Case Index

Title
Date
A KRISHNARAYA KODGI Vs. ASARVOTHAMA KODGI
February 4, 1949
A M A MURUGAPPA CHETTIAR Vs. ARUNACHALA GOUNDAN
January 5, 1949
A RANGASWAMY IYER Vs. THD MADURA URBAN CO-OPERATIVE BANK LTD
January 26, 1949
A S GOVINDAN Vs. MRSMARGARET JAYAMMAL
August 31, 1949
A UNNOOLI Vs. MSUBRAMANIAM
February 19, 1949
A VEERAYYA VANDAYAR Vs. SIVAGAMI ACHI
July 18, 1949
A W KHAN Vs. MTZAITUNBI
July 22, 1949
ABASAND OILS LTD Vs. BOILER INSPECTION AND INSURANCE CO OF CANADA
October 27, 1949
ABDUL AJIJ Vs. KHAIRUNNISA BEGUM
February 18, 1949
ABDUL MAJID Vs. LDALEEP SINGH
January 1, 1949
ABDUL RAHIM SAHEB Vs. ABDUL SALAM SAHIB
March 1, 1949
ADISESHA AIYAR Vs. PAPAMMAL
October 12, 1949
ADIYALATH KATHEESUMMA Vs. ADIYALATH BEECHU ALIAS UMMA
March 4, 1949
AHAMED ABDUL SUKKOOR Vs. VALLABHADAS KANJI FIRM
September 9, 1949
AHMED ALI AND CO Vs. COMMISSIONER, CORPORATION OF MADRAS
February 1, 1949
AHSANUL HAQ Vs. KING-EMPEROR
January 27, 1949
AISH NARAYAN SINGHANIA Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
March 1, 1949
AKKAL NAICKER Vs. KUMARASAMI REDDIAR
February 8, 1949
AKSHOYA KUMAR DAS Vs. JAGADISH MISRA
January 10, 1949
ALLA SUBBA REDDI Vs. VANGA KOTI REDDI
February 11, 1949
ALLURU BAPANAYYA Vs. CHINTALAPATI BANGARRAJU
January 26, 1949
AMAR SINGH S/O THAKAR SINGH Vs. CROWN
January 18, 1949
AMARAVATHAMMA Vs. CHINNA VENKAT REDDI
October 4, 1949
AMINA ALIAS BEEPATHUMMA Vs. BAHMED BIN CHAYABBA
January 18, 1949
ANIRUDDHA MITRA Vs. ADMINISTRATOR GENERAL OF BENGAL
April 5, 1949
ANNAMREDDI PICHIREDDI Vs. SRI VIGHNESWARA SWAMI VARU OF NAGAMAMBAPURAM REPRESENTED BY ITS TRUSTEE, KALAHASTI VENKATACHALAM
February 28, 1949
ANUMOLU TIRUPATIRAYOLU (DIED) Vs. KALURI VENKATA SUBBA RAO
August 25, 1949
ANUPCHAND DEEPCHAND Vs. NIMBAJI MAROTRAO WASNIKAR
January 5, 1949
ARUNACHALA REDDIAR Vs. MUTHUSADASIVA MUDALIAR
July 4, 1949
ATTORNEY GENERAL OF THE COLONY OF FIJI Vs. J P BAYLY LTD
December 15, 1949
AUTAR SINGH Vs. SIR MOHAMMAD EJAZ RASOOL KHAN
December 6, 1949
AYYAMMAL Vs. THANGAVELU PADAYACHI
October 6, 1949
AZIMA BI Vs. ZOHARA BI
July 20, 1949
AZIZ MIRZA Vs. MTTAYABBA BEGUM
May 2, 1949
B CHANDAPPA INDRA Vs. MJAGATHPALA
March 3, 1949
B G LEROTHOLI Vs. KING (LORD REID)
July 25, 1949
BABU Vs. REX
May 26, 1949
BAJRANGI GOPE Vs. RUPNARAIN MAHTON
March 3, 1949
BALASUBRAMANIA AND COMPANY Vs. PENUKONDA RADHAKRISHNAMURTHY
March 2, 1949
BALEKKALA SUBRAYA BHATTA Vs. NULIYAL GOVINDA BHAT
July 22, 1949
BALRAM DAS Vs. HARAKH CHAND
April 11, 1949
BALRAM RAOJI NASARE Vs. MAHADEO PANDUJI
January 26, 1949
BAMMIDI NAGULA ALIAS NAGULA Vs. AVBHANOJI ROW
July 26, 1949
BANK OF INDIA LTD Vs. JAMSETJI A H CHINOY AND MESSRS CHINOY AND CO
December 19, 1949
BANWARI LAL VARMA Vs. AMRIT SAGAR GUPTA
April 8, 1949
BAR COUNCIL, PATNA HIGH COURT Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
August 17, 1949
BASANGOUDA Vs. YELLAPPAGOUDA
November 9, 1949
BASANTI DEVI W/O LAXMI CHAND Vs. REX
May 18, 1949
BASUDEVA Vs. REX
May 12, 1949
BENARES BANK LTD Vs. OFFICIAL ASSIGNEE OF CALCUTTA, TRUSTEE FOR THE ESTATE OF M L LAIK
December 15, 1949
BENGAL JUTE MILLS CO LTD CALCUTTA Vs. COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA
May 5, 1949
BHAGAVATHULA VENKATACHALAPATHI Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF GUNTUR
September 2, 1949
BHAGAVATULA GOPALAKRISHNAMURTHI Vs. DHULIPALLA SREEDHARA RAO
July 25, 1949
BHAGWAN DAS CHELA MAHANT ATMA DAS Vs. MOTI CHAND RAM
January 17, 1949
BHAGWANDAS Vs. KING
April 6, 1949
BHOLARAM SHIBDHAN, FIRM Vs. GPVERMPR-GENERAL IN COUNCIL
February 21, 1949
BHUBONI SAHU Vs. KING
February 17, 1949
BHULKOO GHASLYA Vs. MT. HIRIYABAI
February 10, 1949
BODI VENKATASWAMI Vs. ADADA MAHALAKSHMI
February 24, 1949
BOMBAY GARAGE LTD Vs. INDUSTRIAL TRIBUNAL
February 15, 1949
BRIJ BEHARI LAL Vs. MTAMIRUNNISSA
January 7, 1949
BROACH CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY MOFUSSIL
March 25, 1949
BROACH CO-OPERATIVE BANK, LTD Vs. COMMISSIONER OF INCOME-TAX
March 25, 1949
BUDARAJU VENKATARATHNA RAO (SINCE DECEASED) Vs. BUDARAJU VENKATASUBBIAH
July 13, 1949
BYSANI KRISHNIYA CHETTY Vs. DRVARADACHARI
April 21, 1949
C M MATHU KUTTY Vs. VAREE KUTTY
April 22, 1949
C N ANNADURAI Vs. GOVERNMENT OF THE PROVINCE OF MADRAS
November 4, 1949
C S NATARAJA PILLAI Vs. C S SUBBARAYA CHETTIAR
November 22, 1949
C T RAMANATHAN CHETTIAR Vs. ARLNLNRAMANATHAN CHETTIAR
July 27, 1949
C TADULINGA MUDALIAR Vs. MRSAKUNTALA BAI
March 3, 1949
C V MUNI SAMAPPA Vs. KOLALA GURUNANJAPPA (DEAD)
April 18, 1949
CAPTAIN S SUNKAVALLY Vs. SINGARAJU MALAPARAJU
April 22, 1949
CENTRAL GOVERNMENT OF INDIA Vs. CHHOTALAL CHHAGANLAL MODI
February 2, 1949
CHAITAN MAHTO Vs. SARAT CHANDRA MAHANTI
April 8, 1949
CHAMPAKLAL CHHABILRAI BHATT Vs. COMMONWEALTH ASSURANCE CO LTD
February 4, 1949
CHANDANA SATYANARAYANA Vs. SRI VENKATACHALASWAMI TEMPLE OF GUDUR, REPRESENTED BY THE TRUSTEE, SRI UNNAVA RAMAYYA CHOWDRY, ADVOCATE
