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Case Index
Title
Date
FATE MUHAMMAD KHAN TIWANA Vs. THE CROWN AND ANR
February 22, 1949
GHULAM GHAUS S/O AKBAR SHAH Vs. MT SAJJADA BEGUM AND ORS
June 21, 1949
GHULAM MUHAMMAD S/O LAKHA Vs. GHULAM MUHAMMAD S/O SHAHABAL KHAN AND ORS
January 26, 1949
IMAM DIN AND ORS Vs. MT FAZLAN
June 10, 1949
IN RE: CO-OPERATIVE CAPITAL PRESS; SHER MUHAMMAD, KEEPER OF CO-OPERATIVE PRESS Vs. THE CROWN
June 10, 1949
IN RE: NAYA ZAMANA NEWSPAPER; M ABDULLAH MALIK Vs. THE CROWN
June 10, 1949
K B MUHAMMAD ABDUL ROHIM KHAN AND ORS Vs. HUSSAING AND ORS
February 17, 1949
KARAM ALI AND ORS Vs. RAJA AND ORS
January 17, 1949
KARAM ILAHI Vs. MUHAMMAD BASHIR AND ORS
January 19, 1949
KHUDA BAKHSH Vs. MUHAMMAD HUSSAIN AND ORS
February 14, 1949
MAJID Vs. GUL MUHAMMAD AND ORS
June 16, 1949
MIRU AND ANR Vs. NUR MUHAMMAD AND ORS
June 13, 1949
MOIZ UD-DIN Vs. UTTAM CHAND
March 29, 1949
MT NUR NISHAN AND ORS Vs. FAZAL DAD AND ORS
February 22, 1949
MUHAMMAD ALI Vs. THE CROWN
February 24, 1949
MUHAMMAD ASLAM Vs. THE CROWN
February 16, 1949
MUHAMMAD KHAN S/O ALI SHER AND ORS Vs. THE CROWN
January 19, 1949
MUHAMMAD SHAFI Vs. THE CROWN
June 10, 1949
MUHAMMAD SHAFI, ADVOCATE Vs. CHOUDHARY QADIR BAKHSH, MAGISTRATE, 1ST CLASS
March 7, 1949
ROSHAN LAL AND ORS Vs. MOHAMMAD AFZAL AND ORS
April 11, 1949
SULTAN ALI NANGHIANA S/O MUHAMMAD ALI Vs. NUR HUSSAIN
January 17, 1949
TAHIR SHAH AND ORS Vs. KANDA AND ORS
June 20, 1949
THE CROWN Vs. AMIN-UD-DIN SAHRAHI AND ANR
March 16, 1949