A SANJEEVI REDDI Vs. G C KONDAYYA
|
December 8, 1959 |
A VENKU DIKSHITULU Vs. GUNDU SUBBAYYA SETTI
|
February 11, 1959 |
A. NARAYANA REDDY Vs. DR. J. SAROJINI DEVI AND ANOTHER, DEFENDANTS
|
January 19, 1959 |
ABDUL KARIM Vs. MAHMOOD ALI KHAN, AND ANOTHER
|
April 22, 1959 |
ABDULLA KHAN Vs. B MISKIN SAHEB
|
April 24, 1959 |
ABDUR RAHMANI BAI Vs. FATIMA BEE
|
November 26, 1959 |
ADDEPALLY SOBHANADRI THAMMANA GANGADHARAM AND SONS Vs. BOARD OF REVENUE ANDHRA C T COMMISSIONER OF COMMERCIAL TAXES AND PROHIBITION MADRAS
|
April 1, 1959 |
ADUSUMILLI VENKATA SUBBA RAO Vs. GULLAPALL SUBBA RAO AND OTHERS
|
January 8, 1959 |
AHMED BIN SALAH Vs. ATMANAND JEE
|
April 7, 1959 |
AKELLA VENKATA SURYANARAYANAMURTHY Vs. NANDIGAM LAKSHMI NARAYANA
|
August 28, 1959 |
AKULA MABUKHAN Vs. RAJAMMA AND OTHERS
|
August 17, 1959 |
ALAPATI VENKATRAMAYYA Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
December 22, 1959 |
ALAPATY RAMAMOORTHY Vs. POLISETTI SATYANARAYANA
|
November 6, 1959 |
ANDHRA PRADESH NON GAZETTED OFFICERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
October 15, 1959 |
ANDHRA SCIENTIFIC CO LTD Vs. A SESHAGIRI RAO
|
August 25, 1959 |
ANDUGULAPATI NARASIMHA RAO AND OTHERS Vs. ABBARAJU CHENCHAMMA AND OTHERS
|
October 12, 1959 |
APPALLI ABDUL RAHIM AND CO Vs. DEPUTY COMMERCIAL TAX OFFICER NINTH CIRCLE ABID ROAD HYDERABAD
|
October 17, 1959 |
APPANA RADHA SRI KRISHNA RAO Vs. V K M KODANDARAMA CHETTI
|
July 17, 1959 |
ARIKATLA VENKATA SWAMI Vs. MAVILLAPALLI VEERAIAH
|
July 24, 1959 |
ASSOCIATED CEMENT COMPANIES LTD Vs. COMMERCIAL TAX OFFICER
|
August 10, 1959 |
ATTADA MAHALAKSHMI Vs. GUNNA AMMAYAMMA
|
August 10, 1959 |
AYYALASOMAYAJULA SUBBARAYUDU Vs. NUKALA MANIKYAMBA AND ANOTHER
|
June 17, 1959 |
B S MAHADEV SINGH Vs. NANDGOPALDASS
|
November 16, 1959 |
BADRINARAYAN Vs. EXCISE COMMISSIONER HYDERABAD AND OTHERS
|
March 19, 1959 |
BAHADUR VARU Vs. PALLETI SUBBARAYUDU
|
November 16, 1959 |
BAJJURI RAMAKISTAM Vs. BHOOPATI SOMALINGAM AND OTHERS
|
March 10, 1959 |
BANDI LAKSHMAMMA Vs. JANNE ACHAMMA
|
September 10, 1959 |
BASAVALINGASWAMI, MATADHIPATHI OF SRI VIRAKTHI MATH Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
August 31, 1959 |
BHAMIDIPATI SARASWATHI Vs. BHAMIDIPATI KRISHNA MURTHY
|
April 21, 1959 |
BHUPALLI MALLIAH Vs. STATE
|
February 3, 1959 |
BOBBA SURAMMA Vs. PEDDIREDDI CHANDRAMMA
|
March 26, 1959 |
BODAPATI SUBBA RAO Vs. VADRAVU BALATRIPURA SUNDARAMMA AND OTHERS
|
March 11, 1959 |
BODDAPATI AYYANNA Vs. KUNDETI KOTAYYA MINOR
|
January 9, 1959 |
BOMMANABOYINA RAMAIAH Vs. STATE OF ANDHRA PRADESH
|
March 17, 1959 |
BOYAPATI GANGARAJU Vs. ESTATES ABOLITION TRIBUNAL WEST GODAVARI
|
November 30, 1959 |
BUDHAVARAPU VENKATA SURYA GOPALAM Vs. ADIVI BAPIRAJU
|
September 19, 1959 |
BURRA CHINNA VENKAIAH AND ANOTHER Vs. VISHNUBOTLA SUBBARAMA SASTRY
|
July 14, 1959 |
BURRE BALUGA Vs. STATE
|
June 29, 1959 |
CENTRAL CO Vs. THE STATE OF ANDHRA PRADESH
|
January 20, 1959 |
CH MOSES Vs. K D LARAEL
|
July 13, 1959 |
CHAKKA PURNACHANDRARAO Vs. KUNALA MALLIKHARJUNA RAO
|
December 24, 1959 |
CHALLAPUDI SARASWATHI Vs. STATE
|
March 3, 1959 |
CHANDAJI SUKHRAJ AND COMPANY Vs. LAL AND CO TOBACCO TRADING COMPANY
|
August 20, 1959 |
CHANDALADA PADMARAJU Vs. PANCHAYAT BOARD SAMALKOT
|
August 4, 1959 |
CHANDRAVATI BAI (DIED) BY LEGAL REPRESENTATIVE KISHEN DAS Vs. CHAGANLAL DECEASED BY LEGAL REPRESENTATIVE MANGILAL AND OTHERS
|
September 14, 1959 |
CHANDU SATYANARAYANA Vs. STATE S H O KOLLIPARA
|
February 18, 1959 |
CHANDU VEERAIAH Vs. STATE OF ANDHRA PRADESH HYDERABAD
|
November 16, 1959 |
CHARKU SATTIAH Vs. STATE OF ANDHRA PRADESH
|
April 8, 1959 |
CHARLA SATYA VENHATA SUBBALAKSHMI Vs. COLLECTOR OF WEST GODAVARI DISTRICT AT ELURU AND ANOTHER
|
April 6, 1959 |
CHATTI NARASIMHAMURTI Vs. NARAYANASETTI JAGANNAIKULU
