Case Index

Title
Date
A ARCHANA Vs. D UMA MAHESHWAR REDDY
September 3, 2019
A G KRISHNA Vs. STATE OF AP
September 6, 2019
A KARUNA Vs. BANK OF INDIA,
February 4, 2019
A P S R T C Vs. TARIMELA ANJANADEVI 2 OTHERS
August 8, 2019
A. ANANTHAMMA Vs. STATE OF A.P.
October 31, 2019
A. LALITHAJAYASRI Vs. A. K. R. PRASAD
August 30, 2019
A. PADMANABHA REDDY Vs. STATE OF A.P.
October 23, 2019
A. PRABHAVATHI Vs. STATE OF ANDHRA PRADESH AND ORS.
November 8, 2019
AAGOLLU KRISHNA Vs. STATE OF A P
March 26, 2019
AAKRUTI EDUCATIONAL Vs. STATE OF AP
September 9, 2019
AAMUDALAPALLI VENKATESHWARLU Vs. STATE OF ANDHRA PRADESH
April 2, 2019
AB. V. SUWRESH Vs. STATE OF A.P.
October 18, 2019
ACCESS SOLAR LIMITED Vs. STATE OF A.P.
September 6, 2019
ACHANTA SRI RAMA KRISHNA Vs. MADDULA NAGA VISWA SATYA KRISHNA VASU DIED
August 20, 2019
ADAPA ESWARI KUMARI Vs. ADAPA SEENA
December 16, 2019
ADITI SOLAR PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
September 6, 2019
ADITYA MOTORS Vs. DOGIPARTHI VENKATA SATISH AND ORS.
June 12, 2019
AKBAR HUSSAIN NAIK Vs. MD SAJID NAIK
November 2, 2019
AKKELI RAMA KRISHNA Vs. B. MUNTAZ BEGUM
February 20, 2019
AKR CONSTRUCTION LIMITED Vs. KRANTHI CONSTRUCTION
March 27, 2019
AKULA SUBBA RAO Vs. A RANGANADHAM
August 30, 2019
ALA POOLA Vs. STATE OF TELANGANA
March 19, 2019
ALASAKANI RAM PRASAD Vs. SURENDAR REDDY
March 5, 2019
ALI BIN YAHIYA Vs. STATE OF TELANGANA
March 14, 2019
ALL INDIA DALIT RIGHTS FORUM Vs. STATE OF ANDHRA PRADESH
November 7, 2019
ALLURI ASHOK RAJU Vs. STATE OF ANDHRA PRADESH
September 24, 2019
AMIT KUMAR Vs. CENTRAL INDUSTRIAL SECURITY FORCE, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA, HAKIMPET, HYDERABAD, REP BY INSPECTOR GENERAL (TRAINING SECTOR) & ANOTHER
March 26, 2019
AMUJURI BALARAJU Vs. STATE OF ANDHRA PRADESH
October 24, 2019
ANAKAPALLI HOLY FIRE CHURCH WELFARE ASSOCIATION Vs. UNION OF INDIA
November 7, 2019
ANAM PADMAJA W/O VENKATA SUBBA REDDY Vs. LOK ADALATH BENCH AT NELLORE
September 18, 2019
ANDE SAMBASIVA RAO Vs. GUNTI RAMA SUBBA RAO AND ORS.
June 21, 2019
ANDHRA CRICKET ASSOCIATION Vs. N MOHAN DAS
September 3, 2019
ANDHRA PRADESH POWER GENERATION CORPORATION LIMITED Vs. NAVAYUGA ENGINEERING COMPANY LTD
October 31, 2019
ANDIBOINA VARALAXMI & OTHERS Vs. MEDISETTY SADAMMA
November 15, 2019
ANISETTI SIVA NAGESWARA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 14, 2019
ANISETTI VENKATA NAGENDRA BABU Vs. STATE OF ANDHRA PRADESH
October 14, 2019
ANJANEYULU TRADERS Vs. INDIRA
March 5, 2019
ANKAREDDI BHAVAJI PATRUDU Vs. PARVADA APPARAO @ BUTCHIBABU,
September 20, 2019
ANURADHA Vs. STATE OF TELANGANA
March 13, 2019
ANURAG AGARWAL Vs. STATE OF A P ANOTHER
March 28, 2019
APARAJITHA Vs. UNION OF INDIA
June 14, 2019
APPASANI MADHURI AND ANOTHER Vs. STATE OF A P
March 27, 2019
ARADADA RADHABAI AND OTHERS Vs. KAKKIRIGADDA LAKSHMI
February 1, 2019
ARKA MEDIA WORKS Vs. K PRODUCTIONS
March 25, 2019
ARUVA RUSHYAKETH Vs. STATE OF A.P.
September 6, 2019
ATLURU CHANDRA SEKHARA RAO Vs. ATLURU MAHESH BABU AND ORS.
February 22, 2019
AUTH SIGN Vs. PRL SECY
August 27, 2019
AVUNOORI PADMA Vs. STATE OF TELANGANA
March 14, 2019
AZAAN GEMS INTERNATIONAL SCHOOL Vs. RANJEEV R ACHARYA
March 5, 2019
B SRINATHA REDDY Vs. DISTRICT LEGAL SERVICE AUTHORITY, KADAPA
September 18, 2019
B SRINIVASA RAO Vs. SHRIRAM CITY UNION FINANCE LTD AND OTHERS
April 10, 2019
B VENKATESWARLU Vs. V JANARDHAN RAO
March 5, 2019
B. GOWTHAM Vs. GOVERNMENT OF ANDHRA PRADESH
November 7, 2019
B. RAJAN Vs. STATE OF ANDHRA PRADESH
November 8, 2019
BACHINA SRINIVAS Vs. COMMR. OF CUS., C. EX. AND S.T., VISAKHAPATNAM-1
July 4, 2019
BACK BONE PROJECTS LTD. Vs. STATE OF ANDHRA PRADESH
November 2, 2019
BADI SRINIVASA RAO Vs. STATE OF A.P.
September 4, 2019
BADUGU SUBBALAKSHMI Vs. BADUGU BALAYOGI
October 15, 2019
BAKKA SUDHAKAR SUDHA ERMIA Vs. STATE OF A P
August 28, 2019
BANDA RAMA MOHANA RAO Vs. UNION OF INDIA
November 8, 2019
BANDI SRINIVASA RAGHUVEER Vs. STATE OF ANDHRA PRADESH
October 21, 2019
BANDI SUBBAMMA Vs. PALLE MAHESWARAIAH AND ORS.
March 15, 2019
BANGARU ANNAMANIMMA Vs. ANDHRA BANK
October 23, 2019
BANK OF BARODA Vs. STATE OF AP
August 28, 2019
BANOTHU DEEPLA Vs. STATE OF TELANGANA
March 26, 2019
BATCHU JAGADISH KUMAR Vs. MOGILI VENKATASWAMY DIED
August 30, 2019
BEERAM GURU PRASAD Vs. MARGADARSI CHIT FUND PVT. LTD. AND ORS.
July 5, 2019
BEJJANKI YAKAMBRA CHARY Vs. STATE OF TELANGANA
March 22, 2019
BENDA TATA RAO Vs. UNION OF INDIA
October 21, 2019
BEZAWADA MALAKONDAIAH Vs. MANDE CHINA KONDAIAH
September 4, 2019
BEZAWADA VARA PRASAD Vs. STATE OF A.P.
September 4, 2019
BHADRAKALI INDUSTRIES Vs. STATE BANK OF INDIA
March 20, 2019
BHARDWAJ THIRVENKATA VENKATAVARAGHAVAN Vs. PVR LTD.
January 29, 2019
BHIMINENI RAMESH Vs. CHAVA SUBHASHINI
September 4, 2019
BHJRANG CRANES Vs. SHRIRAM TRANSPORT FINANCE CO. LTD. AND ORS.
September 26, 2019
BHONAGIRI SANTOSH Vs. STATE OF TELANGANA
January 21, 2019
BHOOMIREDDY RAMGOPALA REDDY Vs. STATE OF A.P. AND ORS.
