Case Index

Title
Date
MANJOOR ALAM UCCHTAR MADHYAMIK VIDHYALYA ANTI,GAYA Vs. BIHAR SCHOOL EXAMINATION BOARD AND ORS BUDDHA MARG, PATNA
June 28, 2019
SUSHIL KUMAR JHA Vs. STATE OF BIHAR
July 9, 2019
A.K. BHATIA @ ANIL KUMAR BHATIA Vs. STATE OF BIHAR
August 5, 2019
AARPEE INFRA PROJECTS (P) LTD Vs. STATE OF BIHAR
March 29, 2019
ABDUL QUIYUM Vs. THE VICE CHANCELLOR
February 20, 2019
ABDUL RAHMAN Vs. STATE OF BIHAR
August 20, 2019
ABDUL RAHMAN Vs. STATE OF BIHAR
August 28, 2019
ABDULLAH ANSARI (MALE) Vs. STATE OF BIHAR
January 23, 2019
ABDUR RAHMAN S/O GAYASUDEEN Vs. STATE OF BIHAR
December 5, 2019
ABHA AGRAWAL Vs. CHANPATI DEVI AND ORS.
April 18, 2019
ABHA SINHA Vs. THE STATE BANK OF HYDERABAD AND ORS
March 5, 2019
ABHAY KUMAR Vs. STATE OF BIHAR
June 20, 2019
ABHAY KUMAR Vs. THE STATE OF BIHAR
April 22, 2019
ABHAY KUMAR SINHA Vs. STATE OF BIHAR AND ANR
January 25, 2019
ABHILASHA BHARTI Vs. STATE OF BIHAR
December 5, 2019
ABHIMANYU KUMAR SINGH Vs. BRANCH MANAGER, I.D.B.I. BANK LTD. AND ORS.
November 18, 2019
ABHISHEK KUMAR S/O ANIL KUMAR CHOUDHARY Vs. PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN
March 29, 2019
ABRAR AHMAD KHAN Vs. STATE OF BIHAR
October 23, 2019
ACC LIMITED Vs. STATE OF BIHAR
November 18, 2019
ACHAL KUMAR RANA Vs. STATE OF BIHAR
March 13, 2019
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
February 18, 2019
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
August 9, 2019
ADITYA NARAYAN S/O LATE HARIOM PRASAD Vs. STATE OF BIHAR
September 19, 2019
ADITYA YUVRAJ GOND Vs. THE STATE OF BIHAR AND ANR
April 16, 2019
AFROJ ALAM Vs. STATE OF BIHAR
August 1, 2019
AFROJ ALAM Vs. STATE OF BIHAR
July 31, 2019
AFTAB AHMAD Vs. STATE OF BIHAR
July 23, 2019
AGAMLAL PASWAN Vs. STATE OF BIHAR
December 5, 2019
AGRICULTURE STUDENTS ASSOCIATION Vs. THE STATE OF BIHAR
April 22, 2019
AHANA GUPTA Vs. GIRISH KANT CHOUDHARY
August 7, 2019
AHMED MUMTAZ AHMED Vs. STATE OF BIHAR
September 30, 2019
AHSANUL HODA NAJMI Vs. BIHAR VIDHAN SABHA
January 22, 2019
AISHWARYA FOUNDATION (TRUST) Vs. STATE OF BIHAR
January 28, 2019
AJAY KUMAR Vs. STATE OF BIHAR
July 2, 2019
AJAY KUMAR AKELA Vs. THE STATE OF BIHAR AND ORS.
November 4, 2019
AJAY KUMAR AND ORS. Vs. STATE OF BIHAR AND ORS.
December 2, 2019
AJAY KUMAR TIWARI Vs. STATE OF BIHAR
July 23, 2019
AJAY KUMAR, LAKHAN SARDAR Vs. STATE OF BIHAR
December 16, 2019
AJAY MAHATO Vs. STATE OF BIHAR
April 26, 2019
AJAY PRASAD Vs. STATE OF BIHAR
September 19, 2019
AJAY YADAV Vs. STATE OF BIHAR
July 4, 2019
AJAYA KUMAR SHAHI, SON OF LATE SHATRUMARDAN SHAHI Vs. STATE OF BIHAR
April 10, 2019
AJIT KUMAR SINGH Vs. THE UNION OF INDIA AND ORS.
February 28, 2019
AJIT KUMAR SON OF LATE RAM KISHORE LAL Vs. STATE OF BIHAR
April 30, 2019
AJIT PODDAR SON OF SHANKAR PODDAR Vs. STATE OF BIHAR
May 16, 2019
AKASH KUMAR AND ORS S/O ASHOK PRASAD Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
August 29, 2019
AKHILESH Vs. THE STATE OF BIHAR AND ORS.
February 27, 2019
AKHILESHWAR KUMAR Vs. STATE OF BIHAR
October 22, 2019
AKHOURI GOPAL Vs. STATE OF BIHAR
September 26, 2019
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SUPRIYA SHARMA
July 10, 2019
ALLAHABAD BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
May 8, 2019
ALOK KUMAR SINGH Vs. STATE OF BIHAR AND ORS.
August 20, 2019
AMAN SETHI Vs. STATE OF BIHAR
July 25, 2019
AMAN SETHI S/O SOM PRAKASH SETHI Vs. STATE OF BIHAR
February 6, 2019
AMAR RAI Vs. STATE OF BIHAR
September 20, 2019
AMAR SHANKAR Vs. KAPIL KUMAR
August 28, 2019
AMAR SHANKAR Vs. SHREE KAPIL KUMAR
September 2, 2019
AMARENDRA ARYA Vs. STATE OF BIHAR
September 25, 2019
AMINUR RASHID Vs. THE BRANCH MANAGER
May 8, 2019
AMIR LAL ROY Vs. STATE OF BIHAR
July 17, 2019
AMIR SINGH Vs. STATE OF BIHAR
July 15, 2019
AMIR THAKUR Vs. STATE OF BIHAR
May 2, 2019
AMIT ELECTRIC AND REFRIGERATION Vs. BHARAT SANCHAR NIGAM LTD.
March 15, 2019
AMIT KUMAR Vs. STATE OF BIHAR
July 11, 2019
AMIT KUMAR Vs. STATE OF BIHAR
July 15, 2019
AMIT KUMAR Vs. UNION OF INDIA
September 17, 2019
AMIT KUMAR AZAD Vs. STATE OF BIHAR
October 17, 2019
AMIT KUMAR JHA Vs. STATE OF BIHAR
February 6, 2019
AMIT SHUKLA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
April 1, 2019
AMRENDRA RAM Vs. STATE OF BIHAR
July 18, 2019
AMRESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
March 7, 2019
AMRIKA DEVI WIFE OF LATE RAGHUNATH SAHANI Vs. STATE OF BIHAR
September 2, 2019
AMRITA KUMARI Vs. STATE OF BIHAR
January 9, 2019
ANAND KUMAR Vs. UNION OF INDIA
June 26, 2019
ANAND MISHRA Vs. STATE OF BIHAR
November 7, 2019
ANAND PRAKASH Vs. MANSHA KUMARI
October 25, 2019
ANANDI PRASAD Vs. UNION OF INDIA
January 8, 2019
ANANT KUMAR JAIN Vs. STATE OF BIHAR
August 9, 2019
ANGESH KUMAR Vs. ELECTION COMMISSION OF INDIA THROUGH THE CHIEF ELECTION COMMISSION
April 30, 2019
ANIL KUMAR Vs. STATE OF BIHAR
August 21, 2019
ANIL KUMAR Vs. STATE OF BIHAR
September 5, 2019
ANIL KUMAR Vs. STATE OF BIHAR
January 22, 2019
ANIL KUMAR Vs. STATE OF BIHAR
April 3, 2019
ANIL KUMAR Vs. STATE OF BIHAR
August 22, 2019
ANIL KUMAR Vs. STATE OF BIHAR
February 4, 2019
ANIL KUMAR JHA Vs. STATE OF BIHAR
August 7, 2019
ANIL KUMAR RAI Vs. STATE OF BIHAR
May 13, 2019
ANIL KUMAR SINGH Vs. STATE OF BIHAR
May 21, 2019
ANIL KUMAR SINGH Vs. STATE OF BIHAR
July 16, 2019
ANIL KUMAR SINGH @ ANIL KUMAR Vs. STATE OF BIHAR
April 25, 2019
ANIL KUMAR SINGH @ POONAM Vs. STATE OF BIHAR AND OTHERS
February 7, 2019
ANIL MAHTO Vs. STATE OF BIHAR
July 26, 2019
ANIL RAM Vs. STATE OF BIHAR
July 4, 2019
ANIL SHARMA Vs. STATE OF BIHAR
February 22, 2019
ANIL YADAV Vs. STATE OF BIHAR
August 8, 2019
ANIRUDDH DAS Vs. STATE OF BIHAR
July 16, 2019
ANIRUDH SINGH Vs. STATE OF BIHAR
February 1, 2019
ANITA KUMARI Vs. STATE OF BIHAR
March 15, 2019
ANITA KUMARI Vs. MIKKI MINAKSHI
September 6, 2019
ANITA SINGH Vs. THE STATE OF BIHAR AND ORS.
June 19, 2019
ANJAN KUMAR UPADHYAY Vs. NAUSHAD ALAM
August 9, 2019
ANJANI KUMAR Vs. PRIYA DEVI @ SONI WIFE OF ANJANI KUMAR
July 5, 2019
ANJANI KUMAR SINGH, S/O LATE HARDEO SINGH Vs. STATE OF BIHAR
March 27, 2019
ANJANI KUMARI @ SRIMATI ANJANI KUMARI Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
January 2, 2019
ANJANI PARASHAR AND ANR Vs. THE STATE OF BIHAR AND ORS
February 22, 2019
ANJU KUMARI @ ANJU DEVI Vs. STATE OF BIHAR
July 26, 2019
ANJU SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1
November 14, 2019
ANJUM ARA Vs. STATE OF BIHAR
August 29, 2019
ANSHU RANJAN Vs. STATE OF BIHAR
February 27, 2019
ANUJA DANIEL Vs. THE STATE OF BIHAR
November 16, 2019
ANURADHA GUPTA Vs. STATE OF BIHAR
May 14, 2019
ANURADHA MEHTA Vs. STATE OF BIHAR
April 2, 2019
ANZAR KHAN @ MD Vs. STATE OF BIHAR
May 13, 2019
APNA AWAS CONSTRUCTION PRIVATE LIMITED Vs. DEPARTMENT OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, GOVERNMENT OF INDIA
March 27, 2019
ARBIND KUMAR Vs. THE STATE OF BIHAR
January 28, 2019
ARBIND KUMAR JHA Vs. STATE OF BIHAR
August 6, 2019
ARBIND KUMAR JHA Vs. STATE OF BIHAR AND ORS.
March 14, 2019
ARBIND KUMAR KHAN Vs. THE STATE OF BIHAR
June 21, 2019
ARCHANA SINHA Vs. STATE OF BIHAR
September 20, 2019
ARENA FOOD AND AGRO INDUSTRIES PRIVATE LIMITED Vs. STATE OF BIHAR
August 14, 2019
ARGHANAND SHARMA Vs. MAGADH UNIVERSITY
July 15, 2019
ARIF MIYA Vs. STATE OF BIHAR
October 21, 2019
ARIF RAZA Vs. UNION OF INDIA
July 26, 2019
ARJUN KUMAR Vs. STATE OF BIHAR
May 2, 2019
ARJUN SINGH Vs. STATE OF BIHAR
July 11, 2019
ARJUN THAKUR Vs. STATE OF BIHAR
November 15, 2019
ARJUN YADAV Vs. STATE BANK OF INDIA
February 13, 2019
ARSHAD Vs. STATE OF BIHAR
December 2, 2019
ARTI KUMARI Vs. STATE OF BIHAR
January 29, 2019
ARTI KUMARI SINGH Vs. PATNA HIGH COURT, THROUGH REGISTRAR GENERAL
October 18, 2019
ARUN CHAND DAS Vs. VIJAY KUMAR
October 17, 2019
ARUN KUMAR Vs. UNION OF INDIA
September 19, 2019
ARUN KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
February 4, 2019
ARUN KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
August 1, 2019
ARUN KUMAR JHA Vs. STATE OF BIHAR
May 13, 2019
ARUN KUMAR MUKHIYA @ ARUN KUMAR BIN @ ARUN MUKHIYA Vs. STATE OF BIHAR
December 4, 2019
ARUN KUMAR SINGH Vs. STATE OF BIHAR
August 8, 2019
ARUN KUMAR SINGH Vs. STATE OF BIHAR
August 27, 2019
ARUN KUMAR UPADHYAY Vs. STATE OF BIHAR
June 25, 2019
ARUN SAH Vs. UNION OF INDIA
October 15, 2019
ARUN SHARMA Vs. STATE OF BIHAR
January 15, 2019
ARUN YADAV Vs. STATE OF BIHAR
April 25, 2019
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
November 22, 2019
ARVIND KUMAR SINGH SON OF INDRADEO SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF ENVIRONMENT AND FOREST GOVERNMENT OF BIHAR, PATNA
April 12, 2019
ARVIND KUMAR SINHA Vs. UNION OF INDIA
October 21, 2019
ARVIND RAI Vs. STATE OF BIHAR
August 2, 2019
ARVIND RAI Vs. STATE OF BIHAR
May 3, 2019
ARVIND SINGH @ PULLU SINGH S/O RAMADHIN SINGH Vs. STATE OF BIHAR
March 12, 2019
ASARAF ALI AND ORS Vs. THE STATE OF BIHAR
March 1, 2019
ASHA DEVI Vs. INDU DEVI
June 21, 2019
ASHA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 23, 2019
ASHFAQUE AHMAD Vs. STATE OF BIHAR
September 18, 2019
ASHISH KUMAR Vs. STATE OF BIHAR
January 2, 2019
ASHISH KUMAR PATHAK S/O BAIDYANATH PATHAL Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
March 26, 2019
ASHISH RANJAN Vs. UNION OF INDIA THROUGH SECRETARY
May 13, 2019
ASHOK CHOUDHARY Vs. THE STATE OF BIHAR AND ORS.
April 22, 2019
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
December 10, 2019
ASHOK KUMAR Vs. STATE OF BIHAR
September 18, 2019
ASHOK KUMAR KASHYAP Vs. MEENA KUMARI
November 14, 2019
ASHOK KUMAR KASHYAP Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD
July 9, 2019
ASHOK KUMAR KESHRI Vs. STATE OF BIHAR AND ANR
January 30, 2019
ASHOK KUMAR MANDAL Vs. STATE OF BIHAR
January 15, 2019
ASHOK KUMAR PATHAK Vs. THE STATE OF BIHAR AND ORS
February 21, 2019
ASHOK KUMAR RAUT Vs. STATE OF BIHAR
November 28, 2019
ASHOK KUMAR SINGH Vs. AMBIKA SINGH @ PHULAN SINGH
December 9, 2019
ASHOK KUMAR SINGH Vs. THE UNION OF INDIA AND ORS.
August 2, 2019
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
January 18, 2019
ASHOK KUMAR SON OF LATE BALDEO SINGH Vs. NATIONAL TEXTILE CORPORATION LIMITED
April 15, 2019
ASHOK KUMAR SRIVASTAVA Vs. STATE OF BIHAR
August 6, 2019
ASHOK RAI Vs. STATE OF BIHAR
June 26, 2019
ASHOK ROY Vs. STATE OF BIHAR
January 7, 2019
ASHOK YADAV Vs. STATE OF BIHAR
March 7, 2019
ASHOK YADAV @ ASHOSHK SON OF KANTA YADAV Vs. STATE OF BIHAR
May 16, 2019
ASHOKE KRANTTI Vs. STATE OF BIHAR
July 19, 2019
ASHOKE KUMAR BISWAS @ A K VISHWASH Vs. CENTRAL BUREAU OF INVESTIGATION INDIA
December 2, 2019
ASHRAF KHAN Vs. UNION OF INDIA
October 18, 2019
ASHUTOSH MUKHERJEE S/O LATE SITANSHU MUKHERJEE Vs. STATE OF BIHAR
April 18, 2019
ASHWINI KUMAR Vs. UNION OF INDIA
September 4, 2019
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA
January 8, 2019
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SATYA SAI VIDYA VIHAR
March 14, 2019
ATHAR HUSSAIN Vs. STATE OF BIHAR
January 16, 2019
ATUL RANJAN Vs. STATE OF BIHAR
December 12, 2019
AUVED ASLAM Vs. STATE OF BIHAR
July 15, 2019
AVINASH AAROHI Vs. INDIAN OIL CORPORATION LIMITED
July 30, 2019
AVINASH JAIN Vs. STATE OF BIHAR
July 16, 2019
AVINASH KUMAR SINGH Vs. STATE OF BIHAR
July 8, 2019
AVINASH SINGH Vs. SUNITA SINGH
August 14, 2019
AWADHESH KUMAR TIWARI SON OF LATE GAURI SHANKAR TIWARI Vs. STATE OF BIHAR
April 3, 2019
AWADHESH PRASAD SINHA Vs. STATE OF BIHAR
November 22, 2019
AYAZ Vs. STATE OF BIHAR
September 23, 2019
AYESHA EXPORTS Vs. UNION OF INDIA
January 24, 2019
AZAD KHAN Vs. STATE OF BIHAR
September 12, 2019
AZAD YADAV S/O RAM BARAN YADAV Vs. STATE OF BIHAR
March 6, 2019
B. N. MANDAL UNIVERSITY Vs. SURESH PRASAD YADAV
July 22, 2019
BABAN RAY Vs. STATE OF BIHAR
July 1, 2019
BABLOO YADAV, SON OF SIGHO YADAV Vs. STATE OF BIHAR
January 22, 2019
BABU RAM KASHYAP Vs. SYNDICATE BANK
April 19, 2019
BABULAL RAM Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
August 23, 2019
BABY KHATOON Vs. STATE OF BIHAR
January 2, 2019
BACHCHAN SINGH @ BACHAN KUMAR Vs. STATE OF BIHAR
February 1, 2019
BACHCHU RAM Vs. STATE OF BIHAR
November 6, 2019
BADARI KAPAR Vs. STATE OF BIHAR
August 6, 2019
BADRI PRASAD SAH Vs. STATE OF BIHAR
August 13, 2019
BADRI SINGH SON OF LATE JANKI SINGH Vs. STATE OF BIHAR
April 1, 2019
BAIDYANATH JHA Vs. STATE OF BIHAR
August 13, 2019
BAIDYANATH MISHRA RETIRED IAS Vs. STATE OF BIHAR THROUGH SECRETARY
May 14, 2019
BAIDYANATH SAHNI Vs. STATE OF BIHAR
March 13, 2019
BAIJ NATH BIHARI MANDAL Vs. STATE OF BIHAR
August 6, 2019
BAIJ NATH PRASAD Vs. STATE OF BIHAR
September 25, 2019
BAIJNATH PRASAD @ BAIDYANATH PD. Vs. SHYAM SUNDAR PRASAD GUPTA
July 19, 2019
BAIJU KUMAR Vs. STATE OF BIHAR
May 15, 2019
BALESHWAR PASWAN Vs. STATE OF BIHAR
July 23, 2019
BALESHWAR PRASAD SAH Vs. STATE OF BIHAR
June 24, 2019
BALESHWAR ROY SON OF LATE KUSHESHWAR ROY Vs. STATE OF BIHAR
February 6, 2019
BALESHWAR TIWARI Vs. STATE OF BIHAR
June 19, 2019
BALKRISHAN YADAV Vs. STATE OF BIHAR
April 23, 2019
BANI FATIMA MUSLIM WELFARE TRUST Vs. EMPLOYEES STATE INSURANCE
February 5, 2019
BANK OF BARODA Vs. COMMISSIONER OF INCOME TAX
August 14, 2019
BARHU PRASAD Vs. STATE OF BIHAR
October 17, 2019
BARUN KUMAR VERMA @ PRINCE KUMAR VERMA Vs. STATE OF BIHAR
November 20, 2019
BASED ON THE ORDER OF HON'BLE THE CHIEF JUSTICE DATED 7.1.2019 RELATING TO THE RE-LIFETIME ALLOTMENT OF BUNGALOWS TO FORMER CHIEF MINISTER Vs. THE STATE OF BIHAR AND ORS.
January 8, 2019
BEAUTY PATEL Vs. INDIRA DEVI
March 12, 2019
BEERENDRA KUMAR SINGH Vs. STATE OF BIHAR
December 9, 2019
BEST TOWERS PRIVATE LIMITED Vs. RELIANCE COMMUNICATIONS LIMITED
February 14, 2019
BHAGWAN JEE Vs. TATE OF BIHAR
November 27, 2019
BHAGWATI TIMBER Vs. STATE OF BIHAR
April 12, 2019
BHAJAN SAHNI, SON OF RAMASHISH SAHNI Vs. STATE OF BIHAR
April 2, 2019
BHAJAN YADAV Vs. STATE OF BIHAR
March 7, 2019
BHARAT ENTERPRISES A PROPRIETORSHIP FIRM Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
April 24, 2019
BHARAT SAH Vs. STATE OF BIHAR
February 26, 2019
BHATIA @ ANIL KUMAR BHATIA Vs. STATE OF BIHAR
August 5, 2019
BHATO PASWAN @ NARAIN PASWAN & ORS Vs. STATE OF BIHAR
February 8, 2019
BHEEM PRASAD S/O DEVTA NAND PRASAD Vs. UNION OF INDIA
December 19, 2019
BHOG NARAYAN PASWAN Vs. STATE OF BIHAR
January 15, 2019
BHOLA Vs. STATE OF BIHAR
September 3, 2019
BHOLA BHASKAR Vs. DOLLY
June 21, 2019
BHOLA RAM Vs. STATE OF BIHAR
July 11, 2019
BHOLA RAM STEEL PVT LTD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER OF STATE TAXES
April 3, 2019
BHOLA TIWARY Vs. STATE OF BIHAR
August 2, 2019
BHULAN MAHTO Vs. STATE OF BIHAR
February 7, 2019
BHUNA SINGH Vs. STATE OF BIHAR
May 14, 2019
BHUWNESHWAR MISHRA Vs. STATE OF BIHAR
August 20, 2019
BIBHUTI BHUSHAN Vs. THE FOOD CORPORATION OF INDIA
February 11, 2019
BIBI BASRUN NISHAN Vs. MANAGING DIRECTOR
February 25, 2019
BIBI KHATUN Vs. STATE OF BIHAR
July 24, 2019
BIBI MUKBARI KHATOON Vs. STATE OF BIHAR
July 19, 2019
BIBI NASIRA KHATOON Vs. SHAKIL AHMED
September 27, 2019
BIBI SHAHIN KHATOON Vs. STATE OF BIHAR
April 3, 2019
BIDYA BHUSHAN KUMAR Vs. STATE OF BIHAR
October 18, 2019
BIDYA NAND SINGH Vs. SUDESH KUMAR SINGH
January 22, 2019
BIHAR COLLEGE OF PHARMACY Vs. STATE OF BIHAR
October 21, 2019
BIHAR COLLEGE OF PHARMACY Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
April 4, 2019
BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. RAMA KANT SINGH
January 31, 2019
BIHAR KEROSENE DEALERS ASSOCIATION Vs. STATE OF BIHAR
July 23, 2019
BIHAR POLICE BUILDING CONSTRUCTION CORPORATION PVT. LTD. Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
May 14, 2019
BIHAR POLICE SUB ORDINATE SERVICE COMMISSION Vs. NIRANJAN KUMAR @ NIRANJN KUMAR SINGH
February 15, 2019
BIHAR POLICE SUB ORDINATE SERVICE COMMISSION Vs. KHUSBU SHARMA
March 1, 2019
BIHAR POLICE SUB ORDINATE SERVICE COMMISSION Vs. RAMESH KUMAR S/O INDRASAN RAM VILL
March 5, 2019
BIHAR PUBLIC SERVICE COMMISSION Vs. RENU SINGH
August 21, 2019
BIHAR SCHOOL EXAMINATION BOARD Vs. STATE OF BIHAR
April 9, 2019
BIHAR STATE CO-OPERATIVE MARKETING UNION LTD. Vs. CENTRAL BOARD OF TRUSTEES AND ORS.
July 8, 2019
BIHAR STATE ELECTRICITY EMPLOYEES ASSOCIATION Vs. BIHAR STATE POWER HOLDING COMPANY LTD
August 7, 2019
BIHAR STATE HYDROELECTRIC POWER CORPORATION LTD Vs. UNION OF INDIA
July 9, 2019
BIHAR STATE POWER (HOLDING) COMPANY LTD. Vs. ASHOK KUMAR SINGH
July 22, 2019
BIHAR STATE POWER HOLDING COMPANY LTD. Vs. HOTEL SATKAR PVT. LIMITED
September 17, 2019
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. MD. FUZLUR RAHMAN
July 11, 2019
BIHAR STATE WAREHOUSING CORPORATION Vs. FOOD CORPORATION OF INDIA
March 12, 2019
BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. JITF URBAN INFRASTRUCTURE LTD.
