Case Index

Title
Date
ABDUL KARIM BHAI Vs. ABDUL REHMAN
June 30, 1959
ABDUL KARIM KHAN Vs. STATE OF MADHYA PRADESH
July 18, 1959
ABDUL SHAKUR GULAM RASUL Vs. ABDUL SATTAR GULAM RASUL
July 8, 1959
Abdullahkhan Sahebkhan Vs. Mohammad Ismail
February 20, 1959
AHMEDALI Vs. STATE OF MADHYA PRADESH
November 20, 1959
AJUDHEE BAI Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 27, 1959
Amar Parmanand Vs. State
June 15, 1959
AMAR PREMANAND Vs. STATE
May 15, 1959
AMARLAL GORU Vs. VIJAYABAI D/O PUSA SINGRODA
February 11, 1959
AMIR Vs. SAIDANBAI
August 5, 1959
ANAND KUMAR JAIN Vs. GOVERNMENT OF MADHYA PRADESH
February 9, 1959
ANNAPURNABAI WIDOW OF DEOLAL Vs. PYARIBAIWIDOW OF DEBI PRASAD
July 13, 1959
ANTARSINGH BAPUSINGH Vs. STATE OF MADHYA PRADESH
September 7, 1959
ANTERSINGH Vs. STATE OF MADHYA PRADESH
July 7, 1959
B C TIWARI Vs. STATE OF MADHYA PRADESH
December 22, 1959
Babulal Vs. Kishanlal
January 28, 1959
BABULAL GUPTACHARCOAL AND FIREWOOD DEALER Vs. CANTONMENT BOARD
June 15, 1959
Badri Prasad Vs. Chhitarmal
December 10, 1959
BAHADURSINGH Vs. DIWAN MOUJILAL
January 30, 1959
Bahramji Vs. Rustamji
October 10, 1959
Bahramji S. Motiwala Vs. Rustomji S. Motiwala
October 10, 1959
BALAKDAS VITHOBA Vs. ASST SECURITY OFFICERS E RLY
July 20, 1959
Balbhadra Chetanram Vs. Lunkaran Ramkisan
September 8, 1959
BALCHAND Vs. MANDSAUR MUNICIPALITY
July 22, 1959
Ballabhdas Gendlal Badonia Vs. Collector, Mandla
May 20, 1959
BANSIDHAR MUNNALAL Vs. RAMCHANDRA BARDICHAND
July 16, 1959
Bapulal Vs. Bansilal
August 31, 1959
BARELAL Vs. STATE
August 31, 1959
BHAGIRATH BHANA BANJARA Vs. BALKRISHNA GANPAT NEEMA MAHAJAN
August 25, 1959
Bhagwan Kishan Vs. Chhotelal
January 27, 1959
BHAILAL BHAI Vs. STATE OF M P
December 16, 1959
BHAIYALAL GODRE Vs. RAJRANI
July 30, 1959
Bherusingh Gulabji Vs. Rao Kanhaiyalal Govindsingh
August 31, 1959
BHIMSEN SAXENA Vs. BRIJNANDAN BAJPAI
March 21, 1959
BHONDU GANPAT KIRAD Vs. RAMDAYAL GOVINDRAM KIRAD
September 15, 1959
BIRDHICHAND SOBHARAM PAWAR Vs. MANAKLAL PYARELAL HALWAI
May 20, 1959
BISARTI Vs. SUKARTI
August 31, 1959
BOOTAN BAI Vs. DURGAPRASAD CHATURA
February 24, 1959
BRIJLAL Vs. NANDKISHORE
February 25, 1959
Budheshwar Singh Vs. State
April 25, 1959
Burhanpur Tapti Mill Ltd. Vs. State Industrial Court, M.P.
