Case Index

Title
Date
ABHAYA KUMAR SAHU AND OTHERS Vs. SRINIBAS SAHU AND OTHERS
July 25, 2019
ABHIMANYU PRADHAN Vs. STATE OF ORISSA
November 5, 2019
ABHIRAM SAMAL Vs. INDIAN BANK AND OTHERS
May 1, 2019
ACHYUTA CHARAN MOHANTY Vs. GOVT OF ORISSA & OTHERS
February 6, 2019
ACHYUTANANDA ROUT Vs. CHIEF MANAGER, UNION BANK OF INDIA
August 16, 2019
ACRUX REALCON PVT. LTD. Vs. STATE OF ODISHA
December 11, 2019
ADAITA KUMAR BISWAL Vs. R.D.C. NORTHEN DIVISION
January 10, 2019
ADIKANDA BEHERA Vs. STATE OF ORISSA REPRESENTED BY COLLECTOR, PURI
January 10, 2019
ADWAITA PRASAD BISWAL Vs. ROURKELA STEEL PLANT
May 13, 2019
AGARWAL RASAYAN Vs. NATIONAL ALUMINIUM COMPANY LTD.
April 30, 2019
AGRAWAL GRAPHITE INDUSTRIES Vs. AUTHORISED OFFICER-CUM
May 15, 2019
AGRAWAL GRAPHITE INDUSTRIES & ANOTHER Vs. AUTHORISED OFFICER-CUM-ASSISTANT CONSERVATOR.OF FORESTS
May 15, 2019
AHALYA Vs. STATE OF ODISHA
August 26, 2019
AKHAYA KU BEHERA Vs. STATE OF ORISSA
August 5, 2019
AKSHAYA KUMAR ROUTRAY Vs. STATE BANK OF INDIA, BHUBANESWAR
August 20, 2019
AKSHYA KUMAR LENKA Vs. BHARAT CHARAN LENKA
February 20, 2019
AKSHYA KUMAR MOHANTY Vs. STATE OF ORISSA
February 5, 2019
ALEKHA SAHU Vs. STATE OF ORISSA AND OTHERS
January 3, 2019
ALOK PRASAD BOSE Vs. ADDL DISTRICT MAGISTRATE, BALASORE
September 12, 2019
AMI LAL Vs. COMMANDANT
September 11, 2019
AMINA BIBI Vs. SK. MD. HANIF
January 29, 2019
AMULYA KUMAR BISWAL Vs. BIJAYLAXMI BISWAL
March 29, 2019
AMULYA TRIPATHY & OTHERS Vs. GANESH CHANDRATRIPATHY AND OTHERS
May 1, 2019
ANANTA CHARAN DAS Vs. RAMESWAR PANDA
August 2, 2019
ANANTA NARAYAN PRADHAN Vs. STATE OF ORISSA
November 5, 2019
ANANTA ROUT Vs. KANDURI CHARAN ROUT AND OTHERS
April 19, 2019
ANHEUSER BUSCH INBEV INDIA LTD Vs. STATE OF ODISHA
March 12, 2019
ANIL KUMAR PRADHAN Vs. STATE OF ODISHA
November 25, 2019
ANIRUDHA SANTA AND OTHERS Vs. DIVISIONAL MANAGER
February 8, 2019
ANJALI PANDA Vs. STATE OF ODISHA
April 5, 2019
ANUSAYA GADANAYAK Vs. COLLECTOR DHENKANAL
December 20, 2019
APPLICATION WAS FILED Vs. JAYA GHOSH
September 24, 2019
ARABINDA MISHRA Vs. STATE TRANSPORT AUTHORITY
June 19, 2019
ARATI SAHOO Vs. STATE OF ORISSA
February 25, 2019
ARDHENDU SEKHAR RATH Vs. STATE OF ODISHA
July 30, 2019
ARJUNA CHARAN MISHRA Vs. STATE BANK OF INDIA
September 5, 2019
ARJUNA PUJHARI Vs. STATE OF ORISSA
July 16, 2019
ARPITA MOHANTY Vs. SABYASACHI DAS
July 31, 2019
ARSS BUS TERMINAL PVT. LTD. Vs. ODISHA STATE ROAD TRANSPORT CORPORATION
November 15, 2019
ARUN KUMAR BHANJ Vs. STATE OF ORISSA
February 28, 2019
ARUN KUMAR MAEDIRATTA Vs. ANIL KUMAR MAEDIRATTA AND OTHERS
March 6, 2019
ARUN KUMAR SAHU Vs. STATE OF ODISHA & ANOTHER
February 26, 2019
ARUNDHATI MISHRA Vs. PARAMESWAR NANDA
July 24, 2019
ASHISH KUMAR ROUT Vs. STATE OF ORISSA
July 2, 2019
ASHOK KUMAR GUPTA Vs. STATE OF ODISHA
April 19, 2019
ASHOK KUMAR PANDA Vs. VICE-CHANCELLOR, BERHAMPUR UNIVERSITY AND OTHERS
March 19, 2019
ASHOK KUMAR RATH Vs. ANNAPURNA RATH
April 15, 2019
ASHOK KUMAR SAHOO & OTHERS Vs. COLLECTOR, SUNDERGARH AND OTHERS
April 8, 2019
ASHOK MAJHI Vs. STATE OF ORISSA
August 16, 2019
ASSESSING OFFICER CUM- EXECUTIVE ENGINEER (ELECT ) Vs. APPELLATE AUTHORITY-CUM- ELECT INSPECTOR AND ANOTHER
May 1, 2019
ASUTOSH SAHU REPRESENTED THROUGH HIS FATHER GUARDIAN Vs. UNION OF INDIA & OTHERS
January 10, 2019
ASWINI KUMAR DASPATTANAYAK Vs. ODISHA AND OTHERS
April 25, 2019
AUTHESH KUMAR KEUT Vs. STATE OF ORISSA
March 1, 2019
AVINASH TRIPATHY Vs. STATE OF ODISHA
March 14, 2019
B. KRISHNA MURTY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
December 4, 2019
B. SATHISH REDDY Vs. STATE OF ORISSA
August 19, 2019
B.C. TRIPATHY Vs. STATE OF ODISHA
August 22, 2019
BABU @ RAMAKANTA SWAIN Vs. STATE OF ORISSA
April 25, 2019
BAIRAGI CHARAN MOHAPATRA (SINCE DEAD) Vs. SURENDRA MOHAPATRA (SINCE DEAD)
August 1, 2019
BAIRAGI SAHOO AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
April 11, 2019
BAISHNABA MOHANTY Vs. MALATI MOHANTY
March 14, 2019
BALABHADRA MAHANTA & MAMATA DAS Vs. STATE OF ORISSA
July 2, 2019
BALARAM BAG Vs. STATE OF ODISHA
September 11, 2019
BALESWAR PRASAD GUPTA Vs. STATE OF ORISSA
August 14, 2019
BALLAV KR @ SRIBALLAV KAR Vs. GOVT OF INDIA
August 5, 2019
BALUNKESWAR DAS Vs. STATE OF ORISSA
January 24, 2019
BAMADEV JAYASINGH Vs. INSPECTOR GENERAL, BORDER SECURITY FORCE, KOLKATA AND ORS.