February 24, 1949
CHANDRA BHAL Vs. REX
May 18, 1949
CHANDRA KISHORE TEWARI Vs. DEPUTY COMMISSIONER OF LUCKNOW IN CHARGE COURT OF WARDS, SISSENDI ESTATE
February 1, 1949
CHANDU LAL Vs. KALILUR RAHAMAN (LORD SIMONDS)
November 14, 1949
CHANGA Vs. CHAUDHRAIN BHAGWAN DEI
March 31, 1949
CHANNU LAL Vs. REX
May 11, 1949
CHAS J WEBB SONS AND CO INC PHILADELPHIA Vs. COMMISSIONER OF INCOME-TAX, EAST PUNJAB
March 21, 1949
CHEBROLE NARAYANA Vs. CHENDRA RUDRAYYA
August 3, 1949
CHIEF KWAME ASANTE Vs. CHIEF KWAME TAWIA
January 17, 1949
CHILUKURI TRIPURA SUNDARAMMA Vs. CHILUKURI VENKATESWARLU ALIAS RAMACHANDRAM
March 4, 1949
CHIRATLA VENKATARAYUDU Vs. CHIRATLA SESHAMMA
February 24, 1949
CHUNDURU KANNIAH GUPTA Vs. PALLAMPARTHI SUBBARAMI REDDI
February 15, 1949
CHUNDURU KRISHNAYYA Vs. KOLLURI SUBBA RAO
September 7, 1949
CHUNILAL Vs. GOVERNOR-GENERAL IN COUNCIL AS REPRESENTING GIPRAILWAY
February 23, 1949
CLEMENT AARON Vs. KALLAT PATHANHARA VEETHIL CHATU NAYAR
April 1, 1949
COMISSIONER OF INCOME-TAX Vs. KOLHIA HIRDAGARH CO LTD
March 23, 1949
COMMISSIONER OF EXCESS PROFITS TAX, MADRAS Vs. GOCULDOSS JAMNADOSS AND CO
December 14, 1949
COMMISSIONER OF INCOME TAX, WEST BENGAL Vs. NCMANDAL
April 11, 1949
COMMISSIONER OF INCOME-TAX Vs. MYSORE IRON AND STEEL WORKS
March 18, 1949
COMMISSIONER OF INCOME-TAX Vs. BBAND CIRAILWAY CO-OPERATIVE MUTUAL DEATH BENEFIT SOCIETY FOR INDIAN STAFF, LTD
March 22, 1949
COMMISSIONER OF INCOME-TAX Vs. SNBHAYYA
March 25, 1949
COMMISSIONER OF INCOME-TAX (CENTRAL) Vs. NAZIR AND SONS
March 23, 1949
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. FINALY MILLS LTD, BOMBAY
March 25, 1949
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. BB& CIRAILWAY CO- OPERATIVE MUTUAL DEATH BENEFIT SOCIETY FOR INDIAN STAFF LTD, BOMBAY
March 22, 1949
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. MYSORE IRON; STEEL WORKS
March 18, 1949
COMMISSIONER OF INCOME-TAX, CALCUTTA Vs. MESSRSPIGGOT CHAPMAN CO
February 22, 1949
COMMISSIONER OF INCOME-TAX, EAST PUNJAB AND DELHI PROVINCES Vs. MESSRSJANKIDAS KALURAM, REWARI
April 27, 1949
COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs. SMASHALATA DEVI
September 1, 1949
COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs. PULIN BEHARI DEY
September 1, 1949
COMMISSIONER OF INCOME-TAX, WEST BENGAL Vs. SARAT CHANDRA BOSE
August 25, 1949
COMMISSIONERS OF INCOME-TAX Vs. HENRY IGNATIUS MELDAHO
February 28, 1949
CORPORATION OF CALCUTTA Vs. GOVERNORS OF STTHOMAS SCHOOL
April 20, 1949
CROWN Vs. LAXMINARAYANLALA
December 22, 1949
D JAYALAKSHMI ALIAS D JAYAM Vs. RSOUNDARARAJAN
January 5, 1949
D P MERCHANT Vs. BANK OF MYSORE LIMITED
January 21, 1949
DADI APPALA NAIDU Vs. KOLLURU BHIMALINGAM
July 26, 1949
DALMIA CEMENT AND PAPER MARKETING COMPANY LTD Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
January 26, 1949
DAMODAR DAS Vs. MTGODAWARI
March 31, 1949
DARBARA SINGH Vs. CROWN
January 8, 1949
DARBESHWARI SINGH Vs. RAGHUNATH PDSINGH
February 4, 1949
DEBI PERSHAD Vs. CHOUDHARI BROTHERS LTD
April 8, 1949
DESAYI CHELAPATHI REDDI Vs. PROVINCIAL GOVERNMENT OF MADRAS, REPRESENTED BY THE COLLECTOR OF CUDDAPPAH
February 4, 1949
DEVI PRASAD Vs. MUNICIPAL BOARD
February 10, 1949
DEVKARAN NANJEE BANKING CO LTD Vs. COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY CITY
March 24, 1949
DHAPAL SINGH Vs. GOPI CHAND
March 8, 1949
DHONDU Vs. KING
November 10, 1949
DIGAMBARRAO HANMANTRAO DESHPANDE Vs. RANGRAO RAGHUNATHRAO DESAI
March 25, 1949
DOMINION OF INDIA Vs. HAZARI LAL
May 3, 1949
DR A KRISHNASWAMY Vs. VNATESAN
July 25, 1949
DR EDWARD MATHURAM Vs. GTSABDUL LATIFF SAHIB
February 11, 1949
DURGA MISSIR Vs. RAM NARAIN LAL
February 22, 1949
DURGA PROSAD CHAMARIA Vs. SEWAKISHENDAS
July 28, 1949
DURGA PROSAD CHAMRIA Vs. SEWKISHENDAS BHATTAR
July 28, 1949
DURYODHAN KAR Vs. BRAJASUNDER DEB, AFTER HIS DEATH RAJA CHANDRA BHANU DEB
January 28, 1949
EDIGA HANUMANTHAPPA Vs. EERANTI SEETHAYYA AND COMPANY CONSISTING OF EERANTI SEETHAYYA
March 4, 1949
EMPEROR Vs. JHAVERILAL MAGANLAL
August 25, 1949
EMPEROR Vs. FAKIRMAHOMED CURRIMJI LALJI SAJAN
March 11, 1949
EMPEROR Vs. BIHARILAL KALACHARAN
January 6, 1949
EMPEROR Vs. ABDUL MAJID ABDUL AZIZ
January 25, 1949
EMPEROR Vs. PRANSHANKAR SHAMBHURAM RAVAL
March 31, 1949
F W HEILGERS AND CO Vs. NAGESH CHANDRA CHAKRAVARTY
March 30, 1949
FAQIR CHAND Vs. SOORAJ SINGH
February 8, 1949
FATMA BINTI HAFIDH Vs. ADMINISTRATOR GENERAL, ZANZIBAR PROTECTORATE
April 11, 1949
FIRM RAM CHANDRA MUNNA LAL Vs. COMMISSIONER OF INCOME-TAX
April 19, 1949
G G IN COUNCIL Vs. CONSTANCE ZENA (LORD MACDERMOTT)
November 24, 1949
G RENGARAJA RAO Vs. ATULASIBAI AMMAL
January 7, 1949
GAINDA LAL SHARMA Vs. BISHAMBER NATH KUMAR
January 7, 1949
GAJADHAR SINGH Vs. CHUNNI
May 18, 1949
GAJAMBAL RAMALINGAM Vs. RUKNUL MULK SYED ABDUL WAJIC
December 22, 1949
GAJAMBAL RAMALINGAM Vs. RUKNUL MULK SYED ABDUL WAJIC
