Case Index

Title
Date
A R DAWAR Vs. GANESH DATTA AND ORS
April 21, 1939
ABBAS TEA COMPANY THROUGH MAZHAR HUSSAIN Vs. ISHAR DAS
April 25, 1939
ABDUL KHANAN WATAMIR Vs. EMPEROR
May 24, 1939
ABDUL MAJID AND ANR Vs. SUBA KHAN AND ORS
December 11, 1939
ABDUL RAHMAN Vs. JHANDA SINGH AND ORS
July 6, 1939
ABDULLA Vs. MEHRBAN
April 24, 1939
ADMINISTRATOR, LAHORE MUNICIPALITY Vs. LALA JAGAN NATH
May 10, 1939
AHMAD ALI AND ORS Vs. HATA AND ORS
January 11, 1939
AHMAD KHAN Vs. MIRAJ DIN AND ORS
November 17, 1939
ALAM SHER KHAN Vs. ALLAH DIN
May 8, 1939
ALLAH DITTA AND ORS Vs. MT TAKHTAN AND ANR
January 6, 1939
ALLAHABAD BANK LTD Vs. PUNJAB NATIONAL BANK LTD
February 7, 1939
ALLAHABAD BANK LTD Vs. SPECIAL OFFICIAL RECEIVER AND ORS
May 24, 1939
AMAR NATH KHOSLA AND ANR Vs. M C MOHAN AND ORS
March 21, 1939
AMAR SINGH Vs. INDAR MAL AND ANR
May 18, 1939
ANJUMAN IMDAD BAHIMI QARZA THROUGH MOHAMMAD AKBAR Vs. IMAM DIN
February 3, 1939
ANJUMAN IMDAD QARZA Vs. MAULVI AHMAD HUSSAIN
January 6, 1939
ANJUMAN IMDAD QARZA BAHMI OF CHAK NO 127 THROUGH SARDAR HARJIT SINGH, OFFICIAL RECEIVER Vs. ABDUL GHANI
November 27, 1939
ANUPA Vs. OFFICIAL RECEIVER AND ORS
January 5, 1939
ARJAN SINGH Vs. EMPEROR
May 24, 1939
ARNOLD MONTEATH MATHEWS Vs. EMPEROR
November 1, 1939
ARUR SINGH AND ORS Vs. BADAR DIN AND ORS
October 10, 1939
ARURA VIR SINGH Vs. PUNJAB ZAMINDARA BANK, LTD ANR
November 28, 1939
ARYA AND ORS Vs. DAUNDI AND ORS
November 30, 1939
BAHAWAL Vs. AMIR AND ANR
February 8, 1939
BAKHSHA MOHAMMAD AND ANR Vs. EMPEROR
January 23, 1939
BALDEV SINGH Vs. SHER SINGH
May 26, 1939
BALKRISHAN AND CO, THROUGH BALKRISHAN SOOD Vs. RAM NATH SAIGHAL
December 6, 1939
BANWARI LAL Vs. MT HUSSAINI AND ANR
May 4, 1939
BASHESHAR NATH AND ORS Vs. MUNICIPAL COMMITTEE, MOGA
November 15, 1939
BASHO RAM AND ORS Vs. MT SARUPI AND ORS
October 16, 1939
BAWA ISHAR DAS AND ORS Vs. DR MOHAN SINGH AND ORS
January 12, 1939
BAWA KISHAN SINGH Vs. NATHU RAM AND ORS
January 23, 1939
BEHARI LAL Vs. SHEIKH ABDUL QADIR HAMYARI
November 2, 1939
BEOPAR SAHAYAK BANK LTD Vs. MT KILLO AND ANR
November 22, 1939
BHAG SINGH PAKHAR SINGH Vs. EMPEROR
November 16, 1939
BHAGWAN DAS AND ORS Vs. MOHAMMAD NAWAZ SHAH
January 16, 1939
BHAGWAN SINGH Vs. MT GURCHARAN KAUR
January 30, 1939
BHAN SINGH Vs. NARINJAN SINGH AND ORS
