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Case Index
Title
Date
MESSER HOLDINGS LIMITED Vs. BOMBAY OXYGEN INVESTMENTS LTD
August 8, 2019
RAMESH SHRIKRUSHNA DESHMUKH Vs. THE STATE OF MAHARASHTRA AND
July 4, 2019
63 MOONS TECHNOLOGIES LTD. Vs. STATE OF MAHARASHTRA
August 22, 2019
A. S. PATEL TRUST Vs. WALL STREET FINANCE LIMITED
July 23, 2019
A.B. PAUL AND CO. Vs. UNION OF INDIA
June 28, 2019
A.G. CONSTRUCTION & SHARDA CONSTRUCTION & CORPORATION PVT. LTD. Vs. STATE OF MAHARASHTRA
December 11, 2019
A2Z INFRA SERVICES LTD. Vs. NAGPUR MUNICIPAL CORPORATION
September 11, 2019
AAKASH ALIAS PRATHAMESH Vs. STATE OF MAHARASHTRA
December 4, 2019
AAMNA BI SHIEKH PIR MOHD SHEIKH Vs. STATE OF MAHARASHTRA
February 20, 2019
AANANDA KASHINATH SHUKHLA Vs. STATE OF MAHARASHTRA
August 13, 2019
AARIF ALI YUSUF ALI SAYYAD Vs. STATE OF MAHARASHTRA
June 6, 2019
AARIF MAHAMADKHAN MALDAR Vs. STATE OF MAHARASHTRA
January 3, 2019
AARTI VIJAY MENON Vs. VIJAY SATYAM MENON
March 11, 2019
ABASAHEB KHANDU BORUDE Vs. SHESHNARAYAN BABU BORUDE
March 18, 2019
ABC Vs. STATE THROUGH I O LAWSUITDOWNLOAD
February 27, 2019
ABC Vs. STATE OF MAHARASHTRA
June 19, 2019
ABC Vs. STATE OF MAHARASHTRA
April 3, 2019
ABDUL AZIZ ABDUL MAJEED PATEL Vs. JOINT CHARITY COMMISSIONER, AMRAVATI
March 25, 2019
ABDUL AZIZ S/O ABDUL BARI Vs. SAYED ALLEMUDDIN @ SABER PASHA S/O SYED AHSANUDDIN
April 30, 2019
ABDUL GANI KAMRUDDIN MULLA Vs. SENIOR INSPECTOR OF POLICE
June 10, 2019
ABDUL KUDDUS MUSTAQ SHAIKH Vs. STATE OF MAHARASHTRA
January 8, 2019
ABDUL MANNAN MOHD.YUSUF Vs. STATE OF MAHARASHTRA
May 16, 2019
ABDUL RAHEMAN Vs. SHAIKH SHAKIL AHAMAD AND ANOTHER
February 1, 2019
ABDUL RAHIM JAMLUDDIN ALI Vs. STATE OF MAHARASHTRA
February 28, 2019
ABDUL REHMAN @ HAJI ALI MOHAMMED HAKIM Vs. STATE OF MAHARASHTRA
April 9, 2019
ABDUL SAMAD Vs. ABDUL WAHED
July 25, 2019
ABDUL SHAHID S/O ABDUL KHALIQ PATEL Vs. RAMESHWARIDEVI WD/O GYARSILAL SHARMA
March 4, 2019
ABDUL SHAKIL ABDUL RASHID AND ORS. Vs. STATE OF MAHARASHTRA
January 28, 2019
ABERDEEN INSTITUTIONAL COMMINGLED Vs. THE AUTHORITY FOR ADVANCE RULINGS
March 8, 2019
ABHAY SHIVAJI TUPE Vs. ANURADHA ABHAY TUPE AND ORS.
January 17, 2019
ABHIJEET @ DADU S/O SURESH BANSOD Vs. STATE OF MAHARASHTRA
June 12, 2019
ABHIJIT Vs. STATE OF MAHARASHTRA
November 20, 2019
ABHIJIT S/O. PRATAP RATHOD Vs. THE STATE OF MAHARASHTRA
January 24, 2019
ABHIMANYU DATTU THAKAR Vs. STATE OF MAHARASHTRA
October 4, 2019
ABHISH SHARMA Vs. DEPUTY COLLECTOR & SDM
July 17, 2019
ABHISHEK BHIMRAO DHOKE Vs. STATE OF MAHARASHTRA
July 25, 2019
ABHIVYAKTI Vs. STATE OF MAHARASHTRA
September 16, 2019
ABIDABANU NAJIRKHAN MULLA Vs. JILHA PARISHAD SATARA
March 4, 2019
ABU ASIM AZMI Vs. STATE OF MAHARASHTRA
June 12, 2019
ACCENT CONSTRUCTION AND CONTRACTORS PVT. LTD. AND ORS. Vs. SHAH NAGINDAS MANCHARAM AND SONS AND ORS.
December 3, 2019
ACCURATE PIPES & FITTINGS PVT LTD Vs. EDC LIMITED
February 15, 2019
ACHLESH DAGA Vs. NIKHIL KUMAR DAGA
September 3, 2019
ADANI ENTERPRISES LIMITED Vs. ANTIKEROS SHIPPING CORPORATION
March 22, 2019
ADANI ENTERPRISES LIMITED Vs. UNION OF INDIA
October 17, 2019
ADESH MOTE Vs. STATE OF MAHARASHTRA
October 22, 2019
ADITYA CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
March 6, 2019
ADITYA MARINE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) AND ORS.
October 3, 2019
ADIWASI VIVIDHA KARYAKARI SAHAKARI SANSTHA LTD Vs. STATE INFORMATION COMMISSIONER
January 4, 2019
ADV. SHRI SADASHIV AMBADAS GAIKE Vs. STATE OF MAHARASHTRA
September 18, 2019
ADVANI HOTELS & RESORTS INDIA LTD Vs. STATE OF GOA
June 24, 2019
ADWALPALKARS SHELTER CO-OPERATIVE HOUSING SOCIETY Vs. NORTH GOA PLANNING AND DEVELOPMENT AUTHORITY
September 9, 2019
AEGIS CUSTOMER SUPPORT SERVICES PVT. LTD. Vs. INCOME TAX OFFICER, WARD-6(1)(1) AND ORS.
October 18, 2019
AEGON LIFE INSURANCE COMPANY LIMITED Vs. AVIVA LIFE INSURANCE COMPANY INDIA LTD.
August 19, 2019
AFROJKHAN Vs. MANDODARA W/O MADHAVRAO KENDRE
December 12, 2019
AFROZKHAN S/O FIROZKHAN PATHAN Vs. STATE OF MAHARASHTRA AND OTHERS
February 6, 2019
AFTAB KHAN JALIL KHAN Vs. MUNICIPAL COUNCIL, HINGANGHAT
July 22, 2019
AFTAB SAVANOOR Vs. STATE OF GOA
July 10, 2019
AFZAL JAFFER KHAN Vs. CBI ACB OFFICE AND OTHERS
August 29, 2019
AG ENVIRO INFRAPROJECTS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
February 6, 2019
AGARWAL ENTERPRISES Vs. DY. COMMISSIONER OF INCOME TAX CENTRAL
January 24, 2019
AGLOWMED LIMITED Vs. AGLOW PHARMACEUTICALS PRIVATE LIMITED
July 30, 2019
AGRAWAL RICHA Vs. UNIVERSITY OF MUMBAI
June 6, 2019
AHAMAD HABIB ABASHA Vs. ZILLA PARISHAD
March 19, 2019
AHFAZ AHMAD Vs. STATE OF MAHARASHTRA
October 17, 2019
AHILYABAI W/O BHUJANG DHAGE Vs. UNION OF INDIA
October 9, 2019
AHLUWALIA CONTRACTS (INDIA)LTD Vs. RELIANCE INFRASTRUCTURE LIMITED
April 2, 2019
AHMAD M ABDI Vs. STATE OF MAHARASHTRA
January 22, 2019
AHMEDNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
April 5, 2019
AHMEDNAGAR MUNICIPAL CORPORATION, Vs. SHAHAR PALIKA KAMGAR UNION, AHMEDNAGAR
February 26, 2019
AISHWARYA CHANDRASHEKHAR THAKUR Vs. STATE OF MAHARASHTRA
July 22, 2019
AJANTA PRESS AND MECHANICAL WORKS Vs. UNION OF INDIA AND ORS.
November 5, 2019
AJAY Vs. STATE OF MAHARASHTRA
January 15, 2019
AJAY ARUN KUMAR CHOUGULE Vs. STATE OF MAHARASHTRA
December 4, 2019
AJAY BANDU DAREKAR Vs. ADHIKRAO BABURAO DESHMANE
December 9, 2019
AJAY G GOENKA Vs. ALFRED MICHEAL ARAMBHAN
January 29, 2019
AJAY GHANSHYAM GOENKA Vs. KAMLA LANDMARC ENTERPRISES
November 6, 2019
AJAY HANUMANPRASAD SHARMA Vs. STATE OF MAHARASHTRA
February 5, 2019
AJAY MEHRA Vs. ENERCON GMBH
June 24, 2019
AJAY PRAKASH GHATE Vs. STATE OF MAHARASHTRA & ORS
April 1, 2019
AJAY VINODCHANDRA SHAH Vs. STATE OF MAHARASHTRA & ANR
March 14, 2019
AJAYKUMAR S/O SAMBHUNATH NAIK Vs. STATE OF MAHARASHTRA
March 28, 2019
AJAYSINGH KUVARSINGH DAHIYA Vs. STATE OF MAHARASHTRA
April 10, 2019
AJIJ BABU KHAN PATHAN Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI- 32
April 24, 2019
AJINKYA NATHA PADWAL Vs. STATE OF MAHARASHTRA
December 18, 2019
AJINKYA S/O RAJIV KHADATKAR Vs. MANAGING DIRECTOR, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD PRAKASHGAD & ORS
January 17, 2019
AJIT RAJENDRA BHAGWAT Vs. STATE OF MAHARASHTRA
December 2, 2019
AJIT RAMCHANDRA VAZALWAR Vs. ISHAR ALI
November 26, 2019
AJIT SHASHIKANT MHETRE Vs. LEENA AJIT MHETRE
June 13, 2019
AKASH RASHTRAPAL DESHPANDE Vs. STATE OF MAHARASHTRA
February 15, 2019
AKHIL BHARTIYA O.B.C. MAHASANGH Vs. UNION OF INDIA
June 12, 2019
AKHILESH Vs. HARIKESH
July 11, 2019
AKHTAR JAFAR BAGWAN Vs. NASIM AKHTAR BHAGWAN
August 5, 2019
AKHTARBE Vs. MADINABI
September 4, 2019
AKOLA WINE MAR, AKOLA Vs. STATE OF MAHARASHTRA
June 13, 2019
AKOLE TALUKA SHIKSHAK Vs. PUNAJI S/O PANDURANG DHONGADE
June 25, 2019
AKRAM KHALIL AHMED INAMDAR Vs. STATE OF MAHARASHTRA
February 27, 2019
AKRUR RAYA GAONKAR Vs. CHANDRAVATI CHANDRAKANT NAIK
December 5, 2019
AKSHAR ANSHUL CONSTRUCTION LLP Vs. ASST. COMMISSIONER OF INCOME TAX
March 1, 2019
AKSHAR BUILDERS AND DEVELOPERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
January 17, 2019
AKSHAY KAILASH PUROHIT Vs. STATE OF MAHARASHTRA
April 16, 2019
ALEIXO ARNOLFO PEREIRA Vs. NINAD ALIAS NEENAD DEULKAR
March 1, 2019
ALEXIO TRAVASSO AND ORS. Vs. GISELA FERNANDES AND ORS.
February 15, 2019
ALI REZA ABDI Vs. STATE OF MAHARASHTRA
July 15, 2019
ALIASGAR RAZAALI ZABOLI Vs. CHIEF OFFICER, MUMBAI BUILDING REPAIR.AND RECONSTRUCTION BOARD AND OTHERS
April 22, 2019
ALIMUNBEE GULAB PATHAN Vs. VINAY BHAGURAM DHORMARE
July 4, 2019
ALKA KHANDU AVHAD Vs. AMAR SYAMPRASAD MISHRA
August 21, 2019
ALL INDIA COTTON SEEDS CRUSHERS ASSOCIATION AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
February 22, 2019
ALTUS UBER Vs. SIEM OFFSHORE REDERI
July 23, 2019
AMAR BALASAHEB CHAUDHARI Vs. STATE OF MAHARASHTRA
March 11, 2019
AMARJIT KAUR INDARSING SEABLE Vs. NASHIK MUNICIPAL CORPORATION
June 20, 2019
AMBADAS DATTATRAYA GOAD Vs. SHASHIKALA ARUN CHAUDHARI
July 18, 2019
AMBADAS DIGAMBAR DESHPANDE Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD, AURANGABAD AND ORS.
March 22, 2019
AMBAJI DEVELOPERS, A PARTNERSHIP FIRM AND (4) ORS. Vs. MUKUNDRAI DIPCHAND SANGHAVI AND (1) ANR.
June 19, 2019
AMBASHANKAR JADURAM TRIVEDI Vs. KARTAR SINGH GULAB SINGH
September 18, 2019
AMBRUSHI SHRIRANG CHAVAN Vs. STATE OF MAHARASHTRA
November 5, 2019
AMIABLE LOGISTICS (INDIA) PVT. LTD. Vs. C.C. (EXPORT), JNCH, NHAVA SHEVA
July 22, 2019
AMIN ABDUL KADER MEMON Vs. STATE OF MAHARASHTRA
October 7, 2019
AMINA Vs. STATE OF MAHARASHTRA
January 14, 2019
AMIR ISMAIL PATEL Vs. STATE OF MAHARASHTRA
January 8, 2019
AMIR KHAN NASIB KHAN PATHAN Vs. STATE OF MAHARASHTRA
March 15, 2019
AMIRA ABDUL RAZAQ AND 2 ORS Vs. LILA S. MAHTANI AND ANR.
January 29, 2019
AMIT DIGVIJAY SINGH Vs. GOKULDAS JAGANNATH BHUTADA
July 19, 2019
AMIT HARISING RATHOD Vs. STATE OF MAHARASHTRA
July 11, 2019
AMIT SADANAND SHELAR Vs. STATE OF MAHARASHTRA
July 25, 2019
AMIT SURESH CHAVAN Vs. PANDURANG LAXMAN SALUNKE AND ORS.
April 3, 2019
AMJAD ABDUL AZIZ PAGARKAR AND ORS. Vs. TAISEER AND ORS.
January 10, 2019
AMOD LAXMI CHAUDHARY Vs. STATE OF MAHARASHTRA
July 26, 2019
AMOL MARUTI SHERKAR Vs. STATE OF MAHARASHTRA
January 25, 2019
AMOL S/O RAJU NINDEKAR Vs. STATE OF MAHARASHTRA
November 5, 2019
AMOL S/O RAMHARI WAJE Vs. STATE OF MAHARASHTRA
January 21, 2019
AMOL VISHWAS OVHAL Vs. STATE OF MAHARASHTRA
October 7, 2019
AMOL VITTHAL VAHILE Vs. STATE OF MAHARASHTRA
March 11, 2019
AMRITPALSINGH KHALSA Vs. MAHARASHTRA STATE BUREAU OF TEXTBOOKS PRODUCTION
April 18, 2019
AMRUTA AJAY MANE Vs. RAMESH DHODIBA MANE
August 26, 2019
ANA MARIA VAZ Vs. SECRETARY/SARPANCH
April 12, 2019
ANAND ASHOK KAMBLE Vs. STATE OF MAHARASHTRA
July 8, 2019
ANAND PALAN Vs. STATE OF GOA
October 9, 2019
ANAND PRAKASH B PANDEY Vs. STATE OF MAHARASHTRA
October 7, 2019
ANAND RAMDHANI CHAURASIA Vs. STATE OF MAHARASHTRA
September 13, 2019
ANAND SADASHIV KAPRE Vs. M/S. THYSSENKRUPP INDUSTRIES INDIA PRIVATE LIMITED
February 14, 2019
ANAND TARAKISHOR KIRTANE AND ORS. Vs. HIRALAL GANGARAM KODRE AND ORS.
December 5, 2019
ANAND UTTURE Vs. GIRISH MORESHWAR REGE
October 17, 2019
ANANDA ALIAS ANANT BHIMA JADHAV Vs. STATE OF MAHARASHTRA
October 9, 2019
ANANDRAO @ ANIL BABAN KHARADE Vs. STATE OF MAHARASHTRA
March 14, 2019
ANANDRAO NAMDEV DHIGHE Vs. STATE OF MAHARASHTRA
October 1, 2019
ANANT Vs. STATE OF MAH.
November 5, 2019
ANANT C KAMAT Vs. DHAKTU VISHNU GAOKAR
February 4, 2019
ANANT SHESHARAO HADGEKAR Vs. STATE OF MAHARASHTRA
September 11, 2019
ANANT Y. LOTLIKAR Vs. KADAMBA TRANSPORT CORPORATION LIMITED
October 3, 2019
ANDRE ANTONIO AGNELO DA PIEDADE PEREIRA Vs. STATE OF GOA
November 5, 2019
ANDY Vs. STATE OF MAHARASHTRA
December 4, 2019
ANEES SHAKIL AHMED ANSARI Vs. SR. POLICE INSPECTOR ATS POLICE STATION, MUMBAI
September 6, 2019
ANEESHA DUTT Vs. UNION OF INDIA
June 12, 2019
ANIKET Vs. JANAPRIYA ENGINEERS SYNDICATE PVT. LTD.
October 22, 2019
ANIKET SA INVESTMENTS LLC Vs. JANAPRIYA ENGINEERS SYNDICATE PVT. LTD.
October 22, 2019
ANIL Vs. STATE OF MAHARASHTRA
August 8, 2019
ANIL Vs. GANESH
September 19, 2019
ANIL ANANT KARKHANIS Vs. STATE OF MAHARASHTRA
June 18, 2019
ANIL AND ORS. Vs. THE STATE OF MAHARASHTRA
February 2, 2019
ANIL ASHOK KAGALE Vs. SOU KAMAL SHATRUGHNA MALI
June 17, 2019
ANIL BABURAO CHALKE Vs. MEENAMANI GANGA BUILDER
July 11, 2019
ANIL CHANDRAIYYA SURKUNDE Vs. STATE OF MAHARASHTRA
August 14, 2019
ANIL CHAT BHANDAR Vs. DEPUTY REGIONAL DIRECTORLAWSUITDOWNLOAD
March 6, 2019
ANIL DATTATRAY GAIKWAD Vs. STATE OF MAHARASHTRA
May 2, 2019
ANIL METHAJI GEDAM Vs. STATE OF MAHARASHTRA
March 7, 2019
ANIL MURLIDHARAN Vs. LARSEN AND TOUBRO LIMITED
March 19, 2019
ANIL NARAYAN JADHAV Vs. SHIFA CONSTRUCTION PRIVATE LTD.
December 11, 2019
ANIL NARAYAN KSHIRSAGAR Vs. MAROTI S/O RAMJI BODKHE
June 12, 2019
ANIL S/O GAJRAJ MOHABEY Vs. STATE OF MAHARASHTRA
November 25, 2019
ANIL SON OF PARMANAND DUBEY Vs. ORIENTAL INSURANCE COMPANY LTD.
September 18, 2019
ANIL SON OF PARMANAND DUBEY Vs. DIVISIONAL MANAGER
September 18, 2019
ANILKUMAR BABURAO SURAPANENI Vs. GOVERNMENT OF INDIA
May 3, 2019
ANITA AMIT AGRAWAL Vs. UNION OF INDIA MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
March 26, 2019
ANITA ANANT PATIL Vs. MALINI ANANT PATIL
March 8, 2019
ANITA DASHRATH DOLARE Vs. DASHRATH MAHADEV DOLARE
September 13, 2019
ANITA JETHALAL KATARIYA Vs. STATE OF MAHARASHTRA
March 5, 2019
ANJALI TOURS & TRAVELS AND OTHERS Vs. RECOVERY OFFICER
March 25, 2019
ANJALI W/O RAJAN KOTE Vs. SHIRDI NAGAR PANCHAYAT
June 27, 2019
ANJU TOSHNIWAL Vs. EXPAT PROPERTIES INDIA LTD.
August 23, 2019
ANJUM AJMER SHAIKH Vs. STATE OF MAHARASHTRA
October 4, 2019
ANKITA A. CHOKSEY Vs. INCOME TAX OFFICER
January 10, 2019
ANKITA ABHANG INDRALE Vs. UNION OF INDIA
October 11, 2019
ANKITA HARINATH MISHRA Vs. STATE OF MAHARASHTRA
August 16, 2019
ANNA KARINA JUSSILAINEM COSTA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, GOA
June 24, 2019
ANNAPURNA AND ORS. Vs. JASPAL AND ORS.
