Case Index

Title
Date
A K RAHA ENGINEERS LTD Vs. STATE OF PUNJAB
August 7, 1959
ABDUL RAUF Vs. STATE
July 21, 1959
ABDUL RAZAAK Vs. MASHIRUDDIN AHMED
May 19, 1959
AGARWALLA AIR TRANSPORT Vs. MD NASRATULLA
March 11, 1959
AJIT CHANDRA MAJUMDAR Vs. AKHIL CHANDRA MAJUMDAR
December 23, 1959
AJIT KUMAR CHATTERJEE Vs. ELECTORAL REGISTRATION OFFICER BHATAR
November 25, 1959
AJIT KUMAR SEN GUPTA Vs. BAIJNATH SOMANI
April 29, 1959
ALEX A APCAR JR AND CO Vs. M N GAN
May 15, 1959
ALLIANCE ASSURANCE CO LTD Vs. UNION OF INDIA
January 7, 1959
AMAR KANTA SEN Vs. SOVANA SEN
December 18, 1959
AMULYA RATAN KARMAKAR Vs. COMMISSIONER OF BASIRHAT MUNICIPALITY
March 20, 1959
ANANT ATMARAM WARA WADEKAR Vs. LAND CUSTOMS OFFICER IN CHARGE
August 21, 1959
ANATH NATH DE Vs. LAJJABATI DEVI
May 22, 1959
ANNAPOORNA FARMING AND FISHERY PRIVATE LTD Vs. RAJANI MRIDHA
March 25, 1959
ARYAN MINING AND TRADING CORPORATION LTD Vs. B N ELIAS AND CO LTD
February 18, 1959
ASWINI KUMAR DAS Vs. STATE OF WEST BENGAL
July 20, 1959
ATUL CHANDRA SARKAR Vs. EAST BENGAL COMMERCIAL BANK LTD
August 14, 1959
AZIZUS SUBHAN Vs. STATE OF WEST BENGAL
January 22, 1959
B R HERMAN AND MOHATTO INDIA PR LTD Vs. SWEDISH EAST ASIA CO LTD
April 29, 1959
BABULAL BAJPAI Vs. STATE
July 10, 1959
BAGCHI Vs. JUDGE, SECOND INDUSTRIAL TRIBUNAL
February 6, 1959
BALAI CHAND DAS ADHIKARY Vs. SUDHARANI DEBI
March 12, 1959
BALAI CHAND MAJUMDAR Vs. COMMISSIONERS OF NAIHATI MUNICIPALITY
December 17, 1959
BALMER LAWRIE AND CO LTD Vs. COMMISSIONER OF INCOME TAX
December 24, 1959
BANAMALI SAHA Vs. SUBALA DASI
August 20, 1959
BANERJEE J Vs. BANARASI
May 28, 1959
BANK OF BIHAR LTD. Vs. TATA SCOB DEALERS (CONTROLLED STOCK) CALCUTTA LTD.
August 13, 1959
BANSHIDHAR JASH Vs. MAHARAJ SHRI SOMESH CHANDRA NANDY
December 15, 1959
BARCLAYS BANK LTD. Vs. INLAND REVENUE COMMISSIONERS
July 21, 1959
BENGAL AGRICULTURAL AND INDUSTRIAL CORPORATION LTD. Vs. CORPORATION OF CALCUTTA
September 1, 1959
BENGAL IMMUNITY CO LTD Vs. DENVER CHEMICAL MANUFACTURING CO
March 17, 1959
BENGALI TENT FACTORIES LTD Vs. AMIYA PROVA DAS GUPTA
July 22, 1959
BENOY KRISHNA ROHATGI Vs. SURAJBALI MISRA
August 21, 1959
BENOY KUMAR SEN Vs. SATYANANDA BHATTACHARYA
February 5, 1959
BEPIN BEHARI MONDAL Vs. STATE
April 7, 1959
BHAGWATI PROSAD HARLALKA Vs. KAMALA MILLS LTD
February 19, 1959
BHARAT NATH MITRA Vs. SPECIAL LAND ACQUISITION COLLECTOR HOWRAH
June 10, 1959
BHASKAR MUKHERJEE Vs. NILMONI NATH
August 6, 1959
BHUPENDRA NATH LAHIRI Vs. PRABHAT KUMAR BISWAS
February 11, 1959
BHUSAN JANA Vs. BHUBAN CHANDRA BERA
July 28, 1959
BIPIN BEHARI SADHUKHAN Vs. FIRST LAND ACQUISITION COLLECTOR CALCUTTA
