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Case Index
Title
Date
A R HATTIANGADI Vs. IN RE
October 5, 1939
ABDUL LATIF GULAM NABI PATIL Vs. JAWHAR STATE
October 4, 1939
AHMED IBRAHIM SINGAPORI Vs. COLLECTOR OF SURAT
March 3, 1939
AKBERALLY TAYABALLI Vs. ALIMAHOMED ABDUL HUSSAIN
March 28, 1939
AMATEPPA DANAPPA KOPPAL Vs. SANGANBASAPPA BHOJAPPA GAVADAR
March 9, 1939
ANWAR F J LALJEEIN RE BARJOR HOSANGJI VAKIL Vs. EBRAHIM F J LALJEE
April 11, 1939
APPA SAKHARAM MEDKAR Vs. JAGANNATH SAMBHUAPPA GHODKE
October 10, 1939
ARDESHIR PHIROZSHAW MURZBAN Vs. STATE
August 30, 1939
ARVI CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. DHONDIRAM NAVALCHAND
December 8, 1939
ATMARAM VINAYAK KIRTIKAR Vs. LALJI LAKHAMSI
October 13, 1939
AYYANGOUDA BASANGOUDA AYYANGOUDAR Vs. GADIGEPPAGOUDA HUCHANGOUDA AYYANGOUDAR
September 13, 1939
BABA KARTAR SINGH Vs. DAYAL DAS
June 15, 1939
BABU BHAGWAN DIN Vs. GIR HAR SAROOP
October 10, 1939
BAI HAKIMBU Vs. DAYABHAI RUGNATH
April 12, 1939
BAI LALITA RATANCHAND KHIMCHAND Vs. TATA IRON AND STEEL COMPANY LIMITED
September 21, 1939
BAI RATANGAVRI Vs. MANILAL MAHIPATRAM MEHTA
October 9, 1939
BAI SHEVANTIBAIJANARDAN R WARICK Vs. JANARDAN R WARICKBAI SHEVANTIBAI
March 17, 1939
BALIRAM NARAYAN NAIK Vs. SAKHARAM RAMJI GUJAR
February 24, 1939
BENARES BANK LIMITED Vs. S C H MEYER
January 30, 1939
BHAGWANDAS NARANDAS Vs. D D PATEL AND CO
October 8, 1939
BHUPENDRA MOHAN ROY Vs. MATI PURNA SASHI DEBI
July 7, 1939
BIRADH MAL Vs. PRABHABHATI KUNWAR
March 27, 1939
BOROUGH MUNICIPALITY OF AHMEDABAD Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LTD
April 13, 1939
BRIJMOHANDAS DAMODARDAS Vs. SADASHIV LAXMAN NAIK
June 16, 1939
BRUUSGAARD KIOSTERUDS DAMPSKIBS AKTIESELSKAB Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
November 30, 1939
BYRAMJI JEEJEEBHOY SIR Vs. PROVINCE OF BOMBAY MUNICIPAL CORPN BOMBAY
September 27, 1939
C P MATTHEN Vs. DISTRICT MAGISTRATE OF TRIVANDRUM
June 6, 1939
CENTRAL TALKIES CIRCUIT Vs. COMMISSIONER OF INCOME TAX
April 14, 1939
CHANDAN MULL INDRA KUMAR Vs. CHIMANLAL GIRDHARDAS PAREKH
October 10, 1939
CHHAGANLAL KALYANDAS SHAH Vs. JAGJIWANDAS GULABDAS
July 18, 1939
CHIMANRAM MOTILAL Vs. JAYANTILAL CHHAGANLAL
March 31, 1939
CHUNILAL JETHALAL Vs. AHMEDABAD BOROUGH MUNICIPALITY
July 28, 1939
CITY MUNICIPALITY Vs. NUSSERWANJI HORMUSJI MADON
December 20, 1939
COMMISSIONER OF INCOME TAX Vs. D R NAIK