July 2, 2019
BANAMALI JANI Vs. STATE OF ORISSA
July 25, 2019
BANKABIHARI SAHOO Vs. COLLECTOR AND DISTRICT MAGISTRATE, BHADRAK
August 6, 2019
BANSIDHAR NAIK Vs. STATE OF ORISSA AND ANOTHER
March 7, 2019
BAPI @ RUPAK KUMAR PANDA Vs. MRUGARAJ PANDA & OTHERS
February 6, 2019
BAPUJI SAHOO Vs. SUNANDA SAHOO
October 14, 2019
BARUN KUMAR DAS Vs. STATE OF ORISSA
August 20, 2019
BASANTA BEHERA AND OTHERS Vs. MENAKABALA BEHERA AND OTHERS
April 8, 2019
BASANTA KISAN Vs. STATE OF ORISSA
April 3, 2019
BASANTA MANJARI DEVI Vs. SANTOSH SABLOK AND OTHERS
March 20, 2019
BASANTILATA MISHRA AND OTHERS Vs. COLLECTOR
April 5, 2019
BASANTILATA SWAIN AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
March 18, 2019
BAURI BANDHU MOHAPATRA Vs. COLLECTOR, PURI
July 25, 2019
BAURIBANDHU PATRO Vs. STATE OF ORISSA
April 18, 2019
BEDABYAS BARIK Vs. SUKANTI BARIK
January 16, 2019
BEJJUPURAM HAIMABATI Vs. STATE OF ORISSA
April 4, 2019
BELMATI PRADHAN (DEAD) AND OTHERS Vs. JAYA KRUSHNA SINGH RAI AND OTHERS
March 29, 2019
BENU @ BENUDHAR NAIK Vs. STATE OF ODISHA
September 12, 2019
BHADA @ CHAMURU MAJHI Vs. STATE OF ORISSA
February 19, 2019
BHAGABAN GOUDA Vs. STATE OF ODISHA
November 5, 2019
BHAGABAN ROUT Vs. STATE OF ORISSA
November 27, 2019
BHAGABAT PRADHAN Vs. STATE OF ODISHA
December 16, 2019
BHAGABAT SAMAL Vs. RASHMIKANTA SAHOO
July 10, 2019
BHAGANESWAR SAHU Vs. STATE OF ORISSA
September 26, 2019
BHAJAMAN BEHERA Vs. BISHNU CHARAN PATTANAIK
August 9, 2019
BHARAT HEAVY PLATE AND VESSELS Vs. ORISSA STEEL CORPORATION
April 25, 2019
BHARAT MOTORS Vs. SAVITRI
April 29, 2019
BHASKAR CHANDRA DAS Vs. LAMBODAR JENA
August 8, 2019
BHASKAR KUMAR MOHANTY Vs. STATE OF ORISSA AND ORS.
August 6, 2019
BHASKAR NARAYAN MISHRA Vs. STATE OF ODISHA
July 30, 2019
BIBEKANANDA SWAIN Vs. NIRMAL CHANDRA MOHANTY
August 5, 2019
BIBHUTI BHUSAN MOHANTY Vs. STATE OF ORISSA AND OTHERS
February 15, 2019
BICHITRA NANDA DAS Vs. STATE OF ORISSA
November 14, 2019
BIDYA MEHER Vs. STATE OF ORISSA
November 21, 2019
BIJAYA KUMAR GOUDO Vs. STATE OF ORISSA
August 28, 2019
BIJAYALAXMI NAIK Vs. STATE OF ORISSA
August 16, 2019
BIJOY KUMAR PANDA Vs. STATE OF ORISSA
July 30, 2019
BIKAR @ BIKRTAN MALLIK Vs. STATE OF ORISSA
February 20, 2019
BIKASH SETHY Vs. ODISHA GRAMYA BANK AND ORS.
July 9, 2019
BINAPANI JENA Vs. CUTTACK MUNICIPAL CORPORATION
September 27, 2019
BINOD BEHERA Vs. TAHASILDAR, OUPADA
August 13, 2019
BISAKHA PRADHAN Vs. COLLECTOR, CUTTACK
April 4, 2019
BISWADEEP KHADENGA Vs. STATE OF ORISSA
December 5, 2019
BRAJABANDHU BAL (SINCE DEAD) Vs. BALARAM GIRI
August 22, 2019
BRUNDABAN BAG Vs. STATE OF ORISSA
August 7, 2019
BUDHA Vs. STATE OF ODISHA
August 1, 2019
BUDHIRAM BARIK Vs. GOPI SATYABHAMA KARUNAKAR JOGASHARMA
September 11, 2019
BULU KHANDIA Vs. STATE OF ORISSA
August 19, 2019
BUTU MUNDA Vs. STATE OF ODISHA
October 17, 2019
BYASADEBA SARANGI Vs. STATE OF ORISSA
December 17, 2019
CHAIRMAN, ODISHA GRAMYA BANK Vs. ABDUL AHAD
February 8, 2019
CHAITANYA MADHI Vs. STATE OF ODISHA
November 27, 2019
CHAKRADHAR PANDA Vs. PERMANANDA PANDA
August 29, 2019
CHAKRADHAR SAHOO Vs. CENTRAL ELECTRICITY SUPPLY UTILITY
February 12, 2019
CHANDRA SEKHAR BAHALIA Vs. STATE OF ORISSA
October 17, 2019
CHHUNU KUMBHAR Vs. STATE OF ORISSA
March 28, 2019
CHIEF GENERAL MANAGER Vs. METRO BUILDERS PVT. LTD.
January 10, 2019
CHITRASEN MAJHI AND OTHERS Vs. STATE OF ORISSA AND OTHERS
March 1, 2019
CHITTARANJAN NAYAK Vs. STATE OF ODISHA
June 28, 2019
CHOUDHURY PADHAN Vs. STATE OF ORISSA
July 15, 2019
CONSTITUTION OF INDIA. Vs. DADHIBABAN MAHAPRABHU BIJE
September 16, 2019
CORPORATION BANK, REPRESENTED THROUGH CHIEF MANAGER, BHUBANESWAR MAIN BRANCH Vs. SAILABALA PRADHAN AND OTHERS
May 1, 2019
DAITARY SHA Vs. STATE OF ORISSA AND OTHERS
April 4, 2019
DAITARY SWAIN Vs. KARTIKA SWAIN
March 27, 2019
DAMODAR ROUT Vs. STATE OF ORISSA
March 13, 2019
DASARA MUNDA Vs. STATE OF ORISSA
August 1, 2019
DEBENDRA HEMBRAM Vs. STATE OF ORISSA
November 21, 2019
DEBENDRA KUMAR PANDA Vs. STATE OF ODISHA
March 27, 2019
DEEPAK GUPTA Vs. STATE OF ORISSA
August 7, 2019
DHADAKA LABA Vs. COLLECTOR, KORAPUT
August 30, 2019
DHANA JANI Vs. STATE OF ORISSA
July 18, 2019
DHARMANANDA PRADHAN Vs. STATE OF ODISHA
February 14, 2019
DHARMANANDA SAHU Vs. STATE OF ORISSA & OTHERS
July 29, 2019
DHIREN KUMAR MISHRA & ANOTHER Vs. KANDE PURTY & ANOTHER
January 21, 2019
DHOBA MOHARANA Vs. LILI MOHARANA AND OTHERS
April 10, 2019
DHRUBA CHARAN SWAIN AND ORS. Vs. STATE OF ODISHA AND ORS.
July 11, 2019
DHRUBA CHARANA PAUL Vs. STATE OF ORISSA
August 7, 2019
DIGA GOUD Vs. SANKRI GOUD
January 21, 2019
DILIP KUMAR PATTNAIK Vs. HIMANSU PATTNAIK
February 8, 2019
DILLIP DAS Vs. STATE OF ODISHA
September 25, 2019
DILLIP KUMAR PRADHAN Vs. STATE OF ORISSA
November 5, 2019
DILLIP KUMAR SWAIN Vs. ANURADHA DAS
September 19, 2019
DILLIP PARIDA Vs. STATE OF ODISHA & OTHERS
April 9, 2019
DINABANDHU ORAM Vs. STATE OF ODISHA
August 14, 2019
DINABANDHU SAHOO Vs. UNION OF INDIA AND OTHERS
February 1, 2019
DINDAYAL AGARWALLA Vs. STATE OF ORISSA
April 25, 2019
DIVISIONAL MANAGER Vs. MANJUSHREE MOHAPATRA AND ANOTHER
February 6, 2019
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. JAGANNATH PRADHAN
July 12, 2019
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. MAMATA DAS AND OTHERS
March 1, 2019
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. GIRISH CHANDRA DAS AND ANOTHER
January 4, 2019
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. DILLIP KUMAR DALAI AND OTHERS
February 6, 2019
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD , REPRESENTED BY AUTHORIZED OFFICER, REGIONAL OFFICE, BHUBANESWAR Vs. REBATI MAHARANA AND OTHERS
January 11, 2019
DIVISIONAL RAILWAY MANAGER, WALTAIR RAILWAY DIVISION Vs. A.I.E. VALLEY TRADERS PVT. LTD.