October 15, 2019
BIJAY KUMAR MISHRA Vs. STATE OF BIHAR
January 7, 2019
BIJENDRA GOSWAMI Vs. SURENDRA GOSHWAMI, SON OF LATE MOHAN GOSAIN
January 8, 2019
BIJENDRA RAM, SON OF RAM DEO RAM Vs. STATE OF BIHAR
May 6, 2019
BIJU @ BIJENDRA RAM @ BIRJU RAM S/O LATE SITARAM Vs. STATE OF BIHAR
March 1, 2019
BIKASH KUMAR SINGH Vs. STATE OF BIHAR
July 24, 2019
BIKRAMA SINGH Vs. STATE OF BIHAR
July 8, 2019
BIMAL CHANDRA MISHRA Vs. THE STATE OF BIHAR AND ORS
January 31, 2019
BIMAL CHANDRA MISHRA Vs. STATE OF BIHAR
May 2, 2019
BIMALA DEVI Vs. THE STATE OF BIHAR
June 21, 2019
BIMLA ENTERPRISES Vs. STATE OF BIHAR
November 21, 2019
BINAY KUMAR SHARMA Vs. THE STATE OF BIHAR
February 13, 2019
BINAY KUMAR THAKUR Vs. THE STATE OF BIHAR AND ORS
March 14, 2019
BINAY KUMAR VERMA Vs. BASANT RAJ
August 8, 2019
BINAY SINGH Vs. UNION OF INDIA
October 22, 2019
BINDA PRASAD Vs. MAHENDRA PRASAD
February 25, 2019
BINDESH PANDEY Vs. STATE OF BIHAR
February 18, 2019
BINDESHWAR MANDAL Vs. BIHAR STATE POWER
March 6, 2019
BINDO MAHTO Vs. STATE OF BIHAR
September 17, 2019
BINDWAL PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY Vs. STATE OF BIHAR
August 27, 2019
BINEETA DEVI Vs. STATE OF BIHAR
July 9, 2019
BINIT KUMAR SINHA Vs. THE STATE OF BIHAR
April 2, 2019
BINITA KUMARI D/O LATE PRABHU PANDIT Vs. STATE OF BIHAR
April 15, 2019
BINOD KUMAR Vs. STATE OF BIHAR
January 11, 2019
BINOD KUMAR Vs. THE STATE OF BIHAR AND ORS.
April 16, 2019
BINOD KUMAR PODDAR Vs. STATE OF BIHAR
January 2, 2019
BINOD KUMAR SINGH Vs. UNION OF INDIA
December 2, 2019
BINOD KUMAR SINHA Vs. UNION OF INDIA
July 12, 2019
BINOD LAL DAS Vs. STATE OF BIHAR
September 20, 2019
BINOD PANDIT Vs. MUNNA PANDIT
December 13, 2019
BINOD YADAV Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
April 19, 2019
BIPIN BIHARI PRASAD Vs. CHAIRMAN, MAGADH CENTRAL COOPERATIVE BANK LTD
November 14, 2019
BIPIN BIHARI SHARMA Vs. STATE OF BIHAR
November 22, 2019
BIPIN KUMAR Vs. STATE OF BIHAR
September 16, 2019
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
November 26, 2019
BIPIN YADAV Vs. STATE OF BIHAR
July 4, 2019
BIRENDRA KUMAR Vs. STATE OF BIHAR
November 19, 2019
BIRENDRA KUMAR Vs. STATE OF BIHAR
June 27, 2019
BIRENDRA KUMAR SAH Vs. THE STATE OF BIHAR AND ORS
February 4, 2019
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
October 17, 2019
BIRENDRA NATH TIWARI Vs. STATE OF BIHAR
April 2, 2019
BIRENDRA NATH TIWARI Vs. STATE OF BIHAR
March 14, 2019
BIRENDRA PATHAK, SON OF LATE BACHCHU PATHAK Vs. STATE BANK OF INDIA
September 11, 2019
BIRJASHANKAR PRASAD Vs. STATE OF BIHAR
May 21, 2019
BIRJU RAM Vs. STATE OF BIHAR
December 19, 2019
BIRLA TYRES LTD Vs. STATE OF BIHAR
May 1, 2019
BISHAMBHAR PRASAD SINGH Vs. THE STATE OF BIHAR
January 11, 2019
BISHESA RANI Vs. STATE OF BIHAR
April 2, 2019
BISHWA NATH MISHRA Vs. STATE OF BIHAR
September 4, 2019
BISHWANATH PRASAD KESHRI Vs. STATE OF BIHAR
December 3, 2019
BJCL SRINATH (JOINT VENTURE) Vs. STATE OF BIHAR
June 28, 2019
BLA INFRASTRUCTURE PVT. LTD. Vs. BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
October 17, 2019
BOBY RANI Vs. STATE OF BIHAR
July 24, 2019
BRAHMDEO MANDAL Vs. STATE OF BIHAR
August 14, 2019
BRAHMDEO YADAV Vs. STATE OF BIHAR
June 24, 2019
BRAJ KISHORE ROY Vs. STATE OF BIHAR
September 18, 2019
BRAJESH KUMAR CHOUDHARY AND ANR Vs. THE STATE OF BIHAR AND ORS
March 7, 2019
BRAJESH KUMAR SINGH Vs. STATE OF BIHAR
January 23, 2019
BRAJNANDAN CHAUDHARY Vs. STATE OF BIHAR
October 22, 2019
BRANCH MANAGER Vs. MANJU DEVI
August 26, 2019
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. INDU KUMARI
January 30, 2019
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. KUSUM DEVI
September 3, 2019
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SAMSIR ALAM
January 30, 2019
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. KANTI DEVI
August 2, 2019
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. SANTOSH KUMAR
February 5, 2019
BRIJ BHUSHAN PRASAD Vs. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS.
August 27, 2019
BRIJ BHUSHAN PRASAD SON OF MATHURA PRASAD Vs. STATE ELECTION COMMISSION PANCHAYAT
March 6, 2019
BRIJ BIHARI PANDEY Vs. THE STATE OF BIHAR
February 6, 2019
BRIJ BIHARI SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
September 4, 2019
BRIJ KISHORE SINGH Vs. STATE OF BIHAR
April 19, 2019
BROADSON COMMODITIES PRIVATE LIMITED Vs. STATE OF BIHAR
July 11, 2019
BUCHCHAN YADAV @ BRAJ KISHORE YADAV Vs. STATE OF BIHAR
August 30, 2019
BUDHU YADAV SON OF SADHU YADAV Vs. STATE OF BIHAR
May 7, 2019
BUKHI RAM DHARHI @ DUKHI RAM SON OF LATE BARBARI Vs. STATE OF BIHAR
February 5, 2019
BUTAN PASWAN Vs. STATE OF BIHAR
January 29, 2019
BUTTAN SAO Vs. STATE OF BIHAR
May 10, 2019
CADBURY INDIA LTD Vs. STATE OF BIHAR
August 8, 2019
CENTRAL BANK EMPLOYEES SAVINGS AND CREDIT SELF SUPPORTED CO-OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
February 13, 2019
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. KATIHAR MEDICAL COLLEGE
February 18, 2019
CHAIRMAN Vs. ISHIKA RAJ
March 1, 2019
CHAIRMAN @ THE PRESIDENT Vs. MEENA GUPTA W/O LATE OM PRAKASH GUPTA
January 21, 2019
CHAIRMAN CUM M.D. HEAD OFFICE Vs. MAHENDRA KUMAR
July 18, 2019
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. ASHOK KUMAR SINGH
July 22, 2019
CHAKRADHARI SHARAN SINGH Vs. STATE OF BIHAR
July 1, 2019
CHALITAR CHAUDHARY Vs. THE NEW INDIA ASSURANCE COMPANY
May 2, 2019
CHAMPA DEVI Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
April 4, 2019
CHANDAN CHAUDHRY Vs. STATE OF BIHAR
October 16, 2019
CHANDAN KUMAR Vs. STATE OF BIHAR
April 24, 2019
CHANDAN KUMAR Vs. STATE OF BIHAR
August 26, 2019
CHANDAN KUMAR PASWAN Vs. STATE OF BIHAR
November 20, 2019
CHANDAN RAI @ CHANDAN ROY Vs. STATE OF BIHAR
May 3, 2019
CHANDESHWAR BHARTI Vs. BIHAR STATE WAREHOUSING CORPORATION
July 5, 2019
CHANDESHWAR KISHOR Vs. STATE OF BIHAR
December 11, 2019
CHANDRA DEO PRASAD Vs. THE STATE OF BIHAR AND ORS.
August 22, 2019
CHANDRA ENTERPRISES Vs. STATE OF BIHAR
February 21, 2019
CHANDRA KANT KUMAR Vs. STATE OF BIHAR
October 25, 2019
CHANDRA KANT KUMAR Vs. STATE OF BIHAR
October 23, 2019
CHANDRA KANT KUMAR Vs. STATE OF BIHAR
January 22, 2019
CHANDRA KISHORE DUBEY Vs. STATE OF BIHAR AND ANR
April 9, 2019
CHANDRA KISHORE KUMAR Vs. REGISTRAR GENERAL
October 18, 2019
CHANDRA MOHAN MISHRA Vs. STATE OF BIHAR
September 9, 2019
CHANDRA MOHAN SINGH AND ORS. Vs. STATE OF BIHAR AND ORS.
December 16, 2019
CHANDRA NARAIN JHA Vs. KRISHNA KUMAR JHA
March 8, 2019
CHANDRA NATH JHA Vs. THE STATE OF BIHAR AND ORS
February 26, 2019
CHANDRA PRAKASH SHARMA Vs. STATE OF BIHAR
August 9, 2019
CHANDRA SEKHAR PRASAD @ CHANDRAKHER PRASADDEVI Vs. STATE OF BIHAR
January 31, 2019
CHANDRA SHEKHAR PD. SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 5, 2019
CHANDRA SHEKHAR PRASAD Vs. UNION OF INDIA
November 6, 2019
CHANDRA SHEKHAR SINGH Vs. PRADEEP SINGH AND ORS
February 5, 2019
CHANDRAJEET KUMAR Vs. STATE OF BIHAR
April 29, 2019
CHANDRAMA KUMARI, WIFE OF RAJ KUMAR SINGH Vs. STATE OF BIHAR
January 8, 2019
CHANDRAMA RAY Vs. THE STATE OF BIHAR AND ORS.
July 16, 2019
CHANDRAWATI DEVI Vs. STATE OF BIHAR
September 2, 2019
CHANDRIKA MAHTO Vs. MUNNI MAHTO
October 24, 2019
CHANDRIKA PRASAD SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
November 15, 2019
CHANDU @ MD Vs. STATE OF BIHAR
April 23, 2019
CHHABI NANDAN PANDEY Vs. THE STATE OF BIHAR AND ORS
April 8, 2019
CHHATRABALI SINGH Vs. STATE OF BIHAR
January 25, 2019
CHHEDI MAHTO @ CHEDI MAHTO SON OF CHANDESWAR MAHTO Vs. STATE OF BIHAR
April 18, 2019
CHHUTAHARU DAS PRATHMIK AND ORS. Vs. STATE OF BIHAR AND ORS.
July 2, 2019
CHHUTAHARU DAS PRATHMIK- SAH MADHYA SANSKRIT VIDYALAYA PATHARAHA Vs. KANT MISHRA SON OF LATE MAKHAN MISHRA
July 2, 2019
CHIEF COMMISSIONER OF CUSTOMS, KOLKATA CUSTOMS ZONE Vs. BINOD KUMAR
August 13, 2019
CHINTA DEVI Vs. STATE OF BIHAR
June 18, 2019
CHINTA SRIVASTAVA @ USHA SRIVASTVA Vs. STATE OF BIHAR
March 5, 2019
CHUNNU CHAUBEY SON OF LATE RAJENDRA CHAUBEY Vs. STATE OF BIHAR
January 15, 2019
CHUNNU SINGH Vs. STATE OF BIHAR
June 27, 2019
CHUNNU SINGH Vs. STATE OF BIHAR
June 27, 2019
CO-ORDINATION COMMITTEE Vs. STATE OF BIHAR
July 30, 2019
CO-ORDINATION COMMITTEE OF THREE ASSOCIATION OF LAWYERS OF PATNA HIGH COURT Vs. STATE OF BIHAR
September 11, 2019
COL. DIRECTOR RTG. Vs. NIRAJ KUMAR
September 25, 2019
COMMERCIAL STEEL ENGINEERING CORPORATION Vs. STATE OF BIHAR
June 27, 2019
COMMISSIONER OF CENTRAL EXCISE Vs. MANSI STEELS (P.) LTD
May 2, 2019
COMMISSIONER OF CENTRAL EXCISE Vs. GOPAL PRASAD
November 15, 2019
COMMISSIONER OF INCOME TAX AND ORS. Vs. TAKSHILA EDUCATION SOCIETY
February 14, 2019
COOPERATIVE FISHERIES FEDERATION Vs. UNION OF INDIA
October 13, 2019
COOPERATIVE FISHERIES FEDERATION (COFFED)/ BIHAR RAJYA MATSYAJIVI SAHKARI SANGH LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
October 15, 2019
CTI INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF BIHAR
May 21, 2019
CZAR CONSTRUCTIONS PVT LTD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
April 11, 2019
D.B.S. CONSTRUCTIONS PVT. LTD Vs. STATE OF BIHAR
January 22, 2019
DADAN SINGH Vs. STATE OF BIHAR AND ANR
April 15, 2019
DAMODAR MEHTA Vs. STATE OF BIHAR
October 16, 2019
DAROGA SINGH Vs. THE STATE OF BIHAR AND ORS
February 19, 2019
DARSHANA SINGH Vs. STATE OF BIHAR
September 26, 2019
DASHRATH FURNITURE HOUSE, KOLODIHARI Vs. STATE OF BIHAR
April 19, 2019
DASHRATH SAH Vs. STATE OF BIHAR
July 22, 2019
DAYA NAND MISHRA Vs. STATE OF BIHAR
September 17, 2019
DAYANAND YADAV Vs. STATE OF BIHAR
July 29, 2019
DAYMANTI DEVI Vs. STATE OF BIHAR
January 21, 2019
DEEPA RANI DEY Vs. THE STATE OF BIHAR AND ORS.
June 25, 2019
DEEPAK CHAUBEY @ DEEPAK KUMAR CHAUBEY Vs. STATE OF BIHAR
August 5, 2019
DEEPAK CHAUDHARY Vs. STATE OF BIHAR
July 24, 2019
DEEPAK KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 8, 2019
DEEPAK KUMAR Vs. STATE OF BIHAR
August 28, 2019
DEEPAK KUMAR Vs. THE STATE OF BIHAR AND ORS.
February 18, 2019
DEEPAK KUMAR Vs. STATE OF BIHAR
October 14, 2019
DEEPAK KUMAR Vs. STATE OF BIHAR
August 20, 2019
DEEPAK KUMAR GUPTA Vs. OM PRAKASH GUPTA
March 6, 2019
DEEPAK KUMAR SINHA Vs. STATE OF BIHAR
February 11, 2019
DEEPAK VEGPRO PRIVATE LIMITED Vs. STATE OF BIHAR AND ORS.
November 22, 2019
DEHRI ON SONE LABOURERS COOPERATIVE SOCIETY LTD Vs. UNION OF INDIA
August 20, 2019
DEN NETWORKS LIMITED, NEW DELHI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, COMMERCIAL TAXES, BIHAR, PATNA
April 17, 2019
DEO KANT CHOUDHARY AND ORS Vs. THE STATE OF BIHAR AND ORS
February 27, 2019
DEO KISHOR YADAV Vs. THE STATE OF BIHAR
February 4, 2019
DEO NANDAN YADAV Vs. STATE OF BIHAR
August 8, 2019
DEO NARAYAN PRASAD Vs. HIGH COURT OF JUDICATURE AT PATNA ADMINISTRATIVE
February 14, 2019
DEO PRASAD SAO Vs. STATE OF BIHAR
September 19, 2019
DEO SAHAY SINGH Vs. THE STATE OF BIHAR AND ORS
April 4, 2019
DEVA NAND RAM Vs. STATE OF BIHAR
December 3, 2019
DEVASHISH THAKUR Vs. STATE OF BIHAR
June 20, 2019
DEVENDRA DUBEY SON OF BHOLA DUBEY Vs. STATE OF BIHAR
February 11, 2019
DEVENDRA KUMAR SINHA Vs. STATE BANK OF INDIA
April 4, 2019
DEVENDRA PRASAD SINGH Vs. UNION OF INDIA
October 15, 2019
DEWANTI DEVI Vs. RADHESHYAM TIWARY
January 4, 2019
DHANANJAY KUMAR @ DHANANJAY KUMAR Vs. STATE OF BIHAR
December 2, 2019
DHANPAT KUMAR Vs. STATE OF BIHAR
July 2, 2019
DHANU HAMBRUM Vs. STATE OF BIHAR AND ORS
January 24, 2019
DHARAM SINGH @ GAUTAM SINGH Vs. SHRI RABINDRA PRASAD SAH
January 8, 2019
DHARM NATH MISHRA Vs. STATE OF BIHAR
July 8, 2019
DHARMENDRA KUMAR RAY Vs. THE STATE OF BIHAR
April 26, 2019
DHARMRAJ PRASAD BIBHUTI Vs. INCOME TAX APPELLATE TRIBUNAL PATNA
August 8, 2019
DHIRENDRA SINGH AND ORS Vs. STATE OF BIHAR AND ANR
June 19, 2019
DHIRENDRA THAKUR Vs. ANIL KUMAR MISHRA
June 21, 2019
DHRUV KUMAR JAISWAL @ DHRUV PRASAD @ DHRUV SAO @ DHRUV SAH Vs. STATE OF BIHAR THROUGH C B I
May 10, 2019
DHURNI DEVI Vs. CHAIRMAN OF N A B A R D
December 3, 2019
DIBYA NAND SINGH @ MUKESH SINGH Vs. STATE OF BIHAR
January 15, 2019
DIGAMBAR JHA, SON OF SHIVNANDAN JHAPRASAD Vs. STATE OF BIHAR
January 22, 2019
DIGVIJAY KUMAR SINGH Vs. STATE OF BIHAR,
July 1, 2019
DILEEP KUMAR SINGH Vs. STATE OF BIHAR
July 18, 2019
DILIP KUMAR Vs. STATE OF BIHAR
September 2, 2019
DILIP KUMAR GUPTA Vs. KAMESHWAR PRASAD GUPTA
April 3, 2019
DILIP KUMAR GUPTA Vs. STATE OF BIHAR
December 5, 2019
DILIP KUMAR MAHATO Vs. UNION OF INDIA
November 25, 2019
DILIP KUMAR SHARMA Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
June 20, 2019
DILIP KUMAR SINGH Vs. STATE OF BIHAR
April 19, 2019
DILIP MANDAL SON OF NARESH MANDAL Vs. STATE OF BIHAR
January 31, 2019
DINESH Vs. STATE OF BIHAR
June 21, 2019
DINESH KUMAR AND ANR Vs. THE STATE OF BIHAR
January 22, 2019
DINESH KUMAR RAM Vs. STATE OF BIHAR
October 24, 2019
DINESH KUMAR SINGH Vs. STATE OF BIHAR
October 15, 2019
DINESH KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS
April 25, 2019
DINESH MEHTA Vs. RAGHUNATH YADAV
December 17, 2019
DINESH MUKHIYA Vs. STATE OF BIHAR
January 30, 2019
DINESH PRASAD SAW @ DINESH PRASAD Vs. UNION OF INDIA
March 15, 2019
DINESH PRASAD SINHA Vs. SHIV NATH YADAV
July 8, 2019
DINESH RAI Vs. STATE OF BIHAR
August 6, 2019
DINESH SHARMA Vs. RAJESH SHARMA
August 8, 2019
DIPAK KUMAR & ORS Vs. THE STATE OF BIHAR & ORS
January 2, 2019
DIPAK KUMAR MANDAL Vs. STATE OF BIHAR
January 31, 2019
DIRECTOR Vs. SUPRIYA SHARMA
July 10, 2019
DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. BHEEM PRASAD
December 19, 2019
DISTRICT MANAGER Vs. LALA SHATRUDHAN KUMAR SINHA
October 24, 2019
DIVISIONAL MANAGER Vs. SUJATA SINGH
July 26, 2019
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD., Vs. ANUJA JHA
January 7, 2019
DIWALI PASWAN Vs. STATE OF BIHAR
May 1, 2019
DR B. R. AMBEDKAR INSTITUTE OF DENTAL SCIENCES AND HOSPITAL Vs. UNION OF INDIA
July 1, 2019
DR PURNENDU OJHA Vs. STATE OF BIHAR
September 20, 2019
DR. ALKA SHARAN AND ORS Vs. THE STATE OF BIHAR AND ORS
January 29, 2019
DR. MADAN MOHAN DUBEY Vs. THE STATE OF BIHAR & ORS
January 28, 2019
DR. PARASNATH SINGH Vs. THE STATE OF BIHAR
January 4, 2019
DR. R. B. SINGH GAYA HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF AYUSH
January 3, 2019
DR. SHASHI KUMAR Vs. THE DENTAL COUNCIL OF INDIA AND ORS
April 15, 2019
DR.RAJENDRA PRASAD SINHA Vs. RAJENDRA AGRICULTURE UNIVE
January 3, 2019
DROPADI DEVI Vs. STATE OF BIHAR
October 22, 2019
DULARCHAND RAI Vs. DEO PUJAN RAI
February 14, 2019
DURGAWATI DEVI Vs. STATE OF BIHAR
April 23, 2019
DURYODHAN TANTI Vs. UNION OF INDIA
July 8, 2019
DWARIKA PAUL Vs. STATE OF BIHAR
March 14, 2019
EHTESHAMUL HAQUE @ ESTAJUL HAQUE Vs. STATE OF BIHAR
August 6, 2019
EKBAL @ SHAIKH EKBAL Vs. STATE OF BIHAR
November 27, 2019
EMPLOYEES STATE INSURANCE CORPORATION Vs. ROY UMESH CHANDRA
April 22, 2019
EXALT EDUCATIONAL TRUST Vs. STATE OF BIHAR
December 9, 2019
EZAJ AHMAD Vs. STATE OF BIHAR
January 29, 2019
FAISAL RAHMAN Vs. STATE OF BIHAR
June 26, 2019
FAZAL KARIM Vs. STATE OF BIHAR
January 21, 2019
FAZLE SARWAR Vs. THE STATE OF BIHAR AND ORS.
August 9, 2019
FEROZE ANWAR @ FIROZE ANWAR Vs. STATE OF BIHAR
April 29, 2019
FIRDAUS ALI @ TAMANNA S/O LATE NOORUL HODA Vs. STATE OF BIHAR
February 8, 2019
FIROZ ANSARI Vs. STATE OF BIHAR
July 30, 2019
FR JOSEPH PULICKAL Vs. STATE OF BIHAR
April 4, 2019
FULESHWAR PODDAR Vs. STATE OF BIHAR
September 23, 2019
FULIYA DEVI Vs. STATE OF BIHAR AND ORS.
February 28, 2019
FULO DEVI Vs. STATE OF BIHAR
August 22, 2019
FULVATI DEVI Vs. UNION OF INDIA
March 12, 2019
GADADHAR PANDEY Vs. THE STATE OF BIHAR AND ORS
February 13, 2019
GAFURNA KHATOON Vs. SAKINA BANOO
January 31, 2019
GAJENDRA NARAIN SINGH Vs. STATE OF BIHAR
October 16, 2019
GAJENDRA SINGH Vs. STATE OF BIHAR
September 18, 2019
GANESH CHOUDHARY Vs. THE MIDDLE SCHOOL PETHIYA
February 22, 2019
GANESH DUTT MEMORIAL COLLEGE, WEST BAILEY ROAD, PATNA Vs. STATE OF BIHAR
April 1, 2019
GANESH RAI Vs. DEVENDRA KUMAR
August 1, 2019
GANESH RAM DOKANIA Vs. STATE OF BIHAR
March 6, 2019
GANESH TRADERS, MUNGER, THROUGH ITS PROPRIETOR Vs. STATE OF BIHAR THROUGH COMMISSIONER OF COMMERCIAL TAXES
April 15, 2019
GANESHI MAHTO Vs. STATE OF BIHAR
January 29, 2019
GANGA RAM Vs. STATE OF BIHAR
June 10, 2019
GANPATI ROADWAYS Vs. INDIAN OIL CORPORATION LTD.
November 25, 2019
GAURI SHANKAR KUMAR Vs. THE STATE OF BIHAR AND ORS
April 5, 2019
GAURI SHANKER PRASAD SINGH Vs. STATE OF BIHAR
November 7, 2019
GAUTAM PASWAN Vs. STATE OF BIHAR
October 1, 2019
GAYATRI DEVI Vs. BASANTI DEVI
January 10, 2019
GAYATRI DEVI Vs. BASANTI DEVI
January 10, 2019
GEETA KUMARI Vs. ELECTION COMMISSION OF INDIA
April 24, 2019
GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA Vs. UNION OF INDIA THROUGH THE SECRETARY
April 30, 2019
GHANSHYAM JHA Vs. STATE OF BIHAR
July 8, 2019
GHULAM GHAUS Vs. ALIHAN KHATOON
August 8, 2019
GHYASUDDIN ANSARI AND ANR Vs. THE STATE OF BIHAR AND ORS
May 30, 2019
GIRDHARI LAL MADHOGARHIA, SON OF NAND LAL MADHOGARHIA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPARTMENT OF FOREST
January 4, 2019
GIRDHARY KUMAR MISHRA Vs. STATE OF BIHAR
March 15, 2019
GIRIJA NANDAN SHARMA Vs. STATE OF BIHAR
January 11, 2019
GIRIJESH KUMAR VERMA Vs. STATE OF BIHAR
May 30, 2019
GIRISH YADAV Vs. STATE OF BIHAR
June 27, 2019
GITA DEVI D/O PARAMA RAM Vs. STATE OF BIHAR AND ORS
March 13, 2019
GODREJ AND BOYCE MFG CO. LTD. Vs. STATE OF BIHAR
July 3, 2019
GOLU PANDEY Vs. STATE OF BIHAR
May 6, 2019
GOPAL CHANDRA PRASAD Vs. PATNA MUNICIPAL CORPORATION
January 21, 2019
GOPAL JEE PANDEY Vs. STATE OF BIHAR
November 19, 2019
GOPAL KUMAR SINHA & ORS Vs. STATE OF BIHAR & ANR
January 2, 2019
GOPAL MANDAL Vs. STATE OF BIHAR
August 16, 2019
GOPAL PRASAD Vs. STATE OF BIHAR
September 26, 2019
GOPAL PRASAD MALAKAR Vs. UNION OF INDIA
May 9, 2019
GOPAL PRASAD SINGH Vs. STATE OF BIHAR
August 9, 2019
GOPAL SINGH Vs. STATE OF BIHAR
November 15, 2019
GOPAL YADAV Vs. THE STATE OF BIHAR & ORS
January 3, 2019
GOPI KRISHNA SAH Vs. STATE OF BIHAR AND ANR
April 2, 2019
GORAKH NATH PATHAK Vs. RAKESH KUMAR SINGH
August 1, 2019
GORAKH NATH SINGH Vs. RAJ KUMAR SINGH AND ORS.
