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Case Index
Title
Date
ABDUL KAYUM MAHOMED HOOSEIN PITALVALA Vs. EBRAHIM ABBASBHAI HARIANIVALLA
February 25, 1959
AGRAWALA R N Vs. COMMISSIONER OF INCOME TAX
June 26, 1959
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LTD Vs. DISTRICT JUDGE AHMEDABAD
September 24, 1959
ALL INDIA REPORTER LTD Vs. RAMCHANDRA DHONDO DATAR
September 30, 1959
ALLIJAN MUNSHI Vs. STATE OF MAHARASHTRA
August 24, 1959
AMBI PUNDALIK Vs. PUNDALIK SHANKAR
March 31, 1959
AMIRCHAND NARAYAN Vs. DIVISIONAL OFFICERS BOMBAY DIVISION
January 7, 1959
ANUSUYA VITHAL Vs. J H MEHTA
June 20, 1959
APPA SHIVLING Vs. VITHAL BABA
August 13, 1959
ARYODAYA SPINNING AND WEAVING COMPANY LIMITED Vs. STATE OF BOMBAY
July 23, 1959
ATMASING PAGSING Vs. ANIL STARCH PRODUCTS LTD
August 5, 1959
B E S T WORKERS UNION Vs. STATE OF BOMBAY
February 5, 1959
BABULAL SWARUPCHAND SHAH Vs. SOUTH SATARA FIXED DELIVERY MERCHANTS ASSOCIATION LTD
September 8, 1959
BAI BAI Vs. MAHADU MARUTI
November 4, 1959
BAI JIVIBEN Vs. BOMBAY REVENUE TRIBUNAL
June 24, 1959
BAJAJ BROTHERS PRIVATE LIMITED Vs. D P ANAND
July 29, 1959
BAKSHIA MUKINA NEO BUDHA Vs. STATE OF BOMBAY
September 10, 1959
BALKRISHNA EKNATH Vs. SHANTILAL HEMCHAND
October 7, 1959
BAPALALBHAI GODABHAI KOTHARI Vs. MALI KARSANBHAI PITAMBERBHAI PADHIAR
November 27, 1959
BHAGWANDAS MOTIRAM MARWARI Vs. BOMBAY REVENUE TRIBUNAL
April 16, 1959
BHIKHU SAKHARAM KHARATE Vs. B.K. POTDAR
January 21, 1959
BHIMRAO EKANTH Vs. PATILBUA RAMKISHAN
December 3, 1959
BOMBAY CHRONICLE COMPANY PRIVATE LTD Vs. ITS WORKMEN
August 19, 1959
BOMBAY MUNICIPAL CORPORATION Vs. RAMACHANDRA LAXMAN BLOASAY
April 3, 1959
BUCKINGHAM CARNATIC COMPANY LTD. (SHOW ROOM) Vs. ITS WORKMEN
May 14, 1959
BUVASAHEB TATYASAHEB MATHAKARI Vs. YESU KRISHNA KADAM
November 5, 1959
CENTRAL POTTERIES LTD Vs. STATE OF MADHYA PRADESH
June 16, 1959
CHAMPAKLAL RANGILDAS SHAH Vs. SWASTIK BHARAT KALA KENDRA
April 29, 1959
COLLECTOR OF SABARKANTHA Vs. SHANKARLAL KALIDAS PATEL
September 29, 1959
COLLECTOR OF SALES TAX Vs. KANTHADBHAI AND POPATLAL
July 23, 1959
COLLECTOR OF SALES TAX BOMBAY STATE Vs. GAURIMAL MAHAJAN AND SONS
July 10, 1959
COMMISSIONER OF INCOME TAX Vs. NATIONAL ELECTRICAL INDUSTRIES LIMITED
June 30, 1959
COMMISSIONER OF INCOME TAX Vs. BAI MANIBEN
June 30, 1959
COMMISSIONER OF INCOME TAX Vs. PHIROZSHAW PALLONJI MISTRY
July 1, 1959
COMMISSIONER OF INCOME TAX Vs. NEW JEHANGIR VAKIL MILLS LIMITED
July 3, 1959
COMMISSIONER OF INCOME TAX Vs. PALURAM DHANANIA
July 3, 1959
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAMDAS THAKURDAS