April 2, 2019
ANOSHAK DAVER A/W. MS.RUJUTA PATIL I/B. NEGANDHI Vs. VIRAL SHUKLA A/W
October 8, 2019
ANSARI FARAHANA ABDUL RAUF Vs. STATE OF MAHARASHTRA
October 18, 2019
ANTONIO AGNELO DO PERPETUO SOCORRO DCOSTA Vs. REGINALDINA SAUDEI COLACOE MARTINS (DECEASED)
March 19, 2019
ANTONIO FERNANDES Vs. STATE OF GOA
February 15, 2019
ANTONIO MAXIMIANO PEREIRA Vs. STATE OF GOA
March 7, 2019
ANUM BASHIR SHAIKH Vs. UNION OF INDIA
September 24, 2019
ANUP KUMAR GOND Vs. CENTRAL BUREAU OF INVESTIGATION
July 8, 2019
ANURADHA Vs. PRAMILABAI
June 27, 2019
ANURADHA BANSIDHAR KARANJE Vs. KANIZ FATIMA
February 15, 2019
ANUSAYA W/O BHANUDAS MANGRULKAR Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD.
December 11, 2019
ANUSUYABAI SHANKAR GAURKAR Vs. SUDHAKAR SHIORAM CHUDRI
June 12, 2019
ANWAR HASAN MANSURI Vs. MUNICIPAL CORPORATION
August 20, 2019
ANWAR NOORMOHAMMED PIRANI Vs. SANTOSH GAJANAN NASKULWAR
December 3, 2019
AONE LAND DEVELOPERS Vs. STATE OF MAHARASHTRA
November 20, 2019
AP PROPERTIES Vs. HARMOHAN SINGH CHANDHOK
November 11, 2019
APLAB LIMITED Vs. APPLABS TECHNOLOGIES PRIVATE LIMITED
October 17, 2019
APNA SAHAKARI BANK LTD. Vs. MATULYA CENTRE PREMISES COOP.SOC.LTD.
April 16, 2019
ARASA HOTELS PVT LTD Vs. STATE OF MAHARASHTRA
July 29, 2019
ARBAJ @ BABAN IQBAL SHAIKH Vs. COMMISSIONER OF POLICE
June 19, 2019
ARCHANA NILESH GORE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
August 21, 2019
ARCIL RETAIL LOAN PORTFOLIO001-D-TRUST Vs. PR. COMMISSIONER OF INCOME TAX -21
March 14, 2019
AREEB EJAZ MAJEED Vs. NATIONAL INVESTIGATION AGENCY AND ORS.
March 27, 2019
ARJUN RAMBHAU DHANKUDE Vs. BHANUDAS RAMCHANDRA MURKUTE
August 28, 2019
ARMINDA FATIMA NORONHA Vs. ALIRIO FATIMA DE PIEDADE NORONHA
January 11, 2019
ARPAN AMARISH PARIKH Vs. STATE OF MAHARASHTRA
September 13, 2019
ARTI PRAKASHRAO BANKAR AND ORS. Vs. SACHIN AMBADAS THOSARE AND ORS.
October 10, 2019
ARTI W/O GIRDHARILAL SHARMA Vs. STATE OF MAHARASHTRA
July 15, 2019
ARUN Vs. STATE OF MAHARASHTRA
June 7, 2019
ARUN Vs. STATE OF MAHARASHTRA
October 15, 2019
ARUN Vs. STATE OF MAHARASHTRA
September 26, 2019
ARUN SOPAN BANALE Vs. STATE OF MAHARASHTRA
June 10, 2019
ARUNA BHIMRAO ATHWALE Vs. STATE OF MAHARASHTRA
April 29, 2019
ARUNA MADHAVRAO WANKHEDE Vs. THE DIVISIONAL COMMISSIONER, AMRAVATI AND ORS
December 4, 2019
ARUNABAI BHAUSAHEB MALI Vs. MANUBAI KASHINATH DHONGADE
July 30, 2019
ARUNIMA NAVEEN TAKIAR Vs. NAVEEN TAKIAR
January 29, 2019
ARVIND JANARDHAN PANDEY Vs. INCOME TAX OFFICER
March 5, 2019
ARVIND JERAM KOTECHA Vs. PRABHUDAS DAMODAR KOTECHA
November 28, 2019
ARVIND V. SHETH Vs. MAHENDRA MOHANLAL JAIN
September 11, 2019
ARVINDKUMAR JAIN DHAKAD Vs. UNION OF INDIA
July 1, 2019
ARYA SHIP CHARTERERS PVT LTD Vs. COMMISSIONER OF CUSTOMS
August 29, 2019
ARZAN KHAMBATTA Vs. MARTIN BORCHERT
October 11, 2019
ASARAM S/O DEORAO SAKALKAR Vs. JAYSHREE W/O VISHNU SAKALKAR
April 11, 2019
ASEEM GUPTA Vs. BANDU BHAUJI SIDAM
July 24, 2019
ASHA Vs. V ANSANEYALU
July 22, 2019
ASHA AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
February 4, 2019
ASHA DEVIDAS SOLANKE Vs. DEVIDAS GOVINDRAO SOLANKE
August 7, 2019
ASHA JAIN, PROPRIETOR D K STEEL Vs. UNION OF INDIA
February 26, 2019
ASHA PATIL @ ASHA SAGAR RATHI Vs. STATE OF MAHARASHTRA
September 18, 2019
ASHA UNDER WATER SERVICES PVT LTD Vs. STATE OF MAHARASHTRA
March 18, 2019
ASHABAI KUNDALIK CHATE Vs. STATE OF MAHARASHTRA
September 23, 2019
ASHESH BUSA Vs. ATUL GANDHI
June 17, 2019
ASHIRWAD PROJECTS A PARTNERSHIP FIRM Vs. ADDHAR MERCANTILE PVT LTD
January 30, 2019
ASHISH BUDDHABHARAT NANDESHWAR Vs. STATE OF MAHARASHTRA
July 25, 2019
ASHISH CHANDRASINGH JHAVERI Vs. YASHWANT ANKUSH BHANDARI & ORS
January 15, 2019
ASHISH MAHENDRAKAR Vs. STATE OF MAHARASHTRA
September 13, 2019
ASHISH RAMKISAN SARAF AND ORS Vs. M/S. THYSSENKRUPP INDUSTRIES INDIA PRIVATE LIMITED
February 14, 2019
ASHLESHA POWER CONTROLS Vs. EMPLOYEES PROVIDENT FUND APPELLATE
November 5, 2019
ASHOK Vs. STATE OF MAHARAHTRA
July 17, 2019
ASHOK ANANDRAO MANE Vs. MANAGING DIRECTOR
May 2, 2019
ASHOK B SHETYE Vs. STATE OF GOA
March 19, 2019
ASHOK B. MHATRE AND ORS. Vs. THE STATE OF MAHARASHTRA
November 19, 2019
ASHOK BANSIDHAR AGARWAL Vs. STATE OF MAHARASHTRA
July 22, 2019
ASHOK DADAJI RECHANKAR Vs. AGRICULTURAL PRODUCE MARKET
November 8, 2019
ASHOK DASHRATH RANA Vs. EDIT II PRODUCTION
June 4, 2019
ASHOK KISANRAO HANDE Vs. STATE OF MAHARASHTRA
March 25, 2019
ASHOK LAXMAN SASTHE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
June 27, 2019
ASHOK MAROTI GARKAL Vs. STATE OF MAHARASHTRA
October 16, 2019
ASHOK PUNDALIK GAVADE Vs. STATE OF MAHARASHTRA
January 30, 2019
ASHOK RAMCHANDRA JOSHI Vs. VIDYA VAIBHAV SHIKSHAN MANDAL AND ORS
February 28, 2019
ASHOK RATANLAL KHATOD Vs. SUNITA SANJAY PAWADE
November 25, 2019
ASHOK S/O CHANDRAKANT BONGULWAR Vs. ASHA W/O ASHOK BONGULWAR
January 9, 2019
ASHOK VISHNU MAHABAL Vs. GAJANAN SHANKAR PANSHIKAR
December 6, 2019
ASHOK VISHWANATH DANGE Vs. GOVIND VISHWANATH DANGE
February 28, 2019
ASHOK YASHWANT BADVE Vs. SURESH TULSHIRAM BHAGWAT
June 7, 2019
ASHOKKUMAR RATANLAL GANDHI AND OTHERS Vs. SUDHIR DULICHAND BAHETI AND OTHERS
May 4, 2019
ASHRUBA DHONDIBA GADE Vs. RAJENDRA SHANKAR SUTAR
February 12, 2019
ASHU KHURANA DUTT Vs. ANEESHA ASHU DUTT
December 5, 2019
ASHWAMEDH CO-OPERATIVE HOUSING SOCIETY LTD. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
January 15, 2019
ASHWIN LILADHAR SHAH Vs. LIFE INSURANCE CORPORATION OF INDIA
April 4, 2019
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June 12, 2019
KRISHNA Vs. KALLIMULLA
February 14, 2019
KRISHNA Vs. STATE
June 10, 2019
KRISHNA BHARAT PARAB Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
August 2, 2019
KRISHNA GOPAL PALANDE Vs. MIRA BHAYANDAR MUNICIPAL CORPORATION
April 4, 2019
KRISHNA KAVI RAJ MALLA Vs. STATE ANTI NARCOTIC POLICE STATION PANAJI
June 10, 2019
KRISHNA PARMESHWAR GAIKWAD Vs. STATE OF MAHARASHTRA
February 27, 2019
KRISHNA S GOSAVI Vs. DIRECTOR
January 11, 2019
KRISHNA SAVALA DALVI Vs. SAMPAT KRISHNA KADAM
November 5, 2019
KRISHNA TUKARAM SIRASE AND ANOTHER Vs. VIKAS SHIKSHAN MANDAL AND OTHERS
November 4, 2019
KRISHNA VENKATESH Vs. BALBHIM MALVANKAR
September 11, 2019
KRISHNAGOPAL RAGHUNATHPRASAD Vs. FOOD INSPECTOR
July 2, 2019
KRISHNAKANT CHAGANLALJI CHANDAK Vs. STATE CRIME INVESTIGATION DEPARTMENT, DISTRICT NAGPUR
March 15, 2019
KRISHNAKUMAR RAMKRISHNA PANDIT Vs. JAYASHRI JAYRAM BHAVE
June 19, 2019
KRUSHNA SHIVAJI PATIL Vs. PARMANAND RAJENDRA PATIL
September 11, 2019
KU SHIPRA SHIVKUMAR YADAV Vs. RASHTRASANT TUKDOJI MAHARAJ, NAGPUR UNIVERSITY
June 28, 2019
KU. UTKARSHA Vs. STATE OF MAHARASHTRA
July 30, 2019
KULDIP SINGH JODHA Vs. THE UNION OF INDIA, NEW DELHI AND ORS.
October 17, 2019
KULKARNI SHASHIKANT BHAVANI Vs. BOMBAY PHYSICAL CULTURE ASSOCIATION REGISTERED SOCIETY, MUMBAI
February 13, 2019
KULWANT CHAUHAN Vs. STATE OF MAHARASHTRA
September 23, 2019
KUM NITA VASANT JADHAV Vs. VINOD MANSUKHLAL PAREKH
January 14, 2019
KUM. JYOTI MANOHAR SHETYE Vs. AHSOK JAGANNATH POWAR
April 16, 2019
KUMAR URBAN DEVELOPMENT PRIVATE LIMITED Vs. INDIAN BANK
July 4, 2019
KUMARPAL N. SHAH Vs. UNIVERSAL MECHANICAL WORKS PVT. LTD.
August 7, 2019
KUNAL SANJAY NAIK Vs. STATE OF GOA
July 21, 2019
KUNAL SANJAY NAIK Vs. STATE OF GOA
August 21, 2019
KUNDA BABLO GAVLI Vs. SARPANCH/SECRETARY, VILLAGE PANCHAYAT PALE CORTOMBI
December 17, 2019
KUNDIL SPONGE IRON LIMITED Vs. BOARD OF TRUSTEES OF MORMUGAO PORT TRUST
September 25, 2019
KUNDLIK BHANUDAS GAVHAD Vs. STATE OF MAHARASHTRA
June 6, 2019
KUNDLIK LAXMAN WAGASKAR Vs. SUBHADRABAI ARJUN KALAMKAR
April 25, 2019
KUSHAL KAWADUJI SINGANJUDE Vs. RAMNARAYAN DURGAPRASAD AGRAWAL
August 23, 2019
KUSUM NAROTTAMDAS HARSORA Vs. STATE OF MAHARASHTRA
October 4, 2019
KUSUMBAI W/O RAMESH PALVE Vs. BHAUSAHEB S/O BARKU PALVE
March 28, 2019
KUSUMBEN MAHENDRA DADIA & ORS Vs. PANALAL AMRATLAL DADIA & ORS
January 15, 2019
KUSUMTAI PURBHA GAIKWAD Vs. UNION OF INDIA
October 9, 2019
KUTBI MANZIL TENANTS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 16, 2019
KV PENDHARKAR COLLEGE Vs. UNIVERSITY OF MUMBAI
June 13, 2019
L M DEVARE Vs. BHUPEN C DALAL
August 30, 2019
LABUILDE ASSOCIATES Vs. CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
September 27, 2019
LADU MAHADEV NAIK Vs. STATE OF GOA
March 4, 2019
LAGUNA RESORT PRIVATE LIMITED Vs. EVERGREEN HOSPITABILITY PRIVATE LIMITED
March 12, 2019
LAHU S/O VITTHALRAO BHOSALE Vs. STATE OF MAHARASHTRA
April 3, 2019
LAILA Vs. KANTILAL LALCHAND SHAH
December 11, 2019
LAKHAN ROHIDAS JAGTAP Vs. COMMISSIONER OF POLICE
November 19, 2019
LAKHU @ LAKHAN DHARMA GAIKWAD Vs. STATE OF MAHARASHTRA THROUGH JAIL ROAD POLICE STATION
October 1, 2019
LALIT S/O RAMESH BHAGAT AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
April 24, 2019
LALIT S/O RAMESH PRABHAWAT Vs. STATE OF MAHARASHTRA
September 5, 2019
LALITA DILIP KHANDALKAR Vs. ADDITIONAL COMMISSIONER ORS.
March 22, 2019
LALITA KAMAL VYAS Vs. STATE OF MAHARASHTRA
October 4, 2019
LALITA MANOJ PAWAR Vs. UNION OF INDIA
October 22, 2019
LALITA RAHUL SURYAWANSHI Vs. RAHUL ARUN SURYAWANSHI
January 8, 2019
LASSU ALIAS LASU BAGDO VELIP, S/O LATE BAGDO VELIP Vs. COMMUNIDADE OF AGONDA, GOA
February 20, 2019
LATABAI WD/O RAOSAHEB DESHMUKH Vs. STATE OF MAHARASHTRA
March 6, 2019
LATE VITTHAL JIJABA MINDE Vs. DEPUTY COLLECTOR
November 5, 2019
LATESH Vs. SUNIL CHAMEDIYA
June 12, 2019
LAURINDA GOMES AND ORS. Vs. JANU HARI GANDE AND ORS.
March 14, 2019
LAWYERS COLLECTIVE Vs. CENTRAL BUREAU OF INVESTIGATION
July 25, 2019
LAXMAN Vs. STATE OF MAHARASHTRA
May 8, 2019
LAXMAN ARJUN KAPGATE Vs. BHUWAN
July 10, 2019
LAXMAN BALU DEUALKAR Vs. CHIEF EXECUTIVE OFFICER KOLHAPUR DISTRICT CENTRAL CO-OP BANK LTD.
November 8, 2019
LAXMAN LIMBRAJ KORDE Vs. STATE OF MAHARASHTRA
April 9, 2019
LAXMAN S/O DADAJI GAJBHIYE Vs. STATE OF MAHARASHTRA, DEPARTMENT OF COOPERATION, MARKETING & TEXTILES, THROUGH ITS PRINCIPAL SECRETARY, MANTRALAYA, MUMBAI
April 4, 2019
LAXMI D/O RAGHU GILLORE Vs. STATE OF MAHARASHTRA
February 27, 2019
LAXMI KRISHNA TALKATKAR Vs. KRISHNA ANKUSH TALKATKAR
July 8, 2019
LAXMIBAI W/O RAMA TOKALWAD Vs. CHAMPABAI W/O WELJIBHAI VARU
October 15, 2019
LAXMICHAND LALJI POLADIA Vs. DEVYANI LAXMICHAND VIRA
June 12, 2019
LAXMICHAND LALJI POLADIA Vs. MAYANK LAXMICHAND VIRA
June 12, 2019
LAXMIDEVI WD/O PRAKASH BUTY Vs. MARATHA MANDIR
February 18, 2019
LAXMIKANT S/O MAHADEV NANDANWAR Vs. STATE OF MAHARASHTRA
March 7, 2019
LEELABAI ASHANA TOTAWAR Vs. NAGORAO HIRAMAN GEDAM
July 10, 2019
LEELAWATI RATANRAO MOHITE Vs. ALKA RATANRAO MOHITE
August 2, 2019
LEENA Vs. GANESH
January 28, 2019
LEENA SANJEEV THAKUR Vs. STATE OF MAHARASHTRA AND ORS
February 13, 2019
LEITZ TOOLING SYSTEMS INDIA PRIVATE LIMITED Vs. BHARAT BHOGILAL PATEL
June 1, 2019
LEKHRAJ MEGHJI SOLANKI Vs. DULARIBAI BADLU VERMA
June 18, 2019
LEKHRAJ OMPRAKASH JHANJAWAT Vs. STATE OF MAHARASHTRA
July 22, 2019
LEONARD XAVIER VALDARIS Vs. OFFICER-IN-CHARGE WADALA RAILWAY POLICE STATION
December 19, 2019
LIFE CONTAINERS (P) LTD Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
March 15, 2019
LIMBAJI @ VIJAY S/O GOVIND GHOBALE Vs. STATE OF MAHARASHTRA
November 22, 2019
LIQUIDATOR MADHAVPURA MERCANTILE CO-OP BANK LTD Vs. RASIKLAL D THAKKAR AND OTHERS
March 25, 2019
LITE BITE FOODS PVT. LTD. Vs. AIRPORTS AUTHORITY OF INDIA
December 4, 2019
LIVING STONES Vs. UNION OF INDIA
February 28, 2019
LIZ HENRIETTA DO CARMO GRACIAS Vs. VIKRAM FERNANDO VELHO
September 18, 2019
LOMESH ALIAS GOMESHWAR KAWADUJI Vs. STATE OF MAHARASHTRA
March 8, 2019
LOY KENNETH DPENHA Vs. FAROOK CHAGLA
July 9, 2019
LT CDR BHAJHAN SINGH Vs. LTD CDR KEHAR SINGH S/O KARTAR SINGH & ANR
March 12, 2019
LUXURY LIFELINE Vs. SUN PETPACK JABALPUR PVT. LTD.
April 10, 2019
LYDIA AGNES RODRIGUES Vs. JOSEPH ANTHONY DCUNHA
May 2, 2019
M K ENTERPRISES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
February 21, 2019
M R F LIMITED Vs. GOA M R F EMPLOYEES UNION
March 12, 2019
M S BANGA Vs. PAWAN GULZARILAL CHOPRA
October 10, 2019
M. SHANTILAL & CO. Vs. ABBAJI MARUTI JADHAV
November 14, 2019
M.S.R.T.C., RATNAGIRI DIVISION Vs. SADHU MAHADU CHIVALE
June 12, 2019
M.T. BHOSALE AND ORS. Vs. DIVISIONAL CONTROLLER, S.T. DIVISION, BULDANA
July 25, 2019
M/S BOMBAY DYEING & MFG. CO. LTD. Vs. THE COMMISSIONER OF SALES TAX
April 16, 2019
M/S COSTA PINTO & ASSOCIATES Vs. M/S PRESTIGE HOLIDAY RESORTS LLP
March 4, 2019
M/S RADHEY SHYAM ASSOCIATES Vs. STATE OF MAHARASHTRA AND ORS
February 1, 2019
M/S SGM PROPERTIES & INVESTMENTS PVT LTD , MUMBAI Vs. BASANTKUMAR BILASRAO RUNGTA
August 20, 2019
M/S. TECHNICOM SYSTEMS (I) PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS AND ORS.