September 19, 2019
GOVIND LAL Vs. KAMAL KUMAR
July 26, 2019
GREEN TIMBER Vs. STATE OF BIHAR
February 13, 2019
GUDDU KUMAR Vs. STATE OF BIHAR
March 15, 2019
GUDDU KUMAR Vs. STATE OF BIHAR
July 11, 2019
GUDDU KUMAR YADAV Vs. STATE OF BIHAR
November 7, 2019
GULAM RAM Vs. STATE OF BIHAR
August 28, 2019
GUNJAN @ GUNJAN KUMAR Vs. STATE OF BIHAR
July 4, 2019
GUNJAN KUMARI Vs. STATE OF BIHAR
August 29, 2019
GYAN PRAKASH, SON OF LATE BANSHIDHAR PRASAD Vs. STATE OF BIHAR
August 30, 2019
GYANENDRA KUMAR DUBEY Vs. THE CHAIRMAN
May 30, 2019
H. D. JAIN COLLEGE Vs. STATE OF BIHAR
March 7, 2019
HAKIM MAHIUDDIN CHISTI Vs. STATE OF BIHAR
January 18, 2019
HAMID AHMAD @ RUMANI S/O NASIM AHMAD Vs. STATE OF BIHAR
December 19, 2019
HARAKHNANDAN CHAUDHARY Vs. STATE OF BIHAR
July 10, 2019
HARDEO SINGH AND ORS. Vs. THE STATE OF BIHAR
October 25, 2019
HARE KRISHNA KUMAR SINGH Vs. RAJ KUMARI DEVI
January 23, 2019
HARE RAM SINGH Vs. STATE OF BIHAR
July 23, 2019
HARENDRA PANDEY Vs. STATE OF BIHAR
March 11, 2019
HARENDRA SINGH Vs. STATE OF BIHAR
May 13, 2019
HARI KISHAN YADAV Vs. STATE OF BIHAR
August 16, 2019
HARI NARAYAN YADAV Vs. APURB KUMAR
April 26, 2019
HARI PRASAD GIRI Vs. STATE OF BIHAR
January 24, 2019
HARI SINGH Vs. STATE OF BIHAR
January 16, 2019
HARI YADAV Vs. STATE OF BIHAR
November 4, 2019
HARIHAR CHOUDHARY Vs. STATE OF BIHAR
December 12, 2019
HARIHAR NATH MISHRA Vs. BHIM RAO AMBEDKAR BIHAR UNIVERSITY
July 31, 2019
HARO RAM @ HARIBANSH RAM Vs. STATE OF BIHAR
August 5, 2019
HASAN TAUHEED Vs. THE STATE OF BIHAR AND ORS.
August 20, 2019
HASARUDDIN MIAN Vs. STATE OF BIHAR
August 1, 2019
HAZRAT ALI Vs. STATE OF BIHAR
August 14, 2019
HEENA KHATOON @ BIBI HEENA KHATOON Vs. STATE OF BIHAR
July 31, 2019
HEERA DEVI Vs. STATE OF BIHAR
August 22, 2019
HEMCHANDRA LAL KARN Vs. STATE OF BIHAR
October 1, 2019
HIMANSHU CHORASIA Vs. THE STATE OF BIHAR
April 30, 2019
HIRA DEVI Vs. STATE OF BIHAR
November 28, 2019
HIRA LAL SRIVASTAVA Vs. STATE OF BIHAR
September 3, 2019
HIRDAYA NAND TIWARI Vs. STATE OF BIHAR
March 8, 2019
HRIDAY NARAYAN PANDEY Vs. STATE OF BIHAR
September 19, 2019
HRIDAY NARAYAN PANDEY Vs. STATE OF BIHAR
October 17, 2019
IBRAHIM KUJRA Vs. STATE OF BIHAR
September 11, 2019
IDIO CONSTRUCTION OF INDUSTRIES (INDIA) LTD. Vs. UNION OF INDIA
August 9, 2019
IFTAKHAR AHMAD Vs. SYED MOZAZIR ALI
July 26, 2019
ILF CONSULTING ENGINEERS ALMONDZ GLOBAL INFRA CONSULTANT LTD. Vs. BHAGALPUR SMART CITY LTD.
July 19, 2019
ILF CONSULTING ENGINEERS ALMONDZ GLOBAL INFRA CONSULTANT LTD. Vs. BHAGALPUR SMART CITY LTD.
July 15, 2019
IMRAN ALAM Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
March 27, 2019
IMRANA TARANNUM @ BIBI IMRANA TARANNUM WIFE OF MD AFROZ ALAM AND DAUGHTER OF MD SAFIRUDDIN SAFAR Vs. STATE OF BIHAR
April 17, 2019
IN MATTER OF LETTER DATED 15 02 2018 OF BHOLA PANDIT Vs. STATE OF BIHAR
July 12, 2019
IN RE LIFE TIME ALLOTMENT OF BUNGALOWS TO FORMER CHIEF MINISTERS OF STATE OF BIHAR Vs. CHIEF SECRETARY, GOVERNMENT OF BIHAR
February 19, 2019
IN RE, SUO MOTU COGNISANCE Vs. UNION OF INDIA
September 2, 2019
IN RE: DHIRENDRA MOHAN DAS Vs. IN RE: DHIRENDRA MOHAN DAS
February 8, 2019
IN RE: NARSINGH BHAGAT Vs. IN RE: NARSINGH BHAGAT
February 8, 2019
IN RE: NIRMALA SINHA Vs. IN RE: NIRMALA SINHA
July 12, 2019
INDIA ANIMAL FOOD INDUSTRIES Vs. STATE OF BIHAR
March 11, 2019
INDIAN OIL CORPORATION LTD. Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
August 14, 2019
INDIAN TRADERS Vs. STATE OF BIHAR
May 16, 2019
INDRADEV SINGH Vs. STATE OF BIHAR
July 18, 2019
INDRAJEET CHAUDHARY Vs. RAJ KISHORE PRASAD
August 16, 2019
INDRAJEET SHARMA Vs. STATE OF BIHAR
January 4, 2019
INDRAJIT SINGH Vs. UNION OF INDIA
July 29, 2019
INDRASANA KUARI Vs. JOINT DIRECTOR OF CONSOLIDATION
October 17, 2019
INDU DEVI Vs. RAM CHANDRA PRASAD
August 16, 2019
INDU DEVI Vs. STATE OF BIHAR AND ORS.
February 14, 2019
INDU KUMARI SINHA @ INDU DEVI @ KUMARI INDU SINHA, WIFE OF LATE SHIVCHANDRA SINGH Vs. STATE OF BIHAR
April 4, 2019
INNOTECH EDUCATIONAL SOCIETY Vs. STATE BANK OF INDIA
November 22, 2019
IRFAN KHAN Vs. STATE OF BIHAR
June 20, 2019
ISHARAT PRAVEEN Vs. STATE OF BIHAR
July 5, 2019
ISLAM MIAN Vs. STATE OF BIHAR
January 21, 2019
ISRAIL Vs. STATE OF BIHAR
October 14, 2019
ISRAIL S/O LATE BENGALI MIYA Vs. STATE OF BIHAR
January 4, 2019
ISTEYAK Vs. STATE OF BIHAR
November 8, 2019
J. K. TRADERS Vs. UNION OF INDIA
September 5, 2019
J.K. TRADERS, DOTURI Vs. UNION OF INDIA
December 20, 2019
JAGADISH SINGH ARYA Vs. STATE OF BIHAR
July 29, 2019
JAGANNTH PRASAD Vs. STATE BANK OF INDIA
March 1, 2019
JAGARAN PRAKASHAN LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 25, 2019
JAGDEEP PRASAD SINGH Vs. ANAND KISHORE SINHA
June 20, 2019
JAGDISH PRASAD YADAV Vs. STATE OF BIHAR
March 26, 2019
JAGERNATH PRASAD RAI SON OF RAMESHWAR RAI Vs. KALWA YADAV DEBI WIDOW OF JANAK RAI
February 14, 2019
JAGESHWAR RAI Vs. STATE OF BIHAR
August 16, 2019
JAGESHWAR RAI Vs. STATE OF BIHAR
August 16, 2019
JAGMATIYA DEVI @ JAGMATO DEVI Vs. STATE OF BIHAR
August 21, 2019
JAHNVI SOMYA, D/O DR. PRAFULLA KUMAR MALLIK Vs. BIHAR SCHOOL EXAMINATION BOARD PATNA
December 13, 2019
JAI BHAWANI CONSTRUCTION Vs. UNION OF INDIA
July 5, 2019
JAI MAA GANGA SAW MILL Vs. THE STATE OF BIHAR
January 4, 2019
JAI NATH TIWARI Vs. STATE OF BIHAR
April 2, 2019
JAI PRAKASH DAS Vs. STATE OF BIHAR
April 24, 2019
JAI PRAKASH GUPTA Vs. STATE OF BIHAR
July 16, 2019
JAI PRAKASH NARAYAN Vs. STATE OF BIHAR
September 19, 2019
JAI PRAKASH NARAYAN SINHA Vs. STATE OF BIHAR
May 10, 2019
JAI PRAKASH PANDIT Vs. STATE OF BIHAR
January 23, 2019
JAI PRAKASH SINGH Vs. UTTAR BIHAR KSHETRIYA GRAMIN BANK
November 8, 2019
JAI PRAKASH UNIVERSITY Vs. STATE OF BIHAR
July 30, 2019
JAI RAM CHOUDHARY Vs. SHASHI KANT
April 1, 2019
JAIBIR JHA Vs. STATE OF BIHAR
January 18, 2019
JAIBIR PRASAD GUPTA AND ORS Vs. MAHESH PRASAD GUPTA AND ORS
February 25, 2019
JAIDEO PRASAD MINDA Vs. STATE OF BIHAR
December 9, 2019
JAILAL PASWAN Vs. STATE OF BIHAR
October 18, 2019
JAIPAL MARANDI S/O LATE KANHU MARANDI Vs. STATE OF BIHAR
September 2, 2019
JAKI AHMED Vs. STATE OF BIHAR
August 13, 2019
JALAJ KUMAR Vs. STATE OF BIHAR
September 18, 2019
JALAN POLYTUBES PRIVATE LIMITED Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
August 16, 2019
JALESHWAR PANDEY Vs. VISHWANATH SINGH
July 11, 2019
JAMAL AKHTAR Vs. STATE OF BIHAR
November 5, 2019
JAMILA KHATOON AND ANR Vs. ANWAR ALAM AND ORS
February 8, 2019
JAMSHED QAMAR Vs. STATE OF BIHAR
March 11, 2019
JANAK LAL MAHTO Vs. STATE OF BIHAR
December 2, 2019
JANESHWAR SHARMA Vs. STATE OF BIHAR
September 30, 2019
JANKI MAHTO Vs. ARCHANA KUMARI
April 3, 2019
JANKI MANDAL Vs. STATE OF BIHAR
October 17, 2019
JANKI RAM JHA Vs. STATE OF BIHAR
April 25, 2019
JANKI SINGH Vs. THE STATE OF BIHAR
June 21, 2019
JAWAHAR KUMAR SINGH Vs. STATE OF BIHAR
February 19, 2019
JAWAHAR LAL RAM Vs. THE STATE OF BIHAR AND ORS.
December 19, 2019
JAWAHAR LAL SINGH @ JAWAHAR SINGH Vs. STATE OF BIHAR
April 30, 2019
JAY CHANDRA PRASAD Vs. STATE OF BIHAR
June 17, 2019
JAY KUMAR Vs. STATE OF BIHAR
June 28, 2019
JAYANTI DEVI Vs. STATE OF BIHAR
July 2, 2019
JAYANTI DEVI LATE MANORANJAN SINGH Vs. STATE OF BIHAR
January 23, 2019
JHAM CHAUDHARY Vs. NEW INDIA ASSURANCE
May 2, 2019
JHULAN BATTHA Vs. STATE OF BIHAR
June 26, 2019
JHULAN BATTHA Vs. STATE OF BIHAR
June 26, 2019
JIBACHH YADAV Vs. STATE OF BIHAR
June 19, 2019
JITAN SINGH Vs. STATE OF BIHAR
July 4, 2019
JITENDRA BHAGAT Vs. STATE OF BIHAR
July 25, 2019
JITENDRA KUMAR Vs. STATE OF BIHAR
February 22, 2019
JITENDRA KUMAR Vs. THE STATE OF BIHAR
October 21, 2019
JITENDRA KUMAR @ JITENDRA SINGH Vs. STATE OF BIHAR
March 28, 2019
JITENDRA KUMAR SINGH Vs. STATE OF BIHAR
March 8, 2019
JITENDRA PRASAD Vs. STATE OF BIHAR
May 17, 2019
JITF URBAN INFRASTRUCTURE LTD. Vs. STATE OF BIHAR
January 8, 2019
JOGENDRA DAS Vs. INDIAN OIL CORPORATION LIMITED
July 1, 2019
JOGENDRA PASWAN Vs. STATE OF BIHAR
April 29, 2019
JONHA DEVI Vs. DINESH SINGH
March 7, 2019
JUNAID ALAM Vs. STATE OF BIHAR
July 4, 2019
JYOTI RAJ AND ORS. Vs. STATE OF BIHAR AND ORS.
February 15, 2019
JYOTI SINHA Vs. SAMIR KUMAR SRI ARBIND KUMAR
August 30, 2019
K K PATHAK @ KESHAV KUMAR PATHAK Vs. RAVI SHANKAR PRASAD
February 1, 2019
K. K. PATHAK Vs. HIGH COURT OF JUDICATURE AT PATNA
July 8, 2019
K.K. GLASS FACTORY PVT.LTD Vs. BIHAR STATE FINANCIAL CORPORATION
January 15, 2019
KAILASH KEWAT, SON OF LATE KRISHNA CHANDRA KEWAT Vs. STATE OF BIHAR
August 28, 2019
KAILASH KUMAR Vs. STATE OF BIHAR
January 23, 2019
KAILASH SAW MILL Vs. STATE OF BIHAR
March 7, 2019
KALAWATI DEVI Vs. UNION OF INDIA
July 9, 2019
KALICHARAN KANTH Vs. STATE OF BIHAR
June 25, 2019
KALIKA COOLING SYSTEM Vs. STATE OF BIHAR
July 18, 2019
KALYANI MEHTA Vs. THE STATE OF BIHAR
February 4, 2019
KAMAL KISHORE PRASAD Vs. STATE OF BIHAR
May 28, 2019
KAMLADITYA CONSTRUCTION PVT LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
May 13, 2019
KAMLADITYA CONSTRUCTIONS PVT. LTD. Vs. STATE OF BIHAR
September 9, 2019
KAMLESH KUMAR Vs. STATE OF BIHAR
August 9, 2019
KAMLESH KUMAR PANDEY Vs. STATE OF BIHAR
July 17, 2019
KAMLESH KUMAR SINGH Vs. STATE OF BIHAR
May 6, 2019
KAMLESHWAR PRASAD CHOUDHARY Vs. THE BIHAR STATE BOARD OF RELIGIOUS TRUST AND ORS.
January 9, 2019
KAMLESHWAR PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS
April 16, 2019
KAMLESHWARI YADAV @ KAMO YADAV Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
June 28, 2019
KANHAIYA PRASAD Vs. STATE OF BIHAR
May 7, 2019
KANKANADY HOMEO HALL Vs. STATE OF BIHAR
October 21, 2019
KANTI KUMARI @ KANTI DEVI Vs. STATE OF BIHAR
March 1, 2019
KAPIL KUMAR S/O RAM ISHWAR YADAV Vs. STATE OF BIHAR
December 16, 2019
KAPIL KUMAR S/O RAM ISHWAR YADAV R/O NAI BAZAR SAHABAZAPUR Vs. UNION OF INDIA
December 18, 2019
KAPILDEO BARAI Vs. RAM KYAS BARAI
August 2, 2019
KARN KUMAR @ RAJA Vs. STATE OF BIHAR
December 5, 2019
KARRA PARASURAMAIAH Vs. THE STATE OF BIHAR
April 22, 2019
KARRAH PARSHU RAMAIAH Vs. THE STATE OF BIHAR
August 28, 2019
KASHI NATH SINGH SON OF LATE SHEO PRASAD SINGH Vs. STATE OF BIHAR
March 29, 2019
KASHI PRAJAPATI Vs. STATE OF BIHAR
August 19, 2019
KASHISH DEVELOPERS LIMITED Vs. THE STATE OF BIHAR AND ORS
February 14, 2019
KAUSHAL KAUSHIK Vs. STATE OF BIHAR
September 3, 2019
KAUSHAL KAUSHIK Vs. STATE OF BIHAR
August 29, 2019
KAUSHAL KISHORE SUMAN S/O SHRI JAGLAL SINGH Vs. STATE OF BIHAR
January 21, 2019
KAUSHAL KISHORE THAKUR, SON OF LATE BRIJ KISHORE THAKUR Vs. INDIAN BANK THROUGH C M D
May 17, 2019
KAUSHAL KUMAR PANDEY Vs. STATE OF BIHAR
January 2, 2019
KAUSHALYA DEVI Vs. STATE OF BIHAR
September 12, 2019
KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
January 21, 2019
KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
November 28, 2019
KAVITA AAGNEY W/O SRI SURESH KUMAR SAHNI Vs. STATE OF BIHAR
January 4, 2019
KAVITA KUMARI Vs. STATE OF BIHAR
July 5, 2019
KAVITA KUMARI Vs. UNION OF INDIA
November 26, 2019
KEDAR KUMAR @ KEDAR YADAV Vs. STATE OF BIHAR
March 6, 2019
KHATIJA KHATOON Vs. STATE OF BIHAR
December 6, 2019
KHATOON NESHA Vs. STATE OF BIHAR
August 28, 2019
KHUSBU KHATOON D/O MD NAZAM SAH Vs. STATE OF BIHAR
April 12, 2019
KHUSHBOO GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
September 25, 2019
KISHORE KUMAR DAS Vs. STATE OF BIHAR
July 2, 2019
KISHUN SINGH AND ORS. Vs. RAMGAHAN GANESH SINGH AND ORS.
May 16, 2019
KOMAL ANITA SINGH Vs. STATE OF BIHAR
December 10, 2019
KOSHALYA DEVI Vs. STATE OF BIHAR
August 13, 2019
KRISHNA BIHARI SINGH & ORS Vs. STATE OF BIHAR & ANR
January 9, 2019
KRISHNA KANT JHA SON OF LATE KAMLA KANT Vs. STATE OF BIHAR THROUGH THE SECRETARY
July 16, 2019
KRISHNA KUMAR DUTTA AND ANR Vs. STATE OF BIHAR AND ANR
June 21, 2019
KRISHNA KUMAR SINGH ARYA Vs. STATE OF BIHAR
January 22, 2019
KRISHNA LAL GUPTA Vs. STATE OF BIHAR
August 7, 2019
KRISHNA MOHAN BHAGAT Vs. SARUG @ SARYUG PRASAD BHAGAT
August 29, 2019
KRISHNA MOHAN SAH Vs. STATE OF BIHAR
January 21, 2019
KRISHNA MURARI DUBEY, Vs. TILKA MANJHI BHAGALPUR UNIVERSITY THROUGH THE VICE CHANCELLOR
July 26, 2019
KRISHNA NAND PANDEY Vs. STATE OF BIHAR
January 4, 2019
KRISHNA NANDAN PRASAD Vs. STATE OF BIHAR
July 15, 2019
KRISHNA PRASAD Vs. STATE OF BIHAR
May 13, 2019
KRISHNA SAH @ KRISHNA GOND Vs. STATE OF BIHAR
July 19, 2019
KRISHNA SINGH Vs. STATE OF BIHAR
July 10, 2019
KRISHNA SINGH Vs. UNION OF INDIA
December 6, 2019
KRISHNA YADAV Vs. STATE OF BIHAR
April 30, 2019
KRISHNADEO DAS Vs. THE STATE OF BIHAR & ORS
May 17, 2019
KUMAR A. S. CONSTRUCTION Vs. STATE OF BIHAR
December 2, 2019
KUMAR ANAND Vs. STATE OF BIHAR
July 30, 2019
KUMAR GAURAV Vs. STATE OF BIHAR
January 18, 2019
KUMAR GAURAV Vs. STATE OF BIHAR
December 10, 2019
KUMAR JHA Vs. THE STATE OF BIHAR AND ORS
February 19, 2019
KUMAR PRABHAKAR Vs. STATE OF BIHAR
September 5, 2019
KUMARI ASHA D/O SRI DINKAR PRASAD SINGH Vs. STATE OF BIHAR
January 4, 2019
KUMARI PRIYA GUPTA Vs. STATE OF BIHAR
July 16, 2019
KUMARI REETA Vs. THE STATE OF BIHAR AND ORS.
October 15, 2019
KUMARI SUNITA SINGH; AWDHESH KUMAR; SUDHA SHANKAR TIWARY; VIJAY SHANKAR TIWARY; KANCHAN BALA GOSWAMI; MANJU KUMARI SHARMA; BABITA KUMARI @ BABITA SINHA; AMRESH KUMAR SHRIVASTAVA; ANIL KUMAR SINGH; FEDERATION OF C W C AND J J B MEMBER OF BIHAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
April 8, 2019
KUMBHA RAJ S/O LATE RAMA NAND MAHTO Vs. STATE OF BIHAR
February 6, 2019
KUMHIYA DEVI Vs. STATE OF BIHAR
October 16, 2019
KUNDAN KUMAR Vs. STATE OF BIHAR
September 23, 2019
KUNDAN KUMAR Vs. STATE OF BIHAR
August 23, 2019
KUNDAN KUMAR Vs. DIVISIONAL RAILWAY MANAGER (PERSONNEL), EAST CENTRAL RAILWAY
April 9, 2019
KUNDAN KUMAR AND ORS Vs. THE GOVERNMENT OF INDIA AND ORS
January 28, 2019
KUNDAN KUMAR YADAV Vs. LALIT KUMAR YADAV
September 19, 2019
KUSESHWAR SAHANI Vs. STATE OF BIHAR
January 16, 2019
KUSHESHWAR YADAV Vs. THE STATE OF BIHAR
August 23, 2019
KUSUM DEVI Vs. STATE OF BIHAR AND ORS
February 14, 2019
KUSUM DEVI W/O SHANKAR RAI Vs. STATE OF BIHAR
December 13, 2019
KUSUM LAL YADAV Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR
January 3, 2019
KUSUM SHARAN, WIFE OF SHAMBHU SHARAN Vs. ADDITIONAL MEMBER, BOARD OF REVENUE, BIHAR, PATNA
February 4, 2019
LACCHUMAN RAI @ KAPIL RAI Vs. STATE OF BIHAR
September 30, 2019
LAKHAN YADAV @ LAKHAN DAS Vs. STATE OF BIHAR
December 6, 2019
LAKHI DEVI Vs. KAMAL KISHORE DUBEYBIHAR
January 28, 2019
LAKSHMI CHOUHAN Vs. STATE OF BIHAR
June 26, 2019
LAKSHMI KUMARI Vs. THE STATE OF BIHAR AND ORS
May 7, 2019
LAKSHMI PRASAD NAYAK Vs. STATE OF BIHAR
July 23, 2019
LAL BABU PASWAN Vs. THE STATE OF BIHAR AND ORS.
September 25, 2019
LAL BABU PASWAN AND ORS. Vs. THE STATE OF BIHAR
August 22, 2019
LAL BABU RAM Vs. THE STATE OF BIHAR AND ORS.
