Case Index

Title
Date
3I INFOTECH LIMITED Vs. P BALASUBRAMANIAN
July 16, 2019
3I INFOTECH LIMITED Vs. ROMILA BAJAJ
April 30, 2019
5 YEARS B A B L LAW COLLEGE STUDENTS, GOVERNMENT LAW COLLEGE Vs. DIRECTOR OF LEGAL STUDIES, REP BY ITS DIRECTORCOLLEGE
January 21, 2019
A A ASSOCIATES Vs. INDIAN OVERSEAS BANK
March 19, 2019
A ABDUL SAMADH Vs. DEPUTY INSPECTOR OF GENERAL OF POLICE
March 19, 2019
A AKBAR Vs. RAJESWARI
March 28, 2019
A ARUNMOZHILATHA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIESSOCIETIES
January 11, 2019
A B GURUMANI Vs. GOVERNMENT OF TAMIL NADU
April 27, 2019
A CHANDRAN Vs. CHIEF EDUCATIONAL OFFICER
July 17, 2019
A CHANDRASEKARAN Vs. T VENUGOPAL
April 24, 2019
A DAKSHINAMURTHY Vs. STATE REP BY SECRETARY, HEALTH DEPARTMENTPOLICE
January 11, 2019
A E SIVAPRAKASAM Vs. G T SAIRAM
April 10, 2019
A G RAVIKUMAR Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
June 24, 2019
A KARUPPANAN Vs. STATE OF TAMIL NADU
October 17, 2019
A KUMARAVEL FATHER & GUARDIAN TO K ANAND BABU Vs. TAMIL NADU ELECTRICITY BOARD
April 11, 2019
A KUPPAN Vs. STATE REPRESENTED BY ITS CHIEF SECRETARY
March 12, 2019
A MANIKAVASAGAM Vs. SECRETARY TO GOVERNMENT
February 5, 2019
A MANOHAR PRASAD Vs. INTEGRATED FINANCE COMPANY LTD
March 7, 2019
A MOHAN Vs. P MURUGAIYAN
July 31, 2019
A MOHANRAJ Vs. S TAMILSELVI
September 24, 2019
A MOORTHY Vs. REGISTRAR (GENERAL) HIGH COURT, MADRAS
July 18, 2019
A MURUGESAN Vs. SUPERINTENDENT OF POLICE
September 20, 2019
A PARI Vs. ELECTION COMMISSION OF INDIA
April 15, 2019
A PERIYASAMY Vs. MANAGING DIRECTOR, METRO TRANSPORT CORPORATION LTD
July 25, 2019
A PUNNIAKODI Vs. SPECIAL COMMISSIONER & COMMISSIONER OF LAND ADMINISTRATION
June 26, 2019
A PUNNIAKODI Vs. SPECIAL COMMISSIONER & COMMISSIONER OF LAND ADMINISTRATION, CHENNAI
August 1, 2019
A PURUSHOTHAMAN Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LTD
January 10, 2019
A R RAVICHANDRAN Vs. MAGNITUDE REALTORS & PROBUILD PVT LTD
March 26, 2019
A RADHAKRISHNAN Vs. CHIEF ELECTORAL OFFICER, SECRETARY TO GOVERNMENT, PUBLIC (ELECTION) DEPARTMENT
April 2, 2019
A RADHAKRISHNAN Vs. SECRETARY MINISTRY OF DEFENCE, JAI SONGH MARG, NEW DELHI
July 29, 2019
A RAJANGAM Vs. STATE, REPRESENTED BY SUB-INSPECTOR OF POLICE
September 16, 2019
A RAJASEKARAN Vs. REGISTRAR GENERAL
March 18, 2019
A S DIVYA VARSHINI Vs. MEMBER SECRETARY, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
July 25, 2019
A S HAMEED Vs. P MAHARAJAN PROPRIETOR
January 4, 2019
A SCHOOL INDIA PRIVATE LIMITED Vs. KIRUTHIKA
April 11, 2019
A SELVARANGAM Vs. A SRINIVASAN
April 9, 2019
A SENTHIL MURUGAN Vs. STATE ELECTION COMMISSIONER
September 24, 2019
A SIVAKUMAR Vs. DIRECTOR BRAKES INDIA PRIVATE LIMITED
June 26, 2019
A SIVAPRAKASAM Vs. JUNIOR ENGINEER (O&M), TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
March 20, 2019
A V SIVASANKAR Vs. STATE REP BY INSPECTOR OF POLICE
April 10, 2019
A VENKATACHALAM Vs. BENJAMIN (DECEASED)
June 17, 2019
A VENKATARAMAN Vs. SYNDICATE BANK
June 13, 2019
A VENKATARAMAN Vs. SYNDICATE BANK
June 13, 2019
A. ABDUL KAREEM Vs. COMMISSIONER OF FISHERIES THENAMPATTAI, CHENNAI
July 15, 2019
A. ABIRAMI Vs. STATE OF TAMIL NADU
November 18, 2019
A. AHAMED SALALUDEN Vs. R. KANNAN
January 24, 2019
A. AJITHKUMAR Vs. SUPERINTENDENT OF POLICE
November 4, 2019
A. AMBIKA Vs. TAMILNADU WATER SUPPLY & DRAINAGE BOARD
November 4, 2019
A. ANAND Vs. REGISTRAR
November 4, 2019
A. ANANDAN Vs. REVENUE DIVISIONAL OFFICER, PONNERI, THIRUVALLUR DISTRICT
July 12, 2019
A. ANANDARAJA Vs. MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION KILPAUK
December 19, 2019
A. AROKKIASAMY Vs. UNION OF INDIA
August 27, 2019
A. ARUL JOTHI Vs. STATE OF TAMIL NADU
September 9, 2019
A. ASHVATHAMAN Vs. STATE OF TAMIL NADU
July 12, 2019
A. ASHVATHAMAN Vs. STATE OF TAMILNADU
July 30, 2019
A. BABU Vs. STATE
January 21, 2019
A. BAGURUDEEN Vs. SUNDARAM BNP PARIBAS HOME FINANCE LIMITED
March 25, 2019
A. BANU Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
February 11, 2019
A. CHANDRASEKARAN Vs. THE INCOME TAX OFFICER, WARD-1(1)
December 10, 2019
A. CHARLES Vs. DISTRICT COLLECTOR
November 12, 2019
A. CHINNADURAI Vs. INDIAN OIL CORPORATION
July 8, 2019
A. CHOCKALINGAM Vs. PRESIDING OFFICER
November 22, 2019
A. DEIVENDRAN Vs. V. CHINNAIAH, REGISTRAR, MADURAI KAMARAJ UNIVERSITY
June 18, 2019
A. DEVARAJAN Vs. STATE OF TAMIL NADU
February 15, 2019
A. DILSHAD BEGUM Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
July 1, 2019
A. FATHIMA FARIDUNNISSA Vs. T.A.H. ZUBAIDA AMMAL
November 19, 2019
A. GANAPATHI Vs. STATE OF TAMIL NADU
January 30, 2019
A. GEETHA Vs. ADDITIONAL REGISTRAR OF CO.OP. SOCIETIES
February 1, 2019
A. GLORY GUNASEELI Vs. STATE
April 12, 2019
A. GOKULNATH Vs. STATE
March 8, 2019
A. GUNASEKARAN Vs. STATE
May 30, 2019
A. IBRAHIM Vs. EXECUTIVE OFFICER
November 11, 2019
A. IBRAHIM Vs. STATE
August 1, 2019
A. IQBAL Vs. INSPECTOR OF POLICE, PALAKKARAI POLICE STATION
September 3, 2019
A. JAYA Vs. STATE AND ORS.
March 20, 2019
A. JOHN CHARLES Vs. K.V. ANAND AND ORS.
September 19, 2019
A. JOHNSON Vs. R. KATHIRIN RUMINA
January 21, 2019
A. KALIMUTHU Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
May 22, 2019
A. KALYANASUNDARALINGAM AND ORS. Vs. SELVAMANI
March 29, 2019
A. KALYANASUNDARALINGAM AND OTHERS Vs. SMT. SELVAMANI
April 23, 2019
A. KAMATCHI Vs. ARUNASALAM
February 14, 2019
A. KANAGARAJ Vs. GNAGAVELAN, INSPECTOR OF POLICE, THIRUVERUMBUR POLICE STATION
July 1, 2019
A. KANNAN Vs. SUNIL
November 6, 2019
A. KANNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
January 22, 2019
A. KARUNAKARAN Vs. DISTRICT COLLECTOR/ THE REGIONAL TRANSPORT AUTHORITY, KANYAKUMARI DISTRICT
September 12, 2019
A. KOODALINGAM Vs. M. SANGILINATHAN
September 12, 2019
A. KUMAR Vs. KUDALMANAGER BENEFIT FUND LTD.
January 11, 2019
A. KUPPURAJ Vs. M. SRIVIDYA
July 12, 2019
A. MAHESWARI AND ORS. Vs. R. BALASUBRAMANIAM AND ORS.
November 1, 2019
A. MANI Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
November 14, 2019
A. MANI Vs. PRESIDING OFFICER CO-OPERATIVE TRIBUNAL/ PRINCIPAL DISTRICT JUDGE
December 13, 2019
A. MANICKAM Vs. JAYAKUMARI
February 11, 2019
A. MANIKANDAN Vs. VICE CHANCELLOR
November 15, 2019
A. MANIMARAN Vs. CHIEF CONSERVATOR OF FOREST AND FIELD DIRECTOR, KALAKAD MUNDANDURAI, TIGER RESERVE, TIRUNELVELI
April 25, 2019
A. MANOJ BABU Vs. INSPECTOR OF POLICE KULASEKARAPATTINAM POLICE STATION TUTICORIN DISTRICT
September 30, 2019
A. MARIYAPPAN Vs. INSPECTOR GENERAL OF REGISTRATION, DEPARTMENT OF REGISTRATION
September 25, 2019
A. MARUTHACHALAM Vs. STATE
October 25, 2019
A. MARY ANTO KALPANA AND ORS. Vs. P. PALANISAMY AND ORS.
December 16, 2019
A. MATHIVANAN Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI, KRISHNAGIRI DISTRICT
January 10, 2019
A. MEENAKSHI Vs. K. KARTHICK
July 9, 2019
A. MURUGAN Vs. RAINBOW FOUNDATION LTD
November 26, 2019
A. MURUGESHAN Vs. STATE
December 19, 2019
A. MUTHURAMALINGAM Vs. TAMILISAI SOUNDARARAJAN
November 12, 2019
A. NARAYANASAMY AND ORS. Vs. SECRETARY TO GOVERNMENT, PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT AND ORS.
January 30, 2019
A. PADMAVATHI Vs. R. MAHENDIRAN
July 18, 2019
A. PALANISAMY Vs. DISTRICT COLLECTOR
November 19, 2019
A. PALANIYAPPAN Vs. SUPERINTENDENT OF POLICE, SALEM, SALEM DISTRICT
March 12, 2019
A. PONNI Vs. STATE
June 7, 2019
A. PUGAZHENDHI Vs. CHIEF EDUCATIONAL OFFICER, KANCHEEPURAM EDUCATIONAL DISTRICT
April 29, 2019
A. PUSHPARAJ Vs. INSPECTOR OF POLICE, THIMMAMPETTAI POLICE STATION, VELLORE DISTRICT
May 30, 2019
A. RAJAKUMARAN Vs. BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD, VILLUPURAM
November 29, 2019
A. RAJASEKARAN Vs. ANUGRAHA GARDENS ASSOCIATION
July 12, 2019
A. RAMANATHAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.
January 25, 2019
A. SELVARASU Vs. STATE
May 15, 2019
A. SENGODA GOUNDER Vs. P. MALLIGA AND ORS.
June 21, 2019
A. SENTHILKUMAR AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
August 30, 2019
A. SENTHURPANDIYAN Vs. DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION
September 19, 2019
A. SETHU Vs. SUPERINTENDENT OF POLICE, SIVAGANGA DISTRICT, SIVAGANGAI
February 19, 2019
A. SIVA Vs. MUNICIPAL ADMINISTRATION ZONAL DIRECTOR
October 1, 2019
A. SUBBARAYA GOUNDER Vs. COLLECTOR
November 19, 2019
A. SUBRAMANI Vs. SELVARANI
July 12, 2019
A. SYED ABDUL KASIM Vs. STATE
November 4, 2019
A. T. S. V. S. SIDDHA MEDICAL COLLEGE & HOSPITAL Vs. TAMIL NADU M. G. R. MEDICAL UNIVERSITY
October 15, 2019
A. T. S. V. S. SIDDHA MEDICAL COLLEGE & HOSPITAL Vs. SECRETARY, GOVERNMENT OF INDIA
September 23, 2019
A. TAMILSELVAN Vs. REGIONAL TRANSPORT OFFICER, ARAVIND VANIGA VALAGAM
November 25, 2019
A. THANGAVEL NADAR STORES Vs. THE INCOME TAX OFFICER, NON-CORPORATE WARD 1(1)
February 25, 2019
A. THAVAMANI Vs. TAHSILDAR, TALUK OFFICE, MELUR, MADURAI DISTRICT
September 27, 2019
A. VALLUVARASAN Vs. RETURNING OFFICER OF COIMBATORE PARLIAMENTARY CONSTITUENCY CUM DISTRICT COLLECTOR, COLLECTORATE
April 16, 2019
A. VELMURUGAN Vs. INSPECTOR OF POLICE, RASIPURAM POLICE STATION
November 1, 2019
A. VENKATESH Vs. DISTRICT COLLECTOR, TIRUNELVELI, TIRUNELVELI DISTRICT
March 14, 2019
A. VENKATESHKUMAR Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
September 5, 2019
A. VENKATESWARAN Vs. ASSISTANT DIRECTOR, O/O. ASSISTANT DIRECTOR, MINES AND GEOLOGY, NAMAKKAL
July 10, 2019
A. VESSEL NAMELY TB PARASEA ONE Vs. VIJAY G. PRABHU
August 9, 2019
A. VIJAYA SEKARAN Vs. SECRETARY TO GOVERNMENT HOME
April 22, 2019
A. VIKRAM SUTHAKAR Vs. CHEMPLAST SANMAR LTD.
August 6, 2019
A.A. ANGURAJ Vs. GOVT. OF TAMIL NADU
November 5, 2019
A.A.RAFI AHMED Vs. A.A.SHAFI AHMED
December 17, 2019
A.AKILAN Vs. CENTRAL OFFICE CLAIMS REVIEW COMMITTEE
November 28, 2019
A.ALAGU Vs. DISTRICT COLLECTOR
January 18, 2019
A.AMALRAJ Vs. K.CHANDRA
March 21, 2019
A.AMIRTHAPANDI Vs. SECRETARY TO GOVERNMENT
June 20, 2019
A.ANANDAN Vs. STATE OF TAMIL NADU
March 29, 2019
A.ANANTHAKUMAR Vs. REGISTRAR GENERAL HIGH COURT MADRAS
December 20, 2019
A.ANANTHAVALLI Vs. TEACHERS RECRUITMENT BOARD
June 27, 2019
A.ANBALAGAN Vs. SECRETARY TO GOVERNMENT
November 8, 2019
A.ANISHA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
December 17, 2019
A.ANITHA VIJI Vs. SECRETARY
September 5, 2019
A.ANTONYDOSS Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 7, 2019
A.ARJUNAN Vs. DIRECTOR TAMIL NADU MEDICAL AND HEALTH SERVICES
November 8, 2019
A.ARULRAJ Vs. SUPERINTENDENT OF POLICE SIVAGANGAI DISTRICT
December 3, 2019
A.ARUMUGAM Vs. SUPERINTENDENT OF POLICE
June 13, 2019
A.ARUMUGAM Vs. SUPERINTENDENT OF POLICE
May 16, 2019
A.ARUN Vs. COMMISSIONER
April 9, 2019
A.ASHOK ANAND Vs. ELECTION COMMISSION OF INDIA
March 18, 2019
A.AZHAGUMUTHU Vs. DISTRICT COLLECTOR
May 23, 2019
A.BABY Vs. A.ARUMUGHA KONAR
December 20, 2019
A.BADHRACHALAM Vs. K.SATHYAGOPAL
February 7, 2019
A.BALAMURUGAN Vs. J.RAJA MOHAMED
February 26, 2019
A.BALASUBRAMANIAN Vs. STATE
January 28, 2019
A.BASHEER AHAMED Vs. SUPERINTENDENT OF POLICE
October 16, 2019
A.BHARATHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
December 19, 2019
A.BNUCHANDRAN Vs. CHAIRMAN THE TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
March 26, 2019
A.BOSE Vs. STATE OF TAMIL NADU
January 23, 2019
A.C.ARUMUGAM Vs. THE SUPERINTENDENT OF POLICE
January 30, 2019
A.C.SHANMUGAM Vs. UNION OF INDIA
April 17, 2019
A.CHANDRA Vs. SECRETARY TO GOVERNMENT
April 25, 2019
A.CHELLADURAI Vs. GOVERNMENT OF TAMIL NADU
March 18, 2019
A.CHELLAPPA Vs. STATE
July 4, 2019
A.D. ELANGO SIVAA BLUE METALS Vs. STATE OF TAMIL NADU
September 25, 2019
A.D. PADMASINGH ISSAC AND ORS. Vs. KALYAN'S ENTERPRISES
August 14, 2019
A.D.PADMASINGH ISAAC TRADING Vs. AACHI MESS
January 31, 2019
A.DHANALAKSHMI Vs. STATE OF TAMIL NADU
June 7, 2019
A.DILSHAD BEGUM Vs. AUTHORISED OFFICER
July 1, 2019
A.EDWIN RAJ Vs. A.RUBAN DAVID
December 9, 2019
A.EZHILARASI Vs. THIRU. ANANDRAO VISHNU PATIL, I.A.S.,
September 3, 2019
A.EZHILARASI Vs. ANANDRAO VISHNU PATIL
September 3, 2019
A.G.RAVIKUMAR Vs. CENTRAL GOVERNMENT INDUSTRIAL
June 24, 2019
A.GANESAN Vs. P.KALIYAMMAL
November 8, 2019
A.GANESAN Vs. CHIEF ENGINEER (PERSONNEL),
September 16, 2019
A.GANESH Vs. LIFE INSURANCE CORPORATION OF INDIA
February 28, 2019
A.GEETHARANI Vs. SECRETARY TO GOVERNMENT
July 5, 2019
A.GEORGE Vs. MEMBER SECRETARY
September 27, 2019
A.GLORY MARRY Vs. SECRETARY TO GOVERNMENT
February 27, 2019
A.GNANA MALLIKA Vs. DIRECTOR OF ELEMENTARY EDUCATION
December 9, 2019
A.GNANAKKAN Vs. SECRETARY TO GOVERNMENT
December 5, 2019
A.GNANASELVADHAS Vs. DIRECTOR GENERAL OF POLICE
September 24, 2019
A.GUNASEKARAN Vs. DIRECTOR GENERAL OF POLICE
February 13, 2019
A.HIDAYATHULLA Vs. DISTRICT REVENUE OFFICER
January 22, 2019
A.J. BENSAM Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER-II
December 3, 2019
A.J. LAWRENCE Vs. ASSISTANT DIRECTOR, MINES AND MINERALS, KANYAKUMARI DISTRICT
August 7, 2019
A.J.S.PAUL (DEAD) Vs. ASSISTANT COMMISSIONER
January 11, 2019
A.JAMAL Vs. DISTRICT COLLECTOR OFFICE OF THE DISTRICT COLLECTORATE
December 3, 2019
A.JANAKIRAMAN Vs. RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD.
September 16, 2019
A.JAWAHARLAL Vs. COLLECTOR OF CHENNAI
July 5, 2019
A.JAYAMOORTHY Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
February 15, 2019
A.JEBARAJ Vs. REVENUE DIVISIONAL OFFICER
July 4, 2019
A.JEYA RANI Vs. GOVERNMENT OF TAMIL NADU
February 12, 2019
A.JOHNSON Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
November 14, 2019
A.JOSEPH Vs. SECRETARY TO GOVERNMENT
January 23, 2019
A.JOSHUA GNANAPALAM Vs. STATE OF TAMIL NADU
April 12, 2019
A.K. ABINESH Vs. M. DEEPA
September 9, 2019
A.K. MOHAMMED FAROOK Vs. M. SYED JAHEER HUSSAIN
January 19, 2019
A.K. MUTHUSAMY GOUNDER Vs. SELVAKUMAR
February 20, 2019
A.K. RAJASEKARAN Vs. DISTRICT COLLECTOR, NAGAPATTINAM, COLLECTORATE
July 29, 2019
A.K.ALVA Vs. STATE REPRESENTED BY
January 30, 2019
A.K.KARUPPANNAN Vs. DISTRICT COLLECTOR ERODE DISTRICT
April 3, 2019
A.K.KARUPPANNAN Vs. THE BLOCK DEVELOPMENT OFFICER
April 3, 2019
A.K.PAPER PRODUCTS PVT LTD Vs. COMMISSIONER OF CUSTOMS
June 3, 2019
A.K.PRAVEENAKUMARI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
March 26, 2019
A.K.RAJPRIAM Vs. SUPERINTENDING ENGINEER
November 12, 2019
A.K.RAMANUJAM Vs. JANAKAVALLI
December 18, 2019
A.K.VIJAYALAKSHMI Vs. INDIAN BANK
November 13, 2019
A.KALA Vs. CHIEF SECRETARY HOME
April 24, 2019
A.KALAIMANI Vs. STATE OF TAMIL NADU
March 7, 2019
A.KALEUR RAHMAN Vs. P.KANNAN
July 3, 2019
A.KANAGARAJ CHAIRMAN Vs. M.CHAKKARAVARTHY
April 15, 2019
A.KANNAN Vs. REVENUE DIVISIONAL OFFICER
July 5, 2019
A.KANNAN Vs. STATE OF TAMIL NADU
July 22, 2019
A.KAROL Vs. UNION TERRITORY OF PUDUCHERRY
April 25, 2019
A.KARTHIK Vs. C.SUBRAMANIAN
November 14, 2019
A.KARUNANITHI Vs. SECRETARY TO GOVERNMENT
June 4, 2019
A.KRISHNAMMAL Vs. SUBBULAKSHMI
September 17, 2019
A.L.BASKER Vs. TAHSILDAR
January 23, 2019
A.L.ENTERPRISES Vs. JOINT COMMISSIONER OF CUSTOMS
June 14, 2019
A.LIAKATHALI KHAN Vs. SREE GOKULAM CHITS & FINANCE COM (P) LTD
January 23, 2019
A.M. ARUN Vs. STATE
April 9, 2019
A.M. KANNIAPPA MUDALIAR Vs. REGISTRAR, ANNA UNIVERSITY, CHENNAI
August 13, 2019
A.M. MURUGAN Vs. STATE
January 11, 2019
A.M. RAHIM SHARIFF Vs. CHIEF EXECUTIVE OFFICER, THE TAMIL NADU WAKF BOARD, NO. 1
January 9, 2019
A.M. SHERIFF Vs. STATE
August 1, 2019
A.M. THANGAMURUGAN Vs. UNION OF INDIA
June 6, 2019
A.M. UDAYAKUMAR Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI, KRISHNAGIRI DISTRICT
February 15, 2019
A.M. VASANTHAVELAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, KAMPAINALLUR POLICE STATION
February 18, 2019
A.M.O.GURUNARAYANA RAO Vs. OFFICIAL LIQUIDATOR
November 15, 2019
A.MAHESWARI Vs. R.BALASUBRAMANIAM
January 31, 2019
A.MANI Vs. REGISTRAR CUM DIRECTOR, MILK PRODUCTION AND DAIRY DEVELOPMENT DEPARTMENT
November 28, 2019
A.MANIKANDAN Vs. DISTRICT REVENUE OFFICER
June 4, 2019
A.MANIKANDAN Vs. PRINCIPAL
November 12, 2019
A.MANOHAR Vs. GEETHA LAKSHMI
November 22, 2019
A.MARTIN @ A.K.MARTIN Vs. CHIEF SECRETARY
February 22, 2019
A.MEENAKSHI Vs. STATE OF TAMIL NADU
March 12, 2019
A.MUNUSAMY Vs. REGISTRAR OF COOPERATIVE SOCIETIES
February 27, 2019
A.MUTHUSAMY Vs. K.FRANCIS
January 30, 2019
A.N.GAFFUR AHMED SHA Vs. COMMISSIONER OF POLICE
November 11, 2019
A.N.NARASIMHAN Vs. STATE LEVEL SCRUTINY COMMITTEE
January 28, 2019
A.N.SHABANA BANU Vs. HDFC BANK LTD
January 28, 2019
A.NATARAJAN Vs. TAMILNADU STATE TRANSPORT CORPORATION LTD
December 10, 2019
A.NOOR BEE Vs. STATE OF TAMIL NADU
June 14, 2019
A.OORKAVALAN Vs. STATE
June 22, 2019
A.OYYANAN Vs. O.PERIYASAMY
January 21, 2019
A.P. ILANGO Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
March 1, 2019
A.P. SHANMUGARAJ Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, SPECIAL INVESTIGATION CIRCLE
December 18, 2019
A.P.N. RAJAKUMARI Vs. STATE OF TAMIL NADU
July 8, 2019
A.P.R. PONNUSAMY NADAR Vs. SIVAKASI HINDU NADAR URANVINMURAI MAHIMAI FUND
March 5, 2019
A.P.SELVA PRABHU Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD
June 19, 2019
A.P.SURYAPRAKASAM Vs. GOVERNMENT OF TAMIL NADU
March 1, 2019
A.P.SURYAPRAKASAM Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA
April 11, 2019
A.PALANIAMMAL Vs. DIRECTOR
December 17, 2019
A.PALANIKUMAR Vs. DISTRICT COLLECTOR
November 12, 2019
A.PANDIAN Vs. ASSISTANT DIRECTOR
January 31, 2019
A.PARAMESWARI Vs. STATE OF TAMIL NADU
November 15, 2019
A.PAULRAJ Vs. REGIONAL TRANSPORT AUTHORITY DHARMAPURI
December 6, 2019
A.PAVADAISAMY Vs. STATE OF TAMIL NADU
November 26, 2019
A.PERUMAL Vs. ADDITIONAL CHIEF SECRETARY
December 19, 2019
A.PETER JESUDOSS Vs. MANAGING DIRECTOR
December 13, 2019
A.PINKY SUREKA Vs. TAMIL NADU INDUSTRIAL INVESTMENTS CORPORATION
April 16, 2019
A.PITCHAI Vs. SUPERINTENDENT OF POLICE MADURAI DISTRICT
December 3, 2019
A.PONMANI Vs. ARULMIGHU DHARMARAJA THIRUKOIL
December 18, 2019
A.PUSHPA Vs. THIRU. KARUNAKARAN DISTRICT ELEMENTARY EDUCATIONAL OFFICER
February 7, 2019
A.R. ANANDAN Vs. STATE
April 1, 2019
A.R. KALIAPPAN Vs. CHIEF ELECTION COMMISSIONER OF TAMILNADU, SECRETARIAT, CHENNAI
April 16, 2019
A.R. KUZANTHIAN Vs. STATE
December 9, 2019
A.R. SANKARANARAYANAN Vs. STATE
March 18, 2019
A.R.INDIRA Vs. N.KADAPPAN
October 24, 2019
A.R.KARTHICK Vs. GOVERNMENT OF TAMIL NADU
March 21, 2019
A.R.SHERIFF AHAMED Vs. G.BALASUBRAMANIAM
July 31, 2019
A.R.SHERIFF AHAMED (DIED) Vs. G.BALASUBRAMANIAM
August 6, 2019
A.R.SUJATHA Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
November 13, 2019
A.RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT
March 14, 2019
A.RADHAKRISHNAN Vs. COMMISSIONER OF SURVEY AND SETTLEMENTS
October 23, 2019
A.RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT
January 24, 2019
A.RAJARAM Vs. THE DEPUTY SUPERINTENDENT OF POLICE
February 22, 2019
A.RAJARAM Vs. VICE-CHANCELLOR
November 21, 2019
A.RAJESWARI Vs. STATE TRANSPORT APPELLATE TRIBUNAL HIGH COURT CAMPUS
January 25, 2019
A.RAMAMURTHY Vs. DISTRICT COLLECTOR KANCHEEPURAM
July 26, 2019
A.RAMAN Vs. N.ANBARASU
November 13, 2019
A.RAVIKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
August 26, 2019
A.RUBAN Vs. GOVERNMENT OF TAMIL NADU
February 15, 2019
A.S. ARUL LAWRENCE Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 11, 2019
A.S. TEXTILES Vs. ASSISTANT COMMISSIONER (ST), TIRUPPUR CENTRAL €“ I CIRCLE, TIRUPPUR
October 25, 2019
A.S.A. KABIR Vs. COMMISSIONER OF CUSTOMS (JUDICIAL), MADRAS
July 18, 2019
A.S.MOHAN Vs. MANAGEMENT OF T T K LIG LIMITED
August 20, 2019
A.S.NUTESH ELECTRICALS PVT. LTD. Vs. LARSEN & TOUBRO LTD.
July 31, 2019
A.S.RAJA MOHAMMED Vs. SUPERINTENDENT OF POLICE
January 24, 2019
A.S.SUNDARESAN Vs. INSPECTOR GENERAL OF REGISTRATION
December 13, 2019
A.SAKTHIVEL Vs. STATE
August 8, 2019
A.SANGEETHA Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
January 8, 2019
A.SANKARESWARI Vs. UNION OF INDIA
January 3, 2019
A.SANTHAMMAL Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
April 3, 2019
A.SANTHANAM Vs. CHAIRMAN TAMIL NADU DISTRIBUTION GENERATION CORPORATION LIMITED
January 9, 2019
A.SARANYA Vs. REGISTRAR, PONDICHERRY UNIVERSITY
August 29, 2019
A.SAROJINIDEVI Vs. R.ARUMUGAM
March 25, 2019
A.SHEIK AAJA Vs. ELANGOVAN S/O.VENKATACHALAM
December 16, 2019
A.SIVAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 20, 2019
A.SIVAKUMAR Vs. DIRECTOR, DR.AMBEDKAR FOUNDATION
June 4, 2019
A.SOUNDARARAJAN Vs. SECRETARY TO THE GOVERNMENT
April 25, 2019
A.SOWTHAMANI Vs. CHIEF ENGINEER
July 5, 2019
A.SRIDHAR Vs. STATE
January 18, 2019
A.SUBRAMANIAM Vs. NEW WIN EXPORT
April 1, 2019
A.SUBRAMANIAN Vs. TEACHERS RECRUITMENT BOARD
April 10, 2019
A.SUBRAMANIAN Vs. COMMISSIONER CORPORATION OF CHENNAI
December 13, 2019
A.SUBUKHAN Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
September 9, 2019
A.SUNDARAM Vs. SUPERINTENDENT OF POLICE
January 11, 2019
A.TAJUDEEN Vs. COMMISSIONER OF MUNICIPAL
July 4, 2019
A.THASIAN Vs. SECRETARY TO GOVERNMENT
July 1, 2019
A.THOTTIYAMMAL Vs. DIRECTOR ELEMENTARY SCHOOL OF EDUCATION
April 8, 2019
A.U.JAMBU Vs. P.R.BALAJI
December 6, 2019
A.V. RADHAKRISHNAN Vs. REGIONAL DEPUTY COMMISSIONER (CENTRAL), GREATER CHENNAI CORPORATION
January 8, 2019
A.V.K. ARULKRUSHNAN Vs. B.K. CHELLAPPAN
November 8, 2019
A.V.MURUGAN Vs. K.MAHESWARI
September 12, 2019
A.V.SENTHIL KUMAR Vs. TAMIL NADU STATE CO-OPERATIVE ELECTION COMMISSION
July 15, 2019
A.VALARMATHI Vs. COMMISSIONER OF LABOUR OFFICE
March 11, 2019
A.VALARMATHI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
January 4, 2019
A.VELUSAMY Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
February 4, 2019
A.VINAYAGAM Vs. CHAIRMAN, DELIMITATION COMMISSION OF INDIA
July 2, 2019
A.VISWANATHAN Vs. INSPECTOR OF POLICE UDHAYARPALAYAM POLICE STATION
April 24, 2019
A/M. SRINIVASA PERUMAL KOIL THADALAN KOIL Vs. G. PANNERSALVAM
January 21, 2019
A2295 THE MADURAI CO-OPERATIVE PRINTING WORKS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 27, 2019
AADIL ASHFAQUE & CO. PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
September 24, 2019
AANI MUTHU Vs. SELVAM
June 4, 2019
AARAYEE Vs. RAVI
August 27, 2019
AARAYEEJOTHI Vs. MANAGER, INDIAN BANKLTD
January 4, 2019
AASCAR ENTERTAINMENT PRIVATE LIMITED Vs. SECRETARY AND COMMISSIONER
July 23, 2019
AASCAR FILM PVT. LTD. Vs. INDIAN OVERSEAS BANK
September 6, 2019
AATHI NARAYANA PERUMAL Vs. ASSISTANT ENGINEER
December 5, 2019
ABANS COMMODITIES (I) PVT LTD. Vs. COMMISSIONER OF CUSTOMS
March 18, 2019
ABDHULRAHUMAN Vs. STATE
October 16, 2019
ABDUL AJEES Vs. SUPERINTENDENT OF POLICE THENI
November 18, 2019
ABDUL KADIR NAJMUDIN SATHAK Vs. UNION OF INDIA
June 17, 2019
ABDUL KADIR NAJMUDIN SATHAK Vs. UNION OF INDIA REP BY ITS SECRETARY, DEPARTMENT OF REVENUE
March 19, 2019
ABDUL KANI Vs. DISTRICT REGISTRAR, DISTRICT REGISTRAR OFFICE, THANJAVUR
April 3, 2019
ABDUL NASAR Vs. S. RANI
January 18, 2019
ABDUL NAZER MAUDANI Vs. STATE
January 10, 2019
ABDUL RAHUMAN SAIT Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 11, 2019
ABDUL RASHEED Vs. RAKKAMMAL
March 4, 2019
ABDUL SITHIQ Vs. STATE
June 18, 2019
ABDUL SUKKOOR Vs. STATE, REPRESENTED THROUGH INSPECTOR OF POLICE
January 7, 2019
ABEL SAMUEL WILSON Vs. JOINT DIRECTOR OF ELEMENTARY EDUCATION
June 4, 2019
ABEY JOSEPHAGED Vs. STATION HOUSE OFFICER
April 23, 2019
ABF ABDULLAH FAIZEE Vs. INSPECTOR OF POLICE, LAW AND ORDER, KATTUMANNARKUDI, CUDDALORE DISTRICT
March 26, 2019
ABHIYANTHA SUREKA Vs. N.ASHISH KARWA
February 1, 2019
ABHIYANTHA SUREKA Vs. N.ASHISH KARWA
April 16, 2019
ABINA Vs. STATE
May 9, 2019
ABIRAMI ANBALAGAN Vs. STATE OF TAMIL NADU
August 2, 2019
ABITHA BEGUM Vs. STATE OF TAMIL NADU
December 12, 2019
ABUBAKAR SITHIK Vs. STATE OF TAMIL NADU
December 13, 2019
ABUDHAGEER Vs. STATE, REPRESENTED BY THE INSPECTOR OF POLICE ALL WOMEN POLICE STATION (WEST)
April 27, 2019
ABUTHAHIR Vs. SECRETARY TO GOVERNMENT
November 28, 2019
ACADEMIC SOCIETY OF ARCHITECTS, (TASA) Vs. COUNCIL OF ARCHITECTURE (COA)
June 4, 2019
ACK EDUCATIONAL TRUST Vs. COMMISSIONER CORPORATION OF CHENNAI
April 12, 2019
ADAIKALAM KATHAN Vs. SUPERINTENDENT OF POLICE
January 18, 2019
ADEMS Vs. RPF COMMISSIONER II
March 4, 2019
ADHIAMAN ENGINEERING COLLEGE REP BY ITS PRINCIPAL K M SRINIVASAN Vs. KENCHAPPA
January 18, 2019
ADHITHIYA GEARS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-I
December 3, 2019
ADHOC COMMITTEE Vs. K RAJA
October 1, 2019
ADIMOOLAM Vs. TAMILNADU STATE TRANSPORT COPRORATION
June 12, 2019
ADITHYA KARTHICK Vs. STATE OF TAMIL NADU
November 15, 2019
ADITI SUSAN JOHN Vs. GOVERNMENT OF PUDUCHERRY
February 11, 2019
ADITYA BIRLA FINANCE LTD. Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE, COIMBATORE
July 22, 2019
ADLURI FOODS Vs. ASSISTANT COMMISSIONER OF CUSTOMS (REFUND)
June 6, 2019
ADMINISTRATIVE OFFICER Vs. R.KUMAR
September 23, 2019
ADMINISTRATOR Vs. DEPUTY CHIEF INSPECTOR OF POLICE
November 15, 2019
ADMINISTRATOR, M R KRISHNAMURTHY CO-OPERATIVE SUGAR MILLS LIMITED Vs. V SURESH KUMAR
February 5, 2019
ADVANCE PAINTS (P) LTD. Vs. COMMERCIAL TAX OFFICER VALLUVAR KOTTAM ASSESSMENT CIRCLE
December 9, 2019
ADVANTAGE STRATEGIC CONSULTING PVT. LTD Vs. ASSISTANT DIRECTOR
June 7, 2019
ADYAR DAMODARAN KALYANASUNDARAM Vs. UNION OF INDIA
November 25, 2019
AE & E CHENNAI WORKS (P) LTD. Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
September 6, 2019
AE & E CHENNAI WORKS (P) LTD. Vs. PRESIDING OFFICER, II ADDITIONAL LABOUR COURT, CHENNAI
September 6, 2019
AEON FORMULATIONS PRIVATE LIMITED, Vs. COMMISSIONER OF CENTRAL EXCISE
November 21, 2019
AFSATH BEEVI Vs. STATE
June 20, 2019
AGARWAL SABHA Vs. DISTRICT COLLECTOR
January 28, 2019
AGASTHIYA BHARATHIYAR Vs. DISTRICT COLLECTOR, SINGARAVELAR MALIGAI, CHENNAI
November 1, 2019
AGESH BHASKAR Vs. UNION OF INDIA
December 17, 2019
AGI MUSIC SDN BHD AND ORS. Vs. ILAIYARAJA AND ORS.
June 4, 2019
AGILANDESWARI Vs. STATE
July 26, 2019
AGNICE FIRE PROTECTION LIMITED Vs. ADDITIONAL GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE
April 5, 2019
AGNIRAJ Vs. STATE
March 21, 2019
AGRICULTURAL PRODUCTION COMMISSIONER Vs. R.SAMBOSHINI
November 13, 2019
AGRO 1 STOP REP BY ITS PROPRIETOR Vs. COMMISSIONER OF CUSTOMS
March 19, 2019
AHMED BASHA Vs. STATE
March 5, 2019
AIR INDIA LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
October 14, 2019
AIRPORTS AUTHORITY OF INDIA Vs. COMMISSIONER OF CUSTOMS (PORT-EXPORT) CUSTOMS HOUSE AND ORS.
June 6, 2019
AISHWARYA FEEDS Vs. ASST. PROVIDENT FUND COMMISSIONER
July 9, 2019
AISHWARYA RAVI Vs. SECRETARY TO THE GOVT. OF TAMILNADU, HIGHER EDUCATION DEPARTMENT
June 21, 2019
AISHWARYAA CHEMICALS Vs. COMMERCIAL TAX OFFICER
August 2, 2019
AJIT SIROYA Vs. P.J. GUNASEKARAN AND ORS.
December 20, 2019
AJITH Vs. SUPERINTENDENT OF POLICE, OFFICE OF THE SUPERINTENDENT OF POLICE
April 10, 2019
AJITH KUMAR Vs. REVENUE DIVISIONAL OFFICER
July 2, 2019
AJITH KUMAR RAVINDRAN Vs. SECRETARY MINISTRY OF CORPORATE AFFAIRS
November 28, 2019
AJJI BASHA Vs. COMMISSIONER OF INCOME TAX, CHENNAI
September 9, 2019
AKASH SHARMA Vs. UNION OF INDIA
September 25, 2019
AKBAR ALI Vs. SUNDARARAJ AND ORS.
August 7, 2019
AKILA BEGUM Vs. ADDITIONAL SECRETARY (TECHNICAL) HOUSING AND URBAN DEVELOPMENT
April 4, 2019
AKILA VIJAYAKUMAR Vs. SARASWATHY BHUVARAHAN
February 28, 2019
AKILAMBAL Vs. V.M. SAJAN AND ORS.
August 20, 2019
AKSHAYAH GLOBAL SCHOOL Vs. STATE OF TAMIL NADU
November 19, 2019
AL-AMEEN INTERNATIONAL LTD Vs. STATE BANK OF INDIA
January 23, 2019
AL-JAMIYATHUS SALAFIYA (AJS) Vs. SUPERINTENDENT OF POLICE
January 5, 2019
AL.AMEEN NARPANI SANGAM Vs. TAMIL NADU WAKF BOARD
February 7, 2019
ALAGAMMAL Vs. STATE OF TAMIL NADU
August 7, 2019
ALAGULAKSHMI Vs. DURAIPANDIAN
October 1, 2019
ALANKAR BUSINESS CORPORATION LTD. Vs. INCOME TAX OFFICER COMPANY WARD – I (1)
April 3, 2019
ALEX PANDIAN Vs. STATE
October 30, 2019
ALL INDIA SCHEDULED CASTES Vs. UNION OF INDIA
December 10, 2019
ALLI SEKAR ALIAS SEKAR Vs. RAMU
November 29, 2019
ALLIANCE CANAL ROAD RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT MANAGER
July 4, 2019
AMARAVATHI GOPAL CHETTY Vs. UNION OF INDIA
October 31, 2019
AMBEDKAR NAGAR KUDIYIRUPOR NALA SANGAM (REGN. NO. 396/2009) Vs. GOVT. OF TAMIL NADU
June 3, 2019
AMBEDKAR SUMAI ETRUVOR ERAKUVOR THOZHILALAR SANGAM Vs. GOVERNMENT OF TAMILNADU
November 15, 2019
AMEENULLAH AND ORS. Vs. UBAYATHULLAH AND ORS.
December 12, 2019
AMEETHA BEEVI Vs. NOORJAHAN
November 28, 2019
AMIRTHAM Vs. LALITHAMANI
February 1, 2019
AMIRTHAMMAL Vs. D.VASUDEVAN
November 19, 2019
AMIT JAIN Vs. STATE
January 31, 2019
AMIT JHA Vs. UNION OF INDIA,
April 24, 2019
AMMAKANNU Vs. SECRETARY TO GOVERNMENT
November 22, 2019
AMMAN CHEMICALS Vs. ADDITIONAL SECRETARY & APPELLATE AUTHORITY
November 12, 2019
AMMAN NAGAR - NARAYANA NAGAR Vs. DISTRICT COLLECTOR
October 14, 2019
AMMAN OIL MILL AND REFINERIES Vs. M.SARADHAMBAL
June 12, 2019
AMMASAI GOUNDER Vs. PAVAYAMMAL
September 4, 2019
AMMASI GOUNDER Vs. CHINNATHAMBI GOUNDER (DIED)
April 25, 2019
AMMAVASI GOUNDER Vs. PADMA
November 18, 2019
AMSAVENI Vs. VISWANATHAN
July 26, 2019
AMTEX SOFTWARE SOLUTIONS PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX (OSD)
July 9, 2019
AMTEX SOFTWARE SOLUTIONS PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 12, 2019
AMUTHA MEENAKSHI Vs. STATE
January 24, 2019
AMUTHAVALLI Vs. PANDIYAN
June 13, 2019
ANAKAPUTHUR MANOHARN VAIDYANAATHAN Vs. UNION OF INDIA
June 28, 2019
ANAMALLAI'S MOTORS PRIVATE LTD. AND ORS. Vs. R. SUBBAIAH AND ORS.
July 30, 2019
ANAND Vs. RENGANATHAN
December 2, 2019
ANAND Vs. STATE
April 3, 2019
ANAND CITI CENTRE HOLDINGS PRIVATE LTD Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LTD
August 27, 2019
ANAND KUMAR CHANDRASEKARAN Vs. UNION OF INDIA
October 15, 2019
ANAND RAMALINGAM Vs. CANBANK FACTORS LTD
June 13, 2019
ANAND SHANKARAN Vs. REGISTRAR OF COMPANIES
September 27, 2019
ANAND VISWANATHAN Vs. KOTAK MAHINDRA BANK LTD
February 26, 2019
ANANDAN Vs. KALIYAPERUMAL
July 18, 2019
ANANDAN Vs. UNION OF INDIA
July 11, 2019
ANANDAN PALANISWAMY Vs. STATE BY
January 4, 2019
ANANDHAN Vs. STATE
February 7, 2019
ANANDHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
November 15, 2019
ANANDRAJ Vs. KARUPPUSAMY
January 4, 2019
ANANTH Vs. GOVERNMENT OF TAMIL NADU
April 1, 2019
ANANTHA JOTHI Vs. JAYANTHI SOUNDARANGHAVN
January 29, 2019
ANANTHAKRISHNAN Vs. K.G.RANGASAMY
December 19, 2019
ANANTHAKRISHNAN @ ARUNKUMAR Vs. STATE
April 3, 2019
ANANTHARAMAN Vs. DISTRICT REVENUE OFFICER
December 10, 2019
ANBARASAN Vs. STATE
December 13, 2019
ANBARASU Vs. MUKANCHAND BOTHRA
June 17, 2019
ANBARASU Vs. MUKANCHAND BOTHRA
July 24, 2019
ANBARASU Vs. STATE
November 4, 2019
ANBAZHAGAN Vs. INSPECTOR OF POLICE, ATTAYAMPATTI POLICE STATION, SALEM DISTRICT
April 10, 2019
ANBU Vs. STATE REP BY INSPECTOR OF POLICE
March 22, 2019
ANBU RAMU Vs. STATE
September 24, 2019
ANBUDESAN Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
August 14, 2019
ANBURAJA Vs. STATE BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, ARIYALUR
October 17, 2019
ANDHRA BANK Vs. R.UMA MAHESWARI
November 21, 2019
ANDREWS MATHEW Vs. MADURA COATS LTD.
April 12, 2019
ANEES UNNISSHA Vs. DEPUTY INSPECTOR GENERAL OF PRISON PRISON DEPARTMENT
November 4, 2019
ANEES UNNISSHA Vs. DEPUTY GENERAL OF PRISON, PRISON DEPARTMENT
August 22, 2019
ANGAMMAL EDUCATIONAL TRUST, NAMAKKAL Vs. MEMBER SECRETARY, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 23, 2019
ANGAMUTHU Vs. C. SINRAJ
July 10, 2019
ANGAMUTHU Vs. ARUMUGAM
July 26, 2019
ANGEL BROKING PRIVATE LIMITED Vs. PURNIMA SARVESH
June 19, 2019
ANGEL LABEL DIVISION Vs. DEPUTY COMMERCIAL TAX OFFICER
April 5, 2019
ANGEL MATRICULATION SCHOOL Vs. DEPUTY DIRECTOR
September 18, 2019
ANJALA AMMAL Vs. GOVERNMENT OF TAMIL NADU
June 17, 2019
ANJALAI Vs. LATHA
August 7, 2019
ANJALI Vs. REGISTRAR PONDICHERRY UNIVERSITY
September 9, 2019
ANJALI DEVI Vs. GOVINDU
December 20, 2019
ANJANA Vs. SUB-COLLECTOR
August 19, 2019
ANNA CO-OPERATIVE SPINNING MILLS LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
February 22, 2019
ANNA PERUNTHU NILAYA VATTARA Vs. STATE OF TAMIL NADU
January 28, 2019
ANNA THOZHIL SANGAM Vs. CHAIRMAN
November 19, 2019
ANNAI ENTERPRISES PVT. LTD. Vs. AUTHORISED OFFICER, BANK OF INDIA
November 21, 2019
ANNAI J. K. K. SAMPOORANI AMMAL CHARITABLE TRUST Vs. TAMIL NADU DR. MGR MEDICAL UNIVERSITY
October 14, 2019
ANNAL Vs. EBANESAR
November 15, 2019
ANNALAKSHMI Vs. MEENA LAKSMI
January 29, 2019
ANNALAKSHMI Vs. JAGADEESWARI
July 18, 2019
ANNAMALAI PILLAI (DIED) Vs. ARIYAMALAI AMMAL (DIED)
June 4, 2019
ANNATHANA CHATHIRAM Vs. GOVERNMENT OF TAMIL NADU
January 31, 2019
ANOOP. K. Vs. SIMNA S.P.
