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Case Index
Title
Date
KIRAN BALA SAHU (DECEASED). Vs. SUPRAMA MAITI
December 24, 2019
A C POWER SYSTEM Vs. ENGINEERING FABRICATORS & ENTERPRISERS
June 14, 2019
A. SUBRAMANIAM Vs. THE LIEUTENANT GOVERNOR AND ORS.
December 13, 2019
A.P. FINE DINING (P) LTD Vs. T.J. PARSONS
February 4, 2019
AARYAN PROJECTS PRIVATE LIMITED Vs. KLOWIN INFRASTRUCTURE PRIVATE LIMITED
June 12, 2019
ABDUL AZIZ Vs. SHRACHI BURDWAN DEVELOPERS PRIVATE LIMITED
September 11, 2019
ABDUL AZIZ Vs. STATE OF WEST BENGAL
August 14, 2019
ABDUL BASAR MONDAL Vs. STATE OF WEST BENGAL
May 23, 2019
ABDUL HANNAN Vs. STATE OF WEST BENGAL
March 27, 2019
ABDUL KARIM KHAN Vs. STATE OF WEST BENGAL
January 18, 2019
ABDUL LATIF ANSARI @ ANDAZ SHAH WARSHI Vs. STATE OF WEST BENGAL & ORS
April 22, 2019
ABDUL MATIN AHAMED AND OTHERS Vs. NAWAB ALI MOLLA (SHAHJI) AND OTHERS
May 8, 2019
ABDUL MATIN MALLICK Vs. SUBRATA BHATTACHARJEE(BANERJEE)&ORS
April 17, 2019
ABDUL MOKID Vs. STATE OF WEST BENGAL
January 28, 2019
ABDUL SATTAR Vs. STATE OF WEST BENGAL
December 6, 2019
ABDUL SATTAR Vs. STATE OF WEST BENGAL
July 16, 2019
ABDUS SALAM Vs. STATE OF WEST BENGAL
August 30, 2019
ABHAY ROY CHOWDHURY @ ABHAY RAY CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
March 28, 2019
ABHIJIT GHOSH Vs. JAYITA GHOSH (NEE CHATTERJEE)
February 5, 2019
ABHIJIT GUHA Vs. VIDYASAGAR UNIVERSITY & ORS
February 27, 2019
ABHIJIT MONDAL & ORS Vs. STATE OF WEST BENGAL
January 28, 2019
ABHIJIT SADHUKHAN Vs. STATE OF WEST BENGAL
August 9, 2019
ABHIRATHI BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
March 20, 2019
ABHISHEK AGARWALLA Vs. RAJENDRA KUMAR BANKA
September 5, 2019
ABHISHEK CHATTERJEE Vs. PIYET CHATTERJEE & ANR
March 26, 2019
ABHISHEK CHOWDHURY Vs. STATE OF WEST BENGAL
October 30, 2019
ABHISHEK MUKHERJEE Vs. BOARD OF TRUSTEES, KOLKATA PORT TRUST
October 1, 2019
ABHRADEEP PAN Vs. WEST BENGAL UNIVERSITY OF TEACHERS
December 4, 2019
ABINASH CHOWDHURY Vs. STATE OF WEST BENGAL
June 10, 2019
ABIR SAHA Vs. STATE OF WEST BENGAL
July 23, 2019
ABU BAKER RAHMAN Vs. STATE OF WEST BENGAL
June 12, 2019
ABUL KALAM AZAD Vs. STATE OF WEST BENGAL
January 22, 2019
ACCORD ADVERTISING PVT. LTD. Vs. AIRPORTS DIRECTOR, THE AIRPORTS AUTHORITY OF INDIA
July 31, 2019
ACHINTA ADAK Vs. RADHARAMAN DAS
August 2, 2019
ACHIYA BIBI @ ACHHIYA SARDAR Vs. STATE OF WEST BENGAL
July 25, 2019
ACYUMEN COMPLEX PVT LTD AND OTHERS Vs. MD SAFIAR RAHAMAN AND OTHERS
March 20, 2019
AD IDEAS PRIVATE LIMITED Vs. VIEW AD IDEAS AND ORS.
September 18, 2019
ADHIR KUMAR JANA Vs. STATE OF WEST BENGAL & ORS
May 1, 2019
ADITYA KUMAR GHOSH Vs. ANURUPA CHATTOPADHYAY
January 21, 2019
ADITYA KUMAR SHAW Vs. STATE OF WEST BENGAL
August 13, 2019
ADITYA VIKRAM LODHA Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
August 22, 2019
ADUR SABUR Vs. STATE OF WEST BENGAL
September 11, 2019
AFRICA COLD STORAGE PVT LTD & ANR Vs. STATE OF WEST BENGAL & ORS
March 12, 2019
AGARPARA COMPANY LIMITED Vs. STATE OF WEST BENGAL
February 21, 2019
AGARPARA JUTE MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), KOLKATA & ORS
March 15, 2019
AGRASAIN SEVA SAMITY Vs. BASUDEO TIKMANY
July 31, 2019
AGRO CHEM FEDERATION OF INDIA Vs. UNION OF INDIA
December 24, 2019
AHINSA PRACHAR SAMITY Vs. DIRECTOR OF SCHOOL EDUCATION
August 5, 2019
AI CHAMPDANY INDUSTRIES LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 27, 2019
AJAY KUMAR Vs. SOMA KUMAR (DAS)
April 9, 2019
AJAY KUMAR DAS Vs. STATE OF WEST BENGAL
August 1, 2019
AJIT BAURI Vs. STATE OF WEST BENGAL
March 20, 2019
AJIT KUMAR BHATTACHARYA Vs. COMMISSIONER OF POLICE, BARRACKPORE POLICE COMMISSIONERATE, BARRACKPORE & ORS
February 27, 2019
AJIT KUMAR BHATTACHARYA Vs. COMMISSIONER OF POLICE
February 15, 2019
AJIT PRAMANIK Vs. STATE OF WEST BENGAL
March 5, 2019
AJIT SAMADDER ALIAS BABLU SAMADDER & ANR Vs. PRABHAT KUMAR CHATTOPADHYAY & ORS
March 20, 2019
AJOY BISWAS Vs. STATE OF WEST BENGAL
November 18, 2019
AJOY KUMAR HAJRA Vs. STATE OF WEST BENGAL & ORS
March 11, 2019
AJOY KUMAR SHUKLA Vs. PRIYANKA SHUKLA NEE MISHRA
April 9, 2019
AKHIL SHIL Vs. THE STATE
June 19, 2019
ALAMGIR HOSSAIN Vs. STATE OF WEST BENGAL
June 11, 2019
ALIAH UNIVERSITY Vs. SK. MARJAMAL HAQUE
November 5, 2019
ALL WEST BENGAL SALES REPRESENTATIVES UNION Vs. ASIT KUMAR ROY
July 26, 2019
ALLAHABAD BANK Vs. ASHOK KUMAR SINHA
December 5, 2019
ALLAHABAD BANK Vs. ABHINANDAN INTERNATIONAL PVT. LTD. & ORS.
March 6, 2019
ALLAHABAD BANK Vs. SANDIPTA GANGOPADHYAY
August 30, 2019
ALMAS SK @ ALMACH SEKH Vs. FELUJAN BEWA
August 21, 2019
ALOGOMA STEELS LIMITED Vs. CIC STEELS PVT LTD AND ANOTHER
February 6, 2019
ALOK HAZRA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
ALOK KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
March 25, 2019
ALOK KUMAR LAYEK Vs. STATE OF WEST BENGAL
April 24, 2019
ALOK KUMAR SINHA Vs. STATE
March 15, 2019
ALOK NATH CHANDRA Vs. STATE BANK OF INDIA
August 28, 2019
ALOKE AGARWAL Vs. ISHTIAQUE AHMED & ORS
March 19, 2019
ALOKE KUMAR SARKAR Vs. NATIONAL INSURANCE COMPANY LIMITED & ORS
February 15, 2019
ALOYBALA GHOSH Vs. GOUTAM SEN & ORS
January 17, 2019
ALPANA PATRA Vs. RANJAN NIYOGI
February 26, 2019
ALW ESTATES PVT LTD Vs. RAJLAXMI INVESTMENT AND TRADING CO LTD
June 19, 2019
AMAL BORAL Vs. DEBASISH PAUL
August 21, 2019
AMAL SARKAR & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
AMAR BAURI Vs. STATE OF WEST BENGAL
November 29, 2019
AMAR BAURI Vs. STATE OF WEST BENGAL
November 23, 2019
AMAR KUMAR BARIK Vs. UNION OF INDIA
August 8, 2019
AMAR NATH MUKHERJEE Vs. UNION OF INDIA
September 27, 2019
AMAR NATH SINGH Vs. KOLKATA MUNICIPAL CORPORATION
August 20, 2019
AMARENDRA GOSWAMI Vs. SUBRATA ARINDA
September 11, 2019
AMARENDRA KUMAR SINGH Vs. DAMODAR VALLEY CORPORATION
August 14, 2019
AMARENDRA NATH TEWARY Vs. BASANA LOHAR (MIDYA)
May 22, 2019
AMBIKA PRASAD Vs. STATE OF WEST BENGAL
November 13, 2019
AMINUL ISLAM Vs. JANNATUN NISHA
July 17, 2019
AMIR HOSSAIN Vs. STATE OF WEST BENGALSAMITY
January 10, 2019
AMIT Vs. STATE OF WEST BENGAL
August 29, 2019
AMIT DAS GUPTA Vs. UNION OF INDIA & ORS.
November 28, 2019
AMIT GUPTA Vs. STATE OF WEST BENGAL
November 25, 2019
AMIT MINES PRIVATE LIMITED Vs. MAITHAN ALLOYS LIMITED AND ANOTHER
April 3, 2019
AMIT SINGH Vs. ICICI BANK LIMITED AND OTHERS
February 27, 2019
AMIT YADAV & ANR Vs. SUKUMAR DAS & ORS
April 8, 2019
AMITA SARBADHIKARY Vs. BANDANA SHOME & ORS
January 17, 2019
AMITAVA GHOSH Vs. SEFALI GHOSH
September 24, 2019
AMITAVA PAKHIRA & ANR Vs. CHAIRMAN, DIAMOND HARBOUR MUNICIPALITY & ORS
March 25, 2019
AMITAVA RAKSHIT Vs. PRARANTA DAS
August 2, 2019
AMIYA KANTI DAS Vs. SEFALIKA ASH
April 24, 2019
AMIYA KANTI DAS & ANR Vs. SM. SEFALIKA ASH
February 21, 2019
AMJAD ALI MIRZA, BEING DECEASED, HIS HEIRS NAGMA BEGUM AND OTHERS Vs. BOARD OF WAKFS AND OTHERS
February 20, 2019
AMNA BIBI ALIAS BEGUM @ ARMA BEGUM & ORS Vs. KHURSHIDA PARVEEN & ORS
April 11, 2019
AMRICON AGROVET PRIVATE LIMITED Vs. JAI LAKSHMI SOLVENTS PRIVATE LIMITED
October 1, 2019
AMRIT FEEDS LIMITED Vs. JAI LAKSHMI SOLVENTS PRIVATE LIMITED
October 1, 2019
AMRIT HATCHERIES PRIVATE LIMITED Vs. JAI LAKSHMI SOLVENTS PRIVATE LIMITED
October 1, 2019
AMRITA BAZAAR PATRIKA PRIVATE LIMITED Vs. UNITED BANK OF INDIA AND ANOTHER
February 20, 2019
AMRITRASHI APARTMENT PVT LTD. Vs. JB RAYEES ALAM
August 16, 2019
AMRUTANJAN HEALTH CARE LIMITED Vs. STATE OF WEST BENGAL
July 5, 2019
AMULYA KUMAR GANGULY Vs. SAMAR GANGULY
July 19, 2019
ANAND KUMAR MISTRY @ SHARMA Vs. STATE OF WEST BENGAL & ANR
April 9, 2019
ANANDA KUMAR GHOSH Vs. DURGAPUR PROJECTS LIMITED
August 28, 2019
ANANDLOK WELFARE ASSOCIATION Vs. CITY ENCLAVE PRIVATE LIMITED
November 27, 2019
ANANT KUMAR SHAW Vs. STATE OF WEST BENGAL
March 29, 2019
ANANTALAL BAIJNATH & ORS Vs. ROY GEORGE MANTOSH & ANR
April 25, 2019
ANASUA BISWAS Vs. UNION OF INDIA
November 25, 2019
ANATH BANDHU PATAR Vs. STATE OF WEST BENGAL & ORS
January 9, 2019
ANDAMAN SARVAJANIK NIRMAN VIBAGH MAZDOOR SANGH AND ORS. Vs. THE LIEUTENANT GOVERNOR AND ORS.
December 13, 2019
ANDREW YULE HEAD OFFICE RETIRED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
August 5, 2019
ANDREW YULE HEAD OFFICE RETIRED EMPLOYEES ASSOCIATION Vs. UNION OF INDIA AND ANR
January 21, 2019
ANE INDUSTRIES PVT. LTD. Vs. J.K. ENGINEERING PVT. LTD.
November 19, 2019
ANIL CHORONE ROQUITTE & ORS Vs. STATE OF WEST BENGAL & ORS
January 7, 2019
ANIL DAS & ORS. Vs. REGISTRAR GENERAL, HIGH COURT, CALCUTTA
September 18, 2019
ANIL GUPTA & ORS Vs. STATE OF WEST BENGAL & ORS
February 28, 2019
ANIL KAR Vs. STATE OF WEST BENGAL
November 8, 2019
ANIL KUMAR JHA Vs. STATE OF WEST BENGAL
January 3, 2019
ANIL KUMAR JHA @ LALTU Vs. STATE OF WEST BENGAL
November 29, 2019
ANIL KUMAR MALIK & ORS Vs. RAMJIBAN MAHATO & ORS
May 14, 2019
ANIL KUMAR MISHRA Vs. ORIENTAL BANK OF COMMERCE AND OTHERS
April 10, 2019
ANIL KUMAR TIWARI Vs. UNION OF INDIA
September 13, 2019
ANIL RAJKUMAR MEKERJI Vs. R REV PARITOSH CANNING
July 12, 2019
ANIL YADAV Vs. STATE OF BIHAR
August 8, 2019
ANIMA SEN Vs. STATE OF WEST BENGAL
December 23, 2019
ANIMESH GANTAIT Vs. STATE OF WEST BENGAL & ORS
February 25, 2019
ANIMESH GANTAIT Vs. STATE OF WEST BENGAL & ORS
March 19, 2019
ANINDITA DUTTA MAJUMDAR Vs. SANTANU RANJAN DUTTA
March 8, 2019
ANINDYA DEB Vs. DEBJANI DEB
September 2, 2019
ANINDYA SUNDAR DAS Vs. UNION OF INDIA
June 25, 2019
ANIRBAN BHANDARI & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
ANIRBAN CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
May 3, 2019
ANIRBAN DUTTA Vs. KOLKATA MUNICIPAL CORPORATION
September 18, 2019
ANIRBAN GHOSH Vs. STATE OF WEST BENGAL
July 4, 2019
ANJAN FOUZDAR Vs. STATE OF WEST BENGAL AND OTHERS
April 11, 2019
ANJAY KUMAR SINGH Vs. MINATI PAUL
March 6, 2019
ANJU JAIN Vs. RAM DEV SAH
April 18, 2019
ANKUR SHINGAL & OTHERS Vs. STATE OF WEST BENGAL & ANR
October 1, 2019
ANNU SHARMA Vs. SANJAY SHARMA
August 26, 2019
ANOWARA BIBI Vs. STATE OF WEST BENGAL
June 11, 2019
ANSAR AHMED Vs. SOVAN CHATTERJEE
March 29, 2019
ANSARUL MOLLA Vs. RAHUL AMIN MOLLA
September 26, 2019
ANUJ COAL SUPPLIERS PVT. LTD. Vs. COAL INDIA LIMITED
August 20, 2019
ANUP KUMAR BISWAS Vs. STATE OF WEST BENGAL
July 18, 2019
ANUP PRAMANICK Vs. MD. NUR ISLAM MONDAL
December 19, 2019
ANUP ROY Vs. STATE OF WEST BENGAL
June 13, 2019
ANUPAM KANJI Vs. STATE OF WEST BENGAL
September 26, 2019
ANUPAM SENGUPTA Vs. HONBLE HIGH COURT AT CALCUTTA AND OTHERS
March 20, 2019
ANWAR ALI MOLLA & ANR Vs. SHAIKH SONAMONI & ANR
March 13, 2019
APARESH GUCHHAIT Vs. STATE OF WEST BENGAL
August 14, 2019
APARNA BAGCHI Vs. NATIONAL INSURANCE COMPANY LTD.
June 28, 2019
APARNA PAL & ORS Vs. ANIL KUMAR GIRI & ORS
September 3, 2019
APEEJAY SURRENDRA PARK HOTELS LTD Vs. KOLKATA MUNICIPAL CORPORATION
June 13, 2019
APL METALS LIMITED Vs. COSCO SHIPPING LINES PVT. LTD.
November 14, 2019
APL METALS LIMITED Vs. COSCO SHIPPING LINES PVT. LTD
October 22, 2019
APOLLO ZIPPER INDIA LTD Vs. W. NEWMAN & CO. LTD
July 10, 2019
APRATIM MUKHERJEE Vs. STATE BANK OF INDIA
June 18, 2019
APURBA SARKAR Vs. ARABINDA ADHIKARY
August 7, 2019
ARABINDA TEWARI Vs. UNION OF INDIA
December 6, 2019
ARAMBAGH HATCHERIES LTD. Vs. UNION OF INDIA
February 26, 2019
ARANI MUKHOPADHYAY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION & ORS
September 6, 2019
ARATI BALLAV Vs. STATE OF WEST BENGAL
April 8, 2019
ARATI BISWAS Vs. STATE OF WEST BENGAL
June 24, 2019
ARBIND BHATTACHARYA Vs. BALARAM MODAK
June 19, 2019
ARCHANA CHATTERJEE Vs. UNION OF INDIA
June 10, 2019
ARCHANA ROY Vs. DIPANJAN BHATTACHARJEE
May 8, 2019
ARCHON POWERINFRA INDIA PRIVATE LIMITED Vs. INDIAN OIL CORPORATION & ORS
February 7, 2019
ARIF ALI Vs. STATE OF WEST BENGAL
July 22, 2019
ARIJIT SARKAR Vs. STATE OF WEST BENGAL
March 11, 2019
ARINDAM CHOUDHURY Vs. STATE OF WEST BENGAL
February 4, 2019
ARINDAM NASKAR Vs. STATE OF WEST BENGAL
June 11, 2019
ARJUN SINGH Vs. STATE OF WEST BENGAL & ORS
April 11, 2019
ARNAB KUMAR MAITI Vs. UNIVERSITY OF KALYANI AND ORS.
September 23, 2019
ARPITA GUIN Vs. STATE OF WEST BENGAL
July 10, 2019
ARPITA MANNA (BERA) Vs. SAHADEV BERA
December 5, 2019
ARUN GHOSH Vs. STATE OF WEST BENGAL
January 28, 2019
ARUN KUMAR BHUNIA Vs. BADAL MIDYA
October 30, 2019
ARUN KUMAR KARMAKAR Vs. STATE OF WEST BENGAL
May 22, 2019
ARUN SINHA ROY Vs. STATE OF WEST BENGAL
November 26, 2019
ARUP KUMAR BHAUMIK Vs. STATE OF WEST BENGAL
January 28, 2019
ARUP KUMAR BHAUMIK Vs. STATE OF WEST BENGAL
November 1, 2019
ARUP KUMAR ROY Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
September 6, 2019
ARUP PRASAD KAIRI Vs. EASTERN COALFIELDS LIMITED
February 15, 2019
ARVIND KUMAR MEHROTRA Vs. MUKUNDA BIHARI GOSWAMI
July 12, 2019
ARVIND KUMAR MUNKA Vs. UNION OF INDIA
December 24, 2019
ASADUZZAMAN Vs. UNION OF INDIA & ORS
February 6, 2019
ASFAKUL HAQUE Vs. UNION OF INDIA
November 20, 2019
ASHFAQUE NAIYER WARSI Vs. C E S C LIMITED & ORS
April 9, 2019
ASHIM BAIDYA Vs. STATE OF WEST BENGAL & ORS
May 3, 2019
ASHIM CHANDRA DAW Vs. STATE OF WEST BENGAL
December 12, 2019
ASHIM KUMAR GUHA Vs. UNION OF INDIA
August 21, 2019
ASHIM SARKAR Vs. STATE OF WEST BENGAL
June 28, 2019
ASHIMA SARDAR Vs. STATE OF WEST BENGAL & ORS
February 6, 2019
ASHIS BAG Vs. STATE OF WEST BENGAL
August 7, 2019
ASHIS CHAKRABORTY Vs. PRATIMA GHOSH
April 26, 2019
ASHIS KUMAR BHOWMIK Vs. STATE OF WEST BENGAL
February 15, 2019
ASHIS KUMAR DEY & ANOTHER Vs. STATE OF WEST BENGAL & ORS
January 11, 2019
ASHIS KUMAR GOSWAMI Vs. STATE TRANSPORT AUTHORITY
August 2, 2019
ASHIS KUMAR SEN Vs. SUDIPTA BANERJEE
November 27, 2019
ASHIS MUKHERJEE Vs. STATE OF WEST BENGAL
January 28, 2019
ASHOK Vs. STATE OF WEST BENGAL
July 9, 2019
ASHOK JAIN Vs. NARCOTICS CONTROL BUREAU
August 2, 2019
ASHOK KUMAR AGARWAL Vs. STATE OF WEST BENGAL
February 14, 2019
ASHOK KUMAR DAS Vs. STATE OF WEST BENGAL
April 16, 2019
ASHOK KUMAR GIRI Vs. KOUSHIK PAL
September 24, 2019
ASHOK KUMAR SHAW Vs. KOLKATA MUNICIPAL CORPORATION
December 3, 2019
ASHOK KUMAR SHAW Vs. KOLKATA MUNICIPAL CORPORATION
December 30, 2019
ASHOK MAJUMDAR Vs. STATE OF WEST BENGAL
August 20, 2019
ASHOKE BAIRAGI Vs. TAMAL TARU BAIRAGI & ORS
April 24, 2019
ASHOKE CHATTERJEE & ORS Vs. ARATI MOITRA
September 20, 2019
ASHOKE KUMAR CHATTERJEE Vs. EASTERN COALFIELDS LTD. & ORS.
December 24, 2019
ASHOKENDU ADHIKARY Vs. MANOJ PATNAIK
September 19, 2019
ASHUTOSH ROY PRAFULLA KUMAR ROY Vs. MD. IQBAL KHAN
February 20, 2019
ASHWIN BHANULAL DESAI Vs. BIJAY KUMAR MANISH KUMAR HUF
November 7, 2019
ASHWINI KUMAR SINGH Vs. PANCHAMI STONE QUARRY
September 11, 2019
ASIAN TEA & EXPORTS LIMITED & ANR. Vs. SUPERINTENDENT OF CUSTOMS & ORS.
September 12, 2019
ASIM KUMAR CHAKRABARTI Vs. STATE OF WEST BENGAL
October 31, 2019
ASIM KUMAR JANA Vs. BISWAJIT DAS
September 27, 2019
ASIT KUMAR KUNDU Vs. STATE OF WEST BENGAL
March 28, 2019
ASIT KUMAR PATWARI Vs. SHRIMATI LIPIKA ROY
November 14, 2019
ASIT RANJAN GAYEN Vs. STATE OF WEST BENGAL
November 25, 2019
ASIT RANJAN GAYEN Vs. STATE OF WEST BENGAL
November 25, 2019
ASMA PARVEEN Vs. STATE OF WEST BENGAL
January 22, 2019
ASOK KUMAR HAZRA Vs. STATE OF WEST BENGAL & ORS
April 11, 2019
ASOK KUMAR SAHA Vs. STATE OF WEST BENGAL
November 19, 2019
ASOKE SEN AND OTHERS Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
May 2, 2019
ASRAFUL SK Vs. STATE OF WEST BENGAL
February 18, 2019
ASWINI KUMAR Vs. STATE OF WEST BENGAL & ORS
March 15, 2019
ATANU CHAKRABORTY Vs. HIGH COURT OF CALCUTTA
November 26, 2019
ATAUR RAHAMAN Vs. STATE OF WEST BENGAL
August 16, 2019
ATLANTIC PROJECTS LTD & ORS Vs. ALLAHABAD BANK & ORS
May 3, 2019
ATMARAM KAJARIA Vs. STATE OF WEST BENGAL
July 16, 2019
ATUL KUMAR SARKAR Vs. UNION OF INDIA
December 24, 2019
AURANGABAD AUTO ENGINEERING PVT. LTD. Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD.
September 26, 2019
AUSTIN DISTRIBUTORS (P) LTD. Vs. SRI ISWAR GANESH CHANDRA JIU
December 3, 2019
AVA MERCHANDISING SOLUTIONS Vs. TORERO CORPORATION PVT LTD
July 1, 2019
AVANI PROJECTS & INFRASTRUCTURES LIMITED. Vs. ORNATE TRADCOM PVT. LTD.