March 20, 1939
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MILLOWNERS ASSOCIATION
March 20, 1939
COMMISSIONER OF INCOME-TAX Vs. MOTIRAM NANDRAM
November 14, 1939
COMMISSIONER OF INCOME-TAX Vs. AHMEDABAD ADVANCE MILLS LTD
November 14, 1939
D M JACINTO Vs. J D B FERNANDEZ
February 6, 1939
DAMJI HIRJI Vs. MAHOMEDALLI ESSABHOY
February 16, 1939
DASHARATH SUPADU LADSAKE Vs. GOPAL BHILA GADHARI
October 12, 1939
DATTATRAYA CHANDRAYA BACHUWAR Vs. K L BAWACHEKAR
June 22, 1939
DATTATRAYA VISHNU DABHOLKAR Vs. SADASHIV SHIVRAM NISAL
February 23, 1939
DAVID SASSOON AND CO LTD Vs. IN RE
January 1, 1939
DAVID SASSOON AND CO LTD Vs. STATE
October 9, 1939
DAYALDAS KUSHIRAM Vs. COMMISSIONER OF INCOME-TAX CENTRAL
December 15, 1939
EBRAHIM SHERKHAN PATHAN Vs. HAJRATKHAN MOHIDDINKHAN
July 28, 1939
EMPEROR Vs. LAVJI MANDAN
July 20, 1939
EMPEROR Vs. KRISHNAJI MADHUSUDAN
July 26, 1939
EMPEROR Vs. KANAYALAL MOHANLAL GUJAR
June 20, 1939
EMPEROR Vs. BAPTIST DE SOUZA
June 16, 1939
EMPEROR Vs. KALLAPPA GURAPPA KOTAGUNSHI
June 12, 1939
EMPEROR Vs. RAUTMAL KANUMAL MARWADI
August 25, 1939
EMPEROR Vs. GULAM HUSSEIN RAWJI
August 24, 1939
EMPEROR Vs. R K NAIK
August 4, 1939
EMPEROR Vs. MAHOMAD ISLAM ABDUL SAKUR
January 17, 1939
EMPEROR Vs. DINKAR KRISHNALAL MEHTA
March 7, 1939
EMPEROR Vs. NATHALAL VANMALI
February 28, 1939
EMPEROR Vs. M A BHAGVATI
April 6, 1939
EMPEROR Vs. RAJENDRASING RAMSING
December 20, 1939
EMPEROR Vs. ASGARALLI MAHAMMEDALLI HERALWALA
December 6, 1939
EMPEROR Vs. SONAPPA SHINA SHETTY
December 6, 1939
EMPEROR Vs. IBRAHIM HAJI ABDUL RAHIMAN
November 2, 1939
ERROL MACKAY Vs. OSWALD FORBES
November 10, 1939
GAFUR WALAD USMAN VAGHU MAPARI Vs. SAKHARAM TANSHET NARKAR
June 29, 1939
GAJANAN SHESHADRI PANDHARPURKAR Vs. SHANTABAI
February 16, 1939
GAJRAMJI JASRAMJI MAHARAJ Vs. SOMNATH BHUDARDAS SONI
October 6, 1939
GANGADHAR DHANJISHET MARWADI AND SUPDUSING DAULATSING PATIL Vs. BALWANT KASHIRAO DESHMUKH
November 1, 1939
GANGUBAI PANDURANG DOMBE Vs. PAGUBAI NARAYAN KORE
February 14, 1939
GANPAT GATLU Vs. NAVNITLAL RANCHHODDAS
June 29, 1939
GORDHANDAS G MEHTA Vs. IN RE
October 6, 1939
GOVERNMENT OF BOMBAY Vs. GANPAT MANOHAR KULKARNI
January 17, 1939
GOVERNOR GENERAL IN COUNCIL Vs. CHOTALAL SHIVDAS
February 20, 1939
GULABCHAND MOTILAL MARWADI Vs. MAHADU NARAYAN TELI
February 20, 1939
GULABCHAND RAYCHAND Vs. NARAYAN MOTIRAM TELI
July 19, 1939
