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Case Index
Title
Date
A W KHAN Vs. ZAITUNBI
July 22, 1949
ABDUL RAHIM KHAN Vs. KING EMPEROR
January 20, 1949
AHSANUL HAQ Vs. KING-EMPEROR
January 27, 1949
ANIRUDDHA MITRA Vs. ADMINISTRATOR GENERAL BENGAL
April 5, 1949
BAHINABAI SHRAVAN PATIL Vs. KISANLAL KUNJILAL SHET
April 5, 1949
BAJRANG Vs. CROWN
October 3, 1949
BANK OF INDIA LTD Vs. OFFICIAL LIQUIDATOR
July 14, 1949
BEN MADHU Vs. BAI MAHAKORE
February 28, 1949
BENARES BANK LTD Vs. OFFICIAL ASSIGNEE
December 15, 1949
BHAGWANDAS Vs. KING
April 6, 1949
BHAURAO KARBHARI AWARE Vs. STATE OF MAHARASHTRA
September 27, 1949
BHIMAJI KRISHNARAO Vs. HANMANTRAO VINAYAK
June 27, 1949
BHOGILAL FULCHAND Vs. CHHANAJI BAKERJI THAKARDA
September 16, 1949
BHUBONI SAHU Vs. KING
February 17, 1949
BOMBAY GARAGE LTD Vs. INDUSTRIAL TRIBUNAL
February 15, 1949
BROACH CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
March 25, 1949
BROACH CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME-TAX
March 25, 1949
C S NATARAJA PILLAI Vs. C S SUBBARAYA CHETTIAR
November 22, 1949
CENTRAL GOVERNMENT OF INDIA Vs. CHHOTALAL CHHAGANLAL MODI
February 2, 1949
CHAMPAKLAL CHHABILRAI BHATT Vs. COMMONWEALTH ASSURANCE CO LTD
February 4, 1949
CHANDU LAL AGARWALLA Vs. KHALILUR RAHAMAN
November 14, 1949
CHUNILAL MAYACHAND AND CO Vs. A N L FERNANDES
September 19, 1949
COMMISSIONER OF INCOME TAX Vs. MYSORE IRON AND STEEL WORKS
March 18, 1949
COMMISSIONER OF INCOME TAX Vs. S N BHAYYA
March 25, 1949
COMMISSIONER OF INCOME TAX Vs. FINLAY MILLS LIMITED
March 25, 1949
COMMISSIONER OF INCOME TAX Vs. B B AND C I RAILWAY CO OPERATIVE MUTUAL DEATH BENEFIT
March 22, 1949
COMMISSIONER OF INCOME TAX Vs. KOLHIA HIRDAGARH COMPANY LIMITED
March 23, 1949
COMMISSIONER OF INCOME-TAX Vs. KOLHIA HIRDAGARH CO LTD
March 23, 1949
COMMISSIONER OF INCOME-TAX Vs. B B AND C I RAILWAY CO-OPERATIVE MUTUAL DEATH BENEFIT SOCIETY FOR INDIAN
March 22, 1949
COMMISSIONER OF INCOME-TAX CENTRAL Vs. NAZIR AND SONS
March 23, 1949
CORPORATION OF CALCUTTA Vs. GOVERNORS OF ST THOMAS SCHOOL
April 20, 1949
CROWN Vs. LAXMINARAYANLALA
December 22, 1949
DAMJI JAVERCHAND AND ORS Vs. PROVINCE OF BOMBAY
July 14, 1949
DEVKARAN NANJEE BANKING COMPANY LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX
March 24, 1949
DHONDI GANAPATI PATIL Vs. MARUTI GOVIND PATIL
June 23, 1949
DIGAMBAR RAMCHANDRA Vs. KHANDESH SPINNING AND WEAVING MILLS CO LTD
September 7, 1949
DIGAMBARRAO HANMANTRAO DESHPANDE Vs. RANGRAO RAGHUNATHRAO DESAI
March 25, 1949
DURGA PROSAD CHAMARIA Vs. SEWAKISHENDAS
July 28, 1949
EMPEROR Vs. JHAVERILAL MAGANLAL
August 25, 1949
EMPEROR Vs. KHUMA ARJUN
July 12, 1949
EMPEROR Vs. PRANSHANKAR SHAMBHURAM RAVAL
March 31, 1949
EMPEROR Vs. ABDUL MAJID ABDUL AZIZ
January 25, 1949
EMPEROR Vs. BIHARILAL KALACHARAN
January 6, 1949