June 26, 2019
M3NERGY SDN BHD Vs. HINDUSTAN PETROLEUM CORPORATION LTD & ANR
January 10, 2019
MAA ASHISH TEXTILE INDUSTRIES PRIVATE LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
June 3, 2019
MAA UMIYA TRANPSPORT CITY Vs. NAGORAO LAHANU CHOUKE
June 25, 2019
MACHHINDRA APPAJI PATIL Vs. STATE OF MAHARASHTRA
May 2, 2019
MACLEODS PHARMACEUTICALS LTD Vs. SWISSKEM HEALTHCARE
July 2, 2019
MADAN Vs. RAMAVATI RAMESH CHAUVAN
August 5, 2019
MADAN AMLOKCHAND MUTHA Vs. ARVIND AMBALAL SHAH
July 31, 2019
MADGAVKAR SALVAGE Vs. NORSEA GLOBAL OFFSHORE PTE LTD
January 11, 2019
MADHAV STRUCTURAL ENGINEERING LTD, Vs. MAHARASHTRA STATE ROAD
December 19, 2019
MADHAVI DATTATRAI THALY Vs. SECRETARY (LAW)
August 5, 2019
MADHU VIJAYKUMAR GUPTA Vs. STATE OF MAHARASHTRA
April 2, 2019
MADHUKAR Vs. STATE OF MAHARASHTRA
November 13, 2019
MADHUKAR Vs. CENTRAL BUREAU OF INVESTIGATION (ANTI CORRUPTION BUREAU, NAGPUR)
December 9, 2019
MADHUKAR BALKRISHNA HALDANKAR Vs. RAMESH VENKATESH CHATIM HALDANKAR
April 11, 2019
MADHUKAR BASWANT BARORA Vs. STATE OF MAHARASHTRA
April 1, 2019
MADHUKAR BHAGWAT CHAUDHARI Vs. STATE OF MAHARASHTR
September 26, 2019
MADHUKAR SADASHIV BHALERAO Vs. PUNE MUNICIPAL CORPORATION
April 23, 2019
MADHUKAR SADASHIV BHALERAO Vs. SUDHARKAR P. UPASANI AND ORS.
April 23, 2019
MADHUKAR SAMPATRAO PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 26, 2019
MADHURI DOULATRAM CHOITRAM Vs. LACHMANDAS TULSIRAM NAYAR
December 18, 2019
MADHURI SANJEEV RATNAPARKHI & ORS Vs. STATE OF MAHARASHTRA & ORS
March 15, 2019
MADHURI SUDHAKAR BHONDAVE Vs. STATE OF MAHARASHTRA
May 17, 2019
MADHURI V NAIK Vs. STATE OF GOA
August 23, 2019
MADHUSUDAN MURARILAL SHARMA Vs. JYOTSNA NILESH SHARMA
March 28, 2019
MADRAWATI D/O ARJUN KSHIRSAGAR Vs. STATE OF MAHARASHTRA
February 14, 2019
MADU @ MAHADEV GAONKAR Vs. STATE
November 28, 2019
MAGAN DEUBA TARDE Vs. STATE OF MAHARASHTRA
January 15, 2019
MAGANLAL HIMATRAM BARFIWALA Vs. MRIDANGRAJ HIRALAL SUCHAK
February 27, 2019
MAGIC CREATION PVT. LTD Vs. SATISH SHREEDHAR MODAK KARTA
June 7, 2019
MAGMA FINCORP LIMITED Vs. STATE OF MAHARASHTRA
July 19, 2019
MAHABUBLI MULLA Vs. STATE
November 28, 2019
MAHADEO Vs. STATE OF MAHARASHTRA
November 21, 2019
MAHADEV GURLING KAMBLE Vs. THE STATE OF MAHARASHTRA
January 15, 2019
MAHADEV VITHAL SUPNUR Vs. SANTOSH BHAUSAHEB SHINDE
December 13, 2019
MAHAGUJ COLLIERIES LIMITED Vs. ADANI ENTERPRISES LIMITED
February 25, 2019
MAHARASHTRA Vs. RAMDAS RANGNATH SHINDE
April 30, 2019
MAHARASHTRA CHESS ASSOCIATION Vs. UNION OF INDIA
September 25, 2019
MAHARASHTRA CONDUCTOR ASSOCIATION Vs. MAHARASHTRA STATE DISTRIBUTION CO. LTD.
November 15, 2019
MAHARASHTRA EXECUTOR AND TRUSTEES CO LTD Vs. SHARAD PUROHIT
January 16, 2019
MAHARASHTRA GENERAL KAMGAR MAHASANGH Vs. TAJ SATS AIR CATERERS LTD
January 15, 2019
MAHARASHTRA GRAMIN BANK AND ORS. Vs. BHARATIBAI RAMESH KAMBALE AND ORS.
December 16, 2019
MAHARASHTRA JEEVAN PRADHIKARAN & ANR Vs. RAJESHWAR S RANE
April 11, 2019
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. JEEVAN NIVRUTTIRAO WADER
February 15, 2019
MAHARASHTRA PUBLIC SERVICE COMMISSION THROUGH SECRETARY Vs. MAKRAND SUBHASH DAGADKHAIR
October 17, 2019
MAHARASHTRA STATE CO-OPERATIVE PATSANSTHA FEDERATION LTD MUMBAI Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY, CO-OPERATION AND TEXTILE DEPARTMENT, MANTRALAYA, MUMBAI
April 8, 2019
MAHARASHTRA STATE COTTON MARKETING EMPLOYEES CO-OPERATIVE SPINNING MILL LIMITED Vs. SATISH NARAYANRAO GAWANDE
October 1, 2019
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED
November 6, 2019
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. ELECTRICITY OMBUDSMAN, MUMBAI
March 12, 2019
MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD. Vs. KALPATARU POWER TRANSMISSION LTD.
November 8, 2019
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ASHOK SUVALAL MAROTHE
August 9, 2019
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KAUSABAI W/O JALINDAR KARDE
June 24, 2019
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. IQBAL KHAN AND ORS.
March 7, 2019
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA MOHANLAL CHHANGANI
October 22, 2019
MAHARASHTRA VIDYA PRASARAK MANDAL KHAMGAON Vs. VIJAY SUKHALAL RAJPUT
February 1, 2019
MAHARASHTRA VIDYARATHI SAHAYAK MANDAL Vs. SURESH DESHMUKH
October 10, 2019
MAHARISHI SHANKARRAO MOHITE-PATIL SAHAKAR SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
April 2, 2019
MAHAVIR BABAGONDA PATIL Vs. TIRUPATI TRADERS
August 8, 2019
MAHEK Vs. STATE OF MAHARASHTRA
December 2, 2019
MAHENDRA BHALCHANDRA SHAH Vs. MUNICIPAL CORPORATION OF GRATER BOMBAY
June 24, 2019
MAHENDRA BUILDERS Vs. BRIHAN MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS
February 11, 2019
MAHENDRA DATTATRAY DESHMUKH Vs. STATE OF MAHARASHTRA
February 28, 2019
MAHENDRA GAJANAN KARVE Vs. JITENDRA GAJANAN KARVE
March 5, 2019
MAHENDRA GIRDHARLAL MEHTA Vs. ATUL BUILDERS & ESTATE LTD
December 5, 2019
MAHENDRA JAMNADAS KARA Vs. MUKESH BABURAO WAGHMARE
August 26, 2019
MAHENDRA JAYANTILAL VORA Vs. VASANT COMPLEX CO-OP HOUSING SOCIETY LTD
August 28, 2019
MAHENDRA MADHUKAR JAGDALE Vs. STATE OF MAHARASHTRA
February 12, 2019
MAHENDRA VALJI RATHOD Vs. NATIONAL RADIO AND ELECTRONICS COMPANY
April 5, 2019
MAHENDRASINH JORUBHA ZALA Vs. CENTRAL BUREAU OF INVESTIGATION
August 5, 2019
MAHESH B CHAUDHARY Vs. RADHA SADAN CO-OPERATIVE HOUSING SOCIETY LTD
February 5, 2019
MAHESH BHALCHANDRA AMRUTKAR Vs. THANE MUNICIPAL CORPORATION
January 9, 2019
MAHESH LAXMAN KANKONKAR Vs. STATE OF GOA
September 25, 2019
MAHESH MADHUKAR WAGH AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
March 27, 2019
MAHESH MEHERVAN HAVEWALLA Vs. STATE OF MAHARASHTRA
August 2, 2019
MAHESH MURTHY Vs. STATE OF MAHARASHTRA
September 9, 2019
MAHESH PRALHAD SALUNKE Vs. BHARATI SAHAKARI BANK LTD.
August 16, 2019
MAHESH RAMESH JADHAV Vs. STATE OF MAHARASHTRA
July 12, 2019
MAHESH S/O RAMPRASAD GUPTA Vs. STATE OF MAHARASHTRA
January 21, 2019
MAHESH S/O. MADAN MASKARE Vs. STATE OF MAHARASHTRA
June 25, 2019
MAHESH SAMBHAJI CHAFLE Vs. STATE OF MAHARASHTRA
June 12, 2019
MAHESHWARI ASSOCIATES Vs. GUPTA COAL INDIA LTD.
March 13, 2019
MAHIBOOB Vs. STATE OF MAHARASHTRA
October 9, 2019
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 4, 2019
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. ADIL ANWAR SHAIKH
January 30, 2019
MAHINDRA AND MAHINDRA LTD Vs. UNION OF INDIA
July 4, 2019
MAHINDRA AND MAHINDRA LTD Vs. YASHOVARDHAN INDUSTRIES
November 27, 2019
MAHINDRA CIE AUTOMOTIVE LTD. Vs. THE COMMISSIONER OF CENTRAL TAX, CGST
March 15, 2019
MAITHILI MANHAR SISWAWALA Vs. PRAVEEN KENNETH SAMUEL JAMES
January 31, 2019
MALAGA REALTORS PRIVATE LIMITED Vs. VILAS PUNDALIK MALIK
March 1, 2019
MALANBAI W/O MAHIPATRAO TUMANE Vs. SURESH S/O NATTHUJI MOHARLE
January 14, 2019
MALDAR BARRELS PRIVATE LIMITED Vs. JUGAL KISHORE DIDWANIA
February 4, 2019
MALKESH AND ORS. Vs. THE STATE OF MAHARASHTRA
January 14, 2019
MAMTA Vs. KUSUMTAI BABURAO ZADE
September 11, 2019
MAN GLOBAL LIMITED Vs. BHARAT PRAKASH JOUKANI
October 1, 2019
MAN INDUSTRIES (INDIA) LIMITED Vs. THE STATE OF MAHARASHTRA
April 22, 2019
MAN-MADE SPINNERS (I) LTD. Vs. UNION OF INDIA
August 14, 2019
MANAGER Vs. LIBERTY BAR AND RESTAURANT
December 5, 2019
MANAGER, LIBERTY BAR AND RESTAURANT Vs. UMESH NILKANTH MESHRAM
December 5, 2019
MANAGER, MAHARASHTRA RAJYA SAHAKARI KAPUS UTPADAK PANAN MAHASANGH MARYADIT, JALGAON Vs. BHIMASHANKAR TUKARAM MATE
May 7, 2019
MANDA VILAS THORAT Vs. ASHOK GAJANAN KARALE
September 4, 2019
MANDAKINI BALASAHEB KALBHOR Vs. STATE OF MAHARASHTRA
September 4, 2019
MANDESH EDUCATION SOCIETY Vs. DIRECTOR OF EDUCATION
January 29, 2019
MANDHANA INDUSTRIES LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) 1 & ANR
February 4, 2019
MANDOVI ISPAT PVT LTD Vs. UNION OF INDIA
July 16, 2019
MANGAL DAYANAND KHOPAR Vs. STATE OF MAHARASHTRA
July 31, 2019
MANGAL KESHAV SECURITIES LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
June 13, 2019
MANGALA KESHAV GAVHALE Vs. KANCHAN CHANDMAL BUNDELA
February 26, 2019
MANGALAM CHAUDHARY COMPANY Vs. HINDUSTAN CONSTRUCTION COMPANY LTD.
September 11, 2019
MANGESH DEVIDAS KADAM Vs. STATE OF MAHARASHTRA
October 14, 2019
MANGESH RANJIT JAGTAP Vs. STATE OF MAH.
October 9, 2019
MANGESH S/O LATA DESHMUKH Vs. SANJEEVANI W/O AMRUTKAUMAR DESHMUKH
February 26, 2019
MANGESH SHYAM SATPUTE Vs. STATE OF MAHARASHTRA
June 12, 2019
MANGO FOUNDATION, PANAJI GOA Vs. STATE OF GOA
August 7, 2019
MANIDHARI AIR PRODUCTS Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD LTD
February 1, 2019
MANIK ABASO JADHAV Vs. MIRA BHAYANDAR MUNICIPAL CORPORATION
January 16, 2019
MANIK DAGADU SHAIKH Vs. SOPAN TATYABA WADHMODE
August 2, 2019
MANIK SHRAVAN DUKARE Vs. CHIEF EXECUTIVE OFFICER
November 7, 2019
MANIKRAO CHANDARRAO ARYA Vs. STATE OF MAHARASHTRA
September 4, 2019
MANIKRAO S/O YESHWANTRAO PATEKAR Vs. GANGABAI W/O RAMRAO PATEKAR
April 8, 2019
MANIPAL SOUBHAGYA NIDHI LTD Vs. RAMESH PRABHU
October 10, 2019
MANISH B. KATIRA Vs. ADITI M. KATIRA
April 9, 2019
MANISH KARAPURKAR Vs. ANTONIO BRAGANZA
December 18, 2019
MANISH KHANDELWAL Vs. STATE OF MAHARASHTRA
July 30, 2019
MANISH S/O. CHANDRABHAN LANJEWAR Vs. STATE OF MAHARASHTRA
July 1, 2019
MANISH SONI Vs. STATE OF MAHARASHTRA
June 12, 2019
MANISHA SALEKAR Vs. ORIAN MULTI SPECIALTY HOSPITAL
July 22, 2019
MANISHA SAMPATRAO BHOSALE Vs. BALKRISHNA SHAMRAO MHAPRALKAR
June 27, 2019
MANISHA THAKAR Vs. STATE OF MAHARASHTRA
October 4, 2019
MANISHA YOGESH KHALADKAR Vs. STATE OF MAHARASHTRA
May 3, 2019
MANJI SAMA PATEL Vs. BINDIYA CO-OP HOUSING SOCIETY LTD
August 29, 2019
MANJU RAMESH JAISWAL Vs. STATE OF MAHARASHTRA
October 14, 2019
MANOHAR B RAWATE Vs. JUSTICE ANOOP MOHTA BOMBAY HIGH COURT, MUMBAI
February 20, 2019
MANOHAR DAULATRAM GHANSHARAMANI Vs. JANARDHAN PRASAD CHATURVEDI
August 21, 2019
MANOHAR S/O NAMDEO GAWANDE Vs. RAVINDRA RAJARAM GAWANDE
September 5, 2019
MANOHAR SAMPAT BAVASKAR Vs. GANGADHAR SAMPAT BAVASKAR
January 23, 2019
MANOHAR YOHAN MAGLE Vs. STATE OF MAHARASHTRA
December 12, 2019
MANOHARLAL BABURAM GUPTA Vs. STATE OF MAHARASHTRA
May 3, 2019
MANOJ Vs. STATE OF MAHARASHTRA
June 12, 2019
MANOJ GAVANKAR Vs. STATE OF MAHARASHTRA
October 4, 2019
MANOJ GHANSHYAMDAS BANODE Vs. PRESIDING OFFICER/TAHSILDAR
January 21, 2019
MANOJ MAHAGUJI BHAISARE Vs. EDUCATION OFFICER (PRIMARY) ZILLA PARISHAD
June 4, 2019
MANOJ PURAN BAGDE Vs. STATE OF MAHARASHTRA
February 5, 2019
MANOJ RAM PURI Vs. STATE OF MAHARASHTRA
June 10, 2019
MANOJ S/O PRABHAKAR LOHAR Vs. STATE OF MAHARASHTRA
April 3, 2019
MANOJKUMAR S AMARE Vs. STATE OF MAHARASHTRA
June 27, 2019
MANU W/O KISHORE MADAVI Vs. NILIMA W/O PRAMOD KHAIRKAR
December 3, 2019
MAQBOOL Vs. INSPECTOR GENERAL OF PRISONS, GOA
June 24, 2019
MARATHA CEMENT WORKS Vs. VAISHALI
August 23, 2019
MARATHA MARKET PEOPLES CO. Vs. JEEJAEE ESTATE
January 11, 2019
MARIA FERNANDES Vs. VILLAGE PANCHAYAT OF NUVEM
August 26, 2019
MARIA KUTTUBUDIN LOKHANDWALA Vs. STATE OF MAHARASHTRA
September 11, 2019
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June 25, 2019
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April 12, 2019
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December 4, 2019
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August 21, 2019
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April 13, 2019
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November 22, 2019
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June 4, 2019
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November 25, 2019
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April 8, 2019
MARUTI H BATHE AND ORS Vs. PUNE MUNICIPAL CORPORATION AND ORS
April 9, 2019
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November 13, 2019
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December 19, 2019
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April 3, 2019
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January 30, 2019
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June 12, 2019
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February 6, 2019
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August 29, 2019
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May 3, 2019
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June 10, 2019
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June 19, 2019
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May 20, 2019
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June 27, 2019
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February 13, 2019
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August 3, 2019
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July 4, 2019
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March 4, 2019
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July 9, 2019
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November 26, 2019
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July 19, 2019
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December 5, 2019
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July 5, 2019
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April 18, 2019
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August 16, 2019
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July 20, 2019
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July 29, 2019
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August 8, 2019
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June 10, 2019
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August 28, 2019
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June 7, 2019
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May 3, 2019
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March 26, 2019
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February 11, 2019
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December 5, 2019
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September 27, 2019
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February 27, 2019
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September 19, 2019
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October 15, 2019
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November 14, 2019
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June 4, 2019
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January 18, 2019
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April 18, 2019
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September 9, 2019
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January 28, 2019
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February 5, 2019
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December 20, 2019
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March 13, 2019
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September 25, 2019
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July 18, 2019
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March 1, 2019
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July 30, 2019
MOHAN Vs. STATE OF MAHARASHTRA
September 4, 2019
MOHAN Vs. STATE OF MAHARASHTRA,
July 31, 2019
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June 20, 2019
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October 7, 2019
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August 2, 2019
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July 10, 2019
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August 30, 2019
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July 10, 2019
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September 6, 2019
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June 3, 2019
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August 27, 2019
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June 19, 2019
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September 9, 2019
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January 10, 2019
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June 21, 2019
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February 21, 2019
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June 12, 2019
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January 4, 2019
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December 9, 2019
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November 7, 2019
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November 21, 2019
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July 18, 2019
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January 17, 2019
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October 9, 2019
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January 3, 2019
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May 3, 2019
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December 4, 2019
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March 13, 2019
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June 14, 2019
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July 17, 2019
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June 11, 2019
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June 19, 2019
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February 4, 2019
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November 6, 2019
MULTI COMMODITY EXCHANGE OF INDIA Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-8(3) AND ORS.
February 20, 2019
MUMBAI BUILDING REPAIRS AND RECONSTRUCTION BOARD, A UNIT OF THE MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. DHIRUBHAI DAMANI (NIRWANA APPARELS PVT. LTD.)
November 6, 2019
MUMBAI METROPOLITAN REGION DEVELOPMENT Vs. UNION OF INDIA & ORS.
