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Case Index
Title
Date
ABDUL Vs. STATE OF J AND K
March 24, 2019
ABDUL AHAD BHAT Vs. MST MEHTABA
November 29, 2019
ABDUL AHAD DAR Vs. STATE OF J & K
May 29, 2019
ABDUL AHAD LONE Vs. STATE
June 4, 2019
ABDUL AHMAD DAR Vs. STATE OF JK
November 19, 2019
ABDUL BARI Vs. STATE OF J & K
July 25, 2019
ABDUL HADI NADAF Vs. UT OF JK
November 26, 2019
ABDUL MAJEED BHAT Vs. UNION TERRITORY OF JAMMU AND KASHMIR
December 10, 2019
ABDUL MAJID Vs. GHULAM QADAR
February 1, 2019
ABDUL MAJID SHAH Vs. STATE OF J&K AND ANR
January 10, 2019
ABDUL MAJID TAK Vs. STATE OF JAMMU
December 2, 2019
ABDUL RAHID Vs. STATE OF J & K
July 17, 2019
ABDUL RASHID Vs. STATE OF J & K
December 16, 2019
ABDUL RASHID Vs. UNION TERRITORY OF J&K
November 18, 2019
ABDUL RASHID Vs. STATE OF JAMMU & KASHMIR
July 8, 2019
ABDUL RASHID BHAT Vs. STATE OF J & K
July 18, 2019
ABDUL RASHID BHAT Vs. STATE
April 30, 2019
ABDUL RASHID LONE Vs. STATE
May 10, 2019
ABDUL RASHID MIR Vs. STATE OF J&K
December 20, 2019
ABDUL RASHID PANDITH Vs. RINA OJEDA
December 20, 2019
ABDUL REHMAN KHANDAY Vs. STATE OF JAMMU & KASHMIR
October 14, 2019
ABDUL REHMAN MIR Vs. STATE OF JK
May 8, 2019
ABDUL ROOF Vs. STATE OF J & K
July 30, 2019
ABHIMANYU SHARMA Vs. UNION OF INDIA
December 12, 2019
ABHIMANYU SHARMA Vs. UNION OF INDIA
November 4, 2019
ADIL FAROOQ BHAT Vs. STATE OF J&K
December 27, 2019
ADVOCATE A.R. HANJURA Vs. STATE OF J&K
November 4, 2019
AFTAB AHMAD KHAN Vs. MOHAMMAD TARIQ RESHI
April 3, 2019
AHSAN AHMAD MIRZA Vs. ENFORCEMENT DIRECTORATE
October 15, 2019
AIJAZ AHMAD SHEIKH Vs. STATE OF J&K AND OTHERS
January 14, 2019
AIJAZ HASSAN BHAT Vs. STATE OF JK
December 30, 2019
AJAY KAUL Vs. STATE OF J&K
February 1, 2019
AJAY KUMAR Vs. STATE OF JAMMU & KASHMIR
June 7, 2019
AJAZ AHMED Vs. NELOFER ALI
July 24, 2019
AJAZ HUSSAIN RIZVI Vs. STATE OF JAMMU AND KASHMIR
December 16, 2019
AJIT SINGH Vs. STATE
August 27, 2019
AKASH RAZDAN Vs. STATE OF J & K
July 16, 2019
AKEEL AHMAD MIR Vs. STATE OF J & K
May 28, 2019
AKHTAR HUSSAIN Vs. STATE OF J & K
July 25, 2019
AKHTER HUSSAIN Vs. STATE OF J & K
July 30, 2019
AKHTER RASOOL LONE Vs. STATE OF J & K
May 10, 2019
AKRITI JASROTIA Vs. CHANDER SHEKHAR
October 1, 2019
ALLAH RAKHA Vs. STATE
August 27, 2019
ALTAF AHMAD MIR Vs. STATE OF J & K
May 28, 2019
ALTAF AHMAD RATHER Vs. STATE OF J & K
December 12, 2019
AMAN ULLAH SHAH Vs. STATE
April 26, 2019
AMANPREET KOUR Vs. STATE
June 7, 2019
AMARPREET SINGH Vs. MINALI KOUR
October 25, 2019
AMIR KHAN Vs. GUL AMIR KHAN
April 26, 2019
AMIR SHAFI BHAT Vs. STATE
July 22, 2019
AMIR SHEIKH Vs. STATEOF J&K
October 25, 2019
AMIT SAINI Vs. STATE OF J & K
July 24, 2019
AMJAD AHMAD WANI Vs. STATE OF J&K
December 4, 2019
AMJUM IMTIAZ Vs. STATE OF J & K
October 10, 2019
ANCHAL KATOCH Vs. CHAIRMAN, J&K SPECIAL TRIBUNAL
August 9, 2019
ANCHAL SINGH Vs. STATE
August 28, 2019
ANGREZ SINGH Vs. STATE & ORS
May 21, 2019
ANIL KUMAR THAKUR Vs. VICE CHANCELLOR CENTRAL UNIVERSITY OF JAMMU
December 4, 2019
ANITA KUMARI Vs. STATE OF J & K.
July 19, 2019
ANITA SHARMA Vs. STATE OF J&K
October 11, 2019
ANJANA KUMARI Vs. STATE OF J&K AND ORS
January 30, 2019
ANJU RATHORE Vs. STATE OF J&K
November 8, 2019
ANJUM HUSSAIN Vs. STATE
April 26, 2019
ANURADHA SHARMA Vs. UNION TERRITORY OF JAMMU AND KASHMIR
November 22, 2019
ARIF YOUNIS GANIE Vs. STATE OF JAMMU AND KASHMIR
November 21, 2019
ARIZOO BASHIR NAJAR Vs. STATE OF J&K AND ORS
January 10, 2019
ARJUN DEV Vs. STATE OF J & K
May 27, 2019
ARJUN KUMAR AND ANR Vs. STATE OF J&K AND OTHERS
January 11, 2019
ARSHAD GULL Vs. GH. MOHD
July 17, 2019
ARSHAD HUSSAIN Vs. PRINCIPAL SECRETARY TO GOVT., HOME DEPARTMENT
December 11, 2019
ARSHID AHMAD DASS Vs. STATE OF J & K
July 29, 2019
ARTI BHAGAT Vs. DEEPAK KUMAR
April 3, 2019
ARUN AND ANR Vs. STATE OF J&K AND OTHERS
January 29, 2019
ARVIND KUMAR BHAGAT Vs. STATE OF JAMMU & KASHMIR
May 20, 2019
ARVINDER SINGH AMN Vs. STATE OF J&K
October 22, 2019
ARVINDER SINGH AMN Vs. STATE OF JAMMU & KASHMIR
October 22, 2019
ASHAQ HUSSAIN MALIK Vs. STATE OF J&K
April 19, 2019
ASHIQ ALI Vs. UNION TERRITORY OF J&K
December 18, 2019
ASHIQ HUSSAIN MARAZI Vs. STATE OF J&K
April 17, 2019
ASHISH SHARMA Vs. STATE OF J & K
November 27, 2019
ASHOK KUMAR Vs. STATE
November 14, 2019
ASHOK KUMAR RAINA Vs. STATE OF J&K
November 25, 2019
ASHOK SINGH Vs. VEENA GUPTA
February 1, 2019
ASHRAF GANIE Vs. STATE OF J&K
December 9, 2019
ASHRAF KHAN AND ANR Vs. STATE OF J&K AND OTHERS
January 30, 2019
ASIF AHMAD BHAT Vs. STATE
December 30, 2019
ASIF KHURSHEED Vs. GOVERNMENT OF JK
December 2, 2019
ASSADULLAH SHEIKH Vs. STATE OF J&K AND ANR
January 10, 2019
ATUL VERMA Vs. STATE OF J&K
May 22, 2019
AVTAR SINGH Vs. STATE OF J&K
September 19, 2019
AYAZ MEHMOOD Vs. STATE OF J&K
March 20, 2019
B G MANDANAIK Vs. CBI JAMMU
July 19, 2019
BABA PEER STONE CRUSHER Vs. UNION OF INDIA
October 16, 2019
BABU RAM Vs. STATE OF J&K
November 6, 2019
BADRI NATH PEER AND OTHERS Vs. SIMI PEER
February 1, 2019
BAHAR DIN Vs. UNION TERRITORY OF J&K
December 18, 2019
BAJAJ ALLIANZ GEN INSURANCE CO LTD Vs. LAL DEI AND OTHERS
May 17, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. VIJAY KUMAR AND OTHERS
June 7, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANJEEV KUMAR
May 27, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. DARSHAN KOUR
November 7, 2019
BAL KRISHAN BHAT Vs. STATE OF J&K AND OTHERS
May 23, 2019
BALBIR SINGH AND ORS. Vs. STATE OF J&K AND ORS.
