Case Index

Title
Date
A AGHANDALA KURUP Vs. K FRANCIS FERNANDEZ
September 2, 1959
A J DECLASE Vs. INCOME-TAX APPELLATE TRIBUNAL
October 29, 1959
A K POULOSE Vs. KSTAT
January 8, 1959
A SIVADAS Vs. SUBORDINATE JUDGE TELLICHRRY
November 17, 1959
ABDUL KADAR Vs. INDO MERCANTILE BANK LTD
February 6, 1959
ABDUL KADAR Vs. KRISHNAN EMBRANDIRI
October 13, 1959
ABDUL RAHIMANKUTTY Vs. AYSHA BEEVI
September 28, 1959
ABDUL RATHEEF Vs. MUSTHAF ALI
March 9, 1959
ABDULKATHEERU HAMITH Vs. TRAVANCORE BANK LTD
December 10, 1959
ABDULKHADAR Vs. STATE
January 29, 1959
ABDULLA Vs. KUNHAMMAD ALIAS AHMAD
August 11, 1959
ACHAMMA GEORGE Vs. KRISHNA WARRIER
August 3, 1959
ACHAYI Vs. CHITTANJOORKAVU DEVASWOM
March 25, 1959
ACHUTHAN Vs. OBI
November 30, 1959
ACHUTHAN Vs. STATE
December 22, 1959
ACHUTHAN ALIAS KUTTAN NAIR Vs. ANANDAVALLI AMMA
July 28, 1959
ACHUTHAN KADALAYI Vs. STATE
January 28, 1959
ACHUTHAN NAIR Vs. STATE OF KERALA
September 8, 1959
ADHAM KHANI Vs. STATE
July 20, 1959
AHAMMADKUTTY Vs. C K SUBRAMENIA IYER
November 11, 1959
AKHILESWARA IYER Vs. COCHIN DEVASWOM BOARD
April 3, 1959
AKILESWARA IYER Vs. COCHIN DEVASWOM BOARD
July 3, 1959
AMARNATHA MENON Vs. MALATHI AMMA
December 3, 1959
AMMAD HAJI Vs. KUNHAMBOO
February 17, 1959
AMMUKUTTY AMMA Vs. KRISHNAN NAIR
May 25, 1959
AN ADVOCATE Vs. STATE
January 12, 1959
ANANDAVALLI AMMA Vs. AMMUKUTTI AMMA
October 20, 1959
ANANTHAN PILLAI Vs. KRISHNA IYER
September 1, 1959
ANANTHASIVA IYER Vs. OUSEPH OUSEPH
January 20, 1959
ANGAPPA CHETTIAR A L AN Vs. STATE OF KERALA
October 30, 1959
ANJELOSE PRESENTATION Vs. BOARD OF REVENUE
October 10, 1959
ANTONY Vs. STATE OF KERALA
November 12, 1959
ANTONY Vs. STATE OF KERALA
October 26, 1959
ANTONY THOMAS Vs. AYUPPUNNI MANI
October 28, 1959
APPU NAYAR Vs. KOCHUKRISHNAN NAYAR
January 13, 1959
APPUKUTTAN ALIAS NARAYANA MENON Vs. MALABAR BANK LTD
July 22, 1959
ARUL RAJ Vs. ELISIKUTTY
August 18, 1959
ARUMUGHAM Vs. VELAYUDHA MENON
June 11, 1959
ARUMUGHOM PILLAI Vs. JANARDHANA PANICKER
July 2, 1959
ASSYA UMMA Vs. KOLAKKANI KUNHOYI
November 9, 1959
AUGUSTY VAREED Vs. CHACKO BAPPU
September 30, 1959
AYISHA BEEVI Vs. BAVA HAJI
September 9, 1959
B V JOHN Vs. COIR YARN AND TEXTILES LTD
November 23, 1959
BALAKRISHNA Vs. STATE
March 23, 1959
BALAKRISHNA PILLAI Vs. PARAMESWARAN PILLAI
August 21, 1959
BALAKRISHNAN ALIAS BALAPPAN Vs. STATE
February 26, 1959
BALAKRISHNAN NAIR Vs. V G BHASKARAN NAIR
March 9, 1959
BALAKRISHNAN NAIR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
November 18, 1959
BANK OF COMMERCE LTD Vs. PARAKKAT MANI MATHAI
June 25, 1959
BANK OF DECCAN LTD Vs. STATE OF KERALA
August 4, 1959
BERNADO STEENHOLF ULTRICH Vs. COLLECTOR OF CUSTOMSCOCHIN
November 10, 1959
BERNARDO STEENHOLF ULTRICH Vs. DISTRICT COLLECTORERNAKULAM
September 28, 1959
BHARATHAN Vs. KOCHAPPI
January 8, 1959
BHASKARA MENON Vs. ASSISTANT LABOUR COMMISSIONER
December 16, 1959
