Case Index

Title
Date
ABDULSAKUR HAJI Vs. ABUBAKKAR HAJI ABBA
March 9, 1929
BAI KANTA Vs. BHAILAL GHELABHAI AMIN
March 12, 1929
BHIMAJI VASUDEV SHIVKAMAT Vs. YESHVANT CHANGAGOUDA PATIL
March 19, 1929
BIJUBOO Vs. RAJABALLI TAYABALLI
March 26, 1929
CHANDULAL KANHAYALAL Vs. NAGINDAS BAPUBHAI
February 26, 1929
EKRADESHWARI BAHUASIN SAHEBA Vs. HOMESHWAR SING
March 5, 1929
EMPEROR Vs. GAFUR DAUD BOHRA
March 4, 1929
EMPEROR Vs. RATANSI HIRJI
February 26, 1929
EMPEROR Vs. KRISHNAJI PRABHAKAR KHADILKAR
February 26, 1929
EMPEROR Vs. HANMANT SHRINIVAS KULKARNI
March 18, 1929
FAIZULLAH KHAN Vs. MAULADAD KHAN
March 13, 1929
FIBRE ALOES FACTORY Vs. JAFFER RASOOL
April 3, 1929
GANGABAI BASWANTRAO DESAI Vs. FAKIRGOWDA SOMAPPAGOWDA DESAI
December 3, 1929
GOVARDHANDAS VALLABHDAS Vs. OFFICIAL LIQUIDATOR ELECTRO-METAL REFINING COMPANY LIMITED
March 7, 1929
GOVERNMENT PLEADER Vs. SIDDICK H SHAIKH
March 26, 1929
JAMES RICHARD RENNEL SKINNER Vs. KUNWAR NAUNIHAL SINGH
March 19, 1929
JWALADUTT R PILLANI Vs. BANSILAL MOTILAL
February 28, 1929
KAPURJI MAGNIRAM Vs. PANNAJI DEBICHAND
March 11, 1929
KHOO SAIN BAN Vs. TAN GUAT TEAN
March 11, 1929
KRISHNABAI Vs. VARJIVANDAS JAGJIVANDAS
March 19, 1929
LAKSHMAN RAMJEE JADHAV Vs. DATTATRAYA RAMKRISHNA ADVILKAR
March 15, 1929
LAL NARSINGH PARTAN BAHADUR SINGH Vs. MAHOMMAD YAKUB KHAN
March 15, 1929
LANGLEY Vs. DARCY
March 5, 1929
MANEKLAL MANSUKHBHAI Vs. KASTURBHAI MANIBHAI
March 27, 1929
MOHABBAT ALI KHAN Vs. MUHAMMAD IBRAHIM KHAN
March 7, 1929
NARAYAN MANJANNA SHANBHOG Vs. SECTRETORY OF STATE FOR INDIA
March 22, 1929
NARSI TOKERSEY AND CO Vs. SACHINDRANATH GAJANAN GIDH NO 2
March 5, 1929
RAJA OF PITTAPUR Vs. SECRETARY OF STATE FOR INDIA
March 15, 1929
RAM SUNDER LAL Vs. LACHMI NARAIN
March 14, 1929
RAVISHANKAR PRABHASHANKAR Vs. NARSIDAS JEKISONDAS
March 28, 1929
SHIB CHANDRA Vs. LACHMI NARAIN
June 21, 1929
SUBRAMANYA CHETTIYAR Vs. V P SUBRAHMANYA MUDALIYAR
March 19, 1929
SULTANALI MULLA RASOOLJI Vs. TYEB PIR MAHOMED
March 18, 1929