December 12, 1949
GAJAR AHIR Vs. JITA PANDEY
March 10, 1949
GAMOJI VENKATA RAMAKRISHNARAO Vs. GULLAPALLI SAMBAMURTI
August 24, 1949
GANAPATHI SUBRAMANIA AYYAR (MINOR) Vs. ALLOOR GOPALASWAMI NAIDU
July 7, 1949
GANGARAM NANHOOSINGH Vs. CROWN
July 7, 1949
GANGESHWARA NAND GIRI Vs. SOM GIRI
May 12, 1949
GANNAMANEEDI MADHAVAYYA Vs. GANNAMANEEDI ACHAMMA
February 21, 1949
GANNAMANI RAMANNA AS REPRESENTING THE GENERAL BODY OF CREDITORS Vs. DONGA SURAMMA
March 18, 1949
GANPAT PRALHAD Vs. MAHADEO PAIKAJEE KOLHE
March 18, 1949
GANPATRAM DINARAM AGARWAL Vs. MTRAMBAI W/O BECHHARAM
August 4, 1949
GAYA PRASAD Vs. REX
May 31, 1949
GENERAL INSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX, BENGAL
February 22, 1949
GEORGE EDMUND DE SILVA Vs. ATTORNEY GENERAL OF CEYLON
April 11, 1949
GHELABHAI MAHASUKHRAM ROY Vs. KESHAVDEV MADANLAL NEMANI
March 4, 1949
GHULAM BHIK Vs. RUSTOM ALI
March 25, 1949
GHULAM HUSSAIN Vs. KING
November 30, 1949
GHULAM SARWAR KHAN Vs. ABDUL WAHAB KHAN
July 28, 1949
GOBINDA KAR Vs. MOHAN MAHARANA
January 27, 1949
GODFREY MEEUS Vs. SIMON DULAR
November 4, 1949
GOLDEN KNITTING CO Vs. MURAL TRADERS (INDIA) IN SIND MARKET
October 26, 1949
GOMTIBAI Vs. KANCHHEDILAL
June 14, 1949
GOPINATH Vs. RAGHUBANSH KUMAR SINGH
February 24, 1949
GORIPALAYAM DURGA THROUGH ITS PRESENT MANAGER, SHEIK IBRAHIM SAHIB Vs. PKESAVASWAMY IYER (DECEASED)
February 18, 1949
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. PESTONJI ARDESHIR WADIA
January 11, 1949
GOVERNOR GENERAL IN COUNCIL Vs. CONSTANCE ZENA WELLS
November 24, 1949
GOVERNOR GENERAL IN COUNCIL NOW (GOVERNOR GENERAL OF INDIA) Vs. JALLAN AND SONS LTD
June 6, 1949
GOVERNOR-GENERAL IN COUNCIL Vs. GOURI SHANKER MILLS LTD
February 8, 1949
GOVIND RAO Vs. GOURI SHANKER
January 6, 1949
GOVINDRAM GORDHANDAS SEKSARIA Vs. STATE OF GONDAL BY HIS HIGHNESS THE MAHARAJAOF GONDAL
December 19, 1949
GUDIMETLA CHINA VARAHALU Vs. GUDIMETLA REDDAYYA
March 21, 1949
GULAM RASOOL SAHEB Vs. HAMIDA BIBI
July 22, 1949
GULZARI LAL Vs. SMSARJU BAI
February 23, 1949
GUMMALAPURA TAGGINAMATADA KOTTURUSWAMI Vs. SETRA VIRAVVA
March 25, 1949
GURUSWAMI GOUNDAN Vs. MARAPPA GOUNDAN
July 22, 1949
GYANDEO NATHU Vs. BRIJLAL BANSILAL
February 10, 1949
H M MUHAMMAD IBRAHIM Vs. MRABDUL HAFEEZ SAHIB
March 24, 1949
HABIB AHMED RIZVI Vs. CROWN
September 16, 1949
HAJEE MAHBOOB BUX EHHAN ILLAHI Vs. COMMISSIONER OF INCOME- TAX, UP
October 11, 1949
HANSABAI SAYAJI PAYAGUDE Vs. ANANDA GANUJI PAYAGUDE
March 3, 1949
HAR PRASAD Vs. BUDH SINGH
February 15, 1949
HARDUTT RAY GAJADHAR RAM Vs. COMMISSIONER OF INCOME-TAX
September 27, 1949
HARI NARAIN SINGH Vs. BABUI MOHARI
April 13, 1949
HARISINGJI CHANDRASINGJI Vs. AJITSINGJI CHANDRASINGJI
January 11, 1949
HASAN BADSHA, MINOR BY HIS FATHER AND NEXT FRIEND K MAHOMED GHOUSE SAHEB Vs. SULTAN RAZIAH BEGUM, MINOR BY HER FATHER AND GUARDIAN-AB- LITEM, FATHAUDDIN SAHEB
February 2, 1949
HATIMALI Vs. CROWN
June 20, 1949
HERBERT RICHARD FARRINGTON Vs. DMUNISAMI
April 8, 1949
HIRA LAL Vs. PURAN CHAND
May 9, 1949
HORAM Vs. REX
March 3, 1949
HUBERT P JAMES Vs. GULAM HUSSEIN PAKSEEMA
January 11, 1949
IN RE: A GOVINDASWAMY Vs. STATE
July 29, 1949
IN RE: A K GOPALAN Vs. STATE
November 4, 1949
IN RE: BAVAJI ALIAS ABDUL MUHAMMAD Vs. STATE
July 4, 1949
IN RE: BHAURAO KARBHARI AWARE Vs. STATE
September 27, 1949
IN RE: C V RAJAGOPALACHARI Vs. STATE
July 13, 1949
IN RE: CALICUT HOSIERIES Vs. STATE
October 13, 1949
IN RE: CHELLIAH ALIAS MARIAPPA KUDUMBAN Vs. STATE
January 7, 1949
IN RE: DEVATA LAKSHMINARAYANA Vs. STATE
October 19, 1949
IN RE: I V SUBBA RAO Vs. STATE
March 16, 1949
IN RE: K RAJAGOPALA RAO Vs. STATE
April 20, 1949
IN RE: K S M MOHAMMAD ABDUL KADAR MARAKAYAR Vs. STATE
October 20, 1949
IN RE: K VEDANTA DESIKAN Vs. STATE
October 20, 1949
IN RE: KALYAN MAL BUDHULAL, CAWNPORE Vs. STATE
October 6, 1949
IN RE: KALYANAM VEERABHADRAYYA Vs. STATE
October 10, 1949
IN RE: L PAPAYYASWAMY Vs. STATE
March 23, 1949
IN RE: M ABRAHAM Vs. STATE
October 19, 1949
IN RE: M GANESAN Vs. STATE
April 8, 1949
IN RE: MADDA PEDA BRAHMAYYA ALIAS SATYANANDAM Vs. STATE
January 18, 1949
IN RE: MISHRIMAL GULABCHAND OF BEAWAR Vs. STATE
October 26, 1949
IN RE: MURUGA GOUNDAN Vs. STATE
January 10, 1949
IN RE: N R SREENIVASAN Vs. STATE
February 14, 1949
IN RE: OM PRAKASHA GUPTA Vs. STATE
February 28, 1949
IN RE: PADMARAJA SHETTY Vs. STATE
February 21, 1949
IN RE: PONNUSWAMI Vs. STATE
October 19, 1949
IN RE: SHEIK KHADER SAHIB Vs. STATE
April 20, 1949
IN RE: T ETHIRAJULU NAIDU Vs. STATE
September 2, 1949
IN RE: THAMMINENI SANTHANAMMA Vs. STATE
September 28, 1949
IN RE: VARADADESIKACHARIAR Vs. STATE
July 27, 1949
INDIA PAPER PULP CO LTD Vs. INDIA PAPER PULP WORKERS UNION
March 30, 1949
JADUNATH ROY Vs. KSHITISH CHANDRA ACHARJYA CHOUDHURY
June 14, 1949
JADURAM Vs. RAMDASSI
July 18, 1949
JAGANNATH Vs. BADRI PRASHAD
March 25, 1949
