Case Index

Title
Date
A AND J GRANITES Vs. STATION HOUSE OFFICER
August 6, 2019
A H THANKAPPAN Vs. STATE OF KERALA, REP BY CHIEF SECRETARY
January 28, 2019
A K MUHAMMED Vs. UNION OF INDIA
January 15, 2019
A K SIDIQUE Vs. SAGINA P K
August 16, 2019
A M ASHRAF Vs. DIRECTOR OF MINING AND GEOLOGY
January 17, 2019
A N BABY CASTRO Vs. STATE OF KERALA
August 1, 2019
A P SREEDHARI SIVARAJ Vs. ARJUN RADHAKRISHNAN S/O RADHAKRISHNAN
March 18, 2019
A R SUJIL Vs. MANAGER, STATE BANK OF INDIA, ERNAKULAM
May 10, 2019
A. ANILKUMAR Vs. UNION OF INDIA
September 5, 2019
A. BAIJU Vs. SASIDHARAN
July 30, 2019
A. GOPINATHAN Vs. STATE OF KERALA
September 30, 2019
A. KUMARAN Vs. MADAMBILLATH SUBAIDA
August 1, 2019
A. KUNHIRAMAN NAIR Vs. STATE OF KERALA
May 23, 2019
A. PRABHAKARAN Vs. STATE OF KERALA
October 15, 2019
A. RAVEENDRAN Vs. STATE OF KERALA
February 13, 2019
A. SREEKUMARAN Vs. STATE OF KERALA
November 27, 2019
A. SUBAIR Vs. CHIEF ELECTION COMMISSIONER OF KERALA
June 10, 2019
A.A. WILLIAMS Vs. SAFRIEN JOY
July 25, 2019
A.A.KORA Vs. ST. MARY'S ORTHODOX CHURCH
December 9, 2019
A.CHANDRASEKHAR Vs. STATE OF KERALA
September 2, 2019
A.F.BABU Vs. UNION OF INDIA
December 13, 2019
A.G. CHANDRASEKHARA PILLAI Vs. STATE OF KERALA
June 19, 2019
A.G.MATHEW Vs. KERALA STATE ELECTION COMMISSION
March 21, 2019
A.J.JOSEPH Vs. KOCHI MUNCIPAL CORPORATION CORPORATION OFFICE
November 4, 2019
A.K. BHASKARAN Vs. K.G. SHEEBA
December 18, 2019
A.K. MOHAMED TARIQ AND ORS. Vs. SAVERA HOSPITAL PVT. LTD. AND ORS.
July 9, 2019
A.K.JUNAISE,PROPRIETOR Vs. STATE TAX OFFICER(IB) II
December 24, 2019
A.K.VISWANATHAN Vs. ANGAMALI MUNICIPALITY
November 5, 2019
A.M.A.OIL MILL Vs. STATE OF KERALA
March 21, 2019
A.M.ANTONY Vs. KERALA STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS
April 5, 2019
A.M.NAJEEM Vs. P.BHARATHAN
February 4, 2019
A.MOHAMMED BASHEER Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 7, 2019
A.N. VISWANATHAN Vs. M.R. SHAIJA
September 23, 2019
A.N.SATHI DEVI Vs. STATE OF KERALA
December 13, 2019
A.N.SRINGESWARA Vs. STATE OF KERALA
November 16, 2019
A.P. HASEENA Vs. STATE OF KERALA
October 10, 2019
A.P. HASSAINAR Vs. STATE OF KERALA
May 24, 2019
A.P.VARGHESE Vs. CHIEF MANAGER (AUTHORISED OFFICER) VIJAYA BANK
November 15, 2019
A.R. SUJIL Vs. MANAGER, STATE BANK OF INDIA
May 10, 2019
A.S.MARINE INDUSTRIES PVT.LTD. Vs. FOREIGN TRADE DEVELOPMENT OFFICER
December 9, 2019
A.V. RAJAPPAN PILLAI Vs. G.K. ANTONY
January 15, 2019
A.X. GILBERT Vs. STATE OF KERALA
January 25, 2019
ABAD BUILDERS Vs. STATE OF KERALA
November 22, 2019
ABBAS Vs. STATE OF KERALA
December 9, 2019
ABDU RAHIMAN Vs. SUBAIDA
January 17, 2019
ABDU RAHIMAN Vs. REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
July 23, 2019
ABDUL ARSHAD Vs. STATE OF KERALA
March 26, 2019
ABDUL ASEES Vs. SAHADEVAN
February 7, 2019
ABDUL ASEES S/O MUHAMMED Vs. A R MUHAMMED ILLYAS S/O V ABDUL RAHIM
August 30, 2019
ABDUL AZEEZ Vs. SHAHARBAN
May 21, 2019
ABDUL AZEEZ Vs. STATE OF KERALA
May 17, 2019
ABDUL AZEEZ Vs. STATE OF KERALA
August 30, 2019
ABDUL AZEEZ A. Vs. STATE OF KERALA
May 7, 2019
ABDUL AZIZ Vs. RUKKIYATH
August 29, 2019
ABDUL FAHAD Vs. STATE OF KERALA
March 22, 2019
ABDUL GAFOOR Vs. STATE OF KERALA
November 20, 2019
ABDUL GAFOOR Vs. MANNARKAD MUNICIPALITY
July 1, 2019
ABDUL GAFOOR AND ORS. Vs. KERALA GRAMIN BANK AND ORS.
January 14, 2019
ABDUL HAFEES Vs. STATE OF KERALA
July 8, 2019
ABDUL HAKKEM P.V. Vs. STATE OF KERALA
March 8, 2019
ABDUL JALEEL Vs. STATION HOUSE OFFICER
July 19, 2019
ABDUL JALEEL Vs. STATION HOUSE OFFICER, CITY TRAFFIC POLICE STATION
August 19, 2019
ABDUL KABEER V.A. Vs. MANGALAM GRAMA PANCHAYATH P.O.MANGALAM
April 2, 2019
ABDUL KAREEM Vs. JIJO GEORGE
April 12, 2019
ABDUL KAREEM Vs. STATE OF KERALA
May 24, 2019
ABDUL KHADER Vs. DISTRICT COLLECTOR CIVIL STATION
January 23, 2019
ABDUL LATHEEF Vs. STATE OF KERALA
December 6, 2019
ABDUL MAJEED.T.M Vs. STATE OF KERALA
October 16, 2019
ABDUL MANAF P.C. Vs. STATE OF KERALA
December 13, 2019
ABDUL NAZAR Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
June 11, 2019
ABDUL NAZAR Vs. STATE OF KERALA
December 5, 2019
ABDUL RAHEEM MANCHINGAL Vs. KERALA AGRICULTURAL UNIVERSITY
October 30, 2019
ABDUL RAHIM Vs. STATE OF KERALA
August 22, 2019
ABDUL RAHIMAN N.M. Vs. STATE OF KERALA
January 16, 2019
ABDUL RAHIMAN THAVALAPPARA Vs. STATE OF KERALA
August 8, 2019
ABDUL RAHMAN Vs. STATE OF KERALA
November 11, 2019
ABDUL RAHMAN.K.M Vs. CHEMMANAD GRAMA PANCHAYATH
November 14, 2019
ABDUL RASAK K.C. Vs. STATE OF KERALA
January 18, 2019
ABDUL RASHEED Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK LTD.
August 8, 2019
ABDUL RASHEED Vs. STATE OF KERALA
December 12, 2019
ABDUL RASHEED.A.A. Vs. UNION OF INDIA
November 13, 2019
ABDUL RAZAK Vs. STATE OF KERALA
November 19, 2019
ABDUL REHIMAN Vs. STATE
March 12, 2019
ABDUL SALAM Vs. ASSIDA
February 12, 2019
ABDUL SALAM Vs. DISTRICT COLLECTOR KUDAPPANAKKUNNU
January 14, 2019
ABDUL SALAM Vs. STATE OF KERALA
March 5, 2019
ABDUL SALAM ALIAS RAJAN, S/O ABDUL MAJEED Vs. VARKALA MUNICIPALITY
February 8, 2019
ABDUL SAMAD C. Vs. STATE OF KERALA
April 30, 2019
ABDUL SAMAD E.K.P. Vs. K.K. SIRAJ
June 18, 2019
ABDUL VAHID Vs. STATE OF KERALA
June 19, 2019
ABDUL WAHAB Vs. ASSISTANT LABOUR OFFICER
November 12, 2019
ABDULKAREEM Vs. STATE OF KERALA
August 5, 2019
ABDULLA.P.U. Vs. STATION HOUSE OFFICER
February 1, 2019
ABDULLAKUNHI A.M Vs. STATION HOUSE OFFICER
September 27, 2019
ABDULRAHEEM S/O MOIDEENKUTTY Vs. STATE OF KERALA
June 12, 2019
ABDURAHIMAN P. Vs. STATE OF KERALA
November 29, 2019
ABDURAHIMAN.K.C. Vs. BABU.M.K.
November 22, 2019
ABDURRASHEED K M Vs. VIJAYAKUMARAN C P V
June 17, 2019
ABHIJIT K.K. Vs. UNION OF INDIA
April 1, 2019
ABHIJITH P.K. Vs. STATE OF KERALA
October 15, 2019
ABHILASH Vs. STATE OF KERALA
July 16, 2019
ABHILASH Vs. STATE OF KERALA
October 11, 2019
ABHILASH I.N Vs. CHIEF TOWN PLANNER-IN CHARGE
October 26, 2019
ABHINAV MOHAN.B.M Vs. STATE OF KERALA
August 14, 2019
ABOOBACKER Vs. STATE OF KERALA
December 3, 2019
ABOOBACKER Vs. STATION HOUSE OFFICER
April 5, 2019
ABOOBACKER KUTTIKKOL Vs. STATE OF KERALA
December 10, 2019
ABRAHAM Vs. ANNAMMA VARGHESE
February 5, 2019
ABRAHAM J Vs. STATE OF KERALA
April 2, 2019
ABRAHAM KURUVILLA Vs. CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY
March 11, 2019
ABRAHAM MAMMEN Vs. STATE COOPERATIVE ELECTION COMMISSION
September 24, 2019
ABRAHAM MATHEW Vs. BABY N ABRAHAM
June 10, 2019
ABRAHAM P.VARGHESE Vs. STATE OF KERALA
January 29, 2019
ABRAHAM SASON Vs. ELIAS JOSEPHAI
July 18, 2019
ABU FAIZAL Vs. STATE OF KERALA
August 30, 2019
ABUL SATHAR Vs. STATE OF KERALA
April 3, 2019
ACHANKUNJU Vs. DISTRICT COLLECTOR
February 20, 2019
ACHUTHAN K Vs. VALSAN K P
August 26, 2019
ACULIFE HEALTHCARE PRIVATE LTD. Vs. THE KERALA MEDICAL SERVICE CORPORATION LTD.
January 4, 2019
ADDITIONAL SUPERINTENDENT OF POLICE, CBI Vs. STATE OF KERALA
December 16, 2019
ADMINISTRATOR Vs. K.P.CHERIYAKOYA
October 10, 2019
ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP Vs. HUSSAIN OUGE
May 30, 2019
ADMIRAL SUPERINTENDENT Vs. A. SREEKUMARAN NAIR
October 3, 2019
AFROTH Vs. KURIACHAN.K.K.
March 8, 2019
AFSAL M SHERIF S/O SHERIF Vs. STATE OF KERALA
March 20, 2019
AGAINST THE ORDER OF THE INCOME TAX APPELLATE TRIBUNAL Vs. COMMISSIONER OF INCOME TAX
March 27, 2019
AGNES GEORGE Vs. TATA CAPITAL HOUSING FINANCE COMPANY LTD
January 4, 2019
AGNES GEORGE Vs. KARNATAKA BANK LTD
June 4, 2019
AGRO INPUTS DEALERS ASSOCIATION Vs. STATE OF KERALA
July 1, 2019
AHAMED HAJI KOLANGARA ALIAS AHAMMED KOLANGARA Vs. ABDU RAHIMAN
November 14, 2019
AHAMMED Vs. STATE OF KERALA
March 5, 2019
AHAMMED Vs. PERUMANNA KLARI GRAMA PANCHAYATH
March 8, 2019
AHAMMED KABEER Vs. STATE OF KERALA
June 11, 2019
AHNAS MOHAMMED Vs. STATE OF KERALA
November 22, 2019
AHSANA ZAINUDHEEN.K.P. Vs. STATE OF KERALA
July 11, 2019
AIRPORTS AUTHORITY OF INDIA Vs. MEENA DAVID
November 20, 2019
AISWAYA S DUTT Vs. STATE OF KERALA
July 24, 2019
AJAY Vs. STATE OF KERALA
January 30, 2019
AJAY GHOSH Vs. STATE OF KERALA
November 12, 2019
AJAYAKUMAR K.N. Vs. DISTRICT COLLECTOR, ALAPPUZHA
June 18, 2019
AJI A.G. Vs. STATE OF KERALA
August 2, 2019
AJIKUMAR Vs. DISTRICT COLLECTOR PATHANAMTHITTA
December 20, 2019
AJIL I.A. Vs. STATE OF KERALA
June 4, 2019
AJIMOL P.R. Vs. ANJU SATHEESH
November 5, 2019
AJIN MANOHARAN Vs. STATE OF KERALA
November 15, 2019
AJIN REJI MATHEW Vs. STATE OF KERALA
December 12, 2019
AJIN SHA Vs. STATE OF KERALA
November 6, 2019
AJIT ASSOCIATES ARCHITECTURAL CONSULTANTS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF PROVIDENT FUND, ERNAKULAM
March 25, 2019
AJIT JAIN Vs. STATE OF KERALA
October 14, 2019
AJIT RAVI Vs. COCHIN INTERNATIONAL AIRPORT LTD
September 26, 2019
AJITH ALEXANDER Vs. JOSEPHINE NEETHU KADUDOSE @ NEETHU AJITH
January 3, 2019
AJITH K.K Vs. STATE OF KERALA
March 12, 2019
AJITH KUMAR A Vs. THE SECRETARY
May 24, 2019
AJITH KUMAR R. Vs. ENVIRONMENTAL ENGINEER
October 15, 2019
AJITH KUMAR S. Vs. VARKALA MUNICIPALITY
September 24, 2019
AJITH LAL Vs. P.V.DINESHAN
December 16, 2019
AJITH SOMAN, Vs. DIRECTOR GENERAL OF POLICE
May 17, 2019
AJITH THOMSON Vs. STATE OF KERALA
October 25, 2019
AJITHA Vs. SUB-REGISTRAR KUTTANELLOOR SUB-REGISTRAR OFFICE
January 3, 2019
AJITHA MONY Vs. STATE OF KERALA
August 6, 2019
AJITHA OOMMEN Vs. STATE OF KERALA
May 21, 2019
AJITHKUMAR G. Vs. STATE OF KERALA
December 16, 2019
AJMAL RAHMAN A. Vs. SECRETARY GENERAL
December 16, 2019
AKASH Vs. STATE OF KERALA
August 5, 2019
AKBAR SHA Vs. STATE OF KERALA
December 5, 2019
AKHIL Vs. STATE OF KERALA
November 1, 2019
AKHIL Vs. STATE OF KERALA
October 9, 2019
AKHIL CHANDRAN Vs. STATE OF KERALA
July 11, 2019
AKHIL N. NAIR Vs. STATE OF KERALA
March 8, 2019
AKHIL P.K. Vs. SANKARA VIDYAPEETOM COLLEGE
October 23, 2019
AKHIL PASHA Vs. STATE OF KERALA
October 3, 2019
AKHIL RAJ Vs. SUB INSPECTOR OF POLICE, THODUPUZHA POLICE STATION
April 12, 2019
AKSHAY Vs. STATE OF KERALA
October 14, 2019
AKSHAY Vs. STATE OF KERALA
August 22, 2019
ALAGAPPA TEXTILES (COCHIN) MILLS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
July 12, 2019
ALAN Vs. STATE OF KERALA
December 12, 2019
ALAPPUZHA DISTRICT TABLE TENNIS ASSOCIATION Vs. KERALA STATE SPORTS COUNCIL REPRESENTED BY ITS SECRETARY
June 21, 2019
ALAPUZHA ANANTHA NARAYANAPURAM Vs. ALAPPUZHA MUNICIPALITY
October 25, 2019
ALBIN JOSEPH Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
July 26, 2019
ALBO NEON Vs. STATE OF KERALA
February 11, 2019
ALEX J. GEORGE Vs. PRINCIPAL SECRETARY
November 13, 2019
ALEX T. MATHEW Vs. STATE OF KERALA
September 24, 2019
ALEXANDER @ SAMKUTTY Vs. JAINAMMA
October 14, 2019
ALEYAMMA @ MEENA TOMY Vs. THOMAS @ TOMY K SEBASTIAN
January 7, 2019
ALFA GROUP Vs. ASSISTANT STATE TAX OFFICER STATE GOODS AND SERVICE TAX DEPARTMENT
November 18, 2019
ALI ASHKAR Vs. STATE OF KERALA
November 11, 2019
ALICE JOSE Vs. CHERTHALA MUNICIPALITY
June 20, 2019
ALIKUNJU Vs. SOUDA
November 4, 2019
ALIYA S. N. Vs. AJEESH R. C.
August 7, 2019
ALL INDIA CITIZENS VIGILANCE COMMITTEE Vs. UNION OF INDIA
December 10, 2019
ALLWIN PHILIPS Vs. THE MAINTENANCE TRIBUNAL FORT KOCHI
February 14, 2019
ALONA SILKS Vs. ENFORCEMENT OFFICER
May 7, 2019
ALOYSIUS C. ANTONY Vs. DISTRICT COLLECTOR
August 9, 2019
ALPHONSA Vs. NEETHA
October 17, 2019
ALPHONSA.N.V Vs. STATE OF KERALA
December 10, 2019
ALUKKAS GOLD RETAIL INDIA Vs. STATE OF KERALA
October 3, 2019
AMAL KRISHNAN C V Vs. STATE OF KERALA
January 17, 2019
AMAL S.KUMAR Vs. STATE OF KERALA
January 30, 2019
AMAL SIVAN Vs. STATE OF KERALA
October 23, 2019
AMBALATHUVEETTIL KUNHIMON NOORDEEN SHAH Vs. STATE OF KERALA
November 20, 2019
AMBALLOORE GRAMA PANCHAYAT REPRESENTED BY ITS SECRETARY Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS
February 4, 2019
AMBASSADOR SECURITY AND DETECTIVE SERVICES Vs. EMPLOYEES PROVIDENT FUND TRIBUNAL/CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
June 17, 2019
AMBIKA Vs. STATE OF KERALA
December 11, 2019
AMBIKA W/O.SREENIVASAN Vs. AMBIKA W/O.VAKKAYIL SANANTHANADAS
August 19, 2019
AMBILI K.P. Vs. VINOD T.N.
May 7, 2019
AMBILY Vs. GOPINATHAN
May 27, 2019
AMBILY JOSEPH Vs. STATE OF KERALA
October 30, 2019
AMBUJAM RAJAGOPALAN Vs. STATE OF KERALA, REP BY CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM
April 4, 2019
AMEEN Vs. STATE OF KERALA
April 12, 2019
AMEEN SAYANI LIYAKHATH Vs. SHAJNA NISAR
November 1, 2019
AMEER Vs. B AMOO AND BROTHERS
October 15, 2019
AMEER SHEIKH Vs. STATE OF KERALA
May 28, 2019
AMEERALI Vs. STATE OF KERALA
June 21, 2019
AMLA R. Vs. UNION OF INDIA
June 18, 2019
AMMEER HAMSA Vs. RAMABHADRAN
January 11, 2019
AMMINI Vs. K V VIBEESH AND OTHERS
June 28, 2019
AMMUKKUTTY Vs. STATE OF KERALA
May 14, 2019
AMRUTHA Vs. J. BALAKUMAR
October 29, 2019
ANAND S. KUMAR Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
December 18, 2019
ANANDA KUMAR Vs. MOHANAN
October 30, 2019
ANANDAKRISHNAN.C.K Vs. KERALA STATE CO-OPERATIVE EMPLOYEES
May 23, 2019
ANANDAN Vs. SURESH
August 14, 2019
ANANDAVALLI S. Vs. UNION OF INDIA
May 23, 2019
ANANDU Vs. STATE OF KERALA
October 17, 2019
ANANTHAKRISHNAN Vs. STATE OF KERALA
February 14, 2019
ANANTHAN V Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
May 21, 2019
ANANTHU P. PILLAI Vs. STATE OF KERALA
April 11, 2019
ANAS BENHER Vs. STATE OF KERALA
October 4, 2019
ANAS MUHAMMED ABOOBACKER K. Vs. STATE OF KERALA
September 20, 2019
ANASOOYA Vs. DISTRICT COLLECTOR, ERANHIPPALAM
August 29, 2019
ANCIL KHAN Vs. STATE OF KERALA
March 8, 2019
ANEE SUDHEEN ALTHAF O.P. Vs. CANARA BANK
April 2, 2019
ANEEP KUMAR Vs. JOSE
May 20, 2019
ANEESH Vs. STATE OF KERALA
May 3, 2019
ANEESH Vs. STATE OF KERALA
March 8, 2019
ANEESH @ ANU Vs. STATE OF KERALA
June 10, 2019
ANEESH M.R Vs. STATE OF KERALA
November 12, 2019
ANEESHKUTTY Vs. STATE OF KERALA
February 7, 2019
ANET REGI Vs. ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA
March 19, 2019
ANI KAREEM Vs. STATE OF KERALA
March 21, 2019
ANIL Vs. STATE OF KERALA
August 9, 2019
ANIL Vs. STATE OF KERALA
July 26, 2019
ANIL JOSE Vs. STATE OF KERALA
October 9, 2019
ANIL JOSEPH AND OTHERS Vs. STATE OF KERALA AND OTHERS
April 4, 2019
ANIL KUMAR Vs. STATE OF KERALA
March 26, 2019
ANIL KUMAR Vs. STATE OF KERALA
December 4, 2019
ANIL KUMAR Vs. BRANCH MANAGER
March 6, 2019
ANIL KUMAR Vs. BIKRAM SINGH BISHT
November 6, 2019
ANIL KUMAR K Vs. KERALA STATE ELECTRICITY BOARD LIMITED
February 4, 2019
ANIL KUMAR M.V. Vs. STATE OF KERALA
April 12, 2019
ANIL KUMAR S/O CHELLAPPAN PILLAI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
April 9, 2019
ANIL KUMAR T T Vs. SOUTH INDIAN BANK
July 17, 2019
ANIL KUMAR.G. Vs. SHRIRAM TRANSPORT FINANCE CO.LTD
April 10, 2019
ANIL P.VARGHESE Vs. NAJI
August 30, 2019
ANIL.G.R. Vs. STATE OF KERALA
November 8, 2019
ANILA JOSHI Vs. STATE OF KERALA
February 13, 2019
ANILAKUMARI Vs. STATE OF KERALA
May 31, 2019
ANILDAS @ JEERAKAM ANIL Vs. STATE OF KERALA
January 16, 2019
ANILKUMAR Vs. TREESA
November 13, 2019
ANILKUMAR G. Vs. STATE OF KERALA
May 10, 2019
ANILKUMAR M. Vs. AUTHORIZED OFFICER & CHIEF MANAGER, UNITED BANK OF INDIA
January 21, 2019
ANILKUMAR S Vs. K G GIRIPRASAD
July 19, 2019
ANILKUMAR V. Vs. DEPUTY SUPERINTENDENT OF POLICE
September 5, 2019
ANILKUMAR.B Vs. STATE OF KERALA
June 7, 2019
ANIRUDHAN.C Vs. CANARA BANK
May 22, 2019
ANISH D S/O P D DEVASIA Vs. KANNUR DISTRICT CO-OPERATIVE BANK LTD
June 17, 2019
ANISH JACOB Vs. RINKU JACOB
May 21, 2019
ANISH MOHAN Vs. STATE OF KERALA
January 23, 2019
ANISHA SAIN Vs. UNIVERSITY OF KERALA
October 24, 2019
ANITHA Vs. GOPINATHAN
November 13, 2019
ANITHA Vs. STATE OF KERALA
February 1, 2019
ANITHA A Vs. STATE OF KERALA
March 14, 2019
ANITHA A Vs. STATE OF KERALA
July 18, 2019
ANITHA SUSAN ALEX Vs. STATE OF KERALA
December 12, 2019
ANITHA.D Vs. THIRUVBALLA EAST CO-OPERATIVE BANK LTD.
January 15, 2019
ANITHAKUMARI Vs. DIRECTOR DEPARTMENT OF SOCIAL JUSTICE
July 26, 2019
ANJANA C. Vs. STATE OF KERALA
August 7, 2019
ANJITHA K. JOSE Vs. STATE OF KERALA
February 21, 2019
ANNAKUTTY Vs. ORIENTAL INSURANCE CO. LTD.
September 18, 2019
ANNAMANADA SERVICE CO-OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX (APPEALS), THRISSUR
September 17, 2019
ANNIE M. MATHEW Vs. M.K. THOMAS
June 12, 2019
ANNIE MATHEW Vs. STATE OF KERALA
March 8, 2019
ANOOP Vs. STATE OF KERALA
June 6, 2019
ANOOP Vs. STATE OF KERALA
January 18, 2019
ANOOP BHASKARAN Vs. STATE BANK OF INDIA
August 22, 2019
ANOOP C.NAIR Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
March 8, 2019
ANOOP DAS Vs. STATE OF KERALA
November 16, 2019
ANOOP K.K. Vs. STATE OF KERALA
October 3, 2019
ANOOP KHAN Vs. STATE OF KERALA
April 9, 2019
ANOOP M. S. Vs. STATE OF KERALA
July 29, 2019
ANOOP P.G. Vs. STATE OF KERALA
September 5, 2019
ANOOP S.R. Vs. STATE OF KERALA
October 30, 2019
ANOOP V. Vs. GEETHA E.
October 10, 2019
ANSAR Vs. STATE OF KERALA
November 13, 2019
ANSAR Vs. VINESH CHANDY
June 3, 2019
ANSAR Vs. NADEERA
February 12, 2019
ANSAR V K Vs. FARSANA K K
March 18, 2019
ANSARUDEEN Vs. STATE OF KERALA
January 14, 2019
ANSHAD KUNJUMON Vs. DISTRICT POLICE CHIEF, KOLLAM
October 16, 2019
ANSHID Vs. STATE OF KERALA
June 4, 2019
ANSON K.JOB Vs. AUTHORISED OFFICER
October 14, 2019
ANTAPPAN @ ANTHONY S/O MARSAL Vs. STATE OF KERALA
May 31, 2019
ANTHRU Vs. STATE OF KERALA
June 12, 2019
ANTONY @ ANTO Vs. SUB INSPECTOR OF POLICE
January 15, 2019
ANTONY @ TUK Vs. STATE OF KERALA
February 22, 2019
ANTONY JAYAN Vs. STATE OF KERALA
March 26, 2019
ANTONY JOSEPH, Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
August 21, 2019
ANTONY M.J. Vs. A.P.SHYNO
October 3, 2019
ANTONY ROCKY Vs. STATE OF KERALA
October 3, 2019
ANTONY STEJO J. Vs. STATE OF KERALA
February 4, 2019
ANTONY.K.VARGHESE Vs. KADUNGALLUR GRAMA PANCHAYATH
October 26, 2019
ANTU JOSE Vs. THURAVOOR GRAMAM PANCHAYAT
January 30, 2019
ANTU S/O POULO Vs. STATE OF KERALA
March 18, 2019
ANU Vs. STATE OF KERALA
December 18, 2019
ANU CASHEWS Vs. COMMISSIONER OF CUSTOMS
November 13, 2019
ANU SENTHIL Vs. STATE BANK OF INDIA
December 31, 2019
ANUJA B.S. Vs. UNIVERSITY OF KERALA
November 21, 2019
ANUJA GILBERT Vs. STATE OF KERALA
November 12, 2019
ANULAL O Vs. UNION OF INDIA
May 27, 2019
ANUP KRISHNA.P Vs. UNION OF INDIA
October 23, 2019
ANUPRIYA SAMUEL Vs. UNIVERSITY OF KERALA
February 25, 2019
ANURAG Vs. AUTHORIZED OFFICER
May 28, 2019
ANURAJ Vs. THE STATE OF KERALA
February 6, 2019
ANUSHREE P. ASOKAN Vs. SREEKUMAR . K .R.
January 22, 2019
ANUSREE K.B. Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED
November 13, 2019
ANUUP Vs. STATE OF KERALA
August 5, 2019
ANWAR SADIQUE V.M. Vs. MUKKOM MUNICIPALITY, MUNICIPAL OFFICE
January 3, 2019
ANWAR SHA Vs. STATE OF KERALA
November 6, 2019
ANZIYA BEEGUM Vs. KERALA STATE CO-OPERATIVE BANK LIMITED
December 18, 2019
APOLLO TYRES LIMITED Vs. JOINT COMMISSIONER OF INCOME-TAX
March 14, 2019
APPACHAN @ JOSEPH P.M., S/O MATHAI Vs. STATE OF KERALA
February 22, 2019
APPAT VADAKKEKARA MAMMED Vs. ABDUL RAZAK
July 25, 2019
APPAT VADAKKEKARA MAMMED Vs. ABDUL RAZAK
September 18, 2019
APU ROY Vs. STATE OF KERALA
October 15, 2019
ARAKKAL SARAMMA Vs. STATE OF KERALA
November 29, 2019
ARATTUPUZHA KSHETHRA UPADESAKA SAMITHY Vs. STATE OF KERALA
March 7, 2019
ARAVIND B. T. Vs. STATE OF KERALA
October 15, 2019
ARAVIND KUMAR Vs. BANKING OMBUDSMAN
August 7, 2019
ARAVIND.B.T. Vs. STATE OF KERALA
October 15, 2019
ARCHANA Vs. ASWATHY
June 28, 2019
AREEPLAVAN FINANCE Vs. CHANDRASEKHARAN
December 11, 2019
AREEPLAVAN FINANCE Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
January 15, 2019
ARISH RAJAN Vs. JITHA RAJ
June 18, 2019
ARISH RAJAN Vs. JITHA RAJ
June 18, 2019
ARJUN Vs. STATE OF KERALA
December 13, 2019
ARSHAD Vs. STATE OF KERALA
November 19, 2019
ARUN Vs. STATE OF KERALA
November 5, 2019
ARUN Vs. STATE OF KERALA
May 22, 2019
ARUN A. Vs. STATE OF KERALA
October 30, 2019
ARUN BABU S. Vs. STATE OF KERALA
March 22, 2019
ARUN DEV.J Vs. STATE OF KERALA
August 14, 2019
ARUN G. NAIR Vs. STATE OF KERALA
October 22, 2019
ARUN KUMAR Vs. STATE OF KERALA
November 21, 2019
ARUN KUMAR K. Vs. STATE OF KERALA
November 4, 2019
ARUN P.V. Vs. STATION HOUSE OFFICER
May 17, 2019
ARUN SHARMA Vs. STATE OF KERALA
February 15, 2019
ARUNIMA P.T Vs. ANOOP
November 29, 2019
ARYA M.S. Vs. COMMISSIONER FOR ENTRANCE EXAMINATION
July 23, 2019
ARYAMVELLI VEETTIL KUNHAPPU Vs. MUTTA BALAN
November 8, 2019
ASARUDHEEN S.M. Vs. UNION TERRITORY OF LAKSHADWEEP
November 13, 2019
ASHA Vs. STATE OF KERALA
December 2, 2019
ASHA Vs. P K JOSEPH
May 29, 2019
ASHA RAJAN Vs. INDIAN OIL CORPORATION LTD
January 17, 2019
ASHA.R.VASU Vs. MUVATTUPUZHA URBAN CO-OPERATIVE BANK LTD
March 26, 2019
ASHALATHA S Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
March 8, 2019
ASHAMOL.P.R Vs. CHAIRMAN
October 26, 2019
ASHBIN MATHEW Vs. REGISTRAR IRINJALAKKUDA
January 18, 2019
ASHIQ Vs. STATE OF KERALA
May 23, 2019
ASHIQUE @ POTTU Vs. STATE OF KERALA
December 6, 2019
ASHIQUE K. Vs. STATE OF KERALA
January 17, 2019
ASHKAR Vs. STATE OF KERALA
February 8, 2019
ASHKAR Vs. STATE OF KERALA
November 7, 2019
ASHKAR Vs. STATE OF KERALA
May 3, 2019
ASHOK GEORGE JACOB Vs. STATE OF KERALA
December 24, 2019
ASHOK KUMAR Vs. SREENIVASAN
December 9, 2019
ASHOK KUMAR Vs. DIRECTOR GENERAL OF POLICE
August 5, 2019
ASHOKAN K.G. Vs. STATE OF KERALA
March 18, 2019
ASHRAF Vs. SHAMNAS
October 16, 2019
ASHRAF Vs. STATION HOUSE OFFICER
February 7, 2019
ASHRAF BAKHAFI Vs. STATE OF KERALA
March 28, 2019
ASHRAF C. Vs. STATE OF KERALA
October 18, 2019
ASHRAF KOLAKADAN Vs. REVENUE DIVISIONAL OFFICER
November 12, 2019
ASHRAF.K.V Vs. CHIEF ELECTRICAL INSPECTOR
June 3, 2019
ASHWATH K.P. @ ACHU Vs. STATE OF KERALA
March 8, 2019
ASIAN PAINTS Vs. ASSISTANT STATE TAX OFFICER
March 12, 2019
ASIF Vs. STATE OF KERALA
November 18, 2019
ASIF SALAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
November 1, 2019
ASIF.N Vs. UNION TERRITORY OF LAKSHADWEEP
November 12, 2019
ASISH CHANDARAN Vs. UNIVERSITY OF KERALA
April 8, 2019
ASLA NOOR Vs. KERALA PUBLIC SERVICE COMMISSION
February 19, 2019
ASLA NOOR Vs. KERALA PUBLIC SERVICE COMMISSION
March 19, 2019
ASOKAN T.V. Vs. UNION OF INDIA
October 9, 2019
ASSIA Vs. THAVINHAL GRAMA PANCHAYAT
December 11, 2019
ASSISTANT ENGINEER Vs. LATHA UDAYAKUMAR
July 12, 2019
ASSISTANT ENGINEER Vs. SURESHKUMAR K.S
July 12, 2019
ASSISTANT ENGINEER LOCAL SELF GOVERNMENT DEPARTMENT Vs. VINOD
June 21, 2019
ASSISTANT GENERAL MANAGER & AUTHORIZED OFFICER, UNION BANK OF INDIA CONSORTIUM Vs. DEWA INVESTORS ASSOCIATION
January 3, 2019
ASSITT. COMMISSIONER OF AIR CUSTOMS, COCHIN Vs. SOMAN KOCHURAMAN
May 24, 2019
ASTER DM HEALTH CARE Vs. STATE OF KERALA
November 19, 2019
ASWAS S.S. Vs. UNION OF INDIA
September 3, 2019
ASWATHY Vs. STATE OF KERALA
September 25, 2019
ASWATHY JANU Vs. REVENUE DIVISIONAL OFFICER
January 25, 2019
ASWATHY UDAYAN Vs. PRINCE ANAND
July 30, 2019
ASWIRATHUL MUSTHAQEEM SANGHAM Vs. STATE OF KERALA
December 19, 2019
ATC TELECOM INFRASTRUCTURE (P) LTD. Vs. KOTTAPPADY GRAMA PANCHAYAT
November 1, 2019
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. KADUKUTTY GRAMA PANCHAYAT
November 4, 2019
ATHIRA UPENDRAN NAIR Vs. JAYAKRISHNAN KRISHNAN NAIR
May 30, 2019
ATHULYA Vs. STATE OF KERALA
November 22, 2019
ATLAS GOLD SUPER MARKET Vs. STATE OF KERALA
June 3, 2019
ATTUKAL BHAGAVATHY TEMPLE TRUST Vs. ATTUKAL DEVI INSTITUTE OF MEDICAL SCIENCE LTD.
May 21, 2019
AUGUSTINE Vs. STATE OF KERALA
November 27, 2019
AUGUSTINE VAZHAVILA Vs. STATE OF KERALA
April 12, 2019
AYANA UNNIKRISHNAN Vs. SREEJITH
May 30, 2019
AYISHATH RUMAISA Vs. STATE OF KERALA
December 4, 2019
AYOB K. Vs. STATE OF KERALA
October 29, 2019
AYOOBKHAN Vs. STATE OF KERALA
November 15, 2019
AYSHA Vs. JOMY JOSE
August 27, 2019
AYYAPPAN Vs. STATE TRANSPORT AUTHORITY KERALA
January 7, 2019
AYYPPANKUTTY S/O AYYAPPAN Vs. STATE OF KERALA REP BY S I OF POLICE
April 11, 2019
AZEEM, S/O.ABDUL VAHID Vs. STATE OF KERALA
March 28, 2019
B ASOKAN Vs. S VIMALA
October 10, 2019
B K ABDUL REHIMAN Vs. STATE OF KERALA
March 6, 2019
B RAJENDRA KUMAR Vs. AIRPORT AUTHORITY OF INDIA
January 7, 2019
B. DEEPA Vs. JOINT REGISTRAR (GENERAL)
June 18, 2019
B. MITRAN Vs. STATE OF KERALA
September 20, 2019
B. SUDHEER KUMAR Vs. UNION OF INDIA
December 5, 2019
B. SURENDRA DAS Vs. STATE OF KERALA
May 20, 2019
B. VINODINI A. PAI Vs. SECRETARY, KUMBLA GRAMA PANCHAYATH P O KUMBLA
March 8, 2019
B.B.ABDULLA Vs. STATE OF KERALA
April 9, 2019
B.KARUNAKARAN Vs. T.K.NARAYANAN
October 28, 2019
B.PRADEEP. Vs. HIGH COURT OF KERALA
December 12, 2019
B.R. RAJU Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
January 3, 2019
B.R.AJIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 7, 2019
B.RANJITHKUMAR Vs. STATE OF KERALA
September 3, 2019
B.S.SANJEEV Vs. MATTANCHERRY SARVAJANIK CO-OPERATIVE BANK LTD
June 17, 2019
B.SHIVARAMA BHAT Vs. THE ASSISTANT EXECUTIVE ENGINEER
March 21, 2019
BABILU SANKAR Vs. PADMANABHA SWAMI TEMPLE
November 8, 2019
BABU Vs. STATE OF KERALA
July 4, 2019
BABU Vs. STATE OF KERALA
July 24, 2019
BABU Vs. STATE OF KERALA
March 5, 2019
BABU @ KARITHIKEYAN Vs. STATE OF KERALA
January 21, 2019
BABU C.G. Vs. THE SOUTH INDIAN BANK LTD. AND ORS.
August 21, 2019
BABU CHIRAYIL Vs. MATHEW MATHEW
September 27, 2019
BABU P. U. Vs. ABRAHAM
July 2, 2019
BABU ROOBAS SADANAM Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT
January 15, 2019
BABU S/O KORAN Vs. LIMA, D/O KUMARAN
March 14, 2019
BABU VALLERIYAN Vs. THE STATE OF KERALA
February 20, 2019
BABU.P. Vs. STATE OF KERALA
December 10, 2019
BABURAJ M Vs. STATE OF KERALA
March 8, 2019
BABURAJ P.K. AND ORS. Vs. STATE OF KERALA AND ORS.