May 17, 2019
DURGA SOREN Vs. STATE OF ORISSA
February 14, 2019
DURYODHAN DAS Vs. STATE OF ODISHA
September 26, 2019
DURYODHAN SAMANTRAY Vs. SAINIK SCHOOL SOCIETY
March 1, 2019
DUSASAN JENA Vs. STATE OF ORISSA
June 19, 2019
FAGU PANI Vs. STATE OF ORISSA
November 19, 2019
FAIZ REHMAN Vs. STATE OF ORISSA
February 22, 2019
FAIZ REHMAN Vs. STATE OF ODISHA
August 21, 2019
FIELD MOTOR PRIVATE LIMITED Vs. UNION OF INDIA AND OTHERS
April 3, 2019
FIGHTER ORAM Vs. STATE OF ORISSA
April 9, 2019
GAFAR KHAN (DEAD) THROUGH HIS L RS Vs. STATE OF ORISSA AND OTHERS
March 28, 2019
GAGAN BIHARI MISHRA Vs. STATE OF ODISHA
June 4, 2019
GAJA NAGA Vs. JOINT COMMISSIONER OF CONSOLIDATION
November 27, 2019
GANAPATI PATEL Vs. URBASI DEI
July 10, 2019
GANDHARBA SWAIN & ANOTHER Vs. SUDARSAN LENKA & OTHERS
February 25, 2019
GANESH CHANDRA BEHERA Vs. BERHAMPUR UNIVERSITY
November 19, 2019
GANESH CHANDRA SAMANTRAY Vs. STATE OF ORISSA
December 24, 2019
GANESHWAR HANSDA Vs. STATE OF ODISHA
June 20, 2019
GANESWAR BEHERA Vs. STATE OF ODISHA
February 26, 2019
GANGADHAR SARANGI Vs. STATE OF ORISSA & ANOTHER
April 8, 2019
GANGULI ROUL SINCE DEAD Vs. SARAT CHANDRA ROUL
May 15, 2019
GEETA MEHETA Vs. BRANCH MANAGER, INDIAN OVERSEAS BANK & ANOTHER
March 29, 2019
GEETARANI PADHI Vs. STATE OF ORISSA AND ANOTHER
February 28, 2019
GENERAL SECRETARY NORTH ORISSA WORKERS UNION, ROURKELA Vs. THE SUPERINTENDENT, PROSPECTING DIVISION & ANOTHER
January 29, 2019
GHASANA MAHAPATRA Vs. STATE OF ORISSA
January 4, 2019
GIRISH CHANDRA TRIPATHY Vs. STATE OF ODISHA
January 18, 2019
GIRISH KARNA Vs. STATE OF ORISSA
September 13, 2019
GLOBAL FEEDS FEEDBACK ENERGY DISTRIBUTION COMPANY PRIVATE LTD (FEDCO) AND ANOTHER Vs. COMMISSIONER-CUM-SECRETARY, GOVT OF ODISHA, ENERGY DEPT AND OTHERS
May 17, 2019
GOBINDA DEEP Vs. STATE OF ORISSA
November 16, 2019
GONGOTRI HEIGHTS DEVELOPERS PVT. LTD. & ANR. Vs. SASANKA SEKHAR MOHAPATRA
December 20, 2019
GOPABANDHU SAMAL Vs. STATE OF ORISSA
December 17, 2019
GOPAL KRUSHNA PANDA @ GOPAL KRISHNA PANDA Vs. MANAGER, UTKAL GRAMEEN BANK, HUMMA BRANCH, DIST -GANJAM AND ANOTHER
January 28, 2019
GOPAL MALLIK Vs. STATE OF ORISSA
July 18, 2019
GOPINATH GAJAPATI NARAYAN DEO Vs. SARVGNYA JAGANNATH NARAYAN DEV
December 24, 2019
GUNANIDHI NAYAK Vs. STATE OF ORISSA
March 28, 2019
HADIBANDHU MOHARANA Vs. SMT. SOBHA DEB & OTHERS
April 15, 2019
HAREN MANDAL Vs. STATE OF ODISHA
July 11, 2019
HARI KHILLO Vs. STATE OF ODISHA
January 4, 2019
HARIHAR DAS Vs. LALITA SAHOO AND OTHERS
March 27, 2019
HARISCHANDRA JAL AND OTHERS Vs. INDRAJIT @ JITA DAS AND OTHERS
July 29, 2019
HEMLAL CHANDRAKAR Vs. STATE OF ORISSA
February 1, 2019
HERASHA MAJHI Vs. STATE OF ODISHA
October 22, 2019
HIMANSU KUMAR BEHERA Vs. COLLECTOR, JAGATSINGHPUR
September 16, 2019
ICHHA BARIK AND OTHERS Vs. NATABAR BARIK (DEAD) THROUGH HIS L RS AND OTHERS
March 14, 2019
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. SUMITRA SAMAL & OTHERS
February 18, 2019
INDIRA S. NAIR Vs. CHINMAYEE PATTNAIK
January 7, 2019
INSTITUTE OF MANAGEMENT AND AGRICULTURAL EXTENSION (IMAGE) Vs. PULIN BIHARI MOHARANA AND ANOTHER
February 19, 2019
IRC NATURAL RESOURCES PVT LTD Vs. DISTRICT MAGISTRATE & COLLECTOR
March 1, 2019
JAGABANDHU NAYAK Vs. STATE OF ORISSA
July 29, 2019
JAGANATH BIBHAR Vs. STATE OF ODISHA
October 17, 2019
JAGANNATH BEHERA (DEAD) Vs. KHUSUNI BEHERA AND OTHERS
May 16, 2019
JAGANNATH SAHU Vs. SANTOSH KUMAR PANDA
August 29, 2019
JAIDHAR @ JAIDEB PRADHAN Vs. URKULI KUMAR
September 5, 2019
JAINUL KHAN Vs. SK RAHIM
January 7, 2019
JALANDHAR SINGH Vs. STATE OF ORISSA
August 7, 2019
JAMBU BISOIANI @ JAMBHUBATI BISOI & OTHERS Vs. GENERAL TRADERS & ANOTHER
February 6, 2019
JAMI RAMESH Vs. STATE OF ORISSA AND OTHERS
April 12, 2019
JANARDAN DAS Vs. DURGADEVI THAKURANI
August 2, 2019
JANARDAN MOHANTY Vs. UNION OF INDIA
January 17, 2019
JANHABI DEI Vs. SHANKHALI ALIAS KRUSHNA PANDA (SINCE DEAD)
August 22, 2019
JATESWAR @ BABAJI CHARAN LENKA (DEAD) THROUGH L RS Vs. PARMESWAR LENKA & OTHERS
March 1, 2019
JAYANTA KUMAR GOSWAMI Vs. STATE OF ORISSA
December 9, 2019
JAYANTI DEVI Vs. RAMDEO SHAW
July 23, 2019
JAYASHREE SARANGI Vs. DEPARTMENT OF HIGHER EDUCATION, GOVT OF ODISHA & ANOTHER
March 27, 2019
JAYDEV PANDA @ TRIPATHY Vs. DILLIP KUMAR PANDA
September 4, 2019
JITENDRA PALEI Vs. STATE OF ODISHA
December 3, 2019
JITENDRE PATRA Vs. STATE OF ORISSA
March 7, 2019
JOGENDRANATH SAHOO AND ANOTHER Vs. BINAPANI SENAPATI AND ANOTHER
January 25, 2019
JUDHISTIR PATRA Vs. STATE OF ORISSA
April 24, 2019
JUGAL KISHOR BANKA Vs. GOPAL GOSALA, BARGARH
February 6, 2019
JYOTIRMAYEE GURAHANDI Vs. STATE OF ORISSA AND ORS.
