Case Index

Title
Date
119 NO KUMARPARTA-NIZ-JOYNAGAR GAON PANCHAYAT AND 4 ORS Vs. JAYANTA PRASAD BANIK AND 4 ORS
January 21, 2019
A BILLAT ALI @ MD BILLAL ALI LATE AMOZ @ KARIM ALI Vs. UNION OF INDIA AND 5 ORS
January 7, 2019
A. M. ENTERPRISE Vs. STATE OF ASSAM
November 25, 2019
A.M ENTERPRISE Vs. STATE OF ASSAM
November 6, 2019
AAR PEE INDUSTRIES PVT. LTD. Vs. STATE OF ASSAM
May 13, 2019
AARON SOFT TECH. PVT. LTD. Vs. STATE OF ASSAM
April 5, 2019
ABC INDIA LIMITED Vs. CALCOM CEMENT INDIA LTD.
January 25, 2019
ABDUL AZID (MD.) Vs. STATE OF ASSAM
June 25, 2019
ABDUL AZIZ @ AJIT ALI Vs. UNION OF INDIA
March 26, 2019
ABDUL AZIZ AND 7 ORS Vs. STATE OF ASSAM AND 5 ORS THROUGH COMMISSIONER AND SECY , TO GOVT OF ASSAM
February 4, 2019
ABDUL BAREK Vs. UNION OF INDIA
March 5, 2019
ABDUL BAREK AND 2 ORS Vs. THE STATE OF ASSAM AND 6 ORS
March 5, 2019
ABDUL BARIK Vs. UNION OF INDIA
May 3, 2019
ABDUL GANI ALI Vs. UNION OF INDIA
October 24, 2019
ABDUL GOFUR Vs. UNITED BANK OF INDIA AND ANR REP BY ITS BRANCH MANAGER
January 18, 2019
ABDUL HAKIM Vs. UNION OF INDIA
November 13, 2019
ABDUL HALEM CHOUDHURY Vs. MUSSTT HABIBA BEGUM CHOUDHURY
June 21, 2019
ABDUL HAMID MIAH Vs. STATE OF ASSAM
March 28, 2019
ABDUL HAMID SHEIKH Vs. MUSSTT ANNA BIBI
June 28, 2019
ABDUL HASIB NAGAON Vs. STATE OF ASSAM
November 6, 2019
ABDUL HOQUE Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 31, 2019
ABDUL JALIL Vs. UNION OF INDIA
January 28, 2019
ABDUL KADIR Vs. THE STATE OF ASSAM
November 5, 2019
ABDUL KALAM Vs. BURHAN UDDIN
June 12, 2019
ABDUL KASHIM BARBHUIYA Vs. STATE OF ASSAM
October 4, 2019
ABDUL MALEK AHMED Vs. STATE OF ASSAM
June 10, 2019
ABDUL MANNAN Vs. STATE OF ASSAM
April 3, 2019
ABDUL MAZID Vs. STATE OF ASSAM
December 9, 2019
ABDUL NOOR LASKAR Vs. STATE OF ASSAM
April 4, 2019
ABDUL RAHIM UDDIN Vs. STATE OF ASSAM
March 15, 2019
ABDUL RAHMAN Vs. UNION OF INDIA
August 6, 2019
ABDUL RASHID Vs. UNION OF INDIA.
May 15, 2019
ABDUL RASHID Vs. STATE OF ASSAM
January 24, 2019
ABDUR RASHID BARBHUYAN Vs. UNION OF INDIA.
February 25, 2019
ABDUS SALAM Vs. UNION OF INDIA AND 5 ORS
March 6, 2019
ABDUS SOBUR Vs. UNION OF INDIA
September 20, 2019
ABHIJIT DUTTA Vs. STATE OF ASSAM
January 23, 2019
ABHIJIT PAUL AND ANR. Vs. STATE OF ASSAM AND 3 ORS.
December 2, 2019
ABHIRAM BODRA Vs. STATE OF ASSAM
July 16, 2019
ABIDA BEGUM Vs. NATIONAL INSURANCE COMPANY LIMITED
October 24, 2019
ABODIA BARJU Vs. STATE OF ASSAM
September 17, 2019
ABU KHAYRUDDIN Vs. UNION OF INDIA
April 1, 2019
ABUL HUSSAIN Vs. STATE OF ASSAM
August 14, 2019
ABUL KALAM Vs. STATE OF ASSAM
November 15, 2019
ABUL KALAM AZAD Vs. STATE OF ASSAM
September 2, 2019
ABUL KALAM SK. Vs. UNION OF INDIA AND 5 ORS
December 4, 2019
ABUL KALAM TALUKDAR Vs. STATE OF ASSAM
June 18, 2019
ABUTALHA SAMSUZZUHA (MD.) Vs. STATE OF ASSAM
April 11, 2019
ACHYUT CHAMUAH Vs. STATE OF ASSAM
August 1, 2019
ACHYUT CHANDRA BARUAH Vs. GUWAHATI MUNICIPAL CORPORATION
July 16, 2019
ADITY DAS Vs. MOLOKA DAS
August 29, 2019
ADITYA BIHAR KANDALI Vs. STATE OF ASSAM
October 23, 2019
AFROZA RAHMAN Vs. STATE OF ASSAM
June 13, 2019
AFTAR HUSSAIN CHOUDHURY Vs. STATE OF ASSAM
August 21, 2019
AGUNA BISWAS Vs. BIPUL BORO AND ORS.
May 2, 2019
AHATON BEGUM Vs. MD. MOSHAROUF HUSSAIN.
June 17, 2019
AHED ALI Vs. MORJINA KHATUN D/O LT IBRAHIM ALI MUNCHI
March 19, 2019
AHMED DARBESH Vs. UNION OF INDIA
January 30, 2019
AIMAN NESSA Vs. UNION OF INDIA
January 25, 2019
AINULLAH @ TOWAHIR ALI Vs. ABDUL KARIM
October 1, 2019
AJANTA BHUYAN Vs. SAMSHER SINGH AND 2 ORS
March 6, 2019
AJIT BUNGRUNG Vs. THE STATE OF ASSAM
April 25, 2019
AJIT RANJAN DAS Vs. INDIAN OIL CORPORATION LTD. AND 4 ORS
February 22, 2019
AJIT RANJAN DAS Vs. INDIAN OIL CORPORATION LTD
August 7, 2019
AJIT SHILL Vs. STATE OF ASSAM
March 7, 2019
AJIT TASSA Vs. STATE OF ASSAM
April 9, 2019
AJOY KUMAR BHATTACHARYYA Vs. STATE OF ASSAM AND 3 ORS REP BY CHIEF SECRETARY TO GOVT OF ASSAM
April 30, 2019
AJOY KUMAR MAJUMDER Vs. STATE OF ASSAM
April 3, 2019
AKAN KUMAR SARMA Vs. STATE OF ASSAM
June 20, 2019
AKASH MUKESH SHARMA Vs. UTTAM CHETRI
September 16, 2019
AKBAR HUSSAIN LASKAR AND ANR Vs. STATE OF ASSAM
March 5, 2019
AKHIL CHANDRA KALITA Vs. SANKAR KUMAR DEY
October 24, 2019
AKHTAR MIRZA S/O ABDUR REZZAK Vs. STATE OF ASSAM AND 3 ORS
May 14, 2019
AKIBUL ALI Vs. STATE OF ASSAM
August 29, 2019
AKIRAN NESSA Vs. UNION OF INDIA
November 7, 2019
AKKAS ALI Vs. STATE OF ASSAM
January 7, 2019
AKSHAY TEL COMMUNICATION Vs. STATE OF ASSAM
January 31, 2019
AKTARA BANU Vs. STATE OF ASSAM
November 13, 2019
AKULI MIPI Vs. STATE OF ARUNACHAL PRADESH
November 7, 2019
AL AMIN ESSENTIAL OIL INDUSTRIES Vs. STATE OF ASSAM AND 4 ORS REPRESENTED BY COMMISSIONER AND SECY TO GOVT OF ASSAM
February 6, 2019
ALA UDDIN S/O LATE RASHID ALI Vs. UNION OF INDIA AND 5 ORS
March 7, 2019
ALAKA SAIKIA DAS Vs. STATE OF ASSAM
July 15, 2019
ALAKESH DEKA Vs. THE UNION OF INDIA
October 4, 2019
ALAKESH KALITA Vs. STATE OF ASSAM
August 29, 2019
ALAM ALI Vs. UNION OF INDIA
September 24, 2019
ALFRED HUSSAIN @ ABUSARIF Vs. STATE OF ASSAM
November 27, 2019
ALI TRADING Vs. STATE OF ASSAM
November 25, 2019
ALIMUDDIN LASKAR Vs. STATE OF ASSAM AND ANR
May 21, 2019
ALL ASSAM TRAINED HOME GUARDS ASSOCIATION Vs. STATE OF ASSAM
May 8, 2019
ALLAHABAD BANK Vs. HIRANYA BORA
September 9, 2019
ALTAF HUSSAIN LASKAR Vs. STATE OF ASSAM
May 10, 2019
AMARJYOTI BARUAH S/O LATE H K BARUAH Vs. STATE CBI
May 4, 2019
AMBIKA SUPPLY AND SERVICES PVT. LTD. Vs. KANHAIYA LAL KANKANI
July 29, 2019
AMIR ALI Vs. UNION OF INDIA
February 8, 2019
AMIT BASUMATARY Vs. STATE OF ASSAM
November 11, 2019
AMIT KUMAR AGARWALA, S/O NIRANJAN KUMAR AGARWALA Vs. MAA SAARDA AND COMPANY AND ANR
May 9, 2019
AMIT NAYAK Vs. STATE OF ASSAM
November 7, 2019
AMITABH RAI SARMA Vs. CENTRAL BUREAU OF INVESTIGATION
May 29, 2019
AMITABH TAMULI Vs. STATE OF ASSAM
August 21, 2019
AMJAD ALI @ AMJAT ALI Vs. UNION OF INDIA AND 6 ORS.
December 9, 2019
AMOY MORANG Vs. STATE OF ARUNACHAL PRADESH
June 4, 2019
AMRIT FOOD PRODUCTS REPRESENTED BY ITS PARTNERS SUNIT KR JALAN AND SUSHIL KUMAR JALAN Vs. ASSAM STATE ELECTRICITY BOARD, REPRESENTED BY ITS CHAIRMAN
March 14, 2019
AMRIT KALITA Vs. RAJANI KANTA KALITA
August 29, 2019
AMRITA BARMAN Vs. UNION OF INDIA
July 29, 2019
AMRUL ISLAM BARBHUIYA @ AMRUL ISLAM AND 4 ORS Vs. STATE OF ASSAM AND ANR
April 2, 2019
AMZAD ALI Vs. UNION OF INDIA
November 5, 2019
AMZAD HOSSAIN PRODHANI S/O LT ISMAIL HOSSAIN PRODHANI Vs. MUNICIPAL BOARD
May 3, 2019
ANADI MISHRA Vs. UNION OF INDIA
June 28, 2019
ANANDA DAS Vs. UNION OF INDIA
November 25, 2019
ANANDA SONOWAL Vs. STATE OF ASSAM
January 21, 2019
ANANDRAM SAIKIA S/O LT LALIT CHANDRA SAIKIA Vs. STATE OF ASSAM AND 6 ORS
May 13, 2019
ANANTA DUTTA @ ANANTA KUMAR DUTTA Vs. ASSAM BOARD OF REVENUE
February 19, 2019
ANANTA HAZARIKA Vs. STATE OF ASSAM
April 10, 2019
ANANTA KUMAR NATH Vs. STATE OF ASSAM
January 10, 2019
ANANTA PRASAD SAHU Vs. GOPAL SAHU
September 24, 2019
ANARUL ISLAM AKAND Vs. STATE OF ASSAM
February 11, 2019
ANDAI BASUMATARY Vs. STATE OF ASSAM
November 5, 2019
ANDREW YULE AND COMPANY LTD. Vs. TINSUKIA VASTRA BHANDAR
November 11, 2019
ANGSUMAN SARMAH Vs. STATE OF ASSAM
October 21, 2019
ANIL KUMAR AJITSARIA Vs. ON DEATH OF UTIN @ ATINDRA CHANDRA DAS HIS LEGAL HEIR SWAPAN DAS
May 23, 2019
ANIL KUMAR HANDIQUE Vs. STATE OF ASSAM
October 3, 2019
ANIL KUMAR SABARWAL Vs. STATE OF ARUNACHAL PRADESH
September 26, 2019
ANIL RAJA Vs. STATE OF ASSAM
January 31, 2019
ANIL RAJA Vs. STATE OF ASSAM
January 25, 2019
ANIMA DAS Vs. UNION OF INDIA
January 3, 2019
ANIRBAN ROY Vs. ASSAM AGRICULTURAL UNIVERSITY
November 11, 2019
ANJAI KUMAR SINGH @ DATOL SINGH Vs. UNION OF INDIA
March 27, 2019
ANJALI BISWAS Vs. UNION OF INDIA
November 5, 2019
ANJANA DAS Vs. UNION OF INDIA
April 4, 2019
ANONTO BIKASH Vs. STATE OF MIZORAM
June 11, 2019
ANOWAR HUSSAIN Vs. UNION OF INDIA
August 14, 2019
ANOWARA KHATUN Vs. UNION OF INDIA
May 17, 2019
ANOWARA KHATUN Vs. UNION OF INDIA
January 21, 2019
ANU RAM BASUMATARY Vs. STATE OF ASSAM
October 1, 2019
ANU TALUKDAR Vs. STATE OF ASSAM
January 7, 2019
ANUP DEKA Vs. STATE OF ASSAM
September 26, 2019
ANUPAM NAG Vs. UNION OF INDIA
January 29, 2019
ANUPAMA ROY Vs. STATE OF ASSAM
October 25, 2019
ANURADHA GOGOI AND 3 ORS Vs. STATE OF ASSAM AND ANR
May 14, 2019
ANWAR HUSSAIN Vs. STATE OF ASSAM
December 11, 2019
ANWAR HUSSAIN LASKAR Vs. SITAL CHANDRA PAUL
January 31, 2019
APLUS PROJECTS AND TECHNOLOGY (P) LTD Vs. OIL INDIA LTD
April 11, 2019
APURBA BHUYAN Vs. STATE OF ASSAM
September 3, 2019
APURBA KUMAR NATH Vs. STATE OF ASSAM
November 6, 2019
ARABINDA ADHIKARY LT UPENDRA CH ADHIKARY Vs. STATE OF ASSAM AND 3 ORS
January 3, 2019
ARABINDA RABHA Vs. STATE OF ASSAM
May 7, 2019
ARADHANA HAZARIKA Vs. STATE OF ASSAM
December 3, 2019
ARCHANA PURKAYASTHA Vs. UNION OF INDIA
May 7, 2019
ARCHANA SHARMA Vs. UNIVERSITY GRANTS COMMISSION
April 11, 2019
ARCHITA BHATTACHARYYA Vs. STATE LEVEL ELIGIBILITY TEST COMMISSION
April 22, 2019
ARCHITA CHOUDHURY D/O ANIL KUMAR CHOUDHURY Vs. ANIRUDHA ROY S/O SRIKANTA ROY
May 15, 2019
ARIF KHAN Vs. STATE OF ASSAM
August 22, 2019
ARIFUL ISLAM Vs. STATE OF ASSAM
November 15, 2019
ARKASHISH ENTRADE PRIVATE LIMITED Vs. STATE OF ASSAM
May 8, 2019
ARMAN ALI Vs. UNION OF INDIA
March 11, 2019
ARTH RURAL CONNECT SERVICES PVT. LTD. Vs. STATE OF ASSAM
January 18, 2019
ARUN BARUAH AND ANR Vs. STATE OF ASSAM
March 19, 2019
ARUN MUSHAHARY Vs. ASSAM GRAMIN VIKASH BANK
September 25, 2019
ARUN MUSHAHARY Vs. ASSAM GRAMIN VIKASH BANK
July 16, 2019
ARUNACHAL POLICE HOUSING Vs. COMMISSIONER OF INCOME TAX
February 12, 2019
ARUNACHAL POLICE HOUSING Vs. COMMISSIONER OF INCOME TAX
February 12, 2019
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. NEELAM TALUM
March 6, 2019
ARUNIMA BORA Vs. PRADYUNNAJIT BORA
September 3, 2019
ARUP JYOTI GOGOI Vs. STATE OF ASSAM
December 9, 2019
ARUP KR SHARMA S/O LT ABONI SARMA Vs. STATE OF ASSAM
February 13, 2019
ARUP KR. MEDHI AND 79 ORS. Vs. STATE OF ASSAM
March 28, 2019
ARUP KUMAR DAS AND 5 ORS Vs. UNION OF INDIA AND 6 ORS
May 16, 2019
ARUP MANTA Vs. STATE OF ASSAM
September 5, 2019
ASAB UDDIN Vs. STATE OF ASSAM
April 12, 2019
ASAD ULLAH Vs. STATE OF ASSAM
April 29, 2019
ASAN ALI MANDAL Vs. ABDUL HAMID SARKAR
November 15, 2019
ASHA DEVI JINDAL Vs. POWER GRID CORPORATION OF INDIA LTD
October 22, 2019
ASHA KALUWAR (JAISWAL) Vs. UNION OF INDIA
March 18, 2019
ASHIM JYOTI BORA Vs. CENTRAL BANK OF INDIA
June 28, 2019
ASHOK DUTTA Vs. STATE OF ASSAM
September 27, 2019
ASHOK KR. DEY Vs. STATE OF ASSAM
February 1, 2019
ASHOKANANDA DAS Vs. STATE OF ASSAM
November 22, 2019
ASHUTOSH GUPTA Vs. STATE OF ASSAM
July 15, 2019
ASIA KHATUN AND 2 ORS. Vs. STATE OF ASSAM
September 11, 2019
ASIF MANNAN Vs. AYESHA AFSANA SULTANA
November 27, 2019
ASITPUR TEA PVT. LTD. Vs. STATE OF ASSAM
October 4, 2019
ASOMI FINANCE PVT LTD. Vs. STATE BANK OF INDIA
October 24, 2019
ASOMIYA CLUB Vs. INDIAN NATIONAL CONGRESS
November 21, 2019
ASSAM COMPANY INDIA LTD Vs. UNION OF INDIA
March 7, 2019
ASSAM COMPANY INDIA LTD. AND ANR Vs. THE UNION OF INDIA AND 2 ORS
March 7, 2019
ASSAM FINANCIAL CORPORATION Vs. DILIP KALITA
March 13, 2019
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. Vs. BIVAKAR DUTTA
July 23, 2019
ASSAM GRAMIN VIKASH BANK Vs. UNION OF INDIA
September 18, 2019
ASSAM GRAMIN VIKASH BANK AND ANR Vs. RAVINDRA NAGAR AND 2 ORS S/O BADRI LAL NAGAR
April 29, 2019
ASSAM POLYTEX LIMITED Vs. STATE OF ASSAM
November 29, 2019
ASSAM POWER DISTRIBUTION COMPANY LIMITED Vs. RAJSHREE TEA AND INDUSTRIES (P.) LIMITED
September 23, 2019
ASSAM PUBLIC SERVICE COMMISSION Vs. IZAZ YUSUF AHMED
June 4, 2019
ASSAM PUBLIC SERVICE COMMISSION Vs. PRANJAL KUMAR SARMA
November 8, 2019
ASSAM SEEDS CORPORATION LTD Vs. LAKSHYA TRADERS
February 1, 2019
ASSAM SOCIETY OF CENTRE OF EXCELLENCE A REGISTERED NGO Vs. STATE OF ASSAM
August 26, 2019
ASSAM STATE FERTILIZER AND CHEMICALS LTD Vs. STATE OF ASSAM
June 14, 2019
ASSAM URBAN WATER SUPPLY AND SEWAGE BOARD Vs. AZIZUR RAHMAN
April 8, 2019
ASTHAMI DAS Vs. UNION OF INDIA
August 9, 2019
ASUR UDDIN Vs. UNION OF INDIA
November 18, 2019
ASURUDDIN SHEIKH, SON OF LATE DHOLAI SK Vs. STATE OF ASSAM
May 14, 2019
ATABAR ALI @ ATABAR RAHMAN Vs. UNION OF INDIA AND 6 ORS
December 2, 2019
ATABUR RAHMAN Vs. UNION OF INDIA AND 6 ORS REP BY MIN OF HOME AFFAIRS
February 20, 2019
ATAUR RAHMAN Vs. STATE OF ASSAM
October 3, 2019
ATC TELECOM INFRASTRUCTURE PRIVATE LTD. Vs. PRINCE ENTERPRISE
April 9, 2019
ATFUR RAHMAN Vs. STATE OF ASSAM AND 3 ORS
March 15, 2019
ATIFA BEGUM BARBHUIYA Vs. UNION OF INDIA
October 23, 2019
ATIFA BEGUM BARBHUIYA @ ATIFA BEGUM Vs. UNION OF INDIA
January 31, 2019
ATUL BANIA Vs. STATE OF ASSAM
October 29, 2019
AUGUSTINE M. YANTHAN Vs. STATE OF NAGALAND
May 20, 2019
AVINASH BARO Vs. UNION OF INDIA
November 28, 2019
AVINAVA PRAYASH Vs. STATE OF ASSAM
June 25, 2019
AYESHA KHATOON Vs. STATE OF ASSAM
April 10, 2019
AYUB ALI Vs. SAHAR ALI DEWAN
October 24, 2019
AZAHAR HUSSAIN Vs. UNION OF INDIA
January 18, 2019
AZAZ AHMED Vs. UNION OF INDIA
February 12, 2019
AZHAR UDDIN Vs. STATE OF ASSAM
May 9, 2019
B. Z. MARA Vs. STATE OF ARUNACHAL PRADESH
May 22, 2019
B.B. ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH
September 11, 2019
BABUL AHMED LASKAR Vs. SAMIRAN BHATTACHARJEE
June 12, 2019
BABUL BORAH Vs. STATE OF ASSAM
June 13, 2019
BABUL CHANDRA DEY @ ASHIT CHANDRA DEY Vs. STATE OF ASSAM THROUGH- THE SECRETARY TO THE GOVERNMENT OF ASSAM
August 26, 2019
BABUL HUSSAIN Vs. UNION OF INDIA
January 23, 2019
BABUL MIA Vs. STATE OF ASSAM
November 14, 2019
BABULAL NAMASUDRA Vs. STATE OF ASSAM
November 11, 2019
BACCHU SK Vs. NURUL HUDA SARKAR
October 30, 2019
BACHCHU SAHA Vs. STATE OF ASSAM
November 11, 2019
BADRI NATH PANDEY Vs. STATE OF ASSAM
October 23, 2019
BADRI PRASAD BARUWATI Vs. STATE OF ASSAM
February 13, 2019
BAIHATUN NESSA Vs. STATE OF ASSAM
April 9, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. CHANDRA DAS
August 27, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. MD NIZAM UDDIN
June 17, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. ASAMA KHATUN
September 9, 2019
BAJRANG TRADERS Vs. STATE OF ASSAM
September 19, 2019
BAKKAR ALI S/O LT ABDUL MALEK Vs. UNION OF INDIA AND 7 ORS REP BY ITS SECRETARY, DEPTT OF HOME
March 14, 2019
BAKTAR HUSSAIN Vs. STATE OF ASSAM AND 12 ORS
January 21, 2019
BAKUL BORAH Vs. STATE OF ASSAM
July 18, 2019
BAMPARA FISHERY CO-OPERATIVE SOCIETY LTD. Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
November 18, 2019
BANASHREE GOGOI Vs. STATE OF ASSAM AND 2 ORS.
