Case Index

Title
Date
A. NANDI Vs. N. MAJUMDER
November 28, 2019
ABANI DEBNATH Vs. STATE OF TRIPURA
November 22, 2019
ABDUL LATIF PALWAN Vs. STATE OF TRIPURA
April 30, 2019
ABDUL SALAM Vs. RIMEMBER KHASIA
October 3, 2019
ABHIJIT CHOUDHURY Vs. STATE OF TRIPURA
September 3, 2019
ABU MIAH Vs. SANJIB DAS
April 12, 2019
AGARTALA MUNICIPAL CORPORATION Vs. LAND ACQUISITION COLLECTOR
July 18, 2019
AGARTALA RUBBER INDUSTRY Vs. SECRETARY, FINANCE DEPTT.
January 28, 2019
AIRPORT AUTHORITY OF INDIA Vs. SANATAN DAS
September 12, 2019
AJIT KUMAR RAY Vs. NATIONAL INSTITUTE OF TECHNOLOGY
April 18, 2019
AJIT NAMA Vs. STATE OF TRIPURA
June 21, 2019
AJIT SARKAR Vs. STATE OF TRIPURA
June 25, 2019
AJOY BHUSAN DEB Vs. COSMIC NEGOTIATORS LTD.
June 27, 2019
AJOY CH. DAS Vs. STATE OF TRIPURA
January 22, 2019
AJOY DAS Vs. STATE OF TRIPURA
August 7, 2019
AJOY DE Vs. STATE OF TRIPURA
January 3, 2019
AJOY MALAKAR Vs. STATE OF TRIPURA
March 8, 2019
AJOY SARKAR Vs. ARINDAM CHOUDHURY
April 2, 2019
ALAK MITRA Vs. STATE OF TRIPURA
August 9, 2019
ALAUDDIN MAJUMDER Vs. STATE OF TRIPURA
September 24, 2019
ALL TRIPURA EPS PENSIONERS AND EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
September 13, 2019
ALL TRIPURA JUDO ASSOCIATION Vs. JUDO FEDERATION OF INDIA
January 5, 2019
ALOK DEBNATH Vs. STATE OF TRIPURA
September 26, 2019
AMAL SARKAR Vs. GOBINDA CHAKRABORTY
May 27, 2019
AMALENDU BARDHAN ROY Vs. AGARTALA MUNICIPAL CORPORATION
December 6, 2019
AMALENDU BARDHAN ROY Vs. AGARTALA MUNICIPAL CORPN.
June 18, 2019
AMALENDU DAS Vs. STATE OF TRIPURA
April 5, 2019
AMARENDRA MALAKAR Vs. STATE OF TRIPURA
July 25, 2019
AMARESH BASAK Vs. STATE OF TRIPURA
March 25, 2019
AMIR HAMZA Vs. NABADWIP CH. SUKLA DAS ALIAS NABADWIP CHANDRA DAS
September 9, 2019
AMITABHA CHAKRABORTY Vs. STATE OF TRIPURA
April 3, 2019
AMITAVA DASGUPTA Vs. STATE OF TRIPURA
May 31, 2019
AMITAVA SARMA Vs. STATE OF TRIPURA
October 31, 2019
AMRITA LAL BHOWMIK Vs. SUBAL BHOWMIK
November 21, 2019
AMRITA SINHA Vs. STATE OF TRIPURA
October 1, 2019
ANANDA HARI JAMATIA Vs. STATE OF TRIPURA
April 24, 2019
ANIL DAS Vs. STATE OF TRIPURA
September 5, 2019
ANIMA PAUL Vs. BISWAJIT PAUL
February 1, 2019
ANIMESH DEBNATH Vs. STATE OF TRIPURA
December 19, 2019
ANIMESH ROY Vs. STATE OF TRIPURA
January 22, 2019
ANIMESH SHYAM ROY Vs. STATE OF TRIPURA
July 17, 2019
ANINDITA DATTA Vs. STATE OF TRIPURA
August 23, 2019
ANINDITA ROY Vs. ABHOY BHATTACHARJEE
October 1, 2019
ANITA RANI SAHA Vs. STATE OF TRIPURA
May 29, 2019
ANJALI BHOWMIK Vs. TRIPURA GRAMIN BANK
December 3, 2019
ANJANA ROY (CHAKRABORTY) Vs. STATE OF TRIPURA
August 16, 2019
ANKUR DEBNATH Vs. STATE OF TRIPURA
January 8, 2019
ANUKUL CHANDRA NATH Vs. STATE OF TRIPURA
July 8, 2019
ANWAR HOSSAIN MAISHAN Vs. STATE OF TRIPURA
November 4, 2019
APU DEB Vs. STATE OF TRIPURA AND 10 ORS.
September 26, 2019
ARATI DEBNATH Vs. STATE OF TRIPURA
June 26, 2019
ARINDAM GHOSH Vs. ABHIJIT DEBNATH
March 12, 2019
ARJUN CHANDRA ROY Vs. STATE OF TRIPURA
December 10, 2019
ARUN KANTI CHAKRABORTY Vs. STATE OF TRIPURA
February 21, 2019
ARUN KUMAR DEB Vs. STATE OF TRIPURA
July 17, 2019
ARUNABHA SAHA Vs. STATE OF TRIPURA
August 5, 2019
ARUNDHATI MAJUMDER Vs. DEBASISH MAJUMDER
November 22, 2019
ARUNODAY SAHA Vs. TRIPURA UNIVERSITY
January 16, 2019
ASAMANJOY REANG Vs. STATE OF TRIPURA
November 6, 2019
ASHES DEB Vs. STATE OF TRIPURA
September 23, 2019
ASHES DEB Vs. STATE OF TRIPURA
April 20, 2019
ASHIM SHARMA Vs. STATE OF TRIPURA
December 9, 2019
ASHIS DAS Vs. STATE OF TRIPURA
December 4, 2019
ASHOK CHANDRA DHAR Vs. UNION OF INDIA
February 8, 2019
ASHOK DATTA Vs. DULAL SARKAR
August 29, 2019
ASOK DAS @ ASHOKE Vs. STATE OF TRIPURA
May 13, 2019
ASSISTANT DEFENCE ESTATES OFFICER Vs. BHABANI PRASAD ROY
May 23, 2019
ATUL CHANDRA MALAKAR Vs. STATE OF TRIPURA
March 28, 2019
AYESHA BEGAM Vs. STATE OF TRIPURA
August 2, 2019
B. DEB Vs. B. CHOUDHURI
April 25, 2019
BABUL CHANDRA MAJUMDER Vs. RATNA MAJUMDER
March 14, 2019
BABUL DEBNATH Vs. UDDHAB DATTA
December 5, 2019
BABUL SHIL Vs. STATE OF TRIPURA
June 7, 2019
BADAL CHAKRABORTY Vs. STATE OF TRIPURA
July 3, 2019
BADAL CHANDRA MALAKAR Vs. STATE OF TRIPURA
December 20, 2019
BADAL CHOUDHURY Vs. STATE OF TRIPURA
December 10, 2019
BADAL CHOUDHURY Vs. STATE OF TRIPURA
October 31, 2019
BADAL LASKAR Vs. STATE OF TRIPURA
June 25, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PAMPI MAJUMDER DATTA
August 19, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. DILIP SARKAR
July 11, 2019
BALARAM PAUL Vs. GOBINDA PAUL
August 6, 2019
BALARAM PAUL Vs. STATE OF TRIPURA
April 12, 2019
BANAMALI DEBNATH Vs. DEBASISH BHOWMIK
June 19, 2019
BANAMALI DEBNATH Vs. DEBASISH BHOWMIK
May 8, 2019
BANI DEBBARMA Vs. STATE OF TRIPURA
January 8, 2019
BANTI GHOSH Vs. CENTRAL BANK OF INDIA
December 2, 2019
BAPI DEB Vs. NANTU DAS (OWNER OF TR-02C-0661)
April 23, 2019
BARNALI DATTA Vs. STATE OF TRIPURA
September 30, 2019
BASANTA SEN Vs. STATE OF TRIPURA
July 11, 2019
BASUDEB DAS Vs. STATE OF TRIPURA
September 25, 2019
BASUDEV TANTI @ BASUDEV TANTUBAI Vs. STATE OF TRIPURA
August 23, 2019
BEGAM JESMINE AKTAR Vs. ABUL KHAYER
January 22, 2019
BHAGYA LAXMI DEBBARMA Vs. AKTAR HOSSEIN
April 26, 2019
BHAJAN CH. DEBNATH Vs. STATE OF TRIPURA
December 17, 2019
BHAJAN SAHA Vs. STATE OF TRIPURA
April 5, 2019
BHAJANA BALA DAS Vs. BIMAL DAS
March 7, 2019
BHANU LODH Vs. TRIPURA JUTE MILLS LIMITED
January 28, 2019
BHANU LODH Vs. TRIPURA UNIVERSITY
November 6, 2019
BHANU PAL CHOWDHURY Vs. STATE OF TRIPURA
July 29, 2019
BHASKAR BIJOY DATTA Vs. STATE OF TRIPURA
February 25, 2019
BHUBAN BASU Vs. REGIONAL MANAGER, UNITED BANK OF INDIA
March 14, 2019
BHUDEB CHANDRA ACHARJEE Vs. STATE OF TRIPURA
December 11, 2019
BHULU MUNDA Vs. STATE OF TRIPURA
August 30, 2019
BIBEKANANDA MAJUMDER Vs. AGARTALA MUNICIPAL CORPORATION
November 27, 2019
BIDHU BHUSAN DEB Vs. STATE OF TRIPURA
January 30, 2019
BIJAN BEHARI DEB Vs. MD. MOSOBBIR ALI
June 29, 2019
BIJAY MANIK DEBBARMA Vs. STATE OF TRIPURA
June 24, 2019
BIJAYA ROY (SAHA) Vs. STATE OF TRIPURA
May 6, 2019
BIJOY KISHORE MAJUMDER Vs. STATE OF TRIPURA
March 7, 2019
BIJOY KRISHNA SAHA Vs. STATE OF TRIPURA
October 3, 2019
BIKASH CHANDRA SAHA Vs. STATE OF TRIPURA
February 1, 2019
BIKASH PATARI Vs. STATE OF TRIPURA
July 30, 2019
BILLAL MIAH Vs. PUBLIC PROSECUTOR
January 3, 2019
BIMAL ACHARJEE Vs. STATE OF TRIPURA
September 4, 2019
BIMAL CHANDRA GHOSH Vs. STATE OF TRIPURA
August 1, 2019
BIMAL DAS Vs. STATE OF TRIPURA
May 3, 2019
BIMAL DATTA Vs. STATE OF TRIPURA
October 3, 2019
BINA BISWAS (SHIL) Vs. STATE OF TRIPURA
August 5, 2019
BINA RANI DAS Vs. ANIL PLANTATION PVT. LTD.
