Case Index

Title
Date
ABDUL GHAFOOR Vs. PROPERTY OF SAMIULLA
October 8, 1959
ABDUL HAKIM Vs. STATE
October 6, 1959
ABDUL JABBAR KHAN Vs. STATE OF UTTAR PRADESH
March 20, 1959
ABIDA BEGAM Vs. RENT CONTROL AND EVICTION OFFICER LUCKNOW
March 23, 1959
ADARSH BHANDAR ALIGARH Vs. SALES TAX OFFICER ALIGARH
March 17, 1959
AFTAB AHMAD Vs. HINDUSTAN COMMERCIAL BANK LTD
September 22, 1959
AGRA ELECTRIC SUPPLY COMPANY Vs. STATE OF U P
August 5, 1959
AHMAD HASAN Vs. UNION OF INDIA UOI
October 20, 1959
AHMAD HUSAIN Vs. RAMA SHANKAR MISRA
December 8, 1959
AHMAD ULLAH Vs. HAFIZULLAH
September 10, 1959
AKHIL KUMAR BHATTACHARYA Vs. STATE OF UTTAR PRADESH
May 20, 1959
ALI HUSSAIN Vs. STATE
October 1, 1959
ALI MOHD KASHMIRI Vs. AN ADVOCATE
November 11, 1959
ALI SHER Vs. STATE
June 26, 1959
ALIGARH DISTRICT WHOLESALE CLOTH DEALERS SYNDICATE Vs. COMMISSIONER OF INCOME TAX
September 23, 1959
ALIGARH DISTRICT WHOLESALE CLOTH DEALERS SYNDICATE Vs. COMMISSIONER OF INCOME-TAX UTTAR PRADESH
September 9, 1959
ALLD. BANK LTD. Vs. CIVIL JUDGE BARABANKI AND ORS.
August 27, 1959
ANANT NARAIN MISRA Vs. BHAWANI PHER DUBEY AND OTHERS
July 23, 1959
ANGNU Vs. STATE
September 24, 1959
ASGHAR ALI Vs. STATE OF UTTAR PRADESH
August 10, 1959
ASHFAQ HUSSAIN Vs. THE ASSISTANT CUSTODIAN
January 16, 1959
AVADH NARAIN SINGH Vs. ADDITIONAL SUPERINTENDENT OF POLICE
February 13, 1959
AZIZ ALI Vs. THE REGIONAL TRANSPORT OFFICER KANPUR AND ANOTHER
March 2, 1959
B SRI KISHNA KUMAR Vs. SARLA DEVI
September 16, 1959
BABU LAL Vs. STATE
September 8, 1959
BABU LAL Vs. STATE
July 24, 1959
BABU RAM Vs. STATE OF UTTAR PRADESH
January 19, 1959
BACHCHAN LAL Vs. RAM ASRE
October 27, 1959
BAIJNATH SINGH Vs. OUDH TIRHUT RAILWAY
August 6, 1959
BALDEO RAM Vs. DEPUTY COMMISSIONER GONDA
February 13, 1959
BALDI SINGH AND ANOTHER Vs. SUKHDEO PRASAD AND OTHERS
January 5, 1959
BALLOO RAM BOOKSELLER Vs. CHHEDI LAL
October 29, 1959
BALRAJ BHALLA Vs. RAMESH CHANDRA NIGAM
July 31, 1959
BALSWARUP GOEL AND ANR. Vs. THE MUNICIPAL BOARD AND ORS.
September 16, 1959
BANKA AND ANOTHER Vs. STATE
November 6, 1959
BANKEY LAL Vs. ELECTION TRIBUNAL, MUNICIPAL BOARD AND ORS.
November 18, 1959
BASANT LAL SHAH Vs. SMT. TARAWATI SHUKLA
August 28, 1959
BATUL BEGAM Vs. B HEM CHANDAR MUKHERJI
December 23, 1959
BEHARI LAL Vs. THAKUR RADHA BALLABH JI
December 21, 1959
BHAGELU Vs. CIVIL SURGEON JAUNPUR
April 14, 1959
BHAGWAT SINGH Vs. STATE
March 2, 1959
BHAGWAT SINGH AND ORS. Vs. STATE
December 31, 1959
BHAGWATI AND OTHERS Vs. BOARD OF REVENUE U.P. ALLAHABAD AND OTHERS
January 3, 1959
BHAGWATI MAHRAJ Vs. SHAMBHU NATH
October 20, 1959
BHAI SINGH Vs. STATE
December 18, 1959
BHAWANI PRASAD Vs. SURENDRA BALA
March 5, 1959
BHAWANI PRASAD GIRDHAR LAL Vs. INCOME-TAX OFFICER CENTRAL CIRCLE KANPUR
August 11, 1959
BHAWANI PRASAD GIRDHAR LAL Vs. INCOME TAX OFFICER
August 12, 1959
BIKRAM SINGH Vs. SUDARSAN SINGH
November 5, 1959
BIR PRATAP SINGH Vs. THE STATE OF UTTAR PRADESH AND ORS.
