Case Index

Title
Date
A. SANATOMBA SINGH Vs. STATE OF MANIPUR
August 17, 2019
A.B. PARAMTHONG Vs. STATE OF MANIPUR
August 8, 2019
A.S. RINGNAM Vs. STATE OF MANIPUR
December 19, 2019
ABDUL MANAB Vs. SAHIDA BIBI
May 30, 2019
ACHUNG GANGMEI Vs. STATE OF MANIPUR
July 31, 2019
AJON JANME Vs. STATE OF MANIPUR
May 28, 2019
AKOIJAM MIRABAI DEVI Vs. SAPAM KUNJAKESHWOR @ KEBA SINGH
November 13, 2019
AKOIJAM SANATOMBA SINGH Vs. STATE OF MANIPUR
November 22, 2019
AKTAR HUSSAIN Vs. UNION OF INDIA
February 28, 2019
AKTAR HUSSAIN (MD.) Vs. UNION OF INDIA
February 26, 2019
ALL MANIPUR BAR ASSOCIATION Vs. STATE OF MANIPUR
May 7, 2019
ALL MANIPUR RETIRED LOWER PRIMARY Vs. STATE OF MANIPUR
April 5, 2019
ALL TANGKHUL YOUTH COUNCIL Vs. STATE OF MANIPUR
April 10, 2019
ANDY MANGSATABAM Vs. THANGJAM SHYAMKISHORE SINGH
May 31, 2019
ATHOKPAM SUKHENDRAJIT SINGH Vs. STATE OF MANIPUR
December 19, 2019
ATLAM Vs. UNION OF INDIA
May 22, 2019
AYANGBAM SURESH ALIAS IBUNGOMACHA Vs. STATE OF MANIPUR
October 22, 2019
AYANGBAM SURESH ALIAS IBUNGOMACHA Vs. STATE OF MANIPUR
October 22, 2019
BABIE SHIRIN Vs. STATE OF MANIPUR
November 7, 2019
BAHARUL ISLAM Vs. STATE OF MANIPUR
June 14, 2019
BAPPAN UDDIN LASKAR Vs. STATE OF MANIPUR
September 23, 2019
BARKHA JAIN Vs. STATE OF MANIPUR
April 16, 2019
BIKASH JAISWAL Vs. POOJA JAISWAL
August 1, 2019
BITAN KUMAR Vs. UNION GOVT. OF INDIA
November 21, 2019
BRAHMACHARIMAYUM MANORANJAN SHARMA Vs. STATE OF MANIPUR
July 17, 2019
BRANCH MANAGER ORIENTAL INSURANCE CO. LTD. Vs. LUNKHOSEI KHONGSEI
March 6, 2019
CH. KANONBALA DEVI Vs. UNION OF INDIA
August 19, 2019
CH. RAJEN SINGH, SPECIAL CLASS CONTRACTOR Vs. STATE OF MANIPUR
August 7, 2019
CHANAM CHAOBA SINGH Vs. STATE OF MANIPUR
July 16, 2019
CHANAMBAM SHARAT SINGH Vs. STATE OF MANIPUR
May 6, 2019
CHANAMBAM THOIBA SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
February 8, 2019
CHIROM NABADWIP SINGH Vs. STATE OF MANIPUR
July 5, 2019
CHONGTHAM GOJENDRO SINGH Vs. STATE OF MANIPUR
August 26, 2019
CHONGTHAM NIMAI SINGH Vs. UNION OF INDIA
May 22, 2019
CHUNGKHAM TARATOMBI LEIMA Vs. AKOIJAM JHALAJIT SINGH (DR.)