JAGATCHANDRA N VORA Vs. PROVINCE OF BOMBAY
January 24, 1949
JAGDISH PRASAD Vs. REX
June 7, 1949
JAI PRAKASH Vs. PNTAGORE
February 14, 1949
JAIKRISHNA Vs. CROWN
August 18, 1949
JAINARAIN RAM LUNDIA Vs. SURAJMULL SAGARMULL
May 6, 1949
JAINARAIN SINGH Vs. LACHMI PRASAD AGARWAL
January 19, 1949
JAMNADAS RAMGOPAL Vs. RAMCHANDRA MANSARAM
February 18, 1949
JANDA RUBBER WORKS LTD Vs. INCOME-TAX OFFICER, SALARIES SECTION AND ANOTHER
December 29, 1949
JAWAHAR MILLS, LTD Vs. SHA MULCHAND AND CO, LTD(IN LIQUIDATION BY THE OFFICIAL RECEIVER, HIGH COURT)
March 11, 1949
JETHABHAI HIRJI AND CO Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY
March 24, 1949
JHAMMAN SINGH Vs. RATAN LAL
March 30, 1949
JOSHI RAM KRISHAN Vs. MSTRUKMINI BAI
February 4, 1949
JOY CHAND LAL BABU Vs. KAMALAKSHA CHAUDHURY
March 17, 1949
K DASAPPA Vs. DISTRICT MAGISTRATE
March 10, 1949
K DEVARAJULU NAIDU Vs. CETHIRAJAVALLI THAYARAMMA, BY POWER-OF-ATTORNEY AGENT, CRANGANAYAKALU CHETTY
July 12, 1949
K G RAMASWAMI AYYAR Vs. SRIRANGAM MUNICIPAL COUNCIL, BY ITS COMMISSIONER
January 24, 1949
K M OOSMAN AND COMPANY ALIAS K M KHADIR BROTHERS BY MANAGING PROPRIETOR, K M OOSMAN SAHIB Vs. KABDUL MALIK SAHIB
March 25, 1949
K M S KUMARAPPA CHETTIAR Vs. OFFICIAL RECEIVER
August 12, 1949
K MUHAMMAD SUKRI SAHIB Vs. THELAPURATH MADHAVA KURUP
January 7, 1949
K P S THANGASWAMY CHETTIYAR Vs. ABAPOO SAHIB
July 22, 1949
K PERUMAL MUDALIAR Vs. PROVINCE OF MADRAS, REPRESENTED BY THE DIRECTOR OF INDUSTRIES AND COMMERCE
March 28, 1949
K R KESAVAN Vs. SOUTH INDIAN BANK, LTD
March 23, 1949
K S RASHID, SONS Vs. STATE
October 13, 1949
K V GOVINDAN NAIR Vs. APPUKUTTY
January 21, 1949
KADIYALA PERAVADHANNULU Vs. KADIYALA PERAVADHANNULU MINOR BY MOTHER AND GUARDIAN SUBBAMMA
July 25, 1949
KAIKHUSHROO PIROJSHA GHIARA Vs. CPSYNDICATE LTD
May 16, 1949
KAKUMANU PATTABHIRAMAYYA Vs. MEKALA MALLAREDDI
August 26, 1949
KALACHITTI BHIMAVVA Vs. GURIKARA NAGAPPA
March 17, 1949
KALAKKATHANKANDI CHATHAN Vs. VALIA PARAMBATH CHEERU
March 22, 1949
KALIAPPA GOUNDAN Vs. VALLIAMMAL
January 19, 1949
KALIDINDI RAMAKRISHNA RAJU Vs. KALIDINDI NARAYANA RAJU
February 2, 1949
KALLA SURAYYA AND SONS REPRESENTED BY KALLA VENKATARAJU Vs. PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF EAST GODAVARI
January 24, 1949
KALLAMPUDI NARAYANAPPA Vs. KALIGOTLA SURYANARAYANA
July 27, 1949
KANAI LAL PAUL Vs. PROVINCE OF BIHAR
March 23, 1949
KANAMATHAREDDI SEETHAMMA Vs. KANAMATHAREDDI KOTAREDDI
February 8, 1949
KANDA Vs. WAGHU
December 6, 1949
KANDAN TEXTILE LTD Vs. INDUSTRIAL TRIBUNAL I
August 26, 1949
KANDASWAMI KOUNDAN Vs. SANNI KRISHNAMA NAIDU
March 4, 1949
KANDASWAMI NAICK Vs. PONNU NAICK ALIAS VEERAPPA NAICK
October 7, 1949
KANDI PARAMBATH ELAYA NAYAN VEETIL THALAKURUSSI ATCHUTHAN NAIR Vs. VELLILAPALLI GOPALAN NAIR
March 16, 1949
KANUMARLA POLAMMA (DIED) Vs. DANDAGA SOORAMMA
September 15, 1949
KARRA LAKSHMINARASIMHAYYA Vs. SRI MAHANT PRAYAG DOSSJEE VARU (SINCE DECEASED)
April 4, 1949
KARUPPAYEE AMMAL Vs. PERIASAMI GOUNDAN
March 1, 1949
KASHMIRA SINGH Vs. CROWN
January 24, 1949
KAYAMBU SERVAI Vs. KARUPPIAH SERVAI
January 10, 1949
KAYANNA VARIYAN MADHATHIL RAMUNNI VARIYAR AND MANGER OF PUTHRAVAKASAM TAVAZHI Vs. PATINAARI VEETIL NARAYANI VARASSIYAR
March 11, 1949
KESHO RAM Vs. MTSURAJ BALLI
March 8, 1949
KHAZANCHI PRASAD Vs. BABU RAM
January 20, 1949
KIKABHOY CHANDABHOY Vs. COMMISSIONER OF INCOME-TAX
March 18, 1949
KING Vs. KNCHACHAN
January 7, 1949
KISHORI SHETTY Vs. KING
November 25, 1949
KISHUN BARAI Vs. HURO PANDEY
February 24, 1949
KODURI NARAYANA REDDI Vs. LEBUR GOPALAREDDI
July 6, 1949
KOKA BHASKARA RAO Vs. TAYI HEMALATAMMA
August 5, 1949
KONDIBA VITHOBA SHINDE Vs. DAGDU RAMA KHENDKE
March 30, 1949
KORATH ILLATH VALLAPPIL MAMMALI HAJI S SON KUNHEETHU Vs. VAYYAVINAT MANAKUNNATH TAVAZHI VASUNNI
July 19, 1949
KOTA ANANDA KRISHNA CHETTY Vs. MKAND COMPANY ALIAS MAHOMED KASIM AND COMPANY
April 4, 1949
KOTAMSATH APPANNA Vs. KOPPOJU APPALARAJU
July 15, 1949
KOTRIKE VENKATA RAMIAH CHETTY Vs. CHINNA PULLIAH
July 11, 1949
KOTTAN Vs. KVKANNAN
August 19, 1949
KOYITHODI AMIKUTTY UMMA Vs. VIRUTHIYAM PARAMBATH RAMOCHEN NEDUNGADI
February 19, 1949
KR SARDAR SINGH Vs. HARDWARGIR
February 23, 1949
KRISHNA KUMAR TIWARI Vs. JURAWAN MISIR
February 8, 1949
KRISHNAMMAL Vs. RLAKSHMI AMMAL
August 19, 1949
KRISHNAMURTHI NAIDU Vs. RAMAKRISHNA NAIDU
January 10, 1949
KRISHNASWAMI Vs. PERUMAL
December 15, 1949
KSHATRIYA SANDARARE NADAR URAVINMURAI AT USILAMPATTI, REPRESENTED BY ITS PRESENT MANAGERS AND REPRESENTATIVES MANIKKAM ALIAS SIVASUBRAMANYA NADAR Vs. MALAYAPPA NADAR
March 7, 1949
KULAMONI BARIK Vs. LOKENATH MOHAPATRA
February 2, 1949
KUMBHAN LAKSHMANNA Vs. TANGIRALA VENKATESWARLU
June 14, 1949
KUNDA CHENCHURAMA REDDI Vs. CHINTALAPALLI ADEMMA
February 4, 1949
KUNDANLAL NANDKISHORE Vs. RAMCHARAN DEOKARAN
January 18, 1949
KUPPUSWAMI ASARI Vs. MANICKASARI
March 24, 1949