GURAPPA BHIMANNA CHIDGUPPI Vs. MADWALAPPA RAMCHANDRAPPA DUMANE
February 23, 1939
GURUNATH BALWANT DESHPANDE Vs. SURYAKANT DHUNDERAO
November 17, 1939
GURUSANGAPPA BASAPPA HOKRANI Vs. BASLINGAPPA BASAPPA HOKRANI
December 8, 1939
HANMANTRAO ANNARAO KALGI Vs. STATE
December 11, 1939
HARI CHAND Vs. SECRETARY OF STATE
June 30, 1939
HARIDAS KISANDAS GUJARATI Vs. NARAYANDAS JAGMOHANDAS GUJARATI
July 11, 1939
HARILAL NATHALAL TALATI Vs. BHAILAL PRANLAL SHAH
August 15, 1939
HIRJI RAMJI Vs. DAULATRAM RATANJI AND CO
July 3, 1939
HUSSAINBI HAJI SUBHAN MUJAVAR Vs. SAYAD KHAIRUDDIN KUTUBUDDIN
March 10, 1939
IRAPPA LOKAPPA VASTRAD Vs. RACHAYYA MADIWALAYYA
August 17, 1939
JADU NATH ROY Vs. PARAMESWAR MULLICK
October 30, 1939
JAGANNATH GANESHRAM AGARWALA Vs. SHIVNARAYAN BHAGIRATH
November 23, 1939
JAISUKHLAL HARISHANKAR GIRNARA Vs. MAHOMED HUSSEIN DAWOODBHAI KARWA
March 10, 1939
JEHANGIR CURSETJI MISTRI Vs. KASTUR PANNAJI OSWAL
January 25, 1939
JHINA SOMA Vs. EMPEROR
May 9, 1939
JIVAJI KESHAV BAPAT Vs. VENKATESH KRISHNA BYADGI
September 4, 1939
JUGAL KISHORE NARAIN SINGH Vs. CHAROO CHANDRA SUR
March 21, 1939
K H MODY Vs. IN RE
October 5, 1939
KARSON CHAMPSI Vs. MEGHJI ASARIA SHAH
December 8, 1939
KESHARDEO CHAMRIA Vs. COMMISSIONER OF INCOME-TAX
May 9, 1939
KESHAV RAMKRISHNA BHATT PHADKE Vs. SUBBA MANGA NAIK
March 20, 1939
KESHAVLAL TRIBHUVANDAS Vs. BAI DAHI
January 30, 1939
KRISHNA VITNAK MAHAR Vs. SHANKAR KRISHNA GANDHI
February 28, 1939
KRISHNAYA PARBHAYA CHINTALWAR Vs. MEGHRAJ PAPARAM TELI
June 21, 1939
LACHHMESHWAR SAHAI Vs. MOTI RANI KUNWAR
March 28, 1939
LALA RAM SARUP Vs. COURT OF WARDS
November 7, 1939
LALLUBHAI BHIKHABHAI CHUNAWALLA Vs. RATANCHAND RAICHAND
July 11, 1939
LAXMAN MAHADEV BANKAR Vs. MARUTI RAMBHAU NIKAM
February 13, 1939
LAXMAN MANJUNATHAYA BALWALLI Vs. VENKATRAO MANGESHRAO
February 24, 1939
LOKMANYA MILLS LTD Vs. MUNICIPAL BOROUGH OF BARSI
March 8, 1939
M S BHOPSHETTI Vs. B V BHAT
October 13, 1939
MAHADEO SUNDER MEHTA Vs. KHANDERAO SITARAM TIPNIS
June 20, 1939
MAHANT NARSIDASJI BALMUKUNDDASJI Vs. BAI JAMNA
February 3, 1939
MAHANT SINGH Vs. U BA YI
March 3, 1939
MANILAL MAGANLAL Vs. BAI CHAMPA
November 22, 1939
MARIYAYA CHANVIRAYA HIREMATH Vs. SHANTIRAPPA DANAPPA NELVIGI
January 13, 1939
MIAN FEROZ SHAH Vs. SIR MOHAMMAD AKBAR KHAN
May 23, 1939
MOHAMMAD AZIM KHAN Vs. RAJA SAADAT ALI KHAN
March 17, 1939
MONGHIBAI Vs. COOVERJI UMERSEY
May 2, 1939
