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Case Index
Title
Date
ABANI MOHAN MUKERJEE Vs. BISWANATH MUKHERJEE AND OTHERS
September 9, 1949
ABDOOLA HAROON Vs. CORPORATION OF CALCUTTA
May 13, 1949
ABDUL HASHEM Vs. BALAHARI MONDAL
February 8, 1949
ABDUL MAJID Vs. KING
September 12, 1949
ABDUL SAMMAD Vs. JITOO CHOWDHURY
May 12, 1949
ABINASH @ AMBARISH CHANDRA ROY Vs. S.C. SREEMANI
November 15, 1949
ADELINE MAUDE ELLANOR CATCHICK NEE ROBERTSON Vs. SUNDERLAL DAGA
August 18, 1949
ADITYA KUMAR RAY Vs. DHIRENDRA NATH MANDAL
July 18, 1949
AHMED HOSSEIN Vs. CHEMBELLI
April 12, 1949
AKHIL RANJAN DAS GUPTA Vs. B.N. BISWAS
December 16, 1949
AKSHOY KUMAR BOSE Vs. SUKUMAR DUTTA
April 7, 1949
AMARENDRA LAL KHAN Vs. AJODHYA KHAN
August 24, 1949
AMARENDRA NATH GHOSE Vs. NILRATAN BAIDYA
February 11, 1949
AMULYA RATAN MUKHERJEE Vs. KANAK NALINI GHOSE
June 21, 1949
ANILA BALA DEVI Vs. CHAIRMAN, KANDI MUNICIPALITY
November 21, 1949
ASGARALI AND OTHERS Vs. DINANATH KUMAR AND OTHERS
September 8, 1949
ASHUTOSH BHADRA Vs. JATINDRA MOHAN SEAL
August 23, 1949
ASHUTOSH HAIT Vs. INDRA HAIT
January 14, 1949
ASHUTOSH ROY AND ANR. Vs. THE CORPORATION OF CALCUTTA
May 3, 1949
B A SHERVASHIDZE Vs. GOVT OF WEST BENGAL
January 12, 1949
BABULAL DHANDHANIA Vs. MESSRS. GAUTTAM AND CO.
August 12, 1949
BABURAM AGARWALLA Vs. JAMUNADAS RAMJI AND CO
December 1, 1949
BADRIDAS GOENKA,- ACCUSEDS Vs. CORPORATION OF CALCUTTA
September 15, 1949
BAJRANG LAL LADURAM Vs. AGARWAL BROTHERS
August 19, 1949
BAJRANGLAL LADURAM Vs. GANESH COMMERCIAL CO LTD
August 4, 1949
BALABUX DAROLIA Vs. KING
November 25, 1949
BALARAM MANDAL Vs. SAHEBJAN GAZI
July 22, 1949
BAMESWAR BAMDEV SHIVA Vs. ANATH NATH MUKHERJEE
May 11, 1949
BANKIM CHANDRA, PAIRA Vs. ANAND BAZAR PATRIKA
September 8, 1949
BASANT LAL SAHA Vs. P. C. CHAKARVARTY
August 10, 1949
BASANTA LAL Vs. COMRS FOR THE PORT OF CALCUTTA
December 16, 1949
BASANTLAL JAGATRAMKA Vs. DOMINION OF INDIA
November 29, 1949
BASED SHEIKH Vs. KING
November 4, 1949
BEJOY DUTTA Vs. KING
March 23, 1949
BENGAL CENTRAL BANK LTD Vs. BEZON AND CO
August 24, 1949
BENGAL JUTE MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX
May 5, 1949
BENODE BEHARY ROY Vs. GENERAL ASSURANCE SOCIETY LTD.,
July 5, 1949
BENOY SHANKAR DHANDANIA Vs. CHOTEYLAL DHANDANIA
March 31, 1949
BHAGABATI DEVI Vs. BHOLANATH BANERJEE
November 14, 1949
BHOLANATH CHATTERJEE Vs. CHANDRA SHEKHAR BHATTACHERJEE
September 2, 1949
BHOLAPROSAD LALA Vs. THE KING
January 6, 1949
BHULAN SINGH Vs. GANENDRA KUMAR ROY CHOWDHURY
August 23, 1949
BHUPATI GHOSH Vs. KING
November 23, 1949
BHUPENDRA KISHORE ACHARJYA Vs. KESHAB SANKAR ROY
February 11, 1949
BHUPENDRA NATH MUKHERJEE AND ANR. Vs. JYOSIT MOOKERJI AND ORS.
