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Case Index
Title
Date
A.K. CHARMODAK Vs. STEEL AUTHORITY OF INDIA LTD
August 13, 2019
ABASH HEMBARAM Vs. LAKHIRAM MANJHI SON OF LATE JETU MANJHI,
January 29, 2019
ABDUL GAFFAR Vs. STATE OF JHARKHAND
November 21, 2019
ABDUL HAMID Vs. STATE OF JHARKHAND
February 15, 2019
ABHAY BAHETI Vs. STATE OF JHARKHAND
April 2, 2019
ABHAY KUMAR CHOUDHARY Vs. UNION OF INDIA
January 23, 2019
ABHAY KUMAR DAS Vs. UNION OF INDIA THROUGH CBI
February 19, 2019
ABHIMANYU KUMAR Vs. STATE OF JHARKHAND
November 27, 2019
ABHINANDAN PRASAD Vs. STATE OF JHARKHAND
June 24, 2019
ABHIRAJ ASSOCIATES PRIVATE LIMITED Vs. STATE OF JHARKHAND
September 20, 2019
ABHISHEK BHARTI, SON OF LATE CHANDRA SHEKHAR BHARTI Vs. STATE OF JHARKHAND
January 22, 2019
ABHISHEK KRISHNA Vs. IYSHA KUMARI
November 22, 2019
ABHOY ENTERPRISES Vs. STATE OF JHARKHAND
November 5, 2019
ABIR INFRASTRUTURE PRIVATE LIMITED Vs. HIRALAL SHARMA
January 8, 2019
ABU BAKAR ANSARI Vs. STATE OF JHARKHAND
November 19, 2019
ABU BAKAR ANSARI ALIAS ABU BAKAR Vs. STATE OF BIHAR
March 5, 2019
ABU NASAR ANSARI Vs. INDIAN OIL CORPORATION LIMITED
December 6, 2019
ACE SALES & LOGISTICS, Vs. H.D.F.C. BANK LIMITED
August 20, 2019
ADHUNIK POWER & NATURAL RESOURCES LIMITED Vs. CENTRAL COALFIELDS LIMITED
May 16, 2019
ADYANAND SINGH Vs. STATE OF JHARKHAND
June 27, 2019
AESTHETIC DESIGN Vs. UNION OF INDIA
September 16, 2019
AFTAB ALAM Vs. UNION OF INDIA
March 14, 2019
AGGAR SECURITY SERVICES (I) PRIVATE LIMITED Vs. STATE OF JHARKHAND
September 28, 2019
AJAY KUJUR Vs. STATE OF JHARKHAND
April 1, 2019
AJAY KUMAR Vs. STATE OF JHARKHAND
November 19, 2019
AJAY KUMAR GOND Vs. STATE OF JHARKHAND
December 17, 2019
AJAY KUMAR JHA Vs. STATE OF JHARKHAND
February 8, 2019
AJAY KUMAR SACHDEV Vs. STATE OF JHARKHAND
March 5, 2019
AJAY KUMAR SAO Vs. STATE OF JHARKHAND
September 13, 2019
AJAY KUMAR SINGH Vs. UNION OF INDIA
April 23, 2019
AJAY KUMAR SINHA Vs. STATE OF JHARKHAND
September 13, 2019
AJAY MANDAL Vs. STATE OF JHARKHAND
July 19, 2019
AJAY PRASAD SINGH, SON OF PARSU RAM PRASAD SINGH Vs. GYANENDRA KUMAR SINGH, SON OF SHYAM BIHARI SINGH
April 25, 2019
AJAY SINGH @ AJAY KUMAR SINGH SON OF KAMLA KANT SINGH Vs. STATE OF JHARKHAND
January 16, 2019
AJIM KHAN Vs. STATE OF JHARKHAND
May 13, 2019
AJIT AGARWAL & ORS Vs. STATE OF JHARKHAND & ANR
February 14, 2019
AJIT KUMAR SINGH Vs. REGISTRAR
February 25, 2019
AKASH CONSTRUCTION Vs. STATE OF JHARKHAND
June 20, 2019
AKASH DEVI Vs. STATE OF JHARKHAND
August 9, 2019
AKBAR MIAN Vs. STATE OF JHARKHAND
January 23, 2019
AKHILESH GUPTA Vs. STATE OF JHARKHAND
November 8, 2019
AKHILESH KUMAR MISHRA Vs. STATE OF JHARKHAND
December 4, 2019
AKHILESH SINGH Vs. STATE OF JHARKHAND
May 1, 2019
AKHILESH SINGH Vs. STATE OF JHARKHAND
October 25, 2019
AKHILESHWAR LAL Vs. STATE OF JHARKHAND
August 9, 2019
AKHILESHWAR SINGH Vs. STATE OF JHARKHAND
November 14, 2019
AKHOURI SUJIT SINHA Vs. CHHABI SAHU
February 14, 2019
AKLU SAH, SON OF LATE DOMAN SAH Vs. STATE OF BIHAR (NOW JHARKHAND)
May 14, 2019
AKSHAYWAR SAO, SON OF LAKHAN SAO Vs. STATE OF BIHAR (NOW JHARKHAND)
May 8, 2019
ALAM MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
May 7, 2019
AMANAT ALI INTER COLLEGE Vs. STATE OF JHARKHAND
April 3, 2019
AMAR KUMAR KHABARE @ AMAR KHABARE Vs. STATE OF JHARKHAND
May 1, 2019
AMAR KUMAR PANDA Vs. STATE OF JHARKHAND
July 29, 2019
AMARNATH KHANNA Vs. STATE OF JHARKHAND
June 13, 2019
AMBUJ SINGH Vs. STATE OF JHARKHAND
July 12, 2019
AMIN ANSARI Vs. STATE OF JHARKHAND
July 23, 2019
AMIT KUMAR Vs. STATE OF JHARKHAND
April 16, 2019
AMIT KUMAR Vs. STATE OF JHARKHAND
September 13, 2019
AMIT KUMAR BURNWAL Vs. STATE OF JHARKHAND
July 31, 2019
AMIT KUMAR SAHU @ GUDDU SAHU Vs. STATE OF JHARKHAND
April 30, 2019
AMIT KUMAR SINGH Vs. STATE OF JHARKHAND
September 18, 2019
AMITABH CHANDRA @ NEERAJ CHANDRA Vs. MUDRIKA CHANDRA, SON OF AWADH NARAYAN MAHTO
January 28, 2019
AMITABHA DE SON OF LATE SUBODH CHANDRA DEY Vs. STATE OF JHARKHAND
April 26, 2019
AMRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
December 11, 2019
AMRITA DEVI Vs. ARUN KUMAR
September 16, 2019
ANAND KANSBANIK, SON OF DIWAKAR KANSBANIK Vs. STATE OF BIHAR
April 29, 2019
ANAND KUMAR Vs. STATE OF JHARKHAND
August 1, 2019
ANAND KUMAR SHARMA Vs. RAM DULARI DEVI
September 13, 2019
ANAND KUMAR SINGH SON OF BASUDEO PD SINGH Vs. STATE OF JHARKHAND
January 22, 2019
ANAND MAHTO Vs. STATE OF BIHAR
January 28, 2019
ANGAD KUMAR Vs. STATE OF JHARKHAND
June 27, 2019
ANGAD KUMHAR Vs. STATE OF JHARKHAND
October 12, 2019
ANGURI KHATOON Vs. CENTRAL COALFIELD LIMITED
March 6, 2019
ANIL DIKSHIT Vs. STATE OF JHARKHAND THROUGH C.B.I
February 21, 2019
ANIL GOND Vs. STATE OF JHARKHAND
November 18, 2019
ANIL KUMAR Vs. STATE BANK OF INDIA
February 19, 2019
ANIL KUMAR GUPTA Vs. STATE OF JHARKHAND
October 16, 2019
ANIL KUMAR SHARMA Vs. STATE OF JHARKHAND
August 29, 2019
ANIL KUMAR SINHA Vs. DAMODAR VALLY CORPORATION
March 29, 2019
ANIL MANJHI Vs. STATE OF JHARKHAND
August 28, 2019
ANIL SINGH Vs. STATE OF JHARKHAND
January 4, 2019
ANIL YADAV Vs. STATE OF JHARKHAND
July 1, 2019
ANIRBAN ROY Vs. SONALI CHOUDHURY
March 29, 2019
ANITA DEVI Vs. SOMRI KAUR
September 26, 2019
ANITA PAL Vs. THE STATE OF JHARKHAND AND ORS.
August 16, 2019
ANJAN KUMAR SHARMA, SON OF TAPESHWAR THAKUR Vs. STATE OF JHARKHAND & ANR
February 4, 2019
ANJANI KUMAR PANDEY Vs. STATE OF JHARKHAND
August 6, 2019
ANJANI KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH C B I
March 1, 2019
ANJAY DAS Vs. STATE OF JHARKHAND
January 21, 2019
ANJU DEVI W/O SUNIL KUMAR SONI Vs. STATE OF JHARKHAND
February 27, 2019
ANNAPURNA MAHILA MANDAL Vs. STATE OF JHARKHAND
January 21, 2019
ANTHONY KULLU Vs. STATE OF JHARKHAND
February 4, 2019
ANTHONY TIGGA Vs. SHIBNARAYAN BHUMIJ
January 15, 2019
ANURAG GUPTA Vs. ELECTION COMMISSION OF INDIA
May 3, 2019
ANURAM MANJHI Vs. STATE OF JHARKHAND
August 5, 2019
ANUVAW KUMAR Vs. STATE OF JHARKHAND
February 7, 2019
ANWAR AHMAD ANSARI Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, DEPARTMENT OF COOPERATION/COOPERATIVE
September 27, 2019
ARJUN KUMAR KARMALI Vs. CHAIRMAN CUM MANAGING DIRECTOR, CENTRAL COALFIELDS LIMITED
August 13, 2019
ARSHAD HUSSAIN Vs. STATE OF JHARKHAND
January 21, 2019
ARTI DEVI Vs. UNION OF INDIA
April 25, 2019
ARUN BARA Vs. THE STATE OF JHARKHAND
June 24, 2019
ARUN KUMAR SINGH Vs. SHANTI DEVI
June 11, 2019
ARUN KUMAR SINGH, SON OF LATE RAJNATH SINGH Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
February 14, 2019
ARUN KUMAR SINHA Vs. AMIT KUMAR SINHA
December 16, 2019
ARUN PRADHAN Vs. STATE OF JHARKHAND
August 8, 2019
ARUN PRASAD Vs. STATE OF JHARKHAND
December 4, 2019
ARUNACHALAM SAMPAT KUMAR Vs. STATE OF JHARKHAND
January 17, 2019
ARUNWATI DEVI @ ARUNATI TIWARI & ANR Vs. STATE OF JHARKHAND & ANR
January 16, 2019
ARVIND CHANDRA PD @ ARVIND CHANDRA Vs. STATE OF JHARKHAND
February 8, 2019
ARVIND KUMAR SINGH Vs. STATE OF JHARKHAND
March 12, 2019
ARVIND PRASAD Vs. STATE OF JHARKHAND
August 8, 2019
ARVIND SINGH. Vs. STATE OF JHARKHAND
December 4, 2019
ARYA CONSTRUCTION Vs. STATE OF JHARKHAND
November 21, 2019
ASGARI KHATOON Vs. STATE OF JHARKHAND
March 5, 2019
ASHA RAM BEDIA Vs. CENTRAL COALFIELDS LIMITED
September 16, 2019
ASHARU CHIK BARAIK Vs. STATE OF JHARKHAND
June 27, 2019
ASHIQUE ANSARI, S/O- HAIDER ANSARI Vs. STATE OF JHARKHAND
January 8, 2019
ASHISH CHAKRABORTY Vs. STATE OF JHARKHAND
February 7, 2019
ASHISH TOPPO Vs. SAMU KACHHAP
January 22, 2019
ASHIYANA HOUSING LIMITED Vs. STATE OF JHARKHAND
October 24, 2019
ASHOK KUMAR Vs. STATE OF JHARKHAND
July 3, 2019
ASHOK KUMAR CHOPRA Vs. STATE OF JHARKHAND
September 24, 2019
ASHOK KUMAR DAS Vs. STATE OF JHARKHAND
August 16, 2019
ASHOK KUMAR DAS Vs. STATE OF JHARKHAND
April 23, 2019
ASHOK KUMAR GUPTA Vs. STATE OF JHARKHAND
May 2, 2019
ASHOK KUMAR PRASAD Vs. STATE OF JHARKHAND
July 17, 2019
ASHOK KUMAR THAKUR Vs. STATE OF JHARKHAND
June 24, 2019
ASHOK RAWANI Vs. STATE OF JHARKHAND
February 13, 2019
ASHOK SAI Vs. STATE OF JHARKHAND
April 25, 2019
ASHOK SAO Vs. STATE OF JHARKHAND
September 25, 2019
ASHOK SINGH Vs. STATE OF JHARKHAND
February 8, 2019
ASHRIT BILCHUS LAKRA Vs. STATE OF JHARKHAND
March 27, 2019
ASHRITA KUJUR, WIFE OF P J R PINTO Vs. GEETA DEVI D/O LATE SUKHRAM LOHAR
April 29, 2019
ASHUTOSH GIRI Vs. CENTRAL COALFIELDS LIMITED
December 6, 2019
ASHUTOSH KUMAR, S/O R N SINGH Vs. STATE OF JHARKHAND
January 21, 2019
ASIM KUMAR MALLICK Vs. STATE OF JHARKHAND
July 22, 2019
AUGUSTINE KIRO Vs. STATE OF JHARKHAND
May 10, 2019
AUTO ENGINEERING Vs. STATE BANK OF INDIA
February 27, 2019
AUTO WORLD Vs. STATE OF JHARKHAND
November 5, 2019
AVINASH DVIVEDI Vs. STATE OF JHARKHAND
September 25, 2019
AVIRAL PARWATI BHAGWATI MINERALS Vs. STATE OF JHARKHAND
June 14, 2019
AWADH KISHORE PANDEY Vs. LALMANI PANDEY
January 10, 2019
AWADH SINGH Vs. STATE OF JHARKHAND
September 11, 2019
AWADHESH MISHRA Vs. MALA SHARMA AND ORS.
November 28, 2019
BABAJI MAHTO Vs. STATE OF JHARKHAND
October 25, 2019
BABITA KUMARI Vs. STATE OF JHARKHAND
June 18, 2019
BABITA KUMARI RANA Vs. STATE OF JHARKHAND
February 13, 2019
BABITA KUMARI, WIFE OF NIRAJ KUMAR Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
March 26, 2019
BABLU KHAN Vs. STATE OF JHARKHAND
February 18, 2019
BABRU BAHAN KUMBHKAR Vs. KALYANI KUMBHAKAR
September 24, 2019
BABUA PANDEY Vs. STATE OF JHARKHAND
December 11, 2019
BABUDHAN MURMU Vs. SPECIAL LAND ACQUISITION OFFICER, DUMKA & ORS
July 2, 2019
BABULAL RAM Vs. STATE THROUGH A K MISHRA
March 1, 2019
BABUN SINGH Vs. STATE OF JHARKHAND
August 22, 2019
BACHCHU PRASAD SINHA Vs. STATE OF JHARKHAND
August 5, 2019
BACHI DEVI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
January 7, 2019
BADRI KEWAT Vs. STATE OF JHARKHAND
October 11, 2019
BADRINATH SALES PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS.
February 20, 2019
BAGUN SAMAD, Vs. STATE OF JHARKHAND
November 19, 2019
BAHUJAN MAZDOOR UNION Vs. BHARAT COKING COAL LIMITED
September 11, 2019
BAIDYANATH PRASAD SINGH Vs. STATE OF JHARKHAND
December 17, 2019
BAIDYANATH SARKAR Vs. SANICHAR KISKU AND ORS.
July 12, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SURYA KANT MANDAL
February 14, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ASHA DEVI
November 8, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KHUTEJAN BIBI
May 9, 2019
BALAJI ELECTROSTEELS LTD. Vs. STATE OF JHARKHAND
May 13, 2019
BALAJI ENTERPRISES Vs. STATE OF JHARKHAND
December 6, 2019
BALAJI ENTERPRISES, A PARTNERSHIP FIRM, LUCKNOW, UTTAR PRADESH, THROUGH ITS AUTHORIZED SIGNATORY, VED PRAKASH PANDEY Vs. STATE OF JHARKHAND, THROUGH SECRETARY
April 30, 2019
BALDIN RAM Vs. CHIEF MANAGER (P-EE), M/S BHARAT COKING COAL LIMITED, DHANBAD
August 2, 2019
BALDIN RAM Vs. CHIEF MANAGER, BHARAT COKING COAL LIMITED
August 29, 2019
BALEDO YADAV Vs. STATE OF JHARKHAND
June 12, 2019
BALESHWAR KANDU Vs. STATE OF JHARKHAND
October 24, 2019
BALESHWAR PRASAD BURNWAL Vs. KISHOR KUMAR SINHA
February 27, 2019
BALKESH PASWAN Vs. STATE OF JHARKHAND
March 12, 2019
BALKU DERE SANGA @ BALKU SANGA Vs. STATE OF JHARKHAND
February 13, 2019
BANDEY ORAON Vs. STATE OF JHARKHAND
August 8, 2019
BANDHU TIRKEY @ BANDHU TIREY Vs. JHARKHAND STATE
November 25, 2019
BANESHWAR RABIDAS Vs. STATE OF JHARKHAND
August 7, 2019
BANGUR SINGH SOY Vs. UNION OF INDIA
April 5, 2019
BANKIM CHANDRA MAHTO Vs. ANAND MAHTO
September 13, 2019
BARIK KHAN, SON OF LATE MAHBOOB KHAN Vs. SITARAM MAHTO SON OF LATE TETAR MAHTO
February 19, 2019
BARUN KUMAR MALVIYA Vs. ANIL KUMAR MALVIYA
October 15, 2019
BARUN TIWARI Vs. STATE OF JHARKHAND
February 1, 2019
BASANT VISHWAKARMA Vs. STATE OF JHARKHAND
May 15, 2019
BASANTI KERKETTA Vs. STATE OF JHARKHAND
April 22, 2019
BASUDEO GOPE Vs. VINOBA BHAVE UNIVERSITY
August 29, 2019
BASUDEO LAHIRI Vs. RAMA LAHIRI
July 30, 2019
BASUDEO MAHTO Vs. STATE OF JHARKHAND
November 5, 2019
BAZAR, DIST. RANCHI (JHARKHAND) Vs. STATE OF JHARKHAND
May 18, 2019
BHABA DAS Vs. STATE OF JHARKHAND
August 7, 2019
BHAGWAN MISHRA Vs. STATE OF JHARKHAND
November 7, 2019
BHAGWAN SINGH Vs. INDIA OIL CORPORATION LTD
March 8, 2019
BHAGWATI HANSDA, DAUGHTER OF BABULAL HANSDA Vs. STATE OF JHARKHAND
February 5, 2019
BHAGWATI PRASAD AGARWAL Vs. ALLAHABAD BANK
December 13, 2019
BHALA BHAGAT Vs. SHASHI DEVI
October 24, 2019
BHANU PRAKASH @ BHANU PRAKASH CHANDRA GUPTA, SON OF LATE BHOLA PRASAD Vs. STATE OF JHARKHAND, THROUGH SECRETARY, DEPARTMENT OF MINES & GEOLOGY
April 25, 2019
BHARAT BHUSAL AGARWALA Vs. MD SHIRAJUDDIN
September 13, 2019
BHARAT BHUSHAN UPADHYAYA Vs. STATE OF JHARKHAND
January 10, 2019
BHARAT BIOTECH INTERNATIONAL LIMITED Vs. STATE OF JHARKHAND
July 15, 2019
BHARAT CHANDRA SHARMA, SON OF LATE RAM YASH SHARMA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
April 30, 2019
BHARAT COKING COAL Vs. RAM SINGH
February 22, 2019
BHARAT COKING COAL LIMITED Vs. WORKMENS COMPENSATION COMMISSIONER
February 21, 2019
BHARAT COKING COAL LIMITED Vs. RAMKRISHNA COMBINATION COMPANY
February 4, 2019
BHARAT COKING COAL LIMITED Vs. BIHAR COLLIERY KAMGAR UNION REPRESENTED BY THE SECRETARY
August 29, 2019
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
November 19, 2019
BHARAT COKING COAL LIMITED, A COMPANY INCORPORATED UNDER COMPANIES ACT Vs. RUKMANI DEVI
April 25, 2019
BHARAT COKING COAL LTD. Vs. UNION OF INDIA AND ORS.