December 19, 2019
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August 20, 2019
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October 17, 2019
MUMBAI MUNICIPAL PENSIONERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF GR MUMBAI
February 15, 2019
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September 13, 2019
MUMBAI VIDYAPEETH KAMGAR SANGHATANA Vs. UNIVERSITY OF MUMBAI THROUGH REGISTRAR, MUMBAI
May 3, 2019
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July 15, 2019
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November 28, 2019
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November 15, 2019
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January 22, 2019
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February 13, 2019
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February 15, 2019
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October 7, 2019
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October 25, 2019
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June 27, 2019
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September 27, 2019
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November 18, 2019
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February 28, 2019
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May 8, 2019
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October 11, 2019
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January 11, 2019
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April 24, 2019
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February 26, 2019
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June 7, 2019
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April 23, 2019
MY CAR (PUNE) PVT. LTD Vs. INCOME-TAX OFFICER
February 21, 2019
N. SAMPATH GANESH Vs. UNION OF INDIA
September 4, 2019
N.N. PUGALIA Vs. STATE OF MAHARASHTRA
June 25, 2019
NAGAR MACCHINDRA BHUI Vs. STATE OF MAHARASHTRA
September 17, 2019
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August 22, 2019
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November 8, 2019
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January 14, 2019
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November 18, 2019
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February 21, 2019
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May 2, 2019
NAGORAO S/O GANGARAM KAMBLE Vs. UNION OF INDIA
July 10, 2019
NAGORAO SAMBHAJI DANGE Vs. RUDRA RAMKISAN WARKAD
February 27, 2019
NAGPUR DISTRICT BAR BASKETBALL ASSOCIATION Vs. STATE OF MAHARASHTRA
May 1, 2019
NAGPUR SAHAR (ZILLA) CONGRESS COMMITTEE Vs. COLLECTOR & RETURNING OFFICER, NAGPUR
April 7, 2019
NAGPUR SHAHAR (ZILLA) CONGRESS COMMITTEE AND ANR Vs. COLLECTOR & RETURNING OFFICER
May 23, 2019
NAKUL SAGUN NARULKAR Vs. UNION OF INDIA
October 14, 2019
NAMANKIT ENGLISH SCHOOL TRUSTEES ASSOCIATION Vs. STATE OF MAHARASHTRA
August 6, 2019
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January 25, 2019
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March 15, 2019
NANA TUKARAM LOKHARE Vs. BABURAO BAPURAO KAMBALE
July 10, 2019
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February 27, 2019
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August 2, 2019
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February 25, 2019
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July 22, 2019
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June 6, 2019
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March 6, 2019
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June 26, 2019
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March 13, 2019
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October 18, 2019
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October 7, 2019
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February 25, 2019
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March 29, 2019
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April 3, 2019
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January 29, 2019
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November 18, 2019
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November 29, 2019
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May 3, 2019
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May 3, 2019
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March 15, 2019
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July 17, 2019
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July 24, 2019
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March 28, 2019
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September 3, 2019
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July 15, 2019
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January 7, 2019
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November 6, 2019
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January 14, 2019
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June 6, 2019
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September 11, 2019
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October 4, 2019
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September 26, 2019
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February 4, 2019
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June 21, 2019
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April 4, 2019
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August 26, 2019
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December 13, 2019
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June 20, 2019
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November 5, 2019
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May 2, 2019
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November 6, 2019
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October 4, 2019
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January 10, 2019
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April 25, 2019
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January 8, 2019
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August 14, 2019
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July 29, 2019
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January 23, 2019
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February 12, 2019
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February 12, 2019
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October 3, 2019
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October 11, 2019
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May 17, 2019
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November 18, 2019
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December 23, 2019
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October 22, 2019
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January 29, 2019
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February 25, 2019
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September 17, 2019
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August 6, 2019
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March 20, 2019
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July 10, 2019
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June 25, 2019
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May 3, 2019
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December 16, 2019
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June 21, 2019
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July 4, 2019
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March 26, 2019
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March 25, 2019
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October 14, 2019
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November 4, 2019
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September 16, 2019
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February 7, 2019
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February 18, 2019
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August 20, 2019
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January 29, 2019
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April 23, 2019
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June 3, 2019
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February 27, 2019
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September 16, 2019
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April 12, 2019
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February 22, 2019
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November 18, 2019
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July 5, 2019
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July 30, 2019
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April 4, 2019
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April 24, 2019
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July 26, 2019
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February 20, 2019
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March 26, 2019
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November 15, 2019
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January 7, 2019
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March 5, 2019
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January 31, 2019
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June 3, 2019
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July 29, 2019
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June 20, 2019
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August 1, 2019
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March 26, 2019
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August 20, 2019
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November 25, 2019
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December 18, 2019
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September 26, 2019
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January 28, 2019
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February 8, 2019
RAVINDRA LAXMAN GHOGARDARE Vs. STATE OF MAHARASHTRA
February 5, 2019
RAVINDRA NAMDEO WADEKAR Vs. STATE OF MAHARASHTRA
June 10, 2019
RAVINDRA PRALHADRAO KHARE Vs. STATE OF MAHARASHTRA
July 26, 2019
RAVINDRA RAMRAOJI DHOKE Vs. DIVISIONAL REGISTRAR CO-OPERATIVE SOCIETIES AMRAVATI DIST. YAVATMAL
November 28, 2019
RAVINDRA S/O MAROTRAO THAKRE Vs. GOVERNMENT OF INDIA
May 29, 2019
RAVINDRA VISHWANATH LANDE Vs. DNYANDEO PANDHARI DABHADE
September 25, 2019
RAVINDRAKUMAR R. GARG Vs. COMMISSIONER OF CUSTOMS (EXPORT)
April 15, 2019
RAVISHANKAR S/O DASHRATHRAO NAVHAT Vs. VAISHALI W/O RAVISHANKAR NAVHAT
September 16, 2019
RAYMOND LIMITED Vs. AKSHAYPAT SINGHANIA & ANR
February 8, 2019
RAYMOND LTD. Vs. UNION OF INDIA
August 6, 2019
REBECCA NISSIM SAMUEL Vs. SUNIL JUGALKISHORE GUPTA
September 5, 2019
REBENDRA DATTA Vs. SEEMA PARAB
May 2, 2019
REGISTRAR Vs. STATE OF MAHARASHTRA
October 3, 2019
REHANABI SHEIKH ATIQ Vs. STATE OF MAHARASHTRA
June 27, 2019
REKHA Vs. KUNAL
August 5, 2019
REKHA W/O PRADEEP SURYVANSHI Vs. UNION OF INDIA
July 31, 2019
REKHA WD/O PREMNARAYAN HARODE Vs. MARY WD/O GEORGE AMBROSE MONTERIO
December 19, 2019
RELIANCE CAPITAL LTD. Vs. INDUSIND BANK LTD.
December 11, 2019
RELIANCE GENERAL INSURANCE Vs. KOUSHALYA ANANTA CHAUDHARI
December 18, 2019
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October 4, 2019
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August 6, 2019
RELIANCE GENERAL INSURANCE CO. LTD. Vs. MURLIDHAR S/O. SURAJMAL KABRA
August 13, 2019
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RIYA
October 4, 2019
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SUNITA VINAYAK DAHAT
October 4, 2019
RELIANCE GENERAL INSURANCE CO. LTD. Vs. VILAS LAXMAN BANGAR
December 5, 2019
RELIANCE GENERAL INSURANCE CO.LTD. Vs. RANGNATH UTTAM WAGH
October 4, 2019
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. KANTABAI SHANKAR SAWANT
December 19, 2019
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. COLONIAL LIFE INSURANCE COMPANY (TRINIDAD) LIMITED
May 24, 2019
RELIANCE INDUSTRIES LTD AND ANR Vs. STATE OF MAHARASHTRA AND ORS
April 18, 2019
RELIANCE NATURAL RESOURCES LIMITED Vs. STATE OF MAHARASHTRA
May 2, 2019
RELIANCE NIPPON LIFE ASSET MANAGEMENT LTD Vs. DEWAN HOUSING FINANCE CORPORATION LTD
October 10, 2019
RELIANCE SECURITIES LTD Vs. AKANSHA COMMODITIES PVT. LTD
July 19, 2019
REMINIA MASCARENHASE GONSALVES Vs. BENJAMIN POBRE GONSALVES
April 16, 2019
RENUKA DHANRAJGIR BATLIVALA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
April 26, 2019
RETNASAMY ELANGO Vs. HARSHA A. GUDKA
July 11, 2019
REUBEN FRANCO Vs. STATE OF GOA
March 4, 2019
RHEA GHANASHYAM SARDESAI Vs. GOA UNIVERSITY
November 5, 2019
RICHARD GASPER MATHIAS Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
August 1, 2019
RICHARD QUEIROZ Vs. STATE OF GOA
January 16, 2019
RICHMOND MERCANTILE LTD Vs. VINERGY INTERNATIONAL PVT LTD
August 1, 2019
RIDDHI SIDDHI COLLECTION Vs. UNION OF INDIA
July 19, 2019
RINKU JAISING JADHAV Vs. JAGDISH JAISING JADHAV
July 2, 2019
RISHABH SANGHVI Vs. UNION OF INDIA
July 10, 2019
RISHABH SURENDRA DARA Vs. STATE OF MAHARASHTRA
May 2, 2019
RIZWAN FAROOQ SHAIKH Vs. STATE OF MAHARASHTRA
December 12, 2019
ROCKLINE CONSTRUCTION COMPANY Vs. DOHA BANK
December 17, 2019
ROHAN DHUNGAT SON OF PRADEEP R PAI DHUNGAT Vs. STATE (THROUGH POLICE INSPECTOR, PANAJI POLICE STATION)
March 4, 2019
ROHAN DUKLE Vs. STATE OF MAHARASHTRA
August 8, 2019
ROHAN SUNIL JAIN Vs. STATE OF MAHARASHTRA
August 1, 2019
ROHIDAS Vs. NANDED
August 8, 2019
ROHIDAS S/O NAKALIRAM DULGACH Vs. NANDED-WAGHALA CITY MUNICIPAL CORPORATION
August 8, 2019
ROLLS-ROYCE MARINE INDIA (P) LTD. Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
April 18, 2019
ROOPA Vs. STATE OF MAHARASHTRA
September 25, 2019
ROSHAN KRISHNAJI DHURVE Vs. STATE OF MAHARASHTRA
June 24, 2019
ROSHAN LUKE MATHIAS Vs. VILLAGE PANCHAYAT OF CANDOLIM
September 25, 2019
ROYAL DRYFRUIT RANGE Vs. ROYAL SUVIDHA
June 17, 2019
ROYAL RICH DEVELOPERS (P) LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
July 22, 2019
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. AJIT CHANDRAKANT RAKVI
March 19, 2019
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. CHANDRAKALA ASHOK KADAM
November 18, 2019
RUCHI W/O BHANUPRATAPSINGH GOUR Vs. BHANUPRATAP SINGH GOUR S/O SURESH SINGH GOUR
January 29, 2019
RUDOLF GOMES Vs. INSPECTOR GENERAL OF PRISONS, INSPECTORATE GENERAL, PRISONS, GOVERNMENT OF GOA
February 5, 2019
RUDOLF VAZ Vs. SECRETARY/PRESIDENT, AKHIL GOMANTAK HARKARI SAHAKARI SAUNSTHA, GOA LTD.
December 4, 2019
RUKHMINA RAJESH DANGE Vs. KAILASH NATTHUJI PAWAR
April 5, 2019
RUKHMINI VITTHAL SABALE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 10, 2019
RUKHMINIBAI BADRINATH SHEDAGE Vs. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY, RURAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
April 25, 2019
RUKMAKAR @ BHARAT TULSHIDAS NAIK Vs. SANTOSH SHABA GAONKAR
April 5, 2019
RUKMINIBAI MOTIRAM KSHIRSAGAR Vs. MANORAMABAI MALLIKARJUN BAGALE
September 6, 2019
RUKMINIBAI PURUSHOTTAM GAJUL Vs. AMBAJI NARASAYYA SITA
March 13, 2019
RUMA MOHIRHUSEN SHAIKH Vs. STATE OF MAHARASHTRA
July 16, 2019
RUPA SHYAMSUNDAR DHUMATKAR Vs. ASST. COMMISSIONER OF INCOME TAX
April 5, 2019
RUPALI W/O SACHIN Vs. SACHIN SOPAN
February 27, 2019
RUPEE COOPERATIVE BANK LIMITED Vs. VIJAYA PAINTS PVT LTD AND ORS
May 2, 2019
RUPESH RASHMIKANT SHAH Vs. UNION OF INDIA
August 8, 2019
RUPESH S/O DAMODHAR TIDKE Vs. STATE OF MAHARASHTRA
January 18, 2019
RUPESH SALGAONKAR Vs. STATE OF GOA
September 13, 2019
RUPINDER SINGH ARORA Vs. A TO Z RETAIL LIMITED & ORS
March 13, 2019
RUSHIKESH S/O HANUMANT SUTAR Vs. STATE OF MAHARASHTRA(PATIL)
January 16, 2019
RUSTOMJEE REALTY PRIVATE LIMITED Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
October 11, 2019
RUSTOMJEE'S CENTRAL PARK CO-OPERATIVE HOUSING SOCIETY LTD. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
December 19, 2019
RUTA RAMESH GANGAVANE Vs. STATE OF MAHARASHTRA
October 4, 2019
RYAN FERNANDES Vs. OFFICE OF SUPERINTENDENT CENTRAL JAIL COLVALE, COLVALE, BARDEZ GOA
February 25, 2019
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October 22, 2019
S. SATYANARAYANA & CO Vs. WEST QUAY MULTIPORT PRIVATE LIMITED
November 22, 2019
S.S. LANDMARKS Vs. INCOME TAX OFFICER AND ORS.
October 17, 2019
SABERABI Vs. NEW INDIA ASSURANCE CO LTD
June 19, 2019
SABINA FERNANDES, DAUGHTER OF INCAIO DE SOUZA Vs. ANTHONY FURTADO
March 25, 2019
SACHIN Vs. STATE OF MAHARASHTRA
June 21, 2019
SACHIN Vs. STATE OF MAHARASHTRA
July 19, 2019
SACHIN CHARLUS MIRPAGAR Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
March 6, 2019
SACHIN DILIPKUMAR NAHAR Vs. SHANTILAL NEMICHAND NAHAR
October 16, 2019
SACHIN PANJABRAO SURWADE Vs. STATE OF MAHARASHTRA
August 28, 2019
SACHIN RAMU GAWLI Vs. STATE OF MAHARASHTRA
August 6, 2019
SACHIN SANTOSH BENIBAGDE Vs. STATE OF MAHARASHTRA
June 20, 2019
SACHIN SURESH PATOLE Vs. THE STATE OF MAHARASHTRA
February 11, 2019
SACHINKUMAR VASANTRAO WANKHEDE Vs. STATE OF MAHARASHTRA
June 18, 2019
SADANAND SHANKAR MANE Vs. STATE OF MAHARASHTRA
November 15, 2019
SADASHIV AMBADAS GAIKE Vs. STATE OF MAHARASHTRA
September 18, 2019
SADASHIV BABU PATIL Vs. STATE OF MAHARASHTRA
November 28, 2019
SADASHIV BASAPPA MADGYAL Vs. STATE OF MAHARASHTRA
February 18, 2019
SADASHIV GENBA JAGTAP Vs. BALKU NAMDEO JAGTAP
October 1, 2019
SADASHIV MADHAV SHELKE Vs. STATE OF MAHARASHTRA
February 5, 2019
SADASHIV PANDURANG PATIL Vs. THE STATE OF MAHARASHTRA
June 26, 2019
SADASHIV S/O RUPCHAND BHELAVEQ Vs. STATE OF MAHARASHTRA
August 26, 2019
SADASHIV YASHWANT KUMBHAR Vs. S J IRON AND STEEL PVT LTD
April 25, 2019
SADDAM ILAI SHAIKH Vs. STATE OF MAHARASHTRA
February 13, 2019
SADHANA R. JAIN Vs. CENTRAL BOARD OF DIRECT TAXES
January 29, 2019
SAFA KHWAJA SHAIKH Vs. STATE OF MAHARASHTRA
August 5, 2019
SAGAR @ SHIVA BHARAT PAWAR Vs. STATE OF MAHARASHTRA
October 4, 2019
SAGAR BHUPAL MALAGE Vs. MEMBER/CHAIRMAN, DIVISIONAL CASTE SCRUTINY COMMITTEE, KOLHAPUR
January 31, 2019
SAGAR PRAKASH KAMBLE Vs. COMMISSIONER OF POLICE NASHIK
August 20, 2019
SAGAR RAMCHANDRA SALOKHE Vs. STATE OF MAHARASHTRA
April 30, 2019
SAHADU DAGADU SATAV Vs. STATE OF MAHARASHTRA
June 21, 2019
SAHEB BI W/O SHAIKH JANI AND OTHERS Vs. SHAIKH AZAM S/O SHAIKH MEHMOOD AND OTHERS
February 27, 2019
SAHEBRAO BHAUSAHEB KALATE Vs. STATE OF MAHARASHTRA
August 7, 2019
SAHEBRO KALURAM BHINTADE Vs. STATE OF MAHARASHTRA
December 9, 2019
SAHIL GUPTA Vs. ASHOK LAKHANI, SON OF LATE CHETAN DAS LAKHANI
February 15, 2019
SAHRISH CONSTRUCTIONS PRIVATE LIMITED Vs. ENCLAVE HOSPITALITY PRIVATE LIMITED
February 6, 2019
SAHYADRI CENTRAL CONSUMER CO-OP WHOLESALE AND RETAIL STORES LTD Vs. CONTROLLER OF ACCOMMODATION, MUMBAI
May 3, 2019
SAI GOPAL TURBO ENGINEERING SERVICES Vs. EM SERVICES PRIVATE LIMITED
June 4, 2019
SAI KRISHNA CONSTRUCTIONS Vs. GLOVE INFRACOM
July 30, 2019
SAIDA PARVEEN RIZWAN AHMAD ABBAS Vs. RIZWAN AHMAD ABBAS
December 5, 2019
SAJJAD IBRAHIM MUKADAM Vs. DIVISIONAL COMMISSIONER
June 3, 2019
SAKHARAM Vs. UNITED INDIA INSURANCE CO.
January 16, 2019
SAKHARAM BHAGWAN DHALE AND ORS. Vs. RAMARAO BASAHEB SHINDE AND ORS.
November 19, 2019
SAKHARAM JIVALA BHADANGE Vs. RAJARAM RAMAJI GAIKWAD
September 19, 2019
SAKSHI D/O SHASHIKANT BHAGWATKAR Vs. STATE OF MAHARASHTRA
March 6, 2019
SAKUMA FINVEST PVT LTD Vs. CHEMOX EXPORTS IMPORTS PVT LTD
June 21, 2019
SALAUDDIN ABDUL WAHID KHAN Vs. STATE OF MAHARASHTRA
February 26, 2019
SALIMBHAI Vs. AMIRUDDIN HASAN NURANI MALAK
March 13, 2019
SALIMBI MUBARAK TAMBOLI Vs. STATE OF MAHARASHTRA
March 12, 2019
SAMADHAN MARKETING & MERCHANDISE PVT. LTD. Vs. NANDLAL GIRDHAR POPAT
October 4, 2019
SAMAJ BHUSHAN GRIHA Vs. SHANKAR
October 10, 2019
SAMEER Vs. STATE OF MAHARASHTRA
October 10, 2019
SAMEER DATTA KADAM Vs. SUPRIYA SAMEER KADAM
January 10, 2019
SAMEER RAMESH VASHI Vs. RAKESH RAMESH VASHI
January 7, 2019
SAMEER S/O RAJENDRA DESHMUKH Vs. STATE OF MAHARASHTRA
June 13, 2019
SAMIR NARAIN BHOJWANI Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
October 22, 2019
SAMIR SETT Vs. CUSTODIAN
July 12, 2019
SAMPAL CANTOR TENANT ASSOCIATIONNAIK Vs. MAMLATDAR OF BARDEZ TALUKANAIK
January 23, 2019
SAMRUDDHI DEVELOPERS Vs. KIRAN VASANT VEREKAR
September 17, 2019
SAMUNDERSING MAHIPAL SING Vs. STATE OF MAHARASHTRA
March 27, 2019
SANATA CONSULTANTS PRIVATE LIMITED Vs. ORBIT CORPORATION LTD
July 3, 2019
SANCHARESHWAR MADHAVRAO KADAM Vs. PRINCIPAL DISTRICT JUDGE
August 21, 2019
SANDEEP AND ORS Vs. SUCHITA AND ORS
April 1, 2019
SANDEEP B. SHETGAONKAR Vs. SANJANA S. SHETGAONKAR
February 28, 2019
SANDEEP MOHAN PATEL Vs. UNION TERRITORY OF DAMAN & DIU
September 9, 2019
SANDEEP OMPRAKASH AGRAWAL Vs. STATE OF MAHARASHTRA
April 12, 2019
SANDEEP PATIL Vs. UNION OF INDIA
October 7, 2019
SANDEEP PATIL Vs. UNION OF INDIA
February 6, 2019
SANDEEP RAMESH SOLANKI Vs. SHEVANTI DADOBA NASHTE
July 18, 2019
SANDEEP S. METANGE Vs. STATE OF MAHARASHTRA
August 21, 2019
SANDEEP S/O BABASAHEB CHATE Vs. VARDHAMAN STHANAKWASI JAIN
April 4, 2019
SANDEEP SAMBHAJI PHARATE Vs. STATE OF MAHARASHTRA
November 6, 2019
SANDEEP YASHWANTRAO SARODE Vs. ELECTION COMMISSION OF INDIA
April 12, 2019
SANDHYA Vs. STATE OF MAHARASHTRA
July 19, 2019
SANDIP Vs. STATE OF MAHARASHTRA
October 22, 2019
SANDIP ALIAS BABA LAXMAN JAGDE Vs. STATE OF MAHARASHTRA
May 6, 2019
SANDIP RAJU NAIK Vs. STATE ELECTION COMMISSION
June 10, 2019
SANDIP S/O HARIPRASAD PANDE Vs. STATE OF MAHARASHTRA
January 10, 2019
SANDIP SAMADHAN SHIRSAT @ RAGHU ROKDA Vs. STATE OF MAHARASHTRA
October 22, 2019
SANGEETA Vs. STATE OF MAHARASHTRA
June 4, 2019
SANGEETA B. VANMALI Vs. STATE OF MAHARASHTRA
December 12, 2019
SANGEETA SANTOSH KADAM Vs. STATE OF MAHARASHTRA
August 16, 2019
SANGIT Vs. STATE OF MAHARASHTRA
March 15, 2019
SANGITA Vs. ASLAM ALTAF SHAIKH
January 7, 2019
SANGITA (SULOCHANA) KASHINATH SALUNKE Vs. JITENDRA H. YADAV AND ORS.
