Case Index

Title
Date
A. MOULIK Vs. DOMA T
October 24, 2019
AASIM TAHAMI Vs. STATE OF SIKKIM
September 17, 2019
ABHYUDAYA HOUSING AND CONSTRUCTION PVT. LTD. Vs. BORDER ROADS ORGANISATION
March 7, 2019
AJAY PAL MANGAL AND CO. Vs. DIRECTOR GENERAL, BORDER ROADS ORGANISATION
February 1, 2019
ALPESH NARENDRA SHAH Vs. MANOJ AGARWAL
August 6, 2019
ANISH SHARMA Vs. STATE OF SIKKIM
July 16, 2019
ANKIT SARDA Vs. SUBASH AGARWAL
July 4, 2019
ANKIT SARDA PETITIONER Vs. NUKUL BANSAL
June 13, 2019
ASHIM STANISLAUS RAI Vs. STATE OF SIKKIM
May 10, 2019
ASHISH ASAWA SON OF SHIV NARAYAN ASAWA Vs. KALYANI SARDA D/O YOGENDRA SARDA
April 2, 2019
ASHOK KUMAR PARIYAR Vs. STATE OF SIKKIM
August 20, 2019
BALCHAND UDAIRAM, JIWAN AGARWAL Vs. NARESH SUBBA, S/O A P SUBBA
March 27, 2019
BANDANA SARDA Vs. STATE OF SIKKIM
September 5, 2019
BHAGIRATH DHANGAL Vs. STATE OF SIKKIM
December 9, 2019
BINOD PRADHAN Vs. STATE OF SIKKIM
December 20, 2019
BINOD SANYASI Vs. STATE OF SIKKIM
July 30, 2019
BIRAJ ADHIKARI Vs. STATE OF SIKKIM
December 3, 2019
BISHNU PRASAD BHAGAT, SON OF LATE RAM AWTAR BHAGAT Vs. PRAKASH BASNETT, SON OF LATE GANGA BAHADUR BASNETT
June 15, 2019
BLUEFERN VENTURES (P) LTD. Vs. UNION OF INDIA
November 27, 2019
BORDER ROADS ORGANIZATION (BRO) Vs. ABHYUDAYA HOUSING AND CONSRUCTION PVT. LTD.
November 11, 2019
BRANCH MANAGER, Vs. RADHA PRADHAN
September 30, 2019
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. DIL KUMARI SUBBA
June 10, 2019
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. MASTER SANG DORJEE TAMANG
December 17, 2019
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. TIKA DEVI LIMBOO
July 22, 2019
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SUK DHOJ BASNETT AND OTHERS
April 26, 2019
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. ARUNA DHAKAL, WIFE OF LATE THAKUR PRASAD DHAKAL
March 16, 2019
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. JARUN MAYA RAI AND OTHERS
May 8, 2019
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SA-NGOR CHOTSHOG CENTRE
April 10, 2019
BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO LTD Vs. KAVITA RAI
April 26, 2019
BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO LTD Vs. KRISHNA KUMARI LIMBOO
April 26, 2019
BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED, DARJEELING BRANCH, WEST BENGAL Vs. TSHERING DOMA TAMANG
November 12, 2019
CHANDRAWATI DEVI Vs. SHARDA GUPTA
November 13, 2019
CHINGTOP BHUTIA, S/O SONAM NEDUP BHUTIA Vs. RAN BAHADUR CHETTRI, S/O LATE TIKA RAM CHETTRI
May 10, 2019
DAL BAHADUR DARJEE Vs. STATE OF SIKKIM
August 23, 2019
DANS ENERGY PVT. LTD. Vs. STATE OF SIKKIM
May 21, 2019
DEEPAK KUMAR RAI Vs. NAINA KALA SHARMA
July 17, 2019
DEEPAK RAI Vs. STATE OF SIKKIM.