December 19, 2019
BANDANA CHAKRABORTY Vs. RELIANCE GENERAL INSURANCE
April 9, 2019
BANDANA PATOWARY Vs. MANEKA MEDHI
November 5, 2019
BANESA KHATOON Vs. UNION OF INDIA
November 8, 2019
BANESHA KHATUN Vs. UNION OF INDIA AND 5 ORS
February 4, 2019
BANESHA KHATUN @ BALSHA KHATUN Vs. THE UNION OF INDIA
February 12, 2019
BANKIM HAJONG Vs. STATE OF ASSAM
April 9, 2019
BANTI DEKA Vs. ORIENTAL INSURANCE CO. LTD.
September 17, 2019
BANTI DUARAH Vs. DEBOJIT BARUAH
February 27, 2019
BARIK ENTERPRISE Vs. CENTRAL BANK OF INDIA
March 20, 2019
BASANT KUMAR AGARWAL Vs. STATE OF ASSAM
May 10, 2019
BASANTA KUMAR DOLEY Vs. STATE OF ASSAM REP BY PP, ASSAM
March 20, 2019
BASANTA KUMAR RAY Vs. RATNESWAR RAY
November 14, 2019
BASANTA PHUKON Vs. THE STATE OF ASSAM
April 29, 2019
BASANTA SAIKIA Vs. STATE OF ASSAM
June 24, 2019
BASANTI BISWAS Vs. UNION OF INDIA
January 21, 2019
BEAUTI DUTTA GOGOI AND ORS. Vs. NABA KANTA PHUKAN AND ORS.
April 4, 2019
BEGUM AFROOJA PERVEEN Vs. THE STATE OF ASSAM AND 4 ORS
March 1, 2019
BEGUM AFROOJA PERVEEN Vs. STATE OF ASSAM
September 3, 2019
BEGUM NASIMA AHMED Vs. ASSAM BOARD OF REVENUE
July 16, 2019
BENJONGTOSHI Vs. STATE OF NAGALAND
April 2, 2019
BENU BHOWMICK Vs. UNION OF INDIA AND 4 ORS REP BY MINISTRY OF HOME AFFAIRS, NEW DELHI
February 14, 2019
BHABATOSH KR ROY S/O LT NISHI KANTA ROY Vs. STATE OF ASSAM AND 3 ORS REP BY COMM AND SECY
March 8, 2019
BHABESH CH RABHA Vs. DHANU BHANGA ANCHALIK UNNAYAN SAMITY
June 25, 2019
BHADRA DAS Vs. UNION OF INDIA
August 26, 2019
BHAGIRATHI KAIRI Vs. STATE OF ASSAM
February 1, 2019
BHAIGYORAM KHAKLARY Vs. STATE OF ASSAM
June 11, 2019
BHAITY MUDI @ MIRI Vs. STATE OF ASSAM
May 13, 2019
BHARAT CHANDRA SARMA Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND 11 ORS
February 20, 2019
BHARAT CHUTIA Vs. ALOK KUMAR
January 9, 2019
BHARAT GOHAIN Vs. STATE OF ASSAM AND ANR.
December 3, 2019
BHARAT KUMAR NANDI S/O LT MOTILAL NANDI Vs. UTTAM MITRA
May 9, 2019
BHASKAR KALITA S/O LATE KESHAB KALITA Vs. SURESH SHAH S/O LATE RAM BHAGWAN SHAH
May 14, 2019
BHASKOR JYOTI BORAH Vs. UNION OF INDIA
October 3, 2019
BHUPEN BRAHMA Vs. PREETOM SAIKIA
April 25, 2019
BHUPEN NATH Vs. STATE OF ASSAM
September 26, 2019
BHUPENDRA KUMAR DAS Vs. DIPANJALI CHETIA
May 30, 2019
BIBI BORO Vs. JAYANTA GOGOI.
July 31, 2019
BIBOR ALI SEIKH Vs. STATE OF ASSAM
April 9, 2019
BIDHAN CH NATH Vs. STATE OF ASSAM
January 24, 2019
BIDISHA GOSWAMI Vs. OIL INDIA LTD
February 20, 2019
BIDYA LOCHAN BARMAN Vs. STATE OF ASSAM
January 28, 2019
BIHURAM TAW Vs. STATE OF ASSAM
October 21, 2019
BIJAY PAN TANTI Vs. STATE OF ASSAM
May 10, 2019
BIJOY RABHA Vs. UNION OF INDIA
January 29, 2019
BIJULI BALA RAVA Vs. STATE OF ASSAM
August 21, 2019
BIJULI BARMAN Vs. STATE OF ASSAM
December 6, 2019
BIKASH BARMAN Vs. SUSHANTA GHOSH
August 29, 2019
BIKASH BORAH Vs. SWAPNALI SAIKIA
October 4, 2019
BIKASH SARMA Vs. DHARITRI KALITA
December 9, 2019
BIKRAM RANA Vs. UNION OF INDIA
February 28, 2019
BILASH BASUMATHARY Vs. STATE OF ASSAM
September 18, 2019
BILLAT ALI @ MD. BILLAL Vs. UNION OF INDIA
January 7, 2019
BIMAL PAYENG S/O PURNA KANTA PAYENG Vs. STATE OF ASSAM AND 6 ORS
May 15, 2019
BIMAL SARMA Vs. DAIBAKI KUMARI DEVI
November 21, 2019
BIMALA DAS Vs. STATE OF ASSAM
August 29, 2019
BIMALENDU ROY Vs. FOOD CORPORATION OF INDIA
July 9, 2019
BINA DAS Vs. UNION OF INDIA
January 30, 2019
BINA DEVI Vs. NABAJIT DAS
June 12, 2019
BINA DEVI Vs. STATE OF ASSAM
August 5, 2019
BINA PAUL Vs. SAMYABRATA PAUL
September 23, 2019
BINAPANI MAHANTA Vs. STATE OF ASSAM
August 9, 2019
BINDU AND ANR W/O NARENDRA SINGH Vs. XXX XXX XXX AND 6 ORS
May 9, 2019
BINITA BARUAH PHUKAN Vs. AJIT BORAH
February 28, 2019
BINOD DAS Vs. STATE OF ASSAM
June 18, 2019
BINOY BOTHRA Vs. JITENDRA SINGH
May 6, 2019
BINOY KRISHNA DAS Vs. STATE OF ASSAM
November 26, 2019
BIPUL BEZBARUAH Vs. PADUMI ROY
May 24, 2019
BIPUL BORDOLOI Vs. STATE OF ASSAM
May 23, 2019
BIPUL CHANDRA BHUYAN Vs. STATE OF ASSAM
January 29, 2019
BIPUL DAS S/O K N DAS Vs. STATE OF ASSAM AND ANR
August 16, 2019
BIPUL RAY @ ROY Vs. STATE OF ASSAM
January 29, 2019
BIRABRATA ACHARJEE Vs. STATE OF ASSAM
November 19, 2019
BIREN HANDIQUE Vs. STATE OF ASSAM
November 26, 2019
BIREN MURA Vs. STATE OF ASSAM
November 29, 2019
BIRENDRA KUMAR DAS Vs. ASSAM POWER GENERATION CORPORATION LTD AND 4 ORS
January 21, 2019
BIRENDRA KUMAR DEORAH Vs. ASSAM ELECTRICITY GRID CORPORATION LTD.
November 1, 2019
BIRENDRA RAJBONGSHI Vs. PARUL RAJBONGSHI
January 23, 2019
BIRENDRA SINGHA Vs. PREMTON SINGHA
January 29, 2019
BIRI TACH Vs. STATE OF ARUNACHAL PRADESH
November 22, 2019
BIRI TAHA, SUPERINTENDENT Vs. STATE OF ARUNACHAL PRADESH
April 5, 2019
BIRKHA TAMANG Vs. STATE OF ASSAM
September 2, 2019
BIRLAN NARZARY Vs. STATE OF ASSAM
May 30, 2019
BISHNU MANDAL Vs. STATE OF ASSAM
July 26, 2019
BISHNU RANGHANG Vs. STATE OF ASSAM
November 1, 2019
BISHNU THAPA Vs. KHEM BAHADUR THAPA
September 9, 2019
BISHNUPADA DAS Vs. AJIT BANK
September 26, 2019
BISMITA SAIKIA Vs. PRANJAL DUTTA
January 24, 2019
BISWAJIT PAUL Vs. STATE OF ASSAM
July 25, 2019
BISWAJIT ROY Vs. RAJESH KEMPRAI
June 10, 2019
BISWAJIT SENGUPTA Vs. STATE OF ASSAM AND ANR
April 29, 2019
BITTINISH SHIRA Vs. UNION OF INDIA
October 22, 2019
BITTINISH SHIRA @ ABAGI SHIRA Vs. UNION OF INDIA
February 1, 2019
BLOCK DEVELOPMENT OFFICER Vs. RAJENDRA STORE
May 10, 2019
BM PAUL CHOUDHURY AND COMPANY (P) LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
February 8, 2019
BONGAIGAON REFINERY Vs. BUILDWORTH PVT LTD
June 25, 2019
BONTI SAIKIA Vs. STATE OF ASSAM
September 10, 2019
BONTI SAIKIA Vs. STATE OF ASSAM
October 10, 2019
BORNALI TAMULI Vs. STATE OF ASSAM
April 9, 2019
BORSING TIMUNG Vs. STATE OF ASSAM
July 18, 2019
BRAHMANAND PATIRI Vs. STATE OF ASSAM
March 28, 2019
BRAHMAPUTRA PART Vs. STATE OF ASSAM
January 30, 2019
BRAJEN BISWAS AND ANR Vs. UNION OF INDIA AND 7 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
February 14, 2019
BTL EPC LTD. Vs. STATE OF ASSAM
January 29, 2019
BUCHIYA DEVI Vs. UNION OF INDIA
June 13, 2019
BUDHA CHANDRA SINGHA Vs. DHANESHWAR SINGHA
September 17, 2019
BUDHI TALUKDAR Vs. ALI AKBAR TALUKDAR
October 25, 2019
BULON DEY Vs. GOUR DAS
January 30, 2019
BULU PROBHA BHUYAN Vs. DIPALI BHUYAN AND 11 ORS.
August 21, 2019
C JERUSALEM SUNDAY S/O C TLAKHU Vs. MARA AUTONOMOUS DISTRICT COUNCIL REPRESENTED BY EXECUTIVE SECRETARY
March 29, 2019
C. DAILOVA Vs. STATE OF MIZORAM
November 26, 2019
C.L. RAMMUANAWMA Vs. ACCOUNTANT GENERAL
April 25, 2019
CELINE DZUVICHU Vs. APRALE KIRHA
December 12, 2019
CENTRAL INSTITUTE OF PARAMEDICAL TECHNOLOGY AND SCIENCE SOCIETY Vs. STATE OF ASSAM
September 16, 2019
CENTURY PLYBOARDS I LTD Vs. UNION OF INDIA
August 26, 2019
CERA SANITARYWARE LIMITED Vs. GLOBAL CERAMICS PRIVATE LIMITED
March 11, 2019
CHABIR ROY BURMAN AND 4 ORS Vs. SAHNAJ AKHTAR
March 12, 2019
CHAIRMAN STATE RESOURCE CENTRE Vs. TAPAN KUMAR SARMA
December 2, 2019
CHANDAN CH. KALITA Vs. STATE OF ASSAM
October 4, 2019
CHANDAN DEKA Vs. STATE OF ASSAM
September 3, 2019
CHANDER PAL Vs. UNION OF INDIA
August 7, 2019
CHANDI RANI BARMAN Vs. UNION OF INDIA
April 10, 2019
CHANDRA KANTA BARMAN Vs. ASSAM KHADI AND VILLAGE INDUSTRY BOARD
March 28, 2019
CHAPAR SAMABAY SAMITY LTD Vs. PUTHIMARI GAON PANCHAYAT LEVEL SAMABAY SAMITY LTD AND 6 ORS
February 14, 2019
CHARULATA KALITA Vs. STATE OF ASSAMDAS
January 25, 2019
CHAYA RANI DAS Vs. STATE OF ASSAM
May 27, 2019
CHAYNA BEGUM BARBHUIYA Vs. MD UDDIN LASKAR
September 9, 2019
CHENI RAM BORA Vs. ARUN CHANDRA BORA
November 1, 2019
CHENIRAM NATH Vs. STATE OF ASSAM
January 7, 2019
CHIKHOVE KEYHO PHEK Vs. STATE OF NAGALAND AND 4 ORS.
November 4, 2019
CHITTA RANJAN DEY Vs. NILMONI NANDI
May 14, 2019
CHOGE CHEN Vs. STATE OF A P
April 5, 2019
CHOLAMANDALAN, M/S GENERAL INS. CO. LTD. DIMAPUR Vs. BIKI HUSSAIN AND 2 OTHERS
November 28, 2019
CHOTOLAL TANTI Vs. STATE OF ASSAM
December 4, 2019
CHUMCHAMO EMUNGRI Vs. A.M.BUJOR BARUA, SANJAY KUMAR
December 5, 2019
CLINIS VAPAW HLYCHHO, D/O ZATHY HLYCHHO Vs. MARA AUTONOMOUS DISTRICT COUNCIL REPRESENTED BY THE EXECUTIVE SECRETARY
March 20, 2019
COMMISSIONER AND SECRETARY Vs. LIPOKMAR YADEN
January 4, 2019
DAISY ROUFF Vs. DEBTS RECOVERY TRIBUNAL APSARA BUILDING
March 15, 2019
DALA SINGHA Vs. RAM KR. SINGH
March 27, 2019
DALI TUDU Vs. STATE OF ASSAM
April 11, 2019
DAMBARUDHAR BORO Vs. MINAKSHI NARZARY
November 4, 2019
DANDESWAR BORAH Vs. STATE OF ASSAM
September 6, 2019
DANI RAM DEWRI Vs. STATE OF ASSAM
April 9, 2019
DANSWRANG RAMCHIARY Vs. STATE OF ASSAM
November 15, 2019
DAROG ALI Vs. STATE OF ASSAM
February 13, 2019
DAYA BEGUM Vs. UNION OF INDIA
December 5, 2019
DAYAL CONSTRUCTIONS AND 5 ORS Vs. RANJU AGARWAL AND 6 ORS
April 22, 2019
DEATH OF MD. TAIMUDDIN Vs. MD. MAFIZUDDIN
November 19, 2019
DEATH OF PARIMAL BISWAS Vs. LAKHI BARUAH
November 1, 2019
DEATH OF RAMESH CH DAS Vs. UNION OF INDIA
October 22, 2019
DEATH OF RANJIT KUMAR CHAKRABORTY Vs. STATE OF ASSAM
November 29, 2019
DEBABRATA SAIKIA Vs. UNION OF INDIA
October 21, 2019
DEBABRATA SEN Vs. STATE OF ASSAM
August 6, 2019
DEBAJANI KALITA DEKA Vs. STATE OF ASSAM
September 6, 2019
DEBAJIT BARUAH Vs. STATE OF ASSAM AND ANR REPRESENTED BY PP, ASSAM
September 10, 2019
DEBAJIT BEZBARUAH Vs. CANARA BANK REPRESENTED BY CHAIRMAN CUM MANAGING DIRECTOR
February 28, 2019
DEBAJIT KALITA Vs. STATE OF ASSAM
January 4, 2019
DEBAJIT KALITA Vs. UNION OF INDIA
May 6, 2019
DEBALA BRAHMA Vs. STATE OF ASSAM
June 20, 2019
DEBANANDA BORAH Vs. STATE OF ASSAM
August 5, 2019
DEBANANDA TAMULI Vs. KAKUMONI KATAKY
August 14, 2019
DEBARU HEMRAM @ BOHIRA HAMRON Vs. STATE OF ASSAM
February 4, 2019
DEBASHIS CHOUDHURY Vs. NIBEDITA CHOUDHURY
September 24, 2019
DEBASRI DEB Vs. UNION OF INDIA
October 31, 2019
DEBEN DAS AND 3 ORS. Vs. ON THE DEATH OF PUTULI DEVI
June 10, 2019
DEBNATH ORAO Vs. STATE OF ASSAM
November 29, 2019
DEBOJIT DUTTA Vs. RANJIT KR. HAZARIKA
June 12, 2019
DEBU GANJU Vs. STATE OF ASSAM
May 17, 2019
DEEPA BORAH Vs. NITUL BANIA
October 31, 2019
DEEPJYOTI DAS Vs. STATE OF ASSAM
June 25, 2019
DEEPJYOTI KALITA Vs. STATE OF ASSAM
June 4, 2019
DEPALI CHAKMA Vs. CHAKMA AUTONOMOUS DISTRICT COUNCIL
June 11, 2019
DEVASHISH DAS Vs. BHARATI DEY DAS
October 24, 2019
DHANESOR KATHAR Vs. KARBI ANGLONG AUTONOMOUS COUNCIL
September 12, 2019
DHANSIRI VALLEY OIL CARRIER Vs. OIL AND NATURAL GAS CORPORATION LIMITED
August 30, 2019
DHARAMPAL SATYAPAL LTD. Vs. COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
December 9, 2019
DHARMA PROJA S/O LT RADHA NATH Vs. MUSSTT MOMINA KHATUN W/O MD ABDUL AMIR.KHAN
May 16, 2019
DHARMESWAR BORA Vs. STATE OF ASSAM
May 16, 2019
DHARMESWAR BORA Vs. STATE OF ASSAM
September 12, 2019
DHIRAJ SAIKIA Vs. STATE OF ASSAM
November 1, 2019
DHIREN CHANDRA ROBIDAS Vs. STATE OF ASSAM
April 2, 2019
DHIREN DEKA SON OF LATE BHABEN DEKA Vs. MD SAJID ALI SON OF MD KASHIM ALI
January 10, 2019
DHRUBA JYOTI BORAH S/O BENINDRA NATH BORAH Vs. UMESH PRASAD S/O RAMSEWAK PRASAD @ RAMSEWAK SAH
March 8, 2019
DHRUBA JYOTI CHOUDHURY Vs. PURABI TALUKDAR
August 30, 2019
DHUBRI LADIES CLUB Vs. STATE OF ASSAM
February 18, 2019
DIBRUGARH FISHERY CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM FISHERY DEPARTMENT
November 8, 2019
DIBYAJYOTI BORAH Vs. STATE OF ASSAM
October 23, 2019
DIESELIE ISSAC SOLO Vs. STATE OF ARUNACHAL PRADESH
June 12, 2019
DIGANTA GOGOI SON OF LATE MAHESWAR GOGOI Vs. STATE OF ASSAM & ANR
February 14, 2019
DIGANTA KALITA Vs. STATE OF ASSAM AND 5 ORS
April 2, 2019
DIGANTA SAIKIA Vs. STATE OF ASSAM AND ANR
March 1, 2019
DIKUMONI DAS Vs. UNION OF INDIA.
April 9, 2019
DILIP BARUAH Vs. STATE OF ASSAM
May 23, 2019
DILIP KR. DHAR Vs. STATE OF ASSAM
November 13, 2019
DILIP KUMAR DHAR Vs. STATE OF ASSAM
June 11, 2019
DILIP PAUL S/O- LT BHUPESH CH PAUL Vs. UNION OF INDIA AND 3 ORS THROUGH SECY TO GOVT OF INDIA
May 15, 2019
DILIP PRASAD DUTTA S/O SOBHARAM DUTTA Vs. STATE OF ASSAM AND ANR
March 28, 2019
DILIP SALOI Vs. STATE OF ASSAM
February 28, 2019
DIMBESWAR DAS Vs. STATE OF ASSAM
June 4, 2019
DINA NATH RAY Vs. STATE OF ASSAM
November 15, 2019
DINESH CH. PAUL Vs. UNION OF INDIA
November 21, 2019
DINESH CH. PAUL Vs. UNION OF INDIA
October 4, 2019
DINESH CHANDRA BORAH Vs. LILY BORAH AND 5 ORS.
December 17, 2019
DINESH NARAYAN TRIPARTHI Vs. NATIONAL INSURANCE CO. LTD.
November 19, 2019
DIPAK NAYAK Vs. STATE OF ASSAM
June 28, 2019
DIPALI KALITA D/O DINANATH KALITA VILL Vs. STATE OF ASSAM AND ORS
April 30, 2019
DIPAMONI DEVI Vs. STATE OF ASSAM
October 24, 2019
DIPANKA HAZARIKA Vs. FISH FARM DEVELOPMENT ASSOCIATION
January 29, 2019
DIPANKAR DEKA Vs. SUMAN SHYAM, HITESH KUMAR SARMA
February 6, 2019
DIPANKAR KALITA Vs. STATE OF ASSAM
April 4, 2019
DIPAYAN PAUL Vs. STATE OF ASSAM
February 8, 2019
DIPEN KURMI Vs. STATE OF ASSAM
June 18, 2019
DIPENDRA ADHIKARI AND 7 ORS Vs. STATE OF ASSAM AND 2 ORS
January 23, 2019
DIPIKA GOGOI KHANIKAR Vs. PRADIP KHANIKAR
November 13, 2019
DIPTI BARUAH DAS Vs. STATE OF ASSAM
July 18, 2019
DIPU KUMAR DAS Vs. UNION OF INDIA
August 2, 2019
DIRECTOR, CBI Vs. BHAGYA KALITA
March 19, 2019
DITUMONI HAZARIKA Vs. SMTI RIMJIM BHATTACHARYA
March 12, 2019
DOGE BASAR (ACF) Vs. STATE OF ARUNACHAL PRADESH
September 27, 2019
DOLABARI KISHAN SEVA KENDRA Vs. INDIAN OIL CORPORATION LTD.
April 11, 2019
DOWN TOWN HOSPITALS LTD AND ANR Vs. STATE OF ASSAM AND ANR
January 17, 2019
DR. ADITYA BIHAR KANDALI Vs. THE STATE OF ASSAM
February 14, 2019
DR. MRS. NANDITA BARUAH SARMAH Vs. THE STATE OF ASSAM AND 4 ORS
January 21, 2019
DRISTI SOCIAL WELFARE SOCIETY Vs. UNION OF INDIA
October 25, 2019
DRISTI SOCIAL WELFARE SOCIETY Vs. UNION OF INDIA AND 4 ORS.