June 21, 2019
LAL BABU RAY Vs. THE STATE OF BIHAR
March 12, 2019
LAL MOHAN RANA Vs. STATE OF BIHAR
August 19, 2019
LAL MOHAN SHARMA Vs. STATE OF BIHAR
October 14, 2019
LALAN KUMAR SHARMA Vs. STATE OF BIHAR
October 23, 2019
LALAN SAH Vs. STATE OF BIHAR
May 13, 2019
LALAN SINGH Vs. STATE OF BIHAR
August 17, 2019
LALIT MOHAN PATHAK Vs. BIHAR STATE POWER
July 2, 2019
LALIT SINGH Vs. STATE OF BIHAR
September 19, 2019
LALLAN SINGH Vs. STATE OF BIHAR
March 14, 2019
LALLAN YADAV Vs. STATE OF BIHAR
August 22, 2019
LALLU KHAN Vs. STATE OF BIHAR
March 15, 2019
LALU KUMAR Vs. STATE OF BIHAR
September 30, 2019
LALU KUMAR @ LAL BABU @ LALLU Vs. STATE OF BIHAR
October 1, 2019
LARSEN AND TOUBRO LIMITED Vs. STATE OF BIHAR
July 23, 2019
LARSEN AND TOUBRO LTD Vs. SJVN THERMAL (P) LTD
April 30, 2019
LATE CHITRAKUT TIWARY THROUGH L RS Vs. RAM CHANDRA RAI
March 13, 2019
LATE DILJANN MIYAN Vs. SAKINA BANOO
January 31, 2019
LATE PREDYAT @ PRADUT KUMAR BOSE Vs. LATE NIRMAL KANTI GUHA
June 19, 2019
LATE SHANTI DEVI Vs. RAJ KUMAR GUPTA
June 19, 2019
LAV KUMAR MISHRA Vs. PRINCIPAL SECRETARY
December 10, 2019
LAV KUMAR SINGH Vs. STATE OF BIHAR
August 5, 2019
LAXMAN PASWAN Vs. STATE OF BIHAR
January 22, 2019
LAXMI KANT TIWARI Vs. STATE OF BIHAR
August 7, 2019
LAXMI YADAV Vs. STATE OF BIHAR
March 14, 2019
LEELA DEVI Vs. RATANDEV GUPTA
August 23, 2019
LIFE INSURANCE CORPORATION Vs. ASHOK PRASAD
September 27, 2019
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA
May 16, 2019
LILADHAR CHOUDHARY S/O LATE RAJENDRA CHOUDHARY Vs. STATE OF BIHAR
July 31, 2019
LIYAKAT KHAN S/O HAFIZ KHAN Vs. STATE OF BIHAR
May 1, 2019
LOK SEVA THRIFT AND CREDIT SELF SUPPORTING CO-OPERATIVE SOCIETIES LTD. Vs. STATE OF BIHAR
December 10, 2019
LOKNATH GOENKA Vs. COMMISSIONER OF INCOME TAX, PATNA
August 1, 2019
LPG VITRAK ASSOCIATION Vs. UNION OF INDIA
September 16, 2019
M A C M E T INDIA LIMITED Vs. UNION OF INDIA
May 14, 2019
M/S AISHWARYA FOUNDATIONTRUST Vs. STATE OF BIHAR AND ORS
January 28, 2019
M/S AYESHA EXPORTS THROUGH ITS PROPRIETOR MAJAHARUL HAQUE Vs. UNION OF INDIA AND ORS
January 24, 2019
M/S DHAN KUWAR COLD STORAGE PRIVATE LIMITED Vs. THE STATE OF BIHAR AND ORS
February 19, 2019
M/S DHANPAT PRASAD Vs. THE STATE OF BIHAR AND ORS
April 1, 2019
M/S GANDHU CHHAPAR CONSTRUCTION Vs. THE STATE OF BIHAR AND ORS
February 8, 2019
M/S R.S.CONSTRUCTION Vs. STATE OF BIHAR
March 27, 2019
M/S RAMESH KUMAR BAID AND SONS (HUF) Vs. UNION OF INDIA THROUGH COMMISSIONER OF CUSTOMS (PREV)
September 5, 2019
MAA BHAGWATI ATTA OIL MIL Vs. STATE OF BIHAR
April 18, 2019
MAA CONSTRUCTION Vs. STATE OF BIHAR
September 18, 2019
MAA YASHODA RICE MILL PVT. LTD. Vs. THE PUNJAB NATIONAL BANK AND ORS
January 30, 2019
MADAN DAS Vs. STATE OF BIHAR
July 25, 2019
MADAN GOPAL GUPTA, S/O LATE RAM BRIKSHA GUPTA Vs. STATE OF BIHAR THROUGH FOREST SECRETARY CUM COMMISSIONER, OLD SECRETARIAT, PATNA
May 2, 2019
MADAN KUMAR Vs. STATE OF BIHAR
November 5, 2019
MADAN MANOHAR PRASAD Vs. STATE OF BIHAR
May 30, 2019
MADHAV RAO, SON OF DEVENDRA KUMAR SINGH; CHHABILA YADAV, SON OF MAHENDRA YADAV; MD ASIF, SON OF SHASUL HODA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
April 10, 2019
MADHAVI Vs. MANAGING DIRECTOR
July 24, 2019
MADHU DEVI Vs. STATE OF BIHAR
February 14, 2019
MADHUKAR SUMAN Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
April 18, 2019
MADHYA BIHAR GRAMIN BANK Vs. STATE OF BIHAR
June 18, 2019
MAHADEO CHAUDHARY Vs. STATE OF BIHAR
February 5, 2019
MAHADEO SINGH COLLEGE Vs. THE UNION OF INDIA AND ORS.
October 24, 2019
MAHADEV CARRIER PVT LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, REGISTRATION, EXCISE AND PROHIBITION, GOVERNMENT OF BIHAR, PATNA
April 1, 2019
MAHADEV ENCLAVE PVT. LTD Vs. STATE OF BIHAR
February 27, 2019
MAHANTH SANT SHARAN DAS Vs. PRADEEP TIWARY AND ORS
February 22, 2019
MAHENDRA KUMAR MANDAL Vs. STATE OF BIHAR
November 22, 2019
MAHENDRA PRASAD Vs. STATE OF BIHAR
January 3, 2019
MAHENDRA RAM Vs. STATE OF BIHAR
September 25, 2019
MAHENDRA THAKUR Vs. STATE OF BIHAR
January 21, 2019
MAHESH KANT CHOUDHARY Vs. STATE OF BIHAR
August 6, 2019
MAHESH KUMAR BHAGATMALE Vs. INDRAJEET SINGH
February 21, 2019
MAHESH KUMAR S/O RAM NARAYAN SAHU Vs. UNION OF INDIA
August 29, 2019
MAHESH MAHTO Vs. STATE OF BIHAR
March 13, 2019
MAHESH PRASAD S/O LATE RAM RATAN Vs. STATE OF BIHAR THROUGH HOME SECRETARY
July 17, 2019
MAHESH SAH Vs. STATE OF BIHAR
July 11, 2019
MAHNAR PRAKHAND MATSYAJIVI SAHYOG SAMITI LTD. Vs. STATE OF BIHAR
December 2, 2019
MAHRUKH KHAN Vs. STATE OF BIHAR
July 18, 2019
MAHTAB ALAM @ DADUL Vs. STATE OF BIHAR
January 11, 2019
MAJOR MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
September 18, 2019
MAKENDRA KUMAR Vs. STATE OF BIHAR
December 12, 2019
MALATI DEVI Vs. STATE OF BIHAR
March 15, 2019
MANAGEMENT OF DAYA ENGINEERING WORKS (SLEEPER) LTD. Vs. WORKMEN OF DAYA ENGINEERING WORKS (SLEEPER) LTD.
August 5, 2019
MANAGING DIRECTOR Vs. JITF URBAN INFRASTRUCTURE LTD.
October 15, 2019
MANAGING DIRECTOR Vs. MANJAURA PRIMARY AGRICULTURE CREDIT SOCIETY LTD.
October 15, 2019
MANAGING DIRECTOR, SHAHABAD DUGDH UTPADAK SAHKARI SANGH LTD Vs. ENGINEERING (INDIA) LTD (GOVERNMENT OF INDIA ENTERPRISES)
April 3, 2019
MANASH JHA Vs. STATE OF BIHAR
September 18, 2019
MANGALA NAND JHA Vs. STATE
February 7, 2019
MANI BHUSHAN KUMAR Vs. CHAIRMAN STATE BANK OF INDIA
November 22, 2019
MANIK LAL PRASAD Vs. STATE OF BIHAR
August 16, 2019
MANIK LAL PRASAD Vs. STATE OF BIHAR
July 22, 2019
MANIKANT PATHAK Vs. SARVDEO NARAYAN JHA
September 18, 2019
MANISH KUMAR Vs. STATE OF BIHAR
September 19, 2019
MANISH KUMAR Vs. STATE OF BIHAR
June 26, 2019
MANISH KUMAR Vs. STATE OF BIHAR
March 13, 2019
MANISH KUMAR PASWAN Vs. UNION OF INDIA
August 22, 2019
MANISH KUMAR SINGH Vs. STATE OF BIHAR
March 7, 2019
MANISH SHARMA Vs. STATE OF BIHAR
May 9, 2019
MANJARUL HAQUE Vs. STATE OF BIHAR
June 19, 2019
MANJEET KUMAR Vs. THE STATE OF BIHAR AND ORS.
February 22, 2019
MANJU DEVI AND ORS. Vs. STATE OF BIHAR
July 2, 2019
MANJU DIWARKAR SHARMA Vs. UNION OF INDIA
July 11, 2019
MANJU SINGH Vs. STATE OF BIHAR
December 19, 2019
MANJU SINGH WIFE OF LATE CHANDRA MAULESHWAR PRASAD NARAYAN SINGH Vs. STATE OF BIHAR
January 29, 2019
MANOHAR LAL SINGH SON OF DHRUV NARAYAN SINGH Vs. STATE OF BIHAR
May 17, 2019
MANOJ @ MANOJ KUMAR CHANDRAVANSHI Vs. STATE OF BIHAR
June 28, 2019
MANOJ CHAUDHARY @ MANOJ KUMAR CHAUDHARY Vs. STATE OF BIHAR
November 8, 2019
MANOJ KUMAR Vs. STATE OF BIHAR
November 13, 2019
MANOJ KUMAR Vs. STATE OF BIHAR
November 26, 2019
MANOJ KUMAR Vs. STATE OF BIHAR
January 10, 2019
MANOJ KUMAR BANSAL Vs. BIHAR STATE HOUSING BOARD
April 25, 2019
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
November 8, 2019
MANOJ KUMAR SINGH Vs. UNION OF INDIA
November 28, 2019
MANOJ KUMAR SON OF RAJESHWAR SINGH Vs. STATE OF BIHAR
May 2, 2019
MANOJ KUMAR TIWARI Vs. STATE OF BIHAR
September 11, 2019
MANOJ KUMAR YADAV Vs. STATE OF BIHAR
August 21, 2019
MANOJ MANDAL Vs. STATE OF BIHAR
March 26, 2019
MANOJ MEHTAR Vs. STATE OF BIHAR
February 13, 2019
MANOJ MEHTAR AND ORS Vs. THE STATE OF BIHAR
February 12, 2019
MANOJ SAHU Vs. STATE OF BIHAR
May 7, 2019
MANORANJAN KUMAR SINHA Vs. STATE OF BIHAR
May 1, 2019
MANORANJAN PRASAD SAHA Vs. STATE OF BIHAR
September 18, 2019
MANORMA DEVI Vs. STATE OF BIHAR
September 23, 2019
MANORMA DEVI Vs. STATE OF BIHAR
August 21, 2019
MANTI DEVI Vs. UNION OF INDIA
September 5, 2019
MANTU KUMAR SINGH Vs. STATE OF BIHAR
December 10, 2019
MANTU SHARMA @ MUKESH SHARMA Vs. THE STATE OF BIHAR
January 24, 2019
MASOMAT INDU DEVI, WIFE OF LATE SHYAM KISHORE JHA Vs. STATE OF BIHAR
February 14, 2019
MATTER OF LETTER Vs. STATE OF BIHAR
July 1, 2019
MAYA DEVI Vs. STATE OF BIHAR
September 6, 2019
MAYOR NAGAR NIGAM Vs. STATE OF BIHAR
July 30, 2019
MD ANSAR Vs. STATE OF BIHAR
July 3, 2019
MD ASHRAF KHAN Vs. UNION OF INDIA
October 18, 2019
MD BABUL @ BABLU Vs. STATE OF BIHAR
July 23, 2019
MD DAUD @ DAUD MIAN Vs. STATE OF BIHAR
August 6, 2019
MD HASIB Vs. STATE OF BIHAR
September 2, 2019
MD IMRAN KHAN Vs. STATE OF BIHAR
February 20, 2019
MD ISRAIL SON OF LATE HAJI WASIMUDDIN Vs. STATE OF BIHAR
October 14, 2019
MD ISRAIL, SON OF HAJI WASIMUDDIN Vs. STATE OF BIHAR.THROUGH PRINCIPAL SECRETARY
May 17, 2019
MD KALUA, SON OF LATE JAWED Vs. STATE OF BIHAR
February 1, 2019
MD KAMRAN @ AMANULLAH Vs. STATE OF BIHAR
July 19, 2019
MD MAHFOOZ Vs. STATE OF BIHAR
January 3, 2019
MD MASIHA Vs. STATE OF BIHAR
August 17, 2019
MD MOHIL Vs. STATE OF BIHAR
October 15, 2019
MD NAUSHAD @ NASIA SON OF LATE MD TAUHEED Vs. STATE OF BIHAR
April 17, 2019
MD NIZAM AHMAD @ MD NIZAM Vs. STATE OF BIHAR
March 8, 2019
MD NOMAN Vs. STATE OF BIHAR
January 4, 2019
MD RIZWAN Vs. STATE OF BIHAR
July 5, 2019
MD SHAHJAHAN, SON OF ABDUL AHAT Vs. BIHAR STATE POLLUTION CONTROL BOARD THROUGH ITS CHAIRMAN
August 28, 2019
MD SUBHAN Vs. STATE OF BIHAR
January 9, 2019
MD TAIYUBUL @ MD TAYABUL Vs. STATE OF BIHAR
April 30, 2019
MD TALIB Vs. STATE OF BIHAR
August 16, 2019
MD ZAKAULLAH S/O ANWARUL HAQUE Vs. STATE OF BIHAR
May 10, 2019
MD. ABDUL MANNAN Vs. STATE OF BIHAR
May 10, 2019
MD. ABDULLAH Vs. STATE OF BIHAR
January 17, 2019
MD. AGNU @ MD. AGHNU Vs. STATE OF BIHAR
November 29, 2019
MD. AKBAR ALI KHAN Vs. PARASMANI DEVI
June 20, 2019
MD. ARSHAD, LATE MD. KALIM @ MD. KALAM, Vs. STATE OF BIHAR
December 2, 2019
MD. HAFIZ Vs. STATE OF BIHAR
January 7, 2019
MD. HAMID ALI Vs. MOSTT. KURASA KHATOON @ QUREIS
April 18, 2019
MD. ILIYAS, S/O PIR MOHAMMAD Vs. STATE OF BIHAR
September 5, 2019
MD. IRFAN KHAN Vs. STATE OF BIHAR
June 20, 2019
MD. ISLAM Vs. STATE OF BIHAR
November 18, 2019
MD. ISRAIL Vs. STATE OF BIHAR
June 20, 2019
MD. ISTAB @ ISTABALI Vs. STATE OF BIHAR
August 5, 2019
MD. JAHANGIR ANSARI Vs. STATE OF BIHAR
June 25, 2019
MD. KUDRISH Vs. THE STATE OF BIHAR
May 15, 2019
MD. MAHMOOD Vs. STATE OF BIHAR
August 2, 2019
MD. MAHTAB ALAM Vs. THE STATE OF BIHAR AND ORS.
August 22, 2019
MD. MANJARUL HAQUE Vs. STATE OF BIHAR
June 19, 2019
MD. MANSOOR ALAM Vs. INDERDEO PRASAD
February 13, 2019
MD. NASIR ALI Vs. STATE OF BIHAR
January 8, 2019
MD. NASRULLAH Vs. THE STATE OF BIHAR
August 23, 2019
MD. NAZIR SON OF MD. SIDDIQUE Vs. STATE OF BIHAR
November 19, 2019
MD. NIJAMUDDIN ANSARI @ NIJAMUDDIN Vs. STATE OF BIHAR
December 2, 2019
MD. NOOR ALAM Vs. THE STATE OF BIHAR AND ORS.
February 28, 2019
MD. OZAIR AHMAD Vs. STATE OF BIHAR
February 11, 2019
MD. QAMARUDDIN Vs. THE STATE OF BIHAR
June 24, 2019
MD. QUAMRUZZAMAN Vs. BEGAM ARA
August 6, 2019
MD. RAHEES Vs. STATE OF BIHAR
May 15, 2019
MD. RUMI AND ORS. Vs. STATE OF BIHAR AND ORS.
October 15, 2019
MD. SAHEB Vs. STATE OF BIHAR
August 19, 2019
MD. SAIRUL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
October 14, 2019
MD. SALAHUDDIN SON OF MD. JAHANGIR Vs. THE STATE OF BIHAR
June 24, 2019
MD. SHAKIR JAMAL Vs. STATE OF BIHAR
June 20, 2019
MD. SHAKIR REZA Vs. STATE OF BIHAR
January 7, 2019
MD. TAHIR AKHTAR Vs. THE STATE OF BIHAR AND ORS.
October 15, 2019
MD. TALIB Vs. STATE OF BIHAR
December 3, 2019
MD.AQILUR RAHMAN Vs. BISHWANATH PRASAD GUPTA AND OTHERS
February 4, 2019
MD.IQBAL NASIR Vs. STATE OF BIHAR
June 27, 2019
MD.TAUHEED ALAM Vs. PRINCIPAL SECRETARY
December 13, 2019
MEENA DEVI Vs. STATE OF BIHAR
July 3, 2019
MEENA DEVI Vs. THE STATE OF BIHAR AND ORS.
August 6, 2019
MEENA SAHI Vs. STATE OF BIHAR
September 23, 2019
MEENA SINGH Vs. STATE OF BIHAR
July 12, 2019
MEERA DEVI Vs. STATE OF BIHAR
June 20, 2019
MEHBOOB ALI Vs. COMMANDANT- CUM- CHIEF JUDICIAL MAGISTRATE
November 22, 2019
MENKA KUMARI Vs. UNION OF INDIA
September 24, 2019
MEWA LAL CHOUDHARY Vs. UNION OF INDIA
August 20, 2019
MICHAELS EDUCATIONAL ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
August 13, 2019
MICROMAX INFORMATICS LTD. Vs. STATE OF BIHAR
March 8, 2019
MINDRA DEVI Vs. STATE OF BIHAR
September 17, 2019
MINTI DEVI Vs. STATE OF BIHAR
January 2, 2019
MINTU @ TULSI RAI SON OF LATE BIRENDRA RAI Vs. STATE OF BIHAR
April 10, 2019
MINU JAMUAR Vs. D. A. V. COLLEGE
October 14, 2019
MISTER AALAM Vs. STATE OF BIHAR
March 5, 2019
MITHILESH KUMAR Vs. THE BIHAR STATE POWER HOLDING COMPANY LIMITED AND ORS.
July 26, 2019
MITHILESH KUMAR Vs. STATE OF BIHAR
October 16, 2019
MITHILESH KUMAR SINGH Vs. RAMA DEVI AND ORS.
July 5, 2019
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
September 16, 2019
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
August 26, 2019
MITHUN ROY Vs. STATE OF BIHAR
February 27, 2019
MOBINA KHATOON Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PUBLIC HEALTH ENGINEERING DEPARTMENT, PATNA
February 4, 2019
MOHAMMAD HANIF Vs. THE STATE OF BIHAR AND ORS.
September 24, 2019
MOHAMMAD NAUSHAD Vs. SOUTH BIHAR POWER DISTRIBUTION
April 1, 2019
MOHAN PATHAK Vs. ADDITIONAL MEMBER,BOARD OF REVENUE
February 4, 2019
MOHAN RAM Vs. STATE OF BIHAR
January 24, 2019
MOHAN RAM Vs. STATE OF BIHAR
January 30, 2019
MOHAN TANTI Vs. STATE OF BIHAR
April 8, 2019
MOHAN THAKUR Vs. STATE OF BIHAR
July 5, 2019
MOJAHIR GADDI @ MOZAHIR HUSSAIN Vs. STATE OF BIHAR
August 5, 2019
MOLSON COORS COBRA INDIA PVT LTD Vs. STATE OF BIHAR
April 24, 2019
MOLSON COORS COBRA INDIA PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
February 5, 2019
MOMINA KHATOON AND ORS. Vs. MD. SHAHABUDDIN AND ORS.
May 13, 2019
MOSMAT SUSHILA DEVI Vs. CHANDRA BHUSHAN CHAUDHARY
January 10, 2019
MOST. GYATRI DEVI Vs. KAMESHWAR PRASAD
January 16, 2019
MOST. KISNI DEVI Vs. MAHENDRA YADAV
July 11, 2019
MOST. KUNTI KUER AND ORS Vs. AJAY KUMAR DIVEDI @ UDAIE DUBEY
April 2, 2019
MOST. RADHA DEVI Vs. THE STATE OF BIHAR
April 2, 2019
MOST. SURYAMANI DEVI Vs. STATE OF BIHAR
July 2, 2019
MR. AMAN SETHI Vs. THE STATE OF BIHAR AND ORS
February 6, 2019
MRIDULA SINGH Vs. STATE OF BIHAR
March 28, 2019
MRITUNJAY KUMAR Vs. UNION OF INDIA
April 17, 2019
MRITUNJAY KUMAR SINGH Vs. STATE OF BIHAR
September 4, 2019
MUBARAK HUSSAIN @ MD MUBARAK HUSSAIN, SON OF LATE REFAKAT HUSSAIN Vs. STATE OF BIHAR.THROUGH PRINCIPAL CHIEF CONSERVATOR.OF FORESTS
May 15, 2019
MUKESH BHAGAT Vs. STATE OF BIHAR
September 18, 2019
MUKESH BHUSHAN Vs. THE STATE OF BIHAR AND ORS
January 25, 2019
MUKESH KUMAR Vs. STATE OF BIHAR
February 18, 2019
MUKESH KUMAR Vs. STATE OF BIHAR
July 12, 2019
MUKESH KUMAR Vs. STATE OF BIHAR
August 1, 2019
MUKESH KUMAR Vs. STATE OF BIHAR
June 27, 2019
MUKESH KUMAR Vs. STATE OF BIHAR
November 25, 2019
MUKESH KUMAR Vs. UNION OF INDIA
March 6, 2019
MUKESH KUMAR SINGH S/O- LATE AKHILESHWAR PRASAD SINGH Vs. STATE OF BIHAR
July 17, 2019
MUKESH KUMAR, SON OF RAM UDGAR SHARMA Vs. STATE OF BIHAR
January 7, 2019
MUKESH SAHANI Vs. STATE OF BIHAR
May 14, 2019
MUKESH SINGH Vs. STATE OF BIHAR
February 28, 2019
MUKUL WASNIK Vs. STATE OF BIHAR
January 31, 2019
MUNDRIKA RAM Vs. MAHESHWAR PRASAD SINGH AND ORS.
July 12, 2019
MUNINDAR TRIPATHI Vs. STATE OF BIHAR
July 11, 2019
MUNIR AHSAN @ MUNIR HASAN @ MUNIR AHSAN SON OF LATE SHAHZAD HUSSAIN @ SHAHZADU HUSSAIN Vs. BIHAR STATE SHIA WAQF BOARD
March 29, 2019
MUNNA GOPE SON OF BAHURI PRASAD Vs. STATE OF BIHAR
January 8, 2019
MUNNA KUMAR @ KUMODH KUMAR Vs. STATE OF BIHAR
June 18, 2019
MUNNA KUMAR @ MUNNA KUMAR SINGH Vs. UNION OF INDIA
August 14, 2019
MUNNA KUMAR RAM Vs. STATE OF BIHAR
July 31, 2019
MUNNA MISHRA @ HARI SHANKAR MISHRA Vs. STATE OF BIHAR
March 6, 2019
MUNNA SINGH Vs. STATE OF BIHAR
December 9, 2019
MUNNA UPADYAY @ MUNAN UPADHYAY @ MANISH KUMAR UPADHYAY Vs. STATE OF BIHAR
March 28, 2019
MUNNI DEVI Vs. STATE OF BIHAR
March 11, 2019
MUNNI RAI Vs. COMMISSIONER OF INCOME TAX II, PATNA
May 2, 2019
MURARI SHARMA Vs. THE STATE OF BIHAR
June 18, 2019
MURARI SINGH Vs. STATE OF BIHAR
September 19, 2019
MURARI YADAV Vs. THE STATE OF BIHAR
January 24, 2019
MURARI YADAV Vs. STATE OF BIHAR
January 18, 2019
MUSAFIR MAHTO Vs. HARDEO MAHTO
January 24, 2019
MUSAFIR RAI @ MOSAFIR RAI Vs. STATE OF BIHAR
January 25, 2019
MUSTAFA MIAN Vs. STATE OF BIHAR
November 16, 2019
N P C C- P S K- J V Vs. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCE SHEIKHPURA PATNA
March 14, 2019
N.M. FOOD PRODUCT Vs. THE STATE OF BIHAR AND ORS.
August 20, 2019
NAG NARAIN RAI Vs. THE STATE OF BIHAR AND ORS.
April 19, 2019
NAGENDRA PRASAD Vs. BRIJ NARAYAN PRASAD AND ANR
January 25, 2019
NAGENDRA SAH Vs. UNION OF INDIA
November 22, 2019
NAGENDRA SAH S/O CHANDRIKA SAH Vs. STATE OF BIHAR
April 22, 2019
NAGENDRA SINGH Vs. STATE OF BIHAR
September 12, 2019
NAGESHWAR SHARMA Vs. STATE OF BIHAR
January 15, 2019
NAKUL KUMAR SUDHANSHU Vs. STATE OF BIHAR
November 20, 2019
NAMIRA CONSTRUCTION PVT LTD Vs. FAZAL IMAM PUBLIC CHARITABLE AND RELIGIOUS TRUST
April 1, 2019
NAND KISHORE DAS Vs. THE UNION OF INDIA
April 17, 2019
NAND KISHORE MISTRY Vs. STATE OF BIHAR
March 15, 2019
NAND KISHORE NAWAL Vs. STATE OF BIHAR
June 27, 2019
NAND KISHORE SHARMA Vs. THE STATE OF BIHAR AND ORS.
October 22, 2019
NAND KUMAR THAKUR Vs. STATE OF BIHAR
February 21, 2019
NARAYAN PURBEY Vs. STATE OF BIHAR
September 18, 2019
NARAYAN SAH Vs. STATE OF BIHAR
March 13, 2019
NARENDRA KUMAR DWIVEDI AND ORS. Vs. RAJESH DWIVEDI AND ORS.
August 1, 2019
NARENDRA PRASAD Vs. STATE OF BIHAR
September 26, 2019
NARENDRA PRASAD PANDEY Vs. STATE OF BIHAR
February 18, 2019
NARENDRA PRASAD SINGH Vs. STATE OF BIHAR
November 19, 2019
NARENDRA PRASAD SINGH Vs. STATE OF BIHAR
November 15, 2019
NARENDRA PRATAP SINGH Vs. STATE OF BIHAR
August 14, 2019
NARENDRA PRATAP SINGH Vs. STATE OF BIHAR
September 2, 2019
NARESH CHAUDHARY Vs. UNION OF INDIA
December 16, 2019
NARESH KUMAR SINHA Vs. THE STATE OF BIHAR AND ORS
May 17, 2019
NASEHA SHAISTA RIZVI Vs. THE STATE OF BIHAR AND ORS.
July 22, 2019
NASRULLAH Vs. STATE OF BIHAR
August 23, 2019
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
February 7, 2019
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. HARINARAYAN SAHU
September 11, 2019
NATIONAL INSURANCE CO LTD Vs. GURIYA DEVI
April 1, 2019
NATIONAL SPOT EXCHANGE LIMITED Vs. THE STATE OF BIHAR AND ORS.