January 29, 2019
BINDUSMITA BHOWMIK Vs. TRIPURA STATE LEGISLATIVE ASSEMBLY
July 19, 2019
BINI CHAKMA ALIAS BINI KUCHU CHAKMA Vs. RAJ KISHORE CHAKMA
December 6, 2019
BINOY BHATTACHARJEE Vs. STATE OF TRIPURA
November 19, 2019
BINOY KUMAR THAKUR Vs. UNION OF INDIA
December 6, 2019
BIOCON LIMITED Vs. STATE OF TRIPURA
November 27, 2019
BIPAD BANDHU BHOWMIK Vs. RAJIB SAHA
May 1, 2019
BIPLAB PAUL Vs. STATE OF TRIPURA
January 10, 2019
BIPUL RANJAN DEY Vs. STATE OF TRIPURA
June 7, 2019
BIRENDRA BISWAS Vs. ITAN DEB (BISWAS)
June 24, 2019
BISHNU DAS Vs. STATE OF TRIPURA
May 16, 2019
BISHU DEBBARMA Vs. STATE OF TRIPURA
April 2, 2019
BISHU RANJAN DAS Vs. STATE OF TRIPURA
April 24, 2019
BISWA KANYA DEBBARMA Vs. STATE OF TRIPURA
July 25, 2019
BISWAJIT BHOWMIK Vs. STATE OF TRIPURA
April 1, 2019
BISWAJIT SINGH Vs. STATE OF TRIPURA
July 5, 2019
BISWANATH PAL Vs. UMA DEB
May 14, 2019
BRAJENDRA DEBBARMA Vs. STATE OF TRIPURA
April 3, 2019
BRIKHODA REANG Vs. STATE OF TRIPURA
December 4, 2019
BRITE RUBBER PROCESSOR PVT.LTD. Vs. UNION OF INDIA
April 25, 2019
BULTAN DAS Vs. STATE OF TRIPURA
November 7, 2019
C.S. SINHA Vs. N. CHOWDHURY
February 22, 2019
CHANDAN DAS Vs. STATE OF TRIPURA
July 11, 2019
CHANDAN DEBNATH Vs. STATE OF TRIPURA
May 31, 2019
CHANDAN DEY Vs. STATE OF TRIPURA
July 29, 2019
CHANDAN KUMAR DAS Vs. STATE OF TRIPURA
March 15, 2019
CHANDRA SHEKAR SINHA Vs. STATE OF TRIPURA
November 25, 2019
CHAYAN PAL. Vs. STATE OF TRIPURA
August 8, 2019
CHHANDA BAISHNAB Vs. SABITA CHAKRABORTY
June 20, 2019
CHINTA DEB Vs. STATE OF TRIPURA
August 19, 2019
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. ANANTA KUMAR NATH
February 26, 2019
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. RINKU SEN (DUTTA)
December 4, 2019
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. JHARNA RANI DEBNATH
December 4, 2019
CHOLAMANDALM M.S. GENERAL INSURANCE CO. LTD. Vs. ARCHANA ROY (SAHA)
April 3, 2019
COURT ON ITS OWN MOTION Vs. SUMEN PAUL
March 29, 2019
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
September 30, 2019
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
December 2, 2019
COURT ON ITS OWN MOTION Vs. MR. A.K. BHOWMIK
April 20, 2019
COURT ON ITS OWN MOTION Vs. MD.HELAL UDDIN ALIAS HILAL MIA
March 25, 2019
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
December 17, 2019
COURT ON OWN MOTION Vs. TRIPURA BRICK MANUFACTURERS ASSOCIATION
August 27, 2019
D.C. ROY Vs. N. CHOWDHURY
March 5, 2019
DALI ROY Vs. PABITRA CHANDRA DATTA
September 20, 2019
DALIYA SAHA Vs. STATE OF TRIPURA AND 5 ORS.
March 26, 2019
DASHU RANJAN DEBBARMA Vs. STATE OF TRIPURA
July 18, 2019
DEAN, COLLEGE OF FISHERIES, CENTRAL AGRICULTURAL UNIVERSITY, LEMBUCHERRA Vs. NANDESH DASGUPTA
May 24, 2019
DEBABRATA PALIT Vs. STATE OF TRIPURA
January 29, 2019
DEBADITYA BANIK Vs. STATE OF TRIPURA
May 13, 2019
DEBAKI ACHARYA Vs. HARVEST TIMUNG
March 13, 2019
DEBASHIS DAS ON BEHALF OF ACCD. DEBAJYOTI DAS Vs. STATE OF TRIPURA
November 26, 2019
DEBASHIS SAHA Vs. STATE OF TRIPURA
January 30, 2019
DEBASHIS SAHA Vs. STATE OF TRIPURA
May 21, 2019
DEBASHRI CHAKRABORTY Vs. STATE OF TRIPURA
December 18, 2019
DEBASIS CHAKRABORTY Vs. SOMA BHATTACHARJEE
May 29, 2019
DEBASISH MAJUMDER Vs. STATE OF TRIPURA
September 26, 2019
DEEPAYAN GHOSH Vs. STATE OF TRIPURA
February 27, 2019
DEPUTY CHIEF ENGINEER Vs. PRADIP CH. DEBNATH
September 5, 2019
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. TAJIR ISLAM
May 16, 2019
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. KAJAL RANI LASKAR (SARKAR)
May 29, 2019
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. MD. BHULA MIAH
May 28, 2019
DEPUTY CHIEF ENGINEER (CONSTRUCTION) N.F. RAILWAY Vs. SUKHI BALA DAS
September 5, 2019
DEPUTY CHIEF ENGINEER (CONSTRUCTION) N.F. RAILWAY Vs. PRADIP DAS
September 24, 2019
DEPUTY CHIEF ENGINEER (CONSTRUCTION) N.F. RAILWAY Vs. JHARNA DEY (PATARI)
September 20, 2019
DEPUTY CHIEF ENGINEER (CONSTRUCTION) N.F. RAILWAY Vs. TAPAN CHAKRABORTY
January 16, 2019
DEPUTY CHIEF ENGINEER (CONSTRUCTION) N.F. RAILWAY Vs. BENILAL DAS
September 5, 2019
DEPUTY CHIEF ENGINEER (CONSTRUCTION), N.F. RAILWAY Vs. SANKAR BISWAS
September 20, 2019
DEPUTY CHIEF ENGINEER (CONSTRUCTION), N.F. RAILWAY Vs. RAJESH SARKAR
April 5, 2019
DEPUTY CHIEF ENGINEER, (CONSTRUCTION) N.F. RAILWAY Vs. JYOTSNA DAS
August 20, 2019
DHANANJOY TRIPURA Vs. STATE OF TRIPURA
May 31, 2019
DHANANJOY TRIPURA Vs. STATE OF TRIPURA
September 17, 2019
DHANANJOY TRIPURA Vs. SUMI DEBBARMA
September 17, 2019
DHARAMPAL PREMCHAND LTD. Vs. UNION OF INDIA