August 9, 2019
BALDEV SINGH Vs. RANDEEP SINGH
May 1, 2019
BALKAR SINGH Vs. UOI
May 27, 2019
BALKAR SINGH Vs. STATE OF J&K
September 26, 2019
BALRAJ SINGH Vs. UNION OF INDIA AND OTHERS
May 21, 2019
BALWANT SINGH Vs. J.K. SPECIAL TRIBUNAL
December 26, 2019
BANK OF BARODA Vs. JAMMU & KASHMIR STATE INDUSTRIAL CORPORATION
April 16, 2019
BANSI LAL Vs. JAMMU AND KASHMIR STATE ROAD TRANSPORT CORPORATION
November 15, 2019
BARKAT ASLAM DAR Vs. UNION TERRITORY OF J&K
December 28, 2019
BASHARAT AHMAD BAZAZ Vs. STATE OF J & K
May 30, 2019
BASHARAT MAJEED NAJAR Vs. STATE OF J & K
May 10, 2019
BASHIR Vs. STATE OF J&K
March 28, 2019
BASHIR AHMAD MIR Vs. U.T. OF J&K
November 14, 2019
BASHIR AHMAD SHAH Vs. STATE OF J & K
July 25, 2019
BASHIR AHMAD WAGAY Vs. STATE
August 1, 2019
BASHIR AHMED MALIK Vs. NATIONAL INSURANCE CO LTD
April 5, 2019
BELI RAM SHARMA AND SONS. Vs. GENERAL MANAGER, NORTHERN RAILWAYS.
July 22, 2019
BHAGWAN SAHAY Vs. STATE GOVT
December 12, 2019
BHARAT KOUL Vs. UT OF J&K
December 27, 2019
BHUSHAN LAL Vs. STATE OF J & K
October 21, 2019
BILAL AHMAD BHAT Vs. STATE OF J & K
July 30, 2019
BILAL AHMAD KALOO Vs. STATE OF J&K AND ANR.
January 14, 2019
BILAL AHMAD LONE Vs. STATE OF J & K
July 25, 2019
BILAL AHMAD MIR Vs. STATE OF J&K
December 31, 2019
BILAL AHMAD SHAH Vs. STATE OF JAMMU & KASHMIR
September 23, 2019
BINA DEVI Vs. NATIONAL HYDROELECTRIC PROJECT AND OTHERS
May 21, 2019
BIRKASH DEVI Vs. STATE TH. HOME DEPTT.
May 28, 2019
BISHAMBER DASS GUPTA Vs. STATE OF JAMMU & KASHMIR
September 27, 2019
BRAJESH KUMAR Vs. STATE THROUGH EDUCATION DEPTT.
July 23, 2019
CENTRE FOR PEACE AND PROTECTION OF HUMAN RIGHTS Vs. STATE OF JK
November 20, 2019
CHAMAIL SINGH Vs. KULDIP SINGH
February 28, 2019
CHAMAN LAL Vs. STATE OF J & K
June 19, 2019
CHAMAN LAL AND OTHERS Vs. RAKESH NANDA AND OTHERS
June 4, 2019
CHANDER PRABHA Vs. NASREEN BANOO, CHILD DEVELOPMENT PROJECT OFFICER, BHADERWAH, DODA
November 18, 2019
CHANDER REKHA Vs. NEELA GANGADHARAN, SECRETARY, DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT
December 9, 2019
CHIEF ENGINEER Vs. UNION TERRITORY OF J&K
December 2, 2019
CHUNI LAL Vs. STATE OF J & K
August 17, 2019
COURT OF ITS OWN MOTION Vs. STATE OF J&K & ORS
January 30, 2019
COURT ON ITS OWN MOTION Vs. STATE
December 4, 2019
D B SINGH Vs. STATE OF J&K & ANR
February 1, 2019
DABUR INDIA LIMITED Vs. UNION OF INDIA
September 12, 2019
DALJEET SINGH Vs. UNION TERRITORY OF J&K TH. SECY. FOOD CIVIL SUPPLIES DEPTT.
December 13, 2019
DAVINDER SINGH JASROTIA Vs. STATE OF J&K
December 6, 2019
DEEP KUMAR Vs. ANOOP AGGARWAL
July 29, 2019
DEVA NAND Vs. U.T. OF J&K
December 20, 2019
DEVENDRA SINGH Vs. UNION OF INDIA
March 26, 2019
DEVI SINGH Vs. STATE OF J & K
October 22, 2019
DEWAN CHAND SHARMA Vs. PARAMJEET SINGH
May 17, 2019
DHEERAJ KUMAR Vs. STATE OF J&K
October 5, 2019
DHIRAJ KUMAR SINGH Vs. UNION OF INDIA
June 4, 2019
DINA NATH AND ANOTHER Vs. PURAN CHAND
May 28, 2019
DIRECTOR, RURAL DEVELOPMENT DEPARTMENT Vs. GH HASSAN KHAN & ORS
May 21, 2019
DIVISIONAL MANAGER, HP SFDC Vs. SAKINA BEGUM AND ANOTHER
May 28, 2019
DOGRA NATH SHARMA Vs. SINDASU PANDEY
December 19, 2019
DR. DAVINDER SINGH JASROTIA Vs. STATE OF J&K
November 15, 2019
DR. HAMEED GANAI Vs. STATE OF J & K
July 22, 2019
DR. VANDANA & DR. ANURADHA Vs. STATE OF J & K
August 17, 2019
DWARKA NATH Vs. STATE OF J & K
October 11, 2019
EXECUTIVE ENGINEER Vs. RAMEES AHMAD CHOPAN
September 17, 2019
FAISAL AMIN MIR Vs. STATE OF JAMMU & KASHMIR
September 20, 2019
FAQUIR CHAND Vs. STATE OF J & K
August 5, 2019
FARAH YOUSUF Vs. STATE OF JAMMU AND KASHMIR
December 10, 2019
FARHAT AHMAD LONE Vs. STATE OF J & K
July 17, 2019
FARMEED BEGUM Vs. UOI AND ORS
July 22, 2019
FAROOQ AHMAD BAKSHI Vs. UNION TERRITORY OF JAMMU AND KASHMIR
December 18, 2019
FAROOQ AHMED Vs. STATE
May 22, 2019
FAROOQ AHMED Vs. STATE OF J&K
February 1, 2019
FAROOQ AHMED SHEIKH Vs. RAKESH KUMAR GUPTA
September 25, 2019
FAROOQA AKHTER Vs. UNION TERRITORY OF JAMMU AND KASHMIR
December 11, 2019
FATIMA Vs. STATE OF J & K
July 16, 2019
FAYAZ AHMAD AHANGAR Vs. STATE OF J&K AND ANR
January 18, 2019
FAYAZ AHMAD BHAT Vs. UNION OF INDIA
September 11, 2019
FAYAZ AHMAD KUMAR Vs. STATE OF J & K
July 22, 2019
FAYAZ AHMAD PAUL Vs. FAYAZ AHMAD PAUL
December 6, 2019
FAYAZ AHMAD PAUL Vs. STATE OF J&K
December 6, 2019
FAYAZ AHMED SHEIKH Vs. STATE OF J&K
July 1, 2019
FIDA HUSSAIN BHAT Vs. STATE OF J&K
December 31, 2019
FIRDOUS AHMAD BHAT Vs. U.O.I.