January 30, 1959
BURHANPUR TAPTI MILLS LTD Vs. STATE OF M P
November 27, 1959
Burhanpur Tapti Mills Ltd. Vs. State Industrial Court
January 28, 1959
C P SYNDICATE Vs. FIRM HASANALI ABDUL ALI
February 13, 1959
CENTRAL POTTERIES LTD Vs. STATE OF MADHYA PRADESH
June 16, 1959
Central Provinces Manganese Ore Company, Ltd. Vs. Head Quarters Deputy Collector, Balaghat
November 27, 1959
CHAMPALAL HIRACHAND Vs. MOHANLAL NARAYANDAS
February 16, 1959
Chandra Bahadur Singh Vs. Kesrichand
December 4, 1959
Chandu Ganpat Vs. State
January 22, 1959
CHARAN PAL SINGH Vs. STATE OF MADHYA PRADESH
August 22, 1959
CHINTAMANRAO BALAJIRAO Vs. DIGRAM BADLURAM
August 27, 1959
CHOUDHARY HARIRAM Vs. POORANSINGH
December 7, 1959
CHOWARAM BACHAN Vs. THANURAM
June 26, 1959
COMMISSIONER OF INCOME TAX Vs. RAMGOPAL KANIYALAL
September 7, 1959
D R PATEL Vs. A S DIMELLOW
April 24, 1959
D.N. sethi Vs. Miss J.D. Sharma
August 20, 1959
D.P. Tiwari, Assistant Commissioner, Consolidation, Raipur Vs. House Allotment Officer, Raipur
November 19, 1959
DAD KHAN KHUDAD KHAN Vs. ABDUL SAMAD PEERU BAKHSH
April 2, 1959
DAMMULAL Vs. KALAWATI DEVI
February 6, 1959
Daulla Shojji Ram Vs. State
June 9, 1959
Dayachand (Chanchal) Ramdas Jain Vs. State
June 29, 1959
Dayaldas Vs. Tikamdas
October 19, 1959
DEEN MOHAMMAD KARIM BUX Vs. STATE
October 23, 1959
Deolal Panna Vs. Lohre
September 14, 1959
DEV KRISHNA Vs. DHANI RAM SALIGRAM
January 5, 1959
DEVIDAS DHANIRAM Vs. PARMA GOKALIA
July 3, 1959
DEVISINGH Vs. STATE
July 1, 1959
DEWA KALU BALAI Vs. STATE OF MADHYA PRADESH
June 15, 1959
DEWALA WIFE OF BIRSINGH Vs. RUPSIR
March 5, 1959
DHAPU Vs. PURI LAL
April 4, 1959
Dinshaw Framroz Vs. State of M.P.
April 2, 1959
DUKHURAM GUPTA Vs. CO-OPERATIVE AGRICULTURAL ASSOCIATION LTD
December 9, 1959
FIRM DATTULAL BADRINARAYAN Vs. SIDDHESHWAR JAGANNATH
December 21, 1959
FIRM KANHAIYALAL Vs. DINESHCHANDRA
February 2, 1959
FIRM MAKHANLAL GIRWARLAL Vs. HARNARAIN
July 31, 1959
FIRM MAKHANLAL GIRWARLAL Vs. HARNARAIN
September 14, 1959
FIRM RAMNATH RAMGOPAL GATTANI Vs. FIRM RAMNATH MOOLCHAND
August 21, 1959
GAJRAJ SINGH BHERU SINGH RAJPUT Vs. STATE OF M B
October 22, 1959
Ganga Devi Vs. Bheruji
March 16, 1959
GANPATI CHINTAMANI Vs. DAMODAR BHIKU BHUTT
October 7, 1959
Gappu Umed Deswali Vs. Ramsingh Devisingh
March 30, 1959
GHASIRAM MOTIRAM KULMI Vs. NANNIBAI NATHULAL
August 31, 1959
GOKULSINGH Vs. INDORE-MALWA UNITED MILLS LTD
February 24, 1959
Gopalpuri Panchampuri Goswami Vs. Indore City Municipal Corporation
August 21, 1959
Gopilal Ajodhya Prasad Vs. Secretary, Local Self-Govt. Department, Madhya Pradesh, Bhopal
July 21, 1959
Gotamlal Jain Vs. Municipal Corporation, Indore
April 16, 1959
GOVINDRAO KRISHNARAO BHUSKUTE Vs. STATE OF MADHYA PRADESH
April 20, 1959
Grain and Oil-Seed Merchants Association Vs. Municipal Board, Satna
March 27, 1959
GULABCHAND KAPOOR CHAND Vs. CHHATARSINGH
November 27, 1959
GULABCHAND KAPUR CHAND Vs. SAWACHAND BHOLA SINGH
July 24, 1959
GULABCHAND RAMLAL Vs. ONKAR BHOLA
August 25, 1959
Gyanchand Chhaganlal Vs. Mangilal Hira
January 28, 1959
Gyanchand Nanakchand Jain Vs. State of M.P.