April 2, 2019
DHARINDRA REANG Vs. STATE OF TRIPURA
December 3, 2019
DHARMARAJ JAMATIA Vs. STATE OF TRIPURA
October 31, 2019
DHRUBA MANIK JAMATIA Vs. STATE OF TRIPURA
August 20, 2019
DHRUBAJIT MUKHERJEE ON BEHALF OF ACCD. ASHA MUKUL MUKHERJEE Vs. STATE OF TRIPURA
August 20, 2019
DHRUBAJYOTI SAHA Vs. OIL AND NATURAL GAS CORPORATION LIMITED
February 8, 2019
DIBYENDU BANIK Vs. STATE OF TRIPURA
September 26, 2019
DILIP DAS Vs. STATE OF TRIPURA
June 26, 2019
DILIP DAS Vs. STATE OF TRIPURA
December 20, 2019
DILIP NARAYAN DEB Vs. STATE OF TRIPURA
August 22, 2019
DILIP PAUL Vs. RAJ SEKHAR CHAKRABORTY
June 24, 2019
DIPAK DEBBARMA Vs. STATE OF TRIPURA
October 1, 2019
DIPAK DEBBARMA Vs. STATE OF TRIPURA
January 31, 2019
DIPAK DEBNATH Vs. STATE OF TRIPURA
January 2, 2019
DIPANKAR MAJUMDER Vs. SANDIPAN GHOSH
April 8, 2019
DIPESH MAJUMDER Vs. STATE OF TRIPURA
December 19, 2019
DIPIKA DEY Vs. SUBRATA DEB
June 21, 2019
DIPTI DAS MAJUMDER Vs. STATE OF TRIPURA
May 16, 2019
DIPTI DAS MAJUMDER Vs. STATE OF TRIPURA
January 4, 2019
DIPTI DAS MAJUMDER Vs. STATE OF TRIPURA
January 30, 2019
DIRECTOR OF CENSUS OPERATIONS Vs. SUHAGAN SEN
March 7, 2019
DIVISIONAL MANAGER Vs. DELETED
April 4, 2019
DIVISIONAL MANAGER IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SABITA MALAKAR
April 4, 2019
DULAL DAS Vs. STATE OF TRIPURA
August 28, 2019
DULAL DAS Vs. STATE OF TRIPURA
July 4, 2019
DULAN BHATTACHARYA Vs. MILAN DAS
August 23, 2019
DURGA KUMAR HRANKHWAL Vs. SACHINDRA DEBBARMA
May 23, 2019
EARSHED ALI Vs. STATE OF TRIPURA
June 7, 2019
ECI NAYAK (JOINT VENTURE) Vs. STATE OF TRIPURA
September 4, 2019
ESQUIRE EXPRESS & COURIER SERVICE Vs. UNION OF INDIA
September 12, 2019
ETIM MIAH Vs. THE STATE OF TRIPURA
March 14, 2019
EVERGREEN INSTITUTE Vs. VIVEKANANDA WELFARE TRUST
April 9, 2019
FEAST Vs. STATE OF TRIPURA
November 6, 2019
FOOD CORPORATION OF INDIA Vs. ABHIJIT PAUL
May 15, 2019
FORTUNA AGRO PLANTATION LIMITED Vs. STATE OF TRIPURA
September 2, 2019
FYARAM BIBI Vs. MD. ERSHAD MIAH
July 9, 2019
GARAN BALA DEBBARMA Vs. STATE OF TRIPURA
January 4, 2019
GAUTAM BANIK Vs. STATE OF TRIPURA
September 3, 2019
GAUTAM KUMAR ROY Vs. BIJOY BHOWMIK
May 24, 2019
GITA SHYAM Vs. STATE OF TRIPURA
September 20, 2019
GOBINDA DAS Vs. COMMANDANT, 8TH BN. TSR CHAILENGTA, LALCHERRA
June 20, 2019
GOBINDA MAJUMDER Vs. STATE OF TRIPURA
May 8, 2019
GOLAM HOSSAIN @ GOLAB @ GOLAP Vs. STATE OF TRIPURA
December 2, 2019
GOPAL CHANDRA SAHA Vs. STATE OF TRIPURA
February 19, 2019
GOPAL DEBNATH Vs. SHARMILA DEBBARMA
April 4, 2019
GOPAL DEY Vs. STATE OF TRIPURA
September 17, 2019
GOPALNAGAR TEA FACTORY Vs. PABITRA TANTI
March 8, 2019
GOPESH DAS Vs. STATE OF TRIPURA
December 17, 2019
GOUR CHAND ADHIKARI Vs. UNION OF INDIA
February 4, 2019
GOURANGA DEBNATH Vs. STATE OF TRIPURA
January 22, 2019
GOURANGA SHIL Vs. STATE OF TRIPURA
February 6, 2019
GOURI DAS Vs. STATE OF TRIPURA
December 13, 2019
GOUTAM DEBNATH Vs. HONOURABLE HIGH COURT OF TRIPURA
September 9, 2019
GOUTAM SAHA Vs. STATE OF TRIPURA
March 26, 2019
GOUTAM SAHA Vs. SHOVA RANI SAHA
November 22, 2019
GPT INFRA PROJECTS LIMITED Vs. STATE OF TRIPURA
November 26, 2019
GPT- RDS (JV), BADHARGHAT Vs. STATE OF TRIPURA
September 3, 2019
GURU PRASAD DEB Vs. STATE OF TRIPURA
July 4, 2019
HABUL ACHARJEE Vs. STATE OF TRIPURA
October 11, 2019
HARADHAN GUPTA Vs. CHANDAN KUMAR GUPTA
September 24, 2019
HARI NARAYAN DAS Vs. STATE OF TRIPURA
September 6, 2019
HARICHARAN BISWAS Vs. STATE OF TRIPURA
March 8, 2019
HARICHARAN BISWAS Vs. STATE OF TRIPURA
January 10, 2019
HARIMOHAN JAMATIA Vs. STATE OF TRIPURA
March 15, 2019
HIMANGSHU BARMAN Vs. STATE OF TRIPURA
December 4, 2019
HIRAMATI DAS Vs. STATE OF TRIPURA
June 29, 2019
HIRONMOY DE Vs. STATE OF TRIPURA
August 23, 2019
ICICI LOMBARD GENERAL Vs. SHRI SANDHIRAM DEBBARMA
February 21, 2019
INDRAJIT BHAUMIK Vs. STATE OF TRIPURA
April 8, 2019
INDRAJIT BHOWMIK Vs. STATE OF TRIPURA
December 18, 2019
INDRAJIT DEB Vs. STATE OF TRIPURA
December 9, 2019
JAHAR DEBANTH Vs. STATE OF TRIPURA
March 28, 2019
JAHARAM TRIPURA Vs. STATE OF TRIPURA AND 3 ORS.
May 3, 2019
JAKIR MIAH Vs. STATE OF TRIPURA
January 24, 2019
JAMIR ALI Vs. STATE OF TRIPURA
July 18, 2019
JAYANTA CHAKRABORTY Vs. STATE OF TRIPRUA
December 6, 2019
JAYANTA DEBBARMA Vs. STATE OF TRIPURA
June 24, 2019
JAYANTA KUMAR DEB Vs. STATE OF TRIPURA & 3 OTHERS
January 21, 2019
JAYANTA TRIPURA Vs. STATE OF TRIPURA
May 31, 2019
JAYANTI RANI DHAR Vs. STATE OF TRIPURA
August 16, 2019
JHUMA ROY (SARKAR) Vs. STATE OF TRIPURA AND 3 ORS.
