Case Index

Title
Date
ANARAYANA KAMATH Vs. STATE TRANSPORT AUTHORITY
March 10, 1959
ANTAPPA Vs. STATE OF KARNATAKA
March 31, 1959
APPA SAHEB Vs. GURUBASAWWA AND
March 4, 1959
AWWANNA TIMMAPPA PUJARI Vs. STATE OF KARNATAKA
August 14, 1959
B RSRINIVASAN Vs. BRAMHATANTRA PARAKALASWAMY MUTT MYSORE
December 15, 1959
B SUSMAN SAHEB Vs. STATE
February 20, 1959
B VHUCHAPPA Vs. NVENKATASWAMY
October 29, 1959
BALAPPA TIPPANNA Vs. ASANGAPPA MALLAPPA AND
July 3, 1959
BALVANT YADNESHWAR Vs. SRINIVAS APPAJI KULKARNI
February 24, 1959
BASAPPA Vs. STATE
November 27, 1959
BASAPPA VEERAPPA KARNI Vs. CHANABASAPPA SHIDAPPA ANGADI
October 19, 1959
BASWANNEPPA YELLAPPA AND Vs. BASAVANNAPPA
February 12, 1959
BHIMANGOUDA Vs. SANGAPPA IRAPPA PATIL
August 28, 1959
BSHYAMSUNDER Vs. SHANKAR DEO VEDALANKAR
July 14, 1959
CGOKULCHAND Vs. ASSISTANT COMMERCIAL TAX OFFICER KOLAR CIRCLE
December 21, 1959
CHANABASAPPA Vs. NARASING RAO GUNDE RAO
February 26, 1959
CHATRAM PUTTAPPA SONS Vs. KAMARCHAND
August 7, 1959
CHIEF ENGINEER SOUTHERN ARMY POONA Vs. HARIKIRATSINGH
November 11, 1959
CHINNAPPA ESHWARAPPA Vs. STATE OF MYSORE
December 24, 1959
CRAGHAVENDRA RAO Vs. VASAVAMBA
December 23, 1959
DADINARAYANA SETTY Vs. BROOKE BOND TEA OF INDIA LTD
August 14, 1959
DAYARAM SURAJMALL Vs. COMMISSIONER OF INCOME TAX
February 10, 1959
DEVEERAMMA Vs. STATE
October 27, 1959
DIST MAGISTRATE BIDAZR RAMREDDY Vs. R MADHAVA RAO
April 14, 1959
DVEERAPPA Vs. BANGARAPPA
December 14, 1959
DYAVIAH AND Vs. SHIVAMMA AND
February 5, 1959
ESTHURI ASWATHAIAH Vs. INCOME TAX OFFICER
March 19, 1959
FIRM OF FARUK ANVAR CO Vs. MARKET COMMITTEE RAICHUR AND
June 23, 1959
G BMALLAKARJUNIAH Vs. J SKANNIAH SETTY
July 28, 1959
GANAPATHI BHATTA Vs. STATE OF MADRAS NOW STATE OF MYSORE AND
November 6, 1959
GUDUTHUR THIMMAPPA AND SON RAICHER Vs. COMMISSIONER OF INCOME TAX
January 21, 1959
GURUBHAKTATILAKA NSREEKANTIAH Vs. KSURYANARAYANAPPA
November 27, 1959
GUTTEPPA AND Vs. AMMARAVVA
April 1, 1959
H MSHANTANNA Vs. STATE TRANSPORT AUTHORITY IN MYSORE BANGALORE
December 8, 1959
H VRAJAN Vs. C NGOPAL
November 27, 1959
HAJI SALEH MOHAMMED AHMED SAIT Vs. MENAYATULLA MEKHRI
November 20, 1959
HAJISA IMAMSA KAIRAT Vs. KALYANRAO ANANTRAO KULKARNI
November 27, 1959
HANMAPPA Vs. STATE OF KARNATAKA
February 4, 1959
HANUMANTHAPPA AND Vs. KORISETTY SIVALINGAPPA
November 17, 1959
HELAVA Vs. SESIGOWDA AND
September 23, 1959
In Re: Antappa Vs.