July 3, 2019
BHARAT COKING COAL LTD., Vs. JANTA MAZDOOR SANGH
August 21, 2019
BHARAT ENGINEERING & BODY BUILDING CO. PVT. LTD. Vs. STATE OF JHARKHAND
October 22, 2019
BHARAT MISHRA Vs. STATE OF JHARKHAND
January 25, 2019
BHEKH LAL GANJHU Vs. CENTRAL COALFIELD LIMITED
September 23, 2019
BHIKHA MUNDA Vs. LAGNU MUNDA
August 1, 2019
BHIKHRAM BHAGAT Vs. STATE OF JHARKHAND
August 19, 2019
BHIKHU PANDEY Vs. GUPTESHWARI DEVI
January 8, 2019
BHILAI HOLDINGS PRIVATE LTD. Vs. STATE OF JHARKHAND
August 7, 2019
BHIM MAHTO Vs. STATE OF JHARKHAND
April 22, 2019
BHIM SINGH, Vs. STATE OF JHARKHAND
November 25, 2019
BHOGESH KUMAR Vs. UNION OF INDIA
September 26, 2019
BHOLA PRASAD Vs. STATE OF JHARKHAND
February 28, 2019
BHOLA PRASAD SAH Vs. STATE OF JHARKHAND
June 12, 2019
BHOLA SINGH Vs. STATE OF BIHAR
April 30, 2019
BHOLA SINGH Vs. STATE OF JHARKHAND
April 3, 2019
BHOLA SINGH S/O LATE DEO NARAYAN SINGH Vs. STATE OF JHARKHAND
March 26, 2019
BHUBNESHWAR PODDAR Vs. STATE OF JHARKHAND
December 4, 2019
BHUNESHWAR GANJHU Vs. STATE OF JHARKHAND
December 19, 2019
BHUNESHWAR PRASAD Vs. STATE OF JHARKHAND
December 11, 2019
BHUNESHWAR SAHU Vs. STATE OF JHARKHAND
November 28, 2019
BHUNESHWAR YADAV Vs. STATE OF JHARKHAND
November 18, 2019
BHUSHAN LAL RAINA Vs. STATE OF JHARKHAND
November 18, 2019
BIDU GOPE Vs. STATE OF JHARKHAND
November 20, 2019
BIDYA BHUSAN RAM Vs. STATE OF JHARKHAND
January 4, 2019
BIDYA SAGAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
January 10, 2019
BIHAR CAUSTIC & CHEMICAL LTD Vs. STATE OF JHARKHAND
May 9, 2019
BIHAR COLLIERY KAMGAR UNION Vs. UNION OF INDIA
January 11, 2019
BIHAR SPONGE IRON LTD. Vs. STATE OF JHARKHAND
October 23, 2019
BIHARIJI MISHRA Vs. STATE OF JHARKHAND
August 28, 2019
BIJAY KACHHAP Vs. STATE OF JHARKHAND
January 18, 2019
BIJAY KANT JHA Vs. STATE OF JHARKHAND
August 13, 2019
BIJAY KHOSLA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
August 1, 2019
BIJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
May 18, 2019
BIJAY KUMAR SINGH Vs. STATE BANK OF INDIA
September 18, 2019
BIJAY KUMAR SRIVASTAV Vs. STATE OF JHARKHAND
November 11, 2019
BIJAY MAHATO Vs. STATE OF JHARKHAND
April 2, 2019
BIJAY MAHTO Vs. STATE OF BIHAR ( NOW JHARKHAND)
April 24, 2019
BIJAY NATH VERMA Vs. SAIL BOKARO STEEL PLANT
June 19, 2019
BIKRAM MARANDIH Vs. STATE OF BIHAR
April 23, 2019
BILKAN DANG Vs. UNION OF INDIA THROUGH C B I
March 1, 2019
BINDESHWARI MEHTA Vs. STATE OF JHARKHAND
November 7, 2019
BINDESHWARI ROUT Vs. STATE OF JHARKHAND
May 8, 2019
BINDITA Vs. STATE OF JHARKHAND
December 13, 2019
BINITA KUMARI Vs. STATE OF JHARKHAND
February 13, 2019
BINOD KUMAR BHAGAT Vs. STATE OF JHARKHAND
June 12, 2019
BINOD MINZ Vs. STATE OF JHARKHAND
November 20, 2019
BINOD RAVIDAS Vs. STATE OF JHARKHAND
December 17, 2019
BINOD SAH Vs. STATE OF BIHAR
April 2, 2019
BINOY CHANDRA DEY Vs. STATE OF JHARKHAND
March 6, 2019
BIRENDRA GOPE Vs. STATE OF JHARKHAND
November 6, 2019
BIRENDRA KUMAR Vs. STATE OF BIHAR
August 9, 2019
BIRENDRA KUMAR SINHA Vs. THE STATE OF JHARKHAND
April 23, 2019
BIRENDRA MANDAL Vs. IRFAN ANSARI
December 18, 2019
BIRENDRA NARAYAN @ BIRENDRA NARAYAN RAWANI Vs. STATE OF JHARKHAND
August 2, 2019
BIRENDRA PRASAD Vs. STATE OF JHARKHAND
December 4, 2019
BIRENDRA SINGH Vs. STATE OF JHARKHAND
September 17, 2019
BIRJU NAYAK, SON OF KALI NAYAK Vs. STATE OF JHARKHAND
January 31, 2019
BIRJU PRASAD, S/O LATE RAMCHANDRA SAO Vs. NITU GUPTA, W/O BIRJU PRASAD
April 10, 2019
BIRSA AGRICULTURAL UNIVERSITY Vs. S M SULAIMAN QULI
April 24, 2019
BIRU MAHTO Vs. STATE OF JHARKHAND
January 7, 2019
BISHA TRADERS Vs. STATE OF JHARKHAND
March 1, 2019
BISHESWAR RAM Vs. STATE OF JHARKHAND
July 2, 2019
BISHU HEMBROM Vs. STATE OF JHARKHAND
February 6, 2019
BISHUN BHUIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
January 16, 2019
BISHWAJITH BANDOPADYAY Vs. STATE OF JHARKHAND
December 17, 2019
BISHWAJITH BANDOPADYAY AND OTHERS Vs. STATE OF JHARKHAND AND ANR
January 10, 2019
BISHWANATH PANDEY Vs. MURTI KUAR
September 28, 2019
BISWANATH BANKIRA Vs. STATE OF BIHAR
January 8, 2019
BITTAN TURI Vs. STATE OF JHARKHAND
March 7, 2019
BODA MAJHI Vs. STATE OF JHARKHAND
June 13, 2019
BOKARO PVT. INDUSTRIAL TRAINING INSTITUTE Vs. UNION OF INDIA
February 8, 2019
BRAHMAPUTRA METALLICS LIMITED Vs. STATE OF JHARKHAND
July 9, 2019
BRAHMAPUTRA METALLICS LTD. Vs. STATE OF JHARKHAND
December 11, 2019
BRAJ KISHORE PATHAK Vs. STATE OF JHARKHAND THROUGH VIGILANCE
February 14, 2019
BRANCH MANAGER OF BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SAMUDRI DEVI
February 14, 2019
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. JULMOT SK
March 11, 2019
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. RAVI KUMAR
March 14, 2019
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. AJAY CHAURASIYA, S/O LATE MOHAN CHAURASIYA
February 15, 2019
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. DHARAMLAL DESHI ALIAS DHARMLAL DEHRI, SON OF SHIBU DEHRI
January 21, 2019
BRIJ KUMAR Vs. STATE OF JHARKHAND AND ORS.
December 18, 2019
BRIJ MOHAN SINGH Vs. JHARKHAND STATE HOUSING BOARD
March 15, 2019
BUNDU @ BUNDHU PURTY@ BANDHU PURTY Vs. STATE OF JHARKHAND
July 16, 2019
C P MISHRA & BROTHERS Vs. UNION OF INDIA
September 13, 2019
CENTRAL BANK OF INDIA Vs. UNION OF INDIA
June 18, 2019
CENTRAL COALFIELDS LIMITED Vs. DEEP NARAYAN SINGH
June 17, 2019
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
November 8, 2019
CENTRAL COALFIELDS LIMITED Vs. ANGURI KHATOON
March 6, 2019
CENTRAL COALFIELDS LIMITED Vs. ABDUL SATTAR
November 5, 2019
CENTRAL COALFIELDS LIMITED Vs. LAL MUNI DEVI
November 14, 2019
CENTRAL COALFIELDS LIMITED Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD.
October 12, 2019
CENTRAL COALFIELDS LIMITED Vs. KURBAN MIAN
July 25, 2019
CENTRAL COALFIELDS LIMITED Vs. MOST CHARKI DEVI
July 5, 2019
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
July 26, 2019
CENTRAL COALFIELDS LIMITED Vs. DILIP KUMAR SOREN
March 12, 2019
CENTRAL COALFIELDS LIMITED Vs. PRASHANT KUMAR ORAON
March 14, 2019
CENTRAL COALFIELDS LIMITED Vs. DINESH MUNDA
February 28, 2019
CENTRAL COALFIELDS LIMITED THROUGH GENERAL MANAGER (P&IR), CCL Vs. FARID MIAN
April 29, 2019
CENTRAL COALFIELDS LIMITED, RANCHI Vs. INDU BHUSHAN PRASAD
August 6, 2019
CENTRAL COALFIELDS LTD Vs. NIRMAL MAHTO, SON OF LATE SUKHLAL MAHTO
October 24, 2019
CENTRAL INSTITUTE OF MINING AND FUEL RESEARCH Vs. SUPARNA CHEMICALS LTD.
December 6, 2019
CENTRAL UNIVERSITY OF JHARKHAND Vs. MAUSAM KUMAR
August 29, 2019
CHAIRMAN CUM MANAGING DIRECTOR Vs. UNION OF INDIA
August 29, 2019
CHAITANYA DEO MAHTO Vs. DHIRAJ MAHTO
September 18, 2019
CHAKRABORTY SAHU ALIAS CHAKRABORTY NATH SAHU Vs. STATE OF BIHAR
April 3, 2019
CHAKRADHARI SINGH Vs. STATE OF JHARKHAND
January 24, 2019
CHAMPA DEVI, W/O KRISHNA BHUIYA Vs. UNION OF INDIA
March 8, 2019
CHAMRU MUNDA Vs. STATE OF JHARKHAND
April 29, 2019
CHAMTU MUNDA Vs. STATE OF JHARKHAND
April 3, 2019
CHANCHAL KUMAR MUKHERJEE Vs. STATE OF JHARKHAND
April 11, 2019
CHANDA PANDEY Vs. STATE OF JHARKHAND
March 6, 2019
CHANDRA BHAL PRASAD Vs. VIDYAWATI PRASAD, W/O CHANDRABHAL PRASAD
March 8, 2019
CHANDRA HEMBRAM S/O MARUBI HEMBRAM Vs. STATE OF JHARKHAND
May 7, 2019
CHANDRA SHEKHAR MANDAL Vs. STATE OF JHARKHAND
October 17, 2019
CHANDRABHAN TALEJA Vs. BALAJI SKYSCRAPERS CONSTRUCTION PRIVATE LIMITED REPRESENTED
August 5, 2019
CHARI ORAON Vs. STATE OF BIHAR
April 4, 2019
CHARWA ORAON Vs. DASRATH ORAON
September 23, 2019
CHATURANAN ROUT Vs. STATE OF JHARKHAND
August 22, 2019
CHAUDHARY MAHATO Vs. STATE OF BIHAR
May 13, 2019
CHEDDI SAHU AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 30, 2019
CHEPA MANJHI Vs. SHIVA CHARAN MANJHI
October 16, 2019
CHEPA MANJHI SON OF LATE RABISHWAR MANJHI Vs. SHIVA CHARAN MANJHI
October 16, 2019
CHETMAN KUMAR Vs. NARENDRA BUTALA
September 27, 2019
CHHATU RAM VERMA Vs. ISTEKHAR HUSSAIN
September 11, 2019
CHHAVISHWAR KUMAR BOSS SON OF UNNI RAM SAHU Vs. STATE OF JHARKHAND THROUGH HOME SECRETARY
January 31, 2019
CHHOTA KOSHALYA DEVI Vs. STATE OF JHARKHAND
January 4, 2019
CHHOTO HANSDA Vs. STATE OF JHARKHAND
January 24, 2019
CHIEF EXECUTIVE OFFICER, STEEL AUTHORITY OF INDIA LIMITED Vs. THEIR WORKMAN, REPRESENTED BY BOKARO KARAMCHARI PANCHAYAT
January 21, 2019
CHIEF MANAGER, BANK OF BARODA Vs. AMIT PANDEY
February 6, 2019
CHIRANJEET BARA Vs. STATE OF JHARKHAND
June 17, 2019
CHUMBRU GAGRAI Vs. STATE OF JHARKHAND
May 21, 2019
CHUNDA MURMU Vs. STATE OF JHARKHAND
October 23, 2019
CHUNESHWAR SAI @ CHUNNU SAI Vs. STATE OF JHARKHAND
July 18, 2019
CLARENCE JOSEPH BHENGRA Vs. STATE OF JHARKHAND
June 11, 2019
COLLECTOR MISHRA Vs. MANAGEMENT OF BOKARO STEEL PLANT
August 1, 2019
COMMERCIAL TAXES BAR ASSOCIATION, SAKCHI, JAMSHEDPUR Vs. JHARKHAND STATE BAR COUNCIL
October 14, 2019
CONSERVATOR OF FOREST AND ORS. Vs. RAMESHWAR BAITHA AND ORS.
July 19, 2019
CORNELIUS MARANDI Vs. STATE OF JHARKHAND
November 19, 2019
D.B.M.S. KADMA HIGH SCHOOL Vs. STATE OF JHARKHAND
May 13, 2019
D.D. INTERNATIONAL (P) LIMITED, Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
November 25, 2019
DABUI BURH Vs. STATE OF JHARKHAND
August 5, 2019
DADI BODRA Vs. STATE OF JHARKHAND
June 26, 2019
DADU MUNDA Vs. STATE OF JHARKHAND
October 23, 2019
DAKSHYAN CONSULTANTS Vs. VICE CHANCELLOR BIRSA AGRICULTURE UNIVERSITY
November 19, 2019
DAMODAR VALLEY CORPORATION Vs. STATE OF JHARKHAND
August 1, 2019
DAMYANTI DEVI Vs. CHANDRA SHEKHAR RAI
July 12, 2019
DANIEL GURIA Vs. STATE OF JHARKHAND
February 5, 2019
DARBHANGA HOUSE C.C. LTD. Vs. JODHAN DHOBI
June 12, 2019
DAYAL STEELS LTD Vs. STATE OF JHARKHAND
November 20, 2019
DAYALI MANJHI Vs. STEEL AUTHORITY OF INDIA LIMITED
October 15, 2019
DEBASHISH CHAKROBARTY Vs. STATE OF JHARKHAND
February 8, 2019
DEBASISH BISWAS Vs. STATE OF JHARKHAND
February 22, 2019
DEBI CHARAN MAHTO Vs. GENERAL MANAGER, STATE BANK OF INDIA
January 29, 2019
DEEPA SINGH Vs. STATE OF JHARKHAND
January 8, 2019
DEEPAK CHOUBEY Vs. STATE OF JHARKHAND
September 18, 2019
DEEPAK KUMAR Vs. STATE OF JHARKHAND
January 11, 2019
DEEPAK KUMAR BARNWAL Vs. STATE OF JHARKHAND
May 9, 2019
DEEPAK KUMAR SHARMA Vs. STATE OF JHARKHAND
May 18, 2019
DEEPAK KUMAR SINGH Vs. STATE OF JHARKHAND
December 17, 2019
DEEPAK MODAK Vs. STATE OF JHARKHAND
November 5, 2019
DEEPAK PASWAN Vs. STATE OF JHARKHAND
April 30, 2019
DESHRATAN SHRAMIK SAHYOG SAMITI LTD. Vs. STEEL AUTHORITY OF INDIA LTD.
September 17, 2019
DEVASHISH RANJAN Vs. STATE OF JHARKHAND
September 16, 2019
DEVENDRA BHAGAT Vs. STATE OF BIHAR (NOW JHARKHAND)
April 23, 2019
DEVENDRA HALDER @ DEWANAND HALDER Vs. STATE OF JHARKHAND
December 20, 2019
DEVESH KUMAR PANDEY SON OF ANNIRUDH PANDEY Vs. STATE OF JHARKHAND THROUGH DIRECTOR
February 26, 2019
DEVI LAL HANSDA Vs. STATE OF BIHAR (NOW JHARKHAND)
July 1, 2019
DEVILAL MURMU Vs. STATE OF JHARKHAND
January 28, 2019
DEVPRABHA CONSTRUCTION PVT Vs. COAL INDIA LIMITED
August 9, 2019
DEVPRABHA CONSTRUCTION PVT. LTD Vs. COAL INDIA LIMITED
July 18, 2019
DHAMDEYAL NAGESIA Vs. STATE OF JHARKHAND
January 18, 2019
DHAN MARANDI Vs. STATE OF JHARKHAND
April 22, 2019
DHANANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
August 17, 2019
DHANBAD COAL BOARD EMPLOYEES CO. Vs. STATE OF JHARKHAND
June 27, 2019
DHANBAD COLLIERY KARAMCHARI SANGH, Vs. UNION OF INDIA
January 9, 2019
DHANESHWAR MANDAL Vs. STATE OF JHARKHAND
October 25, 2019
DHANESHWARI DEVI Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY
January 23, 2019
DHANI DEVI Vs. STATE OF JHARKHAND
January 28, 2019
DHAPRU RAI Vs. THE STATE OF JHARKHAND AND ORS.
November 11, 2019
DHARAM BIDYAS KUJUR Vs. UNION OF INDIA
December 18, 2019
DHARMA PADA GHADAI, SON OF RAMKANT GHADAI Vs. UNION OF INDIA THROUGH CBI
February 14, 2019
DHARNI SINGH Vs. STATE OF JHARKHAND
March 7, 2019
DHHARU ORAON Vs. STATE OF BIHAR
February 7, 2019
DHIRAN RAWANI Vs. BHARAT COKING COAL LIMITED
December 2, 2019
DHONO BAIPAI @ DHANO BAIPAI Vs. STATE OF JHARKHAND
May 8, 2019
DHRUVA PRASAD OJHA @ DHRUB PRASAD OJHA Vs. STATE OF JHARKHAND
February 8, 2019
DHRUW SINGH Vs. STATE OF JHARKHAND
February 6, 2019
DHUCHA MUNDA Vs. STATE OF BIHAR (NOW JHARKHAND)
February 21, 2019
DHUMA RAM MANDI Vs. UNION OF INDIA
February 13, 2019
DHURWA, DISTRICT RANCHI, JHARKHAND Vs. CENTRAL COALFIELDS LIMITED, A GOVERNMENT COMPANY
January 29, 2019
DIKESH KUMAR Vs. STATE OF JHARKHAND
November 8, 2019
DILASA COMMODITIES PVT LTD Vs. BIHAR STATE CREDIT & INVESTMENT CORPORATION
September 12, 2019
DILBAG SINGH SUHAG Vs. UNION OF INDIA
November 18, 2019
DILIP KUMAR Vs. UNION OF INDIA THROUGH
March 5, 2019
DILIP KUMAR AGRAWAL Vs. STATE OF JHARKHAND
September 2, 2019
DILIP KUMAR MISHRA Vs. STATE OF JHARKHAND
August 5, 2019
DILIP KUMAR PANDA Vs. STEEL AUTHORITY OF INDIA
March 7, 2019
DILIP KUMAR PRASAD Vs. DILIP KUMAR SINHA
February 8, 2019
DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
March 13, 2019
DILIP MANDAL Vs. STATE OF JHARKHAND
October 11, 2019
DILIP SINGH Vs. STATE OF JHARKHAND
October 15, 2019
DINESH KUMAR DAS S/O LATE MAHESH RAM Vs. STATE OF JHARKHAND
April 2, 2019
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND
September 3, 2019
DINESH ROY Vs. STATE OF JHARKHAND
March 1, 2019
DIPAN RAM SON OF LATE MAHAVIR RAM Vs. RANCHI MUNICIPAL CORPORATION, RANCHI
March 26, 2019
DISTRICT- GIRIDIH, (JHARKHAND) Vs. STATE OF JHARKHAND
January 22, 2019
DIVISIONAL MANAGER Vs. LEELA DEVI WIFE OF LATE BALCHAND SAHU
April 26, 2019
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. USHA DEVI
December 2, 2019
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. RAM KISHORE MAHATO
April 4, 2019
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. UMESH PRASAD
April 9, 2019
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD RANCHI Vs. GUPTESHWAR PRASAD AGARWAL
February 14, 2019
DIWAKAR BAG Vs. STATE OF JHARKHAND
November 6, 2019
DIWAKAR LAMA Vs. STATE OF JHARKHAND
September 11, 2019
DOCTOR TUDU Vs. STATE OF JHARKHAND
July 24, 2019
DODHI SINGH MUNDA Vs. LAKHAN SINGH MUNDA
January 11, 2019
DR. ARUN KUMAR SINGH Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
February 14, 2019
DUKHAN MAHTO Vs. STATE OF JHARKHAND
December 9, 2019
DUKHAN SINGH Vs. STATE OF JHARKHAND
June 14, 2019
DUMBA URAON Vs. STATE OF JHARKHAND
January 2, 2019
DUMNI MURMU @ D MURMU Vs. STATE OF JHARKHAND
September 24, 2019
DURGA CHARAN MUNDA Vs. STATE OF JHARKHAND
February 13, 2019
DURGA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
February 26, 2019
DURYODHAN REWANI, SON OF MOTI RAM REWANI Vs. UNION OF INDIA
January 15, 2019
ELECTROSTEEL STEELS LIMITED Vs. DIVISIONAL FOREST OFFICER, DHANBAD
August 27, 2019
ELWIN TOPPO Vs. STATE OF JHARKHAND
November 27, 2019
EMPLOYEES STATE INSURANCE CORPORATION Vs. KALYANI IRON FOUNDRY
January 4, 2019
EMPLOYER IN RELATION TO THE MANAGEMENT OF BOKARO STEEL PLANT Vs. UNION OF INDIA
July 25, 2019
EMPLOYERS Vs. THEIR WORKMAN
August 22, 2019
EMPLOYERS IN RELATION COKING COAL LIMITED Vs. THEIR WORKMAN BEING
July 11, 2019
EMPLOYERS IN RELATION Vs. THEIR WORKMEN BEING
August 14, 2019
EMPLOYERS IN RELATION TO MANAGEMENT OF LODNA COKE Vs. THEIR WORKMAN BEING
January 16, 2019
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMAN BIJAY KUMAR SINGH
April 11, 2019
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL
February 5, 2019
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH AREA Vs. THEIR WORKMAN
August 29, 2019
EMPLOYERS IN RELATION TO THE PROJECT OFFICER Vs. PRADIP KUMAR KEWAT
May 18, 2019
ENGINEERING MAZDOOR SABHA Vs. STATE OF JHARKHAND
May 18, 2019
EX.CISF CONSTABLE RAM KRIPAL Vs. UNION OF INDIA
August 14, 2019
EXIDE INDUSTRIES LIMITED Vs. STATE OF JHARKHAND
December 3, 2019
FAGU LAL MAHTO Vs. STATE OF JHARKHAND
November 27, 2019
FAGU SORENG Vs. STATE OF JHARKHAND
February 11, 2019
FAGUWA MUNDA Vs. STATE OF JHARKHAND
August 1, 2019
FAHIM KHAN, SON OF LATE SAFIQUE KHAN Vs. STATE OF JHARKHAND
May 3, 2019
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF JHARKHAND
July 24, 2019
FAKIR BHAKAT Vs. STATE OF JHARKHAND
August 5, 2019
FEKAN ROUT Vs. STATE OF JHARKHAND
August 26, 2019
FERTILIZER CORPORATION OF INDIA Vs. BALAJI LAMINATING WORKS
April 5, 2019
FIRDOUS QURAISI Vs. STATE OF JHARKHAND
January 23, 2019
FIRU KACHUWA, S/O LATE SANNI KACHUWA Vs. STATE OF JHARKHAND
January 21, 2019
FLORENCE DUNGDUNG SON OF LATE FRANCIS DUNGDUNG Vs. STATE OF JHARKHAND
February 14, 2019
FOOD CORPORATION OF INDIA Vs. JAI HIND PRASAD
January 23, 2019
FR. SUSHIL KUJUR Vs. STATE OF JHARKHAND
November 27, 2019
G D BAGARIA TEACHERS TRAINING COLLEGE Vs. MEMBER SECRETARY
March 1, 2019
G M I T I, SINDUR Vs. STATE OF JHARKHAND
September 12, 2019
G M INTER COLLEGE Vs. STATE OF JHARKHAND
September 12, 2019
G.D. BAGARIA TEACHERS TRAINING COLLEGE Vs. STATE OF JHARKHAND
August 27, 2019
GADADHAR BHAKAT Vs. STATE OF JHARKHAND
November 26, 2019
GAINA SOREN Vs. THE STATE OF JHARKHAND AND ORS.