March 14, 2019
K B SAHA AND SONS INDUSTRIES PVT LTD & ANR Vs. STATE OF ORISSA AND OTHERS
April 10, 2019
KABASI GANGA Vs. STATE OF ORISSA
March 18, 2019
KABU @ KABULA BEHERA Vs. STATE OF ORISSA
December 18, 2019
KAILASH CHANDRA SAHOO Vs. STATE OF ODISHA
April 9, 2019
KAILASH MAGOO Vs. STATE OF ORISSA & OTHERS
March 20, 2019
KALANDI ROUT AND OTHERS Vs. BIPIN SWAIN
January 15, 2019
KALPANA SAHOO Vs. STATE OF ODISHA
August 5, 2019
KALYANI PATTNAIK Vs. REGISTRAR, UTKAL UNIVERSITY
December 19, 2019
KAMALA BASINI MOHANTY Vs. STATE OF ODISHA
December 18, 2019
KAMALA MALLIK Vs. STATE OF ODISHA
September 12, 2019
KAMPAL BEHERA (SINCE DEAD) THROUGH LRS Vs. COMMISSIONER OF CONSOLIDATION & SETTLEMENT
February 26, 2019
KANDARI BUCHIAMMA Vs. KANDARI VENKATARAMAN PATRA
August 8, 2019
KARTIKA BAG Vs. STATE OF ORISSA
July 30, 2019
KARTIKA DALAI Vs. COLLECTOR, BALASORE & OTHERS
February 4, 2019
KESABA BEHERA Vs. CHINARI SWAPNARANI SUBUDHI AND ANOTHER
January 7, 2019
KESHAB CHANDRA BEURA Vs. PUNANADA BEURA AND OTHERS
January 15, 2019
KESHARI SAHOO Vs. STATE OF ODISHA
April 2, 2019
KHAGA @ KHAGESWAR BEHERA Vs. STATE OF ORISSA
January 16, 2019
KHAKAN BHUYAN Vs. STATE OF ORISSA
August 1, 2019
KHUSWARI BEGUM AND OTHERS Vs. PIRU AND OTHERS
January 30, 2019
KIRTAN NAIK Vs. STATE OF ODISHA
January 11, 2019
KISHORE KUMAR MISHRA Vs. STATE OF ORISSA
March 19, 2019
KISHORE KUMAR MOHAPATRA Vs. STATE OF ORISSA
July 2, 2019
KRUSHNA CHANDRA MOHANTY Vs. GOPINATH MOHAPATRA
January 18, 2019
KULAMANI KHATUA Vs. DARPA GANJAN PATTNAIK
November 26, 2019
KUMA MAJHI Vs. STATE OF ODISHA
July 25, 2019
KUMARI BEHERA Vs. STATE OF ORISSA
March 19, 2019
KUMUDINI PADHY Vs. STATE OF ODISHA
September 4, 2019
KUNJABIHARI PATRA Vs. UNION OF INDIA
October 24, 2019
KUNTALA BEURA AND ANOTHER Vs. BAIKUNTHA BHOL
May 1, 2019
LABANYAREKHA Vs. STATE
November 15, 2019
LALA SAHU Vs. STATE OF ORISSA
September 18, 2019
LALIT KUMAR DALUA Vs. GOVT OF ORISSA
July 17, 2019
LALLU @ DILLIP SAHOO Vs. STATE OF ODISHA & OTHERS
March 1, 2019
LALMOHAN BAG Vs. STATE OF ORISSA
August 7, 2019
LAVA PATEL Vs. STATE OF ORISSA
April 12, 2019
LAXMAN KUMAR MAHANTA Vs. STATE OF ORISSA
December 9, 2019
LAXMIDHARA SAMANTASINGHARA Vs. ALARANATH DHANDA MULAKA MAHAVIDYALAYA
September 18, 2019
LAXMIKANTA SAHOO Vs. ARUN KUMAR SAHOO AND OTHERS
March 6, 2019
LAXMIPRIYA SAMANTRAY Vs. JAGANNATH JEW, BIJE JAYABADA, JAGATSINGHPUR
August 20, 2019
LEENA MAHESH MOTEWAR Vs. REPUBLIC OF INDIA
February 25, 2019
LIFE IMPROVEMENT MEMBERS ASSOCIATION Vs. STATE OF ORISSA & OTHERS
April 15, 2019
LILY Vs. COLLECTOR, RAYAGADA
August 20, 2019
LOKANATH PATTANAIK Vs. SANJAY KUMAR RATSINGH
October 14, 2019
LUDRA MEHER Vs. LAND ACQUISITION OFFICER, NUAPADA
January 16, 2019
M/S RIDHI SIDHI Vs. M/S LEVIS STRAUSS (INDIA) PVT LTD & ANR
January 11, 2019
M/S. INDIAN FARMERS FERTILIZER Vs. M/S.BHADRA PRODUCTS
March 12, 2019
MADAN MOHAN PATRA Vs. COLLECTOR, CUTTACK AND OTHERS
January 10, 2019
MADAN MOHAN SAHOO Vs. STATE OF ORISSA AND ANOTHER
January 25, 2019
MADHAB @ MADHABA CHANDRA PRADHAN Vs. THE STATE OF ORISSA
February 12, 2019
MADHUSMITA DAS AND ANOTHER Vs. PRATAP KUMAR BARIK AND ANOTHER
March 1, 2019
MADHUSMITA PATRA Vs. TARANISEN PATI & ORS
March 26, 2019
MADHUSUDAN DASH Vs. STATE OF ODISHA
April 25, 2019
MADHUSUDAN MOHANTA Vs. STATE OF ORISSA
July 10, 2019
MAHANADI COAL FIELDS LIMITED Vs. KISHORILAL LOOMBA AND SONS
May 13, 2019
MAHANADI COALFIELDS LTD Vs. M/S S K SAMANT & CO LTD & ANOTHER
August 22, 2019
MAHESH KUMAR MISHRA (SINCE DEAD THROUGH HIS LR ) Vs. BHAGWAN SINGH (SINCE DEAD THROUGH HIS LRS ) AND ANOTHER
March 28, 2019
MAHESH VERMA Vs. FUTURE TECHNOLOGIES
May 17, 2019
MAHESWAR DAS Vs. SRIDHARA ROUT AND OTHERS
March 20, 2019
MAITRI MOHANTY Vs. STATE OF ODISHA
September 6, 2019
MALIANI Vs. K. SATYABATIAMMA
April 11, 2019
MALLIKA PATNAIK Vs. MANAGING DIRECTOR, OSFC
July 18, 2019
MAMATA MANJARI PANDA Vs. CHILD DEVELOPMENT PROJECT OFFICER
December 17, 2019
MAMATA TRIPATHY Vs. ARCON RETREAT OWNERS WELFARE ASSOCIATION
March 20, 2019
MAMINA OJHA Vs. C.D.P.O
December 19, 2019
MAMTA TRIPATHY Vs. STATE OF ORISSA
July 8, 2019
MAN MOHAN MOHANTY Vs. STATE OF ODISHA AND ANOTHER
January 10, 2019
MANABODHA KISAN Vs. STATE OF ODISHA
December 20, 2019
MANAGEMENT COMMITTEE, PARADIP PORT Vs. C.G.I.T.-CUM-LABOUR COURT
June 4, 2019
MANAGING DIRECTOR, ODISHA STATE FINANCIAL CORPORATION & ANOTHER Vs. GITA DEVI & ANOTHER
April 5, 2019
MANAS KUMAR SWAIN Vs. STATE OF ORISSA
December 17, 2019
MANDARDHAR SAHU Vs. GOVERNMENT OF ORISSA & OTHERS
March 7, 2019
MANDHAR SAHU Vs. STATE OF ORISSA
March 7, 2019
MANI GAHIR Vs. COLLECTOR, KALAHANDI AND OTHERS
April 18, 2019
MANOJ KUMAR PANDA Vs. STATE OF ORISSA & OTHERS
January 17, 2019
MANOJ KUMAR PANIGRAHI Vs. STATE OF ORISSA
August 8, 2019
MANOJRANJAN NAYAK Vs. STATE OF ODISHA
April 5, 2019
MANORAMA MOHAPATRA Vs. STATE OF ORISSA
August 13, 2019
MANORAMA SINGH Vs. STATE OF ORISSA
July 22, 2019
MANORANJAN SA Vs. STATE OF ODISHA
March 8, 2019
MANU SINGH Vs. SECRETARY, C.D.A.
July 2, 2019
MARWAH COMPANY Vs. NATIONAL THERMAL POWER CORPORATION LTD.