EMPEROR Vs. FAKIRMAHOMED CURRIMJI LALJI SAJAN
March 11, 1949
EMPEROR Vs. KISAN NARAYAN
November 30, 1949
EMPEROR Vs. BHIKU RAMCHANDRA SHINDE
December 6, 1949
F W HEILGERS AND CO Vs. NAGESH CHANDRA CHAKRAVARTY
March 30, 1949
GAJANAN YESHWANT KALE Vs. PANDURANG GOVIND CHITHADE
September 30, 1949
GANGARAM NANHOOSINGH Vs. CROWN
July 7, 1949
GANPATRAM DINARAM AGARWAL Vs. RAMBAI
August 4, 1949
GHELABHAI MAHASUKHRAM ROY Vs. KESHAVDEV MADANLAL NEMANI
March 4, 1949
GHULAM HUSSAIN Vs. KING
November 30, 1949
GHULAM SARWAR KHAN Vs. ABDUL WAHAB KHAN
July 28, 1949
GODFREY MEEUS Vs. SIMON DULAR
November 4, 1949
GOMTIBAI Vs. KANCHHEDILAL
June 14, 1949
GOPAL ANANT PRABHU Vs. ANANDRAO VISHNU PHANSE
July 26, 1949
GOPALDAS MOHTA Vs. COMMISSIONER OF INCOME TAX
December 30, 1949
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. LAXMAN GOVIND DESHMUKH
November 17, 1949
GOVERNOR GENERAL IN COUNCIL Vs. CONSTANCE ZENA WELLS
November 24, 1949
GOVINDRAM BROS LTD Vs. OFFICIAL ASSIGNEE
April 5, 1949
GOVINDRAM GORDHANDAS SEKSARIA Vs. STATE OF GONDAL
December 19, 1949
GURUPADAPPA SHIVLINGAPPA Vs. AKBAR SAYAD BUDAN KADRI
August 18, 1949
HABIB AHMED RIZVI Vs. CROWN
September 16, 1949
HANSABAI SAYAJI PAYAGUDE Vs. ANANDA GANUJI PAYAGUDE
March 3, 1949
HARISINGJI CHANDRASINGJI Vs. AJITSINGJI CHANDRASINGJI
January 11, 1949
HATIMALI Vs. CROWN
June 20, 1949
HUBERT P JAMES Vs. GULAM HUSSEIN PAKSEEMA
January 11, 1949
INDIA PAPER PULP CO LTD Vs. INDIA PAPER PULP WORKERS UNION
March 30, 1949
JAGATCHANDRA N VORA Vs. PROVINCE OF BOMBAY
January 24, 1949
JAIKRISHNA Vs. CROWN
August 18, 1949
JAINABBIBI Vs. SHANKAR SAKHARAM
December 16, 1949
JAINARAIN RAM LUNDIA Vs. SURAJMULL SAGARMULL
May 6, 1949
JERBAI FRAMJI METHA Vs. STATE OF MAHARASHTRA
September 30, 1949
JESINGBHAI UJAMSHI Vs. COMMISSIONER OF INCOME-TAX
September 19, 1949
JETHABHAI HIRJI AND CO Vs. COMMISSIONER OF INCOME TAX
March 24, 1949
JHAVERILAL MAGANLAL Vs. EMPEROR
August 25, 1949
KAIKHUSHROO PIROJSHA GHIARA Vs. C P SYNDICATE LTD
May 16, 1949
KANDA Vs. WAGHU
December 6, 1949
KASTURCHAND LTD Vs. COMMISSIONER OF INCOME TAX
March 22, 1949
KESHAV MILLS CO LTD Vs. COMMISSIONER OF INCOME-TAX
September 14, 1949
KESHAV MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 14, 1949
KIKABHOY CHANDABHOY Vs. COMMISSIONER OF INCOME TAX
March 18, 1949
KISAN DHONDUBAI NIRMALGOVRI Vs. SHEVANTABAIRAMNIKLAL RAMLAL
November 18, 1949
KISHORI SHETTY Vs. KING
November 25, 1949
KISHORI SHETTY Vs. EMPEROR
August 11, 1949
KONDIBA VITHOBA SHINDE Vs. DAGDU RAMA KHENDKE
March 30, 1949
LAKSHMIDHAR MISRA Vs. RANGALAL
October 20, 1949
LALA MANMOHAN DAS Vs. UNITED PROVINCES
December 19, 1949
LAXMANRAO KRISTRAO Vs. PROVINCIAL GOVERNMENT OF BOMBAY
November 30, 1949
LAXMIPAT SINGHANIA Vs. LARSEN AND TOUBRO LTD
January 27, 1949
LUMBHARDAR ZUTSHI Vs. KING
November 28, 1949