April 26, 2019
COMMISSIONER, NAVODAYA VIDAYALA SAMITI Vs. A. ATHIA
August 16, 2019
COMMUNITY NETWORK FOR EMPOWERMENT (CONE) Vs. STATE OF MANIPUR
August 29, 2019
D. JAMES LAMKANG Vs. STATE OF MANIPUR
August 7, 2019
DHRUBA OINAM Vs. STATE OF MANIPUR
August 21, 2019
DOMNENG TOUTHANG Vs. STATE OF MANIPUR
April 5, 2019
E. IBOPISHAK Vs. STATE OF MANIPUR
July 26, 2019
ELANGBAM AMUJAO SINGH Vs. STATE OF MANIPUR
October 14, 2019
ELANGBAM IBOPISHAK MEITEI Vs. STATE OF MANIPUR
September 9, 2019
ELANGBAM KUNJABIHAR SINGH Vs. ELANGBAM (O) SANABAM (N) SANATHOI DEVI
August 5, 2019
ELANGBAM SHYAM MEETEI Vs. STATE OF MANIPUR
June 3, 2019
FAJUR RAHIM Vs. STATE OF MANIPUR
October 17, 2019
FAJUR RAHIM Vs. STATE OF MANIPUR
June 26, 2019
FARUK AHMED LASKAR Vs. STATE OF MANIPUR
September 23, 2019
FEROZ KHAN Vs. STATE OF MANIPUR
October 14, 2019
FORERUNNER Vs. STATE OF MANIPUR
May 15, 2019
G. PADMA DEVI Vs. UNION OF INDIA
May 16, 2019
GAINAICHUNGMALANGMEI Vs. STATE OF MANIPUR
September 13, 2019
GANGMEI GAIDON RONGMEI Vs. STATE OF MANIPUR
September 17, 2019
GUANGBI DANGMEI Vs. STATE OF MANIPUR
May 6, 2019
GURUMAYUM DAMARUPATI SHARMA Vs. STATE OF MANIPUR
May 6, 2019
GURUMAYUM IBOYAIMA SHARMA Vs. STATE OF MANIPUR
August 7, 2019
H. NGAUNING Vs. STATE OF MANIPUR
October 23, 2019
H. PREMKUMAR SINGH & 17 ORS. Vs. STATE OF MANIPUR
July 9, 2019
HAJARIMAYUM IBOMCHA SHARMA Vs. STATE OF MANIPUR
November 8, 2019
HAOBAM TIKEN SINGH Vs. STATE OF MANIPUR
October 10, 2019
HEIGRUJAM JAMES Vs. STATE OF MANIPUR
November 26, 2019
HEIGRUJAM WANGLENSANA Vs. STATE OF MANIPUR
April 2, 2019
HEIRANGKHONGJAM GANITA DEVI Vs. UNION OF INDIA
May 23, 2019
HEISNAM (O) SANDHYARANI DEVI Vs. STATE OF MANIPUR
May 13, 2019
HIDANGMAYUM DWIJASEKHAR SHARMA Vs. HIDANGMAYUM DEVASEKHAR SHARMA
April 25, 2019
HIGH COURT EMPLOYEES ASSOCIATION Vs. STATE OF MANIPUR
February 20, 2019
HIJAM ONGBI GUNESHWARI DEVI Vs. STATE OF MANIPUR
August 16, 2019
HITLER THANGMI Vs. UNION OF INDIA
April 3, 2019
HOCKEY MANIPUR Vs. STATE OF MANIPUR
September 10, 2019
HOUSING AND URBAN DEVELOPMENT CO-OPERATION LTD Vs. AHONGSANGBAM INAO SINGH
August 26, 2019
IMDAD ALI Vs. STATE OF MANIPUR
June 10, 2019
IN RE IRREGULARITIES IN THE RIMS HOSPITAL, IMPHAL Vs. UNION OF INDIA
August 14, 2019
IN RE PRESERVATION OF THOUBAL RIVER Vs. STATE OF MANIPUR
July 9, 2019
IN RE: IMPLEMENTATION OF JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2015 IN MANIPUR Vs. STATE OF MANIPUR
August 21, 2019
IN RE: PRESERVATION OF THOUBAL RIVER Vs. STATE OF MANIPUR
July 2, 2019
INDCHEMIE HEALTH SPECIALITIES PRIVATE LIMITED Vs. UNION OF INDIA
March 7, 2019
J. LALTHANGSEI Vs. STATE OF MANIPUR
July 9, 2019
J.HILLSON ANGOM Vs. STATE OF MANIPUR
May 15, 2019
JEETMAL JAIN Vs. STATE OF MANIPUR
October 16, 2019
JIYAUR RAHMAN BARHUIYA Vs. STATE OF MANIPUR
September 18, 2019
JOSEPH CHACHEL Vs. UNION OF INDIA
October 14, 2019
K. DHANANJOY SINGH Vs. CHIEF SECRETARY PRINCIPAL SECRETARY COMMISSIONER
November 5, 2019
K. PRO INFRA WORKS PVT. LTD. Vs. LOKTAK DEVELOPMENT AUTHORITY
October 16, 2019
K. SAKATHAN Vs. STATE OF MANIPUR
March 4, 2019
K.AREI Vs. STATE OF MANIPUR
April 5, 2019
K.C. GROUP Vs. UNION OF INDIA
August 6, 2019
K.T. MATE Vs. BHARAT SANCHAR NIGAM LTD.