July 3, 1959
COMMISSIONER OF INCOME TAX Vs. SHEPPARD E D
July 6, 1959
COMMISSIONER OF INCOME TAX Vs. INDORE MALWA UNITED MILLS LIMITED
September 11, 1959
COMMISSIONER OF INCOME TAX Vs. LEVER BROTHERS INDIA LIMITED
June 17, 1959
COMMISSIONER OF INCOME TAX Vs. SARASPUR MILLS LIMITED
June 16, 1959
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF SETH MEGHJI MATHURADAS CHARITY TRUST
June 17, 1959
COMMISSIONER OF INCOME TAX Vs. NEW JEHANGIR VAKIL MILLS COMPANY LIMITED
October 29, 1959
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. AMARCHAND N SHROFF
October 10, 1959
COMMISSIONER OF INCOME-TAX Vs. KISHORESINH KALYANSINH SOLANKI
April 6, 1959
COMMISSIONER OF INCOME-TAX BOMBAY CITY I Vs. PHIROZSHAW PALLONJI MISTRY
March 1, 1959
COMMISSIONER OF INCOME-TAX CENTRAL BOMBAY Vs. MULRAJ KARSONDAS
July 22, 1959
COMMISSIONER OF INCOME-TAX CENTRALBOMBAY Vs. MULRAJ KARSONDAS
March 22, 1959
COMMISSIONER OF INCOME-TAXBOMBAY CITY Vs. PURSHOTTAMDAS THAKURDAS
March 3, 1959
D P DAVE Vs. STATE OF BOMBAY
July 9, 1959
DANYANDO SAMBHIJI WARHADE Vs. SHANKARAPPA UMMAPPA BANAGIRE
October 22, 1959
DATTATRAYA NAGESH DEODHAR Vs. POONA CITY MUNICIPAL CORPORATION
August 25, 1959
DATTATRAYA SHRIPATI MOHITE Vs. SHANKAR ISHWARA MOHITE
January 23, 1959
DAULATRAM LACHHMANDAS NAYAR Vs. STATE OF BOMBAY
July 9, 1959
DAYABHAI NATHUBHAI Vs. STATE OF BOMBAY
December 11, 1959
DESAIBHAI KASHIBHAI DESAI Vs. S.M. DUDANI
April 14, 1959
DHANANJAYA KESHAO BHENDE Vs. BOMBAY REVENUE TRIBUNAL AT NAGPUR
March 26, 1959
DHARMA VIJAYA AGENCY Vs. COMMISSIONER OF INCOME TAX
June 29, 1959
DINSHAW F E LIMITED Vs. COMMISSIONER OF INCOME TAX
October 7, 1959
DIVECHA P H Vs. COMMISSIONER OF INCOME TAX
June 23, 1959
DORLIKAR Vs. M V NAGPUR CORPORATION
February 27, 1959
EARDLEY DUDLEY BAXTER Vs. T L BHAGTIANI
July 24, 1959
EAST ASIATIC COMPANY INDIA PRIVATE LTD Vs. ITS WORKMEN
June 27, 1959
ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LTD Vs. ITS WORKMEN
June 22, 1959
FRANCIS DSOUZA Vs. EDWARD A L GAMEIRO
April 24, 1959
FULCHAND HIRCHAND Vs. N B CHANDURKAR
December 2, 1959
GAJANAN KRISHNARAO CHAWANDKE Vs. COLLECTOR
April 16, 1959
GANGARAM BALIRAM Vs. DHARAMCHAND PHULCHAND RANIWALE
July 30, 1959
GOPAL MAYAJI PRAB Vs. T C SETH
November 6, 1959
GORAKHRAM GOKALCHAND Vs. RAIZADA TOPANDAS
October 19, 1959
GULABRAO ANANDRAO Vs. RAMJI ANANDRAO
August 28, 1959
GYANGIRJI NARSINGGIRJI MATH Vs. DHANRAJGIRJI RAJA NARSINGH GIRJI
March 12, 1959
HASMUKAHLAL M PARIKH Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHEMEDBAD
June 16, 1959