May 21, 1959
BIRENDRA KUMAR DATTA Vs. COMMISSIONER OF INCOME TAX
December 22, 1959
BRAHMA PANDA Vs. CHAIRMAN OF HOWRAH MUNICIPALITY
August 19, 1959
BRAHMO SAMAJ EDUCATION SOCIETY Vs. WEST BENGAL COLLEGE EMPLOYEES ASSOCIATION
June 19, 1959
BRITANIA BUILDING AND IRON CO LTD Vs. GOBINDA CHANDRA BHATTACHARJEE
June 29, 1959
BRITISH BANK OF MIDDLE EAST Vs. ALMAL BROTHERS
August 10, 1959
BROJO GOPAL DAS Vs. KALIPADA BANERJEE
January 27, 1959
BULLOCK Vs. UNIT CONSTRUCTION CO LTD
February 12, 1959
C T PRIM Vs. STATE
April 29, 1959
CALCUTTA NATIONAL BANK IN LIQUIDATION Vs. ABHOY SINGH SAHELA
March 2, 1959
CALTEX (INDIA) LTD. Vs. THE DIRECTOR, WEST BENGAL FIRE SERVICES
September 24, 1959
CENTRAL BANK OF INDIA LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE
April 24, 1959
CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF HOWRAH Vs. STATE
July 15, 1959
CHANBALI STEAMER SERVICE CO LTD Vs. STATE
May 11, 1959
CHANDRA NATH GHOSH Vs. RAJANI KANTA GHOSH
June 24, 1959
CHERRY HOSIERY MILLS LTD Vs. S K GHOSE
February 9, 1959
CHIMANLAL DESAI Vs. UNION OF INDIA
November 26, 1959
CHOWRINGHEE PROPERTIES LTD. Vs. BRIGHT AND MC IVOR
August 24, 1959
COMMISSIONER OF AGRICULTURAL INCOME-TAX, WEST BENGAL Vs. NUDDEA FARMS LTD
December 2, 1959
CONZINENTAL COMMERCIAL CO PRIVATE LTD Vs. THIRD INDUSTRIAL TRIBUNAL
May 21, 1959
COOCH BEHAR COMMERCIAL COMPANY Vs. UNION OF INDIA (UOI)
December 2, 1959
CORPORATION OF CALCUTTA Vs. SUDHAMOY BOSE
July 3, 1959
CORPORATION OF CALCUTTA Vs. SARAT CHANDRA GHATAK
April 28, 1959
D S KAZI Vs. K K CHAKRAVARTY
May 4, 1959
DALCHAND KOTHARI Vs. STATE OF WEST BENGAL
December 7, 1959
DAMODAR MUKHERJEE Vs. BONWABILAL AGARWALLA
August 24, 1959
DAMODAR SHAH Vs. UNION OF INDIA
March 23, 1959
DARJEELING BANK LTD Vs. STATE
February 16, 1959
DASARATHI MONDAL Vs. HARI DAS
January 5, 1959
DAULATRAM RAWATMAL Vs. INCOME TAX OFFICER
May 21, 1959
DAYA DEBI Vs. CHAPALA DEBI
March 23, 1959
DEBABRATA GHOSE Vs. JNANENDRA N. GHOSE
December 23, 1959
DELUXE FILM DISTRIBUTORS LTD. Vs. SUKUMAR KUMAR
June 19, 1959
DEO KARAN AGARWALLA Vs. SATYENDRA GHOSAUL
January 21, 1959
DHANA KRISHNA ADHIKARI Vs. SIXTH INDUSTRIAL TRIBUNAL, WEST BENGAL
June 26, 1959
DHIRENDRA NATH HAZRA Vs. COLLECTOR OF EXCISE
July 27, 1959
DIBAKAR DUTTA Vs. CHANDI CHARAN BOSE
December 23, 1959
DILIP NARAYAN ROY CHOWDHURY Vs. AMARENDR KUMAR DUTTA
November 18, 1959
DIP NARAIN SINGH Vs. KANAI LAL GOSWAMI
September 22, 1959
E GRIFFITHS HUGHES LTD Vs. VICK CHEMICAL CO
May 19, 1959
EAST INDIA COMMERCIAL LTD Vs. COLLECTOR OF CUSTOMS
July 31, 1959