April 16, 1959
Haji Suleman Haji Yusufali Vs. Municipal Corporation, Indore
January 20, 1959
HARIPRASAD JAISWAL Vs. UNION OF INDIA
April 7, 1959
HARIPRASAD KHADAKSINGH Vs. STATE OF MADHYA PRADESH
April 22, 1959
Hazarilal Mukundilal Vs. Mahesh
November 16, 1959
HEMA NANA SIRVI Vs. GAJANAND RAMCHANDRA
August 8, 1959
HEMCHAND KISHORILAL Vs. TEKCHAND KALLOOLAL
February 18, 1959
HIRA PEARELAL KIRAR Vs. STATE
June 9, 1959
Hukmichand Vs. Surajbai
July 14, 1959
HUKUMCHAND MILLS Vs. STATE OF M P
January 2, 1959
HUSSAINA BAI Vs. ZOHRA BAI
January 30, 1959
IDOL BALDAUJI OF DABRI PITTHA Vs. MEDH RAJPUT ASSOCIATION
March 31, 1959
IFTIKHAR AHMED Vs. STATE OF MADHYA PRADESH
April 6, 1959
IN RE: ESAKKI THEVAR Vs. STATE
August 26, 1959
INAYAT HUSSAIN Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 1, 1959
J C MILLS Vs. STATE OF M P
February 5, 1959
JABALPUR ELECTRIC SUPPLY COMPANY LTD Vs. STATE INDUSTRIAL COURT
April 22, 1959
JAGAT PRASAD PATHAK Vs. ASSISTANT DISTRICT OFFICER OF SALES TAX
November 9, 1959
Jamnadas Vs. Vishnu Bahadur
September 30, 1959
Jamnadas Vs. Vishnu Bahadur Singh
September 29, 1959
Janapada Sabha Vs. Bhukhanlal Kalesar
November 25, 1959
Janki Vs. Atmaram
December 24, 1959
Jayaram Kumari Brajendra Bahadursingh Vs. Beni Bahadursingh Sampatsingh
November 9, 1959
JETHURAM SUKHRA NAGBANSHI Vs. STATE OF MADHYA PRADESH
October 15, 1959
JIWAJIRAO COTTON MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 24, 1959
K C SHARMA Vs. KRISHI PANDIT RISHAB KUMAR
February 2, 1959
KACHRULAL THAVRJI Vs. RAMESHWARDAYAL DHOOLJI
July 10, 1959
KAILASHNARAIN Vs. STATE
November 24, 1959
KAJODIMAL VIJAYLAL MAHAJAN Vs. DARBARILAL DEVILAL AGARWAL
August 28, 1959
Kalkai Vs. Tula
December 16, 1959
Kalu kachru Keer Vs. State of M.P.
April 24, 1959
KAMAKSHA PRASAD MISHRA Vs. PARWATIBAI SITAMBARNATH
December 14, 1959
KANCHHEDILAL UMRAO SINGH Vs. MAURSI RANJEET KACHHI
August 31, 1959
Kanhaiyalal Nandram Vs. C.P. Shah
December 22, 1959
KANHYALAL VISHWESHWARLAL MAHAJAN Vs. RAMCHANDRA SHANKARRAO HOLKAR
March 31, 1959
KAPOOR CHAND Vs. CITY OF JABALPUR CORPORATION
August 27, 1959
KAPOOR SINGH HARNAM SINGH Vs. UNION OF INDIA
April 20, 1959
KARIMUNISSA Vs. ALFUDDIN HAFIZUDDIN
July 20, 1959
KASHIPRASAD BEHARILAL SHUKLA Vs. STATE OF MADHYA PRADESH
December 14, 1959
KASHIRAM Vs. STATE
November 27, 1959
KESHRIMAL DEVICHAND PORWAL Vs. BHUWAN MODA SUTTAR
December 22, 1959
KHUSALDAS PAMMANDAS Vs. STATE OF MADHYA PRADESH
August 12, 1959
KIRODIMAL GANESHLAL BANI Vs. HAJI SULEMAN HAJI WALI MOHD
April 6, 1959
Kishanlal Vs. State
March 13, 1959
Kishanlal Gordhandas Gupta Vs. Suwalal Brijmohan Sunar
August 6, 1959
KISHORILAL Vs. SECY REGIONAL TRANSPORT AUTHORITY
October 21, 1959
LACCHAN PURANIK SAHU Vs. FULKUNWAR
November 24, 1959
LAKHANLAL MISHRA Vs. KASHINATH DUBE
July 7, 1959
LALARAM HARI RAM Vs. STATE OF MADHYA PRADESH
July 31, 1959
LAXMAN PANDHARINATH Vs. STATE OF MADHYA PRADESH
March 9, 1959
Laxmichand Shitabrai Vs. Nemichand Hukumchand
January 5, 1959
Laxminarayan Vs. Jagannathsingh
August 21, 1959
Laxminarayan Anandilal Vs. Gram Panchayat, Khirkiya
October 28, 1959
LEELA DEVI SHRIWASTAVA Vs. MANOHARLAL SHRIWASTAVA
January 28, 1959
LEKH RAM SHARMA Vs. STATE OF MADHYA PRADESH
March 18, 1959
Lochan Prasad Vs. Gautam Brindaban
January 30, 1959
Lochanprasad Vs. Gautam
January 30, 1959
LOKNATH NATHULAL Vs. STATE OF MADHYA PRADESH
May 9, 1959
Madan Mohan Sharma Vs. State of M.P.