|
April 22, 1959 |
CHAVALI VENKATASWAMI Vs. CHAVALI KOTAYYAS
|
April 24, 1959 |
CHIMATA RANGAYYA Vs. GUNTUPALLI RAMAIAH
|
November 10, 1959 |
CHINNA RAM REDDY (DIED) VENKAT REDDY AND OTHERS Vs. KISHTA REDDY
|
July 9, 1959 |
CHITTOOR CONVEYANCE CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
|
November 17, 1959 |
CHITTOOR PUBLIC TRANSPORT SERVICE COMPANY Vs. INDUSTRIAL TRIBUNAL
|
August 28, 1959 |
CHODAGAM RAMAMOHAN Vs. CHELSANI NARAYANA RAO
|
February 11, 1959 |
CO OPERATIVE MARKETING SOCIETY ANAKAPALLE Vs. PENTAKOTLA SRIRAMULU
|
August 18, 1959 |
COMMERCIAL AND INDUSTRIAL BANK LTD Vs. AFZAL ALI KHAN
|
September 17, 1959 |
COMMERCIAL TAX OFFICER HYDERABAD 2 Vs. M M SADI
|
October 17, 1959 |
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ANDHRA Vs. KASI NATTUKOTTAI NAGARA CHATRAM MANAGING SOCIETY
|
August 18, 1959 |
COMMISSIONER OF INCOME TAX HYDERABAD Vs. ANGARU SATYAM
|
March 20, 1959 |
COMMISSIONER OF INCOME TAX HYDERABAD Vs. RAYALASEEMA OIL MILLS TADPATRI
|
March 9, 1959 |
D RAJAGOPALA RAO Vs. STATE OF ANDHRA PRADESH
|
August 26, 1959 |
D SATHIAH AND CO Vs. SALES TAX APPELLATE TRIBUNAL HYDERABAD
|
April 24, 1959 |
D SUBBAIAH Vs. G SURYANARAYANA
|
March 16, 1959 |
DALAL P K Vs. STATE OF ANDHRA PRADESH
|
December 1, 1959 |
DANGETI VENKATARATNAM Vs. DANGETI APPANNA
|
October 12, 1959 |
DASARI SURYANARAYANA Vs. DASARI VENKATA SUBBAIAH
|
April 14, 1959 |
DEPUTY INSPECTOR GENERAL OF POLICE NORTH RANGE WALTAIR AND Vs. D RAJARAM
|
July 28, 1959 |
DEVABHAKTUNI VENKATA SUBBAMMA Vs. CHADALAVADA RAMASESHAMMA AND OTHERS
|
March 24, 1959 |
DEVATHI SUBBARAYUDU Vs. PUVVADI CHINNA VENKATASUBBIAH
|
December 15, 1959 |
DEVULAPALLI JANAKIRAMAYYA Vs. MADDUKURI PEDA JOGA RAO
|
September 22, 1959 |
DEWAN HANUMAN MANMOHAN Vs. STATE OF ANDHRA PRADESH
|
December 22, 1959 |
DURGA ABDUL RAWOOF SAHIB AND ANOTHER Vs. QUERESHA BI SAHEBA
|
July 28, 1959 |
DUVVURU BALASUBRAMANYA REDDY MINOR Vs. DUVVURU MUNUSWAMI REDDY
|
October 20, 1959 |
E V NARASA REDDY Vs. INCOME TAX OFFICER NELLORE
|
December 22, 1959 |
EMPLOYEES STATE INSURANCE CORPORATION PER ITS INSURANCE INSPECTOR Vs. BADAY SAHEB
|
June 5, 1959 |
EMPLOYERS OF DAILY NEWS SECUNDERABAD Vs. WORKMEN OF DAILY NEWS SECUNDERABAD
|
November 24, 1959 |
EMPLOYERS OF THE OSMANIA UNIVERSITY HYDERABAD Vs. INDUSTRIAL TRIBUNAL HYDERABAD NOW ANDHRA PRADESH
|
October 16, 1959 |
FAREEDUNNISA BEGUM Vs. THE CUSTODIAN OF EVACUEE PROPERTY
|
November 9, 1959 |
FIRM SREE RAMA COCONUT CO Vs. STATE OF ANDHRA PRADESH
|
November 5, 1959 |
G BALAKISHTIAH Vs. B RANGA REDDY
|
March 13, 1959 |
G KRISHNAREDDY Vs. STATE OF ANDHRA PRADESH
|
December 22, 1959 |
G RAJA REDDY Vs. COLLECTOR NIZAMABAD
|
December 4, 1959 |
G RANGAMANNAR CHETTY PROPRIETOR SRI SATYANARAYANA RICE MILL Vs. INDUSTRIAL TRIBUNAL
|
June 30, 1959 |
G VENKATASWAMI Vs. POGAKU RAMANNA
|
April 17, 1959 |
GADAGOTLU SITARAMAIAH Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
December 24, 1959 |
GADEPALLI PARAYYA Vs. ELECTION TRIBUNAL ELURU
|
December 9, 1959 |
GAJULA BALIRAM KUMBI Vs. SHANKER SINGH
|
December 4, 1959 |
GAJULA BAPAIAH Vs. VELAVALA SUBBAIAH
|
October 29, 1959 |
GALLU CHITTEMMA. Vs. GALLU CHINNAMMI AND OTHERS
|
September 25, 1959 |
GANDA NAGAMMA Vs. NERIYANURI VENKATASUBBAIAH AND ANOTHER
|
September 29, 1959 |
GANDI PUDAPUNAIDU AND OTHERS Vs. STATE OF A. P. AND ANOTHER,
|
April 16, 1959 |
GANGADHARABHATLA SATYANARAYANA OF YELESWARAM Vs. MUDI NARAYANSWAMI OF YELESWARAM
|
December 24, 1959 |
GARAPATI SUBBAMMA Vs. OFFICIAL RECEIVER WEST GODAVARI AT ELURU
|
April 22, 1959 |
GENERAL AND CREDIT CORPORATION INDIA LIMITED Vs. RAJA INUGANTI VENKATA RAMA RAO BAHADUR GARU
|
January 8, 1959 |
GENERAL MANAGER SOUTHERN RAILWAY Vs. SOMASUNDARAM P
|
July 22, 1959 |