March 8, 2019
JHUMA ROY (SARKAR) Vs. STATE OF TRIPURA
March 6, 2019
JIBAN KRISHNA BANIK Vs. TRIPURA GRAMIN BANK
December 3, 2019
JIBAN KRISHNA SAHA Vs. STATE OF TRIPURA
September 4, 2019
JIBAN KUMAR DATTA Vs. STATE OF TRIPURA
March 28, 2019
JIBAN SHIL Vs. GOURANGA SHIL
August 22, 2019
JIBANJOY REANG Vs. STATE OF TRIPURA
January 17, 2019
JILAL UDDIN Vs. STATE OF TRIPURA
February 4, 2019
JISHU DAS Vs. STATE OF TRIPURA
September 30, 2019
JOWEL DEBBARMA Vs. STATE OF TRIPURA
May 29, 2019
JOY KUMAR JAMATIA Vs. STATE OF TRIPURA
March 7, 2019
JOYDEB DEY Vs. STATE OF TRIPURA
July 19, 2019
JOYRAM DAS Vs. STATE OF TRIPURA
May 21, 2019
JYOTIKA JAMATIA Vs. STATE OF TRIPURA
July 8, 2019
JYOTINDRA CHANDRA DAS ON BEHALF OF ACCD. KHOKAN DAS Vs. STATE OF TRIPURA
June 21, 2019
K. NAGARAJ Vs. UNION OF INDIA
August 20, 2019
KABI GUPTA Vs. STATE OF TRIPURA
August 14, 2019
KAJAL DEBBARMA Vs. STATE OF TRIPURA
June 29, 2019
KAJI MUSLIM MIAH Vs. STATE OF TRIPURA
September 3, 2019
KALI CHARAN DATTA Vs. PARIMAL KANTI CHAKRABORTY
August 5, 2019
KALI PRASANNA DEB Vs. STATE OF TRIPURA
July 3, 2019
KALPANA DEBNATH Vs. SHRIBASH DEB
July 22, 2019
KALPANA PAUL Vs. JYOTI BHUSAN DHAR
November 26, 2019
KALPANA STORES Vs. STATE OF TRIPURA
December 17, 2019
KALYAN DEBNATH Vs. STATE OF TRIPURA
January 9, 2019
KAMAL DATTA Vs. STATE OF TRIPURA
July 17, 2019
KAMAL KR. DEB Vs. BHRAMAR SINGH
January 25, 2019
KAMAL KUMAR KOTHARI Vs. STATE OF TRIPURA
February 11, 2019
KAMALGHAT EMPLOYEES COOPERATIVE CONSUMER STORES LTD. Vs. STATE OF TRIPURA
December 5, 2019
KANIKA MAITY Vs. STATE OF TRIPURA
September 13, 2019
KARSOMSAN HRANGKHAWL Vs. SACHINDRA DEBBARMA
July 19, 2019
KARTIK Vs. STATE OF TRIPURA
October 3, 2019
KARTIK MANDAL Vs. STATE OF TRIPURA
May 13, 2019
KEJARI MOG Vs. STATE OF TRIPURA
March 1, 2019
KESHAB SARKAR Vs. STATE OF TRIPURA
February 20, 2019
KHELA CHAKRABORTY Vs. KARTIK CHANDRA CHAKRABORTY
January 2, 2019
KHITISH PAUL Vs. MOHHAMAD FARUK
April 29, 2019
KHOKAN SARKAR Vs. STATE OF TRIPURA
April 25, 2019
KISHORE DEBBARMA Vs. STATE OF TRIPURA
April 8, 2019
KISHORE KUMAR ACHARJEE Vs. STATE OF TRIPURA
November 19, 2019
KISHORE SAHA Vs. STATE OF TRIPURA
April 24, 2019
KOUSHIK DAS Vs. STATE OF TRIPURA
August 28, 2019
KRISHNA KANTA PAUL Vs. NANDA DULAL PAUL
January 11, 2019
KUBER (INDIA) SALES PVT. LTD Vs. SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF TRIPURA
December 16, 2019
KUBER (INDIA) SALES PVT. LTD. Vs. SECRETARY, FINANCE DEPARTMENT
December 9, 2019
KUHELI DEBBARMA Vs. STATE OF TRIPURA
April 1, 2019
KUNDAN PANDEY Vs. STATE OF TRIPURA
November 19, 2019
KUSUM KALI TRIPURA Vs. MD. AJMIR UDDIN
December 5, 2019
LAKSHI BALA RUDRA PAUL Vs. STATE OF TRIPURA
May 22, 2019
LAXMAN GOPE Vs. STATE OF TRIPURA
April 10, 2019
LAXMI BALA PAUL Vs. BATAKRISHNA PAUL
February 7, 2019
LAXMI RANI SARKAR Vs. STATE OF TRIPURA
June 29, 2019
LIPI BEGAM (MST.) Vs. STATE OF TRIPURA
July 25, 2019
LITAN SHIL Vs. STATE OF TRIPURA
December 20, 2019
LUXMI TEA COMPANY PVT. LIMITED Vs. STATE OF TRIPURA
September 20, 2019
MADAN GOPAL CH. RUDRA PAUL Vs. STATE OF TRIPURA
December 18, 2019
MADHUSUDHAN BHOWMIK Vs. STATE OF TRIPURA
March 7, 2019
MADHUSUDHAN DEBBARMA Vs. STATE OF TRIPURA
March 28, 2019
MAHESHPUR TEA AND INDUSTRIES PRIVATE LIMITED Vs. SUPERINTENDENT OF TAXES
December 9, 2019
MAITREYEE CHAKRABORTY Vs. TRIPURA UNIVERSITY
December 4, 2019
MALABIKA SHIL Vs. TRIPURA PUBLIC SERVICE COMMISSION
November 27, 2019
MAMANA AKHTER ON BEHALF OF ACCUSED MOHAN MIAH Vs. STATE OF TRIPURA
July 9, 2019
MAMATA DEBNATH Vs. ASUBALA DEBNATH
August 29, 2019
MANAGING DIRECTOR Vs. RAMEN DAS
January 4, 2019
MANAS BHOWMIK Vs. STATE OF TRIPURA
January 8, 2019
MANAS KUMAR PAL Vs. STATE OF TRIPURA
August 22, 2019
MANAS LODH Vs. STATE OF TRIPURA
September 30, 2019
MANGAL DEBBARMA Vs. STATE OF TRIPURA
August 29, 2019
MANI BHUSAN DEBBARMA Vs. TRIPURA INDUSTRIAL DEVELOPMENT CORPORATION
August 13, 2019
MANI SARKAR (BISWAS) Vs. PRANAYJIT SARKAR
March 15, 2019
MANIK BHOWMIK Vs. STATE OF TRIPURA
May 21, 2019
MANIK KR. SHARMA Vs. STATE OF TRIPURA
September 24, 2019
MANIK KR. SHARMA Vs. STATE OF TRIPURA
November 7, 2019
MANIK LAL MAJUMDER Vs. STATE OF TRIPURA
May 2, 2019
MANIK MAJUMDER Vs. STATE OF TRIPURA
March 12, 2019
MANISH GHOSH Vs. BCCI
February 5, 2019
MANISHA DEB DUTTA Vs. DEBU DUTTA
February 26, 2019
MANJU DEBNATH Vs. STATE OF TRIPURA
October 31, 2019
MANJUSHRI SAHA Vs. STATE OF TRIPURA
September 27, 2019
MANOJ KUMAR CHAKMA Vs. STATE OF TRIPURA
May 28, 2019
MANOJ KUMAR PAL Vs. HIGH COURT OF TRIPURA
January 29, 2019
MARENDRA DEBBARMA Vs. STATE OF TRIPURA
June 27, 2019
MAYARANI MAHISYA DAS Vs. STATE OF TRIPURA
August 16, 2019
MAYARANI ROY Vs. STATE OF TRIPURA
November 26, 2019
MD. ABDUL HAQUE Vs. MD. ABDUL RAHIM
May 13, 2019
MD. ABDUL SUKUR Vs. RUSNA BEGAM
May 1, 2019
MD. ABU JALAL MIAH Vs. STATE OF TRIPURA
July 31, 2019
MD. ABU TAHER MIAH Vs. STATE OF TRIPURA
September 18, 2019
MD. AWAL MIAH Vs. STATE OF TRIPURA
October 1, 2019
MD. CHHOLEMAN Vs. STATE OF TRIPURA
December 3, 2019
MD. DILWAR HOSSAIN KHAN Vs. UNION OF INDIA
December 20, 2019
MD. JAFFUR UDDIN Vs. STATE OF TRIPURA
February 22, 2019
MD. JAKIR HUSSAIN Vs. STATE OF TRIPURA
July 25, 2019
MD. JAMAL HOSSEIN Vs. GITA PAL
September 19, 2019
MD. JAMALUDDIN Vs. STATE OF TRIPURA
July 30, 2019
MD. NUR UDDIN Vs. CHANDRIKA SINHA
February 13, 2019
MD. RAKESH MIAH Vs. STATE OF TRIPURA
May 31, 2019
MD. SIRAJUL ISLAM CHOUDHURY Vs. STATE OF TRIPURA
June 29, 2019
MD. SIRAZUL ISLAM Vs. STATE OF TRIPURA
November 19, 2019
MEGHLIBUNDH TEA ESTATE Vs. STATE OF TRIPURA AND 4(FOUR) OTHERS
May 15, 2019
MENAKA DEBBARMA Vs. SUSHIL DEBBARMA
April 30, 2019
MENAKA DEBBARMA Vs. SUSHIL DEBBARMA
October 30, 2019
MINA DEBNATH (DAS) Vs. UNITED BANK OF INDIA
September 4, 2019
MINAKSHI DE Vs. STATE OF TRIPURA
August 23, 2019
MINATI RANI PAUL Vs. STATE OF TRIPURA
December 2, 2019
MINTU CHOWDHURY Vs. HARIPADA SARKAR
September 18, 2019
MIRA DEBBARMA Vs. JYOTILAL BHOWMIK
April 25, 2019
MIRA DEY Vs. STATE OF TRIPURA & 2 ORS.