May 9, 1959
MADHAVLAL MANISHANKER TRIVEDI Vs. STATE OF MADHYA PRADESH
September 4, 1959
MADHORAO RAMCHANDRA SALUNKE Vs. RAMBHAROSESINGH ZALIMSINGH
July 11, 1959
MAHABIR PRASAD RAMDHIN Vs. SAMAROO KALIRAM
August 31, 1959
Mahadeo Prasad Chhogalal Vs. Mithulal Motilal
October 30, 1959
Malla Ram Vs. Regional Settlement Commissioner
March 26, 1959
Mallaram Kalu Shah Vs. Regional Settlement Commissioner, M.P.
March 26, 1959
MANAGING DIRECTOR OF PASARI MILLS LTD Vs. SARDARMAL AMOLAKCHAND
November 16, 1959
Mangilal Vs. R.R. Contractor & Company
March 17, 1959
Mangilal Narayan Patel Vs. R.R. Contractor and Co.
March 17, 1959
MANIRAM MAKSUDAN Vs. RAMDAYAL MAKSUDAN
February 11, 1959
MANNALAL BALGOVIND MISHRA Vs. BHALCHANDRAO RAMCHANDRARAO BHUSKUTE
February 17, 1959
MANNALAL SARDARMAL JAIN Vs. RAMKISHAN JODHRAJ MAHARAJ
February 19, 1959
MANNASINGH Vs. STATE
November 20, 1959
MANOHAR LAL NANEEMAL Vs. MOHANLAL KRISHUNLAL
November 26, 1959
MANPHOOL Vs. STATE
November 25, 1959
Manrakhanlal Vs. S.N. Chaturvedi
November 25, 1959
MANSINGH AMARSINGH Vs. STATE
July 21, 1959
MANSINGH PARMA TELI Vs. STATE OF M P
January 28, 1959
MATHRABAI Vs. KANHAIYALAL BALURAM AGRAWAL
April 16, 1959
Mathura Prasad Vs. Anant Ram
March 27, 1959
MATHURA PRASAD PHOOL CHAND Vs. PARMANAND THAKUR DAS
December 4, 1959
Mathuralal Mangilal Vs. Ghasiram Birdaji Mali
July 21, 1959
Mathuraprasad Chhoteylal Vs. Mulli Bhagwandas
April 28, 1959
Matua Hukumsingh Vs. Sipahilal Khubi
January 15, 1959
MICHAEL Vs. STATE OF M P
September 28, 1959
MIR KHURSHID ALI MIR ASHRAF ALI Vs. INSPECTOR-GENERAL OF POLICE
May 8, 1959
MISHRILAL ONKARLAL BAPNA Vs. BHUPRAJ NATHULAL NALVAYA
April 22, 1959
MOHAMMAD ABDUL LATIF Vs. MOHAMMAD ABDUL RASHID
June 30, 1959
Mohammad Habib Vs. Mohammad Usuf
January 21, 1959
Mohanlal Hargovind Vs. Commissioner, Sales-Tax
December 14, 1959
MOHANLAL RAMSINGH THAKUR Vs. CHIEF EXECUTIVE OFFICER CORPORATION
November 13, 1959
MOTI MIYAN Vs. COMMISSIONERINDORE DIVISION
November 19, 1959
MOTILAL HAZARIMAL Vs. STATE OF M P
July 16, 1959
Motilal Kesarimal Mahajan Vs. Gordhan Mathuralal Joshi
April 16, 1959
MOTILAL PANNALAL Vs. KAILASH NARAIN