August 21, 2019
DUGDUGI KALITA Vs. STATE OF ASSAM
June 18, 2019
DUKHIA KUJUR Vs. STATE OF ASSAM
November 22, 2019
DULAL CHANDRA PAUL Vs. UNION OF INDIA AND 3 ORS
January 18, 2019
DULAL GHOSH Vs. STATE OF ASSAM
June 11, 2019
DULMONI BORDOLOI Vs. JNANDEEP RABHA AND 6 ORS
April 4, 2019
DURGA BAHADUR SONAR Vs. UNION OF INDIA
September 17, 2019
DURLAV BARUAH Vs. STATE OF ASSAM
March 12, 2019
DWIJAMONI SINGH Vs. AMAL PAUL CHOUDHURY
November 15, 2019
DWIJEN KALITA S/O LATE BALIRAM KALITA Vs. ASSAM GRAMIN VIKASH BANK AND 4 ORS
May 7, 2019
DWIJEN NATH Vs. DEBESWAR NATH
November 14, 2019
DWIJENDRALAL SUKLABAIDYA Vs. SABITA RANI SUKLABAIDYA
March 13, 2019
DWIPEN MEDHI Vs. STATE OF ASSAM
February 22, 2019
EASTWEST PROJECTS Vs. CALCOM CEMENT INDIA LTD
December 11, 2019
ELIZABETH V. KHIANGTE Vs. DISTRICT MAGISTRATE
November 1, 2019
ELOTHUNG KITHAN Vs. YANKHOSAO ERUI
June 13, 2019
EMAMI LIMITED Vs. UNION OF INDIA
June 25, 2019
EMPLOYEES STATE INSURANCE CORPORATION Vs. UNION OF INDIA
September 13, 2019
ENGINEERING PROJECTS (INDIA) LIMITED Vs. STATE OF NAGALAND
February 28, 2019
ER. MINJOM PADU Vs. ARUNACHAL PRADESH INFORMATION COMMISSION
May 9, 2019
EX-GS Vs. UNION OF INDIA
January 25, 2019
EXECUTIVE ENGINEER Vs. DISTRICT JUDGE
May 17, 2019
EXECUTIVE ENGINEER PUBLIC HEALTH ENGINEERING DEPARTMENT Vs. GOPINATH UDYOG P LTD KARIMGANJ
May 17, 2019
F LALREMSANGI Vs. STATE OF MIZORAM
October 31, 2019
F. LALREMSANGI Vs. STATE OF MIZORAM AND 4 ORS.
December 4, 2019
FAITH ENTERPRISE Vs. STATE OF ASSAM
November 25, 2019
FAKARUDDIN Vs. UNION OF INDIA
March 7, 2019
FARUK AHMED Vs. STATE OF ASSAM
March 12, 2019
FATEMA KHATUN Vs. STATE OF ASSAM
June 28, 2019
FATIMA BEGUM Vs. PRATIVA TALUKDAR AND 7 ORS.
April 5, 2019
FAZLUL KARIM Vs. MALLIKA KHATUN
September 10, 2019
FIRUJ AHMED AND 55 ORS. Vs. UNION OF INDIA AND 7 ORS
May 13, 2019
FOODEXX A PROPRIETORSHIP FIRM Vs. STATE OF ASSAM
August 19, 2019
FRIENDS DISTILLERY AND BOTTLING INDUSTRY PVT. LTD. Vs. STATE OF ASSAM
November 1, 2019
FULAN AHMED LASKAR Vs. UNION OF INDIA
May 21, 2019
G AND T BECKFIELD DRILLING SERVICES PVT LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
March 8, 2019
G B CHAUDHURY HOLDINGS PVT LTD Vs. FOOD CORPORATION OF INDIA AND ANR
January 17, 2019
G.B. CHOUDHURY HOLDINGS PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA
December 6, 2019
GAGAN DEAL TRADE PRIVATE LIMITED REP BY NISHANT AGARWAL Vs. UNION OF INDIA AND 5 ORS REP BY ITS CHAIRMAN AND MANAGING DIRECTOR
May 4, 2019
GAJRAJ ENTERPRISE Vs. STATE OF ASSAM
December 11, 2019
GAMBHIR DEKA Vs. REGISTRAR, GAUHATI UNIVERSITY
October 1, 2019
GAMMON INDIA LTD. Vs. BINOD KUMAR MALPANI
August 16, 2019
GANESH CHANDRA JAGETIA Vs. MIZORAM UNIVERSITY
October 18, 2019
GANESH DAS Vs. PUTU HAZARIKA
January 24, 2019
GANESH SHILL Vs. UNION OF INDIA
January 21, 2019
GANISH MAHATO Vs. TARACHAND SONI
June 14, 2019
GAUTAM KUMAR PHUKAN Vs. OIL AND NATURAL GAS CORPORATION LTD.
September 19, 2019
GAYATRI SALOI Vs. GAUHATI UNIVERSITY
June 13, 2019
GHANSHYAM SARDA Vs. STATE OF ASSAM AND ANR
March 19, 2019
GHAR CONSTRUCTION AND ANR Vs. NORTH EAST FRONTIER RAILWAY AND 4 ORS
April 22, 2019
GIREN RAY @ RINKU DAS Vs. STATE OF ASSAM
April 25, 2019
GIRIDHAR BARMAN AND 2 ORS Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
May 16, 2019
GITA BISWAS Vs. ELECTION COMMISSION OF INDIA
August 16, 2019
GKFISCON IDEAS Vs. STATE OF MIZORAM
July 11, 2019
GOFUR ALI Vs. STATE OF ASSAM
May 20, 2019
GOLAP CHANDRA HAZARIKA Vs. STATE OF ASSAM
December 11, 2019
GOLAPUDDIN SHEIKH AND 4 ORS Vs. ABDUL HAMID AND 7 ORS
March 18, 2019
GOPAL BISWAS Vs. UNION OF INDIA
October 22, 2019
GOPAL CHANDRA PAUL Vs. STATE OF ASSAM
February 1, 2019
GOPAL DEKA Vs. STATE OF ASSAM
February 27, 2019
GOPESH DEKA S/O GOLOK DEKA Vs. PHUL KUMARI DEKA D/O BANESWAR DEKA
March 26, 2019
GORE NEWAR Vs. STATE OF ASSAM
June 3, 2019
GOVERDON SAILO Vs. STATE OF MIZORAM
July 18, 2019
GREEN VALLEY CLUB Vs. MOILAPATHAR BAZAR
November 21, 2019
GUDDU TANTI Vs. STATE OF ARUNACHAL PRADESH
July 29, 2019
GULAP HUSSAIN Vs. STATE OF ASSAM
August 9, 2019
GULJAN BIBI Vs. UNION OF INDIA
August 7, 2019
GULUMAN NESSA Vs. UNION OF INDIA
October 25, 2019
GULZAR HUSSAIN, S/O SIRAJ ALI Vs. STATE OF ASSAM AND ANR
April 30, 2019
GUNA KANTA GOGOI Vs. UNION OF INDIA
November 15, 2019
GUNA KANTA SAIKIA Vs. STATE OF ASSAM
October 31, 2019
GUNA KANTA SAIKIA Vs. STATE OF ASSAM
October 30, 2019
GUNADHAR GOGOI Vs. DHRUBAJYOTI BARUAH
June 17, 2019
GUNALATA DAS Vs. STATE OF ASSAM
May 4, 2019
GUNARAM BORUAH Vs. BULAN CHANGMAI
August 27, 2019
GURDEEP SINGH Vs. STATE OF ASSAM
May 2, 2019
GYAMAR GAGUNG Vs. STATE OF ARUNACHAL PRADESH
November 5, 2019
H CHALKHUMA Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO THE GOVT OF INDIA
April 23, 2019
H. LALRAMDINHLUNA Vs. STATE OF MIZORAM
October 18, 2019
HABIBUR RAHMAN AND 2 ORS Vs. STATE OF ASSAM AND ANR
February 6, 2019
HABIJA KHATUN Vs. UNION OF INDIA
September 30, 2019
HABILUDDIN (MD) @ HABIL ALI Vs. UNION OF INDIA
February 14, 2019
HABUNG AMPI Vs. STATE OF ARUNACHAL PRADESH
January 18, 2019
HABUNG LALIN Vs. STATE OF ARUNACHAL PRADESH
May 9, 2019
HAFIZUL ISLAM Vs. STATE OF ASSAM
January 31, 2019
HAIDAR ALI AND 4 ORS S/O LT ISMAT ALI @ KISMAT ALI Vs. UNION OF INDIA AND 5 ORS
February 7, 2019
HAIDAR HUSSAIN MAZUMDAR Vs. STATE OF ASSAM
September 20, 2019
HAIDOR ALI Vs. STATE OF ASSAM
January 7, 2019
HALIRAM RAY Vs. STATE OF ASSAM
January 4, 2019
HAMELA KHATUN Vs. ASHMA KHATUN
January 30, 2019
HAMIDUL ISLAM AND 2 ORS. Vs. STATE OF ASSAM
January 28, 2019
HANIF ALI Vs. MUSSTT CHANTARA BEGUM
November 19, 2019
HANUFA BIBI Vs. UNION OF INDIA
November 5, 2019
HAPPY CHAKRABORTY Vs. JAGAT JYOTI SARMA
November 26, 2019
HAPPY CHAKRABORTY Vs. JAGTJYOTI SARMA
February 26, 2019
HAR MOHAN DAS Vs. UNION OF INDIA
November 20, 2019
HARE KRISHNA DAS Vs. STATE OF ASSAM REPRESENTED BY PP, ASSAM
May 16, 2019
HARE KRISHNA TALUKDAR Vs. STATE OF ASSAM
April 22, 2019
HAREN BORAH AND 7 ORS S/O JAGANATH BORA Vs. STATE OF ASSAM AND ANR
May 2, 2019
HAREN CHANDRA GHOSH Vs. SMTI JHARNA MANDAL
October 31, 2019
HAREN SAIKIA Vs. STATE OF ASSAM
January 31, 2019
HARIDAS DEY @ HARI DEY Vs. UNION OF INDIA
March 28, 2019
HARMOHAN BAISHYA Vs. STATE OF ASSAM
March 7, 2019
HARUN ALI AND ANR Vs. UNION OF INDIA AND 7 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
February 18, 2019
HASINA BEGUM Vs. UNION OF INDIA
September 12, 2019
HASINA KHATUN Vs. UNION OF INDIA
January 25, 2019
HASMOT ALI Vs. STATE OF ASSAM
January 9, 2019
HAWA KHATUN W/O KOMAR UDDIN AHMED Vs. STATE OF ASSAM AND ORS THROUGH COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
May 3, 2019
HAYDAR ALI MOLLAH Vs. STATE OF ASSAM
February 22, 2019
HAZARA KHATOON Vs. UNION OF INDIA
January 22, 2019
HAZARA KHATUN Vs. UNION OF INDIA AND 6 ORS
February 18, 2019
HAZARAT @ HAZARAT ALI AND 2 ORS Vs. UNION OF INDIA AND 6 ORS
January 21, 2019
HAZERA KHATOON Vs. UNION OF INDIA
September 19, 2019
HAZI LUKMAN ALI LASKAR Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
April 24, 2019
HAZRAT ALI S/O SANTOSH ALI Vs. STATE OF ASSAM AND ANR REPRESENTED
February 5, 2019
HAZRAT ALI Vs. STATE OF ASSAM
May 28, 2019
HDFC BANK LIMITED Vs. CHOTATINGRAI TEA ESTATE PRIVATE LIMITED
May 29, 2019
HDFC ERGO GEN INS CO. LTD Vs. SMTI KAKALI DEY
October 23, 2019
HEAD CONSTABLE NURSING ASSISTANT Vs. UNION OF INDIA
June 11, 2019
HEMA GOGOI Vs. STATE OF ASSAM
September 26, 2019
HEMA KANTA DEKA AND 5 ORS. Vs. HEMENDRA NATH DEKA.
April 9, 2019
HEMANTA MADHAV MAHANTA Vs. STATE OF ASSAM AND ANR
April 30, 2019
HEMEN DAS DOCTOR Vs. DILIMA DAS
September 12, 2019
HEMENDRA KAKOTI Vs. APARNA BARUAH
November 28, 2019
HEMO GOGOI Vs. STATE OF ASSAM
August 2, 2019
HEREMBA MASHAHARY Vs. STATE OF ASSAM
May 4, 2019
HIMANGSHU KALITA Vs. STATE OF ASSAM
August 28, 2019
HIMANGSHU ROY Vs. STATE OF ASSAM
June 18, 2019
HIMANGSHU ROY Vs. STATE OF ASSAM
September 30, 2019
HIMATSINGKA RESORTS PVT. LTD. Vs. UNION OF INDIA
November 4, 2019
HIRA BHARALI Vs. STATE OF ASSAM
January 24, 2019
HIRA BORA AND 2 ORS Vs. ABDUL LATIF AND ANR
March 1, 2019
HIRAK BARUAH Vs. SECRETARY
November 25, 2019
HIRALAL SHARMA Vs. HARISH KR SINGH
October 22, 2019
HIRAN KR NATH AND 4 ORS Vs. RAFIQUL ISLAM AND 14 ORS
February 15, 2019
HIRANMOY DAS Vs. STATE OF ASSAM
November 4, 2019
HIREN ALI Vs. STATE OF ASSAM
August 30, 2019
HIREN DAS Vs. STATE OF ASSAM
April 29, 2019
HIREN KALITA Vs. STATE OF ASSAM
October 3, 2019
HIREN SENAPATI Vs. J. B. EKKA
October 1, 2019
HITEN PATHAK Vs. STATE OF ASSAM
March 29, 2019
HITEN SARMA Vs. STATE OF ASSAM
August 19, 2019
HRANGKAPTHANGA Vs. SECRETARY TO THE GOVERNMENT OF MIZORAM
March 7, 2019
HURA KAKU Vs. STATE OF ARUNACHAL PRADESH
September 4, 2019
HUSSAIN AHMED LASKAR Vs. STATE OF ASSAM
August 30, 2019
HUSSAIN ALI Vs. UNION OF INDIA
September 25, 2019
HUSSAIN KHAN Vs. UNION OF INDIA
March 7, 2019
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. R L THANPUII
October 21, 2019
IDRISH ALI Vs. STATE OF ASSAM
October 4, 2019
IKHTIAR UDDIN AHMED Vs. STATE OF ASSAM
June 3, 2019
IMAR TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
December 3, 2019
IMLIKOKLA LONGCHAR Vs. STATE OF NAGALAND
October 4, 2019
IMRAN HUSSAIN BARBHUIYAN Vs. STATE OF ASSAM
October 4, 2019
IMSENPERONG Vs. STATE OF NAGALAND REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF NAGALAND
April 30, 2019
INAMUL HAQUE Vs. STATE OF ASSAM AND 3 ORS
March 6, 2019
INAMUL HUSSAIN Vs. STATE BANK OF INDIA
December 4, 2019
INDIA MEDTRONIC PRIVATE LIMITED Vs. STATE OF ASSAM
September 16, 2019
INDIAN FARMERS FERTILIZER COOPERATIVE LTD Vs. UNION OF INDIA
January 4, 2019
INDIAN INSTITUTE OF TECHNOLOGY Vs. MINAKSHI HOSPITALITY SERVICES PVT. LTD.
November 22, 2019
INDIAN OIL CORPORATION Vs. ESTEEM PROJECTS PVT. LTD.
November 8, 2019
INDIAN OIL CORPORATION Vs. NUPUR HAZARIKA
March 18, 2019
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA AND ORS
January 10, 2019
INDIRA NEWAR Vs. UNION OF INDIA
November 29, 2019
INDRA HAZARIKA Vs. MAHENDRA NATH
May 20, 2019
INDRAJIT DAS Vs. STATE OF ASSAM
August 27, 2019
INDRESWAR BHUYAN Vs. INDU BHUYAN
November 5, 2019
ISHWAR FOOD PRODUCTS PVT. LTD. Vs. UNION OF INDIA
June 11, 2019
ISLAM UDDION BARBHUIYA Vs. STATE OF ASSAM
November 14, 2019
ISWAR PRASAD JALAN Vs. TINSUKIA MUNICIPAL BOARD
November 13, 2019
ITANAGAR BENCH TAYING ANTHONGY Vs. STATE OF ARUNACHAL PRADESH
January 9, 2019
J H GOLDENA S/O SANGLURA Vs. STATE OF MIZORAM
May 17, 2019
J M THANGKHIEW Vs. STATE OF MEGHALAYA
August 16, 2019
JABEDA BEGUM Vs. UNION OF INDIA AND ORS.
September 27, 2019
JABEEN FATIMA Vs. UNION OF INDIA.
April 10, 2019
JAGADISH CHANDRA BANIK Vs. STATE OF ASSAM
October 22, 2019
JAGADISH CHANDRA NATH S/O LOHIT Vs. STATE OF ASSAM AND 3 ORS
May 10, 2019
JAGADISH MONDAL Vs. STATE OF ASSAM
June 11, 2019
JAGAT SINH LALJI BHAI VASAVA Vs. CENTRAL BUREAU OF INVESTIGATION
November 6, 2019
JAGATSINH LALJIBHAI VASAVA Vs. CENTRAL BUREAU OF INVESTIGATION
May 14, 2019
JAGYA BARUA Vs. STATE OF ASSAM
November 5, 2019
JAHAN KARMAKAR Vs. STATE OF ASSAM
June 3, 2019
JAHAN UDDIN AND ANR Vs. UNION OF INDIA AND 6 ORS
May 30, 2019
JAHANARA BEGUM Vs. STATE OF ASSAM
November 28, 2019
JAHANARA BEGUM Vs. UNION OF INDIA
August 16, 2019
JAHANARA BEGUM Vs. UNION OF INDIA.
April 10, 2019
JAHANARA KHANAM @ JAHANARA BEGUM Vs. UNION OF INDIA
April 9, 2019
JAHANGIR BUX Vs. STATE OF ASSAM
January 2, 2019
JAHANUDDIN Vs. UNION OF INDIA
December 3, 2019
JAHIDA KHATOON Vs. UNION OF INDIA AND 5 ORS
January 4, 2019
JAHIDUL SIKDAR Vs. STATE OF ASSAM
June 7, 2019
JAHIR ALI Vs. UNION OF INDIA
November 4, 2019
JAHIRUL ISLAM CHOUDHURY Vs. STATE OF ASSAM
August 7, 2019
JAHURA BIBI Vs. UNION OF INDIA
August 8, 2019
JAHURA KHATOON Vs. UNION OF INDIA
August 9, 2019
JAHURA KHATUN Vs. UNION OF INDIA
December 3, 2019
JAI GURU MATA INFRASTRUCTURE (PVT ) LTD Vs. ASSAM GRAMIN VIKASH BANK
June 28, 2019
JAI KISHAN SHARMA Vs. UNION OF INDIA
September 6, 2019
JAI KISHAN SHARMA Vs. UNION OF INDIA
December 20, 2019
JAIFUL BEGUM Vs. THE UNION OF INDIA AND 5 ORS
March 14, 2019
JAINAL SWIKH @ ABEDIN Vs. UNION OF INDIA
January 21, 2019
JAKIR HUSSAIN Vs. STATE OF ASSAM
January 11, 2019
JAKIR HUSSAIN Vs. STATE OF ASSAM
May 23, 2019
JALAL UDDIN S/O MD ROFIK UDDIN Vs. UNION OF INDIA AND 5 ORS
February 21, 2019
JAMAL UDDIN CHOUDHURY Vs. STATE OF ASSAM
April 2, 2019
JAMALUDDIN SHEIKH Vs. UNION OF INDIA
February 13, 2019
JAMIL AHMED Vs. UNION OF INDIA
November 1, 2019
JAMILA KHATUN Vs. STATE OF ASSAM
September 11, 2019
JAMUNA GOUR Vs. STATE OF ASSAM
May 20, 2019
JAMUNA GOUR AND 2 ORS. Vs. STATE OF ASSAM
July 24, 2019
JANGLUN SINGSON Vs. UNION OF INDIA
December 20, 2019
JANTI SARMAH Vs. ON DEATH OF AMRIT SARMA HIS LEGAL HEIRS SAPNA SARMA WIFE.
June 26, 2019
JATIN Vs. STATE OF ASSAM
September 4, 2019
JATIN CHANDRA ROY Vs. STATE OF ASSAM AND ANR
January 31, 2019
JATIN DAS Vs. STATE OF ASSAM
December 12, 2019
JATIN MALI Vs. STATE OF ASSAM
June 3, 2019
JATIN MANDAL Vs. UNION OF INDIA.
April 9, 2019
JAYANTA BARUAH Vs. JAGAT NARAYAN JADAV
July 24, 2019
JAYANTA BARUAH Vs. UNION OF INDIA
December 20, 2019
JAYANTA BARUAH Vs. UNION OF INDIA AND 6 ORS
December 16, 2019
JAYANTA BORKAKOTY Vs. STATE OF ASSAM
March 28, 2019
JAYANTA KUMAR BARUAH Vs. STATE OF ASSAM
March 15, 2019
JAYANTA SAIKIA S/O SADAN CHANDRA SAIKIA Vs. PURBANCHAL EDUCATION WELFARE SOCIETY (PEWS) AND 2 ORS
January 9, 2019
JAYNAL ABDIN Vs. STATE OF ASSAM
October 31, 2019
JAYSHREE ENTRADE PRIVATE LIMITED Vs. STATE OF ASSAM
November 4, 2019
JAYSHREE ENTRADE PRIVATE LIMITED Vs. STATE OF ASSAM AND 5 ORS
March 6, 2019
JAYSHREE ENTRADE PVT. LTD. Vs. UNION OF INDIA
February 12, 2019
JEET AMRIT BARUAH Vs. STATE OF ASSAM
June 20, 2019
JELEKHA KHATUN Vs. UNION OF INDIA
September 19, 2019
JHULLU KUMAR DAS S/O LT MOTILAL DAS Vs. INDIAN RAILWAYS
May 10, 2019
JHUNU SARKAR KUNDA Vs. BIKASH KUNDA
October 31, 2019
JIAUL ALI Vs. UNION OF INDIA
October 1, 2019
JIBAN ALI Vs. UNION OF INDIA
February 19, 2019
JITEN MAHILI Vs. STATE OF ASSAM
September 16, 2019
JITLAL MAHATO Vs. STATE OF ASSAM
April 3, 2019
JITUL DEKA Vs. STATE OF ASSAM
October 30, 2019
JITUMANI DAS Vs. INDIAN OIL CORPORATION LTD.
February 6, 2019
JOHN RAMMAWIA ZOTLANG Vs. STATE OF MIZORAM
November 29, 2019
JOHURA KHATUN Vs. STATE OF ASSAM
October 23, 2019
JOLEN KANDULANA Vs. STATE OF ASSAM
February 13, 2019
JONAKI @ SANUARA BEGUM Vs. UNION OF INDIA
October 1, 2019
JONGSHER ALI Vs. UNION OF INDIA
April 29, 2019
JONI KORAMUDI D/O- GAULTO KORAMUDI Vs. STATE OF ASSAM AND ORS
April 30, 2019
JOY KANTA SINHA S/O LT KRISHNA MOHAN SINHA Vs. STATE OF ASSSAM
May 10, 2019
JOYDEEP GOALA Vs. STATE OF ASSAM
October 1, 2019
JOYDEV BARHOI Vs. JITEN SARKAR
March 27, 2019
JOYGUN NESSA Vs. UNION OF INDIA
December 9, 2019
JOYMUDDIN SEIKH AND 2 ORS Vs. STATE OF ASSAM AND ANR
May 20, 2019
JOYNAL ABEDIN Vs. STATE OF ASSAM
September 27, 2019
JOYNAL UDDIN AND 10 ORS. Vs. UNION OF INDIA AND 5 ORS
December 2, 2019
JOYTISH CHOUDHURY AND ORS CHOUDHURY Vs. APURBA KR CHOUDHURY AND ORS
March 26, 2019
JSB CEMENT LLP. A LIMITED Vs. STATE OF ASSAM
November 18, 2019
JUBEDA KHATOON Vs. UNION OF INDIA
January 7, 2019
JUGAL THAKURIA, SON OF LATE MADAN THAKURIA Vs. STATE OF ASSAM
May 7, 2019
JUNPENG Z F/N - ZHANGKHIM Vs. STATE OF NAGALAND.