BHASKARAN Vs. KUNHIPENNU
September 3, 1959
BHAVANI Vs. BHANU
August 12, 1959
BURMAH SHELL WORKERS UNIONERNAKULAM Vs. STATE OF KERALA
October 30, 1959
C P VEERAN Vs. KURUVILLA
November 13, 1959
CALICUT-WYNAD MOTOR SERVICE PRIVATE Vs. STATE OF KERALA
March 10, 1959
CATHOLIC UNION BANK LTD Vs. POULO
June 12, 1959
CHACKO MUTHALALI Vs. JOSEPH ANTHRAPPER
October 27, 1959
CHALAKUDY BANK LTD Vs. KUNJU VAREED
May 28, 1959
CHAMI Vs. STATE OF KERALA
November 30, 1959
CHANDY PILLAI Vs. STATE OF KERALA
April 9, 1959
CHELLAPPAN Vs. STATE
March 13, 1959
CHEMPAKA PILLAI Vs. NADARAJ A PILLAI
July 21, 1959
CHITTADI ESTATE Vs. INDUSTRIAL TRIBUNAL
February 13, 1959
CHUNILAL BHAGWANDAS GANDHI Vs. AHAMED ROWTHER
August 7, 1959
CITY CORPORATION TRIVANDRUM Vs. T. WILDER
June 23, 1959
COMMISSIONER OF I T MYSORET C COORG AND BANGALORE Vs. UNION TOBACCO CO ERNAKULAM
December 16, 1959
COMMISSIONER OF INCOME TAX Vs. UNION TOBACCO CO
December 17, 1959
COMMISSIONER OF INCOME TAX Vs. CALICUT WYANAD MOTOR SERVICE PRIVATE LIMITED
December 23, 1959
COMMISSIONER OF INCOME TAX Vs. PATHROSE RICE AND OIL MILLS
February 20, 1959
COMMISSIONER OF INCOME-TAX KERALA Vs. PATHROSE RICE AND OIL MILLS IRINJALKUDA
February 20, 1959
COMMISSIONER OF INCOME-TAX MADRAS Vs. STAR TILE WORKS LTD
February 6, 1959
CYRIL PRESENTATION Vs. BOARD OF REVENUE
October 8, 1959
DAHYABHAI PATEL AND CO Vs. UNION OF INDIA
June 29, 1959
DAMODARA MARAR Vs. CAIT
March 16, 1959
DAMODARAN Vs. STATE
June 16, 1959
DAMODARAN Vs. KARIMBA PLANTATIONS CO LTD
January 2, 1959
DISTRICT COLLECTORKOZHIKODE Vs. KERALA VARMA KOVIL THAMPURAN
October 20, 1959
EACHARAN ASARI Vs. STATE OF KERALA
October 21, 1959
EASTERN MERCANTILE BANK LTD Vs. N T PHILIP
October 28, 1959
ESO UMMAN Vs. GHEEVARGHESE ABRAHAM
November 27, 1959
ETTUMANOOR MOTORS (PTE) LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL TRICHUR
July 20, 1959
EX OFFICIO CHITTY REGISTRAR MEENACHIL Vs. JOSEPH CHACKO
June 25, 1959
EX-OFFICIO CHITTY REGISTRAR, MEENACHIL Vs. CHACKO
May 25, 1959
FATHIMA BEEVI Vs. STATE
July 9, 1959
FRANCIS Vs. PALAI CENTRAL BANK LTD
August 5, 1959
FREE INDIA BANK LTD Vs. STATE OF KERALA
November 4, 1959
G B TRANSPORTSGURUVAYUR Vs. R T A TRICHUR
July 16, 1959
G SAMUEL Vs. STATE OF KERALA
December 1, 1959
GANGADHARA MENON Vs. P S N MOTORS LTD
March 23, 1959
GANGADHARAN Vs. LEKSHMANAN
August 19, 1959
GEORGE Vs. STATE OF KERALA
September 23, 1959
GEORGE PETER C Vs. ITS WORKMEN
November 25, 1959
GNANAMANI Vs. SELVADOOR NADAR
April 3, 1959
GOPALA PILLAI Vs. REGISTRAR OF COMPANIES
September 4, 1959
GOPALAKRISHNA KEDILOYA Vs. KRISHNA BHATTA
June 24, 1959
GOPALAKRISHNA PANICKER Vs. GOVINDA MENON
December 18, 1959
GOPALAN Vs. KUNHU VELAN
November 19, 1959
GOPALAN NAMBIAR Vs. STATE OF KERALA
November 25, 1959
GOPINATHAN NAIR Vs. STATE
August 6, 1959
GOTHARU NAMBOODIRIPAD Vs. OUSEPH ANTHRAYOSE
March 12, 1959
GOVERNMENT PLEADER Vs. MATHAI MANJOORAN