July 25, 2019
FIRDOUS AHMAD MIR Vs. UNION TERRITORY OF JAMMU AND KASHMIR
November 26, 2019
GAUTAM SINGH Vs. STATE OF J&K AND ANR
May 3, 2019
GH NABI GANIE. Vs. STATE OF JK
November 25, 2019
GH. MOHAMMAD SHEIKH Vs. STATE OF J & K
November 18, 2019
GHULAM ABASS Vs. UNION TERRITORY OF J&K
December 7, 2019
GHULAM AHMAD DAR Vs. STATE OF J&K
March 1, 2019
GHULAM AHMAD DAR Vs. STATE OF JAMMU & KASHMIR
September 6, 2019
GHULAM HASSAN RATHER Vs. UNION TERRITORY OF JK
December 2, 2019
GHULAM HUSSAIN Vs. UNION OF INDIA
April 3, 2019
GHULAM MOHAMMAD BHAT Vs. UNION TERRITORY OF JK
December 6, 2019
GHULAM MOHAMMAD LONE Vs. PAWAN KUMAR KOTWAL
September 17, 2019
GHULAM MOHAMMAD MALIK Vs. STATE OF JAMMU & KASHMIR
October 14, 2019
GHULAM MOHI-U Vs. STATE OF J & K
June 4, 2019
GHULAM MOHI-UD-DIN KHAN Vs. STATE OF JAMMU AND KASHMIR
December 7, 2019
GHULAM MOHI-UD-DIN PEER Vs. STATE OF J&K
March 1, 2019
GHULAM MOHUDIN LONE Vs. STATE OF J&K
May 6, 2019
GHULAM NABI Vs. BIMLA DEVI AND ANOTHER
May 28, 2019
GHULAM NABI BHAT Vs. STATE OF J&K
December 13, 2019
GHULAM NABI RESHI Vs. STATE OF J & K
May 28, 2019
GHULAM QADIR Vs. STATE
October 1, 2019
GHULAM QADIR RATHER Vs. STATE OF JAMMU AND KASHMIR
December 11, 2019
GHULAM RASOOL Vs. SHARIEF
November 5, 2019
GHULAM RASOOL BHAT Vs. UNION TERRITORY OF JK
December 17, 2019
GIRDARI LAL Vs. STATE OF J & K
May 10, 2019
GIRDHARI LAL Vs. STATE OF J & K
July 24, 2019
GOWHAR HASSAN PARRAY Vs. STATE OF J & K
May 28, 2019
GUGLI KUMARI Vs. STATE OF J&K
December 20, 2019
GULL MOHAMMAD ASHRAF JALALI Vs. STATE OF JK
November 19, 2019
GULZAR AHMAD MAKLOO Vs. UT OF J&K
December 11, 2019
GULZAR AHMAD TANTRAY Vs. STATE OF JK
May 13, 2019
GULZAR KHALIQ Vs. TABASUM RAFIQI
July 24, 2019
GURDEEP SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
May 24, 2019
GURDEV SINGH Vs. STATE OF J&K
August 20, 2019
HADIYA CHISTI Vs. UNION OF INDIA
December 4, 2019
HAFIZ UR RAHMAN Vs. UNION TERRITORY OF JK
November 29, 2019
HAKIM MUZAMIL Vs. STATE OF J&K
July 1, 2019
HALIMA AKTHER Vs. STATE OF J&K
May 28, 2019
HARBANS LAL Vs. UT OF J&K
November 18, 2019
HARCHARAN SINGH Vs. STATE OF J&K
December 31, 2019
HARIHAR NATH GANDOTRA Vs. STATE OF JAMMU & KASHMIR
October 30, 2019
HARISH CHANDER Vs. STATE OF J&K
May 28, 2019
HARJINDER SINGH Vs. SAT PAUL
July 23, 2019
HARPREET KOUR Vs. STATE OF J & K
June 25, 2019
HASEENA AKHTAR Vs. STATE OF JAMMU & KASHMIR
September 18, 2019
HIGH COURT OF J&K Vs. NAVEEN KUMAR & ANR
May 9, 2019
HILAL AHMAD LAWAY Vs. STATE OF J & K AND ORS
June 7, 2019
HK AUTO WORLD PRIVATE LIMITED Vs. UNION OF INDIA
December 18, 2019
IDREES AHMAD BHAT Vs. UNION TERRITORY OF J&K
December 11, 2019
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SHAH JAHAN
May 27, 2019
IMTIYAZ AHMAD MALLA. Vs. STATE OF J & K
August 9, 2019
IMTIYAZ AHMAD PAHLOO Vs. STATE OF J&K
December 9, 2019
IMTIYAZ ALI KHAN Vs. STATE OF JK
March 12, 2019
INAYAT MANZOOR NAJAR Vs. STATE OF J&K AND ANR.
January 14, 2019
INDER SINGH Vs. STATE OF J & K
July 19, 2019
INDERJEET SINGH Vs. STATE OF J & K
November 18, 2019
INDRA KUMAR RAI Vs. UNION OF INDIA
September 26, 2019
INHABITANTS OF VILLAGE JAMASIAN Vs. STATE
May 24, 2019
INHABITANTS OF VILLAGE JAMASLAN. Vs. STATE TH. PWD
June 7, 2019
INHABITANTS OF VILLAGE PANCHARI & KAINTH GALI Vs. STATE OF J & K
August 21, 2019
INITIATING SUO MOTO ACTION Vs. SECRETARY HEALTH
December 6, 2019
INSTITUTE OF ASIAN MEDICAL SCIENCES Vs. STATE OF JAMMU & KASHMIR
September 27, 2019
IQBAL BANO Vs. STATE OF J&K
August 30, 2019
IQRA NAZIR Vs. STATE OF JK
May 22, 2019
IRA LEO A/W CONNECTED MATTER Vs. STATE OF J&K
August 19, 2019
IRFAN AHMAD BHAT Vs. SKUAST
December 7, 2019
IRFAN AHMAD LONE Vs. STATE OF J&K AND ANOTHER
January 18, 2019
IRFAN AHMAD WANI Vs. STATE OF J&K AND ORS.
January 14, 2019
IRSHAD AHMAD BHAT Vs. STATE OF J & K
August 28, 2019
IRSHAD AHMAD DAR Vs. STATE OF J & K
December 27, 2019
IRSHAD AHMAD MIR Vs. STATE OF JAMMU & KASHMIR
November 5, 2019
IRSHAD AHMAD RESHI Vs. STATE OF J & K
May 13, 2019
IRSHAD AHMAD WAGAY Vs. STATE OF J&K
March 1, 2019
IRSHAD AHMED BUTT Vs. STATE OF J&K
March 5, 2019
ISHFAQ AHMAD DAR Vs. STATE OF JAMMU AND KASHMIR
December 31, 2019
ISHRAT HAMID Vs. UNION TERRITORY OF J&K
December 23, 2019
ISHTIYAQ AHMAD GANIE Vs. STATE OF J & K
December 31, 2019
J K P S C Vs. GOURAV GUPTA
July 23, 2019
J&K BOARD OF PROFESSIONAL ENTRANCE Vs. VASUNDHARA SHARMA
October 4, 2019
J. P. WORLD SCHOOL Vs. STATE OF J&K
March 18, 2019
JAGDISH RAJ SHASTRI Vs. UNION TERRITORY OF J&K
December 12, 2019
JAGDISH SINGH AND ANR Vs. STATE & ANR
May 3, 2019
JAHAN ARA Vs. STATE OF J & K
July 30, 2019
JAIN PALACE THROUGH RAKESH JAIN Vs. SANDEEP SINGH
July 23, 2019
JAMAL UD DIN Vs. STATE
December 20, 2019
JAMEEL AHMAD MIR Vs. STATE OF JAMMU & KASHMIR
October 24, 2019
JAMKASH VEHICLEADES PRIVATE LIMITED Vs. SANSAR CHAND
September 23, 2019
JAMMU AND KASHMIR BOARD OF PROFESSIONAL ENTRANCE EXAMINATIONS Vs. VASUNDHARA SHARMA
September 5, 2019
JAMMU INSTITUTE OF AYURVEDA & RESEARCH Vs. STATE OF J&K
September 23, 2019
JAMMU MUNICIPAL CORP Vs. RAKHIL GILL
December 13, 2019
JANAK RAJ Vs. UNION OF INDIA AND ORS
January 30, 2019
JAVED AHMAD Vs. STATE OF J&K
November 5, 2019
JAVED AHMAD CHACHOO Vs. STATE OF J AND K
June 7, 2019
JAVID AHMAD MIR Vs. STATE OF J & K
June 3, 2019
JEHLUM ENTERPRISES TH. VIJAY DHAWAN Vs. STATE OF J&K
December 31, 2019
JIA LAL Vs. CHAIRMAN
April 30, 2019
JOGINDER GUPTA Vs. MANGU RAM GUPTA
July 25, 2019
JOGINDER LAL Vs. STATE
August 23, 2019
JOHNSON V.G Vs. UNION OF INDIA
November 6, 2019
JYOTI SHARMA Vs. STATE
July 23, 2019
K. AUDIO VISUAL CENTRE Vs. UNION OF INDIA
May 17, 2019
KAISAR SIDIQ BANDAY Vs. STATE OF J & K
July 26, 2019
KAJAL CHIB AND OTHERS Vs. KULDEEP SINGH AND OTHERS
May 10, 2019
KAJU KUMAR Vs. STATE OF J & K
July 1, 2019
KALI DASS Vs. STATE OF J&K AND OTHERS
February 1, 2019
KAMAL KISHORE Vs. RAJNI BALA
September 20, 2019
KANWARJIT SINGH BEDI Vs. STATE OF JAMMU & KASHMIR
September 5, 2019
KARAN DASS ALIAS BILLU Vs. STATE OF J&K
February 1, 2019
KASHMIR TRADERS Vs. STATE OF J & K
May 10, 2019
KESH MOHD Vs. UNION TERRITORY OF J&K
December 24, 2019
KEWAL KUMAR Vs. STATE OF J & K
August 2, 2019
KHALID NAZIR WAGAY Vs. STATE OF J&K AND ANR.