November 1, 2019
JUNU DEKA Vs. STATE OF ASSAM
November 21, 2019
JUPITER COKE INDUSTRIES Vs. STATE OF ASSAM
October 21, 2019
JYOTI DUTTA Vs. STATE OF ASSAM AND ORS
February 7, 2019
JYOTI PROVA DEKA Vs. DIGANTA DEKA
February 11, 2019
JYOTI REKHA BORA MAHANTA D/O BHUMIDHAR BORA Vs. HAREN MAHANTA S/O LATE ABANI KANTA MAHANTA
April 30, 2019
JYOTIKA KALITA Vs. PANKAJ KALITA
March 7, 2019
JYOTIRMOY KALITA S/O HARE KALITA Vs. JONAMONI KALITA W/O JYOTIRMOY KALITA
May 7, 2019
K SAKO & 50 OTHERS Vs. UNION OF INDIALAWSUITDOWNLOAD
March 14, 2019
KABIN RONGHANG AND 5 ORS Vs. UNION OF INDIA AND 11 ORS
September 11, 2019
KABIR ALI Vs. STATE OF ASSAM
November 18, 2019
KABIR KHAN Vs. UNION OF INDIA
August 16, 2019
KABUL HUSSAIN CHOUDHURY Vs. STATE OF ASSAM AND ANR
May 27, 2019
KACHU SEIKH Vs. STATE OF ASSAM AND ANR
March 1, 2019
KADARJAN NESSA Vs. UNION OF INDIA
May 4, 2019
KAGE ADO Vs. STATE OF ARUNACHAL PRADESH
May 30, 2019
KAILASH CHAND SHARMA Vs. PURSOTTAM LAL SHARMA
October 24, 2019
KAILASH CHANDRA DUTTA Vs. STATE OF ASSAM
April 9, 2019
KAILASH KUMAR Vs. GANESH KUMAR
January 17, 2019
KAJIMUDDIN Vs. STATE OF ASSAM
March 26, 2019
KAJOL CHAKRABORTY Vs. STATE OF ASSAM
December 20, 2019
KALIA GOGOI Vs. STATE OF ASSAM
April 9, 2019
KALICHARAN DEKA Vs. STATE OF ASSAM
February 13, 2019
KALIRAM KONWAR Vs. UNION OF INDIA
June 26, 2019
KALPANA BHUIYAN DAS W/O GAUTAM DAS Vs. GAUTAM DAS AND ANR
March 8, 2019
KALPANA DAS Vs. ANIL MANDAL
February 1, 2019
KALPANA SARKAR Vs. STATE OF ASSAM
August 8, 2019
KALPITA DEB Vs. KAJORI DEB
November 1, 2019
KALPITA DEB Vs. KAJORI DEB
February 28, 2019
KALPITA DEB Vs. KAJORI DEB
February 28, 2019
KAMAKHYA CHANDRA DAS Vs. PRAKASH CHANDRA SAHA
October 23, 2019
KAMAL BORAH Vs. BIREN SAIKIA AND ORS
May 2, 2019
KAMAL KISHORE KANOO Vs. STATE OF ASSAM
January 22, 2019
KAMAL UDDIN AND 9 ORS. Vs. STATE BANK OF INDIA.
March 29, 2019
KAMALA BORUAH Vs. DHRITI RANJAN ROY
June 3, 2019
KAMALA KANTA SHARMA Vs. ZONAL OFFICE LIFE INSURANCE
March 28, 2019
KAMALA RANI TELI Vs. RAM PRASAD KEOT
November 1, 2019
KAMALESWAR SARMA S/O LT CHANDI RAM SARMA Vs. UNION OF INDIA AND 3 ORS THROUGH CHIEF POSTMASTER GENERAL
March 8, 2019
KAMESWAR SINGH Vs. STATE OF ASSAM
April 10, 2019
KAMOLINA BASUMATARY Vs. ASSAM STATE ELECTRICITY BOARD A S E B
May 13, 2019
KANAI KARMAKAR Vs. SUBAL KARMAKAR
February 20, 2019
KANAK CHANDRA DAS Vs. STATE OF ASSAM
November 29, 2019
KANKAN DAS Vs. MANASHI KALITA
August 16, 2019
KANU BHATTACHARJEE Vs. STATE OF ASSAM
November 19, 2019
KAPHOT DAM Vs. STATE OF ASSAM
March 28, 2019
KAPILI NADI MATSHYAJIBI SAMITI LTD Vs. STATE OF ASSAM
May 7, 2019
KARMA ENTERPRISES AND ANR. Vs. STATE OF ASSAM
November 8, 2019
KARUNA BHATTA Vs. CEMENT CORPORATION OF INDIA
July 16, 2019
KARUNA KALITA S/O LT MANIK CH KALITA Vs. STATE OF ASSAM
March 14, 2019
KARUNA MOHAN DAS Vs. STATE OF ASSAM
July 15, 2019
KAUSHIK BARUA Vs. PALLAVI BARUA
November 29, 2019
KAYAKUCHI GAON MEEN SAMABAI SAMITEE LTD. SARKAR Vs. STATE OF ASSAM
October 29, 2019
KENDRIYA VIDYALAYA SANGATHAN KARIMGANJ Vs. JAGATYJOTI KR DAS
June 24, 2019
KESANG DONGDUP Vs. STATE OF ARUNACHAL PRADESH
September 4, 2019
KESHAB KALITA Vs. STATE OF ASSAM
September 27, 2019
KESHARI CHAND GOEL Vs. DINESH KR AGARWAL
May 2, 2019
KESING JAMES Vs. CENTRAL BUREAU OF INVESTIGATION
March 29, 2019
KEVIYIEBEI AND 2 ORS. Vs. AILONG PHOM.
November 5, 2019
KEVYA KANTA GOGOI Vs. STATE OF ASSAM
January 21, 2019
KH GOPENDRA SINGH Vs. STATE REPRESENTED BY NIA ASSAM AT GUWAHATI
July 22, 2019
KH. SANJEEV KUMAR SINGH Vs. O. MEMA DEVI
July 16, 2019
KHAGEN CHANDRA DAS Vs. STATE OF ASSAM
November 22, 2019
KHAGEN DEKA AND 3 ORS. Vs. STATE OF ASSAM
July 22, 2019
KHAGEN HAZARIKA Vs. PUNIRAM NATH
November 4, 2019
KHAGEN KALITA Vs. STATE OF ASSAM
July 15, 2019
KHAGEN PATAR Vs. STATE OF ASSAM
June 11, 2019
KHAGENDRA DAS Vs. STATE OF ASSAM
January 17, 2019
KHAGENDRA PRASAD BHARALI Vs. THE STATE OF ASSAM AND 4 ORS.
February 18, 2019
KHAIRUN NEHAR Vs. UNION OF INDIA
September 20, 2019
KHAIRUN NESSA Vs. UNION OF INDIA.
May 7, 2019
KHANINDRA KALITA S/O NARAYAN KALITA Vs. STATE OF ASSAM AND 8 ORS
March 6, 2019
KHODI ANGAMI Vs. STATE OF NAGALAND.
December 13, 2019
KHOGEN CHETRI S/O LATE AM BAHADUR CHETRI Vs. STATE OF ASSAM AND ANR
August 27, 2019
KHUDEJA BEGUM Vs. UNION OF INDIA
May 13, 2019
KHUDEZA KHATUN Vs. UNION OF INDIA.
January 25, 2019
KHUKOMONI SINHA Vs. ABUL HUSSAIN CHOUDHURY
October 25, 2019
KHUSHBAN BIBI Vs. UNION OF INDIA AND 5 ORS
March 1, 2019
KINKAR PAUL Vs. DIPERNITA PAUL
April 25, 2019
KISHAN RABHA S/O TL RATNESHWAR RABHA Vs. STATE OF ASSAM
February 15, 2019
KISHLAY FOODS PVT. LTD. Vs. RIDHI SIDHI ENTERPRISE
September 23, 2019
KISHORE BHOWAL Vs. UNION OF INDIA AND 3 ORS REP BY SECY TO GOVT OF INDIA
January 10, 2019
KISHORE DEKA Vs. STATE OF ASSAM
April 8, 2019
KISHORE KUMAR AGARWALA Vs. STATE OF ASSAM
May 28, 2019
KISHORE KUMAR BHATTACHARJEE AND 9 ORS. Vs. STATE OF ASSAM
November 6, 2019
KISHORE SARMA, SON OF LAKHESWAR SARMA Vs. STATE OF ASSAM
February 14, 2019
KISHORE TAYE @ BABUL Vs. STATE OF ASSAM AND ANR
February 1, 2019
KITAB ALI TALUKDAR Vs. STATE OF ASSAM
December 19, 2019
KITFOR RAHMAN Vs. UNION OF INDIA.
February 27, 2019
KON URANG Vs. STATE OF ASSAM
January 28, 2019
KONSENG BARUAH S/O- LT SURENDRA BARUAH Vs. STATE OF ASSAM AND 7 ORS
February 5, 2019
KOREN HAZARIKA Vs. STATE OF ASSAM
January 3, 2019
KOSTURI BALAL RAY Vs. DIVISIONAL MANAGER.
September 16, 2019
KRIPA SINDHU DAS Vs. STATE OF ASSAM
August 16, 2019
KRISHNA BISWAS Vs. SEC STATE OF ASSAM AND 2 ORS
May 15, 2019
KRISHNA GOPAL KARMAKAR Vs. JANARDHAN SAHA
November 15, 2019
KRISHNA KANTA BHUYAN Vs. OIL INDIA LTD
September 10, 2019
KRISHNADHAN SINGHA Vs. BIJU GHOSH
November 19, 2019
KUKIL DAS Vs. STATE OF ASSAM
September 5, 2019
KULADHAR DEKA Vs. STATE OF ASSAM
August 1, 2019
KULADIP MEDHI Vs. STATE OF ASSAM
November 7, 2019
KULJIT SINGH SETHI Vs. STATE OF ASSAM AND ANR REP BY PP
January 18, 2019
KULSUM NESSA Vs. THE UNION OF INDIA
November 6, 2019
KUMAR DEORI S/O PRAFULLA DEORI Vs. STATE OF ASSAM AND ANR
April 25, 2019
KUMAR SUBHA Vs. STATE OF MIZORAM
July 11, 2019
KUMUD CHOUDHURY Vs. STATE OF ASSAM
April 12, 2019
KURU TAI Vs. STATE OF ARUNACHAL PRADESH
July 18, 2019
KUSHA PHUKAN Vs. MAHANANDA SINHA
May 28, 2019
KUSUM DEVI Vs. STATE OF ASSAM
December 20, 2019
KUTUB UDDIN AHMED Vs. UNION OF INDIA AND 6 ORS
March 19, 2019
L.R. STORE Vs. STATE OF ASSAM
November 25, 2019
LABA KANTA MILI Vs. NEW INDIA ASSURANCE CO. LTD.
February 22, 2019
LAKHI RAM BORA AND 22 ORS Vs. STATE OF ASSAM AND ORS
April 25, 2019
LAKHIMAI BHAGAWATI Vs. STATE OF ASSAM
September 11, 2019
LAKHYAJYOTI BARUAH AND ANR Vs. OIL INDIA LIMITED
March 19, 2019
LAKSHAN CH DAS @ LAKHYAN CH DAS @ LAKHAN DAS Vs. UNION OF INDIA AND 3 ORS REP BY MINISTRY OF HOME AFFAIRS, GOVT OF INDIA
February 14, 2019
LAKSHMI UPADHAYA Vs. STATE OF ASSAM
November 18, 2019
LALBIAKMAWII D/O L NK HRANGHLIRA (L) Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVT OF INDIA
April 24, 2019
LALHUALLIANA Vs. STATE OF MIZORAM
July 11, 2019
LALLIANSANGI Vs. STATE OF MIZORAM
January 17, 2019
LALMOHAN DAS AND 4 ORS Vs. THE UNION OF INDIA AND 6 ORS
March 8, 2019
LALNGAICHAMI Vs. RAJKUMAR MALA SINHA
August 6, 2019
LALNGHINGLOVA S/O LATE EX NK HMINGTHANGA Vs. UNION OF INDIA REPRESENTED BY SECRETARY
March 25, 2019
LALRAMMAWIA Vs. MIZORAM PUBLIC SERVICE COMMISSION
April 10, 2019
LALREMRUATA RALTE Vs. STATE OF MIZORAM
February 22, 2019
LALRINGZAUVA @ TAWIA Vs. STATE OF MIZORAM
March 29, 2019
LALRINGZOVI Vs. STATE OF MIZORAM
August 29, 2019
LALRINKIMI TOCHHAWNG Vs. K. VANLALHMANGAIHI AND 4 ORS.
December 17, 2019
LALROZAMA RALTE Vs. STATE OF MIZORAM
July 15, 2019
LALSANGLIANA SAILO Vs. HMINGCHUNGNUNGA,
March 13, 2019
LALTHANKIMA Vs. STATE OF MIZORAM
August 2, 2019
LALTHLAMUANI D/O THANGKHAWSAWIA (L) Vs. STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL
March 27, 2019
LALTHUAMA Vs. STATE OF MIZORAM
May 31, 2019
LALTLANLIANI NGURKAPRUMA Vs. STATE OF MIZORAM
September 4, 2019
LALZUILIANA Vs. STATE OF MIZORAM
May 3, 2019
LANKESWAR LANG Vs. STATE OF ASSAM
November 27, 2019
LATSAM KHIMHUN Vs. STATE OF ARUNACHAL PRADESH
January 11, 2019
LATU DAS Vs. STATE OF ASSAM
October 29, 2019
LEGAL HEIRS ASHMAT KHA Vs. UNION OF INDIA
January 30, 2019
LEGAL HEIRS BASANTI DEVI Vs. LEGAL HEIRS FULKI CHOUDHURY
February 26, 2019
LEGAL HEIRS BINOD KUMAR JAIN Vs. STATE OF ASSAM
May 4, 2019
LEGAL HEIRS OF LATE INDRA MOHAN DAS Vs. DHRUBA CH. DAS AND ANR
March 12, 2019
LEGAL HEIRS PURNIMA KALITA Vs. BILIN KALITA
May 7, 2019
LEGAL HEIRS SMT. MALAYA DAS Vs. STATE OF ASSAM
April 30, 2019
LEGAL HEIRS TARIF UDDIN Vs. MAFIZUDDIN
November 19, 2019
LENA SOLO W/O SRI MIZU ISAC SOLO Vs. THE STATE OF ARUNACHAL PRADESH
June 12, 2019
LIFE INSURANC CORPORATION OF INDIA Vs. ASPHIA AHMED
December 19, 2019
LIKHA RINA Vs. STATE OF ARUNACHAL PRADESH
May 2, 2019
LIKHA TECH Vs. STATE OF ARUNACHAL PRADESH AND 6 ORS.
December 4, 2019
LILAMBAR SONOWAL @ NILAMBAR AND ANR Vs. STATE OF ASSAM
March 1, 2019
LILIJAN BIBI Vs. STATE OF ASSAM
August 16, 2019
LIMAAKUM Vs. STATE OF NAGALAND
March 11, 2019
LIMATOSHI Vs. STATE OF NAGALAND
December 13, 2019
LIMRAS LOTTERY TRADING AND CO PVT. LTD. Vs. SOLE ARBITRATOR
December 17, 2019
LINEE GOSWAMI Vs. TEZPUR UNIVERSITY
March 5, 2019
LOBJAN Vs. UNION OF INDIA AND 4 ORS.
April 9, 2019
LOHIT KAKOTI S/O LATE PADMADHAR KAKOTI Vs. PUSPA BORA D/O CHAKRA BORA
March 15, 2019
LOKESWAR SONOWAL Vs. STATE OF ASSAM
April 11, 2019
LONGKIRI TIMUNG Vs. STATE OF ASSAM
August 14, 2019
LONGRU MUNDA Vs. JABAN ALI
April 4, 2019
LOWER ASSAM INTER DISTRICT STAGE CARRIAGE BUS OWNERS ASSOCIATION Vs. STATE OF ASSAM
March 19, 2019
LUCY VANLALHRUAII Vs. DISTRICT COLLECTOR, AIZAWL
June 3, 2019
LUQMAN ANSARI Vs. STATE OF ASSAM
August 8, 2019
LUT AHMED BARBHUIYA Vs. STATE OF ASSAM
November 11, 2019
LUT AHMED BARBHUIYA Vs. SHAHID AHMED MAZUMDER AND 5 ORS
January 23, 2019
LUTOVI SEMA Vs. STATE OF NAGALAND
April 12, 2019
M. B. RUBBER PVT. LTD. Vs. STATE OF ASSAM
October 10, 2019
M. JAMES TUNGOE Vs. STATE OF NAGALAND
November 20, 2019
M. THANGI Vs. STATE OF MIZORAM
September 27, 2019
M/S OTTIS INFRASTRUCTURE Vs. STATE OF ASSAM
July 10, 2019
M/S PHUKAN AND CO Vs. OIL INDIA LTD.
May 9, 2019
M/S. PIONEER FOREIGN LIQUOR SHOP AND ANR. Vs. THE UNION OF INDIA AND 2 ORS
February 4, 2019
MAA MANASHA PRINTERS Vs. STATE OF ASSAM
November 27, 2019
MACHINE SALES AND SERVICE Vs. JUGAL KISHORE LOHIA
November 19, 2019
MADAN CH. NATH Vs. UNION OF INDIA
June 13, 2019
MADAN KALITA Vs. PARESH BARUAH
April 3, 2019
MADHAB CH BARMAN @ MADAN MOHAN BARMAN Vs. STATE OF ASSAM
February 14, 2019
MADHAB DEKA AND 4 ORS Vs. STATE OF ASSAM AND 4 ORS.
December 2, 2019
MADHU BORA Vs. STATE OF ASSAM
August 2, 2019
MADHU DAS Vs. SATYABATI DAS
June 13, 2019
MADRASSA EDUCATION DEVELOPMENT ASSOCIATION Vs. STATE OF ASSAM
July 22, 2019
MAHADEV DAS Vs. STATE OF ASSAM AND ORS
April 5, 2019
MAHADEV MUNDA AND 14 ORS. Vs. STATE OF ASSAM
July 19, 2019
MAHALAXMI INDIA PVT. LTD Vs. UNION OF INDIA
January 17, 2019
MAHENDRA NATH DAS Vs. STATE OF ASSAM
May 28, 2019
MAHENDRA SUTRADHAR Vs. UNION OF INDIA
June 11, 2019
MAHESH CHANDRA DEV Vs. UNION OF INDIA MINISTRY OF FINANCE (BANKING DIVISION)
May 23, 2019
MAHESH DEKA Vs. BOARD OF DIRECTORS
November 6, 2019
MAHESH DEKA AND 4 ORS Vs. STATE OF ASSAM AND 14 ORS
May 7, 2019
MAHESH SHARMA Vs. MASKARA TEA ESTATE
September 25, 2019
MAHIRUDDIN Vs. UNION OF INDIA
May 6, 2019
MAHMUDA BEGUM Vs. STATE OF ASSAM
March 5, 2019
MAIMANA BIBI Vs. UNION OF INDIA AND 6 ORS
March 1, 2019
MAINAK PATRA Vs. ELLORA PATRA MAHANTA
April 2, 2019
MAINAK PATRA Vs. SMTI ELLORA PATRA MAHANTA
April 2, 2019
MAINUL HAQUE LASKAR Vs. STATE OF ASSAM
March 5, 2019
MAJIRAN NESSA Vs. UNION OF INDIA
November 11, 2019
MAKBUL HUSSAIN Vs. UNION OF INDIA
November 6, 2019
MALATI BEPARI Vs. STATE OF ASSAM
November 15, 2019
MALATI MUNDARI Vs. STATE OF ASSAM
April 8, 2019
MALEKJAN BIBI Vs. UNION OF INDIA.
February 25, 2019
MALSAWMKIMA Vs. STATE OF MIZORAM
July 10, 2019
MAMATA BHOWMIK Vs. UNION OF INDIA
February 19, 2019
MAMATA DAS CHOUDHURY Vs. SUMIT CHOUDHURY
November 22, 2019
MAMONI DEKA Vs. STATE OF ASSAM
October 23, 2019
MAMTA BAGARIA Vs. NEW INDIA ASSURANCE CO. LTD.