April 2, 2019
SANGITA @ RANDAWANI Vs. STATE OF MAHARASHTRA
June 19, 2019
SANGITA CHANGDEO GAVHANE Vs. VIKAS PRAMOD KALE
June 19, 2019
SANGITA ULHAS GADILKAR Vs. STATE OF MAHARASHTRA
November 8, 2019
SANGITA W/O SHRIKANT KAYARKAR Vs. SHRIKANT S/O KRUSHNARAO KAYARKAR
February 6, 2019
SANGNATH Vs. BABU
June 13, 2019
SANGRAM VASANTRAO GAIKWAD Vs. GENERAL MANAGER
October 16, 2019
SANJANA D/O NARENDRA WADEWALE Vs. STATE OF MAHARASHTRA
May 2, 2019
SANJAY Vs. STATE OF MAHARASHTRA
September 4, 2019
SANJAY BABARAO DHOTE Vs. STATE OF MAHARASHTRA
November 6, 2019
SANJAY BABURAO RANDIVE Vs. STATE OF MAHARASHTRA
December 9, 2019
SANJAY BAJIRAO DESHMUKH Vs. COLLECTOR, OSMANABAD
March 26, 2019
SANJAY BHAURAO WAGHMARE Vs. ADDITIONAL COMMISSIONER NAGPUR
June 13, 2019
SANJAY DAGADU NAIKAWADI Vs. STATE OF MAHARASHTRA
October 14, 2019
SANJAY DATTATRAYA DHADKAR Vs. THE STATE OF MAHARASHTRA
July 30, 2019
SANJAY JAISSINHA KAJARIA Vs. SUB-REGISTRAR OF ASSURANCES
June 18, 2019
SANJAY KANTILAL THAKARE Vs. STATE OF MAHARASHTRA
January 28, 2019
SANJAY KUMAR DIDWANIA Vs. INTELLIGENCE OFFICER
July 31, 2019
SANJAY MISHRIMAL PANAMIYA Vs. SANJAY MISHRIMAL PUNAMIYA
September 6, 2019
SANJAY MUNNALAL YADAV Vs. LOCHANSINGH MANSINGH KARAGIR
March 29, 2019
SANJAY NIVRUTTI LATPATE Vs. STATE OF MAHARASHTRA
September 19, 2019
SANJAY PRALHAD PARDESHI Vs. STATE OF MAHARASHTRA THROUGH EXECUTIVE MAGISTRATE & ORS
January 17, 2019
SANJAY RAMKRUSHNA BHATKAR Vs. STATE OF MAHARASHTRA
March 13, 2019
SANJAY S/O DHANSINGH SOLANKI Vs. STATE OF MAHARASHTRA
September 19, 2019
SANJAY S/O MANOHARRAO SHIRBHATE Vs. STATE OF MAHARASHTRA
March 6, 2019
SANJAY VISHNU BARDE Vs. STATE OF MAHARASHTRA
October 16, 2019
SANJIVANI RAMCHANDRA KONDALKAR Vs. RAMCHANDRA BHIMRAO KONDALKAR
December 18, 2019
SANMITRA URBAN CO-OPERATIVE BANK LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, AKOLA
April 25, 2019
SANT KEJAJI MAHARAJ SMRUTI AND SHAIKSHANIK SANSTHA Vs. RAJENDRA DEORAOJI RAUT
April 18, 2019
SANTHOSH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
July 19, 2019
SANTOKH SINGH Vs. ACCHRU RAM
July 3, 2019
SANTOSH BHASKAR DERLE Vs. STATE OF MAHARASHTRA
March 1, 2019
SANTOSH CHANDRASHEKAR SHETTY Vs. AMEETA SANTOSH SHETTYMAHARASHTRA
January 25, 2019
SANTOSH CHOTU MALI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 3, 2019
SANTOSH DESAI Vs. STATE OF GOA
June 10, 2019
SANTOSH DEVRAO GARJE Vs. BHARATKUMAR GANGANAMONI
October 9, 2019
SANTOSH JAGANNATH PINGLE Vs. STATE OF MAHARASHTRA
September 3, 2019
SANTOSH LAXMAN VAD Vs. STATE OF MAHARASHTRA AND ORS.
February 13, 2019
SANTOSH MACHHINDRA THITE Vs. STATE OF MAHARASHTRA
February 4, 2019
SANTOSH MACHINDRA MULIK Vs. MOHINI MITHU CHOUDHARI
November 15, 2019
SANTOSH MADANLAL AGRAWAL Vs. BHAGWAT RAGHO KARAD
July 29, 2019
SANTOSH PANDURANG LOKHANDE Vs. STATE OF MAHARASHTRA
October 18, 2019
SANTOSH S/O DATTATREYA MAMIDWAR Vs. STATE OF MAHARASHTRA
January 22, 2019
SANTOSH S/O SHIVAJI VAIDYA Vs. STATE OF MAHARASHTRA
January 29, 2019
SANTOSH SON OF PATIRAM GAIKWAD Vs. STATE OF MAHARASHTRA
July 29, 2019
SANTOSH STEEL TRADERS Vs. SHYAMSUNDAR
August 2, 2019
SANTOSH SUDHIR PATIL Vs. STATE OF MAHARASHTRA
September 19, 2019
SANTOSH TUKARAM PAWAR Vs. ARAJUDEVI RAJGOPAL JAJU
July 18, 2019
SANTOSH VITTHAL AWATE Vs. NAGESH NAVNATH AWATE
October 18, 2019
SANTOSH Y DICHOLKAR Vs. STATE OF GOA
July 22, 2019
SANTUMAL ASSUDOMAL GOGIA Vs. SUB-DIVISIONAL MAGISTRATE, ULHASNAGAR
July 31, 2019
SANVO RESORTS PVT. LTD. Vs. ANIKET ANIL KADAM
December 19, 2019
SAP INDIA PRIVATE LIMITED Vs. COX & KINGS LIMITED
April 30, 2019
SAPANA CHARUDATT RANADIVE Vs. ASST. COMMISSIONER OF INCOME TAX
July 23, 2019
SAPANA KORDE NEE KETAKI A. GHODINDE Vs. STATE OF MAHARASHTRA
January 9, 2019
SAPNA WD/O NILESH PATEL Vs. PRAVIN ISHWARBHAI PATEL
May 3, 2019
SARAH ENTERPRISES Vs. BORIVALI SAI SUMAN COOPERATIVE SOCIETY LTD
November 6, 2019
SARANG Vs. ASHOK
September 4, 2019
SARANGHAR VITHAL WADHE, Vs. SHAMRAO GOVINDA WADHE
December 20, 2019
SARASWATI GIRI Vs. UNION OF INDIA
June 11, 2019
SARDAR S/ SHAH WALI KHAN Vs. STATE OF MAHARASHTRA
April 10, 2019
SARDAR SAMBHAJI ANGRE Vs. H.H.JYOTIRADITYA MADHAVRAO SCINDIA OF INDIA INHABITANT
June 10, 2019
SARDAR SAMBHAJI ANGRE Vs. H.H. JYOTIRADITYA AND ORS.
June 18, 2019
SARFARAZ @ ABDUL JABBAR AHMED ANSARI Vs. KHAN MOHD AZEEM MOHD SALIM
March 18, 2019
SARIKA DATTATRAYA KALE Vs. STATE OF MAHARASHTRA
June 28, 2019
SARIKA JYOTIBA GURAV Vs. STATE OF MAHARASHTRA
August 27, 2019
SARJERAO Vs. NAMDEO
August 13, 2019
SARJERAO KRISHNARAO KADAM Vs. UDAY RAMRAO THORAT & ORS
April 15, 2019
SAROJINI ISHWARLAL JAISWAL Vs. COLLECTOR, YAVATMAL
June 12, 2019
SAROJINI SHETTI Vs. SUDHA
August 20, 2019
SARVESH KUMAR SHAHI Vs. STATE OF MAHARASHTRA
March 13, 2019
SATISH Vs. STATE OF MAHARASHTRA
October 4, 2019
SATISH APPAJI SAWANT Vs. STATE OF MAHARASHTRA
July 1, 2019
SATISH DADA LONDHE Vs. STATE OF MAHARASHTRA
February 1, 2019
SATISH DHUDKU HALNOR Vs. YOGITA SATISH HALNOR
April 22, 2019
SATISH JANARDHAN BHUSARI Vs. RAMESH S/O RAMBHAU BIDKAR
March 1, 2019
SATISH RAMAKANT NAIK Vs. STATE OF GOA
November 27, 2019
SATISH S/O HARISHCHANDRA YETARE Vs. STATE OF MAHARASHTRA
March 13, 2019
SATISH SHAHU BANE Vs. DATTATRAYA TANAJI PADAM
November 18, 2019
SATISH SHANKARRAO SHINDE Vs. STATE OF MAHARASHTRA
November 26, 2019
SATISH SUKHDEORAO TAYADE Vs. STATE OF MAHARASHTRA
December 11, 2019
SATURNINO MARCELINO MESQUITA Vs. STATE OF GOA
January 4, 2019
SATYAJEET @ NANA SHIVAJIRAO KADAM Vs. RAJESH VINAYAK KSHIRSAGAR
March 19, 2019
SATYANARAYAN RAJARAM CHINTA Vs. MARVEL REALTORS & DEVELOPERS LTD
September 18, 2019
SATYANARAYAN S/O SHRIRAM LOHIYA Vs. STATE OF MAHARASHTRA
September 5, 2019
SATYAVAN B GAVAS Vs. STATE OF GOA
June 21, 2019
SATYAVATI KRUSHNA PILLAI Vs. STATE OF MAHARASHTRA
February 25, 2019
SATYENDRA SINGH GURJAR Vs. UNION OF INDIA
December 20, 2019
SAU MANKARNA W/O MOHAN JADHAV Vs. STATE OF MAHARASHTRA, THROUGH P S O WARDHA
April 18, 2019
SAU. ARUNA MADHAVRAO WANKHEDE Vs. DIVISIONAL COMMISSIONER, AMRAVATI, COMMISSIONERATE OFFICE
December 4, 2019
SAU. CHAMPABAI RATHOD SHRAMIK MAHILA PRATHISTHAN AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 13, 2019
SAU. SHALINI RAJU GAIKWAD Vs. STATE OF MAHARASHTRA
November 7, 2019
SAU. SHOBHA BABURO SHENDE Vs. STATE OF MAHARASHTRA
January 11, 2019
SAU. YAMINI Vs. SATYANARAYAN
October 10, 2019
SAURABH Vs. STATE OF MAHARASHTRA
August 30, 2019
SAURABH S/O RAJENDRA WARDEKAR Vs. SCHEDULED CASTE CERTIFICATE SCRUTINY COMMITTEE
January 15, 2019
SAVITA Vs. STATE OF MAHARASHTRA
July 23, 2019
SAVITA DEVIDAS ADHANE Vs. STATE OF MAHARASHTRA
April 10, 2019
SAVITA VIJAYKUMAR GUMTE Vs. SHIVAJI MALU HARALE
June 26, 2019
SAVITRABAI W/O IRWANT AGLAVE Vs. SK ATEEQ RAHEMAN S/O ABDUL RAHEMAN
July 4, 2019
SAVITRI Vs. STATE OF MAHARASHTRA
August 7, 2019
SAVITRIBAI PHULE PUNE UNIVERSITY Vs. ALOK SHIVAJI SALVE
December 5, 2019
SAVITRIBAI PHULE SHIKSHAN PRASARAK MANDAL Vs. SOLAPUR MUNICIPAL CORPORATIONS
August 29, 2019
SAWARMAL GADODIA Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
May 15, 2019
SAYED JAFAR SAYED NASIR Vs. STATE OF MAHARASHTRA
February 6, 2019
SAYED RASUL Vs. STATE OF MAHARASHTRA
January 5, 2019
SAYEED KHAN Vs. STATE OF MAHARASHTRA
June 11, 2019
SAYYAD ALI S/O SAYYAD Vs. STATE OF MAHARASHTRA
September 9, 2019
SAYYAD YUNUS PACHULAL PATEL Vs. CHANDRAKANT KISHAN DHUDHALE
April 29, 2019
SAYYED ISMAIL Vs. STATE OF MAHARASHTRA
September 3, 2019
SBI GLOBAL FACTORS LTD Vs. MINAR INTERNATIONAL LIMITED
May 3, 2019
SBI INSURANCE COMPANY Vs. MADHUBALA W/O SANJAY @ SANJEEV PATIL
April 15, 2019
SCHNEIDER ELECTRIC INDIA PVT. LTD. Vs. UNION OF INDIA
July 23, 2019
SCHOKHI INDUSTRIALS PVT. LTD. Vs. MAHARASHTRA STATE POWER GENERATION CO. LTD.
August 7, 2019
SCIGEN BIOPHARMA PVT. LTD. Vs. JAGTAP HORTICULATUER PVT. LTD.
November 21, 2019
SEA KUNAL CORPORATION PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
February 27, 2019
SEEMA MUKUNDA NANNAWARE Vs. SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE
November 13, 2019
SEEMA MUKUNDA NANNAWARE Vs. SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE
November 13, 2019
SEEMA SATYAWAN BHADEKAR Vs. STATE OF MAHARASHTRA
October 9, 2019
SEEMATAI Vs. SHREENATH CARGO COMPANY AGENT AND AUTHORIZED TRANSPORT
August 26, 2019
SENIOR DIVISIONAL CONTROLLER, NWKRTC Vs. KEYUR
August 2, 2019
SESA INDUSTRIES LIMITED, GOA Vs. COMMISSIONER OF INCOME-TAX, GOA
April 18, 2019
SEVEN ISLANDS SHIPPING LTD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 30, 2019
SEWAKRAM PERUMAL MOTWANI Vs. STATE OF MAHARASHTRA
April 5, 2019
SHABAN ALI SHAIKH Vs. DY. COMMISSIONER OF LABOUR, MUMBAI CITY AND ORS.
June 18, 2019
SHABBIR IBRAHIM MESTRY Vs. ANJUM RAHIM MESTRY
August 7, 2019
SHABBIR KHAJABHAI SHAIKH Vs. STATE OF MAHARASHTRA
September 4, 2019
SHABEER MOHAMAD AENAPURE Vs. BHAIRAO SHRIPAD NATEKAR
September 25, 2019
SHABIYA BABOOL KAZI AND ORS. Vs. THE STATE OF MAHARASHTRA
August 9, 2019
SHAFIQUE AHMED MOHAMMED RAFIQUE Vs. STATE OF MAHARASHTRA
July 23, 2019
SHAH & PARIKH, ENGINEERS & CONTRACTORS Vs. URMI TRENCHLESS TECHNOLOGY PVT LTD & ANR
February 25, 2019
SHAH NANJI NAGSI EXPORTS PVT LTD Vs. UNION OF INDIA
March 29, 2019
SHAHENAZ Vs. STATE OF MAHARASHTRA
June 18, 2019
SHAIKH ABDUL RAZAK YASEEN PATEL Vs. SAYYAD MURAD SYED IRFAN ALI
October 9, 2019
SHAIKH AFTAB AHMED Vs. BHIMRAO
October 1, 2019
SHAIKH ARSHAD MAHEBUB Vs. SAYYED SAMIR SHAH MAHMOOD
October 1, 2019
SHAIKH BASID S/O SK MAJID Vs. STATE OF MAHARASHTRA
February 6, 2019
SHAIKH GANI S/O SHAIKH MAINODDIN Vs. BALAJI ALLIANZ GENERAL INSURANCE CORPORATION LTD.
September 13, 2019
SHAIKH HANIF Vs. SULTANA BEGUM
March 7, 2019
SHAIKH ISTIYAQ AHMED Vs. UNION OF INDIA
May 2, 2019
SHAIKH JILANI SHAIKH MITHUMIYA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
August 20, 2019
SHAIKH MOHAMMAD ABHAS Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 14, 2019
SHAIKH MUKTAR Vs. VILLAGE PANCHAYAT OF ST JOSE DE AREAL
March 11, 2019
SHAIKH NAIMUDDIN Vs. DEPUTY REGISTRAR CO OP SOCIETIES, AURANGABAD
March 18, 2019
SHAIKH NISAR IBRAHIM Vs. STATE OF MAHARASHTRA AND OTHERS
April 3, 2019
SHAIKH NUMAN Vs. JAGDISH DAGORIA
October 22, 2019
SHAIKH SALIM SHAIKH AMIR Vs. STATE OF MAHARASHTRA
October 1, 2019
SHAIKH SHAHID AHMAD Vs. STATE OF MAHARASHTRA
January 28, 2019
SHAIKH TAYYAB SHAIKH BABULAL Vs. THE STATE OF MAHARASHTRA
February 13, 2019
SHAILAJA R KHANVILKAR Vs. UNION OF INDIA
September 30, 2019
SHAILENDRA BHADAURIA Vs. MATRIX PARTNERS INDIA INVESTMENT HOLDINGS
January 3, 2019
SHAILESH ANAND KULKARNI Vs. KHANDESH COLLEGE EDUCATION SOCIETY C/O MOLLJI JAITHA COLLEGE
August 21, 2019
SHAILESH SADANAND Vs. STATE OF GOA,
February 28, 2019
SHAILESH VINAYAK CHAVAN Vs. STATE OF MAHARASHTRA
June 24, 2019
SHAKTIMAN S/O TULSIDAS SONDAWALE Vs. STATE OF MAHARASHTRA
January 29, 2019
SHAKTISINGH JASMATSINGH DUDHANI Vs. STATE OF MAHARASHTRA
March 12, 2019
SHAKUNTALA Vs. STATE OF MAHARASHTRA
June 4, 2019
SHAKUNTALA PRALHAD SHINDE Vs. STATE OF MAHARASHTRA
August 20, 2019
SHALINA LABORATORIES PRIVATE LIMITED Vs. UNION OF INDIA
June 13, 2019
SHALINI W/O ANANDRAO KOSURKAR Vs. ANANDRAO S/O PATRUJI KOSURKAR
July 30, 2019
SHALU RATNAKAR SELOKAR AND ORS. Vs. PUNJAB NATIONAL BANK
April 23, 2019
SHAM ANAND SALUNKHE Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-2
March 1, 2019
SHAM BHAGWANRAO INGALE Vs. STATE OF MAHARASHTRA
April 25, 2019
SHAM RAMDAS SAWANT Vs. SUSHMA SHAM SAWANT
January 23, 2019
SHAMA G. BOTHE Vs. STATE OF GOA
November 22, 2019
SHAMASHUDDIN Vs. SWATI
June 21, 2019
SHAMBA K. GAONKAR Vs. MAMTA NANDA NAIK
November 5, 2019
SHAMBABU S/O SIDDHAGOPAL SURYAWANSHI Vs. STATE OF MAHARASHTRA
February 7, 2019
SHAMRAO Vs. STATE OF MAHARASHTRA
July 18, 2019
SHAMRAO MORESHWAR KULKARNI Vs. VIJAY JASRAJ RAHATEKAR
December 18, 2019
SHAMSHUDDIN MANUBAI TAMBOLI Vs. KERU SHANKAR BITE
November 14, 2019
SHANE FRANCISCO DIAS Vs. UNION OF INDIA
November 26, 2019
SHANKAR Vs. STATE OF MAHARASHTRA
July 23, 2019
SHANKAR Vs. SHEKU
January 10, 2019
SHANKAR DADOBA NAIK Vs. MAHARASHTRA STATE ROAD TRANSPORT
July 25, 2019
SHANKAR GAIKWAD Vs. STATE OF MAHARASHTRA
October 4, 2019
SHANKAR SUKHDEV KADAM AND ORS. Vs. THE STATE OF MAHARASHTRA
March 8, 2019
SHANKARLAL SHRIRAM LOHIYA Vs. STATE OF MAHARASHTRA
August 8, 2019
SHANT SNACKS Vs. CHANDRAKANT SHANKARRAO PETHKAR
September 6, 2019
SHANTABAI TUKARAM CHOUDHARY Vs. A K BUILDERS REGISTERED PARTNERSHIP FIRM THROUGH ITS PARTNER ZUBER ASGARBHAI POONAWALA
April 5, 2019
SHANTAI GROUP, PUNE Vs. STATE OF MAHARASHTRA, THROUGH ITS DEPARTMENT OF REVENUE AND FOREST, MANTRALAYA, MUMBAI
April 11, 2019
SHANTAPPA RUDRAPPA MATHDEVRU Vs. STATE OF MAHARASHTRA
August 21, 2019
SHANTARAM NAMDEO SATHE Vs. STATE OF MAHARASHTRA
November 15, 2019
SHANTARAM S/O WAGHU SONAWANE Vs. STATE OF MAHARASHTRA
January 31, 2019
SHANTI MAKWANA HARDING Vs. STATE OF GOA
November 13, 2019
SHANTILAL AMRITLAL AND ORS. Vs. BRIJMOHAN P. SEKHSARIA AND ORS.