November 4, 2019
NAVEEN KUWA Vs. STATE OF BIHAR
December 18, 2019
NAVIN CHANDRA PANDIT Vs. UNION OF INDIA
March 1, 2019
NAVLESH YADAV Vs. STATE OF BIHAR
November 14, 2019
NAWAL KISHORE SHARMA Vs. UNION OF INDIA AND ORS
March 26, 2019
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
April 11, 2019
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
July 16, 2019
NEELAM CHAUDHARI Vs. STATE OF BIHAR
July 2, 2019
NEERAJ KUMAR Vs. STATE OF BIHAR
January 23, 2019
NEERAJ KUMAR JHA Vs. STATE OF BIHAR
January 29, 2019
NEETU KUMARI WIFE OF SUBHANKAR KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
March 14, 2019
NEHA RAJ Vs. STATE OF BIHAR AND ORS
January 25, 2019
NEW INDIA ASSURANCE CO LTD Vs. RAJENDRA KUMAR SONCHETI
February 1, 2019
NEW INDIA ASSURANCE CO. LTD Vs. RUBI DEVI
March 14, 2019
NEW INDIA ASSURANCE CO. LTD Vs. KANCHAN BHAGAT
September 2, 2019
NEW MARKET DUKAANDAR KALYAN SAMITI Vs. THE STATE OF BIHAR AND ORS.
September 16, 2019
NEYAZ ANSARI Vs. STATE OF BIHAR
October 23, 2019
NIJAMMUDDIN ANSARI Vs. STATE OF BIHAR
January 23, 2019
NIKHIL MALHOTRA Vs. STATE OF BIHAR
March 11, 2019
NIKKI DEVI Vs. THE STATE ELECTION COMMISSION
January 28, 2019
NIKKI DEVI (FEMALE) Vs. STATE ELECTION COMMISSION (PANCHAYAT)
July 2, 2019
NIKKI KUMARI W/O DHARMENDRA KUMAR, Vs. STATE OF BIHAR
August 7, 2019
NILESH SHARAN SRIVASTAVA Vs. STATE OF BIHAR
April 3, 2019
NILU KUMARI Vs. STATE OF BIHAR
September 24, 2019
NIRAJ KUMAR Vs. STATE OF BIHAR
May 7, 2019
NIRAJ KUMAR @ SONU Vs. NAMITA SINHA
July 5, 2019
NIRAJ KUMAR RAJAK Vs. STATE OF BIHAR
May 6, 2019
NIRAJ SHAHI @ NIRAJ KUMAR SHAHI Vs. STATE OF BIHAR
April 18, 2019
NIRAJ SHARMA SON OF MITHILESH SUMAN SHARMASHARMA Vs. STATE OF BIHAR
January 24, 2019
NIRANJAN KUMAR DUTTA Vs. STATE OF BIHAR
April 30, 2019
NIRANJAN MUKESH Vs. STATE OF BIHAR
December 6, 2019
NIRANJAN SHARMA RAMESHWAR SHARMA Vs. UNION OF INDIA THE SECRETARY
December 9, 2019
NIRBHAY KUMAR Vs. STATE OF BIHAR
April 2, 2019
NIRBHAY KUMAR SINGH Vs. STATE OF BIHAR
September 20, 2019
NIRBHAY KUMAR SINGH @ ASHOK SINGH S/O KAMLA SINGH Vs. STATE OF BIHAR
July 17, 2019
NIRBHAY NARAYAN SINGH SON OF LATE BINDA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, FINANCE DEPARTMENT, BIHAR, PATNA
February 4, 2019
NIRMAL KUMAR GUPTA Vs. THE MADHYA BIHAR GRAMIN BANK AND ORS.
March 6, 2019
NIRMALA DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION
October 17, 2019
NIRMALA DEVI Vs. STATE OF BIHAR
April 25, 2019
NIRMALA JHA Vs. STATE OF BIHAR
July 12, 2019
NIRMALA KUMARI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY GENERAL ADMINISTRATION DEPT
April 8, 2019
NISAR AHMED @ NESAR AHMED Vs. SHABNAM KHATOON
November 4, 2019
NITESH SINHA Vs. STATE OF BIHAR
November 18, 2019
NITISH KUMAR Vs. STATE OF BIHAR
March 15, 2019
NITU SINGH Vs. STATE OF BIHAR
January 4, 2019
NITYA NAND MANDAL Vs. STATE OF BIHAR
November 6, 2019
NITYA NAND MANDAL Vs. STATE OF BIHAR
October 6, 2019
NITYA NAND PRASAD GUPTA Vs. STATE OF BIHAR
July 9, 2019
NITYANAND SINGH AND ANR Vs. THE UNION OF INDIA AND ORS
February 8, 2019
NIZAM AHMAD @ MD. NIZAM Vs. STATE OF BIHAR
March 8, 2019
NIZAMUDDIN @ SAIYAD NIZAMUDDIN Vs. SAIYAD SHAHNAWAZ ALAM @ LADDAN
September 12, 2019
NOMAN Vs. STATE OF BIHAR
January 4, 2019
NOOR HASSAN Vs. STATE OF BIHAR
October 21, 2019
NOOR MOHAMMED Vs. THE STATE OF BIHAR AND ORS.
June 18, 2019
NRIPENDRA KUMAR Vs. STATE OF BIHAR
December 6, 2019
NUNU PRASAD SINGH Vs. STATE OF BIHAR
March 8, 2019
OFFICIAL LIQUIDATOR OF HELIOS FINANCE AND INVESTMENT LTD. Vs. SANJAY KUMAR SINGH AND ORS.
February 26, 2019
OM PRAKASH Vs. STATE OF BIHAR
July 16, 2019
OM PRAKASH BHAGAT Vs. GAURI DEVI
August 16, 2019
OM PRAKASH GUIDE Vs. JAGDISH NARAYAN GUPTA
January 31, 2019
OM PRAKASH SRIVASTAVA Vs. APURVA AWAS YOJNA PVT LTD
July 2, 2019
OM SAI TRADING COMPANY Vs. UNION OF INDIA
September 5, 2019
OM SAI TRADING COMPANY Vs. UNION OF INDIA
September 4, 2019
OM SAI TRADING COMPANY Vs. UNION OF INDIA
December 20, 2019
ONKAR ROY Vs. STATE OF BIHAR
June 19, 2019
ORIENTAL INSURANCE COMPANY SASARAM THROUGH SRI V.K. JHA Vs. RAMESH KUMAR UPADHAYA
March 6, 2019
OZAIR ALAM AND ORS SON OF LATE HABIBUR RAHMAN Vs. FOOD CORPORATION OF INDIA
September 16, 2019
PALLAVI SINGH Vs. SHANKAR SUMAN,
July 4, 2019
PAMALA KUMARI Vs. THE HIGH COURT OF JUDICATURE
April 3, 2019
PANCHANAN SHARMA Vs. STATE OF BIHAR
September 27, 2019
PANKAJ KUMAR Vs. STATE OF BIHAR
May 17, 2019
PANKAJ KUMAR Vs. STATE OF BIHAR
June 18, 2019
PANKAJ KUMAR Vs. THE LIC OF INDIA AND ORS
April 2, 2019
PANKAJ KUMAR, SUKDEO SINGH Vs. KUMARI RINKU
December 10, 2019
PANKAJ SAH Vs. STATE OF BIHAR
April 29, 2019
PANKAJ SHASHI Vs. STATE OF BIHAR
September 25, 2019
PANO DEVI Vs. THE STATE OF BIHAR AND ORS.
February 11, 2019
PAPPU JHA SON OF LATE UDAY KANT JHA Vs. STATE OF BIHAR
January 17, 2019
PAPPU SAH AND ORS. Vs. SANJAY PRASAD AND ORS.
September 5, 2019
PAPPU SINGH Vs. STATE OF BIHAR
July 30, 2019
PAPPU YADAV Vs. STATE OF BIHAR
May 7, 2019
PARAM HANS MISHRA AND ORS Vs. THE STATE OF BIHAR AND ORS
January 29, 2019
PARAS YADAV Vs. STATE OF BIHAR
September 6, 2019
PARASHURAM PRASAD SINGH Vs. STATE OF BIHAR
September 25, 2019
PAREENA MOTORS PRIVATE LIMITED Vs. STATE BANK OF INDIA
September 20, 2019
PARIMAL CHAKRABORTY Vs. STATE OF BIHAR
June 19, 2019
PARIMAL KUMAR Vs. STATE OF BIHAR
November 15, 2019
PARMANAND CHAUDHARY Vs. STATE OF BIHAR
May 3, 2019
PARMANAND YADAV Vs. STATE OF BIHAR
July 10, 2019
PARMESHWAR BHAGAT Vs. KUNDAN BHAGAT
September 12, 2019
PARMESHWAR PASWAN Vs. THE STATE OF BIHAR AND ORS
April 23, 2019
PARSVNATH DEVELOPERS LTD. Vs. STATE OF BIHAR
August 17, 2019
PARWEZ KHAN @ PARWEZ ALAM Vs. THE STATE OF BIHAR
April 9, 2019
PASHUPATI BAGCHI Vs. STATE OF BIHAR & ANR
January 10, 2019
PASHUPATI KUMAR @ PASHUPATI KUMAR PARAS Vs. STATE OF BIHAR
May 13, 2019
PATAN NAGARPALIKA Vs. HITESHKUMAR NATWARLAL THAKKAR
September 17, 2019
PATORI ANCHAL MATSYAJIVI SAHYOG SAMITI LIMITED Vs. STATE OF BIHAR
October 15, 2019
PAWAN KUMAR Vs. STATE OF BIHAR
March 6, 2019
PAWAN KUMAR SINGH, S/O LATE KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR THROUGH SECRETARY FOOD AND CONSUMER DEPARTMENT
April 11, 2019
PAWAN KUMAR YADAV Vs. STATE OF BIHAR
December 5, 2019
PAWAN SINGH Vs. STATE OF BIHAR
June 20, 2019
PHARMACITY PARTNER RAJESH KUMAR MANNUJEE Vs. STATE OF BIHAR
June 17, 2019
PHRA BODHINANDHAMUNEE @ P. BHAKDEE Vs. STATE OF BIHAR
July 19, 2019
PHUL KUMARI @ FUL KUMARI DEVI @ FOOL KUMARI Vs. STATE OF BIHAR
March 5, 2019
PHULMATIYA DEVI Vs. STATE OF BIHAR
January 2, 2019
PIDILITE INDUSTRIES LIMITED Vs. THE STATE OF BIHAR AND ORS.
March 29, 2019
PINKI JHA @ PINKI KUMARI Vs. DEEPAK KUMAR JHA @ GULSHAN
August 5, 2019
PINTU KUMAR YADAV Vs. STATE OF BIHAR
August 9, 2019
PIYUSH KUMAR Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION
August 21, 2019
POONAM DEVI Vs. STATE OF BIHAR
March 6, 2019
POONAM KUMARI Vs. STATE OF BIHAR
November 5, 2019
POPALI DEVI Vs. STATE OF BIHAR
December 17, 2019
POPULAR NURSING HOME Vs. STATE OF BIHAR
July 10, 2019
POTTANANI JOSEPH MATHEW Vs. STATE OF BIHAR
February 14, 2019
PRABHAKAR BHATT Vs. STATE OF BIHAR
September 27, 2019
PRABHAKAR JHA Vs. THE STATE OF BIHAR AND ORS.
April 17, 2019
PRABHAWATI KUMARI, WIFE OF LATE BACCHA SINGH Vs. STATE OF BIHAR
September 2, 2019
PRABHU NATH SINGH Vs. BANK OF INDIA
November 28, 2019
PRABHU NATH SINGH Vs. BANK OF INDIA
November 27, 2019
PRABHU NATH SINGH S/O LATE RAMESHWAR SINGH Vs. STATE OF BIHAR
March 12, 2019
PRABHUNATH PRASAD Vs. PATNA HIGH COURT
October 24, 2019
PRADEEP JAISAWAL Vs. STATE OF BIHAR
August 7, 2019
PRADEEP KUMAR SONTHALIA SON OF RAM SWAROOP SONTHALIA Vs. STATE OF BIHAR
March 29, 2019
PRADIP MAHTO Vs. STATE OF BIHAR
August 29, 2019
PRAFULLA KUMAR Vs. BANK OF INDIA
July 31, 2019
PRAFULLA KUMAR SINGH Vs. THE STATE BANK OF INDIA AND ORS
January 30, 2019
PRAHLAD CHOUDHARY Vs. STATE OF BIHAR
August 2, 2019
PRAHLAD KUMAR Vs. STATE OF BIHAR
June 18, 2019
PRAHLAD RAI Vs. STATE OF BIHAR
May 15, 2019
PRAKASH CHANDRA Vs. STATE OF BIHAR
July 8, 2019
PRAKASH KUMAR Vs. STATE OF BIHAR
July 3, 2019
PRAKASH KUSHWAHA S/O SATYANARAYAN BHAGAT Vs. STATE OF BIHAR
April 3, 2019
PRAMOD KUMAR Vs. RAJGIR SINGH
January 4, 2019
PRAMOD KUMAR Vs. SANDHYA KUMARI BURNWAL ALIAS SANDHAYA DEEP
July 4, 2019
PRAMOD KUMAR Vs. STATE OF BIHAR
January 25, 2019
PRAMOD RAI Vs. STATE OF BIHAR
July 4, 2019
PRAMOD YADAV AND ORS. Vs. THE STATE OF BIHAR
July 25, 2019
PRAMOD YADAV SON OF JAY NARAYAN YADAV Vs. STATE OF BIHAR
May 7, 2019
PRANSHU KUMAR MISHRA @ PRANSHU PRANESH Vs. STATE OF BIHAR
November 21, 2019
PRASHANT KUMAR Vs. BANK OF MAHARASHTRA
July 26, 2019
PRASHANT KUMAR JHA Vs. STATE OF BIHAR
January 4, 2019
PRASHANT KUMAR MAHENSARIA Vs. STATE OF BIHAR
July 25, 2019
PRATIK EDUCATIONAL AND WELFARE TRUST AND ORS. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
January 8, 2019
PRATIMA MODI Vs. STATE OF BIHAR
October 17, 2019
PRATIVA RANI Vs. STATE OF BIHAR
September 25, 2019
PRAVEEN ANAND S/O LATE BALRAM ANAND Vs. ASST. GENERAL MANAGER
November 25, 2019
PRAVEEN KUMAR DUBEY Vs. STATE OF BIHAR
July 26, 2019
PRAVEEN SAHSINGH Vs. STATE OF BIHARKUAR
January 30, 2019
PRAVIN ELECTRICALS PVT LTD Vs. THE STATE OF BIHAR THROUGH COMMISSIONER OF STATE TAX
April 18, 2019
PRAWEEN KUMAR Vs. STATE OF BIHAR
March 8, 2019
PREM CHAND VERMA Vs. STATE OF BIHAR
July 16, 2019
PREM KUMAR PANDEY Vs. THE STATE OF BIHAR AND ORS
April 1, 2019
PREM NATH PASWAN Vs. STATE OF BIHAR
August 20, 2019
PREM PRASAD Vs. STATE OF BIHAR
July 31, 2019
PREMA CHAUDHARY Vs. STATE OF BIHAR
July 29, 2019
PREMCHANDRA PRASAD Vs. STATE OF BIHAR
September 24, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA
February 5, 2019
PRITAM Vs. STATE OF BIHAR AND ORS.
December 19, 2019
PRITAM KUMAR Vs. THE STATE OF BIHAR AND ORS
March 15, 2019
PRITI PRIYADARSHINI Vs. STATE OF BIHAR
August 13, 2019
PRIYANKA KUMARI Vs. STATE OF BIHAR
April 11, 2019
PRIYANKA KUMARI Vs. THE STATE OF BIHAR AND ORS.
April 23, 2019
PRIYANKA KUMARI Vs. BIHAR SCHOOL EXAMINATION BOARD
December 18, 2019
PRIYANKA SRIVASTAVA Vs. BIPIN BIHARI LAL
April 11, 2019
PROF. SHEO NANDAN SINGH Vs. BIHAR AGRICULTURAL UNIVERSITY
February 26, 2019
PUNAM GLORY MOSES Vs. STATE OF BIHAR
December 6, 2019
PUNAM KUMARI Vs. THE STATE OF BIHAR AND ORS.
July 29, 2019
PUNAM KUMARI Vs. STATE OF BIHAR
September 23, 2019
PUNAM KUMARI Vs. THE STATE OF BIHAR
April 23, 2019
PUNAM KUMARI Vs. STATE OF BIHAR
August 7, 2019
PUNAM KUMARI W/O BIRENDRA KUMAR Vs. STATE OF BIHAR
December 21, 2019
PUNITA VAISHKIYAR Vs. THE STATE OF BIHAR AND ORS
April 19, 2019
PURNENDU OJHA Vs. STATE OF BIHAR
September 20, 2019
PURSHOTTAM TULSYAN @ PURSHOTTAM Vs. STATE OF BIHAR
April 25, 2019
PURUSHOTTAM KUMAR SINGH Vs. NAVNEET KUMAR SINGH @ DINESH KUMAR SINGH
January 8, 2019
PUSHPA DEVI Vs. THE STATE OF BIHAR
June 19, 2019
PUTUL JHA Vs. STATE OF BIHAR
August 14, 2019
QAMAR AHSAN Vs. PHULO PASWAN S/O LATE KHEYALI PASWAN
March 15, 2019
R. B. SINGH GAYA HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL Vs. UNION OF INDIA
January 4, 2019
RABBU YADAV Vs. STATE OF BIHAR
August 23, 2019
RABINDRA JHA Vs. STATE OF BIHAR
June 21, 2019
RABINDRA KUNWAR Vs. STATE OF BIHAR
September 23, 2019
RABINDRA NATH MISHRA Vs. STATE OF BIHAR
May 8, 2019
RABINDRA PRASAD Vs. STATE OF BIHAR
December 19, 2019
RADHA GOVIND PUBLIC WELFARE SOCIETY Vs. THE COMMISSIONER OF INCOME TAX
March 29, 2019
RADHA KRISHNA SINGH Vs. BIHAR STATE
August 6, 2019
RADHE SHYAM MALAKAR SON OF LATE RAM PRASAD MALAKAR Vs. STATE OF BIHAR
February 8, 2019
RADHESHYAM SINGH, Vs. STATE OF BIHAR.
May 22, 2019
RAGHU NANDAN MAHTO SON OF LATE NATHUNI MAHTO; SHIV MAHTO SON OF KRIPAL MAHTO; SUJIT MAHTO SON OF SHIV MAHTO ALL; DEV NANDAN MAHTO SON OF NATHUNI MAHTO Vs. STATE OF BIHAR
April 5, 2019
RAGHUBAR SINGH Vs. STATE OF BIHAR
December 2, 2019
RAGHUNATH CHAUDHARY Vs. KAMLA DEVI
March 12, 2019
RAGHUNATH SAH Vs. STATE OF BIHAR
October 25, 2019
RAGHUVANSH MANI Vs. STATE OF BIHAR
June 24, 2019
RAGINI OJHA Vs. STATE OF BIHAR
July 4, 2019
RAHMATULLAH Vs. AUTHORIZED OFFICER-CUM-CHIEF MANAGER
August 26, 2019
RAHUL KIRTI Vs. STATE OF BIHAR
June 21, 2019
RAHUL KUMAR Vs. THE UNION OF INDIA & ORS
January 29, 2019
RAHUL KUMAR PANDEY Vs. STATE OF BIHAR
September 11, 2019
RAHUL MUZAFFARPURI Vs. UNION OF INDIA
July 5, 2019
RAHUL RAJ @ CHANDAN Vs. STATE OF BIHAR
January 15, 2019
RAHUL RAJ @ CHANDAN Vs. STATE OF BIHAR
January 15, 2019
RAHUL SIDDHARTHA Vs. STATE OF BIHAR
November 28, 2019
RAJ INFORMATICS CONSTRUCTION Vs. STATE HEALTH SOCIETY
September 18, 2019
RAJ KISHOR RAI Vs. STATE OF BIHAR
December 16, 2019
RAJ KISHOR SINGH Vs. THE STATE OF BIHAR AND ORS.
May 1, 2019
RAJ KISHOR YADAV ALIAS BHAUKI YADAV, SON OF -LATE RAMOUTAR YADAV Vs. STATE OF BIHAR
January 25, 2019
RAJ KISHORE YADAV Vs. STATE OF BIHAR
August 21, 2019
RAJ KUMAR Vs. STATE OF BIHAR
July 18, 2019
RAJ KUMAR Vs. STATE OF BIHAR
January 31, 2019
RAJ KUMAR Vs. UNION OF INDIA
June 25, 2019
RAJ KUMAR GUPTA & ORS Vs. STATE OF BIHAR & ANR
January 3, 2019
RAJ KUMAR JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 6, 2019
RAJ KUMAR MISTRY Vs. STATE OF BIHAR
April 22, 2019
RAJ KUMAR SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 29, 2019
RAJ KUMAR SINGH Vs. STATE OF BIHAR
March 5, 2019
RAJ KUMAR VERMA Vs. STATE OF BIHAR
July 16, 2019
RAJ KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS.
July 9, 2019
RAJ KUMAR YADAV Vs. STATE OF BIHAR
October 18, 2019
RAJ KUMAR YADAV @ MANTU YADAV Vs. STATE OF BIHAR
October 17, 2019
RAJ KUMARI KUNWAR Vs. UNION OF INDIA
December 5, 2019
RAJAN KUMAR Vs. STATE OF BIHAR
December 17, 2019
RAJAN SINGH S/O SURESH SINGH Vs. STATE OF BIHAR
March 5, 2019
RAJANI KUMARI Vs. STATE ELECTION COMMISSION
September 17, 2019
RAJANI KUMARI Vs. STATE OF BIHAR
January 22, 2019
RAJANI KUMARI Vs. STATE ELECTION COMMISSION, BIHAR
October 22, 2019
RAJEEV KUMAR JAYSWAL @ RAJEEV JAYSWAL Vs. STATE OF BIHAR
March 15, 2019
RAJEEV KUMAR MISHRA Vs. STATE OF BIHAR
December 5, 2019
RAJEEV KUMAR RANJAN Vs. STATE OF BIHAR
July 29, 2019
RAJEEV KUMAR VERMA Vs. STATE OF BIHAR
June 19, 2019
RAJEEV RANJAN, SON OF LATE RAMESHWAR PRASAD Vs. STATE OF BIHAR
April 18, 2019
RAJENDRA AGRAWAL Vs. STATE OF BIHAR
October 18, 2019
RAJENDRA KUMAR Vs. STATE OF BIHAR
June 17, 2019
RAJENDRA MANDAL Vs. STATE OF BIHAR AND ORS.
November 19, 2019
RAJENDRA MISHRA Vs. STATE OF BIHAR
March 26, 2019
RAJENDRA NARAIN SINGH Vs. BIRENDRA NARAIN SINGH
September 18, 2019
RAJENDRA PRASAD ARUN Vs. STATE OF BIHAR
August 7, 2019
RAJENDRA PRASAD YADAV Vs. STATE OF BIHAR
December 3, 2019
RAJESH CHANDRA NARAYAN Vs. STATE OF BIHAR
July 24, 2019
RAJESH KUMAR Vs. STATE OF BIHAR
December 3, 2019
RAJESH KUMAR Vs. STATE OF BIHAR
September 4, 2019
RAJESH KUMAR Vs. STATE OF BIHAR
August 7, 2019
RAJESH KUMAR CHANDRA Vs. STATE OF BIHAR
January 7, 2019
RAJESH KUMAR HEMBRAM Vs. STATE OF BIHAR
February 26, 2019
RAJESH KUMAR SHARMA Vs. DROPATI DEVI
April 26, 2019
RAJESH KUMAR SUDHANSHU Vs. STATE OF BIHAR
September 17, 2019
RAJESH MISHRA, SON OF RAMESH CHANDRA MISHRA Vs. STATE OF BIHAR
May 2, 2019
RAJESH NANDAN RAO Vs. STATE OF BIHAR
January 9, 2019
RAJESH PRASAD Vs. STATE OF BIHAR
November 18, 2019
RAJESH RAI Vs. STATE OF BIHAR
July 8, 2019
RAJESH RAJAK Vs. RINKU DEVI
August 30, 2019
RAJESH SAHNI Vs. STATE OF BIHAR
April 2, 2019
RAJESH THAKUR Vs. STATE OF BIHAR
July 15, 2019
RAJESHWAR KUMAR Vs. STATE OF BIHAR
April 29, 2019
RAJESHWAR PODDAR Vs. THE STATE OF BIHAR
August 23, 2019
RAJESHWAR SINGH Vs. STATE OF BIHAR
August 5, 2019
RAJIV KUMAR Vs. STATE OF BIHAR
September 19, 2019
RAJIV KUMAR Vs. UNION OF INDIA
February 26, 2019
RAJIV KUMAR Vs. STATE OF BIHAR
August 29, 2019
RAJIV RAJ Vs. THE STATE OF BIHAR AND ORS.
July 30, 2019
RAJIYA DEVI @ RAJ KUMARI Vs. RAJBALLABH PRASAD
August 27, 2019
RAJJAN CHAUHAN Vs. STATE OF BIHAR
September 20, 2019
RAJKESHWAR KUMAR Vs. STATE OF BIHAR
March 14, 2019
RAJKISHOR TIWARI Vs. STATE OF BIHAR
September 4, 2019
RAJKISHORE SAW MILL Vs. STATE OF BIHAR THROUGH SECRETARY
January 2, 2019
RAJKUMAR YADAV AND ORS. Vs. THE STATE OF BIHAR
January 4, 2019
RAJMANI SINGH SON OF LATE JAGDEEP SINGH Vs. STATE OF BIHAR
May 7, 2019
RAJNISH KUMAR RANJAN Vs. STATE OF BIHAR
August 19, 2019
RAJNISH RANJAN Vs. ARCHANA KUMARI AND ORS.