KUTEER VENGAYIL RAYARAPPAN NAYANAR, KARNAVAN OF KUTEER VENGAYIL TARWAD Vs. KUTEER VENGAYIL VALIYA MADHAVI AMMA
August 26, 1949
KUTOOR VENGAYIL RAYARAPPEN NAYANAR OF KULLON VENGAYIL TARWAD Vs. KUTOOR VENGAYIL VALIYU MADHAVI AMMA
August 30, 1949
LABH SINGH Vs. SARJIT SINGH
March 28, 1949
LAKHMI SINGH Vs. MAHENDRA SINGH
January 11, 1949
LAKSHMIDHAR MISRA Vs. RANGALAL
October 20, 1949
LAL BIHAR LALL Vs. BANI MADHAVA KHATI AND
January 17, 1949
LENNOX ARTHUR PATRICK OREILLY Vs. CYRIL CUTHBERT GITTENS
July 14, 1949
LUMBHARDAR ZUTSHI Vs. KING
November 28, 1949
M A MALIK Vs. VSTHIRUVENGADASWAMI MUDALIAR
August 23, 1949
M JASWANTMALL SOWCAR Vs. COLLECTOR OF MADRAS
July 15, 1949
M MANIAPPA PILLAI Vs. IANTHONISAMI MUDALIAR
September 14, 1949
M MUNISWAMI NAICKER Vs. PKANNIAPPA NAICKER
October 20, 1949
M NATARAJA MUDALIAR Vs. PONNU KANNAMMAL
August 19, 1949
M R S MANI Vs. DISTRICT MAGISTRATE AND THE SUPERINTENDENT, CENTRAL JAIL
March 21, 1949
M S RAMAYYA Vs. DISTRICT BOARD
January 21, 1949
M SUNDARARAJULU NAIDU Vs. NATESA MUDALIAR
July 27, 1949
M V P PARAMANANDASWAMI ALIAS PICHUMUTHU PILLAI Vs. AKSHANMUGHAM PILLAI
January 19, 1949
MADHO DAS Vs. REX
June 22, 1949
MADHOLAL SINDHU Vs. OFFICIAL ASSIGNEE OF BOMBAY
May 6, 1949
MAHABIRSINGH Vs. BIGAN SAHUN
February 17, 1949
MAHALAKSHMI TEXTILE MILLS, LTD BY ITS MANAGING AGENTS, S S N LAKSHMANAN AND CO BY PARTNER S S N LAKSHMANAN CHETTIAR Vs. AKRMMKMEYYAPPA CHETTIAR (DIED)
March 4, 1949
MAHALINGAM ASARI Vs. LAKSHMANA REDDIAR
February 22, 1949
MALLADI SEETHARAMA SASTRI Vs. HYDERABAD STATE REPRESENTED BY THE GENERAL MANAGER, NIZAM STATE RAILWAY
July 6, 1949
MANAKA Vs. MADHARAO
November 29, 1949
MANGAL SINGH Vs. REX
January 1, 1949
MANGALAPURAPU DAKSHAYANI, BY NEXT FRIEND KONIKI NAGABHUSHANAM Vs. MANGALAPURAPU BRAHMAYYA
July 6, 1949
MANMOHAN DAS Vs. UNITED PROVINCES
December 19, 1949
MANTHARAVADI SURYANARAYANA Vs. MERUGU VENKATADU
February 8, 1949
MARIA PILLAI Vs. MUTHUKUMARAN
April 1, 1949
MARNEEDI SATYAM Vs. MASIMUKKULA VENKATASWAMI
January 27, 1949
MAROTIRAO Vs. SAKHARAM
February 17, 1949
MATHURADAS CHUNNILAL AGARWAL Vs. ONKAR RAOJI MARATHE
February 9, 1949
MEERUT MUNICIPAL BOARD Vs. MSAMUEL
May 10, 1949
MEHNGA SINGH KISHAN CHAND Vs. CROWN
May 3, 1949
MELARKODE BANK LTD Vs. DAMODARASWAMI NAIDU
July 7, 1949
MESSRS MOHANLAL HARGOVIND OF JUBBULPORE Vs. COMMISSIONER OF INCOME TAX, C P AND BERAR, NAGPUR
July 28, 1949
MINOR VELUCHAMI PILLAI BY NEXT FRIEND CHELLATHAYEE ALIAS MEENAKSHI AMMAL Vs. KRSANKARALINGAM PILLAI
October 13, 1949
MISRI LAL NAYAK Vs. MT SURJI
November 22, 1949
MISS REVATHI BY NEXT FRIEND AND GUARDIAN S PARTHASARATHY Vs. MVENKATARAMAN
February 18, 1949
MOHAMMAD ISMAIL Vs. NURUL HASAN
January 18, 1949
MOHAMMED IBRAHIM MARACAYAR Vs. ISMAIL MARACAYAR, POWER-OF-ATTORNEY AGENT OF FATHIMA BI
February 16, 1949
MOHAMMED YUSUF BANNAY SAHIB Vs. KHADIR BADSHA SAHIB
February 15, 1949
MOHAN LAL HUJA Vs. CHAWLA BANK, LTD
May 12, 1949
MOHANLAL HARGOVIND Vs. COMMISSIONER OF INCOME-TAX, CPBERAR
July 28, 1949
MOHD YAKUB KHAN Vs. SIRAJUL HAQ
March 29, 1949
MOLUGU LAKSHMINARASIMHACHARYULU Vs. MARISETTI RATNAM
April 22, 1949
MRS BARBARA GOORGINA DEBNAM Vs. MRFREDRICK CECIL BURNIE DEBNAM
February 28, 1949
MST FATMA BIBI Vs. SAYED ALI HASAN
February 22, 1949
MT BHAGERNA KUER Vs. RAMDENI RAI
March 1, 1949
MT BITTI KUER Vs. BANARSI BABOO
January 31, 1949
MT HALIMAN KHATOON Vs. MTAHMADI BEGUM
February 23, 1949
MT KIRAN DEVI Vs. MADAN LAL
January 5, 1949
MT KULSUMUNNISA Vs. REX
May 6, 1949
MT NANHA KUER Vs. MTKHUBSURAT KUER
March 23, 1949
MT PARBATI KUER Vs. DURGA PRASAD MISSIR
March 4, 1949
MT SITA KUMARI Vs. RAMNATH NONIA
March 4, 1949
MT SUKHDEI Vs. BHIMANSHUDHAR SINGH
January 7, 1949
MT TARO W/O BUR SINGH Vs. CROWN
January 11, 1949
MT VITHI Vs. TULSIRAM MAROTI AND CROWN
November 4, 1949
MUHAMMAD AMIN SAHIB (DIED) Vs. TIRUVANNAMALAI CO-OPERATIVE SOCIETY BY ITS SECRETARY, SRI MSSESHACHALA AIYAR
September 9, 1949
MULUGU NAGAMMA Vs. MUDIGONDA AGHORAPATHI SASTRI
February 3, 1949
MUNICIPALITY OF HYDERABAD Vs. MANGHARAM HUKUMATRAI
December 6, 1949
MUSHTAQ AHMAD Vs. REX
May 10, 1949
MUTHU NADAR Vs. CHINNADORAI NADAR
July 25, 1949
MUTHUKARUPPAYEE ACHI ALIAS VISALAKSHI ACHI Vs. POTHAPULAR PILLAI
March 18, 1949
N G SABDE Vs. CROWN
May 24, 1949
N S VENKATAGIRI AYYANGAR Vs. HINDU RELIGIOUS ENDOWMENTS BOARD, MADRAS
January 24, 1949
N S VENKATAGIRI AYYANGAR Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
January 14, 1949
N SUBRAMANIA, PILLAI Vs. A DRAVIYASUNDARAM PILLAI
November 22, 1949
N T PALANISAMY CHETTIAR BY AGENT, V D SEETHARAMA MUDALIAR Vs. KOMARA CHETTIAR
July 20, 1949
N V VAKHARIA Vs. BEHARI LAL BATRA
July 8, 1949
NADIAMMAI ACHI Vs. MARIAPPA THEVAR
August 17, 1949
NAGAMMA SHEDTHI Vs. KORATHU HENGSU
March 23, 1949
NAGARMAL Vs. BAJRANGLAL (LORD SIMONDS)
November 14, 1949
NAGARMAL SURAJMAL Vs. GOTULAL LAXMINARAYAN
March 11, 1949