EAST INDIA COMMERCIAL LTD. Vs. COLLECTOR OF CUSTOMS
July 21, 1959
EASTERN MANGANESE AND MINERALS (PRIVATE) LTD. Vs. THE STATE OF WEST BENGAL
September 2, 1959
FARID AEMED Vs. STATE
June 4, 1959
FAYEZ SHEIKH JAHGI Vs. DISTRICT MAGISTRATE OF NADIA
April 30, 1959
FERRO ALLOYS CORPORATION LTD. Vs. A.K. GHOSH
June 26, 1959
FUSHRAJ THANMULL Vs. UNION OF INDIA (UOI)
August 17, 1959
G BHAR AND CO Vs. UNITED BANK OF INDIA LTD
December 15, 1959
GEM AND CO Vs. STATE OF WEST BENGAL
August 20, 1959
GIRISH BANK LTD Vs. STATE
July 27, 1959
GOBIND RAM TILOKCHAND Vs. UNION OF INDIA (UOI)
July 28, 1959
GOBINDA CHAKRAVARTTY Vs. STATE OF WEST BENGAL
December 10, 1959
GOBINDA PROSAD DAWN Vs. RAJANI KANTA DAWN
July 31, 1959
GOSTHO BEHARI SADHUKHAN Vs. OMIYO PROSAD MULLICK
June 16, 1959
GOVIND DAS BHATTAR Vs. PRAN KUMAR DAS
February 19, 1959
HAJI HAMED HAJI ABDULLA Vs. COMMISSIONER OF INCOME TAX
December 9, 1959
HANUTMAL BHUTORIA Vs. DOMINION OF INDIA
December 22, 1959
HARADSAN BOSR Vs. STATE
August 21, 1959
HARBANS SINGH CHOHAN Vs. THE STATE
September 15, 1959
HARCHURA TEA ESTATE Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
March 13, 1959
HARI LAL BANDOPADHYYA Vs. GORA CHAND MALLICK
April 28, 1959
HARIPADA BHOWMICK Vs. KRISHNA CHAND ARORA
November 26, 1959
HEM CHANDRA DEV Vs. DHIRENDRA CHANDRA DAS
July 6, 1959
HEMANTA KUMAR MITRA Vs. MOHIT KUMAR CHAKRAVARTTY
February 18, 1959
HIMANGSHU KUMAR DAS Vs. SOBHAN SHEIKH
April 22, 1959
HINDUSTHAN COMMERCIAL BANK LTD Vs. HINDUSTHAN GANERAL ELECTRICAL CORPORATION PVT LTD
August 11, 1959
IN RE TAPP : GONVILLE AND CAIUS COLLEGE CAMBRIDGE Vs. INLAND REVENUE COMMISSIONERS
March 16, 1959
INDIA ALKALIES LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE, CALCUTTA-I
May 7, 1959
INDIA RED LEAD FACTORIES CO. Vs. PURSOTTAMDAS NARSINGDAS
September 15, 1959
INDIAN IRON AND STEEL CO LTD Vs. GANESH CHANDRA BOSE
November 25, 1959
INDIAN STANDARD WAGON CO LTD Vs. COMMERCIAL TAX OFFICER
November 24, 1959
INDRA NARAYAN NANDI Vs. STATE OF WAST BENGAL
June 22, 1959
ISWAR RADHA KANTA JEW THAKUR Vs. GOPINATH DAS
December 4, 1959
JAGABANDHU DUTTA Vs. TARAK NATH DAS
June 8, 1959
JAHAR LAL CHANDRA Vs. STATE OF WEST BENGAL
July 30, 1959
JAKERIA MONDAL Vs. OSMANALI MONDAL
March 6, 1959
JALPAIGURI TEA CO LTD Vs. STATE OF WEST BENGAL
April 6, 1959
JAMAITRAI BISHANSARUP Vs. RAI BAHADUR MOTILAL CHAMARIA
December 4, 1959
JARAT KUMARI DASSI Vs. SHALIGRAM SUBHKARAN KHEMANI
November 25, 1959
JATINDRA NATH SET Vs. JADAVPUR UNIVERSITY
July 23, 1959
JHUMARMULL SETHIA Vs. CHAMPALAL BOTHRA
August 3, 1959
JIBAN BANERJEE Vs. STATE
March 25, 1959
JIVANDAS KHIMJI Vs. NARBADA BAI