November 14, 2019
MAMUDA BEGUM Vs. STATE OF ASSAM
September 20, 2019
MANAGEMENT OF GHOGRAJAN TEA ESTATE Vs. WORKMAN OF GHOGRAJAN TEA ESTATE
January 7, 2019
MANAGEMENT OF GODREJ CONSUMER PRODUCTS LTD. Vs. STATE OF ASSAM
March 29, 2019
MANAGEMENT OF LALLACHERA TEA ESTATE Vs. SURAJ DEO TIWARI
December 10, 2019
MANAGEMENT OF LILY HOTEL Vs. STATE OF ASSAM AND 3 ORS
May 21, 2019
MANAGEMENT OF NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORPORATION LIMITED Vs. WORKMEN REPRESENTED BY PRESIDENT
June 19, 2019
MANASH BORUAH Vs. STATE OF ASSAM
July 29, 2019
MANGALA TANTI AND 3 ORS. Vs. STATE OF ASSAM
July 26, 2019
MANGYANG LIMA Vs. STATE OF NAGALAND
January 9, 2019
MANIA MUNDA Vs. STATE OF ASSAM
December 11, 2019
MANIK ALI Vs. STATE OF ASSAM
March 18, 2019
MANIK CH BAISHYA AND ANR Vs. IKON DAS AND 22 ORS
January 22, 2019
MANIK DAS Vs. STATE OF ASSAM
June 14, 2019
MANIK SARKAR Vs. RAJU SARKAR
November 14, 2019
MANIK TRADE CO. Vs. STATE OF ASSAM
November 25, 2019
MANJIT MAHANTA Vs. STATE OF ASSAM
September 23, 2019
MANJUL DEB Vs. VIDEOCON INDUSTRIES LTD
April 30, 2019
MANNA BHATTACHARJEE Vs. SMTI SWATI BHATTACHRJEE
March 13, 2019
MANOJ KUMAR BARMAN Vs. CENTRAL BURU OF INVESTIGATION
June 28, 2019
MANOJ KUMAR RAY Vs. STATE OF ASSAM
June 21, 2019
MANOJ KUMAR SHAHANI Vs. STATE OF ASSAM
December 3, 2019
MANOWARA BEGUM (MST.) Vs. STATE OF ASSAM
January 17, 2019
MANTOSH PAUL S/O LATE BHUPESH RANJAN PAUL Vs. STATE OF ASSAM
May 7, 2019
MANTU ALI Vs. STATE OF ASSAM
July 16, 2019
MANTU BARUAH Vs. STATE OF ASSAM
October 3, 2019
MANURANJAN NATH Vs. STATE OF ASSAM AND 6 ORS
March 15, 2019
MANZUR RAHMAN BARBHUIYA Vs. STATE OF ASSAM
September 6, 2019
MARA AUTONOMOUS DISTRICT COUNCIL REPRESENTED BY EXECUTIVE SECRETARY Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY
February 28, 2019
MARFAT ALI Vs. UNION OF INDIA
May 8, 2019
MARKASH JAJARA Vs. STATE OF ASSAM
March 12, 2019
MAURJAN BEGUM @ MAYURJAN BEGUM @ MAYARJAN NESSA Vs. UNION OF INDIA AND 6 ORS
January 9, 2019
MAYA RANI DAS Vs. UNION OF INDIA
October 1, 2019
MAYARUN NESSA Vs. UNION OF INDIA
November 7, 2019
MAYONG ANCHALIC KRISHAK SOMMITTEE Vs. UNION OF INDIA
May 2, 2019
MAZIDA KHATUN Vs. UNION OF INDIA
November 11, 2019
MAZUMDAR ENTERPRISE Vs. UNION OF INDIA
May 28, 2019
MD ABDUL AZID Vs. STATE OF ASSAM
June 25, 2019
MD ABDUL LATIF Vs. TRIDIP ROY
June 4, 2019
MD ABDUL MOTALIB Vs. STATE OF ASSAM AND ANR
April 22, 2019
MD ABDUL SATTAR Vs. COMMISSIONER
September 17, 2019
MD ALTAF HUSSAIN Vs. RAMANI PADA PAUL
March 5, 2019
MD ALTAF HUSSAIN ALIAS ALTAF Vs. STATE OF ASSAM
February 8, 2019
MD ASKON ALI Vs. STATE OF ASSAM AND ANR
February 4, 2019
MD AYAM ALI Vs. RINA BEGUM
April 25, 2019
MD BILLAL HUSSAIN AND ANR Vs. STATE OF ASSAM AND ANR
May 14, 2019
MD DULALUDDIN Vs. STATE OF ASSAM
May 31, 2019
MD EBAD HUSSAIN Vs. STATE OF ASSAM
September 19, 2019
MD FAKAR UDDIN BARBHUIYA AND ANR Vs. STATE OF ASSAM
January 18, 2019
MD FARJUL ALI Vs. STATE OF ASSAM
December 20, 2019
MD FULBAR ALI Vs. UNION OF INDIA AND 3 ORS
February 7, 2019
MD GAFAR ALI @ BHAKU SINGH ALI Vs. STATE OF ASSAM
April 24, 2019
MD GULJAR HUSSAIN S/O MD ATIKUR RAHMAN Vs. STATE OF ASSAM
May 16, 2019
MD HABIBUR RAHMAN Vs. STATE OF ASSAM
April 3, 2019
MD HARUNAR RASHID Vs. STATE OF ASSAM
June 28, 2019
MD IMAMUL HAQUE Vs. JAYANTA KUMAR BARUAH AND 4 ORS
March 15, 2019
MD IMDAD ALI SON OF LATE IBRAHIM ALI Vs. FOOD CORPORATION OF INDIA
January 25, 2019
MD IMRUL ISLAM Vs. STATE OF ASSAM
July 25, 2019
MD ISLAM UDDIN Vs. UNION OF INDIA AND 4 ORS
January 17, 2019
MD JAKIR HUSSAIN Vs. UNION OF INDIA
September 11, 2019
MD JALAL UDDIN Vs. STATE OF ASSAM
October 24, 2019
MD JALAL UDDIN Vs. STATE OF ASSAM
June 28, 2019
MD MAINUL HOQUE CHOUDHURY Vs. STATE OF ASSAM
January 23, 2019
MD MIRAJUDDIN AHMED Vs. STATE OF ASSAM
August 1, 2019
MD MOHIRUDDIN ALI Vs. STATE OF ASSAM
August 27, 2019
MD MOJIBUR RAHMAN, S/O LATE ABUL HUSSAIN Vs. STATE OF ASSAM, REPRESENTED BY PRINCIPAL SECRETARY TO GOVT OF ASSAM
March 14, 2019
MD MOYNUL HOQUE Vs. STATE OF ASSAM AND 4 ORS
May 22, 2019
MD MUJIROT KHAN Vs. STATE OF ASSAM
June 18, 2019
MD NAJRUL ISLAM Vs. STATE OF ASSAM
May 30, 2019
MD NAZIMUDDIN LASKAR S/O MD ALTAB ALI LASKAR Vs. STATE OF ASSAM GHC, GHY
May 16, 2019
MD NURUL ALI SON OF MD PHUKAN ALI Vs. STATE OF ASSAM
May 9, 2019
MD NURUL ISLAM Vs. MD AMIR KHAN
August 26, 2019
MD RAHIMUDDIN HUSSAIN S/O MD NIZAM HUSSAIN Vs. CHOLA M/S GENERAL INSURANCE CO LTD AND 2 ORS
March 13, 2019
MD REHIM UDDIN LASKAR Vs. STATE OF ASSAM AND ANR
April 8, 2019
MD REYAJ ALI Vs. UNION OF INDIA AND 5 ORS
March 6, 2019
MD SAHAB UDDIN Vs. STATE OF ASSAM
April 24, 2019
MD SAHAB UDDIN Vs. STATE
April 25, 2019
MD SAIFUL ISLAM Vs. STATE OF ASSAM
August 1, 2019
MD SAJAHAN ALI Vs. BAJAL ALLIANZ GENERAL INSURANCE CO LTD AND ANR
May 24, 2019
MD SOBOR ALI Vs. STATE OF ASSAM
November 1, 2019
MD SULTAN AHMED BARBHUIYA Vs. MUSTT RUSTANA BEGUM BARBHUIYA
May 28, 2019
MD ZAKIR HUSSAIN TAPADAR Vs. STATE OF ASSAM AND 3 ORS REP BY ITS COMMISSIONER AND SECY
February 12, 2019
MD. ABDUL AWAL Vs. STATE OF ASSAM
May 2, 2019
MD. ABDUL LATIF Vs. LALOI MIA
November 22, 2019
MD. ABDUL MANNAN AHMED AND 2 ORS. Vs. STATE OF ASSAM
February 27, 2019
MD. ABDUL SALAM Vs. INDRA DEO HARIJAN
April 9, 2019
MD. ABUL HUSSAIN BARBHUIYA Vs. STATE OF ASSAM
April 11, 2019
MD. ALTAF HUSSAIN Vs. STATE OF ASSAM
May 6, 2019
MD. ASAB UDDIN Vs. STATE OF ASSAM
April 12, 2019
MD. ATIKUR RAHMAN Vs. STATE OF ASSAM
July 15, 2019
MD. ATIKUR RAHMAN Vs. UNION OF INDIA
September 23, 2019
MD. AZAD ALI Vs. STATE OF ASSAM
September 5, 2019
MD. GAJIBAR RAHMAN Vs. SABJAN NESSA
February 28, 2019
MD. HAFIZUR RAHMAN Vs. STATE OF ASSAM
February 26, 2019
MD. HANIF ALI Vs. STATE OF ASSAM
April 1, 2019
MD. HARMUZ ALI Vs. STATE OF ASSAM
February 21, 2019
MD. HUSSAIN AHMED AND ORS Vs. MD. MAHMOD ALI AND ORS
December 17, 2019
MD. KALU SHEIKH Vs. ON DEATH OF SHAHJAHAN ALI
November 22, 2019
MD. KAZIM UDDIN Vs. NATIONAL INVESTIGATION AGENCY (NIA) REPRESENTED BY SC, NIA.
December 18, 2019
MD. MANNAS ALI Vs. UNION OF INDIA AND 4 ORS.
July 30, 2019
MD. MAZIBAR RAHMAN Vs. STATE OF ASSAM
January 30, 2019
MD. MONIRUL ISLAM Vs. STATE OF ASSAM
January 29, 2019
MD. MUMINUL HASAN LASKAR Vs. STATE OF ASSAM
February 13, 2019
MD. MUSTAQUE AHMED LASKAR Vs. STATE OF ASSAM
November 25, 2019
MD. NAZRUL ISLAM Vs. STATE OF ASSAM
November 4, 2019
MD. OMAR Vs. STATE OF ASSAM
November 25, 2019
MD. PADDIS ALI Vs. STATE OF ASSAM
April 11, 2019
MD. REHAT ALI Vs. UNION OF INDIA
May 3, 2019
MD. SABIR AHMED BARBHUIYA Vs. STATE OF ASSAM
August 6, 2019
MD. SAFIQUL ISLAM Vs. LAKHESWAR DEKA AND ORS.
July 22, 2019
MD. SAFIQUL ISLAM Vs. LEGAL HEIRS RENUPRAVA DEKA
November 13, 2019
MD. SAFIQUL ISLAM Vs. ON DEATH OF LAKHESWAR DEKA
November 13, 2019
MD. SAHIDUL ISLAM Vs. STATE OF ASSAM
December 4, 2019
MD. SAMED ALI Vs. STATE OF ASSAM
July 30, 2019
MD. SELIM MANCHURI Vs. UNITED INDIA INSURANCE CO. LTD.
June 18, 2019
MD. TAJAL HUSSAIN Vs. STATE OF ASSAM
November 25, 2019
MD. TAMINUR HUSSAIN BARLASKAR Vs. THE UNION OF INDIA AND 5 ORS
February 21, 2019
MD. YASHIN ALI Vs. STATE OF ASSAM
November 18, 2019
MD.RIZAUDDIN AHMED Vs. MD.IMRAN SHAH
January 31, 2019
MEGHA JAIN, WIFE OF KARTIK JAIN, DAUGHTER OF MAHABIR JAIN Vs. KARTIK JAIN, SON OF SANJEEV JAIN
May 2, 2019
MEHER ALI Vs. STATE OF ASSAM AND ANR
May 17, 2019
MEHERUN NESSA Vs. UNION OF INDIA
October 24, 2019
MIHIN TAJANG Vs. STATE OF ARUNACHAL PRADESH
July 23, 2019
MIHIR CHAKROBORTY AND 4 ORS Vs. STATE OF ASSAM AND 5 ORS
September 11, 2019
MIJINK BASUMATARY Vs. STATE OF ASSAM
June 28, 2019
MILTON GOGOI Vs. STATE OF ASSAM
May 20, 2019
MINARA BEGUM Vs. DIVISIONAL MANAGER
November 15, 2019
MINARUL HOQUE Vs. STATE OF ASSAM
July 19, 2019
MINERAL OIL WORKERS UNION Vs. UNION OF INDIA
March 5, 2019
MINOMOTI GOGOI PHUKON Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD AND 5 ORS
March 20, 2019
MINU KALITA Vs. STATE OF ASSAM
September 19, 2019
MINUWARA BEGUM Vs. STATE OF ASSAM
November 18, 2019
MITALEE CHOUDHURY Vs. STATE OF ASSAM
April 29, 2019
MITHILESH KUMAR GUPTA Vs. STATE OF ASSAM
June 14, 2019
MITHU CHETIA BORA Vs. STATE OF ASSAM
December 3, 2019
MITI PERME MITKONG Vs. STATE OF ARUNACHAL PRADESH
August 8, 2019
MITON KANTI NATH Vs. KANAK CHANDRA SARMA
March 11, 2019
MIZORAM CHAKMA STUDENTS Vs. STATE OF MIZORAM
February 22, 2019
MIZORAM SSA TEACHERS ASSOCIATION Vs. STATE OF MIZORAM REPRESENTED
April 23, 2019
MOFIDA AHMED Vs. STATE OF ASSAM AND 4 ORS.
December 17, 2019
MOFIDA KHATUN Vs. STATE OF ASSAM
May 27, 2019
MOHAMMAD KADAR ALI @ KADER ALI Vs. UNION OF INDIA
February 20, 2019
MOHAMMED RAFI KN Vs. STATE OF ASSAM
April 11, 2019
MOHANLAL CHAUHAN Vs. SUMAN SHYAM, HITESH KUMAR SARMA
February 12, 2019
MOHAR CH BARMAN Vs. STATE OF ASSAM
October 29, 2019
MOHESH MUNDA AND 2 ORS Vs. STATE OF ASSAM
March 15, 2019
MOHIT DWIVEDI S/O- CHAVI NATH DWEVEDI Vs. JAGAJOG REP BY ITS PARTNER.POONAM HAZARIKA
May 9, 2019
MOIDUL ISLAM Vs. STATE OF ASSAM
April 9, 2019
MOIN UDDIN Vs. ABDUL HEKIM
October 23, 2019
MOINA BORA Vs. STATE OF ASSAM
March 11, 2019
MOINUL HOQUE Vs. MD. ABDUL HALIM
November 26, 2019
MOINUL HOQUE BARBHUIYA Vs. STATE OF ASSAM AND 4 ORS
March 13, 2019
MOKIBUL ISLAM Vs. UNION OF INDIA
March 20, 2019
MOLOY BORA Vs. UNION OF INDIA
March 12, 2019
MOMIN UDDIN AHMED Vs. STATE OF ASSAM
July 22, 2019
MOMIRUL RAHMAN Vs. UNION OF INDIA
February 22, 2019
MON MAYUR SHARMAH Vs. STATE OF ASSAM
November 21, 2019
MONI DAS @ MONINDRA DAS Vs. STATE OF ASSAM
March 15, 2019
MONIR UDDIN (MD.) Vs. UNION OF INDIA
January 28, 2019
MONISH DAS Vs. UNION OF INDIA
June 11, 2019
MONISH DAS Vs. UNION OF INDIA
September 11, 2019
MONJULA BEGUM Vs. UNION OF INDIA
January 31, 2019
MONMI SAIKIA Vs. BODOLAND UNIVERSITY REP BY VICE CHANCELLOR
January 22, 2019
MONODUTI NANDI Vs. UNION OF INDIA
January 21, 2019
MONORANJAN KONWAR Vs. STATE OF ASSAM
February 7, 2019
MONOWARA KHATUN Vs. UNION OF INDIA
February 12, 2019
MONOWARA KHATUN Vs. UNION OF INDIA
November 14, 2019
MOON SAIKIA Vs. DEATH OF MAKIB AHMED
December 3, 2019
MOTHONG CHUTIA @ NAGESWAR Vs. STATE OF ASSAM
March 27, 2019
MOTILAL GORH @ LITY Vs. STATE OF ASSAM
December 2, 2019
MOTIOR RAHMAN Vs. UNION OF INDIA
November 26, 2019
MOUSUMI MAZUMDAR W/O ABDUL MOTLEB Vs. STATE OF ASSAM
January 11, 2019
MOYNAL HOQUE, SON OF KHABIRUDDIN Vs. STATE OF ASSAM, (TO BE REPRESENTED BY THE PUBLIC PROSECUTOR, ASSAM, GAUHATI HIGH COURT)
May 13, 2019
MOYUR UDDIN BARBHUIYA Vs. TANTIA CONSTRUCTION CO LTD
August 27, 2019
MOZIBOR RAHMAN Vs. JABEDA KHATUN
February 11, 2019
MRIDUL MAZUMDAR Vs. AJAY KUMAR GUPTA
March 28, 2019
MRIDULA CHOUDHURY Vs. STATE OF ARUNACHAL PRADESH
May 7, 2019
MRIGEN BORTHAKUR Vs. UNION OF INDIA
August 28, 2019
MRINAL BAISHYA Vs. STATE OF ASSAM
August 29, 2019
MRINAL BAISHYA Vs. STATE OF ASSAM
November 26, 2019
MRS. ARIFA BEGUM AND 19 ORS Vs. THE STATE OF ASSAM AND 3 ORS
February 15, 2019
MUHI GOGOI Vs. STATE OF ASSAM
October 21, 2019
MUJIBUR RAHMAN Vs. GUWAHATI MUNICIPAL CORPORATION
January 10, 2019
MUKTAR HUSSAIN LASKAR Vs. UNION OF INDIA
January 18, 2019
MUKUL CHANDRA BAISHYA Vs. NATIONAL INSURANCE COMPANY LTD.
October 24, 2019
MUKUNDA DAS Vs. STATE OF ASSAM
December 6, 2019
MUKUNDA NATH Vs. STATE OF ASSAM
April 5, 2019
MUSLIM ALI Vs. ON DEATH OF FECHAI MIA HIS HEIR ABDUL JALIL
June 18, 2019
MUSLIMA BEGUM LASKAR Vs. STATE OF ASSAM
April 1, 2019
MUSSTT ANJU BIBI Vs. STATE OF ASSAM
October 1, 2019
MUSSTT KHADEJA BEGUM Vs. UNION OF INDIA
September 10, 2019
MUSSTT MALEKA KHATUN @ MALIKA KHATUN Vs. UNION OF INDIA
March 20, 2019
MUSSTT MAMUDA BEGUM Vs. STATE OF ASSAM
September 20, 2019
MUSSTT RABIA BEGUM @ KHATUN Vs. STATE OF ASSAM
March 12, 2019
MUSSTT. HASINA BHANU Vs. UNION OF INDIA
December 3, 2019
MUSSTT. NILBHAN Vs. UNION OF INDIA
September 17, 2019
MUSSTT. NILBHAN Vs. UNION OF INDIA
September 11, 2019
MUSTT HAWA KHATUN Vs. ABDUL AZIZ
July 24, 2019
MUSTT MINARA BEGUM AND 4 ORS Vs. ASSAM STATE ELECTRICITY BOARD
September 10, 2019
MUSTT. MOMINA KHATUN Vs. SALEHA BEGUM
August 29, 2019
MUSTT. NURNESA KHATUN Vs. UNION OF INDIA
December 9, 2019
N AMARJIT SINGHA Vs. STATE OF ASSAM
September 10, 2019
N LUNGMUANA Vs. UNION OF INDIA
May 31, 2019
N T AGENCY Vs. STATE OF ARUNACHAL PRADESH
June 7, 2019
N. BANGKUP LONGLENG Vs. STATE OF NAGALAND.
November 29, 2019
N. T. AGENCY Vs. STATE OF ARUNACHAL PRADESH
June 12, 2019
N.S. AREA AND RUDALI PATH UNNAYAN SAMITEE Vs. TAPASH CHAKRABORTY
December 3, 2019
NABAB SINGH @ NAWAB SINGH Vs. STATE OF ARUNACHAL PRADESH
November 4, 2019
NABAJYOTI BARMAN, SON OF ROHINI KANTA BARMAN Vs. ABDUL HAMID MIAH
August 29, 2019
NABI HUSSAIN Vs. THE STATE OF ASSAM
April 22, 2019
NABIBON NISHA Vs. UNION OF INDIA AND 4 ORS.
May 13, 2019
NABIR HUSSAIN Vs. STATE OF ASSAM
November 1, 2019
NAGALAND PUBLIC SERVICE COMMISSION Vs. TOVIHOLI SWU
December 12, 2019
NAJRUL ISLAM Vs. UNION OF INDIA
November 4, 2019
NALINI MORANG Vs. STATE OF ASSAM AND 6 ORS
December 2, 2019
NAMRI NCHANG Vs. NAMDUADI RANGKAU ZELIANG
February 1, 2019
NANDITA KONWAR Vs. STATE OF ASSAM
February 27, 2019
NANI GOPAL DEB Vs. SHYAMAL RISHI
February 26, 2019
NANI GOPAL PALIT Vs. CENTRAL BUREAU OF INVESTIGATION
June 28, 2019
NANILA BASUMATARY Vs. STATE OF ASSAM
January 7, 2019
NAOREM JUGIN Vs. STATE OF ASSAM
December 11, 2019
NARA KANTA DUTTA Vs. STATE OF ASSAM AND ANR
April 2, 2019
NAREN CH. DEKA Vs. NATIONAL TELEGRAPH TRAINING AND COMMERCIAL INSTITUTE
June 21, 2019
NAREN KHAKHLARI Vs. SWAPNA BALA BORO
April 11, 2019
NASHIR ALI Vs. UNION OF INDIA
June 3, 2019
NASIMA BEGUM Vs. KERAMAT ALI.
April 9, 2019
NASREEN HUSSAIN Vs. STATE OF ASSAM
May 13, 2019
NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. T. K. ENGINEERING CONSORTIUM PVT. LTD.
September 23, 2019
NATIONAL INSTITUTE FOR OPEN SCHOOLING Vs. PRINCE WAZIR A. MAJUMDAR
November 27, 2019
NATIONAL INSURANCE CO LIMITED REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER Vs. LALNUNPARI D/O LALTANNGAIA
March 29, 2019
NATIONAL INSURANCE CO LTD Vs. ANJANA JHA AND 6 ORS W/O LATE RATAN KUMAR.JHA
May 15, 2019
NATIONAL INSURANCE CO LTD Vs. SIKANDAR ALI AND 2 ORS
May 20, 2019
NATIONAL INSURANCE CO LTD Vs. ABDUR RASHID MONDAL AND 7 ORS
February 7, 2019
NATIONAL INSURANCE CO LTD Vs. BUDHESWAR HANDIQUE AND 2 ORS
February 8, 2019
NATIONAL INSURANCE CO LTD Vs. AFJAL KHAN AND ANR
May 20, 2019
NATIONAL INSURANCE CO LTD Vs. SANTANA GOSWAMI AND ORS
May 24, 2019
NATIONAL INSURANCE CO LTD Vs. JITU DEKA
August 29, 2019
NATIONAL INSURANCE CO LTD Vs. BINU BORA
August 27, 2019
NATIONAL INSURANCE CO LTD Vs. FAIRUN NESSA
August 28, 2019
NATIONAL INSURANCE CO. LTD Vs. MD.SHIDUL ISLAM
March 12, 2019
NATIONAL INSURANCE CO. LTD. Vs. IMAN ALI
September 17, 2019
NATIONAL INSURANCE CO. LTD. Vs. MD. ABDUL HAI
September 3, 2019
NATIONAL INSURANCE CO. LTD. Vs. MD. ISMAIL HUSSAIN
September 3, 2019
NATIONAL INSURANCE CO. LTD. Vs. REKHA MONI SHARMA
March 7, 2019
NATIONAL INSURANCE CO. LTD. Vs. ISMAIL KHAN
October 25, 2019
NATIONAL INSURANCE CO. LTD. Vs. SOMIRAN NESSA
November 11, 2019
NATIONAL INSURANCE CO. LTD. Vs. DIPMONI SARMAH.
October 21, 2019
NATIONAL INSURANCE CO. LTD. Vs. KUNDAL DAS
September 25, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. PUSPA KUKURACHOWA.