March 27, 2019
ANTHONI ROOBAN Vs. ASTALAKHSHMI GAS CARRIERS
July 12, 2019
ANTHONIAMMAL Vs. A.JULIET
April 1, 2019
ANTHONY MUTHU Vs. STATE
September 6, 2019
ANTHONY RAJ Vs. STATE
January 29, 2019
ANTHONY TILAK Vs. STATE REP BY INSPECTOR OF POLICE
March 14, 2019
ANTOINETTE Vs. STATE
June 14, 2019
ANTONIAMMAL Vs. PERIANNAKONAR
April 2, 2019
ANTONY Vs. STATE
November 18, 2019
ANTONY @ ELAIYARAJA Vs. STATE
February 20, 2019
ANTONY PAPPUSAMY Vs. ELECTION COMMISSIONER
March 22, 2019
ANTONY RAJ Vs. STATE
December 20, 2019
ANTONYRAJ Vs. STATE
December 18, 2019
ANURAG SHARAN Vs. J.M.FINANCIAL SERVICES PVT LTD
June 11, 2019
ANUSUYA Vs. D.SELVARAJ
November 13, 2019
ANUSUYA ANNAMALAI Vs. STATE OF TAMIL NADU
April 2, 2019
ANWAR HOSSAIN Vs. INSPECTOR OF POLICE, AVS-II, CHENNAI
January 8, 2019
AOWAIE FREE EDUCATION PUBLIC SERVICE TRUST Vs. THE STATE OF TAMIL NADU
June 14, 2019
APOLLO HOSPITALS ENTERPRISE LTD. Vs. COMMISSIONER OF CUS., CHENNAI
August 5, 2019
APOLLO HOSPITALS ENTERPRISE LTD. Vs. SAI APOLLO PHARMACY
August 6, 2019
APOLLO HOSPITALS ENTERPRISES LIMITED Vs. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT (PUBLIC DEPARTMENT)
April 4, 2019
APPADURAI PILLAITRUST Vs. KOOTHA PILLAI FAMILY ESTATE CHARITY REP BY ITS HEREDITARY TRUSTEE S ARUMUGAM SON OF LATE G SIVAPRAKASAM
January 10, 2019
APPOLLO DISTILLERIES PVT. LTD. Vs. PUNJAB NATIONAL BANK
May 22, 2019
APPU FOOD PRODUCTS Vs. STATE OF TAMIL NADU
February 21, 2019
APS NAPIS BANU Vs. A.L.TAJUDDIN
April 29, 2019
AQUA PUMP INDUSTRIES Vs. RAKESHKUMAR
November 27, 2019
AQUA PUMP INDUSTRIES Vs. AMAZON TECHNOLOGIES INC
January 29, 2019
ARABIAN UNITED FLOAT GLASS COMPANY Vs. TRIQUETRA GLOBAL TOUCH PRIVATE LIMITED
August 30, 2019
ARASAKUMAR AND ORS. Vs. S. NALLAMMAL AND ORS.
November 4, 2019
ARASU RUBBER CORPORATION LIMITED Vs. S.SUNDAR
December 19, 2019
ARAVINDAN Vs. SUPERINTENDENT OF POLICE
January 7, 2019
ARAVINTH RAMALINGAM Vs. FRRO- FOREIGNERS REGIONAL REGISTRATION OFFICE
April 3, 2019
ARCHUNAN Vs. STATE AND ORS.
August 20, 2019
AREA MANAGER Vs. S.SUNDARAM
August 27, 2019
ARIDASS Vs. SENTHAMARAI
November 25, 2019
ARIF BUHARY RAHMAN Vs. SIDDESH KSHIRSAGAR
July 5, 2019
ARIHANT GRANITES & MARBLES Vs. ASSISTANT COMMISSIONER (ST) ROYAPURAM ASSESSMENT CIRCLE
November 18, 2019
ARIKRISHNAN Vs. ARUMUGHAM
January 23, 2019
ARIVAZHAGAN Vs. C.SHANTHI
July 12, 2019
ARIYA VAISIYA CHETTIAR PODU MEL BHUVANAGIRI AND ANOTHER Vs. KALIAPERUMAL NAIDU
April 15, 2019
ARIYAKUDI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. EMPLOYEES' PROVIDENT FUND APPELLATE TRIBUNAL
December 16, 2019
ARJUNA PADAYACHINATARAJAN Vs. VALLIAMMAL, W/O ARJUNA PADAYACHI
January 23, 2019
AROCKIA VANAKKARASA Vs. STATE
August 16, 2019
AROKIAMARY Vs. DISTRICT EDUCATIONAL OFFICER
July 1, 2019
AROKIASAMY Vs. AROKIA MARY
November 30, 2019
ARR SRINIVASAN FIRM Vs. COMMISSIONER SALEM CORPORATION
July 16, 2019
ARROW SHIPPING Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 9, 2019
ARTHANARI Vs. DURAIMURUGAN
January 8, 2019
ARUL Vs. STATE BY INSPECTOR OF POLICE
March 14, 2019
ARUL PRAKASH Vs. INSPECTOR OF POLICE, AVS-II, CHINDATRIPET, CHENNAI
January 31, 2019
ARULMANI Vs. M PALANI GOUNDER ALIAS PALANISAMY
March 6, 2019
ARULMIGHU SELLANDIAMMAN THIRUKKOIL Vs. JOINT COMMISSIONER TAMIL NADU HR & CE DEPARTMENT
May 23, 2019
ARULMIGHU SUBRAMANIA KOIL Vs. SACHIDANANDA HERIHARA BAJANAI SABHA
December 19, 2019
ARULMIGU JALA PERUMAL TEMPLE Vs. SETTLEMENT TAHSILDAR
March 27, 2019
ARULMIGU MADASAMY THIRUKOIL Vs. ARULMIGU KOMBU MADASAMY THIRUKOVIL PETTAI
December 11, 2019
ARULMIGU MARIAMMAN TEMPLE Vs. CHIEF WILDLIFE WARDEN
June 18, 2019
ARULMIGU NITHYAKALYANASWAMY TEMPLE Vs. SAMPATH
March 6, 2019
ARULMIGU SOLESWARAR SWAMY ALAGARAYAPERUMAL, SELLANDIAMMAN TEMPLES Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT, ADMINISTRATION DEPARTMENT
February 8, 2019
ARULMIGU SOMANATHASAMY Vs. A. P. SHANKAR
July 18, 2019
ARULMIGU SRI MUTHAIYAH SRI NONDI SAMAYANAN Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
September 13, 2019
ARULMIGU VENGEESWARAR ALAGAR PERUMAL Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
September 6, 2019
ARULPRAKASH Vs. RATHINASAMY
December 4, 2019
ARULRAJ Vs. STATE
April 27, 2019
ARULRAJA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
October 4, 2019
ARUMUGA RAJAN Vs. SUPERINTENDENT OF POLICE, PALAYAMKOTTAI, TIRUNELVELI DISTRICT
November 4, 2019
ARUMUGAM Vs. CHAMUNDIA PILLAI
January 25, 2019
ARUMUGAM Vs. A. DURAIRAJ
February 13, 2019
ARUMUGAM Vs. STATE BY INSPECTOR OF POLICE
August 14, 2019
ARUMUGAM Vs. ASHOK B. LAVAAND AND ORS.
February 11, 2019
ARUMUGAM Vs. STATE
September 26, 2019
ARUMUGAM Vs. STATE
February 7, 2019
ARUMUGAM Vs. STATE
December 16, 2019
ARUMUGAM Vs. P. SRINIVASAN
October 4, 2019
ARUMUGAM BHOOPATHY Vs. REGISTRAR OF COMPANIES
September 24, 2019
ARUMUGHAM Vs. ANNAMALAI
November 14, 2019
ARUMUGHAM Vs. PALANIAMMAL
January 7, 2019
ARUN Vs. STATE
December 11, 2019
ARUN Vs. STATE
April 22, 2019
ARUN Vs. STATE
December 30, 2019
ARUN @ ARUNKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
June 26, 2019
ARUN AMALAN Vs. A. SANTHA DEVI
July 18, 2019
ARUN KAPUR Vs. SUJATHA HARIHARAN
June 4, 2019
ARUN RAAZA Vs. UNION OF INDIA
November 15, 2019
ARUNA SUDHAKAR Vs. R. PADMINI
December 10, 2019
ARUNACHALAM Vs. RAJA
August 21, 2019
ARUNACHALAM Vs. REVENUE DIVISIONAL OFFICER
May 22, 2019
ARUNACHALAM Vs. SEERANGA GOUNDER
October 15, 2019
ARUNACHALAM Vs. DISTRICT REVENUE OFFICER
October 17, 2019
ARUNACHALAM AND OTHERS Vs. VISWANATHAN AND OTHERS
April 15, 2019
ARUNACHALAM ARUN VEERAPPAN Vs. UNION OF INDIA
July 5, 2019
ARUNACHALAM GOPINATH Vs. UNION OF INDIA
November 6, 2019
ARUNKUMAR Vs. STATE
July 11, 2019
ARUNKUMAR AND ORS. Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
April 22, 2019
ARUNRAJIV Vs. INSPECTOR OF POLICE,
June 14, 2019
ARUPADAI ARULMURUGAN SPINNERS PVT. LTD. Vs. STATE OF TAMIL NADU
August 1, 2019
ARVIND BAID Vs. UNION OF INDIA
November 1, 2019
ASAITHAMBI Vs. GANESAN
January 18, 2019
ASAITHAMBI, SHAREHOLDER/PROMOTER/DIRECTOR OF SUMMER INDIA TEXTILE MILLS (P) LTD Vs. UNION OF INDIA
February 5, 2019
ASEAN AROMATICS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CIRCLE) GST
February 22, 2019
ASHARUTHEEN Vs. STATE
October 14, 2019
ASHISH GUPTA Vs. SECRETARY OF THE GOVERNMENT
July 10, 2019
ASHOK @ ANANDAN Vs. STATE REP. BY INSPECTOR OF POLICE PALLATHUR POLICE STATION SIVAGANGAI DISTRICT
March 4, 2019
ASHOK ANAND Vs. SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA
March 25, 2019
ASHOK GIRI Vs. STATE
September 13, 2019
ASHOK KUMAR Vs. COMMISSIONER
June 3, 2019
ASHOK KUMAR Vs. STATE
November 19, 2019
ASHOKKUMAR BHAWARLAL JAIN Vs. UNION OF INDIA
August 21, 2019
ASHWIN Vs. R.K.PRODUCTIONS PVT. LTD.
December 18, 2019
ASIAN TEA & EXPORTS LIMITED, Vs. COMMISSIONER OF CUSTOMS,
March 28, 2019
ASKAR SHERIFF Vs. STATE REP.BY THE ASSISTANT COMMISSIONER OF POLICE
June 3, 2019
ASSISTANT COMMISSIONER Vs. G.D.VAITHIYALINGAM
June 12, 2019
ASSISTANT COMMISSIONER Vs. SPECTRUM DECORS (CHENNAI) PRIVATE LTD.
December 19, 2019
ASSISTANT COMMISSIONER Vs. JOINT COMMISSION OF LABOUR
May 29, 2019
ASSISTANT COMMISSIONER Vs. A.DHANAPAL
October 19, 2019
ASSISTANT COMMISSIONER OF CUSTOMS PROSECUTION UNIT Vs. S.SURESH
March 30, 2019
ASSISTANT COMMISSIONER OF INCOME- TAX CIRCLE 1 Vs. DALMIA POWER LIMITED
July 4, 2019
ASSISTANT COMMR. OF CGST AND C. EX., CHENNAI Vs. DAEJUNG MOPARTS PVT. LTD.
July 23, 2019
ASSISTANT ENGINEER (PWD) Vs. S.ALBERT
July 26, 2019
ASSISTANT EXECUTIVE ENGINEER Vs. PRESIDING OFFICER
March 15, 2019
ASSISTANT EXECUTIVE ENGINEER Vs. SUNDAR SELVAKUMAR (DIED)
January 4, 2019
ASSISTANT GENERAL MANAGER Vs. DISTRICT REGISTRAR
April 8, 2019
ASSISTANT PF COMMISSIONER Vs. PRESIDING OFFICER
November 22, 2019
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER
February 12, 2019
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. M.GIRILAL
November 7, 2019
ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. THE EMPLOYEES' PROVIDENT FUNDS APPELLATE TRIBUNAL AND ORS.
October 3, 2019
ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL MINISTRY OF LABOUR AND EMPLOYMENT
October 1, 2019
ASSISTANT PROVIDENT, FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. I.P. RINGS LTD. AND ORS.
August 6, 2019
ASSOCIATED TRADING CORP. PVT. LTD. Vs. STATE BANK OF INDIA
September 6, 2019
ASSOCIATION OF ST.CHRISTOPHER'S COLLEGE OF EDUCATION Vs. STATE INFORMATION COMMISSIONER
March 20, 2019
AT.M.KUMARASWAMI Vs. SECRETARY TO GOVERNMENT
February 25, 2019
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. R.MUTHUKRISHNAN
November 6, 2019
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. INSPECTOR OF POLICE
January 18, 2019
ATC TELECOM INFRASTRUCTURE PRIVATE LTD. Vs. DISTRICT COLLECTOR, COLLECTORATE OFFICE KANCHIPURAM DISTRICT
July 24, 2019
ATHIKESAVA BHAKTHARKAL SEVA TRUST Vs. STATE OF TAMIL NADU
December 3, 2019
ATHUL DHALE Vs. STATE
April 16, 2019
AURO LAB Vs. INCOME TAX OFFICER
January 23, 2019
AUROBINDO ASHRAM HARPAGAON WORKSHOP TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-I
March 19, 2019
AUROBINDO ASHRAM HARPAGAON WORKSHOP TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 19, 2019
AUTHORISED OFFICER Vs. EMPLOYEES' PROVIDENT FUND ORGANISATION
October 21, 2019
AVDIVARAGAN CHANDRASEKARAN Vs. SECRETARY
June 17, 2019
AVICHETTY MUNIKRISHNAIAH Vs. UNION OF INDIA
November 1, 2019
AVINASHIPPAN Vs. SUPERINTENDENT OF POLICE, THIRUPUR DISTRICT POLICE STATION
November 18, 2019
AVN CONSTRUCTION Vs. REVENUE DIVISIONAL OFFICER
July 17, 2019
AVTEC THOZHILALAR MUNNETRA SANGAM Vs. ASSISTANT COMMISSIONER OF LABOUR (CONCILIATION)
January 7, 2019
AYNGARAN COFFEE Vs. K.VIJAYAN
July 25, 2019
AYOTHI Vs. STATE
September 17, 2019
AYUBKHAN Vs. DISTRICT REGISTRAR OF CHITS
September 10, 2019
AYYAN FIRE WORK FACTORY Vs. GOVINDAMMAL
September 25, 2019
AYYANAR Vs. P.TAMILSELVI
July 4, 2019
AYYANDHURAI Vs. MARIMUTHU
November 5, 2019
AYYAPILLAI Vs. STATE OF TAMIL NADU
August 21, 2019
AZEEMA BI Vs. GOVERNMENT OF TAMIL NADUGOVERNMENT
July 17, 2019
AZHAGAMMAL Vs. IRUSAPPAN
June 24, 2019
AZHAGUDURAI Vs. STATE
July 27, 2019
AZIMA BIVI Vs. LOUIS SINNAYA AROKIASAMY
March 4, 2019
B BRINDA Vs. G B S NAIDU (ALIAS) G S BHASKARA RAO NAIDU
March 25, 2019
B ELANGOVAN Vs. LAND ACQUISITION OFFICER-CUM-COMPETENT AUTHORITY
July 22, 2019
B HANIFFA Vs. COMMANDANT CISF UNIT, ANDHRAPRADESH
August 9, 2019
B JAYABAL Vs. STATE
March 6, 2019
B JAYARAMAN Vs. J SHANTHI
June 18, 2019
B MINU REKHA Vs. STATE OF TAMIL NADU
August 14, 2019
B NALINI @ BAKKIYAM Vs. SENIOR SUPERINTENDENT OF POLICE
February 6, 2019
B NARAYANASWAMY Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE
April 4, 2019
B NIKSAN PAULRAJ Vs. CHIEF EDUCATIONAL OFFICER
March 4, 2019
B RAGUNANDHAN Vs. COMMISSIONER, MUNICIPAL CORPORATION
January 10, 2019
B SUGUNA Vs. M CHINNUSAMY
March 13, 2019
B SUKUMAR Vs. SPECIAL OFFICER, VISWANATHAPERI PANCHAYAT, VASUDEVANALLUR PANCHAYAT UNION, SIVAGIRI TALUK, TIRUNELVELI DISTRICT
February 1, 2019
B. ALAGARSAMY Vs. STATE OF TAMIL NADU
July 15, 2019
B. ANANDHAN Vs. STATE
October 16, 2019
B. ANSAR @ ANSAR BASHA Vs. ESAI & COMPANY
January 9, 2019
B. AYYAPPAN Vs. ASSISTANT DIRECTOR, MINES AND GEOLOGY, SIVAGANGAI DISTRICT
August 28, 2019
B. BALAMURUGAN Vs. M. DHANDAPANI
January 30, 2019
B. BOOMA DEVI Vs. DISTRICT COLLECTOR
November 21, 2019
B. BRINDA Vs. G.B.S. NAIDU (ALIAS) G.S. BHASKARA RAO NAIDU
March 25, 2019
B. JOHN MICKIL Vs. SENIOR MANAGER/BRANCH HEAD, FEDERAL BANK LTD.
October 15, 2019
B. JOHN PANDIAN Vs. STATE
January 30, 2019
B. KARTHIKEYAN Vs. STATE
July 12, 2019
B. KODI Vs. MALARVIZHI
July 30, 2019
B. KRISHNAKUMARI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
June 19, 2019
B. LOGANATHAN Vs. INCOME TAX OFFICER
February 7, 2019
B. MARAGATHA MANI Vs. STATE OF TAMIL NADU
February 28, 2019
B. MARAGATHA MANI Vs. THE STATE OF TAMIL NADU AND ORS.
October 18, 2019
B. RADHIKA Vs. EXECUTIVE DIRECTOR
April 3, 2019
B. RAJA Vs. STATE
July 9, 2019
B. RAMESHKUMAR Vs. SUPERINTENDENT OF POLICE, O/O. SUPERINTENDENT OF POLICE, COIMBATORE
January 7, 2019
B. RAVINDRAN Vs. GENERAL MANAGER (PERSONNEL) UNITED INDIA INSURANCE CO. LTD.
April 12, 2019
B. SAROJA AMMAL Vs. MURALI DOSS
January 4, 2019
B. SEKAR Vs. SUPERINTENDENT OF POLICE
May 16, 2019
B. SELVI AND ORS. Vs. KANAKAVALLI AND ORS.
January 18, 2019
B. SENTHILKUMAR Vs. UNION OF INDIA
August 14, 2019
B. SHAJI Vs. JOINT COMMISSIONER
November 15, 2019
B. SINGU AND ORS. Vs. K.N. BELLIE GOWDER AND ORS.
August 19, 2019
B. SYED SULTAN BIBI Vs. JOINT DIRECTOR OF PRIMARY SCHOOL EDUCATION, CHENNAI
February 21, 2019
B.A.KIRUBAKARAN Vs. SPECIAL TAHSILDHAR LAND ACQUISITION
December 13, 2019
B.A.PURUSHOTHAMAN Vs. THE INSPECTOR OF POLICE
January 21, 2019
B.ANANDHI Vs. CHAIRMAN TAMIL NADU GENERATION OF ELECTRICITY
April 1, 2019
B.ANANTHA SELVAN Vs. STATE
July 3, 2019
B.BABU Vs. UNION OF INDIA
November 7, 2019
B.BOOMADEVI Vs. DISTRICT COLLECTOR
February 1, 2019
B.C. SENGOTTAIYAN Vs. JOINT COMMISSIONER/EXECUTIVE OFFICER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
September 16, 2019
B.CHELIYAN Vs. SECRETARY RURAL WORKS DEPARTMENT
March 29, 2019
B.CHITTI BABU Vs. C.ABILASH
June 4, 2019
B.DURAIRAJ Vs. PRESIDING OFFICER II
April 4, 2019
B.JAGANNATH Vs. COMMISSIONER
July 16, 2019
B.JAYALAKSHMI Vs. SECRETARY
November 6, 2019
B.JOTHI Vs. REVENUE DIVISIONAL OFFICER
July 5, 2019
B.K.SHRIDHAR Vs. SECRETARY & CORRESPONDENT
January 31, 2019
B.KAMALA AMMAL Vs. SAROJA
June 3, 2019
B.KAMARAJ Vs. SUPERINTENDENT OF POLICE
April 29, 2019
B.KAVITHA Vs. INSPECTOR OF POLICE
June 11, 2019
B.KUMARASWAMY Vs. A.PAULDURAI
April 26, 2019
B.MAHESWARI Vs. DISTRICT COLLECTOR
July 16, 2019
B.MOHAN KUMAR Vs. COMMISSIONER
January 30, 2019
B.MURUGAN Vs. STATE REPRESENTED BY ITS SECRETARY
August 26, 2019
B.MURUGESWARI Vs. STATE OF TAMIL NADU
November 5, 2019
B.NAGARAJAN Vs. CHAIRMAN
November 5, 2019
B.PARVATHY Vs. K.B.HALAN
December 13, 2019
B.PATTABHIRAMAN Vs. AUTHORISED OFFICER
February 28, 2019
B.PRABHU Vs. SUN PHARMACEUTICAL INDUSTRIES
March 12, 2019
B.PRAVEEN KUMAR Vs. COMMISSIONER OF CUSTOMS
February 4, 2019
B.R. AMBEDKAR WELFARE ASSOCIATION Vs. ASSISTANT ELECTION OFFICER
April 8, 2019
B.R.GEORGE INIGO Vs. SECRETARY TO GOVERNMENT
July 1, 2019
B.R.R.HOLDINGS PRIVATE LIMITED Vs. CHENNAI GARR TECH LIMITED
April 30, 2019
B.R.SHANKAR Vs. B.R.SRINIVASA RAO
June 27, 2019
B.RAJESWARI Vs. B.VINAYAGAM
September 6, 2019
B.RAMADASS Vs. UNION OF INDIA
March 25, 2019
B.RAMKUMAR ADITYAN Vs. SECRETARY MINISTRY OF ENVIRONMENT
April 10, 2019
B.RAMKUMAR ADITYAN Vs. SECRETARY DEPARTMENT OF LEGAL AFFAIRS MINISTRY OF LAW
March 27, 2019
B.RANI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
December 12, 2019
B.RAVISANKAR Vs. INSPECTOR OF POLICE
April 23, 2019
B.S. SATHEESH RAJ Vs. BANK OF INDIA AND ORS.
February 4, 2019
B.SENTHILKUMAR Vs. DISTRICT COLLECTOR
July 10, 2019
B.SHEELADEVI Vs. G.MASILAMANI
September 24, 2019
B.SOWNDHARARAJ Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI
December 11, 2019
B.SRINIVASAN Vs. SUPERINTENDENT OF POLICE
December 3, 2019
B.SRINIVASAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
December 13, 2019
B.SUNDARA PRABU Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
December 18, 2019
B.SUNIL KUMAR BHANDARI Vs. DISTRICT REGISTRAR KRISHNAGIRI
April 12, 2019
B.T. KUMAR @ ARASUKUMAR Vs. STATE
March 29, 2019
B.THANDAVAMURTHY Vs. UNIVERSITY OF MADRAS
April 10, 2019
B.THIRUGNANASAMPANTHAN Vs. S.PERUMAL
October 25, 2019
B.UMA Vs. DIRECTOR (HR) OIL & NATURAL GAS CORPORATION LTD.
April 24, 2019
B.V.NAGARAJ Vs. STATE
January 30, 2019
B.V.NARENDRAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVALLUR REGION
March 15, 2019
B.VARADHARAJ Vs. SUPERINTENDING ENGINEER
November 7, 2019
B.VENKATESAN Vs. DEPUTY REGISTRAR (DAIRYING) KRISHNAGIRI DISTRICT
September 6, 2019
B.VIDYA Vs. B.SAROJA
January 28, 2019
B.VIJAYAL Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
March 14, 2019
B.VINCENT Vs. GOVERNMENT OF TAMIL NADU
August 29, 2019
BABITHA Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY
August 26, 2019
BABU Vs. STATE REP BY INSPECTOR OF POLICE NIBCID
March 12, 2019
BABU Vs. TAMIL NADU STATE ELECTION COMMISSIONER
December 30, 2019
BABU Vs. P.H.DANIEL
June 7, 2019
BABU Vs. STATE
July 12, 2019
BABU Vs. STATE
November 29, 2019
BABU @ MUTHU Vs. STATE OF TAMIL NADU
October 21, 2019
BABURAM PREMCHAND Vs. COMMR. OF C. EX.
September 18, 2019
BAGAVATHI AMMAL Vs. SUTHARTHINI
April 30, 2019
BAGYALAKSHMI Vs. RAMATHAL
February 20, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MOSAS
July 18, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MADESH
August 2, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. AMUTHA DEVI
December 10, 2019
BALA JOSEPHINE Vs. J BALAMMAL
July 19, 2019
BALA SUBRAMANIAN Vs. MUTHUKUMAR AND ORS.
September 26, 2019
BALAJI Vs. T JOTHI
March 7, 2019
BALAJI Vs. STATE
March 19, 2019
BALAJI Vs. D.RAMESH
December 2, 2019
BALAJI AND OTHERS Vs. STATE
January 30, 2019
BALAJI MEDICAL COLLEGE Vs. GOVERNMENT OF INDIA THROUGH ITS SECRETARY
March 12, 2019
BALAJI OIL INDUSTRIES Vs. LABOUR OFFICER-I
October 24, 2019
BALAJI THEATRE Vs. CHIEF SECRETARY SECRETARIAT OFFICER GOVT. OF PUDUCHERRY
November 20, 2019
BALAJI TRADERS Vs. DHAMANI ENTERPRISES
April 1, 2019
BALAKRICHNAN Vs. SATHIYAMOORTHY
July 10, 2019
BALAKRISHNA MENAN Vs. STATE OF TAMIL NADU, REP. BY THE INSPECTOR OF POLICE, DISTRICT CRIME BRANCH THIRUVALLUR DISTRICT
January 25, 2019
BALAKRISHNAN Vs. SHANMUGADURAI
October 25, 2019
BALAKRISHNAN Vs. STATE
November 13, 2019
BALAKRISHNAN Vs. RAMASAMY CHETTIAR
April 30, 2019
BALAKRISHNAN Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL
June 24, 2019
BALAKUMAR Vs. STATE
July 5, 2019
BALAMURALI Vs. STATE OF TAMIL NADU
October 30, 2019
BALAMURUGAN HEMAMALINI Vs. UNION OF INDIA
September 6, 2019
BALASUBRAMANI Vs. STATE OF TAMIL NADU
March 27, 2019
BALASUBRAMANIAN SHANMUGAM Vs. UNION OF INDIA
November 5, 2019
BALU Vs. SUPERINTENDENT OF POLICE
June 4, 2019
BALU Vs. RAJAKAMALANATHAN
January 3, 2019
BALU Vs. STATE
April 2, 2019
BALU @S.R.K.BALASUBRAMANI Vs. STATE
October 16, 2019
BALUSAMY SIVA Vs. UNION OF INDIA
December 12, 2019
BANUMATHI Vs. AMBIKAPATHI
February 27, 2019
BANUMATHI Vs. REGIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED
July 22, 2019
BAPPULASHA Vs. SPECIAL TAHSILDAR ADI-DRAVIDAR WELFARE DEPARTMENT
June 18, 2019
BAROTTA RAJA Vs. STATE
April 5, 2019
BASAVARAJ.H. VASTRAD Vs. CITICORP FINANCE (INDIA) LIMITED
January 23, 2019
BASHA SHAIK Vs. RAILWAY BOARD
February 8, 2019
BASHEER AHAMED Vs. STATE
September 30, 2019
BASHYAM CONSTRUCTIONS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 30, 2019
BASKARAN Vs. SUNDARAMMAL
January 22, 2019
BASKARAN Vs. STATE
January 7, 2019
BASKARAN Vs. STATE
September 5, 2019
BASKARAN Vs. SUNDARAMMAL
February 1, 2019
BASKER Vs. TAMIL NADU EX-SERVICEMEN CORPORATION LTD
April 29, 2019
BATA INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS
January 28, 2019
BEEGEE FORGE Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
August 7, 2019
BELL MATCH COMPANY Vs. COMMISSIONER OF CUSTOMS
March 4, 2019
BENJAMIN Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT AND ORS.
September 5, 2019
BENJAMIN DAVID JAYASINGH Vs. HENDRY SELVARAJ @ HENDRY SAMUEL SUNDAR SINGH
July 30, 2019
BERGER PAINTS INDIA LTD. Vs. PRESIDENT, BERGER PAINTS THOZHILALAR SANGAM PONDICHERRY AND ORS.
August 13, 2019
BERNARD GEORGE Vs. STATE
April 25, 2019
BGR ENERGY SYSTEMS LIMITED Vs. ADDITIONAL COMMISSIONER OF GST & CENTRAL EXCISE
November 22, 2019
BHAGAVATHY VELAN Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
April 2, 2019
BHAJARANG ENGINEERING COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
July 12, 2019
BHAJARANG ENGINEERING COLLEGE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
May 13, 2019
BHARANI PICTURES Vs. COMMISSIONER CORPORATION OF CHENNAI
April 1, 2019
BHARAT ELECTRONICS LIMITED Vs. FAIRMACS SHIPPING & TRANSPORT SERVICES PRIVATE LIMITED
August 8, 2019
BHARAT HEAVY ELECTRICALS LIMITED Vs. EVERETT (INDIA) PRIVATE LIMITED
March 14, 2019
BHARAT HEAVY ELECTRICALS LTD Vs. GENERAL SECRETARY
February 15, 2019
BHARAT MEHTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 31, 2019
BHARAT PETROLEUM CORPORATION LIMITED Vs. ABINAYA KAVIARASU
June 26, 2019
BHARAT PETROLEUM CORPORATION LIMITED Vs. REVENUE DIVISIONAL OFFICER
April 9, 2019
BHARAT PETROLEUM CORPORATION LTD. Vs. TRANSPORT COMMISSIONER, THE APPELLATE AUTHORITY
July 31, 2019
BHARAT SANCHAR NIGAM LIMITED Vs. SAKTHI ENGINEERING CONSTRUCTIONS ERODE
July 18, 2019
BHARAT SANCHAR NIGAM LIMITED Vs. M PALANIVELU
March 20, 2019
BHARATH TRANSPORT Vs. DEPUTY SALT COMMISSIONER
January 21, 2019
BHARATHA Vs. STATE
November 19, 2019
BHARATHI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. CENTRAL REGISTRAR
September 4, 2019
BHARATHIDASAN Vs. SHANMUGAVEL
November 15, 2019
BHARATHIRAJ Vs. GOVERNMENT OF TAMIL NADU
March 15, 2019
BHARTI AXA GENERAL INSURANCE CO. LTD Vs. SARASWATHI
January 3, 2019
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. DEVI @ DHANALAKSHMI
December 9, 2019
BHASKAR Vs. STATE
March 26, 2019
BHAVADHARANI BUILDERS Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA
April 12, 2019
BHAVANI WEAVERS COOPERATIVE PRODUCTION AND SALES SOCIETY LTD Vs. GEETHA
January 11, 2019
BHAWARLAL POONAM CHAND Vs. UNION OF INDIA
July 18, 2019
BHEL MAZDOOR SANGAM Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
February 5, 2019
BHOOPALAN Vs. S.R.M. ENGINEERING CONSTRUCTION CORPORATION LIMITED
November 15, 2019
BHUVANA Vs. A.H.BHEEMAN (DECEASED)
February 28, 2019
BHUVANESHWARI SAI Vs. UNION OF INDIA
September 4, 2019
BHUVANESWARI Vs. R.MARAGATHAM
December 18, 2019
BHUVANESWARI Vs. SECRETARY MEDICAL AND HEALTH DEPARTMENT
February 18, 2019
BIBIN Vs. STATE REP.BY
February 13, 2019
BISHAN SAROOP KISHAN AGRO INDUSTRIES (P) LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX
June 6, 2019
BIYASKAN Vs. VIJAYAKUMAR
January 9, 2019
BLOCK DEVELOPMENT OFFICER Vs. DEPUTY COMMISSIONER OF LABOUR
November 11, 2019
BLUECHIP AMUSEMENTS (INDIA) PVT. LTD. Vs. CRAZY CONCEPTS & MAZES PVT. LTD.
November 13, 2019
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. SANDEEP GOYAL
January 29, 2019
BOARD OF GOVERNORS IN SUPPRESSION OF THE MEDICAL COUNCIL OF INDIA Vs. THAMARAI SELVAN
March 12, 2019
BOMBAY PEN DEPOT Vs. LINC PENS AND PLASTICS LTD
February 1, 2019
BOMMAN. M. IRANI Vs. COMMISSIONER
December 12, 2019
BOOPATHI Vs. S VIJAYA
September 23, 2019
BOOPATHY Vs. STATE
November 1, 2019
BOSTON LEATHER EXPORTS Vs. ASSISTANT COMMISSIONER OF CUSTOMS (DBK)
November 18, 2019
BRANCH MANAGER Vs. KANNAN
January 29, 2019
BRANCH MANAGER Vs. SEBASHTHIAMMAL
January 23, 2019
BRANCH MANAGER Vs. SAGADEVAN
January 18, 2019
BRANCH MANAGER Vs. P.SIRUMBAYEE
April 4, 2019
BRANCH MANAGER Vs. N.MANIVANNAN
April 4, 2019
BRANCH MANAGER Vs. CHANDIRAN
January 2, 2019
BRANCH MANAGER Vs. VINCENT
January 22, 2019
BRANCH MANAGER Vs. C. PRAVIN KUMAR
June 11, 2019
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. KARUPPAN
February 4, 2019
BRANCH MANAGER ORIENT INSURANCE CO.LTD Vs. PREMKUMAR
December 5, 2019
BRANCH MANAGER SHIRAM GENERAL INSURANCE CO. LTD. Vs. B.MADHU
December 9, 2019
BRANCH MANAGER UNITED INDIA INSURANCE CO.LTD Vs. FRANIC RAJAN
November 14, 2019
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. SUBBAN
March 20, 2019
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. ERAPPA
June 6, 2019
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. RATHI HARISH
January 4, 2019
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD Vs. MINOR KURALARUVI
June 11, 2019
BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPO. LTD Vs. C. INDRA RUTH THANGASELVAM
June 26, 2019
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. JOHNSON
February 13, 2019
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. K. SERMAKANI
April 11, 2019
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAMALINGAM ALAVANTHAN
January 3, 2019
BRANCH MANAGER,NEW INDIA ASSURANCE CO.LTD., Vs. CHANDRAGRAHAM
November 27, 2019
BRANCH SECRETARY FOR NORTH CHENNAI THERMAL POWER STATION Vs. SECRETARY GOVERNMENT OF TAMILNADU
June 7, 2019
BRAY CONTROLS INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER(ST), POONAMALLEE ASSESSMENT CIRCLE
August 5, 2019
BRIGHT MARKETERS Vs. STATE OF TAMIL NADU
January 28, 2019
BRINDAVAN FARMS Vs. DISTRICT COLLECTOR
November 8, 2019
BROTHERHOOD MATRICULATION HIGHER SECONDARY SCHOOL Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
July 31, 2019
BROTHERS OF ST.GABRIEL Vs. MONT FORT TRUST
April 5, 2019
BUDS OF HEAVEN SPECIAL CHILDREN HOME FOR WOMEN Vs. UNION OF INDIA
November 13, 2019
BYILVAN @ RAMASAMY Vs. S MATHIAZHAGAN
April 10, 2019
C B SHARMA Vs. VARADHARAJ
April 23, 2019
C BRIGHT Vs. DISTRICT COLLECTOR, NAGERCOIL
July 19, 2019
C K NANDHAKUMAR Vs. DIRECTOR GENERAL OF POLICE
July 2, 2019
C K PREMKUMAR Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS
August 7, 2019
C KRISHNAVENI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
April 10, 2019
C KUPPUSAMY Vs. I AROKIYA DOSS
April 9, 2019
C LAKSHMANAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
April 3, 2019
C MANIVEL Vs. GOVERNMENT OF TAMIL NADU
February 1, 2019
C MARAIMANIMUDIARASAN Vs. STATE OF TAMIL NADU
March 5, 2019
C N GOVINDARAJNAICKER Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR LAND REFORMSTAX
January 21, 2019
C NATARAJAN Vs. COMMISSIONER, CHENNAI CORPORATION
August 1, 2019
C NEHRU Vs. SAM PILLAI
July 18, 2019
C R B SURESH BABU Vs. CHINTADRIPET FISH AND PERISHABLE PRODUCTS TRADERS ASSOCIATION
March 13, 2019
C RAJALINGAM Vs. DIRECTOR GENERAL OF POLICE
March 1, 2019
C RANGARAJ Vs. INSPECTOR GENERAL OF REGISTRATION
October 14, 2019
C SULTAN SHA Vs. SECRETARY, BAR COUNCIL OF INDIA, NEW DELHI
January 28, 2019
C THANKAPPAN Vs. STATE OF TAMIL NADU
January 23, 2019
C. AKKAPPAN Vs. SUPERINTENDENT OF POLICE MADURAI DISTRICT
October 18, 2019
C. ARUNACHALAM Vs. N. SEERATHAL
August 19, 2019
C. BALAKRISHNAN Vs. INSPECTOR OF POLICE, SHOOLAGIRI POLICE STATION, KRISHNAGIRI DISTRICT
March 4, 2019
C. BALASUBRAMANIAN Vs. THANGARAJ
January 8, 2019
C. BALASUBRAMANIAN Vs. VELUSAMY
February 1, 2019
C. DEVAKI Vs. STATE OF TAMIL NADU
November 28, 2019
C. ISAIVANI Vs. DIRECTOR, DIRECTORATE OF VIGILANCE AND ANTI CORRUPTION
April 4, 2019
C. JAYAPALAN Vs. CHAIRMAN/THE MANAGING DIRECTOR
January 25, 2019
C. JOSEPH Vs. THE DISTRICT COLLECTOR
June 14, 2019
C. LOGANATHAN Vs. COMMISSIONER, CITY MUNICIPAL CORPORATION, ERODE
September 27, 2019
C. MARTIN PREMRAJ Vs. DEPUTY INSPECTOR GENERAL OF POLICE
September 13, 2019
C. MAYILVELAN Vs. STATE
September 5, 2019
C. MOHANDOSS Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION, (KUMBAKONAM DIVISION I) LTD.
January 2, 2019
C. MOHANKUMAR Vs. STATE
May 15, 2019
C. MOORTHI Vs. STATE, REP. BY, THE INSPECTOR OF POLICE, MALAYAMPALAYAM POLICE STATION
February 18, 2019
C. MURUGESAN Vs. SECRETARY TO GOVT., GOVT. OF TAMIL NADU, DEPARTMENT OF PERSONNEL & ADMINISTRATIVE REFORM
October 30, 2019
C. MUTHUSAMY Vs. THE LABOUR COURT, SALEM AND ORS.
September 12, 2019
C. NATESH Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
November 22, 2019
C. NAVEEN KUMAR Vs. INCOME TAX OFFICER, WARD-3
July 8, 2019
C. NAVEEN KUMAR Vs. S. CHANDRASEKAR AND ORS.
October 14, 2019
C. OVIYAR ANAND Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT
September 6, 2019
C. PALANIYAPPAN Vs. REGISTRAR GENERAL
November 18, 2019
C. PANBU Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT
February 22, 2019
C. PORKODI Vs. DIRECTOR OF SCHOOL EDUCATION DPI COMPLEX
April 16, 2019
C. RAJKUMAR Vs. ASSISTANT COMMISSIONER OF POLICE, LAW & ORDER, MADURAI TOWN, MADURAI
May 16, 2019
C. RAMACHANDRAN Vs. STATE
March 18, 2019
C. S. ABDUL HAKEEM Vs. BABULAL RANKA
July 9, 2019
C. SAKTHIVEL Vs. SUPERINTENDENT OF POLICE, DHARMAPURI DISTRICT
January 22, 2019
C. SAKTHIVELMURUGAN Vs. TAMILNADU STATE MARKETING
December 10, 2019
C. SANGEETHKUMAR Vs. INSPECTOR OF POLICE, MECHARI POLICE STATION, SALEM DISTRICT
January 29, 2019
C. SARAVANAN Vs. SUPERINTENDENT OF POLICE, SALEM, SALEM DISTRICT
March 27, 2019
C. SEKAR Vs. MINOR SOBIKA
December 12, 2019
C. SETHUMANI MADHAVAN Vs. DEPUTY SUPERINTENDENT OF POLICE
November 27, 2019
C. SHANMUGAM Vs. STATE
March 5, 2019
C. SIVASANKARAN Vs. FOREIGNER REGIONAL REGISTRATION OFFICER (FRRO) BUREAU OF IMMIGRATION MINISTRY OF HOME AFFAIRS
November 6, 2019
C. SUBRAMANI Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
May 9, 2019
C. SUDARSANAN Vs. SECRETARY TO GOVT. OF TAMIL NADU RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
August 26, 2019
C. SUMITHA Vs. TEACHERS RECRUITMENT BOARD
June 26, 2019
C. THOLKAPPIAN Vs. INSPECTOR OF POLICE, MANAPPARAI POLICE STATION
September 12, 2019
C. UMA BHUVANESHWARI Vs. CHAIRMAN
December 4, 2019
C. VEERAN Vs. INSPECTOR OF POLICE, PUDUCHATHIRAM POLICE STATION
March 12, 2019
C. VENKATACHALAM AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 30, 2019
C.A.MOTORS Vs. COMMERCIAL TAX OFFICER TIRUVARUR
September 10, 2019
C.A.MUALI Vs. KALPANA LAMPS & COMPONENTS LTD.,
November 18, 2019
C.ALBIN RABY Vs. PRESIDING OFFICER
January 24, 2019
C.ANAND Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
June 11, 2019
C.ANNAMALAI Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
March 28, 2019
C.BADRINARAYANAN Vs. SEL JEGAT PRINTERS (P) LIMITED
September 6, 2019
C.BAI Vs. STATE OF TAMIL NADU
November 18, 2019
C.BALA ANNADURAI Vs. R.MEENAKSHI
March 14, 2019
C.BALACHANDRAN Vs. STATE
May 8, 2019
C.BALACHANDRAN Vs. STATE
May 8, 2019
C.BALU Vs. R.M.MEIYAPPAN
January 23, 2019
C.CHELLASWAMY Vs. STATE OF TAMIL NADU
July 10, 2019
C.ELUMALAI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU HOUSING
April 29, 2019
C.EZHILAN Vs. DISTRICT EDUCATIONAL OFFICER
July 2, 2019
C.GOVINDARAJU Vs. GOVERNMENT OF TAMIL NADU
February 21, 2019
C.GUNASEKARAN Vs. P.SELVARAJ
December 12, 2019
C.ILAVARASU Vs. STATE
April 5, 2019
C.JAGADEESAN Vs. T.BASKARAN
October 1, 2019
C.KANAGAJOTHI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
April 12, 2019
C.KANNAN Vs. DEPUTY SUPERINTENDENT OF POLICE
January 23, 2019
C.KARIKALAN Vs. GOVERNMENT OF TAMIL NADU
September 19, 2019
C.KRISHNAN Vs. M.EASWARAMOORTHI
August 6, 2019
C.KRISHNAVENI Vs. STATE OF TAMIL NADU
February 25, 2019
C.KUMAR Vs. STATE OF TAMIL NADU
February 6, 2019
C.KUMARASAMY Vs. P.THAMAYANTHI
May 23, 2019
C.KUNDHAVAI Vs. T.ADHIKAYAN
November 27, 2019
C.KUPPUSAMY Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
September 6, 2019
C.LOGANATHAN Vs. DEPUTY COMMISSIONER OF POLICE
June 21, 2019
C.M. AYARIN BABY Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
February 15, 2019
C.M.RAGUNATHAN Vs. VELLORE DISTRICT COMMITTEE OF CADRE EMPLOYEES FOR SECRETARIES
January 24, 2019
C.M.SURESH Vs. HEMAMALINI
February 11, 2019
C.MAHESWARAN Vs. DIRECTOR
January 18, 2019
C.MUNUSWAMY Vs. STATE OF TAMIL NADU
November 7, 2019
C.MURUGAN Vs. SECRETARY TO GOVERNMENT
July 5, 2019
C.MURUGAN Vs. DISTRICT COLLECTOR
November 11, 2019
C.N. PRATHEEBA Vs. SYNDICATE, ANNA UNIVERSITY
May 22, 2019
C.N.PRATHEEBA Vs. INSPECTOR OF POLICE
April 30, 2019
C.NIRMAL KUMAR Vs. SECRETARY TO GOVERNMENT
March 18, 2019
C.P.AQUACULTURE (INDIA) PRIVATE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 7, 2019
C.PADMAVATHI Vs. K.T.ANBALAGAN
June 3, 2019
C.PANDIYAN Vs. RAJA RAJA CHOZHAN
January 25, 2019
C.PERIYASWAMI @ THANGAVELU Vs. ELECTION COMMISSION OF INDIA
May 16, 2019
C.PRABHU Vs. DISTRICT COLLECTOR
January 7, 2019
C.PUSHPAVALLI Vs. STATE OF TAMIL NADU
August 29, 2019
C.RAGUPATHY Vs. STATE OF TAMIL NADU
July 8, 2019
C.RAJ Vs. STATE
December 3, 2019
C.RAJAKUMARI Vs. STATE OF TAMIL NADU
November 28, 2019
C.RAJKUMAR Vs. COMMISSIONER OF POLICE
July 12, 2019
C.RAJMOHAN Vs. STATE
August 29, 2019
C.RAMAIAH Vs. A.KOTHAI ATCHI
November 18, 2019
C.RAMAKRISHNAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
February 26, 2019
C.RAMU Vs. SUPERINTENDENT OF POLICE
January 18, 2019
C.RANGANATHAN Vs. REGISTRAR GENERAL
March 21, 2019
C.RAVI Vs. SULOCHANA
December 6, 2019
C.RAVICHANDIRAN Vs. SUPERINTENDENT OF POLICE
May 8, 2019
C.RAVINDRAN Vs. STATE OF TAMIL NADU
August 27, 2019
C.S. RICHES TRANSPORTS (GOODS TRANSPORTERS) Vs. T.M. OOSMAN HAJI AND CO.
October 24, 2019
C.S.SEKAR Vs. STATE
April 16, 2019
C.SAMY Vs. STATE
December 17, 2019
C.SANKAR Vs. INSPECTOR OF POLICE
January 10, 2019
C.SATHIYARAJ Vs. INSPECTOR OF POLICE
May 8, 2019
C.SELVAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
December 13, 2019
C.SELVARAJ Vs. DEPUTY SUPERINTENDENT OF POLICE
November 18, 2019
C.SENTHIL KUMAR Vs. COMMISSIONER OF SUGARS
March 15, 2019
C.SOMASUNDARAM Vs. ASSISTANT COMMISSIONER
October 18, 2019
C.SUBRAMANI Vs. SUPERINTENDENT OF POLICE
May 30, 2019
C.SURENDHAR Vs. DIRECTOR GENERAL OF POLICE
November 13, 2019
C.T. KIRUBA Vs. JOINT COMMISSIONER HR & C.E., ADMINISTRATION DEPARTMENT
September 13, 2019
C.THANGAMUTHU Vs. SECRETARY, ENVIRONMENT & FOREST DEPARTMENT
September 13, 2019
C.V. RAMBABU Vs. V.S. CHANDRASEKARAN AND ORS.
March 1, 2019
C.V.MANICANTAN Vs. STATE BANK OF INDIA
January 22, 2019
C.VAIYAPURI Vs. RAJATHI
February 27, 2019
C.VARVEL Vs. STATE
December 11, 2019
C.VELUCHAMY Vs. SUPERINTENDENT OF POLICE
October 22, 2019
C.VELUCHAMY Vs. SUPERINTENDENT OF POLICE
October 22, 2019
C.VENKATACHALAM Vs. INSPECTOR OF POLICE THEEVATTIPATTI POLICE STATION
March 25, 2019
CALCUTTA CANVAS CO. Vs. THE UNION OF INDIA AND ORS.
September 6, 2019
CALDERYS INDIA REFRACTORIES LTD. Vs. SAINT GOBAIN GLASS INDIA LTD.