April 24, 1959
BIRAM PRAKASH CHELA M PURAN DAS Vs. NARENDRA DAS
November 13, 1959
BIROO Vs. STATE
May 21, 1959
BISHAMBHAR NATH AND OTHERS Vs. SURAJ KALI AND OTHERS
January 7, 1959
BISHUN CHANDRA SAXENA Vs. SUSHIL CHANDRA VERMA
October 8, 1959
BISHWA NATH GUPTA Vs. BASDEOMAL JOGDHIAN
March 19, 1959
BOODAN Vs. ASSTT CUSTODIAN GENERAL EVACUEE PROPERTY
April 15, 1959
C N PETERS Vs. STATE
February 5, 1959
CALCUTTA SINGH Vs. REGISTRAR BANARAS HINDU UNIVERSITY
October 29, 1959
CAPCO LIMITED Vs. SALES TAX OFFICER
April 30, 1959
CENTRAL GOVT Vs. P L JAITLY AND CO
December 3, 1959
CH. RAGHURAJ NARAIN AND ANOTHER Vs. JUDICIAL OFFICER, GHAZIABAD AND OTHERS
January 12, 1959
CHAITANYA PRAKASH Vs. STATE
October 27, 1959
CHANDRAPAL Vs. MUNGIA
September 22, 1959
CHHAJJOO RAM MOOL CHAND Vs. THE STATE
March 11, 1959
CHHOTEY LAL Vs. CHARANJIT LAL ANAND ADDL MUNSIF
January 28, 1959
CHOUDHARY RAGHUNANDAN SINGH Vs. NARAIN DAS BAL KISHUN DAS
August 13, 1959
CITY BOARD SAHARANPUR Vs. ABDUL WAHID
January 22, 1959
DAN SINGH BIST Vs. ADDITIONAL COLLECTOR BIJNOR
May 6, 1959
DATTA MAL CHIRANJI LAL Vs. L LADLI PRASAD
December 23, 1959
DAYA RAM Vs. STATE
July 30, 1959
DAYA RAM AND OTHERS Vs. RAM KUMAR AND OTHERS
October 6, 1959
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER U P
December 22, 1959
DEO PRAYAG SINGH Vs. UTTAR PRADESH GOVERNMENT
August 20, 1959
DEOMAN UPADHYAYA Vs. STATE
August 24, 1959
DEVI PRASAD PANDEY Vs. SUB
August 24, 1959
DHANI AND ORS. Vs. STATE
January 27, 1959
DHANPAT Vs. STATE
June 5, 1959
DHARAM VIR SINGH Vs. STATE OF U.P.
September 21, 1959
DILLI AND ORS. Vs. THE DY. DIRECTOR OF CONSOLIDATION AND ORS.
November 4, 1959
DISTRICT BOARD ALLAHABAD Vs. S TAHIR HUSAIN
March 5, 1959
DIVISIONAL SUPDT NORTHERN RLY MORADABAD Vs. UMRAO
September 23, 1959
DOMINION OF INDIA Vs. ANIRUDH DOTIYAL
August 20, 1959
DOMINION OF INDIA Vs. PURSHOTTAM DAS BRIJNANDAN PRASAD
September 2, 1959
DULARI DEVI Vs. RAJENDRA PRAKASH
February 10, 1959
DURGA PRASAD KHOSLA Vs. STATE OF UTTAR PRADESH
March 3, 1959
DWARKA DASS Vs. BHAWANI PRASAD
August 21, 1959
EK NAWAZ KHAN Vs. COMPETENT OFFICER ALLAHABAD
October 6, 1959
ENROLMENT APPLICATION OF SRI RAM PAL SINGH, MEERUT Vs. ABC
December 23, 1959
EXCESS PROFITS TAX ASSESSMENT OF CHATURBHUJ AND CO KANPUR Vs. STATE OF U P
April 7, 1959
FIRM MATTOO LAL BALDEO PRASAD Vs. SHANTI DEVI
February 9, 1959
FIRM THAKUR DAS SUNDER DAS Vs. SALES TAX OFFICER
March 24, 1959
GAI CHHAP BIRI DEPOT Vs. DISTRICT BOARD AZAMGARH
September 30, 1959
GANGADIN RAM KRISHNA Vs. KAILASHI KUER
September 11, 1959
GANPAT SINGH Vs. THE ELECTION TRIBUNAL MAINPURI PRESIDED OVER BY SRI CHHATAR SAL SINGH CIVIL JUDGE AND ORS.