HASMUKHLAL M PARIKH Vs. COMMISSIONER OF INCOME TAX
June 16, 1959
HIND CYCLES LTD Vs. ITS WORKMEN EXCLUDING CLERICAL STAFF
November 17, 1959
HINDU BOMBAY Vs. ITS WORKMEN WORKING JOURNALISTS
October 3, 1959
HUMAYUN ABDULLALI Vs. M G ABROL
March 11, 1959
INDIA UNITED MILLS LTD Vs. RASHTRIYA MILL MAZDOOR SANGH BOMBAY
April 3, 1959
INDULAL K YAGNIK Vs. STATE OF MAHARASHTRA
November 18, 1959
ISMAILBHAI SARDARBHAI BHAGWAN Vs. KONDI RAVAJI PHADTARE
September 4, 1959
JAISWAL MEDICAL STORES Vs. ASSISTANT DRUGS CONTROLLER
July 8, 1959
JAL HORMUSJI KHAJOTIA Vs. T C SETH
October 8, 1959
JANATA SPINNING MILLS PRIVATE LTD Vs. MIRAJ TALUKA GIRNI KAMGAR SANGH SANGLI
April 8, 1959
JANKU ZIBAL Vs. SHAMRAO MALHARRAO PANDHARE
May 1, 1959
JASIN TOMU DAMEL Vs. HARISCHANDRA PANDURANG MURANJAN
March 4, 1959
JASWANTLAL JAGJIVANDAS AND CO. Vs. WESTERN COMPANY, INDIA
February 11, 1959
JAYASINGPORE OIL MILLS CO. (PRIVATE) LTD Vs. COLLECTOR OF KOLHAPUR
April 3, 1959
JAYSHREE SHANTARAM VANKUDRE Vs. RAJKAMAL KALAMANDIAR PRIVATE LTD
January 19, 1959
JEEWANLAL 1929 LTD Vs. JEEWANLAL EMPLOYEES UNION
October 12, 1959
JERRY SABASTIEN PAREIRA Vs. BADSHAH A A
September 29, 1959
JOHN SERVAGE PHILIP Vs. CITY OF NAGPUR CORPORATION
April 23, 1959
K P SHANKERLINGAM Vs. UNION OF INDIA
June 24, 1959
K.T. ROLLING MILLS PRIVATE LTD Vs. M.R. MEHER
November 20, 1959
KESHAB GOVIND KULKARNI Vs. EXTRA ASSISTANT JUDGE SOURTH SATARA
March 17, 1959
KHIMJI POOJNJA AND CO. Vs. N. RAMANLAL AND CO.
November 13, 1959
KUBERDAS HARGOVINDAS MODI Vs. STATE OF BOMBAY
March 18, 1959
LAXMAN DHULSHET NARAYANPURE Vs. GANPAT NATA SHETE
July 24, 1959
LOKU BASAPPA PUJARI Vs. STATE OF MAHARASHTRA
April 14, 1959
MADANLAL MULCHAND SONI Vs. SHAIKH MAHIBUB YAKUB
August 4, 1959
MADHAV RAO GAJARAM Vs. TRIMBAK BAPU
November 23, 1959
MADHO SINGH DAULAT SINGH Vs. STATE OF BOMBAY
July 13, 1959
MADHYA PRADESH INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
June 15, 1959
MAHAVIRPRASAD BADRIDA Vs. M S YAGNIK
July 27, 1959
MAHAVIRPRASAD BADRIDAS Vs. YAGNIK M S SECOND WTO
July 27, 1959
MAHAVIRPRASAD BADRIDAS Vs. M S YAGNIKSECOND WEALTH-TAX OFFICERC-II WARDBOMBAY
March 27, 1959
MAHOMED IDRIS RAHIMAT KHAN Vs. STATE OF MAHARASHTRA
December 21, 1959
MAJOR GENERAL SHANTA SHAMSHER JUNG BAHADUR RANA PLAINTIFF Vs. KAMANI BROTHERS PRIVATE LTD
January 1, 1959
MANAHEM S YESHOOVA Vs. UNION OF INDIA
February 26, 1959
MANEKLAL VALLABHDAS PAREKH Vs. COMMISSIONER OF INCOME TAX
June 23, 1959
MANILAL DAHYABHAI Vs. COMMISSIONER OF INCOME TAX
June 16, 1959
MANILAL DAHYABHAI Vs. COMMISSIONER OF INCOME-TAXBOMBAY CITY
June 17, 1959