March 26, 2019
BABURAJAN Vs. STATE OF KERALA
December 16, 2019
BABY Vs. BABU P.PAPPACHAN
June 4, 2019
BABY Vs. DEPUTY SUPERINTENDENT OF POLICE ATTINGAL
August 27, 2019
BABY ANTOS Vs. STATE OF KERALA
July 1, 2019
BABY AUGUSTINE Vs. STATE OF KERALA
January 10, 2019
BABY JOSEPH Vs. STATE OF KERALA
March 8, 2019
BABY K Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
September 3, 2019
BABY K.D. Vs. DIRECTOR OF MINING AND GEOLOGY
December 5, 2019
BABY MATHEW Vs. DISTRICT COLLECTOR, KOTTAYAM
October 4, 2019
BABY MOL VARGHESE Vs. P.S. JACOB
February 4, 2019
BABY T GEORGE Vs. ROSIDH NAIR
January 4, 2019
BAHULEYAN CHARITABLE FOUNDATION Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
October 17, 2019
BAIJU Vs. STATE OF KERALA
January 4, 2019
BAIJU Vs. STATE OF KERALA
August 22, 2019
BAIJU A.A. Vs. STATE TAX OFFICER WORKS CONTRACT
December 6, 2019
BAIJU A.B Vs. REGIONAL TRANSPORT AUTHORITY ERNAKULAM CIVIL STATION
January 22, 2019
BAIJU BHASKARAN Vs. OFFICER IN CHARGE RECORDS
October 26, 2019
BAIJU JOHN Vs. STATE OF KERALA
February 27, 2019
BAIJU JOSEPH Vs. STATE OF KERALA
March 20, 2019
BAIJU.K. Vs. STATE OF KERALA
January 29, 2019
BALACHANDRAN @ THAMPI S/O GANGADHARAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
April 9, 2019
BALACHANDRAN K.V Vs. UNION OF INDIA
November 5, 2019
BALACHANDRAN P. Vs. SECRETARY KARUMKULAM GRAMA PANCHAYAT
March 28, 2019
BALADHANDAPANI Vs. STATE OF KERALA
April 11, 2019
BALAJI A.S. Vs. STATE OF KERALA
December 27, 2019
BALAKRISHNAN Vs. DISTRICT COLLECTOR
April 8, 2019
BALAKRISHNAN Vs. DISTRICT COLLECTOR, PALAKKAD
June 8, 2019
BALAKRISHNAN MANAYIL Vs. STATE OF KERALA
January 7, 2019
BALAKRISHNAN NAMBIAR Vs. STATE OF KERALA
March 19, 2019
BALARAM V. Vs. CO-OPERATIVE ARBITRATION COURT
January 10, 2019
BALU JAYAN Vs. STATE OF KERALA
September 27, 2019
BANERJI MEMORIAL CLUB Vs. DEPUTY COMMISSIONER (TECH)
November 29, 2019
BANK OF BARODA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
November 28, 2019
BASANTH BALRAM Vs. STATE OF KERALA
February 1, 2019
BASHEER Vs. STATE BANK OF INDIA
July 8, 2019
BASHEER P. K. Vs. PONOORPOYIL GRANITES MARANCHATTY
July 23, 2019
BASHEER.E Vs. MUSLIM ASSOCIATION TRIVANDRUM
October 29, 2019
BAVAKUNJU, S/O KOCHADIMA Vs. DISTRICT COLLECTOR, ERNAKULAM
January 22, 2019
BEDI AND BEDI PRIVATE LIMITED Vs. HAILEYBURIA TEA ESTATE LIMITED
March 21, 2019
BEENA Vs. STATE OF KERALA
August 26, 2019
BEENA ALBERT Vs. DISTRICT COLLECTOR COLLECTORATE, CIVIL STATION, KUDAPPANAKUNNU
April 12, 2019
BEEVER ESTATES PVT.LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 23, 2019
BENJEENA.P.J Vs. C.P.PAPPACHAN
December 6, 2019
BENNY P. JACOB Vs. RAJESH KUMAR UNNITHAN
September 25, 2019
BENNY THOMAS Vs. SUB INSPECTOR OF POLICE NJARAKKAL POLICE STATION
December 18, 2019
BENOY JOSEPH Vs. SECRETARY AYYAMKULAM GRAMAPANCHAYAT
November 1, 2019
BHAJESH.K Vs. SUB INSPECTOR OF POLICE
May 14, 2019
BHANU JAYAN Vs. BEENA DEVARAJA PANICKER
August 6, 2019
BHARAT FRITZ WERNER LTD Vs. STATE OF KERALA
December 12, 2019
BHARAT SANCHAR NIGAM LIMITED Vs. UNION OF INDIA
October 10, 2019
BHARAT SANCHAR NIGAM LIMITED Vs. RAJESH SEKHAR.C.
November 1, 2019
BHARATHI P.C. Vs. KERALA ELECTRICAL AND ALLIED ENGINEERING COMPANY LIMITED
December 4, 2019
BHARATHI.P.C. Vs. KERALA ELECTRICAL
November 25, 2019
BHASKARAN Vs. RADHA
April 12, 2019
BHASKARAN Vs. STATE OF KERALA
August 20, 2019
BHASKARAN V.R. Vs. STATE OF KERALA AND ORS.
June 19, 2019
BHASKARAN, S/O UNNINAGAN Vs. STATE OF KERALA
February 15, 2019
BIBIN BASIL S/O BASIL V PAUL Vs. JOHNSON KURIAKOSE, S/O KURIAKOSE
January 24, 2019
BIBIN BINOY Vs. STATE OF KERALA
November 7, 2019
BIBIN JOSE Vs. STATE OF KERALA
December 27, 2019
BIBITHA FELIX Vs. FELIX MIRANDA
January 24, 2019
BICHU Vs. STATE OF KERALA
October 18, 2019
BIJEESH Vs. STATE OF KERALA
November 15, 2019
BIJILESH P. Vs. SUB INSPECTOR OF POLICE VAZHAKKAD POLICE STATION
March 21, 2019
BIJU Vs. STATE OF KERALA
August 27, 2019
BIJU Vs. STATE OF KERALA
August 30, 2019
BIJU Vs. STATE OF KERALA
November 11, 2019
BIJU JOSEPH Vs. STATE OF KERALA
January 30, 2019
BIJU KUMAR Vs. STATE OF KERALA
December 5, 2019
BIJU KUMAR Vs. STATE OF KERALA
December 12, 2019
BIJU M Vs. UNION OF INDIA
February 1, 2019
BIJU MATHEW Vs. THE STATE OF KERALA AND ORS.
December 19, 2019
BIJU N. Vs. DISTRICT COLLECTOR CIVIL LINES, KOLLAM
April 12, 2019
BIJU PHILIPOSE Vs. KERALA STATE ELECTRICITY BOARD LTD
March 5, 2019
BIJU RAMESH Vs. DISTRICT POLICE CHIEF
April 3, 2019
BIJU T.J. Vs. TALUK LAND BOARD
January 28, 2019
BIJU, S/O. RAJENDRAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
January 8, 2019
BIJU.M.D. Vs. KOCHI MUNICIPAL CORPORATION
November 20, 2019
BIJUMOL B. Vs. KARAMANA CO-OPERATIVE URBAN BANK LTD
March 7, 2019
BIJUMON @ NAVAS Vs. STATE OF KERALA THROUGH S I OF POLICE, ADOOR POLICE STATION, PATHANAMTHITTA, REP BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
August 29, 2019
BINANI ZINC LIMITED Vs. STATE OF KERALA
March 8, 2019
BINASH DAVID Vs. STATE OF KERALA
December 6, 2019
BINDHU.K.M Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
August 6, 2019
BINDHUMOL G. Vs. P.G.CHANDRASEKHARAN NAIR
December 11, 2019
BINDIA K.G. Vs. STATE OF KERALA
June 7, 2019
BINDIA K.G. Vs. STATE OF KERALA
April 4, 2019
BINDU KANNAN Vs. STATE OF KERALA
December 24, 2019
BINDU M S Vs. UNIVERSITY OF KERALA, THIRUVANANTHAPURAM
March 5, 2019
BINDU RAJU Vs. PEOPLE URABN CO-OPERATIVE BANK LIMITED
May 30, 2019
BINDU SURESH Vs. CENTRAL BANK OF INDIA
May 31, 2019
BINESH Vs. STATE OF KERALA
December 4, 2019
BINIL THOMAS ZACHARIAH Vs. MANAGER
October 31, 2019
BINOD S/O DIVAKARAN Vs. SOPHY D/O ANIRUDHAN
September 5, 2019
BINOY C.R. Vs. KOTTUVALLY GRAMA PANCHAYAT
October 24, 2019
BINOY KUMAR Vs. STATE OF KERALA
March 25, 2019
BINOY MOHAN MATHEW Vs. DIVIYA PHILIP
September 24, 2019
BINU Vs. STATE OF KERALA
January 10, 2019
BINU Vs. STATE OF KERALA
October 9, 2019
BINU Vs. STATE OF KERALA
January 22, 2019
BINU KRISHNAN.B Vs. STATE OF KERALA
March 20, 2019
BINU KUMAR Vs. A. ANUSREE
June 26, 2019
BINU KUMAR Vs. STATE OF KERALA
December 6, 2019
BINU MATHAI Vs. C.N. LEELAMANY
December 6, 2019
BINU U. Vs. STATE OF KERALA
December 13, 2019
BINU VIDYADHARAN Vs. STATE OF KERALA
June 7, 2019
BINU VISWAMBHARAN Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
March 6, 2019
BINUMON B. Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE
February 11, 2019
BIVEESH Vs. STATE OF KERALA
October 23, 2019
BOARD OF DIRECTORS OF THE PIRAVANTHOOR SERVICE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 26, 2019
BOBAN Vs. STATE OF KERALA
September 20, 2019
BOBBY M.R. Vs. A.A.GOPI
November 4, 2019
BOBY SUGUNAN Vs. SECRETARY TO THE GOVERNMENT
July 19, 2019
BOBY THOMAS Vs. STATE OF KERALA
November 19, 2019
BOSANQUET EXPORTS LTD Vs. STATE OF KERALA
January 21, 2019
BOSANQUET EXPORTS LTD Vs. STATE OF KERALA
January 21, 2019
BOSCO Vs. CORPORATION OF KOCHI
December 4, 2019
BPL LIMITED Vs. STATE OF KERALA
February 7, 2019
BRANDSTORM EVENTS MANAGEMENT Vs. MANEED GRAMA PANCHAYATH
October 11, 2019
BRIDGE HYGIENE SERVICES PRIVATE LIMITED Vs. STATE TAX OFFICER
September 23, 2019
BSD EDUCATION SOCIETY Vs. STATE OF KERALA
December 2, 2019
BUILTECH FOUNDATIONS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (C)
September 24, 2019
BUSHARA Vs. STATE OF KERALA
September 26, 2019
C .K. OMANA Vs. STATE OF KERALA
March 26, 2019
C K ABDUL AZEEZ Vs. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE
September 5, 2019
C K JINAN Vs. GIRIDHARAN
June 19, 2019
C K SASI S/O M R GOPALAN Vs. PANKAJAM W/O M R NARAYANAN
March 15, 2019
C K SULAIMAN Vs. STATE OF KERALA
March 8, 2019
C M STELLA Vs. P L RASMI
April 4, 2019
C V SUNNY Vs. COMMISSIONER OF INCOME TAX
March 19, 2019
C. JAYAKUMARI Vs. STATE OF KERALA
February 6, 2019
C. KRISHNAN RETIRED ASSISTANT ADMINISTRATIVE OFFICER LIC OF INDIA Vs. LIFE INSURANCE CORPROATION OF INDIA
August 7, 2019
C. MATHEW Vs. KUNJUMOL
October 23, 2019
C. V. SUNILKUMAR Vs. ANOOP P THAMPI
November 14, 2019
C. VIJAYA THULASI Vs. D. SUDARSANAN
April 2, 2019
C. V. FRANCIS Vs. STATE OF KERALA
January 7, 2019
C.A.ALI KUNJ Vs. UNION OF INDIA
January 10, 2019
C.A.GEORGE Vs. STATE OF KERALA
December 18, 2019
C.ABDU Vs. CENTRAL WAQF COUNCIL
November 25, 2019
C.BALAKRISHNAN Vs. V.M.JAYALAKSHMI
July 29, 2019
C.C.JANARDHANAN Vs. STATE OF KERALA
December 4, 2019
C.H. MOHAMMED Vs. STATE OF KERALA
September 26, 2019
C.J. ANTO Vs. INDUSIND BANK
November 29, 2019
C.K. GANGADHARAN Vs. KUMARAN
October 10, 2019
C.K. MAMU Vs. STATE OF KERALA
December 11, 2019
C.K. MUHAMMED HAJI Vs. STATE OF KERALA
November 6, 2019
C.K. RARICHAN Vs. CENTRAL BUREAU OF INVESTIGATION
August 29, 2019
C.K.SAJI Vs. MANAGING DIRECTOR
December 4, 2019
C.K.VINOD Vs. STATE OF KERALA
December 20, 2019
C.M.SULAIMAN Vs. STATE OF KERALA
August 6, 2019
C.MOHANAN Vs. DISTRICT POLICE CHIEF OFFICE OF THE DISTRICT POLICE CHIEF
October 29, 2019
C.MOIDEEN Vs. CHIEF ELECTORAL OFFICER
April 17, 2019
C.N.SAJEEVAN Vs. EZHUTHACHAN EDUCATIONAL SOCIETY
November 7, 2019
C.N.SAJEEVAN Vs. EZHUTHACHAN EDUCATIONAL SOCIETY
November 7, 2019
C.P.AJITHKUMAR Vs. STATE OF KERALA
October 18, 2019
C.P.JACOB Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF KERALA, DEPARTMENT OF LOCAL SELF GOVERNMENT
December 24, 2019
C.P.PRADEEPKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR
March 8, 2019
C.P.VARGHESE Vs. STATE OF KERALA
December 18, 2019
C.PUSHPAVALLY Vs. STATE OF KERALA
June 3, 2019
C.R. AJAYAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
April 4, 2019
C.RAGHAVAN Vs. STATE OF KERALA
July 23, 2019
C.RAJU Vs. UNION OF INDIA
November 5, 2019
C.S.MADHUSOODHANAN Vs. KERALA STATE ELECTRICITY BOARD LIMITED
October 1, 2019
C.T. RAMANATHAN INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
February 27, 2019
C.V. JACOB Vs. USHAKUMARI P.R.
December 18, 2019
C.V. JOSEPH Vs. SYNDICATE BANK
May 21, 2019
C.V.ANTONY Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES
June 11, 2019
C.V.VINOD KUMAR Vs. STATE OF KERALA
January 7, 2019
CABLE OPERATORS WELFARE ASSOCIATION Vs. UNION OF INDIA
January 14, 2019
CABLE OPERATORS WELFARE ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
April 9, 2019
CALICUT CITY SERVICE CO-OPERATIVE BANK LTD Vs. THE EMPLOYEES PROVIDENT FUND ORGANISATION
February 7, 2019
CANARA BANK Vs. DS MOHINI
February 20, 2019
CANARA BANK Vs. AJITHKUMAR G.K.
November 4, 2019
CANNANORE DISTRICT BUS OPERATORS ASSOCIATION Vs. V.V. MADHUSOODHANAN
December 5, 2019
CAPITAL RETREAT PRIVATE LIMITED Vs. STATE OF KERALA
December 10, 2019
CASEY PAUL PEREZ Vs. STATE OF KERALA
July 10, 2019
CASTLEROCK PROJECTS AND DEVELOPERS PRIVATE LIMITED Vs. REVENUE DIVISIONAL OFFICER OFFICE OF REVENUE DIVISIONAL OFFICER
January 8, 2019
CATHOLIC DIOCESE, MUVATTUPUZHA Vs. MUTHAIAH P.
August 27, 2019
CATHOLIC SYRIAN BANK STAFF ASSOCIATION Vs. CATHOLIC SYRIAN BANK HEAD OFFICE
January 3, 2019
CAUVERY BUILD TECH (P) LTD. Vs. ANEESH JAMES AND ORS.
July 12, 2019
CELIN JOSEPH Vs. DISTRICT COLLECTOR
March 15, 2019
CENTRAL BANK OF INDIA Vs. BEENA THIRUVENKITAM
July 2, 2019
CENTRAL BOARD OF SECONDARY EDUCATION Vs. MANAGER, BETHLEHEM INTERNATIONAL
August 27, 2019
CENTRAL BOARD OF SECONDARY EDUCATION (CBSE) Vs. V M PUBLIC SCHOOL
April 5, 2019
CENTRE FOR INDIAN TRADE UNION (CITU) Vs. INTERCONTINENTAL TRADERS
December 13, 2019
CHACKO @ KUNHUMON S/O AVARACHAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
January 23, 2019
CHACKO P.O Vs. PUTHANVELIKKARA GRAMA PANCHAYAT PUTHANVELIKKARA
April 1, 2019
CHAIRMAN, Vs. SARASWATHI GOPAKUMAR DEPUTY SECRETARY
October 9, 2019
CHAIRMAN, BHARAT SANCHAR NIGAM LIMITED Vs. SHYJI T.P.
October 4, 2019
CHAKKAPPAN Vs. STATE OF KERALA
April 5, 2019
CHANDRA BABU Vs. SOMAN
May 28, 2019
CHANDRABABU Vs. STATION HOUSE OFFICER
April 30, 2019
CHANDRADAS Vs. AMBALAVAYAL GRAMA PANCHAYATH
January 23, 2019
CHANDRAN Vs. STATE OF KERALA
January 29, 2019
CHANDRAN Vs. STATE OF KERALA
October 15, 2019
CHANDRAN Vs. STATE OF KERALA
October 23, 2019
CHANDRAN K.M. Vs. STATE CO-OPERATIVE ELECTION COMMISSIONER
July 22, 2019
CHANDRAN K.R. Vs. STATE OF KERALA
May 22, 2019
CHANDRAN PILLAI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 15, 2019
CHANDRANAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. K.K. ALI
November 15, 2019
CHANDRASEKHARAN PILLAI Vs. TRAVANCORE DEVASWOM BOARD
February 5, 2019
CHANDRIKA R Vs. S ANITHAKUMARI
January 24, 2019
CHANDU VENUGOPAL Vs. MAHATMA GANDHI UNIVERSITY
October 25, 2019
CHANTHU Vs. STATE OF KERALA
November 25, 2019
CHANTHULAL Vs. STATE OF KERALA
November 8, 2019
CHARLES PANACKAL Vs. DISTRICT COLLECTOR
December 11, 2019
CHARLY JOSEPH Vs. STATE OF KERALA
August 9, 2019
CHATHOLI NAFEESA Vs. STATE OF KERALA
February 7, 2019
CHATHUKKUTTY Vs. STATE OF KERALA
June 14, 2019
CHEKKINI Vs. STATE OF KERALA
November 1, 2019
CHELLAPPAN PILLAI KUMARA SWAMY PILLAI Vs. NEELAMMA PILLA VALLIYAMMA PILLA
May 24, 2019
CHELUVI Vs. STATE OF KERALA THROUGH CIRCLE INSPECTOR OF POLICE
April 4, 2019
CHENKAL SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 8, 2019
CHERATTUTHODI ABDUL AZEEZ Vs. DISTRICT COLLECTOR
January 28, 2019
CHERATTUTHODI ABDUL AZEEZ Vs. DISTRICT COLLECTOR MALAPPURAM
January 28, 2019
CHERIAN VARKEY CONSTRUCTION CO PVT LTD Vs. STATE OF KERALA
June 20, 2019
CHERIYAN Vs. STATE OF KERALA
August 30, 2019
CHERIYAN MATHEW Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
November 4, 2019
CHERIYANAD GRAMA PANCHAYATH Vs. STATE OF KERALA
October 25, 2019
CHERUPARA GRANITES Vs. STATE OF KERALA
December 4, 2019
CHERUPUSHPAM ROMAN CATHOLIC CHURCH Vs. DISTRICT REGISTRAR GENERAL DISTRICT REGISTRARS OFFICE
January 8, 2019
CHICAGO CONSTRUCTIONS INTERNATIONAL PVT LTD Vs. KERALA WATER AUTHROITY REPRESENTED BY ITS MANAGING DIRECTOR
March 19, 2019
CHICAGO CONSTRUCTIONS INTERNATIONAL PVT. LTD. Vs. STATE OF KERALA AND ORS.
March 20, 2019
CHIEF EXECUTIVE TRUSTEE LISIE MEDICAL AND EDUCATIONAL INSTITUTIONS Vs. KERALA UNIVERSITY OF HEALTH SCIENCE
September 5, 2019
CHIPPY PREETHA Vs. STATE OF KERALA
March 5, 2019
CHIRAYINKEEZHU SERVICE CO-OPERATIVE BANK LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
December 3, 2019
CHITHRAKANI Vs. STATE OF KERALA
June 25, 2019
CHITHRANGATHAN Vs. KALPETTA MUNICIPALITY
March 26, 2019
CHITTOR SUGARS VRS (SSNP) Vs. STATE OF KERALA
March 8, 2019
CHOYETH NADEMMAL KUDIVELLA SAMRAKSHANA KOOTTAYMA KUTTOTH Vs. VILLIAPPALLY GRAMA PANCHAYATH VILLIAPPALLY P.O.
January 18, 2019
CHOYETH NADEMMAL KUDIVELLA SAMRAKSHANA KOOTTAYMA KUTTOTH Vs. VILLIAPPALLY GRAMA PANCHAYATH VILLIAPPALLY P.O.
January 18, 2019
CHRISTY JACOB PAUL Vs. GEOLOGIST, KOCHI
September 3, 2019
CINESH DAVID Vs. STATE OF KERALA
December 6, 2019
CINI P ANTONY Vs. STATE OF KERALA
May 29, 2019
CIRCLE CO-OPERATIVE UNION ALWAYE Vs. JOY PAUL
December 6, 2019
CIRON DRUGS AND PHARMACEUTICALS PVT. LTD. Vs. STATE OF KERALA
February 13, 2019
CLEETUS Vs. STATE REPRESENTED BY THE PUBLIC PROSECUTOR
November 1, 2019
CLINT LAWRENCE T.C. Vs. UNION OF INDIA
February 18, 2019
COCHIN CUSTOMS PREVENTIVE SERVICE ASSOCIATION Vs. UNION OF INDIA
August 26, 2019
COCHIN FROZEN FOOD EXPORTS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER
November 13, 2019
COCHIN INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. JISIN JIJO
June 4, 2019
COCHIN INTERNATION AIRPORT LTD Vs. STATE INFORMATION COMMISSIONER
February 19, 2019
COCHIN PORT TRUST Vs. PARISONS ROLLER FLOUR MILLS PRIVATE LIMITED
December 19, 2019
COCHIN PORT TRUST Vs. A. V. POULOSE
August 13, 2019
COCHIN SANITARY STORES Vs. DEPUTY COMMISSIONER (APPEALS)-V, KOCHI
July 11, 2019
COCHIN STOCK EXCHANGE LTD. Vs. JOSE KURIAN M.
April 12, 2019
COCHIN THIRUMALA DEVASWOM Vs. ATHMANANDA RAO
July 9, 2019
COMMERCIAL TAX OFFICER Vs. HOTEL BREEZELAND LTD
January 24, 2019
COMMISSIONER OF CENTRAL EXCISE COCHIN COMMISSIONERATE, Vs. COCHIN PORT TRUST WILLINGDON ISLAND P.O.
January 29, 2019
COMMISSIONER OF CUSTOMS Vs. OM PRAKASH KHATRI
March 1, 2019
COMMISSIONER OF INCOME TAX Vs. HIGH RANGE FOODS (P) LTD.
March 13, 2019
COMMISSIONER OF INCOME TAX Vs. AMRITHA CYBER PARK (P) LTD
February 19, 2019
COMMISSIONER OF INCOME TAX Vs. SETTLEMENT COMMISSION (IT AND WT)
February 11, 2019
COMMISSIONER OF INCOME TAX Vs. HARRISONS MALAYALAM LTD
June 14, 2019
COMMISSIONER OF INCOME TAX Vs. APPOLLO TYRES LTD
March 15, 2019
COMMISSIONER OF INCOME TAX Vs. OBERON EDIFICES & ESTATES (P) LTD
March 27, 2019
COMMISSIONER OF INCOME TAX Vs. PUNALUR PAPER MILLS LTD
February 7, 2019
COMMISSIONER OF INCOME TAX Vs. THOMAS CATHEDRAL CHURCH
November 13, 2019
COMMISSIONER OF INCOME TAX Vs. HARRISONS MALAYALAM FINANCIAL SERVICES LTD.
February 21, 2019
COMMISSIONER OF INCOME TAX KOCHI Vs. HARRISONS MALAYALAM LTD
June 14, 2019
COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM Vs. M/S OBERON EDIFICES & ESTATES (P) LTD
September 5, 2019
COMMISSIONER OF INCOME TAX, THRISSUR Vs. K.P. UMMER, PROP. STAR ROLLING MILL
February 19, 2019
COMMISSIONER OF INCOME TAX-I COCHIN Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
January 3, 2019
COMMISSIONER OF INCOME-TAX KOTTAYAM Vs. SREE GANESH TRADING COMPANY, KILIMANOOR
January 31, 2019
COMMISSIONER OF INCOME-TAX-I, COCHIN Vs. ORMA MARBLE PALACE (P) LTD
January 10, 2019
COMPTROLLER AND AUDITOR GENERAL Vs. K KAMALASENAN
November 7, 2019
CONCORD CONSTRUCTIONS KALLATRA COMPOUND Vs. SUPERINTENDING ENGINEER, NATIONAL HIGHWAY
February 19, 2019
COOKING SYSTEMS Vs. ASSISTANT COMMISSIONER
June 12, 2019
CORPORATE MANAGER, ST. ROCHS Vs. STATE OF KERALA
March 25, 2019
COVEMA FILAMENTS LTD. Vs. COMMISSIONER OF INCOME TAX
February 18, 2019
CRISPIN ZACHARIA Vs. STATE OF KERALA
December 2, 2019
CSB BANK LTD. Vs. DISTRICT COLLECTOR,
November 16, 2019
CYRIL PAUL Vs. STATE OF KERALA
May 23, 2019
CYRIL S.PARERA Vs. SHEEBA JOSEPH
March 27, 2019
D. GIRIJA Vs. THE STATE OF KERALA
August 22, 2019
D. MANMOHAN SHENOY Vs. STATE OF KERALA
July 23, 2019
D. MOHAMMED MANIKFAN Vs. ADMINISTRATOR
December 4, 2019
D. RAMESHAN AND ORS. Vs. STATE OF KERALA AND ORS.
October 15, 2019
D.B.BINU Vs. STATE PUBLIC INFORMATION OFFICER
June 25, 2019
D.C.MILLS LTD Vs. VULCAN INDUSTRIES
June 4, 2019
D.FRANCIS Vs. STATE OF KERALA
August 8, 2019
D.RAVI Vs. PAVITHRAN E.
November 25, 2019
DAILY EXPRESS Vs. ASSISTANT STATE TAX OFFICER
February 4, 2019
DAISY VARGHESE Vs. STATE OF KERALA
December 5, 2019
DAMODARA PANICKER Vs. STATE OF KERALA
June 6, 2019
DAMODARAN Vs. SASIDHARAN
June 21, 2019
DANISH JOSEPH Vs. STATE OF KERALA
December 10, 2019
DARSHAN GRANITES (P) LTD. Vs. STATE OF KERALA
January 15, 2019
DATO.S.PRAKADEESH KUMAR Vs. SUPERINTENDENT OF CUSTOMS
February 4, 2019
DAVIS,SON OF CHIRAMMAL PUTHUKKARAN CHAKKAPPAN Vs. THOMAS, SON OF THARAKAN DEVASSY
January 29, 2019
DEEPA C DAS Vs. DEEPA M M
January 4, 2019
DEEPA MATHEW Vs. CORPORATE MANAGER CATHOLICATE AND M.D.SCHOOLS
December 20, 2019
DEEPA R. S. Vs. STATE OF KERALA
October 31, 2019
DEEPA RACHAL GEORGE Vs. SHERIN ANNIE JOSEPH
November 18, 2019
DEEPTHI CYRIAC Vs. STATE OF KERALA,
April 3, 2019
DEEPU MOHAN Vs. STATE OF KERALA
April 9, 2019
DEEPU R Vs. STATE OF KERALA
May 29, 2019
DENU P THAMPI Vs. X
May 27, 2019
DEVA MATHA CHURCH Vs. KODAKARA GRAMA PANCHAYAT
November 19, 2019
DEVAKI AMMA Vs. STATE OF KERALA
January 15, 2019
DEVASIA Vs. TALUK LAND BOARD
January 17, 2019
DEVASSY @ SABU S/O DEVASSY Vs. STATE OF KERALA
March 20, 2019
DEVI AMMA Vs. NARAYANAN
April 3, 2019
DEVIPRASAD Vs. DISTRICT COLLECTOR
June 26, 2019
DHANEESH DEVASY Vs. STATE OF KERALA
December 9, 2019
DHANUSHA P.B. Vs. STATE OF KERALA
December 12, 2019
DHANYA Vs. HAREESH GOVIND
April 8, 2019
DHARMARATNAM Vs. UNION OF INDIA
April 2, 2019
DIAMOND ACTION COUNCIL Vs. DIAMOND AGGREGATES
October 10, 2019
DILEEP Vs. AJITHA
March 28, 2019
DILEEP.T.B Vs. VIJAYA BANK
January 10, 2019
DILRAG.E Vs. ORIENTAL SCHOOL OF HOTEL MANAGEMENT
December 9, 2019
DINESAN Vs. COMMISSIONER OF EXCISE
October 4, 2019
DINESAN Vs. PUSHPA
August 21, 2019
DINESAN K. Vs. STATE OF KERALA
March 6, 2019
DINESH BABU Vs. STATE OF KERALA
September 3, 2019
DINESH KUMAR Vs. BISWAS METHA AND ORS.
November 8, 2019
DINESH KUMAR K Vs. STATE OF KERALA
October 9, 2019
DINESH MANGALASSERIL Vs. STATE OF KERALA
January 28, 2019
DINESHAN PILLAI P.B. Vs. JOSEPH
February 19, 2019
DINSHAD Vs. STATE OF KERALA
March 14, 2019
DINSHAD M K Vs. AREACODE GRAMA PANCHAYATH
January 16, 2019
DIRECTOR CENTRE FOR MARINE LIVING RESOURCES Vs. JAYASREE K.R.
November 13, 2019
DIRECTOR ESI CORPORATION Vs. WESTERN MARINE ENGINEERING
February 28, 2019
DIRECTOR GENERAL Vs. K.WILSOON CAMERAMAN GRADE III
October 26, 2019
DIRECTOR, RAJAGIRI SCHOOL OF ENGINEERING AND TECHNOLOGY Vs. A.P.J ABDUL KALAM TECHNOLOGICAL UNIVERSITY
June 3, 2019
DIRECTORATE OF REVENUE INTELLIGENCE Vs. FAIZAL K.
August 6, 2019
DISTRICT COLLECTOR Vs. JUBY
December 16, 2019
DISTRICT COLLECTOR CIVIL STATION Vs. MURALEEDHARAN.K.
December 20, 2019
DISTRICT GEOLOGIST AND ORS. Vs. SIVARAMAN
July 10, 2019
DISTRICT REGISTRAR, THRISSUR Vs. PERINGANDOOR SERVICE CO-OPERATIVE BANK LTD.
September 24, 2019
DISTRICT SINGLE WINDOW CLEARANCE BOARD Vs. GAYATHRI ROCK PRODUCTS
May 31, 2019
DIVISIONAL CHIEF EXECUTIVE TOBACCO DIVISION, ITC LTD, KOLKATHA Vs. STATE OF KERALA
October 3, 2019
DIVISIONAL CHIEF EXECUTIVE TOBACO DIVISION Vs. STATE OF KERALA
October 16, 2019
DIVYA RAMESH Vs. STATE OF KERALA
May 20, 2019
DIVYA SUSAN THOMAS @ DIVYA SUSAN MANOJ D/O ALEYAMMA THOMAS Vs. MANOJ VARGHESE S/O T K VARGHESE
March 15, 2019
DLF SOUTHERN TOWNS PRIVATE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
October 16, 2019
DOMINIC PETER Vs. THE STATE OF KERALA AND ORS.
February 25, 2019
DON TRITTU Vs. REGIONAL TRANSPORT AUTHORITY
March 5, 2019
DONA T. GEORGE Vs. MATHEWS PURACKAL
November 12, 2019
DR. JUSTICE K. BHAKTHAVATSALA Vs. SENIOR ACCOUNTS OFFICER PRINCIPAL ACCOUNTANT GENERAL
April 12, 2019
DR. K.P SHIYAS Vs. UNION OF INDIA
February 4, 2019
DR. SREELEKHA S., D/O.SANTHADEVI Vs. DISTRICT COLLECTOR, TRIVANDRUM, COLLECTORATE
January 3, 2019
DR. T. P. SENKUMAR IPS Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
March 22, 2019
DR. THASNEEM TAJ E. AGED 30 YEARS W/O SAJEEB K.P. Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY
March 25, 2019
DR.AMAL SUDEEP M.R. Vs. UNION OF INDIA
January 31, 2019
DR.BALACHANDRAN KEEZHOTH Vs. KANNUR UNIVERSITY REPRESENTED BY ITS REGISTRAR
February 18, 2019
DR.BOBBY JACOB Vs. K.P.SURESH
February 1, 2019
DR.JOSEPH VARKEY Vs. STATE OF KERALA
March 20, 2019
DUGLUS CHARLEY Vs. KERALA STATE ROAD TRANSPORT CORPORATION
November 12, 2019
DURAIRAJ Vs. STATE OF KERALA
January 28, 2019
DURAIRAJ Vs. STATE OF KERALA
January 28, 2019
E K P ABDUL JABBAR Vs. REVENUE DIVISIONAL OFFICER
January 21, 2019
E K RAJAKRISHNAN S/O E K KANARAN Vs. STATE OF KERALA
January 29, 2019
E SUGANDHI Vs. PARAMESWARAN
January 16, 2019
E SUJATHA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
May 22, 2019
E. SOMAN Vs. STATE OF KERALA
January 23, 2019
E.A. SUGATHAKUMAR Vs. THALIKKULAM GRAMA PANCHAYATH
November 21, 2019
E.ANANTHA SUYBRAMANIA IYER Vs. DISTRICT COLLECTOR
May 24, 2019
E.K.MUHAMMED KUNJU Vs. KERALA STATE WAQF BOARD
December 6, 2019
E.K.RAJU Vs. INSPECTOR GENERAL OF REGISTRATION
March 7, 2019
E.M.SUDHAKARAN Vs. CENTRAL PROVIDENT FUND COMMISSIONER
November 1, 2019
E.N.GEETHA CHANDRAN Vs. ATC TELECOM INFRASTRUCTURE (P) LTD.
December 2, 2019
EAGLE HOME APPLIANCES PVT. LTD. Vs. ASSISTANT COMMR. OF SGST, KOCHI
October 17, 2019
EARTH AND AIR FILMS PRIVATE LIMITED Vs. M. T. VASUDEVAN NAIR
November 20, 2019
EBIN TOM Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY (KTU)
January 22, 2019
EDAYAR METALS Vs. UNION OF INDIA
January 17, 2019
EDUCARE INSTITUTE OF DENTAL SCIENCES KILYAMANNIL CAMPUS Vs. ADMISSION AND FEE REGULATORY COMMITTEE
November 5, 2019
EKK INFRASTRUCTURE LTD. Vs. STATE OF KERALA
March 26, 2019
ELCY JOSEPH Vs. STATE OF KERALA
August 13, 2019
ELDHO.K.I Vs. MUDAKUZHA GRAMA PANCHAYAT
August 13, 2019
ELDHOSE Vs. STATE OF KERALA
February 28, 2019
ELDO Vs. STATE OF KERALA
November 26, 2019
ELECTRICITY DEPARTMENT Vs. JOS KAVALAKKAT
June 4, 2019
ELIYAS IPE Vs. SUB REGISTRAR WANDOOR
February 26, 2019
ELIZABATH Vs. VILLAGE OFFICER
December 9, 2019
ELIZABETH PAUL Vs. PAUL ITHAPPIRI
November 4, 2019
ELLODIMALAYIL POCKEN Vs. KOYILOTH MOOSA
May 20, 2019
ELSTONE TEA ESTATE Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
August 2, 2019
ELSTONE TEA ESTATE Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, KERALA
February 11, 2019
EMMANUVEL SEBASTIAN Vs. STATE OF KERALA
May 21, 2019
EMPLOYEES STATE INSURANCE CORPORATION Vs. LILLYKUTTY Y.
November 29, 2019
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. BHAGAWATI TEXTILES LTD
January 25, 2019
ERATTAKULANGARA Vs. DISTRICT COLLECTOR
April 4, 2019
ERATTUPETTA MUNICIPALITY, REPRESENTED BY ITS SECRETARY Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY
January 31, 2019
ERNAKULAM DIST. WHOLESALE CO-OP.CONSUMERS STORE LTD Vs. STATE OF KERALA
February 25, 2019
ERNAKULAM DISTRICT HEADLOAD Vs. DISTRICT LABOUR OFFICER
November 4, 2019
ESHWARA NAIK Vs. STATE OF KERALA
March 7, 2019
EURO-TECH MARITIME ACADEMY Vs. STATE OF KERALA
February 18, 2019
EXECUTIVE DIRECTOR, VIDYA INTERNATIONAL CHARITABLE TRUST, TRICHUR Vs. STATE OF KERALA
May 24, 2019
EXECUTIVE OFFICER CHATHANKANDARKAVU TEMPLE, PALAKKAD Vs. DEPUTY SUPERINTENDENT OF POLICE SHORNUR, PALAKKAD
April 9, 2019
EXIDE INDUSTRIES LIMITED Vs. ASSISTANT STATE TAX OFFICER, SURVEILLANCE SQUAD NO. 7
May 28, 2019
EXPANSE INDIA BUILD CON PVT. LTD Vs. KERALA STATE COASTAL AREA DEVELOPMENT
November 19, 2019
EZHUTHACHAN EDUCATIONAL SOCIETY Vs. DISTRICT REGISTRAR
February 26, 2019
EZHUTHACHAN NATIONAL ACADEMY Vs. R. GOPINATHAN NAIR
October 25, 2019
EZHUTHACHAN NATIONAL ACADEMY REPRESENTED BY ITS GENERAL SECRETARY Vs. R. GOPINATHAN NAIR S/O. RAMAN PILLAI
February 12, 2019
FABTECH PROJECTS AND ENGINEERS LTD. Vs. INTELLIGENCE OFFICER
July 10, 2019
FAHEEMA SHIRIN.R.K Vs. STATE OF KERALA
September 19, 2019
FAISAL Vs. STATE OF KERALA
November 7, 2019
FAISAL Vs. VIKAS CHACKO
July 12, 2019
FAISAL BABU Vs. DIVISIONAL FOREST OFFICER
March 26, 2019
FAISAL K. Vs. STATE OF KERALA
September 19, 2019
FAISAL M. Vs. ABDUL HAMEED K.A.
May 20, 2019
FAISAL PARAMBATH Vs. STATE OF KERALA
June 4, 2019
FAISAL T.A. Vs. STATE OF KERALA AND ORS.
March 6, 2019
FAIZAL AMEEN Vs. UNION TERRITORY OF LAKSHADWEEP
January 24, 2019
FAIZAL P. Vs. KANNUR UNIVERSITY
November 5, 2019
FAIZER ALI Vs. AUTHORIZED OFFICER
July 17, 2019
FAMNAS Vs. STATE OF KERALA
May 21, 2019
FAREED KHAN PONNELAM Vs. UNION OF INDIA
June 19, 2019
FASALU P.P. Vs. STATE OF KERALA
December 16, 2019
FASEELA Vs. SHAFEEK
May 23, 2019
FATHAHUDHEEN K.P. Vs. ADMINISTRATION OF THE UNION TERRITORY OF LAKSHADWEEP
January 15, 2019
FATHIMABI M. Vs. MUHAMMED ASHRAF
December 12, 2019
FAUSIYA Vs. SAKEER HUSSAIN
May 30, 2019
FAYIZ.H Vs. SECRETARY GENERAL ASSOCIATION OF INDIA UNIVERSITIES
December 31, 2019
FCI OEN CONNECTORS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 1(1)
November 13, 2019
FCI OEN CONNECTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
March 27, 2019
FEBY SAM Vs. LIJU THOMAS
January 29, 2019
FEDERAL BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 27, 2019
FEDERAL BANK LTD. Vs. ASSISTANT COMMISSIONER OF CENTRAL TAXES AND CENTRAL EXCISE, ERNAKULAM
June 27, 2019
FEDERAL BANK LTD. Vs. K.C. SIVANANDAN
September 30, 2019
FELIX BABU Vs. UNION OF INDIA
January 16, 2019
FELIX GEORGE Vs. STATION HOUSE OFFICER
December 31, 2019
FELSY THADAYOOSE Vs. STATE OF KERALA
October 15, 2019
FERROUS TRADERS Vs. MANAGING DIRECTOR
March 7, 2019
FINBE BABY Vs. JEENA GEORGE
May 30, 2019
FINI.M.LASAR Vs. STATE OF KERALA
January 29, 2019
FIROZ V.A., Vs. STATE OF KERALA
December 2, 2019
FIROZKHAN Vs. SHAHANA ZAKEER
December 5, 2019
FISAL NAZAR Vs. STATE OF KERALA
September 3, 2019
FLEMINGO TRAVEL RETAIL LIMITED Vs. KANNUR INTERNATIONAL AIRPORT LIMITED
December 20, 2019
FORUS MOTORS Vs. STATE TAX OFFICER, THRISSUR
July 8, 2019
FOUSIYA Vs. RAJULA
December 11, 2019
FR.T.V.ELDHOSE Vs. ST.GEORGE TABORE CHURCH
December 4, 2019
FR.THOMAS PAUL RAMBAN Vs. DISTRICT COLLECTOR KAKKANAD
December 3, 2019
FRANCIS Vs. THE UNION OF INDIA
November 1, 2019
FRANCIS Vs. VARGHESE THOMAS
November 4, 2019
FRANCIS ALLEN PINHEIRO Vs. DIRECTOR GENERAL OF POLICE
August 1, 2019
FRANCIS READING ASSOCIATION Vs. ANIT K.VARGHESE
November 6, 2019
FRNCIS Vs. STATE OF KERALA
November 12, 2019
FRONTLINE POLYMERS PRIVATE LIMITED Vs. ALOYSIOUS.C.C
April 10, 2019
G RAJAMMAL W/O K A RADHAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
April 12, 2019
G UNNIKRISHNAN NAIR Vs. STATE OF KERALA
February 15, 2019
G. JAYAKUMAR Vs. CHIEF PERSONNEL OFFICER SOUTHERN RAILWAY
December 3, 2019
G. MANOHARAN Vs. KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY & ENVIRONMENT
September 24, 2019
G. RETNA SAMRAJ Vs. ARCIL-ARMS
January 15, 2019
G. SOMAN Vs. STATE OF KERALA
June 12, 2019
G.GOPAKUMAR Vs. ANCY THANKACHAN PHILIP
June 25, 2019
G.K.GRANITES LTD. Vs. DEPUTY SECRETARY AND APPELLATE AUTHORITY
October 3, 2019
G.NANDAKUMAR Vs. STATE OF KERALA
July 12, 2019
G.R.AJITH Vs. K.R.AJAYAN
July 12, 2019
G.S.MANJU Vs. K.N.GOPI @ GOPINATHAN PILLAI
October 10, 2019
G.THANKARAJAN Vs. INDIAN OVERSEAS BANK
June 6, 2019
G.V.SUDARSHAN ASST.DIRECTOR (DESIGN) Vs. SUPERINTENDENT OF POLICE, CBI
March 13, 2019
GABRIEL Vs. STATE OF KERALA
February 27, 2019
GADHA THACHAPPILLY Vs. HDFC BANK AND ORS.