October 30, 1959
GAYA PRASAD MISRA Vs. STATE OF UTTAR PRADESH
September 22, 1959
GAYATRI DEVI Vs. DR. DWARKA NATH MUNSHI
February 10, 1959
GENERAL MANAGER G I P RAILWAY BOMBAY Vs. KIRAN DEVI
September 9, 1959
GHULAM MUSTAFA AND ANOTHER Vs. B. HARISH CHANDER
January 19, 1959
GULAB SINGH Vs. STATE
August 29, 1959
GYANENDRA NATH MITTAL Vs. STATE
February 5, 1959
H H SIR SYED RAZA ALI KHAN Vs. SARAN BEHARI MATHUR
August 27, 1959
H WATTS Vs. B N RAI
May 12, 1959
HAJI AHMAD HUSAIN Vs. STATE
September 15, 1959
HAKIM UDDIN KHAN Vs. INCOME TAX OFFICER
February 20, 1959
HANUMAN PRASAD Vs. STATE AND OTHERS
September 19, 1959
HARBANS LAL ARORA Vs. DIVISIONAL SUPDT CENTRAL RAILWAY JHANSI
February 20, 1959
HARBANS SINGH Vs. LIAQAT HUSAIN
August 11, 1959
HARDEO Vs. STATE
January 12, 1959
HARI KRISHNA Vs. STATE
March 18, 1959
HAZARI LAL PT Vs. INCOME TAX OFFICER
March 17, 1959
HINDUSTAN VANASPATI MANUFACTURING CO LTD Vs. MUNICIPAL BOARD
October 21, 1959
HUKUM CHAND JAIN Vs. MUNICIPAL BOARD FAIZABAD
March 4, 1959
IMPROVEMENT TRUST OF VARANASI Vs. DR. M.A. NOMANI
September 15, 1959
IN THE MATTER OF ENROLMENT OF T.P. BHALLA Vs. ABC
August 17, 1959
INCOME TAX OFFICER Vs. JOTI PRASAD AGARWAL
March 20, 1959
INDER SINGH Vs. STATE
June 26, 1959
INDRA DEVI Vs. DIL SUKH
February 19, 1959
IQTIDA KHAN Vs. INCOME TAX OFFICER
September 18, 1959
ITWARI Vs. ASGHARI
August 29, 1959
J K COTTON SPINNING AND WEAVING MILLS CO PRIVATE LTD Vs. K N SINGH
March 16, 1959
JADUNANDAN PRASAD Vs. GENERAL MANAGER NORTH EASTERN RAILWAY GORAKHPUR
May 8, 1959
JAGDISH PRASAD Vs. THE BOARD OF REVENUE AND OTHERS
September 17, 1959
JAI KISHAN SRIVASTAVA Vs. INCOME TAX OFFICER
May 15, 1959
JAI NARAIN Vs. CHHEDA LAL
September 16, 1959
JAIRAM SINGH Vs. STATE OF UTTAR PRADESH
September 4, 1959
JAMUNA PRASAD Vs. STATE
February 25, 1959
Jamuna Prasad Vs. Mst. Panna and others
April 2, 1959
JANKI PRASAD HANUMAN PRASAD Vs. PT HARISH CHANDRA TEWARI
August 3, 1959
JEET MAL KAPOOR TRUST Vs. STATE OF U P
March 10, 1959
JITENDRA PRASAD Vs. MATHURA PRASAD DARZI
December 11, 1959
JOGENDRA SINGH Vs. STATE OF UTTAR PRADESH
September 25, 1959
JUGGILAL KAMLAPAT Vs. COMMISSIONER OF INCOME TAX
September 29, 1959
K. B. AGARWAL Vs. KIRPA NARAIN AND ANOTHER
July 27, 1959
KAILASH CHAND Vs. UNION OF INDIA UOI RLY DEPT NEW-DELHI
March 16, 1959
KAILASH CHANDRA JAIN AND OTHERS Vs. STATE OF U.P. AND OTHER
September 15, 1959
KAILASH NATH HALWAI Vs. REGISTRAR CO-OPERATIVE SOCIETY U P
October 6, 1959
KALLU Vs. STATE
July 21, 1959
KAMTA PRASAD Vs. STATE
November 20, 1959
KANODIA BROTHERS Vs. SETH S S ITO
March 9, 1959
KASHI NATH GUPTA Vs. COLLECTOR OF DEHRADUN AND OTHERS
August 6, 1959
KASTOORI DEVI Vs. CHIRANJI LAL
October 19, 1959
KAZI MUNIR UDDIN AHMAD AND ANOTHER Vs. SUNNI CENTRAL BOARD OF WAQFS U.P. LUCKNOW THROUGH ITS SECRETARY AND OTHERS
March 17, 1959
KESHAV GUPTA CHHAJJU SINGH Vs. GHAYUR ALI KHAN
January 12, 1959
KESHAV GUPTA CHHAJJU SINGH Vs. GHAYUR ALI KHAN
January 21, 1959
KEWAL RAM Vs. MIHI LAL RAM KHILONI
October 20, 1959
KHAIRUNNISA Vs. GANGA PRASAD
October 19, 1959
KHANZADAY SINGH Vs. STATE
March 11, 1959
KISHORILAL Vs. STATE
May 13, 1959
KODAI Vs. AJODHYA SINGH AND ORS.