MANILAL MANIBHAI GOPALJI DESAI Vs. UNION OF INDIA
February 18, 1959
MANORDAS KALIDAS Vs. V V TATKE
July 24, 1959
MARGONI YELLIAH SAMAYYA Vs. STATE OF BOMBAY
September 19, 1959
MATHURABAI Vs. RAMKRISHNA BHASKAR BARVE
November 25, 1959
MEENA ALIAS MOTA Vs. LACHMAN UTAMCHAND KIRPALANI
July 16, 1959
MESSRS RAMKRISHNA RAMNATH Vs. SALES TAX OFFICER NAGPUR
September 15, 1959
MESSRS. PARMAR & CO. Vs. V.R. GUPTE
August 3, 1959
MOHANLAL PRABHURAM Vs. FINE KNITTING MILLS CO LTD
October 14, 1959
MOON MILLS LTD Vs. RASHTRIYA MILL MAZDOOR SANGH
October 24, 1959
MORLAYS BHAM LTD Vs. ROSHANLAL RAMSAHAI
August 7, 1959
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. AKBAR S SARELA
February 13, 1959
MUNICIPAL CORPORATION OF GREATER BOMBAY (FIRE BRIGADE SERVICE) Vs. ITS WORKMEN (FIRE BRIGADE SERVICE)
November 7, 1959
NAGPUR GLASS WORKS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 26, 1959
NAMDEO GANUJI MARATHE Vs. GANGADHAR GOVIND JOSHI
August 5, 1959
NARAYAN BALAJI PATIL Vs. BABARAO BALIRAM BOBDE
December 1, 1959
NARAYAN BANSI Vs. RATANLAL JANKILAL
December 1, 1959
NARAYAN LAXMAN KOLTEWAR Vs. STATE OF BOMBAY
March 26, 1959
NARAYAN YESHWANT NENE Vs. RAJARAM BALKRISHNA RAUT
April 23, 1959
NATIONAL STEEL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 1, 1959
NEW MAHALAXMI SILK MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 17, 1959
NILGIRI CEYLON TEA SUPPLYING CO Vs. STATE OF BOMBAY
July 9, 1959
NIVRUTHI LAXMAN KONDOBAHIRI Vs. SHIVDAYAL LAXMINARAYAN SARDA
January 20, 1959
NURJEHAN Vs. SULTAN AHMED
January 19, 1959
ONKARMAL MEGHRAJ Vs. COMMISSIONER OF INCOME TAX
June 25, 1959
ORIENTAL METAL PRESSING WORKS PRIVATE LTD Vs. BHASKAR KASHINATH THANKOOR
February 2, 1959
P H DIVECHA Vs. COMMISSIONER OF INCOME-TAXBOMBAY CITY
June 23, 1959
PANDURANG GANPATRAO WELEKAR Vs. NURUMIYA SERUMIYA
November 10, 1959
PARBHANI TRANSPORT CO-OPERATIVE SOCIETY LIMITED Vs. G V BEDEKAR
August 24, 1959
PARIKH JIVANLAL MANILAL Vs. SHAH CHHITALAL CHUNILAL
March 9, 1959
PATWARDHAN TAILORS POONS Vs. THEIR WORKMEN
August 14, 1959
PHIRDOSH SAROSH KOTHAWALLA Vs. STATE OF BOMBAY
July 23, 1959
PHULCHAND LAKHMICHAND JAIN Vs. HUKUMCHAND GULABCHAND JAIN
September 15, 1959
PLASTELLA AND CO Vs. STATE OF BOMBAY
July 23, 1959
POPATLAL BHIKAMCHAND Vs. COMMISSIONER OF INCOME TAX
June 15, 1959
PREMIER AUTOMOBILES LTD Vs. RAMCHANDRA BHIMAYYA
October 15, 1959
PUKHRAJ CHAMPALAL JAIN Vs. D.R. KOHLI
March 20, 1959
PUNJABRAO DEORAO Vs. SHESHRAO
October 7, 1959
PURSHOTTAM K PATEL Vs. BASTIRAM NARANDAS
January 13, 1959
R B N S BORAWAKE Vs. STATE OF BOMBAY