July 1, 2019
KANGABAM TARUNKUMAR SINGH Vs. STATE OF MANIPUR
February 4, 2019
KEIHIYANG RONGMEI Vs. STATE OF MANIPUR
May 21, 2019
KEISHAM BIKRAM SINGH Vs. STATE OF MANIPUR
September 26, 2019
KHAIDEM DEEPAK & 18 ORS. Vs. STATE OF MANIPUR
May 8, 2019
KHAIDEM KALACHAND SINGH Vs. KHUNDRAKPAM BANAKANTA SINGH
June 26, 2019
KHAIMUANTHANG @ KHAIMUAN Vs. STATE OF MANIPUR
September 23, 2019
KHUMANTHEM AMU SINGH Vs. KHUMANTHEM ONGBI KHURAI DEVI
November 27, 2019
KHUMANTHEM IBEYAIMA DEVI Vs. KANGABAM (O) KETUKI DEVI
August 6, 2019
KHUMANTHEM KHELENDRO SINGH Vs. STATE OF MANIPUR
November 5, 2019
KHUMBONGMAYUM LUPENJIT SINGH Vs. STATE OF MANIPUR
May 29, 2019
KHUMUKCHAM SYLVESTER Vs. STATE OF MANIPUR
July 16, 2019
KHUNDRAKPAM SARAT SINGH Vs. STATE OF MANIPUR
December 19, 2019
KHURAIJAM DEBANANDA SINGH Vs. STATE OF MANIPUR
September 18, 2019
KHURAIJAM TOM TOM SINGH Vs. STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY
July 5, 2019
KINGWANGBOU Vs. STATE OF MANIPUR
July 20, 2019
KM. THOKCHOM PREMLATA DEVI Vs. STATE OF MANIPUR
August 8, 2019
KOIJAM GOURANGAGOPAL SINGH Vs. STATE OF MANIPUR
May 10, 2019
KONGBRAILATPAM ONGBI DASUMATI DEVI Vs. STATE OF MANIPUR
August 5, 2019
KONJENGBAM (O) PISHAK DEVI Vs. STATE OF MANIPUR
December 17, 2019
KONSAM MONO SINGH (46) Vs. UNION OF INDIA
September 17, 2019
KONSAM RAJEN SINGH Vs. KONSAM NINGOL MEITRAM
June 13, 2019
KONSAM RAJEN SINGH Vs. KONSAM NINGOL MEITRAM ONGBI MEMA
May 2, 2019
KSH. NINGOL THOUNAOJAM ONGBI JOYMATI DEVI Vs. LOYANGAMBA THOUNAOJAM
May 30, 2019
KSHETRIMAYUM NINGOL THOUNAOJAM ONGBI JOYMATI DEVI Vs. LOYANGAMBA THOUNAOJAM
August 26, 2019
L. GOMTI DEVI Vs. STATE OF MANIPUR
April 15, 2019
L. INAOBI SINGH Vs. STATE OF MANIPUR
July 17, 2019
L.HAOKHOLET Vs. STATE OF MANIPUR
August 22, 2019
LAI SANAMAHI DEVATA OF WANGOI VILLAGE Vs. STATE OF MANIPUR
April 25, 2019
LAISHRAM (O) PREMA DEVI Vs. UNION OF INDIA
April 11, 2019
LAISHRAM IMOCHA SINGH Vs. CHINGMEIRONG YENGKHOIBA MENJOR MAMANG
October 11, 2019
LAISHRAM NABA SINGH Vs. UNION OF INDIA
August 29, 2019
LAISHRAM ROBEN MEITEI Vs. STATE OF MANIPUR
October 15, 2019
LAISHRAM SACHIDANANDA SINGH Vs. STATE OF MANIPUR
June 7, 2019
LAISHRAM SUNITA DEVI Vs. STATE OF MANIPUR
September 4, 2019
LAISHRAMCHA Vs. STATE OF MANIPUR
April 4, 2019
LALSUONGLIEN Vs. STATE OF MANIPUR
August 2, 2019
LAMPHEL AREAS UNEMPLOYED YOUTH ORGANISATION Vs. STATE OF MANIPUR