December 16, 1959
KR VISHVA NATH SINGH Vs. STATE
January 23, 1959
KRISHNA LAL DALELA Vs. DIRECTOR OF EDUCATION U P LUCKNOW
August 24, 1959
KUNDAN SUGAR MILLS AMROHA Vs. INDIAN SUGAR SYNDICATE LTD
March 16, 1959
KUNWAR TRIVIKRAM NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
July 27, 1959
KUNWAR TRIVIKRAM NARAIN SINGH Vs. STATE OF UTTAR PRADESH
July 27, 1959
LADLI BEGUM Vs. SUNDER LAL
January 5, 1959
LAKSHMI CHAND Vs. REGIONAL TRANSPORT AUTHORITY AGRA
February 25, 1959
LAKSHMI NARAIN SHUKLA Vs. THE STATE OF UTTAR PRADESH AND OTHERS
August 21, 1959
LAKSHMIJI SUGAR MILLS CO LTD Vs. BANWARI LAL TANDON
March 13, 1959
LALA BABU RAM Vs. GANGA DEVI
February 20, 1959
LALA DHANPAT RAI Vs. STATE
January 16, 1959
LALLOOMAL DALAL Vs. INCOME TAX OFFICER
February 23, 1959
LAXMI CO Vs. COMMISSIONER OF INCOME TAX
April 16, 1959
LAXMI NARAIN PANDE Vs. DIST MAGISTRATE
April 2, 1959
M A KHAIR Vs. STATE OF UTTAR PRADESH
September 29, 1959
MAHABIR JUTE MILLS Vs. FIRM KEDAR NATH RAM BHAROSE
July 21, 1959
MAHABIR PRASAD AND ANOTHER Vs. KEDAR NATH
March 9, 1959
MAHESH DUTT TEWARI Vs. SENIOR SUPERINTENDENT OF POLICE LUCKNOW
November 24, 1959
MAHFOOZ AND OTHERS Vs. THE STATE
August 4, 1959
MANGAL KHAN AND ORS. Vs. STATE
November 13, 1959
MANGAL SINGH AND ORS. Vs. REGIONAL DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
December 14, 1959
MANNA LAL GOVILA Vs. J N MATHUR
October 10, 1959
MATHURA PRASAD DARZI Vs. JITENDRA PRASAD
December 11, 1959
MATROO KHAN Vs. STATE
January 19, 1959
MEDICAL OFFICER OF HEALTH MUNICIPAL BOARD AGRA Vs. STATE
May 4, 1959
MEHAR CHAND Vs. STATE
February 16, 1959
MESSRS GOVIND RATAN LAL RAM MOHAN LAL AND OTHERS Vs. MESSRS GOVIND RAM SRIKRISHNA OIL MILLS
September 18, 1959
MOHAMMAD HUSAIN ANSARI Vs. BENARAS STATE CARPET WEAVERS CO-OPERATIVE UNION LTD
April 14, 1959
MOHAMMAD IBRAHIM KHAN Vs. PATESHWARI PRASAD SINGH
July 29, 1959
MOHAMMAD IRFAN KHAN Vs. SUPERINTENDENT CENTRAL EXCISE
August 13, 1959
MOHAMMAD MANSOOR Vs. HIRA SINGH
February 9, 1959
MOHAMMAD SHAREEF KHAN Vs. ONKAR SINGH
September 16, 1959
MOHAMMAD YASIN Vs. SUPERINTENDENT OF POLICE AND ORS.
