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Case Index
Title
Date
ALAGANANDA MUDALIAR Vs. COMMISSIONER OF INCOME TAX
October 18, 1939
COMMISSIONER OF INCOME TAX Vs. BOSOTTO BROTHERS LIMITED
January 31, 1939
COMMISSIONER OF INCOME TAX Vs. VOORA SREERAMULU CHETTY NO 2
March 7, 1939
COMMISSIONER OF INCOME TAX Vs. S KM SP MEYYAPPA CHETTIAR KARAIKUDI
October 23, 1939
COMMISSIONER OF INCOME TAX Vs. GELLI KRISHNAMURTHY
October 23, 1939
COMMISSIONER OF INCOME TAX Vs. ABDUL AZIZ SAHIB
October 23, 1939
K T M T M ABDUL KAYUM SAHIB HUSSAIN SAHIB Vs. COMMISSIONER OF INCOME TAX
October 18, 1939
KOLLI SEETHA RAMI REDDI Vs. EMPEROR
February 28, 1939
MYTHILI AMMAL Vs. JANAKI AMMAL
September 1, 1939
P R M ABDUL RAHMAN AND CO Vs. COMMISSIONER OF INCOME TAX
October 19, 1939
PUBLIC PROSECUTOR Vs. NARAYANA AYYAR
September 12, 1939
STATE Vs. BADUSHA AND MUNUSAMY
June 23, 1939