November 19, 2019
CAMICERIA APPARELS INDIA P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY
February 4, 2019
CANAGARADJOU Vs. LAND ACQUISITION OFFICER
June 4, 2019
CANARA BANK Vs. RADHA
September 10, 2019
CAPARO ENGINEERING INDIA LTD. Vs. ASSISTANT COMMISSIONER
December 16, 2019
CAPLIN POINT LABORATORIES LTD. Vs. A.G.PANNEERSELVAM
October 25, 2019
CARBOLINE (INDIA)PVT. LTD. Vs. ASSISTANT COMMISSIONER (ST)
November 18, 2019
CARBORUNDUM UNIVERSAL LIMITED Vs. SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION
July 1, 2019
CARENOW MEDICAL PRIVATE LIMITED Vs. COMMISSIONER OF GST & CENTRAL EXCISE
June 6, 2019
CARISTA HERBAL PRODUCTS(P) LTD Vs. COMMISSIONER OF CENTRAL EXCISECUSTOMS
January 18, 2019
CARITAS INDIA Vs. UNION OF INDIA
July 3, 2019
CASTROL LIMITED Vs. SPAZE INTERNATIONAL
January 23, 2019
CASTROL LIMITED Vs. JAY BHARAT PETROLEUM PRODUCTS CO. (INDIA)
September 25, 2019
CATERPILLAR INDIA PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 12, 2019
CATHERINE CHIU Vs. UNION OF INDIA
July 4, 2019
CBC FASHIONS (ASIA) PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER
August 6, 2019
CBM COLLEGE Vs. M.MOHANAVEL
September 4, 2019
CEEBROS Vs. G. RAJABAI AND ORS.
October 22, 2019
CEMENT @ RAVIKUMAR Vs. STATE OF TAMIL NADU
November 8, 2019
CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER
November 14, 2019
CENTRAL BANK OF INDIA Vs. SHANTHI RAJKUMAR AND ORS.
September 16, 2019
CENTRAL BANK OF INDIA REGIONAL OFFICE Vs. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL
July 16, 2019
CENTRAL ORGANISATION OF TAMIL NADU Vs. COMMISSIONER OF LABOUR
November 4, 2019
CHAIRMAN Vs. B.SUBBULAKSHMI
November 11, 2019
CHAIRMAN Vs. INSPECTOR OF LABOUR
November 19, 2019
CHAIRMAN TEACHERS RECRUITMENT BOARD Vs. M. KARPAGAM
April 24, 2019
CHAIRMAN, CHENNAI PORT TRUST, CHENNAI Vs. MADRAS PORT TRUST RAILWAYMENS UNION
March 11, 2019
CHAIRMAN, INDIRA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF TAMIL NADU
July 10, 2019
CHAMBALA TEA FACTORY (P) LTD. Vs. TEA BOARD OF INDIA
November 5, 2019
CHANDAN PHARMACEUITALS CORPORATION Vs. P. K. JALAN
October 16, 2019
CHANDRA Vs. M.DEVENDRAN
April 5, 2019
CHANDRA Vs. RAJENDIRAN
November 28, 2019
CHANDRA Vs. DISTRICT COLLECTOR, NAMAKKAL, NAMAKKAL DISTRICT
July 9, 2019
CHANDRA Vs. DISTRICT COLLECTOR RAMANATHAPURAM
June 28, 2019
CHANDRA AND ORS. Vs. K. MATHIAZHAGAN AND ORS.
November 25, 2019
CHANDRA SUNDARARAJ AND ORS. Vs. C.M. DHINAKARAN AND ORS.
October 14, 2019
CHANDRAKALA MEHTA Vs. VIJAYARAM KUMAR
February 12, 2019
CHANDRAN Vs. STATE
November 1, 2019
CHANDRAN Vs. SUPERINTENDENT OF POLICE TENKASI
December 18, 2019
CHANDRAN SANNASI Vs. UNION OF INDIA
June 12, 2019
CHANDRASEKARAN Vs. STATE
September 30, 2019
CHANDRESWARI Vs. R.KILAVAN
March 21, 2019
CHANDRIKA Vs. REVENUE DIVISIONAL OFFICER
April 29, 2019
CHANDRU Vs. INSPECTOR OF POLICE, NALLUR POLICE STATION, NAMAKKAL DISTRICT
October 30, 2019
CHANDRU Vs. MULTI SPECIALITY LAB SERVICES PVT. LTD
March 4, 2019
CHARLES Vs. ASSISTANT ENGINEER (WATER RESOURCE DEPARTMENT)
December 5, 2019
CHARLES Vs. S.MUTHU
June 11, 2019
CHARLESRAJ Vs. STATE REP BY INSPECTOR OF POLICE
January 21, 2019
CHAUDHARY AVADHESH KUMAR Vs. VOLLEYBALL FEDERATION OF INDIA
March 6, 2019
CHELLADURAI Vs. INSPECTOR OF POLICE
November 11, 2019
CHELLADURAI AND ORS. Vs. STATE AND ORS.
August 28, 2019
CHELLAM Vs. DIRECTOR OF ELEMENTARY EDUCATION
November 5, 2019
CHELLAPPA Vs. STATE OF TAMIL NADU
November 23, 2019
CHELLAPPA & CO Vs. J.MARIYA AMALRAJ
January 23, 2019
CHEMECH LABORATORIES LTD, Vs. APPELLANT ASSISTANT
June 14, 2019
CHEMPLAST SANMAR LIMITED Vs. STATE OF TAMIL NADU
December 16, 2019
CHENNAI ANANDA BHAVAN, KERALA Vs. ADYAR ANANDA BHAVAN SWEETS & SNACKS
September 23, 2019
CHENNAI BUNKERING TERMINAL PRIVATE LIMITED Vs. BOARD OF TRUSTEES
April 30, 2019
CHENNAI KOYAMBEDU MARKET Vs. GOVERNMENT OF TAMIL NADU
March 13, 2019
CHENNAI KOYAMBEDU WHOLESALE ANNA FRUIT MARKET Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
August 16, 2019
CHENNAI METRO WATER SUPPLY Vs. A.PARANJOTHI
April 29, 2019
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBHASH PROJECTS AND MARKETING LTD
August 14, 2019
CHENNAI NON WOVENS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
July 11, 2019
CHENNAI PETROLEUM CORPORATION LIMITED Vs. DEPUTY COMMISSIONER (CT)-III
January 18, 2019
CHENNAI PETROLEUM CORPORATION LIMITED Vs. PRESIDING OFFICER, DEPUTY COMMISSIONER OF LABOUR
November 13, 2019
CHENNAI PORT TRUST Vs. SPECIAL COMMISSIONER
June 11, 2019
CHENNAI SRI KALIKAMBAL KAMATESWARA DEVASTHANAM Vs. J.V. MANI ACHARI
November 13, 2019
CHENNAI YETRUMATHI VALAGA UZHIYARGAL MATRUM PODHU THOZHILALAR SANGAM Vs. COMMISSIONER OF LABOUR DMS COMPOUND TEYNAMPET CHENNAI
June 19, 2019
CHENNAMMAL Vs. ASSISTANT ENGINEER
November 11, 2019
CHENNIAPPAN Vs. VALLIAMMAL
September 19, 2019
CHENNIMALAI NANBARGAL MANAMAKIL NALA SANGAM Vs. GOVERNMENT OF TAMIL NADU
July 30, 2019
CHESLIND TEXTILES LTD. Vs. THE REGISTRAR/PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
December 16, 2019
CHETTINAD CEMENT CORPORATION LTD Vs. PRINCIPAL SPECIAL COMMISSIONER
July 17, 2019
CHETTINAD CEMENT CORPORATION LTD Vs. TATE OF TAMIL NADU
January 25, 2019
CHETTINAD CEMENT CORPORATION PVT LTD Vs. STATE OF TAMIL NADU
August 9, 2019
CHIDAMBARAM CO-OPERATIVE URBAN BANK LTD. Vs. CHIDAMBARAM MUNICIPALITY
November 12, 2019
CHIDAMBARAM PILLAI Vs. A.P.NAMACHIVAYAM
February 4, 2019
CHIEF ADMINISTRATIVE OFFICER Vs. E.HARIKRISHNAN
January 4, 2019
CHIEF ADMINISTRATIVE OFFICER Vs. E.HARIKRISHNAN
April 5, 2019
CHIEF ADMINISTRATIVE OFFICER, AIR FORCE ADMINISTRATIVE COLLEGE Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
May 16, 2019
CHIEF EDUCATIONAL OFFICER CUDDALORE DISTRICT Vs. P.MOHANRAJ
January 11, 2019
CHIEF ENGINEER Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
November 14, 2019
CHIEF ENGINEER (PERSONNEL),TAMILNADU ELECTRICITY BOARD Vs. PRESIDING OFFICER, III ADDITIONAL LABOUR COURT
April 11, 2019
CHIEF ENGINEER/CN/SOUTH/MS SOUTHERN RAILWAY Vs. RAIL ONE PROJECTS PVT. LTD
June 11, 2019
CHIEF ENGINEER/CN/SOUTH/MS SOUTHERN RAILWAY Vs. M.R.K.R.RAIL ONE
April 8, 2019
CHIEF EXECUTIVE FORMERLY JAWAHARLAL NEHRU SUGAR MILLS PERAMBALUR SUGAR MILLS LTD Vs. JOINT DIRECTOR OF INDUSTRIES SAFETY
July 8, 2019
CHIEF MANAGER Vs. SOUTHERN GOLD PVT LTD.
January 22, 2019
CHIEF MANAGER PUNJAB NATIONAL BANK Vs. M.V.DILLIBABU
April 24, 2019
CHIEF MANAGER, PUNJAB NATIONAL BANK, CHENNAI Vs. M V DILLIBABU
March 7, 2019
CHINAPPAN Vs. AYEEMMAL
December 17, 2019
CHINNA DURAI Vs. INSPECTOR OF POLICE TIRUNELVELI TALUK POLICE STATION
October 4, 2019
CHINNADURAI Vs. STATE OF TAMIL NADU
August 1, 2019
CHINNADURAI Vs. STATE
April 8, 2019
CHINNADURAI Vs. STATE OF TAMIL NADU
December 20, 2019
CHINNAIYAN Vs. STATE
December 3, 2019
CHINNAMAYIL Vs. REVENUE DIVISIONAL OFFICER
July 17, 2019
CHINNAMMAL Vs. P.N.NATARAJAN
April 3, 2019
CHINNAMMAL @ SUBBATHAL Vs. R.KRISHNAN
December 20, 2019
CHINNAPPAN Vs. PALANIYANDI
August 21, 2019
CHINNARAJ Vs. STATE
September 23, 2019
CHINNARASU Vs. ANBU @ ANBAZHAGAN
November 20, 2019
CHINNASAMI Vs. KALIAMMAL
November 28, 2019
CHINNASAMY Vs. STATE BY INSPECTOR OF POLICE
March 15, 2019
CHINNASAMY Vs. DISTRICT COLLECTOR
January 3, 2019
CHINNASAMY Vs. PERIYASAMY
February 22, 2019
CHINNASAMY Vs. REVENUE DIVISIONAL OFFICER, DEVAKOTTAI, SIVAGANGAI DISTRICT
March 25, 2019
CHINNASWAMY GANESAN Vs. UNION OF INDIA
November 26, 2019
CHIRSTU KULA ASHRAM MANAVAR KURUKULAM Vs. DISTRICT CHILD PROTECTION OFFICER
December 6, 2019
CHITHIRAIVEL Vs. STATE
September 19, 2019
CHITHRA Vs. STATE
February 21, 2019
CHITHRA KUMAR Vs. AARTHI AMARENDRA
July 2, 2019
CHITRA Vs. ADDITIONAL DISTRICT SUPERINTENDENT OF POLICE
May 8, 2019
CHITRA AND ORS. Vs. RAJAN AND ORS.
September 26, 2019
CHITRAHAR TRADERS Vs. ASSISTANT COMMISSIONER (CT), ASSESSMENT CUDDALORE TALUK
October 31, 2019
CHITTI BABU Vs. PADMALAKSHMI
July 23, 2019
CHOCKALINGA THEVAR Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT
November 8, 2019
CHOLAMANDALAM Vs. DIRECTOR GENERAL OF POLICE ,TAMIL NADU POLICE HEAD QUARTERS
August 14, 2019
CHOLAMANDALAM INVESTMENT Vs. STATE OF TAMIL NADU
September 25, 2019
CHOOLAIMEDU Vs. DEPUTY COMMISSIONER OF LABOUR
December 10, 2019
CHOWEL INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
January 10, 2019
CHRISTIAN EDUCATIONAL DEVELOPMENT TRUST Vs. INDIA COUNCIL FOR TECHNICAL EDUCATION
April 30, 2019
CHRISTIANS Vs. STATE BANK OF TRAVANCORE (ASSOCIATE OF STATE BANK OF INDIA)
January 11, 2019
CHRISTINA MANOHARAN Vs. KINSLEY JABAKUMAR
August 21, 2019
CHRISTOPHER Vs. INSPECTOR OF POLICE, KOTTRICODE POLICE STATION
October 21, 2019
CHRISTU DANAM IVY LEELADANAM Vs. UNION OF INDIA
June 20, 2019
CHRISTY PRABHAKARAN Vs. STATE
September 5, 2019
CHROMEPET G.S.T. SALAI PUDUVAINAGAR SIRUTHOZHIL VYAPARIGAL MUNNETRA SANGAM Vs. SECRETARY TO GOVT. MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
February 21, 2019
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. STATE OF TAMIL NADU
July 31, 2019
CHURCH OF SOUTH INDIA TRUST ASSOCIATION AND ORS. Vs. M. RAMESH
October 1, 2019
CITY MOBILES Vs. COMMISSIONER OF COMMERCIAL TAXES
March 18, 2019
CITY UNION BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 18, 2019
CLAIMS MANAGE, SHRIRAM GENERAL INSURANCE CO LTD Vs. P. KANDAMMAL
March 6, 2019
CMR TOYOTSU ALUMINIUM INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER
August 2, 2019
CMRL EMPLOYEES UNION Vs. MINISTRY OF HOUSING AND URBAN AFFAIRS
October 25, 2019
COGNIZANT TECHNOLOGY SOLUTIONS INDIA (P) LTD. Vs. COMMISSIONER OF INCOME TAX
July 5, 2019
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX, LARGE TAX PAYER UNIT
September 6, 2019
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 25, 2019
COIMBATORE JEWELLERY MANUFACTURERS ASSOCIATION Vs. CHIEF ELECTION COMMISSIONER OF INDIA
April 5, 2019
COIMBATORE MUSLIM RELIEF FUND Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
October 15, 2019
COIMBATORE POPULAR SPINNING MILLS LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
December 18, 2019
COLLECTOR KRISHNAGIRI Vs. K. KRISHNAVENI
September 3, 2019
COLOUR CASTLE OWNERS SOCIETY Vs. COLOUR HOMES DEVELOPERS PVT LTD
September 17, 2019
COMMISSIONER MADURAI CORPORATION Vs. M.MUTHURAMALINGAM
September 5, 2019
COMMISSIONER SANKARANKOVIL MUNICIPALITY Vs. N.MAHALAKSHMI
December 12, 2019
COMMISSIONER Vs. FIT PERSON ASSISTANT COMMISSIONER
December 2, 2019
COMMISSIONER Vs. V NARAYANANTAHSILDAR
January 18, 2019
COMMISSIONER Vs. STATE OF TAMIL NADU
February 28, 2019
COMMISSIONER Vs. THOOTHUKUDI NAGARATCHI MANAGARATCHI OYYOOTHIYA ALU
November 18, 2019
COMMISSIONER Vs. BABU
November 13, 2019
COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION Vs. B. KULASEKAR
February 26, 2019
COMMISSIONER CORPORATION OF CHENNAI Vs. SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION AND WATER SUPPLY
September 18, 2019
COMMISSIONER CORPORATION OF CHENNAI, RIPPON BUILDINGS, CHENNAI Vs. T. KALPANA
August 21, 2019
COMMISSIONER MARAKANNAM PANCHAYAT UNION MARAKKANAM Vs. D.SARAVANAN
June 10, 2019
COMMISSIONER OF BISHOP, THOOTHUKUDI Vs. R. AYYAMPERUMAL NADAR
December 18, 2019
COMMISSIONER OF C. EX., TRICHIRAPALLI Vs. MADRAS CEMENTS LTD.
June 20, 2019
COMMISSIONER OF CENTRAL EXCISE Vs. KANISHK STEEL INDUSTRIES LTD.
March 26, 2019
COMMISSIONER OF CENTRAL EXCISE Vs. CHENNAI TELEPHONES
February 21, 2019
COMMISSIONER OF CUSTOMS Vs. CITY OFFICE EQUIPMENT
April 25, 2019
COMMISSIONER OF CUSTOMS Vs. VOLEX INTERCONNECT INDIA PVT. LTD.
March 15, 2019
COMMISSIONER OF CUSTOMS Vs. PARAGON CHEMICALS
April 8, 2019
COMMISSIONER OF CUSTOMS Vs. SYMRISE PRIVATE LIMITED
March 7, 2019
COMMISSIONER OF CUSTOMS Vs. DURAIAPPA
June 24, 2019
COMMISSIONER OF CUSTOMS Vs. CITY OFFICE EQUIPMENT
April 25, 2019
COMMISSIONER OF CUSTOMS (AIR), MEENAMBAKAM Vs. WIPRO LTD. AND ORS.
April 4, 2019
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. GOVT. OF TAMIL NADU, REP. BY ITS DISTRICT COLLECTOR, COIMBATORE
August 20, 2019
COMMISSIONER OF CUSTOMS, TUTICORIN Vs. HIGH RANGE SPICES
August 20, 2019
COMMISSIONER OF GST & CENTRAL EXCISE CHENNAI SOUTH Vs. LARSEN & TOUBRO LTD
December 6, 2019
COMMISSIONER OF INCOME Vs. RAJWANTI PROPERTIES PVT. LTD.
July 24, 2019
COMMISSIONER OF INCOME TAX Vs. R.N.JAYAPRAKASH
February 28, 2019
COMMISSIONER OF INCOME TAX Vs. SOWSWE CONSULTANTS PVT. LTD.
December 2, 2019
COMMISSIONER OF INCOME TAX Vs. M. P. PURUSHOTHAMAN
August 5, 2019
COMMISSIONER OF INCOME TAX Vs. VAANI ESTATES PVT. LTD.
April 4, 2019
COMMISSIONER OF INCOME TAX Vs. TVS ELECTRONICS LIMITED
March 19, 2019
COMMISSIONER OF INCOME TAX Vs. CAVINKARE PRIVATE LIMITED
March 14, 2019
COMMISSIONER OF INCOME TAX Vs. CHAKIAT AGENCIES PVT. LIMITED
March 26, 2019
COMMISSIONER OF INCOME TAX Vs. RAJAPALAYAM MILLS LTD
April 23, 2019
COMMISSIONER OF INCOME TAX Vs. TAMILNADU URBAN DEVELOPMENT FUND
February 11, 2019
COMMISSIONER OF INCOME TAX Vs. MUTHURAMALINGAM MODERN RICE MILL
February 20, 2019
COMMISSIONER OF INCOME TAX Vs. VISWAMS
April 15, 2019
COMMISSIONER OF INCOME TAX Vs. TVS MOTORS LIMITED
July 3, 2019
COMMISSIONER OF INCOME TAX Vs. S.GOWRI
February 21, 2019
COMMISSIONER OF INCOME TAX Vs. BANNARI AMMAN SUGARS LIMITED
January 28, 2019
COMMISSIONER OF INCOME TAX Vs. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED
January 18, 2019
COMMISSIONER OF INCOME TAX Vs. KEC INTERNATIONAL LTD.
December 2, 2019
COMMISSIONER OF INCOME TAX Vs. CHETTINAD LIGNITE TRANSPORT SERVICES PRIVATE LIMITED
April 3, 2019
COMMISSIONER OF INCOME TAX Vs. T.ANI CHANDRA KALA
April 1, 2019
COMMISSIONER OF INCOME TAX Vs. CITY UNION BANK LTD
April 15, 2019
COMMISSIONER OF INCOME TAX Vs. CHOLAMANDALAM MS GENERAL
January 28, 2019
COMMISSIONER OF INCOME TAX Vs. APOLLO INFRASTRUCTURE PROJECTS FINANCE CO. LTD
January 23, 2019
COMMISSIONER OF INCOME TAX Vs. CELEBRITY FASHIONS LTD.
June 25, 2019
COMMISSIONER OF INCOME TAX Vs. METROPOLITAN TRANSPORT
July 9, 2019
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND FINANCE LTD
February 27, 2019
COMMISSIONER OF INCOME TAX Vs. SHRIRAM INVESTMENTS
February 21, 2019
COMMISSIONER OF INCOME TAX Vs. RANE TRW STEERING SYSTEMS LTD
January 4, 2019
COMMISSIONER OF INCOME TAX Vs. WHEELS INDIA LTD.
June 11, 2019
COMMISSIONER OF INCOME TAX Vs. S&S POWER SWITCHGEAR LIMITED
June 19, 2019
COMMISSIONER OF INCOME TAX Vs. PARRY AND COMPANY LIMITED
June 7, 2019
COMMISSIONER OF INCOME TAX Vs. UNITED INDIA INSURANCE COMPANY
June 14, 2019
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MACHINE WORKS LTD.
February 13, 2019
COMMISSIONER OF INCOME TAX CHENNAI Vs. BHARAT OVERSEAS BANK LIMITED
February 27, 2019
COMMISSIONER OF INCOME TAX SALEM Vs. ST.MARY'S CHRISTIAN CHARITABLE TRUST
September 3, 2019
COMMISSIONER OF INCOME TAX, CHENNAI Vs. M/S INDIA CEMENTS LTD ,
August 5, 2019
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SHRIRAM PROPERTIES
November 13, 2019
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ETA TRAVEL AGENCY (P.) LTD.
June 26, 2019
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SWELECT ENERGY SYSTEMS LTD.
January 7, 2019
COMMISSIONER OF INCOME TAX, CHENNAI-III Vs. SEVEN SEAS DISTILLERY
December 3, 2019
COMMISSIONER OF INCOME TAX, CIRCLE-1 Vs. V.O. CHIDAMBARANAR PORT TRUST
June 19, 2019
COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 2 Vs. SRI PARAMESWARI SPINNING MILLS PRIVATE LIMITED
July 1, 2019
COMMISSIONER OF INCOME TAX-III Vs. KONGARAR SPINNERS LIMITED
June 10, 2019
COMMISSIONER OF INCOME TAX-LTU Vs. HYUNDAI MOTOR INDIA LTD
September 6, 2019
COMMISSIONER OF INCOME-TAX Vs. UNITED INDIA INSURANCE COMPANY
September 19, 2019
COMMISSIONER OF INCOME-TAX I Vs. CHETTINAD LIGNITE TRANSPORT SERVICES PRIVATE LIMITED
March 12, 2019
COMMISSIONER OF INCOME-TAX-I COIMBATORE Vs. NANCO RUBBER & PLASTICS LTD.
March 14, 2019
COMMISSIONER OF LAND ADMINISTRATION Vs. SUVI GNANA THEEPAM
November 11, 2019
COMMISSIONER OF LAND ADMINISTRATION Vs. G.JEBAKUMAR JEBAMANI
November 11, 2019
COMMISSIONER OF SERVICE TAX Vs. BHARAT SANCHAR NIGAM LIMITED
February 21, 2019
COMMISSIONER, COMMISSIONER, UDUMALPET MUNICIPALITY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 18, 2019
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE DEPARTMENT Vs. REGIONAL LABOUR COMMISSIONER
October 3, 2019
COMMISSIONER, CUSTOMS AND CENTRAL EXCISE DEPARTMENT Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
October 3, 2019
COMMISSIONER, WEST ARNI PANCHAYAT UNION Vs. ST JOSEPH SOCIAL WELFARE CENTRE
March 25, 2019
COMMISSIONER,TRICHIRAPPALLI CITY MUNICIPAL ADMINISTRATION Vs. O.GNANASEKARAN
October 31, 2019
COMMR. OF CUS. (AIRPORT AND CARGO), CHENNAI Vs. E.I.D. PARRY INDIA LTD.
July 22, 2019
CONSOLIDATED CONSTRUCTION CONSORTIUM LTD Vs. SOFTWARE TECHNOLOGY PARKS OF INDIASRINIVASAN,
January 2, 2019
CONSULTING ENGINEERING SERVICES (INDIA) PVT. LTD. Vs. PROJECT DIRECTOR TAMIL NADU ROAD SECTOR PROJECT II
April 30, 2019
CONTROLLER OF STORES Vs. GEE CAB INDUSTRIES LIMITED
July 5, 2019
CONVINIO SHOPPING NINE 2 NINE Vs. OLYMPIA OPALINE OWNERS ASSOCIATION
March 4, 2019
CORAMANDAL AGENCIES Vs. STATE
October 22, 2019
CORPORATE MANAGER Vs. DIRECTOR OF SCHOOL EDUCATION
November 21, 2019
CORPORATION OF CHENNAI Vs. UMA DEVI
January 3, 2019
CORRESPONDENT Vs. S.SOPHI SHAVRIN AASHICKA
March 14, 2019
CORRESPONDENT Vs. GOVERNMENT OF TAMIL NADU
January 9, 2019
CORRESPONDENT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
January 24, 2019
CORRESPONDENT CHRISTIAN MATRICULATION HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
September 10, 2019
CORRESPONDENT HYRATHUL JAMALIA HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
December 9, 2019
CORRESPONDENT, HOLY FAMILY GIRLS HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
April 24, 2019
CORRESPONDENT, R.C. MIDDLE SCHOOL Vs. STATE OF TAMIL NADU
April 1, 2019
COTTON BLOSSOM (INDIA) PVT Vs. REGIONAL PROVIDENT FUND COMMISSIONER - II
December 18, 2019
CUMBUM KOTTAIYAICHUTRI VEEDUGAL KADAIGAL KATTI KUDIYIRUPPOR NALA SANGAM Vs. STATE OF TAMIL NADU
November 11, 2019
CURRENT ELECTRICALS LIMITED Vs. CHIEF ENGINEER/TRANSMISSION
July 17, 2019
D CHELLAIAH Vs. STATE BY INSPECTOR OF POLICE DVAC
April 25, 2019
D DEBORAL Vs. J RAJKUMAR
July 23, 2019
D JEYARAM Vs. CHIEF SECRETARY TO GOVERNMENT, PUBLIC (SPECIAL A) DEPARTMENT
February 4, 2019
D NAGALINGAM Vs. SECRETARY TO GOVERNMENT HOME (POLICE-VI) DEPARTMENT
March 20, 2019
D NEELA Vs. K V KUMAR
February 25, 2019
D NOBLE RAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 28, 2019
D R L (C) NO 1 - TIRUCHENGODE CO-OPERATIVE PRIMARY AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED Vs. PRESIDING OFFICER
June 21, 2019
D R LOGISTICS (P) LIMITED Vs. PRIDHVI ASSET RECONSTRUCTION AND SECURITIZATION COMPANY LTD
January 3, 2019
D RAJAMANICKAMMOORTHI Vs. M PASUPATHIAMMALBHAVANI
January 3, 2019
D RAMESH Vs. IDA SELVARAJ
August 14, 2019
D REVATHI Vs. STATE OF TAMIL NADU
April 30, 2019
D S KUMAR Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
April 24, 2019
D SIVABALAN Vs. PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT
October 4, 2019
D SRINIVASAN Vs. F X DENNY (DECEASED)
January 21, 2019
D SUMEETHRA @ PHOORNIMA Vs. STATE OF TAMIL NADU
March 20, 2019
D UMAPATHY Vs. GOVERNMENT OF TAMIL NADU
June 21, 2019
D. BALASINGAM Vs. INSPECTOR OF POLICE, PUDUCHATRAM POLICE STATION
August 13, 2019
D. BASKARAN Vs. DEPUTY REGISTRAR OF TRADE MARKS
April 5, 2019
D. BHAKTHAVACHALAM Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
September 4, 2019
D. BHAVANANTHAN Vs. STATE
July 18, 2019
D. BHUVANA Vs. CHIEF EDUCATIONAL OFFICER
September 4, 2019
D. CHELLAIAH Vs. STATE
April 25, 2019
D. DESILVA DANIEL RAJ Vs. STATE
June 12, 2019
D. DHAKSHINAMOORTHY Vs. M.DEEPA
April 22, 2019
D. DHANRAJ Vs. TAMIL NADU HOUSING BOARD
August 20, 2019
D. DINESH KUMAR Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
February 21, 2019
D. ELUMALAI Vs. PARVATHI
June 27, 2019
D. GANESAN Vs. CHAIRMAN SPECIAL OFFICER
November 11, 2019
D. GNANAVEL Vs. SUB COLLECTOR, OFFICE OF THE SUB COLLECTOR, TIRUPATTUR
November 18, 2019
D. GOPAL Vs. ADDITIONAL CHIEF SECRETARY
October 16, 2019
D. JAYAMANI Vs. STATE
October 25, 2019
D. JEYABAL Vs. S. CHITRA
April 26, 2019
D. MALARVANAN Vs. JOINT COMMISSIONER, HR & CE DEPARTMENT
September 5, 2019
D. MANOHAR Vs. STATE TRANSPORT AUTHORITY
March 26, 2019
D. MARIA ANTHONYAMMAL Vs. TAMIL NADU HOUSING BOARD
September 25, 2019
D. MURUGAN Vs. SUPERINTENDENT OF POLICE, DHARMAPURI, DHARMAPURI DISTRICT
February 12, 2019
D. N. SUNDARI BAI Vs. A. G. NAGAMMAL BAI
October 15, 2019
D. NAMBIYAR Vs. INSPECTOR OF POLICE, JOLARPET POLICE STATION, VELLORE DISTRICT
May 30, 2019
D. PREMA KUMARI Vs. D. MUTHURAMAN
November 14, 2019
D. PRIMSON DEVARAJ MASILAMANI Vs. DEPUTY CHIEF REGIONAL MANAGER
March 12, 2019
D. PUGAZHENDHI AND ORS. Vs. THE MANAGEMENT OF BINNY LTD. AND ORS.
October 31, 2019
D. RAJENDRAN Vs. OIL & NATURAL GAS CORPORATION LTD
July 18, 2019
D. RAJESH Vs. V. KARTHIGA
June 19, 2019
D. RAJKUMAR Vs. INSPECTOR OF POLICE, OOMERABAD POLICE STATION
June 6, 2019
D. RAMDOSS Vs. STATE
February 15, 2019
D. RAVI Vs. SUPERINTENDENT OF POLICE, SATHUVACHARI, VELLORE DISTRICT
May 15, 2019
D. SENMOORTHY Vs. INSPECTOR OF POLICE, UTHANKARAI POLICE STATION
July 23, 2019
D. SIVABHARATHI Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING, THENI, THENI DISTRICT
August 30, 2019
D. SOUNDARAJAN @ JOHNSON Vs. EBENEZER MARCUS KINDER GARDEN SCHOOL
March 15, 2019
D. SRIDEVI Vs. STATE OF TAMIL NADU
July 9, 2019
D. SYED YOUSUFF SAHIB Vs. ANWHAR RAAJHAA
October 25, 2019
D. VASANTHAMANI Vs. UNION OF INDIA
July 15, 2019
D. VELMURUGAN Vs. REVENUE DIVISIONAL OFFICER, KALLAKURICHI, VILLUPURAM DISTRICT
July 11, 2019
D. VINOTH KUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
November 7, 2019
D. DEVARAJAN Vs. ALPHONSA MARY
January 25, 2019
D.A.RAMAR Vs. STATE OF TAMIL NADU
January 22, 2019
D.ANANDA AMIRTHARAJ Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
June 28, 2019
D.AZHAKAR Vs. GOVERNMENT OF TAMIL NADU
January 18, 2019
D.B. ABISHWIN SUNDAR Vs. SECRETARY TO GOVT., MINISTRY OF HEALTH, GOVT. OF TAMIL NADU
August 28, 2019
D.BABU NATARAJAN Vs. B.JAGATHEESWARI
December 16, 2019
D.BHAVANRAJ Vs. RAJENDRAN
March 11, 2019
D.C.MANGALRAJ Vs. STATE OF TAMILNADU
June 28, 2019
D.CHANDRASEKARAN Vs. TAMILNADU AGRICULTURAL UNIVERSITY
April 9, 2019
D.DAISY Vs. SECRETARY TO GOVERNMENT
July 1, 2019
D.DEVI Vs. INSPECTOR GENERAL OF REGISTRATION
November 22, 2019
D.DHARMABALAN Vs. SECRETARY DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF TAMIL NADU
December 18, 2019
D.DURAI MURUGAN Vs. SUPERINTENDENT OF POLICE
October 17, 2019
D.FELIX THYAGARAJAN Vs. M.D.RADHAKRISHNAN
July 3, 2019
D.GANESAN Vs. COMMISSIONER OF SUGAR
April 2, 2019
D.GNANAMUTHU SELWIN Vs. SECRETARY TO GOVERNMENT
January 23, 2019
D.GOBIRAJAN Vs. SUPERINTENDENT OF POLICE, NAGAPATTINAM DISTRICT
March 5, 2019
D.HARISH Vs. V.JAYAMURUGAN
April 29, 2019
D.INDRANI, Vs. DIRECTOR OF ELEMENTARY EDUCATION,
October 21, 2019
D.JAYAKUMAR Vs. DISTRICT ENVIRONMENTAL IMPACT
February 22, 2019
D.JAYAKUMAR Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
April 4, 2019
D.KALIAPERUMAL Vs. SUPERINTENDING ENGINEER, TANGEDCO
February 19, 2019
D.KARTHIKEYAN Vs. STATE OF TAMILNADU
June 11, 2019
D.KOILPITCHAI Vs. SENIOR MANAGER
November 21, 2019
D.KULASEKARAN Vs. MANAGING DIRECTOR
December 2, 2019
D.KUMAR Vs. COMMISSIONER OF POLICE
January 23, 2019
D.KURALARASAN Vs. JOINT SECRETARY
May 8, 2019
D.L.VASANTHAKUMAR @ VEERVASANTHAKUMAR Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
August 16, 2019
D.M.SILKS Vs. AUTHORISED OFFICER TAMIL NADU MERCANTILE BANK LTD.
December 20, 2019
D.MALLINATH JAIN Vs. D.NALINI
December 18, 2019
D.MANI Vs. DISTRICT COLLECTOR
September 4, 2019
D.NAGALINGAM Vs. SECRETARY TO GOVERNMENT
April 2, 2019
D.PADMANABHAN Vs. NELLAI UMA CHIT FUNDS PRIVATE LTD.
April 25, 2019
D.PAUL DANIEL Vs. ACCOUNTANT GENERAL
January 9, 2019
D.PITCHAI MUTHU Vs. COMMISSIONER OF POLICE
September 4, 2019
D.R.TEXTILES AND GARMENTS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 24, 2019
D.RAGHU Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
March 13, 2019
D.RAJAN Vs. TRANSPORT COMMISSIONER
April 24, 2019
D.RAMAMOHANADURAI Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
October 10, 2019
D.RAMESHKUMAR Vs. STATE OF TAMIL NADU
March 6, 2019
D.RANI Vs. DISTRICT COLLECTOR
March 29, 2019
D.ROSELIN JOYCE Vs. P.PARVATHY
April 9, 2019
D.S.JAGANNATHAN Vs. COMMISSIONER
April 15, 2019
D.S.ROBERT JESUDOSS Vs. F.ANTONY CAROLOINE
April 5, 2019
D.SELVA RANI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
November 28, 2019
D.SELVAKUMAR Vs. STATE OF TAMIL NADU
October 3, 2019
D.SELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
November 27, 2019
D.SELVAMBIGAI Vs. DIRECTOR
November 11, 2019
D.SELWYN Vs. DISTRICT COLLECTOR
April 10, 2019
D.SIVAKUMAR Vs. DISTRICT COLLECTOR & CHAIRMAN
November 14, 2019
D.SOODAMANI Vs. VIJAYA BANK
September 16, 2019
D.SUBRAMANIAN Vs. INSPECTOR OF POLICE
July 22, 2019
D.THANGADURAIBHARATHIAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
February 18, 2019
D.THAYANANTH Vs. STATE
April 25, 2019
D.V.KISHORE Vs. MANAGING DIRECTOR
December 9, 2019
D.VARADARAJULU Vs. V.LAKSHMIKANTHAMMA
December 11, 2019
D.VASANTHAKUMAR Vs. ANNA UNIVERSITY
February 14, 2019
D.VEDAMANI Vs. COMMISSIONER
January 23, 2019
D.VEEMARAJA Vs. STATE REP
January 8, 2019
D.VIVEK ANAND Vs. COMMISSIONER OF POLICE
December 11, 2019
DAEJUNG MOPARTS (P.) LTD. Vs. ASSISTANT COMMISSIONER OF CGST AND CENTRAL EXCISE, CHENNAI
June 13, 2019
DAIMLER FINANCIAL SERVICE Vs. SSPT LOGISTRICT
July 9, 2019
DAIMLER INDIA COMMERCIAL VEHICLES (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 5, 2019
DAKSH AGENCIES Vs. COMMERCIAL TAX OFFICER
July 3, 2019
DAKSH AGENCIES Vs. COMMERCIAL TAX OFFICER ANNA SALAI ASSSESSMENT CIRCLE CHENNAI
June 18, 2019
DALIT PANDIYAN Vs. RETURNING OFFICER AND ASSISTANT COMMISSIONER (EXERCISE)
May 15, 2019
DALMIA MAGNESITE CORPORATION Vs. STATE OF TAMIL NADU
December 31, 2019
DALMIA POWER LIMITED, Vs. ASSISTANT COMMISSIONER OF INCOME-TAX CIRCLE 1
April 30, 2019
DAMODARA KONAR Vs. JAHANGIR
April 5, 2019
DAMODARASWAMY NARAYANASWAMY Vs. UNION OF INDIA
July 12, 2019
DANIEL RAJAMANI Vs. DISTRICT COLLECTOR
April 4, 2019
DANRAJ Vs. STATE REP BY INSPECTOR OF POLICE, CHENNAI
March 13, 2019
DAVID ASWATHAMAN PAUL SURESH Vs. UNION OF INDIA
July 12, 2019
DAWOODKHAN Vs. STATE REP. BY
August 22, 2019
DAWOODKHAN Vs. STATE REP. BY
August 22, 2019
DAYALAN Vs. NATESAN
July 17, 2019
DCW LIMITED Vs. APPELLATE DEPUTY COMMISSIONER
January 31, 2019
DEAN, VELAMMAL MEDICAL COLLEGE HOSPITAL AND RESEARCH INSTITUTE Vs. REEHANA HASMATH
June 25, 2019
DECCAN ENTERPRISES Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
September 13, 2019
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April 3, 2019
DEEKAY EXPORTS LTD REP BY ITS MANAGING DIRECTOR Vs. UNION TERRITORY OF PUDUCHERRY, REP BY ITS CHIEF SECRETARY, PUDUCHERRY
March 29, 2019
DEEP JYOTHI PROJECTS PVT. LTD Vs. S. RUKUMANI
June 11, 2019
DEEPA Vs. SANTHOSHKUMAR
March 28, 2019
DEEPA SWAPNA Vs. SIVABAGYAM
December 19, 2019
DEEPAK KESAVLAL PARMAR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
October 1, 2019
DEEPAK TRANSPORT AGENCY Vs. MADRAS PHARMACEUTICALS
December 20, 2019
DEEPIKA Vs. G. SURESH
June 19, 2019
DEEPIKA TRANSPORTS Vs. GOVERNMENT OF TAMIL NADU
July 11, 2019
DELLNER INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF GST AND CENTRAL EXCISE
June 3, 2019
DELPHI TVS TECHNOLOGIES LIMITED Vs. ASSISTANT COMMISSIONER (ST)
September 9, 2019
DEPUTY CHIEF ENGINEER Vs. V.SATHYAMOORTHY
August 26, 2019
DEPUTY CHIEF ENGINEER/CONSTRUCTION Vs. UNION OF INDIA
July 2, 2019
DEPUTY COMMISSIONER OF INCOME TAX Vs. GAY TRAVELS (P) LIMITED
February 22, 2019
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March 28, 2019
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March 14, 2019
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October 1, 2019
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April 22, 2019
DEPUTY GENERAL MANAGER (LPG-SALES), INDIAN OIL CORPORATION LTD Vs. M C MEYYAPPAN @ MANICKAM, S/O M CHOCKALINGAM
April 22, 2019
DEPUTY GENERAL MANAGER, STATE BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
November 28, 2019
DEPUTY INSPECTOR GENERAL OF POLICEPOLICE Vs. R CHANDRAN
January 11, 2019
DESIYA MAKKAL SAKTHI KATCHI Vs. CHIEF ELECTION COMMISSIONER
February 13, 2019
DESIYA MAKKAL SAKTHI KATCHI Vs. UNION OF INDIA
October 31, 2019
DESIYA MURPOKKU TNPL OPPANTHA Vs. GOVERNMENT OF TAMIL NADU
June 17, 2019
DEVA @ DEVARAJ Vs. STATE OF INSPECTOR OF POLICE
March 12, 2019
DEVADOSS Vs. INSPECTOR OF POLICE, THIRUVALLUR TOWN POLICE STATION
March 6, 2019
DEVAGI Vs. PRESIDENT, TRINITY ACADEMY MATRICULATION HIGHER SECONDARY SCHOOL
March 11, 2019
DEVAKI AND ORS. Vs. MANICKAM
November 19, 2019
DEVANESAN SAMUEL Vs. STATE OF TAMIL NADU
June 17, 2019
DEVANGAR HIGHER SECONDARY SCHOOL Vs. S MANIMARAN
July 22, 2019
DEVARSHOLA TEA ESTATE Vs. ASSTT. PROVIDENT FUND COMMISSIONER
July 16, 2019
DEVARSHOLA TEA FACTORY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
September 19, 2019
DEVASHI ENTERPRISES Vs. JOINT COMMISSIONER
November 15, 2019
DEVAYAMMAL Vs. POOSAPPAN
November 28, 2019
DEVENDIRAN Vs. R. SEKAR
March 11, 2019
DEVI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
June 25, 2019
DEVI Vs. STATE
March 22, 2019
DEVI Vs. TAHSILDAR COONOOR TALUK COONOOR €€Œ NILGIRIS DISTRICT
February 28, 2019
DEVIKA Vs. SYNDICATE BANK
March 22, 2019
DHAKSHNAMOORTHY Vs. COMMISSIONER
February 21, 2019
DHAN MAYA TAMANG Vs. INSPECTOR OF POLICE, ANTI VICE SQUAD-I, CHINDADRIPET, CHENNAI
March 22, 2019
DHANALAKSHMI Vs. RAMASAMY GOUNDER (DECEASED)
March 1, 2019
DHANALAKSHMI Vs. SAKTHIVEL
February 26, 2019
DHANALAKSHMI Vs. KARUPPASAMY
April 23, 2019
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April 30, 2019
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September 23, 2019
DHANALAXMI BANK LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
November 22, 2019
DHANAPAL Vs. DEPUTY SUPERINTENDENT OF POLICE
January 25, 2019
DHANASEKARAN Vs. SUB INSPECTOR OF POLICE, THERMAL NAGAR POLICE STATION
November 27, 2019
DHANDAPANI Vs. STATE REP BY INSPECTOR OF POLICE
August 2, 2019
DHANRUPARAM CHOUDHARY Vs. RAVICHANDRAN
February 26, 2019
DHANUSH Vs. STATE
April 29, 2019
DHARMA MEDICAL RESEARCH & CHARITABLE TRUST Vs. UNION OF INDIA
November 13, 2019
DHARMA MEDICAL RESEARCH & CHARITABLE TRUST Vs. UNION OF INDIA
November 5, 2019
DHARMALINGAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
July 23, 2019
DHARMALINGAM SUBRAMANI SARAVANAN Vs. UNION OF INDIA
October 23, 2019
DHARMARAJ Vs. STATE
November 14, 2019
DHARMARAJAN Vs. STATE
August 7, 2019
DHARMARAJAN Vs. STATE
July 4, 2019
DHAS Vs. STATE
October 3, 2019
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March 14, 2019
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April 1, 2019
DHAWOOD BEE HUSSAIN Vs. TAMIL NADU LOCAL BODIES OMBUDSMAN
January 18, 2019
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November 14, 2019
DHIL Vs. STATE
April 12, 2019
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March 21, 2019
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July 10, 2019
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April 15, 2019
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July 11, 2019
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November 28, 2019
DILIP KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 16, 2019
DINESH GANDHI Vs. STATE
June 21, 2019
DINESH KUMAR Vs. INSPECTOR OF POLICE THIRUVAIYARU POLICE STATION
December 2, 2019
DINESH KUMAR Vs. NIRANJANA DEVI
November 11, 2019
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February 8, 2019
DIPANKAR GHOSH Vs. UNION OF INDIA
November 15, 2019
DIRECTLY RECRUITED PUDUCHERRY GOVERNMENT TRAINED GRADUATE TEACHERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT
July 31, 2019
DIRECTOR Vs. M.RAJAKUMAR
November 27, 2019
DIRECTOR Vs. R.DEVARAJ
November 18, 2019
DIRECTOR GENERAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 18, 2019
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April 3, 2019
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October 4, 2019
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November 19, 2019
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October 16, 2019
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October 30, 2019
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September 20, 2019
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April 3, 2019
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January 18, 2019
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March 4, 2019
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March 14, 2019
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January 31, 2019
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September 23, 2019
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November 20, 2019
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April 5, 2019
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February 1, 2019
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November 13, 2019
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July 31, 2019
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July 11, 2019
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November 7, 2019
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September 16, 2019
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December 5, 2019
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June 7, 2019
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June 13, 2019
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August 27, 2019
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August 29, 2019
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October 3, 2019
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October 17, 2019
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September 12, 2019
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January 7, 2019
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June 17, 2019
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September 5, 2019
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January 2, 2019
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December 18, 2019
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June 6, 2019
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December 5, 2019
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December 10, 2019
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January 3, 2019
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April 12, 2019
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April 30, 2019
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September 16, 2019
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September 12, 2019
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March 11, 2019
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September 16, 2019
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January 28, 2019
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April 29, 2019
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March 18, 2019
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April 1, 2019
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December 10, 2019
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September 17, 2019
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February 6, 2019
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April 3, 2019
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November 28, 2019
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June 13, 2019
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November 21, 2019
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June 11, 2019
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April 25, 2019
DR. S. MURUGAN, JOINT DIRECTOR Vs. STATE OF TAMIL NADU
January 3, 2019
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January 10, 2019
DR.DHANALAKSHMI Vs. R.KARNANITHI
November 11, 2019
DR.J.SARAVANA MOORTHY Vs. KOTAK MAHINDRA BANK LIMITED
February 5, 2019
DR.K.ARUL Vs. THE REGISTRAR GENERAL, HIGH COURT, MADRAS
December 18, 2019
DR.NALLINI COLLEGE OF TEACHER EDUCATION Vs. REGIONAL DIRECTOR
June 13, 2019
DR.S.MARIAPPAN Vs. STATE OF TAMIL NADU
February 28, 2019
DR.V.M.GANESH Vs. THE REGISTRAR
April 29, 2019
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February 21, 2019
DTDC COURIER AND CARGO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 12, 2019
DUGAR HOUSING LTD. Vs. KANCHANJANGA SECURITIES COMPANY PVT. LTD.