August 26, 2019
GAFOOR E.K. Vs. DISTRICT POLICE CHIEF
December 6, 2019
GALA ICE CREAMS PVT. LTD. Vs. KOCHI MUNICIPAL CORPORATION
December 5, 2019
GALGOTIAS UNIVERSITY Vs. MALAYALA MANORAMA COMPANY LTD
June 11, 2019
GANEESH E.G. Vs. SUPERINTENDENT OF POLICE THRISSUR
December 5, 2019
GANGADHARAN Vs. STATE OF KERALA
July 1, 2019
GAYATHRI Vs. MANOJ
October 23, 2019
GCDA EMPLOYEES PENSION FUND TRUST GREATER COCHIN DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX-I
November 5, 2019
GEDDAM UMA MAHESWARARAO Vs. GEDDAM UMA MAHESWARARAO
June 4, 2019
GEEMOL JOSEPH Vs. KOUSTHABHAN
July 29, 2019
GEEMOL JOSEPH Vs. KOUSTHABHAN MADHAVAN
January 29, 2019
GEETHA B.S Vs. STATE OF KERALA
October 16, 2019
GEETHA KUMARY Vs. KOTTAYAM DISTRICT MINI INDUSTRIAL ESTATE CO-OPERATIVE SOCIETY LTD.
May 30, 2019
GEETHA LALI Vs. KERALA STATE
September 23, 2019
GEETHA MANOHARAN Vs. STATE OF KERALA
November 7, 2019
GEETHA MONY Vs. STATE OF KERALA
April 24, 2019
GEETHA VISWANATHAN Vs. STATE OF KERALA
January 16, 2019
GEHANA GOLD PALACE (P) LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL SCOPE MINAR
September 20, 2019
GEO PETER Vs. REVENUE DIVISIONAL OFFICER
June 27, 2019
GEORGE Vs. STATE OF KERALA
December 12, 2019
GEORGE Vs. REETA
January 15, 2019
GEORGE A P Vs. STATE OF KERALA
May 14, 2019
GEORGE ANTONY Vs. DIRECTOR OF MINING AND GEOLOGY, KESAVADASAPURAM
November 29, 2019
GEORGE GEEVARGHESE Vs. BANK OF INDIA
September 4, 2019
GEORGE JOHN Vs. CHIEF SECRETARY
November 19, 2019
GEORGE JOSEPH Vs. REGIONAL TRANSPORT OFFICER
May 14, 2019
GEORGE M. GEEVARGHESE Vs. STATE OF KERALA
December 3, 2019
GEORGE THOMAS Vs. MUNICIPAL CORPORATION OF COCHIN
February 15, 2019
GEORGE, S/O KALAPARAMBATH JOSEPH Vs. DISTRICT COLLECTOR,THRISSUR AND OTHERS
February 4, 2019
GEORGEKUTTY Vs. STATE OF KERALA
August 1, 2019
GEORGEKUTTY Vs. GIBU CHERIAN
December 5, 2019
GEORGEKUTTY AUGUSTINE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 17, 2019
GERMIYAS VICTOR Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
July 25, 2019
GEVARGHESE YOHANNAN Vs. STATE OF KERALA
March 25, 2019
GHEE VARGHESE Vs. STATE OF KERALA
December 16, 2019
GHEEVARGHESE KATHANAR, THEKKUMCHERIL, MAZHUVANOOR KARA Vs. MATHEW, S/O ABRAHAM
April 9, 2019
GIGIMOL RAJAN Vs. DISTRICT COLLECTOR
August 6, 2019
GIJI REMANAN Vs. MEENACHIL CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD
February 20, 2019
GINEESH P C Vs. STATE OF KERALA
November 8, 2019
GINISHKUMAR V.N. AND ORS. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
June 24, 2019
GIREESH @ MANOJ, S/O RAVEENDRAN Vs. STATE OF KERALA THROUGH S I OF POLICE, KOTTARAKKARA, REPRESENTED BY PUBLIC PROSECUTOR,, HIGH COURT OF KERALA, ERNAKULAM
August 29, 2019
GIREESH KUMAR P.T. Vs. KERALA PUBLIC SERVICE COMMISSION
November 18, 2019
GIREESH LAL, GOWRI MEENAKSHI Vs. RAVIKUMAR S, NAZEER N M, QUBE CINEMA TECHNOLOGY, UFO MOVIES, PAXD KINFRA FILM AND VEDIO PARK KAZHAKUTTOM, REAL IMAGE TECHNOLOGIES PRIVATE LIMITED
April 1, 2019
GIREESH P Vs. STATE OF KERALA
November 18, 2019
GIREESHKUMAR Vs. DISTRICT COLLECTOR, CIVIL STATION
February 25, 2019
GIRIJA H. Vs. ANANDALAKSHMI
November 22, 2019
GIRIJA KUMAR Vs. RAJITHA
August 16, 2019
GIRIJA KUMARI AMMA RAMAKRISHNA VIHAR Vs. SASEENDRAN PILLAI
January 15, 2019
GIRISH GOPINATH Vs. SILLY.V.K.
October 30, 2019
GIRISH KUMAR KARUNAKARAN Vs. FEDERAL BANK LTD
August 6, 2019
GIRISH KUMAR M.S. Vs. STATE OF KERALA
December 27, 2019
GISHA THOMAS Vs. INDIAN OIL CORPORATION LTD
March 13, 2019
GLANCY XAVIOR Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
February 21, 2019
GLORI JOHN Vs. SUB REGIONAL TRANSPORT OFFICER
March 27, 2019
GOKULAM CHIT AND FINANCE COMPANY (P) LTD. Vs. SUMAN DOMINIC
October 9, 2019
GOOD HOME (P) LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
October 23, 2019
GOODS AND SERVICES TAX COUNCIL, Vs. POTHYS,
October 28, 2019
GOPAKUMAR Vs. KAMALAKSHY PURUSHOTHAMAN
January 29, 2019
GOPAKUMAR Vs. STATE POLICE COMPLAINTS AUTHORITY
May 30, 2019
GOPAKUMAR Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
June 26, 2019
GOPAKUMAR MANCHAMMA Vs. STATE OF KERALA
April 12, 2019
GOPAKUMAR S/O VASUDEVA KURUP Vs. JOINT REGIONAL TRANSPORT OFFICER KOTTARAKKARA
January 9, 2019
GOPAKUMAR.G.S Vs. ANSAL BUILDWELL LTD
August 27, 2019
GOPALAKRISHNAN Vs. ASWATHY
March 14, 2019
GOPALAKRISHNAN S/O GOPINATHAN Vs. STATE OF KERALA
February 1, 2019
GOPALAN MADHU Vs. STATE REPRESENTED BY THE STATION HOUSE OFFICER
January 9, 2019
GOPI Vs. STATE OF KERALA
October 16, 2019
GOPI Vs. STATE OF KERALA
June 18, 2019
GOPINATHAN Vs. STATE OF KERALA
December 6, 2019
GOPINATHAN NAIR Vs. MADHAVI AMMA NIRMALA BAI
June 6, 2019
GOPINATHAN S/O.KUNJUPILLAI Vs. ANITHA W/O.LATE RANJENDRA PRASAD
March 5, 2019
GOPU Vs. K S SUBHAGAN
March 1, 2019
GOPU Vs. STATE OF KERALA
October 10, 2019
GOVERNMENT OF KERALA Vs. JACOB THOMAS ARIKUPURAM
August 20, 2019
GOVERNMENT OF KERALA Vs. THEKKAN VEETTIL VANAJA AMMA NEAR MM HOSPITAL
January 15, 2019
GOVERNMENT OF KERALA Vs. P. GOPINATHAN
September 2, 2019
GOVERNMENT OF KERALA Vs. SUNIL S.
October 26, 2019
GOVERNMENT OF KERALA Vs. V. MUHAMMED NISSAR
July 10, 2019
GOVIND M.S Vs. STATE OF KERALA
December 10, 2019
GRACY JOHN Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
June 20, 2019
GRACY KURIAN Vs. STATE OF KERALA
July 1, 2019
GRAND AKSHAYA GOLD AND DIAMONDS LLP Vs. AKSHAYA GOLD AND DIAMONDS INTERNATIONAL (P) LTD
March 7, 2019
GREEN CROSS WORLD ENVIRONMENT PROTECTION Vs. GOVERNMENT OF KERALA
February 5, 2019
GREEN VALLEY FARMS Vs. SYNDICATE BANK
November 13, 2019
GREESHMA A. Vs. PRINCIPAL,MUNNAR CATERING COLLEGE
May 14, 2019
GULFARM Vs. STATION HOUSE OFFICER
November 4, 2019
GUNJAN SHUKLA Vs. UNION OF INDIA
January 30, 2019
H G YUHANON MAR POLICARPOS METROPOLITAN Vs. SUB DIVISIONAL MAGISTRATE REVENUE DIVISIONAL OFFICE
January 3, 2019
HABEEBULLA A.A. Vs. STATE BANK OF INDIA
October 4, 2019
HAJI A ABDUL RAFEEQ Vs. STATE OF KERALA
January 14, 2019
HAJIRA.N.K Vs. UNION OF INDIA
November 26, 2019
HAJIS Vs. STATE OF KERALA
March 11, 2019
HALIM Vs. MUHAMMED BASHEER
September 24, 2019
HAMEED KUTTY.M.S Vs. STATE CO-OPERATIVE ELECTION COMMISSION
November 15, 2019
HAMEED THANALOT Vs. PRINCIPAL CHIEF FOREST CONSERVATOR
April 10, 2019
HAMZA Vs. NILAMBUR MUNICIPALITY
March 15, 2019
HAMZA Vs. SECRETARY ALIPARAMBA GRAMA PANCHAYAT
November 12, 2019
HANEEFA Vs. STATE OF KERALA
December 5, 2019
HANEEFA P.K. Vs. DIVISIONAL FOREST OFFICER
January 17, 2019
HAREENDRAN K.P. Vs. SHIJILA K.V.
October 29, 2019
HAREESH KUMAR Vs. STATE OF KERALA
March 8, 2019
HARI G.KUTTAN Vs. STATION HOUSE OFFICER
August 14, 2019
HARI RAJA PC Vs. STATE OF KERALA
December 11, 2019
HARIDAS.P.RAVINDRAN Vs. REGIONAL TRANSPORT AUTHORITY
October 3, 2019
HARIKRISHNAN Vs. STATE OF KERALA
June 10, 2019
HARIKRISHNAN U Vs. STATE OF KERALA
May 27, 2019
HARIS Vs. ANOOP SEBASTIAN
December 9, 2019
HARIS S. Vs. THE AUTHORIZED OFFICER, PNB HOUSING FINANCE LIMITED
March 25, 2019
HARPREET KAUR ANAND Vs. MATHEW JOSEPH
December 18, 2019
HARRISH Vs. AABIDA D/O ABDUL RAHIMAN
June 6, 2019
HARSHA MARIYATH Vs. SUNDARAM BNP FINANCE LTD.
July 17, 2019
HASEENA Vs. STATE OF KERALA
December 2, 2019
HAZEENA M N Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED
July 16, 2019
HDB FINANCIAL SERVICES LIMITED Vs. KINGS BAKER PRIVATE LIMITED
February 13, 2019
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. SUSHAMA P.
August 13, 2019
HEAD MISTRESS GOVERNMENT HIGHER SECONDARY SCHOOL Vs. KERALA LOK AYUKTA
November 13, 2019
HEERA CONSTRUCTION CO. P. LTD. Vs. COMMR. OF CGST AND C. EX., THIRUVANANTHAPURAM
February 27, 2019
HEERA CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF KERALA
December 10, 2019
HEMA Vs. BAIJU
June 21, 2019
HEMA PRAHALADAN Vs. STATE OF KERALA
September 27, 2019
HERCULES AUTOMOBILES INTERNATIONAL Vs. STATE OF KERALA
April 5, 2019
HI CARE GLOVES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, WARD NO. V AND ORS.
August 7, 2019
HI-CARE GLOVES PVT. LTD. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
December 13, 2019
HI-TEK TRADERS Vs. COMMERCIAL TAX OFFICER
November 13, 2019
HIDAYATHULLA Vs. STATE OF KERALA
December 16, 2019
HIGH COURT OF KERALA REPRESENTED BY THE REGISTRAR (SUBORDINATE JUDICIARY), HIGH COURT OF KERALA Vs. RAJIV JAYARAJ
April 1, 2019
HILAL BABU Vs. SINDHU @ LINTA
June 19, 2019
HILL LIFECARE LIMITED Vs. ENGINEERING PROJECTS (INDIA) LIMITED
February 5, 2019
HINDUSTAN NEWSPRINT LIMITED Vs. T.C.MANI
March 21, 2019
HINDUSTAN NEWSPRINT LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1
February 25, 2019
HORTICULTURE DEVELOPMENT SOCIETY THIRUVALLA Vs. AJI THAMPAN @ MATHEW AJITH CHACKO IRAMPIL HOUSE
January 15, 2019
HOTEL RANNI GATE (P) LTD Vs. EXCISE COMMISSIONER, COMMISSIONERATE OF EXCISE
February 8, 2019
HOTEL SAMUDRADARA Vs. STATE OF KERALA
May 27, 2019
HRISHIKESAN NAMBOOTHIRIPAD Vs. PNY SABHA FINANCE LIMITED
June 12, 2019
HUSKY INJECTION MOLDING SYSTEMS(INDIA) PRIVATE LIMITED Vs. COMMISSIONER OF STATE TAX KERALA GST DEPARTMENT
February 5, 2019
HUSSAIN Vs. STATE OF KERALA
June 3, 2019
HUSSAIN A. Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP
October 31, 2019
HUSSAIN B.M. Vs. STATE OF KERALA
May 28, 2019
HYDRALI Vs. DISTRICT SUPERINTENDENT OF POLICE PALAKKAD
January 3, 2019
HYDROSE ALIAS THANDANAPARAMBIL SAYED MOHAMED HYDROSE Vs. BIJU.R
July 18, 2019
HYRUNNISA MAJEED Vs. FEDERAL BANK
December 3, 2019
I. MAHENDAR Vs. STATE OF KERALA
March 18, 2019
IBRAHIM Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD
January 24, 2019
IBRAHIM Vs. STATE OF KERALA
December 18, 2019
IBRAHIM KHALEEL Vs. STATE OF KERALA
January 8, 2019
IBRAHIM KHALID Vs. STATE OF KERALA
August 9, 2019
IBRAHIM P. Vs. STATE OF KERALA
November 8, 2019
ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. DAVASIA
July 24, 2019
IDICULA BABY, S/O BABY Vs. BETZY SAMUEL IDICULA
March 18, 2019
IKRAMUL SHEIK Vs. STATE OF KERALA
March 1, 2019
IMELT EXTRUSIONS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND ORS.
August 1, 2019
IN RE: REJEESH P.R. AND ORS. Vs. IN RE: REJEESH P.R. AND ORS.
June 18, 2019
INDIAN RARE EARTHS LIMITED Vs. LT.COL. (RETD.) C.J.GEORGE
July 10, 2019
INDIRAMMA EDASSERIL Vs. STATE OF KERALA
January 8, 2019
INDU KUMARI Vs. STATE OF KERALA
August 5, 2019
INDU S Vs. STATE OF KERALA
June 7, 2019
INDU S., KADAMPOLIL Vs. STATE OF KERALA
April 8, 2019
INDUS MOTOR COMPANY PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
February 27, 2019
INDUS TOWERS LIMITED Vs. CORPORATION OF THRISSUR
October 15, 2019
INSIGHT PROJECT MANAGEMENT CONSULTANTS Vs. SHRIRAM EPC LTD
February 5, 2019
INSPECTOR OF POLICE CBI/SCB Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT(PMLA)
November 8, 2019
INSTITUTE OF COMPANY SECRETARIES OF INDIA Vs. STATE OF KERALA AND ORS.
October 18, 2019
INSTITUTE OF INDIAN THERAPIES Vs. STATE OF KERALA
June 12, 2019
INTERNATIONAL FLAVOURS & FRAGRANCES INDIA PVT. LTD Vs. STATE OF KERALA
August 19, 2019
IQBAL . S Vs. STATE OF KERALA
January 28, 2019
IQUBAL Vs. K RAHNA
February 8, 2019
IRSHAD N.M. Vs. STATE OF KERALA
October 1, 2019
ISMAIL Vs. STATE OF KERALA
January 24, 2019
ISMAIL Vs. STATE OF KERALA
June 6, 2019
ISMAIL HAJEE S/O MOOSAKUTTY Vs. DISTRICT COLLECTOR MALAPPURAM
January 30, 2019
ITTAR Vs. VARKY
August 13, 2019
IYPE YOHANNAN Vs. STATE OF KERALA
July 29, 2019
J GEORGE Vs. STATE OF KERALA
June 4, 2019
J THOMAS, S/O GEORGE Vs. C B I COCHIN REPRESENTED BY STANDING COUNSEL FOR C B I
September 5, 2019
J VASANTHAKUMARI Vs. STATE OF KERALA
March 5, 2019
J. GOPAKUMAR Vs. KAMALAMMA
July 10, 2019
J.G.PALACKALODY Vs. DISTRICT COLLECTOR
November 16, 2019
J.GEORGE Vs. STATE OF KERALA
July 4, 2019
J.KUMARI (DIED) Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
December 10, 2019
J.V. GOLD Vs. COMMERCIAL TAX OFFICER
December 24, 2019
JABBAR Vs. STATE TAX OFFICER, STATE GOODS AND SERVICES TAX DEPARTMENT, KOCHI
June 10, 2019
JABBAR PUTHENVEEDAN Vs. HMT LTD.
October 25, 2019
JACOB MATHEWS Vs. REGISTERING AUTHORITY AND ORS.
July 17, 2019
JAFAR SADHIK THANGAL Vs. STATE OF KERALA
December 17, 2019
JAIMON Vs. STATE OF KERALA
January 4, 2019
JAIN BUILDERS Vs. CHIEF ENGINEER (NW),
October 28, 2019
JAIN J S Vs. STATE OF KERALA
August 19, 2019
JAISON THOMAS Vs. CORPORATION OF COCHIN
March 26, 2019
JAISON V. GEORGE Vs. STATE OF KERALA
October 9, 2019
JALALUDHEEN Vs. STATE OF KERALA
March 13, 2019
JAMALUDEEN Vs. ASUMA BEEVI @ SHAJAHAN BEEVI
February 28, 2019
JAMEELA BEEVI Vs. TRIVANDRUM CO-OPERATIVE URBAN BANK LTD.
January 7, 2019
JAMES Vs. STATE OF KERALA
October 3, 2019
JAMES DANIEL Vs. BRANCH MANAGER FEDERAL BANK LTD
March 14, 2019
JAMES JOSE Vs. STATE OF KERALA
May 17, 2019
JAMES MATHEW Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
February 8, 2019
JAMES SEBASTIAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
July 18, 2019
JAMES, PROPRIETOR, BACK WATER NAVIGATION COMPANY Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY
April 9, 2019
JAMES.B @ JOSE Vs. STATE OF KERALA
September 20, 2019
JAMSHEER Vs. STATE OF KERALA
November 1, 2019
JAMSHEER K P Vs. STATE OF KERALA
January 4, 2019
JAMSHEER.M.K. Vs. STATE OF KERALA
June 3, 2019
JAMSHERALI Vs. UNION OF INDIA
November 28, 2019
JANAKI AMMA Vs. DEVAKI AMMA
January 8, 2019
JANARDHANAN Vs. JAYACHANDRAN
February 26, 2019
JANARDHANAN Vs. STATE OF KERALA AND ORS.
July 25, 2019
JANARDHANAN NAIR Vs. UMMER
March 26, 2019
JANARDHANAN PAMBANAL Vs. STATE OF KERALA
February 14, 2019
JANCY K.F. AND ORS. Vs. NATIONAL TEXTILES CORPORATION, SOUTHERN REGIONAL OFFICE AND ORS.
June 18, 2019
JANEESHA.C. Vs. ACADEMY OF MEDICAL SCIENCES
November 11, 2019
JANET.J Vs. KERALA NURSES AND MIDWIVES COUNCIL
October 18, 2019
JASEELA P.K. Vs. STATE OF KERALA
March 12, 2019
JASEENTHA Vs. SAJAN AND OTHERS
November 4, 2019
JASEENTHA JAMES Vs. TALIPARAMBA MUNICIPALITY
January 4, 2019
JASEER T.U Vs. THE INSPECTOR OF POLICE
July 4, 2019
JASIM Vs. STATE OF KERALA
December 9, 2019
JASIN MOHAMMED Vs. STATE OF KERALA
September 3, 2019
JASU BUKHARI Vs. STATE OF KERALA
February 14, 2019
JAVID E.P. Vs. STATE OF KERALA
November 27, 2019
JAYA SARASWATHY Vs. ASWAS COMMUNITY PHARMACY -KOLLAM NO XV/950
December 3, 2019
JAYAKUMAR Vs. VATTAKKAVIL SANOOP
January 22, 2019
JAYAKUMAR Vs. STATE OF KERALA
May 20, 2019
JAYAKUMAR.C.L Vs. S.I. OF POLICE ETTUMANOOR POLICE STATION
December 5, 2019
JAYAN Vs. STATE OF KERALA
December 9, 2019
JAYAN Vs. ATHIRA
January 15, 2019
JAYAN PILLAI Vs. AUTHORIZED OFFICER
September 20, 2019
JAYAN PISHARODY Vs. T.S. RAJAGOPALAN
February 14, 2019
JAYARAJAN V.T. Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK
April 9, 2019
JAYASREE P Vs. KANNUR DISTRICT CO-OPERATIVE BANK LTD
June 4, 2019
JAYENDRAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
April 3, 2019
JEBI GEORGE K. Vs. P.K.SURESH BABU
March 15, 2019
JEENA MARY GEORGE Vs. STATE OF KERALA
December 24, 2019
JEEVA.M.A Vs. FEDERAL BANK LTD
January 31, 2019
JEFIN ABRAHAM Vs. JOINT REGIONAL TRANSPORT OFFICER, THODUPUZHA
July 25, 2019
JESHY C.O. Vs. UNION OF INDIA
January 17, 2019
JESSY JOSEPH Vs. JAYAPRAKASH C.
November 18, 2019
JEWEL HOMES PVT. LTD. Vs. REGIONAL FIRE OFFICER
July 29, 2019
JIBU SALIM Vs. AZEEZ
January 4, 2019
JIJI THOMAS S/O C V THOMAS Vs. STATE OF KERALA
February 7, 2019
JILEESH S/O. VISWAMBAHARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
April 1, 2019
JILMON JOHN Vs. STATE OF KERALA
March 20, 2019
JIMMY ZACHARIA Vs. STATE OF KERALA
December 20, 2019
JINCY AJI Vs. DISTRICT POLICE CHIEF
December 31, 2019
JINEESH RAJ Vs. STATE OF KERALA
September 20, 2019
JINESH M.G. Vs. STATE OF KERALA
January 24, 2019
JINIL GEORGE Vs. STATE OF KERALA
January 30, 2019
JINO K.SHAJI Vs. KANNUR DISTRICT CO-OPERTATIVE BANK
February 21, 2019
JINO SREENIVAS Vs. STATE OF KERALA
January 16, 2019
JINSHA JAGANATH Vs. ASHWIN PRAKASH
February 20, 2019
JINTO PAUL K. Vs. MAHATMA GANDHI UNIVERSITY
October 9, 2019
JINU VARGHESE Vs. DEPUTY DIRECTOR OF EDUCATION
December 2, 2019
JISAL RASAK Vs. STATE OF KERALA
September 30, 2019
JISHA Vs. STATE OF KERALA
June 25, 2019
JISHAMOL.V.M. Vs. DISTRICT COLLECTOR KAKKANAD
March 7, 2019
JISHNU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
January 7, 2019
JISHNU Vs. STATE OF KERALA
January 8, 2019
JISHNU RAMAKRISHNAN Vs. B RAMAKRISHNAN
January 4, 2019
JISHNU S/O SALIKUTTAN Vs. STATE OF KERALA REPRESENTED BY SHO OF KARUNAGAPALLY POLICE STATION
October 1, 2019
JISIN JIJO Vs. A P J ABDUL KALAM TECHNICAL UNIVERSITY OF KERALA
May 31, 2019
JITENDER SAINI Vs. GOVERNMENT OF INDIA REPRESENTED BY ITS SECRETARY
March 18, 2019
JITHESH Vs. STATE OF KERALA
September 30, 2019
JITHESH K.P. Vs. STATE OF KERALA
October 22, 2019
JITHESH V.P. Vs. BRANCH MANAGER BANK OF BARODA
December 2, 2019
JITHIN Vs. STATE OF KERALA
November 4, 2019
JITHIN MOHANAN Vs. TRICHUR URBAN CO-OPERATIVE BANK LTD.
May 24, 2019
JITHIN VARGHESE PRAKASH Vs. REGISTRAR OF MARRIAGE
June 28, 2019
JOBY VETTIYADAN Vs. STATE OF KERALA
December 4, 2019
JOE RAJAN Vs. DISTRICT POLICE CHIEF, THYCAUD
June 17, 2019
JOEMON Vs. SAJEEV
April 4, 2019
JOHN Vs. DEPUTY DIRECTOR OF DIARY DEVELOPMENT
April 8, 2019
JOHN BASTIN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, ERNAKULAM
May 7, 2019
JOHN BASTIN Vs. ROSILY MAGIE JOHN
January 7, 2019
JOHN GEORGE Vs. THE PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK LTD.
March 25, 2019
JOHN K ILLIKKADAN, S/O KURUVILA Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF KERALA
September 3, 2019
JOHN K. ILLIKKADAN Vs. STATE OF KERALA
January 8, 2019
JOHN K.V Vs. STATE OF KERALA
December 16, 2019
JOHN LUKOSE Vs. SUB INSPECTOR OF POLICE, AYARKKUNNAM
June 21, 2019
JOHN MATHEW Vs. T. OOMME PANICKER
September 3, 2019
JOHN MATHEW Vs. KUMARAKOM GRAMA PANCHAYATH
March 13, 2019
JOHN N. Vs. AUTHORIZED OFFICER
February 21, 2019
JOHN P.J. Vs. STATE OF KERALA
November 27, 2019
JOHN SIMIL K.A. Vs. STATE OF KERALA
February 14, 2019
JOHN ZACHARIAH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 25, 2019
JOHNKUTTY M V Vs. STATE OF KERALA
March 15, 2019
JOHNKUTTY, S/O IMMANUEL Vs. JANCY, W/O JOHNKUTTY
January 4, 2019
JOHNSON Vs. STATE OF KERALA
February 18, 2019
JOHNSON Vs. ANNIE
August 16, 2019
JOHNSON Vs. CHERTHALA MUNICIPALITY
February 27, 2019
JOHNSON C.J. Vs. STATE OF KERALA
November 16, 2019
JOHNSON GILBERT Vs. SUB-COLLECTOR AND SECRETARY, NEHRU TROPHY BOAT RACE SOCIETY
March 14, 2019
JOHNSON K VETTUMVELLIL Vs. K A KUNJUMOIDEEN
January 21, 2019
JOHNSON MATHEW Vs. STATE OF KERALA
November 11, 2019
JOHNSON P.V. Vs. STATE OF KERALA,
October 29, 2019
JOHNY Vs. STATE OF KERALA
March 1, 2019
JOHNY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 17, 2019
JOHNY KACHAPPALLY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 6, 2019
JOINT COMMISSIONER FOR GOVERNMENT EXAMINATIONS Vs. JESSY V.
October 4, 2019
JOJAN ABRAHAM Vs. SHEEBA
February 22, 2019
JOJI JACOB Vs. CORPORATION OF COCHIN
December 2, 2019
JOJI JOSEPH Vs. SUPERINTENDING ENGINEER
June 11, 2019
JOJO THOMAS Vs. DEEPA ANTONY
October 17, 2019
JOJU JOSEPH Vs. REVENUE DIVISIONAL OFFICER
November 12, 2019
JOLLY ROSE.P.M Vs. KERALA STATE ELECTIRICITY BOARD
July 29, 2019
JOLLY SAJEEV Vs. KOMACHADATH YUSEPH
March 25, 2019
JOMES JOHN Vs. STATE OF KERALA
June 4, 2019
JOMI JOSE Vs. KANNUR UNIVERSITY
December 5, 2019
JOMON Vs. STATE OF KERALA
October 31, 2019
JOMON @ ROCKY Vs. STATE OF KERALA
August 19, 2019
JOSCO JEWELLERS PVT. LTD Vs. STATE OF KERALA
April 9, 2019
JOSE Vs. CHALAKUDY MUNICIPALITY REP. ITS SECRETARY
January 7, 2019
JOSE Vs. MAINTENANCE APPELLATE TRIBUNAL COLLECTORATE
March 5, 2019
JOSE Vs. REGIONAL TRANSPORT AUTHORITY
March 15, 2019
JOSE Vs. STATE OF KERALA
August 6, 2019
JOSE Vs. STATE OF KERALA
October 10, 2019
JOSE Vs. MAGY JOHN
September 25, 2019
JOSE @ JOSEPH Vs. JOMON
October 1, 2019
JOSE @ JOSEPH Vs. STATE OF KERALA
July 12, 2019
JOSE ANTONY Vs. SANTHIGRAM SERVICE CO-OPERATIVE BANK LTD.
March 21, 2019
JOSE CHRISTOPHER XAVIER Vs. CORPORATION OF COCHIN
October 26, 2019
JOSE M D Vs. FEDERAL BANK LTD
March 5, 2019
JOSE MATHEW Vs. STATE OF KERALA
December 3, 2019
JOSE P.ANTONY Vs. ADDITIONAL DISTRICT MAGISTRATE ERNAKULAM
March 12, 2019
JOSE PHILIP Vs. MUHAMMED ALI
November 12, 2019
JOSE SEBASTIAN Vs. STATE OF KERALA
November 25, 2019
JOSE T J Vs. AJITHA
March 13, 2019
JOSE UPPANI Vs. DISTRICT COLLECTOR
October 11, 2019
JOSEKUTTY MATHEW Vs. STATE OF KERALA
November 20, 2019
JOSEPH Vs. STATE OF KERALA
December 5, 2019
JOSEPH @ JOSE Vs. STATE OF KERALA
July 18, 2019
JOSEPH FROID PERAIRA Vs. KERALA STATE ELECTRICITY BOARD VYDYUTHI BHAVAN
February 19, 2019
JOSEPH GEORGE Vs. STATE OF KERALA
January 11, 2019
JOSEPH JACOB Vs. KERALA STATE ELECTRICITY BOARD
July 26, 2019
JOSEPH KATTATHARA Vs. RAMACHANDRAN NADUVILE VEETTIL
March 27, 2019
JOSEPH KURIAN Vs. STATE OF KERALA
November 4, 2019
JOSEPH KURIAN, Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
December 18, 2019
JOSEPH MATHAI Vs. STATE OF KERALA
November 28, 2019
JOSEPH MATHEW K. Vs. STATE OF KERALA
November 25, 2019
JOSEPH P.C. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
August 21, 2019
JOSEPH P.JOHN Vs. REGISTRAR OF CO-OPERATIVE SOCEITIES
May 27, 2019
JOSEPH P.T. Vs. DISTRICT GEOLOGIST
June 6, 2019
JOSEPH SANTHOSH Vs. SUPERINTENDENT OF CUSTOMS
April 9, 2019
JOSEPH SEBASTIAN Vs. P LALKUMAR
September 18, 2019
JOSEPH TAJET Vs. STATE OF KERALA
December 19, 2019
JOSEPH THOMAS @ JOSE Vs. STATE OF KERALA
August 9, 2019
JOSEPH THOMAS @ THAMPI KANNANTHANAM Vs. MOLLY GEORGE @ MOLAMMA D/O GEORGE @ VARGHESE
June 19, 2019
JOSEPH'S COLLEGE Vs. UNIVERSITY OF CALICUT
April 3, 2019
JOSEPH.P.J. Vs. STATE OF KERALA
October 16, 2019
JOSEPH.T.T Vs. SECRETARY,
June 4, 2019
JOSHY Vs. STATE OF KERALA
July 3, 2019
JOSHY K.M. Vs. SECRETRY REGIONAL TRANSPORT AUTHORITY
September 2, 2019
JOSHY P.K. Vs. STATE OF KERALA
January 30, 2019
JOSHY VARGHESE Vs. KODANCHERY SERVICE CO-OPERATIVE BANK
November 21, 2019
JOSPEH THOMAS Vs. UNION OF INDIA
December 20, 2019
JOSY ZACHARIAS Vs. STATE OF KERALA
November 8, 2019
JOY Vs. STATE OF KERALA
March 13, 2019
JOY Vs. STATE OF KERALA
March 8, 2019
JOY Vs. IMPE SEKHAR
October 3, 2019
JOY Vs. STATE OF KERALA
September 27, 2019
JOY AUGUSTY @ UPPAYI Vs. STATE OF KERALA
January 21, 2019
JOY C.J. Vs. DISTRICT COLLECTOR, WYNAD
August 20, 2019
JOY MATHEW Vs. STATE OF KERALA
October 29, 2019
JOY V.S. Vs. STATE OF KERALA
March 5, 2019
JOY WILSON Vs. STATE OF KERALA
December 4, 2019
JOYAL S. JOHNY Vs. STATE OF KERALA
October 31, 2019
JOYSAL Vs. STATE OF KERALA
December 9, 2019
JUBYMON K.J Vs. REGISTRAR OF BIRTHS AND DEATHS
October 26, 2019
JUNAID AHAMAD M.P. Vs. CENTRAL BOARD OF SECONDARY EDUCATION
February 11, 2019
JUSTIN Vs. STATE OF KERALA
December 17, 2019
JUSTIN Vs. DISTRICT COLLECTOR
May 28, 2019
JUSTIN ABRAHAM Vs. PREETHY N THOMAS
January 11, 2019
JYOTHI MINI Vs. RAJENDRAN PILLAI
June 3, 2019
JYOTHI T P Vs. RATNAKARAN
January 16, 2019
K A GOPAKUMAR Vs. MUVATTUPUZHA URBAN CO-OPERATIVE BANK LTD
August 30, 2019
K B SUMAN Vs. MINISTRY OF ENVIRONMENT AND FORESTS
March 8, 2019
K C BABU, KADUVAPARAMBIL Vs. STATE OF KERALA
February 8, 2019
K HRISHIKESAN Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR
January 29, 2019
K J BABU, S/O K A JOSEPH Vs. UNION OF INDIA, REPRESENTED BY GENERAL MANAGER
March 15, 2019
K J HUBERT Vs. SUB INSPECTOR OF POLICE HARBOUR POLICE STATION
April 4, 2019
K J THOMAS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 10, 2019
K K JAYACHANRAN Vs. STATE OF KERALA
August 22, 2019
K K VINOD S/O K V KRISHNAPPAN Vs. DIRECTOR OF INDUSTRIES & COMMERCE DIRECTORATE OF INDUSTRIES & COMMERCE
March 14, 2019
K M IBRAY @ABDULLA IBRAYI @ BHAI Vs. STATE OF KERALA
June 19, 2019
K O OOMMEN, S/O LATE M G OOMMEN Vs. BAJAJ ALLLIANZ GENERAL INSURANCE CO LTD
February 6, 2019
K P ABDUL KADER Vs. PERINTHALMANNA MUNICIPALITY
January 24, 2019
K RADHA Vs. LIFE INSURANCE CORPORATION OF INDIA
March 1, 2019
K RENUKA Vs. STATE OF KERALA
September 18, 2019
K SARASWATHI AMMA Vs. MAINTENANCE TRIBUNAL
March 1, 2019
K T C AUTOMOBILES Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 25, 2019
K UTHAMAN Vs. KERALA CO-OPERATIVE OMBUDSMAN
January 11, 2019
K V GOKULANANDAN Vs. STATE OF KERALA
May 21, 2019
K. BALAKRISHNAN Vs. THIRUVALLUR GRAMA PANCHAYAT
December 5, 2019
K. BALASUBRAMANIYAM Vs. MOHANA KRISHNAN S.
October 25, 2019
K. ESHAQUE Vs. U.V. JOSE
August 19, 2019
K. GOPALAKRISHNAN Vs. K. MAQBOOL SHA
August 20, 2019
K. HASSAN KOYA Vs. JAMES GEORGE
September 2, 2019
K. J. DENNIS Vs. STATE OF KERALA
August 9, 2019
K. K. KUTTAPPAN Vs. KAVERI M. KUMAR
September 25, 2019
K. KRISHNAKUMAR Vs. STATE OF KERALA
April 2, 2019
K. P. YOUSUF Vs. STATE OF KERALA
October 17, 2019
K. R. RAJAN Vs. CHERIAN K. CHERIAN
November 19, 2019
K. RAMACHANDRAN Vs. STATE OF KERALA
July 26, 2019
K. SHYAMALA Vs. PURAKKANATH BALAKRISHNAN
September 25, 2019
K. SIVADASAN Vs. GEOLOGIST
December 5, 2019
K. SURABHI W/O. K. HARI DAS Vs. STATE OF KERALA REP. BY THE SECRETARY TO THE GOVERNMENT
January 7, 2019
K. SUSEELAN Vs. THAMARAKSHY
November 12, 2019
K. V. M. COLLEGE OF NURSING Vs. STATE OF KERALA
September 24, 2019
K. VIJAYAN Vs. UNION OF INDIA
March 1, 2019
K. B. VIJAYAN Vs. RAMESH KUMAR V. VALLAMUKKANDIYAL
January 21, 2019
K.A. JOSEPH Vs. DISTRICT COLLECTOR, COLLECTORATE
March 8, 2019
K.A.ABRAHAM Vs. ALEYAMMA CHERIAN
February 4, 2019
K.A.ALI Vs. DISTRICT COLLECTOR, CIVIL STATION KAKKANAD
May 21, 2019
K.A.MOHAMMED MANIKFAN Vs. UNION OF INDIA
October 29, 2019
K.A.PREM Vs. MADHU K.
