Case Index

Title
Date
ABDUL PARIDA Vs. DINABANDHU PAHI
December 14, 1959
ANNAPURNA DEVI Vs. SATRUGHNA MAHAKUD
October 20, 1959
BABAN CHARAN SINGH Vs. PURNA CHANDRA MISRA
April 23, 1959
BALADEB JEW THAKUR Vs. DHANESWAR MISRA
August 31, 1959
BALASORE TEXTILE DISTRIBUTORS ASSOCIATION Vs. INDIAN UNION B N RLY
November 17, 1959
BANKA BEHARI SINGH Vs. O M THOMAS
November 26, 1959
BASANTA PRIYA DEI Vs. RAMKRISHNA DAS
August 28, 1959
BASUDEB BISWAL AND ORS. Vs. PADMANAV CHOUDHURY AND ORS.
March 17, 1959
BATA BEHERA Vs. DEVENDRANATH BHOL
November 30, 1959
BATAKRUSHNA DAS Vs. STATE
August 28, 1959
BHAGABAT MOHAPATRA AND ORS. Vs. KESHAB CHANDRA DAS AND ORS.
January 6, 1959
BHUPENDRA KUMAR BOSE Vs. STATE OF ORISSA
March 20, 1959
BIDYA BHUSHAN MOHAPATRA Vs. STATE OF ORISSA
February 17, 1959
BIDYADHAR SWAIN Vs. PADMANATH SINGH DEO
January 6, 1959
BIPRA CHARAN MOHANTY Vs. MOHAN SUNDAR MOHANTY
December 16, 1959
BISHNU DALAI Vs. STATE
November 23, 1959
BISWANATH PANDA Vs. THE STATE
July 10, 1959
CENTRAL ENGINEERING CORPORATION Vs. DORAI RAJ
January 30, 1959
CHAMPABATI DIBYA AND 2 ORS. Vs. STATE AND 7 ORS.
October 29, 1959
CHINTAMONI MOHARANA Vs. KRUSHNAPARSAD SINGH
August 20, 1959
DAMBARUDHAR DAS Vs. STATE OF ORISSA
August 12, 1959
DINABANDHU RATH Vs. STATE OF ORISSA
September 3, 1959
FAGU MOHARANA Vs. STATE
October 28, 1959
GANDHARBA RATH Vs. APARTI SAMAL
September 4, 1959
GANDU SANTRA Vs. STATE
March 6, 1959
GANGADHAR DAS Vs. THE STATE AND ORS.
January 14, 1959
GANGADHAR JENA Vs. UCHHAB JENA AND ANR.
January 28, 1959
GANTHIA BARIHA Vs. STATE OF ORISSA
January 20, 1959
GOBIND CHANDRA SAMBARSINGH MOHAPATRA Vs. UPENDRA PADHI
April 16, 1959
GODAVARIS MOHAPATRA Vs. RAJKISHORE BISWAL
October 23, 1959
GOPAL CHANDRA DEUTTA Vs. STATE OF ORISSA
May 4, 1959
GOUR CHANDRA ROUT Vs. PUBLIC PROSECUTOR
December 16, 1959
HARI PANDA Vs. GINI KAMBU
August 11, 1959
IMAM BUX Vs. CUTTACK MUNICIALITY
July 3, 1959
J SRIRANGAM BROTHERS Vs. SALES TAX OFFICER GANJAM CIRCLE BERHAMPUR
March 13, 1959
JAMES BUSHI Vs. COLLECTOR OF GANJAM
February 6, 1959
JAYA NARAIN PANIGRAHI Vs. THE LAND ACQUISITION OFFICER
August 25, 1959
K CHANDRASEKHARAM SUBUDI AND SONS Vs. UNION OF INDIA
April 7, 1959
K J P DAVID Vs. NILAMANI DEVI
August 21, 1959
K VENKATARATNAM Vs. KAKINDA KAMALA
August 21, 1959
KALI CHARAN MOHAPATRA Vs. SRINIVAS SAHU
February 10, 1959
KANYAKA PARAMESWARI CLOTH STORES Vs. UNION OF INDIA
December 24, 1959
KANYAKA PARMESWARI Vs. UNION OF INDIA
September 23, 1959
KARTIK DAS Vs. GANESWAR ACHARYA
January 28, 1959
KARUNAKAR DAS Vs. MAHAKUREN
April 23, 1959
KARUNAKAR SAMAL AND 16 ORS. Vs. THE STATE
August 12, 1959
KRISHNA GOPAL MUKHERJI Vs. STATE
September 10, 1959
LABANYA DEBI Vs. GOVINDA MALIK
August 18, 1959
LABANYA DEBI AND ORS. Vs. GOBINDA MALIK AND ORS.