August 29, 2019
LANGPOKLAKPAM JAYANTAKUMAR SINGH Vs. LAISHOM IBOMCHA SINGH
April 25, 2019
LANGPOKLAKPAM JAYANTAKUMAR SINGH Vs. LAISHOM IBOMCHA SINGH
February 5, 2019
LEADA HUNGYO Vs. STATE OF MANIPUR
July 8, 2019
LEITANTHEM SUSHINDRO SINGH Vs. STATE OF MANIPUR
July 3, 2019
LETKHOMANG KHONGSAI Vs. STATE OF MANIPUR
March 29, 2019
LETKHONMANG KHONGSANG Vs. STATE OF MANIPUR
July 1, 2019
LETKHOPAO LHOUJEM HAVING Vs. UNION OF INDIA
September 19, 2019
LETKHOPAO LHOUJEM Vs. UNION OF INDIA
September 19, 2019
LIAN HAOKIP Vs. UNION OF INDIA
August 14, 2019
LOHRII ATHIA Vs. MOIRANGTHEM TOMBI @ TOMBIRAJ SINGH
July 8, 2019
LOMINSONG KOM Vs. STATE OF MANIPUR
April 5, 2019
LONGJAM DINESH Vs. STATE OF MANIPUR
July 22, 2019
LONGJAM KHILJIT SINGH Vs. STATE OF MANIPUR
October 3, 2019
LONGJAM KULAP SINGH Vs. STATE OF MANIPUR
September 13, 2019
LONGJAM MANGI SINGH Vs. UNION OF INDIA
August 29, 2019
LOUREMBAM BOBO SINGH Vs. UNION OF INDIA
October 10, 2019
LOUREMBAM NIMAICHAND MEITEI Vs. STATE OF MANIPUR
May 14, 2019
LOUREMBAM REBIKA CHANU Vs. STATE OF MANIPUR
May 15, 2019
LT. COL. VED PRAKASH YADAV Vs. UNION OF INDIA
August 22, 2019
LT. COLONEL DHARAMVIR SINGH Vs. STATE OF MANIPUR
September 17, 2019
M. BHEIGYACHANDRA SINGH Vs. STATE OF MANIPUR
May 22, 2019
M. RAMESHWAR SINGH Vs. Y. SURCHANDRA SINGH
August 20, 2019
M.DHANACHANDRA SINGH Vs. UNION OF INDIA
September 12, 2019
MAIBAM RENUBALA DEVI Vs. MOIRANGTHEM DINORA SINGH,
September 20, 2019
MAIPHAI HONGCHUI Vs. STATE OF MANIPUR
December 19, 2019
MAISNAM IBOHAL SINGH Vs. HIDAM SHAMU SINGH
August 17, 2019
MANGTE INDRAMANI Vs. STATE OF MANIPUR
May 31, 2019
MANIPUR POLLUTION CONTROL BOARD Vs. KHWAIRAKPAM SUCHITRA CHANU
December 3, 2019
MANIPUR SOFTBALL ASSOCIATION Vs. STATE OF MANIPUR
September 9, 2019
MANKHANNIANG Vs. STATE OF MANIPUR
June 14, 2019
MASLE Vs. STATE OF MANIPUR
March 14, 2019
MAYANGKHUT WAGAR Vs. SAJINA SHAHANI
May 29, 2019
MAYANGKHUT WAGAR @ KALA Vs. SAJINA SHAHANI
May 29, 2019
MD NAWAJ KHAN Vs. STATE OF MANIPUR
September 11, 2019
MD. ABDUL GANI KHAN Vs. STATE OF MANIPUR
August 1, 2019
MD. FAJUR RAHIM Vs. STATE OF MANIPUR
August 14, 2019
MD. FAJUR RAHIM Vs. HONOURABLE SPEAKER, MANIPUR LEGISLATIVE ASSEMBLY
July 23, 2019
MD. FIROZ KHAN Vs. STATE OF MANIPUR
September 16, 2019
MD. MAHERRUDDIN Vs. STATE OF MANIPUR
September 3, 2019
MD. MAHERUDDIN Vs. STATE OF MANIPUR