NAGIREDDI POTHURAJU Vs. MISSULA VEERA VENKATA SATYANARAYANA
February 1, 1949
NALLIBOYINA GANGA BHAVANAMMA Vs. KETHU SURAYYA
April 12, 1949
NAMDEO LOKMAN LODHI Vs. NARMADABAI KESHOODEO
June 23, 1949
NANA RAOJI Vs. BABULAL DAMUSA
March 4, 1949
NARANAMANGALATH MANAKKAL PARAMESWARAN NAMBUDIRIPAD Vs. KUTTAH NARAYANAN
August 22, 1949
NARAYAN JIVAJI PATIL IN SUBSTITUTION FOR SHANKAR DYAMANGOUDA PATIL Vs. GHIRUNATH KHANDAPPAGOUDA PATIL
November 15, 1949
NARAYANASWAMI REDDI Vs. ALVRSTVEERAPPA CHETTIAR
February 23, 1949
NARI CHINNABBA CHETTY Vs. ECHENGALROYA CHETTY
August 26, 1949
NATARAJA PILLAI (DIED) Vs. APPASAMI NAIDU
February 10, 1949
NATHU RAM V GODSE Vs. CROWN
March 24, 1949
NAUBAT RAI Vs. JUGAL KISHORE
February 1, 1949
NET LAL SAH Vs. UCHESHWAR JHA
March 2, 1949
NISHTALA SUBRAHMANYA SOMAYAJULU Vs. KANNEPALLI LAKSHMI SOMI DEVI
August 11, 1949
NIZAMUDDIN Vs. MANGAL SEN
May 12, 1949
NURA Vs. REX
May 25, 1949
NURUDDIN ABDULHUSEIN Vs. ABU AHMED ABDUL JALLI
April 12, 1949
O RM M SP S V MEYYAPPA CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
March 12, 1949
OFFICIAL RECEIVER Vs. SAKKUWAR BAI AMMAL
March 18, 1949
OIVIND LORENTZEN AS DIRECTOR OF SHIPPING AND CURATOR OF THE ROYAL NORWEGIAN GOVERNMENT Vs. SHIP ALCOA RAMBLER (ALCOA STEAMSHIP CO INC OWNERS)
February 14, 1949
ORIENT CORPORATION, BOMBAY Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
March 18, 1949
P A RAJU CHETTIAR AND BROTHERS Vs. COMMISSIONER OF INCOME-TAX
March 21, 1949
P C LALL CHOUDHURY Vs. SAMOJIB
February 1, 1949
P RAMIAH Vs. CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS
April 5, 1949
P RANGATHAMAN Vs. SANKARLAL DAVEY
August 16, 1949
P V RAO Vs. GIRDHARLAL LALLUBHAI
January 4, 1949
P V RAO Vs. KHUSHALDAS SADVANI
January 4, 1949
P VENKATACHALA UDAYAN Vs. EXECUTIVE OFFICER, RASIPURAM PANCHAYAT BOARD
July 14, 1949
PALANI AMMAL Vs. LSETHURAMA AIYANGAR
January 10, 1949
PALANISWAMI GOUNDAN Vs. RAMASWAMI GOUNDAN
July 26, 1949
PALLA SANYASI Vs. KAYITHA GURUVULU
October 12, 1949
PANANGIPALLI SURYANARAYANACHARYULU Vs. PANANGIPALLI SESHAMMA (DIED)
April 6, 1949
PANDITA GANGARAM Vs. CROWN
July 18, 1949
PANNA LAL Vs. GOBARDHAN DAS
May 12, 1949
PARAMBAN MAMMADU Vs. KING
January 19, 1949
PARDIP SINGH Vs. RAM SUNDER SINGH
February 1, 1949
PARMESHWAR SAHU Vs. TEJU SAHU
March 4, 1949
PATI BANDA BHARADRAJULU Vs. PISIPATI LAKSHMINARAYANA
August 12, 1949
PEDAPATI MANGAYYA Vs. GARAPATI ACHAYAMMA
August 12, 1949
PENJURI GOVINDAPPA Vs. D- CHAYYAPPA
October 4, 1949
PENTAKOTA NARYUDU Vs. YELLAPU VENKATA RAMANAMURTHI
July 8, 1949
PENUMETCHA ANNAPURNAMMA Vs. POLISETTI JAGANNADHAM
October 18, 1949
PERLA SATTAYYA CHETTI Vs. GANDHI VENKATARAMANAYYA
April 8, 1949
PHALTAN SUGAR WORKS LTD Vs. COMMISSIONER OF INCOME-TAX, PHALTAN STATE, PHALTAN
March 25, 1949
PHALTAN SUGAR WORKS, LTD Vs. COMMISSIONER OF INCOME-TAX
March 25, 1949
PINGLE VENKAT RAMA REDDY; THE BOMBAY LIFE ASSURANCE CO LTD Vs. SIR PADAMPAT SINGHANIA; RMATHELONE
March 7, 1949
PITAMBER MOHAPATRA Vs. LAKSHMIDHAR MOHAPATRA
February 24, 1949
PITHAPURAM Vs. COMMISSIONER OF INCOME TAX
June 14, 1949
PONNA VIYYANNA SARMA Vs. REDDI MANIKYAM
February 9, 1949
PONNAMMAL AMMAL Vs. MODERN STORES THROUGH PARTNER MAHADEVA IYER
April 5, 1949
PRINCE LINE, LIMITED Vs. TRUSTEES OF THE PORT OF BOMBAY
February 3, 1949
PROVINCE OF BIHAR Vs. MAHARANI JANKI KUER
January 19, 1949
PROVINCE OF MADRAS Vs. FIRM OF KANIGOLLA SIVALAKSHMINARAYANA
February 4, 1949
PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF TANJORE Vs. SRI VEDARANYESWARASWAMI DEVASTHANAM, REPRESENTED BY ITS MANAGINGTRUSTEE, KPONNAYYA PANDARASANNADHI
July 13, 1949
PROVINCIAL GOVERNMENT, C P AND BERAR Vs. GANESHLAL REKHCHAND
April 6, 1949
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. GOVINDRAO TUKARAM
February 10, 1949
PROVINCIAL TREASURER OF MANITOBA Vs. WM WRIGLEY JR CO LTD
October 12, 1949
PUBLIC PROSECUTOR Vs. BNAGAMMA
July 20, 1949
PUJABHAI DIPCHAND Vs. COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY MOFUSSIL
March 24, 1949
PUNJABHAI DIPCHAND Vs. COMMISSIONER OF EXCESS PROFITS TAX
March 24, 1949
PUNUKOLLU PARANDHAMAYYA Vs. PUNUKOLLU NAVARATHNA SIKHAMANI
January 20, 1949
PURUSHOTTAM KASHIRAO DESHMUKH Vs. AKHADA PANCHAYATI NAYA UDASI KANKHAL
March 2, 1949
PUTHIYA VELAPPIL AYISSAMMA Vs. CHOWAKKARAM PUTHIYA PURAYIL BAVACHI KEYI
April 14, 1949
PUZHAVAKATH MADATHIL GOPALA PATTAR S SON SUBRAMANYA IYER Vs. PUZHAVAKATH MADATHIL GOPALA PATTAR S SON LAKSHMANA AYYAR
February 11, 1949
PYDAH SURYANARAYANAMURTHY Vs. PYDAH RAMAKRISHNAYYA
February 23, 1949
QAMARUDDIN HUSAIN Vs. MUSHTAQ AHMAD
January 5, 1949
QANAYAT HUSAIN Vs. MTSAJIDUNNISA BIBI
February 28, 1949
R K KULKARNI Vs. R S KULKARNI
November 14, 1949
R KRISHNAMURTHY Vs. SPARTHASARATHY
January 6, 1949
R VENKATESACHARY Vs. JUDGE, COURT OF SMALL CAUSES
October 13, 1949
RAGHUVANSHI MILLS LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY
March 18, 1949