November 21, 2019
GAJANAN MINERALS PVT. LTD. Vs. URANIUM CORPORATION OF INDIA LIMITED
December 13, 2019
GAJO SOREN Vs. STATE OF BIHAR (NOW JHARKHAND)
April 29, 2019
GANDHURI TURI Vs. STATE OF JHARKHAND
December 16, 2019
GANDUR ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
March 13, 2019
GANESH PRASAD Vs. STATE OF JHARKHAND
April 6, 2019
GANESH PRASAD MANDAL Vs. STATE OF BIHAR
April 4, 2019
GANESH SAH Vs. STATE OF JHARKHAND
May 14, 2019
GANGADHAR GOPE Vs. STATE OF JHARKHAND
March 14, 2019
GANGADHAR MAHTO Vs. MONI SINGH
September 11, 2019
GANSA PAHARIA Vs. STATE OF JHARKHAND
July 16, 2019
GAUTAM MAHATO Vs. STATE OF JHARKHAND
July 12, 2019
GAUTAM SINGH Vs. STATE OF JHARKHAND
November 7, 2019
GAYATRI SINGH @ GAYATRI DEVI Vs. STATE OF JHARKHAND
August 6, 2019
GEETA DEVI, WIFE OF RAMDULAL MISHRA Vs. STATE OF JHARKHAND
May 3, 2019
GEJA MUNDA, S/O BINOD SINGH MUNDA Vs. STATE OF JHARKHAND
January 23, 2019
GENERAL MANAGER LAND Vs. AJAY SAO
November 7, 2019
GENERAL MANAGER, BHOWRA AREA OF M/S BHARAT COKING COAL LTD Vs. THEIR WORKMAN
August 22, 2019
GERAI MURMU Vs. STATE OF JHARKHAND
February 27, 2019
GHANSHYAM MAHATO Vs. STATE OF JHARKHAND
January 17, 2019
GHANSHYAM MAHATO, S/O-LATE GORA CHAND MAHTO Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
January 29, 2019
GHANSHYAM MANDAL Vs. STATE OF BIHAR (NOW JHARKHAND)
May 9, 2019
GHANSHYAM PANDIT Vs. STATE OF JHARKHAND
January 15, 2019
GHANSHYAM TUDU, Vs. STATE OF JHARKHAND
December 10, 2019
GHANSHYAM YADAV Vs. STATE OF BIHAR
May 15, 2019
GHATAK KAMAR Vs. STATE OF JHARKHAND
November 20, 2019
GHUNI DEVI WIFE OF RAJMAN SINGH Vs. STATE OF JHARKHAND
January 10, 2019
GHURAN MANJHI Vs. BRAHMDEO MANJHI
October 22, 2019
GHURAN MUNDA Vs. STATE OF JHARKHAND
May 15, 2019
GIRJA PRASAD SINGH Vs. STATE OF JHARKHAND
February 26, 2019
GIRJA SINGH Vs. MAYA CHOUBEY AND OTHERS
March 12, 2019
GOBIND RANA Vs. STATE OF BIHAR
April 9, 2019
GODAVARI COMMODITIES LTD. Vs. UNION OF INDIA
December 3, 2019
GOINDA ORAON, Vs. STATE OF JHARKHAND
November 28, 2019
GOPAL CHANDRA DUTTA Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
November 21, 2019
GOPAL GHOSH Vs. STATE OF JHARKHAND
December 3, 2019
GOPAL KUMAR SAO Vs. STATE OF JHARKHAND
March 1, 2019
GOPAL MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
April 16, 2019
GOPAL MISHRA Vs. STATE OF JHARKHAND AND ORS.
July 3, 2019
GOPAL YADAV Vs. STATE OF JHARKHAND
October 16, 2019
GOPI GOPE, SON OF GORA GOPE Vs. STATE OF JHARKHAND
July 15, 2019
GOPI MANDAL Vs. STATE OF JHARKHAND
August 17, 2019
GOPIN MARANDI Vs. STATE OF BIHAR
April 24, 2019
GOPINATH SINGH JANSEWA SANSTHAN Vs. STATE OF JHARKHAND
July 15, 2019
GOPINATH SINGH WOMENS INTER COLLEGE Vs. STATE OF JHARKHAND
March 7, 2019
GORKHA GOPE, Vs. STATE OF JHARKHAND
December 18, 2019
GOUR SINGH PAHAN Vs. STATE OF JHARKHAND
November 28, 2019
GOURI SHANKAR MISHRA, SON OF KAILASH MISHRA Vs. STATE OF JHARKHAND REPRESENTED THROUGH DEPUTY COMMISSIONER
January 16, 2019
GOVIND RAM AGARWAL Vs. STATE OF JHARKHAND
November 29, 2019
GUDDU SINGH Vs. STATE OF JHARKHAND
September 13, 2019
GUDIYA DEVI Vs. UNION OF INDIA
April 4, 2019
GULESHWAR BHUIYA Vs. STATE OF JHARKHAND
January 10, 2019
GULMA TURI Vs. STATE OF BIHAR (NOW JHARKHAND)
April 15, 2019
GULMOHAR EVENING DEGREE COLLEGE Vs. STATE OF JHARKHAND
November 13, 2019
GUNA RAM MANJHI Vs. STATE OF BIHAR
August 2, 2019
GURDHA MURMU Vs. STATE OF JHARKHAND
November 20, 2019
GURUDEO SINGH Vs. STATE OF JHARKHAND
September 17, 2019
GURUPAD SINGH, SON OF LATE KHANDU SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
April 26, 2019
GYAN DAS Vs. STATE OF JHARKHAND
January 16, 2019
GYANI SAO Vs. SITA RAM SAO
November 19, 2019
HABIB MIAN Vs. STATE OF JHARKHAND
December 13, 2019
HAIDER ALI Vs. SAYAD AKBAR ALI
December 5, 2019
HAIDER ALI Vs. STATE OF JHARKHAND
April 15, 2019
HANJI SOREN Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
February 13, 2019
HARADHAN MARANDI Vs. STATE OF JHARKHAND
February 21, 2019
HARBHAJAN SINGH DHILLON Vs. UNION OF INDIA
December 6, 2019
HARDEO PASWAN Vs. JHARKHAND STATE HOUSING BOARD
October 15, 2019
HARI BHANJAN SINGH Vs. STATE OF JHARKHAND
November 28, 2019
HARI CHARAN YADAV Vs. STATE OF JHARKHAND
February 14, 2019
HARI MAHTO Vs. STATE OF JHARKHAND
June 26, 2019
HARI MOHAN SAHU Vs. STATE OF BIHAR
March 5, 2019
HARI NARAYAN RAI Vs. DIRECTORATE OF ENFORCEMENT
November 14, 2019
HARI SHANKAR SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 24, 2019
HARIHAR KEWAT Vs. STATE OF JHARKHAND AND ORS.
November 26, 2019
HARIHAR PRASAD AGARWAL, SON OF LALU SAW Vs. STATE OF JHARKHAND
May 3, 2019
HARIVANSH CHOUDHARY Vs. STATE OF JHARKHAND
December 3, 2019
HARSINGH MUNDA Vs. STATE OF JHARKHAND
July 16, 2019
HARUN MIAN ALIAS JAWED SON OF MD SARIF @ BAHIRA MIAN Vs. STATE OF JHARKHAND
February 15, 2019
HARWENDER KUMAR SUMAN Vs. STATE OF JHARKHAND
October 16, 2019
HASHAN MANSOORI Vs. STATE OF JHARKHAND
October 11, 2019
HCL/I.C.C. EX. EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
October 16, 2019
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. RANJU KUMARI, W/O LATE SHAILESH KUMAR SINGH
December 2, 2019
HEAVY ENGINEERING CORPORATION LIMITED, DHURWA Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
October 14, 2019
HEAVY ENGINEERING CORPORATION LTD Vs. STATE OF JHARKHAND
October 22, 2019
HEAVY ENGINEERING CORPORATION LTD Vs. STATE OF JHARKHAND
January 22, 2019
HEMANT KUMAR PERBIAN Vs. STATE OF JHARKHAND
May 10, 2019
HEMLAL MAHATO, PROPRIETOR OF M/S M.G. PRINTING PRESS Vs. STATE OF JHARKHAND
August 26, 2019
HIMALAYA STONE WORKS Vs. STATE OF JHARKHAND
January 22, 2019
HIMANCHAL CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF JHARKHAND
October 14, 2019
HINDALCO INDUSTRIES LIMITED Vs. CENTRAL COALFIELDS LIMITED
May 16, 2019
HINDUSTAN COPPER LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 13, 2019
HINDUSTAN STEELWORKS CONSTRUCTION LTD Vs. CENTRAL COALFIELDS LTD
January 4, 2019
HIRALAL CHAMAR Vs. UNION OF INDIA
July 8, 2019
HIRALAL MAHTO Vs. STATE OF JHARKHAND
December 6, 2019
HIRAMAN PRASAD Vs. RAMNI DEVI
September 25, 2019
HITESH KUMAR R JAIN ALIAS HITESH JAIN Vs. STATE OF JHARKHAND
December 17, 2019
HOPNA HANSDA Vs. STATE OF BIHAR (NOW JHARKHAND)
February 7, 2019
IBRAHIM ANSARI Vs. STATE OF JHARKHAND
July 26, 2019
IL & FS ENGINEERING & CONSTRUCTION COMPANY LIMITED Vs. JHARKHAND BIJLI VITRAN NIGAM LIMITED
July 3, 2019
ILTAS AHMAD @ MD ILTAS Vs. STATE OF JHARKHAND THROUGH VIGILANCE JHARKHAND
February 6, 2019
INAM KHAN Vs. STATE OF JHARKHAND
January 17, 2019
INDER KOIRI AND ORS. Vs. STATE OF JHARKHAND AND ORS.
January 3, 2019
INDER SINGH Vs. THE STATE OF JHARKHAND
September 3, 2019
INDERPAL SINGH SAINI Vs. STATE OF JHARKHAND
November 26, 2019
INDRA DEO SINGH Vs. TINPLATE COMPANY OF INDIA LIMITED
May 18, 2019
INDRADEO DANGI @ INDERDEO MAHTO Vs. STATE OF JHARKHAND
May 15, 2019
INDRADEO PRASAD SINGH Vs. STATE OF JHARKHAND
August 5, 2019
INDRAJEET SAMANTA Vs. UNION OF INDIA
November 7, 2019
INDRAJIT SINHA Vs. STATE OF JHARKHAND
October 22, 2019
INDUSTRIES COMMERCE AND ASSOCIATION, JHARKHAND Vs. UNION OF INDIA
June 25, 2019
INJLAND POWER LIMITED Vs. CENTRAL COALFIELDS LIMITED
May 16, 2019
ISHWAR MURMU Vs. STATE OF JHARKHAND
July 17, 2019
ISHWARI PRASAD, Vs. STATE OF JHARKHAND
October 21, 2019
ISMAIL SHEIKH Vs. THE STATE OF BIHAR
April 24, 2019
J. VIKASH KORAH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
July 22, 2019
JADU BANSI GOPE Vs. STATE OF JHARKHAND
July 29, 2019
JADU MURMU Vs. THE STATE OF JHARKHAND AND ORS.
March 8, 2019
JADU NATH RAJWAR Vs. EMPLOYER IN RELATION TO MANAGEMENT OF LODANA COLLIERY OF B C C L
February 19, 2019
JAFAR ANSARI Vs. STATE OF JHARKHAND
August 8, 2019
JAGARAN PRAKASHAN LIMITED Vs. UNION OF INDIA
December 9, 2019
JAGARNATH ORAON Vs. STATE OF JHARKHAND
July 16, 2019
JAGAT NARAYAN MISHRA Vs. STATE OF JHARKHAND
December 16, 2019
JAGDISH MAHTO @ DHOKIA MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
April 25, 2019
JAGESHWAR RABIDAS Vs. BHARAT COCKING COAL LTD
August 17, 2019
JAGJIVAN SHRAMIK SAHYOG SAMITI LIMITED Vs. STATE OF JHARKHAND
February 13, 2019
JAGJIVAN SHRAMIK SAHYOG SAMITI LIMITED Vs. STATE OF JHARKHAND
February 26, 2019
JAGLAL MAHATO Vs. STATE OF JHARKHAND
April 5, 2019
JAHIRUDDIN ANSARI Vs. AGRICULTURAL MARKET COMMITTEE,
August 21, 2019
JAHIRUL ISLAM Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
August 13, 2019
JAHOOR MIAN Vs. STATE OF JHARKHAND
October 21, 2019
JAI RAM PRASAD YADAV Vs. STATE OF JHARKHAND
August 21, 2019
JAIDHAN MURMU Vs. STATE OF JHARKHAND
January 10, 2019
JAIMANGAL SINGH Vs. STATE OF JHARKHAND
February 19, 2019
JAINARAYAN MAHTO Vs. NAGESHWAR MAHTO
November 19, 2019
JALENDRA GANJHU @ JALENDHAR GANJHU Vs. STATE OF JHARKHAND
January 22, 2019
JALHI ORAIN Vs. UNION OF INDIA
February 7, 2019
JAMES B TIGGA Vs. UNION OF INDIA THROUGH C B I
March 1, 2019
JAMIAT-UL-QURAISH HAVING ITS OFFICE AT GUDRI QURAISHI MOHALLA Vs. STATE OF JHARKHAND
February 19, 2019
JAMIRUDDIN ANSARI Vs. STATE OF JHARKHAND
December 17, 2019
JAMRUDDIN ALIAS JAFAR SON OF ZAHIR KHAN Vs. STATE OF JHARKHAND
January 29, 2019
JAMSHEDPUR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. SARALA MAHATANI
November 7, 2019
JAMSHEDPUR FINE CHEMICALS PRIVATE LIMITED Vs. AUTHORISED OFFICER, CANARA BANK
September 16, 2019
JAMSHEDPUR WELPACK PLOY INDUSTRIES LTD Vs. JHARKHAND URJA VIKAS NIGAM LTD
September 16, 2019
JAMUNA SINGH Vs. STATE OF JHARKHAND
July 11, 2019
JANESHWAR MISTRY Vs. STATE OF JHARKHAND
September 27, 2019
JANUM SINGH DEOGAM Vs. STATE OF BIHAR
April 29, 2019
JARIMUN KHATOON Vs. CENTRAL COAL FIELDS LIMITED
January 18, 2019
JASIM ANSARI Vs. HABIB ANSARI
August 26, 2019
JATIN JETHWA Vs. STATE OF JHARKHAND
June 12, 2019
JAWA KACHHAP Vs. STATE OF JHARKHAND
January 3, 2019
JAWA SINHA Vs. UNION OF INDIA
May 17, 2019
JAWAHAR LAL SHARMA Vs. PRABHAWATI DEVI
January 3, 2019
JAY SHANKAR YADAV Vs. BHOLA YADAV
November 7, 2019
JAYANT KUMAR @ PANKAJ Vs. STATE OF JHARKHAND
March 5, 2019
JAYANT SABAR Vs. STATE OF JHARKHAND
January 28, 2019
JENO TANTI Vs. STATE OF JHARKHAND
January 16, 2019
JHARILAL MAHTO @ JHARI Vs. NATIONAL INVESTIGATING AGENCY
April 22, 2019
JHARKHAND ACADEMIC COUNCIL Vs. RAJESH KUMAR OHDAR
January 9, 2019
JHARKHAND BHOODAN KARMCHARI SANGH Vs. STATE OF JHARKHAND
September 28, 2019
JHARKHAND EDUCATION PROJECT COUNCIL Vs. NATIONAL PRINTER PROPRIETOR APEX PRODUCTS PRIVATE LIMITED
April 23, 2019
JHARKHAND EDUCATION PROJECT COUNCIL Vs. S. DINESH & COMPANY
December 11, 2019
JHARKHAND MEDIA PRIVATE LIMITED THROUGH ITS DIRECTOR PREM SHANKAR Vs. SUNIL SINGH
April 3, 2019
JHARKHAND RAJYA KARA DAINIK KARMI ASSOCIATION Vs. STATE OF JHARKHAND
February 4, 2019
JHARKHAND SALES AGENCY PVT LTD Vs. STATE OF JHARKHAND
February 6, 2019
JHARKHAND SAMUDAYIK UTTHAN PARISHAD DUMKA Vs. STATE OF JHARKHAND
January 11, 2019
JHARKHAND STATE NON-GAZETTED EMPLOYEES FEDERATION Vs. STATE OF JHARKHAND
December 19, 2019
JHONI SINKU Vs. STATE OF JHARKHAND
January 24, 2019
JHOTA SINGH Vs. STATE OF JHARKHAND
April 11, 2019
JHUMAR KUMARI (CONSTABLE) Vs. THE STATE OF JHARKHAND
February 26, 2019
JHUNIA SAHU Vs. STATE OF JHARKHAND
September 5, 2019
JILA TIGGA Vs. STATE OF JHARKHAND
December 19, 2019
JIT LAL RAY Vs. STATE OF JHARKHAND
April 26, 2019
JITAN GORAIN Vs. STATE OF BIHAR
April 3, 2019
JITENDRA KUMAR AGARWALA Vs. STATE OF JHARKHAND
August 2, 2019
JITENDRA KUMAR PANDEY Vs. RAVI KUMAR VISHWAKARMA
September 20, 2019
JITENDRA MEENA @ JEETENDRA MEENA Vs. UNION OF INDIA THROUGH CBI
May 8, 2019
JITENDRA ORAON @ JEETENDRA OROWN Vs. STATE OF JHARKHAND
January 16, 2019
JIVAN BESRA Vs. STATE OF BIHAR
June 14, 2019
JIWAN RAM Vs. STATE OF JHARKHAND THROUGH VIGILANCE (A C B )
January 21, 2019
JOGAN BARAIK Vs. STATE OF BIHAR
February 26, 2019
JOGENDRA SINGH Vs. TINPLATE COMPANY OF INDIA LTD.
May 18, 2019
JOHN KERKETTA Vs. STATE OF JHARKHAND
December 4, 2019
JOHN PRAKASH KUJUR Vs. REKHA LAKRA
March 12, 2019
JOKHU PASWAN Vs. STATE OF JHARKHAND
November 19, 2019
JONGOL SINGH KUNTIA Vs. STATE OF JHARKHAND
January 16, 2019
JUGAL KISHORE SHEKHAR Vs. STATE OF JHARKHAND
January 4, 2019
JUMAN MIAN Vs. STATE OF JHARKHAND
August 5, 2019
JUMBAL NAYAK, Vs. STATE OF JHARKHAND
December 11, 2019
JUMMAN MIAN Vs. STATE OF JHARKHAND
September 13, 2019
JYANTI MUNDA Vs. STATE OF JHARKHAND
November 6, 2019
JYOTSNA PARAMANIK Vs. SANDEEP PARAMANIK
February 19, 2019
KABIR GROVER Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
January 17, 2019
KADIR ANSARI Vs. SABBIR ANSARI
November 22, 2019
KAILASH MAHTO Vs. SUMRI, W/O- LATE GANGO MAHTO
November 5, 2019
KAILASH PASWAN Vs. STATE OF JHARKHAND
January 9, 2019
KAJAL KUMAR GOSWAMI Vs. TARAMANI DEBYA
July 30, 2019
KALABATI MAHATO Vs. STATE OF JHARKHAND
July 25, 2019
KALAM UDDIN KHAN Vs. NOORASHA BIBI
January 22, 2019
KALAWATI BUILDERS Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
October 15, 2019
KALAWATI DEVI Vs. MANOJ KUMAR UPADHYAY
February 5, 2019
KALI MANDAL Vs. STATE OF JHARKHAND
September 18, 2019
KALIKA SINGH @ KALIYA @ KALI KR SINGH Vs. STATE OF JHARKHAND
April 4, 2019
KALIM ANSARI Vs. STATE OF JHARKHAND
October 17, 2019
KALIMUDDIN ANSARI @ JABBIR ANSARI Vs. STATE OF JHARKHAND
May 3, 2019
KALINDRA SINGH @ KALENDRA SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE
February 4, 2019
KALU RAM MODI MEMORIAL VANANCHAL Vs. RECOVERY OFFICER
February 5, 2019
KAMAL AHMAD Vs. STATE OF JHARKHAND
September 17, 2019
KAMAL DEO NARAYAN SINGH Vs. BIHAR STATE POLLUTION CONTROL BOARD
August 29, 2019
KAMAL KISHORE SINGH Vs. DUDHNATH TIWARY
May 13, 2019
KAMAL KRISHNA GHOSE Vs. STATE OF JHARKHAND
March 13, 2019
KAMAL TOPPO Vs. STATE OF JHARKHAND
March 26, 2019
KAMALA ORAON Vs. STATE OF JHARKHAND
November 27, 2019
KAMESHWAR SAHU Vs. THE STATE OF JHARKHAND
January 16, 2019
KAMESHWAR SINGH Vs. STATE OF JHARKHAND
April 22, 2019
KAMLA ORAON WIFE OF RAJENDRA NATH ORAON Vs. STATE OF JHARKHAND
February 15, 2019
KAMLA SHUKLA Vs. STATE OF JHARKHAND
November 26, 2019
KAMLESH KUMAR TIWARI Vs. STATE OF JHARKHAND
February 18, 2019
KAMLI DEVI Vs. CENTRAL COALFIELDS LIMITED
December 3, 2019
KAMRUN NESA BIBI Vs. STATE OF JHARKHAND
October 12, 2019
KANCHAN KUMARI Vs. PRADEEP KUMAR
August 9, 2019
KANDRA KHARIA, Vs. STATE OF JHARKHAND
November 26, 2019
KANHAI LAL GHOSH Vs. UNION OF INDIA
March 11, 2019
KANSAI NEROLAC PAINTS LIMITED Vs. STATE OF JHARKHAND
August 5, 2019
KANSARI MANDAL Vs. STATE OF JHARKHAND
February 6, 2019
KANTHI LAL MANDAL Vs. STATE OF JHARKHAND
January 9, 2019
KAPILDEO NARAYAN AGARWAL Vs. SEBA AGARWAL
May 18, 2019
KAPTAN PURTY Vs. STATE OF JHARKHAND
February 19, 2019
KARAM SINGH MUNDA Vs. STATE OF JHARKHAND
December 10, 2019
KARAN MURMU Vs. STATE OF JHARKHAND
March 1, 2019
KARMA NAIK Vs. STATE OF BIHAR NOW JHARKHAND
February 25, 2019
KARTIK KUMAR PRABHAT Vs. STATE OF JHARKHAND
May 1, 2019
KARTIK MAHATO Vs. STATE OF JHARKHAND
November 18, 2019
KARU BHUYAN, SON OF BHIMAL BHUYAN Vs. STATE OF JHARKHAND
February 14, 2019
KARVY STOCK BROKING LIMITED Vs. STATE OF JHARKHAND
August 13, 2019
KASHI NATH SINGH Vs. STATE OF JHARKHAND
November 5, 2019
KAULESHWAR RANA Vs. STATE OF JHARKHAND
March 13, 2019
KAUSHALYA DEVI Vs. STATE OF JHARKHAND
May 16, 2019
KAUSHALYA DEVI Vs. STATE OF JHARKHAND
August 9, 2019
KAVILASH DEVI Vs. BHOLA NATH BAKSHI
November 21, 2019
KEDAR YADAV Vs. STATE OF JHARKHAND
September 16, 2019
KERSE KORA Vs. STATE OF JHARKHAND
January 17, 2019
KEWTA MURMU, SON OF PANCHU MURMU Vs. STATE OF JHARKHAND
June 11, 2019
KHABIRUDDIN ANSARI Vs. STATE OF JHARKHAND
March 8, 2019
KHADRA Vs. STATE OF JHARKHAND
September 13, 2019
KHELWA MAHTO Vs. STATE OF BIHAR
May 8, 2019
KHELWA MAHTO @ KHEMLAL MAHTO Vs. STATE OF BIHAR
May 8, 2019
KHEPA MURMU Vs. STATE OF JHARKHAND
March 7, 2019
KHIRA LOHRA Vs. STATE OF JHARKHAND
July 10, 2019
KHUDIA PAHAN Vs. STATE OF JHARKHAND
January 17, 2019
KHUDIRAM GORAIN Vs. STATE OF JHARKHAND
January 16, 2019
KHUDU HANSDA Vs. STATE OF JHARKHAND
March 26, 2019
KHURSHID ALAM Vs. STATE OF JHARKHAND
August 5, 2019
KIRAN KUMARI Vs. BHARAT COKING COAL LTD
August 6, 2019
KIRAN LAL Vs. UNION OF INDIA
February 7, 2019
KISHAN BALMUCHU Vs. STATE OF JHARKHAND
July 19, 2019
KISHAN LAL MANJHI Vs. KUSUM PATHAK
April 2, 2019
KISHOR KUMAR SHUKLA Vs. VANANCHAL GRAMIN BANK
August 27, 2019
KISHORI LAL CHOUDHARY Vs. STATE OF JHARKHAND THROUGH COMMISSIONER
April 5, 2019
KISHORI PANDEY Vs. STATE OF JHARKHAND
November 8, 2019
KISHORI PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
February 14, 2019
KOCHE MUNDA Vs. PAULUS SURIN
December 17, 2019
KODE ORAON Vs. RANCHI MUNICIPAL CORPORATION
March 26, 2019
KOKA KUMHAR Vs. STATE OF BIHAR
March 13, 2019
KONGRESS YADAV Vs. STATE OF JHARKHAND
November 13, 2019
KOYA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
March 11, 2019
KRISHNA BARAI Vs. THE STATE OF JHARKHAND AND ORS.