February 11, 1959
JIVANDAS KHIMJI Vs. RASHID ALLIDINA
February 11, 1959
JNAN CHAND CHUGH Vs. JUGAL KISHORE AGARWAL
September 21, 1959
JOGMAYA DEVI Vs. STATE OF WEST BENGAL
February 26, 1959
JOHN WYETH AND BROTHERS LTD Vs. ADCCO LIMITED
July 20, 1959
JUGGILAL KAMLAPAT Vs. SEW CHAND BAGREE
July 30, 1959
JYOTIRMOYEE BOSE Vs. BIRENDRA NATH PRODHAN
July 22, 1959
K C DAS Vs. STATE OF WEST BENGAL
July 30, 1959
KALIPADA BANERJEE Vs. ABANK LTD
November 27, 1959
KALIPADA GHOSH Vs. TULSIDAS DUTT
September 21, 1959
KALIPADA SINGHA ROY Vs. DANDY SWAMI HRISHIKESH ASRAM
September 21, 1959
KAMAL BROTHERS Vs. HANSRAJ KAPUR
May 19, 1959
KAMAL SINGH RAMPURIA Vs. CORPORATION OF CALCUTTA
August 28, 1959
KASISWAR MITRA Vs. ADDITIONAL DISTRICT MAGISTRATE 24 PARGANAS
August 6, 1959
KASSIM AND ISMAEL INDIA LTD Vs. GREAT EASTERN SHIPPING CO LTD
September 23, 1959
KATIP BIBI Vs. FAKIR CHANDRA GHOSH
January 20, 1959
KAYAL BROS (PVT) LTD Vs. ADDITIONAL COLLECTOR OF CUSTOMS
March 12, 1959
KEDAR NATH JUTE MANUFACTURING CO LTD Vs. COMMRRCIAL TAX OFFICER
February 19, 1959
KESAB LAL BANERJEE Vs. CALCUTTA DOCK LABOUR BOARD
September 10, 1959
KIRTI BHUSAN NAMUA Vs. LAKSHMAN DAY
January 16, 1959
KIRTIBASH DAS Vs. STATE
June 9, 1959
KRISHNA LAL SAHA Vs. PANCHANAN DUTTA
February 17, 1959
KSHIRODA MOYRE SEN Vs. ASHUTOSH ROY
March 10, 1959
LAKHINARAYAN RAMNIWAS Vs. LLOYD TRIESTINO SOCIETA PER AZINNI DI NAVIGAZIENE SEDE IN TRIESTA
September 15, 1959
LAKSHMI NARAIN RAMNIVAS Vs. MANNESMAN EXPORT G M B H
December 11, 1959
LAKSHMINARAYAN RAMNIWAS Vs. COMPAGNIA GENOVESE D ESPORTAZIONE
July 3, 1959
LALCHAND CHOWDHURY Vs. UNION OF INDIA
September 23, 1959
LOKE NATH MUKHERJEE Vs. SUBASONA SADHUKHAN
June 29, 1959
M TILAK AND CO Vs. THIRD INDUSTRIAL TRIBUNAL
April 23, 1959
MAHALAXMI COTTON MILLS LTD Vs. STATE
May 19, 1959
MAHARAJA PROBIRENDRA MOHUN TAGORE Vs. STATE OF BIHAR
August 12, 1959
MAHINDRA NATH BOSE Vs. STATE OF WEST BENGAL
February 26, 1959
MAKAIBARI TEA AND TRADING CO PVT LTD Vs. COLLR OF C EX , CALCUTTA
June 17, 1959
MANGAL RAM Vs. STATE
May 7, 1959
MANI BHUSAN MALIK Vs. PIONEER BANK LTD
May 28, 1959
MANIK LAL GHOSE Vs. OFFICER-IN-CHARGE OF HOOGHLY-CHINSURAH MUNICIPALITY
January 1, 1959
MANIRUDDIN AHMED Vs. UMAPRASANNA MUKHERJEE
September 21, 1959
MATI LAL SAMANTA Vs. COMMISSIONERS OF TAMLUK MUNICIPALITY
June 2, 1959
MAYA CHANDA Vs. MANDADHABI SANNAMAT
March 13, 1959
MIHIR BOSE Vs. JOBEDA KHATUN
January 8, 1959
MODEL ELECTRIC OIL MILLS Vs. CORPORATION OF CALCUTTA
June 9, 1959
MONIKA DAS GUPTA Vs. PROMODE KUMAR ROY
November 26, 1959
MONMATHA NATH MUKHERJEE Vs. SMT. BANARASI & ORS.