August 3, 2019
DEEPAN DARJEE Vs. STATE OF SIKKIM
August 31, 2019
DEEPEN PRADHAN Vs. STATE OF SIKKIM
November 30, 2019
DINESH BAITHA Vs. STATE OF SIKKIM
October 25, 2019
DINKU KHATI Vs. KAMAL KUMARI SUBBA
November 30, 2019
DIRECTORATE OF ENFORCEMENT (PMLA) Vs. EASTERN INSTITUTE FOR INTEGRATED LEARNING
September 14, 2019
ENFORCEMENT DIRECTORATE Vs. GOVERNMENT OF INDIA
July 1, 2019
FURDEN TSHERING BHUTIA Vs. PAYZEE BHUTIA (SHERPA)
May 7, 2019
GANGA MAYA GURUNG Vs. STATE OF SIKKIM
July 20, 2019
GARJA BIR RAI Vs. STATE OF SIKKIM
May 29, 2019
GOLDEN TOBACCO LIMITED Vs. SIKKIM TOBACCO LIMITED
April 23, 2019
GURU SINGH SABHA, REPRESENTED BY ITS SECRETARY SARDAR DALBINDER SINGH Vs. STATE OF SIKKIM
September 12, 2019
HANTEY GYATSO KAZI Vs. STATE OF SIKKIM
November 8, 2019
I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY Vs. SIKKIM STUDENTS WELFARE ASSOCIATION OF CHANDIGARH
November 22, 2019
IN RE: 300 YAKS STARVE TO DEATH IN NORTH SIKKIM Vs. STATE OF SIKKIM
November 26, 2019
ISHWAR CHANDRA SHARMA Vs. REGIONAL MANAGER (STATE BANK OF INDIA)
September 2, 2019
JABBER BARDEWA Vs. STATE OF SIKKIM
August 31, 2019
JANGPU SHERPA @ JAMPU SHERPA Vs. PHURBA LHAMU SHERPA
April 16, 2019
JOYBELLS SCHOOL AUTHORITY Vs. TSEWANG GYATSO KALEON
August 31, 2019
KARMA LODAY BHUTIA Vs. BIR BAHADUR RAI
September 30, 2019
KARMAPA CHARITABLE TRUST Vs. STATE OF SIKKIM
June 4, 2019
KHARGA BAHADUR PRADHAN Vs. STATE OF SIKKIM
December 6, 2019
KIRAN KARKI @ CHETTRI UNCLE Vs. STATE OF SIKKIM
December 17, 2019
KISHORE DUNGMALI Vs. SHIVA KUMAR RAI
September 4, 2019
KRIPA INDANE AND OTHERS Vs. CHIEF SECRETARY, GOVERNMENT OF SIKKIM AND OTHERS
April 15, 2019
KRISHNA BAHADUR CHETTRI, S/O LATE NAR BAHADUR CHETTRI Vs. STATE OF SIKKIM
April 1, 2019
KRISHNA LALL TIMSINA Vs. KANU PRIYA RAI
December 2, 2019
KRISHNA PRADHAN S/O MANI KUMAR PRADHAN Vs. STATE OF SIKKIM
May 27, 2019
KUMAR RAI Vs. STATE OF SIKKIM
July 12, 2019
LAKHI RAM TAKBI Vs. STATE OF SIKKIM
March 28, 2019
LAKPA DORJEE TAMANG S/O RAJ KUMAR TAMANG Vs. STATE OF SIKKIM
February 21, 2019
LALIT CHETTRI Vs. STATE OF SIKKIM
September 24, 2019
LOK PRASAD LIMBOO @ LOKAY Vs. STATE OF SIKKIM
December 9, 2019
MAHINDRA SHANKER Vs. STATE OF SIKKIM
November 8, 2019
MAKRAJ LIMBOO Vs. STATE OF SIKKIM
December 14, 2019
MALAYALA MANORAMA, REPRESENTED BY ITS CHIEF EDITOR, SHRI MAMMEN MATHEW Vs. FUTURE GAMING AND HOTEL SERVICES PRIVATE LIMITED
August 7, 2019
MAN MAYA LIMBOO D/O LATE DHAN BDR LIMBOO Vs. STATE OF SIKKIM,
May 3, 2019
MANAGER Vs. KAKALI SARKAR GUHA
October 4, 2019
MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. KAKALI SARKAR GUHA
October 23, 2019
MAYA DEVI DARJEE, W/O LATE PIRTHI RAM SEWA Vs. EXECUTIVE ENGINEER, CENTRAL WATER COMMISSION
July 12, 2019
MEENA JHA Vs. STATE BANK OF INDIA
November 6, 2019
MENUKA DEVI BHATTARAI Vs. STATE OF SIKKIM
December 14, 2019
MILLU DANDA PANI Vs. LAXMI CHAKRABORTY
August 7, 2019
MINGYUR DORJEE BHUTIA Vs. CHIEF ENGINEER, N.H.P.C. LTD.