February 18, 2019
K.A.SABU Vs. STATE OF KERALA
August 13, 2019
K.A.SUBAIDA W/O.T A ACHUTHAN Vs. KERALA STATE ELECTRICITY BOARD VYDHYUTHIBHAVAN
February 13, 2019
K.ABDUL SAFEER Vs. STATE OF KERALA
February 6, 2019
K.B. ROHINI Vs. STATE OF KERALA
June 19, 2019
K.B.MOHAMMED Vs. KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
March 19, 2019
K.BHARGAVAN Vs. VIJAYAN
November 20, 2019
K.C.BABU Vs. STATE OF KERALA
May 27, 2019
K.C.PHILIP Vs. FOOD CORPORATION OF INDIA
April 1, 2019
K.C.RATNAKARA PANICKER Vs. STATE OF KERALA
November 13, 2019
K.C.VALSAMMA Vs. STATE OF KERALA
June 20, 2019
K.G.ASHOKAN Vs. STATE OF KERALA
March 18, 2019
K.G.ASHOKAN Vs. STATE
September 4, 2019
K.G.NEELAMBARAN Vs. ISMAIL
January 21, 2019
K.G.NEELAMBARAN, Vs. ISMAIL
January 21, 2019
K.G.RAJAGOPAL Vs. PREM KUMAR
November 13, 2019
K.GANESHAN Vs. STATE OF KERALA
September 26, 2019
K.H. SALEEM Vs. COMPETENT AUTHORITY OFFICE OF THE COMPETENT AUTHORITY(SAFEMA)
March 29, 2019
K.H.ABDUL RASHEED Vs. THIRUMITTACODE GRAMA PANCHAYATH
November 4, 2019
K.HUSSAIN Vs. FASEEDA BEEGUM
July 26, 2019
K.I. POULOSE Vs. STATE OF KERALA
June 4, 2019
K.J. PHILIP Vs. KERALA STATE ELECTRICITY BOARD
June 17, 2019
K.JAYACHANDRAN Vs. KERALA STATE CO-OPERATIVE BANK
February 26, 2019
K.JAYAKUMAR Vs. GENERAL MANAGER SOUTHERN RAILWAY PARK TOWN
November 12, 2019
K.JOHN Vs. JOHN JOSEPH
October 23, 2019
K.K. ASHOK Vs. KERALA CIVIL JUDICIAL STAFF ORGANISATION
April 2, 2019
K.K. KUNHAMMED Vs. STATE CO-OPERATIVE ELECTION COMMISSION
January 31, 2019
K.K.BUILDERS Vs. STATION HOUSE OFFICER
April 3, 2019
K.K.MAMMAD Vs. STATE OF KERALA
September 2, 2019
K.K.NARENDRAN Vs. STATE OF KERALA
September 4, 2019
K.K.RAJAGOPALAN Vs. P.M.SAVITHRI
December 16, 2019
K.K.SHAMEER Vs. SECRETARY
November 19, 2019
K.K.SYAM Vs. STATE OF KERALA
June 18, 2019
K.K.VIJAYAN Vs. SECRETARY
August 13, 2019
K.K.VIJAYAN Vs. NISHAD
November 14, 2019
K.KRISHNAN Vs. KERALA STATE PUBLIC INFORMATION
February 26, 2019
K.L.ANANDAVALLY Vs. DISTRICT POLICE CHIEF
April 3, 2019
K.L.PRAKASH Vs. SOUTH INDIAN BANK
March 25, 2019
K.M. AHAMMED KOYA Vs. MOORKOTH SUJITHA
February 8, 2019
K.M. MATHEW Vs. PALA MUNICIPALITY
April 3, 2019
K.M.KRISHNAKUMAR Vs. TRAVANCORE DEVASWOM BOARD
October 10, 2019
K.M.TRADERS Vs. STATE COMMERCIAL TAX OFFICER
November 4, 2019
K.MANONMANI AMMA Vs. STATE OF KERALA
January 15, 2019
K.MOUDAMMAL Vs. ALFAS
November 11, 2019
K.N.KESHAVA PANICKER Vs. VIJAYAMMA MOHANAN
November 25, 2019
K.N.PRABHAKARAN NAIR Vs. STATE OF KERALA
April 4, 2019
K.N.SURESH Vs. STATE OF KERALA
July 23, 2019
K.NAZEER Vs. K.P.MUHAMMED ASHRAF
May 20, 2019
K.O. ANTO Vs. STATE OF KERALA
June 27, 2019
K.P VIJAYA MOHAN Vs. N. JAYA KUMAR
March 15, 2019
K.P. CHANDRANGADAN Vs. STATE OF KERALA
November 29, 2019
K.P. JOSEPH Vs. STATE OF KERALA
February 27, 2019
K.P. MOHAMMED Vs. ABDUL RAZAK
January 17, 2019
K.P. MOHAMMED RASHEED Vs. NISHABUDHEEN
November 14, 2019
K.P. SHAJI Vs. STATE OF KERALA
March 18, 2019
K.P. SHIYAS Vs. UNION OF INDIA
February 4, 2019
K.P. THOMAS Vs. GOVERNMENT OF KERALA
March 28, 2019
K.P.ABDUL MAJEED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 25, 2019
K.P.AMEER Vs. KERALA STATE ELECTRICITY BOARD LTD
February 28, 2019
K.P.BALAKRISHNAN Vs. STATE OF KERALA
November 13, 2019
K.P.JOSE Vs. KERALA TOURISM DEVELOPMENT CORPORATION LTD
October 25, 2019
K.P.KUNJU MOHAMMED Vs. DEPUTY SUPERINTENDENT OF POLICE ALAPPUZHA
May 27, 2019
K.P.MATHAIKUNJU Vs. KURIACHAN.K.K
March 18, 2019
K.P.PRAVEEN KUMAR Vs. STATE OF KERALA
April 17, 2019
K.P.SAJIR @ MUHAMMED SAJIR Vs. STATE OF KERALA
June 17, 2019
K.P.SHAJU Vs. STATE OF KERALA
July 23, 2019
K.P.SHIBU Vs. STATE OF KERALA
February 6, 2019
K.P.YOUSUF Vs. ADDITIONAL SECRETARY TO GOVERNMENT
October 17, 2019
K.PANKAJAKSHAN Vs. GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE
January 25, 2019
K.PARTHASARATHI PILLAI Vs. INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD.
May 27, 2019
K.R. REEZ Vs. FEDERAL BANK LTD
January 29, 2019
K.R.NARAYANAN Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
November 20, 2019
K.RADHA Vs. SIVASANKARAN
October 30, 2019
K.RADHAKRISHNAN NAIR Vs. STATE OF KERALA, REPRESENTED BY THE STATION HOUSE OFFICER
January 9, 2019
K.RAJAN Vs. STATE OF KERALA
December 18, 2019
K.RAMACHANDRAN Vs. STATE OF KERALA
November 19, 2019
K.S. ANOOP DAS Vs. STATE OF KERALA
November 16, 2019
K.S. JOSHY Vs. STATE OF KERALA
December 10, 2019
K.S. RAJEEVAN Vs. STATE OF KERALA
March 7, 2019
K.S.GOPAKUMAR Vs. STATE POLICE COMPLAINTS AUTHORITY
May 30, 2019
K.S.PRASANTH KUMAR Vs. STATE OF KERALA
June 4, 2019
K.S.PRIYA Vs. STATE OF KERALA
November 4, 2019
K.S.RAJU Vs. KUNDARA KSHEERA VYAVASAYA CO-OEPRATIVE SOCIETY LTD
June 4, 2019
K.S.SHAJI Vs. SNDP YOGAM
November 16, 2019
K.S.THOMAS Vs. STATE OF KERALA
May 17, 2019
K.S.VISHNU Vs. STATE OF KERALA
November 4, 2019
K.SANKARANARAYANAN Vs. STATE OF KERALA
March 25, 2019
K.SOMAN Vs. PRESIDENT ORIPPURATH BHAGHAVATHI KSHETHRAM
January 10, 2019
K.SURENDRAN Vs. STATE OF KERALA
April 17, 2019
K.T. BABURAJAN Vs. FEROKE MUNICIPALITY
November 6, 2019
K.T.JOHNY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 17, 2019
K.T.KURUVILA Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM
May 27, 2019
K.T.MUHAMMED Vs. SERVICE CO-OPERATIVE BANK LTD.
January 21, 2019
K.T.MUHAMMED Vs. SERVICE CO-OPERATIVE BANK LTD
January 21, 2019
K.U. SREENI Vs. PLANTATION CORPORATION OF KERALA LIMITED
January 18, 2019
K.UNNIKRISHNAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
June 10, 2019
K.V. ASSOCIATES Vs. C.A.AMINABI
December 3, 2019
K.V. MOHAMMED Vs. CENTRAL BUREAU OF INVESTIGATION
October 28, 2019
K.V. PADMANABHAN KARANAYIL MADAM Vs. ASST. COMMISSIONER OF INCOME TAX
January 7, 2019
K.V. SANTHOSH Vs. STATE OF KERALA
September 4, 2019
K.V. VASUMATHY Vs. DISTRICT COLLECTOR
December 3, 2019
K.V.ANILKUMAR Vs. SOUTHERN RAILWAY
October 3, 2019
K.V.ASOKAN Vs. ASSISTANT SUB INSPECTOR OF POLICE KOYILANDY POLICE STATION
May 23, 2019
K.V.JOY Vs. UNION OF INDIA
March 28, 2019
K.V.PRAMODH Vs. STATE OF KERALA
September 2, 2019
K.V.PRAMODH Vs. STATE OF KERALA
December 20, 2019
K.V.R. CARS Vs. STATE OF KERALA
November 19, 2019
K.V.SANTHOSH Vs. STATE OF KERALA
November 4, 2019
K.V.SURENDRAN Vs. K.V.CHENTHAMARAKSHAN
December 20, 2019
K.V.VAIDYANATHAN Vs. THE KERALA HERITAGE PRESERVATION
February 6, 2019
K.V.XAVIER Vs. STATE OF KERALA
March 21, 2019
K.VELAYUDHAN Vs. EXCISE INSPECTOR
November 19, 2019
K.VENUGOPAL Vs. STATE OF KERALA
February 18, 2019
K . B . ALI Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
February 25, 2019
KABEER P. Vs. PUNALUR MUNICIPALITY
December 9, 2019
KADAN KUNHIRAMAN Vs. MALABAR DEVASWAM BOARD
June 10, 2019
KADAVIL MOIDEEN BAPPU Vs. K.M.BABU
June 4, 2019
KAILAS Vs. STATE OF KERALA
April 30, 2019
KAIRALI JEWELERY Vs. ASSISTANT COMMISSIONER-III, SPECIAL CIRCLE
October 23, 2019
KALA Vs. S SUBBIAH
January 15, 2019
KALA @ KAMAKSHY Vs. S.SUBBIAH
January 15, 2019
KALID Vs. STATE OF KERALA,
August 19, 2019
KALLADICHOLA HARIJAN COLONY COMMITTEE Vs. DISTRICT COLLECTOR
December 5, 2019
KALLARA BIJU Vs. KERALA STATE ELECTION COMMISSION
June 21, 2019
KALLETTUMKARA SERVICE CO-OPERATIVE BANK LIMITED Vs. THE INCOME TAX OFFICER, WARD-2(2) AND ORS.
September 20, 2019
KALLIANI Vs. SHIBU
September 30, 2019
KALPAKA DISTRIBUTORS PVT. LTD Vs. UNION OF INDIA
December 20, 2019
KAMAKSHY GRAMA PANCHAYAT Vs. ANNAMMA PHILIP
November 4, 2019
KAMAL Vs. DISTRICT COLLECTOR
November 5, 2019
KAMALA V.V Vs. JAMEELA
October 10, 2019
KAMALAKSHA Vs. STATE OF KERALA
December 5, 2019
KAMBRATH MEENA RAVI Vs. VILLAGE OFFICER AND ORS.
February 6, 2019
KAMIS JUMA Vs. STATE OF KERALA
July 11, 2019
KANA ROHINI Vs. KANA NARAYANI
February 22, 2019
KANAKA PRAKASAN Vs. GIRIJA
June 13, 2019
KANNAN Vs. STATE OF KERALA
November 13, 2019
KANNAN Vs. STATE OF KERALA
September 2, 2019
KANNUR MUNICIPALITY REPRESENTED BY ITS SECRETARY Vs. SHAJI CHANDROTH S/O C C NAIR
February 6, 2019
KANTHASWAMI Vs. STATE OF KERALA
January 23, 2019
KANTHIMOL.T.B Vs. SHYJU PRAKASH
June 4, 2019
KARAN KUMAR Vs. MUKHTIAR SINGH
September 24, 2019
KAREEM Vs. STATE OF KERALA
May 28, 2019
KARIMPANAKKAL HAMSA Vs. DEPUTY SUPERINTENDENT OF POLICE
February 5, 2019
KARMA ENTERPRISES Vs. STATE OF KERALA
October 30, 2019
KARTHIK VIJAYAKRISHNA Vs. CORPORATION OF THIRUVANANTHAPURAM
February 13, 2019
KARUKACHAL GRAMA PANCHAYAT Vs. PUNNEN KURIAN
February 15, 2019
KARUPPAI SOLAMALAI Vs. STATE OF KERALA
December 19, 2019
KARYADAN VIJAYAN Vs. STATE OF KERALA
December 5, 2019
KASIM S/O. MOHAMMED Vs. STATE OF KERALA
June 11, 2019
KASSIM Vs. MOHAMMED, MEPOYIL, KODUVALLY
February 13, 2019
KASTHURI BAI Vs. MADHAVA KINI
October 14, 2019
KAUSALYA P.K. Vs. SECRETARY, KAIPARAMBU GRAMA PANCHAYATH AND ORS.
February 18, 2019
KAVITHA K.C. Vs. RESERVE BANK OF INDIA
March 5, 2019
KEECHERI SERVICE CO-OPERATIVE BANK LTD Vs. RAMESH.M.M
December 5, 2019
KEETHEDATHU ASSAINAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
September 23, 2019
KEPCO KDN CO. LTD. Vs. ENZEN GLOBAL SOLUTION PVT. LTD.
December 11, 2019
KERALA AUTOMOBILE DEALERS ASSOCIATION Vs. STATE OF KERALA
July 2, 2019
KERALA BOTTLED WATER MANUFACTURES ASSOCIATION Vs. STATE OF KERALA
December 24, 2019
KERALA BRAHMANA SABHA Vs. VAMANA PRABHU
July 10, 2019
KERALA CO-OPERATIVE DEPOSIT GUARANTEE FUND BOARD Vs. COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE
January 10, 2019
KERALA FINE ARTS SOCIETY Vs. UNION OF INDIA
January 3, 2019
KERALA FINE ARTS SOCIETY Vs. UNION OF INDIA REP BY SECRETARY MINISTRY OF SHIPPING AND TRANSPORT
January 3, 2019
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. DISTRICT REGISTRAR KERALA HIGH COURT
December 11, 2019
KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. C R VASUDEVAN
May 22, 2019
KERALA NON BANKING FINANCE COMPANIES WELFARE ASSOCIATION Vs. STATE OF KERALA
November 14, 2019
KERALA PRIVATE HOSPITALS ASSOCIATION Vs. STATE OF KERALA
March 14, 2019
KERALA PRIVATE MEDICAL COLLEGE MANAGEMENTS ASSOCIATION REP BY ITS PRESIDENT K M NAVAS Vs. STATE OF KERALA
January 31, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. VIMAL.C.A
May 28, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. VIMAL.C.A
May 28, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. SILBERT JOSE S.V.
September 3, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. HARISH KUMAR P.N.
September 4, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. SAVITHA JOHN BOSCO
March 15, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. SREEJITH P. KUMAR
July 24, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. RESHMI K.R.
February 27, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. SATHEESH
September 25, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. VINEETHA M.C. AND ORS.
September 4, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. SOUMYA.C.A
November 26, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. JAIMON V.J.
June 17, 2019
KERALA PUBLIC SERVICE COMMISSION Vs. SWAPNA P.
November 16, 2019
KERALA PUBLIC SERVICE COMMISSION AND ORS. Vs. ANN SHARON NORONHA
November 6, 2019
KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY Vs. CHANDINI CHANDRAN
June 10, 2019
KERALA PUBLIC SERVICE COMMSSION Vs. AJEESH VIJAYAN
June 4, 2019
KERALA SELF FINANCING POLYTECHNIC COLLEGE Vs. STATE OF KERALA
July 4, 2019
KERALA SELF FINANCING POLYTECHNIC COLLEGE Vs. STATE OF KERALA
June 4, 2019
KERALA STATE BEVERAGES Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
October 25, 2019
KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. RAJAN
December 5, 2019
KERALA STATE CONSTRUCTION CORPORATION LTD. Vs. CHIEF ENGINEER, IRRIGATION DEPARTMENT, PROJECTS II
June 3, 2019
KERALA STATE ELECTRICITY BOARD Vs. CONSUMER GRIEVANCE REDRESSAL FORUM
December 10, 2019
KERALA STATE ELECTRICITY BOARD Vs. KUNJAPPAN
February 26, 2019
KERALA STATE ELECTRICITY BOARD LTD Vs. ALWAYE RUBEX (P) LTD
February 28, 2019
KERALA STATE ELECTRICITY BOARD LTD. Vs. HANJONG ENERGY AND TECHNOLOGY PVT. LTD.
October 9, 2019
KERALA STATE INDIAN SYSTEM OF MEDICINE Vs. STATE OF KERALA
December 12, 2019
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
April 5, 2019
KERALA STATE RETAIL DEALERS ASSOCIATION Vs. DIRECTOR OF PANCHAYATHS
December 2, 2019
KERALA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF KERALA
November 19, 2019
KERALA TABLE TENNIS ASSOCIATION Vs. TABLE TENNIS FEDERATION OF INDIA
October 24, 2019
KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY Vs. RAMEES.T.P
November 1, 2019
KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI Vs. STATE OF KERALA
November 7, 2019
KGA HOTELS AND RESORTS PVT. LIMITED Vs. STATE OF KERALA
January 4, 2019
KHADEEJA Vs. HARIS HAJI V.
February 20, 2019
KHADEEJA KAITHAKATH Vs. STATE OF KERALA
January 10, 2019
KIDANGAYAM MUSLIM BROTHERS ASSOCIATIONS Vs. STATE OF KERALA
March 29, 2019
KINARULLAPARAMBATH ABDUL AZEEZ Vs. VALIYAPARAMBATH VASU
July 22, 2019
KIRAN Vs. STATE OF KERALA
March 28, 2019
KIRAN KRISHNA Vs. KERALA STATE
August 1, 2019
KIRAN KUMAR T.S. Vs. THIRUVANANTHAPURAM DISTRICT CO OPERATIVE BANK
February 11, 2019
KIRAN S. Vs. STATE OF KERALA
November 27, 2019
KIRAN T.S Vs. STATE OF KERALA
November 4, 2019
KISHOR @ KICHU Vs. STATE OF KERALA
March 12, 2019
KISHOR KRISHNA.S Vs. STATE OF KERALA
December 9, 2019
KISHOR SEBASTIAN Vs. PALA MUNICIPALITY
February 25, 2019
KISHORE Vs. STATE OF KERALA
August 13, 2019
KIZHAKKAYIL DEVI AMMA AND ORS. Vs. PALLIYIL KOYILOTH NARAYANAN AND ORS.
April 3, 2019
KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, KOTTAYAM
May 24, 2019
KIZHUVILAM SERVICE CO-OPERATIVE BANK LTD Vs. C.R. AJAYAKUMAR
June 7, 2019
KOCHANIYAN PILLAI Vs. STATE OF KERALA
November 12, 2019
KOCHOUSEPH CHITTILAPPILLY Vs. UNION OF INDIA
May 28, 2019
KODUVAYUR URBAN CREDIT CO-OPERATIVE SOCIETY Vs. OMBUDSMAN FOR CO-OPERATIVE SOCIETIES
September 18, 2019
KOLAKKODAN JAMALLUDHIN @ JAMAL Vs. STATE OF KERALA
January 8, 2019
KOLLERI VELAYUDHAN Vs. V.DINU
September 3, 2019
KOMALA KUMARI Vs. THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK
April 8, 2019
KOMALAM Vs. KRISHNAN
December 9, 2019
KOMBANTE VALAPPIL IBRAHIM Vs. KADAVATH PURAYIL NARAYANAN
January 15, 2019
KONDOTTY PRODUCERS CUM CONSUMERS AGRICULTURAL MARKETING Vs. RECOVERY OFFICER
June 4, 2019
KONNARI SIVARAMAN Vs. STATE OF KERALA
August 1, 2019
KORANGOTTU BALAKRISHNAN Vs. TANUR GRAMA PANCHAYATH
February 25, 2019
KORES (INDIA) LTD Vs. KEMS AGENCIES
August 7, 2019
KOSHI S/O DANIEL Vs. STATE OF KERALA
January 7, 2019
KOTAK MAHINDRA BANK LTD Vs. JOSEPH MOHANAN
September 19, 2019
KOTAK SECURITIES LTD. Vs. ALICE FRANCIS
February 12, 2019
KOTTAKKAPARAMBIL MULAMKUNNATHU SREE BHAGAVATHY KSHETHRAM TRUST Vs. MUDAKKUZHA GRAMA PANCHAYAT
June 17, 2019
KOTTAYAM AND IDUKKI DISTRICT PETROLEUM DEALERS ASSOCIATION Vs. UNION OF INDIA
September 27, 2019
KOTTAYAM DISTRICT CO-OPERATIVE BANK Vs. STATE OF KERALA
March 26, 2019
KOVVAL PUTHIYAPURAYIL MOIDEEN KUTTY Vs. DEPUTY SUPERINTENDENT OF POLICE
August 8, 2019
KOZHIKODE MUNICIPAL CORPORATION, REPRESENTED BY ITS SECRETARY Vs. MANAGING DIRECTOR, KERALA AGRO INDUSTRIES CORPORATION LTD
March 20, 2019
KRIPADEV Vs. STATE OF KERALA
September 20, 2019
KRISHNA MAHADEVAN @ MAHADEVAN Vs. K.R.MONIAMMA
December 18, 2019
KRISHNA SHENOY Vs. S. REMESHCHANDRA SHENOY
March 25, 2019
KRISHNA PRASAD Vs. VRINDARAJ
February 12, 2019
KRISHNADAS Vs. STATE OF KERALA
October 17, 2019
KRISHNAKUMAR Vs. MADHU
June 6, 2019
KRISHNAN Vs. STATE OF KERALA
February 14, 2019
KRISHNAN Vs. STATE OF KERALA
September 30, 2019
KRISHNAN Vs. ERIMAYUR GRAMA PANCHAYAT
December 6, 2019
KRISHNAN C.S. Vs. TALUK SURVEYOR (LR) CHITTUR
December 5, 2019
KUMARAN Vs. STATE OF KERALA
October 10, 2019
KUMARAVEL P. Vs. STATE OF KERALA
March 6, 2019
KUMARI MOHANAM K.P. Vs. CORPORATION OF THIRUVANANTHAPURAM
July 18, 2019
KUNA SUBHA RAO Vs. STATION HOUSE OFFICER
October 15, 2019
KUNHANNA POOJARI Vs. STATE OF KERALA
August 8, 2019
KUNHI MOIDEEN Vs. VILLAGE OFFICER, CHUZHALI VILLAGE
June 3, 2019
KUNHI MUHAMMED Vs. STATE OF KERALA
May 22, 2019
KUNHIKRISHNAN NAIR V.M. AND ORS. Vs. KOROTH AMMALU AMMA AND ORS.
October 11, 2019
KUNHIMUHAMMED Vs. KANNAMANGALAM PANCHAYAT
November 27, 2019
KUNJALAN Vs. STATE OF KERALA
April 10, 2019
KUNJAMMA XAVIER Vs. CHANDRABABU.S
June 12, 2019
KUNJANDY L. AND OTHERS Vs. RAJENDRAN AND OTHERS
October 17, 2019
KUNJANDY.L Vs. RAJENDRAN
October 17, 2019
KUNJU MOHAMMAD Vs. STATE OF KERALA
May 24, 2019
KUNJUMOIDEEN Vs. ANSALNA
October 17, 2019
KUNJUMON Vs. STATE OF KERALA
December 10, 2019
KUNJUMON Vs. STATE OF KERALA
May 21, 2019
KUNNATH CHANDRASEKHARAN Vs. STATE BANK OF INDIA
September 2, 2019
KUNNATHNAD TALUK PRIMARY COOPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD, ERNAKULAM Vs. PUBLIC INFORMATION OFFICER/ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES, ERNAKULAM
August 29, 2019
KUNNATHUNAD TALUK PRIMARY CO - OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD . Vs. THE PUBLIC INFORMATION OFFICER/ ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
February 26, 2019
KUNNATHUNADU TALUK PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. STATE OF KERALA
July 3, 2019
KUNNUMMAL SALEEM Vs. NASIYA
November 13, 2019
KURIACHAN Vs. STATE OF KERALA
May 31, 2019
KURIAN, S/O VARKEY Vs. STATE
October 1, 2019
KURIEN GEORGE Vs. RENJITH T MATHEW
January 10, 2019
KURUVILA KURIAKOSE Vs. SUB INSPECTOR OF POLICE
February 25, 2019
KURUVILLA K. THOMAS Vs. STATE OF KERALA AND ORS.
September 23, 2019
KUSHALAKUMAR Vs. STATE OF KERALA
February 1, 2019
KUTTAN GOPALAN Vs. UNION OF INDIA
March 6, 2019
KUTTAPPAN Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
May 24, 2019
KUTTIYACHAN @ MATHAI S/O MATHEW Vs. STATE OF KERALA
April 9, 2019
KUZHICHAKANDATHIL PUTHIYAPURAYIL AYISHABI Vs. THALAYANTAKATH MOIDU AND ORS.
September 2, 2019
KUZHICHALIL PONNAMBATH SAFIYA Vs. POTHANA THOTTAPURATH SREEVALSANUNNI
November 15, 2019
KWALITY PHARMACEUTICALS LTD Vs. STATE OF KERALA
July 26, 2019
L. SADANANDAN Vs. MANAGING DIRECTOR AND CHIEF EXECUTIVE OFFICER
January 23, 2019
L.THAKACHAN Vs. CORPORATE MANAGER CORPORATE MANAGEMENT OF CATHOLIC SCHOOLS
October 24, 2019
LAILA Vs. THRIKKOVILVATTOM VILLAGE OFFICE
February 5, 2019
LAILA Vs. SPECIAL TAHSILDAR (L.A)
April 12, 2019
LAILA NAHALA AIKKARA BIJU Vs. THE ADMISSION SUPERVISORY COMMITTEE
July 1, 2019
LAILA T. Vs. STATE OF KERALA
December 16, 2019
LAINAKALILLATH KOOLIYANGAL KAMARUNNISA Vs. A. SHABEER
October 15, 2019
LAKSHMI.V.S Vs. STATE OF KERALA
October 11, 2019
LAL PRASAD Vs. AUTHORIZED OFFICER CANARA BANK
January 30, 2019
LAL PRASAD Vs. AUTHORIZED OFFICER
January 30, 2019
LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA
December 19, 2019
LASNA SAHIB Vs. KERALA VETERINARY & ANIMAL SCIENCES UNIVERSITY
January 8, 2019
LATA MARINA VARGHESE Vs. STATE OF KERALA
August 7, 2019
LAXMI CIVIL ENGINEERING SERVICES PVT LTD Vs. KERLA WATER AUTHORITY
November 15, 2019
LAXMI CIVIL ENGINEERING SERVICES PVT LTD. Vs. KERALA WATER AUTHORITY
November 21, 2019
LAXMI MEGAN SPECIALITY HEALTH CARE PRIVATE LIMITED Vs. STATE OF KERALA
March 8, 2019
LAYA VINCENT Vs. STATE OF KERALA
December 5, 2019
LEELA Vs. STATE OF KERALA
January 18, 2019
LEELA Vs. BALUSSERY CO-OPERATIVE URBAN BANK
April 5, 2019
LEELA P.T. Vs. STATE OF KERALA
March 7, 2019
LEENA DUNSTAN Vs. QUILON CO-OP.URBAN BANK LTD.
March 1, 2019
LEENA THANKACHI N.T Vs. CHERANELLOOR SERVICE CO-OPERTIVE BANK LTD.
May 23, 2019
LEKHA Vs. STATE OF KERALA
July 9, 2019
LEKHAMOL C.K Vs. STATE OF KERALA
June 6, 2019
LEKSHMI PRIYADARSHANA S Vs. UNION OF INDIA
July 19, 2019
LEKSHMI RAM Vs. CORPORATION BANK, VELLAYAMBALAM BRANCH
December 31, 2019
LEMENT COLLEGE OF ADVANCED STUDIES Vs. CALICUT UNIVERSITY
August 13, 2019
LEO Vs. STATE OF KERALA
November 25, 2019
LEO DISTRIBUTORS Vs. COMMISSIONER OF STATE GST TAX TOWERS
December 13, 2019
LIFE INSURANCE CORPORATION OF INDIA Vs. V.A.SHAJI
March 29, 2019
LIFE INSURANCE CORPORATION OF INDIA Vs. DAVID SEKHAR
June 6, 2019
LIGITH Vs. STATE OF KERALA
January 23, 2019
LIJEESH Vs. BRANCH MANAGER, THRISSUR DIST. CO .OP BANK LTD
March 14, 2019
LIJI THANKAPPAN Vs. STATE OF KERALA
August 7, 2019
LIJIMOL.V Vs. K.B.BIJU
May 30, 2019
LIJIN JOHN Vs. STATE OF KERALA
August 21, 2019
LIJO JOHN Vs. DISTRICT COLLECTOR THRISSUR
November 12, 2019
LIJO THOMAS Vs. BEENA CHARLEY
August 8, 2019
LINE PROPERTIES PRIVATE LIMITED Vs. STATE OF KERALA
July 2, 2019
LISHA JOSEPH M LOWER GRADE HINDI TEACHER Vs. STATE OF KERALA
March 15, 2019
LISTIN STEPHEN Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 8, 2019
LITHINMON LATHEESH Vs. STATE OF KERALA
November 15, 2019
LITTLE FLOWER HOSPITAL TRUST ANGAMALY Vs. STATE OF KERALA
July 2, 2019
LIVINS V.V. Vs. VARGHESE
January 31, 2019
LONAPPAN S/O. KUNJUVAREED Vs. JACOB S/O. RAPPAI
January 14, 2019
LOOKMAN PALLIKANDI Vs. STATE OF KERALA
May 22, 2019
LUCY Vs. STATE OF KERALA
October 15, 2019
LUKE K. GEORGE Vs. SUPERINTENDENT OF CUSTOMS
April 12, 2019
LUKE STEPHEN Vs. ADDITIONAL CHIEF SECRETARY (REVENUE)
February 27, 2019
LUKUMANUL HAKEEM S.C Vs. UNION TERRITORY OF LAKSHADWEEP
November 18, 2019
M C MAYIN HAJI, S/O KUNHALI Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT
September 5, 2019
M J THOMAS Vs. STATE OF KERALA
January 14, 2019
M K SALIM Vs. PAUL PANDIAN
May 24, 2019
M K SANTHAKUMARI Vs. STATE OF KERALA
May 21, 2019
M K SURESH KUMAR Vs. STATE OF KERALA
March 14, 2019
M MANIKANDAN Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
August 5, 2019
M N BANDOPADHYAYA Vs. A P SANAL KUMAR
May 29, 2019
M P SREEDHARAN NAIR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
June 4, 2019
M S NISHAD Vs. STATE OF KERALA
January 30, 2019
M T THANKACHAN Vs. STATE OF KERALA
October 9, 2019
M V LIJU Vs. STATE OF KERALA
June 7, 2019
M VELLAMUTHU, S/O VELLAMANI RAVUTHAR Vs. MELARKOE MUHAYADEEN JUMA MASJID MAHALLU COMMITTEE REP BY ITS PRESIDENT NAZAR
February 6, 2019
M. JAYACHANDRAN Vs. STATE OF KERALA
November 1, 2019
M. SASIDHARAN NAIR Vs. MUNICIPALITY OF PERUMBAVOOR, REPRESENTED BY ITS SECRETARY
January 7, 2019
M. YOUSUF Vs. STATION HOUSE OFFICER
November 11, 2019
M.A.ANEES Vs. KARUMALOOR GRAMA PANCHAYATH
November 11, 2019
M.DEVADAS NAYAK Vs. MANJESHWAR GRAMA PANCHAYATH
July 10, 2019
M.G.ROBERT JOSE Vs. AUTHORISED OFFICER KERALA STATE CO-OPERATIVE BANK LTD
February 19, 2019
M.I. RAVEENDRAN Vs. STATE OF KERALA
November 7, 2019
M.I.MATHEWS VAIDYAR Vs. STATE OF KERALA
November 20, 2019
M.J. FRANCIS Vs. STATE OF KERALA
December 6, 2019
M.J.GOLD Vs. UNION OF INDIA
January 15, 2019
M.K. NASER Vs. UNION OF INDIA
March 13, 2019
M.K. SALIM Vs. PAUL PANDIAN
May 24, 2019
M.K.ABOOBACKER Vs. STATE OF KERALA
November 5, 2019
M.K.BASHEER Vs. B.SUNIL
October 9, 2019
M.K.SEKHARAN Vs. MANAGING DIRECTOR
October 10, 2019
M.K.SURESH KUMAR Vs. STATE OF KERALA
March 14, 2019
M.M. GEORGE Vs. KANIYATTIL MUHAMMED HAJI
February 1, 2019
M.M. JOSEPH Vs. YOONUS
September 19, 2019
M.M.ABDUL KAREEM Vs. STATE OF KERALA
January 15, 2019
M.M.HAKKIM SHERIFF Vs. STATE OF KERALA
April 10, 2019
M.M.VAHAB Vs. STATE OF KERALA
August 7, 2019
M.M.VARGHESE Vs. KERALA WATER AUTHORITY
July 23, 2019
M.M.YOHANNAN Vs. STATE OF KERALA
December 4, 2019
M.N. KUTTAPPAN Vs. DISTRICT COLLECTOR ERNAKULAM, COLLECTORATE
February 13, 2019
M.N. RAGHAVAN Vs. STATE OF KERALA
December 11, 2019
M.N.MATHEW Vs. STATE OF KERALA
June 6, 2019
M.P.JACKSON, Vs. STATE OF KERALA
November 21, 2019
M.PADMINI Vs. STATE OF KERALA
October 18, 2019
M.PAZHANISWAMY Vs. STATE OF KERALA
December 12, 2019
M.R. BHASKARAN VAIDYAR Vs. STATE OF KERALA
March 15, 2019
M.RADHA Vs. GURUVAYUR DEVASWOM MANAGING COMMITTE
December 3, 2019
M.RAJESHKUMAR Vs. DISTRICT COLLECTOR
October 25, 2019
M.S. SAJITH KUMAR Vs. STATE OF KERALA
March 19, 2019
M.S.ARUN Vs. THE FOREST RANGE OFFICER, WADAKANCHERY
January 16, 2019
M.SUNDARESAN PILLAI Vs. STATE OF KERALA
March 11, 2019
M.T.THANKACHAN Vs. STATE OF KERALA
November 4, 2019
M.V. MAHMOOD Vs. P.V. IBRAHIM
January 3, 2019
M.V.KUNJUKUNJU Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
February 19, 2019
M.Y.ROSY Vs. STATE OF KERALA
May 23, 2019
M/S C.T RAMANATHAN INFRASTRUCTURE PVT.LTD Vs. UNION OF INDIA
February 27, 2019
M/S POLYCAB INDIA LIMITED Vs. STATE OF KERALA
November 27, 2019
M/S WATER WORLD TOURISM COMPANY PVT. LTD. Vs. ALAPPUZHA MUNICIPALITY
October 28, 2019
M/S. SREE CHITHRA EDUCATIONAL, CULTURAL AND FILM SOCIETY Vs. DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION)
January 16, 2019
M/S.AFRECO, SA AFRICAINE D ECHANGES Vs. THE KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD.
February 20, 2019
M/S.FABTECH PROJECTS AND ENGINEERS LTD Vs. INTELLIGENCE OFFICER
July 10, 2019
M/S.GURUDEV RICE AND AGRO PRODUCTS PVT LIMITED Vs. THE KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LIMITED(CONSUMER FED)
February 13, 2019
M/S.KALLAT BUILDERS PVT.LTD Vs. THE STATE OF KERALA
February 19, 2019
M/S.PEARL HILL BUILDERS AND DEVELOPERS Vs. UNION OF INDIA
January 29, 2019
M/S LOURDES HOSPITAL PACHALAM Vs. DR.ABRAHAM MATHEW MARATHINAL
February 25, 2019
MACHPELAH ASSOCIATION Vs. THRISSUR MUNICIPAL CORPORATION
May 20, 2019
MADHAVA MENON Vs. DISTRICT COLLECTOR
September 26, 2019
MADHAVAN Vs. NARAYANANKUTTI
August 19, 2019
MADHAVAN NAIR Vs. STATE OF KERALA
January 14, 2019
MADHAVAN S/O MUNDAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
September 4, 2019
MADHU BABU M.R Vs. STATE OF KERALA
July 30, 2019
MADHU BABU M.R. Vs. STATE OF KERALA
August 13, 2019
MADHU GUPTA Vs. K. T. HASSAN KOYA
September 3, 2019
MADHU M.N. Vs. STATE OF KERALA
November 4, 2019
MADHU.G Vs. STATE OF KERALA
December 20, 2019
MADHUSOODANAN NAIR Vs. STATE OF KERALA
August 21, 2019
MADHUSOODHANAN Vs. STATE OF KERALA
March 21, 2019
MADIN PUBLIC SCHOOL SWALATH NAGAR, MELMURI Vs. REGIONAL TRANSPORT OFFICER, MALAPPURAM
January 23, 2019
MAHATMA GANDHI UNIVERSITY Vs. N.C. SANTHA KUMARI
June 6, 2019
MAHENDAR Vs. STATE OF KERALA
March 18, 2019
MAHENDRAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
July 2, 2019
MAHESH M.T.K Vs. STATE OF KERALA
December 2, 2019
MAHESH.G. Vs. UNION OF INDIA
December 18, 2019
MAHINDRA HOLIDAYS & RESORTS INDIA LIMITED Vs. STATE OF KERALA
May 21, 2019
MAIMOONA Vs. STATE OF KERALA
August 8, 2019
MAJEED S/O MOIDU Vs. STATE OF KERALA TO BE REPRESENTED BY PUBLIC PROSECUTOR
February 4, 2019
MAJESH Vs. GOKULAM CHIT AND FINANCE COMPANY (P) LTD.
December 2, 2019
MAKKAR Vs. STATE OF KERALA
July 3, 2019
MALA K R Vs. STATE OF KERALA
May 20, 2019
MALABAR CEMENTS LTD Vs. K.K.CHANDRABABU
February 27, 2019
MALABAR CEMENTS LTD. Vs. K. BABURAJAN
July 23, 2019
MALABAR DEVASWOM BOARD Vs. UNNIKRISHNAN KAZHAKAM
October 14, 2019
MALABAR GRANITES Vs. SECRETARY
January 24, 2019
MALABAR INSTITUTE OF MEDICAL SCIENCE Vs. ASST. COMMISSIONER, SPL. CIRCLE-I
September 3, 2019
MALABAR MEDICAL COLLEGE & RESEARCH CENTRE MODAKKALLUR Vs. STATE OF KERALA
November 26, 2019
MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
October 30, 2019
MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
December 6, 2019
MALABAR GRANITES Vs. THE SECRETARY, KOPPAM GRAMA PANCHAYAT
February 8, 2019
MALAPPURAM DISTRICT HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. GENERAL MANAGER
January 11, 2019
MALATHY AMPADIYIL VEEDU Vs. SUB INSPECTOR OF POLICE
January 4, 2019
MALAYALA VEDI Vs. STATE OF KERALA
November 1, 2019
MAMATHA SUDHEENDRAN Vs. NATIONAL TESTING AGENCY
November 19, 2019
MAMMALIKUTTY Vs. KOTTAKKAL CO-OPERATIVE URBAN BANK LIMITED
January 4, 2019
MAMMEN SAMUEL Vs. STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
August 5, 2019
MANAGER AIDED JUNIOR BASIC SCHOOL Vs. P.K. MADHUSOODHANAN
December 2, 2019
MANAGER PRAJYOTI NIKETAN COLLEGE Vs. STATE OF KERALA
December 6, 2019
MANAGER Vs. STATE OF KERALA
December 11, 2019
MANAGER Vs. SARITHA.P.V
July 12, 2019
MANAGER Vs. JANCY M.T.
October 17, 2019
MANAGER Vs. SARITHA.P.V
July 17, 2019
MANAGER Vs. STATE OF KERALA
December 3, 2019
MANAGER Vs. STATE OF KERALA
November 15, 2019
MANAGER CO-OPERATIVE ARTS & SCIENCE COLLEGE Vs. JESVIN JOSEPH
June 7, 2019
MANAGER ST THOMAS COLLEGE Vs. VARUGHESE PHILIP
November 1, 2019
MANAGER ST. PAUL'S HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
November 27, 2019
MANAGER VIMAL JYOTHI ENGINEERING COLLEGE Vs. STATE OF KERALA
November 15, 2019
MANAGER ZAHRA HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
November 12, 2019
MANAGER, AYSHA L.P. SCHOOL Vs. STATE OF KERALA
July 10, 2019
MANAGER, AYSHA LP SCHOOL, CHEDIKKULAM ARALAM P O, KANNUR Vs. STATE OF KERALA
March 20, 2019
MANAGER, GALAXY SECURITY SERVICES Vs. E.M.MOLY
February 8, 2019
MANAGER, HARISONS MALAYALAM LIMITED Vs. SMT. VASANTHA
January 17, 2019
MANAGER, KSFE Vs. K.B. UNNIKRISHNAN NAIR
October 18, 2019
MANAGER, MM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
October 15, 2019
MANAGER, NADUVATHUR U P SCHOOL KEEZHARIYUR Vs. BIJEESH K
June 6, 2019
MANAGER, PTM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
December 11, 2019
MANAGER, THACHINGANADAM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
September 24, 2019
MANAGER, U.C.COLLEGE, ALUVA Vs. R.RAJALAKSHMI
March 11, 2019
MANAGER,KANNASA MISSION HIGH SCHOOL, Vs. STATE OF KERALA
April 12, 2019
MANAGING COMMITTEE, KERALA GOVERNMENT SECRETARIAT CANTEEN Vs. STATE OF KERALA
April 3, 2019
MANAGING COMMITTEE, THE THUMBOOR PRIMARY CO-OPERATIVE SOCIETY LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 12, 2019
MANAGING DIRECTOR Vs. KAILASAN K.C
September 3, 2019
MANAGING DIRECTOR KERALA STATE CIVIL SUPPLIES CORPORATION LTD. Vs. DEVASIA JOSEPH
April 8, 2019
MANAGING DIRECTOR, KSIDC THIRUVANANTHAPURAM Vs. P M PRADEEP KUMAR
January 10, 2019
MANAGING PARTNER,PERFECT CHEMICAL CARRIERS Vs. NEW INDIA ASSURANCE COMPANY LTD
June 17, 2019
MANAPPURAM FINANCE LIMITED Vs. A.KRISHNAN
August 1, 2019
MANEESH Vs. VICTIM
January 17, 2019
MANEESH Vs. STATE OF KERALA
September 20, 2019
MANEESH Vs. STATE OF KERALA
October 24, 2019
MANEESH P.S Vs. ADDITIONAL REGISTERING AUTHORITY
July 19, 2019
MANEESH.P.S Vs. RAHNA RAHIMAN
December 10, 2019
MANEESHA GAS AGENCY Vs. INDIAN OIL CORPORATION
April 4, 2019
MANEESHA GAS AGENCY Vs. SENIOR MANAGER (LPG-S), ERNAKULAM
April 4, 2019
MANESH VARGHESE Vs. SAINULABUDEEN
June 25, 2019
MANESH.N.S Vs. STATE OF KERALA
June 12, 2019
MANGALAM PUBLICATIONS (INDIA) PVT. LTD. Vs. THE EMPLOYES' PROVIDENT FUND ORGANIZATION AND ORS.