January 14, 2019
KHEM RAJ Vs. U.T. OF J&K
December 27, 2019
KHURSHID AHMAD LONE Vs. STATE OF JAMMU & KASHMIR
September 17, 2019
KHURSHID AHMAD NAQEEB Vs. STATE OF JAMMU & KASHMIR
November 1, 2019
KHUSBOO JAN Vs. UNION TERRITORY OF JK
December 24, 2019
KISHO RAM Vs. STATE OF J & K
October 23, 2019
KISHORI LAL GAIND Vs. VAIBHAV MEHRA
September 18, 2019
KOKOUS JAHINGIR Vs. STATE OF J&K
November 15, 2019
KOSHALYA DEVI Vs. STATE OF J&K
September 20, 2019
KOUNSAR JABEEN Vs. STATE OF J&K
March 1, 2019
KRISHAN KUMAR Vs. STATE
August 27, 2019
KRISHAN LAL Vs. STATE OF J & K
November 20, 2019
KRISHNA DEVI Vs. LAKHAN LAL DALUKA
September 20, 2019
KRISHNI DEVI Vs. STATE OF J & K
December 31, 2019
KULDEEP KUMAR Vs. STATE OF J & K
November 6, 2019
KULDEEP RAJ Vs. STATE
August 27, 2019
KULDEEP SINGH Vs. STATE OF J & K
August 9, 2019
KULDIP RAJ Vs. PAWAN KUMAR
February 28, 2019
KULVINDER KOUR Vs. DALJEET SINGH AND ORS
February 1, 2019
LABORATE PHARMACEUTICAL INDIA LTD Vs. STATE OF J&K AND OTHERS
February 1, 2019
LAEEQ AHMAD DAR Vs. STATE OF JAMMU & KASHMIR
November 1, 2019
LAJO DEVI Vs. UNION OF INDIA AND OTHERS
January 28, 2019
LAND HOLDERS OF VILLAGE SAFANAGRI Vs. STATE OF J & K
May 10, 2019
LIYAKAT HUSSAIN BANIYA Vs. STATE OF J & K
May 17, 2019
LT. COL. MANOHAR NAGARAJ Vs. UT OF J&K
December 2, 2019
M G SASIDHARAN NAIR Vs. UNION OF INDIA AND OTHERS
May 28, 2019
M.A.SHAH Vs. UNION OF INDIA
December 10, 2019
MADAN LAL Vs. PRITAM CHAND
July 31, 2019
MADAN LAL Vs. STATE
August 27, 2019
MADHUBALA TANDON Vs. STATE OF JAMMU & KASHMIR
July 11, 2019
MAHAMAYA ENGG. AND CONSTRUCTIONS Vs. STATE OF J & K
July 31, 2019
MAHESSHWAR SHARMA Vs. STATE OF J & K
June 19, 2019
MAJOR BOBADE AVINASH NARAYANRAO Vs. UNION OF INDIA
November 18, 2019
MANAV KOHLI Vs. RANJANA AND OTHERS
May 17, 2019
MANEESH PHARMACEUTICALS PVT LTD & OTHERS Vs. PHAROSE REMEDIES LTD AND ANOTHER
May 24, 2019
MANISHA SHARMA Vs. STATE OF J&K
June 6, 2019
MANIZA KHATOON AND ANR Vs. STATE OF J&K AND ANR
May 30, 2019
MANJEET KUMAR Vs. UNIVERSITY OF JAMMU
December 31, 2019
MANJIT SINGH Vs. STATE OF J&K
April 10, 2019
MANMEET KOUR Vs. HARNEET KOUR & ORS
February 1, 2019
MANMOHAN KHAJURIA AND ORS Vs. SHEIKH MUZAFFAR AHMAD AND ORS
January 28, 2019
MANOHAR LAL Vs. STATE OF J&K AND ORS
January 11, 2019
MANU ARORA Vs. SHABNAM RIVES AND ORS
May 28, 2019
MANZOOR AHMAD DAR Vs. STATE OF JAMMU AND KASHMIR
November 21, 2019
MANZOOR AHMAD GUNNA Vs. STATE
December 7, 2019
MANZOOR AHMAD ITOO Vs. STATE OF J & K
July 24, 2019
MANZOOR AHMAD KHAWAJA Vs. STATE
July 1, 2019
MANZOOR AHMAD SHEIKH Vs. STATE OF JK
November 8, 2019
MAQSOOD AHMAD KHAN Vs. STATE OF J & K
July 24, 2019
MARIA NAZIR Vs. STATE OF JAMMU & KASHMIR
October 30, 2019
MASARAT JEHAN Vs. STATE OF J & K
July 25, 2019
MASOOD AHMAD BHAT Vs. STATE OF JAMMU & KASHMIR
September 25, 2019
ME AND MOM Vs. UNION TERRITORY OF JK
November 19, 2019
MEENU Vs. SUSHEEL KUMAR
July 19, 2019
MEENU GUP Vs. STATE OF JAMMU AND KASHMIR
December 23, 2019
MEENU GUPTA Vs. STATE OF J&K
December 23, 2019
MEERA KHAN Vs. STATE OF J&K AND ANR
January 11, 2019
MEHDI ALI Vs. STATE
April 2, 2019
MOHAMAD RAFIQ NAJAR Vs. STATE OF J&K
May 23, 2019
MOHAMMAD AHSAN MIR Vs. STATE OF J & K
August 1, 2019
MOHAMMAD AMIN AHANGER Vs. STATE OF J & K
July 30, 2019
MOHAMMAD AMIN BHAT Vs. VEENA PANDITAH
December 6, 2019
MOHAMMAD AMIN KHAN Vs. UNION OF INDIA
November 19, 2019
MOHAMMAD AMIN WANI Vs. STATE OF J&K
March 1, 2019
MOHAMMAD ASHRAF KHAN Vs. K. RAJINDER
July 24, 2019
MOHAMMAD ASHRAF PARRAY Vs. STATE OF J&K
July 24, 2019
MOHAMMAD HANIEF SHEIKH Vs. STATE OF J&K AND ANR
January 10, 2019
MOHAMMAD HUSSAIN Vs. COMMISSIONER SECRETARY TO GOVERNMENT
August 16, 2019
MOHAMMAD IQBAL Vs. STATE OF J & K
May 21, 2019
MOHAMMAD IQBAL LONE Vs. STATE OF JK
September 24, 2019
MOHAMMAD LATIEF DAR Vs. STATE OF J&K
March 1, 2019
MOHAMMAD MAQBOOL SHAH Vs. STATE OF JAMMU & KASHMIR
November 1, 2019
MOHAMMAD MAQBOOL SHEIKH Vs. SALAM TELI
July 12, 2019
MOHAMMAD NADEEM MALIK Vs. STATE OF J&K AND ORS.