July 15, 2019
BHUKYA VENKATI Vs. STATE OF TELANGANA
March 26, 2019
BHUPAL GOUD Vs. K VIJAY KUMAR
March 19, 2019
BIOTECH INTERNATIONAL LTD, NEW DELHI Vs. A P STATE COOP MARKETING FEDERATION LTD
March 25, 2019
BISMILLAH KHAN Vs. STATE OF ANDHRA PRADESH
September 16, 2019
BODDU SURESH Vs. V V SRINIVASA RAO
March 5, 2019
BODUGU GURAVAIAH Vs. VIPPARAPALLI SAI RAM
October 18, 2019
BOGI PYDINAIDU Vs. STATE OF ANDHRA PRADESH AND ORS.
October 16, 2019
BOLLUPALLI MADHAVI LATHA Vs. UNION OF INDIA
September 3, 2019
BONTHU KAMALAVATHI Vs. SECRETARY
September 6, 2019
BOTHSA RAJAGOPALA RAO Vs. KEMBURI SRINIVASA RAO
November 1, 2019
BOYA LINGANNA Vs. STATE OF ANDHRA PRADESH
November 11, 2019
BOYA RAMESH Vs. STATE OF A P
March 20, 2019
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. STATE OF A P
April 29, 2019
BUAYA KURUMALA KALVAGADDA RAMESH Vs. STATE OF ANDHRA PRADESH
February 21, 2019
BUDDHARAJU SURYANARAYANA RAJU Vs. GUGILLA GANGADHARA SASTRY
July 25, 2019
BURUGUPALLI KAMESWARA RAO Vs. GAMIDI VENKATA SUBBA RAO AND ORS.
July 23, 2019
BUSIPATI CHANDRASEKHAR Vs. NARLA VENKATANNA ALIAS NARLA VENKATAIAH
December 11, 2019
C ESHWAR RAJU Vs. UNION OF INDIA
March 14, 2019
C. VENKATA RAMA RAO Vs. STATE OF A.P.
September 16, 2019
C.HIDAYATH KHAN Vs. STATE OF A.P.
September 4, 2019
CANARA BANK, ARM BRANCH Vs. STATE OF ANDHRA PRADESH
August 28, 2019
CANARA BANK, GUNTUR Vs. REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL
November 26, 2019
CH. ROJA Vs. STATE OF A.P.
November 8, 2019
CHACKADATH VARKEY RAINU Vs. KURMAPU SAVITRI AND ORS.
June 21, 2019
CHAIRMAN Vs. K SATYANANDAM
March 7, 2019
CHAKKA VENKATA SATYANARAYANA AND ORS. Vs. STATE OF A.P. AND ORS.
December 9, 2019
CHALLA SANKARA RAO Vs. STATE OF ANDHRA PRADESH
November 25, 2019
CHALLADA SADA SIVA NAGESWARA RAO SIDDANTHI Vs. STATE OF AP
August 22, 2019
CHATLA ADAM Vs. IRRIGATION DEPT
September 13, 2019
CHATRATHI KANAKA DURGA Vs. SPECIAL TAHSILDAR
October 22, 2019
CHAVARAJESWARARAO Vs. STATE OF ANDHRA PRADESH
December 3, 2019
CHAVVAKULA RAJESH Vs. G. M.
November 8, 2019
CHEBROLU SUJATHA Vs. VENKATA TIRUMALA CHIT FUND PVT LTD
July 19, 2019
CHEERLA SUDHAKAR Vs. STATE OF TELANGANA
March 12, 2019
CHEGUDI ASHOK BABU AND ORS. Vs. KARUNAKAR SUGGUNA AND ORS.
August 2, 2019
CHELLURI MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
August 22, 2019
CHETANA NUTHALAPATI Vs. NARESH KANTHETI
September 11, 2019
CHIEF MANAGER, STATE BANK OF INDIA Vs. SHAIK ABDUL SAHEED
August 28, 2019
CHIMMIRI ANUSHA Vs. REGISTRAR VIGILANCE, HIGH COURT OF ANDHRA PRADESH AND ORS.
July 3, 2019
CHINTAMANENI PRABHAKARA RAO Vs. S I OF POLICE
September 26, 2019
CHITTETI RAMBABU Vs. CHITTETI MADDI RAVAMMA
September 20, 2019
CHITTIBOMMA VEERA VENKATA RAJU Vs. CHITTIBOMMA SAKUNTALA
September 4, 2019
CHOKKAKULA ESWARA RAO Vs. BADIREDDI SURYANARAYANA AND ANOTHER
July 19, 2019
CHUKKA SRIDEVAMMA Vs. STATE OF A.P.
September 17, 2019
CHUNDURI KALYANI CHOWDARY Vs. UNION OF INDIA
September 6, 2019
COMMANDANT, SAR CPL, HYD & OTHERS Vs. M RAMESH
April 1, 2019
CONSERVATOR OF FORESTS, KURNOOL Vs. PENUKONDA SREENU
June 19, 2019
COTTON CORPORATION OF INDIA LIMITED AND ORS. Vs. J.S. RAVI KUMAR
September 27, 2019
CRESCENT EPC PROJECTS & TECHNOLOGICAL SERVICES LTD Vs. UNION OF INDIA
March 20, 2019
D ANURADHA Vs. D RAJASEKHAR REDDY
August 20, 2019
D JAGADISH BABU Vs. D SUJATHA
July 19, 2019
D SUBRAMANYAM RAJU Vs. D LAKSHMI DEVI
April 30, 2019
D. RAJU Vs. APSRTC
November 2, 2019
D. S. RAO Vs. G. AUDEMMA
August 29, 2019
D. SRIDEVI MAHALAKSHMI Vs. DWARAMPUDI BRAHMA REDDY
September 18, 2019
D. SUDHAKAR AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
August 14, 2019
D. SURYAPRAKASH VENKATA RAO Vs. STATE OF A.P.
December 6, 2019
D. YEDUKONDALU Vs. STATE OF A.P.
October 21, 2019
DANDAPTI PREMANANDAM Vs. ALURI MOHANA RAO
February 15, 2019
DANDU APPALA RAJU Vs. MYLAPALLI TATARAO
August 7, 2019
DEEKSHA ENTERPRISES Vs. ANDHRA BANK
March 11, 2019
DESU SRINIVASA RAO Vs. GAJULA AUDEMMA
August 29, 2019
DEVATHI RAMACHANDRA RAO Vs. KELLA DHANALAKSHMI
June 19, 2019
DEVINENI NAGABHUSHANAMMA Vs. STATE OF A.P.
October 18, 2019
DISTRICT MANAGER Vs. AUTHORIZED OFFICER
March 5, 2019
DIVISIONAL MANAGER, M/S NICL, ANANTHAPUR Vs. P. KOMATI LAXMI NARAYANA
September 12, 2019
DODDA KRISHNA MURTHY Vs. GOVERNMENT OF INDIA
March 8, 2019
DOLL SREENU J SRINIVAS, HYD Vs. STATE OF TELANGANA
March 18, 2019
DR. V.R.K. EDUCATIONAL SOCIETY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY, HYDERABAD
March 18, 2019
E. APARNA Vs. STATE OF ANDHRA PRADESH AND ORS.
October 1, 2019
E. SUBBARAO Vs. STATE OF A.P.
September 4, 2019
E. VISWANATHA RAO Vs. A.O., SPL. TAHSILDAR, CHITTOOR
December 21, 2019
EDALA ANITHA Vs. EDALA SULOCHANAMMA
December 6, 2019
ESSEMM LOGISTICS Vs. DARCL LOGISTICS LIMITED
August 7, 2019
FUSION FOODS AND HOTELS PVT LTD Vs. UNION OF INDIA
September 24, 2019
G ANANTHSENA REDDY Vs. DEBTS RECOVERY TRIBUNAL - II
March 7, 2019
G BALAMANI AND ANOTHER Vs. PARIMI MANGA DEVI
April 17, 2019
G DEVI Vs. STATE OF TELANGANA
March 22, 2019
G K MURTHY Vs. B RAMANA
August 30, 2019
G KANAKA LINGESWARA RAO Vs. V SUBRAHMANYESWARI
August 21, 2019
G MAHESH BABU Vs. COMISSIONER OF CUSTOMS EXCISE AND SERVICE TAX APPEALSII AND IV
March 14, 2019
G. JAYA VIKRAM Vs. STATE OF ANDHRA PRADESH
November 26, 2019
G. LAKSHMI GANAESWARA RAO Vs. STATE OF A.P.
September 24, 2019
G. NAGAMANI Vs. STATE OF ANDHRA PRADESH
July 25, 2019
G. RAMI REDDY Vs. STATE OF A.P.
October 15, 2019
G. V. RAMI REDDY Vs. D. MOHAN RAJU
February 13, 2019
G. VENKATA RAMANA NAIDU Vs. K. VENKATARAMANA REDDY AND ORS.
March 18, 2019
G.NAGARAJU Vs. SHRIRAM CITY UNION FINANCE LTD.