October 16, 2019
KRISHNA CONSTRUCTION. Vs. CANARA BANK
October 15, 2019
KRISHNA KUMAR Vs. S P, C B I, E O W, RANCHI
September 13, 2019
KRISHNA KUMAR GUPTA Vs. MD. AARIF
May 1, 2019
KRISHNA KUMAR JHA Vs. BANK OF INDIA
October 22, 2019
KRISHNA KUMAR SINGH Vs. STATE OF JHARKHAND
April 5, 2019
KRISHNA KUMAR SINHA Vs. STATE OF JHARKHAND
April 29, 2019
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
August 28, 2019
KRISHNA NANDAN PRASAD SINHA Vs. VIKASH KUMAR AGRAWAL
October 14, 2019
KRISHNA PADA MAHTO Vs. STATE OF JHARKHAND
July 5, 2019
KRISHNA YADAV Vs. STATE OF JHARKHAND
January 9, 2019
KRISHNADEO MANDAL Vs. STATE OF JHARKHAND
March 1, 2019
KRISHNANAND SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
August 14, 2019
KULA NAND THAKUR Vs. STATE OF JHARKHAND
August 21, 2019
KULDEEP SAO Vs. STATE OF JHARKHAND
March 15, 2019
KULDIP ORAON Vs. CENTRAL COAL FIELDS LIMITED
March 6, 2019
KULESHWAR ORAON Vs. THE STATE OF JHARKHAND AND ORS.
April 1, 2019
KUMAR UTKARSH Vs. STATE OF JHARKHAND
September 3, 2019
KUMARESH PRASAD SINGH Vs. STATE OF JHARKHAND
August 9, 2019
KUMARI CHANDA Vs. STATE OF JHARKHAND
October 17, 2019
KUNJ BIHARI PRASAD ALIAS KUNJ BIHARI SAO Vs. STATE OF JHARKHAND
January 4, 2019
KUNJLAL MISTRY Vs. STATE OF JHARKHAND
November 13, 2019
KUNTI DEVI, WIFE OF LATE NUNCHANDRA TURI Vs. STATE OF JHARKHAND
December 19, 2019
KUNWAR SINGH SARDAR Vs. STATE OF JHARKHAND
February 15, 2019
KURUPA BEHRA, Vs. STATE OF JHARKHAND
December 18, 2019
KUSHAR SAO Vs. STATE OF JHARKHAND
August 1, 2019
LAKHAN DANGI Vs. STATE OF JHARKHAND
April 4, 2019
LAKHAN HANSDA Vs. STATE OF JHARKHAND
April 2, 2019
LAKHAN MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
April 1, 2019
LAKHAN MURMU Vs. STATE OF JHARKHAND
January 14, 2019
LAKHI DEVI Vs. UNION OF INDIA
December 5, 2019
LAKHI MAHTO, SON OF HARI MAHTO Vs. STATE OF BIHAR
April 30, 2019
LAKHI RAM SOREN Vs. STATE OF JHARKHAND
March 8, 2019
LAKHU Vs. STATE OF JHARKHAND
November 27, 2019
LAKSHMAN YADAV Vs. STATE OF JHARKHAND
October 16, 2019
LAL BESRA Vs. STATE OF BIHAR
May 8, 2019
LAL MOHAN NAG Vs. STATE OF BIHAR
August 2, 2019
LAL MOHAN SINGH, S/O INDRADEO SINGH Vs. BHARAT COKING COAL LIMITED, JHARKHAND
January 31, 2019
LAL MUNI DEVI Vs. STATE OF JHARKHAND
February 22, 2019
LAL NARAYAN SINGH (L N SINGH), SON OF RAM PRABODH SINGH Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI), MINISTRY OF ROAD, TRANSPORT AND HIGHWAYS, TOWN AND DISTRICT-RANCHI
April 1, 2019
LALAN PRASAD Vs. STATE OF JHARKHAND
January 4, 2019
LALCHAND DADEL Vs. STATE INFORMATION COMMISSION
September 11, 2019
LALDEO PRASAD SINGH Vs. STATE OF JHARKHAND
June 11, 2019
LALIT KUMAR LALA, SON OF LATE SHASHI BHUSHAN LALA Vs. BHARAT COKING COAL LIMITED
January 29, 2019
LALIT MOHAN BANRA Vs. STATE OF JHARKHAND
November 19, 2019
LALIT PRASAD Vs. STATE OF JHARKHAND
February 14, 2019
LALITA DEVI Vs. HARIHAR MISHRA
February 6, 2019
LALJIT PRASAD SINHA Vs. STATE OF JHARKHAND
February 8, 2019
LALTU SHIT Vs. STATE OF JHARKHAND
November 8, 2019
LALU PRASAD Vs. STATE OF JHARKHAND
January 10, 2019
LATHE ORAON Vs. STATE OF BIHAR
February 28, 2019
LATTU MAHTO Vs. STATE OF JHARKHAND
July 31, 2019
LAXMAN HARIZAN Vs. STATE OF JHARKHAND
February 8, 2019
LAXMI DEVI KHOWALA Vs. PUSHPA DEVI KHOWALA
September 25, 2019
LAXMI NARAYAN SINGH Vs. STATE OF JHARKHAND
September 17, 2019
LEBU MAHATO Vs. BALA KANT MISHRA
February 21, 2019
LIFE INSURANCE CORPORATION Vs. K. PRABHAKAR RAO
November 14, 2019
LIFE INSURANCE CORPORATION Vs. RAMESH CHANDRA SETH
November 14, 2019
LIKHONI TUDU Vs. UNION OF INDIA
May 1, 2019
LILAWATI DEVI Vs. STATE OF BIHAR
April 29, 2019
LINDE INDIA LIMITED Vs. STATE OF JHARKHAND
September 3, 2019
LUCY JACINTA BARLA Vs. THE STATE OF JHARKHAND AND ORS.
January 17, 2019
LUDHIANA DHANBAD ROADWAYS Vs. OIL & NATURAL GAS LIMITED
December 5, 2019
LUISA KHARIAIN Vs. MOSTT. BERONICA KHARIAIN
February 27, 2019
LUMBEY MURMU ALIAS LAMBU MURMU Vs. STATE OF JHARKHAND
March 27, 2019
LUSA MAHATO Vs. STATE OF JHARKHAND
August 2, 2019
M/S BHARGAWA ENTERPRISES Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
April 2, 2019
M/S. BHARAT COKING COAL LIMITED Vs. M/S. ANNAPURNA CONSTRUCTION
December 9, 2019
M/S. BIHAR FOUNDRY & CASTINGS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 28, 2019
M/S. MAA TARA STONE WORKS Vs. THE STATE OF JHARKHAND
February 25, 2019
MAA KALYANESHARI MISTHAN BHANDAR Vs. STATE OF JHARKHAND
June 20, 2019
MADAN KUMAR SINHA Vs. STATE OF JHARKHAND
December 16, 2019
MADAN MOHAN JAISWAL Vs. STATE OF JHARKHAND
December 18, 2019
MADAN PRASAD Vs. STATE OF JHARKHAND
June 18, 2019
MADAN RAVIDAS Vs. STATE OF JHARKHAND
April 12, 2019
MADHU GOPE Vs. STATE OF JHARKHAND
February 4, 2019
MADHUBALA Vs. STATE OF JHARKHAND
February 14, 2019
MADHUBALA Vs. STATE OF JHARKHAND
January 7, 2019
MADHUBALA SINHA Vs. CENTRAL COALFIELDS LIMITED
September 16, 2019
MADHUKANT THAKUR @ MADHUKAR THAKUR Vs. STATE OF JHARKHAND THROUGH VIGILANCE
March 8, 2019
MADHURI DEVI Vs. PRADEEP KUMAR SINGH
September 17, 2019
MADHUSUDAN RAWANI Vs. STATE OF JHARKHAND
November 21, 2019
MAGADH SPUN PIPES LIMITED Vs. STATE OF JHARKHAND
June 11, 2019
MAHABIR MAHTO Vs. STATE OF JHARKHAND
August 28, 2019
MAHADEO DAS Vs. STATE OF JHARKHAND
September 13, 2019
MAHADEO RAM Vs. ELECTION COMMISSION OF INDIA
November 20, 2019
MAHADEO THAKUR Vs. FALJIT MAHTO
August 21, 2019
MAHAVEER PRASAD Vs. STATE OF JHARKHAND
August 17, 2019
MAHBOOB ALAM Vs. STATE OF JHARKHAND
January 16, 2019
MAHENDRA KUMAR Vs. STATE OF JHARKHAND
January 7, 2019
MAHENDRA KUMAR SAW Vs. UNION OF INDIA
October 23, 2019
MAHENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
March 14, 2019
MAHENDRA MASAT Vs. STATE OF JHARKHAND
November 26, 2019
MAHENDRA SINGH Vs. SANJAY JAISWAL
November 8, 2019
MAHENDRA YADAV Vs. UNION OF INDIA
February 6, 2019
MAHESH KUMAR KHIRWAL Vs. SURENDRA PAL SINGH
April 9, 2019
MAHESHWAR CHOUDHARY Vs. JHARKHAND STATE AGRICULTURAL MARKETING BOARD
September 24, 2019
MAHESHWAR MAHATO Vs. STATE OF JHARKHAND
June 28, 2019
MAHFOOZ ALAM Vs. WALIULLA SON OF LATE WALI ALAM
May 10, 2019
MAHMOOD ALAM, S/O LATE ROJAN MIAN Vs. STATE OF JHARKHAND
February 1, 2019
MAINA DEVI W/O LATE RAM RAJ SINGH Vs. MADAN SINGH
January 17, 2019
MAITA TARKOD @ MAITA TARKOT, SON OF LATE SONIA TARKOT Vs. STATE OF JHARKHAND
January 23, 2019
MAITREYA RESOURCES PVT. LTD. Vs. STATE OF JHARKHAND
July 16, 2019
MAJDA KHATOON, WIFE OF LATE MD SHAGIR Vs. RUP CHAND JAIN, SON OF LATE SUGAN CHAND JAIN
January 15, 2019
MALKHAN CHOUHAN Vs. STATE OF JHARKHAND
August 27, 2019
MALO DEVI Vs. MEERA DEVI
July 25, 2019
MALTI DEVI W/O SARJU DUBEY Vs. STATE OF BIHAR NOW JHARKHAND
March 1, 2019
MAMTA BHUT Vs. STATE OF JHARKHAND
November 8, 2019
MAN MOHAN PRASAD Vs. STATE OF JHARKHAND
November 28, 2019
MANAGEMENT OF CENTRAL BANK OF INDIA Vs. UNION OF INDIA
January 7, 2019
MANAGEMENT OF FERTILIZER CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
August 5, 2019
MANAGEMENT OF JHARKHAND ELECTRICITY BOARD Vs. STATE OF JHARKHAND AND ORS.
May 18, 2019
MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. LAXMINA KUMARI W/O LATE MANOJ SINGH YADAV
December 20, 2019
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARSWATI DEVI
October 25, 2019
MANAK DEVI, WIFE OF TULSI SAHU Vs. STATE OF BIHAR
March 11, 2019
MANDAL KISKU STONE WORKS Vs. STATE OF JHARKHAND
February 25, 2019
MANGAL BHAGAT Vs. STATE OF JHARKHAND
August 6, 2019
MANGAL HANSDA Vs. STATE OF BIHAR
June 14, 2019
MANGAL MURMU Vs. STATE OF JHARKHAND
May 16, 2019
MANGAL TUDU Vs. THE STATE OF JHARKHAND
December 2, 2019
MANGRU NAGESIA Vs. STATE OF JHARKHAND
January 31, 2019
MANI SAI Vs. STATE OF JHARKHAND
June 24, 2019
MANIK BOURI Vs. STATE OF JHARKHAND
December 5, 2019
MANIK RAI Vs. STATE OF BIHAR (NOW JHARKHAND)
April 23, 2019
MANIK SINGH Vs. STATE OF JHARKHAND
March 11, 2019
MANIKA MUNDA Vs. STATE OF JHARKHAND
July 26, 2019
MANIRATAN KUMAR Vs. UNION PUBLIC SERVICE COMMISSION
September 3, 2019
MANIRUDDIN ANSARI Vs. STATE OF JHARKHAND
December 16, 2019
MANISH KUMAR @ RAJAN Vs. STATE OF JHARKHAND
January 31, 2019
MANISH KUMAR SINGH Vs. STATE OF JHARKHAND
January 17, 2019
MANISH RANJAN Vs. ALLAHABAD BANK AND ORS.
February 26, 2019
MANISH WAGHMARE Vs. ANANDI MANDAL
April 10, 2019
MANJIT Vs. STATE OF JHARKHAND
January 4, 2019
MANJU DEVI Vs. CENTRAL COALFIELDS LIMITED
February 13, 2019
MANJU DEVI Vs. STATE OF JHARKHAND
October 11, 2019
MANJU KUMARI Vs. STATE OF JHARKHAND THROUGH ACB
February 4, 2019
MANKI HEMBRAM Vs. STATE OF JHARKHAND
November 25, 2019
MANKIRAI BOIPAI Vs. STATE OF JHARKHAND
January 22, 2019
MANOJ KALINDI Vs. STATE OF JHARKHAND
November 11, 2019
MANOJ KERAI Vs. STATE OF JHARKHAND
April 16, 2019
MANOJ KUMAR Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
September 19, 2019
MANOJ KUMAR Vs. STATE OF JHARKHAND
May 16, 2019
MANOJ KUMAR AGARWAL Vs. RANCHI MUNICIPAL CORPORATION
February 4, 2019
MANOJ KUMAR BHUIYAN Vs. STATE OF JHARKHAND
July 19, 2019
MANOJ KUMAR DIXIT, Vs. STATE OF JHARKHAND
October 18, 2019
MANOJ KUMAR SINGH Vs. PUNJAB NATIONAL BANK.
April 22, 2019
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
September 3, 2019
MANOJ KUMAR YADAV Vs. STATE OF JHARKHAND
August 8, 2019
MANOJ MANJHI, S/O KONGRESS MANJHI Vs. STATE OF JHARKHAND
January 7, 2019
MANOJ ORAON Vs. STATE OF JHARKHAND
October 16, 2019
MANOJ PRASAD Vs. STATE OF JHARKHAND
August 7, 2019
MANOJ RAUT SON OF BUJHAWAN RAUT Vs. STATE OF JHARKHAND
January 3, 2019
MANORANJAN MANNA Vs. THE STATE OF JHARKHAND
January 14, 2019
MANORANJAN OJHA Vs. STATE OF JHARKHAND
February 15, 2019
MANORMA DEVI, WIFE OF RAMA KANT SINGH Vs. SURJI DEVI, WIFE OF LATE RAMESHWAR PRASAD SHARMA
February 19, 2019
MANSA RAM MANJHI Vs. STATE OF JHARKHAND
April 1, 2019
MANSA SOREN Vs. STATE OF JHARKHAND
July 1, 2019
MANTU MODAK Vs. FATIK CHANDRA MODAK
January 8, 2019
MARIRAM MAJHI Vs. LUDHU MAJHI
January 30, 2019
MARNI DEVI Vs. CENTRAL BANK OF INDIA
September 6, 2019
MASKURA KHATUN Vs. STATE OF JHARKHAND
October 22, 2019
MATHU MAHLI Vs. STATE OF JHARKHAND
January 2, 2019
MATIN MIAN Vs. STATE OF BIHAR
February 26, 2019
MATISAR THAKUR S/O CHARKU THAKUR Vs. STATE OF BIHAR
April 30, 2019
MATLU ALLAM Vs. STATE OF JHARKHAND
June 18, 2019
MATLUB ALAM Vs. STATE OF JHARKHAND
February 22, 2019
MAYA PATHAK Vs. STATE OF JHARKHAND
June 13, 2019
MBNS INSTITUTE OF EDUCATION Vs. UNION OF INDIA
April 2, 2019
MD ALAMGIR ANSARI Vs. STATE OF JHARKHAND
December 20, 2019
MD ANSARUL HAQUE Vs. STATE OF JHARKHAND
January 11, 2019
MD ASIF ZAFAR Vs. STATE OF JHARKHAND
September 17, 2019
MD ASLAM @ MD ASLAM QURASHI Vs. STATE OF JHARKHAND
February 27, 2019
MD AZAD Vs. STATE OF JHARKHAND
November 21, 2019
MD EJAZ ANWAR Vs. STATE OF JHARKHAND
August 19, 2019
MD FAISAL ZAHID Vs. UNION OF INDIA
October 14, 2019
MD FAKRUDDIN KHAN Vs. STATE OF JHARKHAND
April 11, 2019
MD FIROZ KHAN Vs. STATE OF JHARKHAND
September 13, 2019
MD IRFAN SAJIT Vs. STATE OF JHARKHAND
January 17, 2019
MD ISHAQUE ANSARI Vs. STATE OF JHARKHAND
February 13, 2019
MD JAVED Vs. STATE OF JHARKHAND
March 1, 2019
MD LIYAKAT ALI Vs. STATE OF JHARKHAND
September 16, 2019
MD MAZRUL Vs. STATE OF JHARKHAND
October 21, 2019
MD PERVEZ ALI SON OF LATE AKBAR ALI Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
January 16, 2019
MD QUIYAMUDDIN KHAN & COMPANY Vs. STATE OF JHARKHAND
November 18, 2019
MD RAFIQUE AHMAD Vs. STATE OF JHARKHAND
September 23, 2019
MD SAKIL AHMAD Vs. STATE OF JHARKHAND
March 1, 2019
MD SALIM SON OF LATE SHEIKH BADRUDDIN Vs. STATE OF JHARKHAND
February 25, 2019
MD SARFARAZ Vs. STATE OF JHARKHAND
October 17, 2019
MD SAYEED @ MD SAYEED Vs. UNION OF INDIA THROUGH CBI
April 5, 2019
MD SHAMIM Vs. STATE OF JHARKHAND
March 15, 2019
MD SIDIQUE Vs. STATE OF BIHAR
April 25, 2019
MD ZIAUDDIN AHMAD Vs. STATE OF JHARKHAND
February 22, 2019
MD ZISHAN ALI Vs. STATE OF JHARKHAND
February 20, 2019
MD. ABID HUSSAIN Vs. QUAMAR JAMAL
August 1, 2019
MD. ABU BAKAR Vs. THE STATE OF JHARKHAND AND ORS.