January 14, 2019
MOHAMMAD RAFIQ BHAT Vs. STATE OF JAMMU AND KASHMIR
December 11, 2019
MOHAMMAD RAFIQ WANI Vs. STATE OF J & K
November 13, 2019
MOHAMMAD RAFIQ ZARGAR Vs. STATE OF J & K
August 23, 2019
MOHAMMAD SHAFI LONE Vs. STATE OF JAMMU & KASHMIR
July 12, 2019
MOHAMMAD SHAFI SHAH Vs. KHURSHID AHMAD SHAH
September 24, 2019
MOHAMMAD SHAFI SHAIKH Vs. STATE OF J & K
June 3, 2019
MOHAMMAD SHAREF HAJAM Vs. STATE
June 7, 2019
MOHAMMAD TAHIR KHAN Vs. STATE OF J & K
July 30, 2019
MOHAMMAD YOUSUF KHOJA Vs. STATE OF J & K
May 28, 2019
MOHAN LAL Vs. UNION TERRITORY OF J&K
December 31, 2019
MOHAN LAL RAINA Vs. INDU RAINA AND ANR
June 7, 2019
MOHD TARIQ Vs. STATE OF J & K
May 13, 2019
MOHD YOUNIS DAR Vs. STATE OF J&K
December 30, 2019
MOHD. ASGAR Vs. STATE OF J & K
October 23, 2019
MOHD. IQBAL WANT Vs. STATE
September 4, 2019
MOHD. RASHID Vs. UNION OF INDIA TH. D.G.P. CRPF
November 28, 2019
MOHD. RASHID Vs. STATE
August 8, 2019
MOHD. RAZAK Vs. STATE OF J & K TH. COMM./SECY. HOME DEPTT.
August 9, 2019
MOHD. YOUNIS Vs. STATE OF J & K
July 29, 2019
MOHD. ZAHOOR Vs. STATE OF JAMMU & KASHMIR
July 10, 2019
MOHD.IQBAL Vs. STATE TH.HOME
May 13, 2019
MOHINI DEVI Vs. KANIYA LAL PANDIT
October 1, 2019
MUBASHIR HUSSAIN RATHER Vs. STATE OF J & K
July 26, 2019
MUBASHIR ISHRAT Vs. STATE OF J & K
August 28, 2019
MUBEENA BANOO Vs. STATE OF J & K
July 24, 2019
MUDASIR AHMAD DAR Vs. STATE OF J & K
June 7, 2019
MUDASIR AHMAD SHEIKH Vs. STATE OF JAMMU & KASHMIR
May 15, 2019
MUFIDAH AKTHAR Vs. STATE OF JK
June 7, 2019
MUKHTAR AHMAD BHAT Vs. STATE OF JK
November 2, 2019
MUMTAZ AHMAD LONE Vs. STATE OF JAMMU & KASHMIR
September 18, 2019
MUNI DEVI Vs. STATE OF J & K
August 8, 2019
MUNSHI KHAN Vs. STATE OF J & K
May 17, 2019
MUSAIB AZIZ GOJRI Vs. STATE OF J & K
May 30, 2019
MUSHTAQ AHMAD BHAT Vs. STATE OF J & K
June 3, 2019
MUSHTAQ AHMAD MIYAN Vs. STATE OF J & K
July 16, 2019
MUSHTAQ AHMAD PEER Vs. STATE OF JAMMU & KASHMIR
October 15, 2019
MUSHTAQ AHMAD TANKI Vs. MOHAMMAD AZAM TANKI
August 26, 2019
MUZAFFAR AHMAD MALIK Vs. STATE OF JAMMU & KASHMIR
July 31, 2019
MUZAFFAR HUSSAIN Vs. UNION TERRITORY OF JK
November 25, 2019
NAND KISHORE SINGH Vs. B.R.SHARMA
November 2, 2019
NARESH SINGH Vs. STATE OF J&K
September 20, 2019
NARINDER KHAJURIA Vs. STATE
July 17, 2019
NARINDER KOUR Vs. STATE OF JAMMU & KASHMIR
May 28, 2019
NARINDER KUMAR AND OTHERS Vs. STATE OF J&K AND OTHERS
May 3, 2019
NARSEENA BANO Vs. STATE AND OTHERS
May 10, 2019
NASEEM KAR Vs. DEVELOPMENT AUTHORITY
March 1, 2019
NASEER AHMAD BHAT Vs. UNION TERRITORY OF JAMMU AND KASHMIR
November 26, 2019
NASIR HAMID KHAN Vs. ZAFFAR ABASS DIN
June 20, 2019
NASREEN JAN Vs. STATE OF J & K
December 9, 2019
NASRULLAH KHAN Vs. STATE
May 21, 2019
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. STATE OF J & K
May 27, 2019
NATIONAL INSURANCE CO LTD Vs. RUKHSANA BEGUM
June 7, 2019
NATIONAL INSURANCE CO. LTD Vs. SAFIA AKHTER
December 19, 2019
NATIONAL INSURANCE CO. LTD Vs. MOHAN LAL
July 9, 2019
NATIONAL INSURANCE CO. LTD Vs. NARESH KUMAR SAWHNEY
July 12, 2019
NATIONAL INSURANCE COMPANY LTD Vs. PREM PAL
September 5, 2019
NAVEEN CHADHA Vs. KRISHAN LAL
February 1, 2019
NAVEEN JANDIAL Vs. CHILD WELFARE COMMITTEE
July 8, 2019
NAZIR AHMAD DAR Vs. SHEENA SHAH
April 22, 2019
NAZIR AHMAD MIR Vs. STATE
December 13, 2019
NAZIR AHMED Vs. UNION TERRITORY OF J&K
December 28, 2019
NAZIR AHMED Vs. STATE OF JAMMU AND KASHMIR
December 19, 2019
NAZIR MOHD. Vs. UNION OF INDIA
May 21, 2019
NEELAM RANI Vs. STATE OF J & K
July 31, 2019
NEENA DEVI Vs. STATE OF JAMMU AND KASHMIR
November 27, 2019
NEERU SHARMA Vs. RAJ KUMAR SHARMA
May 17, 2019
NEW INDIA STRUCTURE PVT LTD Vs. UNION OF INDIA
August 21, 2019
NIRMAL SINGH AND ANOTHER Vs. STATE
May 30, 2019
NISAR AHMAD Vs. UNION OF INDIA AND OTHERS
January 18, 2019
NISAR AHMAD KHANDAY Vs. UNION OF INDIA
December 27, 2019
NISSAR AHMAD PARRAY Vs. UNION OF INDIA
October 15, 2019
NITU KUMAR Vs. STATE OF J&K
June 3, 2019
OM PARKASH Vs. STATE THROUGH INCHARGE POLICE STATION
December 19, 2019
ORIENTAL INSURANCE CO. LTD. Vs. NARDEEP SINGH
August 9, 2019
ORIENTAL INSURANCE CO. LTD. Vs. TARSEM LAL
June 4, 2019
ORIENTAL INSURANCE CO. LTD. Vs. SHAKEELA BEGUM AND ORS
July 17, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. NEERAJ CHANDAN
July 23, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. J&K STATE CONSUMER REDRESSAL COMMISSION AND ORS
May 30, 2019
ORIENTAL INSURANCE COMPANY LTD. Vs. GUDDI BEGUM
July 19, 2019
OWAIS AFZAL MAKHDOOMI Vs. STATE OF J & K
July 30, 2019
PARDEEP KUMAR Vs. STATE
July 22, 2019
PARDEEP KUMAR Vs. UNION TERRITORY OF JAMMU & KASHMIR
November 28, 2019
PARMESH CHANDER Vs. STATE OF J&K
March 8, 2019
PARMESHWARI DASS Vs. U.T. OF J&K
December 20, 2019
PARSHOTAM KUMAR Vs. STATE TH. PHE DEPTT
December 4, 2019
PARSHOTAM LAL Vs. STATE OF J & K
October 11, 2019
PARVAIZ AHMAD PALA Vs. STATE OF JAMMU
December 3, 2019
PARVAIZ AHMAD RESHI Vs. STATE OF JAMMU & KASHMIR
July 12, 2019
PARVEEN KUMAR GUPTA AND ORS. Vs. SARAF RAJ
February 1, 2019
PAWAN KUMAR Vs. STATE OF J&K
June 3, 2019
PAWAN KUMAR KOHLI Vs. STATE OF JAMMU & KASHMIR
July 1, 2019
PHOOL CHAND Vs. UNION OF INDIA
May 21, 2019
PIARAY LAL BHAT Vs. STATE OF J&K
November 15, 2019
POOJA KUMARI Vs. GULSHAN KUMAR
October 1, 2019
PRABHAT TEREPENES AND SYNTHETICS LTD Vs. BANK OF BARODA
September 6, 2019
PREMO DEVI Vs. STATE OF J & K
November 15, 2019
PRINKLE MAHAJAN Vs. SHOBA SHARMA
August 21, 2019
PRITAM SINGH Vs. CHAIRMAN
April 26, 2019
PRITAM SINGH OBEROI Vs. STATE OF JK
November 26, 2019
PRIYANKA ARYA Vs. UNIVERSITY OF JAMMU AND ANOTHER
May 17, 2019
R. K. MUNSHI Vs. STATE OF JAMMU AND KASHMIR
December 19, 2019
R. K. MUNSHI Vs. STATE OF J&K
December 19, 2019
RABIA KHURSHID Vs. STATE OF JK
November 18, 2019
RABIA KOUSER Vs. MANAGING DIRECTOR, J & K PROJECTS CONSTRUCTION CORPORATION LTD., SRINAGAR
December 20, 2019
RABIA KOUSER Vs. MANAGING DIRECTOR, J&K PROJECTS CONSTRUCTION CORPORATION LTD.