GHOUSE AHMED KHAN & S.M. ABDUL RUG & CO. Vs. VIJINEPALLI KRISHNA RAO, BATCHU GURAVAYYA COMPANY
|
August 18, 1959 |
GODAVARI SUGAR AND REFINERIES LTD Vs. KAMBHAMPATI GOPALAKRISHNAMURTHY
|
March 5, 1959 |
GOGINENI SATYANARAYANA RAO Vs. T S RAO DISTRICT PANCHAYAT OFFICER KAMMAM
|
September 11, 1959 |
GOLLAPALLI LINGAM AND ANOTHER Vs. VADLA MALLAMMA AND ANOTHER
|
July 15, 1959 |
GOTTIMUKKALA RAMACHANDRAYYA AND OTHERS Vs. KESARI CHANDRAMOULI AND OTHERS
|
March 6, 1959 |
GOVULA RAMAKISTIAH Vs. YERRAM YELLAPPA
|
March 9, 1959 |
GRAND HOTEL ABID ROAD HYDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
February 4, 1959 |
GRANDHI MANGARAJU MANAGER BROTHERS SHOP AND BRANCHES RAJAM Vs. ASSISTANT LABOUR INSPECTOR SRIKAKULAM
|
March 30, 1959 |
GULAM MUSTAFA Vs. DISTRICT JUDGE NALGONDA
|
January 23, 1959 |
GUMMADI NARAYANA REDDY Vs. HARIKISHEN PRASAD
|
September 25, 1959 |
GUNDLA NARAYANA Vs. STATE
|
January 29, 1959 |
HARADEVI BAI Vs. COLLECTOR OF KURNOOL
|
November 16, 1959 |
HARIKISHAN Vs. SYED DAWAR ALI KHAN
|
November 10, 1959 |
HARIRAM DHOLANDAS Vs. COLLECTOR OF KURNOOL
|
August 10, 1959 |
HEMALATHA TEXTILES GUNTUR Vs. STATE OF ANDHRA PRADESH
|
May 6, 1959 |
IBRAHIM ALI Vs. STATE
|
December 9, 1959 |
IN RE, BEZWADA SUBBA REDDY Vs. STATE
|
April 7, 1959 |
IN RE, THE PUBLIC PROSECUTOR, ANDHRA PRADESH Vs. STATE
|
July 20, 1959 |
IN RE, VATRAPU RAMI REDDY AND OTHERS Vs. STATE
|
August 31, 1959 |
IN RE: POLISETTI LAKSHMAYYA Vs. STATE
|
January 22, 1959 |
IN THE MATTER OF P. J. RATNAM Vs. STATE
|
August 4, 1959 |
J N ERANNA RAO Vs. VITTA DODDA HANUMANTHAPPA SUBBAYYA SETTY AND CO BELLARY AND ADONI
|
September 11, 1959 |
JAGANNATHA SWAMIVARI TEMPLE VADALI Vs. KANDARAPU SUNDARAMMA
|
September 18, 1959 |
JAI DAYAL Vs. DEPUTY COMMERCIAL TAX OFFICER
|
October 17, 1959 |
JALDU ANANTHA RAGHURAMA ARYA ALIAS RAMA RAO Vs. COMMISSIONER OF INCOME TAX
|
February 10, 1959 |
JALLI VENKATASWAMY Vs. CORRESPONDENT KASTURIBA GANDHI BASIC SENIOR SCHOOL KONETIPURAM
|
October 29, 1959 |
JANAMPALLY NARAYANA REDDY (DECEASED) Vs. CHOWLAKAYALA HANUMANTHACHARLU
|
July 15, 1959 |
JAWAHARLAL Vs. RAMESHCHANDER
|
November 12, 1959 |
JETTI VARAHALAMMA Vs. JETTI AMMATHALLI NAIDU DIED
|
April 8, 1959 |
JOHNALAGADDA VENKATARAJU Vs. BOARD OF REVENUE
|
April 7, 1959 |
JONNALAGADDA SATYANARAYANA Vs. JONNALAGADDA YEDUKONDALA RAO
|
September 24, 1959 |
JONNALAGADDA YEDUKONDALA RAO Vs. COMMISSIONER OF INCOME TAX
|
January 28, 1959 |
JUPUDI SESHARATNAM Vs. GIFT TAX OFFICER PALACOLE WEST GODAVARI DT
|
September 15, 1959 |
K M KHUDRATHULLA AND CO Vs. STATE OF ANDHRA PRADESH
|
November 25, 1959 |
K RAMA RAO Vs. STATE
|
October 22, 1959 |
K RAMACHANDRAN Vs. COMMISSIONER HYDERABAD MUNICIPAL CORPORATION HYDERABAD
|
September 2, 1959 |
K V NARASINGA RAO AND YUSUFUDDIN PLEADERS KARIMNAGAR Vs. STATE
|
March 30, 1959 |
K V SETHURAMAN Vs. UNION OF INDIA UOI
|
January 12, 1959 |
K VEERANNA PARTNER OF P KRISHNAIAH AND SONS ADONI Vs. N S MASTAN SAB
|
October 12, 1959 |
K VEERASWAMY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
December 10, 1959 |
K. AHMAD ALI QURAISHI Vs. MOHMAD HUSSAIN, (DIED), MAHIBOOB BI AND OTHERS
|
July 8, 1959 |
K. VENUGOPALA REDDI Vs. STATE
|
March 10, 1959 |
KAIRRUNISA BEGUM Vs. PINGAL VENKATARAMA REDDY
|
December 7, 1959 |
KAKKU VENKATARAMAIAH Vs. STATE OF ANDHRA PRADESH REPTD
|
October 6, 1959 |
KALAKOTA VARALAKSHMI Vs. KALAKOTA VEERADDI
|
November 13, 1959 |
KALLAKURI RANGANAYAKAMMA AND OTHERS Vs. KALLAKURI RAJA RAJESWARAMMA
|
March 23, 1959 |
KAMMELA SOMASEKHARA RAO Vs. KAMMELA SESHAGIRI RAO
|
July 21, 1959 |
KAMYA Vs. STATE
|
April 22, 1959 |
KANAYALAL DIED Vs. OFFICIAL RECEIVER APPOINTED
|
April 6, 1959 |
KANUMURI CHINA SITARAMARAJU Vs. P V RAMANA RAO
|
September 2, 1959 |
KANURI SIVARAMAKRISHNAIAH Vs. VEMURI VENKATA NARAHARI RAO DIED
|
March 20, 1959 |