May 11, 2019
MOHAMED YUSUFUDDIN AHMED Vs. RUTH KARTHAK LEPCHANI
December 7, 2019
MOHAN RAI Vs. STATE OF SIKKIM
July 16, 2019
MONITORING IMPLEMENTATION OF PRAYERS IN MANISH KUMAR Vs. UNION OF INDIA
September 10, 2019
MOUNT DISTILLERIES LTD. Vs. UNITED SPIRITS LTD.
November 22, 2019
MUNICIPAL COMMISSIONER, GANGTOK MUNICIPAL CORPORATION Vs. PABITRA SINGH KAMI, WIFE OF LATE H K BISWAKARMA
July 1, 2019
NAR BAHADUR SUBBA Vs. DHAN BAHADUR RAI
April 8, 2019
NARESH SUBBA Vs. ONG TSHERING BHUTIA
May 27, 2019
NARESH SUBBA Vs. BALCHAND UDAIRAM
May 27, 2019
NASIRUDDIN ANSARI Vs. STATE OF SIKKIM
December 4, 2019
NIMA TAMANG Vs. STATE OF SIKKIM
September 16, 2019
ONG TSHERING BHUTIA Vs. NARESH SUBBA
November 30, 2019
ONG TSHERING BHUTIA, S/O LATE INCHUNG TOK Vs. NARESH SUBBA, S/O A P SUBBA
March 27, 2019
P. K. XXXX Vs. STATE OF SIKKIM
November 26, 2019
PADAM KUMAR CHETTRI Vs. STATE OF SIKKIM
September 11, 2019
PALDEN SHERPA Vs. STATE OF SIKKIM
September 24, 2019
PASSANG DORJEE TAMANG Vs. STATE OF SIKKIM
July 4, 2019
PEMA SHERPA Vs. STATE OF SIKKIM
October 23, 2019
PHONOGRAPHIC PERFORMANCE LTD. Vs. TARA PALACE HOTEL
November 28, 2019
PINTSO TASHI BHUTIA, S/O KACHING BHUTIA Vs. STATE OF SIKKIM
April 15, 2019
PRAKASH CHAND PRADHAN Vs. UNION OF INDIA
August 29, 2019
PRATAP SINGH TAMANG Vs. STATE LEGISLATIVE ASSEMBLY SECRETARIAT
December 9, 2019
PREETI SHARMA Vs. SIKKIM UNIVERSITY
November 27, 2019
PREM RAI ALIAS SAMBHU RAI S/O KEWAL RAI Vs. STATE OF SIKKIM
June 7, 2019
RAJ KUMAR DARJEE ALIAS VODAFONE Vs. STATE OF SIKKIM
December 17, 2019
RAJEN KUMAR CHETTRI Vs. STATE OF SIKKIM
December 7, 2019
RAJENDRA PRASAD Vs. SIKKIM UNIVERSITY
November 2, 2019
RAJENDRA PRASAD MANGLA, SON OF LATE NARSING DAS MANGLA Vs. GOVIND AGARWAL, SON OF LATE CHETRAM AGARWAL
June 8, 2019
RAJU PRASAD S/O SAMBU RAM Vs. STATE OF SIKKIM
March 4, 2019
RAM BIJAY SINGH Vs. STATE OF SIKKIM
September 9, 2019
RAMJILAL TARACHAND Vs. NARESH SUBBA, S/O A P SUBBA
March 27, 2019
RAVI CHANDRA DHAKAL Vs. STATE OF SIKKIM
August 21, 2019
RENU MEENA Vs. STATE OF SIKKIM
September 12, 2019
