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Case Index
Title
Date
ABDUL LATIF Vs. ABDUL SAMAD
November 28, 1949
AKLOO MIA Vs. STATE
January 17, 1949
AMBOR ALI Vs. NICHAR ALI
December 7, 1949
ARAVINDA SARMA AND ORS Vs. PAYODHAR BARUA AND ORS
April 12, 1949
BADRINARAIN KANU Vs. MAISAN MANIPURINI
April 27, 1949
BELUMANI NATH AND ANR Vs. RAMESH CHANDRA NATH
December 22, 1949
BENOY BHUSAN CHAKRAVARTY Vs. GOVERNMENT OF ASSAM
July 8, 1949
BHOLANATH SARMA Vs. KING
May 27, 1949
BIRESWAR BANERJEE AND ANR Vs. SADHIRAM ATOI
July 22, 1949
BOLORAM KUMAR Vs. DANDIRAM KUMAR
June 3, 1949
DEPUTY COMMISSIONER Vs. UPENDRA SARAN SANYAL AND ORS
August 4, 1949
DIGHOLA AHOM AND ORS Vs. KING
July 22, 1949
GANPATRAI AGARWALLA Vs. STATE
November 16, 1949
GAYANATH MANDAL Vs. DHRUBA HAZARIKA
December 22, 1949
GOPI KANTA BHUIYA Vs. KALIKANTA BHATTACHARJYA
July 22, 1949
GOVT. Vs. LAKHI KANTA MEDHI
February 11, 1949
HANUMAN BOX AGARWALLA Vs. BIBHUTI PROSAD SINGH
August 8, 1949
HARIPADA DEY Vs. DEPUTY COMMISSIONER
November 18, 1949
JAINUR ALI Vs. CHAFINA BIBI
May 2, 1949
JAJNESWAR NATH Vs. JARMA SINGH
August 23, 1949
JESRAJ TILAKCHAND LABHCHAND Vs. JESRAJ TILAKCHAND LABHCHAND
August 24, 1949
JOYGNORAM PATWA Vs. DAYARAM DAS
May 5, 1949
JOYGOVINDA PROSAD SHAH Vs. DWARIKA PROSAD SHAH
May 16, 1949
JOYNAL HUSSAIN Vs. STATE
November 16, 1949
JUDHABIR CHETRI Vs. KING
May 23, 1949
JYOTIRINDRA NARAYAN SINGH CHOWDHURY Vs. PURNA CHANDRA SAHA
December 22, 1949
KANAKESWAR BORA Vs. ASATU KALITA
November 21, 1949
KANTESWAR CHOWDHURY Vs. PROVINCE OF ASSAM
November 22, 1949
KASIM ALI AND ANR Vs. THE KING
November 21, 1949
KEHO BAM HAZARIKA Vs. GOVERNMENT OF ASSAM
December 21, 1949
KHAGENDRA NARAYAN DEB Vs. RANEE PURNIMA DEBI
November 15, 1949
KING Vs. AMIR HUSSAIN
February 21, 1949
KING Vs. KALICHARAN PAL
January 17, 1949
KRISHNA KANTA SARMA Vs. BHUBAN PRIYA DEBI
April 27, 1949
KRISHNA PRASANNA CHAKRAWARTY Vs. JAN MAHAMMAD
February 21, 1949
KRISHNADATTA BUJARBARUA Vs. SINDHURAM CHOUDHURY
December 13, 1949
LAKSHMIDHAR GOSWAMI Vs. UPENDRA NATH SEN
March 15, 1949
MUKHARAM SINGH Vs. STATE
February 28, 1949
MUNGILAL AGARWALLA Vs. HANUMANBAKSH AGARWALLA
December 21, 1949
MUZAFAR SHEIK Vs. JAHURUDDIN SHEIKH
December 16, 1949
NARAYAN BEDIA Vs. DAMBARUNATH BARGOHAIN AND ORS
June 23, 1949
ONKARMAL AGARWALLA Vs. TULSINATH GOGOI
November 15, 1949
PAHARATDIN AHMED Vs. BHATTI BANGAON
August 22, 1949
PRASANNA RAM PATHAK Vs. BALABOX AGARWALLA
November 18, 1949
PREMESWAR DAS Vs. MADHAB CHANDRA DAS AND ORS
April 8, 1949
PROVINCE OF ASSAM Vs. LAKHI NAYAK AND ORS
July 18, 1949
PURNAMAL AGARWALA Vs. KING
February 10, 1949
RAFIQUDDIN Vs. MUKLUSA BIBI
November 25, 1949
RAGHUNATH SARMA Vs. MANAN SINGH
February 10, 1949
RAHIMUDDIN CHOUDHURY Vs. NAYAN CHAND DAS
August 5, 1949
RAJA BHAIRABENDRA NARAYAN DEB Vs. KUMAR PUNYENDRA NARAYAN DEB
July 15, 1949
RIKHOBRAM KALITA Vs. NALINI KANTA DAWKA
December 2, 1949
ROSMAT ALI AND ORS Vs. BIGARU MANDAL AND ORS
August 5, 1949
S DAS GUPTA Vs. DEPUTY COMMISSIONER, GOALPARA
August 4, 1949
SAMPATLAL KESHAN Vs. BALIPRASAD SHAH
June 3, 1949
SHABONG Vs. LASUBON SHABONG
November 30, 1949
SOMESWAR CHAUDHURY Vs. PROVINCE OF ASSAM
June 29, 1949
SONARAM NOKMA Vs. JORAN NOKMA
November 28, 1949
STATE Vs. KARTIK CHANDRA
May 10, 1949
SURENDRA DAS Vs. BHOLA PRASAD KAIRI AND ORS
August 5, 1949
SURIYA KUMAR DHAR Vs. GIRISH CHANDRA GHOSE
March 17, 1949
SURYANARAYAN AGARWALLA Vs. MAHESWAR KEOL
December 22, 1949
TARUN SEN DEKA AND ORS Vs. STATE
January 20, 1949
THIRAI DOLOI Vs. SINGHESWAR CHUITIA
December 16, 1949