June 24, 2019
GADIRAJU VENKATA SATYA SUBRAMANYA RAJU Vs. STATE OF A.P.
October 22, 2019
GAJJA MANGAMMA Vs. RANJEEV R ACHARYA IAS
March 5, 2019
GALLA SANYASAMMA AND ORS. Vs. GALLA RAMU NAIDU
July 30, 2019
GAMYA KARANAM MADHU Vs. STATE OF A P AND OTHERS
March 7, 2019
GANDHAM SETTY PRASAD Vs. STATE OF A.P.
January 3, 2019
GANDI NARASAYAMMA Vs. APSRTC
October 15, 2019
GANIMINENI MADHU Vs. SAKHAMURI RANGAIAH CHOWDARY AND ORS.
November 29, 2019
GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
March 1, 2019
GIDDA RATNA KUMARI Vs. SUNKAVALLI NAGA KANTHA SIROMANI
December 6, 2019
GODDATI LAKSHMI Vs. DASARI CHINA APPARAO
November 22, 2019
GOLI SATYANARAYANA REDDY Vs. G. MAHESH AND ORS.
December 30, 2019
GONUGUNTLA SRIKATH Vs. STATE OF ANDHRA PRADESH
December 19, 2019
GOVIND RAJU SAMI Vs. STATE OF TELANGANA
March 8, 2019
GOVINDU VIDYULATHA Vs. MOVVA SURI BABU
January 29, 2019
GRANDHAM SRIDHAR Vs. GRANDHAM JAYA VANI
July 3, 2019
GREAT EASTERN SHIPPING COMPANY LTD. Vs. DEPUTY COMMR. OF CUS. IMPORT
November 27, 2019
GUDIVADA DANI Vs. STATE OF ANDHRA PRADESH
April 23, 2019
GUDURU PAKKIRAMMA Vs. STATE OF ANDHRA PRADESH AND OTHERS
February 19, 2019
GUGULOTH LACHIRAM Vs. STATE OF TELANGANA
March 26, 2019
GULLIPALLI SRINIVASA RAO Vs. KILAPARTHI ANANTHALAKSHMI
October 21, 2019
GURINDAPALLI ISAAC DAYARDHAN RAO Vs. ANDHRA EVANGELICAL CHURCH
August 28, 2019
HAJAGIRI JOHNI MD HAJAGIRI Vs. STATE OF AP
August 7, 2019
HANUMANTHU SARASWATHI Vs. HANUMANTHU MAHALAKSHMI AND ORS.
August 2, 2019
HANUMOLU LAKSHMI SAI SINDHU Vs. STATE OF ANDHRA PRADESH
September 12, 2019
HDFC STANDARD LIFE INSURANCE CO. LTD. AND ORS. Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES AND ORS.
November 8, 2019
I SURENDRA Vs. GOVERNMENT OF ANDHRA PRADESH
August 20, 2019
INDIAN BANK Vs. K PRASAD
March 12, 2019
INDO VET LIFE SCIENCES Vs. STATE OF ANDHRA PRADESH
September 19, 2019
INDUKURI PRASADA RAMA MOHANA RAJU Vs. CENTRAL BUREAU OF INVESTIGATION
March 20, 2019
INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA Vs. Y KANAKALINGESWARA RAO, HYD 5 OT
March 14, 2019
J KEDARESWARI Vs. UNION OF INDIA, REP BY ITS SECRETARY
March 25, 2019
J RAMCHANDRAIAH Vs. STATE OF TELANGANA
March 7, 2019
J. JAYALAKSHMAMMA Vs. STATE BANK OF INDIA
February 6, 2019
J. RANGA RAJU Vs. STATE OF ANDHRA PRADESH
October 1, 2019
JAGARLAMUDI VENKATA SUBBARAO Vs. STATE OF ANDHRA PRADESH
August 21, 2019
JAKKA SRINIVASA RAO AND OTHERS Vs. JAVVAJI VENKATA CHALAPATHI RAO AND OTHERS
April 23, 2019
JAKKA SURENDAR REDDY, S/O NARSI REDDY Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD, AND OTHERS
March 14, 2019
JALLIGAMPALA VENKATA SATYAMURTHY Vs. STATE OF ANDHRA PRADESH
October 17, 2019
JAMI NIRMALA AND ORS. Vs. CHAVALI MARY RANI AND ORS.
July 10, 2019
JANGILI SAGAR Vs. STATE OF TELANGANA
March 8, 2019
JANSI MATERNITY AND FERTILITY HOSPITAL AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
December 18, 2019
JITENDRA Vs. STATE OF AP
August 21, 2019
JOGANI MALLAIAH Vs. Y SURESH BABU
March 29, 2019
JOHN RAJU JUNJUNURI Vs. STATE OF ANDHRA PRADESH AND ORS.
November 12, 2019
K GOPAL REDDY Vs. STATE OF ANDHRA PRADESH
April 1, 2019
K KANNAIAH Vs. K MUNNASWAMY
October 15, 2019
K M JAKUIULLAH Vs. STATE OF ANDHRA PRADESH
October 16, 2019
K RAJ AMRUTH Vs. JAWAHAR NAVODAYA VIDALAYA
August 13, 2019
K SAI KUMARI Vs. STATE OF AP
August 7, 2019
K SAROJINI Vs. STATE OF TELANGANA
March 13, 2019
K SATYANARAYANA RAO Vs. STATE OF TELANGANA
March 14, 2019
K SURENDER REDDY Vs. STATE OF TELANAGANA
March 18, 2019
K THIMMA REDDY Vs. CHIEF SECY
September 5, 2019
K. CHUKKAMMA Vs. N. RAMESH
October 15, 2019
K. K. SHERWANI Vs. STATE OF A.P.
October 23, 2019
K. KRISHNAMMA Vs. ZONAL MANAGER
November 2, 2019
K. MALYADRI Vs. N. KANTHAMMA
November 11, 2019
K. MUNEENDRAIAH Vs. DISTRICT COLLECTOR
November 8, 2019
K. PHANI KUMAR CHOWDARY Vs. STATE OF ANDHRA PRADESH
September 11, 2019
K. PRAMEELA Vs. STATE OF ANDHRA PRADESH
October 15, 2019
K. RAJENDRA PRASAD AND ORS. Vs. STATE OF A.P., AGRICULTURE AND CO-OPERATION
October 25, 2019
K. RANGA PRASAD VARMA Vs. KOTIKALAPUDI SITARAMA MURTHY
June 21, 2019
K. SURESHBABU Vs. STATE OF ANDHRA PRADESH
October 22, 2019
K. V. RAMANA REDDY Vs. DEPUTY INSPECTOR GENERAL OF POLICE
September 19, 2019
K. V. V. S. NAGESH KUMAR Vs. KANTHAM VEERASWAMY
October 16, 2019
K.K. SAHA & CO. PVT. LTD. WITH M/S/ SAJ FOOD PRODUCTS PRIVATE LIMITED Vs. ASHOK AGARWAL WITH SRI PRASANTA SEN
January 24, 2019
KADALI CHIRANJEEVI Vs. STATE OF ANDHRA PRADESH AND ORS.