September 21, 1949
BIBHUTI BHUSAN Vs. SURENDRA MOHAN LAHIRI
July 18, 1949
BIMALA BALA DEBI WIDOW OF NIL KRISHNA BANERJEE SINCE DEAD Vs. KHOKA PARUI
August 12, 1949
BINAPANI DEVI Vs. SURENDRA NATH HALDAR AND ANOTHER
August 19, 1949
BIPIN BEHARI RAY Vs. RAKHAL KRISHNA HAZRA
December 20, 1949
BIRENDRA NATH ROY Vs. SUKUMARI BAKSHI
February 7, 1949
BISHAN SINGH Vs. RAM NAGINA SINGH
August 23, 1949
BISSEN SINGH Vs. PRAMESWARI SINGH
July 7, 1949
BISSEN SINGH, Vs. JUMAN
July 7, 1949
BOTO KRISHNA GHOSE Vs. AKHOY KUMAR GHOSE AND OTHERS
September 9, 1949
BUDHU MOHAN Vs. CORPORATION OF CALCUTTA
November 28, 1949
CALCUTTA AGENCY LTD Vs. COMMISSIONER OF INCOME TAX
September 9, 1949
CAPT A C SMYTH Vs. HANNAH SMYTH
March 11, 1949
CHAIRMAN OF THE DISTRICT BOARD Vs. BAGALA KUMAR CHATTERJEE
May 12, 1949
CHAMPA DEVI Vs. BABULAL GOENKA
December 9, 1949
CHINTAHARAN GHOSE Vs. GUJARADDI SHEIK
September 2, 1949
COMMISSIONER OF INCOME TAX Vs. ASHALATA DEVI
September 1, 1949
COMMISSIONER OF INCOME TAX Vs. PULIN BEHARI DEY
September 1, 1949
COMMISSIONER OF INCOME TAX Vs. PIGGOT CHAPMAN AND CO
February 22, 1949
COMMISSIONER OF INCOME TAX Vs. SARAT CHANDRA BOSE
August 25, 1949
COMMISSIONER OF INCOME TAX Vs. N C MANDAL
April 11, 1949
COMMISSIONER OF INCOME-TAX CENTRAL Vs. DUDWALA
August 31, 1949
COMMR OF INCOME TAX Vs. GLOBE THEATRES LTD
September 2, 1949
CORPORATION OF CALCUTTA Vs. RADHAKRISHNA DEV
January 6, 1949
CORPORATION OF CALCUTTA Vs. KRISHNA CHANDRA SIL- COMPLAINANT-OPPOSITE PARTY
November 30, 1949
CORPORATION OF CALCUTTA Vs. BHUPAL CHANDRA SINHA AND ANOTHER
December 15, 1949
CORPORATION OF CALCUTTA - COMPLAINANT Vs. SUB POST MASTER, DHARAMTOLA POST-OFFICE
April 7, 1949
DAWOO DOYAL KOTHARI Vs. GIRIDHARI LAHA
March 22, 1949
DEBENDRA NATH DUTT Vs. SM. SATYABALA DASI AND OTHERS
September 30, 1949
DOMINION OF INDIA Vs. GOBORDHANDAS SHROFF
February 11, 1949
DOMINION OF INDIA Vs. M/S. R.C.K.C. NATH AND CO., KHULNA
December 5, 1949
DOMINION OF INDIA Vs. HIRALAL BOTHRA
May 12, 1949
DWARKADAS AND CO Vs. DALURAM GOGANMULL
August 30, 1949
DWIJENDRA NATH MUKHERJEE Vs. PROMODE KISHORE MONDAL
June 16, 1949
E W EVANS Vs. STELLA BENJAMIN
January 17, 1949
EAST INDIA PROSPECTING SYNDICATE Vs. COMMISSIONER OF EXCESS PROFITS TAX
April 8, 1949
EJAHAR MOLLAH Vs. GOLAM ROBBANI
September 15, 1949
ESRALI MOLLA AND OTHERS Vs. ADHIR KUMAR SAHA AND OTHERS
December 14, 1949
EXPRESS DAIRY LTD. Vs. CORPORATION OF CALCUTTA
August 10, 1949
EZRA PROPRIETARY ESTATES LTD Vs. COMMISSIONER OF INCOME TAX
April 12, 1949
FEDERATION BANK OF INDIA LTD Vs. HANUTMAL BOID
August 9, 1949
GADADHAR DEY Vs. SM RANI BALA DASI
June 30, 1949
GAJENDRA DUARY- ACCUSEDS Vs. KING
November 15, 1949
GANGADHAR RAM CHANDRA, A FIRM Vs. DOMINION OF INDIA
September 9, 1949
GANGAMOYEE DEY Vs. MANINDRA CHANDRA NUNDY
March 10, 1949
GHEWARCHAND RAMPURIA Vs. SHIVA JUTE BAILING LTD.