December 12, 2019
AVANINDRA SINGH Vs. KRISHNENDU GHOSHAL
July 30, 2019
AVEEK SARKAR Vs. STATE OF WEST BENGAL
July 15, 2019
AVIJIT MITRA Vs. SHANKAR LAL ROY
November 8, 2019
AVISHEK MAHATO Vs. STATE OF WEST BENGAL AND ORS
March 20, 2019
AZIM GAZI Vs. STATE OF WEST BENGAL & ORS
March 15, 2019
B K CONSTRUCTION AND FINANCE CO (P) LTD Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
May 2, 2019
B. M. BIRLA HEART RESEARCH CENTRE Vs. STATE OF WEST BENGAL
September 24, 2019
BABAN BANERJEE Vs. EASTERN COALFIELDS LIMITED
September 20, 2019
BABLI ROY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
BABLU Vs. STATE OF WEST BENGAL
August 27, 2019
BABLU DAS Vs. RESERVE BANK OF INDIA
April 25, 2019
BABLU MOHAMMED @ MOBARAK ALI Vs. STATE OF WEST BENGAL
December 24, 2019
BABLU SINGHA Vs. STATE OF WEST BENGAL
October 17, 2019
BABUN RAHA Vs. UNION OF INDIA
April 11, 2019
BABY SAHA Vs. BANK OF INDIA
August 21, 2019
BADAL CHANDRA KUNDU Vs. NETAI MAHATO
May 15, 2019
BADAL MOHANTA Vs. STATE OF WEST BENGAL
December 17, 2019
BADAL MOHANTA Vs. STATE OF WEST BENGAL
December 17, 2019
BAHUBALI PROMOTERS PRIVATE LIMITED Vs. SHYAM SEL & POWER LIMITED
January 30, 2019
BAISHAKHI DAS & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. APARNA DEY & ORS
February 1, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RINKU MONDAL AND ORS.
July 31, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MANJU SINGH
January 2, 2019
BALAI CHANDRA PRAMANIK Vs. SHILA HALDER & ORS
September 3, 2019
BALAICHAND SAU Vs. BRINDABAN DASADHIKARI
August 14, 2019
BALARAM LAYEK Vs. STATE OF WEST BENGAL
December 24, 2019
BALMER LAWRIE Vs. RAVISHANKAR RAMCHANDRAN
October 1, 2019
BALMER LAWRIE & CO. LTD Vs. COMMISSIONER OF INCOME TAX
August 1, 2019
BALMER LAWRIE & CO. LTD. Vs. SOUMENDRA KRISTO DUTT
February 19, 2019
BALMER LAWRIE AND CO. LTD. EX-OFFICERS FORUM Vs. BALMER LAWRIE AND CO. LTD.
November 5, 2019
BANASREE SAHA Vs. SUMAN SAHA
March 4, 2019
BANDANA DEY Vs. UNITED BANK OF INDIA
April 18, 2019
BANDANA DEY SARKAR (GHOSH) Vs. MUKUL CHAKRABORTY & ORS
April 8, 2019
BANDHAN MUNDA Vs. STATE OF WEST BENGAL
January 17, 2019
BANDHU GOPAL SAHA Vs. STATE OF WEST BENGAL
December 4, 2019
BANGLADESH KRISHI BANK Vs. NAVYUG ENTERPRISES (P) LTD.
March 19, 2019
BANI CHAKRA Vs. SAMAR KUMAR DALAL AND ORS
February 7, 2019
BANI MARIK MONDAL Vs. STATE OF WEST BENGAL & ORS
March 19, 2019
BANK OF BARODA Vs. WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
June 19, 2019
BANK OF BARODA Vs. SIMPLEX PROJECTS LIMITED
October 17, 2019
BANK OF INDIA & ORS Vs. SHILTU SHAW
January 17, 2019
BANK OF TOKYO MITSUBISHI LTD. Vs. C.I.T.WB-III CAL
August 7, 2019
BANSAL EARTHMOVERS PVT. LTD. Vs. ASSISTANT COMMISSIONER, STATE GOODS AND SERVICES TAX AND ORS.
December 5, 2019
BANSHI JANA Vs. STATE OF WEST BENGAL
July 30, 2019
BANSHIDHAR NAYAK Vs. STATE OF WEST BENGAL
September 16, 2019
BANTRA CO-OPERATIVE BANK LTD. Vs. STATE OF WEST BENGAL
December 5, 2019
BAPI MAJHI Vs. STATE OF WEST BENGAL
March 27, 2019
BARANAGAR RAJKUMARI MEMORIAL GIRLS' HIGH SCHOOL AND ORS. Vs. UNION OF INDIA AND ORS.
February 21, 2019
BARANAGORE JUTE FACTORY PLC AND SRI CHAITAN CHOUDHURY Vs. OFFICIAL LIQUIDATOR
December 4, 2019
BARUNI BAURI & ANR. Vs. COAL INDIA LTD. & ORS.
December 12, 2019
BASANTA DAS Vs. SHYAMALI DAS
December 24, 2019
BASANTA GHOSH Vs. STATE OF WEST BENGAL & ORS
September 3, 2019
BASIR AHMED Vs. PRATIVA MANDAL & ORS
February 5, 2019
BASIR AHMED Vs. STATE OF WEST BENGAL
November 13, 2019
BASUDEB GHOSH Vs. STATE OF WEST BENGAL
August 27, 2019
BAZAZ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MARJINA SULTANA AND ORS.
August 1, 2019
BCL SECURE PREMISES PVT. LTD Vs. METRO RAILWAY, KOLKATA & ORS.
June 10, 2019
BDG METAL & POWER LIMITED Vs. STATE OF WEST BENGAL
December 13, 2019
BEFAIA KARWA Vs. STATE OF WEST BENGAL
September 25, 2019
BEJOY LAKSMI SAHA Vs. UNION OF INDIA
July 2, 2019
BELAL ALI Vs. STATE OF WEST BENGAL
June 12, 2019
BELAYET @ BELAL HOSSAIN & ANR Vs. STATE OF WEST BENGAL
April 8, 2019
BELQUIS BEGUM Vs. STATE OF WEST BENGAL & ORS
January 4, 2019
BELTAS MERCHANTS PRIVATE LIMITED Vs. INDIAN FIBRES LIMITED AND ORS
January 18, 2019
BENGAL INVESTMENT LIMITED Vs. SANKAR DAS
September 24, 2019
BERGER PAINTS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 28, 2019
BHABANI PRASAD MALI Vs. STATE OF WEST BENGAL & ANR
April 23, 2019
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January 15, 2019
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July 17, 2019
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November 14, 2019
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January 8, 2019
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March 13, 2019
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April 26, 2019
BHARAT COKING COAL LTD. Vs. TURNER MORRISON LTD. & ORS.
December 20, 2019
BHARAT HI-TECH (CEMENT) PRIVATE LIMITED Vs. AJAY SENGUPTA
March 5, 2019
BHASKAR GHOSH Vs. STATE OF WEST BENGAL
December 24, 2019
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November 27, 2019
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August 8, 2019
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March 26, 2019
BHIM CHANDRA PANJA Vs. STATE OF WEST BENGAL & ORS
April 18, 2019
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November 25, 2019
BHOLA DAS Vs. STATE OF WEST BENGAL
September 25, 2019
BHUPENDRA NATH MOHANTY Vs. SRI SRI RADHA JUGAL KISHORE JEW TRUST
June 19, 2019
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December 24, 2019
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November 15, 2019
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December 11, 2019
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November 18, 2019
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December 9, 2019
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March 14, 2019
BIHAR STATE POWER (HOLDING) CO LTD Vs. WEST BENGAL STATE MICRO SMALL ENTERPRISES FACILITATION COUNCIL & ANR
January 8, 2019
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November 15, 2019
BIJOY KUMAR NAYAK Vs. STATE OF WEST BENGAL
December 6, 2019
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April 8, 2019
BIKASH MUKHERJEE Vs. UTPAL KUMAR DUTTA
June 26, 2019
BIKASH PRAMANIK Vs. STATE OF WEST BENGAL
December 19, 2019
BIKASH PRAMANIK @ SUBHAS Vs. STATE OF WEST BENGAL
December 13, 2019
BIKASH SAHA Vs. UNION OF INDIA
September 20, 2019
BILASPUR SPINNING MILLS & INDUSTRIES LTD. Vs. C.I.T., CENTRAL
July 17, 2019
BILLY MEHRA Vs. SRI HIMANSHU KUMAR CHOWDHURI @ HIMANSHU CHOWDHURY
March 13, 2019
BIMAL CHANDRA MONDAL Vs. DURGADAS MONDAL & ANR
May 1, 2019
BIMAL CHANDRA ROY Vs. STATE OF WEST BENGAL
September 27, 2019
BIMAL DAS Vs. MINU PATRA
July 17, 2019
BIMAL GURUNG AND ORS. Vs. STATE OF WEST BENGAL
August 26, 2019
BIMAL KUMAR MODI Vs. UNION OF INDIA
August 21, 2019
BIMAL KUMAR RAJ Vs. JAHARLAL PAUL
August 16, 2019
BIMAL KUMAR RAJ Vs. STATE OF WEST BENGAL
July 26, 2019
BIMAL PRADHAN Vs. STATE OF WEST BENGAL
November 18, 2019
BIMALA BALA GANTAIT AND ORS Vs. SWAPAN MAITY AND ORS
May 14, 2019
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February 27, 2019
BIMALENDU CHATTERJEE AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
February 26, 2019
BIMALENDU SEKHAR KAYAL Vs. UNION BANK OF INDIA AND OTHERS
March 7, 2019
BIMAN BEHARI THAKUR Vs. STATE OF WEST BENGAL
September 2, 2019
BINA BARMAN Vs. KACHARI PADA MONDAL
February 1, 2019
BINA BARMAN Vs. KACHARI PADA MONDAL
July 8, 2019
BINA KHAN SAHU Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
BINATA MITRA Vs. TANISHA MITRA
August 14, 2019
BINAY ADHIKARI & ANR Vs. STATE OF WEST BENGAL & ORS
February 25, 2019
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January 3, 2019
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February 22, 2019
BINITA DUTTA Vs. VALECHHA CONSTRUCTION PRIVATE LIMITED
August 9, 2019
BINOD DAS Vs. STATE OF WEST BENGAL
August 14, 2019
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April 8, 2019
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April 8, 2019
BIO VISION RECYCLING SOLUTIONS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
June 14, 2019
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March 14, 2019
BIPIN KUMAR VOHRA Vs. STATE OF WEST BENGAL
July 12, 2019
BIPLAB DE & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 25, 2019
BIPLAB KUMAR BANERJEE Vs. STATE BANK OF INDIA & ORS
January 17, 2019
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March 6, 2019
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February 19, 2019
BIPLAB MUKHERJEE Vs. INDIAN INSTITUTE OF ENGINEERING, SCIENCE & TECHNOLOGY
December 10, 2019
BIPRAJIT HALDER Vs. STATE OF WEST BENGAL
July 15, 2019
BIREN MOHANTY Vs. SRI KASHI NATH DEY
March 1, 2019
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August 2, 2019
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June 20, 2019
BIRLA CORPORATION LIMITED Vs. K. L. K. CEMENT PRIVATE LIMITED
June 25, 2019
BISHAL CHHETRI ALIAS BIKKI BISWAKARMA ALIAS PRAKASH RAI Vs. STATE OF WEST BENGAL
December 17, 2019
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February 6, 2019
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May 16, 2019
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May 2, 2019
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March 6, 2019
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August 7, 2019
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June 12, 2019
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February 21, 2019
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April 8, 2019
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March 7, 2019
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May 22, 2019
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February 27, 2019
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January 14, 2019
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September 26, 2019
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September 2, 2019
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September 13, 2019
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July 5, 2019
BLA PROJECTS PVT. LTD. Vs. ASANSOL DURGAPUR DEVELOPMENT AUTHORITY
July 24, 2019
BOARD OF TRUSTEE FOR THE PORT OF KOLKATA Vs. ABG KOLKAA CONTAINER TERMINAL PRIVATE LIMITED
June 25, 2019
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. ABG KOLKATA CONTAINER TERMINAL PRIVATE LIMITED
April 16, 2019
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July 31, 2019
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March 7, 2019
BOLPUR MUNICIPALITY Vs. UNION OF INIDIA
September 25, 2019
BOMANA CHANDER Vs. UNION OF INDIA
August 26, 2019
BONOSREE PAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 18, 2019
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December 5, 2019
BRAJEN KUMAR & ORS Vs. STATE OF WEST BENGAL & ORS
March 6, 2019
BRESCON PARTNERS LLP Vs. ASHOK KUMAR AGARWAL
June 26, 2019
BRIJ KISHORE MANIYAR Vs. CUSTOMS, EXCISE & SERVICE TAXES APPELLATE TRIBUNAL
April 23, 2019
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April 23, 2019
BSNI COMMERCIAL PVT LTD Vs. SONA DEBI SHAW
June 14, 2019
BSNL- NATIONALIST THIKA WORKERS' CONGRESS Vs. UNION OF INDIA
November 25, 2019
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July 23, 2019
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July 4, 2019
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December 16, 2019
BULBULI KUNDU Vs. ALLAHABAD BANK & ORS
February 28, 2019
BULMAJAN SK. Vs. AKLESH SK.
November 15, 2019
BURDWAN CENTRAL COOPERATIVE BANK LIMITED Vs. SUKHEN BISWAS & ORS
April 9, 2019
BURDWAN IRON AND STEEL CO. PVT. LTD. Vs. UNION OF INDIA
November 22, 2019
BYOMKESH CHAKRABORTY Vs. SK SAJAHAN
June 13, 2019
C.D. STEEL PVT. LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
July 8, 2019
CALCUTTA ELECTRICAL MANUFACTURING Vs. GOVERNMENT OF WEST BENGAL
November 15, 2019
CALCUTTA HIGH COURT Vs. APL METALS LIMITED
February 5, 2019
CALCUTTA STEEL TUBE CORPORATION Vs. KISHAN KUMAR JHUNJHUNWALA & ANR.
December 19, 2019
CAPITAL FIRST LIMITED Vs. SHREE SHYAM PULSES PRIVATE LIMITED
August 22, 2019
CEAT FINANCIAL SERVICES LTD Vs. INTEGRATED SERVICES
January 31, 2019
CEMMIX STRUCTURAL PVT. LTD. Vs. STATE OF WEST BENGAL
January 14, 2019
CENTRAL BANK OF INDIA Vs. DULAL CHANDRA SANTRA
March 27, 2019
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF WEST BENGAL & ORS
February 26, 2019
CENTRAL PROVIDENT FUND COMMISSIONER Vs. TARAKESWAR MUNICIPALITY
July 15, 2019
CEO, MARUTI SUZUKI INDIA LTD. Vs. AJAY MALLICK
February 20, 2019
CESC LIMITED Vs. APPELLATE AUTHORITY
July 22, 2019
CHAIRMAN-CUM-MANAGING DIRECTOR EASTERN COALFIELDS LTD. Vs. SADHAN CHANDRA MONDAL
December 19, 2019
CHAIRPERSON, MANAGING COMMITTEE OF THE ASSEMBLY OF GOD CHURCH SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 24, 2019
CHAITALI CHATTERJEE (DAS) Vs. ATANU CHAKRABORTY
July 25, 2019
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January 25, 2019
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November 22, 2019
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December 20, 2019
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September 24, 2019
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April 8, 2019
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February 21, 2019
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January 22, 2019
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March 19, 2019
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February 6, 2019
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July 11, 2019
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March 20, 2019
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March 1, 2019
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January 30, 2019
CHARU KHA & ORS Vs. RAJKUMAR GHOSH
April 16, 2019
CHATTER SINGH BAID & ORS Vs. STATE OF WEST BENGAL & ORS
January 31, 2019
CHERRY AGARWAL Vs. OMPRAKASH GUPTA
July 2, 2019
CHETAN RAYA Vs. KABITA RAI
December 11, 2019
CHHANDA MAZUMDAR Vs. NABA KUMAR MAZUMDAR AND ORS.
April 23, 2019
CHHATRADHAR MAHATO & OTHERS Vs. STATE OF WEST BENGAL
August 14, 2019
CHHUTUMUNU MAJHI Vs. UNION OF INDIA & ORS
January 7, 2019
CHIEF EXECUTIVE OFFICER Vs. MD REAZUDDIN
August 7, 2019
CHIEF EXECUTIVE OFFICER Vs. MD. REAZUDDIN
December 3, 2019
CHIEF EXECUTIVE OFFICER, CONTAI COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD Vs. ALOK BHUNIA & ORS
April 8, 2019
CHIEF EXECUTIVE OFFICER, KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. PRAGATI 47 DEVELOPMENT LIMITED
October 30, 2019
CHIEF SECURITY COMMISSIONER Vs. JIWIT PROSAD ARYA
December 24, 2019
CHINMOY MAJUMDER Vs. PASCHIM BANGA GRAMIN BANK
July 5, 2019
CHIRANJIB DAS Vs. STATE OF WEST BENGAL
August 9, 2019
CHIRANJIB MANNA Vs. PRASENJIT GHATAK & ORS
February 26, 2019
CHIRANJIT GHOSH Vs. UNION OF INDIA
March 8, 2019
CHITRA DAS Vs. KASHI NATH CHAKRABORTY
August 30, 2019
CHITTA RANJAN CHATTERJEE Vs. KOLKATA MUNICIPAL CORPORATION
September 18, 2019
CHITTARANJAN GHOSH Vs. GOPAL CHANDRA GHOSH
January 8, 2019
CHITTARANJAN WELFARE & RESEARCH CENTRE Vs. STATE OF WEST BENGAL & ORS
January 10, 2019
CHITTORANJAN SARDAR & ORS Vs. STATE OF WEST BENGAL
March 20, 2019
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. TANUSHREE CHAKRABORTY
September 3, 2019
CHOTON DAS Vs. CENTRAL BANK OF INDIA & ORS
April 12, 2019
CHUNG CHENEOVA Vs. MAMA BENDRA CHANDER ROY
February 28, 2019
CHURCH OF NORTH INDIA Vs. RT REVEREND ASHOKE BISWAS
April 17, 2019
CLASSIC ADVERTISING Vs. KOLKATA MUNICIPAL CORPORATION
September 18, 2019
CLP BUSINESS LLP Vs. UNITED BANK OF INDIA
April 11, 2019
CMA CGM AGENCIES (INDIA) PRIVATE Vs. PAWAN KUMAR AGARWALA
July 25, 2019
CMI LTD. Vs. GENERAL MANAGER
February 7, 2019
COAL INDIA LIMITED Vs. MACMET INDIA LIMITED
December 11, 2019
COAL INDIA LIMITED Vs. HARI SANKAR SAH
July 8, 2019
COL PURNA CHANDRA JENA Vs. UNION OF INDIA & ORS
January 11, 2019
COLONEL NARENDRA KUMAR SHUKLA Vs. UNION OF INDIA
November 15, 2019
COMMISSIONER OF CENTRAL EXCISE Vs. ELECTROSTEEL CASTING LTD.
November 13, 2019
COMMISSIONER OF CENTRAL EXCISE, KOLKATA Vs. ANDREW YULE & CO. LTD.
March 18, 2019
COMMISSIONER OF CUSTOMS (AIRPORT AND ADMN) Vs. SUMAN INTERNATIONAL
July 17, 2019
COMMISSIONER OF CUSTOMS (PORT), KOLKATA Vs. NEPAL CARGO HANDLING AGENTS ASSOCIATION
July 31, 2019
COMMISSIONER OF CUSTOMS (PREVENTIVE), WEST BENGAL Vs. SOHOM SHIPPING PVT. LTD.
August 21, 2019
COMMISSIONER OF INCOME TAX Vs. AKZO NOBLE INDIA LIMITED
August 9, 2019
COMMISSIONER OF INCOME TAX Vs. M/S. KESORAM INDUSTRIES LTD
April 18, 2019
COMMISSIONER OF INCOME TAX KOLKATA-III Vs. ANANDA BAZAR PATRIKA PVT LTD
January 31, 2019
CONTAI CO-OPERATIVE BANK LIMITED Vs. UNION OF INDIA
January 18, 2019
CORPORATION BANK Vs. JAYESH KUMAR JHA
September 3, 2019
COSSIPORE COMMERCIAL SOCIETY & ORS Vs. BOARD OF TRUSTEES FOR PORT OF KOLKATA & ORS
April 9, 2019
COTTON CORPORATION OF INDIA LTD Vs. DELITE SPINNING MILLS PVT LIMITED & ANR
September 3, 2019
CROWN TRANSPORT(P) LTD. Vs. ALPASSO INTERNATIONAL ENGINEERING CO.
December 9, 2019
CTS INDUSTRIES LIMITED Vs. GAMMON INDIA LIMITED
July 31, 2019
D.I.G., B.S.F., KRISHNANAGAR Vs. STATE OF WEST BENGAL
December 13, 2019
DABIRUDDIN Vs. MD. JAHANGIR AHAMED
February 26, 2019
DAKTAR HANSDA Vs. STATE OF WEST BENGAL
April 9, 2019
DALGREEN AGRO PVT LTD Vs. STATE OF WEST BENGAL & ORS
May 3, 2019
DAMU TUDU AND RANJIT HEMBRAM Vs. PASCHIM BANGA GRAMIN BANK & ANR
April 9, 2019
DARJEELING GORKHA UNEMPLOYED PRIMARY TRAINED TEACHERS WELFARE ORG Vs. STATE OF WEST BENGAL
April 24, 2019
DARSAN SARKAR Vs. ARNAB ROY
August 2, 2019
DAVENDRA NATH DUBEY Vs. STATE OF WEST BENGAL
March 28, 2019
DAYABATI DAS Vs. MEERA DAS
May 16, 2019
DAYANAND NAGU MARATE Vs. STATE OF KARNATAKA
June 19, 2019
DEB KUMAR MONDAL Vs. GOUR HARI MONDAL & ORS
April 29, 2019
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April 16, 2019
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March 15, 2019
DEBABRATA BISWAS Vs. SUDHANGSU SEKHAR MITRA
May 24, 2019
DEBABRATA DUTTA Vs. JOY GOPAL SAHA
July 24, 2019
DEBABRATA DUTTA Vs. JOY GOPAL SAHA
July 24, 2019
DEBARSHI CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.
August 9, 2019
DEBASHIS DAS Vs. SAMAR SEN
July 5, 2019
DEBASHIS NANDY Vs. UNION OF INDIA & ORS
January 3, 2019
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January 21, 2019
DEBASIS CHATTERJEE Vs. RESERVE BANK OF INDIA
November 19, 2019
DEBASISH BASAK Vs. STATE OF WEST BENGAL
August 13, 2019
DEBASISH DAS Vs. STATE OF WEST BENGAL
February 26, 2019
DEBASISH DAS & ANR Vs. STATE OF WEST BENGAL & ANR
April 9, 2019
DEBASISH GANGULY Vs. MANISHA DASGUPTA & ORS
March 13, 2019
DEBASISH ROY Vs. HIGH COURT AT CALCUTTA & ANR
January 31, 2019
DEBDAS SAHA Vs. STATE OF WEST BENGAL
November 15, 2019
DEBDAS SARKAR Vs. STATE BANK OF INDIA
September 9, 2019
DEBDIP DE AND ANOTHER Vs. PARTHA PRATIM MAHATO AND OTHERS
April 24, 2019
DEBENDRA NATH BHATACHARYA (DEC) Vs. UNKNOWN
January 14, 2019
DEBIKA PATRO Vs. PROBAL KUMAR PATRO
February 27, 2019
DEBJANI SENGUPTA Vs. INSTITUTE OF COST ACCOUNTANTS OF INDIA & ORS
May 3, 2019
DEBJIT HORE Vs. ARPITA HORE
December 20, 2019
DEBOBRATA MUKHERJEE Vs. UNION OF INDIA AND OTHERS
February 7, 2019
DEBOSMITA GAYEN NEE GUIN Vs. RUDRA PRASAD GAYEN
January 30, 2019
DEBRAJ DHUR & ORS. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
December 16, 2019
DEBU HAIT Vs. STATE OF WEST BENGAL
September 17, 2019
DEDRAJ CHOWDHURY & ANR Vs. BINOD KUMAR AGARWAL & ORS
April 3, 2019
DEEP PAL CONSULTANCY PVT LTD Vs. UMA MUKHERJEE
September 11, 2019
DEEPIKA GUPTA Vs. SHAILESH GUPTA
September 17, 2019
DEEPTI DUTTA (BHATTACHARJEE) Vs. MAULANA ABUL KALAM AJAD UNIVERSITY
May 16, 2019
DELONG STEEL LIMITED Vs. LORDS BLUETECH CO. PVT. LTD.
June 11, 2019
DELTA LIMITED Vs. DIRECTOR
April 10, 2019
DEO NARAYAN SINGH Vs. BOARD OF TRUSTEES
August 22, 2019
DEVENDRA KAPOOR Vs. MANJU MAHAJAN
April 30, 2019
DEVI RESOURCES LIMITED Vs. AMBO EXPORTS LIMITED
February 13, 2019
DEVNATH PRAMANICK Vs. SAMBHU NATH PRAMANICK
July 9, 2019
DEW NATH TIWARI & ORS Vs. UNION OF INDIA & ORS
April 30, 2019
DHANANJOY KUMAR NANDI Vs. STATE OF WEST BENGAL
June 28, 2019
DHANLAXMI BANK LIMITED Vs. EMERALD MINERAL EXIM LIMITED
November 19, 2019
DHARAM NATH SINGH Vs. STATE OF WEST BENGAL
May 23, 2019
DHARMARAJ SINGH Vs. STATE OF WEST BENGAL
March 6, 2019
DHIRAJ BANERJEE & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
DHIREN GHOSH Vs. STATE OF WEST BENGAL
December 5, 2019
DHIRENDRA GOSWAMI & ORS Vs. BIREN KUMAR GOSWAMI
May 14, 2019
DHRUBES BISWAS Vs. STATE OF WEST BENGAL
November 20, 2019
DHURENDHAR CHOWDHURY Vs. STATE OF WEST BENGAL
December 19, 2019
DIESEL PUMP ENGINEERS Vs. EASTERN COALFIELDS LTD.