September 17, 2019
KADASANI ALIVELAMMA Vs. KADAPA MUNICIPAL CORPORATION
August 28, 2019
KADIYALA PRAVEEN Vs. KADIYALA MUNI SEKHAR
September 13, 2019
KAKARLAPUDI VENKATA RAMANAYYA RAJU, E G DIST Vs. PUTTA VENKATA RAO, E G DIST
August 21, 2019
KAKKARAVALI ABDUL RAZAQ Vs. STATE OF ANDHRA PRADESH
August 20, 2019
KALAGURI BALAJI Vs. A P SOUTHERN POWER DISTRIBUTION COMPANY LTD
November 2, 2019
KALAKOTLA DEVENDER Vs. STATE OF TELANGANA
March 22, 2019
KALIGITHI PRIYANKA Vs. JAVUDULA RAJEEV GANDHI
December 18, 2019
KALIGOTLA CHINA PYDAYYA Vs. STATE OF ANDHRA PRADESH AND ORS.
September 24, 2019
KALLEM KARUNA Vs. STATE OF TELANGANA
March 18, 2019
KALUVA KUMAR Vs. STATE OF AP
August 28, 2019
KAMALA COLLEGE Vs. STATE OF A.P.
August 6, 2019
KAMBAM SREEDHAR BABU Vs. STATION HOUSE OFFICER, PAHADISHARIEF POLICE STATION, RACHAKONDA COMMISSIONERATE, RANGA REDDY DISTRICT AND OTHERS
March 14, 2019
KAMEPALLI VENKAYAMMA Vs. INDUSIND BANK LTD
August 28, 2019
KAMESWARAMMA Vs. STATE OF ANDHRA PRADESH
August 13, 2019
KAMIREDDI ATCHUTHAMBA Vs. STATE BANK OF INDIA
August 13, 2019
KAMMA VENKATESWARLU Vs. KUKKALA VENKATA KRISHNA REDDY
November 19, 2019
KAMSANI RAMANA Vs. STATE OF TELANGANA
April 1, 2019
KAMSANI SANJEEVA Vs. STATE OF TELANGANA
April 1, 2019
KAMSANI SAROJANA Vs. STATE OF TELANGANA
April 1, 2019
KANCHARANA VENKATESH Vs. STATE OF ANDHRA PRADESH
March 13, 2019
KANUKOLLU VENKATA RAMA MOHANA RAO Vs. MUARAKONDA VENKATESWARA RAO AND ANOTHER
March 22, 2019
KARANAM JANAKI Vs. STATE OF ANDHRA PRADESH
February 13, 2019
KARNAM BALA RAMA KRISHNA MURTHY ONGOLE Vs. BANDLA SURYANARAYANA BABU
November 12, 2019
KARRA NAVAMANI Vs. DISTRICT COLLECTOR
September 5, 2019
KARRE RANGA RAO Vs. SANDHANI LALITHA KUMARI
September 3, 2019
KARRI VEERA GOAVINDU Vs. STATE OF ANDHRA PRADESH
September 4, 2019
KARUNAKAR REDDY Vs. STATE OF TELANGANA
March 14, 2019
KASARANENI THULASAMMA AND ORS . Vs. KASARANENI THULASAMMA AND ORS . VS . JONNALA VENKATA RAGHURAMI REDDY
August 8, 2019
KASARLA RAJ KUMAR Vs. STATE OF TELANGANA
March 7, 2019
KASIRAJU SEETHARAMAIAH Vs. UNION OF INDIA
September 6, 2019
KASIREDDY ASHOK KUMAR REDDY Vs. STATE OF ANDHRA PRADESH
December 11, 2019
KATARI SEETHA RAMA RAJU Vs. RANGANADHA SWAMY TEMPLE
September 13, 2019
KATHI DAVID RAJU Vs. DISTRICT COLLECTOR
August 8, 2019
KILAPARTHI VENKATA RAO Vs. STATE OF ANDHRA PRADESH
September 5, 2019
KILLO DONNU Vs. STATE OF A.P.
July 27, 2019
KODAVALI SHARDRACK RAJU Vs. SHRIRAM CITY UNION FINANCE LIMITED
June 7, 2019
KODAVALURU DAMODHAR REDDY Vs. STATE OF ANDHRA PRADESH
September 25, 2019
KODE RAVINDRA BABU Vs. STATE OF A.P.
November 20, 2019
KODURI BIKSHAPATHI Vs. STATE OF TELANGANA
January 21, 2019
KOGANTI VENKATA SIVA RAMESH PRASAD Vs. GOGINENI SAILAJA
December 4, 2019
KOKA UMA MAHESWARA DHARMARAO Vs. STATE OF ANDHRA PRADESH
November 8, 2019
KOLA VEERA VENKATA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
November 8, 2019
KOLLA SAMBAIAH Vs. STATE BANK OF INDIA AND ORS.
July 25, 2019
KOLLI RAJESH CHOWDARY Vs. STATE OF AP
March 7, 2019
KOMATI SRINIVASA RAO Vs. BANK OF BARODA
December 16, 2019
KOMMU PEDDA REDDEPPA Vs. STATE OF ANDHRA PRADESH
March 6, 2019
KONAGALA RAMESH Vs. RAMRAKHYANI ASSOCIATES
March 8, 2019
KONDA HANUMA REDDY Vs. VUYYURU MALLESWARI
December 16, 2019
KONGU VICTOR RAJARATNAM Vs. GENERAL MANAGER, CIRCLE OFFICE, ANDHRA BANK, VIJAYAWADA AND TWO OTHERS
November 11, 2019
KOSURI ANNAPURNA Vs. RANGANADHA SWAMY TEMPLE
September 13, 2019
KOTA ANJANEYULU Vs. MARGADARSI CHIT FUND PRIVATE LTD
August 13, 2019
KOTA SAMBASIVA RAO Vs. KANDEPU ANASURYA AND ORS.
November 29, 2019
KOTHA VENKATA VISALAKSHI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
January 28, 2019
KOTHAPALLI VENAKTESWARA RAO Vs. MYNENI RAGHAVAMMA
June 26, 2019
KOYYA GANGA VENKATA SATYA BHASKARA RAO AND ANOTHER Vs. KOYYA RAMA KRISHNUDU AND OTHERS
March 8, 2019
KUKU AUTOMOTIVES, RAJASTHAN Vs. STATE OF ANDHRA PRADESH AND ORS.
August 8, 2019
KUNCHANAPALLI SHALEMRAJU Vs. NATTA ESTER RANI
September 6, 2019
L SRINIVAS Vs. STATE OF AP
September 5, 2019
L. V. SUBBA REDDY Vs. INDIAN OIL CORPORATION
November 1, 2019
LAJARAS REDDY Vs. STATE OF A.P.