March 5, 2019
MIRA ROY Vs. STATE OF TRIPURA
September 2, 2019
MIRA SEN Vs. BANTI MAJUMDER
February 6, 2019
MITESH GORDHANBHAI JOSHI Vs. COMMISSIONER OF AHMEDABAD MUNICIPAL CORPORATION
December 4, 2019
MITHU DEBNATH Vs. STATE OF TRIPURA
September 23, 2019
MITHUN BHATTACHARJEE Vs. STATE OF TRIPURA
January 5, 2019
MITHUN DEBBARMA Vs. STATE OF TRIPURA
April 8, 2019
MOHIT DAS Vs. STATE OF TRIPURA
January 16, 2019
MONO RANJAN DATTA Vs. STATE OF TRIPURA
December 9, 2019
MONTIV DAS @ MONTI DAS Vs. STATE OF TRIPURA
August 9, 2019
MOSOBBIR ALI Vs. STATE OF TRIPURA
November 4, 2019
MOUSUMI ACHARJEE Vs. AJIT ACHARJEE
June 21, 2019
MR. R. DATTA Vs. MR. B. CHOUDHURY
April 17, 2019
MRINAL KANTI SARKAR Vs. STATE OF TRIPURA
March 6, 2019
MRINAL NANDI MAJUMDER Vs. BIDHU GOPAL DEY
March 1, 2019
MUJIB MARAK Vs. STATE OF TRIPURA
August 9, 2019
MUNMUN DEBBARMA Vs. STATE OF TRIPURA
October 31, 2019
N. DAS Vs. SOUMEN SAHA
January 7, 2019
NAKHATRA KUMAR MURASING Vs. STATE OF TRIPURA
April 18, 2019
NAMITA GOPE Vs. STATE OF TRIPURA
October 31, 2019
NAMITA GOPE ON BEHALF OF ACCD. BADAL CHOUDHURY Vs. STATE OF TRIPURA
October 24, 2019
NAMITA PAUL Vs. STATE OF TRIPURA
December 3, 2019
NANDA DEBBARMA Vs. STATE OF TRIPURA
November 20, 2019
NANDAN CHAKRABORTY Vs. BHAJAN CHANDRA DEBNATH
March 14, 2019
NANU RANJAN BHOWMIK Vs. STATE OF TRIPURA
September 19, 2019
NARAYAN BIR Vs. STATE OF TRIPURA
May 21, 2019
NARAYAN CH. DEB Vs. STATE OF TRIPURA
December 18, 2019
NARAYAN DEBNATH Vs. STATE OF TRIPURA
December 13, 2019
NARAYAN DEBNATH Vs. TRIPURA INDUSTRIAL DEVELOPMENT CORPORATION LTD.
September 16, 2019
NARAYAN DEBNATH Vs. NIRMAL DEBBARMA
April 3, 2019
NATIONAL INSTITUTE OF TECHNOLOGY, AGARTALA Vs. UNION OF INDIA
April 1, 2019
NATIONAL INSURANCE CO. LTD. Vs. ARCHHANA SAHA
April 4, 2019
NATIONAL INSURANCE CO. LTD. Vs. MILANTI REANG
July 12, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. SIMA DAS
July 3, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. RENUTA REANG
April 25, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. SUDHANGSHU SHIL
November 28, 2019
NATIONAL INSURANCE COMPANY LTD. Vs. PARBATI PAL (DATTA)
April 3, 2019
NATIONAL INSURANCE COMPANY LTD. Vs. BIKARNA LAXMI DEBBARMA
May 17, 2019
NATIONAL INSURANCE COMPANY LTD. Vs. SUSHILA TANTI
May 7, 2019
NEW INDIA ASSURANCE COMPANY LTD. Vs. SITAL SARKAR
April 1, 2019
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUMITRA RANI DEB
November 28, 2019
NEWSCO INTERNATIONAL ENERGY SERVICES INC. CANADA Vs. STATE OF TRIPURA
September 16, 2019
NIBARAN CHANDRA ROY Vs. AGARTALA MUNICIPAL COUNCIL
August 19, 2019
NIBEDITA ROY Vs. STATE OF TRIPURA
April 1, 2019
NIKUNJA DAS Vs. DILIP MAJUMDER
August 27, 2019
NIKUNJA DEBNATH Vs. CHANDAN DEBNATH
April 20, 2019
NIRANJAN DAS Vs. BHASKAR DAS ALIAS BISWAJIT DAS
March 15, 2019
NIRANJAN DEBNATH Vs. BIBHU DEBNATH
February 15, 2019
NIRANJAN SHOME Vs. SUCHITRA KUMAR BAIDYA
January 30, 2019
NIRMAL GORANA Vs. STATE OF TRIPURA
August 6, 2019
NIRMAL SEN Vs. STATE OF TRIPURA
September 4, 2019
NIRMALYA DATTA Vs. STATE OF TRIPURA
March 19, 2019
NITAI CHANDRA PAUL Vs. STATE OF TRIPURA
December 11, 2019
NITYAPRIYA MALAKAR Vs. STATE OF TRIPURA
November 15, 2019
NIYATI SAHA Vs. STATE OF TRIPURA
March 18, 2019
NRIPENDRA DEBNATH Vs. STATE OF TRIPURA
January 24, 2019
OIL & NATURAL GAS CORPORATION LIMITED Vs. MIHIR BARMAN
November 26, 2019
OIL & NATURAL GAS CORPORATION LIMITED Vs. NEMAI BARMAN
November 26, 2019
OIL & NATURAL GAS CORPORATION LTD. Vs. BAKULI DEBBARMA
November 18, 2019
OMPRAKASH DAS Vs. STATE OF TRIPURA
March 28, 2019
ORIENTAL INSURANCE CO. LTD. Vs. MINA PAUL
May 14, 2019
ORIENTAL INSURANCE CO. LTD. Vs. MINAKHI RAY SARKAR
April 12, 2019
ORIENTAL INSURANCE CO. LTD. Vs. SMRITI MAJUMDER (BAIDYA)
July 12, 2019
P. K. BISWAS Vs. B. CHOWDHURY
January 29, 2019
P. ROY BARMAN Vs. D. BHATTACHARJEE
September 23, 2019
P. ROY BARMAN Vs. N. MAJUMDER
March 26, 2019
PADMA MOHAN JAMATIA Vs. JHARNA DAS BAIDYA
March 28, 2019
PALASH GHOSH Vs. STATE OF TRIPURA
April 10, 2019
PALLAB KANTI GHOSAL Vs. STATE OF TRIPURA
June 21, 2019
PANDIT DAS Vs. STATE OF TRIPURA
May 20, 2019
PANKAJ KUMAR BHOWMIK Vs. STATE OF TRIPURA
January 9, 2019
PAPPAN ACHARJEE Vs. STATE OF TRIPURA
June 20, 2019
PARBATI MALAKAR Vs. BUARA DARLONG
September 13, 2019
PARICHAY SAHA Vs. DIPASISH GUHA
April 16, 2019
PARIMAL DAS Vs. OIL & NATURAL GAS CORPORATION LIMITED
September 13, 2019
PARIMAL S. DEBBARMA Vs. STATE OF TRIPURA
February 11, 2019
PARTHA DAS Vs. STATE OF TRIPURA
October 3, 2019
PARTHA KAR Vs. BASANTI DEY
May 28, 2019
PARTHA PRATIM CHAKRABORTY Vs. STATE OF TRIPURA
October 31, 2019
PARTHA SARATHI BHATTACHARJEE Vs. JAYANTA MAJUMDER
March 15, 2019
PARTHA SARATHI GHOSH Vs. STATE OF TRIPURA
May 14, 2019
PARTHA SARATHI NATH AND 2 ORS. Vs. STATE OF TRIPURA
August 27, 2019
PARTHASARATHI DEBRAY Vs. STATE OF TRIPURA
May 13, 2019
PARUL BIBI ON BEHALF OF ACCD. JASHIM MIAH Vs. STATE OF TRIPURA
November 22, 2019
PARVEJ AHAMED S/O LATE ALI ASWAB Vs. STATE OF TRIPURA
March 25, 2019
PAULAMI BHOWMIK Vs. ASIT SAHA
April 4, 2019
PAYAL BANIK (SINGHA) Vs. SANTA SINGHA
February 6, 2019
PAYEL DEB Vs. STATE OF TRIPURA
October 1, 2019
PHANI BHUSAN DEB Vs. TRIPURA ROAD TRANSPORT CORPORATION
December 16, 2019
PIJUSH BHATTACHARJEE Vs. ANITA BHATTACHARJEE
September 5, 2019
PINAK LAL CHOUDHURY Vs. BIMAN TALUKDAR
November 21, 2019
PINKI DEBNATH Vs. TAPOBRATA DEBNATH
December 3, 2019
PRABHAT CHANDRA PAUL Vs. STATE OF TRIPURA
June 29, 2019
PRABIR DEBNATH Vs. DELETED
February 11, 2019
PRABIR KUMAR MAJUMDER Vs. IDBI BANK LIMITED
September 27, 2019
PRABIR KUMAR MALLLIK Vs. STATE OF TRIPURA
August 5, 2019
PRADIP CHAKRABORTY Vs. STATE OF TRIPURA
December 5, 2019
PRADIP CHANDRA DEBNATH Vs. ASHIMA NAG
March 14, 2019
PRADIP DEBNATH Vs. STATE OF TRIPURA &ORS.