October 29, 1959
Motiram Vs. Lachhuram
August 5, 1959
MUJTABAI BEGUM Vs. MEHBUB REHMAN
April 20, 1959
MULAMCHAND RATILAL ASATHI Vs. STATE OF MADHYA PRADESH
May 6, 1959
MUNICIPAL COMMITTEE Vs. SHAH RAISI HIRJI AND CO
October 28, 1959
MUNICIPAL COMMITTEE Vs. AMBIKA PRASAD GUPTA
September 14, 1959
Municipal Committee Raipur Vs. Punjab Oil Mill
February 12, 1959
Municipal Committee, Mungeli Vs. Kanhaiyalal Ghansiram
April 25, 1959
Municipal Committee, Raipur Vs. Punjab Oil Mills, Raipur
February 12, 1959
MUNNILAL KAILASH CHANDRA Vs. AKABAI D/O MALHARRAO
August 20, 1959
Munshilal Vs. State
June 8, 1959
MUNSIRAM Vs. ATMARAM
December 8, 1959
Murlidhar Sahdeo Chaube Vs. Collector, Raigarh
August 25, 1959
MUSLIM WAKF BOARD Vs. MUNICIPAL BOARD
December 1, 1959
Nanhibai alias Tulsibai Vs. Badriprasad Ganpatlal
July 23, 1959
NANNHU GOBRYA Vs. STATE OF M P
March 12, 1959
Narayan Prasad Trivedi Vs. State of M.P.
March 18, 1959
Narmadaprasad Vs. State of M.P.
January 6, 1959
Nathu Bavriya Kumbhar Vs. Raisingh Nahal
August 11, 1959
NATHULAL Vs. NAND RAM
July 16, 1959
NATHULAL NANURAM Vs. NANDA GOGAJI DHOBI
August 12, 1959
Nathumal Himatlal Vs. Kunjilal Mathuraprasad
August 31, 1959
NATHURAM GIRWARCHAND Vs. BAIJNATH MANGAKHANLAL
March 26, 1959
NATHURAM KASHIRAM Vs. STATE GOVERNMENT OF MADHYA PRADESH
November 17, 1959
NATHURAM SHUKLA Vs. STATE OF MADHYA PRADESH
May 18, 1959
Nathusingh Vs. Laxman Rao
December 23, 1959
NATIONAL TRANSPORT CO Vs. STATE TRANSPORT AUTHORITY
March 10, 1959
National Transport Company, Seoni Vs. State Transport authority M.P., Gwalior
May 18, 1959
NAUNIHALSINGH Vs. KISHORILAL PALIWAL
March 5, 1959
Nawab Hamidulla Khan, His Highness of Bhopal Vs. Basantram Tolaram
December 14, 1959
NAWAB USMAN ALI KHAN Vs. CHOUDHRY FAEZULLA
March 31, 1959
NAZIRSINGH ZANDASINGH Vs. STATE
June 15, 1959
NEW BHOPAL TEXTILES LTD Vs. STATE OF MADHYA PRADESH
August 31, 1959
NICHALDAS WADHURAM Vs. ASKARAN CHOPDA
April 25, 1959
NIRBHAYADAS GANGARAM Vs. RAMESHWAR AGNIBHOJ
April 30, 1959
Nisarali Vs. Syed Iqtidarali
August 7, 1959
Omprakash Rawal Vs. State of M.P.
October 23, 1959
Onkar Vs. State of M.P.