KARNAM RAMAMMA Vs. PODAPATI PENCHALU NAIDU
|
February 26, 1959 |
KARRA VENKATAMMA Vs. KARRA SEETHAIAH
|
July 10, 1959 |
KARUMANCHI VARALAKSHMAMMA Vs. KARUMANCHI VEERARAGHAVAMMA
|
April 7, 1959 |
KARUMURI VENKATA RAMANATHAM Vs. DEVALLA VENKATARATNAM
|
November 11, 1959 |
KASIBHATLA SATYANARAYANA SASTRULU Vs. KASIBHATLA MALLIKARJUNA SASTRULU
|
March 20, 1959 |
KASIRAJU LAKSHMIKANTA RAO Vs. DENDUKURI VENKATESWARLU
|
November 12, 1959 |
KATAM VIRUPAKSHIAH Vs. MATAM SIVALINGAIAH
|
September 1, 1959 |
KATAMREDDI VENKATARAMI REDDI Vs. MARAMREDDI BALARAMA REDDI
|
November 25, 1959 |
KATARAM PAMPANNA Vs. PORAJENI PEDDANNA & OTHERS
|
September 11, 1959 |
KHANTA AMMIAH & COMPANY Vs. CHUNDI RAMAMURTHY AND OTHERS
|
December 16, 1959 |
KOKKU VENKATARAMAIAH Vs. STATE OF ANDHRA PRADESH
|
October 26, 1959 |
KOMIRINENI BASAVAYYA Vs. OFFICIAL RECEIVER WEST GODAVARI ELURU
|
October 22, 1959 |
KONDAPALLI VIRRAJU Vs. GENERAL MANAGER REPRESENTING THE UNION OF INDIA UOI OWNING SOUTHERN RLY MADRAS
|
March 11, 1959 |
KONDAPURAM BUDDA REDDI Vs. M. RANGA REDDI
|
February 14, 1959 |
KONDEPUDI SRIRAMAMURTHI Vs. STATE OF ANDHRA PRADESH
|
November 12, 1959 |
KONDISETTI ANJAIAH Vs. T LAKSHMAIAH
|
October 21, 1959 |
KOPPULA SURAREDDY DIED Vs. KOPPULA VENKATA SUBBAREDDI
|
November 4, 1959 |
KORKONDA BATTER SATAGOPA RAMANUJACHARI Vs. KOTHAPALLI DEVAR SWAMI
|
November 19, 1959 |
KOTHAMASU VENKATA SUBBAYYA Vs. UDATHA PITCHAYYA
|
September 18, 1959 |
KOTINA PAPAYYA Vs. SAMMINGA APPALANAIDU
|
October 26, 1959 |
KOTIPALLI MAHALAKSHMAMMA Vs. KOTIPALLI GANESWARA RAO
|
March 13, 1959 |
KOVI PITCHIAH Vs. PAMULAPATI CHINNA SUBBA NAIDU
|
November 17, 1959 |
KRIPA PRINTING PRESS PUTLI BOWLI HYDERABAD Vs. PRESIDING OFFICER LABOUR COURT HYDERABAD
|
August 18, 1959 |
KRISHNA RICE MILLS TADEPALLIGUDEM Vs. DEPUTY DIRECTOR FOOD GOVT OF INDIA OFFICE OF THE JOINT DIRECTOR OF FOOD DEPT 17 270 VIJAYAWADA 2
|
August 21, 1959 |
KUDUMULA MAHANANDI REDDI Vs. STATE
|
September 7, 1959 |
KUMARAM KAMESAM BHUKTA DIED Vs. KUMARAM LAKSHMINARASAMA
|
April 11, 1959 |
KUMARI RANGAPPA Vs. REDDI GOVINDA REDDY AND OTHERS
|
March 30, 1959 |
KUPPALA KOTAIAH Vs. SRIPATI PANDITARADHYLULA KOTAMMA
|
July 9, 1959 |
KUSUMANCHI VENKATARAJU Vs. BODDAPU POTHURAJU
|
November 23, 1959 |
LAKSHMI SRINIVASA OIL AND RICE MILLS REGD FIRM HINDUPUR Vs. PAREPALLI VEERANJANEYULU
|
March 5, 1959 |
LAL MOHAMMED Vs. MOHAMMED OMAR
|
December 9, 1959 |
LALA BHAGWATI DEEN Vs. MOHAMMAD ISMAIL
|
March 5, 1959 |
LALAM SAMBAYYA, DEFENDANT Vs. PATTAM SHEMSHERKHAN
|
June 29, 1959 |
LEGISETTI SRINIVASULU GONDI PEDA KONDAPPA Vs. GONDI PEDA KONDAPPA LEGISETTI SRINIVASULU
|
April 11, 1959 |
M A RAHIM Vs. DEPUTY COMMERCIAL TAX OFFICER LORD BAZAR CIRCLE I HYDERABAD
|
October 17, 1959 |
M M A K MOHIDDIN THAMBY AND CO ELLORE Vs. COMMISSIONER OF INCOME TAX MADRAS
|
January 9, 1959 |
M SEETHARAMASWAMI AND CO Vs. COMMERCIAL TAX OFFICER ELLURU
|
December 8, 1959 |
MADDALA SREERANGANAYAKULU Vs. GRANDHI VENKATASUBBAMMA
|
November 2, 1959 |
MADDI KUTUMBARAO Vs. SOLASA RAMACHANDRA RAO AND OTHERS
|
June 30, 1959 |
MADDI SUDARSANAM OIL MILLS CO Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1959 |
MAGATAPALLI VENKATA RAO Vs. THE RENT CONTROLLER AND TAHSILDAR
|
July 10, 1959 |
MAHANARAYANA Vs. VASUDEV
|
February 11, 1959 |
MALLADI SITARAMA SASTRI Vs. INCOME TAX OFFICER
|
July 7, 1959 |
MALLO JAGANNA Vs. GRANDHI CHINA SATYA RAO
|
September 23, 1959 |
MAMIDI LAKSHMINARAYANA Vs. AKULA SATYANARAYANA
|
April 2, 1959 |
MANAGEMENT OF BADJAMPURA SALT FACTORY NAUPADA Vs. WORKERS CART MEN
|
February 20, 1959 |
MANDAVA KOTIAL Vs. MANDAVA SITARAMAYYA
|
November 10, 1959 |
MANEPALLI SATTEMMA Vs. MANEPALLI SATYANARAYANA AND ANOTHER
|
April 26, 1959 |
MANEPALLI VENKATANARAYANA PROPRIETOR VENKATESWARA ELECTRICAL RICE Vs. STATE OF ANDHRA PRADESH