August 13, 2019
PRADIP KR. PODDER Vs. STATE OF TRIPURA
August 16, 2019
PRADIP KR. ROY Vs. STATE OF TRIPURA
November 20, 2019
PRADIP KUMAR PAL Vs. STATE OF TRIPURA
December 17, 2019
PRADIP MAJUMDER Vs. STATE OF TRIPURA
December 10, 2019
PRADYUT CHOUDHURI Vs. STATE OF TRIPURA
December 20, 2019
PRALOY GOSWAMI Vs. STATE OF TRIPURA
February 7, 2019
PRAMA CHAKRABORTY Vs. UNION OF INDIA
May 28, 2019
PRAMANIK DEY Vs. STATE OF TRIPURA
March 29, 2019
PRANAB CHAKRABORTY Vs. STATE OF TRIPURA
July 17, 2019
PRANAB DAS Vs. STATE OF TRIPURA
March 25, 2019
PRANAB MAJUMDER Vs. STATE OF TRIPURA
December 3, 2019
PRANAB SAHA Vs. STATE OF TRIPURA
July 17, 2019
PRANABENDU DAS Vs. JYOTIRMOY DAS
January 28, 2019
PRANAY NATH Vs. STATE OF TRIPURA
May 31, 2019
PRASENJIT ROY Vs. STATE OF TRIPURA
February 6, 2019
PRASENJIT ROY Vs. STATE OF TRIPURA
September 4, 2019
PRASENJIT SUTRADHAR Vs. STATE OF TRIPURA
September 30, 2019
PRATICHI BHAUMIKI Vs. STATE OF TRIPURA
April 4, 2019
PRATIMA PAUL Vs. BISWAJIT PAUL
February 1, 2019
PREMDHAN DEY Vs. UNION OF INDIA
February 19, 2019
PUJA BAIDYA Vs. STATE OF TRIPURA
April 10, 2019
PURABI BHATTACHERYA Vs. STATE OF TRIPURA AND 5 ORS.
May 29, 2019
PURNIMA SAHA Vs. SUSHIL KUMAR, IAS
January 22, 2019
PUSPA RANI DEY Vs. ASHISH DASGUPTA
January 3, 2019
RABINDRA DEBBARMA Vs. STATE OF TRIPURA
September 19, 2019
RADHA RANI DEBBARMA Vs. NIHAR DEBBARMA
March 15, 2019
RADHA RANI SHIL Vs. STATE OF TRIPURA AND 8 ORS.
April 17, 2019
RAHIM UDDIN ON BEHALF OF ACCD. MD. SERAJ UDDIN Vs. STATE OF TRIPURA
September 4, 2019
RAINAPATI DEBBARMA Vs. STATE OF TRIPURA & OIRS.
August 29, 2019
RAJA SAHA Vs. STATE OF TRIPURA
December 19, 2019
RAJARSHI DATTA Vs. POULAMI DATTA (DEB)
June 29, 2019
RAJESH KARMAKAR Vs. STATE OF TRIPURA
July 24, 2019
RAJIB NAG Vs. STATE OF TRIPURA
January 14, 2019
RAJIB SAHA Vs. P. SAHA
January 5, 2019
RAJIB SINHA Vs. STATE OF TRIPURA
December 6, 2019
RAJINDER SINGH Vs. STATE OF TRIPURA
May 17, 2019
RAJU ACHARJEE Vs. CHANDAN BISWAS
March 28, 2019
RAJU DATTA Vs. STATE OF TRIPURA
September 30, 2019
RAJU GHOSH Vs. STATE OF TRIPURA
May 24, 2019
RAJU LAL DAS Vs. STATE OF TRIPURA
July 4, 2019
RAJU MOG SHARMA Vs. STATE OF TRIPURA
January 10, 2019
RAJU NAMA Vs. STATE OF TRIPURA
March 28, 2019
RAJU RANJAN BHATTACHARJEE Vs. STATE OF TRIPURA
August 23, 2019
RAKESH DAS Vs. STATE OF TRIPURA
April 17, 2019
RAKHAL CH. GHOSH Vs. UNION OF INDIA
September 26, 2019
RAKHAL SEN Vs. GANESH DEBNATH
April 2, 2019
RAM SADHU REANG ON BEHALF OF ACCD. RAJENDRA REANG Vs. STATE OF TRIPURA
September 16, 2019
RAMKRISHNA DEBBARMA Vs. STATE OF TRIPURA
August 20, 2019
RANA DUTTA Vs. CHAIRMAN, ADVISORY BOARD
December 19, 2019
RANA GHOSH Vs. STATE OF TRIPURA
July 17, 2019
RANJIT DEBBARMA Vs. KULAJIT DEBBARMA
February 25, 2019
RANJIT MALAKAR Vs. RATAN DEBNATH
May 1, 2019
RANJIT REANG Vs. STATE OF TRIPURA
January 24, 2019
RANJITA DEBBARMA Vs. KUNAL BASAK
February 20, 2019
RATAN KUMAR DAS Vs. MANTU PAUL
March 15, 2019
RATAN SAHA Vs. STATE OF TRIPURA
September 17, 2019
RATNA DEY Vs. STATE OF TRIPURA
September 30, 2019
RELIANCE GENERAL INSURANCE CO. LTD. Vs. CHITTA DEB
July 2, 2019
RINKU DAS Vs. STATE OF TRIPURA
January 18, 2019
RINKU DAS Vs. STATE OF TRIPURA
February 7, 2019
ROHINIRAJA SANKARAN Vs. RAJIV GAUBA
May 8, 2019
ROSY DEBBARMA Vs. UNION OF INDIA
September 30, 2019
RUKIA BEGAM Vs. STATE OF TRIPURA
June 21, 2019
RULI BEGAM Vs. SAIFUL ISLAM
May 23, 2019
RUMA BHATTACHARJEE Vs. UNION OF INDIA
August 26, 2019
RUMA DATTA ON BEHALF OF ACCD. PRABIR DATTA Vs. STATE OF TRIPURA
October 1, 2019
RUPAK DAS Vs. DIRECTOR GENERAL OF POLICE
March 28, 2019
S. DEB Vs. D. SHARMA
December 19, 2019
S. LODH Vs. P. SAHA
October 3, 2019
S. SARKAR Vs. B. CHOUDHURY
February 6, 2019
S.M. CHAKRABORTY Vs. NONE
February 5, 2019
SABITA RANI DEBBARMA Vs. STATE OF TRIPURA
July 4, 2019
SACHINDRA CHANDRA DAS Vs. STATE OF TRIPURA
November 20, 2019
SACHINDRA DEBNATH Vs. STATE OF TRIPURA
June 20, 2019
SAGAR DEBBARMA Vs. RATAN BARDHAN
July 16, 2019
SAGNIK PAL Vs. NATIONAL INSTITUTE OF TECHNOLOGY
May 31, 2019
SAHA STORES Vs. STATE OF TRIPURA
March 26, 2019
SAHADEB DAS Vs. MINI DAS
December 16, 2019
SAIKAT PAUL Vs. STATE OF TRIPURA AND 3 ORS.
April 23, 2019
SAJAL DAS Vs. MRITYUENJOY SHIB
November 21, 2019
SAJAL DEB Vs. STATE OF TRIPURA
July 29, 2019
SAKTI MOHAN TRIPURA Vs. STATE OF TRIPURA
July 5, 2019
SALMA BEGAM (MST.) Vs. SAIFUL ALI
March 5, 2019
SAMAR BHUSAN CHAKRABORTY Vs. STATE OF TRIPURA
December 5, 2019
SAMAR DAS Vs. B. CHOUDHURY
April 26, 2019
SAMARENDRA DEBBARMA Vs. STATE OF TRIPURA
March 15, 2019
SAMARESH DEBBARMA Vs. MITHUN RAKSHIT
April 24, 2019
SAMBHU LAXMI DEBBARMA Vs. KISHORE LAL SAHA
April 9, 2019
SAMBHUNATH SAHA Vs. STATE OF TRIPURA
June 20, 2019
SAMIR CHAKMA Vs. STATE OF TRIPURA
December 9, 2019
SAMIR DHAR Vs. ANJAN ROY
July 18, 2019
SAMIR SEN Vs. STATE OF TRIPURA
December 19, 2019
SAMUDRA DEBBARMA Vs. STATE OF TRIPURA
May 14, 2019
SANAT KUMAR PAUL Vs. UNION OF INDIA
November 27, 2019
SANDHYA DAS Vs. STATE OF TRIPURA
November 20, 2019
SANGHITA CHAKRABORTY (BISWAS) Vs. KHOKAN DAS
February 4, 2019
SANIT DEBROY Vs. STATE OF TRIPURA
August 16, 2019
SANJIB CHANDA Vs. STATE OF TRIPURA
September 4, 2019
SANJIB DEBNATH ON BEHALF OF ACCD. KARAN DEBNATH Vs. STATE OF TRIPURA
October 31, 2019
SANJIT BAUL Vs. TRIPURA CENTRAL UNIVERSITY
February 20, 2019
SANJIT DAS Vs. STATE OF TRIPURA
January 9, 2019
SANJIT DATTA Vs. KANIKA DEY (DATTA)
March 27, 2019
SANJIT DEWAN Vs. PARITOSH DEY
November 26, 2019
SANJIT SAHA Vs. STATE OF TRIPURA AND 2 ORS.
