Case Index

Title
Date
CHANDRIKA PRASAD RAM SWARUP Vs. COMMISSIONER OF INCOME TAX
March 30, 1939
KAMLAPAT MOTI LAL Vs. STATE OF U P
April 18, 1939
KRISHNA AND CO Vs. STATE OF U P
August 18, 1939
KUBER SINGH Vs. JAI NATH
April 13, 1939
NANDLAL BHANDARI MILLS LTD Vs. STATE OF U P
May 8, 1939
RAM KHELAWAN AND SAHU THAKUR DAS Vs. STATE OF U P
August 15, 1939