|
April 14, 1959 |
MANIKONDA VENKATA NARASIMHAM Vs. VIJAYAWADA HOSPITAL ASSOCIATION VIJAYAWADA
|
April 7, 1959 |
MANIKONDA VENKATA NARASIMHAM DIED Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
March 12, 1959 |
MAREDDI VENKATA RAMI REDDY Vs. MAREDDI ADINARAYANA REDDY
|
October 23, 1959 |
MARRAPU NARAYANAMMA Vs. MARRAPU SATYANARAYANA
|
February 20, 1959 |
MATHALURU BAJJAPPA Vs. MADAMANCHI VENKANNA
|
March 5, 1959 |
MEDICHETTY RAMAKISTIAH Vs. STATE OF ANDHRA PRADESH
|
March 19, 1959 |
MESSRS BERAR OIL INDUSTRIES AKOLA AT ADONI Vs. STATE OF ANDHRA PRADESH
|
December 2, 1959 |
MESSRS P H MAWLE and SONS Vs. STATE
|
August 7, 1959 |
METTU PENTAYYA Vs. STATE
|
April 1, 1959 |
MIDDE VARAPRASADA RAO Vs. COLLECTOR OF KRISHNA
|
March 16, 1959 |
MOHAMMAD GHOUSE Vs. STATE OF ANDHRA PRADESH
|
January 30, 1959 |
MOHAMMAD GHOUSE Vs. STATE OF ANDHRA PRADESH
|
April 1, 1959 |
MOHAMMAD HUSSAIN FAISI Vs. STATE OF ANDHRA PRADESH
|
November 3, 1959 |
MOHAMMAD NASEERUDDIN Vs. STATE OF ANDHRA PRADESH HYDERABAD
|
July 2, 1959 |
MOHAMMAD SULTANUDDIN Vs. MOHAMMAD DASTAGIR
|
March 9, 1959 |
MOHAMMAD TAQIUDDIN Vs. GULAM MOHAMED ABDUL HASAN
|
August 16, 1959 |
MOHAMMED GHOUSE Vs. DANDOO ANGIAH
|
November 9, 1959 |
MOHAN RAO Vs. STATE OF ANDHRA PRADESH
|
December 11, 1959 |
MOHIDEEN THAMBY M M A K AND CO Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1959 |
MOINUDDIN AHMED Vs. AITA PEDDA PULLIAH SETTY
|
October 22, 1959 |
MOVVA VEERAYYA Vs. STATE OF ANDHRA PRADESH
|
July 15, 1959 |
MRS. K.SUDERSANAM Vs. S.VENKATARAO
|
November 23, 1959 |
MUKTESWAR SINGH Vs. STATE
|
February 16, 1959 |
MUKUNDAS PROPRIETOR KRISHNA CYCLE STORES SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
|
November 13, 1959 |
MULA SURYANARAYANA Vs. MARUVADA BHAVANISANKARAM
|
October 27, 1959 |
MUNNALURI VENKATESWARLU Vs. VADDULA NARASI REDDY
|
November 20, 1959 |
MUPPIRALA JAGANNADHAM Vs. CHAIRMAN ESTATES ABOLITION TRIBUNAL CHITTOOR
|
September 24, 1959 |
MUSHTAQ HUSSAIN AND ANOTHER Vs. SYED HASAN AND OTHERS
|
March 11, 1959 |
N BALARAJU Vs. HYDERABAD MUNICIPAL CORPORATION
|
August 12, 1959 |
N VEERABRAHMAM Vs. STATE OF ANDHRA PRADESH
|
March 12, 1959 |
NADIMPALLI VENKATARAJU Vs. RAVIPADU PANCHAYAT BOARD
|
August 17, 1959 |
NAGUMANTRI SUMATI BAI Vs. JOGAMMA N
|
March 26, 1959 |
NANNAPANENI VENKATA SUBBA RAO Vs. THUMMALA BHUJANGAYYA DIED
|
October 19, 1959 |
NARA RAMAKKA Vs. NARA PEDDA NARASAPPA
|
July 28, 1959 |
NARASIMHAM V L Vs. STATE OF ANDHRA PRADESH
|
December 18, 1959 |
NARAYANAM NARASIMHACHARYULU Vs. PASUPULETI SAMBAIAH
|
March 9, 1959 |
NARISETTI KANAKA RAJU Vs. BODDU NAGABHUSHNAM AND ANOTHER
|
December 27, 1959 |
NAWAB ZAHIR YAR JUNG Vs. MOHJIN ALI MULLA FIDA ALI
|
July 24, 1959 |
NERELLA JANIAH Vs. BAIRAM SAIGA
|
July 2, 1959 |
OFFICIAL RECEIVER NELLORE Vs. CHEPUR CHINA VENKAYYA
|
July 31, 1959 |
ONGOLE Vs. INALA KANNAYYA
|
April 16, 1959 |
P SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
January 30, 1959 |
PADALA SATYANARAYANA MURTHY Vs. PADALA GANGAMMA
|
April 7, 1959 |
PADMARAJU G K Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1959 |
PADULLAPARTHI MUTYALA PARADESHI Vs. PADULLAPARTHI SUBBALAKSHMI AND ANOTHER
|
November 19, 1959 |
PAGADALA CHENGAYYA Vs. NOOTHANAKALVA CHENGA REDDY
|
March 31, 1959 |
PALAKURTI VENKATA RAO Vs. STATE OF ANDHRA PRADESH
|
March 5, 1959 |
PALUR VENKATA SUBBA REDDY Vs. STATE OF ANDHRA PRADESH
|
April 11, 1959 |
PAMULAPATI BHUSHAYYA Vs. KOMMAREDDY CHINNAPAREDDI
|
April 13, 1959 |
PANIHARAM SITHARAMAIAH Vs. GUBBA ARCHIAH AND OTHERS
|
November 4, 1959 |
PATHIPUTTURU BATHINAYYA Vs. YEDAGANTI RAGHAVAYYA
|
October 22, 1959 |
PATTISAPU SATYANARAYANA Vs. PULAGA APPA RAO
|
September 22, 1959 |
PEDDIGARI ANNAPURNAMMA Vs. PEDDIGARI APPA RAO
|
July 25, 1959 |