November 19, 1959
ORILAL MOTILAL Vs. KALLU
October 5, 1959
P L SINGH Vs. C B KEKREDIST JUDGE
December 3, 1959
Parvati Vs. State
June 8, 1959
PARWATIBAI Vs. MANAGER RAJKUMAR MILLS
January 16, 1959
Phoolchand Chaturbhuj (Judgment-debtor) Vs. S.L. Modi and Company
August 12, 1959
Phoolchand Roopchand Vs. Municipal Committee, Raipur
October 16, 1959
PHULUWA Vs. LAXMICHAND SITABRAI
October 26, 1959
PIRMOHAMMAD KUKAJI Vs. STATE OF MADHYA PRADESH
July 28, 1959
Piyare Vs. Sukhlal
August 24, 1959
PRABHU DAYAL KHUBCHAND Vs. STATE OF MADHYA PRADESH
September 30, 1959
Prabhulal Beharilal Vs. Gheesalal Onkar
January 8, 1959
Prakash Narain Dar Vs. State
September 2, 1959
Prasad Vs. State of M.P.
July 21, 1959
PREM NARAYAN Vs. PRABHOO DAYAL
February 26, 1959
Premanbai Vs. Channoolal
November 6, 1959
PURUSHOTTAM Vs. COMMISSIONER OF SALES TAX
August 20, 1959
Radhakrishna Vs. R.R. Dubey
October 26, 1959
RADHE SHYAM AGARWAL Vs. KASHINATH VAISH
November 30, 1959
Rajendra Kumar Vs. President, Gram Panchayat, Harpalpur
December 3, 1959
RAM NARAIN Vs. TRILOK HOSIERY MILLS
March 23, 1959
RAMBHAROSA KALAR BHAWANI KALAR Vs. SURENDRA NATH THAKUR
March 30, 1959
Ramchander Bhagwandas Vs. Second Additional District Judge
December 24, 1959
Ramchandra Amirchand Vs. Managing Officer and Asst. Custodian of Evacuee Property, Jabalpur
July 27, 1959
RAMDAS Vs. STATE OF M P
April 16, 1959
Ramdayal Girdhari Purohit Vs. State of M.P.
November 10, 1959
RAMDEEN Vs. LAXMI KUMAR SHRINIWAS
March 23, 1959
Ramlal Bhagirathji Vs. Mahant Atmaramji Guru Kalyandasji (Deceased) through L.R. Rambilas Guru Mahant Atmaramji
April 7, 1959
Ramnarayan Ramchandra Vs. Municipal Commissioner, Indore
November 5, 1959
RAMRATAN BHONDOO Vs. CHAUWAMAL LUKKIMAL
March 25, 1959
RAO SHANKAR PRATAP SINGH Vs. STATE OF MADHYA PRADESH
September 21, 1959
RATANCHAND DIPCHAND Vs. COMMISSIONER OF INCOME TAX
June 2, 1959
RATANCHAND DIPCHAND Vs. COMMISSIONER OF INCOME-TAX
July 2, 1959
RATANLAL BHANNALAL MAHAJAN Vs. BABOOLAL HAJARILAL JAIN
December 23, 1959
Ratanlal Damodarji Vs. Kanhaiyalal Raghunath Singh
February 11, 1959
RATANSINGH NIHALSINGH Vs. STATE
February 5, 1959
RATIRAM DURGAPRASAD SAINI Vs. REGIONAL SETTLEMENT COMMISSIONER
September 10, 1959
Rewati Prasad Trilokchand Vs. Morena Central Co-operative Bank Ltd.
December 24, 1959
REWATI W/O BHUKAN Vs. GOURIBAI W/O BHUNESHWAR
January 30, 1959
Sagarmal Khubchand Vs. Roopsingh Khushalsingh
December 7, 1959
SAHAKARI MITRA MANDAL LTD Vs. SURYADATTA BHAIRAVLAL RAWAL
August 31, 1959
SAMPATBAI Vs. MADHUSINGH GAMBHIRJI
July 31, 1959
Sampurnanand Vs. State of M.P.