November 18, 1949
GOBARDHAN BANERJEE Vs. SUKHAMOY
May 13, 1949
GOLAM RAHMAN Vs. KING
August 12, 1949
GOODS OF BORENDRA NATH MITTER AND SUDHIRENDRA NATH MITTER Vs. ARUNENDRA NATH MITTER
February 8, 1949
GOPAL KHAITAN Vs. KING
May 9, 1949
GOPESH CHANDRA PAL Vs. NIRMAL KUMAR DAS GUPTA
August 12, 1949
GORACHAND DAS Vs. NITAI DAS
July 6, 1949
GOUR CHAND MALICK Vs. PRADYUMNA KUMAR MULLICK
April 7, 1949
GOUR MOHAN ROY AND OTHERS Vs. SAILENDRA NATH SAHA CHOWDHARY
July 27, 1949
GOURI SANKAR SINGHA ROY AND OTHERS Vs. PRAFULLA BEHARI SINGHA ROY AND OTHERS
November 23, 1949
GOVERNOR Vs. CORPORATION OF CALCUTTA
March 30, 1949
GUL BAHAR Vs. W.E. FARQUHAR
June 22, 1949
HAFIZUL EKBAL Vs. GOPAL SARDAR
January 17, 1949
HAKIR MAHAMED Vs. ABDUL MAJID
November 18, 1949
HARE KRISHNA RANA Vs. JAMINI SUNDARI DASSI
August 18, 1949
HARENDRA NATH Vs. SM. DAKHYAMONI DASSI
November 30, 1949
HARIMOHAN DUTT Vs. C K SEN AND CO LTD
April 8, 1949
HARIT KRISHNA DEB Vs. ANIL KRISHNA DEB
January 12, 1949
HAZI MAHAMMAD EKRAMAL HAQUE Vs. PROVINCE OF BENGAL
July 27, 1949
HOOGHLY BANK LTD., CALCUTTA Vs. MAHENDRA NATH MUKHOPADHYAYA AND OTHERS
December 2, 1949
IN RE: AMBICA TEXTILES LTD. Vs. STATE
February 9, 1949
IN RE: MAHALUXMI COTTON MILLS LIMITED Vs. STATE
May 13, 1949
IN RE: SAPTAHA A BENGALI BI-WEEKLY NEWSPAPER; IN RE: BENOY KUMAR CHATTOPADHYAYA Vs. STATE
August 30, 1949
IN RE: TRIPURA MODERN BANK LIMITED; HER HIGHNESS MAHARANI REGENT MOHADEBI OF TRIPURA Vs. STATE
April 26, 1949
INDIAN HOMEOPATHIC MEDICAL ASSOCIATION, CALCUTTA AND OTHERS Vs. KANAI LAL PAL AND ANOTHER
December 16, 1949
ISWAR GOPINATH DEB THAKUR Vs. KAMESWAR NATH
November 17, 1949
J.H. AMROON Vs. R. SASSOON
February 7, 1949
J.M. COHEN Vs. THE KING
January 21, 1949
JAHNABI PROSAD BANERJEE Vs. BASUDEB PAUL
September 5, 1949
JAINARAIN Vs. GOVERNOR GENERAL OF INDIA REPRESENTING THE B AND A RLY
January 18, 1949
JAMUNA PROSAD Vs. MOTILAL SANTHALIA
August 9, 1949
JATINDRA MOHAN DAS Vs. KHITIPATHINATH MITRA
August 17, 1949