PEERA MOHAMMAD MAHAMOOD SAHEB Vs. STATE OF ANDHRA PRADESH
|
December 2, 1959 |
PEHTELA CHINA KQFAIAH Vs. PENTELA KOTAIAH
|
December 23, 1959 |
PEMMASANI VENKATACHALAPATI RAO Vs. V GOVINDARAJULU REVENUE INSPECTOR DUGGIRALA GUNTUR DISTRICT
|
March 27, 1959 |
PERI VENKATESWARA SARMA Vs. SECRETARY GOVT OF ANDHRA PUBLIC WORKS AND TRANSPORT KURNOOL
|
September 25, 1959 |
PEYYETI JAGANNADHA RAO Vs. PAMARTI VENKATESWARA RAO
|
March 12, 1959 |
PILLA SATYANARAYANA Vs. VADAPARTHI RAMABRAHMAM
|
October 23, 1959 |
POLAMREDDI SUBBARAMA REDDI Vs. YERATAPALLI CHANDRASEKHARA REDDI
|
December 24, 1959 |
PONNADI RAJAMMA AND OTHERS Vs. VADHYARI VENKAMMA AND OTHERS
|
March 20, 1959 |
POREDDI VENKATA REDDY Vs. STATE
|
December 5, 1959 |
POTHARAJU PARDHASARADHI RAO BEING MINOR Vs. POTHARAJU SRINIVASA SARMA
|
January 16, 1959 |
POTTI SWAMI A FIRM OF MERCHANTS CARRYING ON BUSINESS Vs. RAO SAHEB D GOVINDARAJULU
|
April 7, 1959 |
PUBLIC PROSECUTOR Vs. NELLURU SUBRAHMANYAM
|
July 13, 1959 |
PUBLIC PROSECUTOR Vs. STATE
|
July 14, 1959 |
PUBLIC PROSECUTOR Vs. KUPPAM SATYANARAYANA
|
February 23, 1959 |
PUBLIC PROSECUTOR Vs. C D NAIDU
|
October 27, 1959 |
PUBLIC PROSECUTOR Vs. NATAKALA JANAKIRAMA CHETTY
|
September 1, 1959 |
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. T AMRATH RAO
|
September 4, 1959 |
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. NARKIDIMILLI SRIRAMBHADRAYYA
|
October 23, 1959 |
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. MUTTIAH
|
December 15, 1959 |
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. G MANIKYA RAO
|
February 17, 1959 |
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. POKARMAL GUPTA
|
January 1, 1959 |
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. KURABA SANJEEVAMMA
|
February 20, 1959 |
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. T S PRASAD
|
July 7, 1959 |
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. VISWANATHAM CHETTY
|
June 25, 1959 |
R ABDUL KHADER AND CO Vs. SALES TAX OFFICER II CIRCLE HYDERABAD
|
July 16, 1959 |
R B RAGHUNATH SINGH Vs. COMMISSIONER UNDER WORKMENS COMPENSATION ACT
|
November 10, 1959 |
R DESHPANDE Vs. MUTTAM REDDY
|
January 27, 1959 |
R GOVINDASWAMY Vs. STATE CIRCLE INSPECTOR OF POLICE MADANAPALLI
|
August 4, 1959 |
R HANUMANTHAPPA Vs. SPECIAL OFFICER DIST BOARD ANANTAPUR
|
March 13, 1959 |
R. S. MAHMOOD, DEFENDANT Vs. SYED AHMED
|
October 1, 1959 |
RAI SAHIB RAMDAYAL GHASIRAM and SONS Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 5, 1959 |
RAJA KAKARLAPUDI VENKATA SUDARSANA SUNDARA NARASAYYAMMA GARU Vs. ANDHRA BANK LTD
|
October 17, 1959 |
RAJA RAGHAVARAJU YERRAMRAJU (DIED) AND OTHERS Vs. REVENUE INSPECTOR SUGAR FIRCA VENKATAPURAM, MAGUR TALUK, AND ANOTHER
|
August 21, 1959 |
RAJA RAMESWAR RAO Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
April 3, 1959 |
RAJAH KISHORE DEVIGARU Vs. BHASKARA GOUTA CHORANI
|
November 16, 1959 |
RAJAH MALLUDORA Vs. RAJAH YANUMULA SURYANARAYANA
|
August 26, 1959 |
RAJAH MALRAJU VENKATA RAMA KONDAL RAO BAHADUR ZAMINDAR VARU Vs. RANI RAJYALAKSHMI PAPAYAMMA RAO ZAMINDARINI GARU
|
October 28, 1959 |
RAJAH MOMMADEVARA NAGANNA NAIDU BAHADUR JAMINDAR GARU DIED AND Vs. RAO JANARDHANA KRISHNA RANGARAO BAHADUR JAMINDAR GARU
|
February 25, 1959 |
RAJAH YARLAGADDA SIVARAMA PRASAD Vs. STATE OF ANDHRA PRADESH
|
July 28, 1959 |
RAMA SUGARS AND INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL AND TWO
|
June 25, 1959 |
RAMADAS & ORS. Vs. STATE
|
October 16, 1959 |
RAMADOSS K Vs. COMMISSIONER VIZIANAGARAM MUNICIPALITY
|
June 29, 1959 |
RAMBALA MULASWAMI Vs. G SREERAMAMURTI
|
September 15, 1959 |
RAMDAYAL GASIRAM AND SONS Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 5, 1959 |
RAVU VENKATA RAO AND OTHERS Vs. RAVU VENKATA SURYA RAO
|
October 28, 1959 |