January 1, 1959
GOVERNMENT PLEADER Vs. MATHAI MANJOORAN
January 23, 1959
GOVINDAN Vs. CHACKO
June 26, 1959
GOVINDAN Vs. CHALDEAN SYRIAN BANK LTD
July 6, 1959
GOVINDAN NAIR Vs. KUNDAN NAIR
July 3, 1959
HAJEE KUNJU MAMATHU Vs. ASIKUTTY
March 10, 1959
HAJI ABDUL KADER SAHIB Vs. COMMISSIONER OF INCOME TAX
December 23, 1959
HARSKA TURST Vs. STATE
November 20, 1959
I. IYAPPAN Vs. THE CHEIF SECRETARY TO THE GOVERNMENT OF TRAVANCORE COCHIN STATE
February 19, 1959
IMBICHAMAMMAD Vs. ALI
December 14, 1959
INDIAN OVERSEAS BANK LTD Vs. PONNA AMMAL
September 8, 1959
ISMAIL Vs. INCOME TAX OFFICER
February 16, 1959
ITTICHERIA M V Vs. STATE OF KERALA
January 5, 1959
IYAPPU VARGHESE Vs. PALAI CENTRAL BANK LTD
July 22, 1959
IYPE ALIAS OUSEPH Vs. STATE OF KERALA
September 4, 1959
IYPE VARKEY Vs. CATHOLIC UNION VANK LTD
August 21, 1959
JACOB Vs. DISTRICT COLLECTOR KOZHIKODE
October 28, 1959
JACOB Vs. SUBRAMONIA IYER
November 19, 1959
JACOB Vs. DISTRICT COLLECTOR KOZHIKODE
October 29, 1959
JAMMU-ATH PALLI DHARS COMMITTEE BADAGARA Vs. STATE OF KERALA
November 30, 1959
JANAKI AMMA Vs. VASU
March 19, 1959
JOSEPH Vs. JOHN
June 1, 1959
JOSEPH Vs. ALEY
August 21, 1959
JOSEPH ALIAS KOCHU Vs. MAKKARU PILLAI
September 1, 1959
K A NARAYANAN NAIR Vs. DEPUTY SUPERINTENDENT OF CENTRAL EXCISE
March 20, 1959
K C JOHN Vs. STATE
August 27, 1959
K DAMODARAN Vs. SAMUEL AARON
October 19, 1959
K M THOMAS Vs. STATE TRANSPORT AUTHORITYKERALA
August 25, 1959
K MADHAVI AMMA Vs. PARAMU
May 11, 1959
K S ABRAHAM Vs. STATE OF KERALA
August 29, 1959
K T KRISHNA MOOSAD Vs. HINDU RELIGIONS ENDOWMENTS BOARD
March 13, 1959
K V THOMAS Vs. STATE OF KERALA
December 3, 1959
KAMALA Vs. AMMANNA RAI
July 15, 1959
KAMALAMMA Vs. MADHAVAN PILLAI
March 25, 1959
KAMALAMMA Vs. STATE
November 30, 1959
KANNAN Vs. CHIRUDU
July 3, 1959
KANNAN DEVAN HILLS PRODUCE COMPANY LTD Vs. THEIR STAFF
January 9, 1959
KANNU PILLAI Vs. PANKAJAKSHI
September 28, 1959
KANTHASWAMI PILLAI Vs. SIVARAMA PILLAI
October 20, 1959
KARTHIYAYANI Vs. GOVINDAN
December 22, 1959
KARUPPA VALAYAN Vs. STATE OF KERALA
October 30, 1959
KATHREENA Vs. TRICHUR COCHIN NATIONAL BANK LTD
July 22, 1959
KESAVA PILLAI RAMAKRISHNA PILLAI Vs. DAKSHYANI AMMA THANKAMMA
March 9, 1959
KESAVAN EMBRANTHIRI Vs. KRISHNAN EMBRANTHIRI
February 16, 1959
KESAVAN NAIR Vs. STATE
July 9, 1959
KESAVAN NAMBOODIRI Vs. NARAYANA MENON
October 23, 1959
KESAVAN SREEDHARAN Vs. STATE
July 29, 1959
KOCHAPPAN ALIAS THOMAYI Vs. STATE
May 29, 1959
KOCHUKUNJU KURUP Vs. CHANDRAMATHIYAMMA
July 8, 1959
KOCHUKUTTA MENON Vs. VAREED
July 16, 1959
KOCHUNARAYANA PILLAI Vs. OCHUPADMANABHA PILLAI
February 13, 1959
KORU Vs. COMMISSIONER OF INCOME TAX
June 11, 1959
KOTTAYAM MUNICIPALITY Vs. TRADING CORPORATION LTD
August 11, 1959
KOTTAYAM ORIENT BANK LTD Vs. V C KURIAN
November 5, 1959
KRISANA PILLAI Vs. STATE
November 26, 1959
KRISHANKUTTY Vs. PADMANABHA MENON
August 6, 1959