May 4, 1959
MOHD AZIMUDDIN ASHRAF Vs. STATE OF U P
March 9, 1959
MOHD HANIF KHAN Vs. STATE
September 8, 1959
MOHD NAZAR AHMAD Vs. MOHD TAHIR ALI
December 9, 1959
MOHD SAMI Vs. STATE OF UTTAR PRADESH
May 5, 1959
MOHD. SHAFAAT HUSAIN (IN JAIL) Vs. THE STATE
June 25, 1959
MOHI UDDIN Vs. REGIONAL TRANSPORT AUTHORITY ROHILKHAND REGION
May 5, 1959
MOINUDDIN Vs. DIVISIONAL MECHANICAL ENGINEER N R RLY
February 26, 1959
MOINUDDIN Vs. STATE OF UTTAR PRADESH
January 30, 1959
MONOHARLAL Vs. SRI PREM SHANKAR TANDON
August 19, 1959
MOTI KUER Vs. BINDHACHAL PANDE
October 12, 1959
MOTI LAL PURSHOTTAM DAS Vs. INCOME TAX OFFICER
February 17, 1959
MST. ASA DEVI WIDOW OF MITTER SEN Vs. CHAUDHRAIN SRIMATI BHARTO
August 18, 1959
MUKAT BEHARILAL AGARWAL VAKIL Vs. ADDITIONAL DISTRICT MAGISTRATE EXECUTIVE BAREILLY
February 25, 1959
MUKHRAM AND ORS. Vs. PURAN
October 21, 1959
MULA Vs. BABU RAM
July 28, 1959
MUNICIPAL BOARD Vs. MAHABIR SAHAI PANDEY
October 26, 1959
MUNICIPAL BOARD ALMORA Vs. JASOD SINGH
December 24, 1959
MUNICIPAL BOARD KANPUR Vs. BADLOO
November 19, 1959
MUNICIPAL BOARD LUCKNOW Vs. RAM AUTAR
April 2, 1959
MUNICIPAL BOARD OF BAREILLY Vs. KUNDAN LAL
March 19, 1959
MUNICIPAL BOARD THROUGH EXECUTIVE OFFICER Vs. RAM KRISHNA SHARMA AND ORS.
May 22, 1959
MUNICIPAL BOARD, HAPUR, DISTRICT MEERUT Vs. RAGHVENDRA KRIPAL AND OTHERS
November 23, 1959
MUNNA LAL GOEL AND ANOTHER Vs. KISHAN PEHALWAN AND OTHERS
September 8, 1959
MUNNA SINGH Vs. NARAIN SINGH AND OTHERS
August 13, 1959
MUSSADDI LAL Vs. STATE
February 25, 1959
NADIR ALI BARQA ZAIDI Vs. STATE OF U P
July 29, 1959
NAGESHWAR DWIVEDI Vs. STATE
May 28, 1959
NARAIN PARSAD Vs. BANARSI DAS
September 10, 1959
NARPAT Vs. STATE,
August 4, 1959
NATHOO AND OTHERS (IN JAIL) Vs. STATE
June 25, 1959
NAWAB SYED HASAN ALI KHAN Vs. NAWAB ASKARI BEGAM
March 11, 1959
NIRANJAN PRASAD Vs. STATE
April 16, 1959
NIRANKAR PRASAD Vs. DIRECTOR OF INDUSTRIES
January 23, 1959
NIZAM ALI Vs. WAZIR
June 12, 1959
NURUL HASAN ALIAS NUR MIAN Vs. RETURNING OFFICER, ALLAHABAD CORPORATION ELECTIONS, ALLAHABAD AND OTHERS
November 17, 1959
OM DUTT SHARMA CONVICT Vs. STATE
April 7, 1959
OUDH SUGAR MILLS LTD Vs. STATE OF U P
October 12, 1959
P P GUPTA Vs. EAST ASIATIC CO BOMBAY
July 21, 1959
PANNA LAL Vs. COLLECTOR ETAH
March 7, 1959
PARAS RAM Vs. STATE
December 8, 1959
PARMANAND RAI Vs. BALRAM DAS FAQIR CHAND
December 2, 1959
PARTHESHWAR NARAIN SINGH AND ORS. Vs. RANG NATH AND ORS.