October 25, 2019
RAJNISH THAKUR Vs. STATE OF BIHAR
October 22, 2019
RAJU JHA Vs. STATE OF BIHAR
July 2, 2019
RAKESH KUMAR Vs. STATE OF BIHAR
November 4, 2019
RAKESH KUMAR Vs. UNION OF INDIA
October 1, 2019
RAKESH KUMAR Vs. CANARA BANK
October 18, 2019
RAKESH KUMAR AND ANR Vs. THE STATE OF BIHAR AND ORS
March 15, 2019
RAKESH KUMAR SHARMA Vs. STATE OF BIHAR
January 9, 2019
RAKESH KUMAR YADAV Vs. STATE OF BIHAR
January 22, 2019
RAKESH MISTRY Vs. STATE OF BIHAR
March 27, 2019
RAM ANUJ SHARMA Vs. THE STATE OF BIHAR AND ORS
January 25, 2019
RAM ANUJ SINGH Vs. STATE OF BIHAR
August 28, 2019
RAM ASHRAY MAHTO Vs. BANI DEY
May 15, 2019
RAM AVTAR RAI Vs. STATE OF BIHAR
June 10, 2019
RAM AWADHESH TIWARY Vs. STATE OF BIHAR
January 29, 2019
RAM AYODHAYA PRASAD SINGH Vs. SHIV KUMAR
March 7, 2019
RAM BABU CHOUDHARY Vs. CHAIRMAN, DEBTS RECOVERY APPELLATE TRIBUNAL
August 27, 2019
RAM BABU DAS Vs. STATE OF BIHAR
August 29, 2019
RAM BAHADUR SINGH Vs. STATE OF BIHAR
February 1, 2019
RAM BRIKSHA BHAGAT Vs. STATE OF BIHAR
August 1, 2019
RAM CHANDAR YADAV @ RAM CHANDRA PD.YADAV Vs. STATE OF BIHAR
December 2, 2019
RAM CHANDRA BHAGAT Vs. THE UNION OF INDIA AND ORS.
January 22, 2019
RAM CHANDRA RAI Vs. STATE OF BIHAR
June 27, 2019
RAM CHARITRA RAM HARIHAR PRASAD Vs. STATE OF BIHAR
August 6, 2019
RAM DULAR PASWAN, Vs. STATE OF BIHAR
December 20, 2019
RAM EKWAL PASWAN Vs. STATE OF BIHAR
June 20, 2019
RAM ISWAR SINGH Vs. STATE OF BIHAR
September 27, 2019
RAM JANAM PASWAN Vs. THE STATE OF BIHAR AND ORS
March 11, 2019
RAM JANM KUMAR Vs. STATE OF BIHAR
August 22, 2019
RAM KISHORE ISHWAR Vs. STATE OF BIHAR
September 9, 2019
RAM KISHORE SINGH Vs. STATE OF BIHAR
March 25, 2019
RAM KISHUN PRASAD Vs. STATE OF BIHAR
July 25, 2019
RAM KRISHNA PANDEY Vs. SUDARSAN GIRI
September 19, 2019
RAM KRISHNA RESIDENTIAL HIGH Vs. THE REGIONAL PROVIDENT FUND
April 23, 2019
RAM KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 13, 2019
RAM LADU ROY Vs. THE STATE OF BIHAR AND ORS
April 3, 2019
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
July 19, 2019
RAM LAKHAN SHARMA Vs. STATE OF BIHAR
January 31, 2019
RAM MANOHAR PANDEY Vs. STATE OF BIHAR
August 5, 2019
RAM NARAYAN AZAD Vs. UNION OF INDIA
October 17, 2019
RAM NARAYAN MANDAL Vs. STATE OF BIHAR
May 15, 2019
RAM NARESH RAI Vs. RAM PUKARI DEVI
April 26, 2019
RAM NARESH SINGH Vs. BIHAR GRID COMPANY LIMITED
March 15, 2019
RAM NARESH TIWARY Vs. STATE OF BIHAR
February 8, 2019
RAM NATH SINGH Vs. STATE OF BIHAR
August 5, 2019
RAM PRAKASH JHA Vs. STATE OF BIHAR
September 20, 2019
RAM PRAKASH SINGH Vs. STATE OF BIHAR
June 28, 2019
RAM PRAMOD SINGH S/O LATE RANA LAV SINGH Vs. STATE OF BIHAR
March 1, 2019
RAM PRASAD MEHTA SON OF LATE MUSHARU MEHTA Vs. STATE OF BIHAR
May 1, 2019
RAM PRASAD THAKUR Vs. STATE OF BIHAR
August 26, 2019
RAM PRATAP PASWAN, SON OF LATE BUNDELA PASWAN Vs. STATE OF BIHAR
February 7, 2019
RAM PRAVESH PANDEY SON OF RAM AWATAR Vs. STATE OF BIHAR
August 28, 2019
RAM PRAVESH PASWAN, SON OF LATE LEKHA PASWAN Vs. STATE OF BIHAR
April 4, 2019
RAM PRAVESH RAI Vs. STATE OF BIHAR
August 1, 2019
RAM PRAVESH RAI ESTATE PRIVATE LIMITED Vs. STATE OF BIHAR THROUGH THE MINES COMMISSIONER-CUM-PRINCIPAL SECRETARY, PATNA
April 19, 2019
RAM PRAVESH SHARMA Vs. STATE OF BIHAR
August 14, 2019
RAM PRAVESH SINGH Vs. STATE OF BIHAR
December 16, 2019
RAM PRAVESH YADAV Vs. THE UNION OF INDIA AND ORS
April 10, 2019
RAM PUKAR JHA Vs. STATE OF BIHAR
November 4, 2019
RAM PUKAR RAY Vs. BRAHAMDEO MAHTO
July 25, 2019
RAM RATAN SINGH Vs. RAM BALAK SINGH
September 27, 2019
RAM ROOP DEVI Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
January 11, 2019
RAM SAKHI DEVI Vs. AMAR KISHORE SINGH
February 19, 2019
RAM SEVAK SAH Vs. NATHUNI SAH
September 6, 2019
RAM SEWAK MAHTO Vs. RANJIT KUMAR MAHTO
December 5, 2019
RAM SINGH Vs. STATE OF BIHAR
June 11, 2019
RAM SUBHAG SINGH Vs. STATE OF BIHAR
August 1, 2019
RAM SWARATH SAH, SON OF PARASH NATH SAH Vs. STATE OF BIHAR
May 7, 2019
RAM SWARUP SINGH Vs. STATE OF BIHAR
April 19, 2019
RAM UDGAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
July 29, 2019
RAM VILAS PATHAK Vs. STATE OF BIHAR
August 20, 2019
RAM VINAY YADAV, SON OF UPENDRA YADAV Vs. STATE OF BIHAR
May 17, 2019
RAM VINOY SINGH Vs. CHIEF GENERAL MANAGER
November 18, 2019
RAM YAD YADAV Vs. HONBLE PATNA HIGH COURT
March 5, 2019
RAMA KISHORE SINGH Vs. STATE OF BIHAR
July 25, 2019
RAMA SHANKER ROY Vs. STATE OF BIHAR
November 28, 2019
RAMA SINGH Vs. STATE OF BIHAR
March 26, 2019
RAMACAST LIMITED Vs. THE STATE OF BIHAR AND ORS.
September 26, 2019
RAMADHAR BAITHA Vs. STATE OF BIHAR
May 30, 2019
RAMADHAR SINGH Vs. STATE OF BIHAR
September 25, 2019
RAMAGYA PANDIT Vs. SHANKAR PANDIT AND ORS.
October 17, 2019
RAMAKANT PRASAD Vs. STATE OF BIHAR
January 16, 2019
RAMAKANT SAH Vs. STATE OF BIHAR
September 11, 2019
RAMAKRISHNA MISSION SEVASHRAMA Vs. STATE OF BIHAR
July 11, 2019
RAMANUJ SINGH Vs. STATE OF BIHAR
June 18, 2019
RAMASHANKAR PATEL Vs. STATE OF BIHAR
August 27, 2019
RAMASHANKAR PATEL Vs. STATE OF BIHAR
August 22, 2019
RAMASHISH SINGH Vs. DURGESH NANDINI
November 13, 2019
RAMASHRAYA SHARMA Vs. STATE OF BIHAR
August 14, 2019
RAMASHRAYA SINGH Vs. STATE OF BIHAR
October 21, 2019
RAMASISH PRASAD SHARMA Vs. STATE OF BIHAR
May 27, 2019
RAMAWATAR PANDIT Vs. STATE OF BIHAR
January 21, 2019
RAMAWTAR Vs. MOTILAL
August 5, 2019
RAMAYAN SINGH Vs. SHEO NATH SINGH AND ORS.
September 13, 2019
RAMBHA SINGH Vs. STATE OF BIHAR
December 3, 2019
RAMCHAHDRAN JAIPRAKASH Vs. THE STATE OF BIHAR AND ORS.
January 3, 2019
RAMCHANDRA CHOUDHARY Vs. THE NEW INDIA ASSURANCE COMPANY
May 2, 2019
RAMCHANDRA MAHTO Vs. STATE OF BIHAR
December 10, 2019
RAMCHANDRA MAHTON Vs. STATE OF BIHAR
July 11, 2019
RAMDEO SINGH Vs. STATE OF BIHAR
January 23, 2019
RAMDEO SINGH YADAV Vs. BIHAR STATE HOUSING BOARD
May 17, 2019
RAMESH JHA Vs. STATE OF BIHAR
September 24, 2019
RAMESH KUMAR BAID Vs. UNION OF INDIA
December 20, 2019
RAMESH KUMAR S/O SRI MOTI SINGH Vs. UNION OF INDIA
June 20, 2019
RAMESH KUMAR SINGH Vs. STATE OF BIHAR
August 7, 2019
RAMESH MISHRA Vs. STATE OF BIHAR
November 4, 2019
RAMESH RAM Vs. STATE OF BIHAR
April 16, 2019
RAMESHWAR PRASAD SINHA @ R.P. SINHA Vs. STATE OF BIHAR
January 15, 2019
RAMESHWAR RAI @ RAMESHWAR RAY Vs. STATE OF BIHAR
September 19, 2019
RAMESHWAR SINGH Vs. STATE OF BIHAR
September 13, 2019
RAMJEE PRASAD Vs. STATE OF BIHAR
July 17, 2019
RAMJI TRADERS Vs. STATE OF BIHAR
April 24, 2019
RAMRAJ BIND Vs. GENERAL PEOPLE OF VILLAGE PALKA P.S. BHABHUA AND ORS.
June 19, 2019
RAMSEWAK MAHTO Vs. STATE OF BIHAR
August 28, 2019
RANA PRATAP SINGH @ RANA SINGH Vs. STATE OF BIHAR
March 5, 2019
RANDHIR VISHWAKARMA S/O DEVENDRA VISHWAKARMA Vs. STATE OF BIHAR
January 16, 2019
RANG BAHADUR SINGH Vs. STATE OF BIHAR
April 3, 2019
RANJAN KUMAR Vs. PRITI KUMARI
July 18, 2019
RANJAN KUMAR JHA Vs. STATE OF BIHAR
November 18, 2019
RANJAN KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
March 12, 2019
RANJAN PRASAD SRIVASTAVA Vs. STATE OF BIHAR
July 8, 2019
RANJANA DEVI Vs. STATE OF BIHAR
June 18, 2019
RANJEET KUMAR Vs. STATE OF BIHAR
July 5, 2019
RANJEET KUMAR Vs. KANCHAN GANGOTRI
December 3, 2019
RANJEET KUMAR @ MANJEET KUMAR Vs. STATE OF BIHAR
June 28, 2019
RANJEET KUMAR PASWAN Vs. STATE OF BIHAR
September 13, 2019
RANJEET MANDAL Vs. STATE OF BIHAR
June 19, 2019
RANJEET PRATAP RAUSHAN AND ORS Vs. THE STATE OF BIHAR AND ORS
April 12, 2019
RANJEET RAI Vs. STATE OF BIHAR
November 21, 2019
RANJEET SINGH Vs. STATE OF BIHAR
September 25, 2019
RANJEET SINGH Vs. JOKHAN PD. CHATURVEDI
April 10, 2019
RANJEET YADAV Vs. THE STATE OF BIHAR
August 19, 2019
RANJIT KUMAR Vs. STATE OF BIHAR
April 10, 2019
RANJIT KUMAR SINGH SON OF LATE BAIJNATH SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
April 16, 2019
RANJU DEVI, W/O LATE GOPI MANDAL Vs. STATE OF BIHAR
March 1, 2019
RANJU KUMARI Vs. PRAVEEN KUMAR SINGH
March 6, 2019
RANVIJAY MANDAL Vs. SHAMBHU MANDAL
September 20, 2019
RATAN YADAV Vs. STATE OF BIHAR
July 3, 2019
RATANESWAR UPADHAYA Vs. STATE OF BIHAR
January 8, 2019
RATANESWAR UPADHAYA Vs. MOHAN RAI S/O ADALAT RAI
January 8, 2019
RATNA JAGWANI Vs. STATE OF BIHAR
January 2, 2019
RATNAKAR MISHRA Vs. ALLAHABAD BANK THROUGH CHAIRMAN CUM MANAGING DIRECTOR-2
April 29, 2019
RATTU KORA Vs. STATE OF BIHAR
July 25, 2019
RAUBIN KUMAR PANDEY Vs. STATE OF BIHAR
April 18, 2019
RAUSHAN JAMIR Vs. STATE OF BIHAR
December 5, 2019
RAUSHAN PATEL Vs. STATE OF BIHAR
August 8, 2019
RAVI KUMAR JHA Vs. STATE OF BIHAR
November 29, 2019
RAVI KUMAR PATEL Vs. STATE OF BIHAR
May 16, 2019
RAVI MANDAL @ RAVI KANT MANDAL Vs. STATE OF BIHAR
March 8, 2019
RAVI PRAKASH Vs. ASHOK KUMAR JIVRAJKA
June 21, 2019
RAVI PRAKASH Vs. ASHOK KUMAR JIVRAJKA
June 21, 2019
RAVI RANJAN JAISWAL Vs. SHAILENDRA CHOWDHRY
August 2, 2019
RAVI RANJAN KUMAR Vs. STATE OF BIHAR
January 28, 2019
RAVI SHANKAR KUMAR AKELA Vs. STATE OF BIHAR
June 24, 2019
RAVI SHANKAR SINHA Vs. STATE BANK OF INDIA
May 1, 2019
RAVI SON OF AWADH KUMAR LAL SINHA Vs. STATE OF BIHAR
March 12, 2019
RAVINDRA CHAUDHARY Vs. THE BIHAR SCHOOL EXAMINATION BOARD
September 6, 2019
RAVINDRA KUMAR Vs. COMMISSIONER OF INCOME TAX
August 6, 2019
RAVINDRA KUMAR Vs. STATE OF BIHAR
November 16, 2019
RAVINDRA KUMAR JHA Vs. STATE OF BIHAR
January 29, 2019
RAVINDRA SINGH @ SHARMA Vs. STATE OF BIHAR
August 30, 2019
RAVINDRA THAKUR Vs. STATE OF BIHAR
June 28, 2019
RAVISH KUMAR VERMA Vs. BLE HIGH COURT OF JUDICATURE AT PATNA
December 12, 2019
RAVISHANKAR BHATT Vs. STATE OF BIHAR
July 23, 2019
REALTY ADVANCE STRUCTURE ENTERPRISES PVT. LTD. Vs. STATE OF BIHAR
July 22, 2019
REENA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD.
April 10, 2019
REENA JHA Vs. STATE OF BIHAR
July 4, 2019
REENA SINGH Vs. UNION OF INDIA
December 10, 2019
REETA DEVI Vs. STATE OF BIHAR
February 5, 2019
REGISTRAR GENERAL, PATNA HIGH COURT Vs. KAPIL DEO ROY, SON OF LATE DULAR ROY
May 8, 2019
REKHA DEVI Vs. SHYAM SUNDER SINGH
January 24, 2019
REKHA KUMARI Vs. STATE OF BIHAR
March 13, 2019
REKHA PURBEY Vs. UNION OF INDIA
August 20, 2019
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RAMESH RAI
January 16, 2019
RENU DEVI Vs. SHRI PANKAJ KUMAR
January 29, 2019
RENU KUMARI Vs. THE UNION OF INDIA AND ORS
January 24, 2019
RETIRED HIGH COURT JUDGES SOCIETY Vs. STATE OF BIHAR
August 26, 2019
REVATI RAMAN PRASAD S/O RAM BHAJAN YADAV Vs. STATE OF BIHAR
July 16, 2019
REYAZ AHMAD AATISH Vs. STATE OF BIHAR
September 19, 2019
RICHESH ANAND Vs. STATE OF BIHAR
April 15, 2019
RICKU KUMAR CHHETRY Vs. STATE OF BIHAR
July 30, 2019
RINA KUMARI Vs. STATE OF BIHAR
April 23, 2019
RINKU KUMAR CHAUBEY Vs. THE STATE OF BIHAR
January 29, 2019
RISHI PANDEY Vs. STATE OF BIHAR
May 3, 2019
RISHIKESH KUMAR SINGH SON OF DEO KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARYSINGH
January 29, 2019
RITA DEVI Vs. STATE OF BIHAR
June 19, 2019
RITA DEVI Vs. SUKHDEO YADAV
February 4, 2019
RITA SHARMA Vs. RADHESHYAM SINGH
May 1, 2019
RITESH KUMAR @ BITTU, Vs. STATE OF BIHAR
May 13, 2019
RITESH KUMAR SINGH @ BAUA SINGH Vs. THE STATE OF BIHAR AND ORS
February 13, 2019
RITESH TIWARY Vs. STATE OF BIHAR
January 7, 2019
RITU CHOUDHARY Vs. STATE OF BIHAR
July 10, 2019
ROHAN KUMAR Vs. STATE OF BIHAR
January 21, 2019
ROHIT DAS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 17, 2019
ROHIT KUMAR Vs. UNION OF INDIA
December 16, 2019
ROHIT RANJAN SINHA Vs. STATE OF BIHAR
February 20, 2019
ROHUL SAW MILLS Vs. ROHUL SAW MILLS
January 31, 2019
ROOP LAL YADAV SON OF LATE JEEWACHH YADAV Vs. STATE OF BIHAR
July 12, 2019
ROSHAN KHATOON Vs. STATE OF BIHAR
June 18, 2019
ROSHAN KUMAR YADAV Vs. STATE OF BIHAR
July 18, 2019
ROUSHAN KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 2, 2019
RUBY JHA Vs. STATE OF BIHAR
January 22, 2019
RUNNA KUMARI Vs. STATE OF BIHAR
October 15, 2019
RUPESH KUMAR MISHRA Vs. CHOTI DEVI
December 9, 2019
RUPESH KUMAR SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
December 17, 2019
RURAL DEVELOPMENT Vs. STATE OF BIHAR
December 12, 2019
RUSTAM KHAN Vs. UNION OF INDIA
May 10, 2019
S C I INDIA LIMITED REGISTERED OFFICE Vs. STATE OF BIHAR
August 13, 2019
S K EDUCATION PRIVATE LIMITED Vs. STATE OF BIHAR
August 27, 2019
S K TRADERS Vs. BIHAR SCHOOL EXAMINATION BORAD
March 13, 2019
S R CONSTRUCTION Vs. STATE OF BIHAR
May 15, 2019
S S TRADERS THROUGH ITS PROPRIETOR SHIV SHANKAR SAH Vs. STATE OF BIHAR
April 23, 2019
S STONE WORKS THROUGH ITS PROPRIETOR RAJIV KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY MINES AND MINERAL
March 28, 2019
S ZAHID HUSSAIN AND BROTHERS Vs. STATE OF BIHAR
September 18, 2019
S. M. HOMAID OBAIDULLAH Vs. SYED ABUL BARKAT
October 1, 2019
S.K. RAI @ PAPPU JEE Vs. STATE OF BIHAR
March 15, 2019
S.S. SUNDARAM Vs. LALAN KUMAR MISHRA AND ORS.
August 27, 2019
SABA IMAM Vs. STATE OF BIHAR
May 9, 2019
SABHAPATI MISHRA INSTITUTE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
March 1, 2019
SABITA DEVI AND ORS Vs. THE STATE OF BIHAR AND ORS
March 12, 2019
SABITA RANI Vs. HARI SHANKAR PRASAD
February 5, 2019
SABIUL HAQUE @ SAVIUL HAQUE @ SABIH-UL-HAQUE, SON OF LATE SAKIUL HAQUE Vs. STATE OF BIHAR
April 12, 2019
SACHCHIDANAND JHA Vs. STATE OF BIHAR
October 25, 2019
SACHIDA NAND MISHRA Vs. STATE OF BIHAR
September 23, 2019
SACHIDANAND PRASAD Vs. STATE OF BIHAR
September 19, 2019
SACHINDRA MISHRA @ SACHINDRA KUMAR MISHRA Vs. STATE OF BIHAR
May 14, 2019
SADANAND PODDAR Vs. UNION OF INDIA
July 31, 2019
SADHU SHARAN Vs. AMRENDRA NARAYAN YADAV
September 18, 2019
SAHABUDDIN KHAN Vs. STATE OF BIHAR
November 7, 2019
SAHEB Vs. STATE OF BIHAR
August 19, 2019
SAHID @ SAHID SAH @ MD. SAYED SAH, S/O LATE KAFIL SAH Vs. STATE OF BIHAR
February 26, 2019
SAHIL KUMAR Vs. STATE OF BIHAR
August 5, 2019
SAIFULLAH KHALID Vs. STATE OF BIHAR
May 16, 2019
SAIRUL Vs. STATE OF BIHAR
October 14, 2019
SAJID ANSARI Vs. STATE OF BIHAR
July 10, 2019
SAKALDEEP RAI SON OF LATE DAHARI RAI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
March 14, 2019
SAKALDEO PASWAN Vs. THE STATE OF BIHAR & ORS
January 8, 2019
SAKENDRA YADAV Vs. STATE OF BIHAR
November 4, 2019
SAKHI CHAND MAHTO Vs. STATE OF BIHAR
December 17, 2019
SAKIR Vs. STATE OF BIHAR
October 24, 2019
SAMPOORNA NAND TIWARI Vs. STATE OF BIHAR
September 5, 2019
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED Vs. STATE OF BIHAR
March 28, 2019
SANAT KUMAR Vs. STATE OF BIHAR
July 17, 2019
SANDEEP DEOGAN Vs. STATE OF BIHAR
January 22, 2019
SANDEEP KUMAR Vs. STATE OF BIHAR
September 20, 2019
SANDEEP KUMAR, S/O RAM PRASAD Vs. STATE OF BIHAR
March 11, 2019
SANDHYA MANDAL Vs. STATE OF BIHAR
July 3, 2019
SANGITA DEVI Vs. STATE OF BIHAR
October 17, 2019
SANGITA DEVI Vs. THE STATE OF BIHAR AND ORS.