KRISHNA BHATT Vs. MUKUNDA PRABHU
July 3, 1959
KRISHNA IYER T V EXECUTORS OF THE WILL OF Vs. COMMISSIONER OF INCOME TAX
December 9, 1959
KRISHNA MENON Vs. KUTHIRAVATTATHU ESTATE MANAGER
July 7, 1959
KRISHNA PILLAI Vs. STATE OF KERALA
September 18, 1959
KRISHNA PILLAI Vs. MUNICIPAL COMMISSIONER ALLEPPEY
December 7, 1959
KRISHNAMMA NAIDU Vs. KRISHNA IYER
June 16, 1959
KRISHNAN Vs. KUNJU
September 3, 1959
KRISHNAN ACHARI Vs. PARTHASARATHI
June 3, 1959
KRISHNAN GOPALAN Vs. GOPALAN GANGADHARAN
August 27, 1959
KRISHNAN NAIR Vs. VELAYUDHAN
June 29, 1959
KRISHNAN NAMBOODIRI Vs. TRAVANCORE DEVASWOM BOARD
January 2, 1959
KRISHNAN NAMBOODIRI Vs. CHERIA KESAVAN NAMBOODIRI
January 27, 1959
KRISHNAN SANKARAN Vs. SANKARAN CHANNAR
November 6, 1959
KRISHNAN SREEDHARAN Vs. GOVINDAN CHELLAPPAN
March 25, 1959
KRISHNASWAMY Vs. STATE OF KERALA
August 31, 1959
KUMARAN Vs. PANCHAYAT BOARD BADAGARA
February 5, 1959
KUMARASWAMI REDDIAR S Vs. COMMISSIONER OF INCOME TAX
March 20, 1959
KUNCHIKAVU Vs. KESAVAN NAYAR
June 10, 1959
KUNCHIPENNAMMA Vs. SUBRAMANIYA IYER
November 16, 1959
KUNHAMMAD KUTTY Vs. DISTRICT BOARD REVENUE INSPECTOR BADAGARA
October 16, 1959
KUNHI LEKSHMI ALIAS LEELA AMMA Vs. R RUGMANI ALIAS SUBHADRA AMMA
March 4, 1959
KUNHI RAMAN AMBALAVASI Vs. LEKSHMI DEVI AMMAL
August 18, 1959
KUNHIBI Vs. LAND ACQUISITION OFFICERKOZHIKODE
February 25, 1959
KUNHIRAMAN Vs. SPECIAL RANGE OFFICER
June 1, 1959
KUNHOOTTY ALIAS ULAHANNAN Vs. STATE
April 18, 1959
KUNHOOTY ALIAS ULAHANNAN Vs. STATE
April 1, 1959
KUNHUTTY SAHIB Vs. VEERAMKUTTY
September 9, 1959
KUNJAMNIA Vs. GOVINDA KURUKKAL
October 28, 1959
KUNJARU Vs. STATE OF KERALA
March 30, 1959
KUNJARU Vs. STATE OF KERALA
March 3, 1959
KUNJI IMBIRAYI Vs. SUB JUDGE BADAGARA
July 15, 1959
KUNJU KUNJU Vs. STATE OF KERALA
October 30, 1959
KUNJU MOHAMMAD Vs. STATE OF KERALA
September 2, 1959
KURIAKKU Vs. RAMAM NAIR
July 9, 1959
KURIAKOSE Vs. THOMAS
January 6, 1959
KURIAN Vs. MANDAKUMARAN ALIAS KUNJUKUNJU
December 16, 1959
KURUVILA Vs. GOPALAN NARAYANA PANICKER
September 2, 1959
KURUVILA ANNA Vs. VARGHESE ANNA
April 3, 1959
KURUVILLA Vs. KURUVILLA
February 12, 1959
KUTTAN PILLAI Vs. GOVERNMENT OF TC
June 12, 1959
KUTTI ENURI NETHIAR Vs. UNION TIMBER TRADERS
June 19, 1959
KUTTI KUNHUNNI RAJA Vs. KUTHIRAVATTATH NAIRS ESTATE
December 16, 1959
LAKSHMI AMMA Vs. RAMA IYER
February 23, 1959
LEKSHMI Vs. KRISHNAN
August 27, 1959
LEKSHMI AMMAL Vs. TRAVANCORE DEVASWOM BOARD
January 12, 1959
LEKSHMIKUTTY NEITHIAR Vs. AMMU & OTHERS
March 16, 1959
LEKSHMIKUTTY NETHIAR Vs. AMMU
March 26, 1959
LEKSHMINARAYANAN POTTI Vs. BHARGAVI ANTHARJANAM
March 18, 1959
LILADHAR MULJI Vs. INSPECTOR OF FACTORIES
July 10, 1959
LONAKUTTY Vs. PORANCHU
January 2, 1959
LONAN ALEXANDER Vs. KRISHNAKURUP
September 24, 1959
LONAPPAN Vs. SUB-COLLECTOR PALGHAT
January 9, 1959
M ALAVI Vs. STATE
March 18, 1959
M O CHERIAN Vs. KERALA STATE