MADHOLAL SINDHU Vs. OFFICIAL ASSIGNEE OF BOMBAY
May 6, 1949
MAHANTH SUDARSAN DAS Vs. MAHANTH RAM KIRPAL DAS
November 21, 1949
MAHOMED AKBAR ABDULLA FAZALBHOY Vs. OFFICIAL LIQUIDATOR
September 5, 1949
MALLAPPA RACHAPPA SHETGAN Vs. SHIVAPPA TAMMANNA HADNUR
March 14, 1949
MATHURADAS VASSANJI Vs. TULSIDAS DAMODAR GANATRA
October 5, 1949
MISRI LAL NAYAK Vs. SURJI
November 22, 1949
MOHANLAL HARGOVIND Vs. COMMISSIONER OF INCOME-TAX C P BERAR
July 28, 1949
N G SABDE Vs. CROWN
May 24, 1949
N S VENKATAGIRI AYYANGAR Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
January 14, 1949
NAGARMAL Vs. BAJRANGLAL
November 14, 1949
NAGARMAL SURAJMAL Vs. GOTULAL LAXMINARAYAN
March 11, 1949
NAMDEO LOKMAN LODHI Vs. NARMADABAI KESHOODEO
June 23, 1949
NARAYAN Vs. PADMANABH
November 25, 1949
NATVARLAL PUNJABHAI Vs. DADUBHAI MANUBHAI
March 31, 1949
NURUDDIN ABDULHUSEIN Vs. ABU AHMED ABDUL JALLI
April 12, 1949
OFFICIAL ASSIGNEE OF BOMBAY Vs. MUSTAFA MURTAZA
September 15, 1949
ORIENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
March 18, 1949
P V RAO Vs. KHUSHALDAS S ADVANI
January 4, 1949
P V RAO Vs. GIRDHARLAL LALLUBHAI
January 4, 1949
PANDITA GANGARAM Vs. CROWN
July 18, 1949
PANDURANG BHIMRAO KULKARNI Vs. MALKAPPA BHIMGOUDA
November 14, 1949
PHALTAN SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 25, 1949
PHALTAN SUGAR WORKS LTD Vs. COMMISSIONER OF INCOME-TAX
March 25, 1949
PINGLE VENKAT RAMA REDDY Vs. PADAMPAT SINGHANIA
March 7, 1949
PORBANDAR STATE BANK Vs. COMMISSIONER OF INCOME TAX
September 15, 1949
PORBANDER STATE BANK Vs. COMMISSIONER OF INCOME-TAX
September 15, 1949
PREMCHAND ROYCHAND Vs. MOTI LALL AGARWALA
November 30, 1949
PRINCE LINE LTD Vs. TRUSTEES OF THE PORT OF BOMBAY
February 3, 1949
PROVINCIAL GOVERNMENT C P AND BERAR Vs. GANESHLAL REKHCHAND
April 6, 1949
PUJABHAI DIPCHAND Vs. COMMISSIONER OF EXCESS PROFITS TAX
March 24, 1949
PUNJABHAI DIPCHAND Vs. COMMISSIONER OF EXCESS PROFITS TAX
March 24, 1949
R S RAMMOHANRAI JASWANTRAI DESAI Vs. SOMABHAI NATHABHAI PATEL
August 29, 1949
RAGHUNATH GANESH THAKAR Vs. VAMAN VASUDEV CHITALE
July 1, 1949
RAGHUVANSHI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 18, 1949
RAGHUVANSHI MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
March 18, 1949
RAI HARENDRA LAL ROY BAHADUR ESTATES LTD Vs. HEM CHANDRA NASKAR
February 28, 1949
RAINU Vs. CROWN
September 16, 1949
RAJ SHATRANJAI Vs. RAJ RAJ BAHADUR SINGH
December 12, 1949
RAJRATHNA NARANBHAI MILLS CO LTD Vs. COMMISSIONER OF INCOME-TAX
September 16, 1949
RAJRATNA NARANBHAI MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 16, 1949
RAMESH THAPER Vs. PROVINCE OF BOMBAY
September 19, 1949
RAMESH THAPER Vs. PROVINCE OF BOMBAY
August 18, 1949
RAMESHCHANDRA RAMCHANDRA Vs. EMPEROR
October 7, 1949
RAMKISSENDAS DHANUKA Vs. SATYA CHARAN LAW
December 15, 1949