JATINDRA NATH Vs. MANINDRA NATH- COMPLAINANT-OPPOSITE PARTY
November 21, 1949
JHAJHARIA BROS LTD Vs. COMMISSIONER OF INCOME TAX
August 26, 1949
JITENDRA NATH SARCAR Vs. BISWANATH BAGCHI
January 10, 1949
JUBILEE BANK LTD., CALCUTTA Vs. SM. SANTIMOYEE DEBI AND OTHERS
December 22, 1949
JUDHISTHIR CHANDRA ADAK Vs. P.R. MUKHERJEE
November 4, 1949
KALIPADA DAS Vs. KING
May 2, 1949
KALLY NATH DUTTA Vs. SHEW BUX MOHATA
July 19, 1949
KAMLA PANDEY Vs. KING
June 23, 1949
KARTIK CHANDRA PAL Vs. DIBAKAR BHATTACHARJEE
February 24, 1949
KASHI PROSAD AGARWALLA Vs. H W JONES
May 2, 1949
KEDAR NATH MUKHERJEE AND OTHERS Vs. SREE SREE ISWAR KALIMATA OF KALIGHAT AND OTHERS
December 20, 1949
KEDARNATH BHATTACHARJEE Vs. MAHENDRANATH KUNDU
September 9, 1949
KETAKI RANJAN BANERJEE AND OTHERS Vs. BIPRADAS MUKHERJEE
August 8, 1949
KHAGENDRA NATH Vs. THANDARAM SAMANTA
March 1, 1949
KHORSHED ALI- ACCUSEDS Vs. KING
December 2, 1949
KING Vs. ALFRED DCRUZ
December 12, 1949
KRISHNA CHANDRA KABIRAJ AND OTHERS Vs. SANKARSAN KABIRAJ AND OTHERS
August 26, 1949
KRISHNA CHARAN GUIN Vs. GOVERNOR
July 8, 1949
KUNJA BEHARI BARMAN Vs. MRITUNJOY PROSAD ROY CHOUDHURY
September 1, 1949
LALMOHAN SINGH Vs. KING
November 7, 1949
M A DAVAR Vs. AHMAD ALI KHAN
November 22, 1949
MANIKLAL SHAH Vs. HIRALAL SHAW
March 9, 1949
MANSAD MONDAL Vs. KING ON THE COMPLAINT OF BAIDYA NATH CHOUDHURY
November 21, 1949
MATLEB SK. Vs. KING
February 9, 1949
MAYA DEBI Vs. RAJLAKSHMI DEBI
May 2, 1949
MESSRS BADRUDDIN Vs. CORPORATION OF CALCUTTA
November 9, 1949
MIHIRLAL Vs. PANCHKARI SANTRA AND OTHERS
December 15, 1949
MOHAMMAD MATEEN Vs. BAIJNATH BAJORIA
December 2, 1949
MOHAMMED AMIN BROS LTD Vs. DOMINION OF INDIA
September 13, 1949
MOHAMMED SIDDIQ Vs. MOHAMED AKBAR
July 14, 1949
MOHANLAL SEWLAL, A FIRM Vs. PROBODH KRISHNA SHOME
July 19, 1949
MOHINI MOHAN SAHA Vs. PROVINCE OF BENGAL
September 9, 1949
MOTILAL CHAKRAWARTY Vs. KING
May 3, 1949
MRITUNJOY DAS Vs. SABITRIMONI DASI
August 11, 1949
MRITYUNJOY GANGULY Vs. BHOLANATH GANGULY
November 16, 1949