March 31, 1959
INDIA SUGARS AND REFINERIES LTD Vs. STATE OF MYSORE
August 26, 1959
ISSA YACUB BICHARA Vs. STATE OF MYSORE AND
September 25, 1959
K BSUBBAYA SHETTY AND Vs. STATE OF MYSORE
December 1, 1959
KAMALAMMA Vs. BATCHNI MARIYANNA
March 16, 1959
KAMALU PUJARTHI Vs. LAXMINARAYANA BHATTA
December 15, 1959
KKRISHNA RAO Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER COONDAPUR SOUTH
August 11, 1959
KMUKUNDARAYA SHENOY Vs. STATE OF MYSORE AND
July 16, 1959
KSETHURAMACHAR AND Vs. N SHIRANNAYYA
March 17, 1959
L SPATIL Vs. DUNDAPPA MALKAJAPPA MALLAD
September 9, 1959
M MGANDHI Vs. STATE OF MYSORE
November 26, 1959
M. Kamalamma Vs. State of Mysore and others
August 25, 1959
M.M. Gandhi Vs. State of Mysore
November 26, 1959
MADANVALI Vs. BALU PADMANNA TAMADADDI
July 3, 1959
MAHABALA HEGDE Vs. MEENAKSHI HEGGADITHI
November 5, 1959
MAHALINGAYYA MUDDAYYA PUJARI Vs. STATE OF KARNATAKA
March 6, 1959
MGANGAPPA Vs. B HASWATHANARAYANA SINGH
September 9, 1959
MKAMALAMMA Vs. STATE OF MYSORE
August 25, 1959
MOOLA GOWRAMMA Vs. KVENKATASWAMY
March 3, 1959
MUKTA BAI Vs. KAMALAKSHA
October 1, 1959
NADING NEELAKANDA RAO Vs. STATE OF MYSORE
August 18, 1959
NAGAPPA CHENDAPPA KOLLI Vs. NANNIBU
July 15, 1959
NAGAREDDY THIMAPPA Vs. STATE OF MYSORE
August 28, 1959
NAMINATH Vs. GOVIND RAO
February 19, 1959
NARAYAN GANGADHAR DESHPANDE Vs. RANGO KRISHNA DIXIT
December 4, 1959
NARAYANA NARASIMH DESHPANDE AND Vs. KASHIRAYA SENGAPPA NISABAT
November 3, 1959
NARAYANA SUBRAYA BHAT AND Vs. STATE OF MYSORE
December 2, 1959
NAYYANNA SETTY AND SONS Vs. STATE OF MYSORE
September 4, 1959
NEW KRISHNA BHAVAN Vs. COMMERCIAL TAX OFFICER NOIV CIRCLE ADDL BANGALORE
December 2, 1959
PABDUL AZIZ SAHIB Vs. MYSORE REVENUE APPELLATE TRIBUNAL
September 28, 1959
PADMA GOWDA Vs. YUVARAJA HEGDE
January 19, 1959
PAMADI SUBBARAMA CHETTY Vs. MIRZA ZEWAR ALI
July 23, 1959
PRASAD Vs. STATE OF MYSORE
December 23, 1959
Printers (Mysore) Private Ltd. Vs. The Presiding Officer, Labour Court and others
July 24, 1959
PRINTERS MYSORE PRIVATE LTD Vs. PRESIDING OFFICER LABOUR COURT
July 24, 1959
PRINTERS MYSORE PRIVATE LTD Vs. POTHAN JOSEPH
November 18, 1959
PUTTE GOWDA Vs. STATE OF MYSORE
January 30, 1959
R PGUNDAPPA Vs. VICE PRESIDENT TOWN MUNCIPAL COUNCIL SAGAR TOWN
June 29, 1959
R. APPAJAPPA Vs. A. RANGASWAMI AND OTHERS
July 24, 1959
RAGHOBA SANTANNA NAIK Vs. SHABA NALO NAIK AND
December 3, 1959
RAJU SHETTY Vs. STATE OF KARNATAKA
August 14, 1959
RAMAKRISHNA SINGH RAM SINGH Vs. STATE OF MYSORE
September 18, 1959
RAMAPPA GUDADAPPA GUDADANNAVAR Vs. CHANDANGOUDA NEELANGOUDA GOUDAR
March 6, 1959
RAME GOWDA Vs. STATE OF MYSORE
September 9, 1959
REVAPPA Vs. MADHAVA RAO AND
January 22, 1959
REVAPPA Vs. GURUSANTHAWWA
December 15, 1959
RUDRAPPA FAKIRAPPA SANKANNAVAR Vs. MALLANGOUDA AND
December 18, 1959
RVISWANATHAN Vs. RUKNUL MULK SABDUL WAJID
November 13, 1959
S V GIYENGAR Vs. STATE OF MYSORE
March 17, 1959
S V GIYENGAR Vs. STATE OF MYSORE
July 16, 1959
S. Nanjundeswar Vs. State of Mysore
January 20, 1959
SAKRAPPA NEELAPPA Vs. SHIDRAMAPPA GANGAPPA KATTI
February 26, 1959
SANGANNAGOUDA Vs. KALKANGOUDA
February 25, 1959
SEGHU BUCHIAH SETTY Vs. INCOME TAX OFFICER
April 16, 1959
SHANBHOGUE PRANESHA RAO Vs. STATE OF MYSORE
March 9, 1959
SIDDAPPA GURAPPA KOPAD Vs. STATE OF MYSORE
December 15, 1959
SINGRIAH Vs. RAMANUJA
March 31, 1959
SMELAGIRIYAPPA Vs. LALITHAMMA
December 11, 1959
SNANJUNDESWAR Vs. STATE OF MYSORE
January 20, 1959
STATE Vs. TAVARA NAIKA
February 18, 1959
STATE Vs. LAXMAN BHIMAPPA TYAPI
March 23, 1959
STATE Vs. MIYA JANI
October 23, 1959
STATE Vs. RANGANAGOUDA VENKANAGOUDA
December 15, 1959
STATE OF MYSORE Vs. UDIPI CO OPERATIVE MILK SOCIETY LTDAND
October 29, 1959
STATE OF MYSORE Vs. MALLAPPA BASAGOUDA BIRADAR
March 25, 1959
STATE OF MYSORE Vs. BANTRA KUNJANNA
April 30, 1959
STATE OF MYSORE Vs. BABASAHEB SYADSAHEB SHETSANADI
January 1, 1959
STATE OF MYSORE Vs. DATTATRAYA NAGAPPA
September 9, 1959
THAYAMMA Vs. GIRIYAMMA
November 18, 1959
UNION OF INDIA Vs. ALLAHABAD FAIZULHUKKA PATHAN
October 23, 1959
VAYODHYARAMAN Vs. STATE OF MYSORE
April 14, 1959
VITHALDAS BHAVADAS Vs. YELLOSA LAXMANSA
November 30, 1959
WORKMEN OF COMMONWEALTH HOSIERY FACTORY, MANGALORE Vs. COMMONWEALTH HOSIERY FACTORY, MANGALORE
July 23, 1959