MOTICHAND HIRACHAND GUJAR Vs. KHUDABAKSH GULAMHUSEN TAMBATKAR
December 6, 1939
MULJEE SICKA AND CO Vs. MUNICIPAL COMMISSIONER OF BOMBAY
March 17, 1939
MUSAMMAT BHAGWATI Vs. MUSAMMAT RAM KALI
March 7, 1939
NANA NAMDEO PATIL Vs. DALPAT SUPADU PATIL
June 29, 1939
NANDLAL TRIBHOVANDAS Vs. BAKER JAFER AND CO
November 14, 1939
NARANLAL JETHALAL THAKKAR Vs. SHIVPRASAD ACHRATLAL JANI
December 21, 1939
NARBHERAMJI GYANIRAMJI RAMSNEHI Vs. VIVEKRAMJI BHAGATRAMJI RAMSNEHI
March 8, 1939
NARHAR SONAJEE JAHAGIRDAR Vs. TRIMBAK SHRIDHAR JAHAGIRDAR
June 28, 1939
NARIMAN EDULJI CONTRACTOR Vs. PIROJBAI NARIMAN CONTRACTOR
March 16, 1939
NAROTTAMDAS BHAGWANDAS Vs. CHITTA BHAGWANSANG
February 27, 1939
NINGAPPA NEELAPPA KATTI Vs. ADIVEPPA SHIVAPPA TUPPAD
April 3, 1939
NOORUDIN ESMAILJI KURWA Vs. MAHOMED UMAR SUBRATI
April 13, 1939
NURBAI Vs. ABHRAM MAHAMAD
February 13, 1939
OUDH COMMERCIAL BANK LTD Vs. BIND BASNI KUER
January 27, 1939
P M DIXIT Vs. SENIOR INSPECTOR OF FACTORIES
August 15, 1939
PAKALA NARAYANA SWAMI Vs. EMPEROR
January 19, 1939
PARAGJI BHULABHAI Vs. BHAGWANJI BAWABHAI
August 24, 1939
PARAWA SANGAPPA Vs. RAYANGOUDA CHANDRAMAPPA
February 27, 1939
PROBODH KUMAR DAS Vs. DANTMARA TEA CO LTD
October 10, 1939
PURSHOTTAMDAS PARBHUDAS PATEL Vs. BAI DAHI
October 3, 1939
PURUSHOTTAM DAMODAR RAICHURKAR Vs. GANGADHAR KASHINATH SAKHARE
February 16, 1939
RADHI KATHARI BHOIR Vs. NAMDEO DHAKU BHAGAT
January 30, 1939
RAGHUNATH RAMCHANDRA JERE Vs. RAMCHANDRA NARAYAN JERE
January 19, 1939
RAICHAND GULABCHAND ACCHA Vs. SECRETARY OF STATE FOR INDIA
February 27, 1939
RAJA JANAKI NATH ROYKUMAR PRAMATHA NATH ROY Vs. RAJA PRAMATHA NATH MALIARAJA JANAKI NATH ROY
November 10, 1939
RAJA VYRICHERLA NARAYANA GAJAPATIRAJU BAHADUR GARU Vs. REVENUE DIVISIONAL OFFICER
February 23, 1939
RAJARAM JAYARAM JOSHI Vs. TANUBAI DHONDIBA PUJARI
August 10, 1939
RAM NARAYAN SAHU Vs. MUSAMMAT MAKHNA
April 20, 1939
RAMRAO BHAGWANTRAO INAMDAR Vs. BABU APPANNA SAMAGE
October 11, 1939
RAMRAO NILKANTH NADKARNI Vs. SHRIMANT PURNANAND SARASWATI SWAMI
December 20, 1939
RATANCHAND DHULAJI Vs. JASRAJ KASTURCHAND
October 3, 1939
RAWJI DHANJI AND CO Vs. STATE OF MAHARASHTRA
January 1, 1939
RAYMOND THORNTON Vs. MARGUERITE ELAINE THORNTON
August 18, 1939
RUDRAPPA YELLAPPA SATTENNANAVAR Vs. MALLAPPA MALLESHAPPA
August 11, 1939
RUSTOMJI DOSSABHAI BILLIMORIA Vs. BAI MOTI
August 17, 1939