July 29, 2019
MD. MASLE @ MASLEUDDIN ALIAS HAJI BASIRUDDIN Vs. STATE OF MANIPUR
September 18, 2019
MD. TOLEN KHAN Vs. STATE OF MANIPUR
April 3, 2019
MD. UMAD ALI Vs. STATE OF MANIPUR
April 12, 2019
MD.ASLAM KHAN Vs. RAJINA
July 3, 2019
MEIHOUBAM Vs. OKRAM ROBERT @ ANAND SINGH
July 8, 2019
MEINAM RAJEN SINGH Vs. STATE OF MANIPUR
November 12, 2019
MESSIANIC COUNCIL Vs. STATE OF MANIPUR
August 1, 2019
MINGYAO RUIVANAO Vs. STATE OF MANIPUR
April 3, 2019
MOIRANGTHEM ANANDKUMAR SINGH Vs. STATE OF MANIPUR
May 6, 2019
MOIRANGTHEM BINOY SINGH Vs. STATE OF MANIPUR
July 17, 2019
MOIRANGTHEM PREMILA DEVI. Vs. STATE OF MANIPUR
June 26, 2019
MOIRANGTHEM YAIMA SINGH Vs. LAISHRAM ROMA DEVI
September 12, 2019
MOIRANTHEM GOPEN SINGH Vs. STATE OF MANIPUR
July 8, 2019
MOMO TANTANGA Vs. STATE OF MANIPUR
June 3, 2019
MOMO TANTANGA Vs. STATE OF MANIPUR
June 11, 2019
MUMINUR RAHAMAN BARBHUYA Vs. STATE OF MANIPUR
September 17, 2019
MUMINUR RAHAMAN BARBHUYA Vs. STATE OF MANIPUR
September 18, 2019
MURPHY THUMRAH CONTRACTOR Vs. STATE OF MANIPUR
May 30, 2019
N. LASMON SINGH Vs. STATE OF MANIPUR
June 6, 2019
N. RAMESH SINGH Vs. STATE OF MANIPUR
July 15, 2019
NAGA PEOPLES' MOVEMENT FOR HUMAN RIGHTS Vs. UNION OF INDIA
June 13, 2019
NAHAKPAM INDRAJIT SINGH Vs. AMIN SHAH
April 2, 2019
NAMCHUATHIAMANG Vs. STATE OF MANIPUR
April 12, 2019
NAOREM JUGESHWOR SINGH Vs. STATE OF MANIPUR
March 15, 2019
NATIONAL INSURANCE COMPANY LIMITED (IMPHAL DIVISION) Vs. OINAM JIBOL SINGH
October 16, 2019
NDS CONSTRUCTION Vs. STATE OF MANIPUR
August 21, 2019
NEHMINLEN HAOKIP Vs. STATE OF MANIPUR
April 17, 2019
NELOJIT MAYENGBAM Vs. MPSC & 2 ORS.
May 10, 2019
NENGKHOTING KIPGEN Vs. STATE OF MANIPUR
July 10, 2019
NG. IBOCHOU SINGH Vs. STATE OF MANIPUR
September 4, 2019
NGANGOM (N) KONJENBAM (O) MEMICHA DEVI Vs. GOSAIMAYUM BUBU SHARMA
April 26, 2019
NGANGOM DORENDRO MEITEI Vs. NGANGOM HARIPYARI DEVI
August 1, 2019
NGANGOM SARAH Vs. PRINCIPAL SECRETARY (HEALTH & FAMILY WELFARE)
August 22, 2019
NINGAM SIRO Vs. STATE OF MANIPUR
July 25, 2019
NINGOMBAM INAOMACHA SINGH Vs. STATE OF MANIPUR
May 17, 2019
NINGTHOUJAM (O) PISHAKMACHA DEVI Vs. STATE OF MANIPUR
August 6, 2019
NINGTHOUJAM CHANDIKUMAR SINGH Vs. STATE OF MANIPUR
October 24, 2019
NINGTHOUJAM CHANDIKUMAR SINGH Vs. STATE OF MANIPUR
October 24, 2019
NINGTHOUJAM LOLI SINGH & 11 ORS. Vs. PRINCIPAL ACCOUNTANT GENERAL & 2 ORS.