November 21, 2019
DURAI Vs. DIRECTOR GENERAL OF POLICE
October 24, 2019
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April 26, 2019
DURAIPANDI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 10, 2019
DURAIRAJ Vs. MURUGAN
April 8, 2019
DURAIRAJ Vs. PHILIP
August 28, 2019
DURAIRAJ VENKATACHALAM Vs. ADDITIONAL CHIEF SECRETARY REVENUE AND DISASTER MANAGEMENT DEPARTMENT
October 17, 2019
DURAISAMY Vs. C. VARADHAMMAL (DECEASED)
February 12, 2019
DURAISAMY Vs. STATE
November 21, 2019
DURAISAMY Vs. SARAVANAN
September 23, 2019
DURAISAMY Vs. CHINNAIAH GOUNDER
July 30, 2019
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June 14, 2019
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March 11, 2019
E ANNAMALAI Vs. STATE REPRESENTED BY
March 25, 2019
E I D PARRY (INDIA) LTD Vs. DIRECTOR OF SUGAR, DEPARTMENT OF SUGARLTD
January 21, 2019
E K IMRAN Vs. D SEKAR
September 12, 2019
E MANOJ KUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
April 10, 2019
E RAJESWARI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
August 1, 2019
E V VELU Vs. GOVERNMENT OF INDIA
August 27, 2019
E. ANANDAN Vs. DISTRICT MANAGER, TASMAC
November 8, 2019
E. ANNAMALAI Vs. DISTRICT COLLECTOR, TIRUVALLUR DISTRICT
August 2, 2019
E. ANNAMALAI Vs. STATE
March 25, 2019
E. ANNASELVAM Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
June 25, 2019
E. ARAVINTH Vs. STATE
July 31, 2019
E. DEVI RAMYA Vs. STATE
December 10, 2019
E. DHANAPAL AND ORS. Vs. AIRPORTS AUTHORITY OF INDIA AND ORS.
August 16, 2019
E. HABIB Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, DINDIGUL ZONE, DINDIGUL
July 30, 2019
E. KUMAR Vs. AUTHORISED OFFICER, KOTAK MAHINDRA BANK LTD.
October 25, 2019
E. MANOJ KUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
April 10, 2019
E. MURUGAESAN Vs. REGISTRAR, GENERAL HIGH COURT OF MADRAS CHENNAI
June 7, 2019
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July 23, 2019
E. RAMAR Vs. S. PANDI NADAR
January 30, 2019
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July 11, 2019
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July 18, 2019
E. SARANYA Vs. B. MANIKANDAN
June 20, 2019
E. SATHYANARAYANA Vs. GOVERNMENT OF TAMIL NADU
September 24, 2019
E. SIVAKUMAR Vs. STATE
March 8, 2019
E. SURESH Vs. STATE
January 7, 2019
E. SURESH KUMAR Vs. STATE
October 31, 2019
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September 26, 2019
E.DURAIRAJ Vs. AUTHORISED OFFICER
October 25, 2019
E.HEMANANTHAN Vs. STATE OF TAMIL NADU
April 22, 2019
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December 16, 2019
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September 4, 2019
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October 4, 2019
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March 15, 2019
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April 12, 2019
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January 29, 2019
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August 6, 2019
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September 4, 2019
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March 14, 2019
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January 31, 2019
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January 22, 2019
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September 17, 2019
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May 8, 2019
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December 3, 2019
E.RAJESH KUMAR Vs. COMMISSIONER
February 6, 2019
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November 22, 2019
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November 7, 2019
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September 5, 2019
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January 30, 2019
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April 12, 2019
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November 20, 2019
E.VINOLIN ISABELLA Vs. DIRECTOR OF ELEMENTARY EDUCATION
December 9, 2019
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March 4, 2019
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February 7, 2019
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November 18, 2019
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January 9, 2019
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August 14, 2019
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June 17, 2019
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April 3, 2019
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September 20, 2019
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July 10, 2019
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September 23, 2019
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October 22, 2019
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March 1, 2019
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February 21, 2019
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February 1, 2019
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June 6, 2019
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October 3, 2019
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February 14, 2019
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August 19, 2019
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August 9, 2019
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January 11, 2019
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July 12, 2019
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July 27, 2019
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November 15, 2019
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April 12, 2019
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August 30, 2019
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September 17, 2019
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June 7, 2019
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February 20, 2019
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July 5, 2019
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November 8, 2019
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October 10, 2019
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April 8, 2019
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August 7, 2019
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April 8, 2019
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July 25, 2019
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May 11, 2019
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October 22, 2019
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April 15, 2019
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January 8, 2019
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April 25, 2019
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November 6, 2019
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December 16, 2019
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October 23, 2019
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July 3, 2019
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November 22, 2019
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January 18, 2019
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April 10, 2019
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March 11, 2019
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September 16, 2019
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May 21, 2019
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June 27, 2019
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April 30, 2019
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November 5, 2019
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April 10, 2019
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December 2, 2019
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October 24, 2019
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March 22, 2019
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March 12, 2019
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December 16, 2019
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March 11, 2019
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February 1, 2019
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June 24, 2019
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April 30, 2019
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September 13, 2019
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March 22, 2019
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July 19, 2019
FARIS C. M. Vs. DISTRICT COLLECTOR
November 8, 2019
FARMERS OF VAATTANAPALLI VILLAGE Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 10, 2019
FARMERS OF VAATTANAPALLI VILLAGE Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 10, 2019
FATHIMA SAW MILLS Vs. ASSISTANT COMMISSIONER (ST) (FAC)
February 7, 2019
FEDERATION FOR RETRIEVAL OF TRICHY Vs. CHAIRMAN
October 15, 2019
FFE MINERALS (I) P LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 18, 2019
FILAMENTS & WINDINGS (INDIA) PVT. LTD. Vs. PRINCIPAL COMMISSIONER & COMMISSIONER OF COMMERCIAL TAXES
September 4, 2019
FIRST LEASING COMPANY OF INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 3, 2019
FLEMINGO DUTY FREE SHOP PVT. LTD. Vs. ASSISTANT COMMR. OF CUS., BONDS (AIR), CHENNAI
July 29, 2019
FLINTO LEARNING SOLUTIONS PRIVATE LIMITED Vs. CURIOSITI LEARNING SOLUTIONS PRIVATE LIMITED
January 23, 2019
FLIPKART INTERNET PRIVATE LIMITED Vs. SOMASUNDARAM RAMKUMAR
September 13, 2019
FLSMIDTH PRIVATE LIMITED Vs. S.BALAJ DAS
June 18, 2019
FOMRA INSTITUTE OF TECHNOLOGY Vs. REGISTRAR
May 11, 2019
FOODS, FATS AND FERTILIZERS LIMITED AND ORS. Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES, KANCHEEPURAM AND ORS.
September 25, 2019
FRANCIS LEO GUNASEELAN Vs. SPECIAL JOINT COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER TN SHOPS & ESTABLISHMENT ACT
April 26, 2019
FREEDOM FIGHTER N. KANDASAMY EDUCATIONAL TRUST Vs. MEMBER SECRETARY, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 29, 2019
FREIGHT SYSTEMS (INDIA) PRIVATE LIMITED Vs. THE COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX AND CENTRAL EXCISE-AUDIT II COMMISSIONERATE
February 28, 2019
FUSO GLASS INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (ST) (FAC)
September 12, 2019
G C RAMASAMY Vs. CHIEF ELECTION COMMISSIONER, ELECTION COMMISSION OF INDIA
April 16, 2019
G CHINNARAJU Vs. MEMBER SECRETARY, TAMIL NADU POLLUTION CONTROL BOARD
June 17, 2019
G D RAJKUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
April 27, 2019
G DHANASEKAR Vs. T A JAYAPRAKASH
March 19, 2019
G GUNASEKARAN Vs. LOGU
July 24, 2019
G HEMALATHAA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, HOME(COURTS-I) DEPARTMENT
March 21, 2019
G LAKSHMINARAYANAN Vs. STATE REP , INSPECTOR OF POLICE
January 11, 2019
G MANIMEGALAI Vs. DISTRICT COLLECTOR, COLLECTORATE, DHARMAPURI, DHARMAPURI DISTRICT
July 25, 2019
G MURALI RAVICHANDRAN Vs. STATE OF TAMIL NADU
June 13, 2019
G NISHANTHI Vs. G DEBORAH (DECEASED)
July 17, 2019
G R THIAGASUNDARAM Vs. R RAGUNATHA PATHAR
April 22, 2019
G SASIKALA Vs. DISTRICT COLLECTOR
July 17, 2019
G THIRUMURUGAN GANDHI Vs. STATE REP
July 9, 2019
G VENKATANARAYANAN Vs. INSPECTOR OF POLICE, CBI ANTI CORRUPTION BRANCH, CHENNAI
August 29, 2019
G-TECH STONE LIMITED AND ORS. Vs. BFIL FINANCE LIMITED
December 18, 2019
G. AHAMED BASHA Vs. INSPECTOR OF POLICE
April 11, 2019
G. ALAGARSAMY Vs. DISTRICT COLLECTOR, DINDIGUL, DINDIGUL DISTRICT
September 12, 2019
G. BALAJI Vs. SECRETARY
November 4, 2019
G. BALU Vs. CATHOLIC SRYIRAN BANK LTD.
January 23, 2019
G. BEEMARAO Vs. STATE
May 8, 2019
G. BHEEMSINGH Vs. SUPERINTENDENT OF POLICE, SATHUVACHARI, VELLORE DISTRICT
May 15, 2019
G. CHANDRASEKAR Vs. REVENUE DIVISIONAL OFFICER, RANIPET, VELLORE DISTRICT
March 4, 2019
G. DEVI Vs. STATE
August 5, 2019
G. DHARMAN Vs. DISTRICT COLLECTOR DISTRICT COLLECTOR OFFICE
April 8, 2019
G. GEETHA Vs. STATE ELECTION COMMISSION
December 30, 2019
G. GNANA DHAS Vs. STATE
April 5, 2019
G. GURUSAMY PANDIAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
September 20, 2019
G. KANDASAMY AND ORS. Vs. JAGADESWARI AND ORS.
April 26, 2019
G. KUMAR ALIAS SAIKALYANI Vs. STATE
February 28, 2019
G. KUPPUSAMY Vs. E. KANAGAMMAL
July 11, 2019
G. MALLIKA Vs. DISTRICT COLLECTOR KRISHNAGIRI
March 29, 2019
G. MANIKANDAN Vs. SUPERINTENDENT OF POLICE, NAMAKKAL, NAMAKKAL DISTRICT
April 23, 2019
G. MARIYAPPAN Vs. SUPERINTENDENT OF POLICE, DHARMAPURI, DHARMAPURI DISTRICT
August 2, 2019
G. MAYAKANNAN Vs. INSPECTOR OF POLICE, B1 POLICE STATION, DHARMAPURI
September 12, 2019
G. MEENAKSHI AMMAL Vs. ASSESSOR, GREATER CHENNAI CORPORATION
April 26, 2019
G. MUNIYAPPAN Vs. INSPECTOR OF POLICE, KAVERIPATTINAM POLICE STATION, KRISHNAGIRI DISTRICT
March 1, 2019
G. MUTHUKUMAR Vs. INSPECTOR OF POLICE, KARUMALAIKODAL POLICE STATION
April 1, 2019
G. MUTHUKUMAR Vs. STATE
April 11, 2019
G. NARESH KUMAR Vs. INSPECTOR OF POLICE KARAIKUDI NORTH POLICE
September 24, 2019
G. NAVEENBHARATHY Vs. UNION OF INDIA
November 12, 2019
G. NIVEDITHA Vs. CHAIRMAN, COMMITTEE TO REGULATE-MONITOR THE ADMISSIONS
October 23, 2019
G. PANEER SELVAM Vs. STATE
April 30, 2019
G. PARAMASIVAM Vs. STATE OF TAMIL NADU
December 11, 2019
G. PARAMASIVAM Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
June 24, 2019
G. RAGUNATHAN Vs. DIRECTOR OF SCHOOL EDUCATION
July 19, 2019
G. RAJADURAI Vs. INSPECTOR OF POLICE KONGANAPURAM POLICE STATION, SALEM DISTRICT
February 11, 2019
G. RAJENDRAN Vs. RESIDENTS OF RAJAKOIL COLONY
July 17, 2019
G. RAMAN Vs. SUPERINTENDENT OF POLICE KARUR DISTRICT, KARUR
October 4, 2019
G. RAMANA Vs. STATE
April 27, 2019
G. RAMESH BABU Vs. CHAIRMAN, HAWKING ZONE IMPLEMENTATION COMMITTEE
July 25, 2019
G. SANKARALINGAM Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER
February 26, 2019
G. SELVAM Vs. R. KARTHIKEYAN
November 6, 2019
G. SHANMUGAM Vs. THE CHIEF METROPOLITAN MAGISTRATE, EGMORE AND ORS.
September 18, 2019
G. SIVAKUMAR Vs. STATE OF TAMILNADU, REP. BY ITS, INSPECTOR OF POLICE, MANGALAM POLICE STATION
July 12, 2019
G. SRINIVAS Vs. M. SWAMINATHAN
July 9, 2019
G. SUBRAMANIAM Vs. V.T. PATTILINGAM
July 3, 2019
G. SUDHA Vs. C. THIRUNAVUKKARASU
April 3, 2019
G. SUDHAKAR Vs. SUPERINTENDENT OF POLICE THENI DISTRICT
October 25, 2019
G. SURIYAKALA Vs. SUB REGISTRAR
November 19, 2019
G. TIRUPATHI Vs. INSPECTOR OF POLICE, KANDILI POLICE STATION, KANDILI, VELLORE DISTRICT
February 28, 2019
G. VASANTHA Vs. DISTRICT FOREST OFFICER, MADURAI DIVISION, MADURAI
June 24, 2019
G. VASANTHI Vs. M. MUNEESHWARAN
January 2, 2019
G. VEERAMANI Vs. N. SOUNDARAMOORTHY AND ORS.
October 25, 2019
G. VENKATA REDDY Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
October 14, 2019
G.ABHIRAMI Vs. M.SIVASHANKAR
April 5, 2019
G.ADHIPARASAKTHI Vs. STATE OF TAMIL NADU
March 15, 2019
G.ANANDAN Vs. JOINT REGISTRAR
January 11, 2019
G.ANANDHAKRISHNAN Vs. CHAIRMAN TEACHERS RECRUITMENT BOARD
March 12, 2019
G.ANITHA Vs. STATE OF TAMIL NADU
January 28, 2019
G.APPADURAI Vs. INSPECTOR OF POLICE
November 11, 2019
G.ARUNKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
April 10, 2019
G.ARUNKUMAR Vs. STATE OF TAMIL NADU
October 3, 2019
G.BALASUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU
August 7, 2019
G.BALASUNDARAM Vs. SECRETARY
September 24, 2019
G.BALASUNDARAM Vs. DISTRICT REVENUE OFFICER
June 4, 2019
G.BHARATHI Vs. DIRECTOR OF ELEMENTARY EDUCATION
December 11, 2019
G.BOSE Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
June 6, 2019
G.CHANDRAMOHAN Vs. DIRECTOR INSTITUTE OF ROAD TRANSPORT TARAMANI
April 5, 2019
G.D.MANIKANDAN Vs. SECRETARY, HINDU RELIGIOUS & CHARITABLE ENDOWMENT BOARD
June 4, 2019
G.DHANAJAYAM Vs. BHARAT SANCHAR NIGAM LIMITED
January 2, 2019
G.DINESH KUMAR Vs. PANNEERSELVAM
April 1, 2019
G.ETHIRAJ NAIDU Vs. E.SURESH
April 2, 2019
G.FATHIMARAJ Vs. STATE OF TAMIL NADU
April 10, 2019
G.FATHIMARAJ Vs. SUPERINTENDENT OF POLICE
May 16, 2019
G.G. SRINIVASAN Vs. K. BABU
December 20, 2019
G.GANESH KUMAR Vs. ASSISTANT COMMISSIONER (ST)
January 24, 2019
G.GEETHA Vs. STATE ELECTION COMMISSION
December 7, 2019
G.GOPINATHAN Vs. GOVERNMENT OF TAMIL NADU
April 3, 2019
G.GURUSAMY Vs. SUPERINTENDENT OF POLICE
June 13, 2019
G.JAGAN Vs. M.ESWARI
March 1, 2019
G.JAYAKUMAR Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
March 26, 2019
G.JEBAKUMAR JEBAMANI Vs. COMMISSIONER OF LAND ADMINISTRATION
January 2, 2019
G.JEREMIAH Vs. S.VENKATARAMAN
September 16, 2019
G.K. SUGANYA AND ORS. Vs. N.P. SEKAR AND ORS.
July 4, 2019
G.K.MANI Vs. NEW GENERATION MEDIA CORPORATION (P) LTD
April 8, 2019
G.K.MANI Vs. NEW GENERATION MEDIA CORPORATION (P) LTD.
March 15, 2019
G.K.SAKTHIVEL Vs. GOVERNMENT OF TAMIL NADU
November 19, 2019
G.K.SANKAR Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION
November 7, 2019
G.K.VIJAYAKUMAR Vs. DISTRICT COLLOCTOR
May 17, 2019
G.KALAIRASI Vs. V.KOTTESWARI
March 25, 2019
G.KALAISELVI Vs. THIRUVALLUVAN
February 18, 2019
G.KALKI RAJAN Vs. V.SREENIVASAN
July 29, 2019
G.KANNAIYAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD
November 18, 2019
G.KANNAN Vs. K.MOORTHY
July 27, 2019
G.KARTHICK Vs. SUPERINTENDENT OF POLICE
December 12, 2019
G.KARTHICK Vs. STATE OF TAMIL NADU
April 30, 2019
G.KASIRAJAN Vs. PATCHIAMMAL (DIED)
March 6, 2019
G.KRISHNAMURTHY Vs. PRINCIPAL LABOUR COURT
January 28, 2019
G.KRISHNARAJ Vs. SECRETARY TO GOVERNMENT
March 5, 2019
G.KUMARAN Vs. INSPECTOR GENERAL OF REGISTRATION
March 12, 2019
G.KUPPUSAMY Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT
January 2, 2019
G.LAXHMI Vs. STATE OF TAMIL NADU
September 5, 2019
G.LAZER Vs. STATE OF TAMIL NADU
February 1, 2019
G.M.CARMEL VIGILA BAI Vs. TH.E PRINCIPAL SECRETARY TO GOVERNMENT
May 21, 2019
G.MANISEKARAN Vs. STATE OF TAMIL NADU
March 25, 2019
G.MANOHARAN Vs. M.P.PRAKASH
November 27, 2019
G.MANUNEETHI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
October 22, 2019
G.MARIMUTHU Vs. GOVERNMENT OF TAMIL NADU
May 22, 2019
G.MARYS KEINA FLOUERIN Vs. V.SUBBURAJ
January 18, 2019
G.MUNIYASAMY Vs. CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
June 10, 2019
G.MURUGADOSS Vs. SUPERINTENDING ENGINEER
November 13, 2019
G.MURUGAN Vs. GOVERNMENT OF INDIA
February 14, 2019
G.MURUGAN Vs. ADDITIONAL DISTRICT SUPERINTENDENT OF POLICE
September 4, 2019
G.MURUGAN Vs. MOOKKAMMAI
September 6, 2019
G.MURUGESAN Vs. MUNICIPAL COMMISSIONER
July 9, 2019
G.N. VASANTHALAKSHMI Vs. STATE OF TAMIL NADU
June 20, 2019
G.N.ANBUCHEZHIAN Vs. DEPUTY DIRECTOR OF INCOME TAX
November 21, 2019
G.NANDHAKUMAR Vs. V.KARTHIKEYAN
April 29, 2019
G.NAVANEITHAM Vs. THE GOVT. OF TAMIL NADU
February 20, 2019
G.NAVEENBHARATHY Vs. UNION OF INDIA
October 9, 2019
G.P.LORD MANNAN Vs. STATE OF TAMIL NADU
January 23, 2019
G.PANNERSELVAM Vs. P.T.SIVAKUMAR
December 18, 2019
G.PAUL PANDIAN Vs. A.V.RADHAKRISHNAN
February 18, 2019
G.PICHAIVEL Vs. DISTRICT COLLECTOR
June 17, 2019
G.PRATAP Vs. L.IYYAPPAN
December 19, 2019
G.R. SRIDHARAN Vs. R. DAMODHARAN
November 8, 2019
G.R.JEMI SONIA Vs. STATE OF TAMIL NADU
September 3, 2019
G.R.RAVINDRANATH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 2, 2019
G.R.SRINIVASAN Vs. SUPERINTENDING ENGINEER
November 4, 2019
G.RAJENDRAN Vs. DISTRICT COLLECTOR
November 14, 2019
G.RAJENDRAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
July 25, 2019
G.RICHARD HENRY GNANADHAS Vs. CITI BANK
September 9, 2019
G.S. ANANDAKRISHNAN Vs. T. RAJASEKARAN
January 31, 2019
G.S. RAJENDRAN Vs. STATE
October 24, 2019
G.S. VASAVI Vs. STATE
July 4, 2019
G.S.NAVANEEDAKIRUSHNAN Vs. DISTRICT COLLECTOR
November 30, 2019
G.S.PILLAY & SONS CHARITABLE AND EDUCATIONAL TRUST Vs. MEMBER SECRETARY ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 29, 2019
G.S.SUBBARAMAN Vs. INDIAN BANK
October 22, 2019
G.S.SURESH Vs. ANNAMALAI
November 20, 2019
G.SAKTHIVEL Vs. COMMISSIONER
December 16, 2019
G.SANKARAN Vs. DEPUTY COMMERCIAL TAX OFFICER
December 4, 2019
G.SARAVANA MUTHU Vs. THE TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
September 17, 2019
G.SARAVANAN Vs. SUB-COLLECTOR
February 1, 2019
G.SATHISH SINGH Vs. METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD.
December 4, 2019
G.SATHISHKUMAR Vs. V.KARTHICK
March 20, 2019
G.SEERALAN Vs. STATE OF TAMIL NADU
August 9, 2019
G.SEKAR Vs. SECRETARY HIGHWAYS DEPARTMENT
April 29, 2019
G.SEKAR Vs. DISTRICT REVENUE OFFICER
October 24, 2019
G.SENTHIL Vs. AUTHORIZED OFFICER/CHIEF MANAGE STATE BANK OF INDIA
October 14, 2019
G.SENTHILKUMAR Vs. SECRETARY
May 15, 2019
G.SETHUSOURESWARI Vs. STATE OF TAMIL NADU
June 18, 2019
G.SIVAKUMAR Vs. STATE
November 7, 2019
G.SIVAPRAKASAM Vs. EXECUTIVE ENGINEER
April 16, 2019
G.SOMNATH Vs. STATE OF TAMIL NADU
September 24, 2019
G.SUNDAR Vs. N.SUBBAIYAN
June 11, 2019
G.SURESH Vs. DISTRICT COLLECTOR
June 12, 2019
G.SURESH Vs. CHELLAPANDI
June 18, 2019
G.TAMIL SELVI Vs. STATE OF TAMIL NADU
December 13, 2019
G.THANGARAJ Vs. R.MANICKAM
June 22, 2019
G.UDAYA KUMAR Vs. THE PRINCIPAL SECRETARY
April 25, 2019
G.V. GAJENDIRAN Vs. STATE OF TAMIL NADU
July 17, 2019
G.VAIRAVAN Vs. SUPERINTENDENT OF POLICE
January 18, 2019
G.VASANTHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
December 20, 2019
G.VASUDEVAN Vs. UNION OF INDIA
December 2, 2019
G.VENKATACHALAM Vs. SEERANGA GOUNDER
July 10, 2019
G.VENKATESAN Vs. THE SUPERINTENDENT OF POLICE
August 19, 2019
G.VIJAYAKUMAR Vs. MANAGING DIRECTOR
November 18, 2019
G.VIJAYAKUMAR Vs. DIRECTOR GENERAL
February 28, 2019
G.WAHID SHERIF Vs. ASSISTANT SETTLEMENT OFFICER
January 9, 2019
GAJABATHIVARMA Vs. STATE
February 27, 2019
GALAXY PROPERTIES PRIVATE LIMITED, REP BY ITS DIRECTOR Vs. PURAVANKARA PROJECTS LIMITED REP BY ITS JOINT MANAGING DIRECTOR
February 1, 2019
GAMMON INDIA LIMITED Vs. CHENNAI METROPOLITAN WATER SUPPLY
April 30, 2019
GANAPATHY Vs. THIRUMALAI GOUNDER
January 7, 2019
GANAPATHY Vs. K.BALASUBRAMANIAM
November 7, 2019
GANAPATHY Vs. STATE
May 8, 2019
GANAPATHY MURUGAN Vs. MADASWAMY
January 4, 2019
GANAPATHY SHANKAR Vs. UNION OF INDIA
November 15, 2019
GANDHI @ RAJIV GANDHI Vs. STATE, REP BY INSPECTOR OF POLICE
February 1, 2019
GANDHIMATHI Vs. SECRETARY TO GOVERNMENT
December 2, 2019
GANESAMOORTHY Vs. M.ANBAZHAGAN
November 22, 2019
GANESAMOORTHY SITARAMBALAM Vs. UNION OF INDIA
July 1, 2019
GANESAN Vs. STATE
September 23, 2019
GANESAN Vs. DEPUTY SUPERINTENDENT OF POLICE
November 6, 2019
GANESAN Vs. STATE REPRESENTED BY
March 18, 2019
GANESAN Vs. K.SANKARALINGAM
January 22, 2019
GANESAN Vs. STATE
February 1, 2019
GANESAN Vs. MUNIAPPA REDDY
January 29, 2019
GANESAN Vs. GANAPATHY
November 27, 2019
GANESAN Vs. STATE
July 27, 2019
GANESAN Vs. STATE
October 15, 2019
GANESAN ALIAS KATTA GANESAN Vs. STATE OF TAMIL NADU
November 15, 2019
GANESAN CHETTIYAR Vs. SUPERINTENDENT OF POLICE
April 25, 2019
GANESAR HIGHER SECONDARY SCHOOL COMMITTEE Vs. CHIEF EDUCATIONAL OFFICER
November 1, 2019
GANESH Vs. SUPERINTENDENT OF POLICE, NAMAKKAL, NAMAKKAL DISTRICT
April 23, 2019
GANESHAMURTHY Vs. R.KRISHNAMMAL
October 17, 2019
GANESHAN Vs. VILASINI
April 25, 2019
GANESHAN Vs. DEPUTY SUPERINTENDENT OF POLICE
November 8, 2019
GANESHAN @ GANESH Vs. VILASINI
April 24, 2019
GANGADURAI Vs. E.N.PALANICHAMY
August 29, 2019
GANGOTHRI TEXTILES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 20, 2019
GATSBY COLLECTIONS (P) LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 21, 2019
GAUTAM U.NAMBISAN Vs. A.K.SATHYAMOORTHY
April 24, 2019
GAUTHAM VISHWANATH Vs. SUPERINTENDENT OF POLICE
October 1, 2019
GAYATHRI DEVI Vs. DIRECTOR OF SCHOOL EDUCATION
December 16, 2019
GE T & D INDIA LIMITED Vs. COMMISSIONER OF GST AND CENTRAL EXCISE
October 1, 2019
GE T & D INDIA LIMITED Vs. ASSISTANT COMMISSIONER, OFFICE OF THE ASSISTANT COMMISSIONER
August 6, 2019
GE T&D INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE I(1) AND ORS.
March 27, 2019
GEE PEE CONSTRUCTIONS Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
April 30, 2019
GEEKAY HR SOLUTIONS PVT. LIMITED Vs. DEAN RAJIV GANDHI GOVT. GENERAL HOSPITAL CHENNAI
December 11, 2019
GEETA RANI Vs. UNION OF INDIA
April 4, 2019
GEETHA Vs. STATE
September 10, 2019
GEETHA MATRIC HR. SEC. SCHOOL Vs. STATE OF TAMIL NADU
March 27, 2019
GEMINI FILM CIRCUIT Vs. COMMISSIONER OF INCOME TAX
July 29, 2019
GEMINI INDUSTRIES & IMAGING LTD Vs. GOOGLE INDIA PVT. LTD.
January 22, 2019
GEN NEXT MOTORS LIMITED Vs. SUMIT GUPTA, DIRECTOR GENNEXT MOTORS LTD
March 5, 2019
GENERAL MANAGER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
August 27, 2019
GENERAL MANAGER Vs. R.CHANDRASEKARAN
November 22, 2019
GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL
March 28, 2019
GENERAL MANAGER PANKAJA MILLS Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
September 17, 2019
GENERAL MANAGER SIVAGANGAI DISTRICT CO-OPERATIVE MILK PRODUCERS' UNION LTD. Vs. K.NAGARAJAN
December 4, 2019
GENERAL MANAGER SOUTHERN RAILWAY Vs. VEEYAR ENGINEERS
April 4, 2019
GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
August 14, 2019
GENERAL MANAGER, SOUTHERN RAILWAY Vs. K R SUBRAMANIAN
January 25, 2019
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. AMMAVASI
March 11, 2019
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LIMITED Vs. SPECIAL JOINT COMMISSIONER OF LABOUR CHENNAI
June 7, 2019
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LTD. Vs. V. PRABHU
April 25, 2019
GENERAL MANAGER/ADMINISTRATION, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED Vs. D. DURAIDHANAPAL
February 1, 2019
GENERAL OFFICER COMMANDING CSD CANTEEN Vs. K.KALYANASUNDARAM
April 29, 2019
GENUINE COPIER SYSTEMS Vs. THE COMMISSIONER OF CUSTOMS-II AND ORS.
June 25, 2019
GEORGE Vs. DIRECTOR OF RURAL DEVELOPMENT
July 3, 2019
GEORGE Vs. STATE
November 1, 2019
GERALD SAM M.D. Vs. SECRETARY
February 22, 2019
GESTIONE CONSULTING INDIA PRIVATE LIMITED Vs. STATE OF TAMIL NADU
March 29, 2019
GET & D. INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2019
GET WATER SOLUTIONS PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF GST
April 25, 2019
GHCL LTD. Vs. ADDITIONAL CHIEF SECRETARY COMMISSIONER LAND REFORMS CHEPAUK, CHENNAI
July 24, 2019
GIGIN @ KARPAGAVALLI Vs. CHRIS JAFFER GURU ALIAS GURURAJAN
July 24, 2019
GIRI @ VELLINGIRI Vs. STATE,
August 2, 2019
GIRIDHAR RAJAGOPALAN Vs. STATE OF TAMIL NADU
April 25, 2019
GIRIJA Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
April 5, 2019
GIRIJA, W/O MANAVALAN Vs. STATE
April 8, 2019
GIRISH ANAND Vs. STATE REP.
January 21, 2019
GIRISH M.KATARIA Vs. DEEPA @ VASANTHI
October 24, 2019
GLOBAL UNITED SHIPPING INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS
October 15, 2019
GLOBAL UNITED SHIPPING INDIA PRIVATE LIMITED Vs. TRAFFIC MANAGER
December 20, 2019
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August 22, 2019
GLORY Vs. MURUGAN
August 28, 2019
GNANAGURU Vs. MURUGESAN
November 7, 2019
GNANAMANIYAMMAL CHATHIRAM Vs. TAMIL NADU GOVT. THR. ITS DISTRICT COLLECTOR, KOOKIRAKULAM, TIRUNELVELI
June 19, 2019
GNANAMMAL Vs. THE INSPECTOR OF POLICE, THEVARAM POLICE STATION AND ORS.
November 18, 2019
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July 16, 2019
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June 20, 2019
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June 6, 2019
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September 17, 2019
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February 15, 2019
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July 4, 2019
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April 5, 2019
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January 22, 2019
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July 11, 2019
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August 26, 2019
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February 6, 2019
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January 21, 2019
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January 28, 2019
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March 20, 2019
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March 21, 2019
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May 9, 2019
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December 13, 2019
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November 13, 2019
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October 17, 2019
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October 17, 2019
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September 24, 2019
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June 27, 2019
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January 11, 2019
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February 21, 2019
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June 20, 2019
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November 19, 2019
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January 4, 2019
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February 19, 2019
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November 18, 2019
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January 23, 2019
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September 6, 2019
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December 6, 2019
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November 15, 2019
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February 1, 2019
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March 29, 2019
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February 28, 2019
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June 26, 2019
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March 29, 2019
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December 5, 2019
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November 13, 2019
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June 13, 2019
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September 19, 2019
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July 3, 2019
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March 28, 2019
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January 24, 2019
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November 20, 2019
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August 30, 2019
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June 13, 2019
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April 16, 2019
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March 29, 2019
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September 18, 2019
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September 18, 2019
J.JOSE VICTOR KESARI Vs. P.M.SAMINATHAN
April 13, 2019
J.K. TRADERS Vs. THE ASSISTANT COMMISSIONER
October 31, 2019
J.K.PUSHPALATHA Vs. STATE OF TAMIL NADU
April 2, 2019
J.KARUNAIANANDAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
December 5, 2019
J.M.BAXI AND CO. Vs. GOVERNMENT OF INDIA
December 4, 2019
J.M.IQBAL Vs. C. K. SAMPATH
November 15, 2019
J.MANIKANDAN Vs. STATE OF TAMIL NADU
April 25, 2019
J.MERLIN SYNTHIYA Vs. SECRETARY TO GOVERNMENT
January 23, 2019
J.MOHAMED ALI Vs. GENERAL MANAGER
April 30, 2019
J.MOHAMMED ABDUL RAHEEM Vs. DISTRICT COLLECTOR
November 8, 2019
J.MURALI Vs. N.VASUDEVAN
April 9, 2019
J.MYTHILI Vs. ABDUL RAZAK
December 12, 2019
J.PADMANABAN Vs. MANAGING DIRECTOR
November 8, 2019
J.PHILIPS Vs. P.VIJAYAKUMAR
March 13, 2019
J.R.S.CRUSHER Vs. A.JAYAKANTHAN
November 1, 2019
J.RAMALINGAM Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATI
November 18, 2019
J.RUKUMANI Vs. UNION OF INDIA
April 30, 2019
J.SATHISH Vs. SECRETARY TO GOVERNMENT
April 10, 2019
J.SEENIVASAGAM Vs. STATE OF TAMIL NADU
August 21, 2019
J.SEKAR Vs. INDIAN OVERSEAS BANK
October 4, 2019
J.SENTHIL Vs. STATE OF TAMIL NADU
February 18, 2019
J.SENTHIL KUMAR Vs. THE COMMISSIONER
June 20, 2019
J.SHEIKH PARITH Vs. COMMISSIONER OF CUSTOMS (SEAPORT – EXPORTS)
December 13, 2019
J.SURIYA MOORTHY Vs. INSPECTOR OF POLICE
November 21, 2019
J.UDAYAN Vs. MANAGEMENT OF CATERPILLAR
June 10, 2019
J.UMARANI Vs. STATE OF TAMIL NADU
August 5, 2019
J.VELUSAMY Vs. DIRECTOR GENERAL OF POLICE
April 29, 2019
J.ZAHIR HUSSAIN Vs. ADDITIONAL SECRETARY (TECHNICAL) GOVERNMENT OF TAMIL NADU
December 30, 2019
JACOB Vs. DISTRICT COLLECTOR
March 29, 2019
JACOB NADAR Vs. KALAVATHY
October 31, 2019
JADEJA @ THIYAGARAJAN Vs. STATE REP BY INSPECTOR OF POLICE, ANNATHANAPATTI POLICE STATION
August 2, 2019
JAFFERULLA Vs. K RAJENDIRAN
February 1, 2019
JAGADEESAN Vs. SELVARAJ
June 28, 2019
JAGADESH Vs. STATE
June 7, 2019
JAGAN Vs. STATE BY INSPECTOR OF POLICE
March 11, 2019
JAGAN SOOSAI Vs. CHRISTINA RAFYA
November 5, 2019
JAGANNATHAN SAILAJA CHITTA Vs. INCOME TAX OFFICER
February 15, 2019
JAGUAR THANGAM Vs. FILM AND TELEVISION PRODUCERS' GUILD OF SOUTH INDIA
December 16, 2019
JAGUVAR RECREATION CLUB Vs. SUPERINTENDENT OF POLICE
September 30, 2019
JAHIR HUSSAIN Vs. INPECTOR OF POLICE
September 26, 2019
JAI MANOHAR Vs. STATE
March 14, 2019
JAIN TUBES Vs. STATE TAX OFFICER
June 11, 2019
JAINAM Vs. STATE
November 1, 2019
JAINAMBU GANI Vs. SUBHAHANI
March 5, 2019
JAISHNA BRIQUETTES Vs. J. JAYACHITRA
July 11, 2019
JAMAL MOHIDEEN HAROON ASHIKA Vs. UNION OF INDIA
July 18, 2019
JAMEELA BEVI Vs. ASSISTANT ENGINEER O & M, TAMIL NADU ELECTRICITY BOARD
September 3, 2019
JANAKI CHELLAPPA Vs. TAMIL NADU HOUSING BOARD
May 14, 2019
JANAKIRAMAN Vs. KOTHANDARAMAN
June 17, 2019
JANCYRANI Vs. STATE OF TAMIL NADU
January 18, 2019
JANNATHUNISHA BEEVI Vs. ZAITHOON BEEVI
June 4, 2019
JARINA BEE Vs. EXECUTIVE OFFICER TOWN PANCHAYAT GINGEE
February 12, 2019
JASINTHAMARY Vs. S. PANEERSELVAM & OTHERS
October 22, 2019
JASMINE EBENEZER ARTHUR Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED
June 6, 2019
JASMINE ENNASI Vs. THAIYALNAYAGI AMMAL
February 1, 2019
JAWAHAR SANTHAKUMAR Vs. STATE OF TAMIL NADU
April 16, 2019
JAWAHARSRINATH V Vs. CHAIRMAN, LAW ADMISSIONS
October 4, 2019
JAY A R ENTERPRISES Vs. SCRAFT TRADERS, REP BY ITS PROPRIETOR, BASANT SAHA
January 21, 2019
JAY HOTELS & RESORTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 9, 2019
JAYA Vs. REVENUE DIVISIONAL OFFICER
January 3, 2019
JAYA Vs. SUPERINTENDENT OF POLICE
January 10, 2019
JAYA Vs. UNION OF INDIA
November 15, 2019
JAYA EDUCATIONAL TRUST Vs. PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL-I
October 31, 2019
JAYACHANDHIRAN Vs. SUB-COLLECTOR, CHIDAMBARAM, CUDDALORE DISTRICT
July 10, 2019
JAYACHANDRAN ALLOYS (P) LTD Vs. SUPERINTENDENT OF GST AND CENTRAL EXCISE
April 4, 2019
JAYAKUMAR Vs. STATE
March 15, 2019
JAYAKUMAR Vs. KANTHASAMY
July 26, 2019
JAYAKUMAR Vs. REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE
April 27, 2019
JAYANTHI SEEMAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1
February 21, 2019
JAYAPANDI Vs. STATE
July 2, 2019
JAYARAMAN Vs. STATE REP BY ITS DEPUTY SUPERINTENDENT OF POLICE
January 2, 2019
JAYARAMAN Vs. STATE
February 18, 2019
JAYARAMAN Vs. PALANI
March 29, 2019
JAYARAMAN KOUNDER Vs. MALATHI, W/O GUNASEKARAN
January 2, 2019
JAYARANI Vs. D.P.F. TEXTILES PVT. LTD.
January 24, 2019
JAYAVEL Vs. MANIKANDAN
March 12, 2019
JAYAVELU Vs. STATE
January 3, 2019
JAYSON FRANCIS Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS, TIRUNELVELI DISTRICT
September 5, 2019
JBM AUTO SYSTEM PRIVATE LIMITED Vs. REGIONAL PF COMMISSIONER – II (C & R)
September 9, 2019
JBM AUTO SYSTEM PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER - II (C & R)
December 10, 2019
JBM AUTO SYSTEM PRIVATE LIMITED Vs. PRESIDING OFFICER
September 5, 2019
JEBAMALAI MARIYAN SEBASTIYAN Vs. DISTRICT COLLECTOR
June 21, 2019
JEBARAJ AND ORS. Vs. STATE
September 20, 2019
JEBASTINS Vs. JINO METILDA
November 4, 2019
JEEVA Vs. REGIONAL PASSPORT OFFICER, THIRUCHIRAPALLI AND ORS.
September 25, 2019
JEEVANANDHAM Vs. V.GOWTHAMAN
October 23, 2019
JEEVARATAM AMMAL Vs. COLLECTOR
January 28, 2019
JEEVAREKA Vs. DISTRICT REGISTRAR
November 6, 2019
JEGAN Vs. SUPERINTENDENT OF POLICE
May 8, 2019
JEGANATHAN K Vs. DEPUTY DIRECTOR OF HEALTH SERVICES
July 3, 2019
JENITHA MARY Vs. STATE OF TAMIL NADU
January 28, 2019
JEROME SURENDRAN Vs. STATE
January 7, 2019
JESUDASS PRABAKARAM Vs. STATE
January 8, 2019
JEYA SEELAN Vs. THE REVENUE DIVISIONAL OFFICER
March 21, 2019
JEYAGURU SAW MILLS Vs. ASSISTANT COMMISSIONER
February 11, 2019
JEYALAKSHMI Vs. SENTHILKUMAR @ CHOKKALINGA PANDIAN
September 18, 2019
JEYAM Vs. VIJAYALAKSHMI
June 27, 2019
JEYAMURUGAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
February 15, 2019
JEYANTHI RAGHAVAN Vs. UNION OF INDIA
October 30, 2019
JEYAPONRAJ Vs. STATE
April 15, 2019
JEYARAJ Vs. GOVERNMENT OF TAMIL NADU
December 17, 2019
JEYARAMARAJA Vs. INSPECTOR OF POLICE, SATHIYAMANGALAM
January 22, 2019
JEYASEELAN Vs. STATE
September 4, 2019
JEYASUTHA Vs. SUPERINTENDENT OF POLICE
July 26, 2019
JEYASUTHA Vs. SUPERINTENDENT OF POLICE THENI, THENI DISTRICT
July 3, 2019
JEYAVEL AND ORS. Vs. STATE
November 29, 2019
JEYYAM GLOBAL FOODS (P) LTD Vs. UNION OF INDIA
January 23, 2019
JMS EXPORTS Vs. COMMISSIONER OF CUSTOMS CHENNAI II
June 10, 2019
JOAN PRAMODHINI Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING
April 24, 2019
JOHN Vs. REVENUE DIVISIONAL OFFICER
July 2, 2019
JOHN Vs. STATE OF TAMIL NADU
December 30, 2019
JOHN CHELLADURAI RAJAH Vs. UNION OF INDIA
July 17, 2019
JOHN HITLER Vs. STATE OF TAMIL NADU
October 16, 2019
JOHN MAHIZH Vs. SUPERINTENDENT OF POLICE
December 9, 2019
JOHN VESSEL Vs. COMMISSIONER
February 5, 2019
JOINT COMMISSIONER Vs. C.HARI PADMANABAN
November 20, 2019
JOINT COMMISSIONER Vs. ORIGINAL VEL SPORTING NEWS
June 4, 2019
JOINT DIRECTOR Vs. MANAGEMENT OF BINNY ENGINEERING LIMITED
November 6, 2019
JOINT DIRECTOR OF AIDED ELEMENTARY EDUCATION Vs. K.KOORI
October 3, 2019
JOINT FAMILY MANAGER SANGOTTAIYAN Vs. NAGARAJ
April 16, 2019
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. M.ELUMALAI
September 9, 2019
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. K. KARTHIKEYAN
March 21, 2019
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES CUDDALORE REGION Vs. V. AMARNATH
September 10, 2019
JOLLY JOY JOHN Vs. GREEN PEACE CONSTRUCTIONS PVT. LTD.
November 11, 2019
JOSEPH Vs. INSPECTOR OF POLICE R.S. MANGALAM POLICE STATION
October 22, 2019
JOSEPH AMAL RAJ Vs. ADDITIONAL PRINCIPAL SECRETARY
April 24, 2019
JOSEPH ANTONY GERARD Vs. J.L. MALARVIZHI
November 11, 2019
JOSEPH CHARLES Vs. STATE
December 10, 2019
JOSHUA LEELA SHAW SUMANAM Vs. UNION OF INDIA
June 20, 2019
JOTHI Vs. K. T. RUKMANI GANESAN
November 6, 2019
JOTHI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION
March 12, 2019
JOTHI RAMALINGAM Vs. AXIS BANK LTD
August 1, 2019
JOTHI RAMALINGAM Vs. A.K.PALANI
November 12, 2019
JOTHIKA Vs. GOVT. OF TAMIL NADU
May 22, 2019
JOTHIMANI Vs. REVENUE DIVISIONAL OFFICER
July 5, 2019
JOY ALUKKAS TRADERS (INDIA) PRIVATE LIMITED Vs. STATE OF TAMIL NADU
January 3, 2019
JSR INFRA DEVELOPERS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 6, 2019
JULIOS SIGAMONY PRABHAKAR Vs. UNION OF INDIA
November 28, 2019
JUMBO BAGS LTD Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA
September 30, 2019
JUNIOR ENGINEER (O&M/TOWN) TAMIL NADU ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
June 10, 2019
JVS EXPORTS Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-I
July 23, 2019
K ANANDHAN Vs. COMMISSIONER
January 3, 2019
K ASHOK KUMAR Vs. ANDHRA BANK, REP BY ASSISTANT GENERAL MANAGER, HYDERABAD
September 3, 2019
K C RAJABATHAR Vs. B PURUSHOTHAMAN
September 18, 2019
K CHANDRASEKARAN Vs. C J KALAIYAMURTHY
July 1, 2019
K CHANDRASEKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 4, 2019
K DALPAT SINGH Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
August 2, 2019
K DHANASEKAR Vs. UNION OF INDIA
September 10, 2019
K DURAI Vs. STATE
March 20, 2019
K DURAIRAJ Vs. SECRETARY, TAMIL NADU TOWN ADMINISTRATIVE AND WATER SUPPLY DEPARTMENT
July 18, 2019
K G MANNAR NAIDU Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
September 10, 2019
K J TAMILARASAN Vs. DEPUTY COLLECTOR (REVENUE) SOUTH
August 7, 2019
K K CHINNATHAMBI Vs. STATE GOVERNMENT OF TAMIL NADU
February 20, 2019
K K RAMESH Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO CHIEF MINISTER, CHENNAI
January 28, 2019
K KALIANNA GOUNDER Vs. SUNDARARAJ, S/O PETCHIMUTHU
February 4, 2019
K KAMALAVENI Vs. M RAMADASS NAIDU
March 5, 2019
K KATHIRVEL Vs. INSPECTOR GENERAL OF REGISTRATION
August 2, 2019
K KUMARASAMY Vs. SENNIAPPA RAMASAMY MUDALIAR EDUCATIONAL AND HEALTH CHARITABLE TRUST
August 9, 2019
K LAKSHMI Vs. DISTRICT COLLECTOR
February 19, 2019
K M MOHIDEEN KUNHI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
March 22, 2019
K M SIGAMANI Vs. EXECUTIVE ENGINEER, PWD BUILDING CONSTRUCTIONS AND MAINTENANCE DIVISIONENGINEER
January 10, 2019
K M SUNDARAMURTHY Vs. P NATESAN
August 28, 2019
K MOHANKUMAR Vs. REGISTRAR GENERAL, MADRAS HIGH COURT
February 1, 2019
K MURTHY Vs. UNION OF INDIA
January 10, 2019
K MURUGAN Vs. DISTRICT COLLECTORTHANGAVEL
January 8, 2019
K MURUGESAN Vs. STATE
March 6, 2019
K MUTHUKUMAR Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LIMITED
February 5, 2019
K MUTHUPANDI Vs. STATE
August 5, 2019
K MUTHUVAIRI Vs. DISTRICT REVENUE OFFICER AND ADDITIONAL DISTRICT MAGISTRATE, RAMANATHAPURAM DISTRICTDISTRICT
January 11, 2019
K N PATTABIRAMAN Vs. PARAMAKUDI ARASARADI
March 4, 2019
K N RAMAN KUTTY Vs. K N USHA
August 7, 2019
K N SATHIYABAMA Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, ST GEORGE FORT, CHENNAI
February 1, 2019
K NAGAPPAN Vs. GOVERNMENT OF TAMIL NADU
June 13, 2019
K NAGARAJAN Vs. DISTRICT COLLECTOR, SALEM DISTRICT
August 2, 2019
K NARAYANASAMY Vs. K THULASIRAMAN
April 15, 2019
K NASAR BEIK Vs. M LAKSHMANA PERUMAL FOOD INSPECTOR INCHARGE THIYAGADURGAM TOWN PANCHAYAT
January 24, 2019
K P SRINIVASAN, S/O PAPPU CHETTIAR Vs. GOPALAMMAL, W/O LATE T V VENKATASAMI CHETTIARKRISHNASAMY
January 18, 2019
K P VELU Vs. ELECTION COMMISSIONER, TAMIL NADU STATE CO-OPERATIVE SOCIETIES ELECTION COMMISSION, CHENNAI
August 1, 2019
K PALANISAMY Vs. RANGASAMY
July 25, 2019
K PONNAMBALAM Vs. STATE (REP BY) INSPECTOR OF POLICE
March 20, 2019
K R RAJA Vs. STATE OF TAMIL NADU
February 1, 2019
K RAMANATHAN THIRUMURUGAN Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENTSENTHILKUMAR
January 3, 2019
K RAMESH, S/O KONDAIAH Vs. INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU, CHENNAI
July 23, 2019
K RANJITHKUMAR Vs. INSPECTOR OF POLICE NIBCID, CHENNAI
January 4, 2019
K RASU Vs. MAYAVAN
January 3, 2019
K RUKMANI Vs. V ELUMALAI
August 22, 2019
K SARAVANAN Vs. SUBBULAKSHMISUKUMAR
January 7, 2019
K SELVARAJ Vs. STATE GOVERNMENT OF TAMIL NADU
February 20, 2019
K SHANMUGAM Vs. BOOPATHI
April 27, 2019
K SIVAKUMAR Vs. SOUTHERN REGIONAL POWER COMMITTEE CENTRAL ELECTRICITY AUTHORITY
June 26, 2019
K SUBRAMANIAN Vs. CHINNADURAI
January 11, 2019
K SUGUMAR Vs. TAMILNADU STATE LEVEL SCRUTINY COMMITTEE
August 2, 2019
K T BALAJI VAIGAI Vs. HASTUN AGRO PRODUCT LIMITED REPRESENTED BY ITS MANAGING DIRECTOR R G CHANDRAMOGAN
January 30, 2019
K THIRUPPATHIRAHAMATHULLA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
January 3, 2019
K THOOSIMUTHU @ SARAVANAN Vs. STATE OF TAMIL NADU
October 16, 2019
K V MADHAN Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH
July 18, 2019
K V T HOMES AND ESTATES PVT LTD Vs. DISTRICT REVENUE OFFICER, KANCHEEPURAM
October 3, 2019
K VAITHI Vs. KOTAK MAHINDRA BANK LTD
March 13, 2019
K VENUGOPAL Vs. V S K KUMARAN SON OF V S KUPPANARPUTHAM
January 3, 2019
K-113, KUGALUR PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD. Vs. THE JOINT COMMISSIONER OF LABOUR (APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT) AND ORS.