November 21, 1939
BHANI AND ORS Vs. NARAIN SINGH
November 8, 1939
BILLU Vs. EMPEROR
October 26, 1939
BIR SINGH Vs. KARTARA AND ORS
December 14, 1939
BOLA AND ANR Vs. CHHAJJU RAM
February 16, 1939
BRAHM DUTT Vs. NARSI RAM
January 9, 1939
BUR SINGH Vs. SIKRI BROTHERS, COAL MERCHANTS THROUGH LALA GOKUL CHAND SETH
December 13, 1939
C L GULATI Vs. G REEVES-BROWN AND ORS
February 24, 1939
CHAN PIR Vs. FAKAR SHAH
November 27, 1939
CHANDA SINGH Vs. EMPEROR
September 28, 1939
CHARAN DAS Vs. LAL CHAND AND ANR
January 19, 1939
CHHAJJU AND ORS Vs. GHULAMI AND ANR
March 9, 1939
CHHAKKAN RAM Vs. UDHO DAS AND ANR
March 20, 1939
CO-OPERATIVE SOCIETY Vs. MUHAMMAD DIN AND ANR
January 31, 1939
CONSOLIDATION CO-OPERATIVE SOCIETY Vs. HAR GOBIND
March 28, 1939
DARBARI RAM AND ANR Vs. OFFICIAL RECEIVER, LYALLPUR AND ORS
October 3, 1939
DAULAT RAM Vs. SARDAR PRITAM SINGH
October 12, 1939
DAULAT RAM Vs. DR ANANT RAM AND ORS
October 26, 1939
DHANPAT RAI Vs. EMPEROR
July 15, 1939
DIN MOHAMMAD Vs. EMPEROR
January 10, 1939
DISTRICT BOARD Vs. BALWANT RAI AND ANR
May 10, 1939
DUNI CHAND Vs. EMPEROR
April 3, 1939
EDWARD FEW Vs. EMPEROR
February 14, 1939
EMPEROR Vs. JIWAN DAS MILAWA RAM
January 9, 1939
EMPEROR Vs. RAJA RAM AND ORS
April 18, 1939
EMPEROR Vs. RAMJI LAL BUDHA AND ORS
July 12, 1939
FATEH MOHAMMAD Vs. SURJA
February 2, 1939
FAZAL Vs. EMPEROR
June 12, 1939
FAZAL RAHIM KHAN AND ORS Vs. HUSSAINA AND ORS
June 22, 1939
FAZAL RAHMAN AND ORS Vs. MT ZAINAB BIBI
October 4, 1939
FIRM DAULAT RAM VIDYA PARKASH Vs. BANSI LAL AND ORS
April 27, 1939
FIRM HARI RAM AND SONS AND ANR Vs. H O HAY
February 8, 1939
FIRM JETHU MAL-HARI PARSHAD THROUGH HARI PARSHAD Vs. TELU
May 18, 1939
FIRM KISHAN CHAND JAISHI RAM Vs. FIRM HAJI MOHAMMAD SADDIQ AND SONS
May 8, 1939
FIRM MOHAN LAL OM PARKASH Vs. FIRM BALA BUX BAJRANG LAL AND ORS
November 8, 1939
FIRM RADHA KISHAN-RUP LAL Vs. BOMBAY CO LTD
February 3, 1939
FIRM RALLA RAM DAULAT RAM THROUGH DAULAT RAM Vs. JASWANT RAI AND ORS
November 30, 1939
FIRM RULDU RAM-DAULAT RAM THROUGH DAULAT RAM Vs. BASANT RAM
February 20, 1939
FIRM SUKHRAM PHOLLEY Vs. KANWAL SINGH AND ORS
January 17, 1939
FIRM WASTI RAM GURDITTA MAL AND ORS Vs. MT GANESHI
February 2, 1939
GANESH DATTA AND ANR Vs. MODEL TOWN SOCIETY LTD AND ORS