July 23, 1959
R S MANIAR Vs. STATE OF BOMBAY
July 22, 1959
R.G. SHASTRI Vs. RAJKOT BOROUGH MUNICIPALITY
July 29, 1959
RADHESHYAM MAKHANLAL Vs. UNION OF INDIA
August 10, 1959
RAI SAHEB SETH GOPIKISAN AGARWAL Vs. SALES TAX OFFICER GONDIA
July 3, 1959
RAKHAMA SITARAM GHADGE Vs. LAXMAN SITARAM GHADGE
March 31, 1959
RAMAJI BATANJI Vs. MANOHAR CHINTAMAN
November 20, 1959
RAMAKRISNA RAMNATH Vs. STATE INDUSTRIAL COURT NAGPUR
April 30, 1959
RAMCHANDRA VISHWANATH MUTHAL Vs. MUNICIPAL COMMITTEE
April 3, 1959
RAMCHANDRA YESHWANT SHRINGARPURE Vs. DIGAMBAR TEJIRAM PARDESHIU
April 15, 1959
RAMDAS KIKABHAI Vs. STATE OF MAHARASHTRA
April 3, 1959
RAMDAYAL AYODHYAPRASAD GUPTA Vs. K.R. PATIL
February 20, 1959
RAMJI LAKHAMSI BUDHADEV Vs. HARSHADRAI NANDALAL BHUTA
August 21, 1959
RAMNIVAS HANUMANBUX SOMANI Vs. VENKATARAMAN S ITO
January 9, 1959
RAMSING RATANSING PARDESHI Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
February 2, 1959
RAMTIRTH YOGASHRAM, BOMBAY Vs. WORKMEN (RAMTIRTH YOGASHRAM KAMGAR UNION)
January 1, 1959
RANGARAO Vs. GOPAL
November 25, 1959
RAO SAHEB ANANDRAO MAHAGAONKAR Vs. EKNATH DNYANOBA PATIL
March 13, 1959
RASHTRIYA MILL MAZDOOR SANGH NAGPUR Vs. STATE INDUSTRIAL COURT NAGPUR
March 24, 1959
RATANCHAND HIRACHAND Vs. COMMISSIONER OF INCOME TAX
June 30, 1959
RATANCHAND RADHAKISONDAS Vs. STATE OF MAHARASHTRA
March 31, 1959
SADASHIV TATOBA GATADE Vs. STATE OF MAHARASHTRA
April 13, 1959
SASTRI YAGNAPURUSHDASJI Vs. MULDAS BHURADAS VAISHYA
February 23, 1959
SATRAMDAS LAXMANDAS Vs. COLLECTOR OF SALES TAX BOMBAY
July 10, 1959
SAWATRAM RAMPRASAD MILLS COMPANY LIMITED, AKOLA (RERAR) Vs. KUNDANMAL SARDARMAL JAIN
July 2, 1959
SCINDIA STEAM NAVIGATION CO LTD Vs. ISMAIN LOHMED BATATAWAL
December 16, 1959
SHANKARLAL BHOLARAM Vs. MOHAMMAD AYYUB MADARAN MOMIN
August 7, 1959
SHARDA PRASAD TIWARI Vs. DIVISIONAL SUPERINTENDENT CENTRAL RAILWAY NAGPUR DIVISION
July 31, 1959
SHIRUR MUNICIPALITY Vs. ITS WORKMEN
April 30, 1959
SHRIRAM SARDARMAL DIDWANI Vs. GOURISHANKAR ALIAS RAMESHWAR JOHARMAL
December 15, 1959
SIDISHA IBRAHIMSHA BIDI MERCHANT AND TEN ORS Vs. THEIR WORKMEN BIDI KAMDAR MANDAL JAMNAGAR
June 17, 1959
SK RAHIMAN Vs. RAJE NILKANTHRAO
February 10, 1959
SOHLI F VAKIL Vs. STATE OF BOMBAY
July 9, 1959
SPECIAL LAND ACQUISITION OFFICER Vs. J.H. KATRAK
March 30, 1959
SPECIAL LAND ACQUISITION OFFICER BOMBAY Vs. LAKHAMSI GHELABHAI
April 27, 1959
SRI MAHALUXMI WOLLEN MILLS PRIVATE LTD Vs. RASHTRIYA MILL MAZDOOR SANGH BOMBAY
April 13, 1959
STATE Vs. CHINUBHAI HARIDAS SHETH
April 27, 1959
STATE Vs. BABULAL FAKIRCHAND GANDHI
July 21, 1959