April 2, 2019
MANGLAM WEB MEDIA PVT. LTD. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
April 17, 2019
MANI Vs. COMMISSIONER, EMPLOYEES COMPENSATION EMPLOYEES COMPENSATION
May 22, 2019
MANIKANDAN Vs. STATE OF KERALA
June 18, 2019
MANIKANDAN Vs. STATE OF KERALA
November 20, 2019
MANIKANDAN Vs. STATE OF KERALA
March 11, 2019
MANIKANDAN Vs. N.P.KUTTAN
February 6, 2019
MANIKANDAN C. P. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
December 9, 2019
MANILAL KARTHIKEYAN Vs. KERALA STATE CO-OPERATIVE BANK LTD
December 31, 2019
MANIRAJ Vs. STATE OF KERALA
May 22, 2019
MANIYAMMA VASUDEVAN NAIR ENATHU VEEDU Vs. PUSHPAGIRI HOSPITAL THIRUVALLA
September 26, 2019
MANIYAN T Vs. STATE OF KERALA
June 13, 2019
MANJU RAJEEV Vs. EXCISE COMMISSIONER
November 11, 2019
MANJU S Vs. FEDERAL BANK LTD
October 3, 2019
MANJU SARASWATHY Vs. DIRECTOR GENERAL, HQ DGNCC
December 31, 2019
MANOHAR JOSEPH Vs. IDUKKI-KANJIKUZHY SERVICE CO-OPERATIE BANK LTD
July 9, 2019
MANOJ Vs. STATE OF KERALA
October 16, 2019
MANOJ JOSE Vs. SUB INSPECTOR OF POLICE
June 10, 2019
MANOJ KRISHNAN G. Vs. DEPUTY DIRECTOR OF EDUCATION
July 16, 2019
MANOJ KUMAR Vs. KERALA STATE WAKF BOARD
February 18, 2019
MANOJ KUMAR Vs. STATE OF KERALA
June 13, 2019
MANOJ KUMAR P.V. Vs. DISTRICT COLLECTOR, KANNUR
August 2, 2019
MANOJ MADHUSOODHANAN Vs. STATE OF KERALA
November 6, 2019
MANOJ THARAKAN JOSE Vs. DISTRICT GEOLOGIST
December 5, 2019
MANOJ V. Vs. STATE OF KERALA
December 6, 2019
MANOJ VARGHESE Vs. DIVYA SUSAN THOMAS
April 11, 2019
MANOJKUMAR Vs. STATE OF KERALA
October 1, 2019
MANSOOR, S/O PALAVILAYIL HAMMED Vs. SOUDABI V K , D/O V M KOCHUMUHAMMED
February 1, 2019
MANU Vs. STATE OF KERALA
May 22, 2019
MANU C. JACOB Vs. SUB REGISTRAR
April 2, 2019
MANUMOHAN Vs. INSPECTOR OF POLICE
December 2, 2019
MANZOOR.H Vs. STATE OF KERALA
December 18, 2019
MAR BASELIOS DENTAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES REPRESENTED BY ITS MEMBER SECRETARY, TRIVANDRUM
September 3, 2019
MARATT PLANTATIONS (P). LTD. Vs. DISTRICT POLICE CHIEF
August 20, 2019
MARIA KASTHOORI Vs. STATE OF KERALA
December 4, 2019
MARIAM THOMAS Vs. VAIKOM URBAN CO-OPERATIVE BANK
December 31, 2019
MARIAMMA JOHN @ MERCY Vs. DEPUTY SUPERINTENDENT OF POLICE
November 4, 2019
MARINE FINS Vs. UNION OF INDIA
March 26, 2019
MARINE FINS Vs. UNION OF INDIA
June 18, 2019
MARIYADAS Vs. REVENUE DIVISIONAL OFFICER
December 3, 2019
MARIYAKUTTY CHELLAMMA Vs. KESAVAN SREEDHARAN
February 6, 2019
MARIYAMMA Vs. STATE OF KERALA
January 17, 2019
MARIYAMMA Vs. MOOSA
April 4, 2019
MARIYAMMA Vs. C. N. DINESHAN
November 29, 2019
MARKOSE KUZHALANATTU Vs. ASSISTANT COMMISSIONER-I
November 5, 2019
MAROLI KRISHNAN Vs. KOOTHUPARAMBA CO-OPERATIVE BUILDING SOCIETY LTD
May 30, 2019
MAROLI PREMA Vs. STATE OF KERALA
January 4, 2019
MARTIN JOSEPH Vs. JOSE.J.NECHIKATTU
December 10, 2019
MARUVAKKAD PADASEKHARA KARSHAKA Vs. DISTRICT COLLECTOR
November 19, 2019
MARUVAKKAD PADASEKHARA KARSHAKA UNION Vs. DISTRICT COLLECTOR
November 19, 2019
MARY JANCY N.A. Vs. TERIL TOM
December 3, 2019
MARY MAISHA Vs. DEWAN HOUSING FINANCE CORPORATION LTD
May 30, 2019
MARY MATHA COLLEGE OF ENGINEERING AND TECHNOLOGY, TRIVANDRUM Vs. MANIKANDAN S/O RAJAYYAN
July 30, 2019
MARYDASAN , S/O LATE CHINNAPPAN FERNANDEZ RETD. PROFESSOR Vs. RAJU CHACKO, S/O P.C.CHACKO
February 22, 2019
MARYMATHA INFRASTRUCTURE (PVT.) LTD. Vs. SUPERINTENDENT OF POLICE
November 22, 2019
MASTER RUSSELL JOHN JUDE Vs. KERALA STATE SPORTS COUNCIL
June 20, 2019
MASTER RYAN ADAM AJIT Vs. UNION OF INDIA
April 12, 2019
MATHEW Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
February 13, 2019
MATHEW ANIL PARAKKAL Vs. STATE OF KERALA
October 30, 2019
MATHEW DANIEL Vs. STATE OF KERALA
March 1, 2019
MATHEW DANIEL Vs. STATE OF KERALA
November 25, 2019
MATHEW IGNITIOUS C. Vs. CATHOLIC SYRIAN BANK LIMITED
October 10, 2019
MATHEW JOSEPH Vs. HARPREET ANAND KAUR
April 11, 2019
MATHEW JOSEPH Vs. THODUPUZHA MUNICIPALITY
November 13, 2019
MATHEW K.JACOB Vs. UNION OF INDIA
November 12, 2019
MATHEW MICHAEL Vs. DHANLAXMI BANK
February 14, 2019
MATHEW P. PAUL Vs. STATE CO-OPERATIVE ELECTION COMMISSION
July 26, 2019
MATHEW THOMAS Vs. K.A.JOHN
March 29, 2019
MATHEW THOMAS Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
December 16, 2019
MATHEW VARGHESE Vs. KRISHNAN
December 3, 2019
MATTANCHERRY SARVAJANIK CO-OPERATIVE BANK LTD Vs. B.S.SANJEEV
September 4, 2019
MAVELIKKARA TALUK CO-OPERATIVE BANK LTD. Vs. BRAHMADEVAN PILLAI.C
December 4, 2019
MAVILAYI SERVICE CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX
March 19, 2019
MAYA M KARL Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
August 30, 2019
MAYA R. NAIR Vs. STATE OF KERALA
December 2, 2019
MAYA VENUGOPAL Vs. STATE OF KERALA
September 5, 2019
MCP ENTERPRISES Vs. STATE OF KERALA
December 18, 2019
MEENA ALIAS PREETHA D/O LATE RAVINDRANATH MENON Vs. ADDITIONAL DISTRICT MAGISTRATE ERNAKULAM
April 5, 2019
MEENA T.S. Vs. STATE OF KERALA
October 3, 2019
MEGA TECH ENGINEERS AND CONTRACTORS CHOORAMTHAYIL BUILDINGS Vs. STATE OF KERALA
January 4, 2019
MEHAR REYNOLDS Vs. JOSEMON SIMON
September 19, 2019
MEJO JOSEPH Vs. STATE OF KERALA
August 6, 2019
MEJO JOSEPH Vs. STATE OF KERALA
May 30, 2019
MENOTHUKAVU BHAGAVATHI TEMPLE Vs. STATE OF KERALA
November 25, 2019
MEPPALLY RAJAN Vs. AUTHORISED OFFICER
February 13, 2019
MERCY P. JOY, W/O. JOY Vs. STATE OF KERALA
March 14, 2019
MERCY SAM Vs. STATE OF KERALA
August 1, 2019
MERLIN SARA JOHN Vs. RACHEL CHERIYAN, W/O CHERIYAN VARGHESE
May 20, 2019
METRO PACKAGING Vs. DEPUTY SUPERINTENDENT OF POLICE
December 6, 2019
MIDHUN Vs. STATE OF KERALA
October 10, 2019
MIDHUN Vs. STATE OF KERALA
June 11, 2019
MIDHUN Vs. STATE OF KERALA
May 21, 2019
MIDHUN GOPI.C Vs. SREESANKARACHARYA UNIVERSITY OF SANSKRIT KALADY
October 4, 2019
MIDHUN M. Vs. STATE OF KERALA
June 3, 2019
MILAS ENTERPRISES Vs. STATE OF KERALA
February 6, 2019
MILI.M Vs. STATE OF KERALA
October 14, 2019
MINI GANGADHARAN Vs. STATE OF KERALA
December 2, 2019
MINI SAJAN VARGHESE Vs. STATE OF KERALA
October 9, 2019
MINIMOL M.K. Vs. REGIONAL TRANSPORT OFFICER
May 17, 2019
MODERN CONSTRUCTION COMPANY PVT LTD Vs. STATE OF KERALA
May 29, 2019
MOHAMED SADIK Vs. THE REVENUE DIVISIONAL OFFICER
January 23, 2019
MOHAMMED Vs. KERALA STATE ROAD TRANSPORT CORPORATION
November 4, 2019
MOHAMMED ASHRAF Vs. STATE OF KERALA
February 20, 2019
MOHAMMED AYYOOB Vs. INSPECTOR OF CUSTOMS (PREVENTIVE OFFICER) AIR INTELLIGENCE UNIT, COCHIN
May 22, 2019
MOHAMMED BASHEER Vs. CHIEF ELECTORAL OFFICER
July 12, 2019
MOHAMMED BASHEER CHOLAYIL Vs. STATE OF KERALA
October 23, 2019
MOHAMMED ERSHAD M.P Vs. ADMINISTRATOR
October 3, 2019
MOHAMMED HANEEFA Vs. STATE OF KERALA
March 1, 2019
MOHAMMED HUSSAIN Vs. SECRETARY
June 3, 2019
MOHAMMED NABEEB Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
August 8, 2019
MOHAMMED NIYAS Vs. STATE OF KERALA
April 5, 2019
MOHAMMED RAFI Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
February 7, 2019
MOHAMMED RAPHY K.M. Vs. STATE OF KERALA
November 19, 2019
MOHAMMED RASAL Vs. STATE OF KERALA
September 3, 2019
MOHAMMED SABIR Vs. A. P. MUMTHAZ
July 5, 2019
MOHAMMED SHAFI Vs. STATE OF KERALA
May 30, 2019
MOHAMMED SHAFI Vs. STATE OF KERALA
August 19, 2019
MOHAMMED SHAMEER ALI Vs. STATE OF KERALA
March 2, 2019
MOHAMMED SHAMEER ALI Vs. STATE OF KERALA
August 2, 2019
MOHAMMED SHERIEF Vs. KUZHIMANNA GRAMA PANCHAYATH
January 8, 2019
MOHAMMED YAHIYA Vs. STATE OF KERALA
November 15, 2019
MOHAMMED ASHRAF Vs. STATE CO-OPERATIVE ELECTION COMMISSION
February 8, 2019
MOHAMMED HANEEFA Vs. RADHAMANI AMMA
January 4, 2019
MOHANAKUMAR K. Vs. UNION OF INDIA
September 19, 2019
MOHANAN Vs. STATE OF KERALA
December 31, 2019
MOHANAN Vs. KUTTIADY CO-OPERATIVE URBAN BANK LIMITED
May 21, 2019
MOHANAN Vs. AJITHA
March 19, 2019
MOHANAN Vs. STATE OF KERALA
November 13, 2019
MOHANAN Vs. STATE OF KERALA
November 22, 2019
MOHANAN Vs. ALOOR GRAMA PANCHAYAT
August 5, 2019
MOHANAN K N Vs. STATE OF KERALA
April 9, 2019
MOHANAN K. Vs. STATE OF KERALA
October 26, 2019
MOHANAN NAIR Vs. STATE OF KERALA
June 12, 2019
MOHANAN V.G. Vs. STATE OF KERALA
February 12, 2019
MOHANAN VADAKKEPURATH Vs. K.P. OMANA KUMARI
December 3, 2019
MOHANAN.T.V. Vs. SPECIAL TAHSILDAR(LA)
July 18, 2019
MOHANDAS Vs. TRAVANCORE COCHIN MEDICAL COUNCIL
July 18, 2019
MOHANDAS Vs. MAINTENANCE TRIBUNAL
June 25, 2019
MOHANKUMAR A.S. Vs. VINOD J.K
October 25, 2019
MOHANRAJ, S/O SUNDHARAN Vs. STATE OF KERALA
January 4, 2019
MOHASIN NAINA Vs. STATE OF KERALA
November 1, 2019
MOHSIN Vs. STATE OF KERALA
November 4, 2019
MOHSIN Vs. STATE OF KERALA
September 4, 2019
MOIDEEN Vs. T ABDULLATHEEF SAADI
June 21, 2019
MOIDEEN KUNHI A. Vs. KUMBALA GRAMA PANCHYAT
November 21, 2019
MOIDEEN KUNHI N A Vs. CATHOLIC SYRIAN BANK LIMITED
August 6, 2019
MOLAMMA GHEVARGHESE Vs. STATE OF KERALA
January 18, 2019
MOLI K.G Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
December 3, 2019
MOLLY ABRAHAM Vs. MINU SUSAN MATHEW
January 25, 2019
MOLSY ELDHOSE Vs. SECRETARY, VALAKOM SERVICE CO-OPERATIVE BANK LTD
August 2, 2019
MONEY PAULSON Vs. PHARMA KURIES (P) LTD.
April 12, 2019
MONIKUTTY Vs. STATE OF KERALA
March 22, 2019
MOOCHIKUNNANS HOTEL PVT LTD Vs. STATE OF KERALA
March 1, 2019
MOOSA Vs. THRISSUR MUNICIPAL CORPORATION
December 17, 2019
MOOSA Vs. INDIRA
August 14, 2019
MOOSA A.P. Vs. STATE OF KERALA
December 16, 2019
MOULANA COLLEGE OF PHARMACY Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
November 26, 2019
MOUNTAIN VIEW PROPERTIES AND DEVELOPERS LTD Vs. PALA MUNICIPALITY
November 20, 2019
MOZART GLOBAL FURNITURE Vs. STATE TAX OFFICER (INTELLIGENCE),MOBILE SQUAD, SGST DEPARTMENT
December 17, 2019
MRUTHUL M. Vs. STATE OF KERALA
February 25, 2019
MUFLIH Vs. STATE OF KERALA
November 18, 2019
MUHAMEED ALTAF M.P. Vs. ADMINISTRATION OF THE UNION TERRITORY OF LAKSHADWEEP
January 22, 2019
MUHAMMAD AFSAL Vs. SUB INSPECTOR OF POLICE
April 12, 2019
MUHAMMAD HILAL BUYYA Vs. STATE OF KERALA
June 7, 2019
MUHAMMAD HUSSAIN Vs. CHIEF EXECUTIVE OFFICER
December 3, 2019
MUHAMMAD RAFEEQUE Vs. IRINJALAKUDA MUNICIPALITY
July 16, 2019
MUHAMMAD SHAN Vs. DEPUTY TAHASILDAR KOTHAMANGALAM TALUK
March 5, 2019
MUHAMMADKUTTY T.T. Vs. STATE OF KERALA
December 12, 2019
MUHAMMED Vs. GEETHA
November 11, 2019
MUHAMMED ALI RAWTHER Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION
February 6, 2019
MUHAMMED AMEEN Vs. NARCOTIC CONTROL BUREAU
November 29, 2019
MUHAMMED AMEEN Vs. NARCOTIC CONTROL BUREAU
December 17, 2019
MUHAMMED ARSHAD S. Vs. REGISTRAR, UNIVERSITY OF KERALA
December 10, 2019
MUHAMMED ASHARAF M.K. Vs. HAJJ COMMITTEE OF INDIA
July 24, 2019
MUHAMMED ASHIKH.M.T Vs. STATE OF KERALA
August 8, 2019
MUHAMMED ASIF Vs. SAJNA
October 24, 2019
MUHAMMED BASHEER Vs. ABDUL MAJEED
November 12, 2019
MUHAMMED BASHEER.K.S Vs. DIRECTOR OF MINING AND GEOLOGY
November 14, 2019
MUHAMMED FAYIZ Vs. STATE OF KERALA
June 20, 2019
MUHAMMED HUSSAIN Vs. STATE OF KERALA
June 4, 2019
MUHAMMED ISMAIL MAKKI Vs. UNION OF INDIA
December 3, 2019
MUHAMMED ISMAIL MAKKI AND ORS. Vs. STATE OF KERALA AND ORS.
October 18, 2019
MUHAMMED MASTER Vs. MUHAMMED
November 4, 2019
MUHAMMED MUSTHAFA Vs. STATION HOUSE OFFICER
November 5, 2019
MUHAMMED NOUSHAD PANGINIKKADAN HOUSE Vs. STATE OF KERALA
January 4, 2019
MUHAMMED RAFI Vs. UNION OF INDIA
June 10, 2019
MUHAMMED RAFI Vs. STATE OF KERALA
May 28, 2019
MUHAMMED RASHEED Vs. STATE OF KERALA
November 26, 2019
MUHAMMED RASHID Vs. COMMISSIONER OF POLICE KOLLAM
March 27, 2019
MUHAMMED SABIR Vs. STATE OF KERALA
November 28, 2019
MUHAMMED SADIQ Vs. DISTRICT COLLECTOR
February 15, 2019
MUHAMMED SAHID Vs. SUB INSPECTOR OF POLICE
October 18, 2019
MUHAMMED SALIM Vs. VILLAGE OFFICER
January 8, 2019
MUHAMMED SHADIL Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
January 7, 2019
MUHAMMED SHAFEEQUE KUNNOOR Vs. JOINT COMMISSIONER OF CUSTOMS
October 11, 2019
MUHAMMED SHERIF Vs. STATE OF KERALA
November 7, 2019
MUHAMMED TAJ Vs. STATE OF KERALA
November 13, 2019
MUHAMMED.K.M. Vs. THE PADINHARATHARA GRAMA PANCHAYATH
July 1, 2019
MUHAMMED.N.K Vs. NANMANDA CO-OPERATIVE RURAL BANK
May 31, 2019
MUHAMMEDALI Vs. KOTTAKKAL CO-OPERATIVE URBAN BANK LTD
January 24, 2019
MUHAMMEDALI Vs. SUB REGISTRAR
April 10, 2019
MUHAMMEDKUTTY ALUKKAL Vs. OORAKAM GRAMA PANCHAYATH
December 5, 2019
MUHSIN T P Vs. DISTRICT COLLECTOR, MALAPPURAM
June 20, 2019
MUHSINA Vs. STATE BANK OF INDIA
August 19, 2019
MUJEEB Vs. STATE OF KERALA
April 2, 2019
MUKESH MOHAN Vs. STATE OF KERALA
May 20, 2019
MUKUND K PAI AND OTHERS Vs. PUNJAB NATIONAL BANK, NEW DELHI AND OTHERS
April 11, 2019
MUMTAZ MUNEER Vs. STATION HOUSE OFFICER
October 25, 2019
MURALEEDHARAN Vs. DISTRICT COLLECTOR
May 29, 2019
MURALEEDHARAN Vs. STATE OF KERALA
December 2, 2019
MURALEEDHARAN Vs. STATE OF KERALA
June 26, 2019
MURALEEDHARAN .K.N Vs. CANARA BANK
February 26, 2019
MURALI K.P Vs. STATE OF KERALA
October 1, 2019
MURALI S/O DAMODARAN Vs. STATE OF KERALA
August 16, 2019
MURUGESHAN.M Vs. STATE OF KERALA
November 12, 2019
MURUKAN Vs. STATE OF KERALA
August 13, 2019
MUSLIM ASSOCIATION Vs. PROF.E.BASHEER
February 6, 2019
MUSLIM EDUCATIONAL SOCIETY Vs. ESTATE OFFICER
November 13, 2019
MUSLIM EDUCATIONAL SOCIETY Vs. STATE OF KERALA
September 2, 2019
MUSTHAFA Vs. RAJULA
April 11, 2019
MUSTHAFA P. Vs. STATE OF KERALA
June 20, 2019
MUTHOLY SERVICE CO-OPERATIVE BANK LTD Vs. DISTRICT ELECTION OFFICER AND DISTRICT COLLECTOR
August 19, 2019
MUTTILLATH VALAPPIL VELLACHI Vs. MADHAVI
January 3, 2019
MYTHREYI NAIR.A.G Vs. VAISHAKH
November 19, 2019
MYTHRI RESIDENTS ASSOCIATION Vs. SECRETARY,
October 26, 2019
N NIJIL Vs. STATE OF KERALA
August 6, 2019
N V KRISHNAN S/0 KRISHNAN NAMBIAR Vs. MANAGER, IRITTY HIGHER SECONDARY SCHOOL
February 6, 2019
N. MADHUSOODANAN PILLAI Vs. LOCAL LEVEL MONITORING COMMITTEE
January 3, 2019
N. P. KHADEEJA Vs. N. P. SULAIKHA
August 5, 2019
N. SOMANATHAN Vs. N.PRABHAVATHI
July 25, 2019
N.A. JOHNSON Vs. CHERTHALA MUNICIPALITY
February 27, 2019
N.K.MOHAMMED Vs. THE SUPERINTENDENT OF POLICE
February 1, 2019
N.K.RAJAN Vs. DISTRICT MAGISTRATE/DISTRICT COLLECTOR
June 3, 2019
N.P. PADMANABHAN Vs. STATE OF KERALA
October 4, 2019
N.P.SOMAN Vs. ABRAHAM MAMMEN CHETHOMKARA HOUSE
October 3, 2019
N.R. RAMLAL Vs. STATE OF KERALA
November 26, 2019
N.R.RAMLAL Vs. STATE OF KERALA
November 26, 2019
N.RAJU Vs. BHAVADAS K
November 20, 2019
N.RAVEENDRAN Vs. STATE OF KERALA
November 19, 2019
N.S. BRAHMANANDAN NAIR Vs. STATE OF KERALA
October 15, 2019
N.S. BRAHMANANDAN NAIR Vs. STATE OF KERALA
October 9, 2019
N.S.S. KARAYOGAM Vs. COMMISSIONER OF INCOME TAX
October 30, 2019
N.SIDRATHUL MUNTHAHA Vs. RASHIDA.K.W/O.ABDUL JABBAR
April 8, 2019
N.SREEKUMAR Vs. AUTHORIZED OFFICER
October 4, 2019
N.V. VENUGOPALAN Vs. DISTRICT COLLECTOR, KANNUR DISTRICT
January 24, 2019
N.V.HARIHARA IYER Vs. T.VINOD
April 8, 2019
N.V.MATHEW Vs. BINOY JOHN
November 4, 2019
NAASCO TRADING INDIA PVT. LTD. Vs. UNION OF INDIA
May 28, 2019
NABEESA Vs. STATE OF KERALA
December 31, 2019
NABEESATH M. Vs. EXECUTIVE ENGINEER
December 6, 2019
NADAYARA MUSLIM JAMAATH Vs. KERALA STATE WAKF BOARD
September 19, 2019
NADUVELIPARAMBIL BIJU Vs. STATE OF KERALA
July 17, 2019
NAGARAJAN Vs. STATE OF KERALA
November 6, 2019
NAGARAJAN BHASKARAN Vs. STATE OF KERALA
January 14, 2019
NAGARJUNA HERBAL CONCENTRATES LTD. Vs. STATE OF KERALA
November 13, 2019
NAHALA Vs. ADISH
January 7, 2019
NAICYMOL C.S. Vs. STATE OF KERALA
October 16, 2019
NAINAN.K.NAINAN Vs. STATE OF KERALA
July 19, 2019
NAJEEB Vs. STATE OF KERALA
August 30, 2019
NAJEEB Vs. GURUVAYOOR MUNICIPALITY
September 2, 2019
NAJEEB Vs. STATE OF KERALA
November 26, 2019
NAJEEMATH E Vs. EMPLOYEES STATE INSURANCE CORPORATION THRISSUR
July 8, 2019
NAJMUDHEEN Vs. STATE OF KERALA
September 3, 2019
NAJUN NAZAR Vs. TAHSILDAR
November 6, 2019
NALINAKSHI Vs. STATE OF KERALA
March 29, 2019
NALINI MOHNAN K.M Vs. STATE OF KERALA
January 8, 2019
NALLUSWAMY Vs. GOVERNMENT OF KERALA REPRESENTED BY SECRETARY
January 7, 2019
NAMITHA S. NAIR Vs. V. RAVIKANTH
August 20, 2019
NANDAKUMAR.V.K. Vs. SUB INSPECTOR OF POLICE
April 3, 2019
NANDANAN Vs. STATE OF KERALA
June 4, 2019
NANDU Vs. STATE OF KERALA
May 7, 2019
NANDU Vs. STATE OF KERALA
December 5, 2019
NARAMBRATH RAMADASAN Vs. N. LEELA
November 1, 2019
NARAYANAN Vs. STATE OF KERALA
June 3, 2019
NARAYANAN Vs. STATE OF KERALA
November 8, 2019
NARAYANAN (EXPIRED) Vs. SPECIAL TAHSILDAR (LA)
February 11, 2019
NARAYANAN PUTHIYA VEETTIL Vs. V NISHA
January 30, 2019
NARAYANAN.K.G Vs. SECRETARY THRIKKAKKARA MUNICIPALITY
December 11, 2019
NASARUDHEEN Vs. STATE OF KERALA
November 19, 2019
NASEEMA Vs. AYURVEDA SIDDHA & UNANI (ASU) DRUGS CONTROLLER (ISM) & LICENSING AUTHORITY
January 31, 2019
NASEEMA I. AND ORS. Vs. UNION OF INDIA AND ORS.
September 5, 2019
NASILA BEEVI N S Vs. SAMEER S A
January 10, 2019
NATIONAL BUILDERS Vs. SECRETARY CHERANALLOOR GRAMA PANCHAYAT
January 10, 2019
NATIONAL INSURANCE CO. LTD. Vs. SOMAN N.
June 26, 2019
NATIONAL INSURANCE CO. LTD. Vs. JOJO
August 19, 2019
NATIONAL INSURANCE CO. LTD. Vs. PRASANNA
February 26, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. ROOPITHA
September 26, 2019
NATIONAL INSURANCE COMPANY LTD. Vs. K.K. ASSAINAR
August 19, 2019
NATIONAL INSURANCE COMPANY LTD. Vs. GRACY
September 2, 2019
NAVAIKULAM SERVICE CO-OPERATIVE BANK LIMITED Vs. DEPUTY COMMISSIONER OF INCOEM TAX
September 23, 2019
NAVIA SEBASTIAN Vs. NIPPON INFRA PROJECT (P) LTD.
November 21, 2019
NAVIN CONSTRUCTION CORPORATION Vs. KERALA WATER AUTHORITY
December 2, 2019
NAZAR Vs. SUB INSPECTOR OF POLICE
June 4, 2019
NAZEEMA K.H. Vs. UNION OF INDIA
February 13, 2019
NAZEER Vs. STATE
October 18, 2019
NAZEER M Vs. STATE OF KERALA
December 2, 2019
NAZEERA BEEVI.R. Vs. THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LTD.
February 21, 2019
NAZIM P.S Vs. DISTRICT COLLECTOR
February 11, 2019
NEELIMA SUSEELANPILLAI Vs. FEDERAL BANK LIMITD
February 19, 2019
NEENA A. Vs. STATE OF KERALA
September 24, 2019
NEETHA KOTIAN Vs. K. SATHISH
November 16, 2019
NEETHU J. Vs. STATE OF KERALA
March 18, 2019
NELSON @ BIJU Vs. THE STATE OF KERALA
April 17, 2019
NENMANIKKARA GRAMA PANCHAYATH Vs. NIXON C.J. AND ORS.
June 3, 2019
NEPTUNE Vs. STATE OF KERALA
August 1, 2019
NESAN NADAR Vs. FR. VINCENT SAMUEL
September 24, 2019
NEYYAR AQUA PRODUCTS Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD
March 7, 2019
NIBIN SHAJI Vs. STATE OF KERALA
December 4, 2019
NICKY K XAVIER Vs. STATE OF KERALA
November 16, 2019
NIDHEESH P.S. Vs. STATE OF KERALA
February 12, 2019
NIDHIN Vs. DHANYA MADHAVAN
March 13, 2019
NIDHIN JOHNY Vs. STATE OF KERALA
July 29, 2019
NIGAM MATHEW PROPRIETOR C K MATHEW & SONS, THRISSUR Vs. COMMISSIONER OF INCOME TAX
March 20, 2019
NIKHIL V.D Vs. KERALA PUBLIC SERVICE COMMISSION
August 8, 2019
NIKHILA RAMAN Vs. STATE OF KERALA
November 5, 2019
NIKSON J. Vs. CHERANALLOOR GRAMA PANCHAYATH
November 12, 2019
NILAVARNISA W/O MUHAMMED ALI Vs. M. M. FAIZAL, S/O.M.K.MUHAMMED
January 30, 2019
NIMISHA V.S. Vs. STATE OF KERALA
November 11, 2019
NINCY M Vs. MANAGER
August 5, 2019
NIRMALA Vs. STATE OF KERALA
October 16, 2019
NIRMALA EDUCATIONAL TRUST Vs. STATE OF KERALA
August 13, 2019
NIRMALA KUMARI Vs. SUB COLLECTOR/REVENUE DIVISIONAL OFFICER
March 20, 2019
NIRMALA VIJAYAN Vs. STATE BANK OF INDIA
February 1, 2019
NIRMALA W/O SASI T K Vs. STATE OF KERALA
April 3, 2019
NISAM.C.K Vs. MANJERI CO-OPERATIVE URBAN BANK LTD
October 3, 2019
NISAR Vs. SOUDA @ SOUDABAI
June 7, 2019
NISAR Vs. STATE OF KERALA
October 28, 2019
NISAR K Vs. KANNUR DISTRICT TOURISM PROMOTION COUNCIL
June 10, 2019
NISHA Vs. DISTRICT COLLECTOR AND APPELLATE TRIBUNAL
July 23, 2019
NISHA RENJAN Vs. STATE OF KERALA
November 26, 2019
NISHAD Vs. NAJMA
August 26, 2019
NISHAD MATHEW Vs. STATE OF KERALA
November 18, 2019
NISHAD.M.A. Vs. KERALA STATE ELECTRICITY BOARD LTD
October 17, 2019
NISHANTH T.H. Vs. STATE OF KERALA
December 2, 2019
NISSAMUDHEEN Vs. STATION HOUSE OFFICER
November 13, 2019
NISSAR Vs. STATE OF KERALA
March 21, 2019
NISSAR M.A. Vs. STATE OF KERALA
March 29, 2019
NISSAR PUTHALATH Vs. MUHAMMED
March 5, 2019
NITHEESH MOHAN Vs. STATE OF KERALA
September 5, 2019
NITHEESH P C Vs. EXECUTIVE DIRECTOR AIRPORT AUTHORITY OF INDIA
January 7, 2019
NITTA GELATIN INDIA LIMITED Vs. KADUKUTTY GRAMA PANCHAYAT
March 22, 2019
NIZAMUKHAN Vs. SUPERINTENDENT OF POLICE (RURAL)
February 26, 2019
NL TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
July 23, 2019
NOBBY M. GEORGE Vs. JOSSY JOSEPH
November 25, 2019
NOBBY M. GEORGE Vs. JOSSY JOSEPH
December 12, 2019
NOBLE JOSE Vs. STATE OF KERALA
June 10, 2019
NOBLE THOMAS Vs. STATE OF KERALA
November 11, 2019
NOORJAHAN Vs. KALAMASSERY MUNICIPAL COUNCIL
December 19, 2019
NOORUMON Vs. REGIONAL TRANSPORT OFFICER
January 28, 2019
NOUFAL Vs. STATE OF KERALA
October 15, 2019
NOUFAL Vs. STATE OF KERALA
August 8, 2019
NOUFAL Vs. SUB INSPECTOR OF POLICE, TOWN NORTH POLICE STATION, PALAKKAD
June 25, 2019
NOUFAL K N Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM
July 17, 2019
NOUFAL.M.S. Vs. CATHOLIC SYRIAN BANK LTD
February 12, 2019
NOUSHAD Vs. STATE OF KERALA
January 16, 2019
NOUSHAD Vs. STATE OF KERALA
October 30, 2019
NOUSHAD M. Vs. STATE OF KERALA
February 22, 2019
NOUSHAD S. Vs. STATE OF KERALA
October 14, 2019
NOUSHIYA Vs. ARIDA
May 21, 2019
NUJUMUDHEEN S. Vs. STATE BANK OF INDIA
April 2, 2019
NYSHA S/O SEKHARAN Vs. P SURESH BABU
March 29, 2019
O K ABDULLAKUTTY MAKDOOMI Vs. STATE OF KERALA
August 30, 2019
O. GEETHA Vs. STATE OF KERALA
December 12, 2019
O. P. ACHUTHANKUTTY Vs. STATE OF KERALA
November 11, 2019
O.M.GEORGE Vs. STATE OF KERALA
June 7, 2019
O.P. PRAKASH Vs. ASHA
September 4, 2019
O.V. DEVAKI Vs. CHIEF GENERAL MANAGER
December 5, 2019
O.V.PRASANNA KUMAR Vs. STATE BANK OF INDIA
October 10, 2019
OKTOPALS SPORTS Vs. CHANDRAPRAKASH
September 19, 2019
OMANA Vs. RETURNING OFFICER TO WAYANAD DISTRICT WHOLESALE CO-OPERATIVE CONSUMERS STORES LTD
June 4, 2019
OMANA RAVEENDRAN Vs. STATE OF KERALA
April 2, 2019
OMANAKUNJAMMA Vs. DEPUTY COLLECTOR AND COMPETENT AUTHORITY
February 28, 2019
ONE EARTH ONE LIFE Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
February 27, 2019
OOLLI BABY Vs. STATE OF KERALA
July 26, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. IDA SIC
November 13, 2019
OSL LOGISTICS (P.) LTD. Vs. ASSISTANT STATE TAX OFFICER
May 14, 2019
OTHAYOTH HAMEEDALI Vs. MARUNOLI MEETHAL ABDULLA
July 19, 2019
OUSEPH KURIAKOSE Vs. DIVISIONAL FOREST OFFICER KOTHAMANGALAM
January 11, 2019
P ANAND KUMAR Vs. N RAVINDRAN
May 28, 2019
P B JEEVAKUMAR Vs. BIJU M JOHNY
August 1, 2019
P BHARATHAN Vs. STATE ELECTION COMMISSION, KERALA
January 9, 2019
P K HASHIM S/O MOIDU HAJI Vs. P DINESH
April 10, 2019
P K RAVINDRANATHA PANICKER Vs. UNION OF INDIA
March 5, 2019
P K SASIDHARAN Vs. SECRETARY TO GOVERNMENT CO-OPERATIVE (C) DEPARTMENT
March 1, 2019
P KRISHNANKUTTY Vs. STATE OF KERALA
May 22, 2019
P KUNHIKRISHNAN NELLIYADUKKAM HOUSE Vs. STATE OF KERALA
April 1, 2019
P M JOHN Vs. TRAVANCORE SUGARS & CHEMICALS LTD.
December 12, 2019
P M MOHAMMED ASHRAF Vs. STATE OF KERALA
April 5, 2019
P M THOMAS Vs. DISTRICT COLLECTOR AND ARBITRATOR
January 9, 2019
P N SAMBASIVAN Vs. INSPECTOR OF POLICE CBI/SPE, KOCHI
May 31, 2019
P P LONAPPAN Vs. ANNAMANADA GRAMA PANCHAYATH
January 15, 2019
P PRATHAPACHANDRAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
June 21, 2019
P S ALPHONSA Vs. STATE OF KERALA
January 4, 2019
P S NATARAJ Vs. STATE OF KERALA
March 8, 2019
P SUBAIR KUNJU Vs. STATE CO-OPERATIVE ELECTION COMMISSION
January 4, 2019
P SUBASH CHANDRAN Vs. STATE OF KERALA
May 27, 2019
P T RAVEENDRAN Vs. KANNUR UNIVERSITY
September 19, 2019
P U SARALA Vs. GOPI, S/O VELIAMMA
June 6, 2019
P V JOJO S/O VAREED Vs. INDIA CEMENTS CAPITAL & FINANCE LTD
January 22, 2019
P VEENA Vs. STATE OF KERALA SECRETARY TO GOVERNMENT
March 8, 2019
P. D. JOSEPH Vs. LIFE INSURANCE CORPORATION OF INDIA
August 7, 2019
P. E. SUKUMARAN Vs. THRETHANJALI
November 18, 2019
P. LAXMI Vs. STATION HOUSE OFFICER, ADHUR POLICE STATION
November 18, 2019
P. PRATHAPACHANDRAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
June 21, 2019
P. RAMAKRISHNA BHATTAR Vs. COMMR. OF CENTRAL TAXES AND C. EX., COCHIN
November 25, 2019
P. UNNIKRISHNAN NAIR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
June 12, 2019
P. V. YOUSUFF Vs. STATE OF KERALA
March 27, 2019
P. VASU Vs. STATE CO-OPERATIVE ELECTION COMMISSION
January 14, 2019
P.A.HARIS Vs. STATE OF KERALA
December 9, 2019
P.B.SURENDRAN Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
August 6, 2019
P.C. IBRAHIM Vs. HDFC BANK LTD.
May 24, 2019
P.C. KURIAN Vs. STATE OF KERALA
February 21, 2019
P.C.JACOB Vs. THE VILLAGE OFFICER
January 4, 2019
P.C.MATHEW Vs. THE STATE OF KERALA
February 12, 2019
P.C.SHAJI Vs. KERALA WATER AUTHORITY
March 21, 2019
P.C.UMMER Vs. STATE OF KERALA
November 4, 2019
P.E. SOUDAMINI Vs. N. SAJEEVAN
June 25, 2019
P.E. THOMAS Vs. ABRAHAM JOSE ROCKY
June 21, 2019
P.G.JOSHY Vs. JOSE VARGHESE
September 19, 2019
P.G.SUBRAMANIAN Vs. CHIEF ENGINEER
March 27, 2019
P.G.VARGHESE Vs. STATE OF KERALA
November 1, 2019
P.GOVINDAN NAMBOOTHIRI Vs. UNION OF INDIA
October 22, 2019
P.H.SALIM Vs. JOJI JOSE
December 3, 2019
P.HARIKUMAR Vs. P.SAJIKUMARAN NAIR
December 12, 2019
P.J.ANTONY Vs. ADDL.THAHASILDAR
November 18, 2019
P.K. GOPALAN Vs. STATE OF KERALA
April 8, 2019
P.K. RADHA Vs. KOLLAM DISTRICT SCHEDULED CASTE INDUSTRIAL CO OPERATIVE SOCIETY LTD.