April 9, 2019
SANKAR DEBBARMA Vs. STATE OF TRIPURA
May 31, 2019
SANKAR DEBNATH Vs. STATE OF TRIPURA
December 12, 2019
SANKAR GHOSH Vs. SANTOSH BANIK
April 8, 2019
SANKAR LAL CHAKRABORTY Vs. STATE OF TRIPURA
January 8, 2019
SANKAR MODAK Vs. STATE OF TRIPURA
February 19, 2019
SANKAR PRASAD DATTA Vs. ELECTION COMMISSION OF INDIA
May 22, 2019
SANKARI ROY Vs. STATE OF TRIPURA
August 9, 2019
SANTA BALA DAS Vs. PARUL BALA SAHA
November 21, 2019
SANTANU DAS Vs. STATE OF TRIPURA
April 25, 2019
SANTI BHUSAN CHANDA Vs. SUDHANSHU CHANDA
May 23, 2019
SANTOSH DEBBARMA Vs. STATE OF TRIPURA
February 25, 2019
SANTOSH SHIL Vs. STATE OF TRIPURA
September 2, 2019
SANTOSH SIL Vs. STATE OF TRIPURA
December 18, 2019
SARADA BALA ROY Vs. GOURANGA CHANDRA ROY
April 25, 2019
SARANYO SEN Vs. STATE OF TRIPURA
February 25, 2019
SASTHI CHAKRABORTY Vs. STATE OF TRIPURA
November 1, 2019
SATYA PRIYA CHAKMA Vs. STATE OF TRIPURA
November 4, 2019
SATYA RANJAN DEBNATH Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT
November 28, 2019
SATYA RANJAN SEN Vs. STATE OF TRIPURA
November 5, 2019
SATYAJIT CHAKRABORTY Vs. STATE OF TRIPURA
October 1, 2019
SATYAM DAS Vs. RANABIR DAS
November 27, 2019
SATYENDRA BHATTACHARYA Vs. TRIPURA GRAMIN BANK AND ORS.
January 31, 2019
SAUTAM ALIAS SATYAM GHOSH Vs. GOPAL CHANDRA CHAKRABORTY
December 4, 2019
SEKHAR CH. DEB Vs. STATE OF TRIPURA
January 9, 2019
SENTU KUMAR PAUL Vs. STATE OF TRIPURA
September 19, 2019
SHANTANU PAUL Vs. MIRUSINGH PUROHIT
February 28, 2019
SHARMISTHA MALLIK Vs. STATE OF TRIPURA
May 16, 2019
SHARMISTHA RAY Vs. STATE OF TRIPURA
December 18, 2019
SHEULI BEGAM Vs. MD. KANU MIAH
September 5, 2019
SHIBU DEB Vs. STATE OF TRIPURA
August 2, 2019
SHIBU LAL DAS Vs. SURJA LAL DAS
February 21, 2019
SHIKHA RANI DAS Vs. ARUN BHOWMIK
August 29, 2019
SHOUMIK BHATTACHARJEE Vs. STATE OF TRIPURA
February 25, 2019
SHRI NILANJAN DATTA Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR
February 18, 2019
SHRI TINKU KUMAR DEY Vs. THE STATE OF TRIPURA
February 22, 2019
SHYAM MANIK DEBNATH Vs. STATE OF TRIPURA
October 3, 2019
SHYAMAL BANIK Vs. STATE OF TRIPURA
August 22, 2019
SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA
January 2, 2019
SHYAMAL CHANDRA BHOWMIK Vs. OIL & NATURAL GAS CORPORATION LIMITED
January 3, 2019
SHYAMAL CHANDRA DEY Vs. STATE OF TRIPURA
February 8, 2019
SHYAMAL DEBNATH ON BEHALF OF ACCD. PRANTOSH DATTA Vs. STATE OF TRIPURA
October 11, 2019
SIB SANKAR BHOWMIK Vs. STATE OF TRIPURA
September 19, 2019
SIDDHARTHA DEY Vs. STATE OF TRIPURA
November 5, 2019
SIKHA DEB Vs. BINODE DEBNATH
April 18, 2019
SIKHA DEY ON BEHALF OF ACCD. SENTU KR. DEY Vs. STATE OF TRIPURA
April 24, 2019
SIMA DAS Vs. STATE OF TRIPURA
March 13, 2019
SIMA DEBBARMA Vs. TRIPURA GRAMIN BANK
October 31, 2019
SINDRAI REANG Vs. STATE OF TRIPURA
November 6, 2019
SMRITI SAHA Vs. MANIK DEBNATH
April 29, 2019
SOMA BANIK Vs. STATE OF TRIPURA
February 14, 2019
SONALI CHANDA Vs. NARESH CH. DAS
November 4, 2019
SOURABH ROY CHOUDHURY Vs. STATE OF TRIPURA
October 11, 2019
SREEPATI SAHA Vs. STATE OF TRIPURA
March 29, 2019
SRI ARINDAM GHOSH Vs. SRI ABHIJIT DEBNATH
March 12, 2019
SRI BABUL DEBNATH Vs. THE STATE OF TRIPURA
January 21, 2019
SRI MADHUSUDHAN BHOWMIK Vs. THE STATE OF TRIPURA
March 11, 2019
SRI PARTHA SARATHI BHATTACHARJEE Vs. SRI JAYANTA MAJUMDER
March 15, 2019
SRI RANJIT REANG Vs. STATE OF TRIPURA
January 24, 2019
SRI SUKHA RANJAN DAS Vs. THE STATE OF TRIPURA
March 18, 2019
SRI TAPAN MAJUMDER ALIAS PURA Vs. STATE OF TRIPURA
January 25, 2019
SRIBASH CHANDRA SAHA Vs. RUBBER BOARD
May 31, 2019
SRIMATI DEBBARMA Vs. STATE OF TRIPURA
July 16, 2019
STATE OF TRIPURA Vs. AMIT DEBNATH
July 17, 2019
STATE OF TRIPURA Vs. SAROJ BHATTACHARJEE
September 9, 2019
STATE OF TRIPURA Vs. AJIT CHAKRABORTY
May 28, 2019
STATE OF TRIPURA Vs. RATAN SAHA
December 9, 2019
STATE OF TRIPURA Vs. ANJOY KAR
March 27, 2019
STATE OF TRIPURA Vs. BIMAL CHAKRABORTY
January 3, 2019
STATE OF TRIPURA Vs. DILIP GUHA
September 30, 2019
STATE OF TRIPURA Vs. DILIP KUMAR GUHA
July 17, 2019
STATE OF TRIPURA Vs. PANNA AHAMED
May 30, 2019
STATE OF TRIPURA Vs. ANUPAM PAUL
August 9, 2019
STATE OF TRIPURA Vs. KHOKAN DAS S/O LATE SUBASH DAS
April 23, 2019
STATE OF TRIPURA Vs. SRI BIPLAB DEBGUPTA
January 17, 2019
STATE OF TRIPURA Vs. PURNIMA SAHA
December 10, 2019
STATE OF TRIPURA Vs. NIRANJAN DAS
November 27, 2019
STATE OF TRIPURA Vs. THAKURCHAN DEBNATH
July 17, 2019
STATE OF TRIPURA Vs. SUTAPA MAJUMDER
March 5, 2019
STATE OF TRIPURA Vs. PRANAB ROY
February 26, 2019
STATE OF TRIPURA Vs. SURA BALA DEBNATH
February 13, 2019
STATE OF TRIPURA Vs. ARNABI SARKAR
March 7, 2019
STATE OF TRIPURA Vs. BIPLAB DEBGUPTA
January 16, 2019
STATE OF TRIPURA Vs. BIJOY BISWAS
January 9, 2019
STATE OF TRIPURA Vs. DINESH JAMATIA
March 27, 2019
STATE OF TRIPURA Vs. SANDHYA RANI DEB (DEY)
July 25, 2019
STATE OF TRIPURA Vs. SHIULI DEY CHOUDHURY
May 28, 2019
STATE OF TRIPURA Vs. CHAPALA BALA GHOSH
November 18, 2019
STATE OF TRIPURA Vs. GAUTAM SAHA
May 8, 2019
STATE OF TRIPURA Vs. MD. AMAR MIAH
April 24, 2019
STATE OF TRIPURA Vs. RADHARAMAN DAS
August 30, 2019
STATE OF TRIPURA AND ORS. Vs. IRANJAN DAS
November 27, 2019
STUDENT FEDERATION OF INDIA Vs. STATE OF TRIPURA
February 22, 2019
SUBAL CHANDRA GHOSH Vs. STATE OF TRIPURA
April 25, 2019
SUBAL DAS Vs. STATE OF TRIPURA
March 27, 2019
SUBAL MONDAL Vs. ANJANA DEY
January 18, 2019
SUBARNA PRAVA SARKAR Vs. AKHIL DATTA
January 25, 2019
SUBASH SARKAR Vs. STATE OF TRIPURA
July 15, 2019
SUBHAM DEY Vs. SARADINDU CHOUDHURY
December 2, 2019
SUBHASH CHANDRA SUKLADAS Vs. DEBASISH DEY
September 9, 2019