November 13, 2019
LAL MOHAMMAD Vs. STATE OF TELANGANA
March 15, 2019
LANKA SREENU Vs. PEDDIREDLA RAMANA
September 24, 2019
M A HAKEEM Vs. SANTI KUMARI
March 5, 2019
M A QADEER Vs. PRINCIPAL SECRETARY HOME, STATE OF TELANGANA
March 14, 2019
M HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH AND KUNDURTHI GURAVA CHARY
August 30, 2019
M LAKSHMI NARAYANA Vs. M NIKILESWARI
August 21, 2019
M PRATAP REDDY Vs. STATE OF TELANGANA
March 18, 2019
M SUNDARAIAH Vs. STATE OF ANDHRA PRADESH
September 5, 2019
M V SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
July 18, 2019
M. A. ALEEM Vs. MOHAMMED HASSAN AHMED
September 17, 2019
M. CHANDRA SEKHARA BABU Vs. KAMINENI DASARADHA RAMAIAH AND ORS.
August 13, 2019
M. GANGADHAR REDDY Vs. APGENCO
September 17, 2019
M. KOTESWARA REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
November 14, 2019
M. MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH
September 20, 2019
M. PAUL Vs. STATE REP. BY INSPECTOR OF POLICE
July 11, 2019
M. RAMA DEVI Vs. K. ANURADHA
September 25, 2019
M.S. GNANAMBIKA Vs. V. SUBRAMANYAM
July 12, 2019
M.SHYAMALA SAROJINI Vs. SHRIRAM CITY UNION FINANCE LIMITED
April 16, 2019
M/S DEEPIKA CHIT FUND P LTD Vs. STATE OF A P
July 19, 2019
M/S SAFENVIRON UNITII Vs. STATE OF ANDHRA PRADESH
August 7, 2019
M/S SUDALAGUNTA SUGARS LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH
August 22, 2019
MAA MOTORS Vs. STATE OF ANDHRA PRADESH
November 7, 2019
MACHIREDDY RAVI KUMAR REDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
November 2, 2019
MADDALA SREE RAMAKRISHNA Vs. COMMISSIONER
September 6, 2019
MADDIGAPU HIMA BINDU Vs. STATE OF ANDHRA PRADESH
October 16, 2019
MADDIMSETTY RAMANA KUMARI Vs. MADDIMSETTY NARASIMHA RAO
June 12, 2019
MADDU DEVA SAHAYAM Vs. STATE OF ANDHRA PRADESH AND ORS.
December 9, 2019
MADUPU NARSIMHA CHARY AND ANOTHER Vs. NEELAM SARAIAH AND 2 OTHERS
March 27, 2019
MAHESH Vs. SAILEELA ENTERPRISES
December 10, 2019
MAJ PANKAJ RAI Vs. KRISHNAVENI RAI
March 19, 2019
MAKENENI AMARASIMHAM Vs. STATE OF ANDHRA PRADESH AND ORS.
July 5, 2019
MALKAPURAPU VENKATESWARLU Vs. M NAGESWARA RAO
June 19, 2019
MALLAVARAPU SALOMAN RAJU Vs. STATE OF AP
July 19, 2019
MAN POWER SERVICING AGENCIES Vs. UNION OF INDIA AND ORS.
August 7, 2019
MANAGER Vs. ADAPALA GAYATRI
August 22, 2019
MANAGER Vs. ADAPALA RAMU ALIAS RAMANJANEYULLU
August 22, 2019
MANAGING COMMITTEE Vs. STATE OF TELANGANA
March 11, 2019
MANCHA KATAMA RAJU Vs. MANCHALA SASHIKALA PADMAVATHI
October 22, 2019
MANDAL REVENUE OFFICER Vs. TEEGALA VENKATARATNAMMA
August 7, 2019
MANGA VENKATA LAKSHMI Vs. GUDIVADA SAROJINI DEVI
July 1, 2019
MANGINA VENKATA KRISHNAMACHARYULU Vs. MANGINA KRISHNAVENI
September 4, 2019
MANIKIREDDI VENKATESWARA RAO VENKAYYA Vs. STATE OF A P
August 28, 2019
MARUTHI MINERALS PRIVATE LIMITED Vs. AUTHORISED OFFICER/CHIEF MANAGER, BANK OF INDIA
August 13, 2019
MD AFZAL HUSSAIN Vs. STATE OF TETANGANA
March 14, 2019
MD ISHAQ S/O LATE MD CHAND Vs. STATE OF TELANGANA
March 14, 2019
MEENA KUMARI SAHU AND ORS. Vs. PALLA BHANU BABU
July 19, 2019
MERIDIAN PROMOTERS P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 18, 2019
MIRZA MUJAHID BAIG Vs. STATE OF TELANGANA
March 11, 2019
MOHAMMED SYFUDDINSHAREEF Vs. MOHD KAUSER JAHA
August 20, 2019
MOHAMMED YASEEN BABA Vs. STATE OF ANDHRA PRADESH AND ORS.
December 17, 2019
MOHAN POREY Vs. STATE OF ANDHRA PRADESH AND ORS.
September 3, 2019
MOHD FAYAZ ALI Vs. JINKA JAYANTH
March 5, 2019
MOHMMED ABBAS Vs. STATE OF TELANGANA
April 1, 2019
MORIGONDI SAMPURNA Vs. STATE OF ANDHRA PRADESH
February 26, 2019
MUDDA DANAMMA Vs. STATE OF TELANGANA
March 11, 2019
MUKAND ENGINEERS LIMITED Vs. RASHTRIYALSPAT NIGAM LIMITED
October 17, 2019
MULKALA CHANDRAIAH Vs. STATE OF TELANGANA
March 25, 2019
MUMMANENI VENKATARAMUDU Vs. SPL. DY. COLLECTOR
September 6, 2019
MUMMIREDDYGARI PRATHAP REDDY Vs. STATE SHO
August 13, 2019
MUTHYALA CHANDRASEKHAR Vs. STATE OF TELANGNA
March 22, 2019
N ANIL KUMAR, SECUNDERABAD Vs. STATE OF A P
March 20, 2019
N MALLESH Vs. STATE OF TELANGANA
March 6, 2019
N SUBRAMANYESWARA RAO Vs. STATE OF TELANGANA
March 14, 2019
N. NAGANNA Vs. APGENCO
September 17, 2019
N. SESHAIAH Vs. SOUTH CENTRAL RAILWAY
September 18, 2019
N. SHANKAR Vs. PRL. SECY. , REV. DEPT.
September 4, 2019
N. SHANKAR PRASAD Vs. STATE OF ANDHRA PRADESH
October 1, 2019
N. SRINIVASA RAO Vs. K.C.P. SUGAR AND INDUSTRIES CORPORATION LTD.
November 22, 2019
N. VIJAYA KRISHNA Vs. YETURU RAMALINGA REDDY AND ORS.
November 12, 2019
NADIPUDI TIRUMALA RAO Vs. STATE OF ANDHRA PRADESH
November 7, 2019
NAGELLA SIVA KUMAR Vs. G SOWJANYA
July 15, 2019
NAJEEBUNNISA BEGUM Vs. STATE OF TELANGANA
April 1, 2019
NALLANI SAMBASIVA RAO Vs. NALLAMI VARALAKSHMI AND ORS.
June 27, 2019
NANDALA SHIVA CHANDRA PRASAD Vs. LAKSHMI VILAS BANK
March 7, 2019
NANDYALA VEERA REDDY Vs. STATE OF TELANGANA
March 12, 2019
NARA CHANDRABABU NAIDU Vs. STATE OF ANDHRA PRADESH AND ORS.
August 14, 2019
NARAHARI KAMALA SASTRY Vs. STATE OF A. P.
April 9, 2019
NARSING SHEKAR AND 3 OTHERS Vs. STATE OF TELANGANA ,REP ,PP AND ANOTHER
March 18, 2019
NARSIPALLY SATHYANARAYANA Vs. STATE OF ANDHRA PRADESH
September 4, 2019
NATIONAL INVESTIGATION AGENCY Vs. J SRINIVASA RAO
July 19, 2019
NATIONAL INVESTIGATION AGENCY Vs. TAJAMUL SAIKH BHOOT
October 25, 2019
NAVAL KISHORE KHAITAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, VISAKHAPATNAM AND ORS.
December 24, 2019
NELLORE DOLENDRA PRASAD Vs. STATE OF A.P.
October 18, 2019
NEMALIPITTA VIDYA SAGAR Vs. STATE OF A.P. AND ORS.
October 29, 2019
NERELLA CHIRANJEEVI ARUN KUMAR Vs. NERELLA AKULASOWJANYA
September 13, 2019
NEW INDIA ASSURANCE CO LTD Vs. CHELLURI CHANDRAVATHI
August 21, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. SHAIK SALIMOON AND ORS.