March 18, 2019
P.K. RAJAN Vs. THE DISTRICT COLLECTOR
January 8, 2019
P.K. SUKUMARA PANICKER Vs. STATE OF KERALA
December 12, 2019
P.K. VALSALA Vs. P. NARAYANAN
February 28, 2019
P.K.FIROS Vs. STATE OF KERALA
July 11, 2019
P.K.HAMZA HAJEE Vs. KERALA STATE WAKF BOARD
April 3, 2019
P.K.JAYAKUMAR Vs. STATE OF KERALA
December 12, 2019
P.K.MURALI Vs. P.K.VASANTHA
March 27, 2019
P.K.OMANA Vs. UNION OF INDIA
September 19, 2019
P.K.PAULOSE Vs. ELDHO P.MATHEW
November 1, 2019
P.K.SANTHOSH Vs. STATE OF KERALA
October 3, 2019
P.K.UNNI Vs. STATE OF KERALA
July 23, 2019
P.K.VENUKUMAR Vs. TRAVANCORE DEVASWOM BOARD
October 9, 2019
P.KARUNAKARAN Vs. STATE OF KERALA
November 14, 2019
P.KARUNAKARAN Vs. STATE OF KERALA
November 15, 2019
P.KURIAKOSE Vs. PIRAVOM MUNICIPALITY
March 15, 2019
P.M. THRISANTH Vs. STATION HOUSE OFFICER
December 2, 2019
P.M.JOSHY Vs. LOKNATH BEHRA IPS
July 29, 2019
P.M.SUGATHAN Vs. STATE OF KERALA
July 30, 2019
P.MUHAMMED ABDUL GAFOOR Vs. SECRETARY TO THE GOVERNMENT
March 22, 2019
P.MURALIDHARAN Vs. THE DIRECTOR OF HIGHER SECONDARY EDUCATION
April 4, 2019
P.MURALIDHARAN Vs. STATE OF KERALA
December 3, 2019
P.N.KRISHNAKUMAR Vs. AGRL.INCOME TAX AND STATE TAX OFFICER SGST DEPARTMENT
February 14, 2019
P.NARAYANAN UNNI Vs. KERALA STATE COUNCIL FOR SCIENCE AND TECHNOLOGY
January 29, 2019
P.P. JAYARAJAN Vs. M.P. SUNITHAKUMARI
January 15, 2019
P.P.GEORGE Vs. THE KHADI & VILLAGE INDUSTRIES COMMISSION 3 IRLA ROAD
February 27, 2019
P.P.RAGHAVAN NAIR Vs. C.P.RAFEEQ
January 31, 2019
P.R. JALAJA Vs. THRISSUR MUNICIPAL CORPORATION
November 1, 2019
P.R. MINI Vs. LIFE INSURANCE CORPORATION OF INDIA
February 5, 2019
P.R. SANTHOSH KUMAR Vs. FOOD INSPECTOR MOBILE VIGILANCE SQUAD
April 3, 2019
P.RAJU Vs. STATE OF KERALA
October 3, 2019
P.RAJU @ RAJU PUTHENVEEDU Vs. REGIONAL PASSPORT OFFICER
August 21, 2019
P.S. SANTHOSH KUMAR Vs. COMMANDANT
January 22, 2019
P.S.KUSUMAKUMARI Vs. STATE OF KERALA
October 30, 2019
P.S.MURALEEDHARAN Vs. REGISTRAR OF TRADE UNIONS
August 30, 2019
P.S.SELINA Vs. STATE OF KERALA
November 25, 2019
P.S.SUJETH Vs. C.S.RAMESH
October 3, 2019
P.SATHEESH Vs. TUNJATHU EZHUTHACHAN MALAYALAM UNIVERSITY
November 26, 2019
P.SIVAPRASAD, Vs. ALAPPUZHA MUNICIPALITY
October 28, 2019
P.SURESH BABU IAS Vs. STATE OF KERALA
May 31, 2019
P.T. JOSEPH, PROPRIE Vs. KABEER HUSAIN MINANN
December 6, 2019
P.U.MOHAMMED BASHEER Vs. N.P.SULAIKHA
July 8, 2019
P.V. BYJU Vs. STATE OF KERALA
November 12, 2019
P.V. MUHAMMED Vs. THE SUB INSPECTOR OF POLICE
February 6, 2019
P.V. SAKKARIYA Vs. KARUVANTHIRUTHY SERVICE CO-OPERATIVE BANK LTD.
August 8, 2019
P.V.ANILKUMAR Vs. M.R.UNNI
February 15, 2019
P.V.GEORGE Vs. DEPUTY DIRECTOR
July 30, 2019
P.V.HARIKRISHNAN Vs. STATE OF KERALA
October 10, 2019
P.V.MOHAMMED ABDUL KAREEM FAISAL Vs. CORPORATION OF KOCHI
November 7, 2019
P.V.P.BABU Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD
March 28, 2019
P.V.PRASANNA Vs. STATE OF KERALA
October 17, 2019
P.V.SURESH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL)
May 27, 2019
P.VEENA Vs. STATE OF KERALA
October 3, 2019
P.VENU Vs. UNION OF INDIA
December 18, 2019
PACHAPPAN Vs. STATE OF KERALA
June 28, 2019
PADATHUKALANGARA MARAKKAR Vs. MANATHU PARAMBIL SABIRA
January 28, 2019
PADMINI AMMA Vs. KARTHIYANI AMMA
October 1, 2019
PAITHRUKAM POURA SAMITHY SOCIETY Vs. MOHAMMAD MUSTHAFA P.K.
October 15, 2019
PALAKKAD DISTRICT CO-OPERATIVE RUBBER MARKETING SOCIETY LTD. Vs. BABY LUCOSE
December 18, 2019
PALAKKAL AHAMMED ISMAIL Vs. KOZHIKODE MUNICIPAL CORPORATION
May 14, 2019
PALLAKKAN SAJINA Vs. SUB REGISTRAR
January 14, 2019
PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK LTD Vs. STATE CO-OPERATIVE ELECTION COMMISSION, THIRUVANANTHAPURAM
January 30, 2019
PALLIKKARA MUSLIM JAMA-ATH Vs. SUPERINTENDENT OF POLICE
November 19, 2019
PANATHADI PANCHAYATH VANITHA SERVICE CO-OPERATIVE SOCIETY LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KASARAGOD
February 20, 2019
PANEERSELVEN Vs. PALAKKAD MUNICIPALITY
January 3, 2019
PANKAJAKSHAN Vs. PRABHAKARA MENON
September 25, 2019
PANTHANTA NARAYANAN Vs. STATE OF KERALA
May 28, 2019
PARAGON STEELS PRIVATE LIMITED Vs. STATE OF KERALA
October 29, 2019
PARAKKADAVIL MOHAMMED KUNJU ANSARI Vs. INCOME TAX OFFICER
October 4, 2019
PARAKKAL MADHAVI Vs. GOVERNMENT OF KERALA
February 21, 2019
PARISONS ROLLER FLOUR MILLS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
February 1, 2019
PARVEEN IBRAHIM Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 24, 2019
PATHUMMA Vs. AUTHORISED OFFICER
September 20, 2019
PATHUMUTHUMMA Vs. KHAJA MOIDEEN
May 29, 2019
PATRICK DAVIS Vs. IRINJALAKUDA MUNICIPALITY
March 8, 2019
PAUL Vs. STATE OF KERALA
June 7, 2019
PAUL JOSEPH Vs. STATE OF KERALA
December 11, 2019
PAUL MANI Vs. SPECIAL DEPUTY COLLECTOR & COMPETENT AUTHORITY (SALO)
August 5, 2019
PAULOSE Vs. KUNNATHUNADU GRAMA PANCHAYATH
November 21, 2019
PAULOSE ABRAHAM Vs. STATE OF KERALA
October 4, 2019
PAULOSE P.C. Vs. STATE OF KERALA
March 5, 2019
PAULSON Vs. MAINTENANCE APPELLATE TRIBUNAL AND DISTRICT COLLECTOR
December 12, 2019
PAURASAMITHI VADAYAMPADY Vs. STATE OF KERALA
December 18, 2019
PAVITHRI Vs. STATE OF KERALA
November 19, 2019
PAVIYAN.C.KONATH Vs. STATE OF KERALA
November 14, 2019
PAYANTHONTH MOOSA Vs. COMMISSIONER OF LAND
February 5, 2019
PAYAPPAR SREE DHARMA SASTHA ADVISORY COMMITTEE Vs. A.K. JOSEPH
June 12, 2019
PAZHANIMALA Vs. THANKA
December 9, 2019
PAZHANIMALA AND ORS. Vs. THANKA AND ORS.
October 9, 2019
PENANGAL PRABHAKARAN NAMBIAR Vs. AHAMED KOYA
September 26, 2019
PENIEL CASHEW COMPANY Vs. AHCOM SARL
December 6, 2019
PERINGOM STONE CRUSHER Vs. SUB DIVISIONAL MAGISTRATE
December 5, 2019
PERIYADINESH Vs. STATE OF KERALA
August 27, 2019
PETROLEUM TRADERS WELFARE AND LEGAL SERVICE SOCIETY Vs. UNION OF INDIA
May 29, 2019
PHILIP JOSE Vs. KERALA WATER AUTHORITY
August 21, 2019
PHILIP P. MATHEW Vs. REGIONAL TRANSPORT AUTHORITY
July 23, 2019
PIAS Vs. STATE OF KERALA
December 6, 2019
PITHAVADIAN AND PARTNERS Vs. DIRECTOR, CO-OPERATIVE ACADEMY OF PROFFESSIONAL EDUCATION
June 5, 2019
PLAY GAMES 24X7 PRIVATE LIMITED Vs. RAMACHANDRAN K.
October 11, 2019
PODIMON Vs. STATE OF KERALA
January 23, 2019
POLICE HOUSING CO-OPERATIVE SOCIETY LTD Vs. KERALA STATE COOPERATIVE ELECTION COMMISSION
July 30, 2019
POLYCAB INDIA LIMITED Vs. STATE OF KERALA
November 27, 2019
POLYMER DESIGNS & MOULDINGS Vs. STATE OF KERALA
September 27, 2019
PONNAMMA Vs. AKHILA GOPINATH
March 13, 2019
PONNAMMA W/O LATE PURUSHOTHAMAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE, GOVT SECRETARIAT, THIRUVANANTHAPURAM
May 3, 2019
PONNUCHAMI Vs. CHELLAMUTHU
February 27, 2019
POOKUNJU A Vs. B.ANANDAKUTTAN NAIR
August 7, 2019
POOMULLI NEELAKANDAN NAMBOODIRIPAD MEMORIAL AYURVEDA MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES
July 16, 2019
POOTHADI GRAMA PANCHAYATH Vs. S.C.SUKUMARAN
November 18, 2019
POOTHETTU JOHN Vs. KALIYATH AHAMMED
June 18, 2019
POPULAR VEHICLES AND SERVICES LIMITED Vs. UNION OF INDIA
January 14, 2019
PRABAKARAN Vs. STATE OF KERALA
October 16, 2019
PRABHAKARAN Vs. KOTTUKAL GRAMA PANCHAYATH
January 14, 2019
PRABHAKARAN C Vs. STATE OF KERALA
February 19, 2019
PRABHEESH.M Vs. M/S. CALICUT CITY SERVICE CO-OPERATIVE BANK LTD CITY BANK BUILDING
March 26, 2019
PRADEEP KUMAR Vs. SECRETARY KOLLAM MUNICIPAL CORPORATION
November 13, 2019
PRADEEP KUMAR Vs. STATE OF KERALA
October 28, 2019
PRADEEP KUMAR D. Vs. STATE OF KERALA
December 6, 2019
PRADEEP KUMAR.A Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
April 9, 2019
PRADEEP PACHIKARA PACHIKARA HOUSE Vs. M/S.SELECT SECURITIES LIMITED
March 12, 2019
PRADEESH Vs. STATE OF KERALA
July 19, 2019
PRADEESH Vs. STATE OF KERALA
January 14, 2019
PRADHEEP K.K. Vs. REGIONAL TRANSPORT AUTHORITY
September 17, 2019
PRAISEMON Vs. RINU JOSE
December 6, 2019
PRAJIKUMAR Vs. STATE OF KERALA
December 10, 2019
PRAKASAN C.K. Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
September 17, 2019
PRAKASAN K.M. Vs. P. VISWANATHAN
July 23, 2019
PRAKASH Vs. STATE OF KERALA
June 4, 2019
PRAKASH Vs. STATE OF KERALA
November 1, 2019
PRAKASH A Vs. STATE OF KERALA
March 6, 2019
PRAKASH BABU Vs. STATE OF KERALA
April 11, 2019
PRAKASH CONSTROWELL LIMITED Vs. KERALA STATE INFORMATION TECHNOLOGY INFRASTRUCTURE LTD
January 28, 2019
PRAKASH PHILIPOSE Vs. STATE OF KERALA AND ORS.
December 13, 2019
PRAKASHAN Vs. STATE OF KERALA
December 24, 2019
PRAMOD DAS Vs. KOMALAVALLY
February 20, 2019
PRAMOD E.K. Vs. LOUNA V.C.
January 14, 2019
PRAMOD KUMAR K.N. Vs. STATE OF KERALA
November 27, 2019
PRAMOD KUMAR SAVITA Vs. UNION OF INDIA
July 1, 2019
PRAMOD N.E. Vs. STATE OF KERALA
August 27, 2019
PRAMODH Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 20, 2019
PRANAV Vs. STATE OF KERALA
December 31, 2019
PRANAV.K.S Vs. CENTRAL BOARD
January 25, 2019
PRANAV.K.S. Vs. CENTRAL BOARD OF SECONDARY EDUCATION
January 25, 2019
PRASAD Vs. STATE OF KERALA
April 4, 2019
PRASAD Vs. STATE OF KERALA
March 21, 2019
PRASAD K.N. Vs. STATE OF KERALA
April 4, 2019
PRASAD M.N. AND OTHERS Vs. STATE OF KERALA AND OTHERS
November 22, 2019
PRASAD. T. Vs. IRITTY MUNICIPALITY
February 26, 2019
PRASANNA.B Vs. KABEER.P.K.
May 21, 2019
PRASANNAKUMAR Vs. STATION HOUSE OFFICER, MAVELIKKARA POLICE STATION
January 7, 2019
PRASANTH @ THIRUPATHI Vs. STATE OF KERALA
May 3, 2019
PRASANTH KUMAR Vs. DIRECTOR OF DAIRY DEVELOPMENT DEPARTMENT PATTOM PATTOM P.O
May 22, 2019
PRASANTH NELSON Vs. STATE OF KERALA
September 18, 2019
PRASEETHA Vs. HDFC BANK LTD
May 31, 2019
PRASEETHA P. Vs. STATE OF KERALA
March 22, 2019
PRASOBH KAMAL Vs. BRANCH MANAGER, STATE BANK OF INDIA
February 21, 2019
PRASOON N. Vs. STATE OF KERALA
November 12, 2019
PRATHAP P. Vs. STATE OF KERALA
March 21, 2019
PRAVEEN Vs. REGIONAL TRANSPORT OFFICER
February 22, 2019
PRAVEEN P. Vs. KERALA SMALL INDUSTRIES DEVELOPMENT
November 19, 2019
PRAVEENDAS Vs. STATE OF KERALA
November 19, 2019
PRAVEENKUMAR Vs. STATE OF KERALA
November 13, 2019
PRAVEESH R Vs. STATE OF KERALA
June 19, 2019
PREEJITH K.P. Vs. STATE OF KERALA
May 24, 2019
PREETHA Vs. DAMODHARAN PUTHIYAVEEDU
September 23, 2019
PREETHA VINOD Vs. VINOD XAVIER
August 14, 2019
PREMAKUMAR Vs. KERALA GRAMIN BANK
March 8, 2019
PREMASUKUMAR Vs. SECRETARY, HIGHER EDUCATION DEPARTMENT
June 11, 2019
PREMCHAND Vs. VIJAYAKUMARAN NAIR S
February 20, 2019
PREMLAL Vs. STATE OF KERALA
November 25, 2019
PRESIDENT, PANDARAPARAMBIL DHARMADHAIVA TRUST POONJIKKARA Vs. TAHSILDAR (LR), TALUK OFFICE, KANAYANNOOR
February 19, 2019
PRINCE JOSEPH Vs. AUTHORISED OFFICER
July 1, 2019
PRINCIPAL CHIEF CONSERVATOR(FOREST LAND AND RESOURCES) Vs. REJILAL T S
June 24, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KUNDAYAM SERVICE CO-OPERATIVE BANK LTD
June 7, 2019
PRINCIPAL JAWAHARLAL COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. CHAIRMAN ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA
October 3, 2019
PRINCIPAL KANNUR MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA
November 22, 2019
PRINCIPAL NIRMALA COLLEGE OF ENGINEERING Vs. ADMISSION SUPERVISORY COMMITTEE
October 4, 2019
PRINCIPAL PMS COLLEGE OF DENTAL SCIENCES AND RESEARCH NALANCHIRA Vs. ADMISSION SUPERVISORY COMMITTEE
April 9, 2019
PRINCIPAL SECRETARY, FOREST AND WILD LIFE (F) DEPARTMENT Vs. P.RADHAKRISHNA PILLAI
June 18, 2019
PRINCIPAL, KMCT MEDICAL COLLEGE Vs. FEE REGULATYORY COMMITTEE
February 28, 2019
PRINCIPAL, PRESENTATION PUBLIC SCHOOL Vs. STATE OF KERALA
May 7, 2019
PRINCIPAL, RAJAGIRI PUBLIC SCHOOL Vs. STATE OF KERALA
May 7, 2019
PRINCIPAL, ST. PIUS X COLLEGE Vs. KANNUR UNIVERSITY
August 21, 2019
PRINCIPAL,ALFEEN PUBLIC SCHOOL Vs. STATE OF KERALA
April 24, 2019
PRINCY ANTO Vs. GEOLOGIST, MININ
December 11, 2019
PRINCY GEORGE Vs. STATE BANK OF INDIA
December 4, 2019
PRIORITY GOLD PVT. LTD. Vs. ASSISTANT COMMISSIONER OF STATE TAX, SPECIAL CIRCLE AND ORS.
August 6, 2019
PRIYA Vs. BIJU JOSEPH
September 26, 2019
PRIYA KURIAN Vs. STATE OF KERALA
August 2, 2019
PRIYA NAIR R. Vs. THE DISTRICT COLLECTOR AND MAINTENANCE APPELLATE TRIBUNAL
June 20, 2019
PRIYA S Vs. D RETNAKUMAR
May 27, 2019
PRIYARENJINI S Vs. STATE OF KERALA
May 22, 2019
PROF (DR.) P.T. RAVEENDRAN Vs. KANNUR UNIVERSITY
September 19, 2019
PROF.BASHEER.E Vs. MUSLIM ASSOCIATION TRIVANDRUM
October 29, 2019
PROJECTS & EQUIPMENTS CORPORATION LTD. Vs. DEBTS RECOVERY TRIBUNAL, ERNAKULAM HOUSING BOARD BUILDINGS
July 18, 2019
PROMOD Vs. STATE OF KERALA
January 9, 2019
PROXIN PAUL Vs. STATE OF KERALA
October 4, 2019
PULIKKATTIL TRADERS Vs. AVM MARKETING
November 21, 2019
PUNARJANI CHARITABLE TRUST Vs. STATE OF KERALA
February 12, 2019
PURUSHOTHAMAN Vs. STATE OF KERALA
February 8, 2019
PURUSHOTHAMAN NAIR.P.N. Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
June 6, 2019
PUSHKARRAJ CONSTRUCTIONS PVT LTD Vs. SILPPI CONSTRUCTIONS AND CONTRACTORS
June 13, 2019
PUSHPAKARAN Vs. STATE OF KERALA
September 18, 2019
PUSHPAN, S/O.SURENDRAN Vs. STATE OF KERALA
March 12, 2019
PUTHIYA PURAYIL KANAMADATHIL VALSALAN Vs. SULOCHANA K. C.
November 6, 2019
PUTHIYA VEETIL KRISHNAN NAIR Vs. KANNUR UNIVERSITY
November 16, 2019
PUTHIYAPURAYIL GOVINDHAN Vs. UNION OF INDIA
November 20, 2019
PYLO Vs. STATE OF KERALA
August 8, 2019
QLIFE CONSUMER PRODUCTS PVT. LTD Vs. SUB INSPECTOR OF POLICE
April 3, 2019
R HARI Vs. THODUPUZHA MUNCIPALITY
January 21, 2019
R JAIKRISHNAN Vs. PRAVEEN KUMAR G
October 11, 2019
R S DINESHAN Vs. KERALA STATE DEVELOPMENT CORPORATION
May 22, 2019
R. ARUNRAJ Vs. STATION HOUSE OFFICER
December 2, 2019
R. DHANALAKSHMI AND ORS. Vs. THE SENIOR MANAGER, UNION BANK OF INDIA AND ORS.
December 18, 2019
R. GANGADHARAN NAIR Vs. PADMANABHAN M. N.
July 9, 2019
R. RAJEEV Vs. KERALA STATE ROAD TRANSPORT CORPORATION
January 7, 2019
R. SHANMUGAM Vs. DISTRICT COLLECTOR
March 12, 2019
R. BALAKRISHNA PILLAI Vs. STATE OF KERALA
January 4, 2019
R.D.SUBRAMONIAN Vs. C. B. SUKUMARA KURUP
June 26, 2019
R.JAYAKUMAR Vs. STATE OF KERALA
November 21, 2019
R.KRISHNAMOORTHY Vs. COCHIN PORT TRUST
October 25, 2019
R.P. PATEL Vs. ASST. COMMISSIONER OF INCOME TAX
January 3, 2019
R.RAMANUJAN Vs. PENINSULAR SOFTWARES LTD
February 25, 2019
R.SHAIJU Vs. KERALA STATE CO-OPERATIVE BANK
January 10, 2019
RADHA J Vs. THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LTD
June 14, 2019
RADHA SREEDHARAN Vs. KERALA STATE FINANCE ENTERPRISES HEAD OFFICE
May 22, 2019
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
November 5, 2019
RADHAKRISHNAN Vs. S.I. OF POLICE
May 20, 2019
RADHAKRISHNAN V M Vs. KERALA STATE ELECTRICITY BOARD
May 27, 2019
RADHAKRISHNAN@SUNDARAN Vs. STATE OF KERALA
November 25, 2019
RADHAMONY Vs. SURENDRAN
March 22, 2019
RAFEEK C.A. Vs. KERALA STATE ELECTRICITY BOARD LTD.
August 13, 2019
RAFEEK.C.A Vs. KERALA STATE ELECTRICITY BOARD LTD.
June 14, 2019
RAFEEQ, S/O SHAJAHAN Vs. STATE OF KERALA
February 4, 2019
RAGHAVAN Vs. PADMAVATHY
June 20, 2019
RAGHAVAN Vs. STATE OF KERALA
February 6, 2019
RAGHUNADHAN C. Vs. KERALA STATE COUNCIL FOR SCIENCE AND TECHNOLOGY
December 5, 2019
RAGHUNATH.K.V Vs. STATE BANK OF INDIA
June 6, 2019
RAGHUTHAMAN Vs. P.P. MUHAMMADALI
March 25, 2019
RAGINI Vs. DISTRICT POLICE CHIEF
July 16, 2019
RAHANA Vs. PUNJAB NATIONAL BANK
February 21, 2019
RAHEL ABRAHAM Vs. KERALA STATE POLLUTION CONTROL BOARD
November 6, 2019
RAHIM Vs. SECRETARY, ATTINGAL MUNICIPALITY
January 15, 2019
RAHUL Vs. STATE OF KERALA
March 15, 2019
RAHUL Vs. STATE OF KERALA
August 13, 2019
RAHUL @ MAKKU Vs. STATE OF KERALA
April 9, 2019
RAHUL T Vs. STATE OF KERALA
December 18, 2019
RAJADHANI EDUCATIONAL AND CHARITABLE SOCIETY Vs. UNION OF INDIA
December 12, 2019
RAJAMMA Vs. STATE OF KERALA
January 25, 2019
RAJAMMA JOSEPH Vs. STATE OF KERALA
December 16, 2019
RAJAMMA T.D. Vs. MAHATMA GANDHI UNIVERSITY REPRESENTED
January 11, 2019
RAJAMMA, W/O PEETHAMBARAN Vs. K N SANKARA PILLAI
April 3, 2019
RAJAN Vs. CHALAKKUDY MUNICIPALITY
February 14, 2019
RAJAN Vs. STATE OF KERALA
March 12, 2019
RAJAN Vs. STATE OF KERALA
November 15, 2019
RAJAN Vs. STATE OF KERALA
February 13, 2019
RAJAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
August 19, 2019
RAJAN Vs. STATE OF KERALA
November 18, 2019
RAJAN A.V Vs. MALABAR DEVASWOM BOARD
April 3, 2019
RAJAN JEWELLARY Vs. THE COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, COCHIN
February 14, 2019
RAJAN N. P. Vs. LATHA RAJAN
September 24, 2019
RAJAN.N.P. Vs. LATHA RAJAN
July 9, 2019
RAJANI ARINGOTTIL D/O RAVEENDRAN Vs. JIJIN VENGILATT, S/O MUKUNDAN
March 14, 2019
RAJANI M.T Vs. MUNICIPAL CORPORATION OF KOZHIKODE KOZHIKODE
November 8, 2019
RAJASTHAN MARBLES Vs. ASSISTANT STATE TAX OFFICER
July 11, 2019
RAJAT SHARMA Vs. STATE OF KERALA
June 13, 2019
RAJEESH Vs. STATE OF KERALA
November 20, 2019
RAJEESH, S/O.AHAMMED FAIZAL Vs. DISTRICT COLLECTOR
March 5, 2019
RAJEEV Vs. STATE OF KERALA
December 2, 2019
RAJEEV K.R Vs. STATE OF KERALA
August 14, 2019
RAJEEV KOSHY Vs. SUB INSPECTOR OF POLICE
July 24, 2019
RAJEEV P C Vs. STATE OF KERALA
October 11, 2019
RAJEEVAN Vs. STATE OF KERALA
November 6, 2019
RAJENDRA PRASAD P. Vs. STATE OF KERALA
December 3, 2019
RAJENDRAN Vs. STATE OF KERALA
March 22, 2019
RAJENDRAN PILLAI Vs. STATE POLICE COMPLAINTS AUTHORITY
August 16, 2019
RAJENDRAN PILLAI AND OTHERS Vs. STATE AND OTHERS
July 12, 2019
RAJENDRAN, S/O BALAKRISHNA PILLAI Vs. AUTHORIZED OFFICER, STATE BANK OF INDIA
January 28, 2019
RAJESH Vs. EXCISE CIRCLE INSPECTOR
May 10, 2019
RAJESH Vs. STATE OF KERALA
June 7, 2019
RAJESH Vs. STATE OF KERALA
December 27, 2019
RAJESH Vs. STATE OF KERALA
October 29, 2019
RAJESH Vs. SUB INSPECTOR OF POLICE, KURATHIKAD
August 16, 2019
RAJESH Vs. DISTRICT MAGISTRATE (DISTRICT COLLECTOR), ALAPPUZHA
August 26, 2019
RAJESH GOPALAKRISHNAN Vs. STATE OF KERALA
September 3, 2019
RAJESH JOSEPH Vs. SECRETARY TO GOVERNMENT
November 19, 2019
RAJESH KOMATH ASSISTANT PROFESSOR Vs. MAHATMA GANDHI UNIVERSITY PRIYADARSHINI HILLS
August 16, 2019
RAJESH P.B. Vs. STATE OF KERALA
October 30, 2019
RAJESH P.J. Vs. SABU V.A.
February 18, 2019
RAJESH PAUL Vs. STATE OF KERALA
February 26, 2019
RAJESH SIVASANKARA PILLAI Vs. FEDERAL BANK LTD.
June 20, 2019
RAJESH V.A. Vs. STATE OF KERALA
November 20, 2019
RAJESH.K.K. Vs. STATE OF KERALA
March 12, 2019
RAJESH.V.T Vs. MULAKUZHA SERVICE CO-OPERATIVE BANK LTD
June 10, 2019
RAJESWARY, D/O VETTILAPAI Vs. CHELLAPPAN
April 8, 2019
RAJITH, S/O.KUNHIRAMAN Vs. STATE OF KERALA
November 20, 2019
RAJIV KUMAR Vs. UNION OF INDIA
July 2, 2019
RAJKUMAR R. Vs. UNION OF INDIA
October 11, 2019
RAJU Vs. STATE OF KERALA REPRESENTED BY DGP
January 30, 2019
RAJU Vs. STATE OF KERALA
November 4, 2019
RAJU Vs. NALLUR NARAYANA L.P. BASIC SCHOOL
August 5, 2019
RAJU @ KARU @ RARU S/O KUNJAN Vs. STATE OF KERALA REPRESENTED BY CIRCLE INSPECTOR.OF POLICE, KALLOORKAD POLICE STATION
April 4, 2019
RAJU CHACKO, ADUKUZHILYIL HOUSE Vs. STATE OF KERALA
January 15, 2019
RAJU MUNDIYANIPURATH Vs. OORANGATTIRI SERVICE CO-OPERATIVE BANK
September 19, 2019
RAJU P Vs. STATE POLICE CHIEF
August 9, 2019
RAJU SEBASTIAN, S/O ITTIAVIRA DEVASIA Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT
September 4, 2019
RAKESH PANDIT Vs. STATE OF KERALA
August 27, 2019
RAM Vs. DEEPAK
May 30, 2019
RAMA KRISHNAN @ KARIKUTTY Vs. STATE OF KERALA
March 29, 2019
RAMACHANDRAN Vs. STATE OF KERALA
November 28, 2019
RAMACHANDRAN Vs. NANDAKUMARAN
February 14, 2019
RAMACHANDRAN Vs. STATE OF KERALA
February 4, 2019
RAMACHANDRAN Vs. SECRETARY, PARAPPUKKARA GRAMA PANCHAYATH
October 9, 2019
RAMACHANDRAN K. Vs. STATE OF KERALA
November 20, 2019
RAMACHANDRAN K. Vs. CIRCLE INSPECTOR OF POLICE PERINTHALMANNA
January 24, 2019
RAMACHANDRAN NAIR Vs. STATE OF KERALA
March 27, 2019
RAMACHANDRAN NAIR Vs. RAGHAVAN NAIR
July 24, 2019
RAMACHANDRAN T.K. Vs. BALACHANDRAN K.
September 24, 2019
RAMACHANDRAN V.G. Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
March 6, 2019
RAMADAS M.R. Vs. THE NATIONAL HIGHWAY AUTHORITY
January 16, 2019
RAMADAS.K Vs. STATE OF KERALA
November 27, 2019
RAMAKRISHNAN Vs. STATE OF KERALA
October 29, 2019
RAMAKRISHNAN Vs. SUNITHA
August 22, 2019
RAMANANDA ASRAMAM Vs. SADANANDASWAMI
August 7, 2019
RAMARAJ Vs. STATE OF KERALA
December 2, 2019
RAMDAS KADIRUR Vs. A. KANAKAPPAN
December 18, 2019
RAMDAS.N Vs. CANARA BANK
March 26, 2019
RAMESAN AND ORS. Vs. MANOJ KUMAR K. AND ORS.
July 2, 2019
RAMESH Vs. STATE OF KERALA
January 28, 2019
RAMESH KUMAR SUB INSPECTOR OF POLICE Vs. STATE OF KERALA
March 20, 2019
RAMESHAN A. Vs. STATE OF KERALA
July 11, 2019
RAMKUMAR S. Vs. STATE OF KERALA
May 3, 2019
RAMLAL N.R. Vs. STATE OF KERALA
November 26, 2019
RAMSHINA V.P. Vs. STATE OF KERALA
March 13, 2019
RAMYA RAVINDRAN P. Vs. KERALA PUBLIC SERVICE COMMISSION
November 1, 2019
RANGANADHAN.N.N Vs. PEOPLES URBAN CO-OPERATIVE BANK LTD
May 29, 2019
RANGANATHAN Vs. STATE OF KERALA
March 8, 2019
RANGE FOREST OFFICER Vs. LALITHA MURALEEDHARAN
December 6, 2019
RANGORATH GOKUL PRASAD Vs. STATE OF KERALA
January 14, 2019
RANGORATH GOKUL PRASAD Vs. STATE OF KERALA
January 14, 2019
RANI.V.J Vs. ASSISTANT REGISTRAR/SPECIAL SALE OFFICER
May 31, 2019
RANJAN M. Vs. K. SAROJINI AMMA
August 13, 2019
RANJANA Vs. CORPORATION OF THRISSUR MUNICIPAL OFFICE ROAD, KURUPPAM
August 7, 2019
RANJINI RAMASWAMY Vs. JOSHY GEORGE
October 25, 2019
RAPHY.C.L Vs. REJI THOMAS
August 2, 2019
RASHEED Vs. STATE OF KERALA
October 3, 2019
RASHEED Vs. STATE OF KERALA
April 24, 2019
RASHEED BASHEER Vs. STATE OF KERALA
March 15, 2019
RASHID M.P. Vs. STATE OF KERALA
November 27, 2019
RASHMI GAS Vs. ASSISTANT COMMISSIONER OF POLICE THRIKKAKARA
October 3, 2019
RASHTRA DEEPIKA LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
October 4, 2019
RATHEESH Vs. STATE OF KERALA
February 8, 2019
RATHEESH Vs. STATE OF KERALA
September 25, 2019
RATHEESH Vs. STATE OF KERALA
October 11, 2019
RATHEESH @ KANNAN Vs. STATE OF KERALA
March 12, 2019
RATHEESH M.A. Vs. STATE OF KERALA
January 11, 2019
RATHEESH M.N Vs. M.P.DINESH
March 19, 2019
RATHEESH M.N Vs. DEBT RECOVERY TRIBUNAL
February 19, 2019
RATHEESH P. Vs. STATE OF KERALA
December 5, 2019
RATNAKARAN Vs. STATE OF KERALA
March 14, 2019
RAUN JOSEPH Vs. STANDARD CHARTERED PLC
May 22, 2019
RAVEENDRAN Vs. STATE OF KERALA
February 13, 2019
RAVEENDRAN Vs. STATE OF KERALA
August 9, 2019
RAVEENDRAN C.K. Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 27, 2019
RAVEENDRAN NAIR SON OF NARAYANAN NAIR Vs. RAMAN NAIR SON OF NARAYANAN NAIR
January 29, 2019
RAVEENDRAN PILLAI Vs. STATE CO-OPERATIVE ELECTION COMMISSION
July 29, 2019
RAVEENDRAN T.T. Vs. P.P.SATHEESH CHANDRAN
November 14, 2019
RAVEENDRANATHAN Vs. VARIJAKSHAN
February 21, 2019
RAVI Vs. STATE OF KERALA
November 12, 2019
RAVI JACOB Vs. STATE OF KERALA
March 27, 2019
RAZIQUE JALAL Vs. STATE OF KERALA
May 30, 2019
REACON ENGINEERS Vs. KALYANI INTERIORS
November 26, 2019
REENA Vs. UNION OF INDIA
March 6, 2019
REENA ENGINEERS AND CONTRACTORS PVT.LTD. Vs. KERALA WATER AUTHORITY
April 17, 2019
REENA JOSE Vs. BRANCH MANAGER
November 12, 2019
REENA KURIAN Vs. PERUMBAVOOR MUNICIPALITY MUNICIPAL OFFICE
November 14, 2019
REENA MARY ABRAHAM Vs. STATE OF KERALA
November 7, 2019
REETHA ALLBIN Vs. STATE OF KERALA
December 13, 2019
REGHUNATH.P @ REGHUNATHAN Vs. MAINTENANCE TRIBUNAL AND THE REVENUE DIVISIONAL OFFICER
January 10, 2019
REGHUPRASAD Vs. M. RAGHUNATHAN
October 24, 2019
REGIO FOODS PRIVATE LIMITED Vs. AUTHORISED OFFICER, VIJAYA BANK
May 23, 2019
REGIONAL DIRECTOR, RESERVE BANK OF INDIA AND ORS. Vs. A.H. THANKAPPAN AND ORS.
November 14, 2019
REGIONAL MANAGER INDUSLND BANK Vs. STATE OF KERALA
May 22, 2019
REGIONAL TOWN PLANNER Vs. MUHAMMED RASHEED
June 12, 2019
REHNA AUGUSTINE Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
October 3, 2019
REJEE ITTIYERA Vs. STATE OF KERALA
October 23, 2019
REJI K.K. Vs. STATE TAX OFFICER
December 6, 2019
REJI SEBASTINAN Vs. POONJAR SERVICE CO-OPERATIVE BANK LTD
June 12, 2019
REJU Vs. STATE OF KERALA
July 17, 2019
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JUSTINE VARGHESE S/O. VARGHESE
November 20, 2019
REMY A.J. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
October 11, 2019
REMYA Vs. STATE OF KERALA
July 29, 2019
REMYA.R. Vs. AKHILESH.S
January 14, 2019
REMYA.S Vs. REPCO HOME FINANCE LIMITED
August 8, 2019
RENJI K PAUL Vs. REVENUE DIVISIONAL OFFICER
February 14, 2019
RENJISH Vs. STATE OF KERALA
November 27, 2019
RENJITH RAJAN S/O RAJAN Vs. STATE OF KERALA
October 4, 2019
RENJITHA.K.M Vs. PUNCHAYATH SECRETARY ADIMALI GRAMA PUNCHAYATH
November 4, 2019
RENJU GEORGE Vs. STATE OF KERALA
January 9, 2019
RENJU K.V Vs. STATE OF KERALA
July 1, 2019
RENJU P. JOY Vs. RENIMOL K. CHERIAN
January 16, 2019
RENUKA P. Vs. ACCOUNTANT GENERAL
November 15, 2019
RESERVE BANK OF INDIA Vs. RISE CAPITAL OPERATIVE FINANCE PRIVATE LIMITED
September 19, 2019
RESHMA MAJEED Vs. SHAMEER BABU
January 15, 2019
RESHMI V G Vs. STATE OF KERALA
October 9, 2019
RESMI R S Vs. GOVERNMENT OF INDIA
August 16, 2019
RESNA.K Vs. DIRECTOR OF PUBLIC INSTRUCTION JAGATHY
August 5, 2019
RETHNASENAN K. Vs. SECRETARY TO GOVERNMENT HEALTH & FAMILY WELFARE DEPARTMENT
March 13, 2019
RETNAKUMAR A. Vs. STATE OF KERALA
August 26, 2019
REV.DR.SOOSAI PAKIAM M. Vs. SOLOMON
August 8, 2019
REVATHY V. S. Vs. KERALA PUBLIC SERVICE COMMISSION
July 9, 2019
REVI Vs. SHINY
January 21, 2019
RHYME APARTMENT OWNERS ASSOSIATION Vs. STATE OF KERALA
February 15, 2019
RIBIN M Vs. REGIONAL OFFICER CENTRAL BOARD OF SECONDARY
January 15, 2019
RINKU Vs. STATE OF KERALA
August 6, 2019
RISHANA NIZAR Vs. UNION OF INDIA
May 7, 2019
RITHWIK.G.A. Vs. THE UNIVERSITY OF CALICUT
February 26, 2019
RIYAS Vs. STATE OF KERALA
April 9, 2019
RIYAS Vs. THE ADDITIONAL SUB INSPECTOR OF POLICE, NALLALAM POLICE STATION, NALLALAM
March 8, 2019
RIYAS Vs. STATE OF KERALA
October 11, 2019
ROAD TRANSPORT AUTHORITY R.T OFFICE Vs. SURESH KUMAR
December 3, 2019
ROBIN Vs. TALUK LAND BOARD
April 12, 2019
ROBINSON S/O YOHANNAN Vs. STATE OF KERALA
April 1, 2019
ROHIN.T S/O.KUNHAMMED Vs. KMCT LAW COLLEGE
June 20, 2019
ROHINI JULIET Vs. SHERRY KUNJU AND ORS.