SUBHOJIT SHIL Vs. STATE OF TRIPURA
December 10, 2019
SUBIR BHATTACHARJEE Vs. STATE OF TRIPURA
December 5, 2019
SUBIR BHATTACHARJEE Vs. STATE OF TRIPURA
September 4, 2019
SUBIR DAS Vs. STATE OF TRIPURA
March 20, 2019
SUBODH NATH Vs. STATE OF TRIPURA
January 24, 2019
SUBRATA CHAKRABORTY Vs. STATE OF TRIPURA
January 10, 2019
SUBRATA CHAKRABORTY Vs. STATE OF TRIPURA
July 15, 2019
SUBRATA MAJUMDER Vs. STATE OF TRIPURA
May 23, 2019
SUBRATA MAJUMDER Vs. STATE OF TRIPURA
April 24, 2019
SUBRATA MAJUMDER Vs. STATE OF TRIPURA
May 24, 2019
SUBRATA SINHA Vs. STATE OF TRIPURA
June 25, 2019
SUBRATA TRIPURA Vs. STATE OF TRIPURA
June 26, 2019
SUCHARITA CHAKRABORTY (PAUL) Vs. SHIBU PRASAD PAUL
May 14, 2019
SUDIP BISWAS Vs. PRAVEEN KUMAR SAXENA
February 5, 2019
SUDIP CHAKRABORTY Vs. STATE OF TRIPURA
April 12, 2019
SUDIP GOSWAMI Vs. STATE OF TRIPURA
May 13, 2019
SUDIP GOSWAMI Vs. STATE OF TRIPURA
December 18, 2019
SUDIPA SAHA Vs. STATE OF TRIPURA
February 19, 2019
SUJAN SUTRADHAR Vs. STATE OF TRIPURA
December 11, 2019
SUJIT KUMAR DAS Vs. STATE OF TRIPURA
June 26, 2019
SUJIT KUMAR ROY Vs. STATE OF TRIPURA
September 13, 2019
SUJIT SARKAR Vs. STATE OF TRIPURA
September 18, 2019
SUKANTA BISWAS Vs. STATE OF TRIPURA
January 18, 2019
SUKANTA CHOWDHURY Vs. STATE OF TRIPURA
August 26, 2019
SUKESH MAJUMDER Vs. STATE OF TRIPURA
December 19, 2019
SUKHEN SARKAR Vs. STATE OF TRIPURA
June 26, 2019
SUKHENDU BIKASH DEBROY Vs. STATE OF TRIPURA
September 2, 2019
SUKHESH BISWAS ALIAS MITHUN Vs. STATE OF TRIPURA
April 12, 2019
SUKHMOTI DEBBARMA, Vs. STATE OF TRIPURA
January 10, 2019
SUMAN DAS Vs. STATE OF TRIPURA
August 6, 2019
SUMAN KUMAR GHOSH Vs. STATE OF TRIPURA
January 30, 2019
SUMAN NAMA Vs. STATE OF TRIPURA
May 3, 2019
SUMENDRA KR. DE Vs. STATE OF TRIPURA
June 20, 2019
SUMITA SINHA Vs. STATE OF TRIPURA
August 16, 2019
SUNIL BHOWMIK Vs. STATE OF TRIPURA
November 15, 2019
SUNIL CHANDA Vs. LAND ACQUISITION COLLECTOR
August 2, 2019
SURABALA REANG Vs. AMAL MAJUMDER
March 15, 2019
SURAJ MIAH Vs. STATE OF TRIPURA
September 16, 2019
SURESH DEBBARMA Vs. STATE OF TRIPURA
June 29, 2019
SURESH GOALA Vs. STATE OF TRIPURA
December 12, 2019
SURJA MOHAN SARKAR Vs. STATE LEVEL SCRUTINY COMMITTEE
March 11, 2019
SUSHANTA GUPTA Vs. STATE OF TRIPURA
April 2, 2019
SUSHANTA KR. ROY Vs. B.C.C.I
January 31, 2019
SUSHANTA TAPADAR Vs. STATE OF TRIPURA
October 31, 2019
SUSHIL DAS Vs. STATE OF TRIPURA
November 25, 2019
SUSHIL DEBBARMA S/O. LATE SURENDRA DEBBARMA Vs. STATE OF TRIPURA
March 19, 2019
SUSHILA DEBNATH Vs. STATE OF TRIPURA
January 21, 2019
SUSHMITA SAHA Vs. RAJIB KUMAR ROY
September 17, 2019
SUSMITA BHATTACHARJEE Vs. STATE OF TRIPURA
February 27, 2019
SUTAPA DAS Vs. STATE OF TRIPURA
September 30, 2019
SUVARUN DATTA Vs. STATE OF TRIPURA
December 11, 2019
SUVRA SAHA (BHOWMIK) Vs. STATE OF TRIPURA
September 30, 2019
SWAPAN CHANDRA SHIL Vs. UNION OF INDIA
February 26, 2019
SWAPAN DAS Vs. THE STATE OF TRIPURA
February 20, 2019
SWAPAN DAS Vs. STATE OF TRIPURA
December 18, 2019
SWAPAN KR. JAMATIA Vs. STATE OF TRIPURA
August 23, 2019
SWAPAN KR. NAHA Vs. SUSMITA DEY (NAHA) AND 2 ORS.
January 25, 2019
SWAPAN KR. PAUL Vs. O.N.G.C. LTD.
September 5, 2019
SWAPAN KUMAR DAS Vs. SANJIT DEBNATH
April 23, 2019
SWAPNA DEY Vs. STATE OF TRIPURA
March 27, 2019
T.J.S CHAWLA Vs. VINOD KUMAR BAHUGUNA
January 7, 2019
TAHAMINA AKTAR Vs. STATE OF TRIPURA
April 25, 2019
TANMOY SAHA Vs. STATE OF TRIPURA
August 30, 2019
TANUSREE DATTA (DEB) Vs. STATE OF TRIPURA
June 29, 2019
TANUSREE SARKAR Vs. STATE OF TRIPURA
November 1, 2019
TAPAN CHANDRA DAS Vs. STATE OF TRIPURA
April 2, 2019
TAPAN DAS Vs. STATE OF TRIPURA
September 26, 2019
TAPAN DEY Vs. STATE OF TRIPURA
August 29, 2019
TAPAS MALAKAR Vs. UNION OF INDIA
August 6, 2019
TAPASH KUMAR DAS Vs. UTTAM CHAKRABORTY
February 21, 2019
TAPATI SARKAR (DATTA) Vs. STATE OF TRIPURA
July 29, 2019
TARUN KISHORE NOATIA Vs. STATE OF TRIPURA
May 21, 2019
THE ALL TRIPURA BOOK SELLERS & PUBLISHERS ASSOCIATION Vs. THE STATE OF TRIPURA REPRESENTED BY THE COMMISSIONER & SECRETARY
April 18, 2019
TMC AND DR. BRAM TEACHING HOSPITAL Vs. SANTANU DEB
January 22, 2019
TRIPURA GRAMIN BANK Vs. CONTROLLING AUTHORITY PAYMENT OF GRATUITY ACT, 1972
April 8, 2019
TRIPURA INSTITUTE OF TECHNOLOGY TEACHERS ASSOCIATION (TITTA) Vs. STATE OF TRIPURA
September 24, 2019
TRIPURA PEOPLE'S FRONT Vs. STATE OF TRIPURA
August 7, 2019
TRIPURA STATE CO-OPERATIVE BANK LTD. Vs. SUKUMAR DAS
September 17, 2019
TRIPURA STATE ELECTRICITY CORPORATION LIMITED Vs. SUBHAS SARKAR
December 9, 2019
TRIPURA STATE ELECTRICITY CORPORATION LTD. & 2 OTHERS Vs. PHUL KUMARI KALOI @ PHUI KANYA
November 18, 2019
TULSI BALA DEBNATH @ TULASI BALA DEBNATH Vs. KANAK PODDER
December 5, 2019
TULSI DEBNATH Vs. ANJALI NATH
November 28, 2019
TUMPA ROY (SHIL) Vs. SUMAN KR. SHIL
May 3, 2019
UMA CHAUHAN Vs. STATE OF TRIPURA
August 2, 2019
UMESH CHANDRA TRIPURA Vs. STATE OF TRIPURA
August 2, 2019
UNION OF INDIA Vs. NEPAL PAUL
March 7, 2019
UNITED INDIA INSURANCE COMPANY LTD. Vs. KRISHNA KUMAR SHIL
May 23, 2019
URMILA DEBBARMA Vs. STATE OF TRIPURA
May 31, 2019
USA JEN MOG Vs. STATE OF TRIPURA
July 29, 2019
USHA RANI DEBNATH Vs. STATE OF TRIPURA
September 30, 2019
UTPAL CHAKMA Vs. STATE OF TRIPURA
March 13, 2019
UTTAM DAS Vs. UMAKANTA DAS
June 20, 2019
UTTAM KUMAR GHOSH Vs. APU SINHA
February 7, 2019
UTTARAYANI DEBBARMA Vs. ARJUN DEBBARMA
May 13, 2019
VIJAY SINGH Vs. UNION OF INDIA
December 18, 2019
VINCENT DEBBARMA Vs. STATE OF TRIPURA
January 5, 2019
VISTA ADVERTISING Vs. STATE OF TRIPURA
December 18, 2019
YASHPAL SINGH Vs. STATE OF TRIPURA
November 15, 2019