September 18, 2019
K. ADHITHAN Vs. INSPECTOR OF POLICE
October 22, 2019
K. AMBALAM Vs. DISTRICT COLLECTOR, SIVAGANGAI COLLECTORATE, SIVAGANGAI
April 24, 2019
K. AMBIGAPATHY Vs. STATE
August 6, 2019
K. ARIYAL Vs. R. RAMAN
April 16, 2019
K. ARUMUGAM Vs. THIRUPURAMMAL
December 10, 2019
K. ARUMUGAM Vs. MANAGING DIRECTOR, TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
July 29, 2019
K. BALAJI Vs. STATE
July 4, 2019
K. BALASUNDARAM Vs. L. VADIVEL NADAR
March 26, 2019
K. BASHEER Vs. DISTRICT COLLECTOR, THE NILGIRIS DISTRICT, OOTACAMUND
July 8, 2019
K. BAVADHARANI Vs. DEAN, THE GOVT. MEDICAL COLLEGE HOSPITAL
October 17, 2019
K. CHINNADURAI Vs. STATE
April 1, 2019
K. DEVA Vs. SUPERINTENDENT OF POLICE, NAMAKKAL, NAMAKKAL DISTRICT
November 13, 2019
K. DEVAMANI Vs. UNION TERRITORY OF PUDUCHERRY
February 14, 2019
K. DHANAPAL Vs. DISTRICT REVENUE OFFICER COLLECTORATE
July 12, 2019
K. DINESH Vs. PRINCIPAL, GOVT. ARTS COLLEGE
April 24, 2019
K. DIVYA Vs. INSPECTOR OF POLICE, OTHAKADAI AND ORS.
September 20, 2019
K. DIVYA Vs. NAGAVEL
September 24, 2019
K. ESHTER RAJATHI Vs. DISTRICT COLLECTOR
November 21, 2019
K. ETTIYAPPAN Vs. M. BABY GABIRIYEL AMMAL
July 9, 2019
K. GAJAPATHY Vs. STATE
July 10, 2019
K. GANASEN Vs. V. BALASUBRAMANIAN
November 7, 2019
K. GANESAN Vs. ALAMELU
July 19, 2019
K. GANESAN Vs. A.B. MALATHI, THE TAHSILDAR, ANTHIYUR TALUK, ERODE DISTRICT
July 22, 2019
K. GANESH Vs. GALADA FINANCE LIMITED
December 10, 2019
K. GANESH Vs. GOVINDHAN @ GOVINDHASAMY
March 29, 2019
K. GASPAR Vs. STATE OF TAMILNADU
November 4, 2019
K. GOVINDAN Vs. ROSE MUDALIAR
July 19, 2019
K. GOVINDARAJ Vs. CHAIRMAN CUM MANAGING DIRECTOR TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD.
September 17, 2019
K. GOVINDARAJ Vs. STATE
February 8, 2019
K. GURUCHEV Vs. M. GURUSAMY
July 30, 2019
K. HAKKIM Vs. STATE OF TAMIL NADU
January 9, 2019
K. HARI Vs. DISTRICT MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD.
April 2, 2019
K. JAYAKUMAR Vs. SECRETARY HOME-DEPARTMENT
September 19, 2019
K. JUI PRASANTH Vs. ZONAL OFFICER ZONE -7 CHENNAI CITY CORPORATION AMBATTUR
February 14, 2019
K. K. RAJAN Vs. V. VIDHYA INDUSTRIES
September 25, 2019
K. KALIDASS Vs. P. MUNUSAMI
July 23, 2019
K. KALIDOSS Vs. INSPECTOR OF POLICE, BELUKURICHI POLICE STATION, NAMAKKAL DISTRICT
April 4, 2019
K. KANAGASABAI AND OTHERS Vs. R. SANKAR
March 20, 2019
K. KANMANI Vs. R. SIVAKUMAR
April 12, 2019
K. KARTHIK Vs. STATE
September 24, 2019
K. KATHIRVELU Vs. THE DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT
June 6, 2019
K. KOSALARAMAN (MINOR) Vs. DEAN (AGRICULTURE) AND CHAIRMAN (ADMISSIONS)
August 29, 2019
K. KRISHNAMMAL Vs. C.S. MOHAN
October 24, 2019
K. KRISHNAMOORTHY Vs. LOUIS WALTER
January 23, 2019
K. KRISHNAMOORTHY Vs. STATE OF TAMIL NADU
July 4, 2019
K. KRISHNAVENI Vs. DISTRICT COLLECTOR, HARUR TALUK, DHARMAPURI
September 18, 2019
K. KUMAR Vs. K. SUBRAMANIAN
July 19, 2019
K. KUMAR Vs. INSPECTOR OF POLICE NATRAMPALLI POLICE STATION, VELLORE DISTRICT
May 15, 2019
K. LAKSHMANAN Vs. DISTRICT COLLECTOR
November 6, 2019
K. LAKSHMANAN Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ORS.
August 26, 2019
K. LAKSHMI Vs. M. PALANISAMY
June 3, 2019
K. M. GANESAN Vs. GOVERNMENT OF TAMIL NADU
July 11, 2019
K. M. PALANISAMY Vs. V. K. SAGUNTHALA DEVI
July 18, 2019
K. MAALAI Vs. GOVT. OF TAMILNADU
June 3, 2019
K. MADHAVAN Vs. SUPERINTENDENT OF POLICE, THIRUVANNAMALAI, THIRUVANNAMALAI DISTRICT
February 8, 2019
K. MANI Vs. ELECTION COMMISSION OF INDIA
April 5, 2019
K. MANIKANDAN Vs. TAMIL NADU GENERATION & DISTRIBUTION LIMITED
September 10, 2019
K. MOHAN Vs. STATE
January 10, 2019
K. MURALI Vs. MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION
January 3, 2019
K. MURUGAN Vs. ANNAI THERASA EDUCATIONAL TRUST
April 11, 2019
K. N. KITTUSAMY Vs. A. P. SHUBBRAMANIAM
June 27, 2019
K. NAGARAJAN Vs. RENGANATHAN @ THANGAM (DIED)
September 18, 2019
K. NANTHAKUMAR Vs. MUNICIPAL COMMISSIONER
November 12, 2019
K. NARAYANASAMY Vs. DIRECTOR OF SCHOOL EDUCATION
September 19, 2019
K. NEDUNCHELIAN Vs. SECRETARY TO GOVT., SCHOOL EDUCATION DEPARTMENT
May 22, 2019
K. P. KOLANTHAI Vs. STATE BY INSPECTOR OF POLICE ANTI CORRUPTION
August 9, 2019
K. PALANISAMI Vs. STATE
April 2, 2019
K. PANDISELVI Vs. C. KANNAN
February 11, 2019
K. PANDIYAN Vs. STATE
April 24, 2019
K. PANNER SELVAM Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
April 26, 2019
K. PATTAMMAL Vs. J. RAGHAVENDRAN
November 20, 2019
K. PAZHANISELVAN Vs. THE PRINCIPAL DISTRICT COURT
February 26, 2019
K. PRADEEP KUMAR Vs. STATE
July 9, 2019
K. PRAKASH Vs. SUPERINTENDENT OF POLICE, SALEM, SALEM DISTRICT
February 20, 2019
K. PRAKASH Vs. INSPECTOR OF POLICE, D4, R.K. PET POLICE STATION
July 2, 2019
K. R. ARUMUGAM Vs. P. SEMMALAR
November 5, 2019
K. RAGHU Vs. STATE
July 18, 2019
K. RAJA Vs. SUB COLLECTOR, KANYAKUMARI DISTRICT, NAGERCOIL
February 28, 2019
K. RAJA AND ORS. Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HIGHWAYS AND MINOR PORTS DEPARTMENT AND ORS.
November 15, 2019
K. RAJAN MEHRA Vs. V.THULASIMANI
March 12, 2019
K. RAJESWARI Vs. SECRETARY TO GOVT., GOVT. OF TAMIL NADU, SECRETARIAT, CHENNAI
November 6, 2019
K. RAJKUMAR Vs. STATE
July 19, 2019
K. RAMAKRISHNAN AND ORS. Vs. INCOME TAX DEPARTMENT, THE COMMISSIONER OF INCOME TAX
October 25, 2019
K. RAMALINGAM Vs. STATE OF TAMILNADU REP. BY THE SECRETARY TO GOVT. REVENUE DEPARTMENT
July 24, 2019
K. RAMASESHAN Vs. S.N. ABARANAM
October 23, 2019
K. RAMESH Vs. M. NATESAN
April 12, 2019
K. RAMESH Vs. THASILDAR, KADAYANALLUR, TIRUNELVELI DISTRICT
May 16, 2019
K. RAVI Vs. SUPERINTENDENT OF POLICE, SALEM, SALEM DISTRICT
January 30, 2019
K. ROHIA BEEVI AND ORS. Vs. THE PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS, CHEPAUK AND ORS.
December 6, 2019
K. SANKARAPANDIAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI, TIRUNELVELI DISTRICT
July 11, 2019
K. SARAVANAN Vs. STATE
July 16, 2019
K. SARAVANAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.
July 31, 2019
K. SASIKUMAR Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING, DINDIGUL DISTRICT
September 26, 2019
K. SATISH Vs. S. PRIYA
July 16, 2019
K. SEKAR Vs. SUPERINTENDENT OF POLICE, VELLORE, VELLORE DISTRICT
January 11, 2019
K. SELVA KANDASAMY Vs. STATE
February 14, 2019
K. SELVA RAJ Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
August 16, 2019
K. SELVARAJ Vs. STATE
May 15, 2019
K. SENTHIL BALAJI Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
September 20, 2019
K. SENTHILKUMAR Vs. STATE
December 6, 2019
K. SHANKAR (PROPRIETOR), M/S. CORNER STONE BUILDERS Vs. REAL ESTATE REGULATORY AUTHORITY, UNION TERRITORY OF PUDUCHERRY, PUDUCHERRY
April 10, 2019
K. SHANKARAN Vs. PONDS HINDUSTAN LEVER LTD
February 6, 2019
K. SHANMUGASUNDARAM Vs. SUPERINTENDENT OF POLICE, ERODE, ERODE DISTRICT
February 20, 2019
K. SHEELA MARY Vs. METROPOLITAN TRANSPORT CORPORATION
September 3, 2019
K. SINDHU Vs. DISTRICT COLLECTOR, NAMAKKAL DISTRICT
February 19, 2019
K. SOUNDARAM Vs. R. SRINIVASAN
July 17, 2019
K. SUBBURAMAN Vs. STATE OF TAMIL NADU
February 20, 2019
K. SUBHAM Vs. THE SECRETARY, DEPARTMENT OF SCHOOL EDUCATION AND ORS.
November 15, 2019
K. SUBRAMANI Vs. STATE
July 29, 2019
K. SUMATHI Vs. SUPERINTENDENT OF POLICE
September 10, 2019
K. THANGAVEL Vs. ASSISTANT ENGINEER
November 19, 2019
K. THIRUPATHI Vs. STATE OF TAMIL NADU
November 14, 2019
K. UMAYAVEL Vs. INSPECTOR GENERAL OF POLICE
January 24, 2019
K. VADIVEL Vs. STATE
March 29, 2019
K. VELMAYIL Vs. THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
October 22, 2019
K. VELUSAMY Vs. S. RAJALAKSHMI
November 6, 2019
K. VENKATARAMAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 18, 2019
K. VENUGOPAL Vs. SUPERINTENDENT OF POLICE, DHARMAPURI, DHARMAPURI DISTRICT
January 11, 2019
K. VIGNESH KUMAR Vs. DIRECTOR OF LEGAL STUDIES
November 13, 2019
K. VIKRAM Vs. STATE
July 4, 2019
K.A. KANNAN Vs. P. MUTHUKUMARAN
December 17, 2019
K.A.M. MUHAMMED ABUBACKER Vs. GOVERNMENT OF TAMIL NADU
November 12, 2019
K.ADHISIVAKUMAR Vs. REGIONAL TRANSPORT OFFICER
March 19, 2019
K.AMBIGAPATHY Vs. K.SUBHA
November 15, 2019
K.ANANDHI Vs. COMMISSIONER GREATER CHENNAI CORPORATION
April 8, 2019
K.ANITHA KUNJU THANKOM Vs. DIRECTOR OF SCHOOL EDUCATION
November 1, 2019
K.ANJALAM Vs. STATE OF TAMIL NADU
March 29, 2019
K.ANNADHURAI Vs. A.ANNADURAI
December 16, 2019
K.ANNAMALAI Vs. SECRETARY TO GOVERNMENT OF INDIA
November 7, 2019
K.ARUMUGAM Vs. STATE
December 17, 2019
K.ARUNACHALAM Vs. SIVAPARVATHI
April 5, 2019
K.ASHOK KUMAR Vs. REVENUE DIVISIONAL OFFICER
January 31, 2019
K.B. PARASURAMAN Vs. SAKUNTHALA AND ORS.
June 3, 2019
K.B. SRIDHARAN Vs. SUPERINTENDENT OF POLICE, KANCHEEPURAM DISTRICT
May 16, 2019
K.B.LATHA Vs. ASSISTANT COLLECTOR COONOOR
September 9, 2019
K.BALASARAVANAN Vs. UNION OF INDIA
March 29, 2019
K.BALASUBRAMANIAN Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
November 8, 2019
K.BALRAJ Vs. COLLECTOR CUDDALORE DISTRICT
January 24, 2019
K.BALU Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
July 3, 2019
K.BASKAR Vs. STATE OF TAMIL NADU
December 19, 2019
K.BASKAR Vs. DISTRICT COLLECTOR
December 30, 2019
K.BERKMANS Vs. SUPERINTENDENT OF POLICE
May 8, 2019
K.C. BABU DHAS AND ORS. Vs. K.C. JEYADHAS AND ORS.
November 29, 2019
K.C.BALASUNDARAM Vs. AUTHORISED OFFICER ICICI BANK LTD.
September 13, 2019
K.CHANDRAMOHAN Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED
July 4, 2019
K.CHANDRASEKAR Vs. STATE
December 20, 2019
K.CHELLAPANDIAN Vs. GOVERNMENT OF INDIA
February 4, 2019
K.CHELLAPANDIAN Vs. GOVERNMENT OF INDIA
January 29, 2019
K.CHELLAPPAN Vs. PANCHARANI
December 20, 2019
K.CHINNAMARI Vs. STATE OF TAMIL NADU
June 7, 2019
K.CHINNUSAMY Vs. PRINCIPAL DIRECTOR HIGHWAY DEPARTMENT GUINDY
December 2, 2019
K.CHIRANJEEVI Vs. STATE
April 30, 2019
K.DEVAKAR Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 1, 2019
K.DEVAMANI Vs. INSPECTOR OF POLICE
July 3, 2019
K.DHANALAKSHMI Vs. DIRECTOR OF COLLEGIATE EDUCATION
April 8, 2019
K.DHANAPAL @ DURAI CHETTIAR Vs. D.DHANALAKSHMI
June 20, 2019
K.DIVYA Vs. INSPECTOR OF POLICE
November 20, 2019
K.E.GNANAVELRAJA SOLE PROPRIETOR OF AADNAH ARTS Vs. BHARAT SANCHAR NIGAM LIMITED
July 9, 2019
K.E.M.I. KWAJA MOHIDEEN Vs. INCOME TAX OFFICER, WARD I(1)
July 8, 2019
K.ELANGOVAN Vs. PRINCIPAL SECRETARY
January 7, 2019
K.EZHIL Vs. STATE
July 1, 2019
K.G. KRISHNASAMY Vs. STATE AND ORS.
August 28, 2019
K.G. MANNAR NAIDU Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
September 10, 2019
K.G.BALACHANDAR Vs. UNION OF INDIA
November 6, 2019
K.G.BALASUBRAMANIYAM Vs. M.ELANCHEZHIAN
November 13, 2019
K.G.DENIM FINANCE LIMITED Vs. SALEM TEXTILES LIMITED
April 9, 2019
K.G.SAMPATHKUMAR Vs. GOVERNMENT OF TAMIL NADU
February 12, 2019
K.G.SENTHILVASAN Vs. REGISTRAR BHARATHIAR UNIVERSITY
April 16, 2019
K.G.SESHADRI Vs. PRESIDING OFFICER
November 5, 2019
K.GANESAN Vs. SECRETARY TO GOVERNMENT
June 4, 2019
K.GANESAN Vs. DIRECTOR OF SCHOOL EDUCATION
November 13, 2019
K.GANESAN Vs. STATE OF TAMIL NADU
June 14, 2019
K.GEETHA Vs. CHIEF EDUCATIONAL OFFICER
December 17, 2019
K.GEETHANJALI Vs. DIRECTOR OF SCHOOL EDUCATION
November 5, 2019
K.GOPAL Vs. INSPECTOR OF POLICE TARAMANGALAM POLICE STATION
April 24, 2019
K.GOPALASAMY Vs. GOVINDAMMAL
February 28, 2019
K.GOPI Vs. NADU STATE MARKETING CORPORATION LTD.
February 7, 2019
K.GOPINATH Vs. STATE OF TAMIL NADU
December 6, 2019
K.GOPINATH Vs. SECRETARY MUNICIPAL ADMINISTRATION
March 14, 2019
K.GOPUKUMAR Vs. SUPERINTENDING ENGINEER
March 22, 2019
K.GUNASEKARAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
February 19, 2019
K.JAYAKUMAR Vs. UPERINTENDENT OF POLICE
May 16, 2019
K.JAYASANKAR Vs. M.NACHIMUTHU
November 11, 2019
K.JAYAVELU Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
August 29, 2019
K.JEYARAMAN Vs. SUB REGISTRAR
October 18, 2019
K.JOHNSON Vs. PRINCIPAL SECRETARY TO GOVERNMENT
June 14, 2019
K.JOTHI Vs. STATE
April 24, 2019
K.K. KRISHNAN KUTTY Vs. GREEN TREE HOMES AND VENTURES PVT. LTD. AND ORS.
June 12, 2019
K.K. SIVACHANTHAR Vs. UNION OF INDIA
September 17, 2019
K.K.RAMESH Vs. CHIEF ELECTION COMMISSIONER
April 15, 2019
K.K.RAMESH Vs. GOVERNMENT OF INDIA
June 12, 2019
K.K.S.M.THOULATHKHAN BAQAVI Vs. STATE
June 14, 2019
K.KAILASAM Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
November 15, 2019
K.KALYANI Vs. STATE REP. BY INSPECTOR OF POLICE
March 12, 2019
K.KANNAN Vs. SUPERINTENDENT OF POLICE
January 31, 2019
K.KANNAN(803369) MANAGER Vs. MANAGING DIRECTOR
April 24, 2019
K.KARMEGAM Vs. STATE OF TAMILNADU
November 11, 2019
K.KARTHICK Vs. SECRETARY TO GOVERNMENT
March 6, 2019
K.KARTHIKEYAN Vs. STATE OF TAMIL NADU
April 8, 2019
K.KARUNAIMOORTHY Vs. DISTRICT COLLECTOR COIMBATORE
August 29, 2019
K.KARUPPANAN Vs. ASHOKAN
September 9, 2019
K.KARUPPANNAN Vs. JOINT REGISTRAR OF CO-OPERATIVE
June 27, 2019
K.KASINATHAN Vs. N.UMASANKAR
November 20, 2019
K.KATHIRESAN Vs. STATE OF TAMIL NADU
January 31, 2019
K.KAUSIKA Vs. STATE
March 4, 2019
K.KAVITHA Vs. STATE OF TAMIL NADU
October 23, 2019
K.KAYILAIRAJAN Vs. STATE
January 22, 2019
K.KRISHNAN Vs. INSPECTOR GENERAL OF REGISTRATION
June 20, 2019
K.KUMAR Vs. SHARMILA
September 12, 2019
K.KUPPATHAL Vs. DISTRICT REVENUE OFFICER
January 3, 2019
K.LAKSHMANAN Vs. DISTRICT COLLECTOR
January 7, 2019
K.LAKSHMI Vs. R.DEVENDIRAN
June 11, 2019
K.LAKSHMINARAYANAN Vs. UNION OF INDIA
April 30, 2019
K.LOKESH Vs. CHAIRMAN CUM MANAGING DIRECTOR
July 26, 2019
K.M. KRISHNAN Vs. REGISTRAR, THE TAMILNADU DR. M.G.R. MEDICAL UNIVERSITY
August 28, 2019
K.M. MAMMEN Vs. DIRECTOR GENERAL OF INCOME TAX
August 28, 2019
K.M. SRIRANGAN AND ORS. Vs. GOVERNMENT OF TAMIL NADU AND ORS.
August 28, 2019
K.M. SUBRAMANIAN, I.A.S. Vs. STATE OF TAMIL NADU
March 19, 2019
K.M.CHINNASAMY Vs. INSPECTOR OF LABOUR
November 28, 2019
K.M.PALANISAMY Vs. PRESIDING OFFICER LABOUR COURT
September 9, 2019
K.M.SANJAY KUMAR Vs. M.SUCHITRA
January 21, 2019
K.M.SHAHUL HAMEED Vs. CHAIRMAN
September 25, 2019
K.M.THIRUPPATHY Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
January 29, 2019
K.MADASAMY Vs. SUPERINTENDING ENGINEER
June 14, 2019
K.MADHESH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
April 15, 2019
K.MAHALAKSHMI Vs. THE REGISTRAR
October 3, 2019
K.MAHALINGAM Vs. ASSISTANT DIRECTOR OF GEOLOGY AND MINING
November 8, 2019
K.MANIKANDAN Vs. STATE OF TAMIL NADU
August 30, 2019
K.MANIKANDAN Vs. REVENUE DIVISIONAL OFFICER
June 4, 2019
K.MANIKANDAN Vs. TAMIL NADU GENERATION AND DISTRIBUTION LIMITED
March 18, 2019
K.MANIKANDAN Vs. CHAIRMAN
November 12, 2019
K.MANIMARAN Vs. GOVERNMENT OF TAMIL NADU
July 9, 2019
K.MANJULA Vs. STATE
January 23, 2019
K.MANOGARAN Vs. PRINCIPAL SECRETARY
February 7, 2019
K.MANOHARAN Vs. THIRU.N.KAMATCHI REDDIAR
August 22, 2019
K.MEENA Vs. HOME SECRETARY
February 8, 2019
K.MEENA Vs. COMMISSIONER KANCHEEPURAM MUNICIPALITY
March 29, 2019
K.MOONGILAMMAL Vs. ADDITIONAL CHIEF SECRETARY/COMMISSIONER OF LAND ADMINISTRATION
December 18, 2019
K.MUNIYANDI Vs. DIRECTOR GENERAL
November 11, 2019
K.MURALI Vs. M.MOHAMED SHAFFIR
December 10, 2019
K.MURTHY Vs. SUPERINTENDING ENGINEER
October 23, 2019
K.MURUGAN Vs. GOVERNMENT OF TAMIL NADU
April 22, 2019
K.MUTHULAKSHMI Vs. COMMISSIONER OF LAND ADMINISTRATION
November 5, 2019
K.MUTHUPANDI Vs. REVENUE DIVISIONAL OFFICER
June 28, 2019
K.N.DEVARAJ Vs. DISTRICT COLLECTOR
January 30, 2019
K.NAGAMMAL Vs. SECRETARY TO GOVERNMENT
April 2, 2019
K.NALLUSAMY Vs. AUTHORIZED OFFICER
September 10, 2019
K.NANDAGOPAL Vs. STATE OF TAMIL NADU
April 5, 2019
K.NARAYANAN Vs. RAJAPUNNISSA
March 25, 2019
K.NATARAJAN Vs. DISTRICT COLLECTOR DHARMAPURI
April 12, 2019
K.NAVENKUMAR Vs. STATE
May 23, 2019
K.NAZEEMA BANU Vs. STATE OF TAMIL NADU
December 19, 2019
K.NEETHIMOHAN Vs. THE SUPERINTENDENT OF POLICE
February 21, 2019
K.P. SELVAH Vs. ATLEE (DIRECTOR & WRITER)
October 22, 2019
K.P. SUBBURAJ Vs. V.PRABHAKAR
April 25, 2019
K.P.KRISHNAVENI Vs. K.PARAMESWARAN
December 5, 2019
K.P.MOUTHEESWARAN Vs. DISTRICT COLLECTOR ERODE DISTRICT
September 13, 2019
K.P.PARK SPORTS CLUB Vs. DISTRICT COLLECTOR CHENNAI DISTRICT
March 15, 2019
K.P.RAMANATHAN Vs. STATE
December 9, 2019
K.P.RUKKUMANI Vs. GOVERNMENT OF TAMILNADU
October 17, 2019
K.P.SELVAH @ PANNER SELVAM Vs. ATLEE
August 20, 2019
K.P.VELU Vs. ELECTION COMMISSIONER
January 21, 2019
K.PALANISAMY Vs. CORRESPONDENT
October 17, 2019
K.PANDIAN Vs. GOVERNMENT OF TAMIL NADU
April 24, 2019
K.PANNEER SELVAM Vs. ENGINEER-IN-CHIEF AND CHIEF ENGINEER
November 21, 2019
K.PARAMASIVAM Vs. THE KARUR VYSYA BANK LTD
April 12, 2019
K.PARANTHAMAN Vs. C.PADMANABHAN
March 5, 2019
K.PARTHASARATHY SPINNING MILLS Vs. PRESIDING OFFICER
April 24, 2019
K.PARVATHAMMA Vs. REVENUE DIVISIONAL OFFICER
June 4, 2019
K.PAVADARAYAN Vs. INSPECTOR OF POLICE
June 12, 2019
K.PAZHANI Vs. STATE
December 5, 2019
K.PONNUSAMY Vs. STATE REP BY INSPECTOR OF POLICE
February 15, 2019
K.POONGAVANAM Vs. STATE
November 6, 2019
K.PRASANNA VENKATACHALAM Vs. K.R.SAKUNTHALA
April 11, 2019
K.R. RAJA Vs. STATE OF TAMIL NADU
February 1, 2019
K.R.GOPINATH Vs. STATE BY CHIEF SECRETARY TO GOVERNMENT
April 10, 2019
K.R.KAMALAKAR Vs. T.D.PADMAVATHY
November 28, 2019
K.R.KOMALAM Vs. DIRECTOR OF SCHOOL EDUCATION
November 15, 2019
K.R.L.NARASHIMAN Vs. JOINT COMMISSIONER OF LABOUR
June 20, 2019
K.R.RAMUDU Vs. K.R.NARAYANA RAO
October 4, 2019
K.RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT
February 25, 2019
K.RAJAKUMARI Vs. GENERAL MANAGER STATE BANK OF INDIA
April 4, 2019
K.RAJAMOORTHY Vs. DISTRICT COLLECTOR
March 18, 2019
K.RAJANARAYANAN ALIAS KI.RA Vs. P.KATHIRESAN
October 16, 2019
K.RAJARAMAN Vs. GOVERNMENT OF TAMIL NADU
February 19, 2019
K.RAJENDHARAN Vs. VAISHNAVI YARN STORES
October 3, 2019
K.RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU
September 17, 2019
K.RAJENDRAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATI
November 8, 2019
K.RAJENDRAN Vs. S.CHELLAMUTHU
April 30, 2019
K.RAJESH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR TANGEDCO
March 20, 2019
K.RAMAN Vs. STATE OF TAMIL NADU
September 4, 2019
K.RAMASAMY Vs. THE DISTRICT COLLECTOR
July 2, 2019
K.RAMESH Vs. STATE
July 27, 2019
K.RASHEETH ALI Vs. COMMISSIONER OF TREASURY
November 25, 2019
K.RASU Vs. AGRICULTURAL PRODUCTION COMMISSIONER
April 15, 2019
K.RAVICHANDRAN Vs. M.PALANIKUMAR
March 15, 2019
K.RAVICHANDRAN Vs. SUPERINTENDENT OF POLICE
June 25, 2019
K.RAVINDRAN Vs. CHANCELLOR TAMIL UNIVERSITY
December 20, 2019
K.RAYAR Vs. PRINCIPAL SECRETARY.
September 9, 2019
K.S. KRISHNA CHETTY AND Vs. CHINNA PAPPAMMAL
March 1, 2019
K.S. MANI ELECTRICALS Vs. THE PROJECT DIRECTOR, TAMIL NADU ROAD SECTOR PROJECT-II AND ORS.
July 30, 2019
K.S. SARAVANAN Vs. SUPERINTENDENT OF POLICE DHARMAPURI, DHARMAPURI DISTRICT
August 8, 2019
K.S.CHANDRASEKARAN Vs. PRINCIPAL SECRETARY/COMMISSIONER OF TREASURIES
March 28, 2019
K.S.MUKESH Vs. PUNJAB NATIONAL BANK
January 18, 2019
K.S.PAULRAJ Vs. STATE REP.
February 21, 2019
K.S.RANGASAMY Vs. REVENUE DIVISIONAL OFFICER/DEPUTY COLLECTOR
June 13, 2019
K.S.SELVARAJ Vs. KOMALEESWARAR DEVASTHANAM REP
March 27, 2019
K.S.SHANMUGHAM - DECEASED Vs. VEERAPPAN & CO. TRADING PRIVATE LIMITED
January 9, 2019
K.S.SIVATHIAKANI Vs. R.P.ARUNACHALA PANDIAN
March 22, 2019
K.SAKTHIVEL Vs. T.RANGANATHAN
April 11, 2019
K.SAKTHIVEL Vs. KALAIVANI
December 12, 2019
K.SAMPATH Vs. I.DEVALOACHANI
April 12, 2019
K.SAMUEL JEBAKUMAR Vs. N.RADHAKRISHNAN
November 27, 2019
K.SAMUEL RAJ Vs. STATE OF TAMIL NADU
January 2, 2019
K.SANGEETHA Vs. TAMILNADU DR.AMBEDKAR LAW UNIVERSITY
August 28, 2019
K.SANKAR Vs. MURUGAN
November 22, 2019
K.SANTHA KUMAR Vs. CHIEF ELECTORAL OFFICER
May 17, 2019
K.SARAVANAN Vs. SUPERINTENDENT OF POLICE
January 18, 2019
K.SASIKUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR
November 7, 2019
K.SASILET RAJ Vs. STATE OF TAMIL NADU
June 25, 2019
K.SATHYANARAYANAN Vs. M.SUNDARAPERUMAL
December 12, 2019
K.SELVAKUMAR Vs. SECRETARY TO GOVERNMENT
December 16, 2019
K.SELVAKUMAR Vs. STATE
November 14, 2019
K.SELVAKUMAR Vs. G.SUTHAKAR
August 28, 2019
K.SELVAKUMAR Vs. DISTRICT COLLECTOR VILLUPURAM
June 10, 2019
K.SELVARAJU Vs. DIRECTOR SCHOOL EDUCATION DEPARTMENT
March 18, 2019
K.SENTHILNATHAN Vs. INDIAN OVERSEAS BANK
November 18, 2019
K.SENTHUR PANDIAN Vs. STATE OF TAMIL NADU
June 20, 2019
K.SETTU Vs. ASSISTANT ENGINEER
September 20, 2019
K.SHANMUGAM Vs. SUPERINTENDING ENGINEER
November 1, 2019
K.SHANMUGAM Vs. V.KRISHNAMURTHY, PROPRIETOR
October 25, 2019
K.SHANTHI Vs. GOVERNMENT OF TAMILNADU
November 21, 2019
K.SHANTHI Vs. DISTRICT COLLECTOR, DINDIGUL DISTRICT
September 27, 2019
K.SHRIKALA Vs. DISTRICT COLLECTOR-CUM-ARBITRATOR
April 5, 2019
K.SIVAM Vs. SUB-INSPECTOR OF POLICE
January 10, 2019
K.SIVAPOOSNAM Vs. DIRECTORATE OF MEDICAL EDUCATION
February 4, 2019
K.SIVARAJAN Vs. GOVERNMENT OF TAMILNADU
February 14, 2019
K.SOMASUNDARAM Vs. INDIAN OVERSEAS BANK
November 12, 2019
K.SUBBIAH Vs. DIRECTOR DEPARTMENT OF VIGILANCE
December 4, 2019
K.SUBBURAJ Vs. RAMESHKUMAR
November 14, 2019
K.SUBRAMANIYAM Vs. DISTRICT COLLECTOR
January 23, 2019
K.SUBRAMANIYAN Vs. CHAIRMAN, TANDEGCO NPKRR MAALIGAI
February 14, 2019
K.SUGUMAR Vs. R.MURTHY
December 16, 2019
K.SURANDHRAN Vs. PRINCIPAL SECRETARY
October 21, 2019
K.SURESHKUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR
March 15, 2019
K.SWAMINATHAN Vs. M. VISALAKSHI
November 14, 2019
K.SYED KHAJA SALEMUDEEN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
September 10, 2019
K.T. BALAJI Vs. HASTUN (HATSUN) AGRO PRODUCT LIMITED
January 30, 2019
K.T.V.HEALTH FOOD PRIVATE LIMITED Vs. SARDAR PAUL
January 30, 2019
K.TAMILARASI Vs. GOVERNMENT OF TAMIL NADU
November 18, 2019
K.THANGAMARIAPPAN Vs. STATE OF TAMIL NADU,
October 23, 2019
K.THANGAVEL Vs. ASSISTANT ENGINEER
May 7, 2019
K.THILIPKUMAR Vs. STATE
November 7, 2019
K.THIRUMURUGAN Vs. ADDITIONAL CHIEF SECRETARY
April 30, 2019
K.THYAGARAJAN, Vs. A.GULZAR AHMED
March 30, 2019
K.ULAGANATHAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
December 19, 2019
K.UMA RANI Vs. DIRECTOR OF SCHOOL EDUCATION
November 11, 2019
K.UMADEVI Vs. SUB REGISTRAR OFFICE
April 4, 2019
K.V. MAHENDRA BOOPATHI Vs. HIGH COURT
August 21, 2019
K.V.BAKTHAVATSALAM Vs. PANNALAL BAFNA
November 7, 2019
K.V.BAKTHAVATSALAM Vs. PANNALAL BAFNA
December 16, 2019
K.VASUDEVAN Vs. DIRECTOR OF MEDICAL AND RURAL SERVICE
November 7, 2019
K.VEERAPATHIRAN Vs. PUBLIC WORKS DEPARTMENT
November 13, 2019
K.VELAVAN Vs. MANAGING DIRECTOR
November 7, 2019
K.VELAYUDHAM Vs. DISTRICT REVENUE OFFICER
June 4, 2019
K.VELMAYIL Vs. SECRETARY TO GOVERNMENT
January 31, 2019
K.VELUSAMY Vs. CHIEF ENGINEER/PERSONNEL
August 20, 2019
K.VENKATAKRISHNAN Vs. SUB INSPECTOR OF POLICE CB-CID
April 29, 2019
K.VENKATARAMAN @ VENKATESAN Vs. STATE REP
May 9, 2019
K.VENKATESAN Vs. AREA ENGINEER CMWSSB
April 2, 2019
K.VIJI Vs. FOREST RANGE OFFICER VELIMALAI RANGE TAMIL NADU FOREST DEPARTMENT
September 25, 2019
K.VINU Vs. STATE OF TAMIL NADU
April 4, 2019
K.VISHNU Vs. DIRECTOR OF ENVIRONMENT
April 24, 2019
K.VISWANATH Vs. STATE OF TAMIL NADU
September 20, 2019
K.YOGARAJ Vs. STATE
July 16, 2019
K274 UTHUKULI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER, WARD 1(3)
July 18, 2019
KA.SO.KA.POLYTECHNIC INSTITUTE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATIONAL
April 15, 2019
KAANTHAN Vs. STATE
June 24, 2019
KADAR Vs. STATE
July 12, 2019
KADEK DWI ANI RASMINI Vs. K. NATARAJAN, INSPECTOR OF POLICE
January 2, 2019
KAIDHI Vs. REVENUE DIVISION OFFICER
August 26, 2019
KALAILINGAM Vs. DEPUTY SUPERINTENDENT OF POLICE, NATIONAL INVESTIGATION AGENCY
May 9, 2019
KALAILINGAM @KALAI Vs. DEPUTY SUPERINTENDENT OF POLICE
June 21, 2019
KALAISELVAN Vs. GUNASEELI
April 16, 2019
KALAISELVI Vs. DEPUTY GENERAL MANAGER
October 3, 2019
KALAIVANAN Vs. STATE REP BY, SUB INSPECTOR OF POLICE, DISTRICT CRIME BRANCH
March 6, 2019
KALAIVANI Vs. S.VIJAYANAND
November 18, 2019
KALAIYARASI Vs. A. VELANKANNI
February 19, 2019
KALAMANI Vs. COMMISSIONER, BAHOUR COMMUNE PANCHAYAT
March 11, 2019
KALAVATHY Vs. ARULMIGHU RAMANTHEESWARAR TEMPLE
May 23, 2019
KALEEL RAHMAN Vs. STATE
July 4, 2019
KALEESUWARI REFINERY PRIVATE LIMITED Vs. PRABU OIL INDUSTRIES
November 18, 2019
KALEESUWARI REFINERY PVT LTD Vs. PRADEEBHA TRADING COMPANY
August 28, 2019
KALEESUWARI REFINERY PVT. LTD. Vs. PRADEEBHA TRADING COMPANY
August 28, 2019
KALEESWARAR MILLS 'A' UNIT Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
September 13, 2019
KALI Vs. STATE
October 17, 2019
KALIAMMAL Vs. PRINCIPLE SECRETARY AND
January 23, 2019
KALIAMURTHY Vs. THANGAMANI AND ORS.
December 12, 2019
KALIANNAN Vs. A.KANDASAMY
February 16, 2019
KALIDASS Vs. REVENUE DIVISIONAL OFFICER
October 10, 2019
KALIFAS PAPERS Vs. S. VALLIYAPPAN
October 30, 2019
KALIKA CEMENTS LIMITED Vs. GIMPEX LIMITED
April 10, 2019
KALIKA FASHIONS Vs. COMMISSIONER
November 8, 2019
KALIYAPERUMAL Vs. HIS HOLINESS SRI-LA-SRI
June 3, 2019
KALIYAPPAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
September 20, 2019
KALPAGAM BHASKARAN Vs. ARIHANT FOUNDATIONS
December 19, 2019
KALPAGAM BHASKARAN AND ORS. Vs. STATE
December 19, 2019
KALPAKA CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
January 18, 2019
KALRA EXIM PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
July 2, 2019
KALYANASUNDARAM Vs. JAYARAMAN
April 22, 2019
KALYANI Vs. STATE OF TAMIL NADU
November 18, 2019
KAMACHI SPONGE & POWER CORPORATION LIMITED Vs. DISTRICT COLLECTOR, THIRUVALLUR DISTRICT
February 7, 2019
KAMAKSHI MEMORIAL HOSPITALS PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
July 17, 2019
KAMALA Vs. V ARJUN VENKATACHALAM
March 20, 2019
KAMALAVENI Vs. C CHOKKALINGAM
March 21, 2019
KAMALUDHEEN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
September 16, 2019
KAMARAJ COLLEGE OF ENGINEERING & TECHNOLOGY Vs. SUPERINTENDENT, OFFICE OF THE SUPERINTENDENT OF CENTRAL GST & CENTRAL EXCISE
May 15, 2019
KAMARAJAR PORT LIMITED Vs. AFCONS INFRASTRUCTURE LIMITED
June 26, 2019
KAMARAJAR PORT LIMITED Vs. ENNORE TANK TERMINAL PRIVATE LIMITED
August 19, 2019
KAMATHUGAN Vs. UNION OF INDIA
September 30, 2019
KAMUTHI RENEWABLE ENERGY LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED,
August 7, 2019
KANAGA Vs. REGIONAL PASSPORT OFFICER
October 3, 2019
KANAGAM Vs. STATE
January 18, 2019
KANAGARAJ Vs. DISTRICT COLLECTOR
September 23, 2019
KANASUNDARAM Vs. STATE
January 7, 2019
KANCHANA Vs. MINNAKKAL VILLAGE PANCHAYAT
June 21, 2019
KANDAN & KANNAN MEDICAL AGENCY Vs. INCOME TAX OFFICER
November 19, 2019
KANDASAMY Vs. V.M.NATARAJAN
April 8, 2019
KANDASAMY GOUNDER (DECEASED) Vs. PARAMASIVA GOUNDER
February 12, 2019
KANDASAMY SAMIAPPA GOUNDER Vs. UNION OF INDIA
December 6, 2019
KANDASAMY SPINNING MILLS PRIVATE LTD Vs. S PALANISAM
August 21, 2019
KANDIAN KOVIL PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD Vs. INCOME TAX OFFICER
July 18, 2019
KANNADHASAN Vs. SUPERINTENDENT OF POLICE
January 24, 2019
KANNAMMAL Vs. INCOME TAX OFFICER
February 13, 2019
KANNAMMAL Vs. N.BALASUBRAMANIAN
March 14, 2019
KANNAN Vs. STATE
December 17, 2019
KANNAN Vs. MAYILAL
March 22, 2019
KANNAN Vs. A.SEKAR
December 19, 2019
KANNAN Vs. STATE
July 19, 2019
KANNAN Vs. GOVINDAN
August 7, 2019
KANNAN MEENAKSHI SUNDARAM KANNAYIRAM PILLAI Vs. UNION OF INDIA
December 11, 2019
KANNAN SURESH Vs. UNION OF INDIA
June 28, 2019
KANNAN, S/O AMMASI Vs. STATE REPRESENTED BY
April 9, 2019
KANNIYAPPAN Vs. STATE
April 3, 2019
KANTHIMATHI PLANTATIONS PVT. LTD. Vs. TAHSILDAR VILAVANCODE TALUK, KUZHITHURAI POST KANYAKUMARI DISTRICT ORS.
March 20, 2019
KARIVARADHARAJA PERUMAL TEMPLE Vs. GOVT OF TAMIL NADU
September 27, 2019
KARNAN JAYABALAN Vs. VICE CHANCELLOR, TAMIL NADU VETERINARY & ANIMAL SCIENCES UNIVERSITY
August 28, 2019
KARPAGAVALLI Vs. DEVI BUS TRANSPORT
August 26, 2019
KARTHI Vs. STATE OF TAMIL NADU, REP. BY THE INSPECTOR OF POLICE VELLAKOVIL POLICE STATION
July 18, 2019
KARTHICK Vs. SUPERINTENDENT OF POLICE
March 4, 2019
KARTHICK @ KARTHIKEYAN Vs. STATE REPRESENTED BY INSPECTOR POLICE MELPATTI POLICE STATION, MELPATTI
February 4, 2019
KARTHIK Vs. COMMISSIONER OF POLICE MADURAI CITY
December 10, 2019
KARTHIK @ KARTHIKEYAN Vs. STATE REP BY ASSISTANT COMMISSIONER
June 10, 2019
KARTHIK KRISHNAMOORTHY Vs. UNION OF INDIA
July 8, 2019
KARTHIKA Vs. P.CHANDAN
September 12, 2019
KARTHIKEYAN Vs. INSPECTOR OF POLICE
September 12, 2019
KARTHIKEYAN Vs. STATE
June 17, 2019
KARTHIKEYAN Vs. STATE
December 12, 2019
KARTHIKEYAN Vs. STATE
March 15, 2019
KARTHIKEYAN Vs. STATE
April 29, 2019
KARTHIKEYAN KANDAVELOU Vs. COMMISSIONER OF POLICE
July 12, 2019
KARUMURI PULSES Vs. COMMISSIONER OF CUSTOMS, CHENNAI II, COMMISSIONERATE
April 3, 2019
KARUNA @ KARUNAKARAN Vs. STATE
January 28, 2019
KARUNAKARAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
April 11, 2019
KARUNAMOORTHY Vs. STATE REP
July 8, 2019
KARUNANIDHI Vs. SATHYA
July 31, 2019
KARUNANITHI Vs. SINGARAVEL
September 25, 2019
KARUPATHAL Vs. PALANI NAICKER ALIAS K.PALANIAPPAN(DIED)
December 17, 2019
KARUPPAIAH Vs. STATE REP BY THE INSPECTOR OF POLICE,
September 4, 2019
KARUPPAIAH Vs. STATE
July 25, 2019
KARUPPAIAH THEVAR (DIED) Vs. ANANTHAMMAL
July 30, 2019
KARUPPANA GOUNDER Vs. SUBRAMANIAM (DIED)
February 12, 2019
KARUPPASAMY Vs. REVENUE DIVISIONAL, PALANI, DINDIGUL DISTRICT
September 5, 2019
KARUPPASAMY SESHAN Vs. DISTRICT COLLECTOR
June 17, 2019
KARUPPIAH Vs. DISTRICT COLLECTOR
November 8, 2019
KARUR TOWN CO-OPERATIVE BANK LTD. Vs. PRESIDING OFFICER, GRATUITY APPELLATE TRIBUNAL, TRICHY
February 26, 2019
KARUR VYSYA BANK LIMITED Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX, TRICHY-1
June 12, 2019
KARUR VYSYA BANK RETIREES ASSOCIATION Vs. DEPUTY COMMISSIONER OF LABOUR I
December 10, 2019
KARVY FINANCIAL SERVICES LIMITED Vs. REGALIAA REALTY LTD.
December 16, 2019
KASEE VARADHARASAN SWAMIGAL Vs. STATE OF TAMIL NADU
April 30, 2019
KASI NAIKAR Vs. BOOPATHY NAIKAR
February 14, 2019
KASI VISWANATHAN Vs. G. GANESAN
July 3, 2019
KASIM MARAICAIR Vs. HAJI KATHIJA BEEVI TRUST
January 21, 2019
KASTHURI Vs. STATE
January 24, 2019
KASTURI AGENCIES Vs. MOHAN, PROPRIETOR, ARUNACHALA MARKETING
January 21, 2019
KATCHI MOHAMED Vs. REVENUE DIVISIONAL OFFICER, SIVAGANGAI DISTRICT, SIVAGANGAI
February 12, 2019
KATHIRAVAN Vs. REVENUE DIVISIONAL OFFICER,
October 21, 2019
KATHIRESAN Vs. STATE OF TAMIL NADU
February 25, 2019
KATHIRESAN Vs. STATE
October 1, 2019
KATHIRESAN Vs. REVENUE DIVISIONAL OFFICER
September 9, 2019
KATPADI CO-OPERATIVE TOWNSHIP LTD. Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT
August 14, 2019
KAUSALYA RAMALINGAM Vs. SPECIAL COMMISSIONER
March 20, 2019
KAUSHIK GHOSH Vs. ASSISTANT MANAGER (ADMINISTRATION AND PERSONNEL)
April 29, 2019
KAVERI Vs. ANANDAYEE
December 20, 2019
KAVERI Vs. ANANDAYEE
October 30, 2019
KAVERI AMMAL Vs. C. CHOKKALINGAM
July 9, 2019
KAVERI CINEMA KOVAI PRIVATE LIMITED Vs. KARPAGAM THEATRES PRIVATE LIMITED
January 3, 2019
KAVIARASAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE, Q BRANCH CID AND ORS.