August 29, 2019
DILEEP KUMAR SAH Vs. GENERAL MANAGER, EASTERN RAILWAY
December 12, 2019
DILEEP KUMAR SHAW Vs. SHANTI RAY
September 12, 2019
DILIP AGARWALA @ DILIP KUMAR AGARWALA Vs. SUBRATA GHOSH
April 24, 2019
DILIP CHAKRABORTY Vs. CENTRAL BANK OF INDIA & ORS
April 12, 2019
DILIP CHOUDHURY Vs. PRATISHRUTI PROJECTS LIMITED
September 17, 2019
DILIP DAS @ RABI Vs. STATE OF WEST BENGAL
August 1, 2019
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April 9, 2019
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September 12, 2019
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December 23, 2019
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January 17, 2019
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December 24, 2019
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May 1, 2019
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November 28, 2019
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June 12, 2019
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September 6, 2019
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June 17, 2019
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July 4, 2019
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September 12, 2019
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July 30, 2019
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December 19, 2019
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November 13, 2019
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May 20, 2019
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November 19, 2019
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June 14, 2019
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April 3, 2019
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July 19, 2019
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June 20, 2019
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June 14, 2019
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March 20, 2019
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July 10, 2019
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September 30, 2019
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February 21, 2019
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May 20, 2019
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July 4, 2019
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August 26, 2019
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November 5, 2019
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January 16, 2019
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August 16, 2019
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February 20, 2019
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April 24, 2019
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August 19, 2019
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July 19, 2019
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December 16, 2019
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March 15, 2019
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November 20, 2019
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July 17, 2019
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August 30, 2019
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January 3, 2019
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December 6, 2019
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July 31, 2019
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June 27, 2019
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August 29, 2019
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January 29, 2019
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April 9, 2019
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October 24, 2019
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September 27, 2019
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September 12, 2019
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May 24, 2019
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September 26, 2019
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July 8, 2019
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April 22, 2019
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April 9, 2019
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February 20, 2019
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June 25, 2019
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April 18, 2019
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December 19, 2019
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December 2, 2019
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July 1, 2019
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March 13, 2019
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January 31, 2019
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December 3, 2019
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December 10, 2019
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December 19, 2019
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November 25, 2019
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December 19, 2019
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June 10, 2019
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September 25, 2019
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June 25, 2019
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December 12, 2019
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April 17, 2019
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December 19, 2019
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August 1, 2019
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March 15, 2019
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March 26, 2019
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December 17, 2019
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April 18, 2019
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March 6, 2019
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April 8, 2019
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April 12, 2019
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March 18, 2019
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November 8, 2019
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March 29, 2019
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September 25, 2019
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June 25, 2019
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October 1, 2019
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November 13, 2019
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June 19, 2019
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April 8, 2019
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July 9, 2019
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March 5, 2019
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January 29, 2019
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July 2, 2019
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September 27, 2019
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November 19, 2019
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July 30, 2019
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September 27, 2019
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February 22, 2019
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June 11, 2019
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JALAL ALI MOLLA Vs. NASIMA BIBI & ANR
March 4, 2019
JALAN INTERCONTINENTAL HOTELS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
June 19, 2019
JAMAHIR PARAMANIK Vs. STATE OF WEST BENGAL
July 3, 2019
JAMAL SEKH Vs. STATE OF WEST BENGAL
September 3, 2019
JAMIRUDDIN MALLICK Vs. STATE OF WEST BENGAL & ORS
April 17, 2019
JAMRUL SHAIKH Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
JANATA HEMBRAM & ORS Vs. STATE OF WEST BENGAL
February 6, 2019
JANE ALAM MOLLA & ANR Vs. STATE OF WEST BENGAL
January 29, 2019
JASHODA MISRA Vs. THE STATE OF WEST BENGAL AND ORS.
February 26, 2019
JASHODA MISRA Vs. STATE OF WEST BENGAL
April 23, 2019
JASPER MOTORS PRIVATE LIMITED & ANR. Vs. BASANTEE ECODRIVE PRIVATE LIMITED & ORS.
March 1, 2019
JATINDRA NATH MAHATO & ORS Vs. STATE OF WEST BENGAL & ANR
February 14, 2019
JAY MARKET CREATORS PRIVATE LIMITED Vs. KANNIYA LAL NAHATA & ORS
April 22, 2019
JAYANTA CHOWDHURY Vs. STATE OF WEST BENGAL
July 15, 2019
JAYANTA KUMAR GHOSH Vs. JADAB BHUNIA
May 20, 2019
JAYANTA RAY Vs. KOLKATA MUNICIPAL CORPORATION
August 1, 2019
JAYASHREE SAMANTA Vs. STATE OF WEST BENGAL & ORS
September 20, 2019
JAYDEV PRADHAN & ORS Vs. STATE OF WEST BENGAL
March 20, 2019
JAYESH KUMAR JHA Vs. CORPORATION BANK, DHARMOTALA BRANCH & ORS
January 18, 2019
JAYOTI BANERJEE Vs. UNITED BANK OF INDIA
September 13, 2019
JAYPRAKASH SHAW Vs. STATE OF WEST BENGAL
November 14, 2019
JEDREZEJ JEZIERSKI @ JEDRZEJ JEZIERSKI Vs. STATE OF WEST BENGAL
April 17, 2019
JHANTU DULEY Vs. STATE OF WEST BENGAL
March 11, 2019
JHARNA CHAKRABORTY Vs. STATE OF WEST BENGAL
March 13, 2019
JHUMA HATUI Vs. STATE OF WEST BENGAL & ORS
February 21, 2019
JHUMA KUNDU Vs. STATE OF WEST BENGAL & ORS
January 10, 2019
JIBAN MITRA Vs. REGISTRAR OF COMPANIES
June 14, 2019
JIBANANDA GHOSH & ORS Vs. STATE OF WEST BENGAL & ORS
April 2, 2019
JITENDRA NATH BARMAN & ORS Vs. STATE OF WEST BENGAL & ORS
April 17, 2019
JITU PRAMANIK Vs. NATIONAL INSURANCE COMPANY LIMITED
November 1, 2019
JNANENDRA NATH MANNA Vs. BALMER LAWRIE & COMPANY LTD AND OTHERS
April 30, 2019
JOLHA MADDI @ BALAI & ORS Vs. STATE OF WEST BENGAL
April 16, 2019
JOSE ANTONIO Vs. SUCHARITA MAHAPATRA
November 14, 2019
JOY PRAKASH LAW Vs. RAJENDRA KUMAR RATHI
June 12, 2019
JOYDEB CHAKRABORTY Vs. REKHA RANI BANDYOPADHYAY
April 10, 2019
JOYDEB MANDAL Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
JOYDIP MANDAL Vs. SOUMEN KUMAR DEY
September 12, 2019
JUBEDA CHITRAKAR Vs. STATE OF WEST BENGAL
November 22, 2019
JUJJAVARAPU ACHYUTA RAMA RAO Vs. AXIS BANK LIMITED
July 11, 2019
JUMISHRAGAL KISHORE Vs. B P SINGH
September 13, 2019
JUVVIGUNTIA SUNDARA SEKHAR Vs. BANK OF BARODA & ANR
April 11, 2019
JYOTI JAIN Vs. ABP PRIVATE LIMITED
February 25, 2019
JYOTIRMOY CHAKRABORTY Vs. ANIRBAN CHAKRABORTY
December 19, 2019
JYOTISH CHANDRA KARMAKAR Vs. UNION OF INDIA AND ORS
March 11, 2019
JYOTSNA DAS Vs. SAILENDRA NATH PAUL
June 27, 2019
K. K. SAHA & CO. PVT. LTD. Vs. ASHOK AGARWAL
February 19, 2019
K. S. SUDHAKARAN @ K. R. SUDHAKARA Vs. STATE OF WEST BENGAL
December 11, 2019
K.P. ROY & SON Vs. CASTROL INDIA LIMITED
June 4, 2019
KABERI HAZRA Vs. STATE OF WEST BENGAL & ORS
April 2, 2019
KABITA PAUL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
KABITA ROY Vs. STATE OF WEST BENGAL & ORS
January 30, 2019
KABITA SAHA Vs. STATE OF WEST BENGAL
July 5, 2019
KABITA SINHA Vs. STATE OF WEST BENGAL
December 9, 2019
KAJAL BAGDI Vs. CENTRAL BANK OF INDIA
April 12, 2019
KAJAL HAZRA Vs. STATE OF WEST BENGAL
February 20, 2019
KAJAL ROY Vs. STATE OF WEST BENGAL
July 4, 2019
KAKULI BOWMIK Vs. ANIL BHOWMIK
August 16, 2019
KALAM SK Vs. STATE OF WEST BENGAL
December 12, 2019
KALIKA PATHAK Vs. UNION OF INDIA & ORS
April 3, 2019
KALIPADA POIRYA Vs. BANAMALI SAMANTA
February 20, 2019
KALIPRASAD GHOSAL Vs. UNION OF INDIA
January 4, 2019
KALPANA DUTTA Vs. STATE OF WEST BENGAL
April 2, 2019
KALPANA MONDAL Vs. STATE OF WEST BENGAL
July 19, 2019
KALPANA PODDAR Vs. STATE OF WEST BENGAL
July 12, 2019
KALPANA ROY Vs. ARUP KUMAR SEN & ANR
April 17, 2019
KALPANA SHIL & ORS Vs. STATE OF WEST BENGAL
April 16, 2019
KALYAN DEY CHOWDHURY Vs. RITA DEY CHOWDHURY
February 8, 2019
KALYANI DE MONDAL Vs. SANJUKTA DAS
July 9, 2019
KAMAL BISWAS Vs. STATE OF WEST BENGAL
August 5, 2019
KAMAL DAS Vs. STATE OF WEST BENGAL
February 8, 2019
KAMAL DEY Vs. UNION OF INDIA
December 20, 2019
KAMAL KRISHNA BANIK @ KAMAL BANIK Vs. STATE OF WEST BENGAL
January 11, 2019
KAMAL SINGH Vs. PUSHPA DEVI GUPTA
August 30, 2019
KAMALA DOGRA & ANR Vs. STATE OF WEST BENGAL
April 12, 2019
KAMALA KANTA JANA Vs. STATE OF WEST BENGAL
November 25, 2019
KAMALA RESTAURANT & BAR Vs. LIEUTENANT GOVERNOR
September 2, 2019
KAMALENDU HALDER Vs. UNION OF INDIA & ORS
February 1, 2019
KAMALESH POLLEY Vs. STATE OF WEST BENGAL
April 2, 2019
KAMALJEET GUPTA Vs. FRESERNIUS KABI ONCOLOGY LTD.
February 14, 2019
KAMRUL HOSSEN Vs. STATE OF WEST BENGAL
November 13, 2019
KANAI CHARAN DAS ADHIKARI (MANNA) Vs. STATE OF WEST BENGAL
April 17, 2019
KANAI DAS @ KALU Vs. STATE OF WEST BENGAL
July 31, 2019
KANAK PROJECTS LTD. Vs. STEWARTS & LLOYDS OF INDIA LTD.
December 3, 2019
KANAN PRASAD Vs. ANJAN GOSWAMI AND ORS.
June 21, 2019
KANCHAN @ BIPUL KUMAR DEY Vs. STATE OF WEST BENGAL
December 6, 2019
KANIKA GHOSH Vs. NEW GARIA DEVELOPMENT CO-OPERATIVE HOUSING SOCIETY
July 3, 2019
KANTA DEVI BHUTORIA & ORS Vs. SRILA DUTTA & ANR
September 6, 2019
KANU BARMAN Vs. KARTICK SARKAR
August 7, 2019
KANURAM NASKAR Vs. STATE OF WEST BENGAL
July 25, 2019
KAPUR CHANDRA GARG Vs. VIVEK KUMAR SUKLA
June 21, 2019
KARAN SAI Vs. STATE
January 21, 2019
KARAN SINGH GREWAL Vs. CALCUTTA CRICKET & FOOTBALL CLUB
July 22, 2019
KARTICK CHANDRA BISWAS & ORS Vs. SHYAMAPADA CHAKRABORTY & ORS
April 9, 2019
KARTIK DEBNATH Vs. STATE OF WEST BENGAL
July 26, 2019
KARTIK PAL & ORS Vs. SK AKBAR & ORS
April 30, 2019
KARUNA NASKAR Vs. STATE OF WEST BENGAL
June 21, 2019
KASHEM ALI BISWAS Vs. UNION OF INDIA
July 10, 2019
KASHILAL MEGOTIA Vs. GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION
July 10, 2019
KATHITA KANTHI MOSHLEM SHARAHA COMMITEE Vs. SK. FAZLU
June 14, 2019
KAUSTAV SINHA Vs. SASWATI SINHA
August 2, 2019
KAZI FIROZ HOSSAIN Vs. STATE OF WEST BENGAL
December 2, 2019
KESORAM SPUN PIPES AND FOUNDRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 15, 2019
KETAB ALI Vs. STATE OF WEST BENGAL
May 21, 2019
KHAIRUL ISLAM KHAN Vs. STATE OF WEST BENGAL
December 12, 2019
KHAITAN INDIA LIMITED Vs. KULDEEP MEHTA
April 3, 2019
KHAITAN WINDING WIRE (P) LTD. Vs. STEEL AUTHORITY OF INDIA
December 13, 2019
KHALIL MONDAL & ANR Vs. STATE OF WEST BENGAL
October 1, 2019
KHALIL SEKH @ SEKH KHALIL Vs. STATE OF WEST BENGAL & ORS
April 17, 2019
KHARAGPUR HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
September 6, 2019
KHAZANA PROJECTS & INDUSTRIES PVT LTD Vs. INDIAN OIL CORPORATION LTD
August 27, 2019
KHERU RAM Vs. ALYA BEGUM
November 19, 2019
KHODAIJA KHATOON Vs. MAHMUNNESSA BIBI & ORS
February 27, 2019
KHOKAN CHANDRA DAS Vs. STATE BANK OF INDIA & ORS
April 10, 2019
KHOKAN CHANDRA JANA Vs. STATE OF WEST BENGAL
December 24, 2019
KHOKAN GHARAMI AND OTHERS Vs. DEBEN MRIDHA AND OTHERS
February 13, 2019
KHURSHID AHAMED Vs. STATE OF WEST BENGAL
November 22, 2019
KINGSHUK GUPTA Vs. STATE OF WEST BENGAL
February 26, 2019
KIRAN ADAK Vs. STATE OF WEST BENGAL
September 30, 2019
KISAN TUDU Vs. UNION OF INDIA
July 2, 2019
KISHAN CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. SOMNATH GUHA
March 18, 2019
KISHAN LAL CHADHA Vs. KAMINI SARIN
November 19, 2019
KISHORE KUMAR KHAITAN Vs. PRAVEEN KUMAR SINGH
July 10, 2019
KISHORE KUMAR MONDAL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD & ORS
February 4, 2019
KISHORE KUMAR RAM @ JULUA Vs. STATE OF WEST BENGAL
January 17, 2019
KISHORI CHOWDHURY Vs. UNION OF INDIA (ASSIGNED)
February 22, 2019
KISHORI MOHAN SINHA ALIAS SINGHA Vs. KUMARESH SAHA
July 30, 2019
KITPLY INDUSTRIES LIMITED Vs. S. MANIKANANDAN
November 5, 2019
KOLKATA FISH SUPPLIERS WELFARE ASSOCIATION Vs. THE STATE OF WEST BENGAL AND ORS.
August 29, 2019
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SUBRATA DAS
July 2, 2019
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. JALAN INTERCONTINENTAL HOTELS PRIVATE LIMITED
July 29, 2019
KOLKATA MUNICIPAL CORPORATION Vs. BIMAL KUMAR SHAH
December 17, 2019
KOLKATA MUNICIPAL CORPORATION & ANR. Vs. GOUTAM BHATTACHARYA & ORS.
September 20, 2019
KOLKATA MUNICIPAL CORPORATION & ORS. Vs. CALCUTTA LADIES GOLF CLUB & ORS.
September 27, 2019
KOLKATA MUNICIPAL CORPORATION & ORS. Vs. RASHMI METALICK LTD. & ORS.
December 18, 2019
KOLKATA MUNICIPAL CORPORATION &ORS Vs. ASHA MURARKA & ORS
April 3, 2019
KOTULPUR FARMERS SERVICE CO-OPERATIVE SOCIETY LTD Vs. SAYERA BIBI
September 4, 2019
KOWSHIK BHOWMIK & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
KRANTI SERVICES & ENGINEERING WORKS Vs. WEST BENGAL MEDICAL SERVICE CORPORATION LTD.
March 5, 2019
KRIPA NAND SINGH Vs. UNION OF INDIA
January 15, 2019
KRISHNA BARIK Vs. STATE OF WEST BENGAL
June 10, 2019
KRISHNA BUILDERS AND DEVELOPERS AND ANOTHER Vs. SHRIRAM HOUSING FINANCE LIMITED AND ANOTHER
March 13, 2019
KRISHNA DAS Vs. KHUDIRAM DAS
June 17, 2019
KRISHNA PRAMANIK Vs. STATE OF WEST BENGAL
August 7, 2019
KRISHNA PROSAD GHOSH & ORS Vs. CHANDAN BANERJEE & ORS
January 25, 2019
KRISHNA ROYCHOWDHURY Vs. STATE OF WEST BENGAL & ORS
September 2, 2019
KRISHNENDU DAS THAKUR Vs. STATE OF WEST OF BENGAL & ANR
June 28, 2019
KRISHNENDU SAHA Vs. C.E.S.C. LTD. AND ORS.
July 16, 2019
KUM KUM MARCANTILE PRIVATE LIMITED Vs. SURESH KAPUR
November 22, 2019
KUMARI GEDDAM PRIYANKA Vs. UNION OF INDIA
October 24, 2019
KUNDAN CHAKRABORT Vs. TIRTHANKAR DEY
March 1, 2019
KUNJ BEHARI KEJRIWAL Vs. CALCUTTA STOCK EXCHANGE LIMITED
December 20, 2019
KUNTALA CHEL Vs. STATE OF WEST BENGAL & ORS
December 24, 2019
KUSUM MONDAL & ORS Vs. SWADHIN MONDAL & ANR
April 24, 2019
L. PADMA KUMARI AMMA Vs. ESTATE OFFICER
January 16, 2019
LAILY GHOSAL Vs. DEBRANJAN DEY
August 22, 2019
LAKSHMAN SIL Vs. MITA KARMAKAR & ORS
March 26, 2019
LAKSHMI RANI DEY Vs. RITA DAS
August 30, 2019
LAKSMAN BHUIYA Vs. STATE OF WEST BENGAL
June 21, 2019
LAL MOHAMMAD BISWAS Vs. STATE OF WEST BENGAL & ORS
April 16, 2019
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
November 22, 2019
LATIKA GHOSH Vs. STATE OF WEST BENGAL
December 24, 2019
LATIKA MONDAL Vs. STATE OF WEST BENGAL
November 13, 2019
LAXMI CHAINTALPURI @ BAGYAN LAXMI Vs. STATE OF WEST BENGAL
December 12, 2019
LAXMI NARAYAN UDYOG LTD Vs. THE OFFICIAL LIQUIDATOR
June 20, 2019
LAXMI PAT SURANA Vs. VOLTAS LTD
July 5, 2019
LAXMIKANTA MAITY Vs. STATE OF WEST BENGAL
August 16, 2019
LEELA SHIP RECYCLING PRIVATE LIMITED Vs. SOHOM SHIPPING PRIVATE LIMITED
September 13, 2019
LEELA SHIP RECYCLING PRIVATE LIMITED Vs. SOHOM SHIPPING PRIVATE LIMITED
September 30, 2019
LIANG MIAO SHENG Vs. STATE OF WEST BENGAL
June 12, 2019
LIFE INSURANCE CORPORATION OF INDIA Vs. EMPLOYEE PROVIDENT FUND ORGANISATION
April 18, 2019
LINDSAY INTERNATIONAL PRIVATE LIMITED Vs. IFGL REFRACTORIES LTD.
November 5, 2019
LISA BANERJEE (DASGUPTA) Vs. STATE OF WEST BENGAL
August 27, 2019
LUCKY EXPORTS Vs. CONTROLLER OF PATENTS AND DESIGNS & ORS
May 10, 2019
LUKESH MARDI Vs. STATE OF WEST BENGAL
June 11, 2019
LUSKU SOREN Vs. UNION OF INDIA
August 5, 2019
LUTFAR RAHAMAN Vs. STATE OF WEST BENGAL
January 7, 2019
M ANNADURAI MANICKAM Vs. SWISS SINGAPORE INDIA PRIVATE LIMITED & ANR
April 4, 2019
M-TECH INNOVATIONS LIMITED Vs. ANDAMAN AND NICOBAR ADMINISTRATION
August 29, 2019
M.P.R.S. LOGISTICS CARE Vs. COMMISSIONER OF CUSTOMS (AIRPORT AND ADMN.)
July 15, 2019
M/S PRITHVI ASSOCIATES Vs. KOLKATA MUNICIPAL CORPORATION
September 18, 2019
M/S. AMAR TRADERS Vs. FINANCE CO. LTD
June 10, 2019
M/S. G. BISWAS & CO Vs. STATE OF WEST BENGAL
April 23, 2019
M/S. INDUSTRIAL LAMINATES INDIA PVT LTD Vs. UNION OF INDIA
February 6, 2019
M/S. KAUSHIK GLOBAL LOGISTICS LIMITED & ORS Vs. THE DIRECTOR
April 2, 2019
M/S. MEHEK-E-PUNJAB RETREAT PVT. LTD Vs. ARYAN DHATU PRIVATE LIMITED
July 10, 2019
M/S. PROLINE INC Vs. RAMESH JAIN
June 12, 2019
MAA SIDDESWARI DEVELOPERS PVT. LTD. Vs. RAJ KUMAR SINGH
February 20, 2019
MACKEIL ISPAT AND FORGING LIMITED Vs. STATE BANK OF INDIA
November 20, 2019
MADAN LAL AGARWAL Vs. BOARD OF TRUSTEES OF PORT OF CALCUTTA
August 9, 2019
MADANS WINE STORES PRIVATE LIMITED Vs. STATE BANK OF INDIA
November 28, 2019
MADHUMITA MONDAL Vs. STATE OF WEST BENGAL
June 13, 2019
MADHUMITA NASKAR Vs. STATE OF WEST BENGAL
February 6, 2019
MADHUMITA SHARMA Vs. STATE OF WEST BENGAL
February 26, 2019
MADHUSRI KONAR & ANR Vs. NEW CENTRAL BOOK AGENCY PVT LIMITED & ANR
March 19, 2019
MADHUSUDAN CHAKRAORTY Vs. LAXMI PRIYA SAMANTA & ANR
May 21, 2019
MADHUSUDAN MONDALMONDAL Vs. STATE OF WEST BENGAL & ORS
January 3, 2019
MAFEJUL HOQUE Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD & ORS
April 17, 2019
MAFIJUR RAHAMAN Vs. MORIAM SULTANA
September 5, 2019
MAGMA HDI GENERAL INSURANCE COMPANY LIMITED Vs. MANDIRA ASH
August 8, 2019
MAGNUM PROPACK PRIVATE LIMITED Vs. VORA FASTNERS PRIVATE LIMITED
August 29, 2019
MAHARSHI COMMERCE LIMITED Vs. RAJIV R. BALANI
September 24, 2019
MAHENDRA MISHRA Vs. MANAGING DIRECTOR, GLUCONATE HEALTH LIMITED & ORS
February 13, 2019
MAHESH KUMAR MISHRA Vs. JEEVAN LAL AGARWAL
June 18, 2019
MAITHAN ALLOYS LIMITED & ANR Vs. UNION OF INDIA & ORS
September 3, 2019
MAITREYEE ROY NEE DAS Vs. ANJAN KUMAR DAS
April 16, 2019
MAJIBAR RAHAMAN MIA & ORS Vs. STATE OF WEST BENGAL & ORS
April 24, 2019
MAKHAN CHANDRA DAS Vs. STATE OF WEST BENGAL
August 8, 2019
MAKHAN PAL Vs. STATE OF WEST BENGAL
February 15, 2019
MALATI MALIK AND OTHERS Vs. SWAPAN KUMAR DIG AND OTHERS
January 10, 2019
MALAY GOSWAMI Vs. RIMPI GOSWAMI & ANOTHER
April 17, 2019
MALAY KUMAR CHATTERJEE Vs. CAPSTAN SHIPPING AND ESTATES
July 17, 2019
MALAY KUMAR MANDAL Vs. SANGHAMITRA MANDAL
May 20, 2019
MALHATI TEA & INDUSTRIES LTD Vs. STATE OF WEST BENGAL
September 3, 2019
MALINA ROY Vs. GOPAL SENGUPTA
January 3, 2019
MAMANI SARDAR & ORS Vs. BLOCK DEVELOPMENT OFFICER, KULTALI, SOUTH 24 PARGANAS & ORS
March 15, 2019
MAMATA RAY Vs. RANJAN KUMAR CHAKRAVARTI
November 27, 2019
MAMLAT SHEIKH Vs. NASER SHEIKH
June 11, 2019
MAMUN SHAIKH Vs. STATE OF WEST BENGAL
July 10, 2019
MANAB PAUL Vs. STATE OF WEST BENGAL & ORS
April 26, 2019
MANAGING COMMITTEE Vs. STATE OF WEST BENGAL AND ORS
March 13, 2019
MANAGING COMMITTEE OF DURGAPUR MAMC TOWNSHIP MODERN HIGH SCHOOL Vs. STATE OF WEST BENGAL & ORS
April 4, 2019
MANAGING COMMITTEE OF SHREE BALKRISHNA VITHALNATH VIDYALAYA Vs. STATE OF WEST BENGAL
August 9, 2019
MANAGING COMMITTEE OF SRI HANUMAN JUTE MILLS HINDI HIGH SCHOOL AND OTHERS Vs. STATE OF WEST BENGAL & ORS
May 13, 2019
MANAMATHA NATH GHOSH Vs. RAMKRISHNA DAS
June 13, 2019
MANAS GHOSH Vs. CHIEF SECRETARY, GOVERNMENT OF WEST BENGAL
June 18, 2019
MANAS KUMAR SARKAR Vs. STATE OF WEST BENGAL
November 4, 2019
MANAS KUMAR SARKAR Vs. STATE OF WEST BENGAL
June 13, 2019
MANGALA GOURI CONSULTANTS PRIVATE LIMITED Vs. STATE OF WEST BENGAL
November 18, 2019
MANIK CHAKRABORTY Vs. UNION OF INDIA
December 10, 2019
MANIK GHOSH Vs. STATE OF WEST BENGAL
January 25, 2019
MANIK LAL DAS Vs. STATE OF WEST BENGAL
December 6, 2019
MANIK LAL SEN Vs. BIMAL KANTA CHATTOPADHYAY
May 14, 2019
MANIK PAIK Vs. NARU GOPAL DAS
June 12, 2019
MANIRUJJAMAN MOLLA Vs. UNION OF INDIA
April 9, 2019
MANISH PODDAR Vs. S. PERUMAL RAJ
April 24, 2019
MANJU Vs. ABEERA GOSWAMI AND ORS.