April 11, 2019
MD. AKRAM Vs. STATE OF JHARKHAND
July 17, 2019
MD. ALAY RASUL MIAN Vs. MD. NAZMUDDIN MIAN
September 13, 2019
MD. ANWAR MIAN Vs. THE STATE OF JHARKHAND
June 28, 2019
MD. FIDAUR RAHMAN Vs. STATE OF JHARKHAND
December 16, 2019
MD. IKRAMUL HAQ Vs. MD. ISRAFIL ANSARI
November 29, 2019
MD. IRFAN ANSARI Vs. STATE OF JHARKHAND
October 11, 2019
MD. ISMAIL Vs. SALMA KHATOON
July 26, 2019
MD. KALAMUDDIN Vs. KANIJA KHATOON, WIFE OF ABDUL TALIB
October 15, 2019
MD. MUKHTAR AHMAD Vs. MANJUR AHMAD
September 11, 2019
MD. NEHAL AHMAD Vs. EMPLOYEES PROVIDENT FUND
March 27, 2019
MD. SAKIL AHMAD AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 26, 2019
MD. SALIM Vs. STATE OF JHARKHAND
September 13, 2019
MD. SANJOR HUSSAIN Vs. STATE OF JHARKHAND AND ORS.
October 24, 2019
MD. SARIFUDDIN ANSARI Vs. STATE OF JHARKHAND
November 6, 2019
MD.SUDDIN Vs. STATE OF JHARKHAND
October 21, 2019
MEDIA ELEVEN PVT LTD (NEWS 11) Vs. HEAVY ENGINEERING CORPORATION LIMITED
April 24, 2019
MEENA DEVI Vs. BANARSHI LAL ARORA
September 25, 2019
MEENA DEVI @ MEENA SINGH W/O LATE ABHAY KUMAR SINGH Vs. STATE OF JHARKHAND
February 1, 2019
MEENA SINGH Vs. SAKRI SAMAD
March 14, 2019
MEERA GUPTA Vs. THE STATE OF JHARKHAND AND ORS.
February 13, 2019
MEERA KUMARI Vs. STATE OF JHARKHAND
November 20, 2019
MEETU PASSI Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS
November 8, 2019
MEGHNATH THAKUR Vs. STATE OF JHARKHAND
September 13, 2019
MEHRUNISA Vs. STATE OF JHARKHAND
June 11, 2019
MISTER @ CHOTTU KORWA @ SHIVJI KORWA Vs. STATE OF JHARKHAND
December 2, 2019
MITHILESH BHANDARI Vs. STATE OF JHARKHAND
August 1, 2019
MOCHI ROY MUNDA Vs. STATE OF JHARKHAND
May 2, 2019
MOHAN GHOSH Vs. STATE OF JHARKHAND
February 1, 2019
MOHAN GORAIN Vs. STEEL AUTHORITY OF INDIA LIMITED
August 9, 2019
MOHAN SINGH Vs. STATE OF JHARKHAND
September 18, 2019
MOHAN THAKUR Vs. STATE OF JHARKHAND
July 11, 2019
MOHINDER KAUR Vs. UNION OF INDIA
May 15, 2019
MONIKA KUMARI Vs. STATE OF JHARKHAND
March 5, 2019
MOST BINDIA DEVI Vs. SADASHIV PANDA
January 8, 2019
MOST BISHUN ORAIN Vs. STATE OF JHARKHAND
April 4, 2019
MOST. MADHURI DEVI Vs. CHHEDU SAHU AND ORS.
January 14, 2019
MOST. NIRMA Vs. STATE OF JHARKHAND
April 3, 2019
MRINALINI PANDEY Vs. UNION OF INDIA
August 27, 2019
MRITYUNJAY KISHORE MITTU Vs. STATE OF JHARKHAND
June 11, 2019
MUKESH KUMAR @ MUKESH KUMAR SINGH Vs. STATE OF JHARKHAND
January 31, 2019
MUKESH SINHA Vs. STATE OF JHARKHAND
June 28, 2019
MUKESH YADAV Vs. STATE OF JHARKHAND
June 4, 2019
MUKHTAR SAFI SON OF LATE NAZIR ALAM Vs. STATE OF JHARKHAND
February 4, 2019
MUKTU TANTI Vs. STATE OF JHARKHAND
January 9, 2019
MUKUND KACCHAP Vs. STATE OF BIHAR (NOW JHARKHAND)
May 13, 2019
MUNESHWARI @ MUNESHWARI Vs. SUSHILA DEVI
September 11, 2019
MUNGA LAGURI Vs. STATE OF JHARKHAND
September 12, 2019
MUNGESHWAR KAHAR Vs. STATE OF JHARKHAND
September 27, 2019
MUNNA BHAGAT Vs. STATE OF JHARKHAND
November 27, 2019
MUNNA ORAON Vs. STATE OF JHARKHAND
September 19, 2019
MUNNA SAW Vs. BHARAT COKING COAL LIMITED
January 18, 2019
MUNNA YADAV Vs. STATE OF JHARKHAND
June 28, 2019
MUNNAM SANJAY Vs. STATE OF JHARKHAND
January 8, 2019
MUNSHIRAM TRADING COMPANY PRIVATE LTD Vs. HARSHIT POWER & ISPAT PRIVATE LIMITED
December 9, 2019
MURARI SINGH Vs. STATE OF JHARKHAND
March 1, 2019
MUSAFIR DURBEY Vs. STATE OF BIHAR (NOW JHARKHAND)
May 7, 2019
MUSLIM ANSARI Vs. SAKUR MIAN
September 27, 2019
MUSTAFA KHAN Vs. STATE OF JHARKHAND
April 12, 2019
NABI DAS KISKU Vs. STATE OF JHARKHAND
August 13, 2019
NABIK MANDAL Vs. THE STATE OF JHARKHAND
April 12, 2019
NABO KUMAR MANDAL Vs. STATE OF JHARKHAND
November 19, 2019
NAFISH AHMAD Vs. STATE OF JHARKHAND
July 18, 2019
NAGENDRA CHOUHAN Vs. STATE OF JHARKHAND
March 29, 2019
NAGENDRA THAKUR Vs. STATE OF JHARKHAND
August 9, 2019
NAGESHWAR MANDAL Vs. STATE OF JHARKHAND
October 15, 2019
NAGESHWAR PRASAD MAHTO Vs. STATE OF JHARKHAND
October 17, 2019
NAGESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
February 13, 2019
NAIMUDDIN ANSARI Vs. STATE OF JHARKHAND
February 8, 2019
NAKUL MAHTO , SON OF LATE RAMPAL MAHTO Vs. STATE OF JHARKHAND
February 11, 2019
NAKUL SAH Vs. STATE OF JHARKHAND
November 7, 2019
NAKUL SINGH Vs. STATE OF JHARKHAND
November 21, 2019
NAKUL YADAV, S/O-JAGDEO YADAV Vs. STATE OF JHARKHAND
November 20, 2019
NAND KISHORE RAM Vs. RANCHI MUNICIPAL CORPORATION
March 6, 2019
NAND LAL SHARMA Vs. RAJ KUMAR SHARMA
December 5, 2019
NANDAN KISHORE TIWARI @ NANDAN TIWARI Vs. GUNJAN TIWARI
January 14, 2019
NANDAN LOHRA Vs. STATE OF JHARKHAND
August 9, 2019
NANDI KUI @ NANDI TIRIYA Vs. STATE OF JHARKHAND
September 13, 2019
NARAYAN GIRI, SON OF LATE BHOLA GIRI Vs. ELECTION COMMISSION OF INDIA THROUGH CHIEF ELECTION COMMISSIONER
May 9, 2019
NARAYAN MAHATO Vs. STATE OF JHARKHAND
September 18, 2019
NARAYAN ORAON Vs. STATE OF JHARKHAND
July 25, 2019
NARAYAN PRAJAPATI Vs. STATE OF JHARKHAND
April 25, 2019
NARAYAN SHARMA Vs. STATE OF JHARKHAND
January 29, 2019
NARAYAN SHARMA SON OF LATE ARJUN SHARMA Vs. STATE OF JHARKHAND
January 9, 2019
NARENDRA BHIKHAD MISIR Vs. NARAYAN DEO MISIR
March 14, 2019
NARENDRA KUMAR VORA Vs. GANVAT V PATEL, SON OF LATE DEOJI BHAI PATEL
May 1, 2019
NARENDRA PRASAD Vs. STATE OF JHARKHAND
September 13, 2019
NARENDRA TUDU Vs. STATE OF JHARKHAND
April 9, 2019
NARESH KUMAR KEJRIWAL Vs. DIRECTORATE OF ENFORCEMENT
December 6, 2019
NARESH SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
January 16, 2019
NARGIS ALAM WIFE OF LATE MAHMOOD ALAM Vs. JAMIL AKHTAR
November 8, 2019
NARYAN MAHATO Vs. STATE OF JHARKHAND
November 19, 2019
NASARIN KHATOON Vs. STATE OF JHARKHAND
April 30, 2019
NASEEBAN BIBI WIDOW OF LATE SHAMSHU ANSARI Vs. MAQSOOD ALAM S/O ZAHEERUDDIN
January 15, 2019
NATIONAL INSURANCE CO. LTD Vs. BHARTI DEVI & ORS
November 8, 2019
NATIONAL INSURANCE CO. LTD Vs. DEVENDRA NAG
March 7, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. SAROJINI SAHU WIFE OF LATE LALIN SAHU
March 28, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. GANESH CHANDRA MANDAL
May 17, 2019
NATIONAL PRINTERS Vs. STATE OF JHARKHAND
May 16, 2019
NAUSHAD KHAN Vs. STATE OF JHARKHAND
October 12, 2019
NAV NIRMAN CONSTRUCTION THROUGH ITS PARTNER SUNIL KUMAR SINHA Vs. VINOBA BHAVE UNIVERSITY
April 4, 2019
NAVEEN BHAGAT Vs. STATE OF JHARKHAND
November 18, 2019
NAVEEN KUMAR AGRAWAL Vs. STATE OF JHARKHAND
June 19, 2019
NAWAL KISHORE PRASAD Vs. STATE OF JHARKHAND
April 11, 2019
NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
September 18, 2019
NAZRUL SHEIKH, Vs. STATE OF JHARKHAND
December 17, 2019
NEELAM DEVI Vs. STATE OF JHARKHAND
May 10, 2019
NEM NARAYAN SINGH @ MANBHARAN SINGH Vs. STATE OF JHARKHAND
January 31, 2019
NEMBAR HANSDA Vs. STATE OF BIHAR (NOW JHARKHAND)
April 29, 2019
NEPAL MAHTO Vs. STATE OF JHARKHAND
September 11, 2019
NEW BOMBAY STORES Vs. NARBHERAM LEASING CO (PVT ) LTD
April 4, 2019
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NARMADA DEVI, W/O LATE GHANSHYAM SAHU
December 16, 2019
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHHAYA RANI DEY, WIFE OF RAM KANHAI DEY
March 8, 2019
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOHIDA KHATOON
January 9, 2019
NEW SATNAM TRANSPORT COMPANY Vs. MANAGING DIRECTOR
September 13, 2019
NIBHA DEVI Vs. RAJ KUMAR SAHU
April 10, 2019
NIKIT MITTAL Vs. STATE OF JHARKHAND
September 23, 2019
NIKITA PRASAD Vs. STATE OF JHARKHAND
January 9, 2019
NILAM NUTAN KUNKAL Vs. NAND KISHORE JHA
February 15, 2019
NIMI CHAMAR Vs. STATE OF JHARKHAND
April 15, 2019
NIRAJ DUBEY Vs. STATE OF JHARKHAND
November 14, 2019
NIRAJ KUMAR SHARMA Vs. STATE OF JHARKHAND & ANR
January 9, 2019
NIRANJAN METALLIC LTD. Vs. STATE OF JHARKHAND
December 11, 2019
NIRANJAN ROY Vs. STATE OF JHARKHAND
November 27, 2019
NIRANJAN SAW Vs. STATE OF JHARKHAND
January 23, 2019
NIRBHAY SINGH Vs. STATE OF JHARKHAND
November 7, 2019
NIRMA Vs. STATE OF JHARKHAND
April 3, 2019
NIRMAL RANA Vs. STATE OF JHARKHAND
April 23, 2019
NIRMALA DEVI Vs. MUKHTAR ABBAS NAQVI
January 15, 2019
NIRMALA DEVI Vs. PRASIDH NARAYAN SINGH
July 26, 2019
NIRMALA DEVI @ NIRMALA AGARWAL Vs. STATE OF JHARKHAND
May 15, 2019
NIRUPAMA SINGH Vs. STATE OF JHARKHAND
January 16, 2019
NISHIKANT SINGH Vs. STATE OF JHARKHAND
November 28, 2019
NITYA GOPAL Vs. STATE OF JHARKHAND
January 8, 2019
NIWARAN PRASAD MAHTO Vs. STATE OF JHARKHAND
October 14, 2019
NIYEL TIRKEY @ NEIL TIRKEY Vs. STATE OF JHARKHAND
September 17, 2019
NUNMANI RAJAK Vs. STATE OF JHARKHAND
December 9, 2019
NUNMANI RAWANI Vs. STATE OF JHARKHAND
November 18, 2019
NUSHAD AKHTAR Vs. RAJANI PARVEEN
July 31, 2019
OFFICER ON SPECIAL DUTY-CUM Vs. STATE OF JHARKHAND
January 29, 2019
OM PRAKASH BHAGAT SON OF KAMLESHWAR BHAGAT Vs. SHYAM KUMAR GUPTA SON OF BIRENDRA PRASAD
February 19, 2019
OM PRAKASH DUBEY Vs. TATA IRON & STEEL COMPANY LIMITED
September 13, 2019
OM PRAKASH DUBEY Vs. TATA IRON
November 19, 2019
OM PRAKASH GARG Vs. JHARKHAND VIJLI VITRAN NIGAM LIMITED
August 14, 2019
OM PRAKASH SINGH Vs. RAJESH BHARTI
September 24, 2019
OM PRAKASH SINGH SON OF LATE R P SINGH Vs. STATE OF JHARKHAND
February 15, 2019
OM PRAKASH SINHA Vs. STATE OF JHARKHAND
September 11, 2019
OM PRAKASH SINHA Vs. NISHI SINHA
February 5, 2019
OM PRAKASH YADAV Vs. STATE OF JHARKHAND
September 19, 2019
OMLAL ORAWN Vs. STATE OF JHARKHAND
July 24, 2019
ORIENTAL INSURANCE CO. LTD. Vs. SRIMATI DEVI, W/O LATE GOLTU MUNDA
December 16, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. NEERO MAHTO
January 9, 2019
P.C. PRIYADARSHI Vs. JHARKHAND STATE
August 22, 2019
PALTON SOREN Vs. STATE OF JHARKHAND
January 3, 2019
PALU KISKU Vs. THE STATE OF JHARKHAND
April 25, 2019
PANCHANAN DUBEY Vs. STATE OF BIHAR
April 23, 2019
PANDEY SAHU Vs. STATE OF JHARKHAND
July 22, 2019
PANDU TOPNO Vs. THE STATE OF JHARKHAND
July 22, 2019
PANKAJ KUMAR Vs. STATE OF JHARKHAND
January 31, 2019
PANKAJ KUMAR JHA Vs. STATE OF JHARKHAND
September 30, 2019
PANKAJ KUMAR JHA, S/O VISHWANATH JHA Vs. STATE OF JHARKHAND
April 30, 2019
PANKAJ KUMAR MANDAL Vs. STATE OF JHARKHAND
May 28, 2019
PANKAJ KUMAR PANDEY Vs. STATE OF JHARKHAND
January 28, 2019
PANKAJ KUMAR PANDEY @ PANKAJ PANDEY Vs. STATE OF JHARKHAND
October 21, 2019
PANKAJ KUMAR,SON OF SHIV KUMAR SAH Vs. STATE OF JHARKHAND
January 29, 2019
PANKAJ MANDAL, Vs. STATE OF JHARKHAND
December 18, 2019
PANKAJ SONI @ PANKAJ SINGH, SON OF ASHOK KUMAR SONI Vs. STATE OF JHARKHAND
March 14, 2019
PANKHRACIUS XALXO Vs. VINCENT XALXO
June 26, 2019
PANPATI DEVI Vs. RAM BARAT RAM
March 7, 2019
PANWA DEVI Vs. UNION OF INDIA
July 8, 2019
PAPPU DAS Vs. STATE OF JHARKHAND
August 28, 2019
PAPPU KUMAR Vs. STATE OF JHARKHAND
April 24, 2019
PARAM RATAN JHA Vs. STATE OF BIHAR
March 27, 2019
PARAS RAM Vs. STATE OF JHARKHAND
March 8, 2019
PARBAL KINDO @ PRABAL KINDO Vs. STATE OF JHARKHAND
January 30, 2019
PAREN SAHIS Vs. STATE OF JHARKHAND
January 17, 2019
PAREYA BARLA Vs. STATE OF JHARKHAND
December 17, 2019
PARITOSH MAHTO ALIAS PAPPU Vs. STATE OF JHARKHAND
March 28, 2019
PARMESHWAR MAHATHA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 5, 2019
PARMESHWAR MURMU Vs. STATE OF JHARKHAND
January 23, 2019
PARMESHWAR NONIA Vs. CENTRAL COALFIELDS LIMITED AND ORS.
April 11, 2019
PARMESHWAR PANDEY Vs. STATE OF JHARKHAND
May 8, 2019
PARSHURAM MISTRI Vs. KALAWATI DEVI
March 1, 2019
PARVEZ ALAM Vs. STATE OF JHARKHAND
September 13, 2019
PARVEZ ALAM @ HAIDER @ TIKRA Vs. STATE OF JHARKHAND
January 29, 2019
PARWATI DEVI Vs. STATE OF JHARKHAND
October 18, 2019
PASUPATI NATH GUPTA Vs. STATE OF JHARKHAND
December 20, 2019
PATEL TIMBER Vs. STATE OF JHARKHAND
September 12, 2019
PATUN BIBI Vs. STATE OF JHARKHAND
August 2, 2019
PAUL HANSDA Vs. STATE OF JHARKHAND
February 11, 2019
PAULUS HANS Vs. STATE OF BIHAR
April 10, 2019
PAVITRA KUMAR SINGH S/O LATE DASHRATH SINGH Vs. STATE OF JHARKHAND
February 11, 2019
PAWAN DEHARI Vs. STATE OF JHARKHAND
March 12, 2019
PAWAN KUMAR Vs. CENTRAL COALFIELDS LIMITED
January 29, 2019
PAWAN KUMAR AGARWAL, SON OF BANWARI LAL AGARWAL Vs. STATE OF JHARKHAND, THROUGH SECRETARY, DEPARTMENT OF HOME AFFAIRS
May 1, 2019
PAWAN KUMAR YADAV Vs. STATE OF JHARKHAND
September 2, 2019
PAWANJEET SINGH Vs. STATE OF JHARKHAND
May 15, 2019
PERVEEN RANA Vs. STATE OF JHARKHAND
February 18, 2019
PHUL KUMAR JHA Vs. STATE OF JHARKHAND
November 18, 2019
PHULMANI MAHTO Vs. STATE OF JHARKHAND
January 22, 2019
PINKI KUMARI Vs. STATE OF JHARKHAND
August 6, 2019
PITOBAS BEHRA Vs. STATE OF JHARKHAND
June 28, 2019
PIYARI HAZAM Vs. BIBI NOORSHA KHATOON
March 7, 2019
POKHAN KUMHAR Vs. DULARCHAND RAM
November 20, 2019
POLICY SERVING OFFICE, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SARBATIYA DEVI AND ORS.
September 3, 2019
POONAM SHRIVASTAVA WIFE OF LATE SANJAY KUMAR Vs. STATE OF JHARKHAND
February 28, 2019
PORAIYAHAT DISTRICT GODDA Vs. STATE OF BIHAR
April 24, 2019
PRABHA DEVI Vs. EASTERN COAL FIELD LIMITED
August 7, 2019
PRABHA SINHA Vs. STATE OF JHARKHAND
February 28, 2019
PRABHAKAR SINGH Vs. THE STATE OF JHARKHAND
January 15, 2019
PRABHU NATH PRASAD Vs. STATE OF JHARKHAND
February 7, 2019
PRABIR PRADHAN Vs. STATE OF JHARKHAND
September 4, 2019
PRABIR PRADHAN Vs. STATE OF JHARKHAND
December 9, 2019
PRADEEP COKE INDUSTRIES Vs. CENTRAL BUREAU OF INVESTIGATION, CBI, ACB, KARMIK NAGAR
December 10, 2019
PRADEEP KUMAR GUPTA Vs. STATE OF JHARKHAND
September 23, 2019
PRADEEP ORAON Vs. STATE OF BIHAR
February 25, 2019
PRADEEP PRASAD Vs. STATE OF JHARKHAND
February 14, 2019
PRADEEP YADAV Vs. STATE OF JHARKHAND
January 8, 2019
PRADHAN ENGINEERING PROJECT & SYSTEM Vs. STATE OF JHARKHAND
September 18, 2019
PRAFUL KUMAR MANDAL, Vs. STATE OF JHARKHAND
December 16, 2019
PRAHLAD KUMAR MANDAL Vs. STATE OF JHARKHAND
February 13, 2019
PRAHLAD MAHTO Vs. STATE OF JHARKHAND
December 20, 2019
PRAKASH BHUIYAN Vs. STATE OF JHARKHAND
July 23, 2019
PRAKASH BIHARI LAL Vs. THE STATE OF JHARKHAND
April 9, 2019
PRAKASH KUMAR Vs. STATE OF JHARKHAND
September 6, 2019
PRAKASH MUNJAL Vs. STATE OF JHARKHAND
September 6, 2019
PRAMILA DEVI Vs. MD. SAHABUDDIN
March 28, 2019
PRAMOD AGARWAL Vs. UNION OF INDIA
February 21, 2019
PRAMOD KUMAR MANDAL Vs. PARAN MANDAL
November 22, 2019
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
November 7, 2019
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
September 4, 2019
PRAMOD NARANG Vs. STATE OF JHARKHAND
February 25, 2019
PRAMOD RAM Vs. STATE OF JHARKHAND
January 28, 2019
PRAMODH SHARMA Vs. STATE OF JHARKHAND
February 14, 2019
PRANAB CHAKRABARTY Vs. STATE OF JHARKHAND
April 1, 2019
PRASANNA Vs. ARBIND KUMAR
October 22, 2019
PRASANT KUMAR BHAGAT Vs. PANNALAL BHAGAT
February 21, 2019
PRASHANT VERMA Vs. STATE OF JHARKHAND
August 22, 2019
PRASIDH KUMAR VERMA, Vs. ANITA DEVI
December 11, 2019
PRATIK BANERJEA Vs. STATE OF JHARKHAND
January 23, 2019
PRATIK BANERJEA @ PRATIK BANARJEA, S/O LATE MANGAL MOY BANERJEA Vs. STATE OF JHARKHAND
January 23, 2019
PRATIMA DEVI Vs. STATE OF JHARKHAND
December 6, 2019
PRAVEEN KUMAR Vs. STATE OF JHARKHAND
November 25, 2019
PRAVEEN KUMAR JAISWAL Vs. UNION OF INDIA THROUGH THE SECRETARY
April 11, 2019
PRAYAG MAHTO @ KURMI Vs. YADO KURMI
August 6, 2019
PRAYAG PANDIT Vs. STATE OF JHARKHAND
November 5, 2019
PREM BAI Vs. SHYAMA DEVI
April 22, 2019
PREMLATA MISHRA Vs. CENTRAL COALFIELDS LIMITED
September 3, 2019
PRERNA TRUST Vs. STATE OF JHARKHAND
August 28, 2019
PRINCIPAL DIRECTOR OF AUDIT Vs. ANU TIRKEY
November 28, 2019
PRITAM BAITHA Vs. THE STATE OF BIHAR
April 16, 2019
PRITAM KUMAR AGRAWAL Vs. STATE OF JHARKHAND
July 3, 2019
PRITI BHARTI Vs. STATE OF JHARKHAND
June 14, 2019
PRIYA BIBI, WIFE OF TABREJ KHAN Vs. STATE OF JHARKHAND
February 14, 2019
PRIYA RANJAN SAHAY Vs. ELECTION COMMISSION OF INDIA NEW DELHI
December 4, 2019
PRIYA SHAILENDRA Vs. KUMARI ARCHANA
March 1, 2019
PRIYANKA SEN Vs. STATE OF JHARKHAND
February 18, 2019
PROJECT OFFICER, KACHHI BALIHARI COLLIERY Vs. REGIONAL LABOUR COMMISSIONER
August 7, 2019
PROJECT OFFICER, MOONIDIH GOAL WASHERY OF BHARAT COKING COAL LTD. Vs. TUSHAR KANT CHOUDHARY
July 25, 2019
PROJECT OFFICER, SWANG COLLIERY OF CENTRAL COALFIELDS LTD. Vs. SHEO NATH PRASAD SINGH AND ORS.