May 28, 1959
MONORAMA DASI Vs. ANIL KUMAR GHOSE
April 7, 1959
MOOLJEE SICKA AND CO Vs. SECOND ADDITIONAL INCOME TAX OFFICER VI
November 26, 1959
MOTILAL CHAMARIA Vs. LAL CHAND DUGAR
August 12, 1959
MUGNEERAM BANGUR AND CO Vs. GURBACHAN SINGH
January 28, 1959
MUKUNDA DAS NANDY Vs. BIDHAN CHANDRA ROY
July 1, 1959
MUKUNDA DAS NANDY Vs. BIDHAN CHANDRA ROY
August 31, 1959
N MAIGUR Vs. DIVISIONAL OPERATING SUPERINTENDENT E RLY
May 25, 1959
NAGENDRA NATH SAU Vs. RAM KRISHNA SAU
September 7, 1959
NAIB TRANSPORT PRIVATE LTD Vs. S N MUKHERJEE
February 2, 1959
NALIN BEHARI ROY Vs. BISWESWAR BHATTACHARJYA
September 4, 1959
NANDI CHARAN PAUL AND BROS LTD Vs. CERTIFICATE OFFICER ALIPORE
January 8, 1959
NARASINGH ROUTH Vs. CALCUTTA DOCK LABOUR BOARD
July 15, 1959
NARENDRA KUMAR MITRA Vs. STATE
January 9, 1959
NARENDRA NATH CHAKRAVORTY Vs. CORPORATION OF CALCUTTA
August 13, 1959
NATHMULL TOLARAM Vs. KILLA AND CO
March 11, 1959
NATIONAL TOBACCO CO OF INDIA LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
November 19, 1959
NEMCHAND TANTIA Vs. KISHINCHAND CHELLARAM INDIA LTD
April 9, 1959
NEW CENTRAL JUTE MILLS CO LTD Vs. RIVERS STEAM NAVIGATION CO LTD
February 10, 1959
NEW CHURULIA COAL CO LTD Vs. UNION OF INDIA
April 23, 1959
NIHAL CHAND AGARWALLA Vs. S VENKATESAN
June 11, 1959
NIRMAL BOSE Vs. UNION OF INDIA
April 8, 1959
NIRMALA BALA GHOSH AND ANOTHER Vs. BALAI CHAND GHOSH
September 23, 1959
NIRMALA SUNDARI DASI Vs. MRINALINI DASI
June 1, 1959
NIRPENDRA NATH BANERJEE Vs. SENIOR DEPUTY ACCOUNTANT GENERAL POSTS AND TELEGRAPHS
August 27, 1959
NITAI CHANDRA MANDAL Vs. PASHUPATI DEY
March 13, 1959
OLGA THELMA GOMES Vs. MARK GOMES
January 27, 1959
P C SEN Vs. MD SALAUDDIN
August 17, 1959
P N PATHAK SHARMA Vs. RENUKA DEBI
January 30, 1959
PANCHANAN PRAMANIK Vs. KISHORI MOHAN BANERJEE
November 25, 1959
PANCHU Vs. HRISHIKESH GHOSE
February 17, 1959
PARESH NATH CLOTH STORES Vs. NITYANANDA PAL
July 8, 1959
PHILIPSON-STOW Vs. INLAND REVENUE COMMISSIONERS
November 20, 1959
PRAFULLA RANJAN SARKAR Vs. HINDUSTHAN BUILDING SOCIETY LTD
September 1, 1959
PRAHLAD CHANDRA DEY Vs. GOBINDA CHANDRA DEY
December 1, 1959
PRATABMULL RAMESHWAR Vs. K C SETHIA 1944 LTD
December 24, 1959
PROBODH CHANDRA DUTT Vs. STATE OF WEST BENGAL
February 20, 1959
PROBODH CHANDRA JHA Vs. DIRECTOR OF PUBLIC INSTRUCTION
June 22, 1959
PROTAP PROPERTIES PRIVATE LTD Vs. STATE OF WEST BENGAL