November 1, 2019
ROHIT JOHN Vs. STATE OF KERALA
June 10, 2019
ROJIN GEORGE Vs. STATE OF KERALA
May 20, 2019
ROMI Vs. REEJA
October 15, 2019
ROMIN Vs. THE DISTRICT REGISTRAR
February 1, 2019
ROOBIYA Vs. SHAJI
May 7, 2019
ROOPARANI S. Vs. STATE OF KERALA
May 22, 2019
ROOPESH Vs. STATE OF KERALA
September 20, 2019
ROSHAN Vs. STATE OF KERALA
July 11, 2019
ROSHAN Vs. STATE OF KERALA
June 21, 2019
ROSHAN GEORGE Vs. STATE OF KERALA
June 3, 2019
ROSHAN MOHAMMED AFZAL Vs. SUNAINA HAMEED
October 11, 2019
ROSMERTA SOLUTIONS PRIVATE LIMITED Vs. STATE OF KERALA
January 29, 2019
ROY @ COMPAN ROY Vs. STATE OF KERARLA
August 22, 2019
ROY ABRAHAM Vs. KERALA STATE ELECTION COMMISSION
November 1, 2019
ROY MATHEW Vs. P.J.JAMES
March 8, 2019
ROY PANAMKOODAN @ ROY POULOSE Vs. TIJI DANIEL
May 17, 2019
ROY THOMAS Vs. STATE OF KERALA
November 19, 2019
ROY THOMAS Vs. LEKHA ROY
February 27, 2019
RUGMINI Vs. SATHYABHAMA
July 16, 2019
RUKHIYA Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK, KOTTAKKAL BRANCH
April 12, 2019
RUKMANI Vs. MEJO
August 5, 2019
RYAN ADAM AJIT Vs. UNION OF INDIA
April 12, 2019
S BALU, S/O S P SUBRAMANIAM Vs. ICDS LTD
February 8, 2019
S H IMAM HUSSAIN Vs. STATE OF KERALA
May 30, 2019
S I PROPERTY KERALA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
June 20, 2019
S NOUSHAD Vs. STATE OF BANK OF INDIA
June 20, 2019
S SUJA SHAJILAL Vs. STATE OF KERALA, REP BY SECRETARY TO GOVERNMENT
January 28, 2019
S. AFRECO Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD.
February 20, 2019
S. BALAJI Vs. STATE INSTITUTE OF HOSPITALITY MANAGEMENT
December 11, 2019
S. GOPAL AADERSH Vs. STATE OF KERALA
June 6, 2019
S. JAYENDRAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), THIRUVANANTHAPURAM
April 3, 2019
S. MOHANAKUMARAN NAIR Vs. ANAS
September 26, 2019
S. PREMA Vs. P. SURESH KUMAR
April 11, 2019
S. RAMESAN NAIR Vs. STATE OF KERALA
December 3, 2019
S. REMA Vs. KOCHI MUNICIPAL CORPORATION
November 20, 2019
S. REMYA Vs. STATE OF KERALA
November 6, 2019
S. SUBBALEKSHMY Vs. CORPORATION OF THIRUVANANTHAPURAM
March 22, 2019
S. SUBBALEKSHMY Vs. CORPORATION OF THIRUVANANTHAPURAM
November 26, 2019
S. SUBHA Vs. T.G. GOPAKUMAR
September 23, 2019
S. SURESH CHIEF PHARMACY OFFICER Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
January 4, 2019
S.ABDUL AZIZ Vs. STATE OF KERALA
January 28, 2019
S.ABDUL AZIZ Vs. STATE OF KERALA
January 28, 2019
S.BABU Vs. SUB INSPECTOR OF POLICE
June 12, 2019
S.BINDU Vs. ASSISTANT COMMISSIONER,CENTRAL GOODS AND SERVICE TAX DEPARTMENT
November 14, 2019
S.DILEEP Vs. UNION OF INDIA
December 18, 2019
S.DINESH BABU Vs. C.VENUGOPALAN
January 15, 2019
S.GANESH KUMAR Vs. INDIAN BANK
March 28, 2019
S.JAYAKUMAR Vs. SECRETARY
June 4, 2019
S.K. PANDIT Vs. CHANDRAPRAKASH D. DEO
June 7, 2019
S.LATHA Vs. T.U. THAMPI
June 13, 2019
S.MADHU Vs. TRAVANCORE DEVASWOM BOARD
August 5, 2019
S.N.COLLEGE STAFF CO-OPERATIVE BANK LTD Vs. B.GEETHA
May 31, 2019
S.N.DP.UNION THIRUVALLA Vs. LAND REVENUE COMMISSIONER
February 27, 2019
S.N.VIDYAPEEDTOM Vs. STATE OF KERALA
June 4, 2019
S.VENU Vs. STATE OF KERALA
September 3, 2019
SAALMI HAJI Vs. MUHAMMEDKUTTY @ KUNHAVA
June 21, 2019
SABAREESH P.S. Vs. PULLELA NAGESWARA RAO
July 23, 2019
SABARI S. Vs. ARUN A.S
October 4, 2019
SABI AUGUSTINE Vs. STATE OF KERALA
December 3, 2019
SABIR Vs. SAJEER
September 2, 2019
SABMILLER INDIA LIMITED Vs. UNION OF INDIA
April 2, 2019
SABU EDWARD Vs. SANTHOSH
January 15, 2019
SABU JOHN.C Vs. STATE OF KERALA
December 2, 2019
SABU VARGHESE Vs. VILLAGE OFFICER, KOTHAMANGALAM VILLAGE
February 25, 2019
SABU.P.C. Vs. STATE INFORMATION COMMISSION KERALA
July 18, 2019
SACHU P CHANDRAN Vs. STATE OF KERALA
May 28, 2019
SADASIVAN Vs. DEEPU RAJ
January 24, 2019
SADASIVAN Vs. STATE OF KERALA
September 5, 2019
SADHIKHALI P. Vs. STATE OF KERALA
December 31, 2019
SAFEER D Vs. STATE OF KERALA
August 30, 2019
SAFIYA Vs. ABDUL SATHAR.K.M
November 5, 2019
SAFUVAN SABARI Vs. STATE OF KERALA
September 25, 2019
SAGEER Vs. STATE OF KERALA
November 4, 2019
SAHAL V.J. Vs. SENIOR INTELLIGENCE OF OFFICER
April 12, 2019
SAHIR P.V Vs. MUTHUVALLUR GRAMA PANCHAYATH
October 16, 2019
SAIBY BIBU PUNNOORAN WIFE OF BIBU PUNNOORAN Vs. STATE OF KERALA
January 8, 2019
SAIFUNEESSA W/O ABDUL LATHEEF Vs. ASSAIN N K
January 30, 2019
SAIJU.S.N Vs. BRANCH MANAGER
July 17, 2019
SAINABA Vs. STATE OF KERALA
May 20, 2019
SAINUDHEEN Vs. SECRETARY, PORUVAHY GRAMA PANCHAYATH
March 26, 2019
SAINUL ABEED K.N. Vs. UNION TERRITORY OF LAKSHADWEEP
October 23, 2019
SAINUL ABID@SAINUDHEEN Vs. STATE OF KERALA
March 8, 2019
SAINULABDEEN P.E. Vs. KERALA WATER AUTHORITY
September 6, 2019
SAJAN K THOMAS Vs. REGISTRAR OF COMPANIES COMPANY LAW BHAVAN
January 11, 2019
SAJAN MATHEW S/O MATHEW Vs. STATE OF KERALA
June 24, 2019
SAJAN.N.S. Vs. STATE OF KERALA
September 24, 2019
SAJEENA Vs. HUSSAIN
February 20, 2019
SAJEENA BEEVI Vs. STATE OF KERALA
September 4, 2019
SAJEESH M. Vs. STATE OF KERALA
August 14, 2019
SAJEEV Vs. STATE OF KERALA
July 17, 2019
SAJEEV @ VAVUTTY, S/O VELAYUDHAN Vs. STATE OF KERALA
April 2, 2019
SAJEEV KUMAR @ SAJI S/O RAMACHANDRAN NAIR Vs. STATE OF KERALA
March 18, 2019
SAJEEV KUMAR R Vs. STATE BANK OF TRAVANCORE
September 19, 2019
SAJEEV KUMAR S.S. Vs. KERALA TRAVEL OPERATORS ASSOCIATION
January 7, 2019
SAJEEV P.R. Vs. SREELATHA C.K.
February 6, 2019
SAJEEV PILLAI Vs. VENU KUNNAPALLI
December 11, 2019
SAJEEVAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
January 7, 2019
SAJEEVAN P. Vs. MUTHOOT HOUSING FINANCE CO.LTD.
March 22, 2019
SAJEEVE MADHAVAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
August 13, 2019
SAJI Vs. STATE OF KERALA
February 15, 2019
SAJI Vs. VARGHESE
August 16, 2019
SAJI K.M. Vs. DEPUTY TRANSPORT COMMISSIONER
April 9, 2019
SAJID.P Vs. SUNDARAM BNP PARIBAS HOME FINANCE LTD.
February 28, 2019
SAJIDH D. Vs. STATE OF KERALA
November 16, 2019
SAJIKUMAR T.S. Vs. STATE OF KERALA
May 30, 2019
SAJIKUMAR.R. Vs. KERALA STATE ELECTRONIC DEVELOPMENT CORPORATION LTD.
March 25, 2019
SAJIMON JAMES Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
February 7, 2019
SAJIMON K.B. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
October 17, 2019
SAJITH Vs. SANOOP
March 8, 2019
SAJITHAKUMARI Vs. STATE OF KERALA
January 14, 2019
SAJNA T.P. Vs. ASSISTANT EDUCATION OFFICER
December 3, 2019
SAJU Vs. STATE OF KERALA
October 22, 2019
SAJU Vs. STATE OF KERALA
October 1, 2019
SAKKARIYA Vs. STATE OF KERALA
April 10, 2019
SAKKEER HUSSAIN @ SAKKEER Vs. STATE OF KERALA
May 28, 2019
SAKTHIKUMAR T.K Vs. STATE OF KERALA
July 26, 2019
SALEEM Vs. STATE OF KERALA
April 10, 2019
SALI P G Vs. SUNIMOL G MANAPPURATHUMALIYIL HOUSE
October 30, 2019
SALIM Vs. DISTRICT COLLECTOR
May 30, 2019
SALIM Vs. STATE OF KERALA
January 30, 2019
SALIM K H S/O HASSAN RAWTHER Vs. DISTRICT COLLECTOR IDUKKI
February 4, 2019
SALIM P.H. Vs. JOJI JOSE AND ORS.
December 3, 2019
SALINDRAN Vs. STATE OF KERALA
November 7, 2019
SALMANUL FARIS Vs. STATE OF KERALA
June 3, 2019
SAM K. SUMESH Vs. DIRECTOR, INSTITUTE OF HUMAN RESOURCES DEVELOPMENT AND ORS.
June 6, 2019
SAM T. GEORGE Vs. MATHEWS T GEORGE
June 26, 2019
SAMEER LAL K.P. Vs. SAITHALI HAJI
January 25, 2019
SAN ROCK Vs. CALICUT MUNICIPAL CORPORATION
May 17, 2019
SANAL, S/O APPU NADAR Vs. MANJU
January 4, 2019
SANDEEP K.V., Vs. STATE OF KERALA
March 29, 2019
SANDEEP KARYOTAKALAM Vs. THE CORPORATION OF COCHIN
February 22, 2019
SANDEEP PANDEY Vs. UNION OF INDIA
January 18, 2019
SANDEEP SAJU Vs. STATE OF KERALA
August 21, 2019
SANDHEEP Vs. SURESH
August 20, 2019
SANDHYA M.N. Vs. BINU G. PILLAI
August 20, 2019
SANDHYA V . NAIR Vs. STATE OF KERALA
February 21, 2019
SANDYA K. Vs. STATE OF KERALA
November 26, 2019
SANEEJA ABDUL SAGEER Vs. NATARAJAN
May 23, 2019
SANEESH JOSY Vs. STATE OF KERALA
November 7, 2019
SANGEETHA JEWELLERY Vs. STATE TAX OFFICER
March 6, 2019
SANIL KUMAR K Vs. STATE OF KERALA
December 5, 2019
SANIL KUMAR M.K. Vs. STATE CO-OPERATIVE ELECTION COMMISSION
January 24, 2019
SANIL KUMAR P.P. Vs. SAGAR SANGEETH
November 6, 2019
SANISH RAJAN Vs. DISTRICT COLLECTOR
October 14, 2019
SANJAY RAVI Vs. STATE OF KERALA
December 31, 2019
SANJAY S.S. Vs. STATE OF KERALA
November 6, 2019
SANJOSE PARISH HOSPITAL Vs. COMMERCIAL TAX OFFICER, CHAVAKKAD
January 18, 2019
SANKARAN, S/O PULAYAN Vs. STATE OF KERALA
January 4, 2019
SANKETHAM INVESTMENTS Vs. STATE OF KERALA
January 4, 2019
SANOOP Vs. STATE OF KERALA
July 17, 2019
SANTHA Vs. STATE OF KERALA
December 17, 2019
SANTHA CHERIAN Vs. MUVATTUPUZHA URBAN CO-OPERATIVE BANK LIMITED
August 30, 2019
SANTHA MARIA PUBLIC SCHOOL Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
September 4, 2019
SANTHA SREEDHARAN Vs. STATE OF KERALA
February 1, 2019
SANTHA W/O MANIYAN Vs. EXCISE INSPECTOR KARUNAGAPPALLY EXCISE RANGE
August 16, 2019
SANTHAMMA, W/O LATE KUNJURAMAN NAIR Vs. KERALA STATE REPRESENTED BY DISTRICT COLLECTOR PATHANAMTHITTA
April 12, 2019
SANTHOSH Vs. STATE OF KERALA
August 6, 2019
SANTHOSH Vs. STATE OF KERALA
February 26, 2019
SANTHOSH Vs. STATE OF KERALA
June 10, 2019
SANTHOSH Vs. STATE OF KERALA
September 23, 2019
SANTHOSH AND ORS. Vs. STATE OF KERALA
October 15, 2019
SANTHOSH KUMAR Vs. STATE OF KERALA, THROUGH EXCISE INSPECTOR
August 29, 2019
SANTHOSH KUMAR A. Vs. STATE OF KERALA
October 23, 2019
SANTHOSH S., Vs. STATE OF KERALA
March 1, 2019
SANTHOSH T.G Vs. CHERANALLOOR GRAMA PANCHAYAT
November 15, 2019
SANTHOSH.B. Vs. SREEJITH S.
December 2, 2019
SANTHOSH.R., Vs. VELIYAM GRAMA PANCHAYATH
November 18, 2019
SANTHOSHJI. K.J. Vs. STATE OF KERALA
July 18, 2019
SANTHOSHKUMAR S. Vs. UNION OF INDIA
October 9, 2019
SANTHOSHKUMAR S. Vs. CHURCH OF SOUTH INDIA
September 30, 2019
SANU.S.J. Vs. STATE OF KERALA
April 5, 2019
SANY FRANCIS Vs. STATE OF KERALA
November 22, 2019
SARADA Vs. MATHOOR GRAMA PANCHAYAT
November 12, 2019
SARALA Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK
July 23, 2019
SARANYA S.R. Vs. LENTHAMMA
November 7, 2019
SARASU Vs. DISTRICT COLLECTOR KOTTAYAM
November 11, 2019
SARASWATHY Vs. STATE OF KERALA
January 16, 2019
SARASWATHY B. PART TIME SWEEPER Vs. PANJAB NATIONAL BANK
January 3, 2019
SARASWATHY DEVI Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION
June 7, 2019
SARATH Vs. AUTHORIZED OFFICER
July 10, 2019
SARATH Vs. STATE OF KERALA
November 27, 2019
SARATH @ CHANDRU Vs. STATE OF KERALA
November 22, 2019
SARATH KUMAR Vs. STATE OF KERALA
October 24, 2019
SARATH N. Vs. RAMACHANDRAN N.A.
February 5, 2019
SARATH S. Vs. DEPUTY SUPERINTENDENT OF POLICE
November 12, 2019
SARATH S. Vs. STATE OF KERALA
August 14, 2019
SARATH S.M. Vs. THE KERALA UNIVERSITY OF HEALTH AND SCIENCES AND ORS.
March 21, 2019
SAREESH Vs. RAYAMANGALAM GRAMA PANCHAYATH
February 6, 2019
SARGAM BUILDERS PVT LTD Vs. P T JOHN
June 26, 2019
SARITHA S. NAIR, Vs. CHIEF ELECTION COMMISSIONER OF INDIA
October 31, 2019
SAROJAM SURENDRAN Vs. STATE OF KERALA
February 21, 2019
SAROJINI AMMA M Vs. DIRECTOR
November 13, 2019
SAROJNI AMMA Vs. KITTIMANI @ RAMAKRISHNAN
November 29, 2019
SASI S/O DASAN Vs. STATE OF KERALA
February 7, 2019
SASI T. Vs. UNION OF INDIA
December 3, 2019
SASI T. THAROL Vs. SECRETARY, PANANGAD GRAMA PANCHAYAT
October 18, 2019
SASIDHARAN NAIR Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
January 28, 2019
SASIKALA Vs. C.S.VIJAYAKUMARI
November 14, 2019
SASIKALA Vs. AJI KUMAR R.S.
August 27, 2019
SATHAR Vs. STATE OF KERALA
August 19, 2019
SATHEESAN V. Vs. LEENA
November 15, 2019
SATHEESAN.T Vs. MUTHOOT HOUSING FINANCE LIMITED
March 27, 2019
SATHEESH CHANDRAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 21, 2019
SATHEESH CHANDRAN Vs. STATE OF KERALA REP BY CI OF POLICE
January 9, 2019
SATHEESH PATHIYIL Vs. THE DISTRICT COLLECTOR COLLECTORATE
January 8, 2019
SATHEESH, S/O BALAN Vs. STATE OF KERALA
January 4, 2019
SATHEESHAN K.K. Vs. STATE OF KERALA
May 31, 2019
SATHISH B Vs. PALAKKAD MUNICIPALITY
October 11, 2019
SATHISH N. RAJAN Vs. DISTRICT COLLECTOR
February 26, 2019
SATHYADHARA COMMUNICATIONS (P) LTD. Vs. THE ASST. PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
July 9, 2019
SATHYAKUMAR Vs. DEPUTY DIRECTOR, DAIRY DEVELOPMENT
June 3, 2019
SATHYAN Vs. SYNDICATE BANK
December 10, 2019
SATHYAN Y Vs. AUTHORIZED OFFICER, KERALA STATE CO-OPERATIVE BANK
April 9, 2019
SATHYANATHAN Vs. STATE OF KERALA
August 5, 2019
SATHYASEELAN Vs. STATE OF KERALA
July 26, 2019
SAYAD HUDAIFA Vs. STATE OF KERALA
June 7, 2019
SAYDALI.J. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 14, 2019
SAYISH Vs. STATE OF KERALA
August 8, 2019
SAYYED HUSSAIN SHAH Vs. NEETHU GOPAL
December 19, 2019
SAYYID SAHAL KALATHINGAL Vs. REVENUE DIVISIONAL OFFICER
May 24, 2019
SCMS SCHOOL OF TECHNOLOGY AND MANAGEMENT Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES
March 8, 2019
SEBASTIAN Vs. STATE OF KERALA
October 29, 2019
SEBASTIAN Vs. STATE OF KERALA
September 23, 2019
SEBASTIAN JOSEPH Vs. GOVERNOR RESERVE BANK OF INDIA
March 7, 2019
SEBI DAVID Vs. TELMA
July 4, 2019
SECRETARY Vs. RADHA S
January 18, 2019
SECRETARY Vs. DIVISIONAL RAILWAY MANAGER
November 28, 2019
SECRETARY Vs. CHERIAN KURIAN
November 5, 2019
SECRETARY Vs. MANIRAJAN
February 12, 2019
SECRETARY (POWER) ANDAMAN AND NICOBAR ADMINISTRATION Vs. K.MATHAI
November 15, 2019
SECRETARY TO GOVERNMENT 1DEPARTMENT OF REVENUE Vs. MIST VALLEY RESORTS PVT LTD
June 25, 2019
SECURE WRAP [INDIA] PVT. LTD Vs. COCHIN INTERNATIONAL AIRPORT LIMITED
November 9, 2019
SECURITY AGENCIES ASSOCIATION Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT
January 7, 2019
SEENA HASHIM Vs. KERALA STATE POLLUTION CONTROL BOARD
October 11, 2019
SEENATH Vs. ABDUL KABEER
December 18, 2019
SEENATH K.M. Vs. STATE OF KERALA
November 6, 2019
SEKHAR S/O SABHANAYAKAM Vs. STATE OF KERALA REPRESENTED BY CIRCLE INSPECTOR OFFICER, E T SOUTH POLICE STATION
September 5, 2019
SELVAN Vs. STATE BANK OF INDIA
March 11, 2019
SELVANOSE Vs. ASSISTANT ENGINEER
February 19, 2019
SELVARAJ Vs. STATE OF KERALA
November 22, 2019
SELVI MICHEL Vs. CHILD WELFARE COMMITTEE
January 4, 2019
SELVI MICHEL Vs. CHILD WELFARE COMMITTEE
March 28, 2019
SEPHY AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
December 12, 2019
SEREENA Vs. VALSAN
December 2, 2019
SESIL JOSEPH Vs. AUTHORISED OFFICER, AXIS BANK LIMITED
September 2, 2019
SETHUMADHAVAN M. Vs. SAVITHA V.C.
September 24, 2019
SHABNA SAJEER Vs. I.D.B.I BANK LIMITED
January 29, 2019
SHAFEEK Vs. STATE OF KERALA
December 10, 2019
SHAFEEK Vs. STATE OF KERALA
December 11, 2019
SHAFI Vs. SUB INSPECTOR OF POLICE
December 19, 2019
SHAFI N. Vs. STATE OF KERALA
October 30, 2019
SHAHANA RAVEENDRAN.K.P. Vs. C.P.BALAKRISHNAN
May 23, 2019
SHAHDEER Vs. STATE OF KERALA
September 5, 2019
SHAHEENA Vs. STATE OF KERALA
November 1, 2019
SHAHEER ALI @ SHAHEER CHINGATH Vs. CHAIRMAN,STATE BANK OF INDIA
June 25, 2019
SHAHEER K.K Vs. RANI MOL P
March 8, 2019
SHAHIDA Vs. ASHRAF
June 12, 2019
SHAHIN Vs. STATE OF KERALA
October 18, 2019
SHAHINA Vs. STATE OF KERALA
November 13, 2019
SHAHINA IBRAHIM Vs. STATE OF KERALA
December 6, 2019
SHAHINA K.K. Vs. STATION HOUSE OFFICER
October 4, 2019
SHAHUL HAMEED Vs. JAMSHEERA
February 14, 2019
SHAHUL HAMEED Vs. STATE OF KERALA
March 1, 2019
SHAIJU P.V. Vs. STATE OF KERALA
March 22, 2019
SHAJAHAN Vs. INSPECTOR OF EXCISE
October 28, 2019
SHAJAHAN Vs. SUB REGISTRAR
January 23, 2019
SHAJAHAN Vs. SECRETARY CHITHARA GRAMA PANCHAYATH
September 26, 2019
SHAJAHAN Vs. SUB REGISTRAR
January 23, 2019
SHAJAHAN @ ASHRAF Vs. STATE OF KERALA
November 5, 2019
SHAJAHAN @ SHAJIMON Vs. STATE OF KERALA
February 18, 2019
SHAJAHAN U.S. Vs. K. SUNDARESH G. PAI
May 21, 2019
SHAJAHIR Vs. REGIONAL TRANSPORT AUTHORITY
October 31, 2019
SHAJAN Vs. STATE OF KERALA
December 3, 2019
SHAJAN K.JOHN Vs. GOVERNMENT OF KERALA
October 25, 2019
SHAJAN THOMAS Vs. KONNI GRAMA PANCHAYAT
February 5, 2019
SHAJI Vs. STATE OF KERALA
November 12, 2019
SHAJI Vs. STATE OF KERALA
December 27, 2019
SHAJI Vs. STATE OF KERALA
December 6, 2019
SHAJI Vs. STATE OF KERALA
January 28, 2019
SHAJI Vs. ARJUN
October 23, 2019
SHAJI ANDREWS Vs. STATE OF KERALA
May 21, 2019
SHAJI B. JOHN Vs. MARINE PRODUCTS EXPORTS DEVELOPMENT AUTHORITY
November 13, 2019
SHAJI JOHN @ PRESS SHAJI Vs. STATE OF KERALA
December 13, 2019
SHAJI JOSEPH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 19, 2019
SHAJI K. Vs. STATE OF KERALA
August 13, 2019
SHAJI KOSHY Vs. STATE OF KERALA
July 10, 2019
SHAJI LEO KOSHY Vs. STATE OF KERALA
March 20, 2019
SHAJI MATHAI Vs. UNION OF INDIA
December 5, 2019
SHAJI PHILIP Vs. STATE OF KERALA
January 22, 2019
SHAJIL I.C Vs. STATE OF KERALA
July 1, 2019
SHAJITHA SUNEER Vs. STATE OF KERALA
June 11, 2019
SHAJU Vs. STATE OF KERALA
June 18, 2019
SHAJU P.K. Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
January 3, 2019
SHAKEELA C.K. Vs. TAHSILDAR, THAMARASSERY
March 25, 2019
SHAKKEER K Vs. KERALA LAND DEVELOPMENT CORPORATION LTD
February 7, 2019
SHALI Vs. STATE OF KERALA
July 8, 2019
SHALI JOSEPH Vs. S .K. SASIKUMAR
February 22, 2019
SHALIF MOHAMMED NAHAS Vs. KOCHI MUNICIPAL CORPORATION
May 31, 2019
SHALIF MOHAMMED NAHAS Vs. KERALA STATE ELECTRICITY BOARD
May 23, 2019
SHALIF MOHAMMED NAHAS Vs. KOCHI MUNICIPAL CORPORATION
July 10, 2019
SHALINI K. Vs. RAMANAND R.
January 8, 2019
SHAMEENA N.P. Vs. GOVERNMENT OF INDIA
November 28, 2019
SHAMEER Vs. STATE OF KERALA
February 12, 2019
SHAMEER K. Vs. STATE OF KERALA
November 8, 2019
SHAMEER S, S/O SHOUKATH Vs. STATE OF KERALA
March 19, 2019
SHAMHOON Vs. ICICI BANK LTD
May 29, 2019
SHAMMY.A SHAHIB Vs. KOTTAYAM DISTRICT SINGLE WINDOW CLEARANCE BOARD
July 23, 2019
SHAMNA SAMAD T. Vs. STATE OF KERALA
December 18, 2019
SHAMNAD Vs. STATE OF KERALA
October 17, 2019
SHAMSHAD K.K. Vs. STATE OF KERALA
August 16, 2019
SHAMSUDEEN A. Vs. STATE OF KERALA
February 6, 2019
SHAMSUDEEN S/O MOHAMMED KUTTY Vs. STATE OF KERALA
September 20, 2019
SHAMSUDHEEN Vs. STATE OF KERALA
December 4, 2019
SHANAVAS Vs. M/S.HOUSING DEVELOPMENT FINANCE CORPORATION LTD
March 22, 2019
SHANAVAS M. Vs. KERALA STATE ELECTION COMMISSION
August 13, 2019
SHANEESH.U Vs. STATE OF KERALA
November 21, 2019
SHANI JOHNSON Vs. KOCHI CORPORATION
May 29, 2019
SHANIFA BEEVI Vs. STATE OF KERALA
March 12, 2019
SHANIMOL RIJU Vs. STATE OF KERALA
February 19, 2019
SHANIR Vs. STATE OF KERALA
April 12, 2019
SHANKAR CONDUCTORS (P) LTD. Vs. STATE OF KERALA
September 3, 2019
SHANKARAN SON OF PODAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
September 4, 2019
SHANMUGAM Vs. DISTRIC COLLECTOR
March 12, 2019
SHANMUGHAM K. Vs. REMA E.
November 6, 2019
SHANTHIMADOM BUILDERS AND DEVELOPERS Vs. STATE TAX OFFICER
November 6, 2019
SHANTHINI Vs. STATE OF KERALA
October 10, 2019
SHARAFUDEEN Vs. STATE OF KERALA
July 23, 2019
SHARAFUNNISA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
January 7, 2019
SHAREEN P. Vs. STATE OF KERALA
May 27, 2019
SHAREENA M.P. Vs. SUB INSPECTOR OF POLICE
December 10, 2019
SHARMILA Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
January 29, 2019
SHEBIN Vs. STATE OF KERALA
May 28, 2019
SHEBIN Vs. STATE OF KERALA
November 11, 2019
SHEBIN JOSEPH Vs. MAHATMA GANDHI UNIVERSITY
October 24, 2019
SHEEBA KAILAS Vs. R. RAJESH
August 14, 2019
SHEEBA VISWANATHAN Vs. STATE OF KERALA
November 6, 2019
SHEEJA Vs. VINOD
January 30, 2019
SHEEJA Vs. SAJU SOBHA
January 15, 2019
SHEEJA C V Vs. STATE OF KERALA
November 25, 2019
SHEEJA NAVAS Vs. CHILD WELFARE COMMITTEE
March 8, 2019
SHEEJA U.M. Vs. DIRECTOR OF COLLEGIATE EDUCATION
April 12, 2019
SHEELA.O Vs. STATE OF KERALA
June 6, 2019
SHEEN GOLDEN JEWELS (INDIA) PVT. LTD. Vs. STATE TAX OFFICER(IB)-1, INVESTIGATION BRANCH
January 11, 2019
SHEFRIN SHERIFF Vs. STATE OF KERALA
March 8, 2019
SHEIK USMAN Vs. CHAIRMAN (DISTRICT COLLECTOR)
January 10, 2019
SHEKKILA ROSHAN Vs. DIRECTOR DIRECTORATE OF MINING AND GEOLOGY
May 29, 2019
SHEMEER Vs. STATE OF KERALA
August 1, 2019
SHERIEF K.A. Vs. STATE OF KERALA
October 29, 2019
SHERIN JAHANGIR Vs. REGIONAL PASSPORT OFFICER
July 25, 2019
SHERIN LAL S.S. Vs. STATE OF KERALA
January 11, 2019
SHERLY GEORGE Vs. STATE OF KERALA
June 26, 2019
SHERLY GEORGE AND ORS. Vs. STATE OF KERALA AND ORS.
June 28, 2019
SHERRY PETER Vs. REVENUE DEIVISIONAL OFFICER
November 12, 2019
SHIBIJA Vs. PRADEEP KUMAR
February 18, 2019
SHIBIN Vs. REGIONAL TRANSPORT AUTHORITY
October 1, 2019
SHIBU Vs. THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LIMITED
December 31, 2019
SHIBU Vs. THIRUVANANTHAPURAM MUNICIPAL CORPORATION
July 23, 2019
SHIBU @ RADHAKRISHNAN Vs. STATE OF KERALA
May 29, 2019
SHIBU GEORGE Vs. JIJIMON
January 10, 2019
SHIBU K R Vs. SARITHA D/O POOVATHINGAL ALAVI
April 11, 2019
SHIBU K.K. Vs. STATE OF KERALA
December 31, 2019
SHIBU K.P. AND ORS. Vs. STATE OF KERALA AND ORS.
February 6, 2019
SHIBU P.M. Vs. DISTRICT COLLECTOR ERNAKULAM
November 12, 2019
SHIBU S/O GOPALAN Vs. STATE OF KERALA
April 1, 2019
SHIBU S/O SADHASHIVAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
January 16, 2019
SHIBU S/O VISWANATHAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 1, 2019
SHIBU ZACHARIA Vs. STATE OF KERALA REPRESENTED BY THE DIRECTOR OF GENERAL EDUCATION
May 7, 2019
SHIFFIN Vs. STATE OF KERALA
September 18, 2019
SHIHABHUDEEN Vs. STATE OF KERALA
November 1, 2019
SHIHAS M. Vs. REGIONAL TRANSPORT AUTHORITY, WAYNAD
May 14, 2019
SHIJITH Vs. STAFF SELECTION COMMISSION
October 26, 2019
SHIJU C.M. Vs. STATE OF KERALA
November 20, 2019
SHIJU K.T.K. Vs. SULINA
November 13, 2019
SHIJU P.B. Vs. STATE OF KERALA
September 4, 2019
SHIJU T.K. Vs. NORTH PARAVUR MUNICIPALITY
December 10, 2019
SHILLY ANTONY, W/O ANTONY T G Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT
January 24, 2019
SHINI.K.M. Vs. RESHNA.A.M.
October 11, 2019
SHINOJ Vs. STATE OF KERALA
November 12, 2019
SHINTO Vs. STATE OF KERALA
March 29, 2019
SHIRAZ V.H. Vs. STATE OF KERALA
September 20, 2019
SHIYAS Vs. UNION OF INDIA
February 4, 2019
SHOBHA GOPALAKRISHNAN Vs. STATE OF KERALA
February 20, 2019
SHOUKATHALI Vs. CANARA BANK
December 31, 2019
SHOUKKATHALI S/O MOIDU Vs. STATE OF KERALA REPRESENTED BY STATION HOUSE OFFICER
April 4, 2019
SHREEBA K. Vs. CHILD DEVELOPMENT PROJECT OFFICER
October 3, 2019
SHYCY SANTHOSH Vs. HDFC HOUSING FINANCE
June 13, 2019
SHYJU Vs. STATE OF KERALA
August 8, 2019
SHYJU Vs. SAVITHA
November 4, 2019
SHYJU ANTONY Vs. UNION BANK OF INDIA
February 28, 2019
SHYJU N C , S/O CHUMMAR Vs. TRIPUNITHURA MUNICIPALITY
February 7, 2019
SHYJU,S/O SREEDHARAN Vs. NISHA, W/O SHAIJU
February 18, 2019
SHYLAJA Vs. THE DEPUTY COLLECTOR(DEVASWOM) LAND TRIBUNAL (D7 COLLECTORATE LAND TRIBUNAL)
January 18, 2019
SHYLAJA Vs. REVENUE DIVISIONAL OFFICER, PALA
May 23, 2019
SHYMA K LATHEF Vs. KERALA VETERINARY & ANIMAL SCIENCES UNIVERSITY REPRESENTED BY REGISTRAR
January 4, 2019
SHYNU MATHEW Vs. STATE OF KERALA
November 7, 2019
SIBIN RAVEENDRAN Vs. STATE OF KERALA
November 4, 2019
SIBY MANI Vs. STATE OF KERALA
February 13, 2019
SIBY MATHEW Vs. STATE OF KERALA
May 21, 2019
SIDHARTH SREEKUMAR Vs. UNION OF INDIA
October 31, 2019
SIDHARTHAN VATTAPARAKKAL Vs. STATE OF KERALA
November 20, 2019
SIJIN N.S. Vs. STATE OF KERALA
September 3, 2019
SIJO JOSEPH Vs. TRANSPORT COMMISSIONER
July 30, 2019
SIJO PAUL Vs. SECRETARY
July 18, 2019
SIJO VARGHESE Vs. DONA B. DAISY
July 1, 2019
SIKHESH Vs. LBS CENTRE OF SCIENCE & TECHNOLOGY
June 28, 2019
SILPPI CONSTRUCTIONS CONTRACTORS Vs. UNION OF INDIA
May 20, 2019
SILVI DORAL KAMALA BAI Vs. KUMARA VELU ASSARI K.V MURUKAN
May 24, 2019
SIMI SANTHOSH Vs. DISTRICT LABOUR OFFICER
May 24, 2019
SIMON Vs. KUNJUKUTTY
November 18, 2019
SIMON.M.C Vs. TAHSILDAR TALUK OFFICE
January 15, 2019
SINDHU Vs. NAGENDRAN
July 26, 2019
SINDHU JIBI Vs. STATE OF KERALA
March 15, 2019
SINDHU PANJIKUZHIYIL SIVASANKARAN Vs. STATE DISASTER MANAGEMENT AUTHORITY
July 30, 2019
SINDHU S. PANICKER Vs. A. BALAKRISHNAN
October 24, 2019
SINDHU. B Vs. AUTHORISED OFFICER SOUTH INDIAN BANK LIMITED
October 9, 2019
SINESH.M.M. Vs. DISTRICT MAGISTRATE OFFICE OF THE ADDL. DISTRICT MAGISTRATE
March 8, 2019
SINI THOMAS Vs. SHAJI JOHN
November 18, 2019
SINI.T.R. Vs. UNION OF INDIA
October 30, 2019
SINIMOL V.S Vs. KERALA PUBLIC SERVICE COMMISSION
December 3, 2019
SIPAHI KUMAR Vs. STATE OF KERALA
October 11, 2019
SIRAJ M. S/O MOHANAN NAIR Vs. AUTHORISED OFFICER, DEPUTY GENERAL MANAGER
February 15, 2019
SIRAJUDHEEN O. Vs. STATE OF KERALA
November 22, 2019
SISTER MAJI MATHEW Vs. STATE OF KERALA
October 9, 2019
SIVADAS T.G. Vs. AUTHORISED OFFICER
January 29, 2019
SIVADASAN Vs. STATE OF KERALA
October 3, 2019
SIVADASAN PILLAI Vs. STATE OF KERALA
August 20, 2019
SIVAN NAIR Vs. SUB INSPECTOR OF POLICE
November 22, 2019
SIVANANDHAN T.P, Vs. CORPORATION OF KOCHI
November 16, 2019
SIVANKUTTY MUPPATHUVELIVEEDU Vs. JAYAKUMAR JAGADA BHAVANAM
January 14, 2019
SIVARAJAN Vs. STATE OF KERALA
February 8, 2019
SIVASANKARAN K. Vs. MALABAR DEVASWOM BOARD AND ORS.
July 15, 2019
SIVASANKARAN NAIR Vs. OTTUR GRAMA PANCHAYAT
October 25, 2019
SIYAM Vs. STATE OF KERALA
September 27, 2019
SKY HIGH MOTORS PVT LTD Vs. SOUTH INDIAN BANK
February 12, 2019
SKYLINE BUILDERS AND DEVELOPERS (INDIA) PRIVATE LIMITED, Vs. KOTTAYAM MUNICIPALITY
October 3, 2019
SKYLINE BUILDERS Vs. COMMISSIONER OF INCOME TAX
January 17, 2019
SLP KUNHIBI Vs. KASARGODE MUNICIPALITY
November 19, 2019
SMITHA Vs. STATE OF KERALA
February 26, 2019
SMITHA SHAJAN Vs. SREEDEVI
November 4, 2019
SMITHA YALTHO Vs. DEEPU JOHN
August 8, 2019
SMITHA.V.S Vs. STATE OF KERALA
January 14, 2019
SNEHACHARYA INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs. STATE OF KERALA
September 26, 2019
SNEHACHARYA INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs. STATE OF KERALA
July 19, 2019
SOBHANA Vs. PANAVALLY GRAMA PANCHAYATH
August 9, 2019
SOBIN P.K. Vs. DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY
December 6, 2019
SOJAN XAVIER Vs. BANK OF BARODA
October 9, 2019
SOLOMON ALEX Vs. STATE OF KERALA
June 21, 2019
SOMASUNDARAN P S Vs. KERALA UNIVERSITY OF HEALTH SCIENCES MULAMKUNNATHUKAVU
June 11, 2019
SOMERVELL MEMORIAL CSI MEDICAL COLLEGE AND HOSPITAL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
April 17, 2019
SOMMY KUNJAPPAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION
February 28, 2019
SONIA KOSHY Vs. STATE OF KERALA
May 23, 2019
SONIYA Vs. SARANYA
October 28, 2019
SONIYA JAYAKUMAR Vs. SECRETARY TO GOVERNMENT AND ORS.
August 20, 2019
SONY SHANTY Vs. IDUKKI-KANJIKUZHY SERVICE CO-OPERATIVE BANK LTD
July 5, 2019
SOORAJ VINAYAKUMAR Vs. UNION OF INDIA
May 30, 2019
SOORYADAS V.K.@SOORIADAS Vs. KUTTIADY CO-OPERATIVE URBAN BANK LTD.
March 15, 2019
SOORYAKANTH Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
February 14, 2019
SOOSAI PAKIAM M. Vs. SOLOMON
August 8, 2019
SOOSAN J PANICKER Vs. STATE OF KERALA
January 10, 2019
SOPHIA M. Vs. ASHA V.
August 6, 2019
SOUHRADA CHARITABLE CLUB Vs. UNION OF INDIA
December 16, 2019
SOUMYA V Vs. STATE OF KERALA
November 12, 2019
SOUMYA.M.K Vs. ASSISTANT EDUCATIONAL OFFICER
December 5, 2019
SOUTH INDIAN BANK Vs. ABRAHAM KURIAN
August 19, 2019
SOUTH INDIAN BANK LIMITED Vs. UNION OF INDIA
November 18, 2019
SOUTH MALABAR GRAMIN BANK Vs. REGIONAL PROVIDENT FUND COMMISSIONER BHAVISHYANIDHI BHAVAN
February 27, 2019
SOUTHERN PLANTATIONS LTD Vs. STATE OF KERALA
January 14, 2019
SOUTHERN RAILWAY Vs. PADMAVATHY CONSTRUCTIONS
February 6, 2019
SOVIN P.GEORGE Vs. DILEESH
June 4, 2019
SP SUGAR AND AGRO PVT. LTD. Vs. SECRETAR TRAVANCORE DEVASWOM BOARD
November 22, 2019
SPECIAL DIRECTOR GENERAL, AIRPORT SECTOR, CENTRAL INDUSTRIAL SECURITY FORCE Vs. RAJESH K R, S/O RAMAKRISHNAN
September 5, 2019
SRAVAN SATYAN Vs. SIMI SRAVAN SATYAN
March 18, 2019
SREE GOKULAM CHIT Vs. STATE OF KERALA
October 9, 2019
SREE NARAYANA CENTRAL SCHOOL AND ORS. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
August 1, 2019
SREE NARAYANA DHARMA PARIPALANA YOGAM Vs. SATHYAN.M.S
December 13, 2019
SREE NARAYANA GURUKULAM COLLEGE OF ENGINEERING Vs. STATE OF KERALA
August 6, 2019
SREE SANKARA VIDYAPEETOM COLLEGE, SREESANKARAPURAM AND ORS. Vs. AKHIL P.K. AND ORS.