ROSMERTA TECHNOLOGIES LIMITED Vs. STATE OF SIKKIM
December 11, 2019
S P SUBBA Vs. SUKHIM YAKTHUNG SAPSOK SONGJUMBHO
August 7, 2019
SAJAN KUMAR AGARWAL Vs. STATE OF SIKKIM
August 26, 2019
SAJID ALAM Vs. STATE OF SIKKIM
October 17, 2019
SANGAY BHUTIA Vs. STATE OF SIKKIM
August 23, 2019
SANJAY RAI Vs. STATE OF SIKKIM
November 15, 2019
SANTA BAHADUR SARKI @ SANTAY Vs. STATE OF SIKKIM
November 8, 2019
SENIOR BRANCH MANAGER Vs. MANAGING DIRECTOR
July 25, 2019
SHAMSHER GURUNG Vs. STATE OF SIKKIM
July 16, 2019
SHIJO JOHN JOSEPH Vs. UNION OF INDIA
August 6, 2019
SHIVA KALA SUBBA Vs. STATE OF SIKKIM
May 8, 2019
SHIVA KUMAR NEPAL Vs. SHANKAR ROY
July 4, 2019
SIKKIM MANIPAL UNIVERSITY Vs. UNION OF INDIA
August 6, 2019
SIKKIM ORGANICS Vs. UNION OF INDIA
March 4, 2019
SINGBEL GPU CONSTRUCTION CO-OPERATIVE SOCIETY LTD. Vs. COMMISSIONER OF CUSTOMS
July 18, 2019
SLOMITA RAI Vs. STATE OF SIKKIM
March 6, 2019
SONAM DOMA BHUTIA Vs. CHIEF SECRETARY
August 28, 2019
SONAM PALZOR LACHUNGPA Vs. MAMTA SINGH CINTURY
June 4, 2019
STATE OF SIKKIM Vs. CHILD MASTER A
July 9, 2019
STATE OF SIKKIM Vs. BABUL DAS @ RATUL
July 10, 2019
STATE OF SIKKIM Vs. SASHIDHAR SHARMA
September 30, 2019
STATE OF SIKKIM Vs. GIRJAMAN RAI @ KAMI, SON OF DHAN BAHADUR RAI
May 9, 2019
STATE OF SIKKIM Vs. JASBIR SINGH
April 6, 2019
STATE OF SIKKIM Vs. KAMAL SUBBA
April 10, 2019
STATE OF SIKKIM Vs. DIPEN SUBBA
October 18, 2019
STATE OF SIKKIM Vs. SRAUAN KUMAR CHETTRI
July 30, 2019
STATE OF SIKKIM Vs. PURAN SUBBA
July 9, 2019
SUK BIR CHETTRI Vs. JAMUNA CHETTRI
November 8, 2019
SUMANTRA GUPTA S/O SHAIBAL GUPTA Vs. STATE OF SIKKIM
July 6, 2019
SUN PHARMA LABORATORIES LIMITED Vs. UNION OF INDIA
September 17, 2019
SUN PHARMA LABORATORIES LTD Vs. UNION OF INDIA
September 9, 2019
THINLAY YEZER BHUTIA @ SHIP SANGAY Vs. STATE OF SIKKIM
April 15, 2019
TSHERING TEMPA SHERPA Vs. STATE OF SIKKIM
November 12, 2019
TSHEWANG RINZING DORJEE Vs. UWENDRA THAPA
August 28, 2019
YABESH RAI Vs. STATE OF SIKKIM
June 11, 2019
YOGESH RAI Vs. STATE OF SIKKIM
December 14, 2019
ZIGMEE DORJEE BHUTIA Vs. STATE OF SIKKIM
March 18, 2019