December 20, 2019
RADHIKA SHARMA Vs. STATE OF J & K
July 31, 2019
RAHIM SHAH Vs. J & K SPECIAL TRIBUNAL
May 10, 2019
RAHUL LUTHRA Vs. STATE OF J & K
December 26, 2019
RAJ KUMAR Vs. UNION OF INDIA
August 21, 2019
RAJ KUMAR Vs. UNION OF INDIA
December 24, 2019
RAJ KUMAR AND OTHERS Vs. NIRJALA KUMARI
February 1, 2019
RAJ KUMAR GUPTA Vs. CHIEF MANAGER
September 25, 2019
RAJ SHARMA Vs. UNION OF INDIA
October 15, 2019
RAJA IRFAN AHMAD Vs. STATE OF J & K
July 30, 2019
RAJA MAJEED Vs. N.K. SINHA
November 19, 2019
RAJESH KUMAR Vs. STATE OF J & K
August 17, 2019
RAJINDER KHAJURIA Vs. JAIN ENTERPRISES
March 29, 2019
RAJINDER SINGH Vs. FINANCIAL COMMISSIONER, J&K
July 25, 2019
RAJINDER SINGH Vs. STATE OF J&K
April 26, 2019
RAKESH CHOUDHARY AND ORS Vs. VANDANA CHOUDHARY
June 7, 2019
RAKESH SINGH KATOCH Vs. STATE OF J&K
September 3, 2019
RAKHMAT JAAN Vs. STATE OF J & K
December 31, 2019
RAM GOPAL SHARMA Vs. JAMMU AND KASHMIR BOARD OF SCHOOL EDUCATION
August 7, 2019
RAM KUMAR Vs. STATE OF J & K
October 11, 2019
RAM LAL Vs. STATE OF J&K
February 1, 2019
RAM PAL GUPTA Vs. NARESH PAL GUPTA
May 21, 2019
RAMAN UPPAL Vs. STATE OF J & K
November 20, 2019
RAMEEZ AHMED SHAH Vs. STATE OF JAMMU & KASHMIR
July 31, 2019
RAMEEZ MOHI UD DIN LONE Vs. STATE OF JAMMU & KASHMIR
October 16, 2019
RAMEEZ RAJA Vs. UNION OF INDIA
December 12, 2019
RANI DHAR Vs. ROSHAN LAL
December 17, 2019
RANJIT TEACHERS TRAINING AND RESEARCH INSTITUTE Vs. FAROOQ AHMAD SHAH
June 6, 2019
RASAL SINGH Vs. MEHBOOB IQBAL, COMMR. SECY.
November 25, 2019
RASMEET KOUR Vs. STATE OF J&K
November 7, 2019
RATTAN CHAND Vs. STATE OF JAMMU AND KASHMIR
December 26, 2019
RATTAN LAL Vs. STATE OF J&K AND ORS.
January 28, 2019
RATTAN LAL Vs. KRISHAN LAL
June 4, 2019
RATTAN RICE AND GENERAL MILLS Vs. UNION OF INDIA
December 30, 2019
RAVI ABROL Vs. STATE OF J&K
September 17, 2019
RAVI ABROL Vs. UNION OF INDIA
December 9, 2019
RAYAZ AHMED Vs. STATE OF J & K
July 31, 2019
RAYEES AHMAD PARRAY Vs. STATE OF JAMMU & KASHMIR
September 5, 2019
RAYEES-UL Vs. STATE OF J & K
July 17, 2019
RAZIA AKHTER Vs. UNION TERRITORY OF J&K
December 24, 2019
RAZIA BEGUM Vs. ICICI LOMBARD GEN. INS. CO. LTD.
July 19, 2019
REENA KUMARI SHARMA Vs. STATE OF J&K &ORS
June 4, 2019
REGENCY AMUSEMENTS PRIVATE LTD Vs. STATE OF J&K
September 2, 2019
REHANA MUGHAL Vs. STATE OF
March 28, 2019
REHMOO BIBI Vs. SANDESH KUMAR
July 19, 2019
REITESH KOUL Vs. STATE OF J&K
October 18, 2019
REKHA DEVI Vs. STATE
March 28, 2019
RESIDENTS OF DOORU BRAGAM BUTGUND Vs. STATE OF JAMMU AND KASHMIR
December 16, 2019
REYAZ AHMAD MIR Vs. STATE OF J&K AND ANR
February 4, 2019
RIMPY DEVI Vs. STATE OF J & K
July 23, 2019
RIMPY MALA Vs. STATE
June 7, 2019
RISHI DUTT Vs. STATE OF J&K AND OTHERS
June 4, 2019
RITA GILL Vs. STATE
March 7, 2019
RITU DEVI Vs. STATE OF J & K
July 24, 2019
ROBKAR Vs. SHALEEN KABRA
December 4, 2019
ROMESH CHANDER Vs. UT OF J&K
December 4, 2019
ROMESH GUPTA Vs. STATE THROUGH HOUSING DEPARTMENT
July 30, 2019
ROSHAN LAL Vs. STATE
July 19, 2019
ROUF-UL Vs. STATE OF J & K
May 28, 2019
ROYHEELA KOUSAR Vs. STATE OF J & K
July 18, 2019
RUBANA NAZ AND ANR Vs. DIRECTOR GENERAL OF POLICE, J&K
January 11, 2019
RUBINA AKHTAR Vs. STATE OF J & K
November 20, 2019
RUBINA BANOO Vs. UNION TERRITORY OF J&K
November 6, 2019
RUBINA KOUSER Vs. STATE
June 7, 2019
S JAGJEET SINGH AND ANOTHER Vs. STATE OF J&K AND ANOTHER
February 1, 2019
S. AVTAR SINGH Vs. STATE OF J & K
August 30, 2019
S. BALL REDDY Vs. UNION OF INDIA
December 30, 2019
S. JASBIR SINGH Vs. STATE OF J & K
October 11, 2019
S.S. INSTITUTE OF PROFESSIONAL AND TECHNICAL EDUCATION Vs. STATE OF J & K
May 21, 2019
SACHIN SHARMA Vs. PAWAN GUPTA
February 1, 2019
SADDAM HUSSAIN RESHI Vs. STATE OF JAMMU & KASHMIR
July 1, 2019
SAFEER AHMAD PATHAN Vs. CENTRAL BOARD OF SCHOOL EDUCATION
September 20, 2019
SAIKA YAQOOB MALIK Vs. U.T. OF J&K
November 22, 2019
SAJAD AHMAD GANAI Vs. STATE OF J&K
March 1, 2019
SAJAD AHMAD NAWOO Vs. STATE OF JAMMU & KASHMIR
October 4, 2019
SAJAD AHMAD SHAH Vs. STATE OF JAMMU
December 2, 2019
SAJAD AHMAD TANTRAY Vs. STATE OF J&K
December 6, 2019
SAJJAD AHMAD SHALLA Vs. BASHIR AHMAD KHAN
September 13, 2019
SAJJAD TARIQ Vs. STATE OF J&K
April 12, 2019
SANDEEP SINGH Vs. UNION TERRITORY OF J&K
December 27, 2019
SANJAY SINGH Vs. STATE OF J&K AND ORS
May 30, 2019
SANJU RAJU Vs. NATIONAL INSURANCE CO LTD
July 23, 2019
SANSAR SINGH Vs. STATE AND OTHERS
December 24, 2019
SARFARAZ AHMAD BHAT Vs. STATE OF JAMMU & KASHMIR
July 22, 2019
SARFARAZ AHMAD BHAT Vs. STATE
April 22, 2019
SARNANDAN KUMAR Vs. STATE OF J&K
July 19, 2019
SARTAJ AHMAD ALLIE Vs. STATE OF J & K
August 1, 2019
SARTAJ AHMED DAR Vs. STATE OF J & K
July 17, 2019
SARWAN SINGH Vs. STATE OF J&K AND OTHERS
June 7, 2019
SAT PAL Vs. SHILPA RANI AND ORS
May 3, 2019
SATISH KUMAR AND ORS Vs. STATE OF J&K AND ORS
May 30, 2019
SAYIMA JABEEN Vs. STATE OF J & K
July 19, 2019
SEWA RAM Vs. STATE
August 27, 2019
SH. DEWAN CHAND SHARMA Vs. SH. PARAMJEET SINGH
May 17, 2019
SHABINA BEGUM Vs. UT OF JAMMU AND KASHMIR
December 31, 2019
SHABIR AHMAD BHAT Vs. STATE OF J & K
July 30, 2019
SHABIR AHMAD KHANDAY Vs. STATE OF J & K
June 7, 2019
SHABIR AHMAD MIR Vs. STATE OF JAMMU & KASHMIR
November 5, 2019
SHABIR AHMAD RATHER Vs. STATE OF J & K