MUBARAK HOSSAIN Vs. KING
December 8, 1949
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. JAGABANDHU BANERJEE
December 5, 1949
MURARI M MUKHERJEE Vs. PROKASH CH CHATTERJEE
March 10, 1949
NAGENDRA BALA HORE Vs. ISWAR DAKHINA KALIMATA THAKUR
September 13, 1949
NAGENDRA NATH BHOWMIK Vs. KING
May 4, 1949
NAGENDRANATH KARMAKAR Vs. JOTISH CHANDRA MUKHERJEE
January 19, 1949
NANI GOPAL DUTTA Vs. KSHITISH CHANDRA BANERJEE
April 26, 1949
NANILAL ROY Vs. SUNITI BALA DEBI
August 29, 1949
NARESH CHANDRA BOSE Vs. BHUPENDRA NARAYAN SINHA
May 12, 1949
NARESH CHANDRA BOSE Vs. SACHINDRA NATH DEB
January 24, 1949
NATIONAL INVESTMENT CO. LTD., CALCUTTA Vs. MOHENDRA NATH KUNDU AND OTHERS
September 20, 1949
NECHARUDDI SAFUI Vs. AYOD ALI
June 27, 1949
NIRODE MOHAN ROY Vs. CHARU CHANDRA MAZUMDAR
August 31, 1949
NOSSIBOLLA Vs. D STEPHENS
January 21, 1949
NRISINGHA PROSAD BOSE Vs. NIL RATAN SINGHA ROY
December 6, 1949
NRISINHA KUMAR SINHA Vs. SHYAM SUNDAR DEBANSHI
November 18, 1949
OSMA MISTRY Vs. ATUL KRISHNA GHOSH
June 29, 1949
PACHA ALIAS NARAN NASKAR Vs. KING
November 7, 1949
PANCHANAN CHAKRAVARTI Vs. HARISATYA BHATTACHARYYA AND ANOTHER
December 13, 1949
PANCHANAN DAS Vs. THE KING ON THE COMPLAINT OF UPENDRA NATH SAMANTA
August 25, 1949
PARESH CHANDRA BHOWMICK - COMPLAINANT Vs. USHARANJAN GHOSH- ACCUSED-OPPOSITE PARTY
July 20, 1949
PARUL BALA ROY Vs. SRINIBASH CHOWMAL
February 25, 1949
PASUPATI BANERJI Vs. THE KING
July 7, 1949
PHANI BHUSAN GHOSH Vs. SIBAKALI BASU
January 20, 1949
PRABHUDAS MULJI DOSHI Vs. GOVERNOR-GENERAL OF INDIA IN COUNCIL
August 11, 1949
PRAN KRISHNA DAS Vs. SHYAM SUNDAR SARKAR
June 22, 1949
PREMANANDA Vs. DHIRENDRA NATH GANGULY
December 14, 1949
PROVASH KUMAR BOSE Vs. KING
January 25, 1949
PROVAT KUMAR KAR- ACCUSEDS Vs. WILLIAM TREVELYAN CURTIES PARKAR
September 12, 1949
PROVINCE OF BENGAL Vs. AMULYA DHON ADDY
September 2, 1949
PROVINCE OF WEST BENGAL Vs. BHOLANATH SEN
September 20, 1949
PROVINCE OF WEST BENGAL Vs. MIDNAPORE ZEMINDARY CO. LTD.