July 24, 2019
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KOTA RAMA RAO
August 8, 2019
NIMMALA RAMMOHAN RAO Vs. GANISETTI GANGAYYA
June 18, 2019
O SANYASIL RAO Vs. STATE OF A P
August 7, 2019
O VENKATANARAYANA Vs. POLINATI VENKATESWARA RAO
August 20, 2019
O. SAMSON RAJU Vs. STATE OF ANDHRA PRADESH
January 28, 2019
OLD STUDENTS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
March 27, 2019
ORIENTAL INSURANCE CO LTD Vs. KOVVURU MOULALI ANOTHER
August 21, 2019
P BALANANDAM Vs. STATE OF AP
March 20, 2019
P BALASUBRAHMANYAM Vs. UNION OF INDIA
July 22, 2019
P BALAVVA, MEDAK DIST ANOTHER Vs. VENKATRAM REDDY, MEDAK DIST 2 OTHERS
March 19, 2019
P KISHAN Vs. STATE OF ANDHRA PRADESH
March 14, 2019
P LAXMI DEVI ANOTHER Vs. RAJESWAR TIWARI ANOTHER
March 5, 2019
P MANIK REDDY Vs. UNION OF INDIA
March 11, 2019
P RAJU Vs. STATE OF TELANGANA
March 20, 2019
P S CHANDANA AND ANOTHER Vs. STATE OF ANDHRA PRADESH
May 1, 2019
P S PARTHASARATHY Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, HYDERABAD AND OTHERS
March 26, 2019
P SATYANARAYANA Vs. P KONDAMMA
July 19, 2019
P SATYANRAYANA Vs. NALLA NAGAIAH
March 29, 2019
P SHANTHI KUMAR Vs. ARVIND KUMAR, I A S
March 14, 2019
P VEERRAGHAVULU DIED Vs. PARLA VENKANNA
August 21, 2019
P. BHAKARA RAMA CHARYULU Vs. DISTRICT COLLECTOR
September 4, 2019
P. LAKSHMI REDDY Vs. UNION OF INDIA
September 28, 2019
P. MOHANAMBA Vs. STATE OF ANDHRA PRADESH AND ORS.
December 19, 2019
P. PRIYA CHAITANYA Vs. STATE OF A.P.
September 4, 2019
P. RAMA MOHAN Vs. STATE OF ANDHRA PRADESH
December 11, 2019
P. SHAMUGAM Vs. STATE OF ANDHRA PRADESH
November 8, 2019
PACHIGOLLA RAJA RAO Vs. STATE BANK OF INDIA
October 22, 2019
PADALA VEERA VENKATA SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
February 12, 2019
PADMA Vs. STATE OF TELANGANA
March 7, 2019
PAJJURU ANJANA Vs. PAMARTHI SAMBASIVA RAO
November 22, 2019
PALANI PICTURE PALACE Vs. STATE OF A.P.
October 23, 2019
PALLELA RAMESH Vs. STATE OF AP
August 21, 2019
PAMIDIMARRI RAMBABU Vs. VIBHUDI SINIVAS
August 30, 2019
PAMIREDDY BALAVENKATA REDDY Vs. STATE OF A.P.
October 22, 2019
PANDURANGA RAO Vs. FACESAL HOSAI
July 26, 2019
PANDYALA VENKATEESWARLU GANDHI Vs. D RAMA MOHANA REDY AND ANOTHER
July 18, 2019
PARCHURI SIREESHA Vs. CHALLAPALLI JALAJA
August 6, 2019
PARENTERAL SURGICALS LIMITED Vs. STATE OF ANDHRA PRADESH
June 4, 2019
PARSINETI SUBHASHINI Vs. VEDAM KRISHNA MURTHY
November 5, 2019
PARTHASARATHI Vs. INCOME TAX OFFICER
August 21, 2019
PASUPUREDDI LAKSHMI Vs. STATE OF A.P.
July 27, 2019
PATIL CHANDRAMOULISWAR REDDY Vs. MADIGE PEDDA DASTHAGIRI
August 28, 2019
PAVAN A P Vs. STATE OF ANDHRA PRADESH
October 1, 2019
PEDAPATI VEERRAGHAVULU AND ORS. Vs. PARLA VENKANNA AND ORS.
August 21, 2019
PEDDIREDDY SIREESHA Vs. COLLECTOR AND DISTRICT MAGISTRATE, KURNOOL DISTRICT AND ORS.
February 19, 2019
PENKI ARUNA KUMARI Vs. SUNKARI TIRUMALA RAO AND ORS.
July 17, 2019
PERAM SAMBAIAH Vs. ATUKURI SATYANARAYANA
July 19, 2019
PETER SCHNEEBERGER Vs. MINISTRY OF HOME AFFAIRS
November 7, 2019
PHOENIX INN PVT. LTD. AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
November 5, 2019
PINJARI CHINNA KHASIM Vs. PINJARI KHASIM AND ORS.
October 25, 2019
PINNINTI ANJANI DEVI AND ORS. Vs. SPECIAL DEPUTY COLLECTOR (LAO) (KOR) GUNDLAKAMMA RESERVOIR PROJECT AND ORS.
November 26, 2019
PISIPATI KAMESWARI Vs. STATE OF ANDHRA PRADESH
September 13, 2019
POCHAM REDDY RAKESH REDDY Vs. STATE OF ANDHRA PRADESH
August 14, 2019
POTEPALEM VENUGOPAL Vs. POTEPALEM V. LAKSHMI
November 8, 2019
POTTEPALEM SUDHAKAR Vs. STATE OF ANDHRA PRADESH
August 30, 2019
PRABHAKAR RAO Vs. STATE OF TELANGANA
March 19, 2019
PRADEEP MANGA RAJU Vs. STATE OF A.P.
August 7, 2019
PRATHIPATI SAMBASIVA RAO Vs. PRATHIPATI HANUMANTHA RAO
August 7, 2019
PROGREEN BIOTECH Vs. COMMERCIAL TAX OFFICER
October 25, 2019
PULI SWAMY Vs. STATE OF TELANGANA
March 19, 2019
PULIJALA PAVAN KUMAR Vs. ABBARAJU SATYA SRIVALLI
August 28, 2019
PURRA DANAIAH Vs. STATE OF TELANGANA
March 14, 2019
PUSHPA BAI Vs. LEGEND ESTATES PRIVATE LIMITED
March 25, 2019
PUVVADI SUBRAMANYAM AND ORS. Vs. JANGAM JAYALAKSHMI AND ORS.
June 12, 2019
R MEGHANA REDDY Vs. ALL CONCERNED
March 19, 2019
R PRAKASA RAO Vs. STATE OF TELANGANA
March 25, 2019
R. SANKARA RAO Vs. G. BABURAO
November 7, 2019
R. VENKATARAMANA REDDY Vs. R. RADHA KRISHNA REDDY
November 27, 2019
RADHA KRISHNA V G Vs. STATE BANK OF INDIA
March 14, 2019
RADHA PRINTERS Vs. STATE OF A.P.
October 1, 2019
RAGHAVENDRA S PRASAD Vs. CHALET SERVICES PRIVATE LIMITED, BANGALORE
March 13, 2019
RAGHUPATRUNI CHIRANJEEVI AND ANOTHER Vs. STATE OF ANDHRA PRADESH
February 5, 2019
RAJETI PRABHAKARA RAO Vs. MOSA SATYAVATHI AND OTHERS
June 3, 2019
RAM SINGH Vs. STATE OF AP
September 3, 2019
RAMESH CARDIAC MULTI SPECIALITY HOSPITAL (P) LTD Vs. MUSUNURI SATYANARAYANA
July 10, 2019
RAMISETTY SREENIVASULU Vs. STATE OF AP
August 22, 2019
RAMKY INFRASTRUCTURE LTD Vs. CHIEF ENGINEER R AND B CRN
March 27, 2019
RANA PRATHAP SINGH Vs. STATE OF TELANGANA
March 15, 2019
RANJAN NAYAK Vs. STATE OF A.P.