RAYALA RAMA RAO Vs. STATE
|
December 17, 1959 |
RAYI RAMASWAMI (DIED) AND OTHERS Vs. CHINTALAPTI VENKATA SURYANARAYANA RAJU AND OTHERS
|
March 13, 1959 |
REPANA NAGANNA ALIAS NAGULU Vs. STATE
|
February 13, 1959 |
S.K.C.C. BANK LTD., AMALAPURAM Vs. VISSAPRAGADA SUBRAHMANYAM
|
April 24, 1959 |
S.S. RANJALKAR Vs. MANGALAGIRI KHAJAMIAH
|
November 10, 1959 |
SAIBABA AND CO Vs. COMMERCIAL TAX OFFICER CIRCLE III HYDERABAD
|
October 17, 1959 |
SAIT BOLUMAL DHARMDAS FIRM BANKERS Vs. GOLLAPUDI VENKATACHELAPATHI RAO
|
January 28, 1959 |
SAIT GENAMAL Vs. PACHIGOLLA CHINA RAMASWAMY
|
September 28, 1959 |
SAIT HEMRAJU RATANCHAND FIRM Vs. KATTA SUBRAHMANYAM
|
August 14, 1959 |
SAIT PAMANDASS SUGNARAM Vs. T S MANIKYAM PILLAI
|
March 19, 1959 |
SAIYEDA HAFEEZUNNISSA BEGUM Vs. RAI CHOTAY LAL
|
November 18, 1959 |
SALADI SATYAM ALIAS SATYANARAYANAMMA Vs. SALADI SOMANNA
|
August 21, 1959 |
SALAMKAYALA VEERARAGHAVAYYA Vs. VALLURUPALLI KRISHNA PRASAD AND OTHERS
|
October 23, 1959 |
SANKA VEERABHADRAYYA Vs. SPECIAL TAHSILDAR, FOR LAND REFORMS TENALI AND OTHERS
|
November 30, 1959 |
SETH HARAK CHANDAS Vs. HYDERABAD STATE BANK HYDERABAD
|
March 2, 1959 |
SHEIK FAREX SAHEB & OTHERS Vs. THE STATE OF ANDHRA PRADESH & OTHERS
|
September 28, 1959 |
SHEIKH MASTAN Vs. GUBBA ATCHAYYA
|
February 19, 1959 |
SHETTYS PHARMACEUTICALS and BIOLOGICALS Vs. COMMISSIONER HYDERABAD MUNICIPAL CORPORATION
|
August 19, 1959 |
SIRAM REDDI SIMHACHALAM Vs. STATE
|
April 17, 1959 |
SIRIGIRI PULLAIAH Vs. SIRIGIRI RUSHINGAMMA
|
December 16, 1959 |
SREEDHARAIAH Vs. DIST SUPDT OF POLICE ANANTAPUR
|
December 14, 1959 |
SREEMAN SRIMATH ADDANKI TIRU VENKATA TATA DESIKACHARYULU Vs. THE STATE OF ANDHRA PRADESH
|
February 10, 1959 |
SRI RAM SHASTRY Vs. STATE
|
December 18, 1959 |
SRIDHARA SARASWATI BAI Vs. PUNNAM RAMAIAH
|
November 10, 1959 |
SRIMANTHU RAJAH YARLAGADDA SIVARAMA PRASAD BAHADUR ZAMINDAR GARU AND Vs. STATE OF ANDHRA
|
August 14, 1959 |
SRINIVASAN N A Vs. STATE OF ANDHRA SECRETARY PUBLIC WORKS AND TRANSPORT
|
April 21, 1959 |
SRIRAM VENKATA SUBBARAO AND SON Vs. STATE OF ANDHRA PRADESH
|
November 5, 1959 |
STATE OF ANDHRA PRADESH Vs. CHIPPADA GAVARAIAH
|
October 29, 1959 |
STATE OF ANDHRA PRADESH Vs. KRISHNA COCOANUT CO
|
November 12, 1959 |
STATE OF ANDHRA PRADESH Vs. POOSPATI LAKSHMINARASIMHA RAJU
|
July 1, 1959 |
STATE OF ANDHRA PRADESH Vs. DUNLOP RUBBER CO INDIA LTD
|
July 15, 1959 |
STATE OF ANDHRA PRADESH Vs. KORUKONDA BHATTARU APPALACHARYULU
|
March 16, 1959 |
SUBBIAH CHOUDARY Vs. STATE OF ANDHRA PRADESH
|
December 17, 1959 |
SUDDAPALLI RAMAIAH Vs. EMANI SAMBI REDDY
|
March 27, 1959 |
SULAKHE T G Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1959 |
SULEMANI BEGUM Vs. GHULAM MOHAMMAD SHAFI KHAN
|
February 6, 1959 |
SUNKANI NEELAKANTAM Vs. STATE OF ANDHRA PRADESH
|
April 21, 1959 |
SYAMALA PICTURES LTD Vs. M V SIVA SARMA
|
April 23, 1959 |
SYED BAQAR ALI KHAN Vs. THE MEMBER, BOARD OF REVENUE
|
November 11, 1959 |
T DURGABAI Vs. STATE OF ANDHRA PRADESH
|
February 10, 1959 |
T NARAYANA REDDY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY CUDDAPAH
|
February 2, 1959 |
T R N SUBBA RAJU Vs. STATE OF ANDHRA
|
February 18, 1959 |
T RAMASESHAM RAJU Vs. UNION OF INDIA UOI
|
November 13, 1959 |
T SATYANARAYANA MUNICIPAL COMMISSIONER ELURU Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 10, 1959 |
T V KRISHNA Vs. ANDHRA PRABHA PRIVATE LIMITED
|
July 29, 1959 |
TADEPALLI KUTUMBA RAMA SASTRY Vs. SEETEPALLI DAKSHINA MURTHY
|
January 20, 1959 |
TAJ CLAY WORKS LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH HYDERABAD
|
October 1, 1959 |
TALAPROLU ESWARAMMA Vs. STATE
|
July 17, 1959 |
THADI NARAYANA Vs. STATE OF ANDHRA PRADESH
|
February 24, 1959 |
THE PUBLIC PROSECUTOR (ANDHRA PRADESH) Vs. HANMADU
|
December 4, 1959 |