August 31, 1959
SAMRATHMAL Vs. UNION OF INDIA
January 30, 1959
SAMUEL BAHADUR SINGH Vs. ROSHNI SINGH
August 31, 1959
SARBULAL Vs. VISHALCHAND
August 5, 1959
SARDAR MADHAVRAO Vs. NARAYAN DAMODAR
July 11, 1959
SARDARSINGH Vs. KISHORILAL
August 20, 1959
SARLA DEVI Vs. BIRENDRASINGH
January 15, 1959
SAYRABAI Vs. AHMEDJI
July 3, 1959
Seantilal Subsukhlal Jain Vs. Municipal Committee, Waraseoni
November 12, 1959
SETH PALURAM DHANANIA Vs. INCOME TAX OFFICER
July 3, 1959
SHANTILAL Vs. STATE OF M P
January 14, 1959
SHARMANAND Vs. SUPERINTENDENTGUN-CARRIAGE FACTORY
August 7, 1959
SHEO KUMAR BHAIRO PRASAD SAO Vs. N P TRIPATHI
March 13, 1959
SHEOKUMAR BALARAM PATHAK Vs. M A KHAN
July 31, 1959
SHOBHA BHATNAGAR Vs. STATE
March 16, 1959
Shravanlal Udayajit Vs. State of Madhya Pradesh
June 17, 1959
SHRI MEHRA SENIOR SUPDT OF POST OFFICES Vs. STATE OF M P
October 27, 1959
SHRILAL NANDRAM Vs. R R AGRAWAL
August 29, 1959
SINGHAI TANTILAL Vs. CITY OF JABALPUR CORPORATION
March 26, 1959
SITARAM MADAN AHIR Vs. RAJKUNWARBAI
February 28, 1959
Sohan Choudhari Vs. R.D. Doongaji
April 14, 1959
Sohan Pitambarlal Choudhery Vs. R.D. Doongaji, Addl. District Judge, Jabalpur
April 14, 1959
Solankibai Vs. Lalsingh Narayansingh
February 18, 1959
State Vs. Satpal
June 10, 1959
State Vs. Ibrahim
March 13, 1959
State Vs. Prabhudayal
September 30, 1959
State Vs. Manka Ramdayal Sonar
August 4, 1959
STATE Vs. GAYADIN
December 5, 1959
STATE Vs. BANSHI SINGH
June 4, 1959
State Vs. Mangilal seewar
December 3, 1959
STATE OF M P Vs. KADORE
June 3, 1959
STATE OF M P Vs. LAKHANLAL
May 15, 1959
State of M.P. Vs. Shantilal
January 14, 1959
STATE OF MADHYA PRADESH Vs. KHUSHAL CHAND
June 29, 1959
STATE OF MADHYA PRADESH Vs. DALCHAND HARDAYAL
August 13, 1959
STATE OF MADHYA PRADESH Vs. BABULAL
August 14, 1959
STATE OF MADHYA PRADESH Vs. MUMTAZ ALI FAIZ ALI
February 24, 1959
STATE OF MADHYA PRADESH Vs. RANJIT KUMAR CHATARJEE
February 10, 1959
STATE OF MADHYA PRADESH Vs. KALU KACHRU KEER
April 14, 1959
STRAW PRODUCTS LIMITED Vs. MUNICIPAL BOARD
January 8, 1959
Sujan Singh Vs. Dwarka Prasad
May 13, 1959
SURAJDIN LAXMANLAL Vs. STATE OF M P
April 24, 1959
SWAMIPRASAD Vs. BADA RAI SAWAI SINGHAI CHURAMAN
March 25, 1959
SYED HAFIZ MIR Vs. ABDUL NAYEEMKHAN
December 11, 1959
Takhatmal Kaluram Mahajan Vs. Hiralal Pratapchand
January 22, 1959
Tantooram Meghwa Vs. Chandrika Sukhiram
July 16, 1959
Tekaram Vs. Amolabai
December 21, 1959
Thakur Budheshwarsingh Vs. State of M.P.
April 25, 1959
Thakur Mehtab Singh Vs. State
February 14, 1959
TOD SINGH Vs. BEGUM BAI
April 20, 1959
TOLARAM MULCHAND Vs. SHOP INSPECTOR NAGAR PALIKA
April 16, 1959
TULSIRAM Vs. SHYAMLAL GANPATLAL
September 30, 1959
UMRAOLAL SUBALAL A PARTNERSHIP FIRM OF BHIND Vs. STATE OF M P
November 27, 1959
V.B. Kharate Vs. State of M.P.
February 24, 1959
VYAS AUTOMOBILES Vs. CENTRAL INDIA MOTORS
January 30, 1959
WAMAN KARPE Vs. STATE
February 26, 1959
Wasudeo Vs. Collector Durg
April 16, 1959
Wasudeo Yeshwantrao Rajimwale Vs. Collector, Durg
April 16, 1959
YAKUB MOHAMMAD SHAKUR MOHD Vs. KARIM
August 12, 1959
ZENAB BI Vs. WAJAHAT HUSEN KARAMAT HUSSAIN
March 31, 1959