July 16, 2019
SHABIR AHMED Vs. STATE OF JAMMU & KASHMIR
September 2, 2019
SHABIR HUSSAIN Vs. STATE OF J & K
December 23, 2019
SHAGUFTA JAN Vs. NASEEMA AKHTER
April 5, 2019
SHAGUFTA MAQBOOL Vs. UNION TERRITORY OF J&K
December 28, 2019
SHAH MOHAMMAD TANTRAY Vs. STATE OF J & K
July 17, 2019
SHAHEEDU Vs. UNION OF INDIA
December 31, 2019
SHAHEENA BANO Vs. UNION TERRITORY OF J&K
December 31, 2019
SHAHID AHMED Vs. SKUAST
September 23, 2019
SHAHIDA PARVEEN Vs. STATE OF J & K
October 25, 2019
SHAHIDIA BEGUM Vs. STATE OF J&K
November 19, 2019
SHAKEEL AHMAD BHAT Vs. UNION OF INDIA
November 4, 2019
SHAKEEL AHMAD SHEIKH Vs. STATE OF J&K
December 12, 2019
SHAKEEL AHMAD THOKER Vs. STATE OF J&K AND ANR
February 4, 2019
SHAKEEL AHMAD YATOO Vs. STATE
December 16, 2019
SHAKEEL HUSSAIN Vs. STATE OF JAMMU & KASHMIR
September 2, 2019
SHAKEELA AKHTAR Vs. B.R. SHARMA
November 13, 2019
SHAKEELA ANDRABI Vs. UNION OF INDIA
July 29, 2019
SHALIMAR ENGINEER (P) LTD Vs. STATE OF JAMMU & KASHMIR
September 18, 2019
SHALINDER GULHATI Vs. STATE OF J&K
July 26, 2019
SHALINDER KUMAR SINGH Vs. UNION OF INDIA
December 19, 2019
SHALINDER KUMAR SINGH Vs. UNION OF INDIA
December 4, 2019
SHAM LAL AND ANOTHER Vs. STATE OF J&K AND OTHERS
May 17, 2019
SHAMAS-UD Vs. STATE OF J & K
May 20, 2019
SHAMEEM AHMAD BHAT Vs. DIVISIONAL COMMISSIONER SGR
November 20, 2019
SHAMIM AKHTER Vs. UNION TERRITORY OF J&K
December 28, 2019
SHAMSHADA AKHTAR Vs. STATE OF JK & ORS
February 4, 2019
SHARIFA BIBI Vs. UNION TERRITORY OF J&K
November 26, 2019
SHAZIA RASOOL Vs. STATE OF J & K
May 28, 2019
SHIRAZ DAR Vs. MOHAMMAD ASHRAF BHAT
May 10, 2019
SHIV DEV CHAND Vs. STATE OF JAMMU AND KASHMIR TH. SECRETARY EDUCATION DEPTT.
November 20, 2019
SHIV KUMAR Vs. STATE OF J & K
July 19, 2019
SHIV RAM Vs. STATE OF J & K
October 23, 2019
SHOWKAT AHMAD KUNDOO Vs. STATE
September 26, 2019
SHOWKAT AHMAD SHEIKH Vs. STATE OF J & K
November 16, 2019
SHOWKAT HUSSAIN Vs. NAZIA JEELANI
November 7, 2019
SHUBAM THAPA Vs. STATE OF J&K
October 4, 2019
SIMRAN CHOUDHARY AND ANR Vs. STATE OF J&K AND OTHERS
May 1, 2019
SIND KUMAR Vs. STATE TH. AGRICULTURE DEPTT..
December 24, 2019
SKIMS Vs. TUFAIL MUZAFFAR
July 19, 2019
SMILEY SHARMA Vs. J&K PUBLIC SERVICE COMMISSION
October 18, 2019
SOFI OMER RASHID Vs. STATE OF JAMMU AND KASHMIR
November 26, 2019
SOHAIL SHEIKH Vs. STATE OF J & K
July 23, 2019
SOHAN LAL Vs. STATE OF J & K
August 2, 2019
SONIA RANI & ANR Vs. STATE & ORS
May 21, 2019
STATE Vs. VIJAY KUMAR AND ANR
June 4, 2019
STATE Vs. SANJAY KUMAR
May 30, 2019
STATE Vs. RAJINDER PAUL SINGH AND ANR
January 30, 2019
STATE Vs. VIJAY SINGH
May 22, 2019
STATE Vs. MOHD SULTAN
March 29, 2019
STATE Vs. NARESH KUMAR PARWAKAR
March 1, 2019
STATE Vs. IKHLAQ AHMED
March 29, 2019
STATE BANK OF INDIA Vs. JAMMU & KASHMIR STATE CONSUMER DISPUTES REDRESSAL COMMISSION
July 19, 2019
STATE OF J & K Vs. KULSOOMA ARA
November 1, 2019
STATE OF J & K Vs. BASHIR AHMAD MIR
June 4, 2019
STATE OF J &K Vs. SHEELO DEVI
March 1, 2019
STATE OF J&K Vs. RAM BAHADUR
April 5, 2019
STATE OF J&K Vs. PARDEEP CHOUHAN
September 13, 2019
STATE OF J&K Vs. PIDU RAM
March 12, 2019
STATE OF J&K Vs. SHUBAM SANGRA
October 11, 2019
STATE OF J&K Vs. VINOD SINGH
November 22, 2019
STATE OF J&K Vs. CHARAN DASS
August 1, 2019
STATE OF J&K Vs. AJAY KUMAR RAJU
August 21, 2019
STATE OF J&K Vs. GHULAM HASSAN DAR
May 28, 2019
STATE OF J&K Vs. RAJINDER KUMAR
March 27, 2019
STATE OF J&K Vs. GUL MOHAMMAD BHAT & ORS.
January 18, 2019
STATE OF J&K Vs. KRISHAN KUMAR
May 28, 2019
STATE OF J&K Vs. DEEWAN SINGH AND ORS
February 1, 2019
STATE OF J&K Vs. BHAG KOUR
February 1, 2019
STATE OF J&K Vs. 92.7 FM
October 21, 2019
STATE OF J&K Vs. SHAMSHEER HUSSAIN
June 7, 2019
STATE OF J&K Vs. 92.7 FM AND ANOTHER
October 21, 2019
STATE OF J&K Vs. ZAKIR HUSSAIN AND OTHERS
June 7, 2019
STATE OF J&K Vs. ABRAR HUSSAIN SHAH & ANR
May 24, 2019
STATE OF J&K AND OTHERS Vs. ANGRAZ-UL-DIN AND OTHERS
January 28, 2019
STATE OF JAMMU & KASHMIR Vs. KULDEEP KUMAR
September 11, 2019
STATE OF JAMMU & KASHMIR Vs. ZAFFAR IQBAL
May 24, 2019
STATE OF JK & ORS Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT & ORS
May 21, 2019
STATE OF JK & ORS Vs. KULSUMA BANO & ORS
May 21, 2019
STATUS PROJECTS PVT LTD Vs. CECIL PHARMACEUTICALS PVT LTD AND ANOTHER
May 20, 2019
STORE KEEPERS ASSOCIATION OF CA &PD LADAKH DIVISION Vs. STATE OF JAMMU & KASHMIR
September 30, 2019
SUBASH CHANDER Vs. STATE
August 7, 2019
SUDESH KUMAR Vs. AJIT RAJ
November 7, 2019
SUHAIL AHMAD Vs. STATE OF J & K
June 3, 2019
SUHAIL AHMAD WAGAY Vs. STATE OF J & K
May 28, 2019
SUHAIL RASHID BHAT Vs. STATE OF JAMMU & KASHMIR
October 25, 2019
SUMAIR ALTAF Vs. STATE OF JAMMU & KASHMIR
May 15, 2019
SUMAN LATA Vs. UNION OF INDIA
April 25, 2019
SUMAN SHARMA AND OTHERS Vs. STATE OF J&K AND OTHER
May 30, 2019
SUMEGHA SEHGAL Vs. STATE OF J&K
October 17, 2019
SUMINDER SINGH Vs. UNION OF INDIA
October 14, 2019
SUMITRA DEVI Vs. STATE
October 3, 2019
SUNAKSHI SHARMA Vs. STATE OF J & K
July 16, 2019
SUNIL KUMAR Vs. UNION OF INDIA
November 2, 2019
SUNIL KUMAR AND ANR Vs. STATE OF J&K AND OTHERS
January 11, 2019
SUNIL KUMAR AND OTHERS Vs. STATE OF J&K AND OTHERS
February 1, 2019
SUNIL MISRI Vs. STATE OF J&K
December 17, 2019
SUNITA Vs. JAMMU PIGMENTS PVT. LTD.