July 17, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. RANA ALI
August 29, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. DHANJIT KALITA
September 10, 2019
NATIONAL INSURANCE COMPANY LTD. Vs. ZAITHANGI,W/O C LALHMINGLIANA
September 19, 2019
NATIONAL INSURANCE COMPANY LTD. Vs. YATUP MARDA
October 25, 2019
NATIONAL INVESTIGATION AGENCY (NIA), NEW DELHI Vs. HELATOLI ROCHILL AND ORS
February 8, 2019
NATIONAL HYDRO POWER CORPORATION (NHPC) Vs. SRI KIRI DINI BOGUM
January 17, 2019
NAVAJIT PATOWARY Vs. KARABI THAKURIA PATOWARY
April 2, 2019
NAVODAYA VIDYALAYA SAMITI Vs. RAMESHWAR RAM
January 3, 2019
NAYAK INFRASTRUCTURE PVT. LTD. Vs. NORTHEAST FRONTIER RAILWAY
November 15, 2019
NAYANDHIJU SHARMA Vs. STATE OF ASSAM
December 4, 2019
NAYANJYOTI BHUYAN Vs. STATE OF ASSAM
February 21, 2019
NAYANJYOTI KALITA Vs. MARAMI KALITA
April 10, 2019
NAYANMONI HAZARIKA Vs. STATE OF ASSAM
December 17, 2019
NAYANTARA BISWAS Vs. UNION OF INDIA
April 3, 2019
NAZAR ALI AND ANR Vs. STATE OF ASSAM
May 21, 2019
NAZIB ALI Vs. STATE OF ASSAM
November 14, 2019
NAZIM UDDIN Vs. STATE OF ASSAM
August 29, 2019
NAZIMA KHATUN Vs. STATE OF ASSAM
October 3, 2019
NAZIMUDDIN AHMED (MD.) Vs. STATE OF ASSAM
March 8, 2019
NCHUNGO HUMTSOE Vs. STATE OF NAGALAND
November 8, 2019
NESAR AHMED Vs. KOLKATA MUNICIPAL CORPORATION AND 12 ORS
March 7, 2019
NETRAMONI KAKATI Vs. STATE OF ASSAM
May 21, 2019
NEW INDIA ASSURANCE CO LTD Vs. JISHU BHATTACHARJEE
May 30, 2019
NEW INDIA ASSURANCE CO LTD Vs. ABHARANI HANDIQUE
June 19, 2019
NEW INDIA ASSURANCE CO. LTD Vs. BINA SAIKIA
January 25, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. RINA MECH
February 28, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. KARTIK SAHA
September 20, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. SH. K. VANLALTHANZUALA
October 3, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. MD JIABUR RAHMAN
September 12, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. D. RABI HUSSAIN
September 12, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. BASAT ALI
September 11, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. TAPAN CH DAS
September 11, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. MD. SAIDUL HAQUE
September 4, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. RUMI BEWA
September 3, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. HIMANGKU KR. DAS
January 23, 2019
NEW INDIA ASSURANCE CO.LTD. Vs. BULU DAS
March 13, 2019
NEW INDIA ASSURANCE COMPANY LTD Vs. LALMIHRIATA S/O LALLURA
May 3, 2019
NEW INDIA ASSURANCE COMPANY LTD. Vs. SANGEETA GOGOI
March 8, 2019
NEWAJ UDDIN LASKAR S/O- SAFIUR RAHMAN LASKAR Vs. E DOIMARI
March 15, 2019
NG CHIAIPAI Vs. SH TLACHO
October 17, 2019
NIBU ROY AND ANR Vs. STATE OF ASSAM AND ANR
February 19, 2019
NIKBIA TALOM Vs. STATE OF ARUNACHAL PRADESH
October 22, 2019
NILANJAN ROY CHOUDHURY Vs. HIRAMONI TALUKDAR ROY CHOUDHURY
August 16, 2019
NILJAN Vs. UNION OF INDIA AND 6 ORS.
December 6, 2019
NIPEN DAS Vs. STATE OF ASSAM ASSAM
November 7, 2019
NIRALA CHOUDHURY Vs. STATE OF ASSAM
May 7, 2019
NIRANJAN MANDAL Vs. UNION OF INDIA AND 4 ORS.
March 14, 2019
NIRMAL CHANDRA PAUL Vs. JYOTSNA PAUL
March 15, 2019
NIRMAL DEBNATH Vs. STATE OF ASSAM AND 2 ORS
February 20, 2019
NIRMAL GORANA Vs. UNION OF INDIA
October 23, 2019
NIRMALI HAZARIKA Vs. UNION OF INDIA
May 3, 2019
NIROD KUMAR DEKA Vs. ORIENTAL BANK OF COMMERCE
September 30, 2019
NIROD PHUKAN Vs. STATE OF ASSAM
September 24, 2019
NISHEVI ACHUMI Vs. STATE OF NAGALAND AND 4 ORS.
September 6, 2019
NISITA ENTERPRISE PVT LTD Vs. STATE BANK OF INDIA
October 3, 2019
NITUPAN DAS Vs. STATE OF ASSAM
January 4, 2019
NITYA BORA @ NITYANANDA Vs. STATE OF ASSAM
January 29, 2019
NITYA DAS Vs. UNION OF INDIA AND 5 ORS
March 19, 2019
NIZAM UDDIN @ NIZAM UDDIN BARBHUIYA Vs. UNION OF INDIA
February 21, 2019
NIZARA RAMCHIARY Vs. STATE OF ASSAM
July 30, 2019
NO 147, MANIPUR FISHERY COOP SOCIETY LTD Vs. STATE OF ASSAM AND 4 ORS
February 5, 2019
NOKLEM MANHAM AND 4 ORS Vs. STATE OF ARUNACHAL PRADESH AND 3 ORS
March 19, 2019
NOOR ALAM @ NUR ALOM Vs. UNION OF INDIA
January 3, 2019
NOOR HUSSAIN Vs. UNION OF INDIA AND 6 ORS
March 19, 2019
NOOR JAHAN KHATUN Vs. UNION OF INDIA
September 10, 2019
NOOR ZAMAL SEIKH Vs. STATE OF ASSAM
November 29, 2019
NOORI KHATOON Vs. UNION OF INDIA
January 25, 2019
NORTHEAST CONSTRUCTION CO. Vs. UNION OF INDIA.
August 27, 2019
NRIPEN KALITA Vs. PADMINI KALITA (BHUYAN)
February 27, 2019
NRIPENDRA NATH SEAL Vs. STATE OF ASSAM
August 29, 2019
NRL ENERGY STATION NAZIRA Vs. STATE OF ASSAM
November 28, 2019
NUMALIGARH REFINERY LIMITED Vs. JAHURA BEWA
January 17, 2019
NUMALIGARH REFINERY LTD. Vs. STATE OF ASSAM
February 28, 2019
NUMEN ENTERPRISES PVT. LTD. Vs. REGISTRAR OF COMPANIES
January 29, 2019
NUR BOKTO SHEIKH Vs. UNION OF INDIA.
May 7, 2019
NUR ISLAM SARKAR Vs. STATE OF ASSAM
November 29, 2019
NUR MAHAMMAD BEPARI Vs. UNION OF INDIA
March 7, 2019
NUR NEHAR BEGUM Vs. STATE OF ASSAM
February 5, 2019
NURBHANU Vs. UNION OF INDIA
November 20, 2019
NUREZA BEGUM Vs. UNION OF INDIA
November 15, 2019
NUREZZAMAN ISLAM Vs. STATE OF ASSAM
June 19, 2019
NURSING ASSTT/HAV FORCE NO. 371073 DILWAR SINGH CHAUHAN Vs. UNION OF INDIA
October 21, 2019
NURUL HAQUE LASKAR Vs. STATE OF ASSAM
March 25, 2019
NURUL HAQUE LASKAR (MD) Vs. STATE OF ASSAM
January 9, 2019
NURUL ISLAM Vs. STATE OF ASSAM
July 22, 2019
NURUL ISLAM Vs. UNION OF INDIA
March 7, 2019
NURUL ISLAM LASKAR Vs. STATE OF ASSAM
August 22, 2019
NURUZ ZAMAN Vs. ASSAM STATE ELECTRICAL BOARD AND 13 ORS
May 23, 2019
OGUL YAO Vs. STATE OF ARUNACHAL PRADESH
September 4, 2019
OIL & NATURAL GAS CORPORATION LIMITED Vs. JAY BEE ENERGY PRIVATE LIMITED
May 13, 2019
OIL AND NATURAL GAS CORPORATION Vs. UNION OF INDIA AND ORS
January 7, 2019
OIL AND NATURAL GAS CORPORATION LTD. Vs. NORTH EASTERN ENGINEERS
March 12, 2019
OIL INDIA LTD Vs. DEWANCHAND RAMSARAN INDUSTRIES P LTD
March 20, 2019
OMAR ALI ALIAS OMAR FARUK Vs. STATE OF ASSAM
March 26, 2019
ON DEATH OF KRISHNA BISWAS Vs. KESHAB CHANDRA DEY
November 21, 2019
ON DEATH OF MAGNI DEVI JAIN HER LEGAL HEIRS BINOD KUMAR JAIN AND ORS W/O PANNA LAL JAIN Vs. STATE OF ASSAM AND ORS REP BY ITS CHIEF SECY
May 4, 2019
ON DEATH OF MD SAMSER ALI HIS LEGAL HEIRS Vs. REGIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
June 18, 2019
ON DEATH OF MD. TAIMUDDIN Vs. MD. MAFIZUDDIN
November 19, 2019
ON DEATH OF RANJIT KUMAR CHAKRABORTY Vs. STATE OF ASSAM
November 29, 2019
ON THE DEATH OF ABALA BALA NATH Vs. FIREN RAM NATH
September 19, 2019
ON THE DEATH OF ANOWARA KHATUN HER LEGAL HEIRS Vs. STATE OF ASSAM
December 3, 2019
ON THE DEATH OF MAHABAT ALI Vs. DEATH OF ABDUS SABUR
November 6, 2019
ON THE DEATH OF PANMATI DEVI Vs. THE UNION OF INDIA AND ORS
January 24, 2019
ORIENTAL INSURANCE CO LTD Vs. JAIYANUL ISLAM AND ANR
January 9, 2019
ORIENTAL INSURANCE CO LTD Vs. INAL ALI AND ORS
January 22, 2019
ORIENTAL INSURANCE CO LTD Vs. MINU RANI PAUL ANDORS
May 24, 2019
ORIENTAL INSURANCE CO LTD Vs. MD ZAKIR.HUSSAIN AND ANR
May 15, 2019
ORIENTAL INSURANCE CO LTD Vs. SANJOY JAIN
February 13, 2019
ORIENTAL INSURANCE CO LTD Vs. SABITRI DAS
September 25, 2019
ORIENTAL INSURANCE CO LTD Vs. CHAMPABATI RAY
October 1, 2019
ORIENTAL INSURANCE CO LTD Vs. MOHAN SINHA
August 27, 2019
ORIENTAL INSURANCE CO LTD Vs. JUNU BAISHYA
August 27, 2019
ORIENTAL INSURANCE CO LTD , Vs. TILAK CH SARMAH AND ANR,
January 17, 2019
ORIENTAL INSURANCE CO. LTD. Vs. MD. MOZAMIL ALI
October 22, 2019
ORIENTAL INSURANCE CO. LTD. Vs. MD DARAJ ALI
September 17, 2019
ORIENTAL INSURANCE CO. LTD. Vs. MD APIJUL RAHMAN
September 19, 2019
ORIENTAL INSURANCE CO. LTD. Vs. ARATI CHIK
May 24, 2019
ORIENTAL INSURANCE CO. LTD. Vs. MANOMANTI CHOUHAN
January 30, 2019
ORIENTAL INSURANCE CO. LTD. Vs. MALINA BASUMATARY
November 15, 2019
ORIENTAL INSURANCE CO. LTD. Vs. RUPCHAN ALI
May 16, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. LALAWMPUII
May 20, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. BELA SHAH AND 4 ORS
May 21, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. VANLALRUATFELI
June 13, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. HUNMANI DEWGHORIA
November 13, 2019
ORIENTAL INSURANCE COMPANY LTD, GUWAHATI Vs. BINITA BORA AND 3 ORS
September 10, 2019
ORIENTAL INSURANCE COMPANY LTD. Vs. SRI GULLU WORRANG.
July 29, 2019
ORIENTAL INSURNCE CO LTD, REPRESENTED BY REGIONAL MANAGER Vs. DILIP RABHA AND 2 ORS, S/O SOMESWAR RABHA
March 14, 2019
OSMAN GONI SK AND 3 ORS. Vs. STATE OF ASSAM
December 11, 2019
P P ENTERPRISES Vs. UNION OF INDIA AND ANR REPRESENTED BY GENERAL MANAGER
February 14, 2019
P. L. ZOHMINGLIANA Vs. STATE OF MIZORAM
July 16, 2019
PABITRA BHARALI Vs. STATE OF ASSAM
February 20, 2019
PABITRA DAS Vs. MIR ALFAZ ALI,S.HUKATO SWU
February 17, 2019
PABITRA KR. NATH Vs. UNION OF INDIA
May 30, 2019
PABITRA RAY Vs. STATE OF ASSAM
October 22, 2019
PADMA KALITA Vs. STATE OF ASSAM
May 28, 2019
PADMAMATI MARDI Vs. STATE OF ASSAM
September 4, 2019
PADMINI DEKA Vs. PULAKESH BARUAH
February 15, 2019
PADMINI SAIKIA Vs. STATE OF ASSAM
August 6, 2019
PADUM BORDOLOI AND 2 ORS Vs. STATE OF ASSAM AND ANR
April 1, 2019
PAKSING MALLING Vs. STATE OF ARUNACHAL PRADESH
June 11, 2019
PALAHARTAL SCHEDULE FISHERY COOPERATIVE SOCIETY LTD. Vs. STATE OF ASSAM
April 9, 2019
PALASH BHARALI Vs. STATE OF ASSAM
November 6, 2019
PALASH PHUKAN Vs. STATE OF ASSAM
February 22, 2019
PALLOBI BORDALOI Vs. STATE OF ASSAM
May 30, 2019
PANDU RAILWAY BAZAR COMMITTEE Vs. UNION OF INDIA
February 12, 2019
PANI RAM DAS Vs. STATE OF ASSAM AND 4 ORS
January 23, 2019
PANKAJ KUMAR GHOSH Vs. STATE OF ASSAM
September 2, 2019
PANKAJ ROY Vs. SANGITA PATOA
December 19, 2019
PANNA DEB Vs. STATE OF ASSAM
May 6, 2019
PARBATI DEVI W/O RAM SUMAT CHOWHAN Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
May 13, 2019
PARESH BHARALI AND 2 ORS. Vs. STATE OF ASSAM
February 21, 2019
PARGHAT KOIBARTA MIN SHILPA Vs. STATE OF ASSAM
February 19, 2019
PARIKHIT PATHAK AND ANR Vs. JOY MADHAB BARUAH AND 11 ORS.
December 19, 2019
PARISKAR BEGUM Vs. UNION OF INDIA.
February 26, 2019
PARTHA PRATIM BORTHAKUR Vs. MAYURPLY INDUSTRIES PVT LTD
March 25, 2019
PATILADOHA GAON PANCHAYAT SAMABAY SAMITTEE LTD AND 2 ORS Vs. STATE OF ASSAM AND 6 ORS
April 2, 2019
PATIMA LINGGI Vs. STATE OF ARUNACHAL PRADESH
May 30, 2019
PAULUSH TIRKEY Vs. STATE OF ASSAM
October 1, 2019
PEOPLES COMMITTEE FOR CONSTITUTIONAL RIGHTS AND ANR Vs. STATE OF ASSAM AND 12 ORS REP BY CHIEF SECRETARY
March 14, 2019
PFULHOUTSU ANGAMI Vs. STATE OF NAGALAND AND 9 ORS.
October 18, 2019
PHAGULAL PRASAD Vs. UDDHAB CHANDRA DAS
November 4, 2019
PHANINDRA DAS Vs. STATE OF ASSAM
November 6, 2019
PHUKAN DEORI Vs. UNION OF INDIA
November 14, 2019
PHUNU HASDA Vs. STATE OF ASSAM
January 3, 2019
POHARJAN NESSA Vs. UNION OF INDIA
November 11, 2019
POMPI DAS @ POMPI RANI DAS Vs. RAJU CHANDRA DAS
February 15, 2019
POWER GRID CORPORATION OF INDIA LTD Vs. ON DEATH OF ABDUL KHALIQUE
August 8, 2019
PRABHAT GOGOI Vs. STATE OF ASSAM
December 17, 2019
PRABHAT KALITA Vs. STATE OF ASSAM
January 3, 2019
PRABHAT KR DAS Vs. STATE OF ASSAM
June 24, 2019
PRABHAT KR. DAS Vs. STATE OF ASSAM
March 26, 2019
PRABIN KR HAZARIKA Vs. ON DEATH OF NAGEN DEKA HIS LEGAL HEIR
June 27, 2019
PRADIP BORA Vs. STATE OF ASSAM
January 7, 2019
PRADIP CHANDRA NATH Vs. STATE OF ASSAM
May 3, 2019
PRADIP DAS Vs. UMA SARKAR
November 7, 2019
PRADIP DAS @ PRADIP SARKAR Vs. UMA SARKAR AND ANR
March 1, 2019
PRADIP HAZARIKA Vs. STATE OF ASSAM
October 21, 2019
PRADIP KUMAR GOSWAMI Vs. STATE OF ASSAM
June 13, 2019
PRADIP KUMAR RAY Vs. FOOD CORPORATION OF INDIA AND 2 ORS
February 26, 2019
PRADIP KUMAR ROY Vs. SUDARSHAN PAUL
May 15, 2019
PRADYUT NATH Vs. JHUMKI NATH
August 8, 2019
PRAGATI SELF EMPLOYMENT SOCIETY PSES AND ANR REP BY ITS DIRECTOR Vs. STATE OF ASSAM AND 5 ORS
April 22, 2019
PRAHALAD SARKAR @ PALLAB SARKAR Vs. STATE OF ASSAM
January 24, 2019
PRAMILA MISHRA Vs. STATE OF ASSAM
October 31, 2019
PRAMITA KEMPRAI Vs. SUBHANKAR HOJAI
July 17, 2019
PRAMOD DAS Vs. UNION OF INDIA
January 31, 2019
PRAN DAS Vs. UNION OF INDIA
November 18, 2019
PRANITA KEOT Vs. STATE OF ASSAM
July 18, 2019
PRANJAL DOLEY Vs. STATE OF ASSAM
August 30, 2019
PRANJAL KUMAR SARMA Vs. STATE OF ASSAM
August 8, 2019
PRANJIT KAKATI Vs. STATE OF ASSAM AND 4 ORS
May 20, 2019
PRANJIT ROY S/O ANIL CHANDRA ROY Vs. UNION OF INDIA
February 7, 2019
PRANJIT SAIKIA Vs. PROJECT DIRECTOR, PROJECT IMPLEMENT UNIT , JICA AND 4 ORS.
September 20, 2019
PRANJYOTI HAZARIKA Vs. STATE OF ASSAM
August 16, 2019
PRASANTA BHARALI S/O SRI DIMBESWAR BHARALI Vs. STATE OF ASSAM
December 17, 2019
PRASANTA DAS Vs. STATE OF ASSAM
December 11, 2019
PRASANTA KUMAR DUTTA Vs. NORTH EASTERN ELECTRIC POWER CORPORATION AND 4 ORS.
December 16, 2019
PRASANTA PAUL S/O LATE PRAVATH CHANDRA PAUL Vs. STATE OF ASSAM
April 25, 2019
PRASENJIT DAS Vs. STATE OF ASSAM
January 11, 2019
PRATAP KUMAR BANDYOPADHYAY Vs. UNION OF INDIA
March 19, 2019
PRATUL BEZBARUAH Vs. STATE OF ASSAM
October 4, 2019
PREM KUMAR KAHAR Vs. STATE OF ASSAM
August 1, 2019
PREMCHAN MANDAL AND 8 ORS. Vs. STATE OF ASSAM AND 10 ORS.
December 5, 2019
PRINCE GOYEL Vs. STATE OF ASSAM
November 5, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX AND ANR Vs. OIL INDIA LTD
February 20, 2019
PRISTINE HINDUSTAN INFRAPROJECTS PVT. LTD. Vs. NORTH EAST FRONTIER RAILWAY.
December 11, 2019
PRITHWIRAJ ROY S/O LT PARESH CHANDRA ROY Vs. UNITED BANK OF INDIA AND ANR
January 24, 2019
PRITHWIRAJ ROY S/O LT PARESH CHANDRA ROY Vs. UNITED BANK OF INDIA AND ANR OFFICER
January 24, 2019
PRITISHA BORAH Vs. STATE OF ASSAM
October 30, 2019
PRIYAKSHI RAJKHOWA Vs. STATE OF ASSAM
August 9, 2019
PROF ARCHANA SHARMA Vs. UNIVERSITY GRANTS COMMISSION
August 16, 2019
PROF. DR. GANESH CHANDRA JAGETIA Vs. MIZORAM UNIVERSITY R/B VICE CHANCELLOR, TANHRIL, AIZAWL
October 4, 2019
PROMOD TALUKDAR Vs. STATE OF ASSAM
May 30, 2019
PROMODA INGTI SAIKIA Vs. SANJIB KUMAR DEKA
August 22, 2019
PRONAB BHARALI Vs. UNION OF INDIA
November 1, 2019
PROTECH REALTORS PVT. LTD Vs. STATE OF ASSAM
October 31, 2019
PUGI KAMBU Vs. STATE OF ARUNACHAL PRADESH
November 27, 2019
PUJA BARDHAN D/O SURAJIT BARDHAN Vs. STATE OF ASSAM AND 4 ORS MAJI
January 25, 2019
PUJA DEVI Vs. STATE OF ASSAM
November 11, 2019
PULAK CHANDRA DEVNATH Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY
March 11, 2019
PULEN DEY Vs. STATE OF ASSAM
November 15, 2019
PUNIT KUMAR BAGARIA Vs. ASSAM STATE POWER DISTRIBUTION COMPANY LIMITED
March 11, 2019
PURBANCHAL EDUCATION WELFARE SOCIETY Vs. STATE OF ASSAM
September 3, 2019
PURNA KANTA BORAH Vs. STATE OF ASSAM
June 4, 2019
PURNABATI BRAHMA Vs. STATE OF ASSAM
November 13, 2019
PURNANANDA PRESS Vs. CHORUS MACHINERIES
September 20, 2019
PURNENDU SEKHAR DEBNATH Vs. STATE OF ASSAM
February 13, 2019
PURNIMA DAS Vs. UNION OF INDIA
November 1, 2019
PURNIMA DEY Vs. UNION OF INDIA
October 1, 2019
PURSANGMA JAMIR Vs. UNION OF INDIA
October 4, 2019
PURUSHOTTAM LALL BASUDEO Vs. STATE OF ASSAM
June 28, 2019
PUSHPA KUMARI Vs. UNION OF INDIA
October 25, 2019
PUTUL CHANDRA BARUAH Vs. STATE OF ASSAM
September 10, 2019
R REMTHANGA Vs. F LALREMRUATA
March 7, 2019
R. LALAWMPUII Vs. UNION OF INDIA
November 15, 2019
RABIA BEGUM Vs. STATE OF ASSAM
March 12, 2019
RABIAL HAQUE MONDAL Vs. MOZIBAR RAHMAN
August 9, 2019
RABINDRA CHANDRA DAS Vs. MD SAIFUDDIN AHMED
June 25, 2019
RABINDRA NATH BARMAN Vs. GAUHATI HIGH COURT
December 9, 2019
RABINDRA SINGH Vs. UNION OF INDIA
January 29, 2019
RAFIKUL ISLAM AND ANR Vs. UNION OF INDIA
March 7, 2019
RAGINI KUMARI Vs. SATISH KUMAR
April 25, 2019
RAHELA BIBI Vs. THE UNION OF INDIA AND 4 ORS
March 6, 2019
RAHIM UDDIN LASKAR Vs. STATE OF ASSAM
April 26, 2019
RAHIMA KHATUN Vs. UNION OF INDIA
January 7, 2019
RAHUL AMIN AND 2 ORS Vs. UNION OF INDIA
March 7, 2019
RAHUL KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION CBI
April 11, 2019
RAINATH DAS Vs. UNION OF INDIA AND 6 ORS
November 29, 2019
RAJ KUMAR PRADHAN Vs. STATE OF ASSAM
February 7, 2019
RAJA NATH TAYE Vs. NUMALIGARH REFINERY LTD.