July 30, 2019
SHANTILAL JOSHI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 29, 2019
SHANTILAL S/O. SHALIGRAM CHANDAK Vs. SOMDATTA S/O. RAMPRAKASH SHUKLA
January 4, 2019
SHANTINIKETAN EKTA CO-OP. HOUSING SOCIETY LTD. Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
July 31, 2019
SHARAD BALKRUSHNA DEOTALE Vs. STATE OF MAHARASHTRA
February 21, 2019
SHARAD KASHINATH WAGHAMARE Vs. STATE OF MAHARASHTRA
November 6, 2019
SHARADA NANASAHEB PATIL Vs. APPASO JIVAPPA CHOUGULE
September 20, 2019
SHARAFAT KHAN, S/O HUSSEIN KHAN Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, PORVORIM-GOA
August 7, 2019
SHARAN HOSPITALITY PRIVATE LIMITED Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE 9 (3)
July 1, 2019
SHARIFABEE MOHD SHARIF Vs. VINAYAK K. ZADE
September 26, 2019
SHARJABAI WD/O VIKRAM DARKONDE Vs. UNION OF INDIA
August 29, 2019
SHARMA CONSTRUCTION COMPANY Vs. RAMDAS GOVINDA WAGDE
October 22, 2019
SHARMA CONSTRUCTION COMPANY AND ORS. Vs. PRAVEEN KUMAR AND ORS.
April 10, 2019
SHARMA PROPERTIES PVT. LTD. Vs. ASHISH RAJINDER KAPILA
April 16, 2019
SHAROKH KERSI NIKORAWALLA Vs. KHORSHED FAREDOON DALAL AND ORS
April 16, 2019
SHASHIKALA Vs. STATE OF MAHARASHTRA
February 21, 2019
SHASHIKANT Vs. RESHMA
October 4, 2019
SHASHIKANT DONDIRAM KARANDE Vs. THE STATE OF MAHARASHTRA
July 9, 2019
SHASHIKANT HARIBHAU BANDEWAR Vs. BHALCHANDRA HARIBHAU BANDEWAR
May 3, 2019
SHEELA Vs. BRANCH MANAGER
December 13, 2019
SHEELA AND ORS. Vs. BENSARA PHARMACEUTICALS PVT. LTD. AND ORS.
April 24, 2019
SHEELA NANDKISHOR INGLE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI AND OTHERS
February 8, 2019
SHEELA SHESHRAO LOKADE Vs. RACHNA ASHOKRAO HIPPALGAONKAR
January 23, 2019
SHEELA SURESH NIMKAR Vs. VILAS VISHNU CHANSARKAR
July 5, 2019
SHEELA W/O RAMESHRAO DESHMUKH Vs. AMARTYA S/O SURENDRA DESHMUKH
December 17, 2019
SHEETAL AMARDEEP KAMBLE Vs. AMARDEEP TANAJI KAMBLE
August 29, 2019
SHEETAL DIAMONDS LTD Vs. INCOME TAX APPELLATE TRIBUNAL
January 3, 2019
SHEHZAD VALIMOHAMMAD MERCHANT Vs. SAIYED GHULAM ABBAS ZAIDI
September 26, 2019
SHEIKH ARIF SHEIKH AJIZ Vs. THE STATE OF MAHARASHTRA
September 23, 2019
SHEIKH ASIF S/O SHEIKH USMAN Vs. STATE OF MAHARASHTRA
July 3, 2019
SHEIKH MEHMOOD Vs. M/S UNIVERSAL MEDIKIT PRIVATE LTD
July 8, 2019
SHEIKH SHAMA SHIEKH IQBAL Vs. STATE OF MAHARASHTRA
February 26, 2019
SHEKHAR JAGDISH PRASAD TEWARI Vs. STATE OF MAHARASHTRA
February 6, 2019
SHEKHAR VASSUDEV VERLEKAR Vs. JAIRAM KRISHNANATH KAMAT
April 9, 2019
SHERATON HOTELS LLP Vs. ANTHONY MASCARENHAS
September 23, 2019
SHESHMANI K. DUBEY Vs. UNIVERSITY OF MUMBAI
November 8, 2019
SHETKAR SHIKSHAN PRASARAK MANDAL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
April 4, 2019
SHETTY ASSOCIATES PVT LTD Vs. SAMTA BUILDERS PRIVATE LIMITED
May 2, 2019
SHIKSHAK SAHAKARI BANK LTD Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES, NAGPUR
March 15, 2019
SHILPI CONSTRUCTIONS ENGINEERS & CONTRACTORS Vs. WELSPUN GROUP, WELSPUN HOUSE
July 25, 2019
SHIODAS S/O BHIMRAO PISE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF EDUCATION AND EMPLOYMENT, MANTRALAYA, MUMBAI
April 1, 2019
SHIPRA SHIVKUMAR YADAV Vs. RASHTRASANT TUKDOJI MAHARAJ
June 28, 2019
SHIRPUR GOLD REFINERY LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 13(2)(2)
March 5, 2019
SHITALA PRASAD ORI RAM KORI Vs. STATE OF MAHARASHTRA
December 18, 2019
SHIVAJI Vs. STATE OF MAHARASHTRA
June 12, 2019
SHIVAJI Vs. THE STATE OF MAHARASHTRA
March 29, 2019
SHIVAJI SHIKSHAN SANSTHA Vs. RAJIV S/O MARTANDRAO DALAL
July 3, 2019
SHIVAJI TUKARAM DAVARGAVE Vs. CHAYA W/O SHIVAJI DAVARGAVE
February 18, 2019
SHIVAJIRAO MAHADEO AWALE Vs. STATE OF MAHARASHTRA
October 3, 2019
SHIVANAND Vs. STATE OF MAHARASHTRA
March 29, 2019
SHIVANI (SIC SHIVANGI) W/O TUSHAR GARG Vs. ANUJ SHRIKANT TABEREWALA
February 8, 2019
SHIVESHWAR ADIWASI BAHUUDDESHIYA Vs. STATE OF MAHARASHTRA
February 8, 2019
SHIVKUMAR Vs. STATE OF MAHARASHTRA
October 9, 2019
SHIVLAL Vs. UNION OF INDIA
July 23, 2019
SHIVNANDA SHIVAJI BOMBLE Vs. STATE OF MAHARASHTRA
December 18, 2019
SHIVPAL SURAJ PARDESHI Vs. THE STATE OF MAHARASHTRA
April 24, 2019
SHIVPRASAD Vs. STATE OF MAHARASHTRA
January 8, 2019
SHIVPRASAD B KAKODKARNAIK Vs. ALKA S NAYAK
January 24, 2019
SHIVRAM Vs. PRABHAKAR
June 11, 2019
SHIVRAM @ BALU KHANDU JAGTAP Vs. STATE OF MAHARASHTRA
October 3, 2019
SHOBHA @ NEHA BHIMRAO BUDDHIVANT Vs. BAR COUNCIL OF INDIA
June 27, 2019
SHOBHA BABURO SHENDE Vs. STATE OF MAHARASHTRA
January 11, 2019
SHOBHA DAULATRAO BANKAR Vs. SADASHIV ANAJI GANGURDE
June 3, 2019
SHRAMIK UTKARSH SABHA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
July 31, 2019
SHREE GOPALKRISHN MULTIPURPOSE CO-OPERATIVE SOCIETY LTD Vs. STATE OF GOA THROUGH CHIEF SECRETARY, GOA
May 2, 2019
SHREE KRISHNA EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
May 3, 2019
SHREE SAI REALITY Vs. STATE OF MAHARASHTRA
July 15, 2019
SHRI BALAJI TRADING COMPANY Vs. STATE OF MAHARASHTRA
January 4, 2019
SHRI CHAMPALAL KAPOORCHAND JAIN Vs. NAVYUG CLOTH STORES
November 26, 2019
SHRI GADGE MAHARAJ MAHAVIDYALAYA Vs. ELECTION COMMISSION OF INDIA
April 4, 2019
SHRI GURUKUL SHIKSHAN PRASARAK MANDAL Vs. SHARDA ASHOK SURYAGANDH
December 19, 2019
SHRI MALKI SINGH Vs. SURESH KUMAR HIMATLAL PARMAR
November 29, 2019
SHRI MANIKRAO S/O SHIVRAM WAGH Vs. STATE OF MAHARASHTRA
February 16, 2019
SHRI PAIKUJI Vs. DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY
August 5, 2019
SHRI RAMCHANDRA GENU RAUT Vs. SHRI MOHAN KONDIRAM WADKAR
April 12, 2019
SHRI SANT BHOJAJI MAHARAJ DEOSTHAN Vs. DHANRAJ JOGOJI MESHRAM AND ORS.
March 27, 2019
SHRI SANT KEJAJI MAHARAJ SMRUTI AND SHAIKSHANIK SANSTHA Vs. RAJENDRA DEORAOJI RAUT
April 18, 2019
SHRI SHRIRANG GAJANAN HOLE Vs. SPECIAL RECOVERY OFFICER
June 3, 2019
SHRI SIDDHIVINAYAK ENTERPRISES Vs. UNION OF INDIA
April 8, 2019
SHRI VEERBHADRA SIDRAMAPPA BIRAJDAR Vs. SHRI VISHWANATH SHANKARAPPA WALANDE
February 26, 2019
SHRI. TUKARAM Vs. DNYANESHWAR
April 4, 2019
SHRI. VITTHAL LAXMAN PATIL Vs. KORES (INDIA) LTD. REAL ESTATE DIVISION
January 25, 2019
SHRIKANT DATTATRAYA DESHPANDE Vs. SHALINI WAMAN BHAT
September 13, 2019
SHRIKANT JOHN MANE Vs. INSPECTOR GENERAL OF PRISONS
January 14, 2019
SHRIKANT S/O BAPURAOJI KALAMBE Vs. STATE OF MAHARASHTRA
March 7, 2019
SHRIKANT SHRIMANT KADAM Vs. VISHWAS SUBHASH KADAM & ORS
April 1, 2019
SHRIKANT WAMAN PAWASKAR Vs. DEEPALI DINANATH PAWASKAR
April 16, 2019
SHRIKRUSHNA Vs. SANGITA
April 4, 2019
SHRIKRUSHNA S/O NILKANTH JOSHI Vs. KOPARGAON EDUCATION SOCIETY, AHMEDNAGAR
February 28, 2019
SHRINIVAS KISHOR SANGA Vs. COMMISSIONER OF POLICE, SOLAPUR
March 19, 2019
SHRIPATI GUNDU NAIK Vs. STATE OF MAHARASHTRA
June 3, 2019
SHRIRAM Vs. UNION OF INDIA
August 21, 2019
SHRIRAM ALIAS AJIT SHRIPAD KAMAT Vs. NILIMA VINAY PRABHU VERLEKAR
January 23, 2019
SHRIRAM GANESH PIMPALKHARE Vs. JALGAON ZILLA POSTAL CREDIT SOCIETY LIMITED
May 7, 2019
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. CHANDRAKALA ATMARAM MOHITE
September 26, 2019
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. SUREKHA
January 4, 2019
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. UJJWALA VIKAS BHARNE
June 14, 2019
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. LAXMAN MANIK JADHAV
October 22, 2019
SHRIRAM INSURANCE COMPANY LTD. Vs. VANITA WD/O DHANAJI MAREKAR
September 24, 2019
SHRIRAM LAXMAN BANGAR Vs. STATE OF MAHARASHTRA
August 19, 2019
SHRIVALLABH P. PAI FONDEKAR Vs. DY. TOWN PLANNER
September 26, 2019
SHRIVINA @ DEEPA KAMAT Vs. STATE OF GOA
July 9, 2019
SHRUTI HIREN MEHTA Vs. HIREN GHANSHYAMDAS MEHTA
August 6, 2019
SHRUTIKA JUNAGADE KANKARIA Vs. STATE OF MAHARASHTRA
August 20, 2019
SHUBHAM ENTERPRISES Vs. BABU BHIKU MATAL
June 17, 2019
SHUBHAM RAJESH KANOJIA Vs. STATE OF MAHARASHTRA
August 7, 2019
SHUBHANGI Vs. DIGAMBERRAO BUDRUKKAR
June 11, 2019
SHUBHANGI MANERKAR Vs. STATE OF GOA
December 18, 2019
SHYAM MADHAVRAO MOHOD Vs. ADDITIONAL COMMISSIONER
February 14, 2019
SHYAM RAJVILAS BASUDE Vs. STATE OF MAHARASHTRA
November 7, 2019
SHYAM RAMAPATI PANDEY Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 11, 2019
SIDDESH TOURS AND TRAVELS Vs. COMMISSIONER OF SERVICE TAX MUMBAI
April 30, 2019
SIDDHARTH Vs. STATE OF MAHARASHTRA
October 4, 2019
SIDDHARTH SABHARWAL Vs. STATE OF MAHARASHTRA
October 18, 2019
SIDDHARTH SUKANT SHANBHAG Vs. STATE OF GOA
September 18, 2019
SIDDHESHWAR Vs. STATE OF MAHARASHTRA
April 15, 2019
SIDDHESHWAR S/O PANCHAPPA HAWA Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, URBAN DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
April 16, 2019
SIDDHI REAL ESTATE DEVELOPERS Vs. STATE OF MAHARASHTRA
March 15, 2019
SIDDHI SANTOSH CHAULKAR Vs. ARYAN EDUCATION SOCIETY
March 13, 2019
SIDDHI SUGAR AND ALLIED INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
April 26, 2019
SIDDHI VINAYAK Vs. UNION OF INDIA
April 2, 2019
SIDDHIVINAYAK CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
September 21, 2019
SIDDHIVINAYAK ENTERPRISES Vs. UNION OF INDIA
April 18, 2019
SIDDIQUE Vs. STATE OF GOA, (THROUGH THE POLICE INSPECTOR, ANJUNA POLICE STATION) AND ANOTHER
August 26, 2019
SIDDIQUE @ SULEMAN MOHAMAD KHAN Vs. STATE AND ANOTHER
March 11, 2019
SIDHARTH CHAUHAN Vs. ADITYA BIRLA REAL ESTATE FUND
July 19, 2019
SILVER JUBILEE TRAVELLER LTD Vs. MIHAN INDIA LIMITED
March 28, 2019
SINDU AND ORS. Vs. ASHOK SITARAM GEDAM AND ORS.
January 29, 2019
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
January 16, 2019
SIRAJ SHAIKH NASIR MUNSHI Vs. STATE OF MAHARASHTRA
February 7, 2019
SIRAJUDDIN S/O MOINODDIN Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, MUNICIPAL ADMINISTRATION, MANTRALAYA, MUMBAI
March 19, 2019
SITARAM Vs. STATE OF MAHARASHTRA
May 21, 2019
SITARAM RAOJI GAIKWAD Vs. STATE OF MAHARASHTRA
December 6, 2019
SITARAM SAMBHAJI MANE Vs. STATE OF MAHARASHTRA
April 2, 2019
SIYA KETAN PRABHU VERLEKAR Vs. KETAN VINAY PRABHU VERLEKAR
June 18, 2019
SK . MOHSIN SK . SAMAD Vs. STATE OF MAHARASHTRA, THROUGH P.S. PATUR
February 21, 2019
SKYWAY RMC PLANTS PVT. LTD. Vs. FAROOQ THIM
November 29, 2019
SMALL INDUSTRIES DEVELOPMENT BANK OF Vs. ADITYA DIAMONDS
July 10, 2019
SMITA Vs. KIRAN M. PATIL AND ORS.
March 22, 2019
SMITA Vs. RAJANI
December 11, 2019
SMITA RAMESH GORADKAR Vs. SMITA RAMESH GORADKAR
November 14, 2019
SMITA SANDIP PATIL Vs. APPROPRIATE AUTHORITY MEDICAL SUPERINTENDENT, JALGAON
March 22, 2019
SMT. JANABAI WD/O SHANKAR SONWANE Vs. SHEKU S/O KONDAJI KALE
January 10, 2019
SMT. JAYASHRI W/O RATAN UCHIT @ JAYASHRI W/O SUBHASH BAGUL Vs. STATE OF MAHARASHTRA
March 13, 2019
SMT. KAMAL WD/O DAULATRAO DESHMUKH Vs. SMT. ARCHANA RAJU @ RAJARAM BHUJBAL
April 16, 2019
SMT. RADHIKA BHARGAVA Vs. DR. ARJUN SAHAGAL
January 11, 2019
SMT. RAKHI RAJKUMAR GIRI (IN JAIL) Vs. THE STATE OF MAHARASHTRA
February 5, 2019
SMT. SADHANA W/O HEMANT WALWATKAR Vs. HEMANT S/O SHALIKRAMJI WALWATKAR
April 18, 2019
SNEHAL ANIKET BHOSLE Vs. STATE OF MAHARASHTRA
September 11, 2019
SNEHAL ASHOK INDURKAR Vs. THE STATE OF MAHARASHTRA
June 10, 2019
SNEHAL DIAS Vs. STATE
August 9, 2019
SNEHAL DILIP GAIKWAD Vs. SCHEDULED TRIBE CASTE CERTIFICATE VERIFICATION COMMITTEE
August 6, 2019
SOCIAL ORGANIZATION Vs. ARVIND KRUSHNARAO MAHAKALKAR
January 14, 2019
SOCIETY OF OUR LADY OF GLORY Vs. ABOOBAKAR MOHAMED CHHAPRA & COMPANY
June 12, 2019
SONABAI PUNDALIK SURALKAR Vs. SAVITRIBAI SHIVLAL CHIKATE
August 20, 2019
SONABAI SAHEBRAO PATHRUD Vs. BHAUSAHEB GANPATI GAIKWAD
August 5, 2019
SONI LALIMA TAMANG Vs. STATE OF MAHARASHTRA
July 16, 2019
SONIBAI Vs. BANSILAL JAINARAYAN SARD
December 18, 2019
SONU VIRENDRA CHAVAN Vs. THE STATE OF MAHARASHTRA
January 3, 2019
SONY PICTURES NETWORKS INDIA PVT LTD Vs. INCOME-TAX APPELLATE TRIBUNAL
January 3, 2019
SOPAN BAUG CO-OPERATIVE HOUSING SOCIETY LTD Vs. DY. JOINT REGISTRAR OF CO-OPERATIVE SOCIETY
June 3, 2019
SOU. VIDYA W/O BANDU BEMBARE, Vs. DILIP VINAYK JIVTODE
December 19, 2019
SOUMITRA VISHNU CHARI Vs. STATE OF GOA
October 16, 2019
SOUMITRA VISHNU CHARI Vs. STATE OF GOA
September 16, 2019
SOUTH YARRA HOLDINGS Vs. INCOME TAX OFFICER
March 1, 2019
SPACE WOOD OFFICE SOLUTION PVT. LTD. Vs. ANUPAM RAI CONSTRUCTION
March 25, 2019
SPECIFIC ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL TAX, PUNE-III
June 4, 2019
SPENTEX INDUSTRIES LTD Vs. DILIP
July 24, 2019
SPHERE INTERNATIONAL Vs. ECOPACK INDIA PAPER CUP PVT LTD
August 7, 2019
SPICY SANGRIA HOTELS (P.) LTD. Vs. INCOME TAX OFFICER, WARD 10(1)(4)
October 10, 2019
SREEPATI BUILT INFRAS INVESTMENT LTD Vs. STATE OF MAHARASHTRAMAHARASHTRA
January 29, 2019
SRI DUDESHWARNATH STEELS PVT. LTD. Vs. COMMR. OF C. EX. AND CUSTOMS
April 8, 2019
ST. ISABELS HIGH SCHOOL Vs. EDUCATION INSPECTOR
September 27, 2019
STANISLAV KARATEVSKIY Vs. STATE
July 16, 2019
STAR CIRCLIPS AND ENGINEERING LTD Vs. SOMA RAGHUNATH WANI
July 3, 2019
STAR INDIA PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA
October 16, 2019
STAR TRACK FASTENERS PRIVATE LIMITED Vs. UNION OF INDIA
July 31, 2019
STARWING DEVELOPERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA & OTHERS
October 18, 2019
STATE Vs. BATA INDIA LTD.