April 17, 2019
MAYADHAR KABI Vs. STATE OF ODISHA
July 25, 2019
MEENA KHAITAN AND ANOTHER Vs. BIJAY LAXMI BHANJA AND ANOTHER
March 8, 2019
MEHABOOB KHAN Vs. STATE OF ORISSA
August 6, 2019
MINATI BEHERA Vs. NAMITA BEHERA
July 10, 2019
MOHADEV SAHOO Vs. STATE OF ORISSA AND ANOTHER
March 7, 2019
MOHAMMAD AWESH MEMON Vs. STATE OF ORISSA
December 18, 2019
MOHANLAL AGARWAL Vs. RAGHUNATH NAYAK
July 10, 2019
MRS. LEENA MAHESH Vs. REPUBLIC OF INDIA
February 25, 2019
MUCHIRAM @ MOCHIRAM BARIK Vs. SUNDARMANI BAG
September 4, 2019
MUCHIRAM BARIK Vs. REVENUE OFFICER, SADAR, SAMBALPUR AND OTHERS
September 4, 2019
MUMTAZ BEGUM Vs. SURENDRA KUMAR SAHOO
July 29, 2019
MUNA @ ARJUNA KAR Vs. STATE OF ORISSA
November 20, 2019
MUNA PATRA @ PATRO Vs. STATE OF ODISHA
March 18, 2019
N.C. CHARIAN Vs. STATE OF ORISSA
July 9, 2019
NABA BEWA Vs. S.A. HASSAN
September 23, 2019
NABIN CHANDRA MOHANTA Vs. STATE OF ORISSA AND OTHERS
February 22, 2019
NAKULA BAG Vs. STATE OF ORISSA
December 18, 2019
NAKULA CHARAN DAS Vs. KUSHANATH DAS & OTHERS
March 8, 2019
NANDA CONSTRUCTION Vs. MAHANADI COAL FIELDS LTD
July 18, 2019
NANDA KISHORE MISHRA Vs. STATE OF ORISSA & OTHERS
May 13, 2019
NARAHARI DAS Vs. STATE OF ORISSA
July 25, 2019
NARAHARI PARIDA Vs. PARADIP PORT TRUST
August 16, 2019
NARASINGH PANDA Vs. STATE OF ORISSA
July 19, 2019
NARAYAN MISHRA Vs. INDIAN OVERSEAS BANK & OTHERS
May 13, 2019
NARENDRA BESAN Vs. SPECIAL LAND ACQUISITION OFFICER
June 28, 2019
NARENDRA KUMAR SAHOO Vs. STATE OF ODISHA (VIGILANCE) & ANR
February 13, 2019
NATIONAL ALUMINIUM COMPANY LTD Vs. INDO POWER.PROJECTS LTD
May 1, 2019
NATIONAL BANK FOR AGRICULTURE & RURAL DEVELOPMENT Vs. DURGAPRASAD SANGRAMJIT MALLICK
May 17, 2019
NATIONAL INSURANCE COMPANY LTD Vs. EMERENCIANA SOY & OTHERS
February 6, 2019
NATIONAL INSURANCE COMPANY LTD Vs. JHUMI BAGH
April 19, 2019
NATU MALLIK Vs. STATE OF ORISSA
March 20, 2019
NAVA BHARAT VENTURES LTD Vs. STATE OF ODISHA
September 20, 2019
NEW INDIA ASSURANCE CO LTD , CUTTACK Vs. BUI JAGADALA AND OTHERS
April 12, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. BISWAMBER JENA
July 12, 2019
NIKUNJA KISHORE RAJGURU Vs. NITYANANDA BARIK
September 5, 2019
NILIMA MANJARI JENA Vs. PRAMOD PRADHAN & OTHERS
April 9, 2019
NIMAI CHARAN PUROHIT Vs. STATE OF ORISSA AND OTHERS
January 3, 2019
NIRANJAN GUIN Vs. STATE OF ORISSA
December 24, 2019
NIRMAL KUMAR DAS Vs. GRID CORPORATION OF ORISSA LTD.
October 29, 2019
NITYANANDA DALEI Vs. COLLECTOR, MAYURBHANJ AND ANOTHER
March 28, 2019
NITYANANDA MISHRA Vs. PRANATI MISHRA & OTHERS
January 10, 2019
NITYANANDA PATTNAIK Vs. BISAKHA DEI
July 10, 2019
NRUSINGHA CHARAN DASH Vs. STATE OF ODISHA
September 12, 2019
ODISHA MINING CORPORATION LTD Vs. STATE OF ODISHA AND OTHERS
August 26, 2019
ODISHA TOURISM DEVELOPMENT CORPORATION LTD Vs. SURENDRA KUMAR MALLICK
September 11, 2019
ORIENTAL INSURANCE COMPANY LTD. Vs. PRATIMA KARMI
April 12, 2019
ORIENTAL INSURANCE COMPANY LTD. Vs. LAXMI KAMAR
February 15, 2019
ORIENTAL INSURANCE COMPANY LTD. Vs. KRUSHNA KAMAR
February 15, 2019
ORISSA MANGANESE & MINERALS LTD. Vs. BIRAT CHANDRA DAGARA
July 9, 2019
ORISSA RURAL HOUSING & DEVELOPMENT CORPORATION LTD Vs. DEPUTY DIRECTOR (REVENUE), EMPLOYEES STATE INSURANCE CORPORATION, BBSR
August 20, 2019
ORISSA STATE FINANCIAL CORPORATION Vs. BHARGABI COLD STORAGE
August 9, 2019
P. KHAJA HUSSAIN Vs. STATE OF ORISSA
April 24, 2019
PANCHEI SAHOO AND OTHERS Vs. MANORANJAN SUBUDHI AND OTHERS
January 16, 2019
PANCHU ROUT Vs. GOVERNMENT OF ORISSA & OTHERS
March 15, 2019
PANCHU ROUT Vs. GOVERNMENT OF ORISSA & OTHERS
March 7, 2019
PANDARI SAHU & ORS Vs. STATE OF ORISSA
May 1, 2019
PANDIA GOUDA Vs. STATE OF ODISHA
May 17, 2019
PANKAJ KUMAR SRIBASTAB Vs. STATE OF ORISSA
November 19, 2019
PANU CHARAN BEHERA Vs. STATE OF ODISHA
August 8, 2019
PAPUNI SAHOO Vs. G. M.
February 28, 2019
PARADEEP PORT TRUST Vs. UDAYANATH ROUT
April 12, 2019
PARADIP PORT BUILDERS ASSOCIATION Vs. CHAIRMAN, PARADIP PORT TRUST AND ORS.