April 21, 1939
GHULAM MOHAMMAD Vs. MUSA
February 15, 1939
GHULAM MOHAMMAD Vs. MT ALLAH RAKHI
June 26, 1939
GHULAM QADIR Vs. EMPEROR
December 1, 1939
GHULAM QADIR Vs. ALAF DIN AND ORS
December 7, 1939
GLORIOUS JACOB Vs. MRS ROSIE JACOB
January 30, 1939
GOBIND RAM Vs. KAJU RAM
April 12, 1939
GOPAL DASS Vs. MUNICIPAL COMMITTEE, HAFIZABAD, DECREE-HOLDER AND ANR
October 3, 1939
GULABU Vs. EMPEROR
April 14, 1939
GURBACHAN SINGH AND ORS Vs. ARJUN SINGH
April 25, 1939
GURDIT SINGH Vs. HARI RAM SINGH
April 4, 1939
GURU JASWANT SINGH, UNDER MANAGEMENT OF COURT OF WARDS Vs. DIWAN SOMER NATH
June 5, 1939
H MOHAMMAD ABDUL QAYUM AND ORS Vs. EMPEROR
March 21, 1939
HAKIM SINGH AND ANR Vs. COMMITTEE OF MANAGEMENT, GURDWARA GURU BHAG SINGH
December 8, 1939
HANS RAJ Vs. AMAR CHAND AND ORS
November 7, 1939
HANS RAJ AND ORS Vs. TULSI AND ORS
January 31, 1939
HAR DIAL Vs. CHAUDHRI GURDITTA RAM AND ANR
November 14, 1939
HARBANS LAL Vs. SOBHA SINGH
January 10, 1939
HIRA LAL Vs. RAJO KHERI CO-OPERATIVE CREDIT SOCIETY, OBJECTOR AND ANR
February 14, 1939
IN RE: MUSLIM BANK OF INDIA LTD Vs. STATE
November 17, 1939
INAYAT Vs. KARTAR SINGH
February 8, 1939
INTZAMIA COMMITTEE, GURDWARA RAMSAR MANJI SAHIB Vs. MANI RAM
November 24, 1939
ISHAR DAS, PROPRIETOR, PUNJABEE BHAION KI DOKAN, MACHHI HATTA, LAHORE Vs. (FIRM) BHAION KI DOKAN THROUGH SARDAR JAWAHAR SINGH AND ORS
October 3, 1939
ISMAIL Vs. ANJUMAN IMDAD QARZA
November 28, 1939
ISMAIL AND ANR Vs. RASHID AND ANR
June 1, 1939
J B JACOB Vs. CO-OPERATIVE SOCIETY AND ANR
December 8, 1939
JAGAN NATH Vs. ALLAH DAD
June 5, 1939
JAGAT SINGH AND ORS Vs. DISTRICT BOARD THROUGH ITS SECRETARY
May 5, 1939
JAGIR CHAND Vs. BABU RAM AND ORS
March 13, 1939
JAI KISHAN DASS Vs. KARIMUDDIN AND ANR
March 15, 1939
JAI NARAIN AND ORS Vs. MT PARSANI
February 13, 1939
JAI RAM Vs. EMPEROR
October 30, 1939
JARNAIL SINGH AND ANR Vs. BAHADUR SINGH
May 4, 1939
JHARU AND ANR Vs. PARDHANA
January 5, 1939
JIWAN Vs. KESHO DAS AND ORS
March 9, 1939
JOGINDAR SINGH AND ORS Vs. PUNJAB AND SIND BANK LTD AND ORS
May 24, 1939
JUBILEE CHAMBER OF COMMERCE LTD, RAWALPINDI THROUGH LALA BAIJ NATH MALHOTRA, MANAGER Vs. LALA AMRIT SHAH AND ORS
November 4, 1939
KAHAN CHAND Vs. HADAYAT ULLAH
January 4, 1939
KAHNA Vs. GOVERNMENT OF PUNJAB, THROUGH COLLECTOR AND ORS