July 30, 2019
STATE Vs. PRITAM KUMAR
August 20, 2019
STATE (THROUGH MAPUSA POLICE STATION) Vs. PRAVIN PATEL
January 11, 2019
STATE BANK OF INDIA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX RANGE 2(2) MUMBAI
June 18, 2019
STATE BANK OF INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
January 17, 2019
STATE OF GOA Vs. INOX LEISURE LIMITED
March 12, 2019
STATE OF GOA Vs. T D ABDUL RAHIMAN
June 4, 2019
STATE OF GOA Vs. YATIN TIGADE
December 6, 2019
STATE OF GOA Vs. SHANKAR VENKATRAM REDDY
July 22, 2019
STATE OF GOA Vs. AQUAVIVA FERNANDES AND ORS.
April 10, 2019
STATE OF GOA, THROUGH PONDA POLICE STATION, PONDA GOA Vs. MOHAN BISWAL (MAJOR), S/O RANGADHAR BISWAL
April 25, 2019
STATE OF GOA, THROUGH THE CHIEF SECRETARY Vs. VISHWAMBER PRITVIRAJ MORAJKAR MINOR
March 29, 2019
STATE OF MAH Vs. SHANKAR DAMU PATIL
September 3, 2019
STATE OF MAHA & ORS Vs. RAJENDRA WAMAN PATIL
May 8, 2019
STATE OF MAHARASHTRA Vs. BHIKAN BISMLLA MANIYAR
December 16, 2019
STATE OF MAHARASHTRA Vs. QURAISHI BROTHERS
September 13, 2019
STATE OF MAHARASHTRA Vs. RAMCHANDRA DADASO LADKAT-PATIL
December 12, 2019
STATE OF MAHARASHTRA Vs. MADHUSUDAN N. MATALIYA
December 20, 2019
STATE OF MAHARASHTRA Vs. ATUL RAMA LOTE
April 25, 2019
STATE OF MAHARASHTRA Vs. YALAPPA BASAPPA KHOT
June 4, 2019
STATE OF MAHARASHTRA Vs. LEARNED JUDGE,LABOUR COURT
August 19, 2019
STATE OF MAHARASHTRA Vs. MOHAMMAD ANWAR MAJI ABUDL
January 11, 2019
STATE OF MAHARASHTRA Vs. SANJAY
June 3, 2019
STATE OF MAHARASHTRA Vs. NEETA SHRIRANG KELKAR
July 4, 2019
STATE OF MAHARASHTRA Vs. PATIRAM GANGARAM SHELOKAR
February 27, 2019
STATE OF MAHARASHTRA Vs. SANTOSH VISHNU LONKAR
October 17, 2019
STATE OF MAHARASHTRA Vs. EKNATH KISAN KUMBHARKAR
August 6, 2019
STATE OF MAHARASHTRA Vs. ANIL SON OF BABULAL LANJEWAR
February 15, 2019
STATE OF MAHARASHTRA Vs. SHANTABAI
July 29, 2019
STATE OF MAHARASHTRA Vs. SRIKANT TAMANAPPA UDGE
June 4, 2019
STATE OF MAHARASHTRA Vs. ANANDRAO RAJARAM PATIL
April 9, 2019
STATE OF MAHARASHTRA Vs. VISHWAJEET KERBA MASALKAR
July 23, 2019
STATE OF MAHARASHTRA Vs. NAZIR JAVED KHAN
June 3, 2019
STATE OF MAHARASHTRA Vs. KAUSTUBH HEMANT KULKARNI
March 7, 2019
STATE OF MAHARASHTRA Vs. ANKUR NARAYANLAL PANWAR
June 12, 2019
STATE OF MAHARASHTRA Vs. TANAJI SHANKARRAO JAGTAP
June 19, 2019
STATE OF MAHARASHTRA Vs. BABASAHEB @ KRISHNAT DURGAPPA POWAR
January 7, 2019
STATE OF MAHARASHTRA Vs. GANESH SHRAWAN MORE
January 8, 2019
STATE OF MAHARASHTRA Vs. AMIR AJAJ SHAIKH
November 5, 2019
STATE OF MAHARASHTRA Vs. IBRAHIM RUKNUDDIN BAGKARI
September 11, 2019
STATE OF MAHARASHTRA Vs. ABDUL SALIM
February 12, 2019
STATE OF MAHARASHTRA Vs. SUBHASH GOPINATH CHAVAN
May 3, 2019
STATE OF MAHARASHTRA Vs. BHIKA RAOJI HAJARE
August 28, 2019
STATE OF MAHARASHTRA Vs. HEMANT ASHOKKUMAR MITTAL
August 22, 2019
STATE OF MAHARASHTRA Vs. IBRAHIM RUKNUDDIN BAGKARI
September 13, 2019
STATE OF MAHARASHTRA Vs. SHIVAJI HARIBHAU JIRASE
November 11, 2019
STATE OF MAHARASHTRA Vs. MOHAMMED IBRAHIM LAL MOHAMMED
November 11, 2019
STATE OF MAHARASHTRA Vs. CHARUDUTTA PANDURANG KOLI
September 23, 2019
STATE OF MAHARASHTRA Vs. RAMESH VISHWANATH DARANDALE
December 2, 2019
STATE OF MAHARASHTRA Vs. REKHA RAMAKANT RAHALKAR
November 22, 2019
STATE OF MAHARASHTRA Vs. UTTAM LAXMAN KATEKAR
December 4, 2019
STATE OF MAHARASHTRA Vs. DNYANESHWAR YESHWANT MUTALIK
November 15, 2019
STATE OF MAHARASHTRA Vs. GAJENDRA VASUDEO PATIL
November 15, 2019
STATE OF MAHARASHTRA Vs. RASHIDKHAN
September 19, 2019
STATE OF MAHARASHTRA Vs. DIPAK
November 13, 2019
STATE OF MAHARASHTRA Vs. YASHWANT GOVIND SHINDE
August 13, 2019
STATE OF MAHARASHTRA Vs. DIRECTOR, SOCIAL FORESTRY DIVISION
August 19, 2019
STATE OF MAHARASHTRA Vs. RAMCHANDRA ALIAS RAMDAS SHAMRAO PATIL
August 14, 2019
STATE OF MAHARASHTRA Vs. VIJAY BABRUHAN DHANKUDE
November 19, 2019
STATE OF MAHARASHTRA Vs. SANTOSH SADANAND CHAVAN
November 6, 2019
STATE OF MAHARASHTRA Vs. GAJANAN WASUDEO MALI
December 20, 2019
STATE OF MAHARASHTRA Vs. RAJARAM GULABRAO KENJALE
July 16, 2019
STATE OF MAHARASHTRA Vs. IMTIYAZ AHMAD
August 14, 2019
STATE OF MAHARASHTRA Vs. MURLIDHAR MANSARAM SAPKALE
February 20, 2019
STATE OF MAHARASHTRA Vs. DASHRATH MHATARJI HIVARALE
May 8, 2019
STATE OF MAHARASHTRA Vs. KHEMIBAI RAMU RATHOD
May 7, 2019
STATE OF MAHARASHTRA Vs. VITHAL MAHABAL SHETTY
May 6, 2019
STATE OF MAHARASHTRA Vs. RAMDAS RANGNATH SHINDE
April 30, 2019
STATE OF MAHARASHTRA Vs. SURESH PUNDALIKRAO THAKUR
June 3, 2019
STATE OF MAHARASHTRA Vs. DILIP JAGANSING PARDESHI
December 2, 2019
STATE OF MAHARASHTRA Vs. VASANT TATOBA DHYAGUDE AND ORS.
September 9, 2019
STATE OF MAHARASHTRA Vs. KUNDA ALIAS SHARADINI DEVIDAS NAIK
December 11, 2019
STATE OF MAHARASHTRA Vs. VIJAY MARUTI BOMBALE
December 19, 2019
STATE OF MAHARASHTRA Vs. CHANDRAKANT BHAGWAN KATKAR
December 16, 2019
STATE OF MAHARASHTRA Vs. MADHAV DATTATRAYA PASHTE
December 11, 2019
STATE OF MAHARASHTRA Vs. PRAVIN TRIMBAK KULKARNI
August 22, 2019
STATE OF MAHARASHTRA Vs. PRABHAKAR SOMAJI AMBHORE
January 22, 2019
STATE OF MAHARASHTRA Vs. ANIL KURKOTTI
November 13, 2019
STATE OF MAHARASHTRA Vs. SUMIT KISHOR SHASTRI
November 19, 2019
STATE OF MAHARASHTRA Vs. VITTHAL BAPURAO ADMANE
November 18, 2019
STATE OF MAHARASHTRA Vs. JASUBHAI BUSINESS SERVICES PVT. LTD.
November 14, 2019
STATE OF MAHARASHTRA Vs. SATURAM RAMCHANDRA VICHARE
November 5, 2019
STATE OF MAHARASHTRA THROUGH COLLECTOR, LATUR Vs. AVINASH S/O BALASAHEB JADHAV
May 3, 2019
STATE OF MAHARASHTRA THROUGH DY S P ANTI CORRUPTION BUREAU, KOLHAPUR Vs. RAVSAHEB AABAJI VASAGADEKAR
September 17, 2019
STATE OF MAHRASHTRA Vs. PRASHANT BABURAO GAWAND
December 2, 2019
STATE PUBLIC INFORMATION OFFICER Vs. VINESH V. ARLEKAR
June 25, 2019
STATE UNION TERRITORY OF DADRA Vs. KISHAN NAVSU DODIA
November 26, 2019
STORE ONE RETAIL INDIA LTD Vs. I T C LIMITED
July 15, 2019
SUBABAI SHIVRAM PATIL Vs. DHARAMSING JULALSING PATIL
January 9, 2019
SUBHAM Vs. STATE OF MAHARASHTRA
June 12, 2019
SUBHAS KRISHNAN Vs. STATE OF GOA
January 16, 2019
SUBHASH DHANRAJ SANKLA Vs. KAIKHUSHROO
November 18, 2019
SUBHASH LIMBRAJ MAHANDULE Vs. PANDHARINATH CHIMAJI SALUNKE
June 14, 2019
SUBHASH RAMGOPAL BHARUKA Vs. THE STATE OF MAHARASHTRA
March 12, 2019
SUBHASH S. SAWANT Vs. CENTRAL BANK OF INDIA
July 16, 2019
SUBHASH S/O BALBHIM DESHMUKH Vs. STATE OF MAHARASHTRA
July 23, 2019
SUBHASH S/O MOHANLAL CHANDAK Vs. NEW INDIA ASSURANCE COMPANY
September 23, 2019
SUBHASH S/O NAMDEO BHARSAKLE Vs. STATE OF MAHARASHTRA
July 2, 2019
SUBHASH S/O SAKHARAM SHELKE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION
August 21, 2019
SUBHASH SAJESINGH GAVIT Vs. RETURING OFFICER ZP NANDURBAR AND ORS
February 28, 2019
SUBHASH USGAONKAR Vs. STATE OF GOA
August 7, 2019
SUBIR KUMAR BANERJEE Vs. NEETU SINGH
December 20, 2019
SUBODH S/O DIGAMBAR DONGE Vs. STATE OF MAHARASHTRA
September 11, 2019
SUDARSHAN DILIP BAGUL AND OTHERS Vs. THE STATE OF MAHARASHTRA
January 14, 2019
SUDARSHAN S/O YAMAJI PANDHARE Vs. SAU PALLAVI W/O SUDARSHAN PANDHARE
September 11, 2019
SUDHA BHARADWAJ Vs. STATE OF MAHARASHTRA
October 15, 2019
SUDHAKAR DINKAR MOHITE Vs. STATE OF MAHARASHTRA
April 3, 2019
SUDHAKAR LAXMAN SHEWALE Vs. MADHUKAR LAXMAN SHEWALE
June 27, 2019
SUDHAKAR PRABHAKAR MANKAR Vs. VASANT LALJI MASNE AND ORS.
June 25, 2019
SUDHAKAR S/O BABURAO KULKARNI Vs. GORABAI W/O THANSING MARAG
April 22, 2019
SUDHAKAR SHIVARAM TEKE Vs. STATE OF MAHARASHTRA
September 27, 2019
SUDHEER KUMAR LAKAVATH & ORS. Vs. NATIONAL BOARD OF EXAMINATION & ORS.
December 18, 2019
SUDHIR ARJUN KEER Vs. CBI ACB, MUMBAI
March 1, 2019
SUDHIR S/O KALIDAS DESHMUKH Vs. STATE OF MAHARASHTRA
April 2, 2019
SUDHIR YASHWANT DHANGADE Vs. ANKUSH KASHIRAM BOLE
January 3, 2019
SUGANDHABAI ALIAS Vs. SHRAWAN ALIAS
June 10, 2019
SUGRABAI GULAM ABAS TAMBAWALA Vs. CHIEF OFFICER, M. B. R. AND R. BOARD
July 30, 2019
SUHAS DIGAMBAR HERLEKAR Vs. STATE OF MAHARASHTRA
February 28, 2019
SUHAS JANARDAN CHAVAN PROPRIETOR OF SUHAS HYDRO SYSTEMS Vs. RAJESH HOUSING PVT. LTD.
August 28, 2019
SUJAN BHABANI PRASAD CHATTERJEE Vs. RAJENDRA KUMAR SINGH
July 18, 2019
SUJATA W/O PRABHU FENDAR Vs. STATE OF MAHARASHTRA
February 28, 2019
SUJEET SUVALAL LODHA Vs. DEPUTY REGISTRAR PUNE CITY
November 15, 2019
SUJIT GOPAL PAWAN Vs. ADMINISTRATION
March 4, 2019
SUKHADEV MADHAV SATPUTE Vs. STATE OF MAHARASHTRA
February 1, 2019
SUKHDEO S/O LATHI PARDHI Vs. STATE OF MAHARASHTRA
January 11, 2019
SULA KARAPURKAR Vs. PASCOAL BAPTISTA
July 16, 2019
SULOCHANA DINANATH TARKARTARKAR Vs. ANIL DINANATH TARKARNARINGREKAR
January 29, 2019
SUMAIYA IMRAN SHAIKH Vs. STATE OF MAHARASHTRA
August 13, 2019
SUMAN DEVIDAS SOMANI ADULT, INDIAN INHABITANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
April 2, 2019
SUMAN VITTHALRAO JAIKAR Vs. GUNABAI SHIVRAM KAMBLE (SINCE DECEASED) AND ORS
April 15, 2019
SUMANBAI Vs. PRADNYA
April 8, 2019
SUMANTA W/O RAMRAO SUTARE Vs. STATE OF MAHARASHTRA
February 5, 2019
SUMATI W/O DATTATRAYA WAZALWAR Vs. SUDHA W/O BABARAO LOKHANDE
December 20, 2019
SUMEDH SHETYE Vs. STATE
September 26, 2019
SUMEDHA W/O ANIL CHAUDHARI Vs. STATE OF MAHARASHTRA
January 2, 2019
SUMEDHA W/O ANIL CHAUDHARI Vs. STATE OF MAHARASHTRA
February 2, 2019
SUMEDHA WD/O SHRIDHAR GHATATE Vs. STATE OF MAHARASHTRA
June 13, 2019
SUMIT BALKRISHNA GUPTA Vs. ASSTT. COMMISSIONER OF INCOME TAX
February 15, 2019
SUMIT S/O RAMKRISHNA MARASKOLHE Vs. DEPUTY COMMISSIONER OF POLICE, ZONE1, NAGPUR
February 8, 2019
SUNANDA RAMKRISHNA AYARE Vs. HARISHCHANDRA GOPAL PARAB
August 27, 2019
SUNANDA W/O SHRIHARI ADHAPURE Vs. STATE OF MAHARASHTRA
March 7, 2019
SUNANDABAI SANJAY PATIL Vs. THE SPECIAL LAND ACQUISATION
June 18, 2019
SUNBEAM ENTERPRISES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
June 21, 2019
SUNDAR R GAVASKAR Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI
July 29, 2019
SUNDEEP SINGH KANWALJIT SINGH LAMBA Vs. RAJESH SURESHCHANDRA SHAH
April 12, 2019
SUNIL AMBADAS GAWAI Vs. STATE OF MAHARASHTRA
January 28, 2019
SUNIL BHAI SHETH Vs. AGRICORE COMMODITIES PVT. LTD.
July 8, 2019
SUNIL G. RAMKRISHNA KADU AND ORS. Vs. ARVIND M. DESHMUKH
August 8, 2019
SUNIL KASHINATH SHELKE Vs. STATE OF MAHARASHTRA
April 24, 2019
SUNIL KUMAR SHIV DAYAL ASATI Vs. DIVISIONAL JOINT REGISTRAR
November 26, 2019
SUNIL MUNESHWAR YADAV Vs. STATE OF MAHARASHTRA
July 17, 2019
SUNIL PUNDALIK ADMILE Vs. MADHUKAR TUKARAM KSHIRSAGAR
December 11, 2019
SUNIL PURI Vs. HBS REALTORS PRIVATE LIMITED
January 22, 2019
SUNIL PURSHOTTAM BAGARIA Vs. STATE OF MAHARASHTRA
April 30, 2019
SUNIL RATNAPARKHI Vs. OFFICIAL LIQUIDATOR
June 3, 2019
SUNIL S/O BHALCHANDRA SHINDE Vs. STATE OF MAHARASHTRA
September 20, 2019
SUNIL S/O RAMBHAU SADAVARTI Vs. STATE OF MAHARASHTRA
March 7, 2019
SUNIL S/O SHYAMLAL KEWAT Vs. STATE OF MAHARASHTRA
July 2, 2019
SUNIL S/O. DNYANDEO LAHARE Vs. STATE OF MAHARASHTRA
April 10, 2019
SUNIL SHANKARRAO PARLIKAR Vs. STATE OF MAHARASHTRA
March 22, 2019
SUNIL SUDHAKAR FEGDE Vs. KISHOR DEVRAM RANE
January 23, 2019
SUNILKUMAR Vs. STATE OF MAHARASHTRA
June 7, 2019
SUNITA Vs. DIVISIONAL MANAGER
June 4, 2019
SUNITA CHANDRASHEKHAR JORE Vs. SECRETARY
June 13, 2019
SUNITA DEVI SAMARJIT SINGH Vs. STATE OF MAHARASHTRA
September 19, 2019
SUNITA LAXMANRAO FUKE Vs. THE STATE OF MAHARASHTRA AND ORS.
December 19, 2019
SUNITA RAJ KATRA Vs. RAJ KATRA
August 20, 2019
SUO MOTU Vs. DIPESH MADANLAL PARATE
April 29, 2019
SUO MOTU (COURTS ON ITS OWN MOTION Vs. SATISH MAHADEORAO UKE
January 23, 2019
SUPDU SARDAR TADVI Vs. NEW INDIA INSURANCE COMPANY LTD.
October 22, 2019
SUPERDOC MEDICINES PVT. LTD Vs. DIPEN JAYANT SHAH
June 3, 2019
SUPERMAX PERSONAL CARE PVT. LTD. Vs. UNION OF INDIA
August 9, 2019
SUPRA ESTATES INDIA PVT. LTD Vs. INCOME TAX OFFICER
August 21, 2019
SUPREME INDUSTRIES LTD. Vs. STATE OF MAHARASHTRA.
November 5, 2019
SURAJ Vs. JOINT COMMISSIONER & VICE-CHAIRMAN; GOVERNMENT OF MAHARASHTRA
July 25, 2019
SURAJ ASHOK THOMBARE Vs. COMMISSIONER OF POLICE, PUNE CITY
August 19, 2019
SURAJ PRESSINGS Vs. SURESH RABHAJI GAIKWAD
June 25, 2019
SURAJ UTTAM KAMBLE Vs. STATE OF MAHARASHTRA & ORS
February 13, 2019
SUREKHA MAHESH CHAVAN Vs. CASTE SCRUTINY COMMITTEE
October 1, 2019
SUREKHA MUKUND DABHADE Vs. STATE OF MAHARASHTRA
June 21, 2019
SUREKHA N. SATARDEKAR Vs. STATE OF GOA
December 18, 2019
SUREKHA NANASO JAGTAP Vs. DHANAJI JALINDAR JAGTAP
September 27, 2019
SUREKHABAI W/O. MANOJ JAISWAL Vs. STATE OF MAHARASHTRA
November 5, 2019
SURENDRA JAGANNATH SHIRSATH Vs. STATE OF MAHARASHTRA
March 7, 2019
SURENDRA NAVNITRAI SANGHVI Vs. CHANDRAKUMARI HARNAMSINGH CHOWHAN
August 5, 2019
SURENDRA PATHARE Vs. STATE OF MAHARASHTRA
June 20, 2019
SURENDRA VISHNU MASURKAR Vs. MUNICIPAL COMMISSIONER
November 15, 2019
SURENDRA YASHWANT DEOLE Vs. SUDHAKAR VINAYAK SHARANGPANI
June 25, 2019
SURESH Vs. STATE OF MAHARASHTRA
July 31, 2019
SURESH AZGAOKAR ALIAS MORAJKAR AZGAONKAR Vs. INSPECTOR GENERAL OF PRISONS
January 14, 2019
SURESH G. RAMNANI Vs. AURELIA ANA DA PIEDADE MIRANDA
January 30, 2019
SURESH HINDURAO PATIL Vs. STATE OF MAHARASHTRA
July 16, 2019
SURESH KHUREJA Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION
August 27, 2019
SURESH KUMAR BALKRISHNA NAIDU Vs. STATE OF MAHARASHTRA AND ORS.
