Home
Case Index
Title
Date
A AHAMED IBRAHIM ROWTHER Vs. ALLAPICHAI ROWTHER
September 20, 1939
A JAMES Vs. CHACHAIBAR SINGH
September 8, 1939
A K MACDONALD Vs. AMWILSON
July 24, 1939
A L MEENAKSHI ACHI Vs. STLRMALIAS LRMRAMASWAMI CHETTIAR
February 23, 1939
A L S P P L SUBRAMANIAM CHETTIAR BY AGENT NARAYANAN AIYAR Vs. ANNAMALAI CHETTIAR BY AGENT RAMASWAMI AIYAR
December 6, 1939
A M BALAKRISHNA REDDIAR Vs. SYED JALALUDDIN SAHIB
March 7, 1939
A P M SYED IBRAHIM SAHIB AND BROTHER Vs. VSGURULINGA AIYAR
March 16, 1939
A R A N THYAGARAJAN CHETTIAR, TRUSTEE OF SRI KOPPUDAYANAYAGI AMMAN TEMPLE Vs. SECRETARY TO GOVERNMENT OF MADRAS, REVENUE DEPARTMENT
July 31, 1939
A R KRISHNASWAMI AIYAR Vs. TRAVANCORE NATIONAL BANK, LTD, REPRESENTED BY JVPIRRIE AND CGILL, PROVINCIAL OFFICIAL LIQUIDATORS
December 7, 1939
A R R M SOMASUNDARAM CHETTIAR Vs. PPARRMPERIA KARUPPAN CHETTIAR
September 1, 1939
A RAMU MUDALI Vs. SHOBAGMUL SOWCAR
September 18, 1939
A RANGANATHAM CHETTI Vs. M ETHIRAJULU NAYUDU
October 31, 1939
A S AGARWAL Vs. EMPEROR
July 24, 1939
A S S R ST VEERAPPA CHETTIAR Vs. JVPIRRIE
November 9, 1939
A SEETHA RAMAPPA Vs. GCRAMAPPA
April 12, 1939
A VEERAN KUTTI Vs. PPKOYA KUTTI
January 18, 1939
A W LOBO Vs. JALOBO
May 22, 1939
A Z M REAZAI KARIM Vs. MOHAMMAD ISRAIL OSTAGAR
March 29, 1939
ABDUL HAMEED Vs. MOHAMMED YOONUS
September 5, 1939
ABDUL JABBAR ABDUL GAFOOR KHAN Vs. MT. RAMMA W/O. TULCARAM THUNA POWAR
November 6, 1939
ABDUL LATIF Vs. ABDUL GANI SERANG
August 14, 1939
ABDUL RAHIM KHAN MOHAMMAD MANWARKHAN Vs. EMPEROR
December 2, 1939
ABDUL RAHMAN Vs. MTBISMILLAH BEGAM
March 10, 1939
ABDUL RASHID KHAN RAHIM KHAN Vs. SINGHAI BANSILAL
August 14, 1939
ABDUL RASHID SHEIKH Vs. SACHIDANANDA RAJ
April 25, 1939
ABDUL SUBHAN Vs. EMPEROR
April 18, 1939
ABID HUSAIN Vs. KUNJ BEHARI LAL
May 11, 1939
ABINASH CHANDRA ROY Vs. TARA PRASANNA ROY
January 4, 1939
ABU SHAHID Vs. ABDUL HOQUE DOBHASH
August 11, 1939
ABUBUCKER EBRAHIM Vs. MAGANLAL KJAVERI
August 16, 1939
ABUL JAMIL SAMSUL HAMID CHOWDHURY Vs. AMBIA KHATUN W/O AMATALI BEPARI
April 5, 1939
ACHINTA NATH SASMAL Vs. GOBINDA PROSAD DAS
May 29, 1939
ADUSUMILLI GOPALAKRISHNAYYA Vs. JULURY NARASIMHA RAO, MINOR BY GUARDIAN DURGAMMA
January 18, 1939
AGA JAN KHAN RAHIMKHAN Vs. KESHEO RAO NATHURAM MARATHA
November 9, 1939
AGENT, ASSAM BENGAL RAILWAY CO LTD Vs. SURENDRA CHANDRA CHAKRAVARTY
March 14, 1939
AGIN SINGH Vs. BHUDEO SINGH
August 8, 1939
AHMAD BUX ALLA JOVAYA Vs. FAZAL KARIM
August 8, 1939
AHMAD HUSAIN Vs. MTAMIR BANO
February 13, 1939
AKBAR HUSAIN KHAN Vs. EMPEROR
September 11, 1939
AKKI DODDA BASAPPA Vs. AKKI MALLAMMA
October 16, 1939
AKUTHOTA BYRA GOUDU Vs. MUNIAMMAL
April 25, 1939
ALAGANANDA MUDALIAR Vs. COMMISSIONER OF INCOME TAX, MADRAS
October 18, 1939
ALAGIRI CHETTY Vs. MUTHUSWAMI CHETTY
August 2, 1939
ALAPATI BULLI VENKANNA Vs. KANTAMANI RAMANNA
May 2, 1939
ALASYAM RAMAPPA Vs. PANYAM THIRUMALAPPA
March 14, 1939
ALI AHAMMAD Vs. ABDUL GANI MIA
December 15, 1939
ALI MOHAMED EBRAHIM SHAKOOR Vs. ADAM HAJEE PEER MDESSACK
April 6, 1939
ALLAH BUX Vs. BUDHA
February 24, 1939
ALLAHABAD BANK LTD Vs. GULLI LAL
December 7, 1939
ALLURI CHINA BAPANNA Vs. SRI MATTANGI JAGGIAH ALIAS JAGGARAO GARU
January 24, 1939
AMAL CHANDRA BANERJEE Vs. RAM SWARUP AGARWALLA
January 4, 1939
AMBICA PROSAD SANYAL Vs. SOORAJMULL NAGARMULL FIRM
May 8, 1939
AMBIKA THAKUR Vs. EMPEROR
April 25, 1939
AMIR HASSAN Vs. EMPEROR
December 6, 1939
AMULYA KRISHNA BANDOPADHYAYA Vs. RARULI PIONEER CO-OPERATIVE BANK LTD
March 23, 1939
ANANDAM MINOR BY GUARDIAN, THE OFFICIAL TRUSTEE OF MADRAS Vs. TSMUTHUKUMARASWAMI MUDALI
August 10, 1939
ANANDI PRASAD Vs. MTDULHIN KISHORI KUER
November 22, 1939
ANANT BAHADUR SINGH Vs. TIRATHRAJ
March 10, 1939
ANANT PRASAD SINGH Vs. CHUNNU TEWARI
February 15, 1939
ANANT RAI Vs. BHAGWAN RAI
September 11, 1939
ANANTRAM Vs. EMPEROR
September 19, 1939
ANATH NATH BISWAS Vs. DWARKA NATH CHAKRAVARTI
February 16, 1939
ANATH NATH BOSE Vs. MONMOTHA NATH BOSE
January 9, 1939
ANDRA VENKATAYYA Vs. OFFICIAL RECEIVER
March 9, 1939
ANIL KUMAR ROY CHAUDHURY Vs. AHAMMED ALI SARKAR
June 29, 1939
ANKULAL SAHA Vs. SADHAN CHANDRA MANDAL
April 26, 1939
ANNAMALAI CHETTIAR Vs. LAKSHMANAN CHETTIAR
January 12, 1939
ANNDA PROSAD TALUKDAR Vs. RAMJAN SARKAR
July 4, 1939
ANTARIJYAMI NAIK Vs. BSRATH
August 22, 1939
ANUKUL CHANDRA BHATTACHARJEE Vs. SURENDRA NATH BHATTACHARJEE
February 21, 1939
ANUMALA ANKAMMA Vs. KOMARAVOLU VENKATA SUBBAYYA
March 1, 1939
ANWARALI BEPARI Vs. JAMINI LAL ROY CHOUDHURY
April 26, 1939
APURBA KRISHNA MITRA Vs. SUBHANAND CHAUDHURI
January 17, 1939
ARUMILLI SURAYYA Vs. PINISETTI VENKATARAMANAMMA
December 12, 1939
ARUNACHALA MUDALI Vs. RAGHAVA PILLAI
December 14, 1939
ARYAKKANDI KUNHI KANNAN Vs. KOTTIATH VAZHAYIL DEVAKI
January 26, 1939
ASAD ALI Vs. WAHED ALI HAZI
November 22, 1939
ASAFUDDAULA BEG Vs. RAM RATAN
October 13, 1939
ASHARFI LAL Vs. ZAMIR FATIMA BIBI
September 13, 1939
ASMAT SHEK Vs. EMPEROR
January 13, 1939
ASMAT ULLAH Vs. MTKHATUN-UNNISA
April 19, 1939
ATHIYAPPA GOUNDAN Vs. RAMANATHAN CHETTIAR
November 17, 1939
ATISUKHLAL BHAIDAS Vs. NATVARLAL ICHHARAM DESAI
July 20, 1939
ATMARAMSAO KHEDURAMSAO Vs. BHUPENDRANATH SOBHARAM
October 16, 1939
ATTAR SINGH Vs. ASA RAM
September 12, 1939
AUDH BEHARI BHAKAT Vs. AKSHAY KUMAR DUTTA
December 6, 1939
AUNAR ALI Vs. JEBAR MULLUK CHOWDHURY
January 30, 1939
AVANASHI GOUNDAN Vs. PALANI MADARI
January 10, 1939
AWADHESH PRASAD MISSIR Vs. WIDOW OF TRIBENI PRASAD MISSIR
December 8, 1939
AYANAMPUDI VENKAYYA Vs. LANKA RATTAYYA
February 10, 1939
B DHARAM NATH Vs. MMOHAMMAD UMAR KHAN
January 4, 1939
B KRISHNA KUMAR Vs. THAKUR MAN SINGH
October 10, 1939
B NANA RAO Vs. MUARUNACHALAM CHETTIAR
November 24, 1939
B RISAL SINGH Vs. HIRA
November 3, 1939
B SOHAN LAL Vs. MMUBARAK ALI KHAN
July 7, 1939
B VEERANNA SHA Vs. OFFICIAL RECEIVER OF SECUNDERABAD
September 4, 1939
B. N. RY. COMPANY LIMITED Vs. MOHOMMAD ISHAQ AHMAD MIYA
December 22, 1939
BABA JAGTANAND BRAMCHARI Vs. BARHMDEO
September 22, 1939
BABA KARTAR SINGH BEDI Vs. DAYAL DAS
June 15, 1939
BABA RAMCHANDRA KOMTI Vs. KONDOO JAGNA WADHAI
July 14, 1939
BABU BHAGWAN DIN Vs. GIR HAR SAROOP
October 10, 1939
BABU GOVIND DAS Vs. MTINDRAWATI
September 15, 1939
BABU LACHMESHWAR PRASAD SHUKUL Vs. BABU GIRDHARI LAL CHAUDHURI
September 26, 1939
BABU SATYENDRA NARAIN Vs. WAHIDUDDIN KHAN
December 8, 1939
BABULAL KRIPARAM PARWAR Vs. KISANSAO ADKUSAO KALAR
September 21, 1939
BABULAL MARWARI Vs. TULSI SINGH
September 1, 1939
BABURALI SARDAR Vs. KALA CHAND BEPARI
February 9, 1939
BACHOO PRASAD SINGH Vs. GOBARDHAN DAS
August 18, 1939
BACHU LAL Vs. JANG BAHADUR RAI
January 17, 1939
BACHU NARAIN SINGH Vs. MOHAMMAD UMRAO
August 30, 1939
BADRI DAS Vs. BEHARI LALL KAMANI
November 22, 1939
BADRIDAS LALCHAND MAHEBANI Vs. RAJA PRATAPGIR NARSINGIRJI
August 15, 1939
BADRINATH UPADHYA Vs. KESHO KUMAR
August 31, 1939
BAJRANGI LAL Vs. SHAHARYAR KHAN
September 20, 1939
BAKHORI GOPE Vs. HAFIZ ABDUL HALIM
October 11, 1939
BALADA LAKSHMINARAYANA DEO Vs. IMPERIAL BANK OF INDIA
February 22, 1939
BALARAM JAIRAM PATIL Vs. KEWALRAM
February 13, 1939
BALAVENKATRAMA CHETTIAR Vs. MARUTHAMUTHU CHETTY
August 11, 1939
BALBHADDAR SINGH Vs. RAGHUBIR SINGH
January 10, 1939
BALDEO SAHAI Vs. SHIVA DATT SHARMA
October 3, 1939
BALDEO SINGH Vs. SHEIKH MUHAMMAD AKHTAR
January 24, 1939
BALDEOSINGH Vs. EMPEROR
October 17, 1939
BALESAR MISIR Vs. TEKESAR MISIR
January 5, 1939
BALLABH DAS Vs. GAUR DAS
December 14, 1939
BALWANT SINGH Vs. EMPEROR
August 15, 1939
BANDO AND CO LTD Vs. CORPORATION OF CALCUTTA
February 17, 1939
BANGALI MAL Vs. BANSIDHAR
January 4, 1939
BANK OF BIHAR LTD Vs. OMITAVE CHATTARJI
November 17, 1939
BANSIDHAR Vs. EMPEROR
July 7, 1939
BANSIDHAR UPADHYA Vs. MTGUJRATI
July 25, 1939
BANSRAJ DAS Vs. SECRETARY OF STATE
January 11, 1939
BANWARI LAL Vs. SHAIKH SHUKRULLAH
September 15, 1939
BANWARI LAL Vs. RAM GOPAL
December 1, 1939
BAPURAO MAROTI KUNBI Vs. EMPEROR
November 4, 1939
BAPUSAHEB NARAYAN SASTRI Vs. BHAGIRATHISAO GAJRAJ
March 27, 1939
BARABONI COAL CONCERN LTD Vs. RAM CHANDRA MARWARI
January 20, 1939
BARADA KANTA BANERJEE Vs. JITENDRA NATH MUKHERJEE
January 12, 1939
BARODA KANTA DEBA SARMA DEKA BARDEORI Vs. BANGSHI NATH DEBA SARMA BIDHIPATHAK BARDEORI
November 30, 1939
BARU Vs. AMIR SINGH
October 17, 1939
BASANTA KUMAR CHURNAKAR Vs. DURGA NATH PAL
February 8, 1939
BENGAL NAGPUR RAILWAY CO LTD Vs. BALABUX NARASARIA
January 31, 1939
BENOY KRISHNA GHOSE CHAUDHURI Vs. ATUL KRISHNA GHOSE CHAUDHURI
August 28, 1939
BEPIN CHANDRA GORAIN Vs. HEM CHANDRA MUKHERJEE
March 17, 1939
BHABAGOBINDA CHOUDHURI Vs. BHOLANATH BASAK
November 28, 1939
BHABARANJAN DAS DEWRI Vs. NIBARAN CHANDRA GUPTA
February 9, 1939
BHAGWAN SINGH Vs. UJAGIR SINGH
April 13, 1939
BHAGWATI PRASAD Vs. BBAND CIRAILWAY
December 7, 1939
BHAGWATI PRASAD Vs. DULLAN SINGH
August 16, 1939
BHAGWATI PRASAD Vs. UPGOVERNMENT
November 27, 1939
BHAIRO KUMAR Vs. MARKANDE GIR
May 2, 1939
BHAN DATTA UPADHIA Vs. MTTULSA KUER
December 22, 1939
BHARAT BANDHU CHATTOPADHYA Vs. RANENDRA KUMAR DUTTA
July 14, 1939
BHARATH BHUSHAN PRASAD SINGH Vs. SECRETARY OF STATE
March 15, 1939
BHAYA MOHAMMAD ASIM KHAN Vs. RAJA SAADAT ALI KHAN
March 17, 1939
BHIKHARI MAHTO Vs. BANSROPAN RAM
August 4, 1939
BHIKI MAL MURARI LAL THROUGH CH INDER MAL Vs. KUNDAN LAL
October 9, 1939
BHIMSINGH KISHORE SINGH BHILALA Vs. GANGARAM RAMAJI RAJPUT
October 3, 1939
BHISHUNDEO NARAIN MISSIR Vs. RAGHUNATH PRASAD MISSIR
December 12, 1939
BHOBANI NAIK Vs. BALARAM DHAL
August 25, 1939
BHOLA NATH Vs. EMPEROR
April 12, 1939
BHOLA NATH BANERJI Vs. SARBAMANGALA DEBI W/O KUMAR DEBENDRA NATH ROY
August 24, 1939
BHOLA NATH SEN Vs. JOGENDRA MOHAN DAS
January 17, 1939
BHOLA OJHA Vs. DHANESHWAR OJHA
April 18, 1939
BHORA SINGH Vs. FORA
January 12, 1939
BHUBANESHWAR NARAYAN Vs. RAI SATYADEO NARAYAN
September 19, 1939
BHUBANESHWAR PRASAD NARAIN SINGH Vs. KHEMCHANDRA
April 17, 1939
BHUDEO PRASAD Vs. SRI NATH
April 19, 1939
BHUPAL Vs. ABDUL HAKIM
January 9, 1939
BHUPENDRA MOHAN ROY Vs. PURNA SASHI DEBI
July 7, 1939
BHUSAN CHANDRA DAS Vs. MANUJENDRA DUTT CHOWDURY
July 14, 1939
BIBHUTI BHUSAN SARCAR Vs. PROMODA SUNDARY DEBY WIFE OF AHI BHUSAN NATH
February 3, 1939
BIBI HALIMAN Vs. BIBI UMADATUNNISSA
January 24, 1939
BIBI JANNATUN-NISSA BEGAM Vs. PARSHADI
September 20, 1939
BIBI ZOHRA Vs. BIBI HABIBUNNISSA
February 15, 1939
BIGAN SINGH Vs. SAYID SHAH ZAFFER HUSSAIN
November 1, 1939
BIJAI SINGH Vs. BEOPAR SAHAYAK BANK LTD
November 28, 1939
BIJAYNAGAR TEA CO LTD Vs. INDIAN TEA LICENSING COMMITTEE
August 1, 1939
BIKAN MAHURI Vs. BIBI WALIAN
April 12, 1939
BIMAN BEHARY SINHA Vs. SMCHANCHARKESHI DASSI
April 21, 1939
BINDRA PANDEY Vs. MUNNA PANDEY
July 26, 1939
BIRAJ KRISHNA MUKHERJEE, MANAGING DIRECTOR TO KUNDALA PRABHURAM SAMPAD SYNDICATE LTD Vs. PURNA CHANDRA TRIVEDY
April 24, 1939
BIRDICHAND SUKHRAJ MARWADI Vs. HARAKCHAND JAGRAJ MARWADI
December 15, 1939
BISHNATH SINGH Vs. COLLECTOR IN CHARGE OF COURT OF WARDS ESTATE OF SRI RAM CHANDRA NAIK KALIYA
February 7, 1939
BISHUN SINGH Vs. PALAKDHARI SINGH
August 10, 1939