September 16, 1959
PHEKU Vs. GULAB DAS
November 5, 1959
PRABHAKAR NATH DWIVEDI Vs. DISTRICT MAGISTRATE ALLAHABAD
December 23, 1959
PRAKASH ICE FACTORY Vs. STATE OF UTTAR PRADESH
September 23, 1959
PREM NARAIN TANDON Vs. STATE OF UTTAR PRADESH
August 3, 1959
PREMLATA Vs. RAJENDRA PATI AND ANOTHER
August 6, 1959
PT HAZARI LAL HATIA KANPUR Vs. INCOME-TAX OFFICER DIST II II
March 17, 1959
PT SIDH NATH SHUKLA Vs. PUNJAB NATIONAL BANK OF INDIA LTD
August 29, 1959
PT. BIHARI LAL SHARMA CREDITOR NO. 3 Vs. NARENDRA KUMARI AND OTHERS
July 29, 1959
PT. NIWAS Vs. STATE OF UTTAR PRADESH AND OTHERS
May 5, 1959
PUNJAB SUGAR MILLS CO LTD Vs. STATE OF U P
November 30, 1959
PUTTU LAL Vs. GENERAL MANAGER N E RAILWAY GORAKHPUR
February 19, 1959
QADIR Vs. STATE
March 4, 1959
R J SINGH Vs. ELECTRIC INSPECTOR TO THE GOVT OF UTTAR PRADESH AT LUCKNOW
February 25, 1959
RADHA KANT BHARGAVA Vs. STATE OF U P LUCKNOW
March 13, 1959
RAJ KISHAN Vs. STATE
September 1, 1959
RAJ KUMAR HAR SHANKAR SINGH Vs. RANJEET SINGH
September 8, 1959
RAJ KUMAR MOHAN SINGH Vs. SARDAR ALI KHAN
January 19, 1959
RAJA BAHADUR KISHORI RAM SINGH Vs. G C AGARWALA
January 6, 1959
RAJA DEO SINGH Vs. KR. SHAMBHO KRISHNA NARAIN
August 28, 1959
RAJA RAM Vs. STATE
August 24, 1959
RAJA SYED MOHAMMAD SAADAT ALI KHAN Vs. THE STATE OF UTTAR PRADESH
February 10, 1959
RAJA VIJAI PRATAP SINGH Vs. STATE OF UTTAR PRADESH AND ANOTHER
September 26, 1959
RAJENDRA SINGH Vs. STATE OF UTTAR PRADESH
August 29, 1959
RAM AUTAR AGARWAL Vs. DISTRICT CO-OPERATIVE SUGARCANE SUPPLY SOCIETY LTD
August 28, 1959
RAM BARAN AND ANOTHER Vs. PARAS RAM AND ANOTHER
July 24, 1959
RAM DAS Vs. KALU RAM GIRDHAR LAL
December 1, 1959
RAM DAS GAUR Vs. CITY MAGISTRATE VARANASI
September 16, 1959
RAM DULAR Vs. RAJ KARAN PANDEY AND ORS.
September 9, 1959
RAM DULAR SINGH Vs. COMMISSIONER, FAIZABAD DIVISION AND ORS.
September 11, 1959
RAM JIWAN MISRA Vs. RAM JANKI
July 16, 1959
RAM KRISHNA PRASAD Vs. MOHD YAHIA
November 11, 1959
RAM LAKHAN Vs. BISHESHARNATH ADDITIONAL COMMISSIONER, ALLAHABAD DIVISION, ALLAHABAD AND OTHERS
August 11, 1959
RAM NARAIN Vs. MOOL CHAND
November 6, 1959
RAM NATH Vs. MST. NANHI BEGAM AFTER HER YUSUF ALI KHAN AND ORS.
July 29, 1959
RAM PADARATH SINGH Vs. KISHORI LAL
February 23, 1959
RAM PAL SINGH Vs. STATE
May 21, 1959
RAM PRAKASH Vs. SHAMBHU DAYAL AGARWAL
August 31, 1959
RAM RAKHAN Vs. VISHWANATH AND OTHERS
March 18, 1959
RAM SEWAK MISRA Vs. PRESIDENT DIST BOARD ALLAHABAD
December 17, 1959
RAM SINGH Vs. STATE
February 3, 1959
RAM SWAROOP Vs. G D SAHAGAL
March 10, 1959
RAM SWARUP Vs. FUTTU
August 4, 1959
RAMA SHANKER MISRA Vs. REGIONAL TRANSPORT AUTHORITY KANPUR
August 18, 1959
RAMAN LAL DIED AND AFTER HIM KANTI CHANDRA Vs. SHANTI LAL
August 27, 1959
RAMESH SINHA Vs. PUBLIC PROSECUTOR LUCKNOW
November 16, 1959
RAMESHWAR DEVA Vs. DISTRICT MAGISTRATE SAHARANPUR
August 18, 1959
RAMESHWAR PRASAD Vs. SHYAM BEHARILAL JAGANNATH CLOTH MERCHANT
January 7, 1959
RAMJI MALVIYA Vs. MUNNI DEVI MALVIYA
March 20, 1959
RAMPAT ROY Vs. STATE
November 24, 1959
RAMZANI Vs. STATE
September 28, 1959
RANA PRATAP SINGH Vs. DEPUTY REGISTRAR ACADEMIC BANARAS HINDU UNIVERSITY VARANASI
April 15, 1959
RATAN RAI Vs. R.A. RAHMANI ELECTION TRIBUNAL AND ORS.