RAMKRISHNA TIMMAPPA SHETTI Vs. HANUMANT PATGAVI
January 11, 1949
RANCHHODDAS BHIKARDAS BHATE Vs. MANGA BHIKA BHOLE
October 10, 1949
RATILAL NATHUBHAI Vs. RASIKLAL MAGANLAL
November 8, 1949
ROBERTS MCLEAN AND CO LTD Vs. A T DAS GUPTA
March 30, 1949
SAHADEO Vs. JAGANNATH KASHINATH
September 15, 1949
SALT AND INDUSTRIES AGENCIES LIMITED Vs. COMMISSIONER OF INCOME TAX
September 15, 1949
SALT AND INDUSTRIES AGENCIES LTD Vs. COMMISSIONER OF INCOME-TAX-EXCESS PROFITS TAX
September 15, 1949
SANMUKHSING Vs. KING
November 7, 1949
SANTASINGH MUSAFA SINGH Vs. CROWN
April 12, 1949
SANTIMMAPPA VENKAPPA KONNUR Vs. BALBHIM CO-OPERATIVE CREDIT SOCIETY OF HEBSUR
September 6, 1949
SANTOSH KUMARI LALCHAND MEHRA Vs. CHIMANLAL MUNILAL KAPUR
August 4, 1949
SARDAR AUTAR SINGH Vs. SIR MOHAMMAD EJAZ RASOOL KHAN
December 6, 1949
SAYED MD ABDULLAH URAIZEE Vs. P V RAO
January 18, 1949
SEKSARIA BISWAN SUGAR FACTORY LTD Vs. COMMISSIONER OF INCOME-TAX
September 19, 1949
SHAIKH ALI AHMED Vs. COLLECTOR OF BOMBAY
April 14, 1949
SHAMNUGGER JUTE FACTORY CO LTD Vs. S M MODAK
March 30, 1949
SHANWAR MANU KOLI Vs. EMPEROR
September 1, 1949
SHIBA PRASAD SINGH Vs. MAHARAJA SRISH CHANDRA NANDI
July 18, 1949
SHIVJI BHARA AND CO Vs. KANJI VASANJI
March 4, 1949
SHREE MEENAKSHI MILLS LIMITED Vs. PROVINCIAL TEXTILE COMMISSIONER
July 13, 1949
SIR FAZAL IBRAHIM RAHIMTOOLA Vs. APPABHAI G DESAI
March 8, 1949
SIR HARILAL NEMCHAND GOSALIA Vs. STATE OF MAHARASHTRA
July 25, 1949
SIR KASTURCHAND LTD Vs. COMMISSIONER OF INCOME-TAX
March 22, 1949
SRIDHAR KRISHNARAO DATE Vs. CROWN
March 10, 1949
SUMATIBAI WAMAN KIRTIKAR Vs. ANANT BALKRISHNA SHIRGAONKAR
February 22, 1949
SURYAPRAKASH WEAVING FACTORY Vs. INDUSTRIAL COURT
September 9, 1949
T A MENON Vs. KING
November 7, 1949
TARABAI JIVANLAL PAREKH Vs. LALA PADAMCHAND
January 27, 1949
THAKARSHI JAICHAND SHAH AND ORS Vs. WOMAN PRALHAD KULKARNI
October 7, 1949
THE ASSOCIATED BANKING CORPORATION OF INDIA LTD. Vs. MAHOMED AKBAR ABDULA FAZALBHOY
July 18, 1949
THOTA CHINA SUBHA RAO Vs. MATTAPALLI RAJU
May 10, 1949
TIRUCHENDUR SRI SUBRAMANIASWAMI TEMPLE Vs. P RAMASWAMI PILLAI
November 17, 1949
UDHAVJI ANANDJI LADHA Vs. BAPUDAS RAMDAS DARBAR
April 13, 1949
VIJAYSINGRAO BALASAHEB SHINDE DESAI Vs. JANARDANRAO NARAYANRAO SHINDE DESAI
March 29, 1949
VIRUPAXAPPA APPA MAHAJAN Vs. SHANKAR MALLAPPA KAVARE
September 19, 1949
VISHWANATH MAHADEV ADHIKARI Vs. KRISHNAJI RAMACHANDRA BODAS
June 20, 1949
VITHALBHAI GOKALBHAI Vs. SHIVABHAI DHORIBHAI
October 4, 1949
VITHI Vs. TULSIRAM MAROTI AND CROWN
November 4, 1949
WASUDEO NARAYAN PHADNIS Vs. STATE OF MAHARASHTRA
March 2, 1949
WESTERN INDIA AUTOMOBILE ASSOCIATION Vs. INDUSTRIAL TRIBUNAL
March 30, 1949
YUSOFALLI MULLA NOORBHOY Vs. KING
May 30, 1949
YUSUF H ABBAS Vs. BHAGWANDAS P NANGPAL
March 11, 1949
ZENA GLADYS FREEMANTLE Vs. HERBERT CHARLES FREEMANTLE
July 20, 1949