BISWA NATH DAS Vs. KHEJERALI MOLLA
March 17, 1939
BISWESWAR BANERJEE Vs. NABA KUMAR SINGH DUDHORIA
August 7, 1939
BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS Vs. HIS HOLINESS SRI VIDYARANYA SATCHIDANANDA ABHINAVA SANKARA BHARATHI SWAMULU VARU, TRUSTEE OF SRI VIRUPAKSHASWARASWAMI, ETC,
March 24, 1939
BODA SUBBA RAO Vs. KANDREGULA NARSIAH
December 8, 1939
BODH NARAIN MAHTO Vs. MAHABIR PD
September 14, 1939
BRAHMA NAND MISRA Vs. EMPEROR
August 11, 1939
BRIJ BEHARI LAL Vs. FIRM SRINIVAS RAM KUMAR
March 9, 1939
BRIJLAL PRASAD RAMCHARAN SHARMA Vs. MAHANT LALDAS GURU GAUTAMDAS BAIRAGEE
August 14, 1939
BRIJU PANDY Vs. GANGU AHIR
February 7, 1939
BRITON FERRY STEEL CO Vs. BARRY (INSPECTOR OF TAXES)
December 7, 1939
BUDHIRAJU SEETHAYAMMA (DEACEASED) Vs. VULLIPALAM ALIAS PUTREVU JAGANNADHA RAO
March 21, 1939
BULAKRAM Vs. GANGA BISHUN CHAUDHURI
September 12, 1939
BUTTO KRISTO ROY Vs. GOBINDARAM MARWARI
March 15, 1939
BUXAR CENTRAL CO-OPERATIVE BANK LTD Vs. AKHOURI BINDHYACHAL PRASAD SINGH
November 29, 1939
BYOMESH MUKHARJI Vs. MADHABJI MEPA MARU
January 10, 1939
C K BEZBARUA, ASSIGNEE OF PLANTER STORES AND AGENCY CO LTD Vs. GOLOK CHANDRA BEZBARUA
February 14, 1939
C P MATTHEN Vs. DISTRICT MAGISTRATE, TRIVANDRUM
April 3, 1939
C R BALANAGAYYA CHETTI Vs. CHETTI VARADARAJULU CHETTI
February 8, 1939
C V RAMASESHA AIYANGAR Vs. OFFICIAL RECEIVER
August 4, 1939
CALICUT BANK LTD (IN LIQUIDATION) THROUGH MANAGER P C GOPALAN Vs. DEVANI AMMAL
February 10, 1939
CANADIAN CELANESE LTD Vs. B V D CO LTD
January 23, 1939
CAPT M O ANGELO Vs. KANDAN MANJHI
October 11, 1939
CENTRAL INDIA SPINNING, WEAVING AND MANUFACTURING CO LTD Vs. KHEMRAJ MARWARI
January 23, 1939
CH BHIM SEN Vs. RAGHUBIR SARAN
April 26, 1939
CH BHUNESHWAR PRASAD SINGH Vs. BRIJMOHAN SINGH
February 7, 1939
CHADALAVADA ANANDARAMAYYA Vs. CHADALAVADA SUBBAYYA
September 11, 1939
CHAGANTI VEERESALINGAM Vs. MALLAMPALLI SUBBARAYUDU
March 13, 1939
CHAIRMAN, MUNICIPAL COUNCIL Vs. SRI RAJAH VYRICHERLA NARAYANA GAJAPATIRAJU BAHADUR GURU
February 14, 1939
CHAITAN RAY Vs. PADMA CHARAN ROY
April 5, 1939
CHANDAN MULL INDRA KUMAR Vs. CHIMAN LAL GIRDHAR DAS PAREKH
October 10, 1939
CHANDRA KESAVALU CHETTY Vs. SPPERUMAL CHETTIAR
February 16, 1939
CHANDRA SEKHAR MUKHERJEE Vs. CORPORATION OF CALCUTTA
August 28, 1939
CHANDRIKA PRASAD RAM SWARUP Vs. COMMISSIONER OF INCOME-TAX
March 30, 1939
CHATARGOON SAO Vs. BABU RAMLAL
November 29, 1939
CHATRA SERAMPORE CO-OPERATIVE CREDIT SOCIETY LTD Vs. BIJAY KRISHNA DE
July 19, 1939
CHATRA-SERAMPORE CO-OPERATIVE CREDIT SOCIETY LTD Vs. GOPAL CHANDRA MITRA
August 11, 1939
CHAUBEY MANGAN LAL Vs. CHAUBEY BRAHM DUTT
September 5, 1939
CHAUDHURI JANARDAN PARIDA Vs. PRANDHAN DAS
February 20, 1939
CHAUDHURY BEJOY KRISHNA DEB Vs. THAKUR SHYAM NARAIN SINGH
July 13, 1939
CHEBROLU LATCHAYYA Vs. KUCHERLAPATI VENKATAPATIRAJU
September 15, 1939
CHELIKANI KONDAYYA RAO Vs. VUPPALAPATI NAGANNA
July 19, 1939
CHERUTTY ALIAS VASU (MINOR) Vs. NANGAMPARAMBIL RAVU ALIAS KUTTAMAN
November 29, 1939
CHHADAMI Vs. EMPEROR
November 29, 1939
CHHANGA MAL Vs. EMPEROR THROUGH HEALTH OFFICER, MUNICIPAL BOARD
November 17, 1939
CHHATI LAL Vs. RAM CHARITER SAHU
December 4, 1939
CHHEDI LAL Vs. BHARAT TAMOLI
January 11, 1939
CHHITAR Vs. JAI SINGH
March 9, 1939
CHHOTELAL NANAKRAM GUJRATHI Vs. GOPALDAS GULABDAS BANIYA
August 24, 1939
CHHOTEY LAL Vs. SRI THAKUR GOPALJI
December 21, 1939
CHIDAMBARA THEVAR Vs. RSWAMINATHA RAO PESHWA (DEAD)
September 28, 1939
CHIDAMBARAM CHETTIAR Vs. MUTHUKUMARASWAMI CHETTIAR
December 11, 1939
CHILUKURI VEERABHADRA RAO Vs. SRUPADA KRISHNAMURTHY SASTRI
November 3, 1939
CHIMALAKONDA RAMASUBBARAYA SASTRI Vs. GANAPATHIRAJU VENKATA APPALANARASIMHARAJU
August 25, 1939
CHINTAMAN RAMJI KIRAD Vs. MAHADEO GANESH SOHANI
December 20, 1939
CHIRANJI LAL Vs. CHHEDA LAL
August 31, 1939
CHIRANJI LAL Vs. EMPEROR
September 4, 1939
CHIRANJI MOTILAL MARWADI Vs. COTTON MARKET COMMITTEE
December 1, 1939
CHOKAT AHIR Vs. SURAJ SINGH
December 8, 1939
CHOUDHURY BIBHUTI NARAYAN SINGH Vs. MAHARAJA SIR GURU MAHADEV ASRAM PRASAD SAHI BAHADUR
September 26, 1939
COIMBATORE VENKATARAMANA VILAS CO LTD Vs. OFFICIAL RECEIVER
August 4, 1939
COLLECTOR OF MONGHYR Vs. BHEKDHARI MANDER
December 7, 1939
COMILLA ELECTRIC SUPPLY LTD Vs. EAST BENGAL BANK LTD
June 6, 1939
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. RANI PRAYAG KUMARI DEBI
September 26, 1939
COMMISSIONER OF INCOME TAX, BIHAR & ORISSA Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA
October 17, 1939
COMMISSIONER OF INCOME TAX, MADRAS Vs. BOSOTTO BROTHERS LIMITED, MADRAS
October 23, 1939
COMMISSIONER OF INCOME TAX, MADRAS Vs. GELLI KRISHNAMURTHY AND OTHERS
October 23, 1939
COMMISSIONER OF INCOME TAX, MADRAS Vs. SKMSPMEYYAPPA CHETTIAR KARAIKUDI
October 23, 1939
COMMISSIONER OF INCOME-TAX Vs. VOORA SREERAMULU CHETTY
March 7, 1939
COMMISSIONER OF INCOME-TAX Vs. SKMSPMEYYAPPA CHETTIAR
October 23, 1939
COMMISSIONER OF INCOME-TAX Vs. BADRIDAS RAMRAI SHOP
August 21, 1939
COMMISSIONER OF INCOME-TAX Vs. MAHARAJADHIRAJ KUMAR VISHESHWAR SINGH
August 25, 1939
COMMISSIONER OF INCOME-TAX Vs. BOSOTTO BROTHERS, LIMITED
October 23, 1939
COMMISSIONER OF INCOME-TAX CENTRAL AND UNITED PROVINCES, LUCKNOW Vs. MESSRS MOTIRAM NANDRAM
November 14, 1939
COMMISSIONER OF INCOME-TAX, BENGAL Vs. HIMALAYA ASSURANCE CO LTD
May 12, 1939
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. JUG SAH MUNI LAL SAH
August 24, 1939
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. VISWESHWAR SINGH
August 25, 1939
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY, SIND AND BALUCHISTAN Vs. AHMEDABAD ADVANCE MILLS LTD
November 14, 1939
COMMISSIONER OF INCOME-TAX, MADRAS Vs. ABDUL AZIZ SAHIB
October 23, 1939
COMMISSIONER OF WAKFS Vs. NARASINGH CHANDRA DAW AND CO
January 5, 1939
CONSOLIDATED AFRICAN SELECTION TRUST Vs. INLAND REVENUE COMMISSIONERS
February 1, 1939
CORPORATION OF CALCUTTA Vs. PROVINCE OF BENGAL
August 24, 1939
CORPORATION OF CALCUTTA Vs. DULAL CHANDRA PRAMANIK
April 5, 1939
CORPORATION OF CALCUTTA Vs. MONJOOR AHMED
April 4, 1939
D A KALANDAR ROWTHER Vs. SIVAPUNYAM CHETTIAR
January 19, 1939
D SUNDARAVARADAN Vs. RNARASIMHACHARI, OFFICIAL LIQUIDATOR
August 11, 1939
D SUNDARAVARADAN Vs. MKMANI IYER
April 19, 1939
DAL SINGAR KOERI Vs. CHANDI SINGH
October 6, 1939
DALIP NARAIN SINGH Vs. DEOKINADAN PRASAD SINGH
May 5, 1939
DALJIT SINGH Vs. HARKISHAN LAL SAH AND BROTHERS
October 25, 1939
DALU GHOSE Vs. EMPEROR
May 9, 1939
DAME DIANA MEREDITH Vs. DAME ELIZABETH MAGDALENE MEREDITH
January 24, 1939
DAMMU VIGHNESAM Vs. VARANASI LAKSHMI NARASINGHA MURTY
April 13, 1939
DARSHAN SINGH Vs. PRAG SINGH,
October 6, 1939
DASARI AMMANNA Vs. MIRTIVADA RAJA REDDI
August 3, 1939
DATTATRAYA SADASHIV KARVE Vs. EMPEROR
March 31, 1939
DATTU RAMJI MALI Vs. WAMAN RAGHUNATH BUXY
November 27, 1939
DAULAT KUAR Vs. BISHUNDEO SINGH
December 22, 1939
DAULAT SINGH Vs. EMPEROR, THROUGH MUNICIPAL BOARD
September 20, 1939
DAWSONS BANK LTD Vs. MAUNG MYA THWIN
June 9, 1939
DEBENDRA CHANDRA DE Vs. JAMINI KUMAR DEY
August 21, 1939
DEBENDRA NATH MAJHI Vs. SARAT CHANDRA NAYAK
December 5, 1939
DEBI PRASAD AGARWALA Vs. HAJI SYED MEHDI HASAN
May 9, 1939
DEOLAL GANPATRAO MAHAJAN Vs. REMINGTON RAND INCORPORATED HEAD OFFICE
December 19, 1939
DEONANDAN PRASAD SINGH Vs. GIRDHAR PRASAD
January 24, 1939
DEOPUJAN MAHTO Vs. KUKUR AHIR
December 4, 1939
DEVA DUTTA SEROGI AND SONS Vs. PCMITTER AND SONS
April 3, 1939
DEWAN APTABUR ROJA CHOUDHURY Vs. TARA PRASANNA ROY BARMAN
July 20, 1939
DHANESHWAR NATH TEWARI Vs. GHANSHYAM DHAR MISRA
December 7, 1939
DHANU LAL Vs. KULDIP NARAYAN SINGH
November 3, 1939
DHARANIDHAR MANDAL Vs. NITYA GOPAL DUTTA
June 15, 1939
DHARAPURAM JANOPAKARA NIDHI, LIMITED, BY ITS PRESENT SECRETARY A ADISESHA AIYAR Vs. KLAKSHMINARAYANA CHETTIAR
February 13, 1939
DHARMA NATH SARMA Vs. MADHU CHANDRA MAHATA
January 27, 1939
DHIRENDRA NATH BHATTACHARJEE Vs. CHARU CHANDRA MITTRA
April 5, 1939
DHIRENDRA NATH DAS Vs. INDRA CHANDRA KISRIWALA
May 11, 1939
DIGAMBAR PONDA Vs. SATISH CHANDRA DAS
July 18, 1939
DILIP KUMAR DUTTA GUPTA Vs. SRIDHAR DALUI
December 4, 1939
DINABANDHU ROY BRAJARAJ SAHA, FIRM Vs. SARALA SUNDARI DASSYA W/O HARALAL SAHA
August 9, 1939
DINSHAW DADABHAI ITALIA Vs. MOHAMAD MOHAMAD
April 27, 1939
DIRAVYAM PILLAI Vs. VEERANAN AMBALAM
January 10, 1939
DIRGHAYU PANDE Vs. SHRIMATI KISHORI KUER
October 16, 1939
DISTRICT BOARD OF WEST TANJORE REPRESENTED BY ITS PRESIDENT Vs. PONNUSWAMI PALLAVARAYAR
July 21, 1939
DISTRICT BOARD, REPRESENTED BY CHAIRMAN Vs. MOULVI EMDADAL HOQUE
December 15, 1939
DISTRICT JUDGE Vs. BASORI LAL
November 20, 1939
DOMAN SAHU Vs. GANGU NAYEK
October 11, 1939
DOMON GOPE Vs. HET NARAIN SINGH
November 2, 1939
DORAIKANNU AMMAL Vs. TRAMASWAMI MUDALIAR
September 5, 1939
DOUGLAS GEORGE WRIGHT Vs. NEW ZEALAND FARMERS CO-OPERATIVE ASSOCIATION OF CANTERBURY LTD
April 27, 1939
DULHIN ANUPA KUAR Vs. BABU KAMESHWAR NATH VARMA
January 12, 1939
DURGA PRASAD Vs. MTTULSA KUAR
May 8, 1939
DURGA SINGH Vs. KESHO LAL
August 29, 1939
DWARKA DAS Vs. RAFIUDDIN
November 29, 1939
DWARKA PRASAD Vs. DHARAMNATH SAH
December 12, 1939
EDWARD H M BOWER Vs. LT-COLAMVHESTERLOW
August 9, 1939
EKKARI DAS Vs. EMPEROR
January 6, 1939
EMANI SATYANARAYANAMURTHI, MANAGER OF SREE BALA TRIPURA SUNDARI RICE MILL Vs. KATURI GOPALAN
February 28, 1939
EMPEROR Vs. JHARIHAG
March 17, 1939
EMPEROR Vs. KARBALAI HUSSAIN ALI HUSSAIN RIZIR SURETY
September 12, 1939
EMPEROR Vs. AFTAB MOHDKHAN
December 8, 1939
EMPEROR Vs. QUDRAT
July 19, 1939
EMPEROR Vs. SHEO SEWAK SINGH
January 24, 1939
EMPEROR Vs. TADUTURU POLIGADU
June 19, 1939
EMPEROR Vs. MAKHAN LAL DUTT
June 15, 1939
EMPEROR Vs. KOMMOJU BRAHMAN
November 24, 1939
EMPEROR Vs. BANDE ALI SHEIKH
June 9, 1939
EMPEROR Vs. HEMENDRA PROSAD GHOSH
June 7, 1939
EMPEROR Vs. SMSAROJINI DE CHOWDHURY
January 8, 1939
EMPEROR Vs. MAYADHAR POTHAL
March 15, 1939
EMPEROR Vs. HIRALAL DAS
May 12, 1939
ERNEST LIONEL DOUTRE Vs. ANNE RUTH DOUTRE
February 16, 1939
ESWARA KRISHNA AIYAR Vs. MARIYA SUSAI REDDIAR
November 9, 1939
ETTI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
February 3, 1939
EXECUTIVE OFFICER, MUNICIPAL BOARD Vs. HARSARAN DAS
September 26, 1939
EZEKIEL EPHRAIM EZEKIEL Vs. EMPEROR
February 8, 1939
FATEH CHAND MAHESRI Vs. AKIMUDDIN CHOUDHURY
July 24, 1939
FATEH SINGH Vs. EMPEROR THROUGH BISHAMBER SAHAI
September 20, 1939
FEROZE KAZI Vs. EMPEROR
December 15, 1939
FIRM ABDUL HUSSAIN ABDUL ALI Vs. SETH DWARKADAS VITHALDAS GUJRATHI
November 27, 1939
FIRM BANKEY LAL NANHEY MAL Vs. BHAGIRATH MAL
February 7, 1939
FIRM BICHCHHA RAM BABU RAM Vs. FIRM BALDEO SAHAI SURAJ MAL
December 19, 1939
FIRM GANESHDAS BADRINARAIN Vs. AMULUK CHAND OSWAL
August 25, 1939
FIRM HARCHANDRAI ANANDRAM Vs. FIRM KEDARNATH NIRMAL CHANDRA GUHA
November 30, 1939
FIRM KANHAIYALAL DAGA Vs. ZUMERLAL
April 4, 1939
FIRM MAHADEO PRASAD-VAIDNATH PRASAD Vs. FIRM KUNJILAL VIDYARAM
September 28, 1939
FIRM MANSA RAM AND SONS Vs. HIRA LAL SANON
November 28, 1939
FIRM MOTI LAL RAGHUBAR DAYAL Vs. BOMBAY PORT TRUST RAILWAY
March 28, 1939