April 4, 2019
SURESH LACHHMANDAS RAHEJA Vs. GOPAL LACHHMANDAS RAHEJA
December 16, 2019
SURESH MARTANDRO KAPGATE Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, BHANDARA
May 4, 2019
SURESH NAKRA Vs. MURUGESAN ADIMOOLAM
July 8, 2019
SURESH S/O SADHUJI GHOGRE Vs. THE STATE OF MAHARASHTRA
January 11, 2019
SURESH SALGAOKAR Vs. STATE OF GOA
August 6, 2019
SURESH SHARMA Vs. VILLAGE PANCHAYAT OF TALEIGAO
December 18, 2019
SURESH SUDAMA SACHDEO Vs. STATE OF MAHARASHTRA
December 26, 2019
SURESH WAMAN PATWARDHAN Vs. DEPUTY SUPERINTENDENT OF LAND RECORDS
October 16, 2019
SURESHCHANDRA MAHESHCHANDRA AGRAWAL Vs. SECRETARY TO GOVERNMENT OF INDIALAWSUITDOWNLOAD
March 6, 2019
SURJITSINGH BHAGATSINGH GAMBHIR Vs. STATE OF MAHARASHTRA
September 13, 2019
SURYAKANT Vs. STATE OF MAHARASHTRA
July 4, 2019
SURYAKANT Vs. STATE OF MAHARASHTRA
March 29, 2019
SURYAKANT S/O VITTHALRAO SHELKE Vs. STATE OF MAHARASHTRA
April 30, 2019
SURYANKANT ANANDRAO DESHMUKH Vs. CHHAYA SURYAKANT DESHMUKH
February 20, 2019
SURYAPRAKASH TARACHAND BANSWAL Vs. STATE OF MAHARASHTRA
March 1, 2019
SUSHANT EKNATH JAVIR Vs. STATE OF MAHARASHTRA
June 27, 2019
SUSHANT SINGH KUSHWAHA Vs. POLICE INCHARGE
June 10, 2019
SUSHILA Vs. GANGAKHED SUGAR AND ENERGY LTD.
July 18, 2019
SUSHILA SUKRAM NAIK Vs. STATE ELECTION COMMISSION MAHARASHTRA
March 14, 2019
SUSHILA VIJAYKUMAR POL Vs. NIRMALA @ MANGAL BAJRAM GAIKWAD
December 3, 2019
SUSHILARANI BABURAO PATEL Vs. GIRNAR APARTMENTS CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.
January 8, 2019
SUSHILKUMAR MANDANLAL GANEDIWAL Vs. VIJAYKUMAR MANDANLAL GANEDIWALSAHU
January 31, 2019
SUSHMA B CHANDAK Vs. SMC GLOBAL SECURITIES LTD
April 9, 2019
SUSHMA RAVINDRA MOREKHAN Vs. UNION OF INDIAMORE
January 24, 2019
SUTRA VENTURES PRIVATE LIMITED. Vs. UNION OF INDIA
October 9, 2019
SWAPNA DEVELOPERS Vs. SOUTH GOA PLANNING & DEVELOPMENT AUTHORITY
July 29, 2019
SWAPNA POOJA SHIKSHAN SANSTHA Vs. KADUBAI RAMKRUSHNA NAGARE
September 5, 2019
SWAPNESH BHUPATI MUDLIYAR AND ANR Vs. SUBHASHCHANDRA DHONDU NARVEKAR
March 13, 2019
SWAPNIL Vs. THE BRANCH MANAGER, THE NEW INDIA INSURANCE CO. LTD. AND ORS.
April 30, 2019
SWAPNIL NARAYAN MALKE Vs. ADDITIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR AND ORS
January 28, 2019
SWARNIM SACHIN CHINGRE Vs. STATE OF MAHARASHTRA
November 8, 2019
SWASTIC SAFE DEPOSIT AND INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX 8(3)(1)
June 25, 2019
SWASTIK REALTORS Vs. ASSISTANT COMMISSIONER OF INCOME TAX 15(3)
August 13, 2019
SWASTIK SAFE DEPOSIT AND INVESTMENTS LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
February 14, 2019
SWATI BAL VIKAS SHISHU BHAVAN Vs. PROMOD SHRIKANT KAMAT
October 4, 2019
SWATI SATISH NAZARE Vs. STATE OF MAHARASHTRA
February 13, 2019
SWEEPTECH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
April 8, 2019
SWETA MILIND HOBLE Vs. MILIND ANIL HOBLE
March 29, 2019
SWORDFISH SHIPCO LTD Vs. SIEM OFFSHORE REDRI AS AND ANR
July 23, 2019
SY. AZHAR SY. KALANDAR Vs. STATE OF MAHARASHTRA
January 4, 2019
SYED ABDULLA Vs. RAJESHWAR MADHAVRAO DESHPANDE
December 4, 2019
SYED BURHAN SYED NABI Vs. STATE OF MAHARASHTRA
May 4, 2019
SYED JAVED ALI SYED HASAN ALI Vs. STATE OF MAHARASHTRA
June 12, 2019
SYED NOOR S/O SYED IBRAHIM Vs. STATE OF MAHARASHTRA
November 19, 2019
SYEDULLAH KHALEELULLAH KHAN Vs. NARSINGH UDDHAV PAWAR
October 11, 2019
TAHER MAHEBOOB SHAIKH Vs. STATE OF MAHARASHTRA
August 5, 2019
TAHERA WD/O RAHEMAN SHAIKH Vs. UNION OF INDIA
June 27, 2019
TAJ Vs. STATE OF MAHARASHTRA
October 22, 2019
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January 23, 2019
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September 30, 2019
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May 2, 2019
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September 3, 2019
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December 12, 2019
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September 13, 2019
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October 22, 2019
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August 29, 2019
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April 2, 2019
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April 24, 2019
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May 13, 2019
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June 24, 2019
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September 27, 2019
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September 16, 2019
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March 28, 2019
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October 4, 2019
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July 2, 2019
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April 10, 2019
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June 26, 2019
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November 25, 2019
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July 23, 2019
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April 24, 2019
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January 25, 2019
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February 15, 2019
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November 5, 2019
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November 25, 2019
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December 2, 2019
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June 3, 2019
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April 22, 2019
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November 26, 2019
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January 11, 2019
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November 18, 2019
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February 13, 2019
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June 25, 2019
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December 12, 2019
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November 18, 2019
VIPUL LAXMICHAND POLADIA Vs. REENA RISHABH SHAH NEE
June 12, 2019
VIRA CHATUR KRIPALANI Vs. CHATUR TAHILRAM KRIPALANI AND ORS.
January 31, 2019
VIRBHADRA Vs. STATE OF MAHARASHTRA
August 2, 2019
VIRENDRA LAXMIKANT DUBE Vs. NANDASHRAM LODGE AND ORS.
March 14, 2019
VIRIATO HIPOLITO MENDONCA Vs. VILLAGE PANCHAYAT OF SIRSAIM,
December 10, 2019
VIRU @ VIRENDRA S/O DHANRAJ YADAV Vs. STATE OF MAHARASHTRA
January 7, 2019
VISHAL Vs. STATE OF MAHARASHTRA
September 26, 2019
VISHAL @ VILAS DEVMAN TUMDAM Vs. STATE OF MAHARASHTRA
April 8, 2019
VISHAL ASHOK ADHAV Vs. VARSHA VISHAL ADHAV
March 5, 2019
VISHAL ASHOK NARAYANE @ SAMIR SHAIKH Vs. STATE OF MAHARASHTRA
February 13, 2019
VISHAL BABAN VANNE Vs. STATE OF MAHARASHTRA
January 30, 2019
VISHAL CHANDRAKANT MHATRE Vs. STATE OF MAHARASHTRA
December 19, 2019
VISHAL DOSHI Vs. RACHNA DOSHI
May 2, 2019
VISHAL RAJENDRA JADHAV Vs. STATE OF MAHARASHTRA
June 12, 2019
VISHAL RAMESH BHALERAO Vs. STATE OF MAHARASHTRA
June 4, 2019
VISHAL RAMNAYAN SINGH Vs. XYZ
June 26, 2019
VISHAMBARI W/O DAULATRAM KAMWANI Vs. RAM S/O JAGESHWAR BANWARI
April 10, 2019
VISHNU BABANI XETE KURTARKAR AND ORS. Vs. S. SHANTARAM BABI XETE KURTARKAR AND ORS.
January 29, 2019
VISHNU LIMBA CHAVAN Vs. STATE OF MAHARASHTRA
March 7, 2019
VISHNU S/O AMTHALAL PATEL Vs. STATE OF MAHARASHTRABALSHETWAR
January 24, 2019
VISHNU S/O NARAYANRAO DHOPTE Vs. JULFEKAR AHMAD MAKBUL AHMAD
January 16, 2019
VISHVAJEET Vs. STATE OF MAHARASHTRA
August 20, 2019
VISHWAMBHAR Vs. STATE OF MAHARASHTRA
January 3, 2019
VISHWANATH Vs. STATE OF MAHARASHTRA
August 14, 2019
VISHWANATH DADARAO KARAD Vs. AVINASH BHASKAR AVHAD
July 10, 2019
VISHWANATH KISAN DHAGE Vs. DIVISIONAL COMMISSIONER
November 15, 2019
VISHWANATH M. NAIK Vs. STATE OF GOA
December 17, 2019
VISHWANATH SHRIRANG UNHALE Vs. GOVERNMENT OF MAHARASHTRA
February 8, 2019
VISHWAS BAJIRAO PATIL Vs. STATE OF MAHARASHTRA
September 3, 2019
VISHWAS PANDURANG SHINDE Vs. MANISH MAHAL CO-OPERATIVE HOUSING SOCIETY LTD
July 25, 2019
VITHOBA BALKRISHNA THUMBARE Vs. STATE OF MAHARASHTRA
October 4, 2019
VITHOBA RAVAJI JADHAV Vs. SHIVAJI GULAB KOKATE & ORS
January 8, 2019
VITTHAL Vs. STATE OF MAHARASHTRA
September 26, 2019
VITTHAL LAXMAN PATIL Vs. KORES (INDIA) LTD REAL ESTATE DIVISION MUMBAI & ORS
January 25, 2019
VITTHAL MARUTI BULUNGE Vs. STATE OF MAHARASHTRA
July 24, 2019
VITTHAL MARUTIRAO EKBOTE Vs. GOVERNMENT OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY & ORS
February 13, 2019
VITTHAL PUNDALIK ZENDGE Vs. STATE OF MAHARASHTRA
January 4, 2019
VITTHAL SITARAM THANGE Vs. STATE OF MAHARASHTRA
November 6, 2019
VIVEK MARUTI NALE Vs. STATE OF MAHARASHTRA
July 31, 2019
VIVEK SHANTARAM KOKATE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
August 19, 2019
VIVEK VATS AND ORS. Vs. DINESH KUMARI SHARMA AND ORS.
October 11, 2019
VIVEKANAND Vs. COLLECTOR, DIST. BHANDARA
November 21, 2019
VJAYANAND DATTARAM NAIK Vs. VISHRANTI VIJAYANAND NAIK
February 13, 2019
VODAFONE IDEA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 30, 2019
VODAFONE IDEA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX, CPC
October 14, 2019
VODAFONE IDEA LTD. Vs. DY. COMMISSIONER OF INCOME TAX
September 3, 2019
VODAFONE IDEA LTD. Vs. COMMISSIONER OF INCOME TAX
October 4, 2019
VODAFONE IDEA LTD. Vs. COMMISSIONER OF INCOME TAX
October 4, 2019
VODAFONE INDIA LTD. Vs. COMMISSIONER OF INCOME TAX (TDS)-2
June 3, 2019
VRAJ GIRIRAJ CO-OP. HSG. SOC. LTD Vs. ASHOK RAGHUNATH ROKADE AND ANR
April 16, 2019
VRUSHABH BHAGVAT JAISWAL Vs. STATE OF MAHARASHTRA
September 3, 2019
VVF (INDIA) LIMITED Vs. STATE OF MAHARASHTRA
November 8, 2019
VVF LIMITED EMPLOYEES UNION Vs. VVF INDIA LTD
July 25, 2019
WAGHAMAY MAHILA MACHCHIMAR SAHAKARI SANSTHA Vs. COMMISSIONER OF FISHERIES
August 2, 2019
WAHEED SHAKIL HURZUK Vs. STATE OF MAHARASHTRA
June 18, 2019
WALMIK S/O BABURAO KARAD Vs. STATE OF MAHARASHTRA
February 28, 2019
WAMAN Vs. STATE OF MAHARASHTRA
September 23, 2019
WAMAN S/O JEMA JADHAV Vs. GOVIND S/O KISHAN PAWAR
February 5, 2019
WAMAN S/O PANDURANG KANTABAI Vs. STATE OF MAHARASHTRA
January 28, 2019
WARDHA NAGRI SAHAKARI BANK LTD Vs. WARDHA DISTRICT CO-OPERATIVE BANKS EMPLOYEES UNION
May 3, 2019
WASAN AUTOMOTIVE PVT LTD Vs. SUBHASH RAJARAM VANDE
March 5, 2019
WASIM MOHIDDIN SHAIKH Vs. STATE OF MAHARASHTRA
October 3, 2019
WASUDEO S/O NAMDEORAO DANDEKAR Vs. STATE OF MAHARASHTRA
March 29, 2019
WATER AND LAND MANAGEMENT INSTITUTE Vs. SUDHAKAR NAMDEO GAIKWAD
September 5, 2019
WAZIR FINANCIAL SERVICES PVT. LTD Vs. BIRLA COTSYN (INDIA) LTD
July 1, 2019
WENCLOUSE FADRICE DSOUZA Vs. THE MUNICIPAL CORPORATION OF GREATER MUMBAI
June 26, 2019
WESTERN COALFIELDS LIMITED Vs. NEETA
July 26, 2019
WILDLIFE OF NETRAVALI WILDLIFE SANCTUARY; GOA FOUNDATION Vs. CHIEF WILDLIFE WARDEN, STATE OF GOA
September 17, 2019
WORLD RENEWAL SPIRITUAL TRUST Vs. NARENDRA V MEWAWALLA & ANR
January 23, 2019
WORLI KOLIWADA NAKHWA MATSYA VYAVASAY SAHKARI SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 16, 2019
X Vs. STATE OF MAHARASHTRA
December 10, 2019
X Vs. UNION OF INDIA
June 13, 2019
X Vs. Y
February 20, 2019
XOTIK FRUJUS PRIVATE LIMITED Vs. R.R.E. FOODS AND SOFT DRINKS PVT. LTD.
September 3, 2019
XYZ Vs. STATE OF MAHARASHTRA
September 27, 2019
XYZ Vs. UNION OF INDIA
April 3, 2019
YADUBAHADUR Vs. STATE OF MAHARASHTRA
June 12, 2019
YALLYA @ SAGAR IRAPPA KOLANATTI Vs. COMMISSIONER OF POLICE, PUNE CITY
October 18, 2019
YAMESH DILIP DAREKAR Vs. COMMISSIONER OF POLICE MUMBAI
October 4, 2019
YAMINI YOGESH SHAH Vs. SATYANARAYAN CHAMPALAJI TAORI
October 10, 2019
YAMUNABAI SHANKARRAO BUDHWANT Vs. SATYABHAMABAI EKNATHRAO BANGAR
April 29, 2019
YASH Vs. STATE OF MAHARASHTRA
October 7, 2019
YASH MAHENDRA GALA Vs. YS ENTERPRISE
November 5, 2019
YASHODABAI Vs. GODAVARIBAI BALKRISHNA @ CHATUSHETH SINNARKAR
February 1, 2019
YASHOVARDHAN INDUSTRIES Vs. MAHINDRA AND MAHINDRA LTD.
November 4, 2019
YASHVANT PRAKASHRAO RAJEBHONSLE Vs. STATE OF MAHARASHTRA AND OTHERS
March 1, 2019
YASHWANT HARI PARIT Vs. SAU SUNITA ASHOK BHANDARE
August 9, 2019
YASHWANT PANDHARINATH BAGAL SINCE DECEASED Vs. WAMAN TAGHUNATH INAMDAR SINCE DECEASED
November 20, 2019
YASHWANT SHIKSHAN PRASARAK MANDAL AND ANRRAKTADE Vs. SADASHIV DNYANDEV RAKTADE AND ORS
April 18, 2019
YASMIN M.Y. VALIBHOY Vs. STATE OF MAHARASHTRA
April 2, 2019
YASMINBEGUM Vs. STATE OF MAHARASHTRA
November 8, 2019
YAVATMAL Vs. KU.AARTI GOVINDRAO KUBADE
October 4, 2019
YESHWANT A SHIRODKAR Vs. STATE OF GOA
June 4, 2019
YOGESH Vs. STATE OF MAHARASHTRA
June 13, 2019
YOGESH KONDIBA JADHAV Vs. VIKRAM SAHEBRAO MURKUTE
March 11, 2019
YOGESH S/O DIGAMBAR KUMBHARKAR Vs. STATE OF MAHARASHTRA
August 8, 2019
YOGESH SHANKARLAL GUPTA Vs. STATE OF MAHARASHTRA
January 31, 2019
YOGESH VALLABHDAS KELAIYA Vs. JETPUR NAVAGADH MUNICIPALITY
September 24, 2019
YOGESHEAR JAYRAM KAMBLE Vs. STATE OF MAHARASHTRA
April 15, 2019
YOGIRAJ POWERTECH PVT. LTD. Vs. STATE OF MAHARASHTRA
December 20, 2019
YUGANDHARA A. WAGHARALKAR Vs. STATE OF MAHARASHTRA
September 6, 2019
YUSUF SIDDIQUE SAYED Vs. STATE OF MAHARASHTRA
November 15, 2019
YUSUFKHAN Vs. PRAJITA DEVELOPERS PVT LTD
March 25, 2019
YUSUJI HINAGATA Vs. STATE
October 1, 2019
YUVRAJ DAJEE KHADAKE Vs. UNION OF INDIA
February 21, 2019
YUVRAJ S/O MOHANSINGH PARDESHI Vs. STATE OF MAHARASHTRA
February 26, 2019
YUVRAJ S/O SUKA MAHAJAN Vs. BAJIRAO S/O MARTAND MALI
February 6, 2019
ZAHEDABI Vs. MAHARASHTRA STATE BOARD OF WAQF PAN CHAKKI
December 18, 2019
ZAHIDABI Vs. MAHARASHTRA STATE BOARD OF WAQF
October 18, 2019
ZAHIR RAZA KAZMI Vs. STATE OF MAHARASHTRA
May 21, 2019
ZAKIR HUSSAIN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
November 5, 2019
ZAKIR HUSSAIN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
December 19, 2019
ZENIA MAUREEN MASCARENHAS @ ZENIA MAUREEN DMELLO Vs. STATE OF GOA
March 19, 2019
ZENITH TINS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
September 17, 2019
ZISHAN HUSSAIN AZHAR HUSSAIN Vs. STATE OF MAHARASHTRA
October 9, 2019
ZOOM ENTERPRISES LTD Vs. ALDEIA BRANCA REAL ESTATES RESORTS & PROPERTIES PVT LTD
February 6, 2019
ZORU DARAYUS BHATHENA Vs. TREE AUTHORITY, MUMBAI
July 19, 2019
ZORU DARAYUS BHATHENA Vs. TREE AUTHORITY, MUMBAI MCGM
October 4, 2019
ZORU DARAYUS BHATHENA Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPN THROUGH ITS MANAGING DIRECTOR, MUMBAI
April 26, 2019
ZUBEDA HIFAZAT HUSAIN Vs. KHURSHEED
August 16, 2019