January 5, 1959
M PERES AND SONS Vs. PETER ALIAS PURAVATH
August 14, 1959
M S KADAMBALITHAYA Vs. BEEPATHUMMA
October 7, 1959
M V ITTICHERIA Vs. STATE
January 5, 1959
M VELAYUDHAN Vs. STATE OF KERALA
October 5, 1959
M VELAYUDHAN Vs. STATE OF KERALA
September 28, 1959
MADHAVI Vs. KESAVA PANICKER
October 22, 1959
MADHAVI AMMA Vs. PARAMU
September 11, 1959
MAHABALA SHETTY Vs. B ANANDA BALIGA
June 8, 1959
MAHAGANAPATHY DEVASWOM Vs. STATE OF KERALA
November 6, 1959
MALABAR INDUSTRIAL CO Vs. INDUSTRIAL TRIBUNAL TRIVANDRUM
March 31, 1959
MALATHI AMMA Vs. KALLYANIKUTTY AMMA
October 27, 1959
MAMAN Vs. RANGA IYER
January 9, 1959
MAMMUNHI Vs. KUNHIBI
October 16, 1959
MANAGEMENT OF THE SNV SADANAM Vs. GENERAL SECRETARY TRIVANDRUM TALUK HOTEL WORKERS UNION
June 12, 1959
MANIKKAN NAIR Vs. MADHAVAN NAIR
February 2, 1959
MANNAYI ALIAS MARY Vs. KUNJAN
October 21, 1959
MANNI Vs. PARU
October 1, 1959
MARIAM BEEVI Vs. RAGHAVAN
January 6, 1959
MARIAMMA Vs. CHARAGHAN
April 2, 1959
MARIMUTHU CHETTIAR Vs. STATE OF KERALA
January 22, 1959
MARIYAMMA Vs. THRESIAMMA
August 11, 1959
MATHAI Vs. STATE OF KERALA
November 9, 1959
MATHAI ALIAMMA Vs. SARASWATHI ANTHERJANAM
June 25, 1959
MATHEW Vs. REGIONAL TRANSPORT AUTHORITY KOTTAYAM
January 13, 1959
MATHEW Vs. REGIONAL TRANSPORT AUTHORITYKOTTAYAM
February 17, 1959
MOHAMMAD NINAVE RAWTHER Vs. NEELACANDAN
October 27, 1959
MOHAMMED RAWTHER PERIA MEERAN RAWTHER Vs. CATHOLIC BANK OF INDIA LTD
February 5, 1959
MOOSA Vs. STATE
March 26, 1959
MOTOR SERVICE SYNDICATE Vs. SECRETARY ROAD TRAFFIC BOARD QUILON
January 13, 1959
MUHAMMED ISMAIL Vs. SARAMMAL
November 13, 1959
MUNICIPAL COMMISSIONER Vs. KALI SEKHARAN
May 25, 1959
MUNICIPAL HEALTH OFFICER, CANNORE Vs. PARAMMAL ANANDAN
February 26, 1959
MYTHEEN KUNJU Vs. STATE
February 12, 1959
MYTHEEN KUNJU Vs. STATE
July 10, 1959
N P SANKARAN NAIR Vs. P V RAMA IYER
September 8, 1959
N RAMADASA KAMATH Vs. M KALLIANI
February 25, 1959
NABISA UMMAL Vs. CHERIAN
November 11, 1959
NADUVATH MAHAMMED Vs. RAMAN NAMBUDIRIPAD
March 24, 1959
NALLATHAMPI CHELLAYYAN Vs. GOVINDA PILLAI NARAYANA PILLAI
December 5, 1959
NARASINGA SHENOI Vs. MADHAVA PRABHU
January 20, 1959
NARAYANA DAS HARIDAS Vs. JOSNA BANK LTD
September 3, 1959
NARAYANA PILLAI Vs. SARADA
September 7, 1959
NARAYANAN Vs. KUNJU
October 13, 1959
NARAYANAN Vs. STATE
March 4, 1959
NARAYANAN NAIR Vs. PARUKUTTY AMMA
October 7, 1959
NARAYANAN NAMBIAR Vs. RAMAN
June 24, 1959
NARAYANAN NAMBOODIRIPAD Vs. STATE OF KERALA
November 24, 1959
NARAYANI AMMA Vs. MADHAVI AMMA
August 11, 1959
NEELAKANTAN VELU Vs. GHEERVARGHESE KORUTHU
October 16, 1959
NELLIKKAI ESTATE Vs. ITS WORKMEN
August 17, 1959
NEW MODEL BANK LTD Vs. P A THOMAS
September 30, 1959
OFFICIAL RECEIVER DISTRICT COURT KOTTAYAM Vs. THOMMA
October 20, 1959
OMANA ALIAS PARUKUTTY AMMA Vs. RAMAN NAIR
October 30, 1959
OUSEPH Vs. STATE OF KERALA
March 19, 1959
OUSEPH SOURO Vs. THOMMEN MICHAEL