THE PUBLIC PROSECUTOR, ANDHRA PRADESH Vs. BATCHU VEERABHADRA RAO
|
August 14, 1959 |
THENKU VEERIAH Vs. TAMISETTI NAGIAH
|
March 6, 1959 |
THOTA PUTRA SATYANANDARAO Vs. PEKETI VENKATA SESHAGIRIRAO AND ANOTHER
|
April 16, 1959 |
THOTA SAMBAYYA Vs. DEVABHAKTUNI RAMANADA DUTT
|
September 29, 1959 |
THUMMU KOTI NAGAIAH Vs. D. SAMBAIAH AND OTHERS
|
March 13, 1959 |
THUMPATI GOPAYYA Vs. RAYANKULA RADHAKRISHNA
|
November 13, 1959 |
THUNGABHADRA INDUSTRIES LTD., KURNOOL Vs. S. M. BALASUNDARAM, SOLE PROPRIETOR OF E. MUGESA MUDALIAR AND SON
|
April 24, 1959 |
THUTTAGUNTA SEETHAMMA AND OTHERS Vs. HANUMANTHUVAJJULA ALIAS VAJJULA SURYANARAYANAMURTHY
|
January 23, 1959 |
TOTA LACHHAIAH Vs. DISTRICT PANCHAYAT OFFICER GUNTUR
|
December 8, 1959 |
UNION OF INDIA UOI Vs. MUNAGALA KRISHNAYYA
|
November 23, 1959 |
UNION OF INDIA UOI Vs. SOUTH INDIA CORPORATION MADRAS PRIVATE LIMITED
|
October 17, 1959 |
UPPALA SAMBASIVA RAO Vs. UPPALA KANAKAMMA
|
March 3, 1959 |
V G SARMA AND CO FIRM Vs. FRIENDS AND CO
|
January 30, 1959 |
V H KOTECHA MANAGER LAKSHMIDAS PREMJI GHEE MERCHANTS AGRAHARAM Vs. REGIONAL INSPECTOR OF FACTORIES GUNTUR
|
July 28, 1959 |
V KAMESWARARAO Vs. M HEMALATHAMMARAO
|
January 20, 1959 |
V S HARIHARAN Vs. STATE
|
September 19, 1959 |
V. RANGAREDDY (DIED) AND RAGHAVAMMA Vs. RAGHUNATMAL BANK LTD.
|
April 23, 1959 |
V.B. RAJU Vs. V. RAMACHANDRA RAO AND OTHERS
|
March 6, 1959 |
V.M. VADI Vs. VIJAYAWADA MUNICIPALITY
|
February 28, 1959 |
V.V. NARAYANA CHETTY Vs. NARAPPAREDDIGARI VENKATA REDDI
|
August 5, 1959 |
V.V. NARAYANA CHETTY AND ANOTHER Vs. GUNAKALA GOVINDU CHETTY AND ANOTHER
|
July 16, 1959 |
VADDIPARTHI VENKATARAO AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
|
November 20, 1959 |
VADREVU ANNAPURNAMMA Vs. VADREVU BHIMA SANKARARAO
|
September 11, 1959 |
VAKATI VENKATASUBBA REDDI Vs. PELLETI PITCHAMMA
|
September 1, 1959 |
VAKKALAGADDA KONDIAH Vs. CHANNAMSETTY PEDDA PULLIAH
|
August 7, 1959 |
VANAPAMULA SATYANARAYANA SARMA Vs. VANAPAMULA SAKKUBAI
|
November 27, 1959 |
VANGAVARUGU RAGHAVA REDDY Vs. THE REVENUE DIVISIONAL OFFICER, KAVALI AND OTHER
|
June 19, 1959 |
VEERASWAMI K Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1959 |
VELAGA NARAYANA RAO Vs. DEPUTY COMMERCIAL TAX OFFICER KAKINADA-II
|
October 23, 1959 |
VELEGALAPUDI SAVITRAMMA Vs. KAMBHAMPATI SATYANARAYANAMURTHY
|
July 1, 1959 |
VENIGALLA RAMAKRISHNAIAH Vs. PILLUTLA SITARAMASASTRY
|
June 30, 1959 |
VENKATASWAMI R Vs. DIRECTOR OF COMMERCE AND INDUSTRIES
|
August 27, 1959 |
VENKATESWARA RICE and FLOUR MILL Vs. BOARD OF REVENUE
|
December 11, 1959 |
VIJAYA COMMERCIAL BANK LTD Vs. NADELLA SIVARAMAKRISHNAYYA
|
September 2, 1959 |
VITHAL RAO Vs. P JAYALAKSHMAMMA
|
December 4, 1959 |
VUPPALA ANJANEYA CHENCHU BASAVA PMINAMMA Vs. STATE
|
September 3, 1959 |
WANGAPALLY LATCHIAH Vs. PEDDI LAXMIAH
|
September 10, 1959 |
WESTERN INDIA MATCH CO. LTD., MADRAS Vs. HAJI ABBAS HUSSAIN MULLAH EHSAN ALI AND OTHERS
|
January 21, 1959 |
WORKERS OF SRIRAMA SUGARS AND INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH
|
July 9, 1959 |
WORKMEN OF BHAJRANG JUTE MILLS LTD Vs. BHAJRANG JUTE MILLS LTD
|
December 22, 1959 |
WORKMEN OF RICE AND OIL MILLS Vs. INDUSTRIAL TRIBUNAL
|
February 18, 1959 |
Y LAKSHMINARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
|
December 22, 1959 |
YADAVALLI SURYAKANTHAMMA AND ANOTHER Vs. MADDIPATLA DORAYYA AND ANOTHER
|
February 13, 1959 |
YEDITHA SATYANARAYANAMURTY Vs. TADI SUBRAHMANYAM
|
January 5, 1959 |
YELAMANCHILI SATYANARAYANAMMA Vs. YELAMANCHILI NAGESWARA RAO
|
March 17, 1959 |
YERRABOTH SATHIAH Vs. EDLA CHALIAH
|
October 13, 1959 |
YERRAMILLI RADRARAJU Vs. YAVANAMANDA SURYANARAYANA RAJU
|
September 22, 1959 |
YERRAMILLI SATYANANDAN Vs. YERRAMILLI RUDRA RAJU AND OTHERS
|
February 16, 1959 |