October 21, 2019
PROMILA GHOSH, WIFE OF KRISHNA YADAV Vs. INDIAN OIL CORPORATION LIMITED, THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
May 8, 2019
PUBLIC INFORMATION-CUM-SPECIAL OFFICER Vs. CHIEF INFORMATION COMMISSIONER
November 14, 2019
PUITU MAHTO Vs. STATE OF JHARKHAND
February 6, 2019
PURAN MANJHI Vs. STATE OF JHARKHAND
September 11, 2019
PURNIMA SHARMA Vs. TATA IRON & STEEL COMPANY LTD
November 19, 2019
PUSHPENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
May 7, 2019
QAMRUDDIN ANSARI Vs. SALIL ANSARI
January 29, 2019
R.C.M. INFRASTRUCTURE LTD., Vs. STATE HIGHWAY AUTHORITY OF JHARKHAND
April 11, 2019
R.I.T BUILDING SHOPKEEPER ASSOCIATION Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY
August 21, 2019
RABI BHUSHAN Vs. STATE OF JHARKHAND
October 16, 2019
RABINDRA NATH MANDAL Vs. STATE OF JHARKHAND
August 7, 2019
RADHA DEVI Vs. MADAN LAL KUMAR
October 21, 2019
RADHA GOVIND PUBLIC SCHOOL Vs. JHARKHAND URJA VIKASH NIGAM LTD THROUGH ITS CHAIRMAN
February 11, 2019
RADHESHYAM PANDEY Vs. STATE OF JHARKHAND
March 8, 2019
RAFIQ MIAN Vs. STATE OF BIHAR
April 4, 2019
RAGHUWAR SINGH MUNDA Vs. RADHA MOHAN SINGH MUNDA
September 16, 2019
RAGHWENDRA MISHRA Vs. STATE OF JHARKHAND
April 25, 2019
RAJ ARYAN Vs. UNION PUBLIC SERVICE COMMISSIONER
February 4, 2019
RAJ KUMAR MAHTO Vs. STATE OF JHARKHAND
December 20, 2019
RAJ KUMAR PASHWAN Vs. STATE OF JHARKHAND
September 13, 2019
RAJ KUMAR SAHU Vs. STATE OF JHARKHAND
January 8, 2019
RAJ KUMAR SWARNKAR Vs. STATE OF JHARKHAND
March 1, 2019
RAJ KUMAR VERMA Vs. THE STATE OF JHARKHAND
October 22, 2019
RAJA PRATAP SINGH Vs. THE STATE OF JHARKHAND AND ORS.
September 16, 2019
RAJAN GUPTA Vs. STATE OF JHARKHAND
January 28, 2019
RAJBALI RAM Vs. UNION OF INDIA
February 13, 2019
RAJEEV KAUL Vs. MANJU KUMARI
April 9, 2019
RAJENDRA BEDIYA Vs. STATE OF JHARKHAND
October 14, 2019
RAJENDRA KUMAR BAGARIA Vs. STATE OF JHARKHAND
January 11, 2019
RAJENDRA KUMAR JAIN, SON OF UTSAV LAL JAIN Vs. STATE OF JHARKHAND THROUGH VIGILANCE
January 11, 2019
RAJENDRA PRASAD RAO SON OF LATE MOTILAL RAO Vs. HEAVY ENGINEERING CORPORATION LIMITED, DHURWA, RANCHILABIC
January 2, 2019
RAJENDRA PRASAD SAH Vs. UMA SHANKAR SAH
August 14, 2019
RAJENDRA RAM @ RAJENDRA VERMA @ RAJU Vs. UNION OF INDIA THROUGH C B I
March 1, 2019
RAJENDRA SAHU Vs. STATE OF JHARKHAND
November 5, 2019
RAJENDRA YADAV Vs. STATE OF JHARKHAND
September 4, 2019
RAJENDRA YADAV @ RAJENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
January 14, 2019
RAJESH CHOUHAN Vs. SUMAN DEVI
September 13, 2019
RAJESH KUMAR Vs. STATE OF JHARKHAND
July 24, 2019
RAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
September 17, 2019
RAJESH KUMAR SINHA Vs. STATE OF JHARKHAND
May 2, 2019
RAJESH ORAON Vs. STATE OF JHARKHAND
March 13, 2019
RAJESH PRASAD SINGH Vs. SURENDRA KUMAR SINGH
June 13, 2019
RAJESH RANJAN Vs. STATE OF JHARKHAND THROUGH CBI
January 15, 2019
RAJESH RAWANI Vs. COAL INDIA LTD
July 16, 2019
RAJESH SRIVASTAVA Vs. STATE OF JHARKHAND.
December 6, 2019
RAJESHWAR SAO Vs. STATE OF JHARKHAND
May 9, 2019
RAJINDER KUMAR MOHAL, SON OF DHARM PAL Vs. UNION OF INDIA THROUGH GENERAL MANAGER
May 2, 2019
RAJINDRA PRASAD @ RAJENDRA PRASAD S/O LATE TULSHI RAM Vs. KALI SONAR S/O LATE NANDO SONAR
January 31, 2019
RAJIV KUMAR SINGH S/O BIDYANAND SINGH Vs. STATE OF JHARKHAND
January 9, 2019
RAJIV MANDAL Vs. STATE OF JHARKHAND
January 18, 2019
RAJIV RANJAN CHOUBEY Vs. GENERAL MANAGER, LODNA AREA, M/S BHARAT COKING COAL LIMITED
January 10, 2019
RAJKALI DEVI, WIFE OF DASHRATH SINGH Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, DEPARTMENT OF REVENUE & LAND REFORMS
February 21, 2019
RAJKUMAR PRASAD Vs. STATE OF JHARKHAND
April 22, 2019
RAJLAL MAHTO @ RAJ LAL MAHTO Vs. STATE OF JHARKHAND
January 31, 2019
RAJNATH TIWARI Vs. URMILA DEVI
December 4, 2019
RAJSHRI PATI Vs. STATE OF JHARKHAND
September 17, 2019
RAJU CHOUDHARY Vs. STATE OF JHARKHAND
February 14, 2019
RAJU PRASAD Vs. THE STATE OF JHARKHAND
February 27, 2019
RAJU RAJWAR S/O LATE SAHDEO RAJWAR Vs. STATE OF JHARKHAND
September 27, 2019
RAJU SINGH Vs. STATE OF JHARKHAND
March 13, 2019
RAJU THAKUR Vs. STATE OF JHARKHAND
March 7, 2019
RAKESH KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
July 1, 2019
RAKESH KUMAR GUPTA, SON OF LATE HARIHAR PRASAD SAW Vs. STATE OF JHARKHAND THROUGH ANTI-CORRUPTION BUREAU
February 15, 2019
RAKESH KUMAR PANDIT Vs. STATE OF JHARKHAND
April 5, 2019
RAKESH KUMAR RAJAK Vs. STATE OF JHARKHAND
November 21, 2019
RAKESH KUMAR SINHA Vs. JHARKHAND STATE HOUSING BOARD
May 15, 2019
RAKESH PRASAD SHRIVASTAVA Vs. STEEL AUTHORITY OF INDIA
November 29, 2019
RAKHAL PRUSTY Vs. STATE OF JHARKHAND
June 28, 2019
RAM ASHISH SHARMA Vs. MANGLI MAJHI
September 20, 2019
RAM AVTAR SHARMA Vs. UNION OF INDIA
July 19, 2019
RAM AYODHYA SINGH Vs. STATE OF JHARKHAND
February 28, 2019
RAM BALAK VISHWAKARMA Vs. STATE OF JHARKHAND
January 24, 2019
RAM CHANDRA BELDAR Vs. STATE OF JHARKHAND
June 21, 2019
RAM CHANDRA MIRDHA Vs. ARBIND
April 9, 2019
RAM CHANDRA PANDEY Vs. STATE OF JHARKHAND
August 13, 2019
RAM GOVIND BHAGAT Vs. NASIM AKHTAR
September 12, 2019
RAM GOVIND INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND
May 14, 2019
RAM KARAN RANJAN Vs. STATE OF JHARKHAND
March 8, 2019
RAM KISKU Vs. STATE OF BIHAR
March 6, 2019
RAM KRIPAL Vs. UNION OF INDIA
August 14, 2019
RAM KUMAR TIWARI Vs. MAYA DEVI
April 25, 2019
RAM LAKHAN LOHAR Vs. MANTU TURI
July 22, 2019
RAM LAKHAN PANDEY Vs. STATE OF JHARKHAND
June 18, 2019
RAM NARESH JHA Vs. STATE OF JHARKHAND
May 16, 2019
RAM NATH MISHRA SON OF AWADH KISHORE MISHRA Vs. ANITA MISHRA D/O UMAKANT PANDEY
January 8, 2019
RAM PRATAP SINGH Vs. STATE OF JHARKHAND
May 18, 2019
RAM PUKAR SAO Vs. CENTRAL COALFIELDS LIMITED
August 28, 2019
RAM RATAN RAM Vs. UNION OF INDIA
August 21, 2019
RAM SHARMA Vs. STATE OF BIHAR
August 5, 2019
RAM SWAROOP NAND TIWARY Vs. STATE OF JHARKHAND
December 10, 2019
RAMA KANT SAHAY Vs. STATE OF JHARKHAND
March 6, 2019
RAMANA @ YASALAPU VENKATA RAMANA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
January 14, 2019
RAMASHISH YADAV Vs. STATE OF JHARKHAND
September 16, 2019
RAMAWTAR RAJGARHIA Vs. JHARKHAND STATE ELECTRICITY BOARD
January 18, 2019
RAMCHANDRA CHAUDHARY Vs. STATE OF JHARKHAND
February 28, 2019
RAMCHANDRA JHA, Vs. STATE OF JHARKHAND
December 13, 2019
RAMCHANDRA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
June 17, 2019
RAMDEO TURI Vs. NANKI DEVI, W/O LATE SUSHIL TURI
December 11, 2019
RAMESH KUMAR Vs. STATE OF JHARKHAND
March 6, 2019
RAMESH KUMAR MAHTO Vs. THE STATE OF JHARKHAND
September 25, 2019
RAMESH KUMAR SONI Vs. SEEMA DEVI
January 29, 2019
RAMESH SHARMA Vs. STATE OF JHARKHAND
September 4, 2019
RAMESH SINGH Vs. STATE OF JHARKHAND
November 8, 2019
RAMESHWAR MAHTO Vs. SARJU PRASAD
July 29, 2019
RAMESHWAR SINGH Vs. STATE OF JHARKHAND
February 20, 2019
RAMESHWAR SOREN Vs. SUWASHANI MURMU
April 26, 2019
RAMGARH CANTONMENT BOARD Vs. ANIL KUMAR
June 25, 2019
RAMGATI PRASAD GUPTA, SON OF TILESHWAR SAHU Vs. STATE OF JHARKHAND
January 23, 2019
RAMJAGI SINGH Vs. STATE OF JHARKHAND
September 19, 2019
RAMJAN MIAN Vs. STATE OF JHARKHAND
September 18, 2019
RAMJEE ORAON Vs. RAMBRIKSHA ORAON
November 18, 2019
RAMKANDEY MISHRA Vs. STATE OF JHARKHAND
August 9, 2019
RAMKESHWAR BHAGAT Vs. STATE OF JHARKHAND
July 1, 2019
RAMKUMAR HARISHANKAR Vs. RAJESH KASERA
July 19, 2019
RAMLAL MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
February 21, 2019
RAMSEVAK YADAV Vs. THE STATE OF JHARKHAND
December 13, 2019
RAMSWARUP RAVIDAS Vs. CENTRAL COALFIELDS LIMITED (C C L )
April 23, 2019
RAMU MARANDI, SON OF DIBO MARANDI Vs. STATE OF JHARKHAND
January 3, 2019
RAMU PRADHAN Vs. STATE OF JHARKHAND
January 23, 2019
RAMYASH SINGH Vs. STATE OF JHARKHAND
August 28, 2019
RAMZAN ALI Vs. STATE OF JHARKHAND & ORS
February 26, 2019
RANBIR SINGH Vs. STATE OF JHARKHAND
November 7, 2019
RANCHI Vs. STATE OF JHARKHAND
September 13, 2019
RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. MAYA DEVI
August 2, 2019
RANGA LOHRA Vs. STATE OF JHARKHAND
January 9, 2019
RANI SATI RICE MILLS Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
May 1, 2019
RANI SEVA SADAN Vs. STATE OF JHARKHAND
January 7, 2019
RANJAN KISHORE SHARMA Vs. STATE OF JHARKHAND
August 22, 2019
RANJAN KUMAR SAHU @ RANJAN KUMAR Vs. NIRMALA SAHU
February 28, 2019
RANJANA GUPTA, WIFE OF SUSHIL KUMAR GUPTA Vs. VED PRAKASH SHARMA, SON OF NAGAR DUTTA SHARMA
May 3, 2019
RANJANA JHA Vs. STATE OF JHARKHAND
September 11, 2019
RANJANA SINGH Vs. STATE OF JHARKHAND
September 24, 2019
RANJEET DAS Vs. STATE OF JHARKHAND
September 27, 2019
RANJEET KUMAR SHARMA Vs. STATE OF JHARKHAND
November 26, 2019
RANJEET ORAON Vs. STATE OF JHARKHAND
July 11, 2019
RANJEET PRABHAKAR Vs. STATE OF JHARKHAND
August 26, 2019
RANJIT BIHARI PRASAD Vs. STATE OF JHARKHAND
September 25, 2019
RANJIT KUMAR SINGH Vs. SURENDRA MAHTO
November 19, 2019
RANJIT PASWAN Vs. STATE OF JHARKHAND
February 13, 2019
RANJIT RAWANI Vs. STATE OF JHARKHAND
February 26, 2019
RANJIT SINGH Vs. STATE OF JHARKHAND
March 11, 2019
RANJIT SINGH Vs. STATE OF JHARKHAND
January 30, 2019
RANJIT SINGH @ RANE Vs. SATYABHAMA DEVI
May 13, 2019
RANJIT SINGH MATHARU Vs. ANNA PURTY
November 6, 2019
RANJITA KINDO Vs. STATE OF JHARKHAND
August 28, 2019
RASHTRIYA MAZDOOR UNION Vs. UNION OF INDIA AND ORS.
December 2, 2019
RATAN MAHTO Vs. STATE OF JHARKHAND
May 14, 2019
RATANU Vs. STATE OF JHARKHAND
October 23, 2019
RATIKANT BEHRA Vs. STATE OF JHARKHAND
February 19, 2019
RAUSHAN KUMAR JHA Vs. UNION OF INDIA THROUGH POSTMASTER
January 16, 2019
RAVI KANT SAHU Vs. STATE OF JHARKHAND
September 24, 2019
RAVI NEPALI Vs. STATE OF JHARKHAND
November 20, 2019
RAVI SHANKAR PRIYADARSHI Vs. UNION OF INDIA
December 11, 2019
RAVIJ KUMAR SINGH Vs. STATE OF JHARKHAND
September 11, 2019
RAVILAL MOHALI Vs. STATE OF JHARKHAND
November 18, 2019
RAVISHANKAR Vs. STATE OF JHARKHAND
June 26, 2019
RELIANCE GENERAL INSURANCE Vs. MOSTT. KIRAN DEVI
October 25, 2019
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PAIRAN BIBI @ PAUYATAN BIBI
January 23, 2019
RELIANT INTRA INDUSTRIES LTD Vs. STATE OF JHARKHAND
February 18, 2019
RENGO KURLI Vs. STATE OF BIHAR
January 17, 2019
RENU DEVI Vs. STATE OF JHARKHAND
January 24, 2019
RENU DEVI Vs. THE STATE OF JHARKHAND AND ORS.
April 2, 2019
RENU KUMARI SINGH Vs. STATE OF JHARKHAND
November 14, 2019
RESHMI KHATOON Vs. STATE OF JHARKHAND
July 1, 2019
REWATI RAMAN VATSALAN Vs. STATE OF JHARKHAND
November 13, 2019
RIMISH @ RAMESH KANDULNA Vs. STATE OF JHARKHAND
February 4, 2019
RINKI DEVI Vs. THE STATE OF JHARKHAND
August 22, 2019
RINKU PRASAD SINGH Vs. STATE OF JHARKHAND
February 21, 2019
RINKU SAH Vs. STATE OF JHARKHAND
November 21, 2019
RINKU SINGH Vs. STATE OF JHARKHAND
August 7, 2019
RITA JHA WIFE OF S K JHA Vs. STATE OF JHARKHAND
February 11, 2019
RITESH KUMAR Vs. STATE OF JHARKHAND
November 19, 2019
RIYAJUDDIN HASIM SON OF LATE KAMRUDDIN Vs. STATE OF JHARKHAND
January 16, 2019
ROBERT PRABHAT MINZ Vs. STATE OF JHARKHAND
December 11, 2019
ROBERT PRABHAT MINZ Vs. STATE OF JHARKHAND
September 13, 2019
ROHAN THAKUR Vs. STATE OF JHARKHAND
May 18, 2019
ROHIDAS MAHATO @ RUHIDAS Vs. STATE OF JHARKHAND
December 13, 2019
ROHINI DEBI Vs. BHARAT COKING COAL LTD
September 17, 2019
ROHIT GOSWAMI Vs. STATE OF JHARKHAND
July 31, 2019
ROHIT SHEKHAR Vs. STATE OF JHARKHAND
April 2, 2019
ROYAL INFRA & LOGS Vs. STATE OF JHARKHAND
November 5, 2019
ROYAL INFRA AND LOGS, DHANBAD Vs. STATE OF JHARKHAND
April 11, 2019
RUDRA ENTERPRISES Vs. CASTROL INDIA LIMITED
February 26, 2019
RUPA DEVI Vs. STATE OF JHARKHAND
August 28, 2019
RUPA KUMARI Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
July 24, 2019
S.K. KHALIQUZZAMAN Vs. ZEENAT KAUSER
July 22, 2019
SABITA DEVI Vs. UNION OF INDIA
March 13, 2019
SACHIDANAND BUDHIA, Vs. ALLAHABAD BANK, A BANKING COMPANY HAVING ITS REGISTERED OFFICE
October 17, 2019
SACHIDANAND PRADHAN & ORS Vs. STATE OF JHARKHAND & ANR
January 9, 2019
SACHIN KUMAR Vs. STATE OF JHARKHAND
September 16, 2019
SACHINDRA NATH BHATTACHARYA Vs. STATE OF JHARKHAND
February 18, 2019
SADANAND PRASAD BARNWAL Vs. STATE OF JHARKHAND
May 14, 2019
SADHU MAHTO Vs. STATE OF JHARKHND
November 21, 2019
SAFAUL RAHMAN Vs. MOHAMMAD KHALIL
July 17, 2019
SAFIQUE ALAM @ SAFIQUE ALAM Vs. STATE OF JHARKHAND
December 13, 2019
SAGAR TIRKEY Vs. STATE OF JHARKHAND
August 1, 2019
SAGARIKA DAS Vs. UNION OF INDIA
June 21, 2019
SAHDEO PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
April 3, 2019
SAHEB JAMUDA Vs. STATE OF JHARKHAND
November 6, 2019
SAHIDA KHATOON Vs. STATE OF JHARKHAND
July 29, 2019
SAHJAD ANSARI Vs. STATE OF JHARKHAND
November 18, 2019
SAILENDRA KUMAR MANDAL Vs. STATE OF JHARKHAND
January 2, 2019
SAIRUN NISHA Vs. STATE OF JHARKHAND
February 27, 2019
SAJAL CHAKRABORTY Vs. STATE OF JHARKHAND
October 25, 2019
SAJAL CHAKROVORTY @ SAJAL CHAKRAVERTY Vs. STATE OF JHARKHAND
February 8, 2019
SAKUR ANSARI SON OF LATE GANPAT ANSARI Vs. STATE OF JHARKHAND
February 1, 2019
SALIL MANDAL Vs. STATE OF JHARKHAND
December 4, 2019
SALIM RAZA Vs. MOHAN MISTRY SON OF KHUNI MISTRY
July 23, 2019
SAM HEMBRAM, Vs. PAKKU MARANDI,
November 8, 2019
SAMIRAN KHATOON Vs. STATE OF JHARKHAND
November 29, 2019
SAMIRAN KHATOON Vs. STATE OF JHARKHAND
November 26, 2019
SAMSUDDIN ANSARI SON OF SOBRATI ANSARI Vs. STATE OF JHARKHAND
March 1, 2019
SANAT MANDAL Vs. STATE OF JHARKHAND
April 11, 2019
SANATAN MAHATO ALIAS PRADHAN Vs. STATE OF JHARKHAND & ANR
January 16, 2019
SANATAN MURMU @ SONATAN MURMU Vs. STATE OF JHARKHAND
July 1, 2019
SANDEEP KUMAR Vs. UNION OF INDIA
May 14, 2019
SANDEEP KUMAR AGRAWAL Vs. STATE OF JHARKHAND
April 4, 2019
SANDEEP PASI Vs. STATE OF JHARKHAND
February 4, 2019
SANDHYA RANI MANDAL, W/O ASHISH MANDAL Vs. STATE OF JHARKHAND
January 29, 2019
SANGEETA DEVI Vs. STATE OF JHARKHAND
November 21, 2019
SANICCHAR ORAON Vs. STATE OF JHARKHAND
November 5, 2019
SANIKA LOHRA SON OF BAHURA LOHRA RESIDENT OF VILLAGE BARAGAIN UNDER POLICE STATION-LAPUNG, DISTRICT-RANCHI Vs. STATE OF BIHAR
May 9, 2019
SANJAY GORAI Vs. SANJAY GORAI
October 14, 2019
SANJAY KUMAR Vs. NANHAKU PRASAD YADAV
February 28, 2019
SANJAY KUMAR Vs. STATE OF JHARKHAND
July 17, 2019
SANJAY KUMAR Vs. CENRAL BUREAU OF INVESTIGATION
September 23, 2019
SANJAY KUMAR BHARATI Vs. STATE OF JHARKHAND
April 4, 2019
SANJAY KUMAR MUKHERJEE AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
March 29, 2019
SANJAY KUMAR PANDEY, SON OF SITARAM PANDEY Vs. ELECTION COMMISSION OF INDIA
May 3, 2019
SANJAY KUMAR SAVITA Vs. STATE OF JHARKHAND
August 8, 2019
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
August 19, 2019
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
September 27, 2019
SANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
October 16, 2019
SANJAY MANJHI Vs. STATE OF JHARKHAND
February 18, 2019
SANJAY NISHAD Vs. UNION OF INDIA
July 16, 2019
SANJAY PAUL Vs. RAKESH CHANDRA DAS
August 13, 2019
SANJAY PRASAD Vs. STATE OF JHARKHAND
April 24, 2019
SANJAY SAMAD Vs. STATE OF JHARKHAND
February 13, 2019
SANJAY SINGH @ SANJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
April 10, 2019
SANJAY SONAR Vs. KABITA DEVI
July 3, 2019
SANJAY THAKUR Vs. MUKESH SHARMA
April 9, 2019
SANJAY TIGGA, SON OF LATE JAKARIYAS TIGGA Vs. STATE OF JHARKHAND
February 14, 2019
SANJAY TIWARY Vs. YUGAL KISHORE PRASAD
April 3, 2019
SANJEET SINGH Vs. CHEDILAL TULSIYAN
September 19, 2019
SANJEEV KUMAR @ ASHOK SAHAY Vs. STATE OF JHARKHAND
January 16, 2019
SANJHALI TUDU Vs. STATE OF JHARKHAND
January 7, 2019
SANJU TURI Vs. STATE OF JHARKHAND
November 7, 2019
SANNI KUMAR Vs. STATE OF JHARKHAND
June 4, 2019
SANTOSH BHANDARI Vs. STATE OF JHARKHAND
September 11, 2019
SANTOSH ISPAT, A PROPRIETORSHIP FIRM, THROUGH ITS PROPRIETOR, S K PANDEY Vs. STATE OF JHARKHAND
April 25, 2019
SANTOSH KUMAR GUPTA Vs. CHAIRMAN, JHARKHAND PUBLIC SERVICE COMMISSION
November 29, 2019
SANTOSH KUMAR ROY Vs. STATE OF JHARKHAND AND ORS.