April 8, 2019
MANJU ALIAS MANJIN BANSAL Vs. ABEERA GOSWAMI
March 8, 2019
MANJU BISWAS Vs. JOGMAYA DAS
April 9, 2019
MANMOY SAHA Vs. STATE OF WEST BENGAL & ORS
January 10, 2019
MANOJ KUMAR BERIA Vs. ATUL GUPTA
March 28, 2019
MANOJ KUMAR BHAGAT Vs. HIRALAL PANDEY
June 4, 2019
MANOJ PANDA Vs. STATE OF WEST BENGAL & ORS
March 25, 2019
MANOJ SHARMA Vs. STATE OF CHHATTISGARH
August 1, 2019
MANOJ SHAW Vs. STATE OF WEST BENGAL
August 5, 2019
MANOJIT GHOSH Vs. STATE OF WEST BENGAL
June 10, 2019
MANORANJAN CHAKRABORTY Vs. MEGHNA BHATTACHARYA & ANR
February 1, 2019
MANORANJAN MONDAL Vs. STATE OF WEST BENGAL
August 2, 2019
MANORANJAN NASKAR Vs. BHARATI HALDER
February 1, 2019
MANTAJ ALI SHA & ORS Vs. SAHID SHA & ORS
April 26, 2019
MANTU PRASAD BHAGAT @ BHAGAD Vs. BIRBHUM DISTRICT CENTRAL CO-OPERATIVE BANK LTD & ORS
January 17, 2019
MARINE CRAFT ENGINEERS PRIVATE LIMITED Vs. GARDEN REACH SHIPBUILDERS AND ENGINEERS LIMITED
June 18, 2019
MARK HOTELS & RESORTS PRIVATE Vs. WEST BENGAL TOURISM DEVELOPMENT
July 17, 2019
MARK HOTELS & RESORTS PRIVATE LIMITED Vs. WEST BENGAL TOURISM DEVELOPMENT CORPORATION LIMITED
July 2, 2019
MASUD ALAM Vs. STATE OF WEST BENGAL
November 20, 2019
MASUDA BEGUM Vs. ROUSHAN ALI
July 3, 2019
MATA SHANKAR SHUKLA Vs. UNION OF INDIA
October 1, 2019
MATAM MULLICK Vs. STATE OF WEST BENGAL
July 16, 2019
MATHUR @ MATHURA MONDAL Vs. STATE OF WEST BENGAL
July 3, 2019
MATILAL JANA Vs. KARTICK CHANDRA JANA
July 5, 2019
MATTER OF: ASHIS MUKHERJEE Vs. STATE OF WEST BENGAL
January 28, 2019
MAYA DAS Vs. NIRMAL GHOSH
July 10, 2019
MAYA PATRA & ANR Vs. BANK OF BARODA & ORS
April 17, 2019
MAYA RANI ROUTH Vs. NORTH BENGAL STATE TRANSPORT CORPORATION
March 29, 2019
MAYARANI GHOSH Vs. BIKASH KUMAR GHOSH
August 1, 2019
MAYAVATI TRADING PVT. LTD Vs. PRADYUAT DEB BURMAN
March 12, 2019
MAYUR BHAGAT Vs. VIVEK JAIN
June 13, 2019
MBL INFRASTRUCTURE LTD & ANR Vs. MANIK CHAND SOMANI
April 16, 2019
MCLEOD RUSSEL INDIA LIMITED Vs. IL AND FS FINANCIAL SERVICES LIMITED
November 25, 2019
MD ABDUR RAQUIB Vs. STATE OF WEST BENGAL & ORS
January 30, 2019
MD ABDUS SALAM Vs. STATE OF WEST BENGAL & ORS
March 1, 2019
MD ABDUS SUKUR Vs. STATE OF WEST BENGAL & ORS
September 3, 2019
MD AKMAL HOSSAIN Vs. STATE OF WEST BENGAL & ORS
January 30, 2019
MD ANIMUL HAQUE & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
MD AYUB @ MD AYAB Vs. STATE OF WEST BENGAL & ANR
April 5, 2019
MD BABUL AKTAR Vs. MD NAZIR HOSSAIN
October 1, 2019
MD HAKIMUDDIN PARWANA Vs. SYNDICATE BANK & ANR
March 19, 2019
MD HASANUZZAMAN MIA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
MD MAHIUDDIN MOLLA Vs. STATE OF WEST BENGAL
June 10, 2019
MD MANZER AQEEL & ORS Vs. STATE OF WEST BENGAL & ORS
March 5, 2019
MD MEHMOOD & ORS Vs. NARGIS BEGUM & ORS
April 2, 2019
MD NASIM Vs. STATE OF WEST BENGAL
June 11, 2019
MD NAZIR HOSSIAN Vs. STATE OF WEST BENGAL
August 19, 2019
MD NAZRUL GAZI & ORS Vs. STATE OF WEST BENGAL & ORS
February 26, 2019
MD NOOR ALAM Vs. STATE OF WEST BENGAL
August 7, 2019
MD NOOR ALAM & ORS Vs. STATE OF WEST BENGAL & ORS
April 26, 2019
MD NURUL KUDDUS Vs. UNIVERSITY OF CALCUTTA & ORS
February 26, 2019
MD SAJID KHAN Vs. ASHUTOSH ROY PRAFULLA KUMAR ROY
August 27, 2019
MD SALAUDDIN Vs. STATE OF WEST BENGAL & ANR
April 5, 2019
MD SALIM Vs. STATE OF WEST BENGAL
May 23, 2019
MD SARFARAZ Vs. STATE OF WEST BENGAL
July 5, 2019
MD SOFIKUL HELAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
MD SUBHAN Vs. STATE OF WEST BENGAL
March 29, 2019
MD ZAKIR HOSSAIN AND ORS Vs. STATE OF WEST BENGAL AND OR
February 18, 2019
MD. ABDUL GHANI Vs. STATE OF WEST BENGAL AND ORS.
September 30, 2019
MD. ABU NASIM BAIDYA Vs. COMMISSIONER OF WEST BENGAL
February 15, 2019
MD. ISMAIL BASHA @ EKBAL BASHA Vs. UNION OF INDIA & ORS.
December 6, 2019
MD. JAMAL AHMED Vs. WEST BENGAL TRANSPORT CORPORATION LTD
June 19, 2019
MD. MAHASIN ALI Vs. STATE OF WEST BENGAL
December 20, 2019
MD. MOFAZZULAR RAHMAN & ORS. Vs. MD. SARFARAZ ALAM & ORS.
December 5, 2019
MD. MOSADEK Vs. STATE OF WEST BENGAL
September 30, 2019
MD. NASIM AND OTHERS Vs. ASHFAQUE AHMED KHAN AND OTHERS
April 2, 2019
MD. RAHAMATULLA ANSARI Vs. COAL INDIA LTD.
July 8, 2019
MD. RUKNUDDIN Vs. STATE OF WEST BENGAL
March 7, 2019
MD. SARFARAZ Vs. UNION OF INDIA
August 9, 2019
MD. SAWKAT ALI Vs. STATE OF WEST BENGAL
November 22, 2019
MECON LIMITED Vs. BUDDHA PRASAD PAL
December 12, 2019
MEDIUM PACKAGING PVT LTD Vs. INDIAN OIL CORPORATION LIMITED
October 1, 2019
MEDIUM PACKAGING PVT LTD Vs. INDIAN OIL CORPORATION LIMITED & ORS
March 7, 2019
MEGHNA NANDI Vs. STATE OF WEST BENGAL
July 3, 2019
MEHAMUD RAHAMAN Vs. MD. ABU NASHIM BAIDYA
December 11, 2019
MEHEBOOB HASSAN Vs. STATE OF WEST BENGAL & ORS
September 20, 2019
MEHEDI HASAN Vs. STATE OF WEST BENGAL
January 22, 2019
MEHEK-E Vs. ARYAN DHATU PRIVATE LIMITED
July 10, 2019
MEP INFRASTRUCTURE DEVELOPERS LTD & ANR Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS & ORS
April 11, 2019
MEP INFRASTRUCTURE DEVELOPERS LTD. Vs. HRBC
July 25, 2019
MERCURY EXPORTS & MANUFACTURING PVT LTD. AND ANR Vs. PUNJAB NATIONAL BANK AND ORS
September 19, 2019
MERLIN PROJECTS LIMITED Vs. PAWAN KUMAR AGARWAL
October 1, 2019
MESSERS BATA INDIA LIMITED Vs. UNION OF INDIA
November 21, 2019
MIHIR DAS @ BACHU & ORS Vs. STATE OF WEST BENGAL
April 8, 2019
MILAN GHOSH & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
MILAN KANTI MONDAL Vs. UNION OF INDIA
July 2, 2019
MILAN KUMAR GHOSH Vs. UNION OF INDIA & ORS
January 11, 2019
MILAN PADA CHOWDHURY Vs. STATE OF WEST BENGAL
January 30, 2019
MILEAGE ADVERTISING Vs. GOUTAM BHATTARJEE
July 19, 2019
MINAJUDDIN KHAN & ANR Vs. YOGENDRA PROSAD SHUKLA & ORS
April 17, 2019
MINAKSHI DAS Vs. DEEP RANJAN DAS AND OTHERS
January 17, 2019
MINARUL HOQUE & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
MINATI MONDAL Vs. AKINCHAN GAYEN
August 16, 2019
MINTU MALLICK Vs. HIGH COURT AT CALCUTTA
July 4, 2019
MIR DARBESH ALI & ORS Vs. STATE OF WEST BENGAL & ORS
April 9, 2019
MITA KARMAKAR Vs. LILY BRAHMA
March 14, 2019
MITA PANDA AND OTHERS Vs. MINATI CHAKRABARTY AND ANOTHER
January 9, 2019
MITA SADHUKHAN Vs. UNION OF INDIA
August 6, 2019
MITALI GHOSE Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
May 14, 2019
MITHU CHAKRABORTY NEE BANERJEE Vs. SUMAN CHAKRABORTY
April 17, 2019
MITHU RANI DAS Vs. STATE OF WEST BENGAL
January 10, 2019
MITHUN SHEKH & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 10, 2019
MM CARBON PRODUCTS (PVT ) LTD Vs. STATE OF WEST BENGAL
August 30, 2019
MODERN INDIA CONCAST LIMITED & ORS Vs. STATE OF WEST BENGAL & ORS
September 5, 2019
MODERN INDIA CONCAST LIMITED & ORS. Vs. STATE OF WEST BENGAL & ORS.
September 5, 2019
MOFIKUL ALAM MOLLA Vs. STATE OF WEST BENGAL
April 8, 2019
MOFIZUL MD @ MAFIJUL MD Vs. STATE OF WEST BENGAL
April 17, 2019
MOHAMMED BADRUL ALAM Vs. INDUSIND BANK LIMITED
June 17, 2019
MOHAMMED UMMER Vs. LIEUTENANT GOVERNOR
January 18, 2019
MOHAN INSURANCE AND FINANCIAL CONSULTANCY PRIVATE LIMITED Vs. HDFC BANK LIMITED
July 25, 2019
MOHAN THAPA Vs. STATE OF WEST BENGAL
March 5, 2019
MOHANLAL AGARWAL Vs. MANJAN DEVI PATNI
January 24, 2019
MOHANLAL SANTRA Vs. CENTRAL BANK OF INDIA
April 12, 2019
MOHIM SK & ORS Vs. STATE OF WEST BENGAL
May 21, 2019
MOHINI THAKUR JESWANI Vs. J. S. CHANDAK (DEVELOPERS) PVT. LTD.
December 3, 2019
MOHIT CHOUDHURY ALIAS MUKUL CHOUDHURY Vs. KHAITAN ELECTRICALS LIMITED
July 17, 2019
MOHITOSH DAS Vs. STATE OF WEST BENGAL
November 7, 2019
MOJAFFAR HOSSAIN Vs. STATE OF WEST BENGAL
November 21, 2019
MOJAFFAR HOSSAIN MOLLA Vs. STATE OF WEST BENGAL
August 30, 2019
MOJIBAR RAHAMAN & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
MOLOY BANERJEE Vs. STATE OF WEST BENGAL
September 23, 2019
MOLOY ROY Vs. ST. ANTHONY DAY SCHOOL
November 25, 2019
MONA ROY Vs. STATE OF WEST BENGAL
June 21, 2019
MONALISA DAS (DEY) Vs. STATE OF WEST BENGAL
April 5, 2019
MONIKA DAS Vs. STATE OF WEST BENGAL
December 10, 2019
MONISH CHANDRASA SARKAR Vs. KALPANA SINGHA & OTHERS
February 7, 2019
MONJUR ALAM MALLICK Vs. RAJIB SAHA
April 17, 2019
MONO @ MANOHAR GHOSH Vs. STATE OF WEST BENGAL
July 11, 2019
MONOPOLY MERCANTILE PRIVATE LIMITED Vs. AL BURHAN ENGINEERING COMPANUY PRIVATE LIMITED
August 9, 2019
MONORANJAN MONDAL & ORS Vs. STATE OF WEST BENGAL & ORS
March 7, 2019
MONOTOSH KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
February 4, 2019
MOSER BAER INDIA LTD Vs. UCO BANK
July 16, 2019
MOSER BAER INDIA LTD.AND OTHERS. Vs. UCO BANK
July 15, 2019
MOTIA RAHAMAN DEWAN Vs. STATE OF WEST BENGAL
January 18, 2019
MOTILAL SIKDER Vs. STATE OF WEST BENGAL
July 18, 2019
MOUMITA GANGULY Vs. STATE OF WEST BENGAL
July 5, 2019
MOUSUMI BHATTACHARJEE Vs. DEBASISH BHATTACHARJEE
March 11, 2019
MPR MARKETING PVT. LTD. Vs. INCOME TAX OFFICER, WARD
February 18, 2019
MRINAL KANTI KAMILA Vs. STATE OF WEST BENGAL
August 9, 2019
MRINMAY DATTA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
MRS. APARNA BAGCHI Vs. THE NATIONAL INSURANCE COMPANY LTD.
June 28, 2019
MRS. JYOTI JAIN Vs. ABP PRIVATE LIMITED & ANR
February 25, 2019
MRS. TUMPA DEY Vs. CENTRAL BANK OF INDIA
April 30, 2019
MSC MEDITERRANEAN SHIPPING COMPANY S. A. & ANR. Vs. BRG IRON AND STEEL COMPANY PRIVATE LIMITED & ORS.
March 19, 2019
MST HAFIZA GAZI Vs. SAHANURJAMAN GAZI @ SAHANUR
July 3, 2019
MSTC LIMITED Vs. KRISHNA COKE (INDIA) PRIVATE LIMITED
December 3, 2019
MUJAFFAR MONDAL Vs. STATE OF WEST BENGAL
July 29, 2019
MUKESH KUMAR RATHI Vs. STATE BANK OF INDIA
July 16, 2019
MUKESH KUMAR YADAV Vs. STATE OF WEST BENGAL
December 4, 2019
MUKHERJEE TRADING CO Vs. UNION OF INDIA
July 17, 2019
MUKLU @ MUKLU MALLICK Vs. STATE OF WEST BENGAL
April 22, 2019
MUKTAR HOSSAIN KHAN Vs. STATE OF WEST BENGAL
September 23, 2019
MUKUL ROY Vs. SAMAR BIJOY ROY
January 30, 2019
MUKULA KONAR Vs. BIJOY KRISHNA MONDAL
July 29, 2019
MUNICIPAL COMMISSIONER, KOLKATA MUNICIPAL CORPORATION & ORS Vs. TAPAN KUMAR PAUL ALIAS TAPAN PAUL & ORS
September 20, 2019
MUNNI BEGUM Vs. RABIA AHMED
October 30, 2019
MURARI MOHAN GAIN Vs. STATE OF WEST BENGAL & ORS
March 20, 2019
MUSA KARIM MOLLA Vs. STATE OF WEST BENGAL
May 20, 2019
MUSARAF HOSSAIN Vs. PASCHIM BANGA GRAMIN BANK
March 27, 2019
N K BHAGAT Vs. BISWANATH DEY @ BISWAKANTHA DEY
March 11, 2019
N.C. HORE Vs. STATE OF WEST BENGAL
December 2, 2019
NAARAAYANI SONS PVT. LTD. Vs. UNION OF INDIA
August 8, 2019
NABA GOPAL MANDAL Vs. STATE OF WEST BENGAL & ORS
February 13, 2019
NABA KUMAR BISWAS Vs. BANGIYA GRAMIN VIKASH BANK
July 11, 2019
NABA KUMAR DAS. Vs. STATE OF WEST BENGAL
January 28, 2019
NABAKUMAR MONDAL & 4 ORS Vs. STATE OF WEST BENGAL
March 7, 2019
NABI S.K. Vs. KRISHNA CHANDRA PAL
July 29, 2019
NAMASTE MANAGEMENT PVT LTD & ANR Vs. RESERVE BANK OF INDIA & ANR
April 10, 2019
NAMITA ADHIKARI Vs. STATE OF WEST BENGAL & ORS
January 10, 2019
NAND KISHOR SINGH Vs. COMMISSIONER OF CUSTOMS
April 24, 2019
NANDA KISHORE PROSAD Vs. RAJ KUMAR RAM
May 24, 2019
NANDAN SAHA Vs. STATE OF WEST BENGAL
December 13, 2019
NANDINI PAUL Vs. UNITED BANK OF INDIA
August 2, 2019
NANDITA MAHATO Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
NANI GOPAL BHATTACHARJEE (DEC) Vs. PRIYANSHI BHATTACHARYA
June 12, 2019
NARAYAN CHANDRA BISWAS Vs. NAMITA BISWAS
December 13, 2019
NARAYAN CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL
January 30, 2019
NARAYAN CHANDRA GUCHHAIT Vs. STATE OF WEST BENGAL
August 30, 2019
NARAYAN CHANDRA MAJI & ORS Vs. STATE OF WEST BENGAL & ORS
February 6, 2019
NARAYAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL
November 14, 2019
NARAYANA HRUDYALAYA LIMITED Vs. WEST BENGAL CLINICAL ESTABLISHMENT REGULATORY COMMISSION
December 2, 2019
NARAYANI DEVI DHANANIA ALIAS AGARWAL Vs. SAWAR DHANANIA
January 18, 2019
NARENDRA KUMAR BERLIA Vs. OM PRAKASH BERLIA & ORS.
January 21, 2019
NARENDRA KUMAR SURANA Vs. STATE OF WEST BENGAL
May 21, 2019
NARESH CHANDRA HOWLY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS
April 30, 2019
NARESH CHANDRA HOWLY Vs. W B B S E & ORS
April 26, 2019
NARESH SHARMA Vs. STATE OF MADHYA PRADESH
June 17, 2019
NASIR HASSAN Vs. RENUKA KHATUN BIBI
June 12, 2019
NASIRUDDIN MONDAL Vs. STATE OF WEST BENGAL & ORS
March 26, 2019
NASO BEWA AND ANR Vs. DUKHU MANDAL AND ANR
May 14, 2019
NATCO PHARMA LTD Vs. UNION OF INDIA & ORS
April 5, 2019
NATIONAL CARRYING CORPORATION Vs. UNION OF INDIA
May 22, 2019
NATIONAL INSURANCE CO LTD Vs. ILA PODDAR & ANR
February 5, 2019
NATIONAL INSURANCE CO LTD Vs. SANDHYA DEVI & ORS
May 2, 2019
NATIONAL INSURANCE CO LTD Vs. RATAN DEVI & ANR
April 11, 2019
NATIONAL INSURANCE CO LTD Vs. ADARI KARMAKAR & ORS
April 11, 2019
NATIONAL INSURANCE CO. LTD. Vs. SOHNA SINGH
November 15, 2019
NATIONAL INSURANCE CO. LTD. Vs. MEGHNATH GHARA
September 27, 2019
NATIONAL INSURANCE CO. LTD. Vs. PARBATI DULAY
June 11, 2019
NATIONAL INSURANCE CO. LTD. (CR) Vs. SUBHASIS MANNA
July 31, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. SAMSUMA KHATUN & ORS
January 8, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. PINKI BHUIA & ORS
January 7, 2019
NATIONAL LITERACY MISSION AUTHORITY Vs. JANARDAN MONDAL
November 28, 2019
NATVAR PARIKH INDUSTRIES LTD. Vs. JAYTEE EXPORTS
November 18, 2019
NAVASHREE CHHETRI Vs. ANUP SHEKHAR CHAKRABORTY
June 18, 2019
NAVIN CONSTRUCTION & CREDIT PVT. LTD Vs. UNION OF INDIA
January 14, 2019
NAWAL KISHORE SHRIVASTAV Vs. STATE OF WEST BENGAL
June 12, 2019
NAZIMUDDIN SK @ TULU SK, & ORS Vs. STATE OF WEST BENGAL
April 3, 2019
NAZMA KHATUN Vs. STATE OF WEST BENGAL
March 18, 2019
NAZRUL ISLAM Vs. STATE OF WEST BENGAL & ORS
April 17, 2019
NEETENDER SONI Vs. STATE OF WEST BENGAL & ANR
May 21, 2019
NEHA DUBEY Vs. GAUTAM KUMAR MISHRA
March 12, 2019
NEMAI CHANDRA GHOSH Vs. C. E. S. C. LTD.
March 28, 2019
NEMAI CHANDRA MAHALDER Vs. DILIP RAM
August 9, 2019
NEMAI DAS Vs. STATE OF WEST BENGAL
June 21, 2019
NEMAI GHOSH & ANR Vs. STATE OF WEST BENGAL
March 8, 2019
NEMAI SARKAR Vs. STATE OF WEST BENGAL
December 13, 2019
NEPAL BANGLADESH BANK LIMITED Vs. EVERETT (INDIA) PRIVATE LIMITED & ANR.
March 5, 2019
NEPAL BOURI Vs. STATE OF WEST BENGAL
July 1, 2019
NEPAL CARGO HANDLING AGENTS ASSOCIATION Vs. COMMISSIONER OF CUSTOMS
June 12, 2019
NEPAL CARGO HANDLING AGENTS ASSOCIATION Vs. COMMISSIONER OF CUSTOMS
September 2, 2019
NEW INDIA ASSURANCE CO. LTD Vs. AKALI DAS
January 2, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. BANYA GHOSH
November 25, 2019
NEW SUPPLY SYNDICATE Vs. STATE OF WEST BENGAL & ORS
April 16, 2019
NIBEDITA BASU (DAS) Vs. STATE OF WEST BENGAL
August 7, 2019
NIKHIL BAIDYA Vs. HARAN LASKAR
July 8, 2019
NIL RATAN SANTRA @ NILU Vs. STATE OF WEST BENGAL
November 20, 2019
NILADRI BISWAS Vs. STATE OF WEST BENGAL
September 27, 2019
NILADRI JANA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
NILADRI KUMAR CHOUDHURY Vs. STATE OF WEST BENGAL & ORS
January 30, 2019
NILANJANA KUNDU Vs. BHARAT PETROLEUM CORPORATION LIMITED
June 25, 2019
NILIMA CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
May 3, 2019
NIPEN HALDER @ NRIPEN HALDER Vs. STATE OF WEST BENGAL
May 6, 2019
NIPUL ROY @ NIPUL CHANDRA ROY & ORS Vs. STATE OF WEST BENGAL & ANR
April 23, 2019
NIRMA LIMITED & ANR Vs. UNION OF INDIA & ORS
April 11, 2019
NIRMAL BAG Vs. STATE OF WEST BENGAL
February 19, 2019
NIRMAL BANG SECURITIES PVT LTD Vs. TILAK BACHAR
May 13, 2019
NIRMAL KUMAR DHANG Vs. SUSHILA DEVI BAJAJ @ SUSHILA DEVI BAZAZ & ORS
April 22, 2019
NIRMAL KUMAR JANA Vs. STATE OF WEST BENGAL
January 3, 2019
NIRMAL KUMAR SAHA Vs. GOKUL CHANDRA SAHA & ANR
May 17, 2019
NIRMALENDU DAS Vs. STATE OF WEST BENGAL
July 2, 2019
NIRMALYA BHATTACHARYA Vs. BACHENDRI RAY
September 25, 2019
NIRMALYA THUNDAR Vs. STATE OF WEST BENGAL
January 4, 2019
NIRUPAM BISWAS & ORS Vs. NITAI SUNDER GHOSH & ORS
February 28, 2019
NIRUPAM SAHOO Vs. STATE OF WEST BENGAL
July 29, 2019
NITA HAZRA SAMANTA Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
NITAI CHANDRA DAS Vs. STATE OF WEST BENGAL
September 3, 2019
NITYANANDA SARDAR Vs. BASUDEV HALDER
March 27, 2019
NIZAMUDDIN @ NIZAM Vs. STATE OF WEST BENGAL
February 21, 2019
NOOR ALAM KHAN Vs. STATE OF WEST BENGAL
January 22, 2019
NOOR SABAH ANSARI Vs. MD ZIAUDDIN
July 4, 2019
NORTH EAST FERRO ALLOYS COMPANY PVT LTD & ANR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD & OTHERS
February 22, 2019
NOWRANGROY AGRO [P] LTD. Vs. JAY NARAYAN SHAW & CO.