RAGHUVANSHI MILLS, LTD Vs. COMMISSIONER OF INCOME-TAX
March 18, 1949
RAI HARENDRA LAL ROY BAHADUR ESTATES LTD Vs. HEM CHANDRA NASKAR
February 28, 1949
RAINU Vs. CROWN
September 16, 1949
RAJ SHATRANJAI Vs. RAJ RAJ BAHADUR SINGH
December 12, 1949
RAJA VELUGOTI, SARVAGNA KUMARA KRISHNA YACHENDA BAHADUR GARU Vs. RAJA SOBHANADRI APPARAO BAHADUR ZAMINDAR GARU
March 21, 1949
RAJA YARLAGADDA SIVA RAMA, PRASAD BAHADUR Vs. MAJETI POTHARAJU
January 18, 1949
RAJAH RAVU VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR, YUVARAJAH OFPITHAPURAM Vs. COMMISSIONER OF INCOME TAX, MADRAS
June 14, 1949
RAJAMMAL Vs. CHIEF JUDGE, COURT OF SMALL CAUSES
August 10, 1949
RAJMAL PAHARCHAND Vs. COMMISSIONER OF INCOME-TAX
March 26, 1949
RAM BILAS GUPTA Vs. REX
April 1, 1949
RAM CHANDRA MUNNA LAL Vs. COMMISSIONER OF INCOME-TAX, EAST PUNJAB AND DELHI PROVINCES
April 19, 1949
RAM CHARAN SINGH Vs. BASUDEO DUSADH
March 11, 1949
RAM KHELAWAN SINGH Vs. RAMNANDAN PRASAD SINGH
February 22, 1949
RAM KISSENDAS DHANUKA Vs. SATYA CHARAN LAW
December 15, 1949
RAM PRASAD MANDAL Vs. KING
January 19, 1949
RAM SARAN Vs. REX
January 10, 1949
RAM UDAR DAS CHELA FALHARI BABA GARIB DAS JI Vs. BABA MADHO DAS CHELA SRI SITARAM DAS
January 12, 1949
RAMANUJULU NAIDU Vs. GAJARAJA AMMAL
August 3, 1949
RAMKRISHNA TIMMAPPA SHETTI Vs. HANUMANT PATGAVI
January 11, 1949
RANSHAH BAPU Vs. GOVERNMENT OF THE CENTRAL PROVINCES
January 11, 1949
RASA GOUNDAN Vs. RAMAI GOUNDAN
September 16, 1949
RASHID AHMED Vs. SAHU BISHESHWAR DAYAL
March 29, 1949
RATANLAL CHAMARIA Vs. KESHAR DEO CHAMARIA
March 21, 1949
REKAPALLI RADHAKRISHNAYYA ALIAS FRANK R ANDERSON Vs. BHAMIDIPATI SAKUNTALA
September 12, 1949
REVENUE DIVISIONAL OFFICER Vs. SVENKATARAMA IYER
April 22, 1949
RIKHA SINGH Vs. REX
June 3, 1949
ROBERTS MCLEAN AND CO LTD Vs. ATDAS GUPTA
March 30, 1949
RULIA RAM Vs. REX
June 24, 1949
S A NARAYANASWAMY AIYAR Vs. SRMUTHURETHNAM AYYAR
March 7, 1949
S A SESHADRI AIYANGAR Vs. NARAYANA NAIR
April 20, 1949
S K SHAW AND BROTHERS Vs. BRIJ RAJ KRISHNA
March 25, 1949
S MUHAMMAD EUSOOF MARICAR Vs. KSUBRAMANIAN CHETTIAR
August 23, 1949
S NARAYANAN Vs. DISTRICT BOARD BY ITS PRESIDENT
March 15, 1949
S P THIRUVENGADASAMI NAIDU Vs. MUNICIPAL HEALTH OFFICER
February 24, 1949
S RAGHBIR SINGH Vs. CROWN
July 4, 1949
S RAJAM AYYAR Vs. PAVANAMBAL
February 1, 1949
S RANGARAJU NAIDU Vs. DJKEYMER AND CO LTD
August 31, 1949
SABOORA BIVI AMMAL Vs. JULAIKA BIVI AMMAL
July 29, 1949
SADANALA NARAYANA RAO Vs. OFFICIAL RECEIVER, RAJAHMUNDRY
March 21, 1949
SADHU LAXMI SUNDARAMMA Vs. SADHU SURYANARAYANA
August 12, 1949
SAHADEO Vs. JAGANNATH KASHINATH
September 15, 1949
SALAGRAMA SUBRAMANYAM Vs. SALAGRAMA NARAYANAMMA
February 21, 1949
SALAMAT ULLAH Vs. MTMAHARAJ KUAR
May 3, 1949
SALMA BI Vs. MOHAMMED EBRAHIM SAHIB
August 11, 1949
SANGRAM SINGH Vs. ZAHAR SINGH
May 3, 1949
SANKARA PURSA Vs. GOVINDA BHATTA
March 4, 1949
SANKARANARAYANAN IYER Vs. SRI POOVANANATHASWAMI TEMPLE, THROUGH EXECUTIVE OFFICER
March 14, 1949
SANKATI PEDDA CHENNIAH Vs. MAHABOOB BEE
September 9, 1949
SANMUKHSINGH Vs. KING
November 7, 1949
SANTASING MUSTAFA SINGH Vs. CROWN
April 12, 1949
SARASWATHI MADTHI Vs. RAMA SHETTY
July 8, 1949
SASHI AMMAL Vs. PSARARARUNACHALAM CHETTIAR BY AGENT, SIVARAMAN CHETTIAR
March 16, 1949
SAVITRI DEVI Vs. RAM RAN BIJOY
October 12, 1949
SAYED MD ABDULLAH URAIZEE Vs. PVRAO
January 18, 1949
SAYYAPARAJU SURAYYA Vs. KODURI KONDAMMA
September 7, 1949
SEKURU MURAHARI RAO Vs. KANDULA BAPAYYA
March 1, 1949
SENAPATHI MUDALIAR Vs. DEIVANAI AMMAL
October 27, 1949
SHA SHIVRAJ GOPALJI Vs. EDAPPAKATH AYISSA BIAND
July 28, 1949
SHAH MANZOOR HASAN Vs. BIBI SHAMSHUL NAHAR
January 18, 1949
SHAH SHANTILAL AND CO Vs. TESHIBORWALLA
September 15, 1949
SHAIKH ALI AHMED Vs. COLLECTOR OF BOMBAY
April 14, 1949
SHAMNUGGER JUTE FACTORY CO LTD Vs. SMMODAK
March 30, 1949
SHANKARLAL PATWARI Vs. HIRALAL MURARKA
December 1, 1949
SHANMUGAM ALIAS MUTHUKARUPPAN Vs. NSRADHAKRISHNA SARMA
March 10, 1949
SHIVJI BHARA AND CO Vs. KANJI VASANJI
March 4, 1949
SHRIRAM NATHUJI Vs. CO-OPERATIVE SOCIETY NO. 55
March 22, 1949
SHUKRULLAH Vs. SIR VIJAYA ANANDA GAJPATI RAJ MAHARAJ KUMAR VIZIANAGRAM
May 4, 1949
SHYAMLAL SHARMA Vs. KING-EMPEROR
April 29, 1949
SIDHESHWARI SINGH Vs. RAJBARAN SINGH
March 23, 1949
SIR FAZAL IBRAHIM RAHIMTOOLA Vs. APPABHAI GDESAI
March 8, 1949
SIR KASTURCHAND LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
March 22, 1949
SIR KASTURCHAND, LTD Vs. COMMISSIONER OF INCOME-TAX
March 22, 1949
SITA RAM Vs. CROWN
May 12, 1949
SM OSHASHASHI DEI Vs. PETEI DEI AND AND AFTER DEATH, KHANDEI DEI
January 24, 1949
SOWCAR CHINNA BASAMMA Vs. VEERADHI VEERAPPA
January 10, 1949
SPECIAL MANAGER, COURT OF WARDS, NARAINDAS NARSINGHDAS Vs. COMMISSIONER OF INCOME-TAX, UP
September 28, 1949
SREE BHAGAVATHI AMMAN TEMPLE BY POOJARIS AND TRUSTEES AND OTHERS Vs. KRISHNA GOUNDAR
February 18, 1949