November 26, 2019
PARAYAKUNNIL JOHAN MATHAI (P J MATHAI) Vs. RABI RANJAN SAHOO AND OTHERS
April 5, 2019
PARBATI CHINTADA Vs. GOPAL KRISHNA CHINTADA
March 26, 2019
PAREMESWAR JENA Vs. STATE OF ODISHA
February 8, 2019
PASKUL BEHERA AND ORS. Vs. STATE OF ORISSA
July 19, 2019
PENNAR ALUMINIUM COMPANY LIMITED Vs. CHAIRMAN CUM MANAGING DIRECTOR
January 16, 2019
PHANENDRA KUMAR GEDDAM Vs. REPUBLIC OF INDIA
May 13, 2019
PITAMBAR SAHU Vs. STATE OF ORISSA
July 25, 2019
PRABIRA SIKDAR Vs. STATE OF ODISHA
September 25, 2019
PRADEEP KUMAR NAYAK Vs. DEEPAK SHUKLA
July 12, 2019
PRADIP CHANDRA PATRA Vs. STATE OF ORISSA & OTHERS
March 29, 2019
PRADYUMNA KUMAR PANDA Vs. STATE OF ORISSA AND OTHERS
April 2, 2019
PRAFULLA CHANDRA NAIK Vs. EXECUTIVE DIRECTOR BANK OF MAHARASHTRA
July 19, 2019
PRAFULLA KUMAR MISHRA Vs. INDRASEN SHARMA AND ANOTHER
January 4, 2019
PRAFULLA KUMAR NAYAK Vs. KHETRAMOHAN NAYAK
July 10, 2019
PRAFULLA KUMAR SETHI Vs. STATE OF ORISSA
March 11, 2019
PRAHALLAD MOHANTY Vs. D G P CRPF
July 30, 2019
PRAKASH KU PATNAIK Vs. GHASIRAM SAHU
September 9, 2019
PRAKASH KUMBHAR Vs. STATE OF ODISHA
January 21, 2019
PRAMOD KUMAR MEHER Vs. CHANCELLOR, UTKAL UNIVERSITY AND OTHERS
January 8, 2019
PRANABANDHU PRADHAN Vs. UNION OF INDIA
July 31, 2019
PRASAN KUMAR PATRA Vs. STATE OF ODISHA
March 6, 2019
PRASANNA KUMAR ACHARYA Vs. THE DIVISIONAL MANAGER
April 10, 2019
PRASANNA KUMAR MOHANTA AND OTHERS Vs. STATE OF ORISSA
March 7, 2019
PRASANNA KUMAR PANDA Vs. CENTRAL ELECTRICITY SUPPLY AND UTILITY OF ORISSA
September 9, 2019
PRASANT GAUTAM Vs. VICE CHANCELLOR, BIJU PATNAIK
November 20, 2019
PRASANT KUMAR MISHRA Vs. STATE OF ORISSA
September 20, 2019
PRASANT KUMAR PRADHAN Vs. BHARATI BEHERA
August 26, 2019
PRATAP CHANDRA MOHANTY Vs. BATA KRISHNA SAHOO
July 23, 2019
PRATIBHA DAS Vs. STATE OF ORISSA
June 25, 2019
PRATIMA MOHANTY Vs. STATE OF ODISHA (VIG )
September 4, 2019
PRAVAT KISHORE DAS Vs. PRAMOD KUMAR KHUNTIA AND OTHERS
February 19, 2019
PREMALATA SAMAL Vs. STATE OF ODISHA
January 3, 2019
PREMANANDA PARIDA Vs. DISTRICT COLLECTOR
September 23, 2019
PRITHVIRAJ MOHAPATRA Vs. COLLECTOR, KORAPUT (OLD) RAYAGADA (NEW) AND OTHERS
January 10, 2019
PRIYADARSHINI MOHANTY Vs. STATE OF ODISHA
December 10, 2019
PROJECT DIRECTOR, INTEGRATED TRIBAL Vs. ODYSSEY ADVANCED
January 16, 2019
PUBALI BANK LIMITED Vs. NAGREEKA EXPORTS LIMITED
November 20, 2019
PUNIA ALIAS PURNA CHANDRA NAIK Vs. STATE OF ORISSA
August 29, 2019
PUNIA ALIAS PURNA CHANDRA NAIK Vs. STATE OF ORISSA
August 14, 2019
PUNIA NAIK Vs. STATE OF ORISSA
July 25, 2019
PUNJILAL MEHER Vs. STATE OF ODISHA
March 25, 2019
PURNA CHANDRA MISHRA (DEAD) THROUGH HIS L RS Vs. STATE OF ORISSA AND OTHERS
January 24, 2019
PURNA CHANDRA PALAI Vs. COLLECTOR AND DISTRICT MAGISTRATE, BHADRAK AND OTHERS
July 24, 2019
PURNA CHANDRA PRADHAN Vs. CESCO
April 25, 2019
PURNA CHANDRA SAMANTARAY Vs. STATE OF ORISSA
December 3, 2019
PURUSOTTAM BEHERA Vs. STATE OF ODISHA
January 29, 2019
PURUSOTTAM MUDULI Vs. STATE OF ORISSA
September 12, 2019
PURUSOTTAM PADHAN Vs. RADHESHYAM DASH
June 28, 2019
PUSHPALATA SAMAL Vs. UNION OF INDIA AND OTHERS
February 20, 2019
PUSPA NAYAK Vs. STATE OF ORISSA
April 4, 2019
PUSPA SHARMA Vs. KITEI NAYAK AND OTHERS
April 8, 2019
PUTUA Vs. STATE OF ORISSA
July 17, 2019
RABI NARAYAN PANDA Vs. STATE OF ODISHA
January 24, 2019
RABI SAHU Vs. STATE OF ORISSA
August 28, 2019
RABINARAYAN DAS Vs. STATE OF ODISHA
January 29, 2019
RABINARAYAN PADHI Vs. SUDHANSHUBALA MISHRA
July 3, 2019
RABINARAYAN SAHU Vs. COLLECTOR & DISTRICT MAGISTRATE
July 18, 2019
RABINDRA KUMAR MALLICK Vs. STATE OF ORISSA (VIG )
March 26, 2019
RADHA BEHERA AND ANOTHER Vs. JAMULA VENKATA RAMMANA AND OTHERS
March 6, 2019
RAGHUNATH SABAT Vs. COUNCILLERS OF NAC, HINJILICUT
July 18, 2019
RAGHUNATH SAMAL Vs. STATE OF ODISHA
October 17, 2019
RAIBU @ RABINDRA MAHANTA & ANOTHER Vs. STATE OF ORISSA & ANOTHER
January 24, 2019
RAJASHREE ROUT Vs. STATE OF ORISSA
December 20, 2019
RAJENDRA ACHARYA Vs. DHARITRI MISHRA
March 12, 2019
RAJKUMARI Vs. RAGHUNATH BHOI AND ORS.
September 12, 2019
RAJU Vs. STATE OF ORISSA
November 27, 2019
RAJU ALIAS RAJKISHORE SAHOO Vs. STATE OF ORISSA
November 27, 2019
RAMA CHANDRA BEHERA Vs. CHAIRMAN
December 24, 2019
RAMA CHANDRA GOUDA Vs. STATE OF ORISSA
March 7, 2019
RAMA DEO Vs. STATE OF ORISSA AND OTHERS
January 24, 2019
RAMA SINGH Vs. STATE OF ORISSA
October 17, 2019
RAMACHANDRA SAHOO Vs. STATE OF ODISHA
August 26, 2019
RAMAKANTA DASH Vs. STATE OF ORISSA
August 13, 2019
RAMESH CHANDRA PATI Vs. PRAFULLA KUMAR PATI
July 26, 2019
RAMESH CHANDRA PATRA Vs. BOARD OF SECONDARY EDUCATION
April 17, 2019
RAMESH KU AGARWAL Vs. STATE OF ORISSA
July 9, 2019
RAMESH PRASAD SAO Vs. STATE OF ODISHA
November 19, 2019
RAMGOPAL KHADIRATNA Vs. STATE OF ORISSA
September 13, 2019
RAMNATH KISKU Vs. STATE OF ODISHA
August 1, 2019
RANJAN NAYAK Vs. UNION OF INDIA
February 8, 2019
RANJEET SRIRAM Vs. STATE OF ODISHA
August 13, 2019
RASHMI METALIKS LTD. Vs. UNION OF INDIA
January 4, 2019
RASHMIPRAVA MOHARANA Vs. SUB-COLLECTOR, JAGATSINGHPUR
November 4, 2019
RATANI SAHOO AND OTHERS Vs. KABI DAS AND OTHERS
March 19, 2019
RATNAKAR BHUYAN Vs. STATE OF ORISSA
July 9, 2019
RATNAKAR SETHI Vs. STATE OF ORISSA
July 16, 2019
REGIONAL COOPERATIVE MARKETING SOCIETY, SUNDARGARH & ANOTHER Vs. AMARNATH SARAPH
April 19, 2019
RETIRED EMPLOYEES ASSOCIATION, SDCC BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, BHUBANESWAR & OTHERS
March 27, 2019
ROSE RUTH BHENGRA Vs. LALIT KUMAR SAHU
February 12, 2019
RUHIYA MURMU Vs. STATE OF ORISSA
March 26, 2019
RUNU PRADHAN Vs. STATE OF ORISSA
September 18, 2019
S. BALAKRUSHNA Vs. STATE OF ODISHA
May 1, 2019
SABITA DAS Vs. STATE OF ORISSA
December 17, 2019
SABITARANI SARKAR Vs. STATE OF ODISHA
June 24, 2019
SABYASACHI LENKA Vs. STATE OF ODISHA
March 19, 2019
SADHU @ SADHU CHARAN SAHU Vs. SUNASIR SAHU
February 15, 2019
SADHU PRADHAN Vs. STATE OF ORISSA