December 17, 1959
RATI RAM JI Vs. MITHAN LAL
October 16, 1959
RELIANCE CARPET AND COMPANY Vs. COMMISSIONER OF SALES TAX
April 15, 1959
ROOREY Vs. BOARD OF REVENUE
November 9, 1959
RUSTAM ALI Vs. STATE
August 31, 1959
SADA SHIVA Vs. MAHABIR PRASAD
February 26, 1959
SADHO SINGH Vs. SUB-DIVISIONAL OFFICER JALALABAD
February 2, 1959
SAGAR CHAND Vs. STATE OF U P
November 12, 1959
SAGHIR AHMAD MOLVI HAZIR AHMAD Vs. STATE OF UTTAR PRADESH
March 12, 1959
SAJJAN SINGH Vs. JAMUNA BALA DEVI
October 26, 1959
SALIQ RAM Vs. MOTI LAL
August 10, 1959
SARDAR KARTAR SINGH Vs. PHOOLWATI
October 14, 1959
SARDAR NARENDRA SINGH Vs. STATE OF U.P. AND ORS.
September 22, 1959
SARJU PRASAD Vs. CIVIL JUDGE OF FARRUKHABAD
February 3, 1959
SARWAT YAR KHAN Vs. STATE OF UTTAR PRADESH
January 6, 1959
SEOTI PRASAD Vs. RAGHUBIR DATT SHARMA PRESIDENT MUNICIPAL BOARD FARRUKHABAD
March 24, 1959
SETH SHAMBHU NATH Vs. SM SURJA DEVI
August 21, 1959
SHAHAB UDDIN KHAN Vs. STATE OF UTTAR PRADESH
October 6, 1959
SHAHZAD RAI HIRA LAL Vs. COMMISSIONER OF SALES TAX
July 31, 1959
SHAMBHU NATH Vs. MUNICIPAL BOARD SITAPUR
January 21, 1959
SHAMBHU PRASAD Vs. STATE OF UTTAR PRADESH
November 11, 1959
SHARAFAT ULLAH KHAN Vs. RAJA UDAIRAJ SINGH
March 2, 1959
SHAUKAT HUSAIN BEG MIRZA Vs. STATE OF UTTAR PRADESH
February 20, 1959
SHEO KUMAR Vs. VISHWA NATH SINGH
May 12, 1959
SHEO KUMAR DWIVEDI Vs. THAKURJI MAHARAJ BRIJMAN
January 22, 1959
SHEONATH PRASAD Vs. CITY MAGISTRATE VARANASI
March 9, 1959
SHIAMLAL Vs. SAHODRA DEVI
October 15, 1959
SHIVA DAT RAM Vs. BHAGWATI JI AND OTHERS
August 27, 1959
SHRI HORI LAL Vs. BOARD OF REVENUE U P ALLAHABAD
April 30, 1959
SHUBRATI KHAN Vs. STATE
September 22, 1959
SHYAM KUMAR VERMA Vs. S P MISRA
January 12, 1959
SIA RAM Vs. DISTRICT AGRICULTURE OFFICER SULTANPUR
December 2, 1959
SIDHNATH MEHROTRA Vs. BOARD OF REVENUE
March 20, 1959
SIPAHI LAL Vs. SECTION OFFICER G R P E SECTION
August 24, 1959
SITA RAM Vs. SHAHGANJ CONSUMERS CO-OPERATIVE STORES LTD
April 1, 1959
SMT. BHAGWATI KUNWAR Vs. HARGOPAL AND ORS.
December 31, 1959
SMT. GANGA DEVI Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
September 25, 1959
SRIPAT NARAIN RAI Vs. BOARD OF REVENUE U P
April 13, 1959
STANDARD GLASS BEADS FACTORY AND ANOTHER Vs. DHAR,
January 21, 1959
STATE Vs. BADRI PRASAD, PROP. HARDEO SAHAI MANGATRAM
October 6, 1959
STATE Vs. B.S. JAIN MANAGING DIRECTOR OF HIND TRADING AND MANUFACTURING CO., LTD. KANPUR
July 14, 1959
STATE Vs. RAM KHILARI
December 9, 1959
STATE Vs. KAMLESH HARI
August 21, 1959
STATE Vs. KULWANT SINGH
March 12, 1959
STATE Vs. LAKSHMI NARAIN SINGH
June 22, 1959
STATE Vs. D N BHARGAVA
July 15, 1959
STATE Vs. TRIBENI SHARMA
August 5, 1959
STATE Vs. CHANDRA BALI SINGH
July 24, 1959
STATE Vs. ZALIM LONIA
February 11, 1959
STATE Vs. OM PRAKASH AND ORS.