July 23, 1959
OUSEPH YAKOB Vs. JOSE
February 19, 1959
P HAMMED SAHIB Vs. BEEVI ISHA UMMA
October 20, 1959
P I GEORGE Vs. STATE
July 29, 1959
P K GEORGE Vs. ERNAKULAM MUNICIPALITY
April 1, 1959
P K NAYAR Vs. RAGHAVA MENON
July 13, 1959
P M JOHN Vs. DIVISIONAL MANAGERLIFE INSURANCE CORPORATION OF INDIA AND
December 18, 1959
P S NARAYANA IYER Vs. SUBRAMONIA IYER
October 7, 1959
P V MOHAMMED Vs. COLLECTOR OF PALGHAT
July 9, 1959
P. J. MATHAI Vs. C. P. SCHARIA
June 2, 1959
PADMANABHA PILLAI Vs. STATE
September 28, 1959
PADMANABHA PILLAI Vs. ANNAMMA
September 9, 1959
PADMANABHAN NAIR Vs. VASUDEVAN NAIR
July 31, 1959
PAILY Vs. STATE OF KERALA
October 26, 1959
PAKKIER KOCHU THAMPI Vs. UTHUMMAN
July 20, 1959
PALACE ADMINISTRATION BOARDTRIPUNITHURA Vs. STATE OF KERALA
August 27, 1959
PANCHAYAT OFFICER THODUPUZHA Vs. JOSEPH KURIAKOSE
December 18, 1959
PANKAJAKSHAN PILLAI Vs. LEKSHMI AMMA
September 7, 1959
PARAMESWARA MENON Vs. BHASKARAN
October 20, 1959
PARAMESWARA MENON Vs. ANTHONY
August 14, 1959
PARAMESWARAN MOOTHATHU Vs. VASUDEVA KURUP
July 7, 1959
PARAMESWARAN PILLAI Vs. STATE OF KERALA
December 22, 1959
PAREEKUTTY HAJI Vs. PARAMESWARAN NAMBOODIRI
March 17, 1959
PARVATHI SANKARAN Vs. COMMISSIONER OF INCOME TAX
March 16, 1959
PAUL Vs. STATE OF KERALA
August 31, 1959
PAVITRI Vs. KATHEESUMMA
January 6, 1959
PAYI Vs. STATE
August 27, 1959
PHILIP Vs. BATA SHOE CO LTD
August 7, 1959
PHILIP Vs. STATE OF KERALA & OTHERS
March 4, 1959
PHILIPOSE KURIAN Vs. BABBARA MARY LOPEZ
July 23, 1959
PONNAMMA Vs. DEVASIA
July 9, 1959
POPULAR BANK LTD Vs. STATE
March 26, 1959
POULOSE Vs. PADMINI KUNHAMMA
March 3, 1959
PRABHAKARA MENON Vs. STATE OF KERALA
October 29, 1959
PRABHAKARA MENON Vs. GOPALA MENON
December 10, 1959
PUNNEN PUNNEN Vs. VARKEY ANNA
February 6, 1959
PURANCHU CHACKO Vs. JOSEPH KUNJU
September 22, 1959
R K V MOTORS AND TIMBERS LTD Vs. REGIONAL TRANSPORT AUTHORITYTRIVANDRUM
April 7, 1959
RAGHAVAN NAIR Vs. DANIEL
November 10, 1959
RAGHAVAN PILLAI Vs. GOURIKUTTY AMMA
August 21, 1959
RAJALEKSHMI MOTOR SERVICEKOZHIKODE Vs. GOVT OF KERALA
December 1, 1959
RAJAMMA Vs. KARTHIAYANI AMMA
March 17, 1959
RAMA RAO Vs. KRISHNAMMA
February 23, 1959
RAMA VARMA VALIYA RAJA Vs. INSPECTOR H R AND C E ADN DEPT CANNANORE
July 2, 1959
RAMAKRISHNAN Vs. STATE TRANSPORT APPELLATE TRIBUNALERNAKULAM
October 30, 1959
RAMAN BALAN Vs. STATE
August 5, 1959
RAMAN NAMBOODIRI Vs. CHALDEAN SYRIAN BANK LTD
February 12, 1959
RAMAN NAMBOOTHIRI Vs. VISHNU NAMBOOTHIRIı
August 14, 1959
RAMAN NARAYANAN Vs. MATHEVAN NARAYANAN
January 27, 1959
RAMAN NARAYANAN Vs. CHATHUNNY
March 18, 1959
RAMAN PILLAI Vs. CHACKO
November 6, 1959
RAMAN SAMEERANAN Vs. RAMAN VARUNAN
July 20, 1959
RAMAN VELAYUDHAN Vs. VELAYUDHAN SREEDHARAN
January 29, 1959
RAMCO TEXTILES Vs. UNION OF INDIA
December 3, 1959
RAMUNNI KURUP Vs. CHIRUTHA
September 30, 1959
RAPHEL Vs. STATE
July 1, 1959
RATNAMMA Vs. GOVINDAN