August 7, 2019
RAO KORUPOLU Vs. T VENUGOPAL RAO
February 13, 2019
RCM INFRASTRUCTURES LIMITED Vs. ANDHRA BANK
March 12, 2019
REDDY SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
November 8, 2019
RENEW POWER LIMITED Vs. STATE OF ANDHRA PRADESH
September 24, 2019
REVENUE DIVISIONAL OFFICER Vs. C. RAMAIAH
October 1, 2019
REVU RAJU Vs. VICE ADMIRAL, CHIEF OF PERSONNEL
December 30, 2019
RUTTALA YERRA PATRUDU Vs. STATE OF AP
August 7, 2019
S MOHAN RAO Vs. C DORASWAMY REDDY
March 22, 2019
S SARALA VANDANAM Vs. POLURU BALA VENKATA RAMANA AND ANOTHER
January 30, 2019
S. JALEEL AHMED Vs. STATE OF ANDHRA PRADESH
October 23, 2019
S. MUNI PURUSHOTHAM Vs. STATE OF ANDHRA PRADESH
September 13, 2019
S. SYED SAHEB AND ORS. Vs. V. MAHABOOB BEE AND ORS.
July 25, 2019
S.K. MOHIDDEN Vs. S. PARVEEN
December 11, 2019
SAGI VIJAYA RAMACHANDRA RAJU Vs. KOPPISETTI SATYANARAYANA
October 23, 2019
SAGILI MADHUSUDANA REDDY Vs. NALBAND HAZEERA
July 17, 2019
SAILAJAKSHA BASU Vs. STATE OF A.P. AND ORS.
July 4, 2019
SAJJA PRABHAKAR Vs. N SUBASH
March 19, 2019
SAMAJWADI FORWARD BLOC PARTY REP BY ITS NATIONAL PRESIDENT Vs. ELECTION COMMISSION OF INDIA, NEW DELHI, REP BY ITS SECRETARTY AND & ANOTHER
March 26, 2019
SAMEENA BEGUM Vs. TELANGANA STATE ELECTION COMMISSION
March 27, 2019
SAMPATH RAO KONDAIAH RAJU Vs. STATE OF ANDHRA PRADESH
October 18, 2019
SATYANARAYANA TRADERS Vs. BALAJI TRADING COMPANY
October 14, 2019
SAVANAM POLAMMA Vs. SATTUPALLI PURNACHANDRA RAO
July 2, 2019
SAYYED AHAMED Vs. STATE OF ANDHRA PRADESH
June 4, 2019
SEELAM VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
October 1, 2019
SELVARAJ JAYA KUMAR Vs. STATE OF AP
August 26, 2019
SELVARAJU DHANASEKHAR Vs. VISWANADHA VENKATA YEGNESWARA SASTRY
June 6, 2019
SHAIK FAROOQ BASHA Vs. STATE OF A.P.
August 30, 2019
SHAIK IBRAHIM Vs. STATE OF TELANGANA
March 28, 2019
SHAIK MASTAN VALI Vs. STATE OF A. P.
August 22, 2019
SHAIK MUKTHAR AND ANOTHERS Vs. STATE OF AP
March 20, 2019
SHAIK MULLA MABUSAHEB Vs. GOLLA ANJANEYULU
August 7, 2019
SHEIK ABDUL AZEEM Vs. STATE OF A P
July 18, 2019
SHIRDI SAI PULSES Vs. UNION OF INDIA
October 30, 2019
SHIV MOHAN PAL Vs. SHIV MOHAN PAL ALIAS HAKLA
December 18, 2019
SIDDHARDHA TILES AND SANITORY PVT. LTD. Vs. G.K. PRIPT HOUSE PVT. LTD.
July 30, 2019
SIDDIBIRAM SHAIK SAHEB AND ORS. Vs. SHO, NANDYAL II TOWN P.S. AND ORS.
October 16, 2019
SIMMA NEELAM AND ORS. Vs. B. CHINNA RAO AND ORS.
July 24, 2019
SIVARAMA KRISHNA KODELA Vs. STATE OF ANDHRA PRADESH
September 5, 2019
SK CHAMANBI Vs. STATE OF AP
August 28, 2019
SK MD JANI Vs. KAKUMANU NAGESWARA RAO
August 14, 2019
SOCIETY OF TRUSTEES Vs. INDIGENOUS CHRUCHES
November 8, 2019
SOMYA GUPTA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
January 7, 2019
SPARTEK CERAMICS INDIA LIMITED Vs. UNION OF INDIA
October 18, 2019
SREE SRINIVASA TRADE LINKS (SSTL) Vs. IBDI BANK LTD
March 7, 2019
SRI CHAKRA EDEN GREENS PROJECTS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
September 5, 2019
SRI SHANMUKHA AGRO TRADERS Vs. SHANUMUKHA AGRITECH LIMITED
January 21, 2019
SRIDEVI RACHABATTUNI Vs. MOULANA AZAD NATIONAL URDU UNIVERSITY
March 7, 2019
SRINARAYANA Vs. STATE OF AP
March 18, 2019
SRIRAM DWIVEDI, FARIDABAD Vs. P P , HYD ANO
March 18, 2019
SRIRAMULA SRINIVASA RAO Vs. SANAKA VENKATESWARA RAO
July 31, 2019
STANHOPES COACHES PRIVATE LIMITED Vs. STATE OF TELANGANA
March 11, 2019
STATE BANK OF IND Vs. DEBT RECOVERY TRIBIUNAL
August 13, 2019
STATE OF ANDHRA PRADESH Vs. GUNTIKINDA SUBBAREDDY
August 13, 2019
STATE OF ANDHRA PRADESH Vs. G.V.NARASIMHA RAO
February 12, 2019
STATE OF ANDHRA PRADESH Vs. RAJEEV GANDHI MEMORIAL COLLEGE OF ENGINEERING AND TECHNOLOGY
August 8, 2019
STATE OF ANDHRA PRADESH AND ORS. Vs. L.B.M. KRISHNA
October 15, 2019
STATE OF ANDHRA PRADESH AND ORS. Vs. SHAIK SALAHUDDIN SABIR AND ORS.
November 8, 2019
STATE OF TELANGANA Vs. MERJOTH KARA BAI
March 8, 2019
SUDALAGUNTA SUGARS LTD. Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH
August 22, 2019
SUGALI DUNGAVATH LAKSHMA NAIK Vs. STATE OF A.P.
June 6, 2019
SUKHWINDER KAUR Vs. KAMALJIT SINGH
January 8, 2019
SUNKARA NAGARAJU Vs. STATE OF A P
August 28, 2019
SURA LAKSHMI DEVI Vs. STATE OF ANDHRA PRADESH
September 12, 2019
SURAPANENI SARITHA Vs. SURAPANENI CHAITANYA
September 5, 2019
SUROJU VENKATA SIVA RAMBABU Vs. STATE OF ANDHRA PRADESH
October 16, 2019
SURYA LAKSHMI COTTON MILLS LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
March 1, 2019
SURYADEVARA SAMRAJYAMMA Vs. ANNANANENI VENKATA RAMANA RAO
August 14, 2019
SWAGATH MOTELS PRIVATE LIMITED Vs. HOTEL SWAGATH
March 13, 2019
SYED KAREEMULLAH QUADRI Vs. MOHD RAHEEM KHAN
March 1, 2019
SYED MAQBOOL JAN Vs. MOHAMMAD MANZUR JUNAIDI
September 13, 2019
SYED MUSHTAQ MAHMOOD Vs. STATE OF TELANGANA
March 13, 2019
SYEDA BATOOL AFSHAN Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARY, HOME DEPARTMENT, SECRETARIAT, SAIFABAD, HYDERABAD AND OTHERS
March 14, 2019
T NAGESWARA RAO Vs. STATE OF AP
August 20, 2019
T R VENKATESH AIYER, SECBAD Vs. GHARONDA BUILDERS AND DEVELOPERS, HYD 6 OTHERS
April 1, 2019
T SAGAR SINGH SON OF RAJA SINGH Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
March 7, 2019
T SURYAMOHAN REDDY Vs. STATE OF A. P.