August 19, 2019
NINGTHOUJAM MANGI Vs. SANASAM BIRA SINGH
April 27, 2019
NINGTHOUJAM ONGBI MANITOMBI DEVI Vs. STATE OF MANIPUR
September 11, 2019
NINGTHOUJAM RANJIT SINGH Vs. UNION OF INDIA
December 3, 2019
NINGTHOUJAM TOMCHOU Vs. UNION OF INDIA
November 6, 2019
NINGTHOUKHONGJAM NILACHANDRA SINGH Vs. STATE OF MANIPUR
November 27, 2019
NIRAJ CEMENT STRUCURALS LTD Vs. UNION OF INDIA
March 29, 2019
O. MILAN SINGH Vs. STATE OF MANIPUR
August 17, 2019
O. SUNITA DEVI & 31 ORS. Vs. STATE OF MANIPUR
May 16, 2019
OINAM Vs. STATE OF MANIPUR
June 26, 2019
P. AMARJIT SINGH Vs. STATE OF MANIPUR
August 19, 2019
P.S.HENRY PAOTEI Vs. STATE OF MANIPUR
September 24, 2019
PALMEI LANGBANJAO Vs. STATE OF MANIPUR
April 8, 2019
PAMEI TINGENLUNG Vs. STATE OF MANIPUR
May 15, 2019
PANGAMBAM NANAO SINGH Vs. STATE OF MANIPUR
April 25, 2019
PAOCHON KIPGEN Vs. STATE OF MANIPUR
August 29, 2019
PHANDOMBAM DONA SINGH, Vs. STATE OF MANIPUR
August 26, 2019
PHEIROIJAM CHAOBA SINGH Vs. STATE OF MANIPUR
March 14, 2019
PHEIROIJAM NINGOL KARAM ONGBI ROMITA DEVI Vs. STATE OF MANIPUR
November 6, 2019
PHURITSHABAM NINGOL MOIRANGTHEM ONGBI MANGOLNGANBI Vs. UNION OF INDIA
April 5, 2019
POUBI R. NAGA Vs. STATE OF MANIPUR
July 10, 2019
PUKHRAMBAM PREMLATA Vs. STATE OF MANIPUR
May 14, 2019
PUMZADOU THANGSING Vs. UNION OF INDIA
November 5, 2019
R.K MEMI DEVI AND 4 ORS Vs. STATE OF MANIPUR
September 6, 2019
R.K. CHITAN RAJ Vs. NINGOMBAM JAYA CHANU
August 22, 2019
R.K. JILLASANA SINGH Vs. STATE OF MANIPUR
April 8, 2019
R.K. JOYSANA Vs. UNION OF INDIA
December 7, 2019
R.K. JOYSANA SINGH Vs. UNION OF INDIA
December 17, 2019
R.K. MEMI DEVI Vs. STATE OF MANIPUR
December 17, 2019
R.K. PREMJIT SINGH Vs. STATE OF MANIPUR
September 24, 2019
R.K. SUNDARAM Vs. STATE OF MANIPUR
June 11, 2019
R.K.PREMJIT SINGH Vs. STATE OF MANIPUR
May 21, 2019
R.SAOTHE Vs. STATE OF MANIPUR
May 30, 2019
RAMTHANG HUNGYO Vs. STATE OF MANIPUR
September 9, 2019
RANJU SINGH Vs. STATE OF MANIPUR
June 12, 2019
RD. CHAWAN Vs. STATE OF MANIPUR
October 11, 2019
RD. NGAMDAR Vs. STATE OF MANIPUR
September 24, 2019
REGISTRAR GENERAL Vs. STATE OF MANIPUR
September 17, 2019
RFN/GD NO. 5003880F Vs. UNION OF INDIA
October 10, 2019
RK SONARJIT SINGH Vs. STATE OF MANIPUR
October 10, 2019
ROJESHKING SOIBAM Vs. MANIPUR LEGISLATIVE ASSEMBLY
April 4, 2019
RONALDO MOIRANGTHEM Vs. UNION PUBLIC SERVICE COMMISSION
October 4, 2019
ROY B Vs. UNION OF INDIA
February 27, 2019
ROYAL ELEVEN YOUNG STAR CRICKET CLUB Vs. STATE OF MANIPUR
November 19, 2019
RS KHAWUNGSING Vs. UNION OF INDIA
August 28, 2019
S. PETER Vs. STATE OF MANIPUR
September 11, 2019
S. SAROJA DEVI Vs. STATE OF MANIPUR
July 9, 2019