March 23, 1939
KALA MOHAMMAD AKBAR Vs. EMPEROR
June 23, 1939
KANIYA RAM Vs. CHANAN MAL AND ORS
December 1, 1939
KANSHI RAM Vs. MRS OWEN ROBERTS
May 5, 1939
KANSHI RAM Vs. HARNAM DAS AND ORS
November 17, 1939
KANWAR RANZOR SINGH Vs. PANDIT SHAHZADA RAM AND ANR
November 28, 1939
KAPUR CHAND BHANDARI Vs. MOHAMMAD KHAN
March 24, 1939
KARAM SINGH-MOHAN SINGH THROUGH SARDAR MOHAN SINGH, PROPRIETOR OF FIRM Vs. NIHAL SINGH, SOLE PROPRIETOR OF BUSINESS STYLED AS NIHAL HARBHAJAN SINGH AND ORS
July 11, 1939
KARTAR SINGH Vs. COURT OF WARDS ESTATE, RAJA SIR BABA GURBAKHSH SINGH BEDI THROUGH DEPUTY COMMISSIONER, AND ANR
December 1, 1939
KEWAL KRISHAN KALIA Vs. SPECIAL OFFICIAL RECEIVER FOR PUNJAB AND DELHI PROVINCES, FOR ESTATE OF SOHAN LAL AND ORS
May 12, 1939
KHAN GUL KHAN Vs. MT KARAM NISHAN AND ORS
November 27, 1939
KHWAJA GHULAM SADID-UD-DIN Vs. EMPEROR
October 30, 1939
KIRPA RAM Vs. SAWANA RAM AND ORS
January 16, 1939
KISHAN SINGH Vs. PREM SINGH AND ORS
June 26, 1939
KUNDA SINGH Vs. OFFICIAL RECEIVER AND ANR
April 14, 1939
KUNDO MAL AND ORS Vs. DAULAT RAM-VIDYA PARKASH, FIRM
November 21, 1939
LABH SINGH Vs. HASSU AND ORS
March 13, 1939
LABH SINGH AND ANR Vs. SARDAR GURBAKHSH SINGH AND ANR
May 8, 1939
LADLI PARSHAD Vs. LALA CHAMAN LAL
June 27, 1939
LAKSHMI INSURANCE CO LTD Vs. B K KAULA AND ANR
November 16, 1939
LALA GHANSHAM DAS BIRLA AND ORS Vs. SURAJ BHAN
November 25, 1939
LALA HANS RAJ GUPTA Vs. SETH RAM LAL BALDEO PARSHAD
May 11, 1939
LALA JAGAN NATH AGGARWAL AND ORS Vs. SPECIAL OFFICIAL RECEIVER AND ORS
March 21, 1939
LALA KHAZANCHI SHAH Vs. HAJI NIAZ ALI
October 28, 1939
LALA LADHA RAM Vs. OFFICIAL RECEIVER, JUDICIAL COMMISSIONERS COURT AND ORS
March 28, 1939
LALA MUNI LAL Vs. DIWAN CHAND AND ANR
March 14, 1939
LALA RAJA LAL Vs. LALA MAKHAN LAL AND ANR
February 10, 1939
LALA SAIN DAS Vs. BADU UJAGAR SINGH
June 13, 1939
LEHNA Vs. PATHANA AND ORS
May 12, 1939
LLOYDS BANK LTD Vs. MT REHMAT BIBI
January 16, 1939
LYALLPUR BANK LTD IN LIQUIDATION THROUGH PUNJAB CO-OPERATIVE BANK Vs. JAI GOPAL
November 28, 1939
MAHANT SALIG RAM Vs. CHARAN DASS AND ANR
June 27, 1939
MAHARAJA OF JAMMU AND KASHMIR, THROUGH NANAK CHAND KHOSLA MANAGER Vs. EXECUTIVE OFFICER, SIALKOT MUNICIPALITY AND ANR
June 10, 1939
MAINGAL SINGH AND ANR Vs. GHULAM MOHAMMAD AND ORS