FIRM TOLARAM-NATHMULL Vs. FIRM MAHOMED VALLI PATEL
May 9, 1939
FIRM TUNDI RAM-SHEO SHANKER RAM THROUGH SHEO SHANKER RAM Vs. GHURE LAL
April 24, 1939
FRANCIS DAY AND HUNTER LTD Vs. TWENTIETH CENTURY FOX CORPORATION LTD
October 12, 1939
G A ST GEORGE Vs. UMA DUTT SHARMA
May 8, 1939
G ABDUL KHADIR SAHEB Vs. VPACHAIYAPPA CHETTI
September 18, 1939
G P STEWART Vs. BROJENDRA KISHORE ROY CHAUDHURY
May 24, 1939
G R NAIDU Vs. YERRAMSETTI VENKATASWAMI NAIDU
September 12, 1939
G SCAMMELL AND NEPHEW, LTD Vs. ROWLES (HMINSPECTOR OF TAXES)
January 30, 1939
GADADHAR MANDAL Vs. GOBINDA PROSAD MANNA
March 31, 1939
GADADHAR MANDAL Vs. CHINTAMONI DAS
November 28, 1939
GADADHAR PATRA Vs. BHOLANATH CHAUDHURY
February 15, 1939
GAJA GOPI REDDI, MINOR BY GUARDIAN AND MOTHER SESHAMMA Vs. PULLA RAMI REDDI
March 17, 1939
GANAPATHI ASARI Vs. KUPPUSWAMY ASARI
February 9, 1939
GANESH MAHTO Vs. BHAWAN MAHTO
September 14, 1939
GANESWAR PARIDA Vs. HARISH CHANDRA DUTTA
November 30, 1939
GANGA SARAN Vs. LALA GANESHI LAL
January 9, 1939
GANJHU UPENDRA SINGH Vs. GANJHU MEGHNATH SINGH
February 9, 1939
GANPATRAO YADORAO PANDE Vs. NAGORAO VINAYAKRAO JOSHI
October 18, 1939
GAYA PRASHAD Vs. RAM CHARAN
December 4, 1939
GHASITOO MAL Vs. ASA RAM
September 15, 1939
GHULAM DASTGIR KHAN Vs. EMPEROR
May 11, 1939
GIANI MEHER SINGH Vs. EMPEROR
March 13, 1939
GIRDHARILAL CHATURBHUJ Vs. SURAJMAL CHAUTHMAL AGARWAL
October 13, 1939
GIRISH CHANDRA DAS Vs. SMANNADAMONI W/O NANNILAL MONDAL
January 10, 1939
GOBERDHONEDAS Vs. SMPRAFULLABALA DASI
March 31, 1939
GOBINDA NATH SAHA CHOUDHURY Vs. DURGA NARAIN SAHA
April 5, 1939
GOKARAN SINGH Vs. BRIJ BHUKAN SINGH
July 27, 1939
GOKHUL MAHTON Vs. SHEOPRASAD LAL SETH
March 21, 1939
GOKUL BIHARI DAS Vs. KALANDI SENDA
March 13, 1939
GOKUL CHANDRA DAS Vs. MANAGER OF BANIACHONG MOZUMDARI WARD ESTATE
August 10, 1939
GOKULDOSS JAMNADOSS AND CO Vs. MLAKSHMINARASIMHALU CHETTI
August 22, 1939
GOONA DURGAPRASADA RAO ALIAS PEDDA BABU Vs. GOONA SUDARSANASWAMI
October 27, 1939
GOPALA CHETTIAR Vs. ARASAPPA PILLAI
October 27, 1939
GOPALDAS CHOUDHURY Vs. SATINDRA KUMAR CHOUDHURY
February 20, 1939
GOPU CHINA JOGAYYA AND SESHAVATHARAM FIRM Vs. MAMIDI SATYANARAYANA
September 15, 1939
GORAKH SAHU Vs. SHEO NANDAN SINGH
January 30, 1939
GOVADA BALABHARATHI CO-OPERATIVE CREDIT SOCIETY, REPRESENTED BY ITS PRESIDENT, T SURYANARAYANA Vs. ALAPATI VENKATAKRISHNAYYA
March 15, 1939
GOVERNMENT OF BENGAL Vs. CORPORATION OF CALCUTTA
March 7, 1939
GOVIND RAM Vs. MAJOR AUJOHN
April 27, 1939
GOVINDA GOUNDAN Vs. AYI GOUNDAN
January 27, 1939
GUJABA BAIRAGI POWAR Vs. RAGHO ZITOO POWAR
August 28, 1939
GULZARI LAL Vs. MANZOOR AHMAD
January 18, 1939
GUNDAVARAPU SESHAMMA Vs. KORNEPATI VENKATA NARASIMHA RAO
November 16, 1939
GUNDUCHI SAHU Vs. BALARAM BALABANTRA
August 24, 1939
H CHENNANA GOWD Vs. OFFICIAL RECEIVER
September 28, 1939
HAFIZ ABDUL GHAFOOR Vs. COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES
September 14, 1939
HAFIZ MUHAMMAD ZAYAUDDIN Vs. SHAIKH DARGAHAN
April 25, 1939
HAJEE MOHAMMAD KADIR SHERIFF Vs. RAHIMATULLAH SAHIB
February 15, 1939
HAJEE MOHD SHIBLI KHAN Vs. ISH DATT DIKSHIT
January 27, 1939
HAJI MAULA BUX Vs. ABDUL LATIF
July 3, 1939
HAJI MUHAMMAD SHADAK KOYI SAHIB Vs. BURRA VENKATA KOMARAJU
July 28, 1939
HAKIM MOIN UDDIN Vs. SHEIKH ABDUS SAMAD
April 12, 1939
HALDHER PRASAD SINGH Vs. NATHA SINGH
August 9, 1939
HALIMBI W/O. MOHAMMAD AKBAR Vs. RAHMATALI KASAM ALI
August 24, 1939
HANS HOTZ Vs. EMPEROR
September 25, 1939
HAR PRASAD Vs. SITA RAM
October 16, 1939
HARAMOHAN PATNAIK Vs. EMPEROR
October 16, 1939
HARAN CHANDRA MUKHOPADHYA Vs. SHYAMA CHARAN CHAKRAVARTY
July 12, 1939
HARBALLAV PRASAD CHOWDHURY Vs. JAGBALLAV PRASAD CHOWDHURY
August 24, 1939
HARCHARAN DAS SOMPARKASH Vs. JAI JAI RAM
November 23, 1939
HARDWARI MAL HARNATH DAS FIRM Vs. MUNICIPAL BOARD
September 15, 1939
HARE KRISHNA PANIGRAHI Vs. JOGNESWAR PANDA
May 5, 1939
HAREKRISHNA DAS Vs. SUNAMANI DEI
August 15, 1939
HARI CHAND Vs. SECRETARY OF STATE
June 30, 1939
HARI MOHAN OJHA Vs. BANSDHAJ PATHAK
August 17, 1939
HARI RAM Vs. MUNSHI SINGH
January 31, 1939
HARI SAO Vs. GULAB CHAMD
August 29, 1939
HARIDHAN CHATTERJEE Vs. SAILABALA DEBI
February 27, 1939
HARIHAR DORA Vs. UPENDRA PATI
April 27, 1939
HARIHAR GIR Vs. DULHIN
December 3, 1939
HARIMATI DEBI Vs. ANATH NATH ROY CHOUDHURY
March 27, 1939
HARIPADA ROY Vs. KRISHNA BENODE ROY
March 14, 1939
HARNARAIN MISRA Vs. KANHAIYALAL LOHAWALLA
June 12, 1939
HAROON ABDULLA KACHHI Vs. GAJADHAR SUKHDEO MARWADI
October 27, 1939
HAZARIMAL JAGANNATH MARWADI AND ANOTHER Vs. EMPEROR
September 4, 1939
HIRA LAL Vs. PYARE LAL
August 1, 1939
HIRALAL GULABCHAND SHOP Vs. AMARCHAND KISANLAL SHOP
September 29, 1939
HIS HIGHNESS SRI SRI SRI LIEUT-COL SIR RAJAH VELUGOTI GOVINDA KRISHNA YACHENDRA BAHADUR VARU; PANCHAHAZAR MANSABDAR, K C I E MAHARAJAH SAHIB OF VENKATAGIRI (DEAD); RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU, LEGAL REPRESENTATIVE OF THE D Vs. HIS HIGHNESS SRI SRI SRI LIEUT-COL SIR RAJAH VELUGOTI GOVINDA KRISHNA YACHENDRA BAHADUR VARU; PANCHAHAZAR MANSABDAR, K C I E MAHARAJAH SAHIB OF VENKATAGIRI (DEAD); RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU, LEGAL REPRESENTATIVE OF THE D
February 10, 1939
HIS HOLINESS PERIA KOLI KELVI APPAN TIRUVENGADA RAMANUJA PEDDA JIYANGARLU VARLU Vs. PRATHIVADI BAYANKARAM VENKATACHARLU
April 19, 1939
HORILAL MOHANLAL GOND Vs. EMPEROR
August 22, 1939
HORILAL MOHANLAL GOND Vs. EMPEROR
November 17, 1939
HUSSAIN BATCHA SAHIB Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NORTH ARCOT
February 2, 1939
IMPERIAL BANK OF INDIA IN PRUDENTIAL ASSURANCE CO LTD Vs. JCGALSTAUN
July 17, 1939
IN RE KAMLAPAT MOTI LAL Vs. STATE
April 18, 1939
IN RE KRISHNA AND CO Vs. STATE
August 18, 1939
IN RE MOOLJI SICKA & CO Vs. STATE
June 21, 1939
IN RE: A SUNDARAM Vs. STATE
August 21, 1939
IN RE: ANNAMALAI MUDALI Vs. STATE
December 15, 1939
IN RE: AYANCHERI KOVILAGATH SANKARA VARMA RAJAH Vs. STATE
October 26, 1939
IN RE: BALAM PATEYYA Vs. STATE
January 20, 1939
IN RE: BALIJA PULLAYYA Vs. STATE
September 20, 1939
IN RE: BALUSU SUBBARAIDU Vs. STATE
July 21, 1939
IN RE: BENARES BANK LTD Vs. STATE
August 17, 1939
IN RE: BHAIRO DUTT BHANDARI, AN ADVOCATE Vs. STATE
September 22, 1939
IN RE: BOYA LATCHMAKKA Vs. STATE
March 14, 1939
IN RE: C KANNIAH MAISTRY Vs. STATE
August 25, 1939
IN RE: CHIDAMBARAM CHETTIAR Vs. STATE
November 21, 1939
IN RE: D S RAJU GUPTA Vs. STATE
January 25, 1939
IN RE: DARAPUREDDI JAGGU NAIDU Vs. STATE
January 19, 1939
IN RE: DINANATH GANPAT RAI Vs. STATE
November 30, 1939
IN RE: DURAISAMI RAJU Vs. STATE
February 9, 1939
IN RE: ELLAPPA CHETTIAR Vs. STATE
October 6, 1939
IN RE: G J JOSEPH Vs. STATE
January 11, 1939
IN RE: GOODS OF EDWARDS CARMICHAEL MCCANKIE; IN RE: WILFRID HAZELL SELL Vs. STATE
December 12, 1939
IN RE: GOODS OF MT GOLAB DAYE Vs. STATE
April 18, 1939
IN RE: GOODS OF STANLEY AUSTIN CARDIGAN MARTIN Vs. STATE
May 1, 1939
IN RE: GOVINDASAMI CHETTI Vs. STATE
January 19, 1939
IN RE: GURUSWAMI TEVAR Vs. STATE
December 4, 1939
IN RE: HAPPY INDIA INSURANCE CO LTD Vs. STATE
July 11, 1939
IN RE: IGUSTINS ROHDIRICK Vs. STATE
June 20, 1939
IN RE: INDIAN COMPANIES ACT VII OF 1913;; IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD (IN LIQUIDATION);; IN RE: S BARKAT ALI ;; IN RE: A S S R ST VEERAPPA CHETTIAR;; IN RE: J V PIRRIE Vs. STATE
November 9, 1939
IN RE: INDIAN SUCCESSION ACT (XXXIX OF 1925);; IN RE: GOODS OF EDWARD CARMICHAEL MCCANKIE;; IN RE: WILFRID HAZELL SELL Vs. STATE
December 12, 1939
IN RE: J S DHAS Vs. STATE
September 26, 1939
IN RE: K C PANDALAI, REPRESENTING SOUTH INDIAN GENERAL ASSURANCE CO LTD Vs. STATE
March 14, 1939
IN RE: K JAGANNATHA AIYAR Vs. STATE
August 21, 1939
IN RE: K K KOCHU SAHEB Vs. STATE
July 25, 1939
IN RE: K S AMBI AIYAR Vs. STATE
January 5, 1939
IN RE: K SRINIVASA RAO, FIRST GRADE PLEADER Vs. STATE
December 5, 1939
IN RE: K V LAKSHMANA RAO Vs. STATE
April 6, 1939
IN RE: KAPA MORRANA Vs. STATE
April 17, 1939
IN RE: KARUMUTHU THIAGARAJAN, MANAGING AGENT AND DIRECTOR OF THE SRI MINAKSHI MILLS LTD Vs. STATE
March 24, 1939
IN RE: KATARU CHINNA PAPIAH Vs. STATE
September 25, 1939
IN RE: KATTAMEEDI CHENNA REDDI Vs. STATE
November 7, 1939
IN RE: KOLLAPALLE SUBRAMANYAM Vs. STATE
November 16, 1939
IN RE: KOVVADA SANYASI NAIDU Vs. STATE
January 26, 1939
IN RE: KRISHNA AIYAR Vs. STATE
January 6, 1939
IN RE: KURUBA ANJANAPPA Vs. STATE
November 21, 1939
IN RE: LAST WILL OF HAJEE SIR ISMAIL SAIT, KT LATE OF ESSEX LODGE, EXPORTER AND IMPORTER; ABDUL HAMEED Vs. MOHAMMAD YOONUS MERCHANT AND COMPANY DIRECTOR
September 5, 1939
IN RE: MAHANTI SREERAMULU Vs. STATE
April 3, 1939
IN RE: MANIKYAM KONDAYYA Vs. STATE
January 26, 1939
IN RE: MANONMANI AMMAL Vs. STATE
July 21, 1939
IN RE: MARKAPURAM PEDDA SUBBANNA Vs. STATE
March 21, 1939
IN RE: MT. FATMABI W/O. YASINKHAN MUSSALMAN Vs. STATE
September 5, 1939
IN RE: MUTHU GOUNDAN Vs. STATE
September 15, 1939
IN RE: MUTHUSWAMI CHETTIAR Vs. HIGH COURT OF MADRAS (FULL BENCH)
September 19, 1939
IN RE: MUTHUSWAMI PILLAI Vs. STATE
February 21, 1939
IN RE: NAINAMUTHU Vs. STATE
October 17, 1939
IN RE: NANDLAL BHANDARI MILLS, LTD CAWNPORE Vs. STATE
May 8, 1939
IN RE: NAVADWIPCHANDRA NAGENDRA DAS Vs. STATE
May 11, 1939
IN RE: OONNA MUDALI Vs. STATE
July 26, 1939
IN RE: P C MALLICK AND D C AICH Vs. STATE
December 20, 1939
IN RE: P RAMANUJACHARIAR, ADVOCATE Vs. STATE
May 1, 1939
IN RE: PALUVADI VENKATARAMAYYA Vs. STATE
September 19, 1939
IN RE: PERIANNA PILLAI Vs. STATE
October 4, 1939
IN RE: PERUMAL KUDUMBAN Vs. STATE
October 24, 1939
IN RE: PERUMAL REDDIAR Vs. STATE
January 5, 1939
IN RE: PONNUSWAMY PILLAI Vs. STATE
October 27, 1939
IN RE: PULLANNAGARI RAMI REDDI Vs. STATE
November 24, 1939
IN RE: RAM KHELAWAN AND SAHU THAKUR DAS Vs. STATE
August 15, 1939
IN RE: RAMASWAMI CHETTIAR Vs. STATE
September 4, 1939
IN RE: RAVUPALLI RAMAMURTHY Vs. STATE
June 16, 1939
IN RE: S A A FIRST GRADE PLEADER AND G THIMMAPPA Vs. STATE
December 5, 1939
IN RE: SHANBAGAPERUMAL NAICKER Vs. STATE
January 23, 1939
IN RE: SM ASHALATA DASSI Vs. STATE
August 10, 1939
IN RE: SUBBIAH TEVAR Vs. STATE
April 19, 1939
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD (IN LIQUIDATION); NAYAR MODERN BANK LTD Vs. JAMES VOCE PIRRIE, CYRIL GILL AND JOHN STANLEY GOODWIN(OFFICIAL LIQUIDATORS)
April 21, 1939
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD (IN LIQUIDATION); SIR T DESIKACHARI, TRUSTEES, EAST TANJORE ELECTRIC SUPPLY CORPORATION LTD EMPLOYEES PROVIDENT FUND INSTITUTION Vs. JAMES VOCE PIRRIE AND CYRILGILL
May 2, 1939
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD S BARKAT ALI; SECRETARY, ALL INDIA SPINNERS ASSOCIATION, TAMIL NADU BRANCH Vs. JAMES VOCE PIRRIE, CYRIL GILL AND JOHN STANLEY GOODWIN
April 21, 1939
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD; BARKAT ALI AND NEW FIELD AND CO BY PROPRIETOR K L KHULLER Vs. JAMES VOCE PIRRIE, CYRIL GILL AND STANLEY GOODWIN (OFFICIAL LIQUIDATORS)
April 21, 1939
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD; S BARKAT ALI AND DHARMAMBAL AMMAL Vs. JAMES VOCE PIRRIE CYRIL GILL AND JOHN STANLEY GOODWIN (OFFICIAL LIQUIDATORS)