September 9, 2019
NRIPEN HALDER Vs. STATE OF WEST BENGAL
April 16, 2019
NURJAHAN KHATUN Vs. STATE OF WEST BENGAL
July 31, 2019
NURJAHAN KHATUN Vs. UNION OF INDIA
August 7, 2019
NURUL ISLAM MALLICK & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
OM PRAKASH BANERJEE Vs. STATE OF WEST BENGAL
December 10, 2019
ONKAR NATH MONDAL Vs. SANTI MONDAL
September 24, 2019
OPTIVAL HEALTH SOLUTIONS PRIVATE LIMITED & ANR Vs. UNION OF INDIA & ORS
February 7, 2019
ORACLE MARKETING PRIVATE LIMITED Vs. JULFIAKAR ALI ALIAS ZULFIKAR ALI
June 25, 2019
ORIENTAL INSURANCE CO LTD Vs. DIANA GEORGE (CHAKRABORTY) & ORS
May 17, 2019
OSMAN SHAIKH Vs. STATE OF WEST BENGAL
April 8, 2019
OTHERS Vs. DWARKADAS KALLIANDAS
November 18, 2019
P. ANNADURAI Vs. GEETA ANNADURAI
February 18, 2019
P. G & W SAWOO PVT. LTD. Vs. UNION OF INDIA, MINISTRY OF FINANCE, DEPT. OF REVENUE
November 5, 2019
P. KANNAN Vs. DEPUTY COMMISSIONER
September 24, 2019
P. SIVAN Vs. P. SHANTHA
January 17, 2019
PABAN KUMAR AGARWAL Vs. UNION OF INDIA & ORS.
December 19, 2019
PABITRA KAR Vs. STATE OF WEST BENGAL
August 29, 2019
PADMA NATH Vs. STATE OF WEST BENGAL
August 26, 2019
PALASH BARAN DUTTA Vs. STATE OF WEST BENGAL
August 9, 2019
PALASH BAYEN @ BAPAN Vs. STATE OF WEST BENGAL
January 25, 2019
PALASH KANTI MONDAL @ PALASH MONDAL Vs. STATE OF WEST BENGAL
April 22, 2019
PALASH SARKAR (MINOR) Vs. KUMUD MONDAL
December 4, 2019
PAM DEVELOPMENTS PVT. LTD Vs. THE STATE OF WEST BENGAL
June 17, 2019
PAMPA BARMAN (MONDAL) & ORS Vs. STATE OF WEST BENGAL & ORS
January 2, 2019
PAN SEED PVT. LTD. Vs. KISHAN GREEN FIELD AGRITECH
November 8, 2019
PANCHADEEP SEVA TRUST Vs. STATE OF WEST BENGAL
November 4, 2019
PANCHANAN GHANTI Vs. BALAJI PARKING PLAZA
July 2, 2019
PANCHANAN GHOSH & ORS Vs. SHYAMAPADA CHAKRABORTY & ORS
April 9, 2019
PANCHANAN GHUKU Vs. REKHA ADAK
January 14, 2019
PANCHANANBHAGAT Vs. STATE OF WEST BENGAL
September 25, 2019
PANCHU MONDAL @ PANCHU GOPAL MONDAL Vs. STATE OF WEST BENGAL
November 29, 2019
PANKAJ KUMAR CHAKRABORTY Vs. PRAVASH CHANDRA CHAKRABORTY
July 22, 2019
PANKAJ PANWAR Vs. LALIT KALA ADADEMI &ORS
April 17, 2019
PANNALAL SAGARMAL Vs. CENTRAL BANK OF INDIA & ANR
June 24, 2019
PARAM ENTERPRISES (P) LTD & ANR Vs. UNION OF INDIA & ORS
March 27, 2019
PARAMESWAR MUNDA Vs. STATE OF WEST BENGAL
August 8, 2019
PARESH CH. GIRI Vs. BANABALA SASMAL
July 25, 2019
PARITOSH BARMAN Vs. STATE OF WEST BENGAL
December 16, 2019
PARITOSH KUMAR BASU Vs. SANDHYA BASU
August 1, 2019
PAROMITA BAG Vs. INDIAN OIL CORPORATION LIMITED
November 14, 2019
PARTHA GHOSH & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
PARTHA MONDAL @ PAYEL Vs. STATE OF WEST BENGAL
December 6, 2019
PARTHA PROTIM MONDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
PARTHA ROY Vs. TAPAS KUMAR DUTTA
December 20, 2019
PARUL MONDAL Vs. STATE OF WEST BENGAL
July 23, 2019
PARUL SARKAR (MALLICK) Vs. STATE OF WEST BENGAL
April 10, 2019
PATIT PABAN HALDER Vs. STATE OF WEST BENGAL
June 21, 2019
PAWAN BHIWANIWALA Vs. HEMANTA NAHATA AND ANR.
December 2, 2019
PAWAN KUMAR PATODIA & ORS Vs. UNION BANK OF INDIA & ORS
February 5, 2019
PAWAN KUMAR VERMA Vs. STATE OF WEST BENGAL
August 28, 2019
PAYEL MONDAL NEE SAHA Vs. SRI SUMIT KUMAR MONDAL
November 21, 2019
PAYEL ROY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
PEAR SK Vs. STATE OF WEST BENGAL
August 1, 2019
PEERLESS GENERAL FINANCE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 17, 2019
PEERLESS GENERAL FINANCE & INVESTMENT CO LTD & ANR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1, KOLKATA & ORS
January 31, 2019
PEGASUS ASSETS RECONSTRUCTION PVT. LTD. Vs. COUNTRYMAN TELEFILMS PVT. LTD. & ORS.
December 12, 2019
PENGUIN AGRO PRODUCTS PVT. LTD. Vs. UNION OF INDIA
January 2, 2019
PEOPLE UNITED FOR BETTER LIVING IN CALCUTTA(PUBLIC) Vs. UNION OF INDIA
June 14, 2019
PEOPLES MEDI-TREAT PVT. LTD. Vs. GOPAL BOSE
March 14, 2019
PERU @ PERUA MANDAL Vs. STATE OF WEST BENGAL
March 27, 2019
PHILIPS CARBON BLACK LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX & ORS.
March 13, 2019
PHOSPHATE COMPANY LIMITED Vs. UNION OF INDIA
November 18, 2019
PIECO ELECTRONICS & ELECTRICALS LTD Vs. C I T W B I, CAL
September 6, 2019
PINTU MOHANTA Vs. UNION OF INDIA & ORS
April 4, 2019
PIONEER PUBLICITY CORPORATION PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
September 18, 2019
PIYALI DAS Vs. STATE OF WEST BENGAL
February 6, 2019
PIYALI SAHA (PAUL) Vs. STATE OF WEST BENGAL
August 26, 2019
PIYUSH SHARAF Vs. UNION OF INDIA
November 22, 2019
PLYMEX TIMBER PVT LTD & ANR Vs. INCOME TAX OFFICER (TCS)
March 27, 2019
PODDAR COMMODITIES PRIVATE LIMITED Vs. ARMS
January 14, 2019
POPAT & KOTECHA PROPERTY Vs. KOLKATA MUNICIPAL CORPORATION
August 14, 2019
PRABHAS CHANDRA NATH Vs. STATE OF WEST BENGAL
January 30, 2019
PRABHAT KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
July 3, 2019
PRABHAT KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL & ORS
March 7, 2019
PRABIR BISWAS Vs. STATE OF WEST BENGAL
April 1, 2019
PRABIR KUMAR GHOSH Vs. RATANLAL NAHATA
November 22, 2019
PRABIR KUMAR PALIT Vs. RUNU PALIT AND ORS
February 25, 2019
PRADEEP KUMAR DUTTA Vs. AMRITA DUTTA
September 17, 2019
PRADEEP KUMAR SARAFF Vs. BINA DEVI SARAF
July 17, 2019
PRADIP @ BHUPENDRA PRADHAN Vs. STATE OF WEST BENGAL
December 20, 2019
PRADIP GUPTA Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
August 7, 2019
PRADIP KUMAR BAL Vs. INDIAN OIL CORPORATION LTD.
July 31, 2019
PRADIP KUMAR GHOSH Vs. STATE OF WEST BENGAL
September 13, 2019
PRADIP KUMAR SARDA Vs. KALURAM SARDA & GRANDSONS
December 12, 2019
PRADIP KUMAR SARKAR Vs. SANKAR KARAR & ORS
April 8, 2019
PRADIP KUMAR SARKAR Vs. ANURADHA SARKAR
February 21, 2019
PRADIP MONDAL Vs. SADHANA MONDAL
November 7, 2019
PRADIP PAL Vs. STATE OF WEST BENGAL
April 23, 2019
PRADIPTA BISWAS Vs. STATE OF WEST BENGAL
February 26, 2019
PRADYUT DUTTA Vs. MAULANA ABUL KALAM AJAD UNIVERSITY
May 16, 2019
PRAFULLA SAMADDER Vs. STATE OF WEST BENGAL
February 25, 2019
PRAHLAD GHOSH Vs. STATE OF WEST BENGAL
November 20, 2019
PRAKASH BARAN MISHRA Vs. ICICI LOMBORD GENERAL
November 14, 2019
PRAKASH HAZRA Vs. STATE OF WEST BENGAL
March 29, 2019
PRAKASH KABRA Vs. KOLKATA MUNICIPAL CORPORATION
June 4, 2019
PRAKASH KUMAR MAJHI & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
PRAMOD KUMAR JALAN Vs. BANWARILAL JALAN
June 20, 2019
PRAN KRISHNA SHIL @ SIL Vs. STATE OF WEST BENGAL
December 24, 2019
PRANAB KAR Vs. STATE OF WEST BENGAL
July 19, 2019
PRANATI AGUAN Vs. STATE OF WEST BENGAL
June 25, 2019
PRANAY KUMAR KUNDU Vs. RUPANJANA KUNDU
February 15, 2019
PRASAD MITRA Vs. UCO BANK
March 27, 2019
PRASANTA BISWAS Vs. STATE OF WEST BENGAL
September 3, 2019
PRASANTA CHAKRABORTY Vs. STATE OF WEST BENGAL
June 10, 2019
PRASANTA DASGUPTA & ORS. Vs. STATE OF WEST BENGAL & ORS.
December 23, 2019
PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA) Vs. M/S. SAHA BUILDING CENTRE PVT. LTD.
August 1, 2019
PRASENJIT MONDAL Vs. STATE OF WEST BENGAL
August 30, 2019
PRASHANT PROPERTIES LIMITED Vs. SPS STEELS ROLLING MILLS LTD
September 25, 2019
PRASUN CHAKRABORTY Vs. NARCOTIC CONTROL BUREAU
March 1, 2019
PRATAP DOLAI Vs. STATE OF WEST BENGAL
September 6, 2019
PRATAP PRAMANICK Vs. STATE OF WEST BENGAL
July 15, 2019
PRAVASH PAUL Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ORS
March 19, 2019
PRAVIK GUHA THAKURTA Vs. SHARMISTHA GUHA THAKURTA
March 19, 2019
PRICE WATERHOUSE AND ORS. Vs. COMMISSIONER OF INCOME TAX, KOLKATA-XIX AND ORS.
August 21, 2019
PRIKNIT RETAILS LTD Vs. STATE OF WEST BENGAL
October 1, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRINCE WATER HOUSE
November 20, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KESORAM INDUSTRIES LTD
August 2, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ANKIT METAL & POWER LTD
July 9, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA-8 Vs. PRINCE WATER HOUSE
November 21, 2019
PRINCIPAL SECRETARY, DEPARTMENT OF LABOUR Vs. OM DAYAL EDUCATIONAL & RESEARCH SOCIETY & ORS.
December 24, 2019
PRINCIPAL, MAHISHADAL RAJ COLLEGE Vs. BROJENDRA NATH ROY
September 25, 2019
PRITAM KUMAR RAY Vs. APARAJITA PATRA
July 4, 2019
PRITHVI FERRO ALLOYS PVT LIMITED & ORS Vs. BANK OF BARODA & ORS
March 7, 2019
PRITI RANJAN SARKAR Vs. DISTRICT MAGISTRATE, NADIA & ORS
February 19, 2019
PRITI SUREKHA Vs. STATE OF WEST BENGAL
August 22, 2019
PRIYABRATA KUMAR Vs. STATE OF WEST BENGAL
June 10, 2019
PRIYABRATA MUKHOPADHYAY Vs. STATE OF WEST BENGAL
July 17, 2019
PRIYAMVADA DEVI BIRLA Vs. PRADIP KUMAR KHAITAN
June 13, 2019
PRIYAMVADA DEVI BIRLA (DECEASED) AND HARH VARDHAN LODHA Vs. AJAY KUMAR NEWAR
February 18, 2019
PRIYAMVADA DEVI BIRLA (DECEASED) AND HARSH VARDHAN LODHA Vs. AJAY KUMAR NEWAR
July 18, 2019
PRIYANKA GIRI Vs. STATE OF WEST BENGAL & ORS
April 1, 2019
PRIYANKA ROY Vs. SUBHANKAR GHOSH
February 8, 2019
PROBHA CHOWDHURY @ PROBHA DEVI CHOWDHURY AND ORS Vs. KARABI GHOSH AND ORS
April 2, 2019
PROBODH SAHU Vs. SUPRAMA MAITI & ANR.
December 24, 2019
PRODYUT GANGULY Vs. REGISTRAR, ORIGINAL SIDE, HIGH COURT AT CALCUTTA AND OTHERS
April 9, 2019
PROFESSOR CHANDI PRASAD DUTTA Vs. STATE OF WEST BENGAL & ORS
February 5, 2019
PROLINE INC. Vs. RAMESH JAIN
June 12, 2019
PRONOY KUMAR GHOSAL Vs. PRATIMA PARUI (DEAD) THROUGH L RS & ORS
March 5, 2019
PROSENJIT BISWAS Vs. STATE OF WEST BENGAL
January 15, 2019
PROSENJIT MOLLICK Vs. STATE OF WEST BENGAL
July 10, 2019
PROVARANJAN CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
March 6, 2019
PUBALI BANK LIMITED Vs. NAGREEKA EXPORTS LIMITED
November 20, 2019
PULAK MANDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
PULKIT HOLDINGS PRIVATE LIMITED Vs. OWNERS
July 16, 2019
PURAJIT BAKSHI GUPTA Vs. UNION OF INDIA & ORS
April 23, 2019
PURNA CHANDRA SOREN Vs. STATE OF WEST BENGAL
December 10, 2019
PUROBI KOCH @ PURABI KOCH Vs. STATE OF WEST BENGAL & ORS
February 1, 2019
PUSHPA RANI BHAUMIK @ PUSPA BHAUMIK Vs. SOUMEN BHOUMIK
December 11, 2019
PUSPA DEY & ORS Vs. SUKANTA DEY & ORS
May 24, 2019
PUSPA SONAR Vs. BIBHUTI PODDAR & ORS
April 16, 2019
PVT. LTD. & ORS. Vs. ORIENT BEVERAGES LTD. & ORS.
September 20, 2019
PYARALAL BAJAJ Vs. SIDHARTHA SANKAR ROY
November 20, 2019
QUASIM ALI Vs. SAJAL BARAN DAS
December 23, 2019
R-MC POWER RECOVERY (INDIA) PVT LTD & ANR Vs. UNION OF INDIA & ORS
March 27, 2019
R-MC POWER RECOVERY (INDIA) PVT.LTD Vs. UNION OF INDIA
August 13, 2019
R. V. RAILS PRODUCTS PVT. LTD. Vs. ORIENTAL BANK OF COMMERCE
January 14, 2019
R.M. SATTAIAPPAN Vs. CHIEF ENGINEER
February 7, 2019
RABI @ RABIN HALDER Vs. STATE OF WEST BENGAL
November 29, 2019
RABI BESRA Vs. STATE OF WEST BENGAL
July 2, 2019
RABI DAS @ SACHHU Vs. STATE OF WEST BENGAL
June 28, 2019
RABI SANKAR DUTTA Vs. BIJOY KRISHNA SEVA SAMITY
November 27, 2019
RABI SEN Vs. BASANTI SHAW
November 15, 2019
RABINDRA NATH BERA & ANR Vs. RADHA KRISHNA BERA & ORS
February 26, 2019
RABINDRA NATH DAM Vs. STATE OF WEST BENGAL
December 24, 2019
RABINDRA NATH DAS Vs. KARUNA DAS
August 16, 2019
RABISANKAR DUTTA Vs. MUNICIPAL COMMISSIONER
June 12, 2019
RADHA KRISHAN PODDAR Vs. STATE OF WEST BENGAL
August 29, 2019
RADHARANI HALDAR Vs. STATE OF WEST BENGAL
February 12, 2019
RADIX ARC PVT. LTD. Vs. CLASSIC ELECTRODES (INDIA) LTD.
March 20, 2019
RAFINA LAILA Vs. STATE OF WEST BENGAL & ORS
April 10, 2019
RAFIQUE SK. AND ORS. Vs. STATE OF WEST BENGAL
July 17, 2019
RAGHU HARI DALMIA Vs. RESERVE BANK OF INDIA & ORS
January 18, 2019
RAGHU NATH PANDA & ORS. Vs. STATE OF WEST BENGAL & ORS.
December 23, 2019
RAGHUNATH AYURVED MAHAVIDYALAYA & HOSPITAL & ORS Vs. UNION OF INDIA & ORS
April 30, 2019
RAGHUNATH KARFA Vs. UNITED BANK OF INDIA
May 17, 2019
RAGHUNATH MONDAL Vs. BASANTA MANDAL
September 26, 2019
RAHUL TEWARI Vs. UNION OF INDIA & ORS
January 7, 2019
RAJ KUMAR BARAT Vs. CENTRAL BANK OF INDIA
April 12, 2019
RAJ KUMAR DEY Vs. STATE OF WEST BENGAL
April 4, 2019
RAJ KUMAR KEDIA & ANR Vs. KAVITA SURANA & ORS
February 14, 2019
RAJ KUMAR MALL Vs. STATE OF WEST BENGAL & ORS
April 17, 2019
RAJA SADHUKHAN Vs. RAKHI SADHUKHAN
June 25, 2019
RAJARSHI GHOSH Vs. SOMA GHOSH
December 19, 2019
RAJAT MAHATA Vs. UNION OF INDIA & ORS
April 17, 2019
RAJAT ROY CHOUDHURI Vs. RESHMI MUKHERJEE
November 5, 2019
RAJDEEP LAHA Vs. STATE OF WEST BENGAL
September 20, 2019
RAJEEB KOTHARI Vs. STATE OF WEST BENGAL
March 6, 2019
RAJEEV JHAWER Vs. STATE OF WEST BENGAL
July 22, 2019
RAJEEV KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
May 30, 2019
RAJEEV KUMAR Vs. CBI, SP, ECONOMIC OFFENCES -IV
October 1, 2019
RAJEEV KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
September 13, 2019
RAJEEV RANJAN Vs. UNION OF INDIA
November 22, 2019
RAJEN ORAON Vs. STATE OF WEST BENGAL
July 11, 2019
RAJENDRA KUCHLYAN Vs. JHUMA KUCHLYAN
July 5, 2019
RAJENDRA KUMAR GOYAL Vs. STATE OF WEST BENGAL & ORS
March 28, 2019
RAJENDRA PRASAD GIRI & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
RAJENDRA PRASAD SHARMA Vs. HARTIN HARRIS LTD.
July 22, 2019
RAJENDRA PRASAD TIWARI Vs. UNION OF INDIA
August 26, 2019
RAJESH AGARWAL Vs. STATE OF WEST BENGAL
September 13, 2019
RAJESH KUMAR AGARWAL Vs. SANJAY GUPTA
July 29, 2019
RAJESH KUMAR GUPTA Vs. STATE OF WEST BENGAL
August 20, 2019
RAJESH NATHANY Vs. HARI KRISHNA DOODUAWALA & ORS
March 20, 2019
RAJESH PODDAR & ANR Vs. NIRMALA DEVI DAGA & ORS
January 22, 2019
RAJIB LOCHAN JANA & ANR Vs. SUBHENDU BHARATI & ORS
February 25, 2019
RAJIV KUMAR @ RAJIB KUMAR @ RAJEEV KUMAR Vs. STATE OF WEST BENGAL
January 11, 2019
RAKESH SETHI Vs. RAJEEV SETHI
July 3, 2019
RAM GANESH POLLEY Vs. SWARUPA POLLEY (DAS) & ANR
March 27, 2019
RAM JIBAN MAHATO Vs. STATE OF WEST BENGAL
July 3, 2019
RAM PRAVESH SHAH GUPTA Vs. STATE OF WEST BENGAL
April 24, 2019
RAM RATAN CHOWDHARY Vs. STATE OF WEST BENGAL
November 14, 2019
RAMA BISWAS Vs. INDRA MOHAN BISWAS
July 17, 2019
RAMA NANDY Vs. RAJ KUMAR PYNE
August 6, 2019
RAMA PAUL Vs. UNION OF INDIA
January 4, 2019
RAMANI DAS Vs. STATE OF WEST BENGAL
September 11, 2019
RAMAPADA JANA Vs. KAMALA SAMANTA
July 12, 2019
RAMBILAS AGARWAL Vs. INDIAN OIL CORPORATION LIMITED
December 2, 2019
RAMDOOT ROLLERS PRIVATE LIMITED Vs. DAMODAR VALLEY CORPORATION
June 19, 2019
RAMESH CHANDRA PANDEY Vs. STATE OF WEST BENGAL
July 22, 2019
RAMESH CHANDRA PANDEY Vs. STATE OF WEST BENGAL
July 19, 2019
RAMESH DAS Vs. STATE OF WEST BENGAL
July 23, 2019
RAMESH SARAN RAI Vs. UNION OF INDIA & ORS
January 25, 2019
RAMGOPAL KEJRIWAL Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
April 5, 2019
RAMIT KUMAR DEY Vs. RITUPARNA DEY
January 24, 2019
RAMKRISHNA DAS Vs. THE STATE OF WEST BENGAL
June 26, 2019
RAMKRISHNA PODDAR Vs. SUDHANSHU SAHA
August 30, 2019
RAMSAY EXIM AND TECHNOLOGY PRIVATE LIMITED Vs. ICICI BANK LIMITED
September 11, 2019
RAMSWARUP UPADHYAY Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
June 10, 2019
RAMYANI MUKHERJEE Vs. ARNAB MUKHERJEE
August 26, 2019
RANADHI KUMAR DAS Vs. MADAN MOHAN SADHUKHAN
August 30, 2019
RANAGHAT OBR BRIHATTARA GRADUAT TEACHERS ASSOCIATION Vs. STATE OF WEST BENGAL
July 22, 2019
RANAJIT KUMAR MITRA Vs. STATE OF WEST BENGAL & ORS
February 6, 2019
RANENDRA NATH GHOSH Vs. DIPAK DAS
September 27, 2019
RANJAN CHAKLADAR Vs. STATE BANK OF INDIA & ORS
April 10, 2019
RANJAN KARMAKAR Vs. STATE OF WEST BENGAL
September 3, 2019
RANJIT BARMAN Vs. ARATI BARAT AND OTHERS
February 6, 2019
RANJIT DUTTA Vs. STATE OF WEST BENGAL
July 19, 2019
RANJIT SARKAR Vs. STATE OF WEST BENGAL
November 13, 2019
RANTHU ORAON Vs. STATE OF WEST BENGAL
August 6, 2019
RASHID ALI MOLLA AND OTHERS Vs. BOARD OF WAKFS AND OTHERS
May 2, 2019
RASHMI METALLIKS LIMITED Vs. UNION OF INDIA
June 17, 2019
RASHMI METALLIKS LIMITED & ANR Vs. UNION OF INDIA & ORS
June 28, 2019
RASOI LTD. Vs. UNION OF INDIA
August 21, 2019
RATAN CHAKRABORTY Vs. HINDUSTAN PAPER CORPORATION LTD
August 1, 2019
RATAN CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
November 8, 2019
RATAN INVESTMENT PVT. LTD. Vs. ARUN KUMAR SINGH
April 3, 2019
RATAN KUMAR MITRA Vs. STATE OF WEST BENGAL
July 9, 2019
RATAN KUMAR SHARMA Vs. JAGDISH MULCHANDANI
August 7, 2019
RATAN MURMU Vs. PASCHIM BANGA GRAMIN BANK
April 9, 2019
RATAN MURMU & ANR Vs. PASCHIM BANGA GRAMIN BANK & ANR
April 9, 2019
RATHINDRA NATH KUNDU Vs. SUBIR CHANDRA KAR
November 20, 2019
RATNA MUKHERJEE Vs. COAL INDIA LIMITED
March 13, 2019
RAVI KIRAN REALTY INDIA LTD. Vs. SECURITIES & EXCHANGE BOARD OF INDIA
September 27, 2019
RAVI PRAKASH GAUTAM Vs. SECRETARY, MINISTRY OF CULTURE, GOVERNMENT OF INDIA & ORS
April 17, 2019
RE: JESSOP & CO. LTD. Vs. INDO-WAGON ENGINEERING
July 17, 2019
REAJUL ISLAM Vs. STATE OF WEST BENGAL
November 14, 2019
REAJUL MIA Vs. STATE OF WEST BENGAL
August 2, 2019
REBA MITRA Vs. SOUMI MAJUMDAR
September 27, 2019
REKHA BAJAJ Vs. STATE OF WEST BENGAL
September 11, 2019
REKHA MURARKA Vs. STATE OF WEST BENGAL
July 29, 2019
REKHA PALUI Vs. BHARAT PETROLEUM CORPORATION LTD.