August 9, 2019
KAVITA LATH Vs. UNION OF INDIA
July 1, 2019
KAVITHA Vs. T. SUNDARAM
July 19, 2019
KAVITHA Vs. M.N.KARUNANIDHI
September 10, 2019
KAVITHA Vs. RAJASEKARA CHELLAPPA
January 22, 2019
KAVITHA Vs. ASSISTANT DIRECTOR, GEOLOGY AND MINING, MADURAI DISTRICT
April 1, 2019
KAVITHA NESOMANY SAROJA Vs. DISTRICT COLLECTOR, COLLECTOR OFFICE, SINGARAVELAR MALIGAI, CHENNAI
July 25, 2019
KAVITHA RANI Vs. G.MOHANAMBAL
November 15, 2019
KAVIYARASU Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
September 27, 2019
KAWARLAL Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
September 23, 2019
KAWARLAL AND CO. Vs. JT. DIRECTOR GENERAL OF FOREIGN TRADE, CHENNAI
July 22, 2019
KAYAMBU Vs. REVENUE DIVISIONAL OFFICER
August 30, 2019
KEMBAN Vs. DISTRICT COLLECTOR
April 16, 2019
KENDRIYA VIHAR Vs. CENTRAL GOVERNMENT EMPLOYEES WELFARE HOUSING ORGANIZATION
August 1, 2019
KENDRIYA VIHAR II APARTMENT OWNERS WELFARE ASSOCIATION Vs. CENTRAL GOVERNMENT EMPLOYEES WELFARE HOUSING ORGANIZATION
February 1, 2019
KENNETH STANLEY Vs. INTELLIGENCE OFFICER
October 16, 2019
KHADER NAWAZ Vs. THE CUSTOMS AND CENTRAL EXCISE
April 9, 2019
KHAJA MOIDEEN Vs. STATE
October 14, 2019
KHUSHRUBA Vs. STATE OF TAMIL NADU
March 19, 2019
KHUSHRUBA Vs. STATE OF TAMIL NADU
March 26, 2019
KILLIYOOR TOWN PANCHAYAT Vs. THANGAVADIVU
July 1, 2019
KINGS INFRA VENTURES LTD. Vs. TAX RECOVERY OFFICER-I
March 11, 2019
KINGSLY CHARLES Vs. FELCIRANI
September 16, 2019
KIRAN DEVI Vs. PHILOMENA
June 26, 2019
KIRAN GLOBAL CHEMS LIMITED Vs. SYNDICATE BANK
June 27, 2019
KIRAN MURALI Vs. COMPUTER SCIENCES CORPORATION INDIA PVT. LTD
June 3, 2019
KIRUBAKARAN Vs. TAHSILDAR COONOOR TALUK COONOOR NILGIRIS DISTRICT
February 21, 2019
KIRUBAKARASUDHAN Vs. UNION OF INDIA
July 12, 2019
KIRUBASANAM KIRUOTHUVIN SABA Vs. T RAMANATHAN
March 13, 2019
KIRUPANITHI ARUMUGA ARUMUGA RAJAN Vs. UNION OF INDIA
September 23, 2019
KISHORE KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 19, 2019
KITTAN Vs. STATE
March 19, 2019
KITTUSAMY Vs. K. VELLAISAMY
February 12, 2019
KODAIKANAL HOTEL AND RESORT OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU
August 19, 2019
KOKILAMBAL NAGAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
August 26, 2019
KOLLAMKULAM ANTONY Vs. UNION OF INDIA
July 12, 2019
KOMALAM Vs. GRACY (DIED)
January 22, 2019
KONA VARONICA SWARNAMUKHI Vs. DEVIKA RANI
June 4, 2019
KONE ELEVATOR INDIA LTD Vs. HOTEL PADMA PRIVATE LTD
February 25, 2019
KONGU NATTU VELLALAR TRUST Vs. DISTRICT COLLECTOR, NAMAKKAL DISTRICT
March 8, 2019
KOODAMMAL Vs. A.RAMAIAH
March 6, 2019
KOOLAN @ MUNUSAMY Vs. CHENNAMMAL
February 1, 2019
KOTA VENKATESWARLU Vs. UNION OF INDIA
October 16, 2019
KOTAK MAHINDRA BANK Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE
March 4, 2019
KOTAK MAHINDRA PRIME LIMITED Vs. M.MOHAN
November 7, 2019
KOTHANDAPANI Vs. K SUBRAMANIAN
February 15, 2019
KOTHANDARAMAN Vs. SUPERINTENDENT OF POLICE
September 19, 2019
KOVAI MAVATTA PRICOL THOZHILALAR OTRUMAI SANGAM Vs. GOVERNMENT OF TAMIL NADU
March 6, 2019
KR.RAJENDRAN Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT,
September 19, 2019
KRAMSKI STAMPING & MOLDING INDIA P. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 4, 2019
KRISHNA ASHTEKAR Vs. CUSTOMS AND C. EX. SETT. COMM., CHENNAI
September 30, 2019
KRISHNA CNC TECH Vs. AUTHORIZED OFFICER TAMILNAD MERCANTILE BANK LTD.
July 10, 2019
KRISHNA INDUSTRIAL CORPORATION LTD Vs. ANDHRA STATE FINANCE CORPORATION
June 25, 2019
KRISHNA MODERN RICE MILL Vs. PUDUCHERRY AGRO PRODUCTS, FOOD AND CIVIL SUPPLIES CORPORATION LIMITEDPUDUCHERRY
January 3, 2019
KRISHNAGIRI DISTRICT Vs. GOVERNMENT OF TAMIL NADU
February 8, 2019
KRISHNAMOORTHY Vs. STATE
November 7, 2019
KRISHNAMOORTHY Vs. NAGAMMAL
January 29, 2019
KRISHNAMOORTHY Vs. VEERABADRA GRAMINI(DECEASED)
January 11, 2019
KRISHNAMOORTHY Vs. S.SASIKALA
November 18, 2019
KRISHNAMOORTHY Vs. R.MUTHUKUMAR
December 17, 2019
KRISHNAMOORTHY Vs. N.GANESAMURTHY
December 17, 2019
KRISHNAMOORTHY Vs. A.TAMILARASU
December 17, 2019
KRISHNAMOORTHY Vs. SUPERINTENDENT OF POLICE, OFFICE OF THE SUPERINTENDENT OF POLICE MADURAI
September 4, 2019
KRISHNAN Vs. MEENA
September 16, 2019
KRISHNARAJ Vs. SATHYAPRIYA
January 10, 2019
KRISHNAVENI Vs. ARULMIGHU KOMALEESWARAR DEVASTHANAM
February 15, 2019
KRISHNAVENI Vs. RAJKHAN
April 1, 2019
KRISHNAVENI Vs. RAJKHAN
April 23, 2019
KRISHNAVENI TEXTILE MILLS Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
March 20, 2019
KRSNA MURTII Vs. CHAIRMAN AND MANAGING DIRECTOR
April 29, 2019
KRUPA TRADING CO., Vs. INCOME TAX OFFICER
December 13, 2019
KTR LOGISTICS SOLUTIONS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS, CHENNAI VIII COMMISSIONERATE AND ORS.
November 28, 2019
KU. KA. SELVAM Vs. R. SELVAM AND ORS.
August 8, 2019
KUBANDRAN Vs. STATE
March 29, 2019
KUBENTHIRAN Vs. STATE
May 23, 2019
KUDANKULAM NUCLEAR POWER EMPLOYEES UNION Vs. SITE DIRECTOR NUCLEAR POWER CORPORATION OF INDIA LIMITED
December 18, 2019
KULANTHAI RAJ Vs. S.SORNALINGAM
October 24, 2019
KULJA INDUSTRIES LIMITED Vs. HIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LIMITED (BSNL)
March 13, 2019
KUMAR Vs. STATE BY INSPECTOR OF POLICE
August 16, 2019
KUMAR Vs. STATE
November 12, 2019
KUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
October 4, 2019
KUMAR Vs. CHELLADURAI
March 26, 2019
KUMAR Vs. STATE
May 29, 2019
KUMAR @ CHOKKALINGAM Vs. STATE BY INSPECTOR OF POLICE
November 20, 2019
KUMAR @ KATHIRESAKUMAR Vs. STATE
November 6, 2019
KUMAR AND ORS. Vs. STATE
May 17, 2019
KUMAR AUTO AGENCY Vs. PRINCIPAL SECRETARY/COMMISSIONER OF COMMERCIAL TAXES
February 18, 2019
KUMAR CONSTRUCTIONS Vs. INDIAN BANK
November 11, 2019
KUMAR RAJARAM Vs. INCOME TAX OFFICER
August 5, 2019
KUMAR SPINNING MILLS PVT LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
April 2, 2019
KUMARAN GIN & PRESSING (P) LTD. Vs. STATE TAX OFFICER, CHENNIMALAI ASSESSMENT CIRCLE CHENNIMALAI
December 13, 2019
KUMARAPPAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
August 29, 2019
KUMARESAN Vs. STATE BY INSPECTOR OF POLICE
March 13, 2019
KUMARESAN Vs. STATE
October 17, 2019
KUMARI Vs. UNION OF INDIA
April 16, 2019
KUMBAKONAM MUTUAL BENEFIT FUND LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 3, 2019
KUMUTHAMALAR RAMACHANDRAN Vs. JOINT SECRETARY
October 11, 2019
KUNDHAVI DEVI Vs. STATE OF TAMIL NADU
October 25, 2019
KUNJAYAMMAL Vs. SHANTHI
July 29, 2019
KUPPAN Vs. SAMBAN
November 11, 2019
KUPPAPITCHAI Vs. STATE
April 5, 2019
KUPPAPITCHAI Vs. STATE
April 5, 2019
KUPPUSAMY Vs. UTHIRACHY MADAM NACHIYAR KOVIL
November 14, 2019
KUPPUSAMY Vs. MUTHUSAMY
November 1, 2019
KUTTUVA NAGASAMY KRISHNAN GANESH Vs. UNION OF INDIA
November 28, 2019
KUTTY Vs. DEPUTY COMMISSIONER OF POLICE
January 22, 2019
KUTTY @ NEELAKANDAN Vs. STATE
July 26, 2019
KWANGJIN INDIA AUTHOSYSTEMS PVT.LTD. Vs. ASSISTANT COMMISSIONER
August 1, 2019
KWEON MIHWA Vs. SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE
March 14, 2019
L AND T THALES TECHNOLOGY SERVICES (P.) LTD. Vs. COMMISSIONER OF GST AND CE
September 20, 2019
L CHEZIYAN Vs. COMMISSIONER OF POLICE
February 13, 2019
L DHARMICHAND AND 3 OTHERS Vs. ASV CONSTRUCTIONS PVT LTD
August 9, 2019
L PRAKASH Vs. UNION OF INDIA REPRESENTED
August 21, 2019
L VIJAYALAKSHMI Vs. ARUNKUMAR B
January 8, 2019
L. G. R. ENTERPRISES Vs. P. ANBAZHAGAN
July 12, 2019
L. LEELA Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT
April 11, 2019
L. PANDURANGAN Vs. S. JAGANATHAN AND ORS.
November 15, 2019
L. RAMESH Vs. B. BABU
April 9, 2019
L. SAMITHURAI Vs. SUPERINTENDENT OF POLICE, THIRUNELVELI DISTRICT
January 18, 2019
L. SELVAM Vs. GOVT. OF TAMIL NADU
July 19, 2019
L. SUSEELA Vs. MANAGING DIRECTOR
December 16, 2019
L. VELLAICHAMY Vs. STATE OF TAMIL NADU
July 8, 2019
L. VENKATRAMAN Vs. NARASUS COFFEE COMPANY
September 26, 2019
L.ASHOK CHAND Vs. AUTHORISED OFFICER AND CHIEF MANAGER
February 20, 2019
L.BHUVANESWARI Vs. DISTRICT COLLECTOR OFFICE OF THE DISTRICT COLLECTOR
March 26, 2019
L.CHENKUTTUVAN Vs. INTERIM ADMINISTRATOR PACHAIYAPPAS BOARD TRUST BOARD
December 18, 2019
L.CHIDAMBARAM Vs. COMMISSIONER
March 29, 2019
L.GANESH Vs. STATE OF TAMIL NADU
August 19, 2019
L.K.BHAKTHA GOWRI Vs. STATE OF TAMIL NADU
December 2, 2019
L.KANDASAMI Vs. CHANDRAMMAL
August 5, 2019
L.LAKSHMIKUTTY Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
April 5, 2019
L.M. MANIKANDAN Vs. SUB-COLLECTOR, PARAMAKUDI, RAMANATHAPURAM DISTRICT
April 3, 2019
L.MURUGANANTHAM Vs. STATE OF TAMILNADU
January 22, 2019
L.P. SRIRANJANI Vs. V.M.ABDUL SAMATH
December 11, 2019
L.RIJO Vs. REVENUE DIVISIONAL OFFICER
January 31, 2019
L.S.RAJA Vs. ENGINEERING IN CHIEF AND CHIEF ENGINEER (GENERAL)
April 2, 2019
L.TAMILARASI Vs. MANAGEMENT
November 25, 2019
L.THIRUPATHY Vs. DIRECTOR GENERAL OF POLICE
January 28, 2019
L.THIRUVENGADA MURTHY Vs. CBI, SPECIAL CRIMES BRANCH
April 23, 2019
L.VIJAYAKUMAR Vs. MANAGING DIRECTOR
November 21, 2019
LA RENON HEALTH CARE PVT., LTD Vs. UNION OF INDIA
January 10, 2019
LA-SRI SATHYA GNANA MAHADEVA Vs. COMMISSIONER
December 20, 2019
LAILA CHRISTOBEL Vs. STATE
November 28, 2019
LAKSHMAN Vs. DISTRICT COLLECTOR
February 1, 2019
LAKSHMANAN Vs. SARASWATHI AMMAL
August 5, 2019
LAKSHMANAN Vs. INSPECTOR OF POLICE
March 11, 2019
LAKSHMANAN Vs. STATE
December 20, 2019
LAKSHMANANSUMAN Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
January 18, 2019
LAKSHMANAPERUMAL RAJA Vs. MUTHULAKSHMI AND ORS.
July 23, 2019
LAKSHMI Vs. M. SHANMUGANATHAN
January 24, 2019
LAKSHMI Vs. BAGIYAM
January 3, 2019
LAKSHMI Vs. STATE
October 15, 2019
LAKSHMI Vs. SECRETARY TO GOVERNMENT
September 5, 2019
LAKSHMI Vs. GEORGE
December 11, 2019
LAKSHMI Vs. STATE INSPECTOR OF POLICE
January 19, 2019
LAKSHMI Vs. K.V.BALAKRISHNAN
July 9, 2019
LAKSHMI Vs. VIJAYALAKSHMI
April 2, 2019
LAKSHMI Vs. N.LOGANATHAN
October 3, 2019
LAKSHMI Vs. SUNDARI
November 15, 2019
LAKSHMI Vs. STATE OF TAMIL NADU
December 6, 2019
LAKSHMI AMMAL AND ORS. Vs. THANGASUBRAMANIAN AND ORS.
December 4, 2019
LAKSHMI AUTOMATIC LOOM WORKS LTD Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
February 21, 2019
LAKSHMI DEVI AMMAL Vs. EZHUMALAI (DIED) & OTHERS
November 5, 2019
LAKSHMI DHALL MILL Vs. COMMISSIONER OF CUSTOMS
March 26, 2019
LAKSHMI JEWELLERS MAIN METRO Vs. AUTHORISED OFFICER
October 4, 2019
LAKSHMI KUMAR @ VASUDEVAN Vs. SHRI AHOBILA MUTT BY HIS HOLINES
November 28, 2019
LAKSHMI MACHINE WORKS LIMITED Vs. DEPUTY COMMISSIONER (ST), COMMERCIAL TAXES BUILDINGS
March 11, 2019
LAKSHMI MACHINE WORKS LIMITED, UNIT – 3 Vs. R.RANGANATHAN
September 5, 2019
LAKSHMI MUTHUKRISHNAN Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-5
August 8, 2019
LAKSHMI NURSING HOME Vs. STATE
November 28, 2019
LAKSHMI VILAS BANK Vs. DISTRICT COLLECTOR, SALEM, SALEM DISTRICT
July 22, 2019
LALITHA Vs. MOHANA SUNDARI
March 8, 2019
LAND ACQUISITION OFFICER Vs. MOHAMMED IBRAHIM
May 8, 2019
LARSEN AND TOUBRAO LTD. Vs. ASSISTANT LABOUR COMMISSIONER
September 16, 2019
LATHA Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH
April 24, 2019
LATHA ILANGOVAN Vs. USHA RAJARAM AND ORS.
September 27, 2019
LATHIKA SASI Vs. COMMISSIONER
November 6, 2019
LAWRENCE DHASEN Vs. STATE
October 16, 2019
LEELA VIJAYAN Vs. COMMISSIONER CORPORATION OF CHENNAI
April 4, 2019
LEKSHMIPURAM Vs. DISTRICT SOCIETIES REGISTRAR
May 8, 2019
LEMMINKAINEN CONSTRUCTION (INDIA) Vs. KIRBY BUILDING SYSTEMS INDIA LIMITED
February 27, 2019
LINGARAJ Vs. CHITHIRAILINGAM
July 1, 2019
LISSY LAKSHMI Vs. JOINT SUB REGISTRAR-II
April 30, 2019
LIVIA POLYMER BOTTLES PVT. LTD. Vs. STATE OF TAMIL NADU
March 29, 2019
LIYAKATH Vs. PRINCIPAL SECRETARY TO THE STATE GOVT., HOUSING AND URBAN DEPARTMENT
October 30, 2019
LOGAMMAL Vs. DIRECTOR GENERAL OF POLICE MYLAPORE
March 8, 2019
LOGAMMAL Vs. DISTRICT COLLECTOR
January 22, 2019
LOGANATHAN NAINAR Vs. DISTRICT COLLECTOR
January 3, 2019
LOGOS CONSTRUCTION PVT LTD Vs. ALSTOM T & D INDIA LTD
March 25, 2019
LOKNATH RATHO Vs. UNION OF INDIA
June 20, 2019
LOURDHE Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
January 21, 2019
LOURTHUNATHAN Vs. PATHINATHAN
April 12, 2019
LOVISAL ROSELIN Vs. SECRETARY TO GOVERNMENT
January 31, 2019
LT COL C R SUNDAR Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM
August 22, 2019
LT COL SASIKUMAR (RETD) PROPRIETOR SASIKUMAR SECURITY AGENCY Vs. INDIAN OIL CORPORATION LIMITED
December 30, 2019
LUCKY STEELS Vs. ASSISTANT COMMISSIONER
November 11, 2019
LUTHERAN CHRISTIAN BETHESDA HOSPITAL Vs. PRESIDING OFFICER
April 2, 2019
M ARUMUGAM Vs. SECRETARY TO GOVERNMENT MINISTRY OF SURFACE TRANSPORT GOVERNMENT OF INDIA
January 2, 2019
M BOOPATHIRAJA Vs. REGISTRAR GENERAL, MADRAS HIGH COURT
February 1, 2019
M CHELLADURAI Vs. JUMBO WORLD HOLDINGS LIMITED
August 7, 2019
M CHELLAPPAN Vs. PRINCIPAL SECRETARY/TRANSPORT COMMISSIONER TRANSPORT DEPARTMENT
July 15, 2019
M CHENNIAPPAN Vs. S ANANDHA BHARATHY
July 31, 2019
M DHANESEKARA PANDIAN Vs. REGISTRAR
January 21, 2019
M DIVYA Vs. STATE LEVEL SCRUTINY COMMITTEE
July 18, 2019
M E ANJINEYAN Vs. P RIKKABCHAND
September 13, 2019
M EKAMBARAM Vs. KHURSHEET BEGUM
February 12, 2019
M GANESAN Vs. CHANCELLOR, TAMIL UNIVERSITY
June 18, 2019
M JAMES PAUL RAJAN Vs. G NARENDRAKUMAR
July 9, 2019
M JANAKARAJ, S/O MUTHUPANDI Vs. STATE BY
April 10, 2019
M KAMALAKANNAN Vs. R SUTHA
February 1, 2019
M KANAGARAJ Vs. GOVERNMENT OF TAMIL NADU
March 6, 2019
M KANDAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PUBLIC WORKS DEPARTMENT
March 6, 2019
M KARUNANIDHI Vs. CHIEF SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
March 7, 2019
M KAVITHA Vs. GOVERNMENT OF TAMIL NADU
August 8, 2019
M KUMARASAMY HEALTH AND EDUCATIONAL TRUST Vs. REGISTRAR, ANNA UNIVERSITY
June 13, 2019
M L RAVI Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
January 23, 2019
M L SAMPATH KUMARAN Vs. SATHYA SAI MANDALI PRIVATE TRUST
June 4, 2019
M MALLIKA Vs. KASI PILLAI
June 21, 2019
M MANIKANTA PRASAD Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
February 22, 2019
M MANIMEGALAI Vs. CHELLAMMAL
July 23, 2019
M MEERAN MOHIDEEN Vs. SUPERINTENDING ENGINEER
January 2, 2019
M MOHANASUNDARAM Vs. K KANDASAMY
August 9, 2019
M MURUGAN Vs. STATE REP BY
April 26, 2019
M MUTHUKARUPPAN Vs. UNION OF INDIA
April 8, 2019
M N RAJARAM Vs. SECRETARY COMMITTEE ON CO-OPERATIVE ELECTIONS CASES EAST CENTRAL ZONE
August 19, 2019
M NESAMANIRENGASAMY Vs. STATE, REP BY INSPECTOR OF POLICERENGASWAMY
January 23, 2019
M NITHIYANANTHAM Vs. SECRETARY TO GOVERNMENT, HOME
August 13, 2019
M PACKIAM (DECD ) Vs. GOVERNMENT OF TAMIL NADU
March 28, 2019
M PONNUSAMY Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
June 17, 2019
M PRATIBHA ROSHINI Vs. STATE OF TAMIL NADU AND OTHERS
February 12, 2019
M RAJENDIRAN SANTHI (DIED) Vs. S KRISHNAN (DIED)
June 18, 2019
M RAJESWARI Vs. DISTRICT COLLECTORMASTER
January 23, 2019
M RAMACHANDRAN & BROS Vs. STATE OF TAMIL NADUOFFICER
January 3, 2019
M RAMASAMY Vs. INSPECTOR OF POLICE
March 1, 2019
M RUKMANI Vs. MANAGEMENT OF RAJENDRA TEXTILES
July 1, 2019
M S SURESH Vs. R SHYAMMA KUMAR
March 14, 2019
M SAKTHIVEL Vs. BLOCK DEVELOPMENT OFFICER
June 17, 2019
M SAKTHIVEL Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY, PUBLIC WORKS DEPARTMENT
April 1, 2019
M SATHYA Vs. GOVERNMENT OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
March 27, 2019
M SEKAR Vs. SECRETARY, MUNICIPALITY ADMINISTRATION & WATER SUPPLY
August 28, 2019
M SELVAKUMAR Vs. SUPERINTENDENT OF POLICEPOLICE
January 3, 2019
M SELVARAJ Vs. P AMMANIAMMALSATHYA
January 4, 2019
M SHANKAR Vs. MANAGING DIRECTOR, TAMIL NADU SLUM CLEARANCE BOARD
March 21, 2019
M SHREEDHAR S/O S S MURTHY Vs. SEVALAYA REGISTERED CHARITABLE TRUST, THIRUVALLUR DISTRICT
March 22, 2019
M SILAMPARASAN Vs. NANDAKUMAR, I A S
July 18, 2019
M STEPHEN Vs. V GUNASEKARAN
June 19, 2019
M SUDHA Vs. STATE
March 5, 2019
M SUDHAKAR Vs. COMMISSIONER OF SUGARS
April 8, 2019
M SURESH KUMAR Vs. STATE
April 1, 2019
M THAGAPILLAI Vs. M PERIASAMY
March 6, 2019
M THILLAI NATARAJAN Vs. STATE OF TAMIL NADUPOLICE
January 10, 2019
M THULASILAKSHMI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME(TRANSPORT IV) DEPARTMENT SECRETARIAT, CHENNAI
March 13, 2019
M UDAYAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETY, CO-OPERATIVE DEPARTMENT
April 9, 2019
M. ABDUL GAFFAR Vs. STATE REP. BY PROTECTION OFFICER
January 22, 2019
M. AMIRTHALINGAM Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE
April 4, 2019
M. BAGAVATHY Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT
October 16, 2019
M. BAKYALAKSHMI Vs. STATE OF TAMIL NADU
April 5, 2019
M. BALAMURUGAN Vs. VICE-CHANCELLOR, DR. B.R. AMBEDKAR ADMINISTRATIVE BLOCK, PONDICHERRY UNIVERSITY
March 19, 2019
M. BALASUBRAMANI AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
August 21, 2019
M. BALASUBRAMANIAN Vs. STATE
December 3, 2019
M. BAMA Vs. R. NIRUPAMA
November 13, 2019
M. BHARATHIRAJA Vs. SUPERINTENDENT OF POLICE
May 8, 2019
M. BOOPATHY Vs. STATE
February 19, 2019
M. CHANDRAGANDHI Vs. INSPECTOR OF POLICE, KARUPPUR POLICE STATION, SALEM DISTRICT
April 22, 2019
M. CHENGOTAIYEAN Vs. NATIONAL BOARD OF EXAMINATIONS, MEDICAL ENCLAVE
March 8, 2019
M. DAVID DEVARAJ Vs. DISTRICT COLLECTOR
November 21, 2019
M. DINESH Vs. A. VIVEK
April 29, 2019
M. DURAISAMY Vs. STATE
October 4, 2019
M. ELAMPARITHI Vs. STATE
March 28, 2019
M. ELANGOVAN Vs. A. MURUGANANDHAM
February 7, 2019
M. FAZIUR RAHMAN Vs. STATE
December 19, 2019
M. GANESH Vs. MANAGEMENT, M/S. CHRISTIAN MEDICAL COLLEGE & HOSPITAL
November 13, 2019
M. GEORGE Vs. RAJASEKARAN @ THODDA RAMA
October 16, 2019
M. GHOUSE BASHA Vs. GOVERNMENT OF TAMIL NADU
September 6, 2019
M. GIRIJA Vs. N.M. GOPINATH
August 20, 2019
M. GOKULAKRISHNAN Vs. STATE OF TAMILNADU
July 1, 2019
M. GOPAL Vs. INSPECTOR OF POLICE, SENTHAMANGALAM POLICE STATION
April 22, 2019
M. GOVINDARAJU Vs. SUB-COLLECTOR/REVENUE DIVISIONAL OFFICER, NAGAPATTINAM
May 8, 2019
M. HARTHI (MINOR) Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE
July 29, 2019
M. JAGANATHAN Vs. R. DHANRAJ
January 10, 2019
M. JAYABHARATHI Vs. ANDHRA BANK
June 4, 2019
M. JAYALAKSHMI Vs. LOGANAYAKI
November 11, 2019
M. JAYAMANI Vs. DEBT RECOVERY APPELLATE TRIBUNAL
July 2, 2019
M. JAYARAMAN Vs. DISTRICT ADI-DRAVIDAR WELFARE OFFICER COLLECTORATE, CUDDALORE
February 7, 2019
M. JEYA Vs. N. SABER NISHA
January 31, 2019
M. K. MANIKANDAN Vs. ASHOK KUMAR
November 27, 2019
M. KALIRAJ Vs. STATE
November 18, 2019
M. KALIYAN Vs. REVENUE DIVISIONAL OFFICER, VILLUPURAM, VILLUPURAM DISTRICT
June 11, 2019
M. KANNAN Vs. STATE
April 5, 2019
M. KARPAGAM Vs. SECRETARY TO PRESIDENT OF INDIA, NEW DELHI
September 25, 2019
M. KARTHIKEYAN Vs. ASSISTANT DIRECTOR (TOWN PANCHAYAT)
February 7, 2019
M. KARUPAIYA Vs. STATE
May 15, 2019
M. KAVIN KUMAR Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
April 27, 2019
M. LAVANYA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND ORS.
April 23, 2019
M. LOGANADHAN Vs. TAHSILDAR, AMBATTUR, CHENNAI
January 9, 2019
M. MANI Vs. COMMISSIONER
June 4, 2019
M. MANI Vs. STATE
June 11, 2019
M. MANICKAM Vs. STATE
July 18, 2019
M. MANOHARAN Vs. REVENUE DIVISIONAL OFFICER, NAMAKKAL, NAMAKKAL DISTRICT
July 2, 2019
M. MARIAPPAN Vs. S. ARUMUGAM
November 19, 2019
M. MATHIVANAN Vs. STATE
April 26, 2019
M. MOUNA RAMAYA LASYA Vs. GOVT. OF TAMIL NADU
July 26, 2019
M. MUMTHAJ Vs. S.G. INBAVALLI AACHI
April 27, 2019
M. MURUGAN Vs. INSPECTOR OF POLICE, SAMBALPATTI POLICE STATION, KRISHNAGIRI DISTRICT
February 18, 2019
M. MURUGAN Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
June 13, 2019
M. MUTHUKARUPPAN Vs. UNION OF INDIA
April 8, 2019
M. NISHA Vs. GNANAVEL AND ORS.
January 11, 2019
M. NITHYANANDAM Vs. STATE
August 21, 2019
M. PALANISAMY Vs. JEYAKUMAR (DIED)
August 28, 2019
M. PALAYEE Vs. STATE OF TAMIL NADU
May 8, 2019
M. PAPPATHI Vs. MANAGING DIRECTOR
November 21, 2019
M. PERIYARAJ Vs. STATE
May 8, 2019
M. PERIYASAMY Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI
March 1, 2019
M. PERIYASAMY Vs. N. SUBRAMANIAM
March 15, 2019
M. PONNUTHAIAMMAL Vs. V. ALAGARSAMY NAICKER
February 14, 2019
M. POOLPANDI Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT
June 27, 2019
M. PRABHU RAMAKRISHN Vs. SHYAM KUMAR SHRIVASTAVA
November 28, 2019
M. PRIYA Vs. REGISTRAR GENERAL HIGH COURT OF JUDICATURE AT MADRAS HIGH COURT BUILDINGS
October 21, 2019
M. PURUSHOTHAM Vs. SUPERINTENDENT OF POLICE, SATHUVACHARI, VELLORE DISTRICT, VELLORE
April 8, 2019
M. RAJADURAI Vs. CHIEF ENGINEER/PERSONNEL
November 12, 2019
M. RAJENDRAN Vs. CHIEF ENGINEER
November 4, 2019
M. RAJKUMAR Vs. EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD
February 21, 2019
M. RAMANATHAN Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
June 24, 2019
M. RAMAR Vs. STATE
April 29, 2019
M. RANGASAMY Vs. VALARMATHI
September 27, 2019
M. RATHINAVELU Vs. REGISTRAR GENERAL
November 18, 2019
M. RAVECHANDRAN Vs. PRINCIPAL, COMMISSIONER OF INCOME-TAX
February 14, 2019
M. RENGANATHAN Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT, DINDIGUL
May 29, 2019
M. SAKTHINATHAN Vs. INSPECTOR OF POLICE, THOPPUR POLICE STATION, DHARMAPURI DISTRICT
February 25, 2019
M. SALAI GAYATHRI Vs. STATE OF TAMIL NADU
April 30, 2019
M. SAMPATH Vs. SUPERINTENDENT OF POLICE, SALEM DISTRICT, SALEM
March 21, 2019
M. SAMPATH KUMAR Vs. INSPECTOR OF POLICE, KANNANKURICHI POLICE STATION
August 26, 2019
M. SANKARASUBRAMANIAN Vs. EXECUTIVE OFFICER, SPECIAL GRADE TOWN PANCHAYAT, ALANGULAM, TIRUNELVELI DISTRICT
May 30, 2019
M. SANTHIYA Vs. ASSISTANT GENERAL MANAGER (HR), HR DEPARTMENT, STATE BANK OF INDIA
February 13, 2019
M. SARANYA Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
November 22, 2019
M. SARDARMAL CHORDIA Vs. STATE OF TAMIL NADU
July 24, 2019
M. SAROOPCHAND Vs. COMMISSIONER, COMMERCIAL TAX DEPARTMENT, PUDUCHERRY AND ORS.
August 19, 2019
M. SATHISH Vs. INSPECTOR OF POLICE, ARANI POLICE STATION, THIRUVANNAMALAI DISTRICT
July 25, 2019
M. SEETHAI Vs. SECRETARY, SOURASHTRA COLLEGE, PASUMALAI, MADURAI
June 24, 2019
M. SELVAKUMAR Vs. INSPECTOR GENERAL OF POLICE, CENTRAL RESERVE POLICE FORCE
September 18, 2019
M. SELVAM Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
April 12, 2019
M. SELVARAAJ Vs. STATE: INSPECTOR OF POLICE, NAGARASAMPATTI POLICE STATION
April 11, 2019
M. SELVARAJ Vs. DIRECTOR, CENTRAL MARINE FISHERIES RESEARCH INSTITUTE AND ORS.
August 29, 2019
M. SENTHIL Vs. S. BHOOMA
April 8, 2019
M. SETHUPATHY Vs. ARULMIGHU CHITHIRA
November 11, 2019
M. SHANTHI Vs. REVENUE COMMISSIONER, ZONE III GREATER CORPORATION OF CHENNAI
June 3, 2019
M. SINGARAM Vs. SUPERINTENDENT OF POLICE
May 22, 2019
M. SIVAPERUMAL Vs. S. KAMALANATHAN
April 9, 2019
M. SIVARAMAN Vs. LAKSHMI
July 22, 2019
M. SOKKALAL Vs. DEPUTY SUPERINTENDENT OF POLICE CHERANMAHADEVI, MUKKUDAL TIRUNELVELI DISTRICT
July 15, 2019
M. SREEPATHY Vs. STATE LEVEL SCRUTINY COMMITTEE
September 5, 2019
M. SRINIVASAN Vs. STATE
February 19, 2019
M. SUBBIYAN Vs. K.C. VITTAL RAO (DIED)
July 30, 2019
M. SUBRAMANI Vs. STATE, THR. THE INSPECTOR OF POLICE, AVANIYAPURAM POLICE STATION
September 24, 2019
M. SUBRAMANIYAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
August 5, 2019
M. SUMAYA PARVEEN Vs. DIRECTOR OF INDIAN MEDICINE AND HOMEOPATHY
September 30, 2019
M. SUNDARAMAHALINGAM Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
May 9, 2019
M. SURESH Vs. INSPECTOR OF POLICE, CHINNASALEM POLICE STATION, VILLUPURAM DISTRICT
January 18, 2019
M. SURESH Vs. DISTRICT COLLECTOR, THIRUVALLUR, THIRUVALLUR DISTRICT
June 11, 2019
M. SURIAN Vs. PALANISAMY
July 9, 2019
M. SWAMINATHAN Vs. DEPUTY GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
November 28, 2019
M. TAMEEM MARAKEYAR STATE SECRETARY OF TAMIL NADU Vs. SUPERINTENDENT OF POLICE, VELLORE DISTRICT
November 7, 2019
M. TAMILARASU Vs. STATE
November 6, 2019
M. THANGARAJ Vs. MARIAMMAL
March 4, 2019
M. THIAGARAJAN Vs. M.K. SHANTHI
March 6, 2019
M. THULASILAKSHMI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME (TRANSPORT IV) DEPARTMENT
March 13, 2019
M. UDAYAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETY, CO-OPERATIVE DEPARTMENT
April 9, 2019
M. UMA SHANKAR Vs. STATE
October 31, 2019
M. V. AKKINIVEERANAN Vs. UNION OF INDIA
February 8, 2019
M. V. MANIBHARATHI Vs. STATE OF TAMIL NADU
November 6, 2019
M. VADIVELU Vs. INSPECTOR OF POLICE, PALUR POLICE STATION, KANCHEEPURAM DISTRICT
April 15, 2019
M. VEERASAMY Vs. STATE OF TAMIL NADU
July 15, 2019
M. VELUSAMY Vs. JAGATHMALA
November 14, 2019
M. VENUGOPAL Vs. STATE
February 15, 2019
M. VIJAYAKUMARI Vs. CHAIRPERSON, CHILD WELFARE COMMITTEE, TRICHY DISTRICT
September 12, 2019
M. VIKRAM BALAJI (MINOR) Vs. CENTRAL BOARD OF SECONDARY EDUCATION
June 19, 2019
M. VINCENT Vs. STATE OF TAMIL NADU
July 15, 2019
M. YUVARAJ Vs. INSPECTOR OF POLICE, ARACHALUR POLICE STATION
September 9, 2019
M.A.JABBAR Vs. GOVERNMENT OF TAMIL NADU
November 20, 2019
M.A.M.R.MUTHIAH Vs. K.MUTHUVELLIYAN
January 29, 2019
M.A.MADHAVAN Vs. STATE REP. BY INSPECTOR OF POLICE
March 14, 2019
M.A.S. SUBBAIAH CHETTIAR EDUCATIONAL AND CHARITABLE TRUST Vs. TAMIL NADU TEACHER EDUCATION UNIVERSITY
April 4, 2019
M.ABDUL GAFFOOR Vs. REGIONAL PROVIDENT FUND
April 11, 2019
M.ABDUL WAHAB Vs. V.JEYARAM
April 1, 2019
M.AMUDHA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
June 26, 2019
M.AMUDHA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
February 26, 2019
M.ANBUNATHAN Vs. CHIEF ENGINEER
October 21, 2019
M.ANNADURAI Vs. SUPERINTENDENT OF POLICE
May 30, 2019
M.APPAVU Vs. NUCLEAR POWER CORPORATION OF INDIA LIMITED
November 18, 2019
M.ARJUNAN Vs. H.KRISHNAVENI @ VANIBAI
December 12, 2019
M.AROKIYA DOSS Vs. UNION OF INDIA
March 12, 2019
M.ASIYA BEGUM Vs. UNION OF INDIA
June 18, 2019
M.AYYAPPAN Vs. STATE OF TAMIL NADU
August 22, 2019
M.BALAJI Vs. STATE OF TAMIL NADU
June 28, 2019
M.BALAJI Vs. REVENUE DIVISIONAL OFFICER
April 24, 2019
M.BALASUBRAMANIYAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
October 21, 2019
M.BANNARI Vs. M.BHARATHI
July 22, 2019
M.BASHEER Vs. STATE OF TAMIL NADU
January 18, 2019
M.BASHEER AHMED Vs. COMMISSIONER
March 28, 2019
M.BHARATHIRAJA Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICE
February 18, 2019
M.BRITTO STALIN Vs. TAMIL NADU NATIONAL LAW UNIVERSITY
October 1, 2019
M.C.MEYYAPPAN @ MANICKAM Vs. DEPUTY GENERAL MANAGER
March 21, 2019
M.CHIDAMBARAM Vs. HUSIN CHAUNG
January 21, 2019
M.CHINNIAH Vs. GOVERNMENT OF TAMILNADU
April 11, 2019
M.D. BALARAMAN Vs. M.D. BALAKRISHNAN
August 7, 2019
M.D. MUTHU Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT, VILLUPURAM
February 26, 2019
M.D. PARTHIBAN Vs. STATE BANK OF INDIA MADURAI CITY BRANCH
December 13, 2019
M.DASARATHAN Vs. PRESIDING OFFICER 3RD ADDITIONAL LABOUR COURT
September 4, 2019
M.DAVID SOUNDARAJAN Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
July 9, 2019
M.DEIVANAYAGAM Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
September 4, 2019
M.DEVARAJ Vs. THIRU. NOOR MOHAMMED
September 25, 2019
M.DEVENDRAKUMAR Vs. COMMISSIONER OF POLICE
January 24, 2019
M.DEVI Vs. D.SOODAMANI
November 19, 2019
M.DHANDAPANI J Vs. SUPERINTENDING ENGINEER
July 2, 2019
M.ELANGOVAN Vs. THE SUPERINTENDENT OF POLICE
April 24, 2019
M.ELUMALAI Vs. COMMISSIONER (EXCISE) EXCISE DEPARTMENT THATTANCHAVADY
September 20, 2019
M.G.SANTHANARAJ Vs. SECRETARY
February 5, 2019
M.GANESAN Vs. THE REGIONAL JOINT DIRECTOR
August 13, 2019
M.GANESAN Vs. COMMISSIONER
October 18, 2019
M.GNANASEKARAN Vs. S.DEVAKANI
October 24, 2019
M.GNANASEKARAN Vs. JANARTHANAN @ JANA
November 27, 2019
M.GOVINDARAJAN Vs. STATE OF TAMIL NADU
April 3, 2019
M.GRACE MOSES Vs. ACCOUNTANT-GENERAL
November 18, 2019
M.GUNASEELAN Vs. DISTRICT COLLECTOR
November 21, 2019
M.GUNASEKARAN Vs. STATE OF TAMIL NADU
March 4, 2019
M.GURUNATHAN Vs. MANAGEMENT
November 19, 2019
M.H.ZAKKIR HUSSAIN Vs. TAMIL NADU HOUSING BOARD
June 14, 2019
M.HABBIBULLAH Vs. BHARAT PETROLEUM CORPORATION LTD.
September 23, 2019
M.HAFILA JAMMAL Vs. DIRECTOR GENERAL OF POLICE
May 8, 2019
M.HARIHARAN Vs. GOPAKUMAR BALAKRISHNAN
September 3, 2019
M.I.SAHANA Vs. STATE OF TAMIL NADU
January 23, 2019
M.IMAYAESWARAN Vs. M.KAVITHAMANI
March 14, 2019
M.IYAPPAN Vs. STATION HOUSE OFFICER
April 12, 2019
M.J.SHANKAR Vs. DIRECTOR DEPARTMENT OF GEOLOGY & MINING
February 7, 2019
M.JAISHANKAR Vs. STATE OF TAMIL NADU
April 15, 2019
M.JANAKI Vs. DISTRICT TREASURY OFFICER
June 19, 2019
M.JAYANTHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
February 6, 2019
M.JAYASHREE Vs. CHIEF AREA MANAGER
November 8, 2019
M.JEYAMARY Vs. M.JOSEPH
November 28, 2019
M.JEYARAM Vs. INSPECTOR OF POLICE
November 26, 2019
M.JEYASUDHA Vs. DISTRICT COLLECTOR
September 24, 2019
M.JEYASUDHA Vs. DISTRICT COLLECTOR
December 20, 2019
M.JOHN PETER Vs. STATE
April 24, 2019
M.JOHN SINGH Vs. STATE OF TAMILNADU
April 25, 2019
M.K. NELLAIAPPAN (DIED) Vs. STATE OF TAMIL NADU, THR., THE DISTRICT COLLECTOR, TIRUNELVELI
July 23, 2019
M.K. RAMAKRISHNAN Vs. MANAGEMENT OF EXPRESS CARRIERS LTD. AND ORS.
August 16, 2019
M.KALIDASAN Vs. FOOD CORPORATION OF INDIA
March 14, 2019
M.KALIYAMMAL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
March 18, 2019
M.KALPANA SRIDEVI Vs. C.SWAMINATHAN
December 17, 2019
M.KAMALAKANNAN Vs. STATE OF TAMIL NADU
February 22, 2019
M.KAMALAKANNAN Vs. INSPECTOR OF POLICE
January 18, 2019
M.KANDAN Vs. STATE OF TAMIL NADU
January 24, 2019
M.KANGEYAN Vs. CHIEF ENGINEER - PERSONAL
September 6, 2019
M.KANNAN Vs. DISTRICT REVENUE OFFICER
June 4, 2019
M.KANNIYAPPAN Vs. SUB-INSPECTOR OF POLICE
July 31, 2019
M.KARTHICK Vs. STATE OF TAMIL NADU
April 9, 2019
M.KARTHIK Vs. STATE
November 21, 2019
M.KASI Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION
September 30, 2019
M.KEERTHANA DEVI Vs. STARE REP. BY DIRECTOR GENERAL OF POLICE
September 16, 2019
M.KOKILA Vs. A.GANESAN
October 1, 2019
M.KOTHANDARAMAN Vs. CHAIRMAN
March 29, 2019
M.KRISHNAN Vs. PRADEEP YADHAV
February 20, 2019
M.KUMARASAMY HEALTH AND EDUCATIONAL TRUST Vs. REGISTRAR
May 17, 2019
M.L.RAVI Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA
March 21, 2019
M.LAKSHMANAN Vs. COMMISSIONER TRICHIRAPPALLI CORPORATION
November 11, 2019
M.M. PHARMA Vs. ASSISTANT COMMISSIONER (ST) ARIYALUR ASSESSMENT CIRCLE
November 20, 2019
M.MADHAN Vs. GOVERNMENT OF TAMILNADU
November 29, 2019
M.MADHAPPAN Vs. ASSISTANT EXECUTIVE ENGINEER TANGEDCO
March 12, 2019
M.MADHAVAN Vs. STATE
September 4, 2019
M.MAHENDRA BRABU Vs. DIRECTOR OF ELEMENTARY EDUCATION
July 1, 2019
M.MAHENDRAN Vs. DIRECTOR GENERAL OF POLICE
July 3, 2019
M.MAHENDRAN Vs. SUPERINTENDENT OF POLICE
August 20, 2019
M.MAHESWARI Vs. SUPERINTENDENT OF POLICE
December 12, 2019
M.MALAISELVAM Vs. CHAIRMAN TAMIL NADU UNIFORM SERVICES AND RECRUITMENT BOARD
March 13, 2019
M.MALAIYARASAN Vs. DIRECTOR OF SCHOOL EDUCATION
June 11, 2019
M.MALLIKA Vs. GOVERNMENT OF TAMIL NADU
February 25, 2019
M.MANGAYARKARASI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 15, 2019
M.MANICKAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
November 11, 2019
M.MANIMALA Vs. PRINCIPAL SECRETARY
June 11, 2019
M.MANJUREKAR Vs. ANNA UNIVERSITY
May 23, 2019
M.MANOHARAN Vs. STATE
April 15, 2019
M.MARUTHUPANDI Vs. DIRECTOR GENERAL OF POLICE
December 3, 2019
M.MARY KALA JAYANTHI Vs. CHIEF METROPOLITAN MAGISTRATE
April 15, 2019
M.MEERAN MOHIDEEN Vs. B.VIJAYAKUMAR
September 18, 2019
M.MEGANATHAN Vs. DIRECTOR OF FIRE AND RESCUE OFFICE
March 7, 2019
M.MOHAMAD KAJA MAIDEEN Vs. CHAIRMAN TAMIL NADU TRANSMISSION CORPORATION LTD.
September 19, 2019
M.MOHAMED KAJA MUHAIDEEN Vs. STATE OF TAMIL NADU
November 11, 2019
M.MOHAMED MANSOORSHA Vs. S.KATHIJA BANU
January 21, 2019
M.MOHAMMED ARIEF Vs. CHIEF ENGINEER AGRICULTURAL ENGINEERING DEPARTMENT NANDANAM
March 15, 2019
M.MOHAMMED JABIR Vs. V.KANAGARAJ
August 2, 2019
M.MOHAMMED MOHSIN Vs. THE REGISTRAR
May 4, 2019
M.MOHAMMED RAFI Vs. INSPECTOR GENERAL OF REGISTRATION
January 22, 2019
M.MOHANRAJ Vs. CHAIRMAN AND MANAGING DIRECTOR
November 13, 2019
M.MOOKKOORAN Vs. DISTRICT COLLECTOR
February 1, 2019
M.MURUGAIAH Vs. REVENUE DIVISIONAL OFFICER
June 10, 2019
M.MURUGAMMAL Vs. STATE
November 21, 2019
M.MURUGAN Vs. SUPERINTENDING ENGINEER
October 15, 2019
M.MURUGAN Vs. SUPERINTENDING ENGINEER
January 21, 2019
M.MURUGESAN Vs. MANAGEMENT, BHARAT HEAVY ELECTRICAL LIMITED
July 16, 2019
M.MURUGESAN Vs. STATE OF TAMIL NADU
November 7, 2019
M.MUTHUKRISHNAN Vs. UNION TERRITORY OF PUDUCHERRY
January 21, 2019
M.MUTHUKUMAR Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION
October 3, 2019
M.MUTHULAKSHMI Vs. SUPERINTENDING ENGINEER
August 16, 2019
M.MUTHUPANDIAN Vs. DISTRICT COLLECTOR
January 29, 2019
M.MYTHILI Vs. MEIYALAGAN
December 13, 2019
M.N.SUMATHI Vs. STATE REPRESENTED BY
June 10, 2019
M.NAGALINGAM Vs. ASSISTANT DIRECTOR
July 5, 2019
M.NAGENDRA Vs. KARRA BHAMMAIAH
March 29, 2019
M.NAMADEVA Vs. DIRECTOR OF SCHOOL EDUCATION
November 26, 2019
M.NARAYANASAMY Vs. DISTRICT REGISTRAR, KRISHNAGIRI
November 20, 2019
M.NATARAJAN Vs. STATE OF TAMIL NADU
September 3, 2019
M.NAYILKUMAR Vs. INSPECTOR OF POLICE
January 24, 2019
M.NEELAKANDAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
June 24, 2019
M.NEVEATHA Vs. STATE BY
June 18, 2019
M.NITHIYANANDAM Vs. DIRECTOR GENERAL OF POLICE
April 3, 2019
M.P. PARASURAMAN Vs. GENERAL MANAGER
November 19, 2019
M.P.SAHABDEEN Vs. PRINCIPAL SECRETARY STATE GOVERNMENT OF TAMIL NADU
September 16, 2019
M.PACKIAM Vs. GOVERNMENT OF TAMIL NADU
March 28, 2019
M.PALANIYANDI Vs. SECRETARY DEPARTMENT OF HIGHER EDUCATION
December 4, 2019
M.PANDI Vs. DIRECTOR GENERAL OF POLICE
November 11, 2019
M.PANDIAN Vs. DISTRICT REVENUE OFFICER
June 4, 2019
M.PANDIYAN Vs. GOVERNMENT OF TAMIL NADU
November 14, 2019
M.PARVATHY Vs. COMMISSIONER CHENNAI CORPORATION
June 24, 2019
M.PAULRAJ Vs. KULATHUR HINDU NADAR URAVINMURAI SOCIETY
March 6, 2019
M.PAWANKUMAR Vs. COMMISSIONER,
October 21, 2019
M.PONNUSAMY Vs. G.VIJAYALAKSHMI
November 7, 2019
M.POOVENDRA RAJA Vs. PRINCIPAL/COMMANDANT
December 12, 2019
M.PRAKASH Vs. DIRECTOR GENERAL
January 18, 2019
M.PRATHAP Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
March 26, 2019
M.PUGAZHVANNAN Vs. STATE OF TAMIL NADU
December 6, 2019
M.PUSHPA Vs. DIRECTOR OF SCHOOL EDUCATION
April 11, 2019
M.R. GOVINDARAJI CHETTIYAR Vs. SUPERINTENDENT OF POLICE, KRISHNAGIRI, KRISHNAGIRI DISTRICT
July 26, 2019
M.R. JAYAKUMAR Vs. S. SENTHIL
June 6, 2019
M.RAGUPATHY Vs. DIRECTOR GENERAL OF POLICE
April 16, 2019
M.RAJAKUMARI Vs. PRINCIPAL SECRETARY OF CO-OPERATIVE DEPARTMENT
February 28, 2019
M.RAJAPANDI Vs. STATE OF TAMIL NADU
August 21, 2019
M.RAJENDRAN Vs. GOVERNMENT OF INDIA
August 22, 2019
M.RAJENDRAN Vs. TAMILNADU ELECTRICITY GENERATION
November 7, 2019
M.RAJENDRAN Vs. DIRECTOR OF SCHOOL EDUCATION
April 1, 2019
M.RAJENDRAN Vs. GOVERNMENT OF INDIA
October 4, 2019
M.RAJKUMAR @ MUTHAIAH Vs. COMMISSIONER, MADURAI CITY
January 9, 2019
M.RAJU Vs. PACHAMUTHU
October 1, 2019
M.RAMAKRISHNAN Vs. CHIEF ENGINEER PUBLIC WORKS DEPARTMENT
September 17, 2019
M.RAMAKRISHNAN Vs. STATE OF TAMILNADU
November 21, 2019
M.RAMASAMY Vs. N.RAJAN
October 4, 2019
M.RAMASAMY Vs. M.R.VIJAYAN
October 30, 2019
M.RAMESH Vs. SUPERINTENDENT OF POLICE TIRUNELVELI DISTRICT
May 8, 2019
M.RANJITHKUMAR Vs. ANNAKODI
September 3, 2019
M.RAVEENDRAN Vs. DHARTI DREDGING AND INFRASTRUCTURE LTD.