July 28, 1939
IN RE: TRUST FOR ZEBUNNESSA KHATOON Vs. STATE
July 13, 1939
IN RE: V BALAKRISHNA NADAR Vs. STATE
February 22, 1939
IN RE: V K SUBRAMANIA MUDALI Vs. STATE
January 27, 1939
IN RE: V MEKALA VENKATAPPA Vs. STATE
May 2, 1939
IN RE: VEERAPPA MOOPAN Vs. STATE
January 19, 1939
IN RE: VELU NAICKEN Vs. STATE
March 9, 1939
IN RE: VILLI CHINNU ALIAS KANDAN Vs. STATE
February 10, 1939
IN RE: VITTA VENKATASUBBARAYUDU Vs. STATE
November 7, 1939
IN RE: VYAPURI KAVANDAN Vs. STATE
March 1, 1939
INDARCHAND KAGRIWAL Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
May 1, 1939
INDERDEO SINGH Vs. RAMLAL SINGH
February 16, 1939
INDU BHUSAN SEN Vs. KIRON CHANDRA SEN
December 20, 1939
INDU PROVA DEBI Vs. DURGA CHARAN MITRA
August 28, 1939
ISRAR HUSAIN Vs. EMPEROR
September 15, 1939
ISWAR KRISHNA CHANDIMAJEE THAKUR Vs. BRIJBEHARI DAS
January 19, 1939
J E GUBBAY Vs. EMPEROR
March 3, 1939
JADU SAHU Vs. CHAMRA SAHU
January 4, 1939
JADUNANDAN DAS Vs. MTMAHO
February 10, 1939
JADUNATH BANERJEE Vs. SECRETARY OF STATE
April 26, 1939
JADUNATH ROY Vs. PARAMESWAR MULLICK
October 30, 1939
JAFAR UDDIN Vs. DEBI PRASAD
April 5, 1939
JAGANNATH Vs. MUNICIPAL BOARD
January 16, 1939
JAGANNATH PRASAD SURAJ PRAKASH VERMA Vs. EMPEROR
October 4, 1939
JAGARNATH LALL Vs. LAND ACQUISITION DEPUTY COLLECTOR
December 14, 1939
JAGDEO DUBE Vs. DEOKI NATH TEWARI
March 8, 1939
JAGDISH NARAIN BAJPAI Vs. EMPEROR THROUGH RAM GOPAL
December 11, 1939
JAGDISH NARAIN SINGH Vs. BANDE ALI MIAN
February 16, 1939
JAGGO BAI Vs. HARIHAR PRASAD SINGH
September 22, 1939
JAGMOHAN DAS Vs. PARSHOTAM DAS
December 4, 1939
JAI GOBIND SINGH Vs. PACHKAURI RAM
February 15, 1939
JAIKARANDAS AGARWALLA Vs. PROTAPSING AGARWALLA
July 6, 1939
JAMES C P FERNANDEZ Vs. RAMAKRISHNA MARTHOBA RAO KESBEKAR
February 20, 1939
JAMI VENKATAPPADU Vs. KANNEPALLI RAMAMURTHI
September 20, 1939
JANG BAHADUR SINGH Vs. CHANDER BALI SINGH
January 4, 1939
JANI W/O. ISHRAM VAROKER Vs. SONI W/O. MAHADEO SAWARKAR
August 31, 1939
JANKI RAI Vs. MAHARAJA BAHADUR RAM BAN BIJAYA PRASAD SINGH
November 8, 1939
JANKIPRASAD NANDLAL KALAL Vs. BALMUKUND RAMNATH MARWADI
December 8, 1939
JATIYA KALYAN INSURANCE SOCIETY LTD Vs. SAROJ RANJAN CHAUDHURI
February 8, 1939
JAWANMAL BALCHAND MARWARI Vs. AKAJI ANAND RAO KUNBI
December 15, 1939
JEEVA AMMAL Vs. RANGANATHA MUDALIAR
February 27, 1939
JEWAN RAM GANGARAM AND CO Vs. COMMISSIONERS FOR PORT OF CALCUTTA
January 6, 1939
JHANDOO MAL AND SONS Vs. KHALSA SINGH SAHI
December 6, 1939
JHIRIGHAT NATIVE TEA CO LTD Vs. BGUPTA
December 8, 1939
JINATULLA SARKAR Vs. TAMIJUDDIN MUNSHI
July 12, 1939
JIT SINGH Vs. GHETLU
February 13, 1939
JNAN KUMAR DAS Vs. RAM KUMAR DAS
August 10, 1939
JNANENDRA NATH PRAMANIK Vs. NILMONY DEY
February 20, 1939
JNANENDRA NATH ROY Vs. SASHI MUKHI DEBYA W/O PURNA CHANDRA ROY
August 25, 1939
JOGENDRA KRISHNA BANERJI Vs. ADMINISTRATOR-GENERAL
March 29, 1939
JOGENDRA NATH KARON Vs. NISTARINI DASI
April 24, 1939
JOGESH CHANDRA BANERJEE Vs. DIGENDRA CHANDRA BANERJEE
January 23, 1939
JOHN BAPTIST D SOUZA Vs. LIZZIE JANE LOBO
December 15, 1939
JOHN JIBAN CHANDRA DUTTA Vs. ABINASH CHANDRA SEN
March 3, 1939
JONNALA LAKSHMIDEVAMMA Vs. JONNALA VEERA REDDI
March 24, 1939
JONNALAGADDA RAMASWAMI CHETTI Vs. TKRAMACHANDRA RAO
September 27, 1939
JOY DURGA DASSI Vs. MAHARAJ KUMAR SOURISH CHANDRA ROY BAHADUR
December 1, 1939
JUGADISH CHANDRA DEO DHABAL DEB Vs. PRATAP CHANDRA DEO DHABAL DEB
April 12, 1939
JUGAL KISHORE NARAIN SINGH Vs. CHAROO CHANDRA SUR
March 21, 1939
JULURI VENKATARATNAM Vs. BALABHADRUNI CHENNAYYA
September 5, 1939
JUNG BAHADUR MISIR Vs. MAHADEO SHAW
January 6, 1939
JUPALLI NARASIMHA NAYANIM VARU Vs. RAO BAHADUR KVENKATARAMA NAIDU GARU
October 16, 1939
JYOTI PROSAD GHOSH Vs. KUMUD BEHARI BOSE
April 3, 1939
JYOTISH CHANDRA CHAUDHURI Vs. PROFULLA CHANDRA SANYAL
April 28, 1939
K A MAHAMMAD SHERIFF SAHIB Vs. HUSSAIN GHOUSE
August 4, 1939
K A V KARUPPANNA NADAR Vs. MKMATHALAI KARUPPA NADAR
March 24, 1939
K CHINNASWAMI UDAYAR Vs. NARASIMHA BHATTAR
July 24, 1939
K DASARADHARAMA REDDY Vs. SYED RAHIMTULLA HUSSANI
December 15, 1939
K HOSHIDE Vs. EMPEROR
August 31, 1939
K K DAS, RECEIVER Vs. SMAMINA KHATUN BIBI
August 21, 1939
K M DURAISWAMI REDDIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT
March 9, 1939
K MUNISAMI CHETTI (DIED) Vs. CHENCHU NAIDU
July 31, 1939
K N GURUSWAMY Vs. INDO-CARNATIC BANK, LTD
November 24, 1939
K P MADHAVI AMMAL Vs. MSUBRAMANIAN NAMBUDRIPAD
February 2, 1939
K RANGANAYAKI AMMAL Vs. KSAMPATHKUMARAN
August 10, 1939
K S R M SIVASUBRAMANIAM CHETTIAR Vs. MURUGESA MUDALIAR
November 30, 1939
K SUNDARESA AIYAR Vs. SARVAJANA SOWKIABIVIRDHI NIDHI LIMITED, BY SECRETARY PSMANIKKAM CHETTIAR
March 15, 1939
K T M T M ABDUL KAYUM SAHIB HUSSAIN SAHIB Vs. COMMISSIONER OF INCOME- TAX, MADRAS
October 18, 1939
KALIANA THEVAN Vs. MUTHUSWAMI GOUNDAN
February 22, 1939
KAMAKHYA NARAYAN SINGH Vs. CHAIRMAN, HAZARIBAGH MUNICIPALITY
February 8, 1939
KAMAKSHI AIYAR ALIAS W V A S KAMESWARA AIYAR (DEAD) Vs. NAMBERUMALAIYANGAR ALIAS RANGANATHA AIYANGAR
February 2, 1939
KAMAKSHYA PROSAD DALAL Vs. EMPEROR
July 4, 1939
KAMAL BROS (1937), LTD Vs. SUNIL KUMAR CHATTERJEE
August 4, 1939
KAMAL KRISHNA MANDAL Vs. HEMENDRA KRISHNA SINGHA
August 24, 1939
KAMALDHARI LAL Vs. KAMLESHWARI SAHAY
January 24, 1939
KAMALESHWARI PRASAD Vs. GANGADHAR MAL
August 23, 1939
KAMTA PRASAD Vs. SECRETARY OF STATE
March 28, 1939
KANHAI LAL Vs. BHOREY LAL
April 24, 1939
KANHAI SINGH Vs. BASDEO SAHAI
January 13, 1939
KANIRAM MALPANI, MANAGING MEMBER OF MAGNIRAM KISHENLAL FIRM Vs. PARMANANDA TEWARI
December 19, 1939
KANJESHWAR NATH Vs. BENARES BANK LTD
December 18, 1939
KANNAPPA MUDALI Vs. VARADACHARIAR
August 2, 1939
KANNAYYA REDDI Vs. MUTHU REDDI
February 10, 1939
KANNOMKOT KELU KURUP Vs. CHERIYATH MANAYIL PARU AMMA
October 17, 1939
KANTI CHANDRA GHOSAL Vs. SUCHITRA SUNDARI DASSI
May 2, 1939
KANUJNAKKAL THAYIKKANDIYIL MOOSSAN KUNHI KALANDAN Vs. KANIYARAKKAL THAYIKKANDIYIL KUNHI KATTYALI
August 3, 1939
KARANKATTIL HAJI THAMBILAVA ISMAL ROWTHEN S SON CHINNAPPAYAN ALIAS MUHAMMAD ROWTHEN (DEAD) Vs. KARUMANNASSERI GRAMAM PARASURAMA PATTAR S SON NARAYANA PATTAR
July 27, 1939
KARIBANDI VEERANNA Vs. SRIPADA LAKSHMIPATHI SOMAYAJULU
February 7, 1939
KARINAGISETTI CHENNAPPA Vs. KARINAGISETTI ONKARAPPA
October 2, 1939
KARUPPIAH KONE Vs. CHITRAN SERVAI
January 5, 1939
KARUPPIAH THEVAN Vs. NKRISHNA PILLAI
January 5, 1939
KASHI NATH RATHO Vs. UCPATNAIK
April 28, 1939
KASHI NATH TEWARI Vs. MAKCHHED TEWARI
February 16, 1939
KASHIPRASAD SUKHIRAM Vs. BEDPRASAD PARMESHWAR
August 24, 1939
KASIREDDI SIDDAREDDI (DEAD) Vs. MANDAPALLE CO-OPERATIVE SOCIETY, BY ITS PRESIDENT, DEVARAKONDA SUBBARAMAYYA
October 31, 1939
KASTORI SINGH Vs. PATI RAM
September 15, 1939
KATACHIKANDI THIYYATHIKANDI ABDULLA KAKA Vs. KADUMANDRA KMUTHANNA
August 15, 1939
KATRAGADA LAKSHMINARASAMMA Vs. SINGAMSETTI VENKATASATYANARAYANA RAO
October 10, 1939
KATRAGADDA NAGAYYA Vs. SREE RAZA RAO VENKATA MAHIPATHI GANGADHARA RAMA RAO BAHADUR
January 27, 1939
KATRAPATI HANUMAYAMMA Vs. OFFICIAL RECEIVER
February 10, 1939
KATTA VIRAYYA Vs. OFFICIAL RECEIVER
December 4, 1939
KAULESHAR SHUKUL Vs. RAM KISHORE LAL
April 24, 1939
KAUSHAL PAL SINGH Vs. JWALA BANK
January 18, 1939
KAZI ALI HAIDAR Vs. UPENDRA NATH KUNDU
June 26, 1939
KEDAR NATH BOTHRA Vs. BAIJNATH BOTHRA
March 23, 1939
KEDAR NATH SAHU Vs. BASANT LAL SAHU
January 27, 1939
KEDAR NATH TUSHNIAL Vs. RAJ KUMAR DAS
January 10, 1939
KEOLAPATI Vs. RAJA AMAR KRISHNA NARAIN SINGH
July 11, 1939
KESAVAMATTAM KODA NAYAKAMMA Vs. EDARA VENKAYYA
August 8, 1939
KESHARDEO CHAMRIA Vs. COMMISSIONER OF INCOME-TAX, BENGAL
May 9, 1939
KESHEORAO GOPALRAO BUTY Vs. LAXMAN GANPATRAO SONAR NAGARKAR
November 6, 1939
KHAJI DODDA KHAJI SAHIB Vs. CHIGAMALLA NANJAPPA
February 7, 1939
KHAJI MUHAMMAD HUSSAIN SAHIB Vs. MASJIDAY MAHMOOD JAMAIT MANAGING COMMITTEE OF PUDUPET, BY ITS SECRETARY SHAHUL HAMID MARAKKAYAR
September 6, 1939
KHAN BAHADUR ABDUL KAREEM SAHIB Vs. COMMISSIONER, CORPORATION OF MADRAS
December 8, 1939
KHEDU MAHTO Vs. KHONKA MAHTO
August 11, 1939
KHIROD CHANDRA GHOSH Vs. PANCHU GOPAL SADHUKHAN
May 10, 1939
KHIRODE C GHOSE Vs. NARENDRA NSANYAL
July 10, 1939
KHUB LAL CHAUDHURI Vs. BECHAN MANDAL
September 21, 1939
KIRPA SHANKER LAL Vs. RAM LAL
January 11, 1939
KIRPAL SINGH Vs. HARI CHOUDHURY
April 18, 1939
KISHAN RAM MARWARI Vs. GODAWARI DEVI
December 18, 1939
KISHORI LAL MARWARI Vs. KUMAR CHANDRA NARAIN DEO
April 27, 1939
KISHORI MOHAN BANIK Vs. MAIJANNESSA BIBI
July 24, 1939
KISSENLAL MALPANI, ADMINISTRATOR TO ESTATE OF JETHMAL MALPANI AND FIRM JETHMAL KANIRAM Vs. TILAK CHANDRA BORA
August 21, 1939
KISTUR CHAND TEWARI Vs. BABU RAJANI KANTA MUKHERJEA
April 24, 1939
KITAB ALI Vs. ANIL BEHARY DUTTA
May 9, 1939
KIZHAKKEPAT PALAT, DECEASED LAKSHMI KUTTY AMMA S DAUGHTERKUNHILAKSHMI AMMA Vs. KIZHAKKEPAT PALAT, DECEASED LAKSHMI KUTTY AMMA S CHILDREN TAVAZHI KARNAVAN AND MANAGER, KRISHNA MENON
March 20, 1939
KODUKULA KAMESWARAMMA Vs. KODUKULA THAMMANNA
March 13, 1939
KOER DURAG PAL SINGH Vs. THPANCHAM SINGH
March 30, 1939
KOKA ADINARAYANA RAO NAIDU Vs. KOKA KOTHANDARAMAYYA NAIDU
September 15, 1939
KOKA AUDINARAYANA RAO NAIDU Vs. BHAVARAJU LAKSHMINARAYANA RAO
February 22, 1939
KOKKONDA VENKATA RAMA SURYA GOPALA KRISHNAMURTHY Vs. SURABHI SATYANARAYANA
February 3, 1939
KOLACHALA KUTUMBA SASTRI Vs. LAKKARAJU BALA TRIPURA SUNDARAMMA
March 3, 1939
KONA ADINARAYANA Vs. DRONAVALLI VENKATASUBBAYYA
December 4, 1939
KOPPARTHI VENKATARATNAM Vs. PALLETI SIVARAMUDU
November 21, 1939
KOWTHA SURYANARAYANA RAO Vs. PATIBANDLA SUBRAHMANYAM
October 27, 1939
KRISHNA AIYAR Vs. SUBBA REDDIAR
January 26, 1939
KRISHNA KAHAR Vs. EMPEROR
July 27, 1939
KRISHNA MUDALIAR Vs. MARIMUTHU MUDALIAR
April 17, 1939
KRISHNA RAO Vs. JANAKI AMMAL
February 24, 1939
KRUSHNACHARANA PADHI, MINOR BY NEXT FRIEND CHINNA PADHIYANI Vs. GOUROCHANDRO DYANO SYMANTO
August 2, 1939
KUBAD MIA Vs. GUHI MIA
September 7, 1939
KUBER SINGH Vs. JAI NATH
April 13, 1939
KUMAR JAGADISH CHANDRA SINHA Vs. ISHAN KUMARI DEBI
November 22, 1939
KUMAR NARENDRA NATH ROY Vs. MIDNAPORE ZAMINDARY CO LTD
July 19, 1939
KUMAR RAGHAVA SURENDRA SAHI Vs. BABUI LACHMI KOER
May 9, 1939
KUMARASWAMI PILLAI Vs. THIRUVENGADATHA AIYANGAR
March 30, 1939
KUNCHA RAMAKRISHNAYYA Vs. KONDAMUDI SREERAMULU
January 25, 1939
KUNHIBI ALIAS BEEBI UMMA Vs. KALLIANI AMMA
March 31, 1939
KUNIYIL CHANDU Vs. MATHILEDATH SANKARAN
August 30, 1939
KUNWAR JASWANT SINGH Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD
January 12, 1939
KUNWAR MOHAMMAD OBAID-ULLAH KHAN Vs. PANDIT RAMJI LAL MAJOR
October 18, 1939
KUNWAR SHIAM PARTAP SINGH Vs. RANI BAISNI MADHO KUNWAR
November 1, 1939
KUNWAR SURENDRA BAHADUR SINGH Vs. THAKUR BEHARI SINGH
March 17, 1939
KUPPAINETHU GURUVAPPA NAICKER Vs. MMOUNAGURUSWAMI NAICKER
March 31, 1939
KUTTUKKEN ERAMULLAN HAJI Vs. PAPPINISSERI CHANDROTH NARAYANAN
October 26, 1939
L CHUNNI LAL Vs. CHANDAN GOPAL
April 3, 1939
LACHHMESHWAR SAHAI Vs. MT MOTI RANI KUNWAR
March 28, 1939
LACHMAN MAHTO Vs. SHANKER MAHTON