February 22, 2019
T V HASSAN Vs. J NAGA SUBHASHINI
August 14, 2019
T V RAO Vs. STATE OF TELANGANA
March 19, 2019
T. PADMAJA Vs. STATE OF A.P.
November 7, 2019
T. SUBBA RAO Vs. N. V. K. RAO
September 28, 2019
T. SUSEELA Vs. STATE OF A.P.
October 22, 2019
T.BALAJI Vs. STATE OF ANDHRA PRADESH
November 21, 2019
T.M.D. RAFI AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
September 27, 2019
TADI SURYANARAYANA REDDY Vs. MYLAVARAPU RAMA VENKATA KRISHNA NARASIMHA RAO
August 19, 2019
TAKKELLA LAKSHMINARASAIAH Vs. STATE OF ANDHRA PRADESH AND ORS.
November 29, 2019
TANDOOR AVULA CHINNA NARASIMHA NARSIMULU Vs. STATE OF A P
March 20, 2019
TATA JAYAPRAKASH NARAYANA Vs. STATE OF ANDHRA PRADESH
September 5, 2019
TAYI HEMALATAMMA AND ORS. Vs. TAYI VENKATA RAMANA AND ORS.
October 24, 2019
TELANAKULA KASI VISWANADHAM Vs. POKURI MARUTHI PRASAD
April 25, 2019
TELANGANA KABADDI ASSOCIATION Vs. UNION OF INDIA, MINISTRY OF YOUTH AFFAIRS AND SPORTS REP BY ITS PRINCIPAL SECRETARY, NEW DELHI
March 15, 2019
TELANGANA STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. LAKSHMI NARSIMHA TRANSPORT
April 1, 2019
TELANGANA STATE ELECTRICITY Vs. ARYAM STEELS PRIVATE LTD
March 7, 2019
TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION TSIIC Vs. UNITECH LIMITED, 6
April 1, 2019
TELANGANA STATE TOURISM DEVELOPMENT CORPORATION Vs. J N PAVAN KUMAR
March 1, 2019
TELANGANA STATE WAKF BOARD Vs. B DAMODAR
March 1, 2019
TELENGANA PIPES PVT LTD Vs. STATE OF TELANGANA
March 5, 2019
TELLAGAM SETTY BABU Vs. STATE OF ANDHRA PRADESH
February 4, 2019
THATI BALA KRISHNA Vs. STATE OF TELANGANA
March 11, 2019
THIMMAPURAM MUNAIAH Vs. STATE OF ANDHRA PRADESH
March 5, 2019
TRANSMISSION CORPORATION OF A.P. LTD. AND ORS. Vs. HARYANA MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL AND ORS.
November 14, 2019
TULIMILI SUBBA RAO Vs. TULIMILI VEERAJU
August 29, 2019
TUMMALA LAKSHMANA RAO Vs. PALLE SREENIVASULU AND ORS.
July 29, 2019
U LAKSHUMAIAH Vs. STATE OF AP , AND ANOTHER
August 21, 2019
U. RAMANJANEYULU Vs. STATE OF ANDHRA PRADESH AND ORS.
November 27, 2019
U. SURI BABU Vs. STATE OF A.P.
September 5, 2019
UMMIDI VENKATA RAO Vs. GHANTO SURESH KUMAR
August 6, 2019
UNNAM SIVA RAMI REDDY SIVA RAMUDU Vs. Y. BHUVANESHWARI
September 16, 2019
UPPATHI VENKATRAMANA PANDU Vs. STATE OF A. P.
August 14, 2019
V CHALAPTHI Vs. T SAMPATH KUMAR
March 19, 2019
V JAYA LATHA Vs. STATE REP BY INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION
June 4, 2019
V MADHUSUDHAN RAO & ORS Vs. S NIRMALA BAI & ORS
March 6, 2019
V PRABHAKAR S/O LATE V RAGHUNAYAKULU Vs. STATE OF TELANGANA
March 14, 2019
V RAVINDER Vs. STATE OF TELANGANA
March 7, 2019
V S J ENTERTAINMENT PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
August 29, 2019
V SIVA LAKSHMI Vs. STATE OF TELANGANA
March 8, 2019
V V RAVINDRANATH REDDY Vs. STATE OF TELANGANA
March 13, 2019
V. MURALI MOHAN Vs. STATE OF ANDHRA PRADESH
December 6, 2019
V. SRINIVASULU Vs. V. C.
November 11, 2019
VADDE BALAJI Vs. STATE OF A.P.
October 22, 2019
VALASIMGAM VYSHNAVI D/O Y MUNISWAMY Vs. UNION OF INDIA
March 11, 2019
VALLABHANENI VAMSI MOHAN Vs. STATE OF ANDHRA PRADESH AND ORS.
December 3, 2019
VALLEPU SUBBARAJA Vs. INDIAN BANK
September 17, 2019
VALLURU SAMBA SIVA RAO AND ANOTHER Vs. KRISHNA APARTMENTS ASSOCIATION
April 10, 2019
VEERAMALLU MOUNICA ALIAS MOUNICA AMRUTHA Vs. VEERAMALLU SIVA KISHORE
August 21, 2019
VELAGANABOINA CHANDRASEKHAR Vs. GARIBOINA CHANDRASEKHAR
December 12, 2019
VELUGU ESWARAMMA AND ANOTHER Vs. VELUGU SHOBA RANI
March 28, 2019
VEMULA PEDA SANKARA RAO Vs. STATE OF A.P.
August 31, 2019
VEMULA VEERA SWAMY Vs. STATE OF A P
September 6, 2019
VENKATA GIRISH Vs. STATE OF AP
September 5, 2019
VENKATA RAMANA ELECTRICAL WORKS Vs. STATE OF ANDHRA PRADESH
October 23, 2019
VENKATESWARA VETERINARY UNIVERSITY NON TEACHING Vs. STATE OF ANDHRA PRADESH
September 5, 2019
VENNA MARUTI RAMA Vs. STATE OF TELANGANA
January 21, 2019
VIGNESWAR EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH
August 29, 2019
VIJAYA LAKSHMI Vs. STATE OF A.P.
September 4, 2019
VINUKONDA SRINIVASU Vs. STATE OF ANDHRA PRADESH
August 26, 2019
VISHNUTEK ENGINEERS PVT LTD Vs. AUTHORISED OFFICER, ASREC (INDIA) LIMITED
June 4, 2019
VODAGANDLA SUDHAKAR REDDY Vs. STATE OF A.P. AND ORS.
December 9, 2019
VUSIRIKALA NATARAJU AND CO. Vs. STATE OF ANDHRA PRADESH AND ORS.
November 21, 2019
VYPLAVI GRANITES Vs. COMMERCIAL TAX OFFICER
October 30, 2019
Y RAMANA REDDY Vs. STATE OF ANDHRA PRADESH
August 21, 2019
Y V MURALI KRISHNA Vs. STATE OF ANDHRA PRADESH
February 14, 2019
Y. ADINARAYANA MURTHV Vs. COMMISSIONER OF PROHIBITION AND EXCISE
September 19, 2019
Y. P. NAIDU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
November 7, 2019
Y. RAM GOPAL REDDY Vs. STATE OF A.P.
October 21, 2019
Y. SATHIBABU Vs. UNION OF INDIA
October 22, 2019
YELAVARTHY DEVENDRA PRASAD Vs. AVVA PUSHPA LATHA
September 17, 2019
YENNAMREDDY RAMA SUBBA REDDY Vs. YENNAMREDDY SEKHAR REDDY
October 1, 2019
YERRA TRINADH Vs. STATE OF ANDHRA PRADESH
September 19, 2019
YERRAM BALAKRISHNA Vs. UNION OF INDIA
March 1, 2019
YERRAMREDDY VENKATA SURESH REDDY Vs. STATE OF ANDHRA PRADESH
November 8, 2019
YETRINATHALA SUBBULU NAIDU Vs. ALA NIRMALA
December 30, 2019
YSR DISTRICT CIVIL SUPPLIES CORPORATION Vs. STATE OF AP
August 28, 2019
ZILLA VIKALANGULA SANGAM Vs. GOVT OF INDIA
October 23, 2019
ZION COLLEGE OF PHYSICAL EDUCATION Vs. STATE OF ANDHRA PRADESH
September 26, 2019