February 28, 2019
SUNITA DEVI Vs. STATE
June 17, 2019
SURAJ MANZOOR MALIK Vs. STATE OF JAMMU & KASHMIR
September 6, 2019
SURESH KUMAR SHARMA Vs. STATE
June 4, 2019
SURESH SHARMA Vs. STATE OF J&K
September 24, 2019
SURINDER KOUR Vs. STATE OF J & K
November 22, 2019
SURJEET SINGH Vs. STATE OF J & K
December 27, 2019
SURJEET SINGH Vs. STATE OF JAMMU & KASHMIR
May 28, 2019
SURJIT SINGH Vs. RANJU JASROTIA
November 25, 2019
SURJIT SINGH Vs. RANJU JASROTIA
November 25, 2019
SUSHIL KUMAR Vs. STATE
June 7, 2019
SWAMI RAJ CONTRACTORS Vs. UNION OF INDIA
September 12, 2019
SWARAN SINGH Vs. U.T. OF J&K
December 20, 2019
SWARAN SINGH. Vs. STATE OF J & K
August 16, 2019
SYED BARJAS AKHTAR Vs. STATE OF JK
April 9, 2019
SYED IMTIYAZ HYDER Vs. STATE OF JAMMU & KASHMIR
July 12, 2019
SYED IQBAL TAHIR GEELANI Vs. STATE OF JAMMU AND KASHMIR
December 11, 2019
SYED KHURSHEED AHMAD Vs. UNION TERRITORY OF J&K
November 28, 2019
TAANISHA MANHAS AND ANR Vs. STATE OF J&K AND ORS
January 28, 2019
TAHIR MUFTI Vs. STATE OF JAMMU & KASHMIR
July 31, 2019
TAMANDEEP SINGH Vs. STATE OF J&K
October 25, 2019
TANVEER AHMAD GANIE Vs. STATE OF J & K
July 26, 2019
TANVEER AYUB MANDOO & ANR Vs. STATE OF J&K & ORS
May 23, 2019
TANYA KHAN AFRIDI Vs. JAMMU AND KASHMIR BOARD OF PROFESSIONAL ENTRANCE EXAMINATION
September 5, 2019
TARIQ AHMAD BHAT Vs. STATE OF J & K
May 29, 2019
TARIQ AHMAD MIR Vs. UNION OF INDIA
December 4, 2019
TARIQ AHMAD PARRAY Vs. STATE OF J & K
December 27, 2019
TARIQ PARVEZ KRAIPAK Vs. RAJINDER SINGH JAMWAL
September 6, 2019
TARSEM KUMAR Vs. UNION OF INDIA
November 26, 2019
TASLIMA BEGUM Vs. STATE OF JAMMU & KASHMIR
July 23, 2019
TAWSEEF AHMAD LONE Vs. STATE OF JAMMU AND KASHMIR
November 21, 2019
THAKUR RANDHIR SINGH Vs. STATE OF J&K
September 13, 2019
TILAK RAJ Vs. STATE OF J&K AND ORS
February 1, 2019
TOSH CHANDER Vs. UNION TERRITORY OF J&K
December 18, 2019
TOWSEEF RASHID DAR Vs. STATE OF J & K
May 10, 2019
TSERING DORJAY Vs. STATE
September 25, 2019
TUFAIL AHMAD LONE Vs. JAMMU AND KASHMIR SERVICE SELECTION BOARD
December 16, 2019
UMER NAWAZ KHAN Vs. STATE OF JAMMU & KASHMIR
September 18, 2019
UNION OF INDIA Vs. RAJ KUMAR
October 24, 2019
UNION OF INDIA Vs. GODREJ AGROVET LIMITED
August 7, 2019
UNION OF INDIA Vs. MANZOOR AHMAD WANI
September 11, 2019
UNION OF INDIA Vs. RAJ KUMAR
October 23, 2019
UNITED INDIA INSURANCE CO LTD Vs. SATISH KUMAR & ANR
May 21, 2019
UNITED INDIA INSURANCE CO LTD Vs. AMINA BEGUM AND OTHERS
May 10, 2019
UNITED INDIA INSURANCE CO. LTD Vs. RAFIQA
December 10, 2019
UNITED INDIA INSURANCE CO. LTD Vs. SUSHMA SOOD
December 27, 2019
UNITED INDIA INSURANCE CO. LTD. Vs. MOHAMAD RAMZAN MIR
June 4, 2019
VANDANA Vs. STATE OF J&K
August 17, 2019
VARINDER KUMAR AND OTHERS Vs. STATE OF J&K AND OTHERS
May 30, 2019
VARINDER SHARMA Vs. STATE
March 28, 2019
VARUN DOGRA Vs. STATE OF J & K
July 1, 2019
VARUN SLATHIA AND OTHERS Vs. DIVYA GUPTA
May 24, 2019
VASUNDHARA SHARMA Vs. STATE OF JAMMU & KASHMIR
July 25, 2019
VEER JI PANDITA Vs. MOHD. MUZAFFAR KHAN
December 17, 2019
VIDYA LAL AND ANOTHER Vs. KULBHUSHAN KUMAR AND OTHERS
May 28, 2019
VIJAY SHARMA Vs. STATE OF J&K
October 16, 2019
VIJAY SHARMA Vs. STATE OF J & K
July 25, 2019
VIKAS SETHI Vs. RAJEEV SINGH
May 30, 2019
VIKRAM SABHARWAL Vs. STATE OF J & K
December 23, 2019
VINOD KUMAR BHAT Vs. ABDUL MAJEED LONE
December 13, 2019
VIPAN BANGROO Vs. STATE OF J & K
August 23, 2019
VISHAL BHAGAT Vs. STATE OF J&K
September 13, 2019
VISHAL VERMA ALIAS BILLU Vs. PRIYANKA
May 22, 2019
VISHNO DEVI Vs. STATE OF J&K
November 25, 2019
VISHWA MITTER & ORS Vs. KULBHUSHAN SINGH & OTHERS
January 30, 2019
VITASTA VISION Vs. UNION OF INDIA
May 17, 2019
VITASTA VISION Vs. UNION OF INDIA
July 29, 2019
WAJAHAT HUSSAIN Vs. MOHD. AKBAR KICHLOO
August 9, 2019
WAJAHAT WASEEM RATHER Vs. STATE OF JK
July 22, 2019
WAJID HASEEB Vs. MIR SUHAIL
March 1, 2019
WALI MOHAMMAD BHAT Vs. STATE
July 24, 2019
WALI MOHAMMAD MAGRAY Vs. SANDEEP NAIK
November 13, 2019
WASEEM RAJA Vs. STATE OF JAMMU & KASHMIR
July 22, 2019
YASH PAUL Vs. STATE
October 30, 2019
YOUNIS NABI NAIK Vs. STATE OF JK
September 27, 2019
YUDHVIR SINGH Vs. STATE
September 5, 2019
ZABEDHA AKHTER Vs. STATE OF J & K
August 8, 2019
ZABEER HUSSAIN SHAH Vs. STATE OF JAMMU & KASHMIR
May 17, 2019
ZAHID FAROOQ Vs. UNION TERRITORY OF J&K
November 25, 2019
ZAHOOR AHMAD DAR Vs. STATE OF J&K
March 1, 2019
ZAHOOR AHMAD DAR Vs. STATE OF J & K
May 30, 2019
ZAKIR HUSSAIN Vs. STATE OF J&K
December 6, 2019