August 19, 2019
SAGAR DAS Vs. STATE OF ORISSA
November 27, 2019
SAILENDRA KUMAR SAMAL Vs. STATE OF ODISHA
April 25, 2019
SAIRENDRI SAHU Vs. SUBASINI SAHU @ PRADHAN AND ANOTHER
March 29, 2019
SAKRAJIT DAS Vs. STATE OF ORISSA
April 19, 2019
SAMBARIA Vs. STATE OF ORISSA
July 25, 2019
SANATAN SARANGI Vs. STATE OF ORISSA
July 17, 2019
SANGEET DUTTA Vs. AUTHORIZED OFFICER-CUM-DEPUTY GENERAL MANAGER
December 4, 2019
SANGHAMITRA MOHARANA Vs. BALARAM MOHARANA
September 23, 2019
SANGRAM KESHARI MALLICK Vs. STATE OF ORISSA
November 22, 2019
SANJAY KUMAR DAS Vs. STATE OF ODISHA
March 1, 2019
SANJAY KUMAR KAR Vs. PRINCIPAL CUM SECRETARY BHADRAK INSTITUTE OF ENGINEERING AND TECHNOLOGY
February 19, 2019
SANJAY KUMAR SAHU Vs. STATE OF ORISSA
August 29, 2019
SANJIDA BIBI Vs. STATE OF ORISSA
April 11, 2019
SANJIT MANDAL Vs. STATE OF ORISSA
July 31, 2019
SANJU LENKA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
March 1, 2019
SANJUKTA DAS Vs. SECRETARY, EDUCATION DEPARTMENT, GOVT OF ORISSA, BHUBANESWAR AND OTHERS
January 17, 2019
SANJUKTA PADHI Vs. STATE OF ORISSA
September 11, 2019
SANKAR PRASAD BHUYNA Vs. UTKAL UNIVERSITY AND OTHERS
January 10, 2019
SANKAR SAMARTHA Vs. STATE OF ORISSA
July 9, 2019
SANTILATA CHOUDHURY Vs. NIMAIN CHARAN PATRA
October 14, 2019
SANTOSH KISAN SAPKALE Vs. REPUBLIC OF INDIA
September 17, 2019
SANTOSH KUMAR KHANDELWAL Vs. STATE OF ODISHA
October 23, 2019
SANTOSH KUMAR NANDA Vs. ODISHA STATE HOUSING BOARD
April 18, 2019
SANTOSH KUMAR NANDA Vs. ODISHA STATE HOUSING BOARD
October 21, 2019
SANTOSH KUMAR PATRA Vs. STATE OF ORISSA
August 26, 2019
SANTOSH KUMAR PRADHAN Vs. BUDHIRAM NAYAK AND OTHERS
January 11, 2019
SANTOSH KUMAR ROUL @ SARATHI BABA Vs. STATE OF ORISSA
July 22, 2019
SANTOSH ROUTRAY Vs. STATE OF ODISHA
December 13, 2019
SARASWATI NAYAK Vs. STATE OF ODISHA
April 19, 2019
SARAT CHANDRA BAL Vs. NALIN DAS
August 5, 2019
SARAT PRADHAN AND ANOTHER Vs. KAILASH CHANDRA PARIDA AND OTHERS
February 13, 2019
SASADHAR Vs. PRAMOD DAS
January 18, 2019
SASMITA BEHERA Vs. DURYODHAN BEHERA
April 12, 2019
SATRUGHANA MAHAPATRA Vs. STATE OF ORISSA
July 23, 2019
SATRUGHNA BARAD @ NILU Vs. STATE OF ORISSA
December 18, 2019
SATRUGHNA JENA (DEAD) Vs. ARTA MOHAPATRA (DEAD)
April 25, 2019
SATRUGHNA SIKA Vs. STATE OF ORISSA
July 19, 2019
SATTWIKA PANDA Vs. OCL INDIA LTD.
November 15, 2019
SATYA RANJAN PATTANAIK Vs. MANAGING DIRECTOR, ORISSA FOREST DEVELOPMENT CORPORATION LTD. AND ORS.
November 27, 2019
SATYABRATA PATEL Vs. STATE OF ORISSA
July 29, 2019
SATYANARAYAN PALAI Vs. ODISHA GRAMYA BANK
March 26, 2019
SATYASIVA SUNDAR NAYAK Vs. SECRETARY, BOARD OF SECONDARY EDUCATION, ORISSA AND OTHERS
May 13, 2019
SAUDAMINI DAS Vs. PURUSOTTAM PANY
April 26, 2019
SECRETARY, IRRIGATION DEPARTMENT Vs. LAXMIDHAR MOHAPATRA
July 25, 2019
SENIOR DIVISIONAL MANAGER Vs. SURESH KUMAR BEHERA & ANOTHER
February 18, 2019
SENIOR DIVISIONAL MANAGER Vs. SHAIBARANI MOHANTA & OTHERS
February 18, 2019
SHARMA AYURVED PRIVATE LIMITED Vs. B.N. SHARMA AYURVED PRIVATE LIMITED
November 19, 2019
SHAW WALLACE & CO. LTD. Vs. STATE OF ODISHA
March 12, 2019
SHIBA PRASAD SATPATHY Vs. C.G.M S.B.I. BHUBANESWAR
July 23, 2019
SHYAMLAL KISSAN Vs. STATE OF ODISHA
April 5, 2019
SIBA BASKEY Vs. STATE OF ODISHA
April 2, 2019
SIBA PRASAD Vs. STATE OF ORISSA
July 25, 2019
SIBA PRASAD DAS Vs. STATE OF ODISHA
January 17, 2019
SIBA SANKAR DASH Vs. STATE OF ODISHA
April 2, 2019
SIDHESWAR PANIGRAHI Vs. STATE OF ORISSA
January 21, 2019
SILAPARI SHETHY SHANKAR RAO Vs. STATE OF ORISSA
March 7, 2019
SINGRAI BASKEY Vs. FAGU HEMBRAM
August 29, 2019
SIRAJI NAIK Vs. STATE OF ODISHA
July 24, 2019
SITARAM BEHERA Vs. UDAYANATH @ HADI BEHERA
April 8, 2019
SIU MANDINGA Vs. STATE OF ORISSA
July 17, 2019
SK AYUB Vs. AUTHORIZED OFFICER-CUM ASST CONSERVATOR OF FOREST & OTHERS
April 3, 2019
SK JAN HOSSAIN Vs. MAITHILI DEVI
August 9, 2019
SK KARAN @ KARAM MOHAMMAD Vs. SK NUR
July 10, 2019
SKOL BREWERIES LTD Vs. STATE OF ODISHA AND OTHERS
March 26, 2019
SMC POWER GENERATION LIMITED Vs. STATE OF ODISHA
March 6, 2019
SMITA PANDA Vs. STATE OF ORISSA
November 19, 2019
SOHANLAL AGRAWALA Vs. STATE OF ORISSA
July 16, 2019
SOMA BANERJEE Vs. SRIDHAR BISWAL & ANOTHER
April 26, 2019
SONIA PUJARI AND ORS. Vs. STATE OF ORISSA
July 3, 2019
SRI NANDA KISHORE MISHRA Vs. STATE OF ORISSA
May 13, 2019
SRI SRI DADHIBABAN MAHAPRABHU BIJE Vs. PARAMANANDA SAHU
September 16, 2019
SRIDHAR BEHERA Vs. SEBATI BEHERA
February 6, 2019
SRIDHAR KHILAR AND OTHERS Vs. ADDL COMMISSIONER
March 18, 2019
SRIKANTA DASH Vs. STATE OF ORISSA
July 2, 2019
SRIKANTA SAMAL Vs. STATE OF ODISHA
November 1, 2019
SRIMATI MALIANI AND OTHERS Vs. K SATYABATIAMMA AND OTHERS
April 11, 2019
SRINIBASH MOHANTY Vs. KALPANA JENA
February 20, 2019
STATE MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD , BHUBANESWAR Vs. SARITA AGRAWAL AND OTHERS
January 11, 2019
STATE OF ODISHA Vs. DENGUN SABAR
November 5, 2019
STATE OF ORISSA Vs. PURIA PATI
August 1, 2019
STATE OF ORISSA Vs. MANORANJAN MOHAPATRA AND OTHERS
April 25, 2019
STATE OF ORISSA Vs. JOTA MUNDA
July 16, 2019
STATE OF ORISSA Vs. RAMESWAR AGRAWALA
July 26, 2019
STATE OF ORISSA Vs. PAWAN KUMAR JAJODIA
August 30, 2019
STATE OF ORISSA Vs. BANKA JAYASINGH
July 31, 2019
STATE OF ORISSA Vs. BALARAM PRADHAN
May 1, 2019
STATE OF ORISSA Vs. DURGAMADHAB PANDA
August 13, 2019
STATE OF ORISSA Vs. BIPIN BIHARI TRIPATHY
May 16, 2019
STATE OF ORISSA Vs. DEEPAK KUMAR DAS
April 22, 2019
STATE OF ORISSA Vs. RATHLAL DHANWAR
September 30, 2019
STATE OF ORISSA Vs. SUNIL KUMAR BARAL
December 10, 2019
STATE OF ORISSA & ANOTHER Vs. K NATABAR PRUSTY & OTHERS
May 1, 2019
STATE OF ORISSA & ANOTHER Vs. DANDASI SAHOO
February 8, 2019
STATE OF ORISSA AND ANOTHER Vs. JALADHAR SHA AND OTHERS
January 25, 2019
STEEL AUTHORITY OF INDIA LTD Vs. PRATIMA KANUNGO AND SIBU KANUNGO
April 25, 2019
STEEL AUTHORITY OF INDIA LTD. AND ORS. Vs. PRATIMA KANUNGO AND ORS.