February 7, 1939
MALAWA MAL Vs. PUNJAB PROVINCIAL GOVERNMENT AND ANR
May 12, 1939
MALIK NARAIN DAS Vs. DISTRICT BOARD, JHANG
November 11, 1939
MAM RAJ Vs. MAQSUDAN LAL AND ORS
July 4, 1939
MANDIR GITA BHAWAN SHIRI KURUKHSETRA JIRAN UDDAR KURU KHSETRA, THROUGH LALA MANSA RAM Vs. SADHU RAM AND ANR
April 14, 1939
MANGAL SINGH AND ANR Vs. ILAM DIN AND ANR
November 21, 1939
MANOHAR LAL AND ORS Vs. PUNJAB AND SIND BANK, LTD
May 19, 1939
MENGH RAJ Vs. NAND LAL AND ANR
June 20, 1939
MIRZA JAFFAR BEG Vs. EMPEROR
November 17, 1939
MODERN FINANCE LTD Vs. OM PRAKASH AND ANR
February 20, 1939
MOHAMMAD HUSSAIN Vs. SECRETARY OF STATE AND ORS
March 8, 1939
MOHAMMAD KHAN Vs. JAN KOHAMMAD AND ANR
May 2, 1939
MOHAMMAD KHAN ABBAS KHAN Vs. EMPEROR
October 26, 1939
MOHAMMAD MOHSIN MAULA BAKHSH Vs. COMMISSIONER OF INCOME TAX, PUNJAB
March 7, 1939
MOHAMMAD MUSTAFA KHAN Vs. MOHAMMAD YAR KHAN AND ORS
March 22, 1939
MOHAMMAD RAMZAN Vs. MOHAMMAD AKBAR
May 5, 1939
MOHAMMAD YAHYA ALI SHAH Vs. S SARDAR ALI SHAH AND ORS
February 13, 1939
MOHAN BHASIN SHARE AGENCY Vs. KHUDA BAKHSH
January 17, 1939
MOHAN SINGH BATH AND ORS Vs. EMPEROR
December 1, 1939
MOOL RAJ AND ORS Vs. JANESHWAR LAL
February 13, 1939
MT ACHARJI BIBI Vs. SWAMI SHESH SAHAI
January 4, 1939
MT AMAR KAUR Vs. SECRETARY OF STATE
April 27, 1939
MT BASANT KAUR Vs. GIAN SINGH AND ORS
March 8, 1939
MT BASANT KAUR Vs. RAM SINGH
July 5, 1939
MT DHARMON AND ORS Vs. RAN SINGH
June 2, 1939
MT DURGA DEVI AND ANR Vs. DALIP SINGH AND ORS
January 31, 1939
MT GHULAM FATIMA Vs. MT GOPAL DEVI AND ANR
November 30, 1939
MT HASSAN BI Vs. NEK ALAM
July 4, 1939
MT JOGINDAR KAUR Vs. ARJAN SINGH AND ORS
June 12, 1939
MT MAHMUDI BEGUM AND ANR Vs. SULTAN AHMAD AND ORS
November 1, 1939
MT NAZIR-UL-NISA AND ORS Vs. MOHAMMAD ISHAQ
June 15, 1939
MT NOOR BIBI Vs. MUNICIPAL COMMITTEE
February 9, 1939
MT RAKHO Vs. SMAILA AND ORS
February 16, 1939
MT SAHIBZADI Vs. ABDUL GHAFOOR
April 20, 1939
MT SARASWATI DEVI AND ANR Vs. JAGAN NATH AND ORS
February 7, 1939
MT UMRAO BEGUM AND ORS Vs. SHEIKH RAHMAT ILAHI
April 25, 1939
MUFTI MOHAMMAD YUSAF ALI Vs. DEPUTY COMMISSIONER AND ORS
November 27, 1939
MUKAT RAM AND ANR Vs. SITA RAM
December 6, 1939
MUL RAJ AND ORS Vs. TULSI RAM
March 31, 1939
MUNICIPAL COMMITTEE Vs. FATEH MOHAMMAD AND ORS