SACHIDANAND VIDYA NARASINHA BHARATI SHANKARACHARYA OF SANKESHWAR MATH Vs. CHANMALAPPA GURUSIDH MALAPPA
August 2, 1939
SATISH CHANDRA GIRIDHARNIDHAR SINGHA ROY Vs. DHARNIDHAR SINGHA ROYSATISH CHANDRA GIRI
November 3, 1939
SAYAD MOHIUDDIN SAYAD NASIRUDDIN Vs. KHATIJABI
June 14, 1939
SHAIKH DAWOOD ABDUL REHMAN HURJUK Vs. BALAJI DHARAMNAK MAHAR
September 27, 1939
SHANKAR DYAMANGONDA PATIL Vs. PUTTABAI GURUNATHGONDA K PATIL
February 22, 1939
SHANKAR NIMBAJI SHINTRE Vs. LAXMAN SUPDU SHELKE
September 20, 1939
SHANKARLAL JADHAVJI JOSHI Vs. MUNICIPAL COMMISSIONER OF BOMBAY
February 23, 1939
SHIVU SHIDDA CHAUGULA Vs. LAKHMICHAND TULJARAM KOTHARI
April 6, 1939
SHRIDHAR MAHADEO RASAL Vs. GODULAL JETHMAL
July 19, 1939
SHRIRAM HANUTRAM Vs. MOHANLAL AND CO
August 8, 1939
SIDDAPPA GANGAPPA SHINTRE Vs. RAMCHANDRA VISHNU GINDE
December 14, 1939
SIR BYRAMJEE JEEJEEBHOY KT Vs. PROVINCE OF BOMBAY
September 27, 1939
SIR HARI SHANKAR PAUL KT Vs. KEDAR NATH SAHA
April 25, 1939
SUBHAS CHANDRA BOSE Vs. GORDHANDAS I PATEL
September 28, 1939
SUNIL KUMAR KERR Vs. SISIR KUMAR KERR
November 10, 1939
SURAJMAL DEORAM BHAVSAR Vs. MOTIRAM KALU WANI
June 12, 1939
SURAT BOROUGH MUNICIPALITY Vs. SARIFA KARUNNISSA
April 5, 1939
SURENDRA BAHADUR SINGH Vs. BEHARI SINGH
March 17, 1939
SURENDRA SINGH Vs. CHAUDHRI GHULAM MOHAMMAD
March 28, 1939
SURYAJIRAO GANPATRAO NAIK NIMBALKAR JAHAGIRDAR Vs. SHIVAKACHARU KUMBHAR
February 13, 1939
TARABAI SHRINIWAS NAIK GUTTAL Vs. MURTACHARYA ANANTACHARYA
February 10, 1939
TRIKAMBHAI JIBHAI Vs. FULABHAI KALIDAS
September 27, 1939
TRUSTEES OF TRIBUNE PRESS Vs. COMMISSIONER OF INCOME-TAX
June 13, 1939
ULAGALUM PERUMAL SETHURAYAR Vs. RANI SUBBULAKSHMI NACHIAR
February 24, 1939
UMABAI SHANKAR BORGAONKAR Vs. SHANKAR HARI BORGAONKAR
July 26, 1939
URBAN CO-OPERATIVE BANK LIMITED Vs. HONAVAR HAVIK CO-OPERATIVE BANK LIMITED
October 10, 1939
VAIJAYANTAPPA SHIRSAPPA IJARI Vs. ANASUYA WAMAN ANANT
October 11, 1939
VAMAN RAVJI KULKARNI Vs. NAGESH VISHNU JOSHI
October 6, 1939
VIRBHADRAYYA NAGAYYA SHIVAPPANMATH Vs. BASANGOWDA MUDIGOWDA PATIL
November 3, 1939
WASUDEV VISHNU DESHPANDE Vs. PANDU VITHU YADAV
January 13, 1939
WESTERN ELECTRIC COMPANY LIMITED Vs. KAILAS CHAND
July 20, 1939
YADAV VISHVANATH GANDRE Vs. BACHOO ABRAHAM DAVID AWASKAR
April 13, 1939
YESHWANT BALKRISHNA LAGU Vs. KESHAV ANANT PANDIT
June 30, 1939
ZUJYA PASCOL DAMEL Vs. MANMOHANDAS LALLUBHAI PRATAP
September 13, 1939