July 31, 1939
LACHMI NARAYAN SINGH Vs. NANDKISHORE SINGH
September 22, 1939
LADHA SINGH BEDI Vs. RAJA SREE SREE JYOTI PROSAD SINGHA DEO BAHADUR
April 6, 1939
LADLI PRASAD ZUTSHI Vs. UPELECTRIC SUPPLY CO LTD
March 23, 1939
LAKSHMANA PILLAI Vs. GOVINDAM PILLAI
July 21, 1939
LAL BALLABH NATH SAH DEO Vs. MAULAVI HABIBUR RAHMAN
October 16, 1939
LAL INDERJIT NATH SAHI DEO Vs. MAHARAJA PRATAP UDAI NATH SAH DEO
January 11, 1939
LAL SADANAND SINGH Vs. MADAN MOHAN SAHU GAONTIA
April 19, 1939
LAL TIRATHNATH SAHI DEO Vs. LAL MRITUNJOYA NATH SAHI DEO
July 25, 1939
LALA KIRPA RAM Vs. LDWARKA PRASAD
February 22, 1939
LALA RAM SARUP Vs. COURT OF WARDS THROUGH DEPUTY COMMISSIONER, DELHI
November 7, 1939
LALA SUMER CHAND Vs. MTMUKHTARI
November 23, 1939
LALBEHARI SINGH Vs. EMPEROR
January 16, 1939
LAXMAN KRISHNAJI BIRKAD MALI Vs. YADAO RAGHOBA CHANDORE MALI
December 11, 1939
LAXMAN VISHRAMJI PATWARI Vs. DEORAO VISHRAMJI PATIL
October 5, 1939
LOLA CHUNI LAL Vs. UDAI PRAKASH
June 26, 1939
M AZIZ UDDIN Vs. HAJI MAQBUL HUSSAIN
January 9, 1939
M K LODHI Vs. ZIA-UL HAQ
May 9, 1939
M L N MAHALINGAM CHETTIAR, MINOR BY RAO SAHIB R KRISHNA AIYAR, ITERIMGUARDIAN Vs. RAJA SRIMANTHU MUTHU VIJIA RAGHUNATHA DORAISINGAM ALIAS GOWRI VALLABHA THEVAR AVERGAL, ZAMINDAR OF SIVAGANGA, THROUGH HIS DIWAN AND AUTHORIZED AGENT, RMSUNDARAM, ESQ, ICS
July 19, 1939
M M SHAHUL HAMEED MARAKAYAR Vs. KAZI MOHAMMAD HUSSAIN SAHIB
September 6, 1939
M RAGHAVACHARIAR Vs. PONNUSWAMI MUDALI
February 21, 1939
M S RAGUNATHA THATHACHARIAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF TRICHINOPOLY
March 13, 1939
M SUBBIAH Vs. TRAMACHARLU
January 19, 1939
M VENKATA RAO Vs. BSUBBA RAO
December 11, 1939
M VENKATACHARIAR Vs. MOULVI MAHAMMAD FAIZUDEEN SAHIB BAHADUR BY AGENT MOULVI MANJOOR AHAMED SAHIB KUDDOOSI
October 17, 1939
MACDONELL ERROL MACKAY Vs. OSWALD FORBES
November 10, 1939
MADA NAGARATNAM; IN RE: MADRAS AGRICULTURISTS RELIEF ACT Vs. PUVVADA SESHAYYA AND ANR;
February 7, 1939
MADAN LAL JHUNJHUNWALLA Vs. HHTHE NAWAB SAYED REZA ALI KHAN BAHADUR MUSTAID JUNG
December 6, 1939
MADDALI TIRUMALA ANANTA VENKATA VEERARAGHAVASWAMI Vs. SRIMAT KILAMBI MANGAMMA
August 18, 1939
MADHAB CHANDRA GHOSE Vs. NIROD CHANDRA GHOSE
February 20, 1939
MADHAVI AMMA Vs. NAGAPPAN NAYAR
December 11, 1939
MADHO PRASAD Vs. GOURI DUTT GENESH LAL
February 6, 1939
MADHO RAO NARAYANRAO GHATATE Vs. YADO TUKARAM DHOTE
August 2, 1939
MADHUKAR TRIMBAKLAL Vs. SATI GODAWARI UPASANI MAHARAJ OF SAKORI
October 11, 1939
MADIPALLI VENKATACHELLAM Vs. MADIPALLI SURYANARAYANAMURTY
August 16, 1939
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED Vs. PRANGA RAO
August 17, 1939
MADURA KALLALAGAR DEVASTHANAM THROUGH ITS TRUSTEE, K N RADHAKRISHNA AIYAR Vs. NSUBBIAH AMBALAM
October 24, 1939
MAGAN BEHARI LAL Vs. RAM PARTAP SINGH
February 15, 1939
MAHABIR GOPE Vs. SAMRATHI SINGH
November 1, 1939
MAHADEO Vs. BALESHWAR PRASAD
February 27, 1939
MAHADEO BHAGWAN TIDAKE Vs. HARIHAR SHANKAR
February 23, 1939
MAHADEO DAS Vs. BISHWANATH DAS
December 22, 1939
MAHADEO TUKARAM MAHAJAN Vs. RAMCHANDRA DEOYYA YELAMI
September 29, 1939
MAHADEVI ALIAS KUNHI THAMPURATTI STYLED MANAVIYATHEN, THE PRESENT VALIYA THAMPURATTI OF AMBATI KOVILAKAM Vs. PPSANKARA MENON
October 11, 1939
MAHAMMED RAHUL AMIN Vs. DINABANDHU BARNIK
November 22, 1939
MAHANT NARAIN DAS Vs. MADAN MOHAN
January 27, 1939
MAHANTH DWARKA DASS Vs. BHEKHU MAHTON
April 17, 1939
MAHANTH SINGH Vs. U BA YI
March 3, 1939
MAHARAJ RAM BIJAI PRASAD SINGH Vs. RAM BHANJAN SINGH
April 21, 1939
MAHARAJA OF PITTAPURAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
February 3, 1939
MAHARAJA SRISH CHANDRA NANDY Vs. RAI HARENDRA LAL ROY CHOUDHURY BAHADUR
June 26, 1939
MAHEMAJI NAGOJI MARATHE Vs. CHANDRABHAN LAXMAN KOLHE
August 14, 1939
MAHENDER MAN SINGH Vs. BADRI
April 3, 1939
MAHENDRA CHANDRA ROY Vs. RAJANI KANTA KAR
May 16, 1939
MAHESH MISSIR Vs. PROVINCE OF BENGAL
May 24, 1939
MAHESH SINGH Vs. GAJADHAR SINGH
August 3, 1939
MAHODEV MAHARAJ Vs. JAGDEV SINGH
May 11, 1939
MALI RAM Vs. RAMGOBIND SAH
March 20, 1939
MALLADI VENKATA SASTRY Vs. MALLADI VENKATARAMANAYYA
February 28, 1939
MAMMILLI KUNHI RAMAN KITAVU, KARNAVAN AND MANAGER OF THE THAVAZHI OF KALLOD AMSOM AND DESOM Vs. VENGILERI THANACHERI KUNHI KARNAVAN KITAVU
August 17, 1939
MAN SINGH Vs. BAIJ NATH SAHAI
July 27, 1939
MANDAN SHETTI Vs. THIMMI AVVA
October 13, 1939
MANGAL SEN Vs. KEWAL RAM
September 8, 1939
MANGTU LAL BAGARIA Vs. SECRETARY OF STATE
September 7, 1939
MANICKAVASAKA THEVAR Vs. CHIDAMBARAM PILLAI
October 3, 1939
MANIKALAL RAMCHANDRA MARWADI Vs. BHIKAMCHAND RAMSUKH MARWADI
February 3, 1939
MANINDRA CHANDRA PAL CHOWDHURY Vs. BARAMDI
November 30, 1939
MANMATHA PAL CHOUDHURY Vs. SARADA PROSAD NATH
July 4, 1939
MAQBUL HUSAIN Vs. MTZAIN-UN-NISSA BIBI
January 6, 1939
MARAKKAKANDI KRISHNAN Vs. PRNRAMANATHA AIYAR AND COMPANY
April 20, 1939
MARIMUTHU PILLAI Vs. MMUTHIRULAPPA PILLAI
February 28, 1939
MARKHU MAHTO Vs. SAHARAI MAHTO
September 1, 1939
MAROTI JAGO KUNBI Vs. EMPEROR
October 20, 1939
MATHURA DAS Vs. NARAIN DAS
December 13, 1939
MATHURAPROSAD RAJGHARIA Vs. BHUSAN CHANDRA DAS
June 1, 1939
MATTA JAGGILODU Vs. MATTA BYRAMMA
December 1, 1939
MATTAPALLI APPA RAO Vs. CHRAMAMURTHI
November 9, 1939
MAVILA KUNIYEDATH KORAN ALIAS KUNHAMBOO NAMBIAR Vs. MAVILA KUNIYEDATH GOVINDAN NAMBIAR (DECEASED)
January 30, 1939
MAZHARUL HAQ Vs. RAGHUBER SINGH
August 16, 1939
MEAH KHA Vs. SERAJUDDIN SARDAR NAIB MOTWALLI
July 12, 1939
MEENAKSHI AMMAL Vs. MURUGAYYA MOOPPANAR
November 8, 1939
MELLEPEDDI PITCHAMMA Vs. MEDABALIMI VENKATARAMAYYA
March 17, 1939
MEWA RAM Vs. MUNICIPAL BOARD
April 18, 1939
MIAN AHIR Vs. PARAMHANS PATHAK
February 7, 1939
MIAN FEROZ SHAH Vs. MOHAMMAD AKBAR KHAN
May 23, 1939
MIDDE SAMPATHIRAYUDU Vs. SONTI VENKATARATNAM
August 28, 1939
MINOR ANANTHA SAYANA NAIDU, BY NEXT FRIEND RENU AMMAL Vs. KONDAPPA NAIDU ALIAS DEVARAJULU NAIDU
February 24, 1939
MINOR C R RAMASWAMI AIYANGAR, REPRESENTED BY HIS MOTHER AND NEXT FRIEND LAKSHMI AMMAL Vs. CSRANGACHARIAR
October 6, 1939
MIR SINGH Vs. RAGHUBIR SINGH
April 13, 1939
MIR SYED HUSAIN Vs. RASOO SINGH
March 30, 1939
MIR WAJID ALI Vs. ALIDAD KHAN
August 3, 1939
MOHAMMAD ABDUL SATTAR SHAIKH ILAHI BUX, MUSALMAN Vs. SYED RAHIMUDDIN SAYYAD ABDUL SUBHAN
September 11, 1939
MOHAMMAD ALI Vs. MTBHARI DULHIN
May 2, 1939
MOHAMMAD ANWAR ALI KHAN Vs. LNAWAL KISHORE
February 7, 1939
MOHAMMAD ASGHAR ALI Vs. SHMOHAMMAD ISHAQ ALI
September 19, 1939
MOHAMMAD AZIZAL BARI Vs. MOULVI RAZIUDDIN MOHAMMAD IDRIS KHAN
March 13, 1939
MOHAMMAD ISMAIL Vs. HIRA LAL
February 3, 1939
MOHAMMAD UMAR Vs. ABDUL GHANI
September 4, 1939
MOHANLAL BAHETI Vs. MOULVI TABIZUDDIN AHMED
May 10, 1939
MOHANTA RAMDAS AULIA Vs. BAZLEY KARIM FAZLAY MOULA
August 18, 1939
MOHONA PONDA Vs. RAGHUNADHA DAS
March 14, 1939
MOHSENA KHATUN Vs. EMPEROR
May 10, 1939
MONGHIBAI Vs. COOVERJI UMERSEY
May 2, 1939
MONINDRA MOHAN BANERJEE Vs. SHAMNAGAR JUTE FACTORY CO LTD
July 7, 1939
MOORIANTAKATH AMMOO Vs. MATATHANKANDY VATAKKAYIL POKKAN
July 25, 1939
MOSAHEB DOME Vs. EMPEROR
May 16, 1939
MOSELADDI Vs. EMPEROR
May 2, 1939
MOTI LAL Vs. EMPEROR
July 24, 1939
MOTILAL PURANSAO Vs. EMPEROR
August 18, 1939
MRS T R MANJULA BAI Vs. KJANOJI RAO
September 27, 1939
MRS W WAUGH Vs. EMPEROR
July 26, 1939
MT BADRUNNISSA Vs. MUNICIPAL BOARD
January 23, 1939
MT BHAGWATI Vs. MT RAM KALI
March 7, 1939
MT DEOKALI KUARI Vs. MAHADEO PRASAD BHAGAT
May 1, 1939
MT DEOKI KUAR Vs. SHIVA PROSAD SINGH
January 4, 1939
MT DULHIN Vs. HARIHAR GIR
February 13, 1939
MT HALIMAN BIBI Vs. MUHAMMAD TAJAMUL HUSSAIN
April 25, 1939
MT JANAK DULARI Vs. SRI GOPAL
August 9, 1939
MT KANIZAN Vs. MTLATIFAN
January 11, 1939
MT KUNJLAS KUNWAR Vs. KRISHNA DEO SINGH
August 30, 1939
MT KUTIKA KUER Vs. SRIDHAR MISIR
September 15, 1939
MT LALITA DEVI Vs. NATHUJI JOSHI
January 16, 1939
MT LILAWATI Vs. BMOTI RAM, OFFICIAL RECEIVER
January 31, 1939
MT MAHARAJI KUAR Vs. MANGAI PANDE
November 27, 1939
MT NAUROZI Vs. NAFAF ALI SAH
February 7, 1939
MT PREM DULARE Vs. NARAIN PRASAD
October 27, 1939
MT RAHMAT BIBI Vs. LCHANDU LAL
February 13, 1939
MT RAM KAILASH KUNWARI Vs. LISHWAR SARAN
August 10, 1939
MT RAM KALI Vs. MUNNA LAL
April 17, 1939
MT RANGILI Vs. PEAREY LAL
October 16, 1939
MT RAZIA BEGAM Vs. KRISHNADEONARAYAN MAHTHA
August 10, 1939
MT SHAFIAN BEGAM Vs. MTKIFIATO
May 5, 1939
MT WALLAN Vs. FAZLA
February 21, 1939
MT. RAMBAI W/O. BAHADURSINGH Vs. MT. CHANDRA KUMARI DEVI
November 1, 1939
MT. SUMITRA W/O. DAULAT POWAR Vs. EMPEROR
December 14, 1939
MUDALA SITHANNA Vs. KUPPILI LAKSHMINARASIMHULU
August 30, 1939
MUGI SUBBAYYA Vs. RAVULACHERUVU THIPPA REDDI
July 17, 1939
MUHAMMAD HASSAN Vs. BAIDYA NATH SAHAY
September 4, 1939
MUHAMMAD IBRAHIM Vs. SKAMAL SAHEB
August 31, 1939
MUKAT LAL Vs. RAGHURAJ SINGH
September 19, 1939
MUKHAN SINGH Vs. BABU CHANDRIKA PRASAD SINGH
September 21, 1939
MUKHAN SINGH Vs. CHANDRIKA PRASAD SINGH
January 13, 1939
MUKTESWAR TRIGUNAIT Vs. SATYA CHARAN SRIMANI
January 6, 1939
MUKTI NARAYAN GIR Vs. EMPEROR
November 1, 1939
MUKUNDALAL PAKRASHI Vs. PROKASH CHANDRA PAKRASHI
May 24, 1939
MUNA RAVANNA, MUNA MUHAMMAD KASSIM SAHIB Vs. ANA, RUNA, SUNA, SUBRAMANIAN CHETTIAR
September 15, 1939
MUNICIPAL BOARD Vs. HABIB ULLAH
January 5, 1939
MUNICIPAL BOARD OF SAHARANPUR Vs. JAGDISH SARAN
January 9, 1939
MUNICIPAL BOARD, THROUGH THE CHAIRMAN B RAM PRASAD Vs. BANWARI LAL
April 25, 1939
MUNICIPAL COMMISSIONERS Vs. GANGAMANI CHAUDHURANI W/O AKSHOY KUMAR BASAK
December 18, 1939
MUNICIPAL COUNCIL Vs. GVCBABU NAIDU
November 28, 1939
MUNNA LAL Vs. CHATAN PRAKASH
October 3, 1939
MUNSHI BISHAN LAL Vs. LALA BANWARI LAL
August 7, 1939
MURARI LAL Vs. EMPEROR
September 22, 1939
MURARI RAM DASS Vs. RASIK LAL BHADRA
July 3, 1939
MUSAHRU Vs. EMPEROR
December 7, 1939
MUTHUKRISHNA RAJA Vs. VISWALINGA KADAVARAYAR
April 28, 1939
MUZAFFERPUR MUNICIPALITY Vs. TARA PRASAD
November 7, 1939
MYTHILI AMMAL Vs. JANAKI AMMAL
September 1, 1939
N ADINARAYANA CHETTY Vs. TTKKAPPAN SRIRANGACHARIAR
March 16, 1939
N M MUTHUVASU CHETTIAR Vs. VELUMURUGA NADAR
January 23, 1939
N PARAMASIVAN PILLAI Vs. THIRUVUDAYA MUDALIAR
January 27, 1939
NADIMPALLI NARAYANARAJU Vs. YENNAMSETTI SURYANARAYUDU
July 21, 1939
NAGENDRA NATH KAR SARKAR Vs. BABU PRAMATHA NATH GUHA
February 16, 1939
NAGI REDDI Vs. NANJUNDAPPA
April 19, 1939
NAINALASETTI VEERA RAJU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF EAST GODAVARI
October 26, 1939
NAJBAN BIBI Vs. GUR PRASAD
December 12, 1939
NALLAPAREDDI ANNAPOORNAMMA Vs. PELLETI VEERARAGHAVA REDDI
October 16, 1939
NALLASIVAN PILLAI Vs. GANAPATHI MUDALIAR
February 13, 1939
NAMASIVAYA MUDALIAR Vs. ASRINIVASA AIYANGAR
August 17, 1939
NANA AKPANDJA Vs. FIAGA EGBLOMESSE
February 14, 1939
NAND KISHORE Vs. EMPEROR
July 26, 1939
NANDAMANI Vs. HARI KRISHNA BHIMA DEO
March 23, 1939
NANDAN SAHU Vs. FATEH BAHADUR SINGH
September 26, 1939
NANDKISHORE SINGH Vs. BIGAN LOHAR
October 3, 1939
NANDLAL BHANDARI MILLS LTD Vs. COMMISSIONER OF INCOME-TAX, CENTRAL AND UNITED PROVINCES
May 8, 1939
NANDLAL RAMPRATAP MARWADI Vs. DEORAO MARUTRAO DESHMUKH