November 6, 1959
RAVIKRISHNA WEAVING MILLS PRIVATE LTD Vs. STATE OF KERALA AND TWO ORS
July 28, 1959
REV FR JOSE CALLIAN Vs. DIRECTOR OF PUBLIC INSTRUCTION
February 11, 1959
RICHARD SALDANA Vs. STATE
November 13, 1959
S K G S B SAMOOHAM Vs. KODUNGALLUR SRI KRISHNASWAMY DEVASWOM
March 5, 1959
S KUMARASWAMI REDDIAR Vs. CIT
March 20, 1959
S M KADIRSA RAWTHER Vs. K SHANMUGHA MUDALIAR
November 27, 1959
SACHIDANANDA PANICKER Vs. DIRECTOR OF STATE TRANSPORT DEPARTMENT
July 7, 1959
SADASIVAN PILLAI Vs. STATE
March 25, 1959
SADHOO BEEDI DEPOT Vs. STATE OF KERALA
December 22, 1959
SANGAMESWARA IYER Vs. KRISHNA IYER
September 23, 1959
SANI Vs. CHANDRIKA
March 3, 1959
SANITARY INSPECTOR KUNNAMKULAM Vs. IYYAVU
November 5, 1959
SANITARY INSPECTORQUILON MUNICIPALITY Vs. VARARAJU
February 17, 1959
SANKARAN CHETTIAR Vs. K RAMAKRISHNA PILLAI
August 4, 1959
SANKARAN NAMBUDIRIPAD Vs. RAMAN NAMBUDIRI
November 18, 1959
SAROJINI AMMA Vs. KRISHNAN
August 4, 1959
SAVITRI ANTHARJANAM Vs. EAPPEN
February 20, 1959
SCARIA THOMAS Vs. NEELAKANTA IYER KRISHNA IYER
September 28, 1959
SEBASTIAN GEORGE Vs. VELAYUDHAN NARAYANA PILLAI
December 7, 1959
SEKU ROWTHOR Vs. RUGMANI AMMA
November 16, 1959
SESHADRI IYER Vs. LEKSHMI AMMAL
November 11, 1959
SIMON Vs. RTA ALLEPPEY
February 23, 1959
SIVARAJAN Vs. STATE
January 7, 1959
SIVASANKARAN PILLAI Vs. STATE OF KERALAÄ
August 4, 1959
SOUTH INDIA CORPORATION Vs. ALL KERALA CASHEWNUT FACTORY WORKERS FEDERATION QUILON
September 9, 1959
SREEDEVI KUTTY Vs. NARAYANASWAMY
September 7, 1959
SREEDHARAN KANAKKAPPILLA Vs. SREEDHARAN NAMBEESAN
August 24, 1959
SREEDHARAN NAMBIAR Vs. NARAYANAN NAMBIAR
October 27, 1959
SREEDHARAN PILLAI Vs. STATE
August 11, 1959
SREEDHARAN PILLAI Vs. NARAYANA PILLAI
March 2, 1959
SRIDEVI AMMA Vs. VENKITAPARASURAMA AYYAN
January 27, 1959
STAR TILE WORKS LTD. Vs. COMMISSIONER OF INCOME TAX, MADRAS
February 6, 1959
STATE Vs. PAPPACHAN
February 12, 1959
STATE Vs. MOHAMMED IBRAHIM
February 13, 1959
STATE Vs. MADHAVAN NAIR
March 23, 1959
STATE Vs. MATHAI
March 10, 1959
STATE Vs. KUNCHU
June 1, 1959
STATE Vs. S V NATESA GOUNDER
June 10, 1959
STATE Vs. P K ACHUTHAN
August 13, 1959
STATE Vs. JOHN GEORGE
August 21, 1959
STATE Vs. JOHN ABRAHAM
July 29, 1959
STATE Vs. THEYYAN
August 10, 1959
STATE Vs. K M MATHEW ALIAS SUNNY
June 30, 1959
STATE Vs. GEORGE FERNANDIZ
July 9, 1959
STATE Vs. KOCHU
July 24, 1959
STATE Vs. JOSEPH
July 14, 1959
STATE Vs. THOMMI
October 1, 1959
STATE Vs. FOREST RANGE OFFICER
September 4, 1959
STATE Vs. ABRAHAM ALIAS KUNJUKUTTY
August 25, 1959
STATE Vs. GANGADHARAN
November 5, 1959
STATE Vs. THOMAS ABRAHAM ALIAS KUNJUKUTTY
August 5, 1959
STATE OF KERALA Vs. OUSEPH DEVASYA
November 9, 1959
STATE OF KERALA Vs. THOMMA KOCHUTHOMA
November 13, 1959
STATE OF KERALA Vs. THOMMA KOCHUTHOMMA
January 13, 1959
STATE OF KERALA Vs. SUBBALAKSHMI
December 18, 1959
STATE OF KERALA Vs. K M CHERIA ABDULLA AND COMPANY