February 21, 2019
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
October 16, 2019
SANTOSH KUMAR TULSYAN Vs. SHIPRA DEVI
August 16, 2019
SANTOSH KUMAR VERMA Vs. STATE OF JHARKHAND
November 25, 2019
SANTOSH KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
January 16, 2019
SANTOSH KUMAR YADAV Vs. STATE OF JHARKHAND
September 20, 2019
SANTOSH RAI Vs. STATE OF JHARKHAND
September 17, 2019
SANTOSH SINGH @ SANTOSH KR SINGH Vs. STATE OF JHARKHAND
January 31, 2019
SANTOSH YADAV Vs. BALDEO SAO
December 16, 2019
SAPNA KUMARI Vs. STATE OF JHARKHAND
November 5, 2019
SARDA MAHILA MANDAL Vs. STATE OF JHARKHAND
November 13, 2019
SARFARAJ ANSARI Vs. STATE OF JHARKHAND
September 13, 2019
SARITA DEVI Vs. UNION OF INDIA
May 10, 2019
SARITA DEVI Vs. STATE OF JHARKHAND
August 17, 2019
SAROJ JERATH Vs. PRAKRITI SINGH
July 19, 2019
SAROJ KUMAR DAS Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
January 7, 2019
SAROJINI KISKU Vs. STATE OF JHARKHAND
February 28, 2019
SAROJINI KUMARI Vs. STATE OF JHARKHAND
August 6, 2019
SARYU PASWAN Vs. STATE OF JHARKHAND
June 13, 2019
SASHI BHUSHAN SINGH Vs. STATE OF JHARKHAND
June 13, 2019
SASHI RANJAN KUMAR MISHRA Vs. STATE OF JHARKHAND
January 9, 2019
SATISH CHANDRA BIRULY Vs. STATE OF JHARKHAND
August 6, 2019
SATISH GIRI Vs. STATE OF JHARKHAND
August 26, 2019
SATISH KAPARI Vs. STATE JHARKHAND
November 18, 2019
SATISH KUMAR, SON OF JAGDISH PRASAD SWARANKAR Vs. STATE OF JHARKHAND
January 7, 2019
SATISH MIDHA AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
March 26, 2019
SATNAM SINGH Vs. STATE OF PUNJAB
September 25, 2019
SATTO MIRDHA Vs. STATE OF JHARKHAND
November 28, 2019
SATYA PRAKASH Vs. STATE OF JHARKHAND
July 10, 2019
SATYA PRAKASH SHARMA & ORS Vs. STATE OF JHARKHAND
January 10, 2019
SATYA PRAKASH SUDHANSHU Vs. THE STATE OF JHARKHAND AND ORS.
September 23, 2019
SATYADEO PRASAD Vs. STATE OF JHARKHAND
August 6, 2019
SATYADEO PRASAD AGARWAL @ SATYADEO PRASAD AGGRAWAL Vs. STATE OF JHARKHAND THROUGH VIGILANCE (ACB)
February 4, 2019
SATYAJEET SINHA Vs. STATE OF JHARKHAND
July 17, 2019
SATYANATH BERA @ CHITA PANDU Vs. STATE OF JHARKHAND
September 18, 2019
SATYENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
February 4, 2019
SAVITRI KUMARI Vs. THE STATE OF JHARDKHAND
June 21, 2019
SAWANA NAGESIA AND ORS. Vs. THE STATE OF JHARKHAND
September 17, 2019
SAWNA MUNDA Vs. LAGNU MUNDA
January 22, 2019
SECRETARY, AGRICULTURE PRODUCE MARKET COMMITTEE Vs. TUPLAL MAHATO
March 13, 2019
SEIKH MAZID Vs. STATE OF JHARKHAND
November 6, 2019
SERAL MANDI Vs. STATE OF JHARKHAND
January 8, 2019
SGPL TCPL BP(JV) (A JOINT VENTURE ENTITY) Vs. BHARAT COKING COAL LIMITED
January 21, 2019
SHABD SHARAN BURNWAL Vs. STATE OF JHARKHAND
September 13, 2019
SHAH BROTHERS Vs. UNION OF INDIA THROUGH THE SECRETARY
February 15, 2019
SHAH BROTHERS Vs. UNION OF INDIA
February 18, 2019
SHAH BROTHERS Vs. THE UNION OF INDIA THROUGH THE SECRETARY & OTHERS
January 15, 2019
SHAH HITECH AUTO ALCAST COMPANY (P) LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
December 2, 2019
SHAHANK KUMAR SINHA Vs. OFFICE OF HONBLE LOKAYUKTA
April 22, 2019
SHAHID KHAN Vs. STATE OF JHARKHAND
March 26, 2019
SHAHNAWAZ NAYYER @ SEHNAWAZ NAIYAR ANSARI Vs. STATE OF JHARKHAND
February 28, 2019
SHAIL PRAVA KUJUR Vs. STATE OF JHARKHAND
June 26, 2019
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
November 19, 2019
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
September 20, 2019
SHAKHIYA DEVI Vs. STATE OF JHARKHAND
July 31, 2019
SHAKILA BANO Vs. STATE OF JHARKHAND
February 13, 2019
SHAKILUZZAMAN KHAN Vs. STATE OF JHARKHAND
August 13, 2019
SHAKTIPAD GORAI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
May 9, 2019
SHAKUNTALA DEVI Vs. SURESH KUMAR PRASAD SAH
April 23, 2019
SHAKUR ANSARI @ SHAKUR MIAN & ORS Vs. STATE OF JHARKHAND & ANR
February 15, 2019
SHALIMAR IRON AND STEEL PRIVATE LIMITED Vs. STATE OF JHARKHAND
December 10, 2019
SHAMBHU PRADHAN Vs. STATE OF JHARKHAND
September 6, 2019
SHAMBHU SARDAR Vs. STATE OF JHARKHAND
August 8, 2019
SHANDAR ALIAS GUDDU Vs. STATE OF BIHAR (NOW JHARKHAND)
March 26, 2019
SHANKAR MURMU Vs. R.2A. MILONI SOREN
October 23, 2019
SHANKAR PRASAD MEHTA AND ORS. Vs. JAGDISH MAHTO AND ORS.
January 3, 2019
SHANKAR RAM JAISWARA Vs. SITA DEVI JAISWAR AND ORS.
March 26, 2019
SHANKAR SAO, Vs. STATE OF JHARKHAND
November 13, 2019
SHANTI CEMENT (P) LIMITED Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
January 7, 2019
SHANTI DEVI Vs. STATE OF JHARKHAND
December 13, 2019
SHANTI DEVI, WIFE OF UPENDAR BHUIYAN Vs. STATE OF JHARKHAND
February 19, 2019
SHANTI KUMARI Vs. BHARAT COOKING COAL LIMITED
September 20, 2019
SHARWAN KUMAR GUPTA Vs. STATE OF JHARKHAND
November 20, 2019
SHASHI BHUSAN PRASAD Vs. ANIL KUMAR SAHAY
November 8, 2019
SHASHI BHUSHAN Vs. STATE OF JHARKHAND
June 14, 2019
SHASHI BHUSHAN DUBEY Vs. STATE OF JHARKHAND
October 15, 2019
SHASHI BHUSHAN KUMAR Vs. STATE OF JHARKHAND
January 15, 2019
SHASHI BHUSHAN PRASAD SINGH Vs. UNION OF INDIA
August 28, 2019
SHASHI BHUSHAN SHARMA, SON OF LATE MAHESH SHARMA Vs. BHARAT COKING COAL LIMITED
February 11, 2019
SHASHI BHUSHAN SINGH Vs. STATE OF JHARKHAND
November 18, 2019
SHASHI KANT SINGH Vs. STATE OF JHARKHAND
June 17, 2019
SHASHI KUMAR Vs. STATE OF JHARKHAND
November 28, 2019
SHASHI SHEKHAR MAHTO AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
September 26, 2019
SHATRUDHAN MANDAL Vs. STATE OF JHARKHAND
October 22, 2019
SHAYAMAL KUMAR AIKAT Vs. JITENDRA KUMAR SINGH
May 10, 2019
SHEIKH AKBAR Vs. CHAIRMAN, COAL INDIA LTD
February 27, 2019
SHEKHAR KUMAR SAHU Vs. STATE OF JHARKHAND
May 10, 2019
SHEO CHANDRA CHOUDHARY, SON OF LATE KAMAL CHOUDHARY Vs. STATE OF JHARKHAND
February 5, 2019
SHEO NANDAN PRASAD SINGH Vs. STATE OF JHARKHAND
December 17, 2019
SHEOCHAND PRAJAPATI Vs. STATE OF JHARKHAND
July 11, 2019
SHILPI PRASAD Vs. TATA STEEL LIMITED
September 25, 2019
SHISHIR KUMAR GUPTA Vs. ASHOK PRASAD
June 26, 2019
SHITAL SOY Vs. STATE OF JHARKHAND
November 25, 2019
SHIV KUMAR PATWARI Vs. UNION OF INDIA
March 29, 2019
SHIV NARAYAN MANDAL Vs. STATE OF JHARKHAND
September 5, 2019
SHIV NATH SAO Vs. DASRATH RAM
September 23, 2019
SHIV SHANKAR CHOUDHARY @ SHEO SHANKER CHOUDHARY Vs. STATE OF JHARKHAND THROUGH C B I
April 2, 2019
SHIV SHANKAR KUMAR Vs. STATE OF JHARKHAND
May 10, 2019
SHIV SHANKAR SAHU Vs. STATE OF JHARKHAND
September 16, 2019
SHIV SHANKAR SINGH MUNDA Vs. STATE OF JHARKHAND
July 15, 2019
SHIVA TRADING COMPANY Vs. CANARA BANK
March 12, 2019
SHIVAJEE SHARMA Vs. STATE OF JHARKHAND
August 29, 2019
SHIVANI DEVI Vs. STATE OF JHARKHAND
August 2, 2019
SHIVLAL INFRATECH PVT LIMITED Vs. STATE OF JHARKHAND
November 18, 2019
SHRAVAN KUMAR GUPTA Vs. USHA DEVI
August 2, 2019
SHREE GOPAL GOVIND SPONGE PRIVATE LIMITED Vs. COAL INDIA LIMITED
September 11, 2019
SHREE KRISHNA MURARI CHOUDHARY Vs. STATE OF JHARKHAND
May 10, 2019
SHREE RAJ DURGA ISPAT INDUSTRIES PRIVATE LIMITED Vs. BANK OF BARODA
September 25, 2019
SHYAM DEO PRASAD SINGH Vs. STATE OF JHARKHAND
October 15, 2019
SHYAM DEO PRASAD SINGH Vs. STATE OF JHARKHAND
June 12, 2019
SHYAM KUMAR SINHA Vs. THE STATE OF JHARKHAND
February 21, 2019
SHYAM NARAYAN SINGH Vs. STATE OF JHARKHAND
August 28, 2019
SHYAM SUNDAR RAM Vs. STATE OF JHARKHAND
November 26, 2019
SHYAM SUNDAR SHAH Vs. STATE OF JHARKHAND
November 25, 2019
SHYAM SUNDER NATH ROY Vs. STATE OF JHARKHAND
September 13, 2019
SHYAM SUNDER SAW Vs. MANOJ YADAV
February 4, 2019
SHYAMA PADA MANDAL Vs. STATE OF JHARKHAND
December 19, 2019
SHYAMAL CHAKRAVARTY Vs. UNION OF INDIA THROUGH DIRECTORATE OF ENFORCEMENT
September 13, 2019
SHYAMAL CHAKRAVARTY Vs. UNION OF INDIA
September 13, 2019
SHYAMAPADA KUMBHKAR Vs. PARMESHWAR KUMBHKAR
August 22, 2019
SIBRAN CHIK Vs. STATE OF JHARKHAND
April 24, 2019
SIDDHI NATH RAJAN Vs. HEAVY ENGINEERING CORPORATION LTD
February 27, 2019
SIDDIQUE ANSARI Vs. STATE OF JHARKHAND
July 25, 2019
SIKANDAR ANSARI Vs. STATE OF JHARKHAND
September 13, 2019
SILICA BOTTLING & BLENDERS ENTERPRISES, RANCHI Vs. STATE OF JHARKHAND
December 16, 2019
SIMPLEX INFRASTRUCTURE LTD. Vs. STATE OF JHARKHAND
November 22, 2019
SIMPLEX INFRASTRUCTURES LIMITED Vs. STATE OF JHARKHAND
August 20, 2019
SINGHBHUM Vs. STATE OF BIHAR
January 18, 2019
SINGHBHUM HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. STATE OF JHARKHAND
September 18, 2019
SINGO MURMU Vs. STATE OF JHARKHAND
August 1, 2019
SIRJAL BASKEY Vs. STATE OF JHARKHAND
January 16, 2019
SITA DEBI KHIRWAL Vs. MANDANLAL AGARWAL
February 18, 2019
SITA GWALA Vs. THE STATE OF JHARKHAND AND ORS.
January 3, 2019
SITA RAM MAHTO Vs. STATE OF JHARKHAND
December 18, 2019
SITA RAM MANDAL Vs. STATE OF JHARKHAND
August 6, 2019
SK RAJAK @ REJAK SEIKH SON OF LATE SK KAMRUDDIN Vs. STATE OF JHARKHAND
May 15, 2019
SMALL SCALE BEE-HIVE HARD COKE PRODUCERS’ ASSOCIATION Vs. UNION OF INDIA
August 13, 2019
SMT. MEERA GUPTA Vs. THE STATE OF JHARKHAND
February 13, 2019
SNEHANSHU VATS Vs. STATE OF JHARKHAND
September 11, 2019
SOBHANTI DEVI Vs. STATE OF JHARKHAND
January 17, 2019
SOBRATI MIAN Vs. STATE OF BIHAR
March 12, 2019
SOBRATI MIYAN, SON OF LATE SAMSUDDIN MIYAN Vs. STATE OF JHARKHAND
February 20, 2019
SOHAN BASKI Vs. STATE OF JHARKHAND
January 3, 2019
SOHAN KUMAR MAHTO Vs. UNION OF INDIA
September 18, 2019
SOKHINA BIBI, WIFE OF JAMIRUL SHEIKH Vs. STATE OF JHARKHAND
January 24, 2019
SOLAR INDUSTRIES Vs. STATE OF JHARKHAND
May 2, 2019
SOMATH HALDAR Vs. STATE OF JHARKHAND
June 13, 2019
SOME BESRA Vs. STATE OF JHARKHAND
October 24, 2019
SOMEN KUMAR DAWN Vs. STATE OF JHARKHAND
September 11, 2019
SOMESHWAR YADAV Vs. SUNITA SOMESHWAR YADAV
April 12, 2019
SOMRAI HEMBRAM Vs. STATE OF JHARKHAND
February 20, 2019
SONA RAM MAHTO Vs. STATE OF JHARKHAND
January 3, 2019
SONI GUNJAN TIRKEY Vs. THE STATE OF JHARKHAND AND ORS.
April 11, 2019
SONI KUMARI Vs. SHAILENDRA PRASAD MEHTA & ANR.
September 18, 2019
SONU BEHERA Vs. STATE OF JHARKHAND
February 6, 2019
SONU KUMAR Vs. STATE OF JHARKHAND
February 13, 2019
SOPHIA PERWEEN Vs. STATE OF JHARKHAND
January 17, 2019
SOURAV JAISWAL Vs. STATE OF JHARKHAND
February 13, 2019
SRI NARAYAN MURTI Vs. TINPLATE COMPANY OF INDIA LTD.
May 18, 2019
SRI RAM ANGARIA Vs. STATE OF JHARKHAND
October 14, 2019
SRI RAM GOVIND BHAGAT Vs. NASIM AKHTAR
September 12, 2019
ST. MARYS CHURCH Vs. STATE OF JHARKHAND
September 27, 2019
STAN SWAMY Vs. STATE OF JHARKHAND
December 6, 2019
STATE BOARD OF TECHNICAL EDUCATION Vs. MARVERICK CONSULTANCY PVT LIMITED
September 16, 2019
STATE OF JHARKAND Vs. SHIV KUMAR SINGH.