September 26, 1939
NANJAPPA GOUNDAN Vs. RANGASWAMI GOUNDAN
November 3, 1939
NANURAM AIDEN MAHEAND Vs. RADHABAI W/O. KISON
December 20, 1939
NARAYANAN CHETTI (MINOR) Vs. PANCHANATHAN CHETTIAR
September 1, 1939
NARAYANASWAMI NAIDU Vs. RAJAMANICKAM PILLAI
October 20, 1939
NARENDRA NATH DUTTA Vs. ALANGA SUNDARI DASYA
July 7, 1939
NARHARI TILKHO Vs. MT. MAHARANI W/O. BAYA KOLTA
September 14, 1939
NARSING DAS TANSUKDAS Vs. CHOGEMULL
March 31, 1939
NARSINGH SINGH Vs. EMPEROR
February 13, 1939
NATESA PADAYACHI Vs. KRISHNA PADAYACHI
January 18, 1939
NATESA PILLAI Vs. VENKATARAMA AIYAR
October 11, 1939
NATHI LAL Vs. SRI MAL
December 22, 1939
NATHMULL BHUTURIA Vs. GOLAM JABBAR MIA MUTWALLI KULPARA JABED MUSJID
July 31, 1939
NATHUNI PRASAD Vs. FIRM RADHA KISHUN DUTT RAI
August 29, 1939
NATHUSINGH RATANSINGH Vs. ANANDRAO LAXMANRAO KUNBI
September 26, 1939
NAYAR MODERN BANK LTD Vs. OFFICIAL LIQUIDATOR, TRAVANCORE NATIONAL AND QUILON BANK LTD
April 21, 1939
NEBTI MANDAL Vs. EMPEROR
December 12, 1939
NEHAL MAHTO Vs. EMPEROR
March 24, 1939
NESTLE AND ANGLO SWISS CONDENSED MILK CO LTD Vs. KLDOSHI AND CO
February 20, 1939
NEW BEERBHUM COAL CO LTD Vs. CHANDAN MALL KARNANI
May 5, 1939
NIBARAN CHANDRA KHANDIKAR Vs. SHEIKH BELATALI
January 17, 1939
NIHAL SINGH Vs. EMPEROR
June 21, 1939
NIHARENDU DUTT MAJUMDAR Vs. EMPEROR
July 10, 1939
NITYA NAND Vs. LALA KARAM CHAND
March 14, 1939
NOONE VARADARAJAN CHETTY Vs. VUTUKURI KANAKIAH
February 16, 1939
NOOR MAHOMED MOHIDEEN PILLAI TARAGAN Vs. PECHI AMMAL
April 28, 1939
NOOR MOHAMMAD, LAMBARDAR Vs. LALLOO
April 19, 1939
NOOTHALAPATI CHINA VENKAYYA Vs. PERLA SURYANARAYANA
September 19, 1939
NRIPENDRA NATH CHATTERJI Vs. ARUN CHANDRA CHATTERJI
September 19, 1939
NUNNA GOPALAN Vs. VUPPULURI LAKSHMINARASAMMA
October 25, 1939
NURAL AMIN Vs. EMPEROR
January 23, 1939
O M CHIENE, OFFICIAL RECEIVER OF ESTATE OF DINA NATH AND BADRI PRASAD Vs. SITA RAM
December 20, 1939
OFFICIAL ASSIGNEE REPRESENTING THE ESTATE OF S N FIRM (INSOLVENTS) Vs. NATESAM PILLAI
November 16, 1939
OFFICIAL LIQUIDATOR, TRAVANCORE NATIONAL BANK SUBSIDIARY CO LTD Vs. OFFICIAL LIQUIDATORS, TRAVANCORE NATIONAL AND QUILON BANK LTD
March 9, 1939
ONKARSA TUKARAM Vs. MUNICIPAL COMMITTEE
December 21, 1939
OUDH COMMERCIAL BANK, LTD Vs. THAKURAIN BIND BASNI KUER
January 27, 1939
P E R M ANNAMALAI CHETTY, JOINT FIRM, PALNI, THROUGH ITS PARTNER P E RAMA PERIYA KARUPPAN CHETTIAR Vs. SATYAVADIVEL MUTHUSWAMI MANIAGARAN
February 24, 1939
P GOPALACHARI Vs. CORPORATION OF MADRAS
July 20, 1939
P L S S RAMANATHAN CHETTIAR Vs. KMVVKUMARAPPA CHETTIAR
February 3, 1939
P N M M MUTHUPALANIAPPA CHETTIAR Vs. NARRMRAMAN CHETTIAR
August 24, 1939
P R GOVINDASWAMI NAICKER Vs. PUKHRAJ SOWCAR
November 8, 1939
P R M ABDUL RAHMAN AND CO Vs. COMMISSIONER OF INCOME-TAX, MADRAS
October 19, 1939
P R S A R PERIAKARUPPAN CHETTIAR Vs. PSARARARUNACHALAM CHETTIAR
November 15, 1939
P RM ST SUBRAMANIA CHETTIER Vs. FELIX JOSEPH SARPRASADAM
March 31, 1939
P S AR AR ARUNACHALAM CHETTIAR BY AGENT SIVARAMAN CHETTIAR Vs. OFFICIAL RECEIVER
April 27, 1939
P S VENKATARAMAN Vs. SRIMATHI ACJANAKI
January 11, 1939
P V KARUPPANAN AMBALAM Vs. PANDARI SUNDARA RAJA AIYAR
August 8, 1939
P. V. DIXIT Vs. MUNICIPAL COMMITTEE
December 22, 1939
PADALINGA MUDALIAR Vs. ARUMUGHA MUDALIAR
February 23, 1939
PAKALA NARAYANA SWAMI Vs. EMPEROR
January 20, 1939
PALADUGU VEERA RAMACHANDRA RAO Vs. PALADUGU PARASURAMAYYA
November 3, 1939
PALANISAMI GOUNDAR Vs. KALIAPPA GOUNDAR
August 14, 1939
PAMIDI VEDAVALLI THAYARAMMAL BY HER POWER-OF-ATTORNEY AGENT, R SINGANNA CHETTI Vs. JUNUS CHETTIAR
January 31, 1939
PANCHANAN MUKHARJI Vs. COMMISSIONER OF CUTTACK MUNICIPALITY
August 29, 1939
PANDIT RAM CHANDER Vs. PANDIT MAHARAJ KUNWAR
April 25, 1939
PANDIT SHIVA RAO Vs. DASHANMUGHASUNDARASWAMI (OFFICIAL LIQUIDATOR)
August 18, 1939
PANDITA VISWANADHA YEGNESWARA SASTRI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
December 1, 1939
PANNA LAL Vs. COLLECTOR OF MEERUT
November 30, 1939
PANU SAMAL Vs. EMPEROR
March 9, 1939
PARAPPIL ASSYA UMMA Vs. PALOONTEAKATH MOOSSA
April 18, 1939
PARASURAM MANGACHARYULU Vs. PARASURAM BALARAMA KRISHNAMACHARYULU
August 25, 1939
PARBHU DAYAL Vs. LALDAS MAGANLAL
May 5, 1939
PAREKH NANDLAL BHIMJI BHOY CHOKSI Vs. ANANT GOVIND JOG
September 26, 1939
PARIMI SUNDARASIVUDU Vs. BALAJIPALLI ADINARAYANA SASTRI
July 17, 1939
PARMESHWAR RAM Vs. CHARU RAM
December 20, 1939
PATAYATH PARUMPAYIL SANKARA MENON Vs. KARUMATHIL PUTHUMANAE SANKU S SON KUTTANI
March 21, 1939
PATNA CITY MUNICIPALITY Vs. DWARKA PRASAD SINGH
August 8, 1939
PATNAM SIDDA REDDI Vs. AMBATI VENKATA GIRIANNA
September 29, 1939
PATTU KUMARI BIBI W/O RAI DHANPAT SINGH NAWLAKHA Vs. NIRMAL KUMAR SINGH NAWLAKHA
May 10, 1939
PATURI VENKATESWARA RAO Vs. PARVATANENI SUBRAHMANYAM
February 9, 1939
PENDELA PUNDARIKAKSHUDU Vs. SONTINENI KONDAYYA
November 24, 1939
PENTAKOTA AUDINARAYANA NAIDU Vs. PANCHAYAT BOARD OF MUNAGAPAKA REPRESENTED BY ITS PRESIDENT, PENTAKOTA AYODHYARAMAYYA NAIDU
December 8, 1939
PENUBOLU SESHIAH; THANNIRU VENKATRAYULU REPRESENTED BY PENUBOLU SESHIAH Vs. AYITHA RAMIAH
February 20, 1939
PERI SU ARU PERIA KARUPPAN CHETTIAR Vs. DORAISWAMY NAICKEN
October 31, 1939
PHEKU RAM MALI Vs. GANGA PRASAD
October 27, 1939
PHILIP GRAHAM GREENWOOD Vs. PHILIP GRAHAM GREENWOOD
February 2, 1939
PICHAKKARI ALIAS PUKKUTTY JANAKI (DEAD) Vs. SIVAGNANA NACHIAR
October 17, 1939
PIRTHI NATH Vs. NIRANJAN LAL BHARGAVA
December 22, 1939
PONNAMMAI NADATHI Vs. TINNEVELLY SWAMI NELLIAPPAR AND SRI KANTHIMATHI AMBAL DEVASTHANAM, THROUGH ITS TRUSTEE, MRKSUBRAMANIA PILLAI
April 28, 1939
PONNUCHAMI CHETTI Vs. ANNAKAMU SERVAI
October 11, 1939
PONNUMAN DIKSHITAR Vs. BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS
April 3, 1939
POTHUKUCHI MAHALAKSHMI Vs. MODALI SURYAKANTA MANIKYAMBA
October 31, 1939
PR N SM CHOKKALINGAM CHETTIAR Vs. OFFICIAL ASSIGNEE OF MADRAS
October 16, 1939
PRABHAVATI DEVI Vs. LILA SINGH
September 19, 1939
PRAFULLA KUMAR MAITY Vs. UDAY CHANDRA PRADHAN
August 4, 1939
PRAHLAD CHANDRA SINGH Vs. BHIM MAHTO
September 15, 1939
PRAHLAD DAS Vs. DASARATHI SATPATHI
August 17, 1939
PREREPA BHAGAVAT SASTRULU (DIED) Vs. SARIDEY LAKSHMIKANTAM
October 2, 1939
PRIYA KANTA PAL, PARTNER OF FIRM PRIYA KANTA SASHI KUMAR PAL Vs. SUDHIR CHANDRA ROY CHOWDHURY
February 10, 1939
PROBODH CHANDRA CHAKRAVARTY Vs. JATINDRA MOHAN CHAKRAVARTY
May 5, 1939
PROBODH KUMAR DAS Vs. DANTMARA TEA CO
October 10, 1939
PROFULLA CHANDRA GANGOPADHAYA Vs. RAJ MOHAN DAS
August 3, 1939
PROMATHA NATH PRAMANICK Vs. NIRODE CHANDRA GHOSE
June 5, 1939
PROVINCE OF BENGAL Vs. MRITUNJOY ROY CHOUDHURY
August 29, 1939
PT HARIHAR TIWARI Vs. ETWARI GOP
May 19, 1939
PUBLIC PROSECUTOR Vs. NSSHARMA
January 25, 1939
PUBLIC PROSECUTOR Vs. NARAYANA AYYAR
September 12, 1939
PUBLIC PROSECUTOR Vs. MSMENOKI OF CALICUT
April 26, 1939
PUBLIC PROSECUTOR Vs. DSRAJU GUPTA
March 14, 1939
PULIGORU SUBBARAMA REDDI (DEAD) Vs. PALAMKOTA KRISHNIAH CHETTI
February 2, 1939
PULIN CHANDRA CHATTAPADHYA Vs. KHETRA MOHAN GHOSE
March 17, 1939
PUNI SETHI Vs. GANGADHAR PATRO
April 18, 1939
PUNJAB NATIONAL BANK Vs. BALIKRAM KISSENCHAND
June 2, 1939
PUNJARAM JAGOBA TELI Vs. RAMU CHINTOO GOND
November 2, 1939
PURNA CHANDRA BHOWMICK Vs. BARNA KUMARI DEVI W/O BIBHUTI BHUSAN CHAKRAVARTY
May 19, 1939
PURNA CHANDRA SARCAR, TRUSTEE TO ESTATE OF ABDUL AZAHAR CHOUDHURY Vs. DHIRENDRA CHANDRA ROY
December 19, 1939
PUZHAKKARAT KOZHUVAMMAL AMMAD Vs. CHERIATH MANAYIL PARU AMMA
December 12, 1939
QABUL SINGH Vs. JAI PRAKASH
February 8, 1939
QAZI MOHAMMAD BASHIR UDDIN Vs. HAJI SHEIKH WAHEED UDDIN SAHIB
April 28, 1939
R EZEKIEL Vs. PROVINCE OF BENGAL
March 15, 1939
R K THIRUMALAI CHETTIAR Vs. KNNANJAYYA GOWDER
August 10, 1939
R SAMI NAIDU Vs. KATHA GOUNDAN
December 1, 1939
R V AND CO Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
August 28, 1939
R V RAJARATHNA CHETTIAR Vs. SHARI SHAICK MAHBOOB SAHIB
April 18, 1939
RABINDRA NATH ROY CHOUDHURY Vs. DHIRENDRA NATH ROY CHOUDHURY
May 19, 1939
RADHA BALLAV PAL Vs. EMPEROR
January 4, 1939
RADHA KRISHNA BENI PRASAD Vs. KISHORE CHAND, SHIVA CHARAN LAL
August 3, 1939
RADHA SWAMI SATSANG SABHA Vs. TARA CHAND
February 15, 1939
RADHABALLABH PRASAD NARAIN SINGH Vs. RAGHUNATH LAL
January 12, 1939
RADHASHYAM CHOUDHURY Vs. GOURINATH ROY
July 3, 1939
RAGHO PRASAD Vs. EMPEROR
February 13, 1939
RAGHUBIR SHAW Vs. RAWSAN SHAW
February 14, 1939
RAGHUPATI DUTT Vs. RAM GOPAL DUTT
May 30, 1939
RAHMAT BI SAHEBA Vs. RKRISHNA DOSS LALA
March 27, 1939
RAI BR PANNALAL Vs. LALA HANSRAJ GUPTA
August 1, 1939
RAI INDRA NARAIN Vs. MOHAMMAD ISMAIL
July 25, 1939
RAI SRI KRISHNA MOHAN JI Vs. PURSHOTAM DAS
August 11, 1939
RAJ BAHADUR Vs. SOHAN PAL MUNNA LAL
March 16, 1939
RAJ BAHADUR Vs. MTJAMNA KUER
April 5, 1939
RAJ KUMAR Vs. SHIVA PRASAD GUPTA
February 3, 1939
RAJA BAHADUR DHAKESWAR PRASAD NARAYAN SINGH Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
January 3, 1939
RAJA INDERJIT PRATAB BAHADUR SAHI Vs. SURAJ NARAIN CHAUDHURY
July 26, 1939
RAJA INUGANTI VENKATA RAYANIM VARU Vs. ALLURI CHINA BAPANNA, REPRESENTED BY HIS NATURAL FATHER ALLURI SOORANNA, UNDER A GENERAL POWER-OF-ATTORNEY
September 15, 1939
RAJA JANAKI NATH ROY Vs. RAJA PRAMATHA NATH MALTA
November 10, 1939
RAJA KAMALA RANJAN RAY Vs. ABHOY CHARAN PAUL
April 26, 1939
RAJA OF VIZIANAGARAM (DEAD) Vs. MUDUNOORU SANYASIRAJU
January 31, 1939
RAJA SARAT CHANDRA ROY CHAUDHURY BAHADUR Vs. ARJUN MANDAL
August 3, 1939
RAJA SHIBA PRASAD SINGH Vs. TINCOURI BANERJI
March 30, 1939
RAJA SINGH Vs. MANNA SINGH
December 19, 1939
RAJA SINGH Vs. CHAICHOO SINGH
December 5, 1939
RAJA SRIMANTHU MUTHU VIJIA RAGUNATHA DURAISINGAM ALIAS GOWRI VALLABHA THEVAR AVERGAL, ZAMINDAR OF SIVAGANGA, THROUGH THE ESTATE COLLECTOR Vs. PERIASAMI PILLAI
November 20, 1939
RAJAH TADAKAMALLA SEETHARAMACHANDRA RAO BAHADUR, ZAMINDAR OF BETHAVOLE Vs. SREE RAJAH KOTAGIRI SATYANARAYANA RAO BAHADUR
November 16, 1939
RAJENDRA KISHORE BASU ROY Vs. KUMAR PROMOTHA NATH ROY
November 24, 1939
RAJENDRA NARAYAN Vs. HARGOBIND CHOUDHURY
October 17, 1939
RAJENDRA NATH NAG Vs. ASHALATA DEVI W/O NISHI BHUSHAN MUKHOPADHYA
May 24, 1939
RAJESHWARI PRASAD SINGH Vs. SAHEB SINGH
January 5, 1939
RAKAPALLI VIRA RAGHAVULU NAIDU Vs. DHARA CHINA RAJALINGAM
March 28, 1939
RAM BARAN UPADHIYA Vs. SITAL PATHAK
January 3, 1939
RAM BHAROSE Vs. BARAMDIN
April 6, 1939
RAM BILAS SHARMA Vs. EMPEROR
November 27, 1939
RAM CHANDER Vs. MTRURE KUNWAR
September 13, 1939
RAM CHANDER Vs. KUNJI LAL
April 20, 1939
RAM JANAM MAHTO Vs. SRI BENDHYACHAL KUER
December 12, 1939
RAM KESHAN CHAMAR Vs. RAMSOHAG CHAMAR
April 3, 1939
RAM KHELAWAN CHOUDHURY Vs. RAMUDAR CHOUDHURY
April 17, 1939
RAM KUMAR LAL Vs. RAM CHARITTAR LAL
August 11, 1939
RAM KUMAR RAM SARAFF Vs. MOHAN LAL MAHARAJ
November 30, 1939
RAM KUMAR SINGH Vs. PARAM SINGH
October 6, 1939
RAM LAL SINGH Vs. LALJI MISSER
January 13, 1939
RAM NARAIN SAHU Vs. MT MAKHNA
April 20, 1939
RAM NATH Vs. SHYAM LAL
January 26, 1939
RAM RAMBIJAYA PRASAD SINGH Vs. KRISHNA MADHO SINGH
January 31, 1939
RAM RAN BIJAYA PRASAD SINGH Vs. ABDUL GHANI KHAN