December 2, 1959
PROVA RANI ADHIKARI Vs. LALIT MOHINI MITRA
December 17, 1959
PROVABATI KUNWAR Vs. KAISER KUNWAR
June 1, 1959
PROVASH CHANDRA SETT Vs. GOURIPORE ELECTRIC SUPPLY CO LTD
June 16, 1959
PROVAT CHANDRA COOMAR Vs. RABINDRA NATH COOMAR
September 22, 1959
PURNANANDO PATRA Vs. COLLECTOR OF CENTRAL EXCISE CALCUTTA
August 13, 1959
PUSHRAJ PURANMAL Vs. CLIVE MILLS CO LTD
September 7, 1959
RABINDRA KUMAR BABU Vs. S K BANERJEE
June 12, 1959
RADHARANI MITRA Vs. KANAKLATA ROY
December 23, 1959
RAIKISHORI DASSI Vs. OFFICIAL TRUSTEE OF WEST BENGAL
September 21, 1959
RAJUBALA DASI Vs. NIDHURAM PANDIT
January 22, 1959
RAM BARAN PROSAD Vs. RAM MOHIT HAZRA
November 18, 1959
RAM RANJAN RAKSHIT Vs. CHIEF ADMINISTRATOR REHABILITATION FINANCE ADMINISTRATION NEW DELHI
February 5, 1959
RAMBILAS NANDLAL Vs. IMPERIAL OIL MILLS LTD
September 9, 1959
RAMLAL ROSHANLAL AND CO Vs. B C PAUL AND SONS P LTD
December 18, 1959
RATAN KUMARI THOLIA Vs. SUNDER LAL THOLIA
June 17, 1959
RE WESTMINSTERS DEED OF APPOINTMENT : KERR Vs. WESTMINSTER
January 28, 1959
REKHAB CHAND SOMANI Vs. UNION OF INDIA
August 21, 1959
RIFLE FACTORY CO OPERATIVE SOCIETY LTD Vs. FOURTH INDUSTRIAL TRIBUNAL
January 8, 1959
ROYAL CALCUTTA GOLF CLUB Vs. THIRD INDUSTRIAL TRIBUNAL WEST BANGAL
November 27, 1959
RUNGTA SONS PRIVATE LTD Vs. JUGOMETAL TRG REPUBLIKE
January 15, 1959
RUP CHAND MULLICK Vs. MADAN MOHAN DUTT
December 2, 1959
S M NAWAB ARIFF Vs. CORPORATION OF CALCUTTA
August 12, 1959
S MOHD NAIM MOHD ALAM Vs. ROURAFFIC AND FAR EASTERN LTD
August 13, 1959
SAHA STORES Vs. COMMERCIAL TAX OFFICER
March 6, 1959
SAMBASIVAM Vs. PUBLIC PROSECUTOR
March 30, 1959
SAMBHU LAL RAM Vs. STATE OF WEST BENGAL
January 22, 1959
SANATAN DAW Vs. DASARATHI TAH
May 15, 1959
SANKAR PROSAD MUKHERJI Vs. STATE OF WEST BENGAL
January 9, 1959
SARAT KUMAR PAUL Vs. SUDHIR KUMAR PAUL
September 21, 1959
SARDAR Vs. STATE
February 26, 1959
SARKAR DUTT ROY AND CO Vs. BANK LTD
September 22, 1959
SATYA CHARAN DAS Vs. HRISHIKESH KARAR
May 25, 1959
SATYA RANJAN DAS GUPTA Vs. POSTMASTER GENERAL WEST BENGAL CIRCLE CALCUTTA
February 5, 1959
SCOTTISH UNION AND NATIONAL INSURANCE CO Vs. SARASWATI SAJNANI
May 30, 1959
SERAJUDDIN AND CO Vs. MICHAEL GOLODETZ
April 29, 1959
SETH SUKHLALL CHANDANMULL Vs. A C JAIN INCOME TAX OFFICER
January 20, 1959
SEW KUMHER Vs. MONGRU MONGRI KUMHARIN
February 4, 1959