STATE OF BOMBAY Vs. DAVALBHAI NARANBHAI PATEL
February 24, 1959
STATE OF BOMBAY Vs. V.M. JAWADEKAR
November 2, 1959
STATE OF BOMBAY Vs. MATHURADAS BULAKIDAS MOHOTA
February 26, 1959
STATE OF BOMBAY Vs. L D NARAYANPURE
July 27, 1959
STATE OF BOMBAY Vs. MOHANMADH KHAN
August 14, 1959
STATE OF BOMBAY Vs. LAXMAN SAKHARAM PIMPARKAR
August 28, 1959
STATE OF MAHARASHTRA Vs. MURLIDHAR GOVARDHAN
September 2, 1959
STATE OF MAHARASHTRA Vs. KAMALAKAR PRABHAKAR JUVEKAR
September 21, 1959
STATE OF MAHARASHTRA Vs. SHANKAR BALAJI WAJE
October 9, 1959
STATE OF MAHARASHTRA Vs. M M PINTO
August 14, 1959
STATE OF MAHARASHTRA Vs. GAYA
June 26, 1959
STATE OF MAHARASHTRA Vs. DHANRAJ MILLS LTD
April 23, 1959
STATE OF MAHARASHTRA Vs. MAHMADKHAN NAVRANG KHAN ACCUSED
January 1, 1959
STATE OF MAHARASHTRA Vs. DAHYALAL DALPATRAM
January 5, 1959
STATE OF MAHARASHTRA Vs. L C PATEL
March 4, 1959
STATE OF MAHARASHTRA Vs. DEVSI DOSA
October 14, 1959
SUBRAMANYAN P S ITO Vs. SIMPLEX MILLS LIMITED
March 11, 1959
SULTAN BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 2, 1959
SUMATIBEN Vs. JASCANT BHOGILAL SUTARIA
August 17, 1959
SURATSING CHANDANMAL MARWADI Vs. NOMANBHAI ABDULHUSSEIN BOHARI
December 2, 1959
TEXTILE LABOUR UNION NADIAD Vs. NEW SHORROCK SPINNING AND MANUFACTURING COMPANY LTD
August 21, 1959
TOTARAM TECKCHAND Vs. H K CHOUDHARY REGIONAL SETTLEMENT COMMISSIONER MINISTRY OF REHABILITATION
December 16, 1959
TRAMBAKLAL HARINARAYAN JANI Vs. SHANKARBHAI BHAIJIBHAI VAGRI
December 9, 1959
UMER SAHEB BURA SAHEB INAMDAR Vs. STATE OF MAHARASHTRA
February 11, 1959
V M DORLIKAR Vs. CHIEF EXECUTIVE OFFICER NAGPUR CORPORATION
February 27, 1959
VAKRATUNDA CHINTAMAN DEO Vs. SPECIAL LAND ACQUISITION OFFICER POONA
August 26, 1959
VALIMAHOMED GULAMHUSSAIN SONAVALA Vs. C T A PILLAI ADDITIONAL COLLECTOR OF CUSTOMS
December 18, 1959
VATSALABAI RAMCHANDRA PATIL Vs. TOGYA MEGHA
April 27, 1959
VIJAYKUMAR JUGLAL Vs. BOMBAY REVENUE TRIBUNAL
September 11, 1959
VIJAYKUMAR MOTILAL HIRAKHANWALA Vs. RAMPRASAD DAGDURAM
November 17, 1959
VINAYAK SHRIPATRAO PATWARDHAN Vs. STATE OF BOMBAY
December 14, 1959
VISHWANATH RUPCHAND PATIL Vs. BOMBAY REVENUE TRIBUNAL
April 1, 1959
VITHAL KRISHNAJI NIVENDKAR Vs. STATE
September 9, 1959
VYRA MUNICIPALITY Vs. FULCHAND GANPATLAL SHAH
February 12, 1959
WALTER THOMPSON COMPANY J PRIVATE LTD Vs. ITS WORKMEN INCLUDING CLERICAL STAFF
September 30, 1959
WAMAN GANESH JOSHI Vs. GANU GUNA KHAPRE
April 7, 1959
YAMUNABAI Vs. RAM MAHARAJ SHREEDHAR MAHARAJ PANDIT
March 14, 1959
YESHWANTRAO GOVINDRAO Vs. COLLECTOR NAGPUR
November 10, 1959