September 11, 1939
RAM RANBIJAYA PRASAD SINGH Vs. RAM PRASAD GUPTA
February 16, 1939
RAM RANBIJAYA PRASAD SINGH Vs. MADHO TURHA
August 9, 1939
RAM SARUP SINGH Vs. MOHAN SINGH
April 12, 1939
RAM SINGH Vs. EMPEROR THROUGH DHANPAL
October 9, 1939
RAM UGRAH OJHA Vs. GANESH SINGH
November 29, 1939
RAMA BARIK Vs. EMPEROR
March 14, 1939
RAMA MOOPAN Vs. MUTHA MOOPAN
April 25, 1939
RAMA PRASAD Vs. RAM RAN BIJAY PRASAD SINGH
August 8, 1939
RAMA PRASAD Vs. RAMESHWAR LAL
April 27, 1939
RAMACHANDRA DEO Vs. KAMOJU BALAJI
August 24, 1939
RAMADHIN SINGH Vs. GAJRAJ SINGH
February 22, 1939
RAMAKRISHNA REDDI Vs. OFFICIAL RECEIVER OF BELLARY
September 8, 1939
RAMAKRISHNA, MINOR BY HIS GUARDIAN AD LITEM ARKUL NARAYANA BHATTA Vs. PANCHAMAL NARASIMHA KAMATH (DEAD)
July 20, 1939
RAMAMURTHY Vs. NANDI RAMULAMMA
November 8, 1939
RAMANATHA GURUKKAL ALIAS PARAMESWARA GURUKKAL Vs. VVRARUNACHALAM CHETTIAR, MANAGER FOR THE TIME BEING OF TIRUPALATHURAI SIVA DEVASTHANAM
November 22, 1939
RAMASRAY PRASAD CHAUDHURY Vs. RAMSURAT SINGH
May 5, 1939
RAMASRAY RAI Vs. LAL BAHADUR RAI
January 30, 1939
RAMASUBRAMANYA PATTAR Vs. KARIMBIL PATI
October 20, 1939
RAMASWAMI CHETTIAR Vs. MEYYAPPAN SERVAI
March 7, 1939
RAMASWAMI GOUNDAN Vs. LAKSHMANA REDDI
March 13, 1939
RAMASWAMI KONAR Vs. NACHIAR AMMAL
October 3, 1939
RAMAYYA GOUNDAN Vs. KOLANDA GOUNDAN
August 7, 1939
RAMBRICHH SINGH Vs. EMPEROR
September 13, 1939
RAMCHANDRA DHONDBAJI GUJAR Vs. JHIBAL SHIORAM BURADKAR
December 18, 1939
RAMDAHIN PANDE Vs. PARMESHWAR SINGH
February 10, 1939
RAMDAYAL BHAGIRATH PERSHAD Vs. KANHAIYALAL RAMKISHAN GUJAR
March 14, 1939
RAMDEO Vs. SRI SADAITAN PANDE
December 18, 1939
RAMDEYAL BABU LAL FIRM Vs. LAKHU SAO
August 4, 1939
RAMESHWAR DAYAL SINGH Vs. RAM DAS SAHU
February 24, 1939
RAMESWAR MARWARI Vs. AMAR NATH SINHA
June 27, 1939
RAMJAN ALI Vs. KHAWJA MEER AHMED SETHI
August 4, 1939
RAMKHELAWAN SINGH Vs. MONILAL SAHU
September 26, 1939
RAMLAL BHUNYADIN KALAR Vs. MUNICIPAL COMMITTEE
August 22, 1939
RAMNARAIN SINGH Vs. ATAL BEHARI SINGH
January 31, 1939
RAMSAGAR YADAV Vs. MYUNUS
August 15, 1939
RANADA KISHORE ROY Vs. SWARNAMOYEE DEBI W/O NALINI KISHORE ROY
August 2, 1939
RANBAHADUR SINGH THAKUR Vs. AWADHBEHARI PRASAD SINGH
January 30, 1939
RANBIR KARAM SINGH Vs. JOGINDRA CHANDRA BHATTACHARJI
November 1, 1939
RANBIR PRASAD Vs. SHEOBARAN SINGH
April 28, 1939
RANCHI ZAMINDARI CO LTD Vs. PRATAB UDAINATH SAHI DEO
January 6, 1939
RANGPUR LOAN OFFICE LTD Vs. RAI TARIT BHUSAN ROY BAHADUR
February 7, 1939
RANI DHANDEI KUER Vs. FATMA ZUHRA
August 11, 1939
RANI HARSAMUKHI DASI Vs. AGADHU MOHAPATRA
August 7, 1939
RANI VISHANATH KUMARI Vs. SONU LAL
December 22, 1939
RAO BAHADUR K SAMBASIVA CHETTIAR Vs. RIGHT HON BLE THE SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF CHINGLEPUT
September 4, 1939
RAO BAHADUR V RANGANADHAM CHETTY Vs. CORPORATION OF MADRAS
January 3, 1939
RATAN PRASAD MARWARI Vs. BRIDHI CHAND SHROFF
April 19, 1939
RATANSHI HIRJI BHOJRAJ Vs. TRICUMJI JIWANDA
May 11, 1939
RATHNAMMAL ALIAS RAJAMANI AMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF COIMBATORE
May 1, 1939
RAY SATISH CHANDRA SEN BAHADUR Vs. SYAMSUL HAQUE MOKTEAR
April 5, 1939
RAZIA BEGAM Vs. KISHUNDEO NARAIN MAHTHA
October 4, 1939
REDDI KRISHNAN NAIDU Vs. CHINTALA SOMI NAIDU
December 12, 1939
REKANTI CHINNA GOVINDA CHETTYAR Vs. SVARADAPPA CHETTYAR
August 15, 1939
RENTALA GANGA RAJU Vs. BIKKINA BULLI RAMAYYA
January 12, 1939
REV LUCKMAN CHAPLAIN Vs. PEAREY LAL
April 19, 1939
REVATI MOHAN ROY Vs. BHIK CHAND BHUIAN
January 13, 1939
REWASHANKER MOOLCHAND Vs. EMPEROR
September 9, 1939
REX Vs. VKRISHNAN
August 28, 1939
RICHARD GILLIE Vs. POSHO LTD (IN LIQUIDATION)
February 3, 1939
RISAL SINGH Vs. LAL SINGH
April 12, 1939
RIVER STEAM NAVIGATION CO LTD Vs. OWNERS AND PARTIES INTERESTED IN SS JANARDAN
April 19, 1939
RM AR AR RM ARUNACHALAM CHETTIAR (DEAD) Vs. SABARATNAM CHETTIAR
February 9, 1939
RM PL S SIVASWAMI CHETTIAR Vs. MARUDAIYA GOUNDAN
August 7, 1939
ROSHAN SINGH Vs. EMPEROR THROUGH SAMPURAN SINGH TANDON
October 4, 1939
ROWTHMALL NEOPANI THROUGH THEIR REPRESENTATIVE LADHURAM PUROHIT Vs. NAGARMALL MADAN GOPAL REPRESENTED BY PRAHALADA RAI KADIA
October 13, 1939
RUKMANI AMMAL Vs. SUBRAMANIA SASTRIGAL
August 31, 1939
RUP NARAIN PANDEY Vs. SHEO SAGAR TEWARI
January 5, 1939
S K PANIKAR Vs. TRAVANCORE NATIONAL AND QUILON BANK LTDBY ITS OFFICIAL LIQUIDATORS
November 9, 1939
S NARAYANACHARI Vs. TVAKTANNAMALAI CHETTIAR
April 28, 1939
S P K N SUBRAMANIAN FIRM, BY MANAGING PARTNER S P K N SUBRAMANIAN CHETTIAR Vs. MCHIDAMBARAM SERVAI
December 5, 1939
S R M S CHETHAMBARAM CHETTIAR Vs. LOO THON POO
October 12, 1939
S RATNASABAPATHI PILLAI Vs. GOPALA AIYAR
August 22, 1939
S SOUNDARARAJAN Vs. KHAKA MAHOMED ISMAIL SAHEB OF MESSRSROSHAN AND CO
August 1, 1939
S T P KASI CHETTI ALIAS THENAPPA CHETTI Vs. MINOR NAGAPPA CHETTI LATELY A MINOR SINCE DECLARED A MAJOR AND GUARDIAN DISCHARGED
February 23, 1939
S V S NELLIAPPA PILLAI Vs. SETHURAMALINGAM PILLAI
December 5, 1939
S V SUBBA RAO Vs. CALICUT CO-OPERATIVE URBAN BANK LIMITED
November 23, 1939
S V SUBRAMANIA PILLAI Vs. GJPONNIAH
February 24, 1939
S VISWANATHA AIYAR Vs. NARAYANASWAMI AIYAR
April 27, 1939
SAADAT KAMEL HANUM Vs. ATTORNEY-GENERAL, PALESTINE
May 23, 1939
SACHI NANDAN PIRI Vs. CHAIRMAN MIDNAPORE DISTRICT BOARD
November 28, 1939
SACHINDER RAI Vs. EMPEROR
July 25, 1939
SADAIAMMAL Vs. ANGAMMAL
January 26, 1939
SADIQ ALI Vs. ZAHIDA BEGAM
September 1, 1939
SAH MAUJI RAM Vs. SAH CHATURBHUJ
July 6, 1939
SAH RADHA KRISHNA Vs. MTBECHNI DEBI
January 13, 1939
SAHDEO KARAN SINGH Vs. USMAN ALI KHAN
March 9, 1939
SAHEBA DEOCHAND KUNBI Vs. JAGANNATH GUNDHARILAL KALAR
August 14, 1939
SAIYED ABDUL JABBAR Vs. JITENDRA KUMAR PAL CHAUDHURY
August 17, 1939
SAIYED SHABAN ALI Vs. SHEIKH MOHAMMAD ISHAQ
April 27, 1939
SAIYID SADIK REZA Vs. BIBHUTI BHUSAN SAHA
September 5, 1939
SAKHARAM LAHANUJI MALI Vs. MAHADEO VENKAT
September 4, 1939
SAKHARAM SITARAM KUNBI Vs. DARYAOSINGH KALYANSINGH RAJPUT
September 21, 1939
SAKTI NATH ROY CHOUDHURY Vs. JESSORE UNITED BANK LTD(REGISTERED)
January 20, 1939
SAMBHSHIO MARKHANDI GAMPAWAR Vs. LAXMAN ZINGAJI MARAL
November 9, 1939
SAMINATHA AIYAR (DIED) Vs. MINOR VAGEESAN, BY GUARDIAN SIVAKAMI AMMAL
April 17, 1939
SAMUEL KOILPILLAI SKINNER Vs. ARUNACHALAM PANDARAM
January 9, 1939
SANAM NARAYANAMURTHI Vs. MANAPALLI NAGESWARA RAO REPRESENTING FIRM OF MANEPALLI NAGESWARA RAO AND BROTHERS
September 29, 1939
SANKAMMA HENGSU Vs. HANANTHA KAMATH
August 7, 1939
SANKAR MALIK Vs. RAJA BRAJA SUNDAR DEB
August 16, 1939
SANKATHA PRASAD Vs. MTRUKHMANI
October 6, 1939
SANTA PRASAD SINGH Vs. THAKUR HARKISHORE PRASAD SINGH
January 20, 1939
SANTU Vs. MAIKU
November 8, 1939
SARAT CHANDRA CHAKRABURTY Vs. SASHI BHUSAN MANNA
November 28, 1939
SARAT CHANDRA NAG Vs. RATI KANTA POLLEY
July 6, 1939
SARDAR SINGH Vs. CHHOTEY LAL
November 30, 1939
SARDAR SURENDAR SINGH Vs. CHAUDHRI GHULAM MOHAMMAD
March 28, 1939
SARJUPRASAD Vs. DEOKI SINGH
September 13, 1939
SARODA PRASAD GHOSH Vs. DEBENDRA NATH GHOSH
December 1, 1939
SAT DEO PRASAD Vs. DEBI BADAL
November 23, 1939
SATISH CHANDRA DAS GUPTA Vs. BIRESWAR SUR
March 28, 1939
SATISH CHANDRA GIRI Vs. DHARANIDHAR SINGHA BOY
November 3, 1939
SATISH CHANDRA LAHIRI Vs. RAJA PROTIVA NATH ROY
May 9, 1939
SATNARAIN PRASAD CHOUDHURY Vs. MAHABIR PRASAD CHOUDHURY
February 15, 1939
SATRUHAN SINGH Vs. COLLECTOR OF GORAKHPUR
December 20, 1939
SATYAPRIYA BANERJEE Vs. KUNDANMULL BABU
January 27, 1939
SATYENDRA LAL CHOUDHURY Vs. SADARGHAT URBAN CO-OPERATIVE BANK LTD
January 20, 1939
SAURISH CHANDRA ROY Vs. SHEIKH GOPAL OSTAGAR
March 3, 1939
SECRETARY OF STATE Vs. DISTRICT BOARD
August 3, 1939
SECRETARY OF STATE Vs. SHYAMAPADA BANERJEE
August 3, 1939
SECRETARY OF STATE Vs. AVEERAYYA VANDAYAR
October 27, 1939
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OFKISTNA Vs. SRI RAJAH VENKATA RAMAYYA APPA RAO BAHADUR ZAMINDAR GARU
January 25, 1939
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF NORTH ARCOT Vs. MACARUNACHALA MUDALIAR
January 6, 1939
SECRETARY, MUNICIPAL COMMITTEE Vs. RAMCHANDRA MAROTRAO VANJARI
August 30, 1939
SEENI MADAR SAHIB Vs. ABDUR RAHMAN SAHIB
April 28, 1939
SENGAMUTHU GOUNDER Vs. THAYARAMMAL
February 22, 1939
SESHAINGAR RAJAGOPALAN Vs. UNIQUE ASSURANCE CO LTD
June 13, 1939
SETH BHUDARSAO NANHASAO BANIA Vs. SETH SAMARATHMAL DHANRAJ OSWAL
August 9, 1939
SETH BIRADH MAL Vs. SETHANI PRABHABHATI KUNWAR
March 27, 1939
SETH CHUNNI LAL Vs. LAKSHMI CHAND
November 24, 1939
SETH CHUNNI LAL Vs. RAM PRASAD
October 4, 1939
SETH DEVIKISHAN GOPIKISAN Vs. CHAMPALALSA BONDRUSA
February 28, 1939
SETH GHASIRAM SETH DALCHAND PALLIWAL Vs. MT. KUNDANBAI, W/O. RAMESHWAR SHUKUL
September 26, 1939
SETH SUGANMAL CHAGANMAL OSWAL Vs. MT. UMRAOBI W/O. ABDUL HANNAN
March 14, 1939
SETH TARA CHAND Vs. COLLECTOR OF ALIGARH IN CHARGE OF ESTATEOF RAJA KISHORI RAMAN SINGH
February 14, 1939
SEW RATAN LAL BINANI Vs. EMPEROR
January 5, 1939
SH FITRAT HUSAIN Vs. LIAQAT ALI
January 18, 1939
SHAH MD NAIM Vs. LACHHU SAHU
October 4, 1939
SHAIKH FAZAL ELLAHI Vs. SHREE KRISHNA MAKKAR
November 17, 1939
SHAMSUNNESSA KHATUN W/O MIR ABDUL MANNAF Vs. MIR ABDUL MANNAF
July 17, 1939
SHANMUGHA NADAR Vs. SHANMUGHAVEL NADAR
October 6, 1939
SHEIKH MOHAMMAD MURTAZA Vs. CYRIL INDERNATH DEY
September 13, 1939
SHEIKH MOHSIN Vs. EMPEROR
December 8, 1939
SHEIKH NIZAMUDDIN Vs. CORPORATION OF CALCUTTA
August 1, 1939
SHEO PRASAD Vs. KALKA PRASAD DHAWAN
May 10, 1939
SHEO PUJAN KALWAR Vs. BISHNATH KALWAR
May 10, 1939
SHEODENI PATTAK Vs. BUDHESHWAR DUBEY
September 21, 1939
SHEOKUMAR SINGH Vs. BECHAN SINGH
August 25, 1939
SHEOLAL BALMUKUND Vs. JUGAL KISHORE
July 27, 1939
SHEONANDAN GOPE Vs. SHAHDEO KHATIK
September 12, 1939
SHEONARAIN PRASAD SINGH Vs. GANGA PRASAD SAHU
September 1, 1939
SHEOSARAN SINGH Vs. GAYA AMLA CO-OPERATIVE SOCIETY
February 13, 1939
SHEOSHANKAR DHONDBAJI MAHAR Vs. EMPEROR
November 7, 1939
SHIAM SUNDER LAL Vs. SARMADI BEGAM
September 12, 1939
SHIB CHARAN DAS Vs. BRIJ MOHAN SINGH
December 13, 1939
SHIBBA MAL Vs. GULAB RAI
September 18, 1939
SHIVA PRASAD Vs. SHAMBHU NATH
January 31, 1939
SHRI MADAN MOHANJI Vs. KISHNA KUAR
September 12, 1939
SIDHESHWAR PRASAD SINGH Vs. RAMCHARITAR CHAUDHURI
February 9, 1939
SIMON CHRISTOPHER JAYAWARDENE Vs. ALFRED CHRISTY JAYAWARDENE
February 24, 1939
SINGHAI NANDANLAL SINGHAI NATHURAM BANIA Vs. SHREE HANUMANJI THROUGH MUHTMIM GAYAPRASAD SUKHALAL
August 17, 1939
SINGHESHWAR SINGH Vs. MEDNI PRASAD SINGH
September 19, 1939
SIR HARI SHANKAR PAUL Vs. KEDAR NATH SAHA
April 25, 1939
SIR K C MANAVIKRAMAN, ZAMORIN RAJA AVERGAL OF CALICUT, TRUSTEE OF GURUVAYUR DEVASWOM Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
October 11, 1939
SIR VEERABHADRASWAMI, THROUGH ITS MANAGERS AND REPRESENTATIVES, SUBRAMANIA AIYAR Vs. MAYA KONE
August 17, 1939
SISTLA SARASWATAMMA Vs. PARUVADA MAKI NAIDU
August 8, 1939
SITAL DIN DUBE Vs. SRIPAL SINGH
July 25, 1939
SITAL PRASAD SAH Vs. RAMDAS SAH
January 26, 1939
SITAL PRASAD SINGH Vs. AJABLAL MANDER
January 30, 1939
SITARAM PAMAJI AWACHAR Vs. HARI KANHUJI JAWALKAR