July 18, 1959
LALITA GOUNTIANI Vs. GOBARDHAN SAHU
March 13, 1959
LUNA SINGH AND ANR. Vs. THE STATE
July 7, 1959
MALI BEWA Vs. DADHI DAS
July 21, 1959
MARWARI CLOTH SUPPLY COMPANY Vs. COMMISSIONER OF INCOME TAX
January 13, 1959
MAYA DUTTA Vs. STATE OF ORISSA
April 15, 1959
NANDA KISHORE MOHANTY Vs. STATE
November 26, 1959
NANDRAM HUNATRAM Vs. COMMISSIONER OF INCOME TAX
January 28, 1959
NEMAI CHARAN DAS Vs. SK MAKBUL
March 16, 1959
NETRAMANI DEBI Vs. LAKHMINARAYAN KAR
February 2, 1959
NIRANJAN ALIAS NIRANJAN AGARWALLA Vs. THE STATE
March 5, 1959
ORISSA MINERAL DEVELOPMENT CO Vs. COMMISSIONER OF SALES TAX
September 7, 1959
PADMANABHA SAHU AND ANR. Vs. THE STATE
August 28, 1959
PANU SAHU AND ANR. Vs. BOARD OF REVENUE AND ANR.
August 5, 1959
PARAMANANDA PATNAIK Vs. GOLAKBEHARI DAS AND ANR.
January 14, 1959
POPSINGH MAHADEO PRASAD Vs. DIPCHAND RAY
December 4, 1959
PRAVULAL PATADIA Vs. STATE OF ORISSA
August 13, 1959
RAGHUNATH PANDA Vs. ELECTION OFFICERGRAM PANCHAYAT ELECTION
August 11, 1959
RAGHUNATH PRUSTY Vs. ORISSA BANK LTD
November 30, 1959
RAM KRISHNA PANDA Vs. NATABAR PANDA
December 17, 1959
RAMANUJADAS BALAKISHANDAS Vs. STATE OF ORISSA
August 3, 1959
RAMCHANDRA CHOUDHURY Vs. STATE OF ORISSA
August 25, 1959
RAMESH CHANDRA PANDA Vs. LAMBODAR PANDA
November 24, 1959
RAMESH CHANDRA SAHU Vs. N PADHY PRINCIPAL KHALLIKOTE
February 25, 1959
RANCHHORLALJI Vs. REVENUE DIVISIONAL COMMISSIONERNORTHERN DIVISION AND
October 21, 1959
RUPNARAIN SINGH Vs. STATE OF ORISSA
January 20, 1959
S. ZIAULLAH Vs. SRI R.S. SENAPATI AND ORS.
February 17, 1959
SARADA CHARAN PARIJA Vs. NARI SWAIN AND TEN ORS.
November 30, 1959
SARASWATI DEI Vs. K C GAJAPATI NARAYAN DEO
December 10, 1959
SARI DIBYA Vs. JAIRAM BEHERA
October 1, 1959
SATYABHAMA PANIGRAHIANI Vs. KRISHNA CHANDRA PANIGRAHI
December 19, 1959
SHEIKH MAKBUL Vs. UNION OF INDIA
October 30, 1959
SILLA CHANDRA SEKHARAM Vs. LALITA SHAHUANI
January 7, 1959
SK ALI Vs. SK MAHAMMAD ALI
December 11, 1959
SMT. RAJANI SARANGI Vs. STATE OF ORISSA AND ORS.
February 1, 1959
SRI JAGANNATH MAHAPRABHU AND ANR. Vs. KUMAR BIMAL CHANDRA SINGH AND ANR.
April 23, 1959
SRI M.D. BALKRISHANA Vs. THE STATE
August 21, 1959
SRIBATSA PRADHAN Vs. NARASU NAIKA AND TWO ORS
August 19, 1959
SRIMATI RADHAMONI DEBI Vs. BHIMA BARAL AND ORS.
August 20, 1959
STATE Vs. BAIKUNTHANATH MOHANTA
July 23, 1959
STATE Vs. INDRA PADHAN
March 5, 1959
STATE Vs. NITYANANDA MOHAPATRA
December 18, 1959
STATE Vs. BANAMALI DAS
November 9, 1959
STATE OF ORISSA Vs. RAM BAHADUR THAPA
November 9, 1959
STATE OF ORISSA Vs. KISHORE CHANDRA SAHU
November 12, 1959
SUPERINTENDING ENGINEER Vs. WORKMEN OF MACHKUND HYDRO ELECTRIC PROJECT
November 12, 1959
SURENDRANATH PATNAIK Vs. DASARATHI DUTTA
September 4, 1959
SYED ABDUL KARIM Vs. STATE OF ORISSA AND ANR.
January 28, 1959
TANGUDU VISWANADHAM Vs. TANGUDU NARAYANAMURTHY
December 21, 1959
THE STATE OF BOUDH Vs. BANAMALI MOHARANA AND 30 ORS.
July 14, 1959
TIKE KISAN Vs. MST. SABITRI KEUTUNI AND ANR.
March 19, 1959
UCHAB DEHURY ALIAS UCHOI Vs. THE STATE
May 6, 1959
UDAYANATH PANDA Vs. BAIKUNTHANATH ROUTRA
September 28, 1959