September 19, 2019
RAJAB ALI Vs. STATE OF ASSAM
November 8, 2019
RAJANI RAJBANGSHI Vs. NATGHAR
November 15, 2019
RAJEN BORO Vs. STATE OF ASSAM
October 25, 2019
RAJEN CHOUDHURY Vs. STATE OF ASSAM
September 2, 2019
RAJEN NGATEY Vs. STATE OF ASSAM
August 29, 2019
RAJESH KUMAR JALAN Vs. ENFORCEMENT DIRECTORATE
February 1, 2019
RAJIB BAROOAH Vs. B AND A LTD.
October 30, 2019
RAJIB BHARALI Vs. STATE OF ASSAM
February 18, 2019
RAJIB KUMAR MOHOTTA Vs. STATE OF ASSAM
November 1, 2019
RAJIB LOCHAN BORAH Vs. STATE OF ASSAM
February 21, 2019
RAJKUMAR BAISHYA Vs. UNION OF INDIA
November 20, 2019
RAJLAKSHMI DRUGS Vs. NUMALIGARH REFINERY LIMITED AND 5 ORS
May 22, 2019
RAJU ALI Vs. STATE OF ASSAM
June 7, 2019
RAJU DAS Vs. STATE OF ASSAM
March 12, 2019
RAJU MAHANTA S/O LATE BHUPENDRA NATH MAHANTA Vs. BOARD OF SECONDARY EDUCATION (SEBA) AND 3 ORS
January 9, 2019
RAKESH AGARWAL Vs. RAM AVATAR BANSAL
March 28, 2019
RAKESH AGARWALA Vs. ASSAM CIVIL SERVICE OFFICERS ASSOCIATION
December 3, 2019
RAKIB AHMED Vs. RAFIQUL AWAL
July 31, 2019
RAKIBUDDIN AHMED Vs. STATE OF ASSAM
October 4, 2019
RAMA RANI DAS Vs. RAKHI SEN
September 17, 2019
RAMANI KALITA Vs. STATE OF ASSAM
April 22, 2019
RAMEN DAS Vs. STATE OF ASSAM
November 6, 2019
RAMENDRA KR SINHA Vs. SOBHA RANI SINHA
April 11, 2019
RAMENDRA NATH BAISHYA Vs. STATE OF ASSAM
June 27, 2019
RAMENDRA NATH DAS Vs. THE STATE OF ASSAM
April 26, 2019
RAMENDRA YADAV Vs. STATE OF ASSAM
February 1, 2019
RAMESH BHUMIJ Vs. STATE OF ASSAM
January 23, 2019
RAMESH KUMAR SINGHI Vs. CENTRAL BUREAU OF INVESTIGATION
July 25, 2019
RAMESH RAJBONGSHI Vs. STATE OF ASSAM
February 6, 2019
RAMESH TAKU Vs. STATE OF ARUNACHAL PRADESH
December 20, 2019
RAMESH TANTI Vs. STATE OF ASSAM
May 10, 2019
RAMESH TUDU Vs. STATE OF ASSAM
August 26, 2019
RAMESWAR TALUKDAR Vs. STATE OF ASSAM
June 7, 2019
RAMJAN ALI SHEIKH @ RAMJAN ALI Vs. UNION OF INDIA AND 5 ORS
March 1, 2019
RANA ASHOK DORA Vs. STATE OF ASSAM
December 20, 2019
RANA ROY CHOUDHURY Vs. SABITRY BHOWMIK AND 5 ORS
March 19, 2019
RANJAN DAIMARI Vs. CENTRAL BUREAU OF INVESTIGATION
January 4, 2019
RANJIT ARJYA Vs. STATE OF ASSAM
July 19, 2019
RANJIT BORA Vs. STATE OF ASSAM
July 30, 2019
RANJIT CH. DAS Vs. UNION OF INDIA.
February 26, 2019
RANJIT DEBNATH Vs. STATE OF ASSAM
April 30, 2019
RANJIT DIBRAGEDE Vs. STATE OF ASSAM
May 17, 2019
RANJIT KUMAR NATH Vs. STATE OF ASSAM
November 18, 2019
RANJIT SARKAR @ TOPA SARKAR Vs. JAYDEB DAS AND 9 ORS.
December 5, 2019
RANJIT TANTI Vs. STATE OF ASSAM
November 8, 2019
RANTU DUTTA Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
April 30, 2019
RASE PRIYA Vs. UTTAM BARMAN
August 27, 2019
RASHESWAR CHANDRA PAUL Vs. STATE OF ASSAM
August 27, 2019
RASHID ALI AKOND Vs. STATE OF ASSAM
May 6, 2019
RASMIREKHA BEGUM Vs. STATE OF ASSAM
February 11, 2019
RATAN GUHA AND 4 ORS Vs. STATE OF ASSAM AND 4 ORS
January 22, 2019
RATAN KUMAR GHOSH Vs. STATE OF ASSAM
August 28, 2019
RATNA VERMA Vs. STATE OF ASSAM
July 24, 2019
RATNESWAR KUMAR Vs. CHIEF GENERAL MANAGER
September 26, 2019
RATUL KUMAR Vs. STATE OF ASSAM
October 21, 2019
RATUL TATIK Vs. STATE OF ARUNACHAL PRADESH
November 29, 2019
RAVI BROTHERS Vs. GUWAHATI MUNICIPAL CORPN AND 5 ORS
March 6, 2019
RAVI BROTHERS A REGISTERED PARTNERSHIP FIRM Vs. GUWAHATI MUNICIPAL CORPORATION
May 28, 2019
REAL TIME TECHNOLOGY Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
August 9, 2019
REBATI BHARALI Vs. STATE OF ASSAM
August 8, 2019
REGISTRAR GENERAL OF GAUHATI HIGH COURT Vs. THE UNION OF INDIA AND ORS
February 13, 2019
REJIA BEGUM ABDUL HAFIJ Vs. UNION OF INDIA
September 18, 2019
REJIA KHATUN Vs. STATE OF ASSAM
March 28, 2019
RELIANCE GENERAL INSURANCE CO LTD Vs. AJOY PANIKA
October 24, 2019
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PROBIN MORANG AND 7 ORS.
April 5, 2019
RELIANCE GENERAL INSURANCE CO.LTD Vs. ASATAN NESSA
August 28, 2019
RESHKA RAHUT Vs. STATE OF ASSAM
November 27, 2019
RIANGDO VENEERS PVT. LTD Vs. STATE OF ASSAM
September 27, 2019
RIAZI BEGUM Vs. NAJIMA HAQUE
February 21, 2019
RIDLEY LIFE SCIENCE PVT. LTD. Vs. STATE OF ASSAM
November 14, 2019
RIKBI TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
March 7, 2019
RINA BORAH Vs. STATE OF ASSAM
August 1, 2019
RISHI GUPTA Vs. UNION OF INDIA
June 4, 2019
RITA DAS MOZUMDAR Vs. STATE OF ASSAM
November 18, 2019
RITOM BORA Vs. STATE OF ASSAM
April 5, 2019
RITUPAN DUTTA Vs. OIL INDIA LTD
March 19, 2019
RIZAUL ALAM CHOUDHURY Vs. THE STATE OF ASSAM AND 4 ORS
April 10, 2019
RNT ENTERPRISE AND 2 ORS. Vs. ALLAHABAD BANK
February 13, 2019
RNT PLANTATIONS LIMITED Vs. UNION OF INDIA
February 12, 2019
ROBIJUL ALI Vs. STATE OF ASSAM
July 18, 2019
ROFIQUL HOQUE AND 4 ORS Vs. REZANUR ISLAM AND 3 ORS
December 6, 2019
ROHIT DEEP Vs. STATE OF ASSAM
March 27, 2019
ROKIBUL ISLAM Vs. STATE OF ASSAM
May 3, 2019
RONGOGE MEGA FOOD PARK PRIVATE LTD. Vs. UNION OF INDIA
June 26, 2019
ROSANGLIANA SAILO Vs. STATE OF MIZORAM
July 12, 2019
ROTHANGPUIA Vs. STATE OF MIZORAM
January 29, 2019
ROUCHANARA BEGUM D/O KHORSED ALI Vs. STATE OF ASSAM AND ANR
February 5, 2019
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. LEGAL HEIRS UJJALA NAG
June 26, 2019
RUBU OPO Vs. STATE OF ARUNACHAL PRADESH
March 1, 2019
RUBUL BARUAH Vs. RUPTRISHNA DUTTA
April 9, 2019
RUBUL CHANGMAI S/O DHANIRAM CHANGMAI Vs. STATE OF ASSAM REPRESENTED BY HOME SECY
April 26, 2019
RUDRA BAHADUR SONAR Vs. STATE OF ASSAM
May 6, 2019
RUHUL AMIN Vs. STATE OF ASSAM
November 21, 2019
RUKIA BEGUM Vs. STATE OF ASSAM
September 19, 2019
RUKIYA BEGUM Vs. UNION OF INDIA
October 22, 2019
RUPA DAS @ RUPA BATI SARKAR Vs. UNION OF INDIA
January 29, 2019
RUPAHI UNION CO-OP FISHERY Vs. STATE OF ASSAM
January 31, 2019
RUPAK CHOWDHURY Vs. STATE OF ASSAM AND ANR
January 22, 2019
RUPAK ROY AND ANR Vs. STATE OF ASSAM
June 20, 2019
RUPALI NAUG Vs. RAJ KUMAR BAJAJ
November 19, 2019
RUPALIMA DAS Vs. STATE OF ASSAM
June 12, 2019
RUPAMONI KALITA Vs. KAUSHIK KALITA
June 24, 2019
S M CEMENT INDUSTRIES Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
April 22, 2019
S MAKHU Vs. STATE OF MIZORAM
May 28, 2019
S. K. PRAMANIK Vs. STATE OF ASSAM
January 3, 2019
SABEITUO MECHULHO Vs. STATE OF NAGALAND
June 13, 2019
SABJAN NESSA @ SHABJAN NESSA Vs. UNION OF INDIA AND 4 ORS
February 21, 2019
SABURAN BEWA Vs. UNION OF INDIA
March 20, 2019
SAD UDDIN MAZARBHUIYA Vs. ABDUL KADIR CHOUDHURY
November 13, 2019
SAFARUDDIN Vs. UNION OF INDIA
October 23, 2019
SAFIKUL ISLAM Vs. UNION OF INDIA
January 23, 2019
SAFIYA BEGUM Vs. UNION OF INDIA
May 13, 2019
SAHANUR ALI Vs. UNION OF INDIA
October 3, 2019
SAHAR BANU BIBI Vs. UNION OF INDIA.
February 25, 2019
SAHEB ALI Vs. UNION OF INDIA AND 9 ORS
March 15, 2019
SAHERA KHATUN Vs. UNION OF INDIA
June 12, 2019
SAHIRUDDIN KHAN Vs. RAJKUMAR VERMA
April 9, 2019
SAHJAHAN @ SWAHJAHAN S/O AMAN ULLAH Vs. UNION OF INDIA AND 5 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
March 14, 2019
SAHJAHAN ALI Vs. STATE OF ASSAM
December 19, 2019
SAIBUDDIN TALUKDAR @ SAHABUDDIN TALUKDAR S/O LT JOBBAR ALI @ JOBBAN ALI Vs. UNION OF INDIA AND 4 ORS
March 7, 2019
SAIDUR RAHMAN BARBHUIYA Vs. STATE OF ASSAM
June 11, 2019
SAILENDRA NATH SARMA Vs. THE STATE OF ASSAM AND 4 ORS
January 22, 2019
SAJJAN KUMAR AGARWALLA Vs. EDISON INTERNATIONAL
January 23, 2019
SAKILA SABAR @ MINA Vs. STATE OF ASSAM
April 5, 2019
SAKINA KHAN @ SAKINA BEGUM Vs. UNION OF INDIA
September 18, 2019
SAKUNTALA DEVI Vs. STATE OF ASSAM
September 11, 2019
SALEMA KHATOON @ SALEMA BIBI Vs. UNION OF INDIA
March 12, 2019
SALETUL BEWA Vs. RANU DAS
May 9, 2019
SALIK UDDIN AHMED Vs. STATE OF ASSAM
November 8, 2019
SAMAD ALI Vs. UNION OF INDIA
January 21, 2019
SAMBHU KARMAKAR Vs. STATE OF ASSAM
May 23, 2019
SAMEER ALAM Vs. NESAR AHMED
June 7, 2019
SAMIRAN NESSA Vs. UNION OF INDIA
February 26, 2019
SAMPRITI BARMAN (SAIKIA) @ SAMPRITI SAIKIA BARMAN AND 4 ORS. Vs. PRAKASH KUMAR DUTTA
February 19, 2019
SAMSIR UDDIN Vs. STATE OF ASSAM
November 25, 2019
SAMSIR UDDIN Vs. STATE OF ASSAM
November 6, 2019
SAMSUDDIN Vs. UNION OF INDIA AND 7 ORS
March 5, 2019
SAMSUL ALI Vs. STATE OF ASSAM
May 23, 2019
SAMSUL HAQUE Vs. JAMIRAN NESSA WIFE
November 1, 2019
SAMSUL HOQUE Vs. UNION OF INDIA
January 9, 2019
SAMSUL ISLAM CHOWDHURY Vs. STATE OF ASSAM
November 7, 2019
SAMSUN NEHAR Vs. UNION OF INDIA
September 20, 2019
SANATAN BAISHYA Vs. MANAGING DIRECTOR, ASTC
April 9, 2019
SANATAN PAUL Vs. STATE OF ASSAM
July 15, 2019
SANGAMITRA SADHU Vs. UNION OF INDIA AND 3 ORS
March 25, 2019
SANGITA RAJBONGSHI Vs. PANKAJ KUMAR DAS
September 13, 2019
SANGSER ALI Vs. UNION OF INDIA
February 28, 2019
SANGTEI ENTERPRISE Vs. STATE OF ASSAM
November 25, 2019
SANGTEI ENTERPRISE Vs. STATE OF ASSAM
October 25, 2019
SANIWARA KHATUN Vs. STATE OF ASSAM
October 23, 2019
SANJAY GOSWAMI Vs. SRABANA GOSWAMI
February 18, 2019
SANJAY KR JHA Vs. NILAM JHA
September 23, 2019
SANJAY KR. SINGH Vs. STATE OF ASSAM
June 20, 2019
SANJAY KUMAR ALE Vs. OIL INDIA LIMITED.
July 19, 2019
SANJAY KUMAR JHA Vs. NILAM JHA
September 23, 2019
SANJEEV TEKRIWAL Vs. CENTRAL BUREAU OF INVESTIGATION
February 27, 2019
SANJIB BRAHMA Vs. STATE OF ASSAM
April 8, 2019
SANJIB DAS Vs. STATE OF ASSAM
August 2, 2019
SANJIB KR BARUA Vs. STATE OF ASSAM
November 11, 2019
SANJIB KR GHOSH Vs. STATE OF ASSAM
August 27, 2019
SANJIT KUMAR Vs. UNION OF INDIA.
April 3, 2019
SANJU RABIDAS Vs. STATE OF ASSAM
May 14, 2019
SANKAR BISWAS Vs. STATE OF ASSAM
July 17, 2019
SANKAR CHANDRA PAUL Vs. PRAKASH CHANDRA SAHA
October 23, 2019
SANKAR MURMU BISWANATH CHARIALI Vs. STATE OF ASSAM
July 16, 2019
SANTANU DEBNATH Vs. BANTI GHOSH
January 29, 2019
SANTI DEVI Vs. WALLUS SAHID
October 23, 2019
SANTOSH KUMAR MISHRA Vs. STATE OF ASSAM
September 26, 2019
SANTOSH KUMAR THAKUR Vs. UNION OF INDIA
May 29, 2019
SARADA KALITA Vs. NISHAMANI KALITA
August 27, 2019
SARADA TRADERS Vs. STATE OF ASSAM
November 25, 2019
SARAIGHAT PHOTO TYPES PVT LTD Vs. STATE OF ASSAM
June 12, 2019
SARAIGHAT PHOTO TYPES PVT. LTD. Vs. RAJEN BORTHAKUR
November 15, 2019
SARALA BEGUM Vs. RATIKA BEGUM
June 3, 2019
SARIFUL ISLAM Vs. UNION OF INDIA
June 7, 2019
SARITA AGARWAL AND ANR Vs. UNITED BANK OF INDIA AND 2 ORS
May 29, 2019
SARITA SONI Vs. STATE OF ASSAM
March 26, 2019
SARMENT TERANG Vs. STATE OF ASSAM
March 28, 2019
SAROJANI SIKDAR Vs. UNION OF INDIA
November 13, 2019
SARUBHAYAGHATOWAR Vs. STATE OF ASSAM
August 6, 2019
SASHANKAR SONOWAL Vs. UNION OF INDIA.
February 21, 2019
SATGURU ENGINEERS Vs. UNION OF INDIA
September 30, 2019
SATRONG RIVER DEVELOPMENT COMMITTEE Vs. STATE OF ASSAM
June 19, 2019
SATYABRATA BHATTACHARJEE Vs. RAVI SUREKHA PROPIETOR OF M/S MARUTI DRUG DISTRIBUTORS
May 23, 2019
SATYAJIT GOGOI Vs. STATE OF ASSAM
November 29, 2019
SATYAJIT GOGOI Vs. STATE OF ASSAM
November 29, 2019
SATYAN CHOUDHURY AND 2 ORS Vs. STATE OF ASSAM AND ANR REP BY PP
January 22, 2019
SAURADEEP DEY Vs. UNION OF INDIA
November 4, 2019
SAURAV SUREKA Vs. AJIT BORTHAKUR
December 18, 2019
SAYAM UDDIN Vs. UNION OF INDIA
February 19, 2019
SAYED ALI SHEIKH Vs. UNION OF INDIA
May 21, 2019
SAYERA BEGUM BARBHUIYA Vs. STATE OF ASSAM
November 11, 2019
SCHOOL SELECTION COMMITTEE Vs. STATE OF ASSAM
April 1, 2019
SECRETARY TO GOVT OF MIZORAM Vs. A LALTLANKIMA
April 23, 2019
SECRETARY TO THE GOVERNMENT OF MIZORAM Vs. SITA KARKI
August 2, 2019
SEEMA BAKSHI Vs. STATE OF ASSAM
November 5, 2019
SETHI COKE INDUSTRIES Vs. STATE OF ASSAM
November 19, 2019
SETI BIBI Vs. UNION OF INDIA AND 4 ORS
January 17, 2019
SEW NAFRA POWER CORPORATION LTD. Vs. STATE OF ARUNACHAL PRADESH
October 30, 2019
SEWALI DEKA TALUKDAR Vs. STATE OF ASSAM
June 14, 2019
SH LALMAWIA, S/O LALTHANGA Vs. S. I. LALNUNTLUANGA
September 19, 2019
SH V VANLALHRUAIA, S/O V LALZARA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
January 23, 2019
SH. F. LALLIANZUALA Vs. STATE OF MIZORAM
February 18, 2019
SH. LALMAWIA Vs. STATE OF MIZORAM
September 19, 2019
SH. VANLALFAKZUALA Vs. STATE OF MIZORAM
April 8, 2019
SHABASTA BHANU Vs. UNION OF INDIA
November 20, 2019
SHAFIKUL ISLAM Vs. AKLIMA KHATUN
November 6, 2019
SHAHEN SHAH Vs. STATE OF ASSAM
November 15, 2019
SHAHERA KHATUN Vs. UNION OF INDIA AND 4 ORS
February 5, 2019
SHAHIDULLAH ALI @ MD. SAHIDULLAH @ SAHIDUL ISLAM Vs. UNION OF INDIA
April 24, 2019
SHAHIDUR RAHMAN Vs. STATE OF ASSAM
April 4, 2019
SHAHIN AHMED BARBHUIYA Vs. STATE OF ASSAM AND 4 ORS
February 1, 2019
SHAJU SK. AND 200 ORS. Vs. STATE OF ASSAM AND 9 ORS.
December 4, 2019
SHAMARTHA BHANU @ SAMARTA BHAN Vs. UNION OF INDIA
November 29, 2019
SHANKAR TANTI Vs. STATE OF ASSAM
July 15, 2019
SHANTI BHUYAN BARMAN Vs. CHAIRMAN, ASSAM BOARD OF REVENUE
January 7, 2019
SHARIFA KHATUN @ SARIFA BIBI Vs. STATE OF ASSAM
January 31, 2019
SHARIFA KHATUN AND 3 ORS. Vs. STATE OF ASSAM
July 10, 2019
SHASHINDRA NATH BAISHYA Vs. STATE OF ASSAM
December 6, 2019
SHASYED FOKIR Vs. STATE OF ASSAM
October 30, 2019
SHELLEY DAS CHOWDHURY PRINCIPAL, KALAIN HIGHER SECONDARY SCHOOL Vs. SIRAZUL AMBIA AND 8 ORS
April 29, 2019
SHEO PRASAD RAM Vs. UNION OF INDIA AND ORS REP BY SECY TO GOVT OF INDIA
February 5, 2019
SHER ALI AND ANR S/O LATE NASADDI Vs. STATE OF ASSAM AND ANR
May 4, 2019
SHIBADHAN DAS Vs. UNION OF INDIA
January 23, 2019
SHIVALAYA - KCC (JV) Vs. STATE OF ASSAM
September 19, 2019
SHIYAB UDDIN Vs. STATE OF ASSAM AND ANR
February 21, 2019
SHOHIDUL ISLAM TALUKDAR Vs. STATE OF ASSAM
February 15, 2019
SHREE LAXMI STORES Vs. CHANDANMAL CHHAJER
June 20, 2019
SHREE SHYAM ISPAT Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
June 4, 2019
SHRI NAMRI NCHANG Vs. SHRI NAMDUADI RANGKAU ZELIANG
February 1, 2019
SHRI OJING JAMOH Vs. STATE OF ARUNACHAL PRADESH
May 13, 2019
SHYAM SUNDAR DEBNATH Vs. NABENDU KISHORE SINHA
February 18, 2019
SILVER DROP FOOD AND BEVERAGES PVT LTD Vs. STATE OF ASSAM
May 28, 2019
SIMNATH MODI @ BHETKA Vs. STATE OF ASSAM
April 4, 2019
SIROJA BEGUM Vs. STATE OF ASSAM
July 16, 2019
SMT. DEEPA TALUKDAR AND 3 ORS Vs. THE STATE OF ASSAM AND 17 ORS
March 15, 2019
SMTI ASHA DEVI JINDAL Vs. POWER GRID CORPORATION OF INDIA LTD.
October 22, 2019
SMTI JAMUNA DAS Vs. RAM CHANDRA DAS
January 4, 2019
SMTI JYOTI DUTTA Vs. STATE OF ASSAM
February 18, 2019
SMTI MAMONI DEKA Vs. STATE OF ASSAM
October 23, 2019
SMTI MAMTA CHOWDHURY Vs. SUMIT CHOUDHURY
January 31, 2019
SMTI NAMITA BALA BARMAN Vs. STATE OF ASSAM
March 18, 2019
SMTI PURNIMA DAS Vs. SMTI REEMA BRAHMIN
February 5, 2019
SMTI PUSHPA KUMARI Vs. UNION OF INDIA
October 25, 2019
SMTI SUJATA NATH Vs. STATE OF ASSAM
November 29, 2019
SOBOR ALI Vs. STATE OF ASSAM
November 1, 2019
SOKINA KHATUN Vs. STATE OF ASSAM
November 15, 2019
SOLU GOUR Vs. STATE OF ASSAM
July 31, 2019
SOMBARU NARZARY Vs. STATE OF ASSAM
December 5, 2019
SONADHAR DEKA Vs. STATE OF ASSAM
April 10, 2019
SONARAM HASDA Vs. STATE OF ASSAM
November 1, 2019
SONSENI BEGUM @ SUNCHANI Vs. UNION OF INDIA
October 25, 2019
SONU NAHAK Vs. STATE OF ASSAM
July 23, 2019
SPECIAL RESERVE FORCE PROGRESSIVE SOCIETY Vs. STATE OF ASSAM
November 18, 2019
SPORTS INDIA CONSTRUCTION COMPANY Vs. STATE OF ARUNACHAL PRADESH
January 10, 2019
SRI MOYNAL HOQUE Vs. STATE OF ASSAM
May 13, 2019
SRI NILANJAN ROY CHOUDHURY Vs. HIRAMONI TALUKDAR ROY CHOUDHURY
August 16, 2019
SRI PRASANTA PAUL Vs. STATE OF ASSAM
April 25, 2019
SRI RAJ MOHAN HAZARIKA AND 3 ORS. Vs. PURNA KANTA SINGHA.