December 15, 1939
SITARAM SHEOLAL MARWARI Vs. KRISHNARAO BALAJI KUNBI
September 25, 1939
SITHALINGACHETTI MINOR BY HIS NEXT FRIEND AND MOTHER ALAMELU AMMAL Vs. ARDHANARI CHETTI
January 10, 1939
SIVAKAMI ACHI Vs. NARAYANA CHETTIAR
January 24, 1939
SIVAPRASAD SOWCAR Vs. HIGH COURT OF MADRAS (FULL BENCH); SEKHARAMANTRI NARASIMHAMURTHI
November 24, 1939
SK AHAMED CHHOBAHAN CHAUDHURY Vs. MAULVI SULTAN AHAMMED MIA
July 18, 1939
SM ASHAMAYI BASU, W/O CHARU CHANDRA BASU Vs. BARANAGORE JUTE FACTORY CO LTD
May 19, 1939
SM BHUBAN MOHINI DEBI Vs. BIRAJ MOHAN GHOSH
August 18, 1939
SM CHARUBALA DEI Vs. BAIKUNTHA NATH JANA
March 23, 1939
SM GUMTI DEVI, WIDOW OF KAMTA PROSAD SUKUL Vs. BABU JUGAL KISHORE BAISYA
March 13, 1939
SM HEMANGINI DASSEE Vs. SMSARNALATIKA DASSEE
May 29, 1939
SM RENUKA BALA DASI W/O PROVASH CHANDRA KOLE Vs. NAGENDRA NATH DAS
February 22, 1939
SM SARADA SUNDARI DAS W/O MADAN MOHAN DAS Vs. JABBAR ALI
January 10, 1939
SMT ASHAMOYI BASU W/O LATE CHARU CHANDRA BASU Vs. SARBATOSH SEN
April 24, 1939
SMT ASHARFI KUER Vs. SMTRAM PEAREY
March 22, 1939
SMT BHAGIA Vs. CHITTAGONG MUNICIPALITY
May 19, 1939
SMT DEIVASIKAMANI PONNAMBALA DESIKAR Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
December 5, 1939
SMT DROPADI Vs. BANKEY LAL
February 16, 1939
SMT LAKSHMI DEBI Vs. LALA HANSRAJ GUPTA
June 30, 1939
SMT MOHADEVI Vs. MOTIRAM ROSHAN LAL COAL CO
February 20, 1939
SMT RAJ RAMI DEVI Vs. SHAM MANOHAR MISSIR
January 23, 1939
SNEHLATA DEVI Vs. BABU JANARDAN PRASAD SINGH
December 18, 1939
SOLOMON EZEKIEL Vs. EMPEROR
February 8, 1939
SOMORENDRA NATH MITTER Vs. ASHUTOSH ROY
June 1, 1939
SORNAMMAL Vs. THANGAVELU MUDALIAR
August 18, 1939
SOURENDRA MOHAN SINHA Vs. KUMAR JOGENDRA NARAIN SINHA
January 27, 1939
SREE MULLAPUDI VENKATARAYUDU, ZAMINDAR Vs. PRESIDENT, DISTRICT BOARD
February 13, 1939
SREE RADHA GOBINDA JIEU THAKUR Vs. SUSIL KUMAR ROY CHAUDHURY
April 26, 1939
SREEMAN RAI KISSENJI Vs. SRI KISSEN MACKAR
May 29, 1939
SREEMATY BAJROGA KHATUN Vs. PROVINCE OF BENGAL
May 24, 1939
SREENARAIN KAYAN Vs. BHAGWANDAS CHURIWALLA
July 12, 1939
SRI CHELIKANI SITARAMAYYA Vs. KOPPULA PEDDA VENKANNA
July 18, 1939
SRI EMBERUMANAR JEER SWAMIGAL Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
February 22, 1939
SRI KANT LALL Vs. RAM BHAJAN SINGH
April 25, 1939
SRI MAHANTH PAUHARI BISHUNATH JATI Vs. RAM LAGAN JATI
January 12, 1939
SRI NARAIN KHANNA Vs. SECRETARY OF STATE
August 4, 1939
SRI RAJAH BOMMADEVARA VENKATARAYULU NAIDU BAHADUR ZAMINDAR GARU Vs. KOPALLE RAGHUNADHA RAO
September 27, 1939
SRI RAJAH VATCHAVAYA VENKATA SURYANARAYANA JAGAPATHIRAJU BAHADUR Vs. MADDUKURI TIRUPATAYYA
April 27, 1939
SRI SRI NARASIMHA PATTAMAHADEVI ALIAS PADMAVATHI PATTAMAHADEVI GARU Vs. SEEMALA ANNAN NAIDU
October 20, 1939
SRI SRI SRI NANDAKISHORE ANANGA BHIMA DEV KESARI GAJAPATHI, ZAMINDAR OF SANNOKHEMEDI REPRESENTED BY POWER-OF-ATTORNEY HOLDER SRIMAN VISWANADHA DAS MAHASAYO Vs. SUSI IAMALA PATTA MAHADEVI
September 15, 1939
SRI THAKUR GATASRAN NARAYANJI MAHARAJ Vs. GHANSHIAM
April 13, 1939
SRI THAKUR KAPILDEO BHAGWAN Vs. ALI RAZA
September 8, 1939
SRI VUPPALAPATY VENKATAPPALA NARASIMHARAJU GARU Vs. OFFICIAL RECEIVER
February 20, 1939
SRIKISSEN KHANNA Vs. TARACHAND GHANASHYAMDAS
July 25, 1939
SRILAL SINGHANIA Vs. ANANT LAL MONDAL
November 24, 1939
SRIMATH KACHI CHINNA NALLAPPA KALAKKA THOLA UDAYAR AVERGAL, ZAMINDAROF UDAYARPALAYAM Vs. SUDAI UDAYAN
March 28, 1939
SRINIVASSA AYYANGAR Vs. AKAYYA NAIDU
August 25, 1939
SRIPAT SINGH DUGAR Vs. RANI MOHINI SUNDARI
June 21, 1939
STAR TRADING AND INVESTMENT LTD Vs. ASHUTOSH MUKHERJEE
June 7, 1939
SUDHANSU MOHAN SIRKAR Vs. HARISH CHANDRA DUTTA
May 11, 1939
SUDHIR KUMAR ROY Vs. EMPEROR
January 5, 1939
SUKHDEO PANDEYH Vs. RAMESHWAR PRASAD AGARWALA
July 26, 1939
SUKHRAJ RAI Vs. PRITHVI CHAND LAL CHAUDHURI
January 6, 1939
SULAIMAN PIR MOHAMMAD Vs. ABDUL SHAKOOR SHEIKH CHHOTE
September 1, 1939
SULTAN AHMAD Vs. GAUHAR BEGAM
September 11, 1939
SUMATIBAI DEO Vs. MUNICIPAL COMMITTEE
December 22, 1939
SUNDAR DAS LOGHANI Vs. FARDUN RUSTOM IRANI
January 16, 1939
SUNDARPUR TEA ESTATE REPRESENTED BY P C BARUA Vs. INDIAN TEA LICENSING COMMITTEE
April 20, 1939
SUNDER LAL Vs. LBENARSI DASS
January 11, 1939
SUNIL KUMAR KERR Vs. SISIR KUMAR KERR
November 10, 1939
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. LNBIRLA
August 14, 1939
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. KSHITISH CHANDRA BANERJEE
July 4, 1939
SURAJ CHANDRA MONDAL Vs. BEHARILAL MONDAL
July 17, 1939
SURAJ DIN Vs. FIRM NARAIN RAO PERMESHWARI PRASAD
January 30, 1939
SURAJ NARAIN Vs. SITA RAM
January 27, 1939
SURAJ PRAKASH PURI Vs. SANT LAL SINGH
August 22, 1939
SURAJMAL MARWARI Vs. BHUBANESHWAR PRASAD
September 18, 1939
SURAJPAL SINGH Vs. SHRI 108 PUJA PAD UDIT PANCH PARMESHWAR PANCHAITI AKHARA UDASI NIRWANI
February 8, 1939
SURENDRA NATH GHOSH Vs. SURENDRA NATH JORDAR
June 21, 1939
SURESH CHANDRA SEN Vs. MAHENDRA NATH MUKHERJEE
March 23, 1939
SURESH CHANDRA SEN Vs. JADAV CHANDRA SAHA
August 29, 1939
SURESH CHANDRA SEN Vs. JOGESH CHANDRA SEN
May 19, 1939
SURJA MOHAN THAKUR Vs. RAMA PRASAD PANDEY
August 3, 1939
SURPAT SINGH Vs. RATAN CHAND SREEMAL
May 30, 1939
SURYA MOHAN THAKUR Vs. MTBIBI TASIRAN NISAN
September 1, 1939
SURYA NARAIN ACHARYA Vs. RAM TARAK MISRA
September 20, 1939
SURYADEVARA SUBBAYYA MINOR BY NEXT FRIEND TATINENI VENKATARAMAYYA Vs. VAMULAPALLI VENKATASUBBAYA
September 6, 1939
SUSHIL KUMAR GHATAK Vs. SATYA GOPAL CHATTERJEE
August 18, 1939
SWAMINATHA ODAYAR Vs. SRINIVASA AIYAR
July 19, 1939
SYED ABDUL HADI Vs. ABDUL LATIF
September 21, 1939
SYED ISHAK SYED FARID Vs. KUNJBIHARI SINGH SIRDHUJASINGH KSHATRIYA
July 28, 1939
SYED MUHAMMED ASRAF ALI Vs. NABEJAN BIBI W/O IMANALI
January 6, 1939
SYED RAZAUR RAHMAN Vs. UDIT SINGH
May 11, 1939
SYED ZAFAR AHSAN Vs. BABU JUGESHWAR BUX ROY
November 3, 1939
SYNEMODELUX LIMITED BY ITS MANAGING DIRECTOR M P NAYAGAM Vs. KVANNAMUTHU PILLAI
January 6, 1939
T A PADMASANI BAI Vs. SABAPATHY MUDALIAR
March 17, 1939
T H CHANDLER Vs. MRSACHANDLER
May 1, 1939
T M ATHIKESAVALU NAIDU Vs. SEKAMBARA MUDALIAR
January 24, 1939
T O AYKUT Vs. MOAYKUT
March 17, 1939
T P VASANTHA RAO SAHIB BHONSLE Vs. OANARAYANASWAMI AIYAR (RECEIVER)
August 11, 1939
T S GOPALASWAMI ODAYAR Vs. TSSWAMINATHA ODAYAR
February 22, 1939
T S P L P CHIDAMBARAM CHETTIAR Vs. MURUGESAM PILLAI MINOR
April 28, 1939
T S P L S THINNAPPA CHETTIAR BY AGENT A S ARUNACHALAM CHETTIAR Vs. PUTTI KRISHNA RAO
November 2, 1939
T S P L S TINNAPPA CHETTIAR, BY HIS AUTHORISED AGENT, A S ARUNACHALAM CHETTIAR Vs. PUTTI KRISHNA RAO, MINOR BY GUARDIAN AND MOTHER PADMAVATI AMMAL
November 2, 1939
T V DURAISWAMI PILLAI Vs. PVENKATA REDDY
September 28, 1939
TAN MA SHWE ZINAND Vs. KHOO SOO CHONG
June 22, 1939
TARA CHAND Vs. MADHO PERSHAD
November 16, 1939
TARAK NATH KUNDU Vs. PANCHANON DUTT
June 2, 1939
TEJPAL MARWARI Vs. KEDARNATH HIMATSINGKA
August 8, 1939
TELHARA COTTON GINNING COMPANY LIMITED Vs. KASHINATH GANGADHAR NAMJOSHI
August 4, 1939
THADI CHANDRAYYA Vs. VAITLA SEETHANNA
December 8, 1939
THAKRA SINGH Vs. SHEO NATH SINGH
December 21, 1939
THAKUR CHHATARSING SHERSING RAJPUT Vs. THAKUR HAMERSING ABHESINGH RAJPUT
August 31, 1939
THAKUR DIN Vs. SITA RAM
March 27, 1939
THAKUR SINGH Vs. EMPEROR
June 13, 1939
THANAMMAL Vs. ALAMELU AMMAL
October 10, 1939
THATATHIL NAYIPPATIYIL RAMAN ADIYOTY Vs. CHIRIKANDOTH KUNNATH KAITHERI KANNAN NAMBIAR
August 31, 1939
THELWALL THOMAS MAURICE Vs. GOLDSBROUGH MORT & CO LTD
May 5, 1939
THIRUGNANAVALLI AMMAL Vs. PVENUGOPALA PILLAI
August 9, 1939
THOLPETTI KOLOOR KALAPPAN SHETTI S SON MONDAN SHETTI Vs. AMMANINANCHU SHETTI S DAUGHTER THIMMI AVVA
October 13, 1939
THYAGARAJAN CHETTY Vs. NARAYANA THEVAN
January 16, 1939
TOTA RAM Vs. KUNWAR ZALIM SINGH
October 2, 1939
TRICHINOPOLY VARTHAGA SANGAM, LIMITED, BY ITS SECRETARY A ARULANANDAM PILLAI Vs. TNSHANMUGHASUNDARAM
March 17, 1939
TRIMBAK NARAYAN MOGHE Vs. YADORAO SHANKAR RAO JAMDAR
August 21, 1939
TRUSTEES OF TRIBUNE PRESS, LAHORE Vs. COMMISSIONER OF INCOME-TAX,PUNJAB
June 13, 1939
TULSHI RAM Vs. GOBIND SINGH
February 6, 1939
TULSIRAM RAJARAM TAWLAR Vs. GOVINDA RAMJI PATIL
July 19, 1939
UDHAN LOHAR Vs. EMPEROR
January 17, 1939
ULAGALUM PERUMAL SETHURAYAR Vs. RANI SUBBULAKSHMI NACHIAR
February 24, 1939
UMA PRASAD SINGH Vs. BABU SHIVAKANT PRASAD SINGH
February 23, 1939
UMA SHANKER Vs. RAM CHARAN
September 1, 1939
UMAR Vs. MAHABIR LAL SAHU
July 28, 1939
UMESH CHANDRA BANIKYA Vs. BHARAT KUMAR SHABASUNDAR
July 14, 1939
UMRAO SINGH Vs. KACHERU SINGH
March 14, 1939
UMRAO SINGH Vs. RAUNAK SINGH
February 7, 1939
UNION COLD STORAGE CO Vs. SIMPSON (INSPECTOR OF TAXES)UNION COLD STORAGE COVELLERKER (INSPECTOR OF TAXES)
March 16, 1939
UNITED MOTOR FINANCE COMPANY Vs. FIAT MOTORS EASTERN INDIA AGENCY
January 30, 1939
UNNAMALAI AMMAL Vs. AMBA BAGHYATHAMMAL
April 6, 1939
V E R M K KRISHNAN CHETTIAR BY AGENT RAMA AYYANGAR Vs. PLPDEVARAYAN CHETTIAR
August 30, 1939
V PONNAMBALAM CHETTI Vs. AMBALAM RAMAN CHETTI
March 13, 1939
V SREENIVASACHARIAR Vs. KRISHNIAH CHETTY
September 4, 1939
VALIA MALIYAKKAL SAYID MUHAMMAD JIFFIRI ATTAKOYA THANGAL Vs. SAYID MUHAMMAD BIN ALABI AYIDROSS KUNHIKOYA THANGAL
March 28, 1939
VALLABHANENI PARANDAMAYYA Vs. KOSARAJU SURAYYA
August 24, 1939
VANJIAPPA GOUNDAN Vs. NPVLRANNAMALAI CHETTIAR
May 2, 1939
VARADA BHAKTAVATSALUDU Vs. DAMOJIPURAPU VENKATANARASIMHA RAO (DEAD)
October 2, 1939
VARAGUNARAMA PANDIA CHINNATHAMBIAR Vs. RENGASAMY NAIDU
February 21, 1939
VASANTHARAO AMMANNAMMA Vs. VIJIAPURAPU VENKATA KODANDA RAO PANTHULU
May 1, 1939
VEDANTAM SUBBARAYUDU (DEAD) Vs. CHATTAPALLI LAKSHMINARASAMMA
April 13, 1939
VEDULA LAKSHMINARASIMHAMURTI STYLED AS NITTALA LAKSHMINARASIMHAMURTI Vs. MEDURI VENKATA JOGISOMAYAJULU
April 19, 1939
VELLANCHETTY VENKATA NARASIMHAM Vs. PINAPA SATYANARAYANARAO
February 27, 1939
VELLAYYA KONAR (DIED) Vs. RAMASWAMI KONAR
April 3, 1939
VENKATARAMASASTRI Vs. VENKATASUBRAMANIA DIKSHITAR
December 15, 1939
VENNAVILLI LAKSHMINARASIMHA RAO Vs. GARAPATI MUNEYYA
October 24, 1939
VISALAKSHI AMMAL Vs. GOKULDAS DAYAL SAIT (DECEASED)
September 27, 1939
VISALAKSHI AMMAL Vs. CKRISHNAVENI AMMAL
September 4, 1939
VISHWANATH PRASAD JALLAN Vs. HOLYLAND CINETONE LTD
August 23, 1939
VISWANADHULA GURAYYA Vs. DANTURTHI VENKATARATNAM
October 19, 1939
VISWANTHAN CHETTIAR Vs. OFFICIAL RECEIVER OF COIMBATORE
August 18, 1939
VIYATHEN SREEDEVI ALIAS KOZHIKOTE KISHAKKE KOVILAGATH VALIA THAMBURATTI Vs. AYDROSS KURIKKAL
February 21, 1939
VUDARU PEDDA PULLA REDDI Vs. PEDDUGARI CHINNA VENKATA REDDI
March 17, 1939
VYRICHERLA NARAYANA GAJAPATIRAJU Vs. REVENUE DIVISIONAL OFFICER, VIZAGAPATAM
February 23, 1939
WAN TEN LANG Vs. COLLECTOR OF CUSTOMS
July 5, 1939
WAZIRA Vs. EMPEROR
October 24, 1939
WIQAR ALI KHAN Vs. NARAIN DAS LALA RAHUMAL
January 6, 1939
YARLAGADDA VENKATASUBBAYYA Vs. GAJJALA SATYANARAYANAMURTY
December 8, 1939
YELLAYI SANNAYA Vs. SANNAYAJULU RAMESHAM
August 18, 1939
YENAMANDRA JAGANNADHAM Vs. THEERTHALA ADILAKSHMI
November 27, 1939
ZAMIR AHMAD Vs. MTQUAMAR-UN-NISA
September 5, 1939
ZIBAL ISWARA Vs. MUKA
October 24, 1939