January 3, 1939
MUNICIPAL COMMITTEE Vs. MIRZA MOHAMMAD ASKARI
May 10, 1939
MUNSHI Vs. BHAGAT SINGH AND ORS
December 4, 1939
MUSA AND ORS Vs. MALIK GHULAM QASIM AND ORS
March 23, 1939
MUSTQIM JAGGA AND ORS Vs. EMPEROR
May 10, 1939
MUZAFFAR KHAN SIKANDAR KHAN AND ORS Vs. EMPEROR
February 27, 1939
NAND LAL Vs. MT LAKHMI AND ORS
March 20, 1939
NANUMAL AND ANR Vs. EMPEROR
June 5, 1939
NATHA SINGH Vs. BHAG MAL AND ORS
March 14, 1939
NATHU KHAN Vs. FATEH MUHAMMAD AND ORS
January 5, 1939
NAWAB KHAN Vs. FATEH MOHAMMAD
January 30, 1939
NAWAB NISAR ALI KHAN AND ORS Vs. SARDAR NAWAZISH ALI KHAN AND ANR
May 31, 1939
NAZIR AHMAD Vs. DR TAJ MAHAL BEGUM
October 13, 1939
NIHAL SINGH Vs. SIRI RAM AND ORS
April 28, 1939
NIHAL SINGH DEWA SINGH AND ORS Vs. EMPEROR
October 26, 1939
NIZAM DIN Vs. MT FAZAL NUR AND ORS
March 7, 1939
NIZAM-UD-DIN AND ORS Vs. FATEH DIN AND ORS
February 14, 1939
OFFICIAL RECEIVER Vs. SULTAN
January 23, 1939
PALA SINGH AND ORS Vs. KARAM SINGH AND ORS
March 7, 1939
PANDIT SHIV DATTA Vs. B K SOOD
July 26, 1939
PANNA LAL AND ORS Vs. RAM RICHHPAL AND ORS
October 23, 1939
PARKASH KAUR AND ORS Vs. GIAN CHAND
December 7, 1939
PEOPLES BANK OF NARTHERN INDIA LTD Vs. THE FORBES, FORBES, CAMPBELL AND CO LTD AND ORS
February 27, 1939
PHILIP WILLIAM RAVANSHAWE HARDLESS Vs. GLADYS ISABEL HARDLESS AND ORS
October 16, 1939
PIRTHI AND ORS Vs. MT KANTA DEVI AND ORS
January 5, 1939
PREM CHAND Vs. MULKH RAJ AND ORS
February 10, 1939
PREM PARKASH SHARMA Vs. FEDERAL INDIA ASSURANCE CO LTD
June 26, 1939
PUNJAB MUTUAL LIFE INSURANCE CO Vs. SARDAR GOPAL SINGH BHATIA
January 11, 1939
PUNJAB NATIONAL BANK, LTD Vs. OFFICIAL RECEIVER KARNAL
November 7, 1939
PURAN CHAND Vs. MAULA BAKHSH AND ORS
January 4, 1939
R S RATRA Vs. GANESH DASS
October 12, 1939
RAGHUNATH SAHAI Vs. PANCHAYAT VILLAGE SAHASI KALIRAWAN
February 23, 1939
RAJINDAR KUMAR Vs. CHETAN LAL ANR
October 5, 1939
RAM CHAND Vs. EMPEROR
October 18, 1939
RAM PARTAB Vs. SHIB LAL
November 23, 1939
RAM RATTAN Vs. GOBIND RAM AND ANR
May 4, 1939
RAM RATTAN Vs. MUNICIPAL COMMITTEE
May 4, 1939
RAM RATTAN AND ORS Vs. FAZAL HAQ AND ORS
April 3, 1939
RAMINDER SINGH Vs. MOHINDER SINGH, AND ANR
December 18, 1939
RAMZANI Vs. MT NUR AHMADI AND ORS
May 2, 1939