December 14, 1959
STATE Vs. S. R. CHAUDHRY AND OTHERS,
October 21, 1959
STATE Vs. TILAKDHARI AND OTHERS,
June 24, 1959
STATE OF U P Vs. RANDHIR SRI CHAND
April 20, 1959
STATE OF UTTAR PRADESH Vs. JAIN B S HIND TRADING AND MANUFACTURING COMPANY LTD
July 14, 1959
STATE OF UTTAR PRADESH Vs. RAJA RAM
September 25, 1959
SUBASH CHAND Vs. SARJOO DEI
November 30, 1959
SUNDER LAL Vs. RAM KRISHAN
September 4, 1959
SUNNI AND ORS. Vs. SMT. JHARLA AND ORS.
December 17, 1959
SURAJ BALI MINOR SON OF LATE JHAGRU THROUGH HIS NATURAL GUARDIAN MST. LULLI ALIAS RAM RAJI (MOTHER) Vs. BOARD OF REVENUE, U.P., ALLAHABAD
April 15, 1959
SUSHILA DEVI Vs. MADAN MOHAN
September 15, 1959
SWARUP SING Vs. ELECTION TRIBUNAL MUNICIPAL BOARD ALIGARH
April 22, 1959
SYED TAIMUR ALI SHAH Vs. HAR DEO PRASAD
August 18, 1959
SYED WAHID HUSSAIN Vs. MAHARAJKUMAR MAHMUD HASAN KHAN
December 9, 1959
TARA OIL AND GINNING MILLS Vs. COMMISSIONER OF SALES-TAX U P LUCKNOW
February 25, 1959
TEG SINGH Vs. GOVIND BALLABH AND ANR.
September 26, 1959
TEXTILE TRADERS SYNDICATE LTD Vs. STATE OF U P
November 9, 1959
THAKUR DAN SINGH BIST Vs. REGISTRAR OF COMPANIES
August 17, 1959
THAKURJI Vs. PARMESHWAR DAYAL AFTER HIM HIS SON LAL CHANDAR
March 24, 1959
THAROO LAL Vs. STATE
January 20, 1959
THE BHARAT AND OTHERS Vs. LALA RAM DASS AND ANOTHER
August 25, 1959
THE LAKSHMI SUGAR AND OIL MILLS LTD. Vs. STATE
August 28, 1959
TIKA RAM Vs. MAHESHWARI DIN
February 23, 1959
TIKA RAM Vs. STATE
May 6, 1959
TRILOK CHAND Vs. RAM GOPAL
January 30, 1959
U P GOVERNMENT Vs. LALA NANHOO MAL GUPTA
August 28, 1959
U.P. STATE GOVERNMENT Vs. PRAYAG NARAIN
January 21, 1959
UMA SHANKAR RAI Vs. DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY LUCKNOW
July 28, 1959
UNION CONSTRUCTION CO PRIVATE LTD Vs. CHIEF ENGINEER EASTERN COMMAND LUCKNOW
July 14, 1959
UNION OF INDIA UOI Vs. AZIZN WIDOW
July 23, 1959
UNION OF INDIA UOI Vs. MOOL NARAIN
March 18, 1959
UPPER INDIA COUPAR PAPER MILLS CO LTD Vs. J C MATHUR
March 23, 1959
UTTAR PRADESH STATE Vs. SHIB SARAN AGARWAL
August 20, 1959
UTTAR PRADESHIYA SHRAMIK MAHA SANGH LUCKNOW Vs. STATE OF UTTAR PRADESH
April 21, 1959
VIKRAM COTTON MILLS LUCKNOW Vs. COMMISSIONER SALES TAX U P
March 11, 1959
VISHWANATH Vs. MUNICIPAL BOARD AND ANR.
August 11, 1959
WAHID MIAN HIDDAN MIAN Vs. STATE
September 24, 1959
YAGYA DUTT Vs. KAMTA
August 5, 1959
YOGESHWAR DAYAL SHUKLA Vs. MOOL NARAIN MEHROTRA AND ANOTHER
October 29, 1959