December 2, 1959
STATE OF KERALA Vs. APPU
October 26, 1959
STATE OF KERALA Vs. RAGHAVAN
April 3, 1959
STATE OF KERALA Vs. SADASIVAN PILLAI
March 25, 1959
STATE OF KERALA Vs. KUNJAPPANı
November 12, 1959
STATE OF KERALA Vs. MATHAI
September 3, 1959
SUBBODHAYA CORPORATION Vs. STO TRIVANDRUM
February 16, 1959
SUBBU CHETTIAR Vs. AYYAVU CHETTIAR
March 12, 1959
SUBEDA Vs. STATE OF KERALA
July 9, 1959
SUBHODAYA CORPORATION TRIVANDRUM Vs. SALES TAX OFFICER AND ANOTHER
February 16, 1959
SUBRAMONIA IYER Vs. RAMAKRISHNA IYER
July 20, 1959
SUBRAMONIA NADAR Vs. PURUSHOTHAM RAMJEE AND CO
January 6, 1959
SUBRAMONIA PILLAI Vs. PADMANABHA PILLAI
June 23, 1959
SUPERINTENDENT NELLIKAI ESTATE Vs. THEIR WORKMEN
August 10, 1959
SWADESI BANK LTD Vs. M M DANIEL
September 3, 1959
T J JOSEPH Vs. MUNICIPAL COUNCIL PALAI
November 18, 1959
T S THOMAS Vs. STATE
June 8, 1959
T V KRISHNA IYER Vs. CIT
December 9, 1959
THANKAMMA Vs. CHACKI AMMA
December 18, 1959
THANKAPPAN ALIAS Vs. T APPAN V STATE OF KERALA
December 5, 1959
THANKAPPAN ASARI Vs. PANKAJAKSHI
July 16, 1959
THARAVAI KUTTI Vs. P KADUNGON
September 23, 1959
THOMA Vs. THANKAMMA
October 30, 1959
THOMAS ALIAS THOMMACHAN Vs. STATE
April 2, 1959
THOMAS MATHEW Vs. OOMMEN SIMON
October 13, 1959
THOMMEN Vs. ROSA
December 10, 1959
TRAVANCORE FORWARD BANK LIMITED Vs. STATE
February 27, 1959
TULSIDAS MULJI Vs. EBRAHIMJEE
August 7, 1959
UMAPRABHA THAMPURATTI Vs. STATE OF KERALA
December 1, 1959
UMMINI Vs. SARIBA
December 18, 1959
UMMINI KALI Vs. NARAYANA PILLAI
March 9, 1959
UNNI PILLAI Vs. SREEDHARAN
August 18, 1959
UNNIRI KANNAN Vs. STATE
July 22, 1959
URMESE Vs. STATE OF KERALA
August 12, 1959
UTHUP Vs. KURIAN KATHANAR
March 18, 1959
UTHUPPU Vs. VARKI
March 3, 1959
V CRUZ Vs. FR ANTONY JOHN
July 16, 1959
V DAMADARAN Vs. STATE
September 10, 1959
V DAMODARAN Vs. DIRECTOR STATE TRANSPORT DEPARTMENT TRIVANDRUM
June 26, 1959
V G K BUS SERVICE LTD Vs. KERALA STATE TRANSPORT APPELLATE TRIBUNAL
January 30, 1959
V K S REDDIAR Vs. MUNICIPAL CORPORATION TRIVANDRUM
February 23, 1959
V R MORRIS Vs. VEERA DCRUZ
July 9, 1959
VALLABHDAS KANJI Vs. INDUSTRIAL TRIBUNAL ALLEPPY
January 20, 1959
VARADARAJA IYER Vs. KRISHNA IYER
May 21, 1959
VARGHESE Vs. KESAVAN
May 28, 1959
VARKEY THOMAS Vs. STATE OF KERALA
November 6, 1959
VARKEY THOMAS Vs. STATE OF KERALA
December 16, 1959
VARKI Vs. THOMAS
June 11, 1959
VASU EZHUTHASSAN Vs. PRESIDENT OF KOLAZHY PANCHAYAT
March 13, 1959
VASUDEVAN Vs. STATE OF KERALA
March 13, 1959
VASUDEVAN ASHTAMOORTHI NAMBOODIRI Vs. RAMAYYAN
July 22, 1959
VAVA KUNU MYTHEEN KUNJU Vs. KESAVAN PILLAI
November 13, 1959
VELAYUDHAN NILAKANTAN Vs. STATE OF KERALA
December 21, 1959
VELAYUDHAN PILLAI Vs. STATE
April 9, 1959
VELU GOPALAN Vs. INCOME TAX OFFICER
March 23, 1959
VIJAYAN Vs. STATE OF KERALA
June 22, 1959
WORKMEN OF PARVATHY MILLS Vs. INDUSTRIAL TRIBUNAL AND TWO ORS
July 21, 1959