September 27, 2019
REKHA ROY Vs. MANAGER
March 5, 2019
REKHA SHAW Vs. SHIV KUMAR SHAW
November 18, 2019
RELIANCE COMMERCIAL FIANANCE LTD Vs. VISTA MINING PVT LTD
September 5, 2019
RELIANCE GENERAL INSURANCE CO LTD Vs. SHANTI JHA, AND ORS
February 1, 2019
RELIANCE GENERAL INSURANCE CO LTD Vs. NITYA RAM MUKHERJEE & ANR
May 20, 2019
RELIANCE HOME FINANCE LIMITED Vs. DISTRICT MAGISTRATE, DARJEELING
November 15, 2019
RELIANCE JIO INFOCOMM LIMITED Vs. MAHESHTALA MUNICIPALITY & ORS
April 9, 2019
RELIES ON A DECISION IN A CASE OF ... Vs. MANINDRA CHANDRA BOSE AND ANR
September 12, 2019
RIDH KARAN SHARMA Vs. SRI NAND KISHORE THAKUR
April 11, 2019
RIGVEDA MARITIME PVT. LTD Vs. SOHOM SHIPPING PVT. LTD.
May 15, 2019
RIGVEDA MARITIME PVT. LTD. Vs. O & P INTERESTED IN VESSEL M.V. VSEVOLOD BELETSKIY
September 11, 2019
RIMA SAHA Vs. SUBHRADIP SAHA
February 25, 2019
RINA MAHATO & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
RINA ROY Vs. STATE OF WEST BENGAL & ANR
May 2, 2019
RINA SINGH Vs. BISWAJIT GHOSH BAG
June 12, 2019
RINGTONG TEA CO. PVT. LTD. Vs. RESERVE BANK OF INDIA
May 13, 2019
RISABH RUIA Vs. NIRMAL MUKHERJEE
July 4, 2019
RISHU BAG Vs. SHEFALI MAITRA
July 4, 2019
RITA DAS Vs. STATE OF WEST BENGAL
April 24, 2019
RITESH NARULA Vs. STATE OF WEST BENGAL
March 18, 2019
RITIKA SINGH Vs. VISHAL SINGH
July 17, 2019
RIYA DAS Vs. STATE OF WEST BENGAL AND OTHERS
February 21, 2019
ROCKWELL AUTOMATION INDIA PVT LTD. Vs. STEEL AUTHORITY OF INDIA LTD.
January 16, 2019
RONGINA BEGUM Vs. STATE OF WEST BENGAL
January 24, 2019
ROYAL CALCUTTA GOLF CLUB Vs. LALIT KUMAR JHALARIA
August 14, 2019
ROYAL CALCUTTA TURF CLUB Vs. ASISH CHAKRABORTY
July 3, 2019
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. SULEKHA MONDAL (ADHIKARY) & ORS
May 2, 2019
RSPL LIMITED Vs. SIMPLEX INFRASTRUCTURES
February 27, 2019
RT REVEREND PARITOSH CANNING Vs. RT REVEREND ASHOKE BISWAS
July 31, 2019
RUBY SINHA Vs. STATE OF WEST BENGAL AND OTHERS
April 11, 2019
RUJIRA NAROOLA Vs. UNION OF INDIA AND ORS.
April 8, 2019
RUJIRA NAROOLA Vs. UNION OF INDIA
April 4, 2019
RUPA & CO LTD & ANR Vs. STATE OF WEST BENGAL & ORS
March 7, 2019
RUPA BISWAS Vs. STATE OF WEST BENGAL
July 22, 2019
RUPINDER SINGH SODHI Vs. STATE OF WEST BENGAL
December 13, 2019
S S CIVIL CONSTRUCTION PVT LTD Vs. GOVERNMENT OF WEST BENGAL
July 25, 2019
S. D. SHUKLA Vs. COAL INDIA LIMITED
July 5, 2019
S. SIMACHALAM Vs. UNION OF INDIA
August 19, 2019
S. SREE KUMAR Vs. LIEUTENANT GOVERNOR
January 18, 2019
SABINA MANGAR TAMANG AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
September 6, 2019
SABITA RANI GIRI Vs. STATE OF WEST BENGAL
May 22, 2019
SABITA SEN & ORS Vs. GITIKA DAS & ORS
March 26, 2019
SABYA SACHI DUTTA Vs. STATE OF WEST BENGAL
July 17, 2019
SABYASACHI GHOSH Vs. PUSHPARANI DAS
October 1, 2019
SACHIN CHHETRI Vs. STATE OF WEST BENGAL
March 4, 2019
SACHINDRA NATH DAS Vs. NILIMA DAS & ORS
April 4, 2019
SADHU SARDAR Vs. STATE OF WEST BENGAL
July 11, 2019
SAFE CARGO MOVERS Vs. BOARD OF TRUSTEES
July 5, 2019
SAFI AZAM Vs. STATE OF WEST BENGAL & ORS
March 25, 2019
SAFIQUL Vs. STATE OF WEST BENGAL
June 10, 2019
SAGAR DEBNATH Vs. STATE OF WEST BENGAL
October 30, 2019
SAGHIRA BANO Vs. MAHMOOD ALAM
November 13, 2019
SAHADAD SEIKH @ SAHADAT SEIKH Vs. STATE OF WEST BENGAL
April 23, 2019
SAHADEV HALDER Vs. INDIAN OIL CORPORATION
December 17, 2019
SAHID @ SAHIL ANSARY Vs. STATE OF WEST BENGAL
December 20, 2019
SAHID IMAM Vs. UNION OF INDIA & OTHERS
March 11, 2019
SAHIDA BIBI @ SAHIDA BANU Vs. STATE OF WEST BENGAL & ORS
January 30, 2019
SAI SMARAN FOODS LTD Vs. KATWA COLD STORAGE PVT. LTD.
July 17, 2019
SAI SULPHONATES PVT. LTD. Vs. STATE OF WEST BENGAL
November 1, 2019
SAIBAL GANGULY Vs. STATE OF WEST BENGAL
June 28, 2019
SAIBAL GHOSH Vs. MOUSUMI GHOSH
December 13, 2019
SAIFUDDIN MALLICK & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SAILESH MALIK Vs. STATE OF WEST BENGAL
August 14, 2019
SAJ FOOD PRODUCTS PVT. LTD. & ANR. Vs. UNION OF INDIA & ANR.
December 13, 2019
SAJAHAN SK Vs. STATE OF WEST BENGAL
July 22, 2019
SAJAL KUMAR MANDAL Vs. INDIAN OIL CORPORATION LIMITED & ORS
April 16, 2019
SAJAL RANA & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SAJIBAR @ MUJIBAR SK & ANR Vs. STATE OF WEST BENGAL
January 10, 2019
SAJLI KISHKU Vs. TALAMOYEE KISHKU
August 9, 2019
SAKTI PROSAD GANGULY Vs. ASHOK GANGULY
August 2, 2019
SALAM MONDAL Vs. STATE OF WEST BENGAL
January 4, 2019
SALAM S.K. Vs. STATE OF WEST BENGAL
November 29, 2019
SALARPURIA SATTVA REALTY LLP Vs. PROSANTA MONDAL
December 9, 2019
SALEMA KHATUN Vs. STATE OF WEST BENGAL & ORS
June 25, 2019
SALKIA SABUJ SANGHA Vs. SUSHILA DEVI BAJAJ
April 22, 2019
SALMAN SAHANI Vs. STATE OF WEST BENGAL
January 10, 2019
SALOO CHOUDHURY Vs. GUINESS WORLD RECORDS LTD
June 11, 2019
SALOO CHOUDHURY Vs. GUINNESS WORLD RECORDS LTD.
June 28, 2019
SALOO CHOUDHURY Vs. GUINNESS WORLD RECORDS LTD.
September 30, 2019
SALUJA MOTEY AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
September 11, 2019
SAMAPTI DAS Vs. STATE OF WEST BENGAL
June 12, 2019
SAMARENDRA NATH SIKDAR & ORS Vs. STATE OF WEST BENGAL & ORS
April 23, 2019
SAMARESH MRIDHA Vs. STATE OF WEST BENGAL & ORS
May 17, 2019
SAMBHU MANNA Vs. MAYNA MANNA
August 5, 2019
SAMBHU NATH DAN Vs. KANAK KUMAR KUNDU
August 16, 2019
SAMBHU NATH PATRA Vs. STATE OF WEST BENGAL & ORS
May 8, 2019
SAMIR CHATTERJEE Vs. WEST BENGAL POLLUTION CONTROL BOARD
December 12, 2019
SAMIR DAS Vs. TARIT KUMAR DAS & ORS
April 2, 2019
SAMIR KUMAR DUTTA Vs. KALIPADA PAL
November 8, 2019
SAMIR KUMAR KUNDU Vs. DIPALI ROY
November 13, 2019
SAMIR KUMAR NANDA Vs. UNION OF INDIA
April 2, 2019
SAMIR KUNDU Vs. STATE OF WEST BENGAL
June 14, 2019
SAMIR MANDAL & ORS Vs. STATE OF WEST BENGAL & ORS
March 12, 2019
SAMIRAN KABASI Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD & ORS
February 27, 2019
SAMIRANBASAK Vs. STATE OF WEST BENGAL
July 2, 2019
SAMMAK GAZI Vs. STATE OF WEST BENGAL
April 17, 2019
SAMPA RANI SEN Vs. STATE OF WEST BENGAL
August 14, 2019
SAMPAD NARAYAN MUKHERJEE Vs. UNION OF INDIA & ORS
February 1, 2019
SAMRAT BHOWMIK Vs. CHANDA & COMPANY & ORS
May 21, 2019
SAMSI FISHERY SELF HELP GROUP (SHG) Vs. STATE OF WEST BENGAL & ORS
March 18, 2019
SAMSUL ALAM Vs. STATE OF WEST BENGAL
August 7, 2019
SANAUL ISLAM Vs. STATE OF WEST BENGAL
September 3, 2019
SANCHAYANI SAVINGS & INVESTMENT (I) LTD. Vs. RESERVE BANK OF INDIA & ANR.
December 16, 2019
SANCHITA ROY Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SANDEEP GHOSH Vs. SUMANA GHOSH NEE CHOWDHURY
August 9, 2019
SANDEEPAN KUMAR DHAR Vs. STATE OF WEST BENGAL & ORS
January 10, 2019
SANDEEPAN KUMAR DHAR Vs. STATE OF WEST BENGAL & ORS
February 25, 2019
SANDHYA BASU MALLICK Vs. PRAMATHA NATH SEN
September 23, 2019
SANDHYA RAJBANSHI (BAIDYA) Vs. SIKHIL RAJBANSHI
June 14, 2019
SANDIP DAS Vs. PROSANTA BHATTACHARYA
September 2, 2019
SANDIP KUMAR BHATTACHARYYA Vs. REGISTRAR, ORIGINAL SIDE, HIGH COURT, CALCUTTA
July 5, 2019
SANDIP KUMAR DASGUPTA Vs. DIPANWITA DASGUPTA
June 21, 2019
SANDIP KUMAR SAMANTA Vs. STATE OF WEST BENGAL
September 6, 2019
SANDIP NANDI Vs. NITAI CHAND NANDI & ORS
February 28, 2019
SANDIP SAHU Vs. STATE OF WEST BENGAL
July 22, 2019
SANDVIK ASIA PRIVATE LIMITED & ANR Vs. SALES TAX OFFICER, TALTALA CHARGE & ORS
January 31, 2019
SANGEETA SAHAL & ORS Vs. STATE OF WEST BENGAL & ANR
March 29, 2019
SANGHATI BHATTACHARJEE (MITRA) Vs. MOHAMMAD HASEM KHAN
November 25, 2019
SANGITA MAJHI Vs. STATE OF WEST BENGAL & ORS
January 11, 2019
SANJAY BERA Vs. STATE OF WEST BENGAL
June 24, 2019
SANJAY CHAKRABORTY & ORS Vs. SRIPATI MANDAL
May 24, 2019
SANJAY CHORARIA Vs. STATE OF WEST BENGAL
December 20, 2019
SANJAY DEBNATH Vs. STATE OF WEST BENGAL
June 10, 2019
SANJAY KUMAR SAHA Vs. UCO BANK
November 7, 2019
SANJAY PANDEY Vs. STATE OF WEST BENGAL
August 1, 2019
SANJAY PANDEY Vs. STATE OF WEST BENGAL
December 2, 2019
SANJAY VERMA @ SANJAY KUMAR VERMA Vs. STATE OF WEST BENGAL
April 4, 2019
SANJIB DAS Vs. STATE OF WEST BENGAL & ORS
April 24, 2019
SANJIB DAS Vs. STATE OF WEST BENGAL
November 18, 2019
SANJIB KUMAR BISWAS Vs. STATE OF WEST BENGAL & ORS
March 4, 2019
SANJIB KUMAR DAS Vs. BOARD OF TRUSTEES, KOLKATA PORT TRUST
December 19, 2019
SANJIB MUKHOPADHYAY Vs. STATE OF WEST BENGAL
December 18, 2019
SANJIB SARKAR Vs. DISTRICT INSPECTOR OF SCHOOLS (S.E.), DAKSHIN DINAJPUR
December 2, 2019
SANJOY CHAKRABORTY Vs. NATIONAL COMMISSION FOR SCHEDULE CASTE
August 22, 2019
SANJOY HALDER Vs. STATE OF WEST BENGAL & ORS
January 16, 2019
SANJUKTA SAHA & ORS Vs. CHANDANA SAHA & ORS
May 23, 2019
SANKAR BASANI Vs. DULAL BASANI
November 20, 2019
SANKAR PRASAD MUKHERJEE Vs. MAULANA ABUL KALAM AJAD UNIVERSITY
May 16, 2019
SANKAR PROSAD KHAN & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SANKAR SARKAR Vs. STATE OF WEST BENGAL
August 7, 2019
SANMAY BANERJEE Vs. STATE OF WEST BENGAL
December 3, 2019
SANTA BARMAN ROY Vs. STATE OF WEST BENGAL
November 25, 2019
SANTA KANUNGO Vs. DIRECTOR OF PUBLIC INSTRUCTION
September 27, 2019
SANTA MUKHERJEE (SARDAR) Vs. ASHIM MUKHERJEE
August 2, 2019
SANTANDAL BELIATORE BRANCH Vs. PHANI BHUSAN NAG
July 2, 2019
SANTANU MALKHANDI Vs. STATE OF WEST BENGAL
September 6, 2019
SANTIMOY KUNDU CHOWDHURY Vs. SAMIR KUMAR KUNDU CHOWDHURY
June 12, 2019
SANTISRI ROY Vs. PRANAB KUMAR GUHA @ PRANAB GUHA
July 30, 2019
SANTOSH KUMAR DWIVEDI Vs. STATE OF WEST BENGAL
July 4, 2019
SANTOSH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH
September 18, 2019
SANTOSH SAHA Vs. STATE OF WEST BENGAL
March 27, 2019
SANTU BISWAS @ SUJIT Vs. STATE OF WEST BENGAL
September 3, 2019
SAPNA ROY Vs. UNION OF INDIA & ORS
September 20, 2019
SAPU DAKUA Vs. STATE OF WEST BENGAL
July 29, 2019
SARADA PLEASURE AND ADVENTURE LIMITED & ANR Vs. UNION OF INDIA & ORS
April 9, 2019
SARAF PROJECTS PRIVATE LIMITED Vs. RAWALWASIA TUBES PRIVATE LIMITED
December 4, 2019
SARAF PROJECTS PVT LTD Vs. RAWALWASIA TUBES PVT LTD & ORS
October 1, 2019
SARALA DAS Vs. STATE OF WEST BENGAL
July 15, 2019
SARAT TEA COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
December 6, 2019
SAREGAMA INDIA LIMITED Vs. ASST/ DY. COMMISSIONER OF I.T. CIRCLE 3, KOL & ORS.
December 12, 2019
SARFARAZ Vs. UNION OF INDIA
August 9, 2019
SARIF SARDER Vs. STATE OF WEST BENGAL
December 11, 2019
SARITA AGARWALA AND OTHERS Vs. RUBY GANGULY AND OTHERS
January 9, 2019
SARMISTHA KUNDU Vs. STATE OF WEST BENGAL AND OTHERS
April 11, 2019
SAROJ THAKAR Vs. CENTRAL ARYA ROAD TRANSPORT AND ANOTHER
January 16, 2019
SASANKA BISWAS Vs. STATE OF WEST BENGAL & ORS
January 17, 2019
SASANKA SEKHAR DAS Vs. STATE OF WEST BENGAL & ORS
April 8, 2019
SASWATI DUTTA Vs. DEVJYOTI DAS CHOUDHURI
December 5, 2019
SATADAL GHARAMI & ANR Vs. HRISHIKESH HALDER
January 17, 2019
SATARUPA SAHA Vs. PRATAP KANGSA BANIK
July 23, 2019
SATHI KHURANA Vs. RAJENDRA SINGH KHURANA
December 2, 2019
SATRAJIT ROY Vs. STATE OF WEST BENGAL
June 12, 2019
SATTAR @ BABLU @ BABUL Vs. STATE OF WEST BENGAL
December 12, 2019
SATYA SUNDAR BHUSAN Vs. STATE OF WEST BENGAL
July 19, 2019
SATYADEO PRASAD Vs. STATE OF WEST BENGAL
July 30, 2019
SATYAJIT BOSE Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22 & ORS
January 31, 2019
SATYAJIT CHAULIYA Vs. STATE OF WEST BENGAL
July 1, 2019
SATYANARYAN MALI & ORS Vs. ASHOKE KUMAR MALI & ORS
April 23, 2019
SATYENDRA NARAIN SINGH Vs. STATE OF WEST BENGAL
August 2, 2019
SAURABH SEN Vs. STATE OF WEST BENGAL
February 8, 2019
SAURAV DAS Vs. KARTICK DUTTA
July 17, 2019
SAWKAT ALI Vs. STATE OF WEST BENGAL
November 22, 2019
SAYAN BHATTACHARYA Vs. UNION OF INDIA
April 4, 2019
SAYANI SIKDER (MAZUMDER) Vs. SWARUP KUMAR SIKDER
November 4, 2019
SAYANTANÂ DEY Vs. RUMA GHOSH
January 24, 2019
SAYANTI BOSE Vs. PRESIDENCY UNIVERSITY
December 30, 2019
SAYED ABDUL MALIK Vs. STATE BANK OF INDIA
May 20, 2019
SECRETARY AND CURATOR, VICTORIA MEMORIAL HALL Vs. RAVI PRAKASH GAUTAM
August 26, 2019
SEKH MD. AZIZ Vs. METHU SINGH
April 11, 2019
SEKHAR CHANDRA SET Vs. SECRETARY, MINISTRY OF CULTURE, GOVERNMENT OF INDIA
June 21, 2019
SELIM Vs. ABDUL RAZZAK
December 13, 2019
SELVEL ADVERTISING PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
September 18, 2019
SELVEL TRANSIT ADVERTISING PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-IV,KOLKATA & ORS.
December 4, 2019
SENJUTI JANA Vs. UNION OF INDIA
July 25, 2019
SENTU MIAH Vs. STATE OF WEST BENGAL
June 12, 2019
SEPHALI (KARAN) JANA Vs. STATE OF WEST BENGAL
December 9, 2019
SETHIA OILS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
October 1, 2019
SHAIBAL PRADHAN Vs. UNION OF INDIA
July 18, 2019
SHAKTI RAI Vs. STATE OF WEST BENGAL
March 7, 2019
SHAKUNTALA DEVI AGARWAL Vs. STATE OF WEST BENGAL
January 30, 2019
SHAM GANPAT CHOUGULE Vs. STATE OF WEST BENGAL
July 12, 2019
SHAMBHU NATH & BROTHERS Vs. USHA INTERNATIONAL LIMITED
September 26, 2019
SHAMPA CHOWDHURI Vs. THE STATE OF WEST BENGAL
June 17, 2019
SHANKAR CHAKRABORTY Vs. STATE OF WEST BENGAL
March 4, 2019
SHANKAR SALES PROMOTION PVT LTD Vs. COMMISSIONER OF INCOME TAX
April 24, 2019
SHANTA MOULIK Vs. STATE OF WEST BENGAL & ORS
April 24, 2019
SHANTI AGARWALA Vs. ANIL CHORONE ROQUITTE
December 3, 2019
SHANTI DE Vs. STATE OF WEST BENGAL
October 24, 2019
SHANTILATA KARMAKAR AND ORS. Vs. SABITRI DEVI AND ORS.
November 21, 2019
SHANU Vs. MD. ASLAM KHAN LODHI
November 15, 2019
SHARAD MADHAV KULKARNI Vs. MIDAAS CONSTRUCTION COMPANY
September 11, 2019
SHARAD SUBRAMANYAN & ANR. Vs. SOUMI MAJUMDAR & ANR.
September 27, 2019
SHARMA AYURVED PRIVATE LIMITED Vs. B.N. SHARMA AYURVED PRIVATE LIMITED
November 19, 2019
SHARMILA MONDAL Vs. STATE OF WEST BENGAL
November 1, 2019
SHASHI MIMANI Vs. STATE OF WEST BENGAL & ANR
March 19, 2019
SHEFALI GHOSH Vs. MRINAL CHANDRA SAHA
January 18, 2019
SHEIKH ASIFUDDIN Vs. NAZIA PARVEEN
December 11, 2019
SHEILA DE Vs. KOLKATA MUNICIPAL CORPORATION
June 20, 2019
SHEKHAR KUMAR ROY Vs. JITENDRA NATH DEY
September 24, 2019
SHEONG SHI TANNERY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 20, 2019
SHEULI MONDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SHEW VALLAB BANGUR & SHREE BALLABH BANGUR Vs. KEDAR NATH SEN
August 21, 2019
SHIBA PROSAD BANERJEE Vs. STATE OF WEST BENGAL & ORS
April 8, 2019
SHIBCHARAN BARMAN @ SEPAI BARMAN Vs. STATE OF WEST BENGAL
August 14, 2019
SHIBNATH DALUI Vs. STATE OF WEST BENGAL
January 10, 2019
SHIBNATH GHOSH Vs. STATE OF WEST BENGAL
August 7, 2019
SHIBPUR B E COLLEGE MODEL SCHOOL ALUMNI ASSOCIATION & ANR Vs. STATE OF WEST BENGAL & ORS
April 10, 2019
SHIBU KAHAR @ DODAN @ DHUMA & ORS Vs. STATE OF WEST BENGAL & ORS
March 13, 2019
SHIBU SHAW Vs. SHANTI DEVI
July 1, 2019
SHIKHABALA ROY Vs. NEW INDIA ASSURANCE CO. LTD
July 3, 2019
SHIKSHAK CHHATRA OIKYA SANGRAM MANCH Vs. PROF NABANITA CHATTERJEE
September 27, 2019
SHILPI SINGHA Vs. STAFF SELECTION COMMISSION
July 23, 2019
SHIMONTO CHOWDHURY Vs. ARATI SAHA
June 26, 2019
SHIROMANI FLAT OWNERS Vs. KOLKATA MUNICIPAL CORPORATION
July 25, 2019
SHIRSHENDU KUSHAL MONDAL Vs. STATE OF WEST BENGAL
June 14, 2019
SHIVA JUTE MILLS PVT. LTD. Vs. PEARL STUDIOS PVT. LTD.