April 25, 2019
SUBALA TARAI Vs. COLLECTOR, PURI AND OTHERS
February 6, 2019
SUBAS CHANDRA NAYAK Vs. MEENA KUMARI SAHOO AND OTHERS
March 27, 2019
SUBASH CHANDRA BALIARSINGH Vs. BHARAT PETROLEUM CORPORATION LTD
June 25, 2019
SUBASH CHANDRA BISWAL Vs. BAMADEV PATRA
April 15, 2019
SUBASH CHANDRA SAHU Vs. UNION OF INDIA
March 7, 2019
SUBASINI MISHRA @ KAR Vs. JAGDEEP PRATAP DEO AND OTHERS
February 6, 2019
SUBHRANSHU SEKHAR PADHI Vs. GOURI PRASAD SAHU
December 18, 2019
SUDAM CHARAN SAHU Vs. ANGUL UNITED CENTRAL
January 21, 2019
SUDAM DASH & ANOTHER Vs. STATE OF ORISSA
August 26, 2019
SUDARSHAN NAIK AND OTHERS Vs. STATE OF ODISHA AND OTHERS
January 11, 2019
SUDHAKAR PANDA Vs. ODISHA GRAMYA BANK AND ANOTHER
April 9, 2019
SUDHAKAR TIPATHY Vs. STATE OF ORISSA
May 1, 2019
SUDHIR BARIK Vs. STATE OF ORISSA
November 21, 2019
SUDRA PRATAP KARUAN Vs. STATE OF ORISSA
July 2, 2019
SUKANTI MALIK Vs. STATE OF ODISHA AND OTHERS
March 25, 2019
SULACHANA RAHA Vs. SAMARI SAHU (DEAD)
August 29, 2019
SULACHNA JENA Vs. ANTARYAMI PANI
January 17, 2019
SULEMAN NAG Vs. STATE OF ORISSA
March 7, 2019
SUMAN BISWAL Vs. STATE OF ORISSA
January 7, 2019
SUMANTA KUMAR SAHOOO Vs. RESERVE BANK OF INDIA
November 20, 2019
SUMIT KUMAR BEHERA Vs. STATE OF ODISHA
April 24, 2019
SUNIL CHANDRA MOHAPATRA Vs. UNION OF INDIA AND ORS.
August 16, 2019
SUNIL JINDAL Vs. STATE OF ODISHA
August 7, 2019
SUNIL KUMAR DHANUKA Vs. STATE OF ODISHA
July 16, 2019
SUNIL KUMAR NAIK Vs. STATE OF ORISSA
July 8, 2019
SUNITA PANIGRAHI Vs. STATE OF ORISSA
December 9, 2019
SUPERINTENDING ENGINEER Vs. GOKULANANDA JENA
March 29, 2019
SUPRAVA CHANDRA Vs. URMILA MOHANTY
September 19, 2019
SUPRAVA PRADHAN Vs. LABANYAMAYEE SAHU
July 10, 2019
SUPRIYO BOSE Vs. STATE OF ODISHA
January 3, 2019
SURENDRA KUMAR MALLICK @ RABI Vs. STATE OF ORISSA
March 25, 2019
SURENDRANATH BISOI Vs. HAREKRUSHNA SAHU
February 19, 2019
SURESH CHANDRA SAHU Vs. STATE OF ODISHA & OTHERS
February 13, 2019
SURESH CHANDRA SUARA Vs. STATE OF ORISSA
June 24, 2019
SURESWARI BISWASROY Vs. STATE OF ORISSA
February 25, 2019
SURYAKANTA HANUMAN Vs. STATE OF ORISSA
March 1, 2019
SURYANARAYAN MOHANTY Vs. STATE OF ODISHA
January 7, 2019
SUSANTA KUMAR TRIPATHY Vs. UNION OF INDIA
February 8, 2019
SWAPAN KUMAR SEAL Vs. SUPERINTENDENT OF POLICE
February 13, 2019
SWAPNA PRADHAN Vs. STATE OF ORISSA
December 3, 2019
SWARNALATA MISHRA Vs. STATE OF ODISHA AND ORS
August 19, 2019
SWETANGA PATTANAIK Vs. STATE OF ODISHA
March 6, 2019
TANWAR ANWAR Vs. STATE OF ORISSA
February 18, 2019
TARACHAND AGARWAL Vs. STATE OF ORISSA
February 7, 2019
TARUN SINGH ADJUAD Vs. STATE OF ODISHA
November 25, 2019
TARUNA KUMAR GADABAD Vs. SUBHALAXMI LENKA
October 18, 2019
TATA STEEL LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
January 30, 2019
THE MARWAH COMPANY Vs. NATIONAL THERMAL POWER CORPORATION LTD.
April 17, 2019
TIKAYAT NAIK Vs. STATE OF ODISHA
February 26, 2019
TIRUPATI PANIGRAHI Vs. STATE OF ORISSA
November 15, 2019
TITU SAHU @ SATYABADI SAHU Vs. STATE OF ORISSA
March 1, 2019
TOMALA SAHU Vs. STATE OF ORISSA
September 16, 2019
TRAILOKYANATH KHUNTIA Vs. UNION OF INDIA
December 11, 2019
TRANSPORT CORPORATION OF INDIA LTD. Vs. STATE OF ORISSA
November 13, 2019
TRILOCHAN KHORA Vs. STATE OF ORISSA
June 17, 2019
TRINATH BASANT RAY & ANOTHER Vs. SK MOHAMOOD & ANOTHER
March 8, 2019
TRINATH PANDA Vs. DILLIP KUMAR PANDA
April 9, 2019
TRINATH PANIGRAHY Vs. STATE OF ODISHA
November 28, 2019
TRUPTIRANI JENA Vs. STATE OF ODISHA
December 24, 2019
TULASHI MALLIK AND OTHERS Vs. JAGANNATH MALLIK AND OTHERS
March 29, 2019
UCO BANK REPRESENTED BY ITS GENERAL MANAGER Vs. SK FAYAJUDDIN
December 18, 2019
UJALA SANDHA Vs. STATE OF ORISSA
October 17, 2019
UMA ROUT Vs. AJAYA BHATTA AND OTHERS
April 5, 2019
UMERI DISTILLERY (P) LTD. Vs. STATE OF ODISHA
December 4, 2019
UMESH CHANDRA DIGAL Vs. BANK OF INDIA AND OTHERS
March 1, 2019
UNION OF INDIA Vs. REKHA PRADHAN
April 18, 2019
UPENDRA JENA Vs. STATE OF ODISHA & OTHERS
March 28, 2019
VEDANTA LIMITED AND ANOTHER Vs. NATIONAL ALUMINIUM COMPANY LIMITED (NALCO)
March 26, 2019
VISA STEEL LTD. Vs. RESERVE BANK OF INDIA
March 25, 2019
WALTAIR RAILWAY DIVISION Vs. A. I. E. VALLEY TRADERS PVT LTD & ORS
May 17, 2019
WORKMEN OF BOLANI ORES MINES Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
January 25, 2019
Y. PANI & CO PVT LTD Vs. ORISSA STATE FINANCIAL CORPORATION
June 4, 2019
Z ENGINEERS CONSTRUCTION PRIVATE LIMITED AND ANOTHER Vs. BIPIN BIHARI BEHERA AND OTHERS
January 24, 2019