November 3, 1949
PURNA CHANDRA GHOSH Vs. CHIEF SECRETARY, GOVERNMENT OF WEST BENGAL
December 22, 1949
QUINN Vs. KESHAB CHANDRA MUKHERJEE
January 12, 1949
RABINDRA NATH DEB Vs. SUSHIL CHANDRA DEB
January 25, 1949
RADHA GOVINDA DUTTA Vs. SAILA KUMAR MUKHERJEE
November 22, 1949
RAJLAKSHMI DASI WO TULSI CHARAN DAS Vs. SUSILABALA DASI
February 9, 1949
RAJLAKSHMI DASSI Vs. BANAMALI SEN
April 1, 1949
RALYARAM MELARAM A FIRM Vs. KALURAM AGARWALLA
September 16, 1949
RAM CHANDRA DUTTA Vs. HARAN CHANDRA METE AND OTHERS
March 29, 1949
RAM KALPA KUNDU Vs. KASI NATH DUTTA
November 17, 1949
RAM KUMAR Vs. P C ROY AND CO INDIA LTD
May 5, 1949
RAM NAGINA SINGH Vs. GOVERNOR GENERAL IN COUNCIL
September 2, 1949
RAM PROTAP KAYAN Vs. NATIONAL PETROLEUM CO LTD
June 30, 1949
RAMBANDHU MISRA Vs. BRAHMANANDA LAIK
December 6, 1949
RAMESH CHANDRA BASU MAJUMDAR Vs. BROJENDRA NATH PAUL
January 28, 1949
RAMESWAR DAS BHIWANIWALLA Vs. BYOMKESH SAMANTA
November 11, 1949
RAMESWARLAL BAGLA Vs. BEZONJI BARJORJI NADADWALLA
April 7, 1949
RELIANCE DEVELOPMENT AND ENGINEERING LTD Vs. BHABANI CHARAN BANERJEE
December 22, 1949
RUBY GENERAL INSURANCE CO LTD Vs. COMR OF INCOME TAX
February 22, 1949
RUPENDRA DEB RAIKUT Vs. ASHRUMATI DEBI
April 25, 1949
S.C. MITTER Vs. THE KING
February 1, 1949
SACHINDRA NATH Vs. JADUNATH ROY
November 9, 1949
SADANANDA PYNE Vs. HARINAM SHA
September 16, 1949
SAILENDRA NATH SEN AUCTION PURCHASER Vs. SUDHANYA CHARAN DAS NAIYA
November 23, 1949
SAIRU SEIKH Vs. SHYAMLAL SARDAR
January 5, 1949
SANTOSH KUMAR DAS Vs. NRIPENDRA KUMAR RAY CHAUDHURI
April 7, 1949
SARAJU PRASHAD SINGH Vs. GANGAPROSAD SHAH
March 3, 1949
SAROJE BAEHINI Vs. STATE
January 12, 1949
SASADHAR GHOSE Vs. HARIHAR KAR
February 25, 1949
SASHI BHUSAN DEY Vs. RAI CHAND BURAL
March 16, 1949
SEKANDAR ALI Vs. JOY CHAND SERAOGI
September 1, 1949
SK OHID Vs. CROWN
November 18, 1949
SOVARANI ROY Vs. KING
November 11, 1949
SREENARAYAN MANSINGKA Vs. DURGA DUTT MISRA AND ORS.
March 16, 1949
SRIS CHANDRA NANDY Vs. ANNAPURNA RAY
November 4, 1949
SUBODH Vs. SUDHIR
March 16, 1949
SUCHANDRA KUMAR SAMANTA Vs. KING
September 12, 1949
SUDHINDRA NATH DUTT Vs. KING
April 12, 1949
SUPRINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. P. SEN AND ANR.
January 7, 1949
SURAJ JAN BIBEE Vs. BANKU BEHARY SAHA
September 8, 1949
SUSAMARANI DEBI Vs. UDAI CHAND MAHATAB
August 22, 1949
SUTLEJ COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
September 5, 1949
T. GUPTA CHAUDHURI Vs. MANMATHA NATH GHATAK
May 5, 1949
TALBOT AND CO Vs. HARICHARAN HALWASIYA
December 1, 1949
TAPESWARI Vs. SUKHARAJIA
March 16, 1949
TETRI Vs. RAM NEWAJ
November 23, 1949
THE KING Vs. DARBARILAL SHOW
June 21, 1949
TOBACCO MANUFACTURES INDIA LTD Vs. MARIAN STEWART
December 2, 1949
TOBARAK MONDAL Vs. KING
June 29, 1949
UDAY CHAND MAHATAB Vs. DIBAKAR SEN
August 24, 1949
UMESH CHANDRA PAL Vs. KING
September 15, 1949
UPENDRA NATH SINHA Vs. MAHARAJADHIRAJ OF BURDWAN
September 7, 1949
YAKUB SHEIKH Vs. KING
September 8, 1949