February 14, 2019
SANGITA PLASTIC, DEEP NAGAR, AMARPUR, PAIZAWA, GULJARBAG, PTNA CITY, PATNA Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF ENVIRONMENT, FOREST & CLIMATE CHANGE, GOVERNMENT OF INDIA, NEW DELHI
January 24, 2019
SANGITA SINHA Vs. BHAWANA BHARDWAJ
July 24, 2019
SANJAY BIND Vs. STATE OF BIHAR
July 9, 2019
SANJAY KUMAR Vs. STATE OF BIHAR
July 18, 2019
SANJAY KUMAR Vs. STATE OF BIHAR
May 6, 2019
SANJAY KUMAR Vs. STATE OF BIHAR
July 3, 2019
SANJAY KUMAR Vs. STATE OF BIHAR
June 27, 2019
SANJAY KUMAR Vs. STATE OF BIHAR
August 26, 2019
SANJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
January 7, 2019
SANJAY KUMAR Vs. STATE OF BIHAR
January 28, 2019
SANJAY KUMAR Vs. STATE OF BIHAR
November 16, 2019
SANJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 6, 2019
SANJAY KUMAR PANDEY Vs. STATE OF BIHAR
April 18, 2019
SANJAY KUMAR SINGH AND ORS. Vs. MANAGER SINGH
August 1, 2019
SANJAY KUMAR SINGH SON OF LATE HARI NARAYAN SINGH Vs. STATE OF BIHAR
April 9, 2019
SANJAY KUMAR SON OF LATE SATYA NARAIN PRASAD Vs. STATE OF BIHAR
April 2, 2019
SANJAY KUMAR TIWARI Vs. STATE OF BIHAR
July 15, 2019
SANJAY PASWAN Vs. STATE OF BIHAR
April 22, 2019
SANJAY PASWAN S/O UPENDRA PASWAN Vs. STATE OF BIHAR
October 1, 2019
SANJAY PATEL Vs. STATE OF BIHAR
July 3, 2019
SANJAY PRAKASH Vs. THE UNION OF INDIA AND ORS
February 27, 2019
SANJAY SINGH Vs. STATE OF BIHAR
June 21, 2019
SANJAY SINGH Vs. STATE OF BIHAR
July 1, 2019
SANJAY TIWARY Vs. STATE OF BIHAR
March 7, 2019
SANJAY YADAV Vs. THE STATE OF BIHAR
February 21, 2019
SANJAY YADAV Vs. STATE OF BIHAR
May 3, 2019
SANJAY YADAV, SON OF LATE AKLU YADAV Vs. STATE OF BIHAR
April 11, 2019
SANJEET SINGH Vs. UNION OF INDIA AND OTHERS
May 7, 2019
SANJEEV KUMAR @ SANJEEV KUMAR THAKUR Vs. STATE OF BIHAR
January 10, 2019
SANJEEV KUMAR GUPTA Vs. STATE OF BIHAR
September 20, 2019
SANJEEV KUMAR MISHRA Vs. STATE OF BIHAR
December 10, 2019
SANJEEWAN PRASAD SINGH Vs. STATE OF BIHAR
July 26, 2019
SANJIV SINGH Vs. STATE OF BIHAR
September 3, 2019
SANJU KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 12, 2019
SANJU PASWAN Vs. STATE OF BIHAR
January 25, 2019
SANKET SINGHANIA Vs. STATE OF BIHAR
June 25, 2019
SANOJ KUMAR @ SANOJ BIND, SON OF KAMESHWAR BIND Vs. STATE OF BIHAR
April 15, 2019
SANT KUMAR SINGH Vs. UNION OF INDIA
August 13, 2019
SANT OM PRAKASH Vs. THE STATE OF BIHAR
October 15, 2019
SANTOSH BIND @ SANTOSH BIN Vs. STATE OF BIHAR
July 26, 2019
SANTOSH KUMAR Vs. STATE OF BIHAR
September 30, 2019
SANTOSH KUMAR Vs. STATE OF BIHAR
September 3, 2019
SANTOSH KUMAR Vs. THE STATE OF BIHAR
June 20, 2019
SANTOSH KUMAR Vs. STATE OF BIHAR
April 22, 2019
SANTOSH KUMAR Vs. STATE OF BIHAR
April 9, 2019
SANTOSH KUMAR Vs. STATE OF BIHAR
August 30, 2019
SANTOSH KUMAR AND ORS Vs. STATE OF BIHAR AND ANR
April 11, 2019
SANTOSH KUMAR CHOUDHARY & ORS Vs. THE STATE OF BIHAR & ORS
January 7, 2019
SANTOSH KUMAR GUPTA Vs. STATE OF BIHAR
July 26, 2019
SANTOSH KUMAR KHETAN S/O LATE GANPAT RAI KHETANSHARMA Vs. STATE OF BIHARTAXES
January 30, 2019
SANTOSH KUMAR RAI Vs. STATE OF BIHAR
March 7, 2019
SANTOSH KUMAR S/O JAGAN SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
July 16, 2019
SANTOSH KUMAR SHARMA Vs. STATE OF BIHAR
January 3, 2019
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
December 4, 2019
SANTOSH KUMAR TRIVEDI Vs. STATE OF BIHAR
March 8, 2019
SANTOSH PASWAN Vs. STATE OF BIHAR
October 21, 2019
SANTOSH SARKAR Vs. CENTRAL BANK OF INDIA
May 7, 2019
SARFARAZ AHMAD Vs. THE STATE OF BIHAR AND ORS
March 13, 2019
SARITA DEVI @ SARITA KUMARI Vs. THE STATE OF BIHAR
August 26, 2019
SARITA YADAV Vs. STATE OF BIHAR
January 9, 2019
SARJUG DAS Vs. STATE OF BIHAR
March 6, 2019
SAROJA NAND JHA Vs. STATE OF BIHAR
February 19, 2019
SARSWATI DEVI Vs. STATE OF BIHAR
April 9, 2019
SARUN KUMAR Vs. STATE OF BIHAR
September 19, 2019
SARYUG KUMAR Vs. STATE OF BIHAR
September 16, 2019
SATENDRA RAI Vs. STATE OF BIHAR
August 30, 2019
SATENDRA RAI Vs. STATE OF BIHAR
July 25, 2019
SATISH KUMAR KESARI Vs. THE STATE OF BIHAR
January 28, 2019
SATISH KUMAR SINGH Vs. STATE OF BIHAR
July 11, 2019
SATISH KUMAR SINGH Vs. DEVI KUMAR SINGH
September 19, 2019
SATTAN DAS Vs. STATE OF BIHAR
April 3, 2019
SATTAN MAHTO Vs. STATE OF BIHAR
November 22, 2019
SATYA DEO OJHA Vs. STATE OF BIHAR
November 22, 2019
SATYA NARAIN Vs. JAI PRAKASH GUPTA
May 3, 2019
SATYA NARAYAN SINGH Vs. STATE OF BIHAR
September 19, 2019
SATYANARAYAN SAHAY Vs. STATE OF BIHAR
August 29, 2019
SATYENDRA KUMAR Vs. STATE OF BIHAR
April 23, 2019
SATYENDRA KUMAR SINHA Vs. THE BIHAR STATE BUILDING
February 6, 2019
SATYENDRA PRASAD Vs. THE STATE OF BIHAR AND ORS
April 5, 2019
SATYENDRA PRASAD SINGH Vs. STATE OF BIHAR AND ANR
April 9, 2019
SAUDHIN NUT @ SAHABUDDIN NUT Vs. STATE OF BIHAR
August 14, 2019
SAVITRA KUER Vs. SUNIL PANDEY
June 20, 2019
SAVITRI DEVI Vs. SOBHA SHARMA AND ORS.
April 18, 2019
SAVITRI DEVI Vs. STATE OF BIHAR
August 30, 2019
SAWAN KUMAR CHOWDHARY Vs. STATE OF BIHAR
April 23, 2019
SECRETARY, BIHAR PUBLIC SERVICE COMMISSION, PATNA Vs. SATISH KUMAR TIWARI, SON OF MAHENDRA KUMAR TIWARI
March 26, 2019
SECRETARY, BIHAR STAFF SELECTION COMMISSION Vs. PRITAM
January 29, 2019
SEEMA KUMARI @ SEEMA DEVI Vs. MANORANJAN SINGH
October 24, 2019
SHADAN ARSHI SAMSHI @ SHADA ARSHI SHAMSI Vs. STATE OF BIHAR
December 5, 2019
SHAHI BHANU KISHORE UDAY Vs. STATE OF BIHAR
November 21, 2019
SHAHIN @ MD. SHAIN Vs. STATE OF BIHAR
January 30, 2019
SHAHPUR MATASYAJIVI SAHYOG SAMITI LTD Vs. STATE OF BIHAR
March 12, 2019
SHAILA DEVI AND ANR Vs. PREM NIRANJAN KUMAR AND ORS
February 4, 2019
SHAILENDRA GUPTA Vs. STATE OF BIHAR
May 2, 2019
SHAILENDRA JHA @ SHAILENDRA KUMAR JHA Vs. LAXMI SAH
August 30, 2019
SHAILENDRA KUMAR Vs. STATE OF BIHAR
May 27, 2019
SHAILENDRA KUMAR @ KANCHAN KUMAR Vs. STATE OF BIHAR
March 13, 2019
SHAILENDRA KUMAR SINGH Vs. THE BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR
June 20, 2019
SHAILENDRA NARAIN SINHA Vs. THE STATE OF BIHAR & ORS
January 2, 2019
SHAILESH KUMAR Vs. STATE OF BIHAR
May 14, 2019
SHAILESH KUMAR MALL Vs. THE STATE OF BIHAR AND ORS
February 8, 2019
SHAILESH KUMAR S/O SRI KRISHNANDAN PRASAD Vs. STATE OF BIHAR
January 16, 2019
SHAKEEL AHMAD AND ORS Vs. THE STATE OF BIHAR AND ORS
February 28, 2019
SHAKIR JAMAL Vs. STATE OF BIHAR
June 20, 2019
SHAKTI KISHORE Vs. STATE OF BIHAR
May 17, 2019
SHAKTI SAW MILL SAGUNA MORE Vs. STATE OF BIHAR THROUGH SECRETARY ENVIRONMENT AND FOREST DEPARTMENT
April 3, 2019
SHAKUNTALA DEVI WIFE OF LATE RAM SWARATH RAM Vs. PUSHPA RANJAN SON OF SHYAMDEO SINGH
March 11, 2019
SHAMAMA PRAVIN Vs. STATE OF BIHAR
November 18, 2019
SHAMBHU Vs. STATE OF BIHAR
November 15, 2019
SHAMBHU KUMAR ARYA @ SHAMBHU KUMAR, S/O RAMASHISH YADAV Vs. STATE OF BIHAR
January 28, 2019
SHAMBHU KUMAR PASWAN @ SHAMBHU PASWAN Vs. STATE OF BIHAR
May 13, 2019
SHAMBHU NATH DAS Vs. THE STATE OF BIHAR AND ORS.
May 8, 2019
SHAMBHU NATH SINGH Vs. MALTI DEVI
January 9, 2019
SHAMBHU PRASAD Vs. STATE OF BIHAR
October 15, 2019
SHAMBHU SHARAN SHARMA Vs. STATE OF BIHAR
January 9, 2019
SHAMIM Vs. PRESIDING OFFICERBIHAR WAQF TRIBUNAL
November 20, 2019
SHAMIM S/O ABDUL GAFUR RESIDENT OF VILLAGE- MAJHAILI Vs. STATE OF BIHAR
July 17, 2019
SHAMSHAD Vs. STATE OF BIHAR
October 22, 2019
SHAMSHER BAHADUR SINGH Vs. STATE OF BIHAR
February 12, 2019
SHAMSHER SINGH Vs. STATE OF BIHAR
January 28, 2019
SHANKAR KUMAR BHAGAT Vs. INDIAN OIL CORPORATION LIMITED
July 29, 2019
SHANKER RAM SON OF RAMCHANDRA RAM Vs. STATE OF BIHAR
May 3, 2019
SHANTI DEVI Vs. RAJ KUMAR GUPTA
June 19, 2019
SHANTI DEVI Vs. THE MAGADH UNIVERSITY
April 9, 2019
SHANTI DEVI Vs. BHOLA RAY
December 16, 2019
SHANTI DEVI Vs. UNION OF INDIA
March 7, 2019
SHANTI DEVI Vs. STATE OF BIHAR
July 10, 2019
SHARAT KUMAR @ KAKKU Vs. STATE OF BIHAR
July 29, 2019
SHARDA DEVI Vs. THE STATE OF BIHAR AND ORS
April 5, 2019
SHARDA MICA MINING CO. Vs. STATE OF BIHAR AND ORS.
February 28, 2019
SHARMILA DEVI Vs. STATE OF BIHAR
May 3, 2019
SHASHANK SHEKHAR SINHA Vs. STATE OF BIHAR
January 8, 2019
SHASHI BHUSHAN KUMAR Vs. RAVI BHUSHAN PRASAD
July 26, 2019
SHASHI BHUSHAN YADAV Vs. THE STATE OF BIHAR & ORS
May 17, 2019
SHASHI KANT KUMAR @ SHASHIKANT Vs. THE STATE OF BIHAR
June 20, 2019
SHASHI KANT THAKUR Vs. RAJENDRA PRASAD CENTRAL AGRICULTURAL UNIVERSITY
May 30, 2019
SHASHI KUMAR MANDAL Vs. STATE OF BIHAR
July 15, 2019
SHASHI KUMARI Vs. BIKRAMJEET
July 19, 2019
SHATRUGHAN MANJHI Vs. STATE OF BIHAR
January 2, 2019
SHAUKAT ALI Vs. STATE OF BIHAR
May 17, 2019
SHAUKIN CHOUDHARY Vs. STATE OF BIHAR
May 13, 2019
SHEIKH TEJAM Vs. STATE OF BIHAR
July 1, 2019
SHEKH AFRAD ALI Vs. STATE OF BIHAR
June 17, 2019
SHEO NANDAN SINGH Vs. STATE OF BIHAR
May 2, 2019
SHESHNATH KESHARI Vs. STATE OF BIHAR
September 20, 2019
SHIKHA PRIYADARSHNI Vs. NEERAJ KUMAR
December 6, 2019
SHILA CHANDRA KUMAR S/O LATE S DASS Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BIHAR
April 5, 2019
SHILA DEVI Vs. UNION OF INDIA
July 2, 2019
SHISHIR KUMAR Vs. SANDEEP KUMAR GUPTA
May 9, 2019
SHIV DAYAL VERMA Vs. STATE OF BIHAR
July 8, 2019
SHIV KUMAR AGRAWAL Vs. STATE OF BIHAR
July 10, 2019
SHIV KUMAR CHAUPAL Vs. STATE OF BIHAR
January 24, 2019
SHIV KUMAR CHOUDHARY Vs. STATE OF BIHAR
May 16, 2019
SHIV KUMAR SUKLA Vs. STATE OF BIHAR
January 23, 2019
SHIV LAL MANDAR Vs. STATE OF BIHAR
January 4, 2019
SHIV NANDAN YADAV @ NANDAN YADAV @ SHIVANAND YADAV Vs. THE STATE OF BIHAR
March 7, 2019
SHIV NARAYAN MAHTO Vs. STATE OF BIHAR
January 25, 2019
SHIV NARAYAN PRASAD Vs. STATE OF BIHAR
October 25, 2019
SHIV PUJAN SAHAY Vs. STATE OF BIHAR
August 22, 2019
SHIV SHANKAR KUMAR Vs. STATE OF BIHAR
December 2, 2019
SHIV SHANKAR LAL Vs. STATE OF BIHAR
October 17, 2019
SHIV SHANKAR PRASAD Vs. UNION OF INDIA
November 25, 2019
SHIV SHANKAR PRASAD SINGH SON OF LATE ADIKLAL SINGH Vs. STATE OF BIHAR THROUGH SECRETARY, HOME DEPARTMENT (POLICE)
May 3, 2019
SHIVA SHANKER SHARMA Vs. NATIONAL INSURANCE COMPANY LTD.
December 9, 2019
SHIVAM KUMAR SINGH @ GOLU SINGH Vs. STATE OF BIHAR
September 17, 2019
SHIVDANI PRASAD Vs. STATE OF BIHAR
October 22, 2019
SHIVENDRA SHARAN SINGH Vs. STATE OF BIHAR
August 21, 2019
SHIVJI SINGH @ SHIVJI THAKUR Vs. STATE OF BIHAR
March 12, 2019
SHIWNANDAN SAH Vs. STATE OF BIHAR
September 24, 2019
SHOBHAKANT KUMAR PODDAR Vs. RANI DEVI WIFE OF SHOBHAKANT KUMAR
March 14, 2019
SHOBHIT RAI Vs. STATE OF BIHAR
May 2, 2019
SHRAWAN KUMAR Vs. STATE OF BIHAR
November 5, 2019
SHREE GAUTAM CONSTRUCTION COMPANY LIMITED Vs. STATE OF BIHAR
February 14, 2019
SHRIDHAR KUMAR THAKUR Vs. STATE OF BIHAR
June 21, 2019
SHRIRAM LIFE INSURANCE COMPANY LTD. Vs. STATE OF BIHAR
August 14, 2019
SHRISTI DEVELOPERS PVT. LTD. Vs. STATE OF BIHAR
March 15, 2019
SHUKLA SINGH @ SHUKLA MAHANTY Vs. BIHAR STATE HOUSING BOARD
April 18, 2019
SHUR SATIYA DEVI Vs. JANARDAN SINGH
February 11, 2019
SHYAM BABU YADAV Vs. STATE OF BIHAR
May 1, 2019
SHYAM GOPE Vs. STATE OF BIHAR
July 8, 2019
SHYAM KISHORE PRASAD Vs. STATE OF BIHAR
February 1, 2019
SHYAM LAL Vs. STATE OF BIHAR
July 15, 2019
SHYAM NARAYAN PRASAD Vs. STATE OF BIHAR
April 18, 2019
SHYAM NARAYAN RAY Vs. STATE OF BIHAR
August 20, 2019
SHYAM SUNDER SHARMA Vs. STATE OF BIHAR
February 13, 2019
SHYAM YADAV Vs. STATE OF BIHAR
May 21, 2019
SIA SARAN BELDAR Vs. BINOD BELDAR
August 14, 2019
SIA SARAN BELDAR AND ORS. Vs. STATE OF BIHAR
August 14, 2019
SIHASAN PRASAD AND ORS Vs. THE STATE OF BIHAR AND ORS
April 2, 2019
SIKANDAR JHA Vs. STATE OF BIHAR
June 19, 2019
SIKANDAR PRASAD @ SIKANDAR YADAV Vs. STATE OF BIHAR
September 9, 2019
SIKANDAR YADAV Vs. OM PRAKASH YADAV
January 21, 2019
SIMPI KUMARI Vs. STATE OF BIHAR
June 21, 2019
SIPAHI PASI Vs. STATE OF BIHAR
July 3, 2019
SITA DEVI Vs. DIWAKAR PRASAD SHAHI
September 3, 2019
SITA RAM YADAV SON OF SARYUG YADAV Vs. STATE OF BIHAR
January 21, 2019
SITARA KHATOON Vs. STATE OF BIHAR
August 19, 2019
SITARAM YADAV Vs. STATE OF BIHAR
March 15, 2019
SIYA RAM BIND @ SHIYA RAM BIND Vs. STATE OF BIHAR
January 8, 2019
SIYARAM SINGH SON OF LATE RAM LAKHAN SINGH Vs. STATE OF BIHAR
January 31, 2019
SK. JABIR ALIAS TANGUR Vs. STATE OF BIHAR
April 12, 2019
SK. JASIM Vs. THE STATE OF BIHAR
February 20, 2019
SK. MANJUR Vs. STATE OF BIHAR
December 17, 2019
SMRITI KUMAR JHA Vs. STATE OF BIHAR
September 19, 2019
SMT. KAVITA SINGH AND ORS Vs. SMT. KAMTA DEVI AND ORS
February 15, 2019
SMT. PARWATI DEVI Vs. BRANCH MANAGER
January 16, 2019
SMT. PERWEEN KAUSER Vs. THE UNION OF INDIA AND ORS.
January 30, 2019
SMT. SINDHU SRIVASTAVA @ SMT. MALA SINHA Vs. STATE OF BIHAR
June 24, 2019
SMT. URMILA DEVI Vs. BIHAR STATE HOUSING BOARD AND ORS
April 16, 2019
SOMARIA DEVI Vs. MAHADEO GOPE
August 29, 2019
SOMNATH MAHTO @ SHOBH NATH MAHTO Vs. UNION OF INDIA
July 1, 2019
SONA DEVI Vs. STATE OF BIHAR
September 13, 2019
SONAM KUMARI Vs. STATE OF BIHAR
March 6, 2019
SONI DEVI Vs. STATE OF BIHAR
November 6, 2019
SONU KUMAR Vs. STATE OF BIHAR
August 20, 2019
SONU KUMAR CHAURASIYA Vs. STATE OF BIHAR
August 26, 2019
SONU KUMAR S/O LATE KAUSHAL RAM Vs. STATE OF BIHAR
January 10, 2019
SOUTH BIHAR POWER DISTRIBUTION CO LTD Vs. BHAGALPUR ELECTRICITY DISTRIBUTION CO PVT LTD
February 14, 2019
SPANDAN KUMAR Vs. STATE OF BIHAR
September 13, 2019
SPML INFRA LIMITED Vs. STATE OF BIHAR
July 11, 2019
SRI KULDEOTAJI Vs. NATHU RAM NARNOLI
February 1, 2019
SRI NIWAS SHARMA Vs. SMT. URMILA DEVI @ MADO AND ORS
April 26, 2019
SRIKANT DUBEY Vs. STATE OF BIHAR
July 12, 2019
SRIKANT DUBEY Vs. STATE OF BIHAR
July 29, 2019
SRIKANT SINGH Vs. PATNA MUNICIPAL CORPORATION
November 18, 2019
SRIRAMAN SINGH Vs. STATE OF BIHAR
December 3, 2019
ST MICHAELS EDUCATIONAL ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
August 13, 2019
STAR HEALTH AND ALLIED INSURANCE CO. LTD. Vs. THE SECRETARY, INSURANCE OMBUDSMAN, STATE OF BIHAR AND JHARKHAND AND ORS.
August 20, 2019
STATE OF BIHAR Vs. OM PRAKASH
January 7, 2019
STATE OF BIHAR Vs. M/S J.K.M. INFRA PROJECTS LTD
February 22, 2019
STATE OF BIHAR Vs. M/S SADANAND SINGH CONSTRUCTION WORKS
March 1, 2019
STATE OF BIHAR Vs. M/S ANIL SHARMA
February 8, 2019
STATE OF BIHAR Vs. MANOJ KUMAR SINGH
July 12, 2019
STATE OF BIHAR Vs. SUSHILA DEVI
October 21, 2019
STATE OF BIHAR Vs. SARAN CONSTRUCTION PROP
March 13, 2019
STATE OF BIHAR Vs. VISHESHWAR MAHTO
December 6, 2019
STATE OF BIHAR Vs. VYAS PASWAN
March 6, 2019
STATE OF BIHAR Vs. ABHAY NATH KUNWAR
March 27, 2019
STATE OF BIHAR Vs. HARDEO SINGH
February 11, 2019
STATE OF BIHAR Vs. MOTI LAL, SON OF LATE BAIJNATH PRASAD
January 2, 2019
STATE OF BIHAR Vs. SUDHA DEVI
May 10, 2019
STATE OF BIHAR Vs. SHAILESH KUMAR OJHA
July 30, 2019
STATE OF BIHAR Vs. RAGHUNANDAN JHA
January 22, 2019
STATE OF BIHAR Vs. UDAY CHANDRA CHOUDHARY
August 29, 2019
STATE OF BIHAR Vs. ARUN PASWAN
September 13, 2019
STATE OF BIHAR Vs. DHANPAT PRASAD SINGH
December 13, 2019
STATE OF BIHAR Vs. I.G. REGISTRATION
January 15, 2019
STATE OF BIHAR Vs. ASHA SHARMA
April 18, 2019
STATE OF BIHAR Vs. ADITYA NATH JHA
November 29, 2019
STATE OF BIHAR Vs. YAVITRI DEVI
November 21, 2019
STATE OF BIHAR Vs. MANOJ KUMAR RANJAN
April 12, 2019
STATE OF BIHAR Vs. BIHAR STATE NON FORMAL CUM SPECIAL EDUCATION INSTRUCTOR UNION
August 7, 2019
STATE OF BIHAR Vs. SAMIR KUMAR
July 12, 2019
STATE OF BIHAR Vs. KRISHNA MURARI GUPTA AND ORS
February 5, 2019
STATE OF BIHAR Vs. SANJAY KUMAR SINGH
February 11, 2019
STATE OF BIHAR Vs. ANIT KUMAR SINGH
July 31, 2019
STATE OF BIHAR & ORS Vs. KAUSHAL KUMAR SINGH
January 8, 2019
STATE OF BIHAR AND ORS Vs. DEEPAK KUMAR
January 21, 2019
STATE OF BIHAR AND ORS Vs. TAPAN KUMAR AWASTHI
January 15, 2019
STATE OF BIHAR THROUGH DISTRICT MAGISTRATE Vs. VIRENDRA KUMAR VERMA SON OF LATE PARMESHWAR DAYAL
July 17, 2019
SUBHAN Vs. STATE OF BIHAR
January 9, 2019
SUBHANKAR MISHRA Vs. STATE OF BIHAR
August 16, 2019
SUBHAS PRASAD Vs. STATE OF BIHAR
June 17, 2019
SUBHASH KUMAR JHA Vs. STATE OF BIHAR
August 19, 2019
SUBHASH KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LTD.
May 30, 2019
SUBHASH MANDAL Vs. STATE OF BIHAR
May 15, 2019
SUBHASH PASWAN @ SHUBASH PASWAN, SON OF JAGDISH PASWAN Vs. STATE OF BIHAR
March 15, 2019
SUBHASH PRASAD Vs. IFTEKHAR AHMAD AND ORS.
February 4, 2019
SUBHASH SHARMA S/O LATE ATKALI SHARMA Vs. STATE OF BIHAR
January 9, 2019
SUBODH KUMAR Vs. STATE OF BIHAR
August 14, 2019
SUBODH KUMAR GUPTA Vs. THE STATE OF BIHAR AND ORS
April 25, 2019
SUBODH KUMAR, S/O LATE VISHWANATH SINGH Vs. STATE OF BIHAR
January 8, 2019
SUBODH SAO Vs. STATE OF BIHAR
May 14, 2019
SUCHIT KUMAR Vs. STATE OF BIHAR
March 26, 2019
SUDAMA PRASAD Vs. STATE OF BIHAR
January 15, 2019
SUDAMA PRASAD KARN Vs. STATE OF BIHAR
September 23, 2019
SUDAMA SAI Vs. STATE OF BIHAR
August 9, 2019
SUDAMA YADAV Vs. STATE OF BIHAR
September 13, 2019
SUDARSHAN PASWAN @ SUDARSHAN PASAWAN Vs. STATE OF BIHAR
April 23, 2019
SUDARSHAN RAM Vs. STATE OF BIHAR
January 8, 2019
SUDARSHAN SINGH Vs. STATE OF BIHAR
July 11, 2019
SUDARSHAN SINGH Vs. STATE OF BIHAR
October 16, 2019
SUDHAKAR THAKUR Vs. STATE OF BIHAR
August 6, 2019
SUDHIHAR KUMAR Vs. STATE OF BIHAR
June 19, 2019
SUDHIR JHA Vs. STATE OF BIHAR
August 1, 2019
SUDHIR KUMAR Vs. STATE OF BIHAR
January 24, 2019
SUDHIR KUMAR Vs. BASANT SINGH
December 20, 2019
SUDHIR KUMAR @ SUDHIR KUMAR VERMA Vs. STATE OF BIHAR AND ANR
March 6, 2019
SUDHIR KUMAR CHOURASIA Vs. STATE OF BIHAR
January 8, 2019
SUDHIR KUMAR JHA Vs. THE STATE OF BIHAR
May 17, 2019
SUDHIR KUMAR JHA SON OF SURENDRA MOHAN JHA Vs. THE STATE OF BIHAR THROUGH PRINCIPAL HOME SECRETARY
June 24, 2019
SUDHIR KUMAR VERMA Vs. ANIL KUMAR MISHRA
June 21, 2019
SUHEL AHAMAD @ SUHAIL AHAMAD Vs. STATE OF BIHAR
July 25, 2019
SUJAY CHANDRA KISHORE Vs. STATE OF BIHAR
December 21, 2019
SUJAY KUMAR Vs. U.C.O. BANK HEAD OFFICE
December 2, 2019
SUJEET KUMAR Vs. THE BHARAT PETROLEUM CORPORATION
January 8, 2019
SUJEET SHUKLA Vs. STATE OF BIHAR
July 9, 2019
SUJIT KUMAR Vs. GURIYA KUMARI
July 4, 2019
SUJIT KUMAR Vs. STATE OF BIHAR
September 19, 2019
SUJIT SAW Vs. STATE OF BIHAR
July 19, 2019
SUKAN SADA S/O LATE BHULLA SADA Vs. STATE OF BIHAR
April 16, 2019
SUKHDEO BHAGAT Vs. STATE OF BIHAR
January 10, 2019
SUKHDEO RAJAK Vs. STATE OF BIHAR
April 25, 2019
SULOCHNA KUMARI Vs. THE STATE OF BIHAR AND ORS.