July 31, 2019
SRI RAJESWAR RAI MEDHI Vs. THE STATE OF ASSAM.
January 23, 2019
SRI SIVA DEURI Vs. STATE OF ASSAM
April 4, 2019
SRIKANTA ROY Vs. STATE OF ASSAM AND ANR
May 21, 2019
STAR CEMENT LTD Vs. STATE OF ASSAM
September 27, 2019
STATE Vs. ARUP DAS @ BIKRAM ASSAM
April 22, 2019
STATE BANK OF INDIA Vs. PRASANTA KUMAR GANGULY AND 3 ORS
January 22, 2019
STATE BANK OF INDIA AND 3 ORS. Vs. HEMENDRA NATH DEKA
February 12, 2019
STATE OF ARUNACHAL PRADESH Vs. PHUPLU SINGPHO MIAO
September 23, 2019
STATE OF ARUNACHAL PRADESH Vs. JUMDO JINI
May 3, 2019
STATE OF ARUNACHAL PRADESH Vs. LIKHA SONI
January 7, 2019
STATE OF ARUNACHAL PRADESH AND 5 ORS Vs. TAI NIKIO
March 20, 2019
STATE OF ASSAM Vs. DILIP CHAKRABORTY
May 7, 2019
STATE OF ASSAM Vs. ATIN GOGOI
December 3, 2019
STATE OF ASSAM Vs. OKRAM PRASANTA SINGHA
June 14, 2019
STATE OF ASSAM Vs. MANOJ KONWAR
June 14, 2019
STATE OF ASSAM Vs. UTPAL CHANDRA BHUYAN
November 21, 2019
STATE OF ASSAM Vs. KOKRAJHAR
November 20, 2019
STATE OF ASSAM Vs. BANASHREE GOGOI.
December 20, 2019
STATE OF ASSAM Vs. M. B. RUBBER PVT. LTD.
November 5, 2019
STATE OF ASSAM Vs. EVER ASSAM TEA PRIVATE LIMITED
August 21, 2019
STATE OF ASSAM Vs. PHAGULAL PRASAD
November 7, 2019
STATE OF ASSAM Vs. HR SRINATH- (JV) AND 4 ORS.
October 25, 2019
STATE OF ASSAM Vs. MD BASERUDDIN
October 24, 2019
STATE OF ASSAM Vs. BHARAT BHUSAN RAJKHOWA
August 30, 2019
STATE OF ASSAM Vs. HITESH KUMAR, SARMA
November 21, 2019
STATE OF ASSAM AND 3 ORS Vs. ASSAM AYURVEDIC DOCTORS SERVICE ASSOCIATION AND 4 ORS
January 11, 2019
STATE OF ASSAM AND 3 ORS. Vs. BHARAT BHUSAN RAJKHOWA
December 17, 2019
STATE OF ASSAM AND 5 ORS. Vs. KOKRAJHAR, GOSSAIGAON AND CHIRANG DISTRICT RELIEF COORDINATION COMMITTEE AND 19 ORS.
November 20, 2019
STATE OF MIZORAM Vs. K. D. CHHARO
July 24, 2019
STATE OF MIZORAM R/B SECRETARY Vs. J R MANKUNGI & 27 ORS
February 19, 2019
STATE OF MIZORAM R/B SECRETARY Vs. LALRAMLIANI TOCHHAWNG & 14 ORS
February 19, 2019
STATE OF MIZORAM R/B SECRETARY Vs. F CHHUNGHNEMI & 6 ORS
February 19, 2019
STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL Vs. R CHALBAWIHA S/O LALDANGA (L)
March 26, 2019
STATE OF MIZORAM REPRESENTED BY SECRETARY TO GOVT OF MIZORAM Vs. CHAWNGTHANKIMA
April 24, 2019
STATE OF NAGALAND Vs. KRISHNANANDAN PASWAN
October 18, 2019
STATE OF NAGALAND Vs. MERANG JAMIR
May 30, 2019
STATE OF NAGALAND Vs. CHUBANUNGSANG IMCHEN
October 9, 2019
STATE PROJECT DIRECTOR Vs. GLOBAL AGRI SYSTEM PVT. LTD.
October 3, 2019
SUBASH MAZUMDER Vs. PHOENIX TEA AND AGRICULTURAL FARM P LTD
June 11, 2019
SUBHASH JAIN Vs. GUWAHATI MUNICIPAL CORPORATION
September 27, 2019
SUBIDITA NATH Vs. INDIAN OIL CORPORATION LTD.
August 19, 2019
SUBIR KR DAS S/O BHUPENDRA DAS Vs. STATE OF ASSAM AND ANR
January 4, 2019
SUBODH CHANDRA SAHA Vs. PUNJAB NATIONAL BANK AND 2 ORS
May 30, 2019
SUBRATA DEBROY S/O LATE TEZENDRA LAL DEBROY Vs. KALPANA DAS D/O LATE SACHINDRA DAS
April 29, 2019
SUCHITRA HIRA Vs. UNION OF INDIA
January 30, 2019
SUDHIR ROY AND 5 ORS Vs. UNION OF INDIA AND 5 ORS
January 4, 2019
SUDHIR TANTI Vs. STATE OF ASSAM
March 27, 2019
SUDIP DHAR, S/O RUKMINI DHAR Vs. STATE OF ASSAM REPRESENTED BY LD PUBLIC PROSECUTOR
May 9, 2019
SUFIA KHATUN Vs. UNION OF INDIA
September 16, 2019
SUHAGI NESSA Vs. UNION OF INDIA
November 1, 2019
SUJAL KHA Vs. MANAGER, RELIANCE GENERAL INSURANCE CO. LTD.
February 19, 2019
SUJATA BORUAH Vs. STATE OF ASSAM
November 14, 2019
SUJATA NATH Vs. STATE OF ASSAM
October 29, 2019
SUJAY ROY AND 3 ORS. Vs. STATE OF ASSAM AND 5 ORS
December 2, 2019
SUJIT KUMAR SAIKIA, SON OF SOMESWAR SAIKIA Vs. STATE OF ASSAM
February 14, 2019
SUJIT MURA Vs. STATE OF ASSAM
May 6, 2019
SUKHLAL MAJHI AND ANR Vs. STATE OF ASSAM
March 26, 2019
SUKHRAM MUNDA Vs. STATE OF ASSAM
February 22, 2019
SUMAN ROY AND ANR Vs. CENTRAL BUREAU OF INVESTIGATION AND ANR
January 17, 2019
SUMIT DEB Vs. ANJALEE DAS
December 10, 2019
SUMIT KABRA Vs. STATE OF ASSAM
March 19, 2019
SUNIL BARBARUAH Vs. REGIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD
September 10, 2019
SUNIL DAS Vs. STATE OF ASSAM
June 11, 2019
SUNIL MISHRA Vs. UNION OF INDIA
September 12, 2019
SUNIT KUMAR DAS AND 2 ORS. Vs. STATE OF ASSAM
January 11, 2019
SUNIT MAL Vs. STATE OF ASSAM
February 7, 2019
SUNITA AGARWAL Vs. STATE OF ASSAM
March 14, 2019
SUNITA MECH Vs. UNION OF INDIA
March 20, 2019
SUNITA URANG Vs. ORIENTAL INSURANCE CO. LTD.
November 28, 2019
SUPERINTENDENT OF POLICE AND HEAD OF BRANCH CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF ARUNACHAL PRADESH AND 4 ORS
December 16, 2019
SUPERTON ELECTRONICS PRIVATE LIMITED Vs. STATE OF ASSAM
March 25, 2019
SUPRATIK DEY Vs. NILOTPAL DEY
January 11, 2019
SURANA FINANCE Vs. ANANTA TALUKDAR
August 26, 2019
SURENDRA BHALOTIA Vs. STATE OF ASSAM AND ANR
January 17, 2019
SURESH CHANDER PARASHAR Vs. UNION OF INDIA
December 5, 2019
SURJEET SINGH PANESAR Vs. RENU PROBHA BRAHMA
April 2, 2019
SUSHIL KAKOTI EX. STORE CLERK Vs. STATE OF ASSAM
September 16, 2019
SUSHIL MANDAL Vs. UNION OF INDIA AND 6 ORS.
December 5, 2019
SUSMITA SUTRADHAR DAS Vs. STATE OF ASSAM
August 6, 2019
SWADIN NOKAR Vs. STATE OF ARUNACHAL PRADESH
July 24, 2019
SWAPAN KUMAR DAS Vs. ANJALI DAS
April 3, 2019
SWAPNA BORDOLOI @ DAS Vs. MD YASIN ALI AND 3 ORS
April 22, 2019
SWAPNA HAZARIKA Vs. STATE OF ASSAM
March 20, 2019
SYED MUHIBUR RAHMAN Vs. CENTRAL BUREAU OF INVESTIGATION
August 21, 2019
SYED MUJAFFAR HUSSAIN Vs. SYEDA NAHIDA MONTAZ
March 27, 2019
SYED NAJIRUL HUSSAIN Vs. STATE OF ASSAM AND 3 ORS
May 20, 2019
SYEDA MISHALI NAZA Vs. STATE OF ASSAM
October 23, 2019
T. HOSHELI SEMA Vs. STATE OF NAGALAND
September 18, 2019
T. ZAKUNGA Vs. LAI AUTONOMOUS DISTRICT COUNCIL
August 9, 2019
TABAK HANKER Vs. STATE OF ARUNACHAL PRADESH
June 11, 2019
TACHI HEMI Vs. STATE OF ARUNACHAL PRADESH
June 10, 2019
TAGE JERANG Vs. TAJE JERANG
February 21, 2019
TAHIDUR RAHMAN Vs. STATE OF ASSAM
September 18, 2019
TAHURA KHATUN Vs. UNION OF INDIA
January 17, 2019
TAI NIKIO Vs. STATE OF ARUNACHAL PRADESH
January 21, 2019
TAIJUDDIN AHMED Vs. STATE OF ASSAM
May 16, 2019
TAIJUL ISLAM S/O LT AJGAR ALI Vs. UNION OF INDIA AND 4 ORS
February 21, 2019
TAJ UDDIN LASKAR Vs. STATE OF ASSAM
June 20, 2019
TAJING YAYING Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
May 29, 2019
TAJUL ISLAM Vs. STATE OF ASSAM
November 5, 2019
TALEBAR RAHMAN Vs. UNION OF INDIA
October 22, 2019
TAMA FABRICATION Vs. STATE OF ARUNACHAL PRADESH
October 4, 2019
TAMANG TAGGU Vs. STATE OF ARUNACHAL PRADESH
March 12, 2019
TAMIJ UDDIN LASKAR S/O LATE TUTI RAJA LASKAR Vs. MUSSTT MAJIBUN NESSA W/O LATE SAMAN ALI CHOUDHURY AND ORS
March 14, 2019
TANA YALLU Vs. STATE OF ARUNACHAL PRADESH
November 18, 2019
TANGIR TAMUT Vs. STATE OF ARUNACHAL PRADESH
May 24, 2019
TANIL DUTTA Vs. OIL INDIA LTD
May 8, 2019
TAP PUNU Vs. STATE OF ARUNACHAL PRADESH
March 27, 2019
TAPAN BISWAS Vs. UNION OF INDIA
December 9, 2019
TAPAN KR KALITA, S/O LATE MOHAN KALITA Vs. DIGANTA KALITA AND ANR, S/O LATE SUREN KALITA
May 14, 2019
TAPAN KUMAR SARMA Vs. UNION OF INDIA.
February 26, 2019
TAPEN SIGA Vs. DIKTO YEKAR
February 1, 2019
TARA MIA Vs. UNION OF INDIA
November 6, 2019
TARANI KANTA SARMA Vs. UNION OF INDIA
April 11, 2019
TARH POWAK Vs. TARH TATUP
October 1, 2019
TARUN NARAH DHARMESWAR NARAH Vs. STATE OF ASSAM
August 21, 2019
TASHI DHONDUP Vs. BANDANA NASI
October 12, 2019
TASOK HARI Vs. STATE OF ARUNACHAL PRADESH
December 20, 2019
TAYING ANTHONY Vs. STATE OF ARUNACHAL PRADESH
January 9, 2019
TAYO LAHA S/O TAYO TARANG Vs. STATE OF ARUNACHAL PRADESH
September 25, 2019
TEA BROKERS GUWAHATI PVT LTD Vs. STATE OF ASSAM AND 2 ORS
April 22, 2019
TEJIRON NESSA W/O MANIK ALI Vs. UNION OF INDIA AND 5 ORS
February 13, 2019
THAKURMANI NAMASUDRA Vs. UNION OF INDIA.
March 27, 2019
THENGALBARI ESTATES (PVT) LIMITED Vs. GREENFIELD CROPS PRIVATE LIMITED
September 20, 2019
TIKENDRA BARUAH Vs. STATE OF ASSAM
February 27, 2019
TIKENDRAJIT BORAH Vs. STATE OF ASSAM
May 20, 2019
TILAK GOGOI Vs. SUREN GOGII
June 18, 2019
TILAK GOGOI Vs. UNITED BANK OF INDIA AND 2 ORS
January 4, 2019
TIMES NOW Vs. IMKONGNUKSHI IMCHEM
July 26, 2019
TINZING DORMA Vs. NEW INDIA ASSURANCE CO LTD
June 11, 2019
TITUN KOIRI Vs. STATE OF ASSAM
December 2, 2019
TIYESWAR CHETIA Vs. STATE OF ASSAM
August 27, 2019
TOINGAM KONYAK Vs. STATE OF NAGALAND
March 11, 2019
TOKO SHAMA Vs. STATE OF ARUNACHAL PRADESH
July 16, 2019
TOMEZ UDDIN @ TOMEZ UDDIN KHAN Vs. STATE OF ASSAM
March 28, 2019
TOP PRINTERS REP. BY ITS PROPRIETOR SRI SHAHJAHAN KAZI Vs. STATE OF ASSAM
July 18, 2019
TOSHI KABA Vs. STATE OF ASSAM
April 4, 2019
TRINATH GHOSH Vs. UNION OF INDIA.
April 2, 2019
TRIPTI DAS Vs. SAJJAT ALI CHOUDHURY
November 14, 2019
TSUKJEMSOWA LONGCHAR Vs. STATE OF NAGALAND
April 24, 2019
TSUKTINUNGBA Vs. LIMATOSHI.
January 30, 2019
TULUMONI DEVI Vs. LAWANU BORDOLOI
November 28, 2019
TULUNG MANKI MURA Vs. STATE OF ASSAM
July 17, 2019
TUMTO KARGA Vs. STATE OF ARUNACHAL PRADESH
March 6, 2019
TUNU URANG Vs. STATE OF ASSAM
December 19, 2019
TURAB ALI Vs. STATE OF ASSAM
December 18, 2019
TUTU DAS Vs. STATE OF ASSAM
November 6, 2019
UDAY BURAGOHAIN Vs. STATE OF ASSAM
June 27, 2019
UDAY SHANKAR PRASAD CHAURASIA Vs. UNION OF INDIA
March 29, 2019
UDHAY BHANU @ UDHAY KHATUN W/O- MEHER ALI Vs. UNION OF INDIA REPRESENTED BY MINISTRY OF HOME AFFAIRS
March 14, 2019
UJIR ALI Vs. STATE OF ASSAM
February 8, 2019
UMA DAS Vs. STATE OF ASSAM
December 11, 2019
UMESH CH. BISWAS Vs. STATE OF ASSAM
July 24, 2019
UMESH DEKA Vs. STATE OF ASSAM
June 17, 2019
UNION OF INDIA Vs. SHREE SHIV SAI STEEL INDUSTRIES
September 10, 2019
UNION OF INDIA Vs. J P RATERIA AND CO
August 22, 2019
UNION OF INDIA Vs. RAITANI ENGINEERING WORKS PVT LTD
August 22, 2019
UNION OF INDIA Vs. DIPA DAS
August 26, 2019
UNION OF INDIA Vs. SANTOSH KUMAR SINGH
August 29, 2019
UNION OF INDIA Vs. ANOWARA BEGUM
September 10, 2019
UNION OF INDIA Vs. ARUP JYOTI KARMAKAR
February 15, 2019
UNION OF INDIA Vs. STATE OF ASSAM
November 20, 2019
UNION OF INDIA Vs. RAIL TRACK CONCRETE PRODUCTS PVT. LTD.
April 9, 2019
UNION OF INDIA Vs. COLLECTOR
June 4, 2019
UNION OF INDIA Vs. RINA KOIRI.
January 23, 2019
UNION OF INDIA Vs. BIDESWAR MISHRA
July 18, 2019
UNION OF INDIA Vs. M.S SUN RISE
February 26, 2019
UNION OF INDIA Vs. BICHITRA SARMAH
February 20, 2019
UNION OF INDIA AND 3 ORS Vs. SHISHU PAL @ SHIV PAL
February 7, 2019
UNION OF INDIA AND 3 ORS. Vs. TANU RAM NARZARY
February 25, 2019
UNION OF INDIA AND 3 ORS. Vs. PURUSHOTTAM DASS
November 18, 2019
UNION OF INDIA AND 4 ORS Vs. TARUN CHANDRA BORO
March 6, 2019
UNION OF INDIA AND 5 ORS Vs. ROHINI KALITA W/O LT ANIL KALITA EX-LOCO PILOT GOODS UNDER RANGIA DIVISION
February 7, 2019
UNION OF INDIA REPRESENTED BY GENERAL MANAGER Vs. BAJAJ TRADING COMPANY
April 26, 2019
UNION OF INDIA REPRESENTED BY GENERAL MANAGER WORKS Vs. ARUNODAY CONSTRUCTION P LTD
February 14, 2019
UNION PUBLIC SERVICE COMMISSION UPSC REP BY ITS SECY Vs. NITYANANDA BORKAKOTY
March 7, 2019
UNITED INDIA INSURANCE CO LTD Vs. BIJANTI BALA ROY
September 5, 2019
UNITED INDIA INSURANCE CO LTD Vs. C LALTHANLIANA
May 1, 2019
UNITED INDIA INSURANCE CO. LTD Vs. SRI DEBAJIT TERON AND ANR
April 5, 2019
UNITED INDIA INSURANCE CO. LTD Vs. JURIE PHUKAN
February 21, 2019
UNITED INDIA INSURANCE CO. LTD. Vs. JUNMONI CHETRY
July 25, 2019
UNITED INDIA INSURANCE CO. LTD. Vs. PARUL ROY.
July 15, 2019
UNITED INDIA INSURANCE CO. LTD. Vs. NAMITA BALA DAS
November 21, 2019
UNITED INDIA INSURANCE CO.LTD. Vs. BHARAT HAZARIKA
January 30, 2019
UNITED INDIA INSURANCE COMPANY Vs. NAREN DEKA S/O TITHIRAM DEKA
May 7, 2019
UNITED INDIA INSURANCE COMPANY LTD. Vs. MD. JAKIR ISLAM
September 24, 2019
UPEN CH BORAH Vs. STATE OF ASSAM
June 11, 2019
USHA DEVI Vs. NAGENDRA SAH
January 25, 2019
USHA RANI DAS Vs. STATE OF ASSAM
February 1, 2019
UTPAL DAS S/O LATE HIRANYA KUMAR DAS Vs. RINKI SARKAR D/O SABIN SARKAR
March 8, 2019
UTPAL GHOSH BISWAS Vs. STATE OF ASSAM AND ANR
March 1, 2019
UTPAL GOGOI Vs. RUNU BORGOHAIN
January 22, 2019
UTSAV DEKA Vs. STATE OF ASSAM
June 18, 2019
UTTAM DAOLAGUPU Vs. STATE OF ASSAM
September 3, 2019
UTTAM DAS, SON OF LATE MOTILAL DAS, Vs. STATE OF ASSAM,
May 16, 2019
UTTAM GHOSE Vs. STATE OF ASSAM
November 5, 2019
UTTAM KUMAR CHAKRABORTY Vs. STATE OF ASSAM
August 28, 2019
UTTAM SAHA S/O LT NARESH SAHA Vs. UNION OF INDIA AND 5 ORS
February 7, 2019
VABEILAI Vs. STATE OF MIZORAM
April 30, 2019
VANLALFAKZUALA Vs. STATE OF MIZORAM
November 14, 2019
VANLALRUATPUIA Vs. STATE OF MIZORAM
October 22, 2019
VICKY KUMAR PATEL Vs. STATE OF ASSAM
August 16, 2019
VIJAY KUMAR KEKDAS LAWHATRE Vs. UNION OF INDIA
September 30, 2019
WAHIDA KHATUN @ WAHIDA BEGAM Vs. UNION OF INDIA
October 30, 2019
WANGRANG WANGJEN Vs. LONGWANG WANGHAM
May 27, 2019
WILSON JERANG Vs. STATE OF ARUNACHAL PRADESH
June 20, 2019
WORKMAN - DHARMESWAR MIRDHA Vs. MANAGEMENT OF HOOLUNGURIE TEA ESTATE
September 20, 2019
X X X GUWAHATI, ASSAM Vs. IN RE
January 28, 2019
Y LOTHA Vs. UNION OF INDIA
October 24, 2019
Y. VIKHEHO SWU Vs. SUKHATO A.SEMA (DR.)
February 20, 2019
YASHIN ALI (MD.) Vs. STATE OF ASSAM
November 18, 2019
YIMO GEYI Vs. STATE OF ARUNACHAL PRADESH
December 4, 2019
YONGNYAH VILLAGE Vs. STATE OF NAGALAND
June 26, 2019
YURA YOLLONG Vs. STATE OF ARUNACHAL PRADESH
October 22, 2019
ZAKIR AHMED CHOWDHURY Vs. ASSAM POWER DISTRIBUTION CO LTD AND ORS
January 22, 2019
ZAKIR HUSSAIN SARKAR Vs. STATE OF ASSAM
October 4, 2019
ZENEISIILE ATE LOUCII Vs. NEIPHREZO KEDITSU
April 4, 2019
ZIABUR RAHMAN S/O ABDUL AJIT Vs. UNION OF INDIA AND 6 ORS
January 9, 2019
ZINNATUL ISLAM KHAN Vs. STATE OF ASSAM
November 25, 2019
ZOSIAMLIANA COLNEY Vs. STATE OF MIZORAM
July 19, 2019
ZOTHANSANGA, S/O SAITHANGPUII SAILO Vs. STATE OF MIZORAM REPRESENTED BY SECRETARY TO THE GOVERNMENT OF MIZORAM
March 28, 2019