July 31, 2019
SHIVSHANKAR RESOURCES LTD & ORS Vs. SHYAMA ENCLAVE PVT LTD
October 1, 2019
SHOUVIK GANGULY Vs. STATE OF WEST BENGAL AND OTHERS
April 11, 2019
SHREE AHINSA PRACHAR SAMITY Vs. DIRECTOR OF SCHOOL EDUCATION
August 5, 2019
SHREE BALKRISHNA VITHALNATH VIDYALAYA Vs. STATE OF WEST BENGAL
August 9, 2019
SHREE GANESH COMPANY & ORS. Vs. SMT. MANJUSHREE KARNANI (NEE DAGA)
March 7, 2019
SHREE SYNTHETICS LTD Vs. OFFICIAL LIQUIDATOR, HIGH COURT
June 14, 2019
SHREYAS SINHA Vs. WEST BENGAL NATIONAL UNIVERSITY OF JURIDICAL SCIENCES
December 23, 2019
SHREYAS SINHA Vs. THE WEST BENGAL NATIONAL UNIVERSITY OF JURIDICAL SCIENCES AND ORS.
July 22, 2019
SHRI P. MURUGESHAN Vs. THE UNION OF INDIA AND OTHERS
March 11, 2019
SHRIDHAR VYAPAAR PVT. LTD. Vs. GAMMON INDIA LTD
February 8, 2019
SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. LAKSHMI VILAS BANK LIMITED
September 27, 2019
SHRIVARDHAN MOHTA Vs. UNION OF INDIA & ORS.
February 14, 2019
SHRUTIKA DOSHI Vs. YASH VARDHAN MALL
July 25, 2019
SHRUTIKA DOSHI (DEC). Vs. YASH VARDHAN MALL
July 25, 2019
SHUBHAM BHUWANGIRI GOSWAMI Vs. UNION OF INDIA & ORS
April 1, 2019
SHUVENDU BARAI Vs. UNION OF INDIA
August 8, 2019
SHYAM KUMAR PANJA Vs. LAKHINIWAS CHITTLANGIA
September 11, 2019
SHYAM SEL & POWER LIMITED Vs. BAHUBALI PROMOTERS PRIVATE LIMITED
March 28, 2019
SHYAM SEL AND POWER LIMITED Vs. SHAH ALLOYS POWER LIMITED
February 27, 2019
SHYAM STEEL INDUSTRIES LIMITED Vs. SHYAM SEL AND POWER LIMITED & ANR.
December 24, 2019
SHYAM STEEL MANUFACTURING LIMITED COMPANY Vs. UNION OF INDIA
December 6, 2019
SHYAM SUNDAR BARIK & ANR Vs. STATE OF WEST BENGAL & ORS
April 17, 2019
SHYAM SUNDAR CHATTERJEE & ANR Vs. TARAK NATH CHATTERJEE
August 27, 2019
SHYAM SUNDAR RATHI Vs. KOLKATA MUNICPAL CORPORATION
December 12, 2019
SHYAMA PRASED MONDAL Vs. SUSANTA KUMAR SAHA
January 30, 2019
SHYAMA RANI MONDAL Vs. DEPALI NASKAR
February 27, 2019
SHYAMAL DUTTA Vs. LALIT SANTRA
September 9, 2019
SHYAMAL DUTTA AND ANR Vs. UNION OF INDIA AND ORS
March 29, 2019
SHYAMAL KRISHNA GHOSH @ SHYAMAL K GHOSH Vs. SUJOY GHOSH
November 22, 2019
SHYAMAL KUMAR SEN Vs. SANJUKTA MUKHERJEE
March 8, 2019
SHYAMALI GANGULY Vs. STATE OF WEST BENGAL
September 23, 2019
SHYAMAPADA PATI Vs. STATE OF WEST BENGAL
November 14, 2019
SIBANI GHOSH Vs. STATE OF WEST BENGAL
April 10, 2019
SIBANI PARIA NEE PARUA Vs. AMAL KUMAR SEAL
December 16, 2019
SIBCO INVESTMENT PVT. LTD. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
November 25, 2019
SIDDHARTHA MITRA & ANR Vs. INDIA STEAM LAUNDRY (P) LTD & ORS
February 28, 2019
SIDDIQUE SK Vs. STATE OF WEST BENGAL
September 13, 2019
SIDHARTHA DEALER LLP Vs. ORIENT BEVERAGES LTD.
July 19, 2019
SIKHA CHOWDHURY Vs. THE KOLKATA MUNICIPAL CORPORATION
June 13, 2019
SILPI ENGINEERING WORKS Vs. UNION OF INDIA
January 21, 2019
SIMA DATTA (ROY) & SIMA DATTA ROY Vs. BISWAJIT DATTA
November 21, 2019
SIMA GHOSH Vs. ASHIM BOSE
March 20, 2019
SIMA SARKAR Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS
April 29, 2019
SIMLA DHANWAR Vs. STATE OF WEST BENGAL
September 11, 2019
SIMPLEX INFRASTRUCTURE LTD Vs. SIEMENS LLC EMTS AND OTHERS
April 26, 2019
SIMPLEX PROJECTS LIMITED Vs. COMBINED GROUP CONTRACTING COMPANY
September 27, 2019
SIMPLEX PROJECTS LIMITED Vs. YES BANK LIMITED
March 12, 2019
SINIDHI DANDAPAT AND ORS. Vs. ORIENTAL INSURANCE COMPANY LIMITED AND ORS.
October 30, 2019
SIRAJUL ISLAM Vs. STATE OF WEST BENGAL
June 12, 2019
SK ABDUL HALIM Vs. STATE OF WEST BENGAL
July 9, 2019
SK ABDUL SATTAR Vs. STATE OF WEST BENGAL
July 16, 2019
SK AMJAD MAJI Vs. COAL INDIA LIMITED & ORS
May 3, 2019
SK BHALU @ SK SAKIR @ SK BHOLU & ANR Vs. STATE OF WEST BENGAL
April 5, 2019
SK IMRAN Vs. STATE OF WEST BENGAL
July 4, 2019
SK MAIDUL Vs. STATE OF WEST BENGAL & ANR
May 24, 2019
SK MALAK UDDIN & ORS Vs. MAISAMUNDA BHAI BHAI SANGHA & ORS
April 9, 2019
SK NAJIMUL Vs. STATE OF WEST BENGAL
August 7, 2019
SK NOOR HAQUE ALI Vs. SK ABBAS ALI & ORS
April 8, 2019
SK RAJJAK MOLLAH Vs. STATE OF WEST BENGAL
August 14, 2019
SK SAJJADUL ISLAM Vs. STATE OF WEST BENGAL
February 27, 2019
SK SAKIR ALI & ORS Vs. PUNJAB NATIONAL BANK & ORS
February 8, 2019
SK YUSUF @ SK MAHAMMAD YUSUF & ORS Vs. STATE OF WEST BENGAL
March 19, 2019
SK. AFTAB HOSSAIN Vs. BISWANATH CHAKRABORTY
September 18, 2019
SK. AMJAD MAJI Vs. COAL INDIA LIMITED
March 5, 2019
SK. MD. JAHANGIR Vs. SHRI TRANSPORT FINANCE CO. LTD
June 11, 2019
SK. PANCHU Vs. SUDHA ROY CHAUDHURY
February 8, 2019
SK.NASIRUDDIN Vs. STATE OF WEST BENGAL & ORS.
December 6, 2019
SMARAJIT MANDAL Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SMARTCHEM TECHNOLOGIES LIMITED Vs. INDIAN OIL CORPORATION LIMITED
November 1, 2019
SMARTSTONE PVT. LTD Vs. ECGC LTD
March 26, 2019
SMITA SEN MONDAL Vs. STATE OF WEST BENGAL
April 4, 2019
SMT RINI BASU NEE DAS Vs. SRI SOURAV BASU
February 27, 2019
SMT. NARAYANI DEBI DHANANTA @ AGARWAL & ORS. Vs. SAWAR DHANANIA & ORS.
January 18, 2019
SMT. UMA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS
January 24, 2019
SNEHANSU MAJUMDAR Vs. WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORP. LTD
November 27, 2019
SNEHANSU RAKSHIT Vs. STATE OF WEST BENGAL
July 1, 2019
SOM SHANKAR ROY Vs. STATE OF WEST BENGAL
September 27, 2019
SOMA DEY Vs. STATE OF WEST BENGAL
August 20, 2019
SOMDATTA CHATTERJEE NEE RAYCHAUDHURI Vs. ANINDYA CHATTERJEE
June 11, 2019
SOMENATH BHOWMICK Vs. STATE OF WEST BENGAL
July 5, 2019
SOMNATH CHAKRABORTY Vs. PRABIR RANJAN SEN
August 1, 2019
SOMNATH DHAR Vs. MANIBI DEY & ANR
May 20, 2019
SOMNATH DUBEY @ S.N. DUBEY Vs. UNION OF INDIA
December 19, 2019
SONALI BOSE Vs. UNION OF INDIA
August 1, 2019
SONALI COOPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF WEST BENGAL
September 19, 2019
SONAMUTHU VELLAMMAL Vs. CHIEF GENERAL MANAGER
March 8, 2019
SONAR BANGLA CATERER Vs. STATE OF WEST BENGAL
December 11, 2019
SONEKO MARKETING PRIVATE LIMITED Vs. CORE MINERALS
February 26, 2019
SONIA MAHESWARI Vs. STATE OF WEST BENGAL & ORS
January 10, 2019
SONODYNE ELECTRONICS COMPANY PRIVATE LIMITED Vs. CHITTAPRIYO BOSE
September 27, 2019
SONU KUMAR JHA Vs. STATE OF WEST BENGAL
December 17, 2019
SONU SHARMA Vs. STATE OF WEST BENGAL
November 15, 2019
SOUBHIK NASKAR Vs. UNION OF INDIA & ORS
March 20, 2019
SOUMI MUKHERJEE Vs. MANAS MUKHERJEE
June 21, 2019
SOUMITRA HAZRA Vs. INDIAN OIL CORPORATION LTD
September 5, 2019
SOUMITRA KRISHNA DEB Vs. ADHIR KUMAR BASU
April 2, 2019
SOUTH BENGAL STATE TRANSPORT CORPORATION Vs. UTTAM SAHA
August 28, 2019
SOUTH EASTERN COALFIELDS LTD. Vs. BIRLA CORPORATION LTD. & ORS.
September 27, 2019
SOUVIK KARMAKAR Vs. STATE OF WEST BENGAL
June 14, 2019
SPANDITA MUKHERJEE NEE DIRGHANI Vs. STATE OF WEST BENGAL
July 17, 2019
SPPL HOTELS PRIVATE LIMITED Vs. ALLAHABAD BANK
July 23, 2019
SPT INTERNATIONAL AND FINANCE LTD. Vs. BANK OF BARODA
November 7, 2019
SQUARE FOUR ASSETS MANAGEMENT & RECONSTRUCTION CO. PVT. LTD. Vs. ORIEN BEVERAGES LTD. & ORS.
December 23, 2019
SRABANI MUKHERJEE NEE DHAR Vs. SUDIP MUKHERJEE
February 22, 2019
SRABANTI CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
March 18, 2019
SREE SREE ISWAR RADHA BEHARI JEW AND SREE SREE ISWAR SALGRAM JEW REPRESENTED BY BASUDEB DAS Vs. SMALATI P SONI
April 2, 2019
SREEJIT KUMAR TAGORE Vs. RADHA KISSEN BHATTER
August 1, 2019
SREI CAPITAL MARKETS LTD. Vs. GRIDCO LTD.
September 13, 2019
SREI EQUIPMENT FINANCE LIMITED Vs. SAMINENI SWAPNA & ORS
June 26, 2019
SREI EQUIPMENT FINANCE LIMITED Vs. SAMINENI SWAPNA
June 12, 2019
SREI EQUIPMENT FINANCE LIMITED Vs. SUSHAMA BHAUSAHEB SATPUTE
February 12, 2019
SREI EQUIPMENT FINANCE LIMITED Vs. VAG BUILDTECH LTD.
July 18, 2019
SREI EQUIPMENT FINANCE LIMITED Vs. MAHENDRA KUMAR AGARWAL
October 24, 2019
SREI EQUIPMENT FINANCE LTD Vs. JYOTHI INFRA
January 2, 2019
SREI EQUIPMENT FINANCE LTD Vs. SUSANTA DEY
June 25, 2019
SREI EQUIPMENT FINANCE LTD Vs. INDIA READY MIX CONCRETE
June 27, 2019
SREI EQUIPMENT FINANCE LTD Vs. VISTA MINING PVT. LTD
June 10, 2019
SREI EQUIPMENT FINANCE PVT LTD Vs. OWNERS AND PARTIES INTERESTED IN VESSELS M V KAMAL-XXIV
April 9, 2019
SREI INFRASTRUCTURE FINANCE LIMITED Vs. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD.
December 3, 2019
SREI INFRASTRUCTURE FINANCE LIMITED Vs. CANDOR GURGAON TWO DEVELOPERS AND PROJECTS PVT. LTD.
September 2, 2019
SREI INFRASTRUCTURE FINANCE LTD. Vs. ESSAR BULK TERMINAL PARADIP LIMITED
December 17, 2019
SRI GOUR CHANDRA MITRA Vs. EASTERN RAILWAYS
June 26, 2019
SRI JAGANNATH PRASAD SINGH Vs. JAYANTI MALI
February 4, 2019
SRI JOYDEB DEBNATH Vs. STATE OF WEST BENGAL
April 9, 2019
SRI KAMAL NARAYAN TEWARI & Vs. CIVIL JUDGE (JUNIOR DIVISION), 2ND COURT, DISTRICT: PASCHIM MEDINIPUR, WEST BENGAL
May 15, 2019
SRI KHOKAN GHARAMI Vs. SRI DEBEN MRIDHA
February 13, 2019
SRI KRISHNA BARIK Vs. STATE OF WEST BENGAL
June 10, 2019
SRI OMPRAKASH SAXENA Vs. STATE OF WEST BENGAL
February 12, 2019
SRI PRAN KRISHNA DAS Vs. KAMALA RANI DEBNATH
February 6, 2019
SRI RANJIT BODHAK Vs. SUBHENDU NEOGI & ANR
August 20, 2019
SRI SOM SEKHAR MAJUMDER Vs. SRI RAJ SEKHAR MAJUMDER
February 8, 2019
SRI SRI ISWAR GAJA LAKSHMI MATA THAKURANI Vs. MARSHALL SONS & CO. (INDIA) LTD.
June 11, 2019
SRI TAPAN SATPATI Vs. ASHOK KUMAR PANDA
June 13, 2019
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March 13, 2019
SRI. DULAL CHANDRA SANTRA Vs. UNION OF INDIA
January 3, 2019
SRIHARI CHARAN MAITY Vs. SRI SUDHANGSHU BERA
May 6, 2019
SRIJAN REALTY (P) LTD Vs. COMMISSIONER OF SERVICE TAX
March 8, 2019
SRIKANTA HAZRA & ANR Vs. STATE OF WEST BENGAL & ORS
April 30, 2019
SRIKANTA MONDAL Vs. STATE OF WEST BENGAL & ORS
February 7, 2019
SRILEKHA BASU Vs. STATE OF WEST BENGAL
July 11, 2019
SRMB SRIJAN PRIVATE LTD. Vs. SUPER SMELTERS LTD.
September 30, 2019
SRS INVESTMENTS BENGAL TIGER LTD Vs. RAHUL TODI AND OTHERS
March 27, 2019
ST. TERESA'S SECONDARY SCHOOLS Vs. GARGI BANERJEE
December 3, 2019
STANDARD CHARTERED BANK Vs. TILAK MEHRA
July 12, 2019
STANDARD SHOE SOLE AND MOULD (INDIA) LIMITED Vs. IDBI BANK LIMITED
November 1, 2019
STAR BATTERY LIMITED & ANR Vs. STATE BANK OF INDIA & ORS
February 28, 2019
STAR DIESEL SERVICE Vs. GOUR CHANDRA BERA
January 24, 2019
STARLIGHT REAL ESTATE (ASCOT) MAURITIUS LIMITED Vs. JAGRATI TRADE SERVICES PRIVATE LIMITED
December 3, 2019
STATE BANK OF INDIA Vs. APRATIM MUKHERJEE
August 20, 2019
STATE BANK OF INDIA Vs. DISTRICT MAGISTRATE, TAMLUK, PURBA MEDINIPUR & ORS
April 11, 2019
STATE BANK OF INDIA Vs. SUN PHARMACEUTICALS INDUSTRIES LTD & ANR
September 4, 2019
STATE BANK OF INDIA AND ORS Vs. GOLAM JILANI AND ANR
February 18, 2019
STATE OF WEST BENGA Vs. SUBHASIS DASGUPTA
March 4, 2019
STATE OF WEST BENGAL Vs. DILIP KUMAR CHATTERJEE
July 31, 2019
STATE OF WEST BENGAL Vs. ELSAMEX SA
January 31, 2019
STATE OF WEST BENGAL Vs. AFCONS PAULING (INDIA) LIMITED
November 13, 2019
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March 18, 2019
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March 14, 2019
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December 16, 2019
STATE OF WEST BENGAL Vs. NOOR HOSSAIN GAIN
March 6, 2019
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October 1, 2019
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December 17, 2019
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December 10, 2019
STATE OF WEST BENGAL Vs. BHARAT VANIJYA EASTERN PRIVATE LIMITED
November 27, 2019
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September 25, 2019
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August 9, 2019
STATE OF WEST BENGAL Vs. B.B.M.ENTERPRISES
July 17, 2019
STATE OF WEST BENGAL Vs. KAILASHPATI JHA
July 25, 2019
STATE OF WEST BENGAL Vs. ASHIM GHOSH
July 3, 2019
STATE OF WEST BENGAL Vs. SRI PRANAB CHAKRABORTY
March 28, 2019
STATE OF WEST BENGAL Vs. ANSAR RAHMAN @ RAMESH GIRI AND ANOTHER
November 26, 2019
STATE OF WEST BENGAL Vs. DEBABRATA SINGHA
November 13, 2019
STATE OF WEST BENGAL & ANR Vs. CONFEDERATION OF STATE GOVERNMENT EMPLOYEES & ORS
March 7, 2019
STATE OF WEST BENGAL & ORS Vs. GOPI VALLABH SOLUTIONS PRIVATE LIMITED & ORS
February 5, 2019
STATE OF WEST BENGAL & ORS Vs. SUBIMAN SAHA AND ANR
February 18, 2019
STATE OF WEST BENGAL & ORS Vs. LAKSHMAN LET & ORS
February 4, 2019
STATE OF WEST BENGAL & ORS Vs. TAPAS CHAKRABORTY & ORS
January 11, 2019
STATE OF WEST BENGAL & ORS Vs. TATHAGATHA GHOSH & ORS
April 11, 2019
STATE OF WEST BENGAL & ORS Vs. AMAR NATH MISRA
September 20, 2019
STATE OF WEST BENGAL REPRESENTED BY SECRETARY, DEPARTMENT OF FISHERIES AND ANOTHER Vs. BANSILAL LEISURE PARKS LTD AND ANOTHER
January 10, 2019
STATE TRANSPORT WORKERS UNION, ANDAMAN AND NICOBAR ISLANDS Vs. ANDAMAN AND NICOBAR ADMINISTRATION
June 24, 2019
STEEL AUTHORITY OF INDIA LIMITED Vs. AMIYA STEEL PRIVATE LIMITED
August 7, 2019
STEEL AUTHORITY OF INDIA LIMITED & ANR Vs. INTERNATIONAL COMMERCE LIMITED & ORS
April 1, 2019
STEEL AUTHORITY OF INDIA LIMITED, UNIT Vs. IISCO STEEL PLANT
April 18, 2019
STEEL AUTHORITY OF INDIA LTD Vs. EXALT SERVICE PVT. LTD
July 31, 2019
STEEL AUTHORITY OF INDIA LTD. Vs. A.M. INDUSTRIES LTD.
November 28, 2019
STEWART AND COMPANY Vs. ALLAHABAD BANK
April 23, 2019
STONE CONCERN INFRASTRUCTURE DEVELOPMENT PVT. LTD. Vs. THE NATIONAL HIGHWAY CIRCLE NO.II PUBLIC WORKS [ROADS] DIRECTORATE
April 10, 2019
SUBAL CHANDRA ACHARJYA Vs. BANSHIDHARI ACHARJYA
December 2, 2019
SUBAL KUMAR HANSDA Vs. BOARD OF TRUSTEES FOR PORT OF KOLKATA AND OTHERS
April 9, 2019
SUBARNA DATTA Vs. STATE OF WEST BENGAL & ANR
April 3, 2019
SUBH KARAN SHARMA @ RIDH KARAN SHARMA AND ANOTHER Vs. ISWAR LAKSHMI NARAYAN JEW AND ISWAR CHANDI THAKURANI
September 4, 2019
SUBHABRATA SEN GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS
January 30, 2019
SUBHADEEP BANERJEE & ANR. Vs. FIS PAYMENT SOLUTIONS & SERVICES
December 16, 2019
SUBHAJIT MONDAL & ORS Vs. UNION OF INDIA & ORS
March 26, 2019
SUBHAS CHANDRA BASU Vs. BELGACHIA FRIENDS UNION
July 29, 2019
SUBHAS CHANDRA PRATIHAR Vs. STATE OF WEST BENGAL AND ORS.
July 22, 2019
SUBHAS DAS Vs. CHANDAN PUTUTUNDU
July 1, 2019
SUBHASH CHANDRA PRATIHAR Vs. SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF W.B.
February 6, 2019
SUBHASH CHANDRA TIWARI Vs. WEST BENGAL MEDICAL COUNCIL
November 27, 2019
SUBHASH KUNDU Vs. STATE OF WEST BENGAL & ORS
March 25, 2019
SUBHASIS MONDAL Vs. STATE OF WEST BENGAL & ORS
January 10, 2019
SUBHASISH PODDAR Vs. COAL INDIA LTD
June 19, 2019
SUBHENDU NATH Vs. STATE OF WEST BENGAL
February 18, 2019
SUBHRA MAJUMDAR Vs. STATE
September 27, 2019
SUBHRA PAL DUTTA Vs. STATE
August 26, 2019
SUBIMAL KUMAR MAITY Vs. JHARESWAR MAITY
April 26, 2019
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March 4, 2019
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June 13, 2019
SUBRAT MUKHERJEE Vs. KAKALI SENSHARMA
August 9, 2019
SUBRATA DUTTA ROY Vs. SEEMA SAHA
September 5, 2019
SUBRATA GHOSH Vs. UNION OF INDIA & ORS
March 12, 2019
SUBRATA KUMAR CHATTOPADHYAY Vs. SUBODH KUMAR CHATTOPADHYAY & ORS
April 24, 2019
SUBRATA KUMAR HAZRA Vs. STATE OF WEST BENGAL
September 30, 2019
SUBRATA MALLIK Vs. UNION OF INDIA & ORS
September 4, 2019
SUBRATA MUKHERJEE Vs. STATE OF WEST BENGAL
August 30, 2019
SUBRATA NAG Vs. STATE OF WEST BENGAL
August 2, 2019
SUBROTO ROY Vs. UNION OF INDIA & ORS
January 9, 2019
SUCHARITA BANERJEE Vs. STATE OF WEST BENGAL
March 5, 2019
SUCHITRA AS (ASH) Vs. UNION OF INDIA
April 11, 2019
SUDEB HANSDA Vs. NIYATI HANSDA
December 13, 2019
SUDERA REALTY PRIVATE LIMITED Vs. OM PRAKASH CHACHAN
August 14, 2019
SUDESHNA MITRA Vs. JAYASRI ROYCHOWDHURY
March 15, 2019
SUDHANSU KUMAR SUDHA Vs. UNION OF INDIA
December 24, 2019
SUDHIN CHAKRABARTI & ORS Vs. STATE OF WEST BENGAL & ORS
January 15, 2019
SUDHIR CHANDRA JANA Vs. STATE OF WEST BENGAL
July 16, 2019
SUDHIR KUMAR GUPTA AND OTHERS Vs. ARATI ALIAS ARTI GUPTA
April 8, 2019
SUDHIR KUMAR PATODIA & ANR Vs. UNION BANK OF INDIA & ORS
February 5, 2019
SUDIP BANERJEE @ BABUSONA Vs. STATE OF WEST BENGAL
January 3, 2019
SUDIP KUMAR BAJPAYEE Vs. UNION OF INDIA
July 11, 2019
SUDIP PRADHAN Vs. UNITED BANK OF INDIA & ANR
September 4, 2019
SUDIP ROY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SUDIPTA KOLEY Vs. M. BHOWMICK
July 10, 2019
SUDIPTO BANERJEE Vs. RENUKA BANERJEE
September 23, 2019
SUJAMMEL HAQUE & ORS Vs. STATE OF WEST BENGAL
July 26, 2019
SUJAN JANA Vs. UNION OF INDIA
September 25, 2019
SUJATA BAUL Vs. STATE OF WEST BENGAL & ORS
March 1, 2019
SUJIT GHOSH Vs. STATE OF WEST BENGAL
June 17, 2019
SUJIT HALDER Vs. TEA BOARD OF INDIA & ORS
May 14, 2019
SUJIT KUMAR BALA Vs. INDIAN OIL CORPORATION LIMITED
November 21, 2019
SUJIT PRAMANICK & ORS Vs. STATE OF WEST BENGAL & ORS
January 10, 2019
SUJIT SENGUPTA Vs. SONAI CHANDRA MONDAL
August 1, 2019
SUJOY MITRA Vs. REGIONAL PASSPORT OFFICER, CALCUTTA
September 17, 2019
SUJOY NATH Vs. MOU NATH
June 25, 2019
SUKANTA SAHA Vs. STATE OF WEST BENGAL
August 9, 2019
SUKCHAND MONDAL Vs. KOLKATA MUNICIPAL CORPORATION
August 30, 2019
SUKDEB CHAKRABORTY Vs. CENTRAL BANK OF INDIA
April 12, 2019
SUKDEB GIRI Vs. GITARANI MISTRI
December 10, 2019
SUKDEB ROY Vs. STATE OF WEST BENGAL
February 18, 2019
SUKHAMAY GUCHHAIT Vs. STATE OF WEST BENGAL
October 30, 2019
SUKHCHAND SK @ KAMRU ZAMAN & ORS Vs. STATE OF WEST BENGAL
February 19, 2019
SUKHLAL CHANDANMULL (P) LTD Vs. HARROW HALL
January 29, 2019
SUKHLAL CHANDANMULL (P) LTD. Vs. HARROW HALL
January 29, 2019
SUKLA BAGCHI Vs. UCO BANK
June 18, 2019
SUKLA BISWAS Vs. STATE OF WEST BENGAL
July 3, 2019
SUKLA GHOSH Vs. STATE OF WEST BENGAL & ANR
February 6, 2019
SUKUMAR PRAMANICK Vs. MODAN SANDHUKA
March 5, 2019
SUKUMAR PRAMANICK Vs. STATE OF WEST BENGAL
March 5, 2019
SUKUMAR RAJGOPALAN Vs. STATE OF WEST BENGAL
July 10, 2019
SULEKHA GORAIN Vs. STATE OF WEST BENGAL
August 1, 2019
SULPHONATE PVT. LTD. Vs. STATE OF WEST BENGAL
November 15, 2019
SULTAN AHMED KHAN Vs. KOLKATA MUNICIPAL CORPORATION & ORS
January 2, 2019
SULTAN NAGAR MATSYAJIBI SAMABAY SAMITY LIMITED Vs. SHIBPUR MATSYAJIBI SAMABAY SAMITY LIMITED
September 9, 2019
SUMANA DATTA Vs. STATE OF WEST BENGAL & ORS
March 18, 2019
SUMIT MAJUMDER & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SUMIT MANDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SUMITA DUTTA Vs. THE KOLKATA MUNICIPAL CORPORATION
June 27, 2019
SUMITA DUTTA Vs. PRINCIPAL SECRETARY OF EXCISE
September 26, 2019
SUMITRA DEBI VARMA Vs. GHANSHYAM DAS AGARWALA
July 4, 2019
SUMITRA MONDAL @ SUMITA MONDAL Vs. NANDA KUMAR MONDAL & ANR
February 14, 2019
SUMITRO ADHIKARY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS
April 3, 2019
SUN PHARMACEUTICALS INDUSTRIES LTD Vs. STATE BANK OF INDIA
May 17, 2019
SUNIL BISWAS Vs. STATE OF WEST BENGAL
February 19, 2019
SUNIL CHANDRA PAL Vs. GENERAL SECRETARY, RAMAKRISHNA MISSION, BELUR
December 3, 2019
SUNIL KARMAKAR Vs. STATE OF WEST BENGAL & ORS
January 16, 2019
SUNIL KUMAR PAL Vs. STATE OF WEST BENGAL AND ORS.