SHAMBHU NATH GHOSH Vs. BEJOY LAKSHMI COTTON MILLS LTD
March 5, 1959
SHEW SAKTI OIL MILLS LTD Vs. JUDGE SECOND INDUSTRIAL TRIBUNAL
June 5, 1959
SHIVADHAR SUKLA Vs. CORPORATION OF CALCUTTA
May 29, 1959
SHIVRAM PODDAR Vs. INCOME TAX OFFICER CENTRAL CIRCLE II CALCUTTA
April 27, 1959
SK ABU BAKKAR Vs. PARIMAL PROVA SARKAR
November 18, 1959
SONAR BANGLA BANK LTD Vs. CALCUTTA ENGINEERING COLLEGE
May 20, 1959
SOURINDRA KUMAR SAHA Vs. BIBHUTI ROY
August 28, 1959
SRI GOPAL JALAN AND CO Vs. CALCUTTA STOCK EX CHANGE ASSOCIATION LTD
August 18, 1959
SRIMANTA MANNA Vs. STATE
January 8, 1959
STATE Vs. SOVARANI GHOSE
August 18, 1959
STATE OF WEST BENGAL Vs. JIWANMALL BABU
December 18, 1959
STATE OF WEST BENGAL Vs. KESSON CHAND KOCHER
February 3, 1959
STATE OF WEST BENGAL Vs. PRODUCE TRADERS CORPORATION
January 28, 1959
STATE OF WEST BENGAL Vs. UNITED RUBBER WORKS LTD
June 4, 1959
SUBHAS CHANDRA BHATTACHARJEE Vs. PANCHU RANI DUTTA
December 18, 1959
SUBODH K CHATTERJEE Vs. UNION OF INDIA
May 4, 1959
SUDHANYA KUMAR HALDER Vs. HARIPADA HALDER
June 9, 1959
SUDHIR CHANDRA NEOGY Vs. CALCUTTA TRAMWAYS CO. LTD.
December 17, 1959
SUDHIR KUMAR CHATTERJEE Vs. BERHAMPORE MUNICIPALITY
June 9, 1959
SUDHIR RANJAN DE Vs. TARAPROSAD CHATTERJEE
January 8, 1959
SUGANDHA MOHAN BHATTACHARJEE Vs. N M MUKHERJEE
March 5, 1959
SUKIMAN Vs. KANCHA BIBI
February 20, 1959
SUPDT AND REMEMBRANCER OF LEGAL AFFAIRS GOVT OF WEST BENGAL Vs. FATIK NASKAR
November 30, 1959
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS GOVERNMENT OF WEST BENGAL Vs. BASUDEB DAS
January 22, 1959
SURENDRA NATH BIBRA Vs. STEPHEN COURT LTD
August 17, 1959
SURPAT SINGH Vs. STATE OF WEST BENGAL
August 5, 1959
SUSHILA DEVI RAMPURIA Vs. INCOME TAX OFFICER
June 11, 1959
SUWALAL JAIN Vs. CLIVE MILLS CO LTD
July 31, 1959
T C HORNBY Vs. E T FARMER
July 20, 1959
TARAK NATH GANGOPADHYAYA Vs. KALI SANKAR BANDOPADHYAYA
November 18, 1959
TARAPROSAD PRODHAN Vs. SHYAM BERA
January 9, 1959
TARINI KUMAR PANDAY Vs. STATE
August 4, 1959
TINCOWRI HALDAR Vs. NANIGOPAL MONDAL
April 22, 1959
TINKORI BYSACK Vs. MUNSIF SECOND COURT HOWRAH
July 6, 1959
UNION OF INDIA Vs. KHETRA MOHAN BANERJEE
June 4, 1959
UNION OF INDIA Vs. NEW MARINE COAL CO BENGAL LTD
December 24, 1959
WAHAD BAKSH SEIKH Vs. HADISA BIBI
December 9, 1959
WILLIAM FREDERICK DE PENNING Vs. THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL
January 15, 1959