S. SHANTIKUMAR SINGH Vs. STATE OF MANIPUR
November 14, 2019
S. THANMI Vs. STATE OF MANIPUR
August 8, 2019
S.A. JACOB Vs. UNION OF INDIA
August 28, 2019
S.BIMOLA DEVI Vs. UNION OF INDIA
May 30, 2019
S.H. BASUDEV SHARMA Vs. UNION OF INDIA
November 26, 2019
SAGOLSEM THAMBALJAO SINGH Vs. SAGOLSEM KOMOL SINGH @ KOMOL SINGH
July 5, 2019
SAGOLSEM THAMBALJAO SINGH Vs. SAGOLSEM KOMOL SINGH
July 5, 2019
SALAM SOMORJIT SINGH Vs. STATE OF MANIPUR
July 25, 2019
SANASAM BIMOL Vs. MPSC
September 19, 2019
SANASAM BIRA SINGH Vs. NINGTHOUJAM MANGI
November 5, 2019
SANASAM BIRA SINGH Vs. NINGTHOUJAM MANGI
July 5, 2019
SANGEETA CHINGAKHAM Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES (RIMS)
August 28, 2019
SANJENBAM MOMON SINGH Vs. KONTHOUJAM PAKA SINGH
July 31, 2019
SAPAM CHARUBALA Vs. NATIONAL INVESTIGATION AGENCY
April 25, 2019
SAROJ YADAV Vs. STATE OF MANIPUR
September 24, 2019
SEIKHOTHANG HAOKIP Vs. STATE OF MANIPUR
May 6, 2019
SERAM STALON SINGH Vs. STATE OF MANIPUR
April 10, 2019
SH. RUNGSHING KHARAY Vs. SH. TUISING SHATSANG
April 26, 2019
SHAKHENBI DEVI Vs. STATE OF MANIPUR
April 2, 2019
SHALINI CHINGTHAM Vs. MANIPUR PUBLIC SERVICE COMMISSION
August 22, 2019
SHALINI CHINGTHAM Vs. MANIPUR PUBLIC SERVICE COMMISSION
October 18, 2019
SHOUGRAKPAM PURNIMA SINGH Vs. LUNGNINGAM GANGMEI
June 14, 2019
SHRI RAGESH KEISHAM Vs. SMT. SOVELIA AKOIJAM
August 2, 2019
SIMPLEX PROJECTS LTD Vs. STATE OF MANIPUR
November 13, 2019
SINAM MANI SINGH Vs. YUMLEMBAM ROMESH SINGH
May 13, 2019
SINGAM JITEN SINGH Vs. STATE OF MANIPUR
November 26, 2019
SOIBAM KHAMBA SINGH Vs. UNITED BANK OF INDIA
May 13, 2019
SOLEMWON Vs. STATE OF MANIPUR
March 28, 2019
SOLEMWON Vs. STATE OF MANIPUR
March 28, 2019
SOROKHAIBAM BISHEMBHAR SINGH Vs. STATE OF MANIPUR
February 28, 2019
SOROKHAIBAM BOBO SINGH Vs. PHURITSABAM JITEN SING
July 2, 2019
STATE OF MANIPUR Vs. AHEIBAM (O) SOIBAM SUSHILA CHANU
August 1, 2019
STATE OF MANIPUR Vs. KHUNDRAKPAM DAVID CHAND
May 28, 2019
STATE OF MANIPUR Vs. S.PAISO
April 9, 2019
STATE OF MANIPUR Vs. RATNA DEVI
September 5, 2019
STATE OF MANIPUR Vs. A.K. CYCLES
October 17, 2019
STATE OF MANIPUR Vs. WAHIDA
September 18, 2019
STATE OF MANIPUR Vs. LIMRAS LOTTERIES
August 29, 2019
STATE OF MANIPUR Vs. ARIF KHAN @ ARIF
July 8, 2019
STATE OF MANIPUR Vs. A. BIRENDRA SINGH
December 5, 2019
STATE OF MANIPUR Vs. NONGTHOMBAM (N) SAMADRAM (O) CHAOBA DEVI
February 28, 2019
STATE OF MANIPUR Vs. YAIPHABA LAIPHRAKPAM
July 23, 2019
STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER Vs. A.K CYCLES AND ALLIED CENTRE
October 17, 2019
TABITHA PAMEI & 4 ORS. Vs. STATE OF MANIPUR
November 25, 2019
TAKHELLAMBAM BINO DEVI Vs. STATE OF MANIPUR AND ORS.