February 25, 2019
STATE OF JHARKHAND Vs. SHAHI CONSTRUCTION
January 18, 2019
STATE OF JHARKHAND Vs. GOPAL PRASAD
October 15, 2019
STATE OF JHARKHAND Vs. MATHURA YADAV
March 29, 2019
STATE OF JHARKHAND Vs. RAMDULAR DEHRI
January 29, 2019
STATE OF JHARKHAND Vs. DEEPA THAPA
November 21, 2019
STATE OF JHARKHAND Vs. BAHABITI MARANDI
November 11, 2019
STATE OF JHARKHAND Vs. JODHI YADAV SON OF LAXMAN YADAV
December 18, 2019
STATE OF JHARKHAND Vs. ARUN KUMAR
December 18, 2019
STATE OF JHARKHAND Vs. RANJEET DAS
December 10, 2019
STATE OF JHARKHAND Vs. REKHA AGARWAL, WIFE OF LATE VINOD KUMAR AGARWA
December 11, 2019
STATE OF JHARKHAND Vs. UNION OF INDIA
November 21, 2019
STATE OF JHARKHAND Vs. VED PRAKASH BHAGA
November 14, 2019
STATE OF JHARKHAND Vs. NASIRUDDIN ANSARI
November 5, 2019
STATE OF JHARKHAND Vs. SHYAMKANT MISHRA
November 18, 2019
STATE OF JHARKHAND Vs. ATO SINGH
November 20, 2019
STATE OF JHARKHAND Vs. BALRAM RAI
November 5, 2019
STATE OF JHARKHAND Vs. KAMESHWAR PRASAD
September 18, 2019
STATE OF JHARKHAND Vs. MD SIKANDER ALI
September 18, 2019
STATE OF JHARKHAND Vs. HARI KUJUR
July 18, 2019
STATE OF JHARKHAND Vs. KUNAL PANDEY
January 8, 2019
STATE OF JHARKHAND Vs. NARYAN DAS
February 4, 2019
STATE OF JHARKHAND Vs. JHARKHAND MEDICAL AND PUBLIC HEALTH EMPLOYEES ASSOCIATION
July 3, 2019
STATE OF JHARKHAND Vs. DAISY KONGARI
July 3, 2019
STATE OF JHARKHAND Vs. CHANDAN KUMAR PANDIT
June 12, 2019
STATE OF JHARKHAND Vs. SURESH CHOUDHARY
September 18, 2019
STATE OF JHARKHAND Vs. RAMCHANDRA PASWAN
February 28, 2019
STATE OF JHARKHAND Vs. BIPIN BIHARI MISHRA
February 27, 2019
STATE OF JHARKHAND Vs. PRAMOD KUMAR
September 24, 2019
STATE OF JHARKHAND Vs. NAWAL KISHORE
November 14, 2019
STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF FOREST AND ENVIRONMENT, GOVERNMENT OF JHARKHAND, RANCHI Vs. PRAMILA DEVI, WIDOW OF LATE MEWA LAL JAISWAL
April 30, 2019
STATE OF JHARKHAND, Vs. KRISHNA KUMAR MAHTO
February 13, 2019
STATE OF JHARKHAND, Vs. KRISHNA MAHTO
September 4, 2019
STATE PROJECT DIRECTOR Vs. RAJ ENTERPRISES
July 26, 2019
STEEL AUTHORITY OF INDIA LIMITED Vs. ANIMA DEVI
June 25, 2019
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
February 26, 2019
SUBAL CHANDRA GORAIN Vs. STATE OF JHARKHAND THROUGH VIGILANCE
February 14, 2019
SUBASH KUMAR MODI SONS OF LATE GOPAL MODI Vs. STATE OF JHARKHAND
January 29, 2019
SUBHAM SRIVASTAVA @ SHUBHAM Vs. THE STATE OF JHARKHAND
April 15, 2019
SUBHASH PRASAD YADAV Vs. ELECTION COMMISSION OF INDIA
November 27, 2019
SUBRATA DAS Vs. STATE OF JHARKHAND
February 4, 2019
SUBRATA SEN Vs. UNION OF INDIA
February 11, 2019
SUDDIN Vs. STATE OF JHARKHAND
October 21, 2019
SUDHAN KUMAR DUTTA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
February 25, 2019
SUDHANSHU KUMAR Vs. STATE OF JHARKHAND
October 25, 2019
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
September 3, 2019
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
September 17, 2019
SUDHIR THAKUR Vs. STATE OF JHARKHAND
December 20, 2019
SUDIP KUMAR MUKHOPADHYAY @ S K MUKHOPADHYA Vs. STATE OF JHARKHAND
February 13, 2019
SUGAR HORO Vs. STATE OF JHARKHAND
November 18, 2019
SUJATA ROY Vs. STATE OF JHARKHAND
November 14, 2019
SUJEET MISHRA Vs. STATE OF JHARKHAND
August 5, 2019
SUKH SAGAR METALS (P) LIMITED Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
April 16, 2019
SUKHRA MUNDA Vs. STATE OF JHARKHAND
February 21, 2019
SUKHRAM PRASAD MANI Vs. STATE OF JHARKHAND
August 20, 2019
SUKRA KACHHAP Vs. STATE OF JHARKHAND
September 11, 2019
SUKRA KARMALI Vs. STATE OF JHARKHAND
February 27, 2019
SUKUL CHOUDHARY Vs. STATE OF BIHAR NOW JHARKHAND
March 11, 2019
SUKUMAR NATH JHA Vs. YOGADA SATSANG MAHAVIDYALAYA
February 22, 2019
SUKUR MANI DEVI & ORS Vs. UNION OF INDIA
March 7, 2019
SULABH INTERNATIONAL SOCIAL Vs. UNION OF INDIA
April 4, 2019
SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION Vs. UNION OF INDIA
April 4, 2019
SULEKHA MANDAL AND ORS. Vs. ANURAG TRIPATHI AND ORS.
August 16, 2019
SUMITRA DEVI Vs. MAHENDRA MISTRY AND ORS.
July 23, 2019
SUMITRA DEVI Vs. CHANDAN MUNDA
September 13, 2019
SUMITRA DEVI Vs. MOST SUMITRA DEVI
September 11, 2019
SUMIYA MAHATAIN Vs. STATE OF JHARKHAND
June 17, 2019
SUNIL BARI Vs. STATE OF JHARKHAND
October 16, 2019
SUNIL KUMAR Vs. STATE OF JHARKHAND
September 27, 2019
SUNIL KUMAR Vs. COMMITTEE OF ADMINISTRATORS
September 20, 2019
SUNIL KUMAR PASWAN, SON OF PARMESHWAR PASWAN Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF JHARKDHAND
May 9, 2019
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
October 11, 2019
SUPRITI MITTRA Vs. UTPALA MITRA
September 18, 2019
SURAJ NATH BAITHA Vs. STATE OF JHARKHAND
November 21, 2019
SURAJMUKHI YADAV Vs. STATE OF BIHAR (NOW JHARKHAND)
March 26, 2019
SURENDRA CHOUDHARY Vs. STATE OF JHARKHAND
November 19, 2019
SURENDRA DEOGAM Vs. STATE OF JHARKHAND
February 21, 2019
SURENDRA GHATWAR Vs. MANAGEMENT OF BOKARO STEEL PLANT, REPRESENTED THOUGH ITS CHAIRMAN-CUM
August 19, 2019
SURENDRA KUMAR PANDEY Vs. STATE OF JHARKHAND
April 4, 2019
SURENDRA KUMAR SHARMA ALIAS SURENDRA SHARMA Vs. KANHAI SHARMA
January 29, 2019
SURENDRA MAHTO Vs. STATE OF BIHAR
May 14, 2019
SURENDRA MISHRA SON OF SHRI KHIRU MISHRA Vs. STATE OF JHARKHAND
February 22, 2019
SURENDRA NATH SOREN Vs. STATE OF JHARKHAND
June 13, 2019
SURENDRA PRASAD Vs. STATE OF JHARKHAND
September 5, 2019
SURESH BAURI Vs. STATE OF JHARKHAND
December 4, 2019
SURESH KUMAR AGARWAL Vs. TATA IRON & STEEL CO LTD
April 23, 2019
SURESH KUMAR JAIN,SON OF LATE RATAN LAL JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
February 8, 2019
SURESH KUMAR SHARMA Vs. STATE OF JHARKHAND
January 29, 2019
SURESH KUMAR SINGH SON OF BALDEO PRASAD SINGH Vs. UNION OF INDIA THROUGH SECRETARY
January 15, 2019
SURESH MAHTO Vs. STATE OF BIHAR NOW JHARKHAND
March 12, 2019
SURESH MUNDA Vs. STATE OF BIHAR
April 23, 2019
SURESH PRASAD Vs. STATE OF JHARKHAND
September 13, 2019
SURESH PRASAD AGRAWAL Vs. AMITA AGRAWAL
April 1, 2019
SURESH PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
August 9, 2019
SURESH RAVIDAS Vs. STATE OF JHARKHAND
March 27, 2019
SURTHI DEVI Vs. CENTRAL COAL FIELD LIMITED
April 4, 2019
SURYA NANDAN SINHA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
July 25, 2019
SURYAMANGALAM-RN SINGH (JV) Vs. CENTRAL COALFIELDS LIMITED
January 30, 2019
SUSEN BHANDARI, S/O LATE DHIREN BHANDARI Vs. TUMPA BHANDARI @ LATA BHANDARI
January 28, 2019
SUSHIL HEMBROM Vs. STATE OF JHARKHAND
October 21, 2019
SUSHIL KUJUR Vs. STATE OF JHARKHAND
November 27, 2019
SUSHIL KUMAR PURTY Vs. STATE OF JHARKHAND
September 26, 2019
SUSHIL MURMU Vs. STATE OF JHARKHAND
January 29, 2019
SUSHIL ORAON Vs. STATE OF JHARKHAND
May 18, 2019
SUSHILA DEVI Vs. UMESH PRASAD GUPTA
December 20, 2019
SUSHILA DEVI Vs. DINESH PRASAD GUPTA
December 20, 2019
SUSHMA DEVI Vs. STATE OF JHARKHAND
July 22, 2019
SUYOGYA TOPNO Vs. STATE OF JHARKHAND
November 7, 2019
SWAMI SARAN SAO Vs. STATE OF JHARKHAND
November 20, 2019
SWAPAN BHATTACHARYA Vs. BANK OF INDIA
August 9, 2019
SWAPAN CHAKRABORTY, SON OF NIKHIL CHANDRA CHAKRABORTY Vs. STATE OF JHARKHAND
May 10, 2019
SWATANTRA PATHAK Vs. STATE OF JHARKHAND
June 28, 2019
T K BANDOPADHYAY Vs. UNION OF INDIA
December 9, 2019
TAHAL CONSULTING ENGINEERS LTD Vs. STATE OF JHARKHAND
March 14, 2019
TAHLU HAJAM, SON OF SAHDEO HAJAM Vs. STATE OF BIHAR
April 29, 2019
TANWIR AKHTAR Vs. STATE OF JHARKHAND
April 11, 2019
TAPAN KUMAR SAHA Vs. STATE OF JHARKHAND
May 17, 2019
TAPAN KUMAR SAHA Vs. STATE OF JHARKHAND
June 12, 2019
TAPAS PATTANAIK, SON OF BIJAYA NAND PATTANAIK Vs. UNION OF INDIA
January 31, 2019
TAPESHWAR RAY Vs. STATE OF JHARKHAND
October 11, 2019
TARAPORE & COMPANY Vs. STATE OF JHARKHAND
December 17, 2019
TARIQ HUSSAIN KHAN Vs. STATE OF JHARKHAND
February 18, 2019
TARKESHWAR MAHTO Vs. STATE OF JHARKHAND
October 18, 2019
TASLIM MIAN Vs. STATE OF JHARKHAND
June 19, 2019
TATA AIG GENERAL INSURANCE CO LTD Vs. SHAKUNTALA GANERIWAL
April 25, 2019
TATA ENGINEERING & LOCOMOTIVE COMPANY LTD Vs. STATE OF JHARKHAND
February 21, 2019
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. PRANAB KUMAR MUKHERJEE
September 4, 2019
TATA STEEL LIMITED Vs. STATE OF JHARKHAND,
December 4, 2019
TAUSIF AAHMAD Vs. STATE OF JHARKHAND
March 15, 2019
TEJA GOPE Vs. STATE OF BIHAR
May 16, 2019
TEJU SINGH Vs. BODHAN SINGH, SON OF LATE BANMALI SINGH
November 18, 2019
TENUGHAT VIDYUT NIGAM LIMITED Vs. STATE OF JHARKHAND
December 5, 2019
THAKUR DAS MAHATO Vs. STATE OF JHARKHAND
January 4, 2019
THE DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. KARIO ORAOIN AND ORS.
April 2, 2019
THE ORIENTAL INSURANCE COMPANY LTD. Vs. RENU MISHRA AND ORS.
May 15, 2019
THE STATE OF JHARKHAND Vs. KASHI NATH SINGH
March 29, 2019
THE STATE OF JHARKHAND AND ORS. Vs. SUMITRA DEVI
March 7, 2019
THEIR WORKMAN DEV PRASAD MITRA Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF TATA STEEL LIMITED
February 21, 2019
THEIR WORKMAN UNION REPRESENTED Vs. UNION OF INDIA
August 21, 2019
THEIR WORKMEN UNION REPRESENTED Vs. UNION OF INDIA
February 21, 2019
THONGO KUDADA Vs. STATE OF JHARKHAND
February 14, 2019
THULU KARAMKAR Vs. STATE OF JHARKHAND
September 13, 2019
THURKA ORAON Vs. STATE OF BIHAR
May 15, 2019
TINKAL KUMAR Vs. STATE OF JHARKHAND
July 26, 2019
TISCO MAZDOOR UNION Vs. TATA IRON AND STEEL COMPANY LIMITED
July 29, 2019
TITU SARDAR Vs. STATE OF JHARKHAND
August 7, 2019
TOGO SAMAD Vs. STATE OF JHARKHAND
February 27, 2019
TRIBHUBAN MURMU Vs. STATE OF JHARKHAND
February 20, 2019
TRIBHUVAN CARRIER PRIVATE LTD. Vs. BHARAT COKING COAL LIMITED
August 26, 2019
TRIBHUWAN NATH TIWARI S/O LATE VISHWANATH RAM TIWARI Vs. STATE OF JHARKHAND THROUGH C B I
February 15, 2019
TRILOKE NATH CHATTERJEE Vs. UMESH GUPTA
September 13, 2019
TRILOKI MAHTO Vs. STATE OF JHARKHAND
November 26, 2019
TRINATH SAI, Vs. STATE OF JHARKHAND
November 26, 2019
TRIPURARI SHARAN ALIAS T SHARAN Vs. MANAGEMENT OF M/S STEEL AUTHORITY OF INDIA LIMITED
March 12, 2019
TULSI SINGH Vs. STATE OF JHARKHAND
March 8, 2019
TURIA PAHAN Vs. STATE OF BIHAR (NOW JHARKHAND)
January 15, 2019
UDAY KUMAR SINGH Vs. STATE OF JHARKHAND
April 16, 2019
UDAYAN BHATTACHARYA Vs. UNION OF INDIA
December 11, 2019
UDAYAN BHATTACHARYA Vs. UNION OF INDIA
November 20, 2019
UDIT NARAYAN RAI Vs. STATE OF JHARKHAND
February 13, 2019
ULFAT MIAN AGE ABOUT 69 YEARS SON OF LATE BULAKI MIAN Vs. KUDARIA KHATOON FIRST WIDOW OF LATE PUDIN MIAN @ HASMUDDIN
April 2, 2019
UMA DEVI Vs. UNION OF INDIA
February 6, 2019
UMA SHANKAR UPADHYAYA Vs. STATE OF JHARKHAND
January 29, 2019
UMESH KARMALI Vs. STATE OF JHARKHAND
July 25, 2019
UMESH KUMAR BHAGAT Vs. STATE OF JHARKHAND
December 20, 2019
UMESH MEHTA, SON OF SITARAM MEHTA Vs. STATE OF JHARKHAND
February 14, 2019
UMESH MISHRA Vs. STATE OF JHARKHAND
September 18, 2019
UMLAN DUNGDUNG ALIAS UMBALAN DUNGDUNG Vs. STATE OF JHARKHAND
March 27, 2019
UNION OF INDIA Vs. SANGITA DEVI
October 25, 2019
UNION OF INDIA Vs. GAUTAM KAR
February 20, 2019
UNION OF INDIA Vs. DASHRATH DARVE SON OF RAKSHU DARVE
June 26, 2019
UNION OF INDIA Vs. ANUP KUMAR
April 15, 2019
UNION OF INDIA THROUGH THE CATERING INSPECTOR Vs. STATE OF JHARKHAND.
December 13, 2019
UNITED INDIA INSURANCE CO LTD Vs. RAMESHWARI DEVI
February 6, 2019
UNITED INDIA INSURANCE CO LTD (THROUGH DIVISIONAL MANAGER) Vs. RAKHA DEVI
March 14, 2019
UNITED INDIA INSURANCE CO LTD, BRANCH OFFICE AT RAJGANJ ROAD, KATRAS, DHANBAD THROUGH ITS SENIOR DIVISIONAL MANAGER, S N SINGH, S/O LATE RANJEET SINGH Vs. MUKTI DEVI
January 30, 2019
UNITED TELECOMS LIMITED Vs. STATE OF JHARKHAND
November 7, 2019
UNMILIKA DAS Vs. STATE OF JHARKHAND
June 21, 2019
UPENDRA CHOUDHARY Vs. STATE OF JHARKHAND
September 26, 2019
UPENDRA KUMAR Vs. STATE OF JHARKHAND AND ORS.
May 1, 2019
UPENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND ORS.
October 22, 2019
UPENDRA MANDAL Vs. STATE OF JHARKHAND
July 24, 2019
UPENDRA PRASAD SAW Vs. STATE OF JHARKHAND
May 9, 2019
UPENDRA SAW AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 22, 2019
URMILA DEVI Vs. SUPERINTENDENT OF POLICE,
September 13, 2019
URMILA DEVI AND ORS. Vs. SUPERINTENDENT OF POLICE, GUMLA AND ORS.
December 16, 2019
URMILA TRIVEDI Vs. STATE OF JHARKHAND
January 16, 2019
USHA KUMARI Vs. STATE OF JHARKHAND
May 8, 2019
USHA MARTIN LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
January 16, 2019
USHA RANI MAHATANI Vs. KAMLA MAHTANI
November 25, 2019
UTTAM KUJUR Vs. STATE OF JHARKHAND
December 20, 2019
UTTAM KUMAR Vs. STATE OF JHARKHAND
February 1, 2019
UTTAM KUMAR Vs. STATE OF JHARKHAND
January 30, 2019
UTTAM KUMAR DAS Vs. 16 ANNAS RAIYATS OF MAHESHPUR
February 7, 2019
V. SRINIVASULA REDDY Vs. JHARKHAND URBAN INFRASTRUCTURE DEVELOPMENT COMPANY LIMITED AND ORS.
January 28, 2019
V.R. CONSTRUCTION Vs. STATE OF JHARKHAND
December 5, 2019
V.R. MINERALS Vs. STATE OF JHARKHAND
May 17, 2019
VAIDYA INDUSTRIES Vs. STATE OF JHARKHAND
November 29, 2019
VED PRAKASH GUPTA Vs. STATE OF JHARKHAND
September 19, 2019
VEENA CHANDRA Vs. STATE OF JHARKHAND
November 14, 2019
VENKATESHWAR NATH PANDEY Vs. STATE OF JHARKHAND
August 19, 2019
VIDHYADHAR PATER Vs. STATE OF JHARKHAND
August 21, 2019
VIDYA BINOD PRASAD, SON OF LATE BADRI NARAYAN Vs. YASHODA DEVI, WIFE OF LATE CHANDRADEO PRASAD
April 29, 2019
VIDYA SAGAR Vs. STATE OF JHARKHAND
October 12, 2019
VIDYANAND MAHTO Vs. STATE OF JHARKHAND
October 17, 2019
VIHSAL KHARIA Vs. STATE OF JHARKHAND
March 8, 2019
VIJAY KARMALI Vs. CENTRAL COAL FIELDS LIMITED
February 28, 2019
VIJAY KUMAR GUPTA Vs. ABDUL MAJID
April 22, 2019
VIJAY KUMAR SHARMA, Vs. CENTRAL BUREAU OF INVESTIGATION
December 2, 2019
VIJAY YADAV Vs. THE STATE OF JHARKHAND AND ORS.
January 28, 2019
VIJAYA FLORENCE TIRU Vs. RAJENDRA TIRU
January 24, 2019
VIKASH KUMAR BANERJEE Vs. STATE OF JHARKHAND
February 7, 2019
VIKASH PURWAR Vs. STATE OF JHARKHAND
February 14, 2019
VINAY KUMAR S/O SARJU PRASAD Vs. PRABHAKAR GAUTAM SON OF PRAKASH CHANDRA GAUTAM
January 23, 2019
VINAY KUMAR SANTHALIA Vs. STATE OF JHARKHAND
December 4, 2019
VINAY KUMAR SINGH Vs. STATE OF JHARKHAND
July 1, 2019
VINAY PRAKASH MISHRA Vs. STATE OF JHARKHAND
January 11, 2019
VINCENT ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
March 7, 2019
VINOD KUMAR @ BINOD KUMAR Vs. STATE OF JHARKHAND
May 10, 2019
VIRENDRA PRATAP SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
December 18, 2019
VISHWA NATH PRASAD Vs. STATE OF JHARKHAND
September 17, 2019
VISHWAKARMA TIMBER Vs. STATE OF JHARKHAND
September 18, 2019
VISHWANATH SAH Vs. STATE OF JHARKHAND
February 7, 2019
VISTHAPIT KISAN SANGH Vs. STATE OF JHARKHAND
June 12, 2019
VIVEK JAIN, SON OF LATE MAMRAJ JAIN Vs. GYANENDRA KUMAR SINGH, SON OF SHYAM BIHARI SINGH
April 30, 2019
VIVEK KUMAR Vs. STATE OF JHARKHAND
September 13, 2019
VIVEK PRATAP SINGH Vs. STATE OF JHARKHAND
July 6, 2019
VIVEK PRATAP SINGH Vs. STATE OF JHARKHAND
January 30, 2019
VIVEKANAND DEY @ VIBEKANAND DEY Vs. MANISH KUMAR JAYASWAL S/O LATE PRAMOD KUMAR JAYASWAL
February 21, 2019
VTP GYAN JYOTI MEMORIAL COLLEGE Vs. STATE OF JHARKHAND
September 12, 2019
WASI ANSARI Vs. STATE OF JHARKHAND
June 17, 2019
WEST BOKARO COLLERY Vs. NANDKISHORE SAO AND ORS
March 13, 2019
WEST BOKARO COLLIERY Vs. KALIM ANSARI
August 16, 2019
WEST BOKARO COLLIERY TISCO Vs. HALIMA KHATOON AND OTHERS
March 6, 2019
WILLIAM BHENGRA (MUNDA) Vs. STATE OF JHARKHAND
June 25, 2019
WORKMAN MAHESHI SAW Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF MUDIDIH COLLIERY OF BHARAT COKING COAL LTD
February 21, 2019
XAVIER EKKA Vs. STATE OF JHARKHAND
November 27, 2019
YADAV SUNDI Vs. STATE OF JHARKHAND
October 24, 2019
YADUNANDAN PRASAD Vs. STATE OF JHARKHAND
March 1, 2019
YAMUNA DAS SARDA Vs. RITA LAL
October 25, 2019
YAMUNA GUPTA Vs. STATE OF JHARKHAND
November 25, 2019
YASH AGENCIES Vs. ALLAHABAD BANK
January 14, 2019
YASH RAJ SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
December 2, 2019
YOGENDRA LAYAK, Vs. STATE OF JHARKHAND
November 11, 2019
YOGENDRA PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
December 19, 2019
YOGENDRA SAW Vs. STATE OF JHARKHAND
March 8, 2019
YOGENDRA SAW @ YOGENDRA SAO Vs. STATE OF JHARKHAND
April 26, 2019
YOGENDRA SINGH Vs. JHARKHAND STATE HOUSING BOARD
September 17, 2019
YOGESH DAS Vs. STATE OF JHARKHAND
January 30, 2019
YOGESH KUMA Vs. STATE O JHARKHAND
January 7, 2019
YUDHISHTHIR THAKUR Vs. STATE OF JHARKHAND
June 11, 2019
ZAFIRUL HASAN KHAN Vs. STATE OF JHARKHAND
April 23, 2019
ZAFRUDDIN MIAN Vs. THE STATE OF JHARKHAND
August 19, 2019
ZEBA ZAKRI DAUGHTER OF ZAKIR HUSSAIN Vs. STATE OF JHARKHAND
February 13, 2019
ZONAL MANAGER AND DISCIPLINARY AUTHORITY, BANK OF INDIA Vs. ANJANA SAH
September 3, 2019