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Case Index
Title
Date
AMAR NATH Vs. V. NATHOO RAM, DECREE-HOLDER AND ANR.
November 23, 1949
AMAR SINGH AND OTHERS Vs. LAL SINGH AND ANOTHER
August 12, 1949
AMAR SINGH THAKAR SINGH Vs. CROWN
January 18, 1949
AMIR CHAND Vs. CROWN
August 2, 1949
AMRU RAKHA Vs. CROWN
October 11, 1949
CHANDAN Vs. CROWN
November 14, 1949
CHAS J WEBB SONS AND CO INC PHILADELPHIA Vs. COMMISSIONER OF INCOME TAX
July 21, 1949
CHHAJU RAM AND OTHERS Vs. SURINDAR KUMAR AND OTHERS
August 16, 1949
COMMISSIONER OF INCOME TAX Vs. JANKIDAS KALURAM
April 27, 1949
CROWN Vs. NARU LACHHMAN
December 29, 1949
DARBARA SINGH Vs. CROWN
January 8, 1949
GAINDA LAL SHARMA Vs. BISHAMBER NATH KUMAR
January 7, 1949
GURNAM SINGH Vs. DATTO
August 20, 1949
GYANENDRA KUMAR JAIN Vs. CROWN
September 22, 1949
HAR TIRATH SINGH Vs. CROWN
November 22, 1949
HARBILAS Vs. CROWN
December 1, 1949
HARI KISHEN Vs. AMAR NATH
October 18, 1949
HARJIT KAUR Vs. CROWN
December 14, 1949
HARNAM SINGH Vs. CROWN
November 29, 1949
HAZURA SINGH HARI SINGH Vs. CROWN
August 9, 1949
HIRA LAL AND ANR. Vs. MT. AMRI AND ANR.
October 12, 1949
INDAR SINGH Vs. HAZARA SINGH
August 9, 1949
J. WEBB SONS AND CO. INC., PHILADELPHIA Vs. THE COMMISSIONER OF INCOME TAX, EAST PUNJAB AND DELHI
July 21, 1949
JAGMAL RAJA Vs. CROWN
September 6, 1949
JANDA RUBBER WORKS LIMITED Vs. INCOME TAX OFFICER
December 29, 1949
K S JAVARI Vs. BHAGWAT PARSHAD MANGLA
October 28, 1949
KARTAR KAUR BELA SINGH Vs. CROWN
January 10, 1949
KASHMIRA SINGH Vs. CROWN
January 24, 1949
KHALIFA JANKI DAS Vs. IMPERATOR
December 30, 1949
KIRPA RAM JAGAN NATH Vs. THAKAR HANS RAJ
March 9, 1949
MEHNGA BUTA Vs. CROWN
August 9, 1949
MEHNGA SINGH KISHAN CHAND Vs. CROWN
May 3, 1949
NATHU RAM V GODSE Vs. CROWN
March 24, 1949
NEW GARAGE LTD Vs. KHUSWANT SINGH
November 29, 1949
PAKHAR SINGH Vs. CROWN
May 19, 1949
PRITAM SINGH Vs. CROWN
November 29, 1949
PT. BEHARILAL AND ORS. Vs. RAGHUNATH GIR AND ORS.
November 23, 1949
RAM CHANDRA MUNNA LAL Vs. COMMISSIONER OF INCOME TAX
April 19, 1949
RAM DASS Vs. HARI SINGH AND ORS.
August 5, 1949
RAM RUP Vs. CROWN
November 4, 1949
REGISTRAR OF THE HIGH COURT OF EAST PUNJAB Vs. N M PATNAIK DEPUTY SECRETARY MINISTRY OF LABOUR GOVERNMENT OF INDIA
December 5, 1949
RURA RAM Vs. DIVISIONAL SUPERINTENDENT, N W RLY, LAHORE
April 6, 1949
S. GAJINDER SINGH Vs. BRIJ LAL CHOWDHURY AND ORS.
August 30, 1949
S.B. BANJIT SINGH AND ANR. Vs. S. SANTOKH SINGH RAIS AND ORS.
December 20, 1949
SADHU RAM AND ORS. Vs. CROWN
May 26, 1949
SHEO RAM Vs. JHABAR
August 29, 1949
SIRI LALL RAM KANSHI RAM Vs. CROWN
December 1, 1949
SIRI NARAIN Vs. EHSAN ELLAHI
September 12, 1949
SITA RAM Vs. CROWN
May 12, 1949
SM KARTAR KAUR Vs. CROWN
January 10, 1949
SUNSHINE SOAP AND Vs. LEVER BROTHERS INDIA LTD.
July 18, 1949
TARO BUR SINGH Vs. CROWN
January 11, 1949
VIR SINGH BUTA SINGH Vs. CROWN
November 23, 1949