November 20, 2019
M.RAVI Vs. DISTRICT COLLECTOR
April 12, 2019
M.RAVI Vs. K.MURALI
January 7, 2019
M.RAVICHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 26, 2019
M.RAVIKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
February 14, 2019
M.RITHIKA Vs. MEDICAL COUNCIL OF INDIA
June 7, 2019
M.S. MANIKAVASAGAM Vs. M.M. RAMESH
September 4, 2019
M.S.JAFFAR SAIT Vs. DIRECTORATE OF VIGILANCE AND ANTI-CORRUPTION
May 23, 2019
M.S.KRISHNA KUMAR Vs. UNION OF INDIA
December 20, 2019
M.S.NARASIMMALU Vs. STATE
April 16, 2019
M.S.PALANIVEL Vs. CHIEF OFFICER
January 29, 2019
M.S.SIVAKUMAR Vs. COLLECTOR KANCHEEPURAM DISTRICT
April 11, 2019
M.S.SRINIVASAN Vs. THE DEPUTY DIRECTOR (BOCW)
February 6, 2019
M.S.TAMILNATHAN Vs. G.SHYMALA RANJINI
November 27, 2019
M.SAHAYA BRITTO Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
August 9, 2019
M.SAKKARAICHAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 2, 2019
M.SAKTHIKUMAR Vs. INSPECTOR OF POLICE
May 15, 2019
M.SAMPATH Vs. CHAIRMAN CUM MANAGING DIRECTOR
January 18, 2019
M.SANKAR Vs. CHAIRMAN
September 12, 2019
M.SANKAR Vs. SUPERINTENDENT OF POLICE
June 14, 2019
M.SANTHANAMEENAKSHI Vs. DIRECTOR OF SCHOOL EDUCATION
November 19, 2019
M.SARANYA Vs. STATE OF TAMIL NADU
October 3, 2019
M.SARASWATHI Vs. ANDAL
November 11, 2019
M.SATHASIVAM Vs. DISTRICT COLLECTOR
January 18, 2019
M.SATHYA Vs. GOVERNMENT OF INDIA
March 27, 2019
M.SATHYAN SUNDARARAJAN Vs. K.R.S.JANAKIRAMAN
April 24, 2019
M.SEKAR Vs. MANAGEMENT
November 14, 2019
M.SEKKAPPA CHETTIAR Vs. CHIEF ELECTION COMMISSIONER
December 5, 2019
M.SELVA MICHEAL Vs. STATE OF TAMIL NADU
July 10, 2019
M.SELVANAYAKI Vs. CHAIRMAN
December 16, 2019
M.SELVARAJ Vs. STATE OF TAMIL NADU
June 19, 2019
M.SELVARAJ Vs. INSPECTOR OF POLICE
January 21, 2019
M.SELVARAJU Vs. UNION TERRITORY OF PONDY
January 23, 2019
M.SENTHIL KUMAR Vs. COMMISSIONER MADURAI CITY MUNICIPAL CORPORATION
September 12, 2019
M.SENTHILKUMAR Vs. STATE
December 20, 2019
M.SENTHILKUMAR Vs. MANAGING DIRECTOR
November 18, 2019
M.SHANMUGA SUNDARAM Vs. DEPUTY SUPERINTENDENT OF POLICE
May 9, 2019
M.SHANMUGAM Vs. GOVERNMENT OF TAMIL NADU,
March 28, 2019
M.SHANMUGARAJ Vs. UNION OF INDIA
January 7, 2019
M.SHYAM Vs. MANAGING DIRECTOR
April 9, 2019
M.SILAMPARASAN Vs. SECRETARY AND CONTROLLER OF EXAMINATIONS
January 23, 2019
M.SIVAKUMAR Vs. TAMILNADU STATE TRANSPORT CORPORATION LTD
December 10, 2019
M.SIVARAJU Vs. AGRICULTURAL PRODUCTION COMMISSIONER
February 7, 2019
M.SNEHALATA DADHA Vs. RATAN KAWAR
April 5, 2019
M.SOUNDARAJAN Vs. DEPUTY SUPERINTENDENT OF POLICE
November 6, 2019
M.SREEPATHY Vs. STATE LEVEL SCRUTINY COMMITTEE
June 12, 2019
M.SRINIVASAN Vs. SECRETARY, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
September 16, 2019
M.SRINIVASAN Vs. COMMISSIONER OF POLICE
November 11, 2019
M.STELLA Vs. CHIEF EDUCATIONAL OFFICER
April 1, 2019
M.SUBRAMANI Vs. G.ANBAZAGAN
November 19, 2019
M.SUBRAMANIAN Vs. EXECUTIVE OFFICER
December 30, 2019
M.SUBRAMANIAN Vs. STATE
December 11, 2019
M.SUCEELA BAI Vs. GOVERNMENT OF TAMIL NADU
September 20, 2019
M.SUGUMARAN Vs. SPECIAL DEPUTY COLLECTOR
November 13, 2019
M.SUNDARA VADIVEL Vs. CHIEF EDUCATIONAL OFFICER
February 1, 2019
M.SUNDARARAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 14, 2019
M.SURESH KUMAR Vs. STATE
April 1, 2019
M.SUSIL KUMAR Vs. MEMBER SECRETARY
April 12, 2019
M.THANDAVARAYAN Vs. GOVERNMENT OF TAMIL NADU
November 7, 2019
M.THANGAVEL Vs. COMMISSIONER OF POLICE MADURAI CITY
December 9, 2019
M.THANGAVEL Vs. PRESIDING OFFICER
August 30, 2019
M.THECHINAMOORTHY Vs. DISTRICT COLLECTOR
November 21, 2019
M.THEIVANAYAGI Vs. STATE OF TAMIL NADU
July 29, 2019
M.THULASIMANI Vs. SHAMBHU KALLOLIKAR I.A.S
February 7, 2019
M.UMAPATHY Vs. INDIAN OVERSEAS BANK
January 7, 2019
M.V. HOSPITAL FOR DIABETES (P) LTD. Vs. SOSAMMA
February 20, 2019
M.V. SANTHARAMAN Vs. BAR COUNCIL OF TAMIL NADU & PUDUCHERRY
May 29, 2019
M.V. VASUDEVAN Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
February 18, 2019
M.V.GOPAL Vs. N.RAJAPPAN
December 9, 2019
M.VADIVELU Vs. DIRECTOR OF SCHOOL EDUCATION
November 22, 2019
M.VASUDEVAN Vs. SECRETARY STATE TRANSPORT AUTHORITY PUDUCHERRY
December 2, 2019
M.VELLAISAMY Vs. INSPECTOR OF POLICE
June 12, 2019
M.VELSAMY Vs. THE SUPERINTENDENT OF POLICE
April 27, 2019
M.VEMBURAJ Vs. COMMISSIONER
October 23, 2019
M.VENKATACHALAM Vs. R.ARULANANDAM
December 18, 2019
M.VENKATARAMAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
November 26, 2019
M.VENKATESAN Vs. ARCHANA
November 11, 2019
M.VENKATSAN Vs. STATE OF TAMIL NADU
July 3, 2019
M.VETRIVELU Vs. M.MOHAMMED RAFFI
July 2, 2019
M.VIGNESH Vs. DISTRICT COLLECTOR
November 11, 2019
M.VINSLAL Vs. GOVERNMENT OF TAMIL NADU
June 4, 2019
M.Y.AHMED Vs. DRUGS INSPECTOR
January 24, 2019
M/S BOJARAJ TEXTILE MILLS LIMITED Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
September 23, 2019
M/S DOOSAN INFRACORE INDIA PVT LTD Vs. SREE GANESHA RIG SERVICE, REP BY ITS PROPRIETOR, R SELVAKUMAR, S/O RASAPPAN
August 7, 2019
M/S MANDAVA HOLDINGS PVT LTD Vs. M/S KHIVIRAJ AUTOMIBILES AND INFRASTRUCTURE PVT LTD
August 29, 2019
M/S MARINE OFFICERS TRAINING ACADEMY Vs. DIRECTORATE GENERAL OF SHIPPING, REP BY ITS DIRECTOR, MUMBAI
August 14, 2019
M/S PARADISE TEXTILE MILLS Vs. THE AUTHORIZED OFFICER,INDIAN BANK CIRCLE OFFICE
September 5, 2019
M/S SHEENLAC NOROO COATINGS INDIA PRIVATE LTD Vs. M/S TATA STEEL BSL LIMITED
November 28, 2019
M/S STANADYNE AMALGAMATIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI
August 6, 2019
M/S SVS ENTERPRISES Vs. STATE TAX OFFICER GUDIYATHAM (EAST) CIRCLE
August 7, 2019
M/S. BMD HOTELS & RESORTS PVT. LTD. Vs. P. MURALI
April 12, 2019
M/S. GE T&D INDIA LTD Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 27, 2019
M/S. MICRO-PAK LIMITED Vs. ABDUL MALICK TRADERS
November 18, 2019
M/S. PERFINT HEALTHCARE PVT. LTD. Vs. CALIFORNIA INSTITUTE OF COMPUTER ASSISTED SURGERY INC.
January 2, 2019
M/S. R D 34 ARIYAKUDI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
December 19, 2019
M/S. S 428 GENDIGANAHALLI PAC BANK LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 4, 2019
M/S. SLK CONTRACT SERVICES Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
September 10, 2019
M/S. WITTHAL INTERNATIONAL Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS
January 25, 2019
M/S.3I INFOTECH LIMITED Vs. TAMIL NADU E- GOVERNMENT AGENCY
November 7, 2019
M/S.ANGHINGHU NICE TOBACCO Vs. CUSTOMS
March 7, 2019
M/S.DIAMOND SHIPPING AGENCIES Vs. THE EMPLOYEES PROVIDENT FUND
April 15, 2019
M/S.GREEN PORT SHIPPING AGENCIES Vs. THE COMMISSIONER OF CUSTOMS
April 30, 2019
M/S.HIGH RANGE SPICES Vs. THE COMMISSIONER OF CUSTOMS
February 1, 2019
M/S.JUBILEE PLOT & HOUSING PVT.LTD. Vs. THE JOINT SUB REGISTRAR NO.2 CHENGALPET
February 26, 2019
M/S.KALPAKA CHEMICALS PRIVATE Vs. THE COMMISSIONER OF CUSTOMS
January 18, 2019
M/S.MADRAS FLYING CLUB LTD Vs. THE DEPUTY REGISTRAR OF COMPANIES
March 4, 2019
M/S.MARUTHI PLASTICS Vs. THE COMMISSIONER OF CENTRAL EXCISE
April 30, 2019
M/S.MINDA INDUSTRIES LIMITED Vs. THE REGIONAL PROVIDENT FUND
June 3, 2019
M/S.NORTAN INTEC RUBBERS PVT. LTD. Vs. CUSTOMS
April 8, 2019
M/S.ROYAL IMPEX Vs. THE COMMISSIONER OF CUSTOMS
February 27, 2019
M/S.SRI KAVITHA JEWELLERS Vs. THE DEPUTY COMMISSIONER OF INCOME
March 7, 2019
M/S.SUPRIYA SPINNING MILLS PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
April 22, 2019
M/S.UNIQUE SPICES Vs. THE COMMISSIONER OF CUSTOMS
January 29, 2019
M/S.UNITED INDIA INSURANCE CO. LTD. Vs. VENKATESAN
February 25, 2019
M/S/SUPREME DYECHEM PVT LTD Vs. ASSISTANT COMMISSIONER (CT)(FAC)
August 8, 2019
MACRO MARVEL PROJECTS LIMITED Vs. M. ARUMUGAM
March 6, 2019
MADAKANNU NADAR Vs. PALTHURAI
July 3, 2019
MADAN Vs. STATE
January 30, 2019
MADASAMY Vs. INSPECTOR OF POLICE
January 11, 2019
MADHAN AND ORS. Vs. STATE AND ORS.
October 24, 2019
MADHES Vs. MOORTHY
April 5, 2019
MADHUMATHI Vs. DEPUTY INSPECTOR GENERAL OF POLICE, C.B.C.I.D.
June 25, 2019
MADHURAJ Vs. FOREST OFFICER
June 6, 2019
MADRAS CRICKET CLUB Vs. PRESIDING OFFICER
August 7, 2019
MADRAS LITREX PVT. LTD. Vs. SHREE ARUNACHALA FOUNDATIONS PVT. LTD.
January 2, 2019
MADRAS SCHOOL OF SOCIAL WORK Vs. CHAIRMAN, TAXATION APPEAL TRIBUNAL
January 7, 2019
MADURA COATS PRIVATE LIMITED Vs. SECRETARY
April 1, 2019
MADURAI CORPORATION Vs. A.SYED ABDUL RAHIM
January 9, 2019
MADURAI OMNI BUS TRAVELS OWNERS WELFARE ASSOCIATION Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, TRANSPORT DEPARTMENT
August 27, 2019
MADURAI-TUTICORIN EXPRESSWAYS LTD Vs. VIRUDHUNAGAR DISTRICT BUS OWNERS ASSOCIATION
July 11, 2019
MAGIC FRAMES Vs. RADIANCE MEDIA P. LTD
June 4, 2019
MAGIC FRAMES Vs. RADIANCE MEDIA P. LTD.
May 8, 2019
MAGMA HOUSING FINANCE Vs. DISTRICT MAGISTRATE/DISTRICT COLLECTOR AND ORS.
January 31, 2019
MAGNEWIN ENERGY PVT. LTD Vs. TAMILNADU TRANSMISSION CORPORATION LIMITED
January 28, 2019
MAHALAKSHMI EDUCATIONAL TRUST Vs. EXECUTIVE OFFICER
October 3, 2019
MAHALINGAM Vs. STATE REP BY INSPECTOR OF POLICE, VENGAL POLICE STATION
March 29, 2019
MAHALINGAM Vs. STATE
January 22, 2019
MAHALINGAM Vs. RAJESWARI
November 28, 2019
MAHALINGAM Vs. GURUSAMY
November 8, 2019
MAHARANI Vs. JOINT DIRECTOR
January 2, 2019
MAHARISHI VIDHYA MANDIR Vs. GOVERNMENT OF TAMIL NADU
January 11, 2019
MAHATHMA Vs. CHOCKALINGAM
July 1, 2019
MAHATMA GANDHI MEDICAL COLLEGE Vs. GOVERNMENT OF INDIA
April 5, 2019
MAHAVIR PLANTATION PVT LTD. Vs. STATE OF TAMILNADU
October 4, 2019
MAHENDRA INSTITUTE OF TECHNOLOGY Vs. THE ANNA UNIVERSITY
November 26, 2019
MAHENDRAN DURAIRAJ Vs. UNION OF INDIA
September 9, 2019
MAHESH Vs. STATE REP.
January 7, 2019
MAHESH DEODATTA GUPTA Vs. STATE OF TAMIL NADU
September 4, 2019
MAHESH VALVE PRODUCTS PRIVATE LIMITED Vs. KAPILA RUBBER INDUSTRIES
September 23, 2019
MAHESHCHANDRA MULKRAJ JULKA Vs. REDIGTON (INDIA) LTD.
April 15, 2019
MAHESHVASANTHA Vs. STATE REP BY, INSPECTOR OF POLICE
January 7, 2019
MAHIN Vs. AYYAKUTTY (DIED)
November 18, 2019
MAHINDRA HOLIDAYS & RESORTS INDIA LTD. Vs. APPELLATE AUTHORITY UNDER TAMILNADU
November 4, 2019
MAHINDRA WORLD CITY DEVELOPERS Vs. THE ASSISTANT COMMISSIONER
April 22, 2019
MAHJABEEN Vs. GULF MEDICAL DIAGNOSTIC SERVICE [P] LTD
July 9, 2019
MAHUMUTHA Vs. DISTRICT COLLECTOR
January 28, 2019
MAITRI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, CHENNAI II COMMISSIONERATE
March 22, 2019
MAIYILARASAN Vs. INSPECTOR OF POLICE TALUK POLICE STATION
April 2, 2019
MAKESH Vs. STATE
July 29, 2019
MALARKODI Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORP , LTD
March 12, 2019
MALARKODI Vs. S SEKAR
March 13, 2019
MALARKODI Vs. K.SUBRAMANIAN
December 4, 2019
MALARVALLI Vs. APARNA
November 5, 2019
MALATHY Vs. N.R. RAJA
June 27, 2019
MALAYAMPATTU ERI PASANADARAR SANGAM Vs. THE DISTRICT COLLECTOR. THIRUVANNAMALAI
January 4, 2019
MALLASAMY NACHIMUTHU Vs. DISTRICT COLLECTOR ERODE DISTRICT
December 6, 2019
MALLIGA Vs. D PREMALATHA
March 13, 2019
MALLIGA Vs. M.PUSHPARAJAN
January 9, 2019
MALLIGA Vs. ATHEESWARAN
January 8, 2019
MAM. ARIVAZHANGAN Vs. NATIONAL BOARD OF EXAMINATIONS
March 13, 2019
MANAGEMENT Vs. DEVI
September 19, 2019
MANAGEMENT Vs. PRESIDING OFFICER
September 25, 2019
MANAGEMENT Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
September 26, 2019
MANAGEMENT Vs. PRESIDING OFFICER
September 27, 2019
MANAGEMENT Vs. PRESIDING OFFICER
November 1, 2019
MANAGEMENT Vs. V.KANCHIVANAM
January 22, 2019
MANAGEMENT Vs. PRESIDING OFFICER
February 13, 2019
MANAGEMENT Vs. T.S.INSPASEKARAN
June 27, 2019
MANAGEMENT Vs. PRESIDING OFFICER
November 6, 2019
MANAGEMENT Vs. P.RAJA GOUNDER
November 13, 2019
MANAGEMENT Vs. RADHAKRISHNAN
November 12, 2019
MANAGEMENT Vs. LABOUR INSPECTOR
April 22, 2019
MANAGEMENT Vs. P.MANIKANDAN
November 6, 2019
MANAGEMENT Vs. SUB-INSPECTOR OF POLICE
January 22, 2019
MANAGEMENT Vs. PRESIDING OFFICER
November 15, 2019
MANAGEMENT Vs. P.PERUMAL
March 28, 2019
MANAGEMENT Vs. ASSISTANT COMMISSIONER OF LABOUR
November 26, 2019
MANAGEMENT Vs. RANIPET LABOUR UNION
October 25, 2019
MANAGEMENT Vs. LABOUR INSPECTOR
November 28, 2019
MANAGEMENT Vs. K.MANAVALAN
November 29, 2019
MANAGEMENT BIMETAL BEARINGS LIMITED Vs. PRESIDING OFFICER
October 4, 2019
MANAGEMENT COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. JOINT COMMISSIONER OF LABOUR
July 25, 2019
MANAGEMENT GVK EMERGENCY MANAGEMENT AND RESEARCH INSTITUTE Vs. DEPUTY COMMISSIONER OF LABOUR
November 26, 2019
MANAGEMENT KANCHEEPURAM DISTRICT CONSUMER COOPERATIVE WHOLESALE STORES Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 17, 2019
MANAGEMENT MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. JOINT COMMISSIONER OF LABOUR
November 15, 2019
MANAGEMENT MANALI PETROCHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR-I
November 12, 2019
MANAGEMENT NO.1565, PALACE NAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. P.RAJA GOUNDER
November 13, 2019
MANAGEMENT OF FORD INDIA PRIVATE LTD. Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
September 18, 2019
MANAGEMENT OF ADDISON Vs. PRESIDING OFFICER
March 14, 2019
MANAGEMENT OF ADDISON & CO. LTD. Vs. PRESIDING OFFICER
August 27, 2019
MANAGEMENT OF AMBUR CO-OPERATIVE SUGAR MILLS Vs. A.K. SHANMUGAM
September 17, 2019
MANAGEMENT OF ASHOK BUSINESS SERVICES Vs. PRESIDING OFFICER
November 21, 2019
MANAGEMENT OF BRAKES INDIA LTD. Vs. PRESIDING OFFICER
November 12, 2019
MANAGEMENT OF CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. S.G.DHAMODHARAN
March 15, 2019
MANAGEMENT OF FORD INDIA PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF LABOUR (CONCILIATION) 1
October 3, 2019
MANAGEMENT OF FUMITEC MINERALS PRIVATE LIMITED Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT
May 9, 2019
MANAGEMENT OF INDIA PISTONS LTD. Vs. I. INBAKUMAR
August 30, 2019
MANAGEMENT OF KALLAKURICHI TALUK COOPERATIVE RURAL HOUSING SOCIETY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT CUDDALORE
September 18, 2019
MANAGEMENT OF M/S.P.N.P.BUS SERVICES Vs. M.SENTHILKUMAR
June 4, 2019
MANAGEMENT OF MACLELLAN INTEGRATED SERVICES INDIA PVT LIMITED Vs. M RAVI
July 24, 2019
MANAGEMENT OF MRF LTD , REP , BY ITS PLANT HEAD Vs. P N RAVINDER
April 22, 2019
MANAGEMENT OF NATIONAL AVIATION COMPANY OF INDIA LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
June 27, 2019
MANAGEMENT OF PANNIMEDU ESTATE Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ORS.
August 9, 2019
MANAGEMENT OF PONNI SUGAR MILLS Vs. PRESIDING OFFICER, LABOUR OFFICER, SALEM AND ORS.
November 13, 2019
MANAGEMENT OF PRICOL LIMITED Vs. KOVAI MAVATTA PRICOL THOZHILALAR OTRUMAI SANGAM
March 22, 2019
MANAGEMENT OF PRICOL LIMITED Vs. KOVAI MAVATTA PRICOL THOZHILALAR
March 23, 2019
MANAGEMENT OF ROCA BATHROOM PRODUCTS PRIVATE LIMITED Vs. RANIPET LABOUR UNION
October 25, 2019
MANAGEMENT OF ROCA BATHROOM PRODUCTS PRIVATE LIMITED Vs. RANIPET LABOUR UNION
December 19, 2019
MANAGEMENT OF ROTORK CONTROLS Vs. PRESIDING OFFICER
September 23, 2019
MANAGEMENT OF SATHYABAMA UNIVERSITY Vs. PRESIDING OFFICER
April 30, 2019
MANAGEMENT OF ST. JOSEPH Vs. DIRECTOR OF SCHOOL EDUCATION
April 25, 2019
MANAGEMENT OF ST.MARY'S MATRICULATION HIGHER SECONDARY SCHOOL Vs. PRESIDING OFFICER
September 26, 2019
MANAGEMENT OF STANDARD BATTERIES LTD. Vs. PRESIDING OFFICER
March 13, 2019
MANAGEMENT OF TAMIL NADU Vs. SECRETARY DESIYA PODHU THOZHILALAR SEVA SANGAM
April 2, 2019
MANAGEMENT OF TAMIL NADU Vs. SUNDARAPANDIAN
October 23, 2019
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
November 13, 2019
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER
November 14, 2019
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION) LIMITED Vs. PRESIDING OFFICER LABOUR COURT
September 10, 2019
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION) LTD. Vs. PRESIDING OFFICER LABOUR COURT
September 9, 2019
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. PRESIDING OFFICER LABOUR COURT
March 22, 2019
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION(MADURAI)LIMITED Vs. K.RAMESH
July 17, 2019
MANAGEMENT OF TOLL (INDIA) LOGISTICS PVT. LIMITED Vs. PRESIDING OFFICER II ADDITIONAL LABOUR COURT
September 17, 2019
MANAGEMENT OF WORTH TRUST Vs. PRESIDING OFFICER
March 20, 2019
MANAGEMENT POOMBOOR PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. G RAJENDRAN
January 2, 2019
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (KARAIKUDI DIVISION) LIMITED Vs. S.MARUDHUPANDIAN
April 1, 2019
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
October 1, 2019
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S.MARIMUTHU
April 12, 2019
MANAGEMENT TOLL (INDIA) LOGISTICS (P) LTD Vs. UMA SHANKAR
January 9, 2019
MANAGEMENT TOLL (INDIA) LOGISTICS (P) LTD Vs. G BASKAR
January 9, 2019
MANAGEMENT, FOOD CORPORATION OF INDIA Vs. K.RAJU
September 16, 2019
MANAGEMENT, CARBORANDUM UNIVERSAL LTD. Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ORS.
August 26, 2019
MANAGEMENT, FOOD CORPORATION OF INDIA, MADRAS HARBOUR, MADRAS Vs. M. NARAYANAN
September 17, 2019
MANAGEMENT, GOVERNMENT COLLEGE OF ENGINEERING COOPERATIVE STORES LTD. Vs. S. GNANASEKARAN
January 25, 2019
MANAGEMENT, GVK EMERGENCY MANAGEMENT AND RESEARCH INSTITUTE Vs. DEPUTY COMMISSIONER OF LABOUR, CHENNAI AND ORS.
November 29, 2019
MANAGEMENT, JAIMURUGAN TEXTILES LTD. Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ORS.
August 22, 2019
MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. G BASKAR RAJ
August 8, 2019
MANAGEMENT, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD. Vs. J. SURESH KUMAR AND ORS.
August 21, 2019
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION Vs. V.KANCHIVANAM
January 22, 2019
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD. Vs. P. SEETJARAMAN
September 27, 2019
MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD. AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ORS.
August 30, 2019
MANAGER Vs. DEVARAJAN
April 8, 2019
MANAGER (ADMINISTRATION AND PERSONNEL), FOOTWEAR DESIGN AND DEVELOPMENT INSTITUTE AND ORS. Vs. KAUSHIK GHOSH
November 25, 2019
MANAGER RELIANCE GENERAL INSURANCE CO.LTD Vs. SHIVALEELA
September 11, 2019
MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. SANTHAKUMARI
January 29, 2019
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. BASKARAN
January 2, 2019
MANAGER, MADURA COATS PRIVATE LIMITED Vs. J.ANTON SUBASH
January 18, 2019
MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. RANJITH KUMAR AND ORS.
June 26, 2019
MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. PECHIYAMMAL
September 16, 2019
MANAGER, ROYAL SUNDRAM ALIANCE INSURANCE CO. LTD Vs. S. KUMAR
March 15, 2019
MANAGER, SHRIRAM GENERAL INSURANCE CO.LTD Vs. N.MAMALLAN
November 11, 2019
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SUBRAMANI
June 19, 2019
MANAGING DIRECTOR Vs. ANANTHI
February 19, 2019
MANAGING DIRECTOR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 6, 2019
MANAGING DIRECTOR Vs. M.GNANAGURU
May 8, 2019
MANAGING DIRECTOR Vs. SANTHANAM
January 18, 2019
MANAGING DIRECTOR Vs. SAMADHANAM
January 24, 2019
MANAGING DIRECTOR Vs. SHANMUGAM
September 30, 2019
MANAGING DIRECTOR Vs. G.PRIYADHARSHINI
November 21, 2019
MANAGING DIRECTOR Vs. PRESIDING OFFICER
August 6, 2019
MANAGING DIRECTOR Vs. PRESIDING OFFICER
November 19, 2019
MANAGING DIRECTOR Vs. K.SEKAR
October 23, 2019
MANAGING DIRECTOR , KARNATAKA STATE TRANSPORT CORPORATION LTD., Vs. P.SELVI
September 25, 2019
MANAGING DIRECTOR TAMIL NADU FISHERIES DEVELOPMENT CORPORATION LIMITED Vs. K SUBRAMANIAN
June 21, 2019
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. EASWARAN
November 6, 2019
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION(COIMBATORE)LTD Vs. T.DEIVASIGAMANI
November 13, 2019
MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. PANDIYAN
August 20, 2019
MANAGING DIRECTOR, KSRTC LTD Vs. S. MURALIDHAR REDDY
September 6, 2019
MANAGING DIRECTOR, NEEDLE INDUSTRIES LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
June 4, 2019
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. JEEVARARTHINAM
June 12, 2019
MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD Vs. D GUNA
July 25, 2019
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. NEELA
April 4, 2019
MANAGING DIRECTOR, THE TAMIL NADU STATE TRANSPORT CORPORATION Vs. GURUSAMY
September 23, 2019
MANALAN Vs. SUPERINTENDENT OF POLICE
June 12, 2019
MANALI PETROCHEMICALS LIMITED Vs. UNION OF INDIA
December 13, 2019
MANDHIRIKODI Vs. E. BALARAMAN AND ORS.
November 25, 2019
MANGAL PLYWOOD LAMINTES Vs. ASSISTANT COMMISSIONER (ST) MADHAVARAM ASSESSMENT CIRCLE
November 20, 2019
MANGALAMBAL AND ORS. Vs. UDAY SINGH AND ORS.
July 25, 2019
MANGATHIL Vs. PALANIAMMAL
October 25, 2019
MANI Vs. STATE REP BY INSPECTOR OF POLICE
April 9, 2019
MANI Vs. SURIAKALA
November 14, 2019
MANI Vs. COMMISSIONER ARNI MUNICIPALITY
January 28, 2019
MANI Vs. STATE
April 5, 2019
MANI Vs. STATE
January 25, 2019
MANI Vs. SUBRAMANIYAN (DIED)
September 5, 2019
MANI @ MANIKANDAN Vs. STATE
April 2, 2019
MANI AND ORS. Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
February 13, 2019
MANI SAMUEL ASIR Vs. UNION OF INDIA
June 19, 2019
MANI SETTI Vs. STATE
March 26, 2019
MANIAKARAMPALAYAM INDUSTRIAL WORKERS Vs. SUDHA INDIRAJ
April 10, 2019
MANICKAM Vs. STATE
October 3, 2019
MANICKAM Vs. SUPERINTENDENT OF POLICE
April 25, 2019
MANICKARAJ Vs. STATE
July 5, 2019
MANIKANDAN Vs. DIVISIONAL REVENUE OFFICER
June 4, 2019
MANIKANDAN Vs. STATE
November 27, 2019
MANIKANDAN Vs. STATE OF TAMIL NADU
September 4, 2019
MANIKANDAN Vs. STATE
September 24, 2019
MANIKANDAN Vs. STATE
September 20, 2019
MANIKANDAN Vs. JOINT COMMISSIONER, EXECUTIVE OFFICER, ARULMIGHU MEENAKSHI AMMAN TEMPLE
July 24, 2019
MANIKANDAN. G Vs. DISTRICT COLLECTOR
May 17, 2019
MANIMEGALAI Vs. SUPERINTENDENT OF POLICE
April 8, 2019
MANIMEKALAI AND ORS. Vs. R. THIRUGNANASAMPATH
March 14, 2019
MANIMUTHU Vs. STATE
February 22, 2019
MANISEKARAN Vs. STATE
January 28, 2019
MANIVANAN Vs. STATE, REP BY INSPECTOR OF POLICE
January 3, 2019
MANIVANNAN Vs. BASKARAN
January 11, 2019
MANIVANNAN Vs. DISTRICT COLLECTOR
August 29, 2019
MANIVELRAJ, MALE Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
August 14, 2019
MANIYARASU Vs. COMMISSIONER OF SUGAR
August 1, 2019
MANJEET KAPOOR Vs. TAMIL NADU TEXTBOOK AND EDUCATIONAL SERVICES CORP.
October 8, 2019
MANJULA Vs. SELVAKUMAR
August 22, 2019
MANJULA Vs. SIVACHIDAMBARAM
June 3, 2019
MANJULA W/O. ASHOK Vs. STATE
December 3, 2019
MANMATHARAJAN Vs. STATE, REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE Q BRANCH CID
January 23, 2019
MANNAMU SREEMANNARAYANA Vs. STATE OF TAMIL NADU, BY THE INSPECTOR OF POLICE, CCB-II, CHENNAI
May 9, 2019
MANOHAR LAL Vs. A.KANNAN
March 6, 2019
MANOHARAN Vs. KARTHIGA DEVI
November 15, 2019
MANOHARAN Vs. ELAYA GOUNDER
June 17, 2019
MANOHARAN Vs. STATE
November 19, 2019
MANOJ KOHLI Vs. STATE OF TAMIL NADU REPRESENTED BY INSPECTOR OF POLICE
January 8, 2019
MANSOOR ALI Vs. STATE
April 25, 2019
MANTHAISAMY Vs. SUPERINTENDENT OF POLICE MADURAI DISTRICT
December 9, 2019
MARA NAICKER Vs. NAGA NAICKER
January 9, 2019
MARAIYAN Vs. AYYAVU @ ABDUL MASJID
December 20, 2019
MARAPDALLAM KRISHNAN DEVADOSS Vs. UNION OF INDIA
October 3, 2019
MARAPPAN Vs. SANTHOSAM
August 7, 2019
MARAYAMMAL Vs. CHINNAMMAL
January 3, 2019
MARAYAMMAL Vs. PONNAMBALAM
February 15, 2019
MARI Vs. MANNANGATTI
November 5, 2019
MARI Vs. THANGAVEL
September 25, 2019
MARIA AUXILLA Vs. V SEBASTIAN
March 6, 2019
MARIA HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. THE UNION OF INDIA
October 14, 2019
MARIADASSOU PHILOMENE DOMINIQUE MARIE ANTHOINETTE Vs. MEMBER SECRETARY, TOWN AND COUNTRY PLANNING BOARD
January 11, 2019
MARIAMMA Vs. DEPUTY COMMISSIONER OF LABOUR
February 12, 2019
MARIAMMAL Vs. GOVERNMENT OF TAMILNADU
October 17, 2019
MARIAMMAL Vs. STATE REP. BY INSPECTOR OF POLICE, THITTAKUDI POLICE STATION, CUDDALORE
October 22, 2019
MARIAPPA NAICKER Vs. SPECIAL TAHSILDHAR
December 17, 2019
MARIAPPAN Vs. SATE REP BY, DEPUTY SUPERINTENDENT OF POLICE
January 4, 2019
MARIAPPAN Vs. SUPERINTENDENT OF POLICE
January 21, 2019
MARIAPPAN Vs. STATE
September 5, 2019
MARIE ANTOINE MOSELLE Vs. ROSYANE
November 6, 2019
MARIE STELLA RENE Vs. STATE
September 26, 2019
MARIKANNU Vs. ALAGAMMAL(DIED
October 18, 2019
MARIMUTHU Vs. STATE
November 5, 2019
MARIMUTHU Vs. R.NALLATHAMBI
January 21, 2019
MARINA SHIP BROKERS Vs. INCOME TAX OFFICER
August 19, 2019
MARINE OFFICERS TRAINING ACADEMY Vs. DIRECTORATE GENERAL OF SHIPPING
August 14, 2019
MARITIME EDUCATION AND TRAINING INSTITUTES ASSOCIATION Vs. DIRECTOR GENERAL OF SHIPPING
September 9, 2019
MARIYA MEIYAL Vs. STATE OF TAMIL NADU
December 10, 2019
MARIYAM SIRAJ, PARTNER OF ROYAL IMPEX Vs. COMMISSIONER OF CUSTOMS
July 17, 2019
MARIYAPPAN Vs. STATE
August 27, 2019
MARIYAPPAN Vs. STATE
November 18, 2019
MARK ALIAS MARKESH Vs. NAGERCOIL MUNICIPALITY
January 22, 2019
MARKET BABU Vs. STATE
January 22, 2019
MARSHAL SONS MFG LTD., Vs. PRESIDING OFFICER
April 10, 2019
MARTIN Vs. THE STATE REP BY THE INSPECTOR OF POLICE
May 8, 2019
MARTIN SAGAYANADIN Vs. ANTOINETTE
January 25, 2019
MARUDHUPANDI Vs. STATE
April 11, 2019
MARUTHAIAH PANDYAN Vs. DISTRICT COLLECTOR, TIRUNELVELI
August 5, 2019
MARUTHAM APARTMENTS Vs. ASSISTANT COMMISSIONER (CT) MMDA COLONY
November 1, 2019
MARUTHAN Vs. INSPECTOR OF POLICE
September 6, 2019
MARUTHI APARTMENTS OWNERS Vs. K.V.NARASIMHAN
March 21, 2019
MARUTHU MANAMAGIL SANGAM Vs. SUPERINTENDENT OF POLICE
September 16, 2019
MARY GOLDA Vs. ASSISTANT DIRECTOR OF MINES AND MINERALS
September 4, 2019
MASILAMANI Vs. SATHASIVAM
August 27, 2019
MASJIDE EA MUKATHAS SUNNATH-VAL JAMATH Vs. HAJI T.SYED IBRAHIM
June 17, 2019
MASTER HARI PRASATH G Vs. UNION OF INDIA
August 8, 2019
MATCHAN Vs. STATE
August 2, 2019
MATCHAN @ ABUBACKER SIDDIK Vs. STATE
April 1, 2019
MATHA EXPLOSIVES Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES
October 21, 2019
MATHANGI ASOKAN Vs. IMRAN DAWOOD KHAN
January 21, 2019
MATHESH Vs. STATE
February 22, 2019
MATHEW SAMUEL Vs. STATE
January 29, 2019
MATHIYAZHAGAN Vs. SUROMANI
March 4, 2019
MATHUBALAN Vs. DIRECTOR
March 18, 2019
MATHUMATHI W/O.DURGA PRASAD Vs. STATE BY SUPERINTENDENT OF POLICE
April 26, 2019
MATRIMONY.COM LIMITED Vs. THODU NEEDA TELUGU MATRIMONY
January 2, 2019
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September 13, 2019
MATRIMONY.COM LIMITED, Vs. MULTI INFORMATION SERVICE
January 30, 2019
MAX ENTERPRISES Vs. DEPUTY COMMISSIONER OF CUSTOMS
February 25, 2019
MAXIMUS ARC LIMITED Vs. ANNA UNIVERSITY, CHENNAI
August 6, 2019
MAXIMUS ARC LTD. Vs. CENTRAL BANK OF INDIA
June 6, 2019
MAYA VEDAMURTHY Vs. ASSISTANT REVENUE OFFICER
April 2, 2019
MAYAKESAVAN VIJAYKUMAR M Vs. UNION OF INDIA
July 23, 2019
MAYANDI Vs. STATE OF TAMIL NADU, REPRESENTED
August 14, 2019
MAYIL Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION (VPM) LTD
April 3, 2019
MAYILRAJ @ AROCKIYAM Vs. STATE
October 31, 2019
MAYILSAMY Vs. ASSISTANT DIRECTOR
December 11, 2019
MAYILSAMY GOUNDER Vs. ELLAPPAN
September 19, 2019
MCGANS OOTY SCHOOL OF ARCHITECTURE Vs. REGISTRAR, ANNA UNIVERSITY
February 1, 2019
MEC INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME-TAX
June 26, 2019
MEDICAL LAB TECHNICIANS DEVELOPMENT ASSOCIATION Vs. STATE OF TAMIL NADU
November 26, 2019
MEENAKSHI Vs. PREMKUMAR NACHIAPPAN
January 29, 2019
MEENAKSHI Vs. STATE OF TAMIL NADU
September 25, 2019
MEENAKSHI OVERSEAS LLC Vs. V V V & SONS EDIBLE OILS LIMITED
February 1, 2019
MEER HASANNULLA Vs. ASRAF NISHA
November 28, 2019
MEGASOFT LIMITED Vs. INFOGIX INC.
March 6, 2019
MEGAWIN LEATHER INDIA PRIVATE LTD. Vs. STATE BANK OF INDIA
April 10, 2019
MEHARAJ Vs. STATE
April 29, 2019
MEHRA BROTHERS Vs. R. PALANIAPPAN
June 21, 2019
MEIYARASAN Vs. SUPERINTENDING ENGINEER
November 22, 2019
MEMBER SECRETARY, TEACHERS RECRUITMENT BOARD, GOVERNMENT OF TAMIL NADU Vs. P. TAMILARASI
September 26, 2019
MESSERS ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. S RAJALAKSHMI
January 23, 2019
METHA DIWAN Vs. STATE
November 12, 2019
METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. R.RANGA PILLAI
November 20, 2019
MICHEAKL SEKAR Vs. PUNITHA AROCKIAMATHA THERU, CATHOLIKKA CHRISTUVA SAMOOGA POTHUNALAKKULU
April 30, 2019
MICHEAL AMMAL Vs. COMMISSIONER OF ANIMAL HUSBANDRY ADMINISTRATION
June 28, 2019
MIDHUNAM SPINNERS PVT LTD Vs. SUPERINTENDING ENGINEER, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
November 22, 2019
MILAP CHAND SURANA Vs. BHARAT KUMAR SURANA
July 4, 2019
MIMMY SANGEETH Vs. STATE OF TAMIL NADU
November 11, 2019
MINOR ALAGURAJ Vs. STATE
July 17, 2019
MINOR GOPALAKRISHNAN Vs. DHILAGAM
February 28, 2019
MINOR HAVISHA Vs. THARSINI PARAMSOTHY
October 3, 2019
MINOR M D MUKESH SHAROON Vs. TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
June 17, 2019
MINOR M HARTHI Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE
August 19, 2019
MINOR M.NISHA Vs. GNANAVEL
January 11, 2019
MINOR M.VIKRAM BALAJI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
June 19, 2019
MINOR PRAVIN KUMAR Vs. CHINNAPALAM
January 28, 2019
MINOR R.BOOPATHY Vs. RANJEETHAM
September 20, 2019
MINOR RIZWAN Vs. T.S.RAJKUMAR
March 28, 2019
MINOR S.SIVANANDHAN Vs. GOVERNMENT OF TAMILNADU
August 28, 2019
MINOR. SHUMAYLAH NAYYAB HAZIRAH Vs. THE MINISTRY OF HOME AFFAIRS
April 26, 2019
MIRIAM MIZPAH ORCHID Vs. UNION OF INDIA
November 19, 2019
MIRUNALINI AMMAL Vs. K.SIVASUBRAMANIAN
October 31, 2019
MISS.SHANMATHI S Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
April 10, 2019
MKP FASHIONS Vs. PRINCIPAL DIRECTOR GENERAL
December 20, 2019
MKV AGENCIES Vs. TVS MOTORS COMPANY LTD
September 24, 2019
MLR AUTO LIMITED Vs. INUDSIND BANK LIMITED
September 18, 2019
MM 372, VIRACHILAI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY Vs. COMMITTEE ON CO-OPERATIVE ELECTION CASES, EAST CENTRAL ZONE
February 7, 2019
MOBIS INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2019
MOBIS INDIA LTD. Vs. DEPUTY COMMISSIONER OF CGST AND CENTRAL EXCISE POONAMALLEE DIVISION
September 26, 2019
MODAKURICHI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY Vs. INCOME TAX OFFICER
July 3, 2019
MOHAMED ALI SAITHUKUNJ Vs. REGISTRAR OF COMPANIES, TAMIL NADU
July 23, 2019
MOHAMED HASAN REFAYEE Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
July 19, 2019
MOHAMED IBRAHIM SAIT Vs. THE DEPUTY DIRECTOR
October 15, 2019
MOHAMED KURCHIT ANWAR Vs. SECRETARY
October 18, 2019
MOHAMED MYDEEN Vs. EXECUTIVE OFFICER, ANAMALAI TOWN PANCHAYAT
July 17, 2019
MOHAMED RAFI Vs. UNION OF INDIA
July 17, 2019
MOHAMED SALEEM Vs. ASAITHAMBI
November 11, 2019
MOHAMED SALIN Vs. STATE
June 26, 2019
MOHAMED SATHAK A. J. ACADEMY OF ARCHITECTURE Vs. ANNA UNIVERSITY
July 30, 2019
MOHAMED SHIYAM Vs. STATE
August 26, 2019
MOHAMMED ALI Vs. STATE
September 13, 2019
MOHAMMED HASAN KUDHOOS Vs. UNION OF INDIA
September 6, 2019
MOHAMMED IBRAHIM Vs. UNION OF INDIA
September 6, 2019
MOHAMMED JALALUDEEN Vs. STATE OF TAMIL NADU
September 5, 2019
MOHAMMED MEERAN Vs. REGISTRAR OF COMPANIES
March 29, 2019
MOHAMMED MOIDEEN Vs. STATE
July 22, 2019
MOHAMMED NIYAMATHULLAH Vs. MOHAMMED HIDAYATHULLA
September 25, 2019
MOHAMMED RIYAZ Vs. UNION OF INDIA
September 6, 2019
MOHAMMED RIYAZ Vs. UNION OF INDIA
June 24, 2019
MOHAMMED SAHEL Vs. STATE
July 19, 2019
MOHAMMED SALMAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 28, 2019
MOHAMMED THOUFIK Vs. UNION OF INDIA
September 6, 2019
MOHAMMEDI DELHI WALA Vs. SHEKH KUTBUDDIN HABIB
March 18, 2019
MOHAN Vs. C UDAYACHAND
August 14, 2019
MOHAN Vs. KIRUBA THEATRE AND ORS.
