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Case Index
Title
Date
BABULAL AND ORS. Vs. RAMJI DAS
December 23, 1949
BHAGWANGIR MUKUNDGIR Vs. STATE
August 31, 1949
DULHAMMAL RIZUMAL Vs. ABDUL KADAR
April 9, 1949
FAKIRCHAND NANDRAM AND ANR. Vs. THE STATE
December 17, 1949
HARI NARAYAN Vs. RANI DEVI
December 5, 1949
HIDAYAT BEGAM Vs. STATE
October 24, 1949
HIRALAL KUNDANMAL Vs. CHHAGAMMAL KANTIYALAL
July 19, 1949
HUKAMCHAND MILLS LTD. Vs. DOMINION OF INDIA, REPRESENTING B.B. AND C.I. RAILWAY
February 28, 1949
HUKUMCHAND MISHRILAL MEHTA Vs. CHANDMAL BHAGWAN MEHTA
March 3, 1949
JAGANATH RUGHANATH Vs. CHHOD CHANSIRAM AND ANR.
September 5, 1949
JEETMAL MANCHHARAM Vs. STATE
August 25, 1949
JUGRAJSA CHUNILALSA Vs. UMRAO SINGH SIKDARSINGH AND ORS.
April 9, 1949
KHYALIRAM GOPAL PORWAD Vs. ONKARLAL CHUNNILAL AND ORS.
March 2, 1949
KORJI S/O SHIVLAL Vs. SATAN S/O SHIVLAL
March 4, 1949
LACHMAN TARACHAND AND ORS. Vs. BALAKRISHNA GANPAT MAHAJAN AND ORS.
April 2, 1949
LATEEF AHAMAD FAIZ MOHAMMAD Vs. STATE
January 15, 1949
M R DEO Vs. STATE
November 14, 1949
MOHAMMAD AMIR ABBASI Vs. NASURUDDIN AHMAD
June 20, 1949
MOHAMMAD ZAHURAL HUQUE Vs. STATE
January 8, 1949
NANDLAL Vs. KESHRIMAL AND ANR.
July 25, 1949
PRABHULAL Vs. PARWATIBAI
October 17, 1949
RAMCHANDRA KASTURCHAND Vs. DAULAT DURGA AND OTHERS
November 26, 1949
RAMCHANDRA NARAYANJI & ANOTHER Vs. RAMESHWAR BHAGWANDAS
November 17, 1949
SHALIGRAM KHEMRAJ Vs. STATE
April 5, 1949
SHIVARAM S/O TULSIRAM AND ANR. Vs. GANGABISAN S/O DEOKISAN
July 6, 1949
SHREEDHAR MAHADEO PARANJAPE Vs. STATE
April 9, 1949
STATE Vs. BALWANT SINGH ONKAR SINGH
June 27, 1949
STATE Vs. HIRALAL GANGARAM
October 7, 1949
STATE Vs. CHOGALAL NARAYAN
October 31, 1949
WAMAN SADASHIV KULKARNI Vs. STATE
August 13, 1949
ZETA NARSINGH AND ANOTHER Vs. STATE
October 19, 1949