SREE MEENAKSHI MILLS LTD Vs. PROVINCIAL TEXTILE COMMISSIONER, MADRAS
July 13, 1949
SREEMAN MADABUSI VADI MATHEBA KANTEERAVAM SATAGOPARAMANUJACHARYULU Vs. MADEPALLI VENKATARAYUDU
April 19, 1949
SRI MUTHANGI BUTCHI RAMAYYA Vs. GURRALA VENKATA SUBBARAO
September 6, 1949
SRI POPSING RICE MILL Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
May 5, 1949
SRI RAJAH YENUMULA SURYANARAYANAMURTHY DORA GARU Vs. SRI CHITRAPU BUCHI VENKAYYA PANTULU
August 31, 1949
SRI SHIBA PRASAD SINGH DECEASED NOW REPRESENTED BY KALI PRASAD SINGHA Vs. MAHARAJA SRISH CHANDRA NANDI
July 18, 1949
SRI T D RAMAYYA PANTULU, INDUSTRIAL TRIBUNAL FOR ENGINEERING FIRMS AND TYPE FOUNDRIES Vs. KUTTY AND RAO (ENGINEER) LTD
January 21, 1949
SRIDHAR KRISHNARAO DATE Vs. CROWN
March 10, 1949
SRIPADA SAMBASIVA RAO Vs. KAKI VENKATASURYANARAYANAMURTHY
August 25, 1949
SUBBA NAICKER Vs. NALLAMMAL
July 15, 1949
SUDARSAN DAS Vs. RAM KIRPAL DAS
November 21, 1949
SUKA Vs. KING
November 22, 1949
SUKHDEO AHIR Vs. BALDEO AHIR
January 6, 1949
SUMATIBAI WAMAN KIRTIKAR Vs. ANANT BALKRISHNA SHIRGAONKAR
February 22, 1949
SWARNA RAJAMMA Vs. THOTA VENKIAH
February 28, 1949
T A MENON Vs. KPPARVATHI AMMAL
October 5, 1949
T A MENON Vs. KING (LORD REID)
November 7, 1949
T C A ANANDALWAR Vs. SECOND JUDGE, COURT OF SMALL CAUSES
February 15, 1949
T G VARADARAJULU NAIDU Vs. KJNARAYANASWAMI NAIDU ALIAS LAKSHMINARAYANA NAIDU
July 8, 1949
T GANAPATHIA PILLAI Vs. NSOMASUNDARAM PILLAI
August 19, 1949
T R GOVINDARAJA MUDALIAR Vs. SARAVANA MUDALIAR
January 20, 1949
T S SESHACHARIAR Vs. TSPATTAMMAL
March 14, 1949
T S SIVAPRAKASA MUDALIAR Vs. KMSAMARAPURI
March 31, 1949
TAN TECK NEO Vs. GEORGE TAN
October 12, 1949
TANSUKHRAI M KARUNDIA Vs. OFFICIAL LIQUIDATOR, ANDHRA PAPER MILLS CO, LTD, (IN LIQN)
February 16, 1949
TAQI MIRZA Vs. REX
June 20, 1949
THANGASAMI PILLAI BY AGENT GANAPATHI NADAR Vs. DHANABAGYAMMAL
July 29, 1949
THATHI NAICKER Vs. CO-OPERATIVE SOCIETY, THROUGH ITS PRESIDENT, NALLAMA NAICKER
January 24, 1949
THAYYAL Vs. BAGGYATHAMMAL
February 18, 1949
THERUVATH VITTIL MUHAMMADUNNY Vs. MELEPURAKKAL UNNIRI
February 10, 1949
THIRUVENDIPURAM DORAIRAJAM NAYANIM VARU Vs. VEMASWAMI RAMA NAIDU
July 7, 1949
THOTA CHINA SUBHA RAO Vs. MATTAPALLI RAJU
May 10, 1949
TIRUCHENDUR SIVATHWAJA MATAM THROUGH HUQDARS Vs. SAMI BHATTAR
February 4, 1949
TIRUCHENDUR SRI SUBRAMANIASWAMI TEMPLE Vs. PRAMASWAMI PILLAI
November 17, 1949
TIRUCHENDUR SRI SUBRAMANIASWAMS TEMPLE Vs. P RAMASWAMIA, PILLAI
November 17, 1949
TIRUMALAI AIYANGAR Vs. ARUNACHALA THEVAR
January 19, 1949
TUMAHOLE BERENG Vs. KING
January 13, 1949
TUNNI LAL PATHAK Vs. SHANKER LAL PARBATIA
February 16, 1949
TURLAPATY RAJESWARA RAO Vs. KAMARAJUGADDA RANGAMMA
February 8, 1949
UDIPI MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONER, T HARICHANDRA RAO Vs. KVASUDEVACHARYA
August 4, 1949
UNITED PROVINCES GOVERNMENT Vs. SRI HAR NATH
January 17, 1949
URDU DAILY NEWSPAPER PRATAP Vs. CROWN
April 5, 1949
V M R MALAIPERUMAL PILLAI Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
April 12, 1949
V RM KM M KULANDAIVELAN CHETTIAR Vs. OFFICIAL RECEIVER OF SOUTH ARCOT
July 28, 1949
V VENUGOPAL NAIDU Vs. THIRD JUDGE OF SMALL CAUSES COURT
January 21, 1949
VARREY TULASAMMA Vs. NANDULA BUCHIRAMAIAH
January 20, 1949
VARRY MUTYALAMMA ALIAS MURTYALU Vs. DASARY NARAYANASWAMY
March 4, 1949
VASAVATTULA SARABHAMMA Vs. VASAVATTULA PEDA VEERANNA
April 8, 1949
VEDAKUMPPRATH PILLAI S SON MUTHU Vs. KULATHINKAL KUPPAN S SON NARAYANAN
October 13, 1949
VEERAMREDDI SUBBARAMI REDDI ALIAS BALAKRISHNA REDDI Vs. VEERAMREDDI SANKARAMMA
August 10, 1949
VELAVALA SUBBAYYA Vs. GAZULA BAPAYYA
September 1, 1949
VELICHETI ACHUTARAMAYYA Vs. VELICHETI SATYANARAYANA
April 6, 1949
VELLINGIRI NAICKEN Vs. SREE PATTESWARASWAMI DEVASTHANAM BY ITS MANAGING TRUSTEES, SBEEMIAH CHETTIAR
March 7, 1949
VEMASANI NARASAMMA Vs. VEMASANI RAMA NAIDU
March 16, 1949
VEMURI PARANDHAMIAH Vs. RNARASIMHA RAO
April 14, 1949
VENKATARAMA AYYANGAR Vs. THULASI AMMAL
October 26, 1949
VENKATASWAMI NAIDU Vs. MUNIAPPA MUDALIAR
April 18, 1949
VENKTRAPRAGADA VIRARAGHAVA RAO Vs. SRI RAO BAHADUR MOTHEY NARASIMHARAO ZAMINDAR GARU
April 20, 1949
VENNETI SUNDARA RAMA RAO Vs. CHAMARTI SATYANARAYANAMURTI BEING MINOR BY NATURAL FATHER AND GUARDIAN CHAMARTI BULLI VENKATARAO
April 5, 1949
VIJAYSINGRAO BALASAHEB SHINDE DESAI Vs. JANARDANRAO NARAYANRAO SHINDE DESAI
March 29, 1949
VISHWANATH MAHADEV ADHIKARI Vs. KRISHNAJI RAMACHANDRA BODAS
June 20, 1949
WESTERN INDIA AUTOMOBILE ASSOCIATION Vs. INDUSTRIAL TRIBUNAL
March 30, 1949
WILLIAM YACHUK Vs. OLIVER BLAIS CO LTD
April 11, 1949
YAJJU ADINARAYANA Vs. GURALA JAGANNADHA RAO
February 15, 1949
YUSOFALLI MULLA NOORBHOY Vs. KING
May 30, 1949
YUSUF H ABBAS Vs. BHAGWANDAS PNANGPAL
March 11, 1949
ZAKKA PATTALHIRAMI REDDI Vs. MENAKUR BALARAMI REDDI
November 22, 1949
ZENA GLADYS FREEMANTLE Vs. HERBERT CHARLES FREEMANTLE
July 20, 1949