June 24, 2019
MOHAN Vs. SUB-COLLECTOR, VIRUDHACHALAM, CUDDALORE DISTRICT
August 14, 2019
MOHAN CHANDRASEKERAN Vs. UNION OF INDIA
November 28, 2019
MOHAN KUMAR Vs. STATE BANK OF INDIA
November 20, 2019
MOHAN KUMAR DHALL MILL Vs. COMMISSIONER OF CUSTOMS CHENNAI II
March 18, 2019
MOHAN RAVI Vs. INCOME TAX OFFICER
November 1, 2019
MOHANA Vs. DISTRICT COLLECTOR
November 22, 2019
MOHANDOSS Vs. COMMISSIONER OF POLICE, THE GREATER CHENNAI CITY POLICE, VEPERY, CHENNAI
January 25, 2019
MOHANESWARAN Vs. UNION OF INDIA
July 11, 2019
MOHANRAJ Vs. C JEYASINGH
August 2, 2019
MOHANRAJ Vs. STATE
December 20, 2019
MOHIDEEN Vs. STATE
July 27, 2019
MOHIDEEN BASHIR OULIYA THAIKA Vs. THAKADI EKIYA
October 4, 2019
MOLLY ABRAHAM Vs. STATE
January 3, 2019
MOMIN Vs. STATE REP. BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
March 28, 2019
MOMIN @ MOMIMWAR HUSSAIN @ MD MONWAR HOSSAIN Vs. STATE REP BY PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC (FOREIGNERS-II)
March 28, 2019
MONICA RAJENDRAN Vs. STATE OF TAMIL NADU
July 1, 2019
MONIKANTAN Vs. VISWAM
November 26, 2019
MONTFORT ACADEMY MATRICULATION HR. SEC. SCHOOL Vs. SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION
September 13, 2019
MOONA ABOUSHER Vs. CHOLAMANDALAM DBS FINANCE LTD AND OTHERS
June 4, 2019
MOORTHY Vs. STATE BY INSPECTOR OF POLICE
December 9, 2019
MOSTREV ANTONY PAPPUSAMY, ARCHBISHOP AND PRESIDENT Vs. ELECTION COMMISSIONER, ELECTION COMMISSION OF INDIA
March 22, 2019
MOTILAL Vs. B.K.BABU SAHIB
May 23, 2019
MR.B.DHARMARAJ Vs. THE DISTRICT COLLECTOR OFFICE OF THE COLLECTOR, DHARMAPURI
March 7, 2019
MRF LIMITED Vs. VINOD S.GEORGE
September 13, 2019
MRF LTD Vs. P.N.RAVINDER
April 22, 2019
MRF UNITED WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU
June 21, 2019
MRL POSNET PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
February 13, 2019
MRL POSNET PRIVATE LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI
September 27, 2019
MRS.KUMARI Vs. UNION OF INDIA
April 16, 2019
MRS.PARKATH Vs. MOHAMMED RAFI
March 11, 2019
MS. KADEK DWI ANI RASMINI Vs. MR. K. NATARAJAN
January 2, 2019
MUGUNDHAN Vs. G. SREE RANJANI
October 16, 2019
MUKKULATHORE KALVI KUZHU Vs. DISTRICT COLLECTOR
November 8, 2019
MULLAI MALAR Vs. COMMISSIONER GREATER CHENNAI CORPORATION
April 25, 2019
MUNIAMMAL Vs. L. RAMESH
January 2, 2019
MUNICIPAL COMMISSIONER TIRUVARUR Vs. A JAMES
March 5, 2019
MUNIYAMMAL Vs. K. R. MANICKAM
August 16, 2019
MUNIYANDI Vs. STATE
November 13, 2019
MUNIYANDI @ MUNIRAJ Vs. STATE OF TAMIL NADU
November 11, 2019
MUNIYANDRAN Vs. DISTRICT COLLECTOR
January 21, 2019
MUNUSAMY NAIDU Vs. D.KALA
November 25, 2019
MUPPITATHI Vs. SUPERINTENDENT OF POLICE TIRUENVELI DISTRICT,TIRUNELVELI
September 26, 2019
MURALI Vs. V.K. ALEEM SAHIB
June 28, 2019
MURALI BABU Vs. INSPECTOR OF POLICE
December 17, 2019
MURALI NARASIMHA GAS AGENCY (INDANE DISTRIBUTORS) Vs. INDIAN OIL CORPORATION LIMITED
December 11, 2019
MURALIDHARAN Vs. MUTHARASI
January 24, 2019
MURGESH Vs. STATE
April 30, 2019
MURTHY @ POONIYAMURTHY Vs. STATE
November 27, 2019
MURUGABOOPATHI Vs. STATE
August 30, 2019
MURUGAIYAN Vs. UNION OF INDIA
April 1, 2019
MURUGAN Vs. STATE
November 12, 2019
MURUGAN Vs. PANNEER SELVAM
July 9, 2019
MURUGAN Vs. STATE OF TAMIL NADU
June 19, 2019
MURUGAN Vs. STATE
March 30, 2019
MURUGAN Vs. REVENUE DIVISIONAL OFFICER
April 5, 2019
MURUGAN Vs. STATE, THR. THE INSPECTOR OF POLICE, VILATHIKULAM POLICE STATION, TUTICORIN DISTRICT
January 28, 2019
MURUGAN Vs. INSPECTOR OF POLICE
April 11, 2019
MURUGAN Vs. DISTRICT REVENUE OFFICER
February 1, 2019
MURUGAN Vs. STATE
March 6, 2019
MURUGAN (DIED) Vs. GOPAL
October 23, 2019
MURUGAN @ MOTTULU MURUGAN Vs. STATE
March 1, 2019
MURUGANANTHAM Vs. STATE
June 28, 2019
MURUGESAN Vs. STATE
September 16, 2019
MURUGESAN Vs. JEGADHAMBAL
December 12, 2019
MURUGESAN Vs. STATE
September 25, 2019
MURUGESAN SUMITHA Vs. UNION OF INDIA
November 28, 2019
MURUGESH Vs. DISTRICT COLLECTOR
January 25, 2019
MURUGU STARCH INDUSTRIES Vs. PARAMASIVAM
November 21, 2019
MUSIC MASTERS AUDIO VIDEO MANUFACTURING COMPANY PVT. LTD. Vs. ADITYA MUSIC (INDIA) PVT. LTD.
January 30, 2019
MUSLIM JAMMATH Vs. TAMIL NADU WAKF BOARD
November 11, 2019
MUSLIMA GAZI Vs. INSPECTOR OF POLICE, AUS-I, CHENNAI
January 22, 2019
MUTHAIAH KONAR Vs. MASILAMANI
July 18, 2019
MUTHAMMAL Vs. V.THANGAVEL
April 29, 2019
MUTHANNA NANCY Vs. RAMA DEVI
March 22, 2019
MUTHAYAMMAL EDUCATIONAL TRUST & RESEARCH FOUNDATION Vs. MEMBER SECRETARY, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
April 23, 2019
MUTHIAH Vs. JOINT COMMISSIONER HINDU RELIGIOUS
April 3, 2019
MUTHU Vs. STATE
November 14, 2019
MUTHU GANESH Vs. G.DEVI
September 23, 2019
MUTHU GOPALAKRISHNAN Vs. PRESIDING OFFICER
June 7, 2019
MUTHUKARUPPAN Vs. PONSELVAN
September 10, 2019
MUTHUKARUPPAN @ MUTHUKUMAR Vs. IDOL OF THE ARULMIGU KALYANA PASUPATHEESWARASWAMY
March 6, 2019
MUTHUKUMAR Vs. ALOY
January 31, 2019
MUTHULAKSHMI Vs. PALANICHAMY
January 29, 2019
MUTHULAKSHMI Vs. STATE
December 6, 2019
MUTHULAKSHMI Vs. BALAGURU PANDIYAN
November 26, 2019
MUTHUPANDI Vs. STATE
November 18, 2019
MUTHURAJ Vs. ASSISTANT DIRECTOR
July 4, 2019
MUTHUSAMY Vs. STATE
September 10, 2019
MUTHUSAMY Vs. STATE
September 10, 2019
MUTHUSAMY Vs. STATE OF TAMIL NADU
April 11, 2019
MUTHUSAMY Vs. STATE REP. BY THE SUB-INSPECTOR OF POLICE
September 10, 2019
MUTHUSAMY Vs. PALANIAMMAL
December 6, 2019
MUTHUSAMY Vs. A. PONNUSAMY
July 1, 2019
MUTHUSAMY Vs. PAPPATHI
June 27, 2019
MUTHUSAMY GOUNDER Vs. RAMAYAMMAL
November 22, 2019
MUTHUSAMY UDAYAR Vs. STATE OF TAMIL NADU
March 11, 2019
MYPREFERRED TRANSFORMATION AND HOSPITALITY PRIVATE LIMITED Vs. DISTRICT COLLECTOR, COIMBATORE
November 26, 2019
N AMSAVENI Vs. R LOGANATHAN
August 8, 2019
N BALAMURUGAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
April 2, 2019
N ELANGOVAN Vs. S SUNDAR
April 26, 2019
N K PERUMAL Vs. JANAKI
September 3, 2019
N KALPANA Vs. REGISTRAR GENERAL HIGH COURT OF MADRAS
January 3, 2019
N KRISHNAN Vs. SECRETARY, GOVERNMENT OF TAMIL NADU, DEPARTMENT OF MUNICIPAL ADMINISTRATION & WATER SUPPLY, SECRETARIAT, FORT ST GEORGE, CHENNAI
February 4, 2019
N MAGESH Vs. STATE OF TAMIL NADU REP BY DEPUTY SUPERINTENDENT OF POLICE, CHENNAI
August 13, 2019
N MANI Vs. BABYAMMAL
September 19, 2019
N MOHAN Vs. P GOVINDASAMI
April 26, 2019
N MOHANDOSS Vs. MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION (2)
July 24, 2019
N NAGA HARIHARA SUDAN Vs. SECRETARY TO GOVT (HEALTH) GOUBERT AVENUE
July 18, 2019
N RAMACHANDRAN Vs. SULAIMAN TRADERS
August 2, 2019
N S ROHINI Vs. B MURUGAN
April 12, 2019
N S SARAVANAN Vs. ANNA UNIVERSITY
March 7, 2019
N S SIVAKUMAR Vs. SOUTHERN RAILWAYS PARK TOWN CHEANNI
July 29, 2019
N SASIKALA Vs. ASSISTANT DIRECTOR
May 9, 2019
N SATHEESAN Vs. UNION OF INDIA
February 19, 2019
N SHANMUGAM Vs. UNION OF INDIA
April 8, 2019
N SUBBAIYAN S/O NANJAPPA GOWDER Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, COIMBATORE
July 31, 2019
N THILLAIARKARASI Vs. JOICY PRISCILLAL SELVAM
March 20, 2019
N VALARMATHI Vs. STATE REPRESENTED BY, INSPECTOR OF POLICE
March 8, 2019
N VIJAYARAGHAVAN Vs. UNION OF INDIA
July 22, 2019
N YANOSE Vs. STATE OF TAMIL NADU
January 24, 2019
N. ABIMANNAN Vs. A. SANKARA NARAYANAN
September 4, 2019
N. ABRAHAM CHANDY Vs. SECRETARY TO THE GOVT., OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE
June 6, 2019
N. AMBEDKAR Vs. STATE
August 8, 2019
N. CHANDRAMOHAN Vs. THE STATE AND ORS.
August 20, 2019
N. CHITRA Vs. EXECUTIVE ENGINEER/ADMINISTRATIVE, OFFICER TAMIL NADU HOUSING BOARD
January 3, 2019
N. DEVI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
May 10, 2019
N. DHANAPAL Vs. EXECUTIVE ENGINEER
November 15, 2019
N. DHANUSHKODI Vs. STATE OF TAMILNADU
November 14, 2019
N. DINESHKUMAR Vs. SUPERINTENDENT OF POLICE, TRICHY, TRICHY DISTRICT
May 29, 2019
N. GANESAN Vs. DISTRICT COLLECTOR KARUR
December 16, 2019
N. GOVINDARAJ Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVT., EDUCATION DEPARTMENT
September 19, 2019
N. GUNASEKARAN Vs. STATE OF TAMIL NADU
November 4, 2019
N. INDUMATHI Vs. SUNDARAM FINANCE LIMITED
February 27, 2019
N. JANAKI Vs. TASILDHAR, AMBATTUR, CHENNAI
June 3, 2019
N. JEGANNATHAN Vs. STATE
March 25, 2019
N. KAILYAMOORTHI Vs. STATE
October 18, 2019
N. KANTILAL C. DOSHI Vs. COMMISSIONER
June 6, 2019
N. KUMAR Vs. STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVT. FINANCE DEPARTMENT
September 19, 2019
N. KUMARASAMY Vs. DISTRICT COLLECTOR
April 26, 2019
N. LILLI VASANTHAKUMARI Vs. SECRETARY TO GOVERNMENT
April 12, 2019
N. MAREESWARI Vs. STATE OF TAMIL NADU
January 31, 2019
N. MURUGAN Vs. SUPERINTENDENT OF POLICE, DHARMAPURI, DHARMAPURI DISTRICT
February 22, 2019
N. MUTHUKUMAR Vs. COMMISSIONER, CORPORATION OF CHENNAI
February 14, 2019
N. MUTHUMALAI Vs. SECRETARY, DEPARTMENT OF CO-OPERATION, FOOD AND CONSUMER PROTECTION
August 6, 2019
N. RAGHAV REDDY Vs. ASHOK GIRI
September 13, 2019
N. RAGHUVULU NAIDU Vs. STATE
October 17, 2019
N. RAJA Vs. STATE OF TAMIL NADU
July 2, 2019
N. RAJARAM Vs. R. MURALI
July 3, 2019
N. RAMAMURTHY Vs. N. ETHIRAJ
January 24, 2019
N. RAVISHANKAR Vs. MEMBER (HR), AIRPORT AUTHORITY OF INDIA
June 3, 2019
N. SARAVANAN Vs. STATE
July 4, 2019
N. SATHISH Vs. STATE
September 20, 2019
N. SEKAR Vs. NIRANJAN MARDI
April 12, 2019
N. SELVARAJ Vs. SUB-INSPECTOR OF POLICE, MULANOOR POLICE STATION
April 8, 2019
N. SHAHINASH Vs. STATE OF TAMIL NADU
November 28, 2019
N. SHANTHI Vs. UNION OF INDIA
October 1, 2019
N. SHETTU PRINCIPAL PACHAIYAPPAS Vs. R. NATARAJAN
October 21, 2019
N. SUBRAMANIAM Vs. DISTRICT REVENUE OFFICER
June 7, 2019
N. SUBRAMANIAM Vs. V. SUBRAMANI
June 3, 2019
N. SUDHA Vs. STATE OF TAMIL NADU
November 28, 2019
N. VASANTHI Vs. STATE OF TAMIL NADU
May 9, 2019
N. VENKATESAN Vs. STATE
March 8, 2019
N. VISHNUVARDHAN Vs. DISTRICT COLLECTOR
November 6, 2019
N. VIVEKANANDHAN Vs. AMMAPILLAI AND ORS.
December 17, 2019
N. YUVARAJ Vs. SUPERINTENDENT OF POLICE, NAMAKKAL, NAMAKKAL DISTRICT
February 27, 2019
N. PONNUSAMY Vs. SPECIAL TAHSILDAR LAND ACQUISITION
January 30, 2019
N.A.DEVARAJ Vs. SUPERINTENDENT OF POLICE
February 15, 2019
N.B.NEGENDRAN Vs. ELECTION COMMISSIONER
January 25, 2019
N.BABU Vs. THE DIRECTOR OF RURAL DEVELOPMENT AND PANCHAYAT RAJ
March 7, 2019
N.BALACHANDRAN Vs. DISTRICT COLLECTOR
February 7, 2019
N.CHANDRASEKARANN. Vs. SECRETARY TO GOVERNMENT
April 24, 2019
N.CHITRA Vs. GOVERNMENT OF TAMILNADU
February 6, 2019
N.ELANGO Vs. STATE
May 15, 2019
N.ELUMALAI Vs. STATE
June 10, 2019
N.ELUMALAI Vs. STATE
June 10, 2019
N.ESWARI Vs. DISTRICT COLLECTOR
October 3, 2019
N.FRANKLIN DAVID Vs. GOVERNMENT OF TAMIL NADU
March 15, 2019
N.GANESAN Vs. ANNAMALAI UNIVERSITY
April 10, 2019
N.GNANASEKAR Vs. B.ANNAMALAI NARAYANAN
July 2, 2019
N.GNANASUBRAMANIAN Vs. INDIAN OVERSEAS BANK
November 12, 2019
N.GOPAL Vs. STATE OF TAMIL NADU
January 7, 2019
N.GOVINDAMMAL Vs. MEMBER SECRETARY
August 26, 2019
N.GOVINDARAJ Vs. STATE
January 9, 2019
N.GUNALAN Vs. MANAGING DIRECTOR
December 16, 2019
N.HELEN PREMA Vs. ANNAMALAI UNIVERSITY
April 10, 2019
N.ILIYARAJA Vs. DIRECTOR OF ELEMENTARY EDUCATION
March 15, 2019
N.INDIRA Vs. V.SUGANDHA
December 13, 2019
N.JEYAVEL Vs. PRINCIPAL SECRETARY LAND ADMINISTRATION
December 12, 2019
N.K. SULTHAN ALAUDDIN Vs. INSPECTOR GENERAL OF REGISTRATION, OFFICE OF THE INSPECTOR GENERAL
September 12, 2019
N.K.JINNA Vs. REGIONAL MANAGER
November 19, 2019
N.K.RANI Vs. JOINT DIRECTOR CENTRAL BUREAU OF INVESTIGATION BANKS SECURITIES
March 14, 2019
N.KANAGASABAI Vs. SECRETARY MINISTRY OF LAW
April 8, 2019
N.KANDAN Vs. DISTRICT COLLECTOR VILLUPURAM
April 5, 2019
N.KANNAN Vs. CHIEF ENGINEER
November 11, 2019
N.KANNAN Vs. COMMISSIONER HINDU RELIGIOUS
January 18, 2019
N.KANNIAPPAN Vs. R.L.LOGANATHAN
September 26, 2019
N.KARTHIKEYAN Vs. ADDITIONAL REGISTRAR OF COOPERATIVE SOCIETIES
December 18, 2019
N.KARTHIKEYAN Vs. COMMISSIONER OF POLICE
April 3, 2019
N.KRISHNAN (DIED) Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
January 24, 2019
N.KRISHNAREDDY Vs. SUPERINTENDENTOFPOLICE
September 4, 2019
N.KUPPU Vs. P.MARI
January 7, 2019
N.M.KARUNANIDHI Vs. T.SUBRAMANIAN
October 22, 2019
N.MADHAVAN Vs. R.KARTHIKRAJ
April 11, 2019
N.MANIMARAN Vs. INSPECTOR OF POLICE ANTI-LAND GRABBING CELL
April 24, 2019
N.MANIRAJ Vs. UNION OF INDIA
August 5, 2019
N.MARAGATHAM Vs. UNION OF INDIA
April 1, 2019
N.MARUTHU Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
October 17, 2019
N.MEENATCHI Vs. NANTHAGOPAL
October 3, 2019
N.MOHAN NAMBIAR Vs. K.P.TEXTILES (COIMBATORE) PVT. LTD
January 21, 2019
N.MOHANDOSS Vs. THE PRESIDING OFFICER
October 14, 2019
N.MURUGAN Vs. CHIEF EDUCATIONAL OFFICER
November 18, 2019
N.MURUGESAN Vs. GREEN VALLEY PACKERS
November 11, 2019
N.N.SUBRAMANIAN Vs. MANAGING DIRECTOR REPRESENTING THE EXECUTIVE COMMITTEE
March 12, 2019
N.N.THIYAGARAJAN Vs. S.K.PRABAKAR
April 1, 2019
N.NAGARATHINAM Vs. DISTRICT EDUCATIONAL OFFICER
November 18, 2019
N.NATARAJAN Vs. THASILDAR
April 30, 2019
N.P. NARAYANA NADAR Vs. KOTTAR SENGUNTHA MUDALIAR SAMUDHYA OOR VAKAI SRI SENTRA THISAI VENDRA VINAYAGAR TRUST AND ORS.
April 30, 2019
N.P.IMMANUEL Vs. STATE
September 27, 2019
N.P.N.ARUN Vs. STATE
April 5, 2019
N.PALANIAPPAN Vs. V.R.DURAISAMY
March 14, 2019
N.PALANISAMY Vs. STATE BANK OF INDIA
October 23, 2019
N.PALANISAMY Vs. SUB-REGISTRAR
April 24, 2019
N.PALANIVEL Vs. DEPUTY GENERAL MANAGER
January 10, 2019
N.PALGANESHAN Vs. REVENUE DIVISIONAL OFFICER
July 5, 2019
N.PANDURANGAN Vs. N. KANNABOSS
July 10, 2019
N.PANNAGASAYANAN SECRETARY Vs. GOVERNMENT OF TAMILNADU
April 1, 2019
N.PANNERSELVAM Vs. SECRETARY TO GOVERNMENT
December 5, 2019
N.PONNI Vs. N.KARTHIRAJ
February 22, 2019
N.PREMALATHA Vs. DISTRICT COLLECTOR ERODE
April 12, 2019
N.R. DILLI BABU AND ORS. Vs. RAMAKODI AND ORS.
November 13, 2019
N.R. MARAPPAN Vs. DISTRICT COLLECTOR, COLLECTORATE OFFICE, ERODE
August 30, 2019
N.R. SHANMUGHAM Vs. BASKAR & OTHERS
October 24, 2019
N.R.PALANISAMY Vs. COMMISSIONER, SALEM CITY MUNICIPAL CORPORATION
June 17, 2019
N.R.TRADE UNION CONGRESS Vs. UNION TERRITORY OF PUDUCHERRY
April 11, 2019
N.RAJALINGAM Vs. ACCOUNTANT GENERAL OFFICE OF THE ACCOUNTANT GENERAL (A & E)
June 24, 2019
N.RAJENDRAN Vs. COMMERCIAL TAX OFFICER(MAIN)
January 7, 2019
N.RAJESWARI Vs. STATE
February 27, 2019
N.RAMAMURTHY Vs. ATULYA MISRA
April 2, 2019
N.RAMANUJAM Vs. STATE OF TAMIL NADU
January 18, 2019
N.RAMESH BABU Vs. SUPERINTENDENT OF POLICE
January 24, 2019
N.RATNAKUMAR RAJU Vs. D.DHANRAJ
September 12, 2019
N.RAVICHANDRAN Vs. DISTRICT COLLECTOR
July 2, 2019
N.RAVICHANDRAN Vs. N.KIRUBAKARAN
December 17, 2019
N.RAVIKUMAR Vs. DISTRICT COLLECTOR
January 2, 2019
N.S.KARIKALAN Vs. COMMISSIONER OF POLICE
September 5, 2019
N.S.KRISHNAMOORTHY Vs. AFRU HEARING AID CENTRE
October 30, 2019
N.S.USHA Vs. GOVERNMENT OF TAMILNADU
January 7, 2019
N.SARAVANAPERUMAL Vs. INDIAN BANK
April 1, 2019
N.SEKAR Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
December 12, 2019
N.SELVARAJ Vs. MAHESHWARI
April 13, 2019
N.SHANMUGANATHAN Vs. BHEEMAN
June 4, 2019
N.SINGARAVELAN Vs. PRINCIPAL SECRETARY, DEPARTMENT OF ADHI DRAVIDA AND SCHEDULED WELFARE DEPARTMENT
November 14, 2019
N.SRINIVASA RAO Vs. SUNDARAM FINANCE LTD.
March 26, 2019
N.SRINIVASAN Vs. ADDITIONAL REGISTRAR OF COOPERATIVE SOCIETIES
December 18, 2019
N.SUBBIAH Vs. STATE OF TAMIL NADU
September 6, 2019
N.SUBHASH CHAND JAIN Vs. C.RAVINDRAN
November 18, 2019
N.SUBRAMANI Vs. N.VELU
April 24, 2019
N.SUNDARAPANDIYAN Vs. A.D.G.P.CIVIL DEFENCE AND HOME GUARDS
November 7, 2019
N.SUSEELA Vs. COMMISSIONER (PROHIBITION AND EXCISE)
July 2, 2019
N.SUSEELA Vs. ADDITIONAL ASSISTANT
April 1, 2019
N.T.VIJAYALAKSHMI Vs. STATE OF TAMIL NADU
February 28, 2019
N.THAVASI Vs. DISTRICT COLLECTOR
August 27, 2019
N.THEIVENDRAN Vs. REGISTRAR GENERAL
January 28, 2019
N.UMAPATHY Vs. SECRETARY TO GOVERNMENT
February 7, 2019
N.UMAPATHY Vs. GOVERNMENT OF TAMIL NADU
November 15, 2019
N.V. SELVARAJ Vs. DIRECTOR OF TECHNICAL EDUCATION, CHENNAI AND ORS.
November 28, 2019
N.VAMANAN Vs. DOSS
February 1, 2019
N.VENKATACHALAM Vs. DISTRICT COLLECTOR
August 29, 2019
N.VIJAYALAKSHMI AMMAL Vs. MANAGER ICICI BANK LTD
January 11, 2019
N.VISHNU KUMAR Vs. TAMIL NADU DR.AMBEDKAR LAW UNIVERSITY
July 5, 2019
NACHAMMAI COTTON MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 8, 2019
NADIGAR SANGAM CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
February 12, 2019
NADIGAR SANGAM CHARITABLE TRUST Vs. ASSISTANT DIRECTOR OF INCOME TAX
February 12, 2019
NADIGAR SUBRAMANIAN (DECEASED) Vs. S. VIJAYAN
January 24, 2019
NADIGAR SUBRAMANIAN (DECEASED)ANJULA Vs. S VIJAYANPALANI
January 24, 2019
NAG LEATHERS PVT LTD Vs. SAROJ LEATHERS
April 2, 2019
NAGAIYASAMY Vs. THANGAM
March 4, 2019
NAGALAKSHMI (DIED) Vs. SURVEY AND SETTLEMENT OFFICER
February 1, 2019
NAGAMANI Vs. ASSISTANT ENGINEER (WATER RESOURCE DEPARTMENT)
December 5, 2019
NAGAMMAL Vs. SENIOR DIVISIONAL PERSONNEL OFFICER
August 21, 2019
NAGAMMAL Vs. STATE
December 10, 2019
NAGANTHAN VENKATASUBRAMANIAN Vs. UNION OF INDIA
November 13, 2019
NAGAPPA GOUNDER Vs. SUBBIAH GOUNDER
June 21, 2019
NAGAPPAN Vs. K.KANDASAMY
November 4, 2019
NAGARAJ Vs. STATE
August 29, 2019
NAGARAJ REDDY Vs. STATE
July 15, 2019
NAGARAJAN Vs. KALYANA SUNDARAM
April 5, 2019
NAGARAJAN Vs. RAMASAMY
November 22, 2019
NAGARATHENIM Vs. STATE THROUGH INSPECTOR OF POLICE, DINDIGUL
August 5, 2019
NAGASHWARN HARAKERE SRIKANTA Vs. UNION OF INDIA
November 20, 2019
NAGAVALLI TRADERS Vs. COMMISSIONER OF CUSTOMS
March 18, 2019
NAGENDRAM Vs. J.GOKUL
February 15, 2019
NAGESH Vs. STATE
February 6, 2019
NAGU Vs. STATE
December 5, 2019
NAHAR FINANCE AND LEASING LIMITED Vs. REGIONAL DIRECTOR
January 29, 2019
NAINA MOHAMED Vs. STATE
October 25, 2019
NAINA MOHAMED Vs. SUPERINTENDENT OF POLICE
November 6, 2019
NAINAR K. MAKDOOM Vs. DEBT RECOVERY APPELLATE TRIBUNAL
November 18, 2019
NAINAR MUTHURAJ Vs. UNION OF INDIA
July 18, 2019
NAKKHEERAN GOPAL Vs. STATE
March 29, 2019
NALANKILLI Vs. STATE
August 22, 2019
NALLAGONDA VENKATA LAKSHMI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 5, 2019
NALLAR Vs. STATE OF TAMIL NADU
October 15, 2019
NALLUR MOHAIDEEN ANDAVAR Vs. TAMIL NADU WAKF BOARD
February 20, 2019
NAMAKKAL DISTRICT STONE CRUSHER Vs. STATE OF TAMIL NADU
September 16, 2019
NAMAKKAL DISTRICT STONE CRUSHER OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU
September 16, 2019
NAMBILLAI SABHA Vs. COMMISSIONER
December 12, 2019
NANA DESI AINNURRUVAR Vs. THE REVISIONARY AUTHORITY AND JOINT SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE DEPARTMENT OF REVENUE AND ORS.
December 19, 2019
NAND KISHORE SONTHALLA Vs. DEUTSCHE BANK AG AND ORS.
November 4, 2019
NANDAGOPAL Vs. P RAMALINGAM
February 26, 2019
NANDAGOPALAKRISHNAN Vs. RANI
June 3, 2019
NANDHI DALL MILLS Vs. ICICI BANK LTD
December 6, 2019
NANDHINI PRIYA TEXTILE Vs. STATE
March 11, 2019
NANDKUMAR SUNDARAM Vs. UNION OF INDIA
July 23, 2019
NANJAPPA NAGAR VEETUR VASATHI SANGAM Vs. DISTRICT COLLECTOR
June 17, 2019
NANJIL MICHAEL Vs. DISTRICT COLLECTOR NAGERCOIL
December 10, 2019
NANNILAM PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD. Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE AND ORS.
September 13, 2019
NAPC LIMITED Vs. SUPERINTENDING ENGINEER, NATIONAL HIGHWAYS
July 10, 2019
NARASHIMAN RAMAKRISHNAN Vs. UNION OF INDIA
December 4, 2019
NARASU'S COFFEE COMPANY LTD Vs. NARASU'S SARATHY INDUSTRIES
September 16, 2019
NARASUS COFFEE COMPANY Vs. JOINT COMMISSIONER OF INCOME TAX
February 26, 2019
NARASUS SPINNING MILLS Vs. STATE OF TAMIL NADU
August 1, 2019
NARAYANA NAICKER Vs. KANNUSAMY NAICKER (DIED)
April 24, 2019
NARAYANAMMA Vs. CHIKKA VENKATESHAIAH
August 13, 2019
NARAYANAN Vs. UNION OF INDIA
July 23, 2019
NARAYANAN Vs. C.VANAJA
January 19, 2019
NARAYANAN CHETTIAR INDUSTRIES Vs. INCOME TAX OFFICER, NON-CORPORATE WARD 12(1)
September 12, 2019
NARAYANASAMY Vs. SUPERINTENDENT OF POLICE, PERAMBALUR DISTRICT, PERAMBALUR
August 22, 2019
NARAYANASWAMY BOILED INDUSTRIES Vs. AUTHORIZED OFFICER ANDHRA BANK
June 10, 2019
NARESH LAKSHMI NARAYANA MAHARANA Vs. STATE
October 1, 2019
NARI AKBAR BASHA Vs. TAMIL NADU WAQF BOARD
November 25, 2019
NATARAJ Vs. STATE
March 20, 2019
NATARAJA GURUKKAL Vs. ARULMIGHU JADAYUPUREESWARASWAMY, DEVASTHANAM, T R PATTINAM
August 2, 2019
NATARAJA NAIDU Vs. SOUNDARARAJAN
June 28, 2019
NATARAJAN Vs. NAGARATHINAM AMMAL
March 5, 2019
NATARAJAN Vs. RAJATHI
January 30, 2019
NATARAJAN Vs. PADMALAKSHMI
July 23, 2019
NATARAJAN Vs. STATE
April 5, 2019
NATARAJAN MAHALAKSHMI MILIND NAIK Vs. UNION OF INDIA
September 30, 2019
NATESAN Vs. PAPPAMMAL
February 4, 2019
NATESAN KRISHNAMURTHY Vs. INCOME TAX OFFICER
January 4, 2019
NATESAN POOSARI Vs. K.M. SUNDARAMOORTHY
August 6, 2019
NATESAN PRECISION COMPONENTS PRIVATE LIMITED Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
July 11, 2019
NATHAMUNI Vs. BON SECOURS RELIGIOUS CHARITABLE AND EDUCATIONAL SOCIETY
December 11, 2019
NATHELLASAMPATH JEWELLARY Vs. HEMANT MEHTA
January 8, 2019
NATIONAL COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2019
NATIONAL COMPANY Vs. THE INSPECTOR OF POLICE
October 4, 2019
NATIONAL FEDERATION OF FARMERS Vs. COMMISSIONER
September 9, 2019
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. MUKESH & ASSOCIATES
January 22, 2019
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. JSR CONSTRUCTIONS PVT. LTD.
April 30, 2019
NATIONAL INSURANCE CO LTD Vs. UMARANI
February 18, 2019
NATIONAL INSURANCE CO LTD Vs. MANIMEGALAI
March 11, 2019
NATIONAL INSURANCE CO LTD Vs. DINESH BABU
March 6, 2019
NATIONAL INSURANCE CO LTD Vs. N. THENVELAN
July 10, 2019
NATIONAL INSURANCE CO. Vs. GOVINDRAJ
December 11, 2019
NATIONAL INSURANCE CO. LTD Vs. NEPALRAJ
May 8, 2019
NATIONAL INSURANCE CO. LTD Vs. MURUGESAN
September 20, 2019
NATIONAL INSURANCE CO. LTD Vs. DEVAKI @ DEVI
December 13, 2019
NATIONAL INSURANCE CO. LTD Vs. V. ABIRAMI
February 4, 2019
NATIONAL INSURANCE CO. LTD. Vs. R.SHANTHI
December 4, 2019
NATIONAL INSURANCE CO. LTD. Vs. M. MAZHUVENDHI AND ORS.
January 30, 2019
NATIONAL INSURANCE CO. LTD. Vs. SUNDARAMOORTHY
April 30, 2019
NATIONAL INSURANCE CO., LTD Vs. K.VIJAYA KUMAR
January 29, 2019
NATIONAL INSURANCE CO., LTD. Vs. MURUGESAN
September 20, 2019
NATIONAL INSURANCE CO.LTD Vs. ANBARASI
December 9, 2019
NATIONAL INSURANCE CO.LTD. Vs. ILLAYARAJA
January 29, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. THIRU SURESH@SOODANATH
August 1, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. P.RAJALAKSHMI
April 4, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. MANI
January 30, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. KUIL AND ORS.
January 28, 2019
NATIONAL INSURANCE COMPANY LIMITED, Vs. VARADHARAJ
September 12, 2019
NATIONAL INSURANCE COMPANY LTD Vs. DURAISAMY
July 5, 2019
NATIONAL INSURANCE COMPANY LTD Vs. RANI
April 5, 2019
NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. MOHANAPRIYA AND ORS.
December 16, 2019
NATIONAL TEXTILE CORPORATION Vs. J.VENKATARAMANA
April 5, 2019
NATIONAL TEXTILE CORPORATION (TAMILNADU AND PONDICHERRY) LTD Vs. RETAIL MARKETING DIVISION OF NATIONAL TEXTILE CORPORATION
April 5, 2019
NATIONAL TEXTILE CORPORATION (TN&P) LTD. Vs. UNITED NTC STAFF UNION AND ORS.
September 24, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. M. SUNDAR
February 13, 2019
NATIONL INSURANCE CO. LTD. Vs. M.SENGOTAN
July 2, 2019
NATWEST ESTATES PRIVATE LTD Vs. STATE TAX OFFICER
July 17, 2019
NAUSHIE EXPORTS Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT COMMISSION
September 12, 2019
NAVDHAAN ENTERPRISES Vs. UNION OF INDIA
May 10, 2019
NAVEEN Vs. STATE
October 18, 2019
NAVIN KUMAR Vs. STATE
July 29, 2019
NAWAB WALLAJAH SAHIB PALLIVASAL Vs. COMMISSIONER OF LAND ADMINISTRATION/BOARD OF REVENUE
April 30, 2019
NAZYEEMA Vs. MYDEEN BATCHA
September 18, 2019
NEEDHIMANI Vs. MOHAMMED MIYAM
June 17, 2019
NEELAGANDA SUBRAMANI Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE VIGILANCE
February 14, 2019
NEELAKANDAN Vs. E.BALAKRISHNAN
June 14, 2019
NEELAMBAL Vs. RAJAMMAL
September 12, 2019
NEELAMBAL Vs. RAJAMMAL (DECEASED)
October 23, 2019
NEELAVATHI Vs. MARIMUTHU
June 24, 2019
NEETAA SUNEEL SHAH Vs. INCOME TAX OFFICER
October 18, 2019
NEETAA SUNEEL SHAH Vs. THE INCOME TAX OFFICER, NON CORPORATE WARD 5(2)
July 10, 2019
NEHRU Vs. STATE
January 22, 2019
NEHRU MIDDLE SCHOOL Vs. STATE OF TAMIL NADU
March 15, 2019
NELSON RAJESEKARAN S/O LATE S J WILSON Vs. UNION BANK OF INDIA, ARMB, CHENNAI
August 7, 2019
NEW INDIA ASSURANCE CO LTD Vs. PALANISAMY
July 15, 2019
NEW INDIA ASSURANCE CO LTD Vs. K. PAVALAKODI
July 8, 2019
NEW INDIA ASSURANCE CO LTD Vs. SANTHI
July 22, 2019
NEW INDIA ASSURANCE CO LTD Vs. KAVITHA
January 10, 2019
NEW INDIA ASSURANCE CO LTD Vs. R.MANOJ KUMAR
January 4, 2019
NEW INDIA ASSURANCE CO. LTD Vs. N.BALASUBRAMANIAN
April 3, 2019
NEW INDIA ASSURANCE CO. LTD Vs. C.RAJENDRAN
June 6, 2019
NEW INDIA ASSURANCE CO. LTD Vs. BALASUBRAMANIAM (DECEASED)
January 28, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. ALLAMMA
July 17, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. DURAI
August 26, 2019
NEW INDIA ASSURANCE CO.LTD Vs. A.ISHWARYA
March 28, 2019
NEW INDIA ASSURANCE COMPANY Vs. M.RAJKUMAR
March 4, 2019
NEW INDIA ASSURANCE COMPANY LTD Vs. ALAMELU
January 28, 2019
NEW INDIA ASSURANCE COMPANY LTD. Vs. R. NAGARAJ
November 16, 2019
NEW WAY TRADING Vs. COMMISSIONER OF CUSTOMS, KERALA
July 30, 2019
NEXT LINK PVT. LTD. Vs. N.RAMACHANDRAN
December 5, 2019
NIHAR FATHIMA Vs. TAMIL NADU HOUSING BOARD
August 20, 2019
NILAKANTAN AND SONS PRIVATE LTD. Vs. UNION OF INDIA
December 12, 2019
NIPMAN FASTENER INDUSTRIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS (REFUNDS) CHENNAI II
October 30, 2019
NIRAJ AGRO FOODS Vs. COMMISSIONER OF CUSTOMS
March 18, 2019
NIRMAL SARKAR Vs. STATE
August 19, 2019
NIRMALA Vs. GOVERNMENT OF TAMIL NADU
April 2, 2019
NIROJARAM Vs. S.SAMINATHAN
November 28, 2019
NISSAN MOTORS Vs. S. GIRI PRASAD
September 13, 2019
NISSAN RENAULT FINANCIAL SERVICES INDIA PRIVATE LIMITED Vs. GENNEXT MOTORS LIMITED
September 26, 2019
NITESH JAIN MANGAL CHAND Vs. SENIOR INTELLIGENCE OFFICER, DIRECTORATE GENERAL OF GOODS AND SERVICE TAX INTELLIGENCE
March 5, 2019
NITHYA M Vs. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT
February 21, 2019
NITIN ISPAT PRIVATE LIMITED(NIPL) Vs. EDELWEISS ASSET RECONSTRUCTION COMPANY LTD.
September 3, 2019
NIVASHINI M. Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
January 4, 2019
NJL TRADERS Vs. KARUPPASAMY
October 18, 2019
NKCM SPINNERS PRIVATE LIMITED Vs. THE ADDITIONAL COMMISSIONER OF LABOUR, COIMBATORE AND ORS.
September 3, 2019
NLC TAMILNADU POWER LIMITED Vs. SICAL LOGISTICS LIMITED
February 28, 2019
NN 141 PANAIKULAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LIMITED Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, MADURAI AND ORS.
September 23, 2019
NOLAMBUR RESIDENTS WELFARE ASSOCIATION Vs. SECRETARY TO THE GOVERNMENT
January 18, 2019
NOORJAHAN Vs. M. MAHESH
January 30, 2019
NOORJAN @ NOORI Vs. SATHISH
April 25, 2019
NOORUL HITHAYA BEEVI Vs. CHAIRMAN
July 24, 2019
NOORUL ISLAM COLLEGE OF ENGINEERING Vs. GOPIKRISHNAN
March 29, 2019
NOORUNNISA AND ANOTHER Vs. AJMATH BIVI AND OTHERS
April 11, 2019
NORA V.SUBRAMANI Vs. COMMISSIONER TIRUNELVELI CITY MUNICIPAL CORPORATION
March 19, 2019
NOWSHAD ALI Vs. SUPERINTENDENT OF POLICE SIVAGANGAI DISTRICT
December 4, 2019
NUCLEAR POWER CORPORATION OF INDIA LIMITED Vs. K.C.BABU
April 4, 2019
NUR MOHAMED @ NOOR MOHAMED Vs. STATE REPRESENTED
November 11, 2019
NURJAHAN Vs. A. AJEESHA BEGAM
September 16, 2019
NURU KAITH Vs. STATE
August 8, 2019
O ANNAMALAI(DECEASED) Vs. PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA, PROJECT IMPLEMENTING UNIT, SALEM
March 7, 2019
O MANGALAVINAYAGAM Vs. TAMIL NADU ELECTRICITY OMBUDSMAN
March 8, 2019
O UKKIRAPANDIAN Vs. STATE
March 19, 2019
O. ACHUTHAN Vs. M. MANOHARAN
November 4, 2019
O.BASKARAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
November 14, 2019
O.ELONGOVAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE
June 25, 2019
O.JEYANANDAN Vs. REVENUE DIVISIONAL OFFICER
May 8, 2019
O.MUNIYAPPA Vs. B.GOPAL
March 14, 2019
O.NAGENDRAN Vs. SECRETARY TO GOVERNMENT
June 18, 2019
OFFICIAL LIQUIDATOR HIGH COURT Vs. INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD.
October 16, 2019
OGUN SECURITAS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-II
October 22, 2019
OHM SAKTHI INTERNATIONAL Vs. SRI LAKSHMI IMPEX
January 29, 2019
OLYMPIA CYBER SPACE PRIVATE LTD. Vs. INSPECTOR OF POLICE, J3, GUINDY POLICE STATION GUINDY, CHENNAI
March 18, 2019
OM SRI BHAVANI AMMAN TEMPLE Vs. DISTRICT COLLECTOR, THIRUVELLORE DISTRICT
June 10, 2019
OMEGA CABLES LIMITED, Vs. STATE BANK OF INDIA
June 10, 2019
OMEGA ENTERPRISES Vs. MINISTRY OF CIVIL AVIATION
February 26, 2019
ONGC RETIRED EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
March 27, 2019
OOTACAMUND CLUB Vs. ADDITIONAL COMMISSIONER
December 17, 2019
OPAL INDUSTRIES Vs. S.B.ENGINEERING
April 24, 2019
OREN BYDORCARBONS PRIVATE LIMITED Vs. MSC MEDITERRANEAN SHIPPING COMPANY
November 14, 2019
OREN HYDROCARBONS PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 3, 2019
OREX LEASING & FINANCIAL SERVICE INDIA LIMITED Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE
December 13, 2019
ORIENT HOSPITAL LTD Vs. DEPUTY COMMISSIONER OF INCOMETAX
April 10, 2019
ORIENTAL BANK OF COMMERCE Vs. ASSISTANT PF COMMISSIONER
November 1, 2019
ORIENTAL ENTERPRISES Vs. LATHANGI CYCLE & CARRIAGE PVT.LTD.
April 11, 2019
ORIENTAL INSURANCE CO LTD Vs. VETHAMBAL
April 4, 2019
ORIENTAL INSURANCE CO LTD Vs. MURUGESAN
March 15, 2019
ORIENTAL INSURANCE CO. Vs. MURUGESAN
March 15, 2019
ORIENTAL INSURANCE CO. LTD Vs. KUMARAN
January 29, 2019
ORIENTAL INSURANCE CO. LTD Vs. SHRIRAM TRANSPORT FINANCE CO. LTD
March 14, 2019
ORIENTAL INSURANCE CO. LTD. Vs. ANGUSAMY
February 28, 2019
ORIENTAL INSURANCE CO. LTD. Vs. RAMANAMMA
December 3, 2019
ORIENTAL INSURANCE CO. LTD. Vs. SHANTHI
September 19, 2019
ORIENTAL INSURANCE CO. LTD. Vs. P. VLJAYALAKSHMI
September 26, 2019
ORIENTAL INSURANCE CO.LTD Vs. THIRUGNASAMBANDAM
December 12, 2019
ORIENTAL INSURANCE CO.LTD. Vs. SAVITHIRI
March 29, 2019
ORIENTAL INSURANCE CO.LTD., Vs. SUGUMARI
November 22, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT.RANJITHAM
February 13, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. RENUKA DEVI
January 31, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. UNNAMALAI
April 10, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. KANDASAMY
April 27, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. VALLIAMMAL
March 12, 2019
ORIENTAL INSURANCE COMPANY LTD. Vs. KARUPPASAMY
March 12, 2019
ORIX LEASING AND FINANCIAL SERVICES INDIA LTD. Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE
December 18, 2019
OSWAL OIL AND VANASPATHI INDUSTRIES Vs. D.KARTHIKEYAN
December 19, 2019
OZONE HOMES PRIVATE LIMITED Vs. THE INSPECTOR GENERAL OF REGISTRATION
February 19, 2019
OZONE PROJECTS PRIVATE LTD Vs. CHENNAIYIN FC SPORTS PRIVATE LTD
June 18, 2019
P ANANDAN Vs. N ANANDAN
March 14, 2019
P AROCKIYAMARY Vs. PRINCIPAL SECRETARY
July 24, 2019
P BHARATHIDASAN Vs. UNION OF INDIA
August 1, 2019
P G MAYAKESAVAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD
April 9, 2019
P GANESH @ GANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
August 8, 2019
P GOVINDARAJ Vs. R VELLAIANGIRI
April 2, 2019
P GUNASEKARA SENTHIL Vs. ASSISTANT ELECTRICITY ENGINEER
January 8, 2019
P JAYAPRAKASH Vs. GOVERNMENT OF TAMIL NADU
March 18, 2019
P K ILLAVARASAN Vs. UNION OF INDIA
June 27, 2019
P K MUTHUSAMY Vs. STATE
September 12, 2019
P K SHEFI LICENSEE RAILWAYS/IRCTC Vs. UNION OF INDIACATERERS
January 18, 2019
P KANDASAMY Vs. TAMIL NADU WATER SUPPLY DRAINAGE BOARD, BY ITS MANAGING DIRECTOR, CHENNAI
August 5, 2019
P KRISHNAN Vs. DEPUTY DIRECTOR OF INDUSTRIES AND COMMERCE
August 5, 2019
P KUPPUSAMY Vs. DIRECTOR OF ADI DRAVIDAR WELFARE CHEPAUK
February 26, 2019
P KUTHALA ESWARI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
February 4, 2019
P MAHESHWARI Vs. STATE BY INSPECTOR OF POLICE
May 8, 2019
P MANIKANDAN Vs. STATE,
August 2, 2019
P MUNUSAMY Vs. DISTRICT COLLECTOR, THIRUVALLUR
August 19, 2019
P MUTHU Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT
March 22, 2019
P N RAVINDER Vs. MANAGEMENT OF M R F LIMITED
March 18, 2019
P P JAYARAJ Vs. THUNDIYIL VINODINI
August 22, 2019
P PADMANABAN Vs. CHIEF SECRETARY TO GOVERNMENT
August 28, 2019
P PERICHI GOUNDER MEMORIAL Vs. COMMISSIONER OF CUSTOMS
August 6, 2019
P R RENGASAMY Vs. SECRETARY TO GOVERNMENT
August 19, 2019
P R VASUDEVAN Vs. REGIONAL PASSPORT OFFICER
February 14, 2019
P RADHAKRISHNAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
March 14, 2019
P RAJA Vs. MANAGEMENT OF ASHOK LEYLAND LTD
March 14, 2019
P RAJA Vs. INSPECTOR OF POLICE, KODUMUDI POLICE STATION, KODUMUDI TALUK, ERODE DISTRICT
February 4, 2019
P RAMACHANDRAN Vs. CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
March 18, 2019
P RAMESH Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AGRICULTURE(AU)DEPARTMENT
March 14, 2019
P REETA Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
January 10, 2019
P RUKUMANI Vs. AMUDHAVALLI
July 17, 2019
P S VINOTH Vs. UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT
March 13, 2019
P SAKTHI KUMARMARIAMMAL Vs. STATE OF TAMILNADUBALAJI
January 8, 2019
P SENTHILKUMAR Vs. PRINCIPAL SECRETARY MUNICIPAL ADMINISTRATION
June 18, 2019
P SHANTHI Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE SOUTHERN RAILWAY
March 20, 2019
P SHANTHI Vs. INSPECTOR OF POLICE, LAW & ORDER
March 8, 2019
P SUNDARAPARIPOORANAM Vs. T V S MANI
April 26, 2019
P SURYA NARAYANA MURTHY Vs. K SENTHIL NATHAN DIRECTOR OF DEVI HOSPITAL
January 21, 2019
P THANAPAL Vs. UNION OF INDIA
September 10, 2019
P V K DEIVENDRAN Vs. GOVERNMENT OF INDIA
August 27, 2019
P V KRISHNAMOORTHY Vs. GOVERNMENT OF INDIA, REP , BY SECRETARY
April 8, 2019
P VIJAYA RAGHAVAN Vs. TAMILNADU STATE LEVEL SCRUTINY COMMITTEE
August 19, 2019
P VIJAYAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
August 2, 2019
P VISALAKSHI Vs. DIRECTOR OF ELEMENTARY EDUCATION
February 4, 2019
P. ARASU Vs. E. ADHILAKSHMI
August 20, 2019
P. ARJITH RAAJ Vs. G. KUMAR
February 12, 2019
P. ARUL GEETHA Vs. J. REX ANDREW
February 18, 2019
P. ASHWINI Vs. V. KANNAN
November 13, 2019