February 20, 2019
SUNIL PAL Vs. STATE OF WEST BENGAL
December 11, 2019
SUNITA SINGH Vs. SURESH PRASAD SINGH
August 9, 2019
SUNITI BISWAS Vs. STATE OF WEST BENGAL
February 27, 2019
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July 5, 2019
SUPARNA CHATTERJEE Vs. SUKHENDU CHATTERJEE
July 15, 2019
SUPARNA CHEMICALS LIMITED & ANR Vs. EASTERN COALFIELDS LIMITED & ORS
May 17, 2019
SUPARNA DEBNATH Vs. STATE OF WEST BENGAL
January 29, 2019
SUPARNA DEBNATH & ANR Vs. STATE OF WEST BENGAL & ORS
February 18, 2019
SUPER SMELTERS LIMITED Vs. SRMB SRIJAN PRIVATE LIMITED
December 18, 2019
SUPERWAVE COMMUNICATION & INFRA SOLUTION PVT LTD Vs. STATE OF WEST BENGAL
May 22, 2019
SUPRATIK GHOSH Vs. BIPRADAS CHATTERJEE
November 22, 2019
SUPREME PAPER MILLS LIMITED Vs. STATE OF WEST BENGAL
June 21, 2019
SUPRITI MONDAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SUPRIYA GANGULY Vs. STATE OF WEST BENGAL & ORS
April 18, 2019
SURABUDDIN @ SURAB ALI Vs. STATE OF WEST BENGAL
September 23, 2019
SURAJIT PAL Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SURAJIT SAHA Vs. STATE OF WEST BENGAL
December 20, 2019
SURE SAFETY SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
February 26, 2019
SURE SAFETY SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
May 3, 2019
SURESH CHANDRA CHOUDHURI Vs. SAKUNTALA CHOWDHURY
February 20, 2019
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April 1, 2019
SURESH KUMAR JAIN Vs. MADANLAL JAIN
November 8, 2019
SURESH MAHATA & ORS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
April 26, 2019
SUROJIT BAG & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
SURYA ALLOY INDUSTRIES LIMITED Vs. UNION OF INDIA
November 15, 2019
SUSAN REUBEN & ANR. Vs. OFFICIAL TRUSTEE OF WEST BENGAL
September 23, 2019
SUSANTA DAS Vs. CENTRAL BANK OF INDIA & ORS
April 12, 2019
SUSANTA DHALI Vs. STATE OF WEST BENGAL
September 4, 2019
SUSANTA SINGHA MODAK AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
February 20, 2019
SUSHIL KUMAR AGARWAL Vs. AJAY KUMAR SARAFF & ANR
April 3, 2019
SUSHIL KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
May 3, 2019
SUSHIL KUMAR MONDAL Vs. STATE OF WEST BENGAL
August 7, 2019
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July 25, 2019
SUSHMA GOEL Vs. ANU GOEL
March 26, 2019
SUSHOVAN DAS GUPTA Vs. STATE OF WEST BENGAL
April 18, 2019
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April 3, 2019
SUTAPA (NAG) GHOSH Vs. STATE OF WEST BENGAL
April 8, 2019
SUTNA STONE & LIME CO. LTD Vs. O/L, HIGH COURT, CALCUTTA
June 20, 2019
SUVOMOY CHATTERJEE Vs. ARUNOY CHATTERJEE
August 9, 2019
SUVRA DEY & ORS Vs. STATE OF WEST BENGAL & ANR
April 1, 2019
SUVRA KUMAR DEY Vs. STATE OF WEST BENGAL
September 25, 2019
SUVRA KUMAR DEY Vs. STATE OF WEST BENGAL
August 7, 2019
SUVRA SAHA Vs. VINOD KUNDALIA
August 8, 2019
SVF ENTERTAINMENT PRIVATE LIMITED Vs. SWAPAN GHOSHAL
December 23, 2019
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July 18, 2019
SWAPAN KUMAR BHADRA Vs. ANIRUDDHA GHOSH
February 20, 2019
SWAPAN KUMAR DEBNATH Vs. INDIAN OIL CORPORATION
August 21, 2019
SWAPAN KUMAR DEY ALIAS DAS Vs. WBSEDCL
April 11, 2019
SWAPAN KUMAR KAR Vs. FOOD CORPORATION OF INDIA
July 29, 2019
SWAPAN KUMAR MOITRA Vs. CHHAYA RANI ROY @ CHHAYA RANI DEVI, SINCE DECEASED, REPRESENTED BY JYOTIRMOY ROY
March 19, 2019
SWAPAN KUMAR SARDAR Vs. STATE OF WEST BENGAL
November 18, 2019
SWAPAN MAJUMDAR Vs. RAMESHWAR SHIV THAKUR
July 24, 2019
SWAPAN MANDAL Vs. STATE OF WEST BENGAL & ORS
February 20, 2019
SWAPAN SARKAR @ DAS Vs. STATE OF WEST BENGAL
December 10, 2019
SWAPNA PODDAR Vs. ANDAMAN & NICOBAR ADMINISTRATION
February 15, 2019
SWARAJIT PATRA & ORS Vs. STATE OF WEST BENGAL & ANR
May 23, 2019
SWARUPA NATH SARKAR Vs. STATE OF WEST BENGAL
July 10, 2019
SWASTIKA MAHAPATRA Vs. CYGNUS INVESTMENTS AND FINANCE
July 29, 2019
SWATI PAL Vs. STATE OF WEST BENGAL
November 19, 2019
SYAMAPADA GHORAI Vs. STATE OF WEST BENGAL
September 19, 2019
T. D. KUMAR & BROTHERS PRIVATE LIMITED Vs. UNION OF INDIA
May 23, 2019
T.E.THOMSON Vs. ROMA CHOPRA
July 31, 2019
TAHSINA KHATUN & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
TAMAL BHALLA & ORS Vs. STATE OF WEST BENGAL & ANR
October 1, 2019
TAMAL KRISHNA GHOSH Vs. PRAMA GHOSH (DEY)
July 16, 2019
TAMLUK POURA SRAMIK KARMACHARI UNION Vs. STATE OF WEST BENGAL
June 18, 2019
TANDRA DAS Vs. INDIAN OIL CORPORATION LTD.
August 6, 2019
TANMAY DATTA Vs. UNITED BANK OF INDIA
August 28, 2019
TANUSHREE DAS Vs. STATE OF WEST BENGAL & ORS
March 15, 2019
TANYA JAISWAL Vs. KOLKATA MUNICIPAL CORPORATION
June 13, 2019
TAPAN BANERJEE Vs. GOUTAM CHANDRA DAS
September 17, 2019
TAPAN BANERJEE ALIAS TAPAN KUMAR BANDOPADHYAY Vs. STATE OF WEST BENGAL & ORS
April 10, 2019
TAPAN BANERJEE ALIAS TAPAN KUMAR BANDOPADHYAY Vs. 9TH PALLY UNNAYAN SAMITY & ORS
April 10, 2019
TAPAN BARAI Vs. STATE OF WEST BENGAL
December 12, 2019
TAPAN CHANDRA Vs. UNION OF INDIA
December 20, 2019
TAPAN KUMAR DAS Vs. STATE OF WEST BENGAL
February 25, 2019
TAPAN MAJHI Vs. STATE OF WEST BENGAL
December 5, 2019
TAPAN PAL Vs. PRONAB PAL
February 14, 2019
TAPAN TIKADAR Vs. CENTRAL BANK OF INDIA & ORS
April 12, 2019
TAPAS BARIK Vs. STATE OF WEST BENGAL
March 14, 2019
TAPAS DUTTA Vs. KOLKATA MUNICIPAL CORPORATION & ORS
January 2, 2019
TAPAS KUMAR BAGCHI Vs. STATE OF WEST BENGAL
April 11, 2019
TAPAS KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
April 16, 2019
TAPAS KUMAR MANDAL Vs. SEKHAR BASU & ORS
March 29, 2019
TAPASI ROUTH NEE SINHA ROY Vs. STATE OF WEST BENGAL & ORS
February 21, 2019
TAPENDRO MULLICK Vs. KUMAR MRIGENDRO MALLICK
March 13, 2019
TARA DEVI Vs. BANK OF INDIA
September 5, 2019
TARAK NATH KAR Vs. STATE OF WEST BENGAL
September 9, 2019
TARAK NATH KAR Vs. THE STATE OF WEST BENGAL AND ORS.
July 25, 2019
TARAK NATH NAYAK Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE
October 30, 2019
TARAK PAUL Vs. STATE OF WEST BENGAL
February 18, 2019
TARAK ROY CHOWDHURY Vs. LALMOHAN SHAW
April 2, 2019
TARAKESWAR REWANI Vs. UCO BANK
July 26, 2019
TARAPADA BHOWMICK Vs. STATE OF WEST BENGAL
November 5, 2019
TARAPADA JANA Vs. KUMAR BHAWANI GIRI
December 2, 2019
TARARANI PATI Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
TARUN KANTI CHOUDHURY Vs. STATE OF WEST BENGAL
September 17, 2019
TARUN KUMAR DUTTA Vs. RAJU PAL
April 17, 2019
TARUN KUMAR NEOGY Vs. STATE OF WEST BENGAL
April 2, 2019
TARUN MALAKAR Vs. THE STATE OF WEST BENGAL & ORS
September 25, 2019
TARUNNESHA BIBI & ANR Vs. AMIN SK & ANR
May 24, 2019
TASATI TEA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, WEST BENGAL
July 8, 2019
TATA AIG GENERAL INSURANCE CO LTD Vs. ANJANA MAJUMDER & ORS
January 8, 2019
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. SAIFUDDIN JAMIRALI SHAIKH
September 6, 2019
TATA CHEMICALS LTD Vs. KSHITISH BARDHAN CHUNILAL NATH AND OTHERS
July 17, 2019
TEA BOARD, INDIA Vs. ITC LIMITED
February 4, 2019
TECHNO ELECTRIC & ENGINEERING COMPANY LTD. Vs. BENGAL ENERGY LTD.
December 13, 2019
TEJASH DOSHI Vs. YASH VARDHAN MALL
July 25, 2019
THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. THE STATE OF WEST BENGAL
June 25, 2019
THE BOARD OF TRUSTEES FOR THE PORT OF MUMBAI Vs. SREI EQUIPMENT FINANCE LTD.
June 13, 2019
THE COSSIPORE COMMERCIAL SOCIETY & ORS. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ORS.
April 9, 2019
THE KOLKATA MUNICIPAL CORPORATION Vs. DR. PRADIP KUMAR RAY CHAUDHURI
June 19, 2019
TIASH BAR AND RESTAURANT PRIVATE LIMITED Vs. STATE OF WEST BENGAL & ORS
April 8, 2019
TIASH RESTAURANT & BAR PVT LTD & ANR Vs. STATE OF WEST BENGAL & ANR
May 24, 2019
TIL LIMITED & ANR Vs. UNION OF INDIA & ORS
January 11, 2019
TITAGARH WAGONS LIMITED Vs. THE COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
January 25, 2019
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February 22, 2019
TOPLIGHT COMMERCIALS LIMITED Vs. ABDUL KALAM
August 7, 2019
TPI INDUSTRIES PVT. LTD Vs. BALMER LAWRIE & COMPANY LIMITED
June 26, 2019
TRIBHUBAN NARAYAN PANDEY Vs. RANJIT MONDAL
August 21, 2019
TRILOKESHWAR SHIB THAKUR Vs. REKHA RANI BANDYOPADHYAY
April 10, 2019
TRIPTI CHATTERJEE Vs. STATE OF WEST BENGAL & ANR
April 10, 2019
TRL KROSAKI REFRACTORIES LTD. Vs. LINDSAY INTERNATIONAL PRIVATE LIMITED
January 22, 2019
TRUST ESTATE KHIMJI KESHAWJI & ANR. Vs. KOLKATA MUNICIPAL CORPORATION &
November 19, 2019
TUA SANTRA Vs. SANDIP BISWAS
November 25, 2019
TUHIN DAS & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
TULA DHARA Vs. STATE OF WEST BENGAL & ORS
January 10, 2019
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September 27, 2019
TWILIGHT PROPERTIES PVT. LTD. Vs. SUPRATIK BHATTACHARJEE
November 13, 2019
UCO BANK Vs. SUJIT BHATTACHARJEE
December 24, 2019
UCO BANK Vs. SANJAY KUMAR SAHA & ORS.
December 17, 2019
UCO BANK Vs. WEST BENGAL INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION LTD
May 8, 2019
UDDALOK PAL & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
UJJAL HALDER & OTHERS Vs. STATE OF WEST BENGAL
February 5, 2019
UJJWAL AGARWAL Vs. EKTA AGARWAL
August 14, 2019
UMA MUKHERJEE Vs. STATE OF WEST BENGAL
January 24, 2019
UMA PODDAR Vs. JASPAL SINGH CHANDHOK
November 14, 2019
UMA SARKAR & ANR Vs. CENTRAL BANK OF INDIA & ORS
April 26, 2019
UMA SHANKAR GUPTA Vs. KOLKATA MUNICIPAL CORPORATION & ORS
January 2, 2019
UMAPADA MAHATO & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
April 8, 2019
UNI-CRYSTAL TECHNOCHEM HALDIA INDUSTRIAL ESTATE Vs. LEARNED SECOND LABOUR COURT
February 27, 2019
UNILEVER INDUSTRIES PRIVATE LIMITED & ANR. Vs. KWALITY LIMITED
January 30, 2019
UNILEVER PLC & ANR. Vs. ANOY PAUL & ORS.
January 14, 2019
UNION OF INDIA Vs. ARATI BHATTACHARYA
April 11, 2019
UNION OF INDIA Vs. ULTRA TECH CEMENT
July 3, 2019
UNION OF INDIA Vs. JOYDEB KUMAR THAKUR
July 3, 2019
UNION OF INDIA Vs. MD ASIQ BILLAH
July 10, 2019
UNION OF INDIA Vs. HALIMAN BIBI
November 5, 2019
UNION OF INDIA Vs. ASHUTOSH DEY
January 25, 2019
UNION OF INDIA Vs. ASHOK RATILAL MAHINDA
June 28, 2019
UNION OF INDIA Vs. T. C. MURMU
September 24, 2019
UNION OF INDIA Vs. BISWANATH MURMU
January 18, 2019
UNION OF INDIA Vs. B C L SECURE PREMISES (PVT) LIMITED
September 12, 2019
UNION OF INDIA Vs. PINTU KUMAR
September 26, 2019
UNION OF INDIA Vs. BANKIM CHANDRA DEBNATH
March 29, 2019
UNION OF INDIA & ORS Vs. SOBHA RANI MAL & ORS
April 2, 2019
UNION OF INDIA & ORS Vs. CLW LABOUR UNION & ANR
March 29, 2019
UNION OF INDIA & ORS Vs. SHIBRAM SARKAR
March 29, 2019
UNION OF INDIA, REPRESENTED THROUGH EXECUTIVE ENGINEER CPWD Vs. PREMIER PILES LIMITED
February 28, 2019
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAPA KARUNAKAR REDDY
July 18, 2019
UNITED ORDER AND SUPPLY CO OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL & ORS
March 26, 2019
UNITED ORDER AND SUPPLY CO-OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL & ORS
April 16, 2019
UNITED WELDING WORKS Vs. AMIT KUMAR CHAMARIA & ANR
May 8, 2019
UNIVERSAL CONSORTIUM OF ENGINEERS (P) LTD Vs. STATE OF WEST BENGAL
September 16, 2019
UNIVERSAL CONSORTIUM OF ENGINEERS (P) LTD AND ANR Vs. SANU CONSTRUCTION AND ORS
February 18, 2019
UNIVERSAL CONSORTIUM OFENGINEERS (P) LTD. Vs. STATE OF WEST BENGAL
February 18, 2019
UNIVERSITY OF CALCUTTA Vs. AMITAVA BANDOPADHYAY
September 27, 2019
UNKNOWN Vs. AJAY KUMAR NEWAR
July 18, 2019
UPANITA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
January 31, 2019
UPENDRA CHANDRA GHOSH Vs. SOVA RANI GHOSH
September 27, 2019
URAL INDIA LIMITED Vs. STATE OF WEST BENGAL
July 3, 2019
URMI MUKHERJEE Vs. STATE OF WEST BENGAL
September 27, 2019
USHA KANTA DAS (DECEASED) Vs. SEFALIKA ASH
February 21, 2019
USHA RATHORE Vs. RAVI KANT JAJODIA
December 2, 2019
UTPAL CHATTERJEE Vs. UNION OF INDIA
December 10, 2019
UTPAL CHATTERJEE Vs. UNION OF INDIA
June 28, 2019
UTPAL CHOWDHURY Vs. STATE OF WEST BENGAL & ANR
April 9, 2019
UTPAL DAS Vs. STATE OF WEST BENGAL
May 15, 2019
UTSAV RESORT PVT. LTD. Vs. MANAGING DIRECTOR, WEST BENGAL TOURISM DEVELOPMENT CORPORATION LTD.
June 24, 2019
UTTAM KUMAR MONDAL Vs. STATE OF WEST BENGAL
July 5, 2019
UTTAM MULA Vs. STATE OF WEST BENGAL
December 6, 2019
UTTAR DINAJPUR ZILLA REGULATED MARKET COMMITTEE Vs. MD ABBAS ALAM & ORS
May 20, 2019
VAIJAYANTI JHAWAR Vs. ARUN KUMAR JHAWAR
April 22, 2019
VANDANA MIMANI Vs. SUNIL JHAWAR
January 22, 2019
VICTOR BARUA Vs. STATE OF WEST BENGAL
January 24, 2019
VIJAY SPORTS CLUB Vs. STATE OF WEST BENGAL
September 12, 2019
VIJAY SPORTS CLUB Vs. CRICKET ASSOCIATION OF BENGAL
December 17, 2019
VIJOY SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED & ANR
February 4, 2019
VIKASH JAIN Vs. UNKNOWN
August 14, 2019
VIKRAM CHATTERJEE @ BIKRAM CHATTERJEE Vs. STATE OF WEST BENGAL & ANR
February 13, 2019
VIKRAM JAIRATH Vs. PRABHA SURANA & ANR
September 20, 2019
VIKRAM JAIRATH Vs. MIDDLETON HOTELS PRIVATE LIMITED
September 27, 2019
VIKRAM JAIRATH AND ANR Vs. MIDDLETON HOTELS PRIVATE LIMITED AND ORS
March 13, 2019
VINAY PAL SINGH Vs. LIEUTENANT GOVERNOR
December 10, 2019
VINAY PAROLIA Vs. K. S. IMPEX
November 20, 2019
VINOD KUMAR AGGARWAL Vs. OSCORP INDUSTRIES PVT. LTD
January 24, 2019
VINOD KUMAR TIWARI Vs. STATE OF WEST BENGAL & ORS.
December 12, 2019
VIRENDER SINGH Vs. UNION OF INDIA
November 14, 2019
VISHAL TEKRIWALA Vs. ICICI BANK LTD
September 30, 2019
VISUAL SECURAS LIMITED Vs. UNION OF INDIA
January 3, 2019
VIVEK LOHIA ALIAS VIBEK LUHIA Vs. STATE OF WEST BENGAL
June 14, 2019
VIVEKANANDA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
March 4, 2019
VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
July 23, 2019
VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
June 18, 2019
VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
June 20, 2019
VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
September 24, 2019
VODAFONE IDEA LIMITED Vs. SAREGAMA INDIA LIMITED
July 1, 2019
VODAFONE INDIA LIMITED Vs. SAREGAMA INDIA LIMITED
July 30, 2019
VRINDA ENGINEERS PVT. LTD. Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
December 3, 2019
VULKAN TECHNOLOGIES PVT. LTD. Vs. ESBI HI-FLEX PVT. LTD
July 5, 2019
WAISH AHMED Vs. STATE OF WEST BENGAL
January 18, 2019
WAJAHAT HUSAIN Vs. UNION OF INDIA & ORS
February 28, 2019
WEST BENGAL COLLEGE SERVICE COMMISSION Vs. TIRTHA MONDAL
August 9, 2019
WEST BENGAL COLLEGE SERVICE COMMISSION AND ORS. Vs. SANJIB MUKHOPADHYAY AND ORS.
August 21, 2019
WEST BENGAL FINANCIAL CORPORATION Vs. GOUTAM SURANA AND OTHERS
March 13, 2019
WEST BENGAL HOUSING BOARD Vs. DELTA CONSTRUCTION
June 26, 2019
WEST BENGAL HOUSING BOARD Vs. DELTA CONSTRUCTION
September 17, 2019
WEST BENGAL PETROLEUM DEALERS ASSOCIATION & ANR Vs. UNION OF INDIA & ORS
February 5, 2019
WEST BENGAL POLLUTION CONTROL BOARD Vs. RUBY SINHA
July 15, 2019
WEST BENGAL POLLUTION CONTROL BOARD Vs. SARMISTHA KUNDU
July 15, 2019
WEST BENGAL POLLUTION CONTROL BOARD Vs. ANJAN FOUZDAR
July 15, 2019
WEST BENGAL POLLUTION CONTROL BOARD Vs. SHOUVIK GANGULY
July 15, 2019
WEST BENGAL STATE CONSUMERS CO-OPERATIVE FEDERATION LIMITED Vs. ANUSHREE CHATTERJEE
June 20, 2019
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SATYA NARAYAN DUTTA
April 11, 2019
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMTED Vs. SUDARSHAN PAHARI
August 21, 2019
WEST BENGAL STATE SEED CORPORATION LIMITED Vs. NORTH EASTERN REGIONAL AGRICULTURAL MARKETING CORPORATION LIMITED
December 11, 2019
WEST BENGAL UNIVERSITY OF TEACHERS' TRAINING EDUCATION PLANING AND ADMINISTRATION Vs. ABHRADEEP PAN
December 9, 2019
WILLIAM RANJIT DHARA Vs. AMIYA KUMAR HATI
November 7, 2019
WINSOME INTERNATIONAL LTD Vs. NEW INDIA ASSURANCE CO. LTD
January 22, 2019
WOODS BIRCH HAZEL RESIDENTS ASSOCIATION Vs. MANAGING DIRECTOR, BENGAL UNITED CREDIT, BELANI HOUSING COMPANY LIMITED
April 25, 2019
Y BIJOY BHASKAR Vs. STATE OF WEST BENGAL
August 6, 2019
Y.TULASIAMMA Vs. M.ANDIYAPPAN
December 24, 2019
YUNUS ALI Vs. STATE OF WEST BENGAL & OTHERS
April 23, 2019
ZONAL ELECTROPLAST PVT. LTD Vs. SARAF ENGINEERS PVT. LTD.
January 11, 2019