April 10, 2019
SUMAN KUMAR SINGH Vs. UNION OF INDIA
November 25, 2019
SUMAN KUMAR VERMA AND ORS Vs. THE STATE OF BIHAR AND ORS
January 28, 2019
SUMAN KUMARI Vs. STATE OF BIHAR
July 1, 2019
SUMAN KUMARI @ SUMAN DEVI Vs. THE STATE OF BIHAR
April 25, 2019
SUMANT KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 9, 2019
SUMESHWAR SINGH Vs. STATE OF BIHAR
October 1, 2019
SUMIT KUMAR Vs. STATE OF BIHAR
March 13, 2019
SUMIT SAURAV Vs. STATE OF BIHAR
November 25, 2019
SUMITRA DEVI Vs. STATE OF BIHAR
June 20, 2019
SUMITRA DEVI Vs. STATE OF BIHAR
July 8, 2019
SUMITRA DEVI Vs. STATE OF BIHAR
January 4, 2019
SUMITRA KUNWAR @ SUNAINA DEVI Vs. THE STATE OF BIHAR AND ORS
April 22, 2019
SUNIL KUMAR Vs. STATE OF BIHAR
June 26, 2019
SUNIL KUMAR Vs. STATE OF BIHAR
July 30, 2019
SUNIL KUMAR BHARTI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 21, 2019
SUNIL KUMAR CHAUDHARY Vs. STATE OF BIHAR
May 15, 2019
SUNIL KUMAR SAHNI. Vs. STATE OF BIHAR
September 4, 2019
SUNIL KUMAR SINGH Vs. TARA DEVI AND ORS
February 8, 2019
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
January 10, 2019
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
January 3, 2019
SUNIL KUMAR SON OF KANHAIYA PASWAN Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY AND ORS
February 13, 2019
SUNIL KUMAR SON OF LATE SHRI KRISHNA Vs. STATE OF BIHAR
February 5, 2019
SUNIL SINGH Vs. UNION OF INDIA
November 26, 2019
SUNITA KUMARI Vs. STATE OF BIHAR
June 18, 2019
SUNITA KUMARI VERMA @ SUNITA VERMA Vs. UNION OF INDIA
December 2, 2019
SUNITA PRASAD Vs. STATE OF BIHAR
May 10, 2019
SUNNI Vs. STATE OF BIHAR
October 18, 2019
SUNNY @ MARDIN @ SANNY Vs. STATE OF BIHAR
August 23, 2019
SUNNY STARS HOTELS PRIVATE LIMITED Vs. STATE OF BIHAR
July 29, 2019
SUO MOTU COGNIZANCE Vs. THE UNION OF INDIA
August 29, 2019
SUPER KISAN UDYOG Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
July 22, 2019
SUPRIYA DEVI Vs. STATE OF BIHAR
August 13, 2019
SURABHI DEVA Vs. STATE OF BIHAR, AND OTHERS
January 9, 2019
SURAJ BHUSHAN Vs. STATE OF BIHAR
March 5, 2019
SURAJ KUMAR MANDAL @ SURAJ KUMAR Vs. STATE OF BIHAR
December 20, 2019
SURAJ RAM Vs. STATE OF BIHAR
November 7, 2019
SURAJDEV SINGH @ SURAJ BABA S/O MAHENDRA SINGH Vs. STATE OF BIHAR, THROUGH ITS PRINCIPAL SECRETARY, MINES AND GEOLOGY, GOVT OF BIHAR
April 17, 2019
SURENDRA B. ED. TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
August 22, 2019
SURENDRA B.ED TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
August 8, 2019
SURENDRA KUMAR SHARMA Vs. BIHAR SCHOOL EXAMINATION BOARD
October 17, 2019
SURENDRA PRASAD Vs. STATE OF BIHAR
January 7, 2019
SURENDRA PRASAD AND ORS Vs. MOST. TETARI DEVI AND ANR
April 22, 2019
SURENDRA PRASAD SINGH Vs. ORIENTAL INSURANCE COMPANY LTD.
July 24, 2019
SURENDRA PRASAD SINGH Vs. UNION OF INDIA
August 13, 2019
SURENDRA PRASAD SINGH & ANR. Vs. THE STATE OF BIHAR & ORS
January 3, 2019
SURENDRA RAI Vs. STATE OF BIHAR
March 8, 2019
SURENDRA SINGH Vs. STATE OF BIHAR
August 6, 2019
SURENDRA TIWARY Vs. STATE OF BIHAR
May 9, 2019
SURENDRA YADAV Vs. SHYAM YADAV
September 27, 2019
SURENDRA YADAV @ SURENDER YADAV Vs. STATE OF BIHAR
January 11, 2019
SURESH PRASAD YADAV Vs. VINAY KUMAR AGARWAL ALIAS VINOD KUMAR AGARWAL
April 5, 2019
SURESH RAI Vs. STATE OF BIHAR
July 1, 2019
SURESH SAH Vs. STATE OF BIHAR
July 29, 2019
SURYA ALLOY INDUSTRIES LIMITED Vs. CENTRAL RAILWAY BOARD
November 25, 2019
SURYA DEO YADAV Vs. STATE OF BIHAR
April 3, 2019
SURYANATH YADAV Vs. STATE OF BIHAR
May 9, 2019
SUSHANT KUMAR Vs. STATE OF BIHAR
May 10, 2019
SUSHIL KANT MISHRA Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
January 7, 2019
SUSHIL KUMAR Vs. STATE OF BIHAR
November 6, 2019
SUSHIL KUMAR BAJAJ Vs. STATE OF BIHAR
June 27, 2019
SUSHIL KUMAR SINHA Vs. SHOBHA DEVI
September 20, 2019
SUSHILA DEVI Vs. THE STATE OF BIHAR AND ORS.
February 6, 2019
SUSHILA DEVI Vs. STATE OF BIHAR
May 13, 2019
SUSHILA DEVI Vs. RAJENDRA MAHTON
July 29, 2019
SUSHILA DEVI @ SUSHILA KUER Vs. MANJU DEVI
August 16, 2019
SWAMI RAGHWENDRACHARYA TRIDANDI AYURVED MAHAVIDYALAYA EVAM CHIKITSALAYA KARJARA Vs. UNION OF INDIA
December 18, 2019
SWAPAN KAMAL Vs. STATE OF BIHAR
December 6, 2019
SWARAN LATA DEVI Vs. STATE OF BIHAR
March 11, 2019
SWARN LATA WIFE OF NEERAJ KUMAR Vs. PUNJAB NATIONAL BANK
February 18, 2019
SYED AZIM AKHTAR Vs. STATE OF BIHAR
May 1, 2019
SYED NEHALUDDIN AHMAD Vs. STATE OF BIHAR
August 8, 2019
SYED REHAN AHMAD @ MUNNA AHMAD SON OF LATE GHULAM MURTAZA Vs. STATE OF BIHAR
March 26, 2019
SYED TABIN RUSHAD Vs. MD. SOHAIB
September 26, 2019
SYED YUSUF RAZA RIZVI Vs. UNION OF INDIA
September 6, 2019
TABARAK KHAN Vs. NIRAJ KUMAR AGARWAL
December 9, 2019
TAMSEEL AHMAD ANSARI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH
April 15, 2019
TANU SINGH Vs. STATE OF BIHAR
September 16, 2019
TAPAN RAY CHAUDHARY Vs. THE STATE OF BIHAR AND ORS.
August 13, 2019
TARA KHATOON Vs. STATE OF BIHAR
August 13, 2019
TARAPUR HAT SHOP KEEPERS ASSOCIATION P.S. TARAPUR Vs. CHANDRA SHEKHAR SINGH
December 20, 2019
TARIQUE SHAMIM Vs. STATE OF BIHAR
January 16, 2019
TARKESHWA PANDEY Vs. UTTAR BIHAR GRAMIN BANK
October 16, 2019
TARUN KUMAR Vs. PATNA MUNICIPAL CORPORATION
April 3, 2019
TATA PROJECT LTD Vs. STATE OF BIHAR THROUGH COMMISSIONER, COMMERCIAL TAX DEPARTMENT
March 5, 2019
TEJ NARAYAN CHOUDHARY Vs. STATE OF BIHAR
November 6, 2019
TEJ NARAYAN KAHAR SON OF RAM PRAVESH KAHAR Vs. STATE OF BIHAR
February 11, 2019
TEJ NARAYAN PASWAN, SON OF LATE RAM PRASAD PASWAN Vs. STATE OF BIHAR
October 1, 2019
TEJASHWI PRASAD YADAV, SON OF LALU PRASAD YADAV Vs. STATE OF BIHAR
January 7, 2019
TETARI DEVI Vs. STATE OF BIHAR
January 9, 2019
THAKUR RABINDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
September 16, 2019
THAKUR RAMA RAMAN SON OF RAM KRISHNA PRASAD SINGH Vs. PATNA MUNICIPAL CORPORATION
October 1, 2019
THE BIHAR STATE ELECTRICITY BOARD Vs. CHADRA SHEKHAR PASWAN
April 18, 2019
THE INDIAN OIL CORPORATION LTD. Vs. RUPESH KUMAR VERMA
June 26, 2019
THE MANAGING DIRECTOR, HINDUSTAN ANTIBIOTIC LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
October 22, 2019
THE STATE OF BIHAR Vs. DHARMENDRA KUMAR
April 15, 2019
THE STATE OF BIHAR Vs. BALESHWAR PRASAD SAH
June 24, 2019
THE STATE OF BIHAR & ORS Vs. MOTI LAL
January 2, 2019
THE STATE OF BIHAR AND ORS Vs. UMESH PRASAD SINHA AND ORS
February 5, 2019
THE STATE OF BIHAR AND ORS. Vs. ALOK SURGICAL HOSPITAL AND ORS.
February 25, 2019
THE STATE OF BIHAR AND ORS. Vs. SWARN LATA SINHA AND ORS.
May 7, 2019
THE UNION OF INDIA AND ORS. Vs. RATNESHWAR SINGH
July 3, 2019
THE UNION OF INDIA AND ORS. Vs. PROTIM DUTTA
April 8, 2019
THE UNION OF INDIA THROUGH THE SECRETARY Vs. BHIKHANI DEVI
October 14, 2019
THRESIAMMA JOSE Vs. STATE OF BIHAR AND ANR
April 4, 2019
TOPLINE INFRA PROJECTS PVT LTD Vs. STATE OF BIHAR
January 23, 2019
TRIBHUAN RAM Vs. STATE OF BIHAR
July 30, 2019
TRIBHUWAN SINGH Vs. THE STATE OF BIHAR
August 1, 2019
TRILOKI PANDIT Vs. BHOLCHOO PANDIT
April 5, 2019
TRIPIT NARAYAN SINGH Vs. STATE OF BIHAR
August 9, 2019
TRIPTI SINHA Vs. THE STATE OF BIHAR
June 21, 2019
TRISHUL CONSTRUCTION Vs. UNION OF INDIA
July 19, 2019
TRIVENI SINGH Vs. STATE OF BIHAR
July 16, 2019
TULSI DEVI Vs. STATE OF BIHAR AND ORS.
February 14, 2019
TUNTUN PASWAN Vs. LAGAN PASWAN
June 20, 2019
U.S. FOOD LIMITED Vs. STATE OF BIHAR
June 18, 2019
UCO BANK Vs. UNION OF INDIA
January 21, 2019
UDAY KUMAR SINGH Vs. STATE OF BIHAR
April 29, 2019
UDAY SHANKAR YADAV Vs. BIHAR SCHOOL EXAMINATION COUNCIL
November 29, 2019
UGRA NARAYAN UGRA Vs. STATE OF BIHAR
January 30, 2019
UJJAWAL KUMAR SUMAN Vs. STATE OF BIHAR
April 26, 2019
UJJWAL KUMAR MISHRA Vs. BIHAR SCHOOL EXAMINATION BOARD
July 30, 2019
UMA SHANKAR CHAUDHARY Vs. SECRETARY BIHAR STATE POWER (HOLDING) COMPANY LIMITED
June 20, 2019
UMA SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
April 16, 2019
UMA SHANKAR RAI Vs. STATE OF BIHAR
November 5, 2019
UMA SHANKAR RAY Vs. STATE OF BIHAR
May 3, 2019
UMA SHANKAR SINGH Vs. STATE OF BIHAR
November 19, 2019
UMA SHANKAR TIWARY Vs. STATE OF BIHAR
February 25, 2019
UMA SHANKAR TIWARY, SON OF LATE RAMLAGAN TIWARY Vs. STATE OF BIHAR
January 29, 2019
UMAL DEVI Vs. STATE OF BIHAR
July 29, 2019
UMESH CHANDER SINGH Vs. STATE OF BIHAR
September 17, 2019
UMESH CHANDRA SHARMA Vs. RAMESH CHANDRA SHARMA
June 27, 2019
UMESH KUMAR Vs. STATE OF BIHAR
April 8, 2019
UMESH KUMAR Vs. STATE OF BIHAR
July 9, 2019
UMESH KUMAR CHAUDHARY AND ORS Vs. THE STATE OF BIHAR AND ORS
April 11, 2019
UMESH KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
April 1, 2019
UMESH RAM Vs. STATE OF BIHAR
June 18, 2019
UMESH SAH Vs. STATE OF BIHAR
November 5, 2019
UMESH SINGH Vs. STATE OF BIHAR
February 8, 2019
UMRAVATI DEVI Vs. STATE OF BIHAR
August 28, 2019
UNION OF INDIA Vs. RAMESH KUMAR
August 21, 2019
UNION OF INDIA Vs. SONA DEVI
July 4, 2019
UNION OF INDIA Vs. UJARIA DEVI
July 5, 2019
UNION OF INDIA Vs. LAL BABU SAH
June 28, 2019
UNION OF INDIA Vs. IRSHAD GANI.
September 12, 2019
UNION OF INDIA Vs. RAM KISHOR SINGH
March 6, 2019
UNION OF INDIA Vs. BINOD KUMAR
February 25, 2019
UNION OF INDIA Vs. KAILASH PRASAD
October 14, 2019
UNION OF INDIA Vs. NARAYAN PRASAD RAI
December 20, 2019
UNION OF INDIA Vs. MANISHA KUMARI
October 22, 2019
UNION OF INDIA Vs. SUMITRA DEVI
April 18, 2019
UNION OF INDIA Vs. LEELA DEVI
October 18, 2019
UNION OF INDIA Vs. PUNIT
October 23, 2019
UNION OF INDIA Vs. GAJENDRA KUMAR
August 8, 2019
UNION OF INDIA Vs. SALLAUDDIN SON OF LATE ALI HUSSAIN EX TRAVELLING TICKET INSPECTOR
December 2, 2019
UNION OF INDIA Vs. ARUN KUMAR JHA, SON OF LATE BAGESHWARI DEVI
August 30, 2019
UNION OF INDIA Vs. SURESH THAKUR S/O LATE REGUBIR PRASAD
September 18, 2019
UNION OF INDIA Vs. SATYENDRA TIWARY
September 18, 2019
UNION OF INDIA, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, THROUGH DEFENCE ESTATE OFFICER Vs. ARJUN YADAV SON OF KISHUN YADAV
April 22, 2019
UNITED INDIA INSURANCE COMPANY Vs. MOST RAMAWATI DEVI
February 7, 2019
UNITED INDIA INSURANCE COMPANY Vs. SERAJUDDIN
August 2, 2019
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NEETU KUMARI
February 4, 2019
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUNAINA DEVI
March 11, 2019
UNITED SPIRITS LIMITED Vs. STATE OF BIHAR
April 30, 2019
UNIVERSAL INTERIOR DACORATOR Vs. STATE OF BIHAR
November 19, 2019
UPENDRA KUMAR SINGH Vs. STATE OF BIHAR
November 22, 2019
UPENDRA KUMAR SINGH Vs. ESTATE OF AMIYA KUMAR DUTTA
March 15, 2019
UPENDRA KUMAR SINHA, SON OF LATE AYODHYA PRASAD Vs. STATE OF BIHAR
May 10, 2019
UPENDRA PRASAD YADAV Vs. SUNITA RAI
July 29, 2019
UPENDRA RAI Vs. STATE OF BIHAR
June 20, 2019
UPENDRA SINGH Vs. UNION OF INDIA
April 12, 2019
UPENDRA SINGH Vs. STATE OF BIHAR
August 2, 2019
UPENDRA YADAV, Vs. STATE OF BIHAR
March 7, 2019
URMILA DEVI WIFE OF DILIP SINGH Vs. STATE OF BIHAR
January 8, 2019
USHA DEVI Vs. DILIP SAH
December 10, 2019
USHA DEVI W/O LATE BINDESHWARI BHAGAT Vs. SUJEET KUMAR S/O BASUDEV PRASAD YADAV
April 2, 2019
USHA INTERNATIONAL LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BIHAR, PATNAPATNA
January 30, 2019
UTPAL KUMAR CHAKRABORTY Vs. SUBORNA DEVI
July 19, 2019
UTTAR BIHAR GRAMIN BANK Vs. UNION OF INDIA
July 22, 2019
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY CUM COMMISSIONER
April 10, 2019
VAIDYA AJAY PRAKASH @ AJAY PRAKASH @ AJAY PRAKASH Vs. UNION OF INDIA
March 28, 2019
VAISHALI ENTERPRISES Vs. INDIAN RAILWAY
July 30, 2019
VAISHALI ENTERPRISES Vs. INDIAN RAILWAY
February 19, 2019
VANDANA Vs. INDIAN OIL CORPORATION
May 15, 2019
VANDANA @ VANDANA MISHRA D/O PARAS NATH TIWARI Vs. ANIL MISHRA SON OF DULAR MISHRA R/O VILLAGE PERMANENT AND PRESENT SURWAL
January 4, 2019
VANDANA DEVI Vs. STATE OF BIHAR
August 8, 2019
VARUN YADAV Vs. STATE OF BIHAR
January 24, 2019
VEENA DEVI WIFE OF LATE RAMBAJJO RAI Vs. STATE OF BIHAR
April 18, 2019
VEENA KUMARI, WIFE OF NIRANJAN KUMAR Vs. STATE OF BIHARYADAV
January 3, 2019
VIBHA KUMARI @ BIBHA KUMARI Vs. STATE OF BIHAR
April 8, 2019
VICKY KUMAR Vs. PRINCIPAL SECRETARY
April 29, 2019
VICTORIA PURTI, D/O LATE MANSIDH PURTI Vs. STATE OF BIHAR REPRESENTED THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
May 6, 2019
VIDYA NAND RAM Vs. STATE OF BIHAR
July 8, 2019
VIDYAWATI DEVI Vs. RAJU SINGH
July 11, 2019
VIJAY CHANDRA ROY Vs. STATE OF BIHAR
March 8, 2019
VIJAY KUMAR Vs. STATE OF BIHAR
May 30, 2019
VIJAY KUMAR Vs. STATE OF BIHAR
September 19, 2019
VIJAY KUMAR Vs. STATE OF BIHAR
September 30, 2019
VIJAY KUMAR CHOUDHARY @ VIJAY CHOUDHARY S/O LATE RAM KRISHNA CHOUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY REGISTRATION EXCISE AND PROHIBITION DEPARTMENT GOVERNMENT OF BIHAR PATNA
March 15, 2019
VIJAY KUMAR DAS Vs. STATE OF BIHAR
July 4, 2019
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
March 12, 2019
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
July 8, 2019
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
June 18, 2019
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
May 10, 2019
VIJAY PRASAD Vs. STATE OF BIHAR
October 14, 2019
VIJAY PRASAD Vs. ALLAHABAD BANK
September 6, 2019
VIJAY PRASAD SHARMA Vs. AMAR PRASAD SHARMA
July 4, 2019
VIJAY RAI @ VIJAY SINGH Vs. BIRENDRA RAI SON OF LATE KAMLA RAI
December 2, 2019
VIJAY SHANKAR SINGH Vs. STATE OF BIHAR
June 17, 2019
VIJAY VATSYAYAN Vs. STATE OF BIHAR
July 15, 2019
VIJAYANAND PURI Vs. DEORANI DEVI
October 18, 2019
VIJENDRA PRASAD Vs. STATE OF BIHAR
October 21, 2019
VIJETA PROJECTS AND INFRASTRUCTURE LTD Vs. STATE OF BIHAR AND ORS
March 26, 2019
VIKAS KUMAR Vs. STATE OF BIHAR
November 6, 2019
VIKASH CHANDRA GUDDU BABA Vs. STATE OF BIHAR
December 3, 2019
VIKASH CHANDRA GUDDU BABA Vs. STATE OF BIHAR
December 9, 2019
VIKASH DAS Vs. STATE OF BIHAR
November 16, 2019
VIKASH KUMAR Vs. STATE OF BIHAR
December 9, 2019
VIKASH KUMAR @ SHIVAM KUMAR Vs. STATE OF BIHAR
November 4, 2019
VIKASH KUMAR @ VIKASH KUMAR SINGH Vs. STATE OF BIHAR
July 12, 2019
VIKASH RANJAN SINGH Vs. STATE OF BIHAR
October 21, 2019
VIKASH YADAV Vs. KAILASH CHANDRA SINHA
September 26, 2019
VIKRAM KUMAR Vs. STATE OF BIHAR
November 20, 2019
VIKRAM KUMAR TIWARY Vs. STATE OF BIHAR
July 29, 2019
VIKRAMADITYA SINGH Vs. STATE OF BIHAR
July 8, 2019
VIMAL KISHORE PANDEY Vs. STATE OF BIHAR
August 28, 2019
VIMLA TRIPATHI Vs. STATE OF BIHAR
April 5, 2019
VINA DEVI @ BINA DEVI Vs. STATE OF BIHAR
September 6, 2019
VINAY BIHARI SINGH Vs. UNION OF INDIA
September 27, 2019
VINAY KRISHNA JHA Vs. STATE OF BIHAR
June 25, 2019
VINAY KUMAR Vs. MADHYA BIHAR GRAMIN BANK
September 20, 2019
VINAY KUMAR Vs. STATE OF BIHAR
January 8, 2019
VINAY KUMAR SINGH Vs. STATE OF BIHAR AND ORS
May 15, 2019
VINAY KUMAR SINGH Vs. STATE OF BIHAR
July 22, 2019
VINAYAK PANDEY Vs. STATE OF BIHAR AND ORS.
September 9, 2019
VINEET KUMAR RAM Vs. STATE OF BIHAR
March 1, 2019
VINOD CHANDRA THAKUR Vs. STATE OF BIHAR
November 7, 2019
VINOD DEO Vs. STATE OF BIHAR
August 2, 2019
VINOD KUMAR SINGH Vs. THE STATE OF BIHAR
June 26, 2019
VINOD KUMAR SINGH Vs. STATE OF BIHAR
June 17, 2019
VINOD KUMAR SINHA Vs. STATE OF BIHAR
May 8, 2019
VINOD KUMAR VIMAL Vs. STATE OF BIHAR
May 28, 2019
VIRENDRA KUMAR PANDEY Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
April 15, 2019
VIRENDRA NATH SRIVASTAVA SON OF LATE MAKESHWAR NATH SRIVASTAVA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
July 15, 2019
VIRENDRA PASWAN Vs. STATE OF BIHAR
March 14, 2019
VISHNU DEVI Vs. U C O BANK ZONAL OFFICE
August 6, 2019
VISHNU KANT PANDIT Vs. STATE OF BIHAR
March 12, 2019
VISHNU KUMAR GUPTA Vs. STATE OF BIHAR
July 22, 2019
VISHNU SUGAR MILLS LIMITED Vs. STATE OF BIHAR
July 19, 2019
VISHNUDEO CHAUDHARY Vs. STATE OF BIHAR
September 24, 2019
VISHVAJIT KUMAR Vs. SHAWETA KUMAR
July 12, 2019
VISHWANATH DUBEY Vs. STATE OF BIHAR
May 27, 2019
VIVEK GUPTA AND ORS Vs. STATE OF BIHAR AND ANR
April 5, 2019
VRINDABAN CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
July 1, 2019
WAZIRGANJ COLLEGE Vs. THE STATE OF BIHAR AND ORS
March 1, 2019
WAZIRGANJ COLLEGE Vs. THE STATE OF BIHAR AND ORS
April 4, 2019
WHIRLPOOL OF INDIA LTD. AND ORS Vs. THE STATE OF BIHAR AND ORS
January 25, 2019
YADUNATH SINGH Vs. STATE OF BIHAR AND ORS.
June 24, 2019
YAHYA Vs. STATE OF BIHAR
March 11, 2019
YASHODA DEVI Vs. STATE OF BIHAR
October 16, 2019
YASHWANT KUMAR PANDEY Vs. STATE OF BIHAR
May 16, 2019
YES MOTORS PVT. LTD. Vs. AJAX FIORI ENGINEERING (INDIA) PRIVATE LIMITED
July 26, 2019
YOGENDRA KUMAR @ YOGENDRA Vs. STATE OF BIHAR
December 2, 2019
YOGENDRA MISTRI Vs. THE STATE OF BIHAR AND ORS
August 22, 2019
YOGENDRA PATHAK Vs. STATE OF BIHAR
August 20, 2019
YOGENDRA PRASAD AND ORS. Vs. STATE OF BIHAR AND ORS.
March 28, 2019
YOGENDRA PRASAD S/O LATE RAMESHWAR PD. Vs. MAGADH UNIVERSITY BODHGAYA
December 20, 2019
YOGENDRA RAM Vs. STATE OF BIHAR
November 21, 2019
YOGENDRA SINGH Vs. THE STATE OF BIHAR
February 6, 2019
YOGENDRA SINGH Vs. THE STATE OF BIHAR
July 16, 2019
YOGENDRA SINGH Vs. STATE OF BIHAR
November 25, 2019
YOGESH KUMAR Vs. STATE OF BIHAR
August 17, 2019
YOGI YADAV; RUPESH YADAV @ BIHRU YADAV Vs. STATE OF BIHAR
March 28, 2019
YUGAL KISHOR PRASAD Vs. STATE OF BIHAR
November 7, 2019
YUGESHWAR YADAV Vs. STATE OF BIHAR
May 30, 2019
Z. A. ISLAMIA COLLEGE Vs. STATE OF BIHAR
July 25, 2019
ZAFAR IMAM Vs. SARWAR IMAM AND ORS.
June 20, 2019
ZAINUL Vs. STATE OF BIHAR
August 2, 2019
ZAKAULLAH Vs. STATE OF BIHAR
May 10, 2019