August 26, 2019
TANGKHUL MAYAR-NGALA Vs. STATE OF MANIPUR
September 24, 2019
TANGKHUL MAYAR-NGALA LONG Vs. STATE OF MANIPUR
May 14, 2019
TELEM MALEMNGANBI Vs. STATE OF MANIPUR
April 4, 2019
TH. HOPESON LAMKANG Vs. UNION OF INDIA
December 18, 2019
TH. NODICHAND SINGH Vs. STATE OF MANIPUR
December 19, 2019
TH. PREMLATA DEVI Vs. STATE OF MANIPUR
August 5, 2019
THANGJAM MOHENDRO SINGH Vs. THOKCHOM LOKESHWAR SINGH
July 5, 2019
THANPUINA GONMEI & 7 ORS. Vs. STATE OF MANIPUR
September 9, 2019
THEOPHILUS KKS Vs. STATE OF MANIPUR
September 17, 2019
THINGUJAM IBESANA DEVI Vs. STATE OF MANIPUR
December 16, 2019
THIYAM NINGOL LAISHRAM ONGBI SHANTI DEVI Vs. THIYAM NINGOL IRENGBAM ONGBI MEMA DEVI
July 16, 2019
THIYAM RANJIT SINGH Vs. STATE OF MANIPUR
August 26, 2019
THOIBA KABUI PHAOMEI Vs. PUNJAB NATIONAL BANK
October 24, 2019
THOKCHOM (O) ROSHINI DEVI Vs. STATE OF MANIPUR
February 13, 2019
THOKCHOM CHAOBA SINGH Vs. STATE OF MANIPUR
September 23, 2019
THOKCHOM ONGBI MANITOMBI DEVI Vs. UNION OF INDIA
September 17, 2019
THOKCHOM UMAVATI DEVI Vs. CITY COMMERCIAL INVESTMENT CO.PVT
April 27, 2019
THONGAM SHYAMO SINGH Vs. STATE OF MANIPUR
September 10, 2019
THOUDAM DHARMENDRA SINGH Vs. STATE OF MANIPUR
September 5, 2019
THOUNAJAM JAMES SINGH Vs. STATE OF MANIPUR
September 23, 2019
THOUNAOJAM (N) HUIDROM (O) SHANTIBALA DEVI Vs. HUIDROM DWIJENDRA SINGH
November 7, 2019
THOUNAOJAM DOMENDRO SINGH Vs. STATE OF MANIPUR
May 9, 2019
THOUNAOJAM JAMINI DEVI Vs. STATE OF MANIPUR
May 7, 2019
THOUNAOJAM JAMINI DEVI Vs. STATE OF MANIPUR
May 15, 2019
THOUNAOJAM TEJKUMAR SINGH Vs. STATE OF MANIPUR
October 14, 2019
THOUNAOJAM TEJKUMAR SINGH Vs. STATE OF MANIPUR
October 14, 2019
TILAOKAME SONI LONGNI Vs. STATE OF MANIPUR
October 23, 2019
TONGKHULUN KUKI AND ORS. Vs. UNION OF INDIA AND ANR.
September 4, 2019
UNION OF INDIA Vs. N. LEIYE
October 23, 2019
V.S. VAREIYO Vs. STATE OF MANIPUR
March 29, 2019
VAKHAM ZIMIK Vs. STATE OF MANIPUR
September 4, 2019
VAREIYO SHATSANG Vs. STATE OF MANIPUR
May 7, 2019
VED PRAKASH YADAV Vs. UNION OF INDIA
August 22, 2019
W. RANJIT SINGH Vs. STATE OF MANIPUR
September 26, 2019
WAHENGBAM SURAJ SINGH Vs. STATE OF MANIPUR
June 3, 2019
WAHENGBAM SURAJ SINGH Vs. STATE OF MANIPUR
April 16, 2019
WANGKHEMCHA SHAMJAI Vs. STATE OF MANIPUR
March 19, 2019
WAYENGBAM ASHANGBI DEVI Vs. STATE OF MANIPUR
October 4, 2019
WILSON CHARANGA Vs. STATE OF MANIPUR
April 4, 2019
Y. SANTA SINGH Vs. STATE OF MANIPUR
August 29, 2019
YAIKHOM RANJITKUMAR SINGH Vs. STATE OF MANIPUR
September 23, 2019
YAIPHABA LAIPHRAKPAM Vs. UNION OF INDIA
April 9, 2019
YENGKHOM SHAMU SINGH Vs. STATE OF MANIPUR
April 2, 2019
YUMKHAIBAM RUHINIKUMAR SINGH Vs. STATE OF MANIPUR
November 27, 2019
YUMNAM NILAMANI SINGH Vs. STATE OF MANIPUR
July 15, 2019
YUMNAM NILAMANI SINGH & 4 ORS. Vs. STATE OF MANIPUR
September 4, 2019
Z. KARIUSUNGBOU Vs. Z. DINORNBOU
September 5, 2019