RANJIT RAM Vs. KARIM BAHHSH THROUGH TAJ DIN AND CHIRAGHA, MUKHTAR-I-AMS
October 9, 1939
RANJIT SINGH AND ORS Vs. CHAUDHRI NAWAB KHAN AND ORS
March 22, 1939
RATAN AND ORS Vs. TIKA
February 14, 1939
RUP CHAND AND ORS Vs. KANHAYA AND ORS
December 4, 1939
SAID AHMAD Vs. NORTH WESTERN RAILWAY, LAHORE, THROUGH SUPERINTENDENT, MECHANICAL WORKSHOPS, MOGHALPURA
December 8, 1939
SAIN DASS CHAWLA Vs. BABA UJAGAR SINGH AND ANR
June 13, 1939
SANTOKH RAJ SINGH SARDAR GOPAL SINGH Vs. GAHWAR KHAN SULTAN KHAN
October 5, 1939
SARDAR GULAB SINGH Vs. PUNJAB ZAMINDARA BANK LTD LYALLPUR THROUGH SARDAR DESA SINGH AND ORS
January 10, 1939
SARDAR KHAN Vs. MOHAMMAD AKRAM KHAN
April 12, 1939
SARDAR PRITHI PAL SINGH Vs. PANDIT HANS RAJ AND ORS
January 27, 1939
SEWA SINGH AND ORS Vs. RAGHUNANDAN
March 10, 1939
SHANGARA SINGH AND ORS Vs. IMAM DIN AND ORS
December 12, 1939
SHEIKH GHULAM MOHY-UD-DIN Vs. MOHAMMAD DIN AND ANR
February 28, 1939
SHEIKH KARAMAT ULLAH Vs. EMPEROR
October 4, 1939
SHEIKH MOHAMMAD ARIF Vs. ADMINISTRATOR, LAHORE MUNICIPALITY
April 26, 1939
SHEO PARSHAD AND ORS Vs. NATHU RAM AND ORS
June 28, 1939
SHER MOHAMMAD Vs. EMPEROR
August 3, 1939
SHER SINGH Vs. DURGA DAS AND ANR
January 16, 1939
SHIB LAL Vs. MT GOBINDI
May 12, 1939
SIR GANGA RAM TRUST SOCIETY, LAHORE Vs. MEHTA SUNDAR LAL AND ANR
June 13, 1939
SITA RAM AND ANR Vs. MUNSHI RAM AND ORS
December 13, 1939
SMT SHIV DEVI AND ORS Vs. NAUHARIA RAM AND ANR
December 5, 1939
SODHI NARINDAR SINGH Vs. SODHI KULDIP SINGH AND ANR
June 5, 1939
SOHNA AND ORS Vs. EMPEROR
September 25, 1939
SUNDAR SINGH AND ORS Vs. HARNAM SINGH
April 3, 1939
SURAIN SINGH Vs. EMPEROR
July 28, 1939
SYED MUSHARAF HUSSAIN AND ANR Vs. AGHA MUNAWAR ALI KHAN AND ANR
May 23, 1939
TAJ DIN Vs. ABDUL RAHIM
May 5, 1939
TARA MANI AND ORS Vs. MT KISHEN DEVI AND ORS
June 25, 1939
THAKAR HARI RAM Vs. CENTRAL GOVERNMONT THROUGH SECRETARY COMMERCE DEPARTMENT
June 7, 1939
THAKAR NIL CHAND Vs. THAKAR HAMAL CHAND AND ANR
October 6, 1939
THAKAR RISAL SINGH AND ANR Vs. MT ARJAN DEVI AND ANR
March 13, 1939
THE COMMISSIONER OF INCOME-TAX, LAHORE Vs. DIWAN BAHADUR DIWAN KRISHAN KISHORE
April 18, 1939
TULSI RAM NARULA Vs. FIRM GIAN CHAND-AMAR NATH AND ORS
November 2, 1939
UDMI AND ANR Vs. SHEOJI RAM AND ANR
January 3, 1939
VIDYA PARKASH Vs. EMPEROR
July 27, 1939