November 21, 2019
SREEDEVI Vs. C.R.ANEESH
November 4, 2019
SREEDEVI KARAT Vs. MALAPPURAM MUNICIPALITY
December 4, 2019
SREEDEVI S Vs. STATE OF KERALA
October 15, 2019
SREEDEVI SURESH KUMAR Vs. HDFC LIMITED
June 7, 2019
SREEDHARAN Vs. KERALA STATE ELECTICITY BOARD
February 25, 2019
SREEDHARAN K Vs. STATE OF KERALA
November 20, 2019
SREEDHARAN M.V. Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD.
February 8, 2019
SREEHARI Vs. UNIVERSITY OF KERALA
December 6, 2019
SREEJI JAGADEESH Vs. SECRETARY
January 8, 2019
SREEJITH Vs. STATE OF KERALA
February 19, 2019
SREEJITH Vs. STATE OF KERALA
October 9, 2019
SREEJITH Vs. STATE OF KERALA
July 23, 2019
SREEKALA S SHARMA Vs. MAHATMA GANDHI UNIVERSITY
December 5, 2019
SREEKUMAR Vs. STATE OF KERALA
November 7, 2019
SREEKUMAR Vs. STATE OF KERALA
April 3, 2019
SREEKUMAR Vs. STATE OF KERALA
June 3, 2019
SREELAKSHMI S.R. Vs. MEDICAL COUNCIL OF INDIA
November 28, 2019
SREELATHA Vs. STATE OF KERALA
June 12, 2019
SREELATHA Vs. DISTRICT COLLECTOR CIVIL STATION ROAD
November 14, 2019
SREELATHA Vs. STATE OF KERALA
September 4, 2019
SREELEKHA S Vs. UNION OF INDIA
January 18, 2019
SREELESH Vs. STATION HOUSE OFFICER ELATHUR POLICE STATION
November 5, 2019
SREEMANIKANDADAS K Vs. UNION OF INDIA
July 2, 2019
SREENISH Vs. STATE OF KERALA
August 7, 2019
SREERAJ.S.R Vs. AUTHORISED OFFICER
May 28, 2019
SRI KUBERA CONSTRUCTIONS (P.) LTD. Vs. STATE OF KERALA
December 11, 2019
SRUTHI.S Vs. THE UNION OF INDIA
January 15, 2019
ST . MARYS ORTHODOX CHURCH (KATTACHIRA PALLI) Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY
March 13, 2019
ST JOSEPHS COLLEGE (AUTONOMOUS) Vs. UNIVERSITY OF CALICUT
April 3, 2019
ST SEBASTIANS CHURCH Vs. SECRETARY, ELAKUNNAPUZHA GRAMA PANCHAYATH
January 28, 2019
ST. MARYS JACOBITE SYRIAN ORTHODOX CHURCH Vs. ABRAHAM VARGHESE
January 8, 2019
ST. STEPHENS MALANKARA CATHOLIC CHURCH Vs. STATE OF KERALA
February 26, 2019
ST.ALPHONSA TRANSPORT Vs. CHIEF TRANSPORT MANAGER(RETAIL)SOUTH,
August 5, 2019
ST.GEORGE JACOBITE SYRIAN Vs. FR.ABRAHAM KARAMEL
February 7, 2019
ST.MARYS ORTHODOX SYRIAN CHURCH Vs. STATE OF KERALA
September 20, 2019
ST.PETER S SENIOR SECONDARY SCHOOL KADAYIRIPPU Vs. CENTRAL BOARD OF SECONDARY EDUCATION
May 7, 2019
ST.SEBASTIANS CHURCH Vs. THE SECRETARY
February 6, 2019
STALIN KURIEN Vs. STATE OF KERALA
December 20, 2019
STANLY Vs. STATE OF KERALA
May 23, 2019
STANLY MATHEW Vs. P. KANAKARAJ
September 24, 2019
STAR HEALTH Vs. STATE OF KERALA
December 11, 2019
STAR HEALTH AND ALLIED INSURANCE CO. LTD. Vs. SATHEESH MENON
October 29, 2019
STAR HEALTH AND ALLIED INSURANCE COMPANY LTD Vs. BYJU S.
July 11, 2019
STAR UNION DAI-ICHI LIFE INSURANCE COMPANY LTD Vs. COMMISSIONER OF POLICE
June 10, 2019
STATE Vs. RAJESH KUMAR
January 8, 2019
STATE Vs. CHANDRAN
July 26, 2019
STATE BANK OF INDIA Vs. P.V. GEORGE
January 9, 2019
STATE BANK OF INDIA Vs. STATE OF KERALA
August 19, 2019
STATE BANK OF INDIA Vs. NIKHIL MATHEW
February 15, 2019
STATE BANK OF INDIA Vs. PRASANNA KUMARI
January 25, 2019
STATE BANK OF INDIA Vs. STATE OF KERALA
July 30, 2019
STATE BANK OF TRAVANCORE Vs. M.A.BEEGUM
August 21, 2019
STATE OF KERALA Vs. KANTHAN, S/O.MARIMUTHU
February 21, 2019
STATE OF KERALA Vs. MANOJ KABEER M.K.
November 16, 2019
STATE OF KERALA Vs. SUJEESH S.S.
October 16, 2019
STATE OF KERALA Vs. PRAJU
October 23, 2019
STATE OF KERALA Vs. P.K.PONNAMMA
July 17, 2019
STATE OF KERALA Vs. CHERTHALA GOVERNMENT SERVANTS CO-OPERATIVE BANK
November 22, 2019
STATE OF KERALA Vs. ANTONY
March 29, 2019
STATE OF KERALA Vs. V. VIJAYAN
September 20, 2019
STATE OF KERALA Vs. PAMPRA COFFEE PLANTATIIONS PAMPRA ESTATE
May 21, 2019
STATE OF KERALA Vs. TRAVANCORE DEVASOM BOARD
March 14, 2019
STATE OF KERALA Vs. A BASHEER
July 2, 2019
STATE OF KERALA Vs. PRABHA C SEKHAR
May 14, 2019
STATE OF KERALA Vs. K.V.SREEJITH
February 28, 2019
STATE OF KERALA Vs. SREERAM VENKITTARAMAN
August 13, 2019
STATE OF KERALA Vs. R SEETHALEKSHMI AMMA
August 1, 2019
STATE OF KERALA Vs. HAREESH P
June 6, 2019
STATE OF KERALA Vs. RAJENDRAN
November 4, 2019
STATE OF KERALA Vs. ASOKA KUMAR.S
December 19, 2019
STATE OF KERALA Vs. SHYAM BALAKRISHNAN GIMLA
July 8, 2019
STATE OF KERALA Vs. WEST BENGAL LOTTERY STOCKISTS SYNDICATE PRIVATE LIMITED
July 19, 2019
STATE OF KERALA Vs. SHEREEF S/O KHALID
October 28, 2019
STATE OF KERALA Vs. T.KAMALAKSHI
November 25, 2019
STATE OF KERALA Vs. SUNDARAN
June 6, 2019
STATE OF KERALA Vs. DHANYA R.
November 7, 2019
STATE OF KERALA Vs. SHEREEF
October 28, 2019
STATE OF KERALA Vs. NAMSHAD A
September 2, 2019
STATE OF KERALA Vs. BINDU JOHN
October 16, 2019
STATE OF KERALA Vs. RAMLA N.S.
November 12, 2019
STATE OF KERALA Vs. RANI MOL P
March 8, 2019
STATE OF KERALA Vs. P. HARIDASAN, LECTURER, SELECTION GRADE
February 27, 2019
STATE OF KERALA Vs. BALAN, S/O KUNHATHAN
June 24, 2019
STATE OF KERALA Vs. HILL VALLEY RUBBERS PRIVATE LIMITED, THRIKKARIYOOR
August 30, 2019
STATE OF KERALA Vs. AMAL KRISHNAN C.V
June 10, 2019
STATE OF KERALA Vs. BENNY E
January 22, 2019
STATE OF KERALA Vs. E R PHILIP
January 23, 2019
STATE OF KERALA Vs. BOSANQUET EXPORTS LTD
January 21, 2019
STATE OF KERALA Vs. C. P. MOHAMMED
July 2, 2019
STATE OF KERALA Vs. JOY
January 22, 2019
STATE OF KERALA Vs. C.P.MOHAMMED
August 2, 2019
STATE OF KERALA Vs. PAUL S/O ITTICHAN MOOLAN HOUSE
February 5, 2019
STATE OF KERALA Vs. ABITHA K
October 26, 2019
STATE OF KERALA Vs. AKATHETHARA SERVICE CO-OPERATIVE BANK LTD
February 20, 2019
STATE OF KERALA Vs. SRI.MOHAMMED MUSTHAFA PROPRIETOR
February 15, 2019
STATE OF KERALA Vs. SUGUNAN V.
March 15, 2019
STATE OF KERALA Vs. BABU.S
December 12, 2019
STATE OF KERALA Vs. BABU S.
December 16, 2019
STATE OF KERALA Vs. V.N. PUBLIC HEALTH AND EDUCATION TRUST
December 5, 2019
STATE OF KERALA Vs. P.M. SHIBULAL
June 18, 2019
STATE OF KERALA Vs. KISHOR ANTONY
August 16, 2019
STATE OF KERALA Vs. K. BUSHARA
August 16, 2019
STATE OF KERALA Vs. M.P. MADANAGOPALAN
May 23, 2019
STATE OF KERALA Vs. M.K. JOSE
December 16, 2019
STATE OF KERALA Vs. KARUNAKARAN NAIR
March 20, 2019
STATE OF KERALA Vs. AMBUJA CEMENTS LTD.
November 12, 2019
STATE OF KERALA Vs. RAJIMON GOVIND
August 9, 2019
STATE OF KERALA Vs. RAPHEL T. JOSEPH
August 22, 2019
STATE OF KERALA Vs. SUNU GEORGE
September 24, 2019
STATE OF KERALA Vs. M.J. ANANDAVALLY
October 29, 2019
STATE OF KERALA Vs. KRISHNADAS
November 20, 2019
STATE OF KERALA Vs. MAHATMA PUBLIC SCHOOL
July 12, 2019
STATE OF KERALA Vs. SABU MATHEW
July 4, 2019
STATE OF KERALA AND ORS. Vs. RAVINDRAN T.U.
November 19, 2019
STATE OF KERALA AND ORS. Vs. RAMADAS AND ORS.
February 22, 2019
STATE OF KERALA AND ORS. Vs. SREEDEVI T.R.
October 22, 2019
STATE OF KERALA REPRESENTED BY ITS SECRETARY Vs. VIMALA ALEX, D/O CHANDI
April 9, 2019
STATE OF KERALA, REP BY DEPUTY COMMISSIONER (LAW) Vs. BHARATHI AIRTEL LIMITED
February 4, 2019
STATE OF KERALA, REP BY STATION HOUSE OFFICER Vs. ABOOBACKER P
February 7, 2019
STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT Vs. HARIMURALI K., LOWER GRADE MUSIC TEACHER, DURGA HIGHER SECONDARY SCHOOL
April 1, 2019
STAYJU Vs. STATE OF KERALA REP. BY THE SUB INSPECTOR OF POLICE
January 9, 2019
STEEPHEN Vs. SUDHI
August 2, 2019
STEPHEN @ SAJU Vs. STATE OF KERALA
November 18, 2019
STEPHEN VARGHESE Vs. STATE OF KERALA
April 3, 2019
STEPHENSON Vs. DISTRICT MEDICAL OFFICER (HEALTH)
September 4, 2019
STIJU DAS @ SATHEESH Vs. STATE OF KERALA
August 1, 2019
STOVE KRAFT PVT LIMITED Vs. ASSISTANT STATE TAX OFFICER
February 11, 2019
SUBADRA AMMA Vs. STATE OF KERALA
April 9, 2019
SUBAIDA Vs. NOORUDHEEN RAWTHAR
April 5, 2019
SUBAIR.T.P @ SUBU Vs. UNION OF INDIA
December 9, 2019
SUBANAMMA NINAN Vs. GEORGE VEERAN
October 3, 2019
SUBASH Vs. STATE OF KERALA
October 22, 2019
SUBASH @ MANIKUTTAN S/O SIVARAMAN Vs. STATE OF KERALA
March 20, 2019
SUBASH SOMAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY, EXCISE DEPARTMENT
April 11, 2019
SUBEESH Vs. NADATHARA GRAMA PANCHAYAT
September 27, 2019
SUBEESH K.R. Vs. NADATHARA GRAMA PANCHAYAT
October 18, 2019
SUBHADRA KRISHNANKUTTY W/O KRISHNANKUTTY Vs. KERALA FOREST DEPARTMENT SECRETARIAT
April 9, 2019
SUBHAM FREIGHT CARRIERS INDIA PVT. LTD. Vs. ASSISTANT STATE TAX OFFICER, SURVEILLANCE SQUAD NO. 1, SGST DEPARTMENT AND ORS.
May 22, 2019
SUBHI VARGHESE Vs. STATE OF KERALA
November 4, 2019
SUBI KRISHNANKUTTY Vs. PANCHAYATH DIRECTOR AND CHIEF REGISTRAR OF BIRTH AND DEATHS
July 26, 2019
SUBIN CHANDRAN Vs. STATE OF KERALA
August 19, 2019
SUBINA S Vs. STATE OF KERALA
August 6, 2019
SUBRAMANIAN Vs. STATE OF KERALA
December 12, 2019
SUBRAMONIAN VELAYUDHAN ACHARY Vs. ASSISTANT STATE TAX OFFICER
August 20, 2019
SUBRATA BISWAS Vs. PRAMEELA JOHN
June 3, 2019
SUCHEENDRAN Vs. STATE OF KERALA
October 30, 2019
SUCHITHRA Vs. CITY POLICE CHIEF
February 14, 2019
SUCHITHRAN Vs. STATE OF KERALA
November 4, 2019
SUDARSAN SHAJI. V Vs. STATE OF KERALA
March 14, 2019
SUDARSANAN K Vs. STATE OF KERALA
June 4, 2019
SUDHA Vs. AUTHORIZED OFFICER
March 29, 2019
SUDHA MEKKOTH Vs. STATE OF KERALA
December 2, 2019
SUDHAKARAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
August 13, 2019
SUDHEENDRAKUMAR.M Vs. AUTHORISED OFFICER
January 25, 2019
SUDHEENDRAKUMAR.M Vs. AUTHORISED OFFICER
January 25, 2019
SUDHEER Vs. STATE OF KERALA
January 23, 2019
SUDHEER Vs. STATE OF KERALA
October 30, 2019
SUDHEER Vs. STATE OF KERALA
December 5, 2019
SUDHEERAN S Vs. KERALA STATE CO-OPERATIVE BANK LTD
March 1, 2019
SUDHEESH Vs. STATE OF KERALA
November 15, 2019
SUDHEESH .T.A Vs. EXCISE COMMISSIONER COMMISSIONERATE OF EXCISE
February 19, 2019
SUDHEESHKUMAR P. D. Vs. STATE OF KERALA
December 2, 2019
SUGUNAN Vs. STATE OF KERALA
February 8, 2019
SUHA SHAJAHAN.V. Vs. STATE OF KERALA
October 16, 2019
SUHARA Vs. STATE OF KERALA
February 26, 2019
SUHARA Vs. MUHAMMED JALEEL
April 10, 2019
SUJA RAJAN, W/O RAJAN Vs. STATE OF KERALA
February 8, 2019
SUJATHA C. Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY, PALAKKAD
September 2, 2019
SUJATHA M. Vs. STATE OF KERALA
June 26, 2019
SUJESH P.R. Vs. STATION HOUSE OFFICER
October 22, 2019
SUJIL Vs. STATE OF KERALA
September 30, 2019
SUJITH Vs. STATE OF KERALA
June 12, 2019
SUJITH MAJEED Vs. JOSE.T.K
December 3, 2019
SUJITH T. Vs. SUB INSPECTOR OF POLICE TOWN POLICE STATION
October 25, 2019
SUKHIYA MUHAMMADIYA TRUST Vs. DISTRICT FOREST OFFICER
October 1, 2019
SUKUMARAN, S/O VELU Vs. STATE OF KERALA
August 5, 2019
SULAIKHA HAMEED Vs. IBRAHIM
March 14, 2019
SULAIMAN Vs. SYNDICATE BANK PERAMBRA BRANCH
July 17, 2019
SULAIMAN E. Vs. STATE OF KERALA
October 28, 2019
SULFI Vs. STATE OF KERALA
November 1, 2019
SULFIKKAR Vs. STATE OF KERALA
March 21, 2019
SULOCHANA Vs. STATE OF KERALA, REPRESENTED BY THE STANDING COUNSEL
April 1, 2019
SULTAN THOMAS OOMMEN Vs. ELECTION COMMISSION OF INDIA
April 9, 2019
SULTHAN BATHERY SERVICE CO-OPERATIVE BANK Vs. INCOME TAX OFFICER
October 11, 2019
SUMA Vs. K.S. UNNIKRISHNAN
February 13, 2019
SUMA V Vs. CORPORATION OF KOCHI
December 24, 2019
SUMADEVI G. Vs. DIRECTOR PUBLIC INSTRUCTION,
November 26, 2019
SUMESH Vs. SUMESH VS . JIJIMOL S .
August 27, 2019
SUMESH NAIR Vs. STATE OF KERALA
February 19, 2019
SUMESH P.S. Vs. AUTHORIZED OFFICER, AXIS BANK LTD
October 3, 2019
SUMESH T.S Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
July 25, 2019
SUMITHA Vs. STATE OF KERALA
December 19, 2019
SUNDAR ALIYER.T.K Vs. AUTHORIZED OFFICER
May 31, 2019
SUNDARAM BNP PARIBAS HOME FINANCE LIMITED Vs. SUB-REGISTRAR AND ORS.
January 14, 2019
SUNEESH Vs. STATE OF KERALA
October 14, 2019
SUNIL Vs. NEETHU
November 21, 2019
SUNIL Vs. ADDITIONAL THAHASILDAR, KOLLAM AND ORS.
February 5, 2019
SUNIL @ CHUNNAN S/O MIKHAYEL Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
April 12, 2019
SUNIL ABRAHAM Vs. STATE OF KERALA
April 24, 2019
SUNIL BABU Vs. STATE POLICE CHIEF
March 27, 2019
SUNIL GEORGE Vs. THE PLANTATION CORPORATION OF KERALA LTD
March 21, 2019
SUNIL KUMAR Vs. STATE OF KERALA
July 2, 2019
SUNIL KUMAR Vs. STATE OF KERALA
June 3, 2019
SUNIL KUMAR Vs. STATE OF KERALA
December 6, 2019
SUNIL KUMAR K . Vs. PRASOBHA DEVI D
March 6, 2019
SUNIL KUMAR.K Vs. STATE OF KERALA
March 28, 2019
SUNIL PETER Vs. KERALA STATE ROAD TRANSPORT CORPORATION
December 20, 2019
SUNIL S. Vs. STATE OF KERALA
December 2, 2019
SUNIL VARGHESE Vs. JOSE VARGHESE
September 19, 2019
SUNIL.E.E. Vs. STATE OF KERALA
June 10, 2019
SUNILKUMAR Vs. STATE OF KERALA
November 19, 2019
SUNILKUMAR M Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
January 10, 2019
SUNILKUMAR P Vs. STATE OF KERALA
January 11, 2019
SUNILRAJ Vs. STATE OF KERALA
February 22, 2019
SUNITHA KAMAL EXECUTIVE ENGINEER Vs. KERALA STATE HOUSING BOARD
October 23, 2019
SUNITHABAI Vs. JAYAPRAKASH T.V.
June 13, 2019
SUNNY Vs. JAMALUDIEN
June 7, 2019
SUNNY ISSAC Vs. K.P. SUNNY
June 7, 2019
SUNNY YOHANNAN Vs. CHENGANNOR MUNICIPAL COUNCIL
April 5, 2019
SUNPAUL DEZIRA PROJECTS PRIVATE LIMITED Vs. STATE TAX OFFICER
December 13, 2019
SUO MOTU Vs. STATE OF KERALA
January 11, 2019
SUO MOTU Vs. STATE OF KERALA
April 10, 2019
SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
May 20, 2019
SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
March 28, 2019
SUO MOTU PROCEEDINGS INITIATED Vs. STATE OF KERALA
March 20, 2019
SUPERINTENDENT OF CUSTOMS Vs. AHAMMED KABIR
November 20, 2019
SURAJ S.J. Vs. A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERSITY
May 29, 2019
SURAJAN ALIAS SURAJ Vs. DISTRICT COLLECTOR
February 25, 2019
SURATHMAJA Vs. THIRUVANANTHAPURAM CORPORATION
December 12, 2019
SURENDRAN Vs. STATE OF KERALA
October 15, 2019
SURENDRAN S/O KUNHIKRISHNAN Vs. CHALAVARA GRAMA PANCHAYATH REPRESENTED BY SECRETARY, PALAKKAD
August 30, 2019
SURENDRAN.P Vs. KANNUR UNIVERSITY
December 12, 2019
SURESH Vs. SUJA
January 15, 2019
SURESH Vs. STATE OF KERALA
November 28, 2019
SURESH Vs. STATE OF KERALA
June 18, 2019
SURESH Vs. STATE OF KERALA
March 7, 2019
SURESH Vs. SUB INSPECTOR OF POLICE
July 10, 2019
SURESH A Vs. STATE OF KERALA
November 13, 2019
SURESH BABU Vs. STATE OF KERALA
January 28, 2019
SURESH BABU Vs. STATE OF KERALA
November 25, 2019
SURESH BABU M P, S/O PAVITHRAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION, REPRESENTED BY ITS SECRETARY
September 2, 2019
SURESH BABU P. Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED
June 20, 2019
SURESH KUMAR D. Vs. UNION OF INDIA
November 14, 2019
SURESHKUMAR Vs. DISTRICT LABOUR OFFICER
March 25, 2019
SURESHKUMAR S. Vs. STATE OF KERALA
April 9, 2019
SURESHKUMAR.N Vs. STATE OF KERALA
April 3, 2019
SURESHKUMAR.R Vs. DISTRICT LABOUR OFFICER
March 25, 2019
SUROOR Vs. CIRCLE INSPECTOR OF POLICE
October 10, 2019
SURYA GARDENS RESIDENTS ASSOCIATION Vs. STATE OF KERALA
July 1, 2019
SURYA SANKARANARAYANAN Vs. GOVERNMENT OF KERALA REPRESENTED BY SECRETARY
January 7, 2019
SURYA SANKARANARAYANAN Vs. GOVERNMENT OF KERALA
January 14, 2019
SURYA TRADERS Vs. STATE OF KERALA
March 20, 2019
SUSAMMA Vs. JUSTIN
December 9, 2019
SUSAN JOHN Vs. STATE OF KERALA
January 10, 2019
SUSEELA Vs. DILEEP KUMAR
July 16, 2019
SUSHAMA KUMARI Vs. MALAPPURAM POLICE CHIEF SUPERINTENDENT OF POLICE
January 14, 2019
SUSHAMA KUMARI Vs. UNION OF INDIA
February 11, 2019
SUSHARTHIKA A.S. Vs. REGIONAL TRANSPORT AUTHORITY
November 4, 2019
SUSHEELA Vs. DIRECTOR GENERAL OF POLICE
July 16, 2019
SUSHEELA AMMA Vs. VILLAGE OFFICER
January 8, 2019
SUSHEELA K.V. Vs. RAMACHANDRAPANICKER
July 16, 2019
SUSHMA M. Vs. GENERAL MANAGER, CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LIMITED
March 5, 2019
SUVARNA Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
March 26, 2019
SUVESH.P Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 27, 2019
SWASTIKA ENTERPRISES Vs. STATE OF KERALA
September 4, 2019
SWATHY MOHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 8, 2019
SWETHIN K.P Vs. STATE OF KERALA
October 14, 2019
SYAM Vs. STATE OF KERALA
December 17, 2019
SYAM KUMAR V.S. Vs. STATE OF KERALA
October 15, 2019
SYAM PRAKASH R. Vs. STATE OF KERALA
December 31, 2019
SYAM SIVAN Vs. STATE OF KERALA
November 17, 2019
SYAMALA Vs. KOLLAMPUZHA BHAGAVATHY TEMPLE TURST
February 13, 2019
SYAMALA, SYAM NIVAS Vs. SALIM, SUDHA VILASAM, KAMUKUMCHERY
January 21, 2019
SYAMJITH K.S. Vs. STATE OF KERALA
November 28, 2019
SYAMLAL Vs. STATE OF KERALA
December 12, 2019
SYNDICATE BANK Vs. MOHAMMED SHOOJA M
November 6, 2019
T K JAYARAMAN Vs. SREESHAJ T P
May 27, 2019
T K SADANANDAN Vs. SNDP YOGAM
May 29, 2019
T K VALSALA Vs. KANNAN C A
February 1, 2019
T. K. RAMESH Vs. STATE OF KERALA
January 30, 2019
T. K. SAJEEVAN Vs. FRANCIS T. CHACKO
August 8, 2019
T. P. ASSOCIATES CHULLIYOD ROAD Vs. KERALA HEAD LOAD WORKERS WELFARE FUND BOARD
July 5, 2019
T. PAILY, THEKKETHOTTIYIL Vs. A.L. NIRMALA
February 26, 2019
T.A. ABDULLA Vs. SUPPLYCO
December 4, 2019
T.A. MAMACHAN Vs. MANAGING DIRECTOR
September 3, 2019
T.A.LUKOSE Vs. STATE OF KERALA
June 13, 2019
T.B. BHASI Vs. STATE OF KERALA
August 26, 2019
T.G. MOHANAN Vs. THODUPUZHA URBAN CO-OPERATIVE BANK LTD.
August 27, 2019
T.G.BABU PRAKASH Vs. UNION OF INDIA
June 14, 2019
T.G.RAMANI Vs. B.NANDAGOPAN
August 9, 2019
T.J. ANTONY Vs. ASHA SONY @ ASHA ANTONY
February 19, 2019
T.J.RAJU Vs. THRISSUR CORPORATION
October 11, 2019
T.J.SIMON,CONTRACTOR Vs. KERALA WATER AUTHORITY
June 3, 2019
T.K. RAVIKUMAR Vs. PUNJAB NATIONAL BANK,
March 26, 2019
T.K. SATHEESH LAL Vs. BABY VARGHESE AND ORS.
February 19, 2019
T.K. SURESH Vs. E.V. RAJU AND ORS.
October 23, 2019
T.K. VENUGOPAL Vs. A. KOMALAVALLY
October 14, 2019
T.K.PORINCHU Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 20, 2019
T.K.PRATHAPAN Vs. HEALTH INSPECTOR PHC CHITTATUKARA
January 15, 2019
T.M. ABDUL JALEEL Vs. V.A MOHAMMED HANEEFA
February 20, 2019
T.M.ABDURAHIMAN Vs. ROZIK UMMAR
January 9, 2019
T.M.RASHEED Vs. STATE OF KERALA
November 8, 2019
T.N. SANILA Vs. STATE OF KERALA
October 11, 2019
T.N.BALASUBRAMANIAN PILLAI Vs. STATE OF KERALA
November 12, 2019
T.N.SANKARAN NAIR Vs. REVENUE DIVISIONAL OFFICER
March 25, 2019
T.OOMMEN PANICKER Vs. THE COMMERCIAL TAX OFFICER WORKS CONTRACT
February 22, 2019
T.P. BIJU Vs. ATTINGAL MUNICIPALITY
December 5, 2019
T.P. MOITHEEN AND ORS. Vs. VANNATHIVALAPPIL MOHAMMED HAJI
May 22, 2019
T.P. SHAMSUDHEEN Vs. STATE OF KERALA
December 2, 2019
T.P. SUBAIR Vs. STATE OF KERALA
December 19, 2019
T.P.ABDULLA Vs. MAHATHMA GANDHI UNIVERSITY
August 1, 2019
T.P.ALOSHY Vs. STATE CO-OPERATIVE ELECTION COMMISSION
January 23, 2019
T.P.JAMES Vs. ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD
October 3, 2019
T.P.VARGHESEKUTTY Vs. MANOJ R.S.
November 13, 2019
T.PRADEEP THEVARAKANDI HOUSE Vs. STATE OF KERALA
February 14, 2019
T.S. SALUDEEN Vs. STATE OF KERALA
March 18, 2019
T.S. SWAMINATHAN Vs. MANAGING DIRECTOR, KERALA STATE FINANCIAL ENTERPRISES
May 22, 2019
T.S.BALAN Vs. E.K.SUMATHY,
August 19, 2019
T.S.SINILAL Vs. STATE OF KERALA
November 4, 2019
T.SAJEEV Vs. STATE OF KERALA
April 10, 2019
T.V. HAMZA KOYA Vs. STATE OF KERALA
April 10, 2019
T.V.ELIAS Vs. SUB - COLLECTOR, CHAIRMAN, LAND BOARD
April 12, 2019
T.V.FIROZ ALAVI Vs. SUDHAKARAN.V
March 6, 2019
TAHSILDAR (LAND RECORDS) Vs. KERALA STATE MINORITY COMMISSION
March 25, 2019
TANIYULLATIL JAMEELA Vs. VATTAKKANDIYIL KUNHIMOOSA
June 3, 2019
TAPAN MANDAL Vs. STATE OF KERALA
November 8, 2019
TATTAMANGALAM SERVICE CO-OPERATIVE BANK LTD Vs. PALAKKAD DISTRICT CO-OPERATIVE BANK LTD
May 29, 2019
TEEKOY RUBBERS (INDIA)LIMITED Vs. PRABHAKARAN NAIR
January 16, 2019
TEENA M ANSARI Vs. RINOJ EAPPEN
August 29, 2019
TEENA PHILIP Vs. STATE OF KERALA
March 12, 2019
TESSY MICHAEL Vs. STATE OF KERALA
September 5, 2019
THACHAMBATH PADMINI AMMA Vs. KIZHAKKE THACHAMBATH KARTHIYANI AMMA
October 1, 2019
THAJEEB MUHAMMED Vs. ZEBA JAWAHAR
March 19, 2019
THALASSERY MUNICIPALITY Vs. PUTHALATH BALAKRISHNAN
June 21, 2019
THAMBAYIAMA Vs. SUB REGISTRAR
July 29, 2019
THAMPI SUBRAMANIAN Vs. STATE OF KERALA
July 29, 2019
THANKACHAN Vs. STATE OF KERALA
September 17, 2019
THANKAMMA Vs. THE STATE OF KERALA
February 28, 2019
THANKAMMA KUMARAN Vs. ADDITIONAL DISTRICT MAGISTRATE
February 1, 2019
THANKAMONI AMMA PADMAKUMARI AMMA Vs. GANAPATHI SURESH
February 25, 2019
THANKAMONY K Vs. KUNNATHUKAL GRAMA PANCHAYATH
February 6, 2019
THANKAPPAN N. AISWARYA Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
February 15, 2019
THANKARAJAN Vs. SARADAMMA VILASINI
November 4, 2019
THANKESWARAN R Vs. DISTRICT COLLECTOR
December 18, 2019
THANKEY SERVICE CO-OPERATIVE BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
November 25, 2019
THANSEER Vs. STATE OF KERALA
September 24, 2019
THASNEEM TAJ E. Vs. STATE OF KERALA
March 25, 2019
THAYYIL CHANDRASEKHARAN Vs. ATHIKKOTU PRASAD
August 13, 2019
THAZHAVA SERVICE CO-OPERATIVE BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
June 10, 2019
THE AMBALLOORE GRAMA PANCHAYAT Vs. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS
February 4, 2019
THE CHIEF ENGINEER Vs. K.P.ALDON @ ELDHOSE S/O.LATE PAILY
February 27, 2019
THE KERALA FINE ARTS SOCIETY Vs. THE UNION OF INDIA
February 14, 2019
THE KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES Vs. GIJO ITTOOP
February 7, 2019
THE KSHATRIYA KSHEMA SABHA Vs. THE ELECTION COMMISSION
July 9, 2019
THE MANAGER Vs. STATE OF KERALA,
November 26, 2019
THE MANAGER , GALAXY SECURITY SERVICES Vs. E.M.MOLY W/O LATE BALAKRISHNAN
February 8, 2019
THE MANAGING TRUSTEE, SREE VALAYANADU BHAGAVATHI DEVASWOM AND ORS. Vs. SHAJI K.T. AND ORS.
December 19, 2019
THE PAYAPPAR SREE DHARMA SASTHA ADVISORY COMMITTEE REPRESENTED BY ITS SECRETARY HARIPRASAD Vs. A.K.JOSEPH
June 12, 2019
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KUNDAYAM SERVICE CO-OPERATIVE BANK LTD
June 7, 2019
THE REGIONAL MANAGER M/S. INDUSLND BANK Vs. STATE OF KERALA
May 22, 2019
THE SECRETARY Vs. BIJU.U.K
February 7, 2019
THE SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. M.N.KUNJAPPAN
February 26, 2019
THE STATE OF KERALA AND ORS. Vs. K.G. SURESH
October 24, 2019
THIDANAD SERVICE CO-OPERATIVE BANK LTD Vs. PUSHPALATHA P.G.
March 26, 2019
THILOTHAMAN, S/O GOPALAN Vs. JANAKI(DIED)
August 29, 2019
THIRUMATHAL Vs. ANNAMMAL
August 7, 2019
THIRUVALLA EAST CO-OPERATIVE BANK LTD Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
May 21, 2019
THIRUVANANTHAPURAM MEDICAL COLLEGE TAXI DRIVERS WELFARE UNION Vs. CITY POLICE COMMISSIONER
April 4, 2019
THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION Vs. DIRECTOR DAIRY DEVELOPMENT DEPARTMENT
February 6, 2019
THOMAS Vs. STATE OF KERALA
April 8, 2019
THOMAS Vs. STATE OF KERALA
December 18, 2019
THOMAS Vs. REVENUE DIVISIONAL OFFICER
October 11, 2019
THOMAS A.P. Vs. ANU THOMAS
October 15, 2019
THOMAS CHACKO Vs. BANK OF INDIA
August 21, 2019
THOMAS ELOOR Vs. UNIVERSITY OF CALICUT
June 10, 2019
THOMAS GEORGE Vs. V.V. GEORGEKUTTY
November 5, 2019
THOMAS JACOB Vs. STATE OF KERALA
November 1, 2019
THOMAS JOHN KITHU Vs. STATE OF KERALA
August 8, 2019
THOMAS M. JOSHUA Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
January 10, 2019
THOMAS P O Vs. SECRETARY, KORATTY GRAMA PANCHAYATH
March 8, 2019
THOMAS PALLICKAPARAMBIL Vs. STATE OF KERALA
January 10, 2019
THOMAS SEBASTIAN Vs. STATE OF KERALA
February 13, 2019
THOMAS THOONATTU Vs. STATE OF KERALA
December 5, 2019
THOMAS.T.T Vs. STATE OF KERALA
June 7, 2019
THOMASKUTTY Vs. STATE OF KERALA
March 25, 2019
THOMASLY E.V. Vs. IRINJALAKUDA MUNICIPALITY
November 22, 2019
THOTTAM THOZHILALI SAMRAKSHANA VIKASANA SAMITHY Vs. RETHEN KELKER
December 6, 2019
THRESIAKUTTY THOMAS Vs. DISTRICT COLLECTOR
September 23, 2019
THRESIAMMA MANSHOVEN Vs. MANSHOVEN JACQUES JOSEPH
May 30, 2019
THRESSIAKUTTY Vs. STATE OF KERALA
January 25, 2019
THRIKKUR MAHADEVA TEMPLE Vs. THRIKKUR MAHADEVA TEMPLE BHAKTHAJANA SANKHADANA
January 9, 2019
THRIMATHY CONTRACTING COMPANY V.P.CO.CENTER Vs. SECRETARY, PUBLIC WORKS DEPARTMENT GOVERNMENT SECRETARIAT
March 8, 2019
THRISIL DAS Vs. STATE OF KERALA
March 21, 2019
THULASEEDHARAN NAIR.D Vs. MOHANDAS COLLEGE OF ENGINEERING AND TECHNOLOGY
March 19, 2019
THULASI Vs. STATE OF KERALA
November 26, 2019
THUNDIYIL ABDURAHIMAN Vs. ASHARAF KALAPEEDIKAYIL
February 5, 2019
THWAHA FASAL Vs. STATE OF KERALA
November 27, 2019
TIJO.K.GEORGE Vs. DISTRICT COLLECTOR
November 19, 2019
TIKENDRA SINGH RITHAL Vs. STATE OF KERALA
October 9, 2019
TOM P J @ GEORGE Vs. STATE OF KERALA
April 11, 2019
TOM T.JOSEPH Vs. STATE OF KERALA
June 12, 2019
TOMIN J. THACHANKARY Vs. STATE OF KERALA
December 5, 2019
TOMY THOMAS Vs. STATE OF KERALA
March 29, 2019
TOMY THOMAS Vs. STATE OF KERALA
October 4, 2019
TOMY THOMAS Vs. STATE OF KERALA
August 30, 2019
TONY ENTERPRISES Vs. RESERVE BANK OF INDIA
October 11, 2019
TOP MOST ENTERPRISES PVT. LTD Vs. CIRCLE INSPECTOR OF POLICE
October 1, 2019
TORQUE AUTO HUB Vs. BANK OF BARODA, REGIONAL OFFICE, CHERTHALA BRANCH
February 1, 2019
TOWER VISION INDIA (PRIVATE ) LIMITED Vs. ELOOR MUNICIPALITY
October 28, 2019
TRACO CABLE COMPANY LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
July 9, 2019
TRANSASIA BIO MEDICALS LTD. Vs. STATE OF KERALA
January 24, 2019
TRANSFORMERS AND ELECTRICALS KERALA LIMITED Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
April 1, 2019
TRAVANCORE DEVASWOM BOARD Vs. ASHOK KUMAR
March 29, 2019
TRAVANCORE DEVASWOM BOARD Vs. NARAYANA BHATTATHIRI
March 26, 2019
TRAVANCORE RUBBER & TEA CO LTD Vs. DIVISIONAL FOREST OFFICER, DIVISIONAL FOREST OFFICE, CIVIL STATION
May 23, 2019
TRAVANCORE SUGARS Vs. T S AKBAR KHAN
October 1, 2019
TRAVANCORE TITANIUM PRODUCTS LTD Vs. ASSISTANT CUSTOMS COMMISSIONER REVENUE RECOVERY CELL
December 16, 2019
TRESA THOMAS Vs. STATE TAX OFFICER
September 5, 2019
TRIVANDRUM CO-OPERATIVE DISTRICT WHOLESALE SOCIETY LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
June 10, 2019
TURBO INTERTRADE COMPANY INDIA PVT. LTD. Vs. UNION OF INDIA
December 12, 2019
U. VARKEY Vs. ISSAC NEDIVELIL PUTHENPURA
June 17, 2019
U.GOPAKUMAR Vs. STATE OF KERALA
October 29, 2019
U.K.MOHAMMEDKUTTY HAJI Vs. STATE OF KERALA
November 7, 2019
UDAYAKUMAR Vs. PROJECT DIRECTOR
January 21, 2019
UDAYAKUMAR S/O SURENDERAN PILLAI Vs. STATE OF KERALA
February 1, 2019
UDAYAN S/O VASUDEVAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
September 4, 2019
ULAHANNAN JOSEPH Vs. KERALA STATE FOREST DEVELOPMENT CORPORATION LTD
June 10, 2019
ULLATTIL AYISUMMA Vs. MOIDEENKUTTY
March 27, 2019
UMA M Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
April 3, 2019
UMAYATTUKARA MAR THOMA CHURCH KALLISSERY P.O. Vs. STATE OF KERALA
October 30, 2019
UMESH Vs. UNION OF INDIA
July 30, 2019
UMESH KUMAR Vs. STATE OF KERALA
April 1, 2019
UMMER Vs. STATE OF KERALA
August 26, 2019
UMMER Vs. STATE OF KERALA
May 23, 2019
UMMU HANI Vs. ICICI BANK LTD EDAPPAL BRANCH
May 28, 2019
UNION OF INDIA Vs. V. LAKSHMI NARAYANAN
June 11, 2019
UNION OF INDIA Vs. N. DHARMADAN
June 18, 2019
UNION OF INDIA Vs. ALL INDIA NAVAL CLERKS ASSOCIATION
August 8, 2019
UNION OF INDIA Vs. SABEENA VARGHESE
October 18, 2019
UNION OF INDIA Vs. N. PARAMESWARAN PILLAI
November 19, 2019
UNION OF INDIA Vs. J.SEBASTIAN
June 7, 2019
UNION OF INDIA Vs. VIKAS K S/O K I DHARMARAJAN
July 8, 2019
UNION OF INDIA Vs. V.K.VASU
November 1, 2019
UNION OF INDIA Vs. ANIL.S.
November 1, 2019
UNION OF INDIA Vs. SHIYAAD
April 11, 2019
UNION OF INDIA Vs. GULSHAN KUMAR
April 10, 2019
UNION OF INDIA Vs. SUNITHA W/O LATE B BHASKARAN
February 5, 2019
UNION OF INDIA Vs. BIJOY R.
January 16, 2019
UNION OF INDIA Vs. C.M. PARAMESWARAN
June 4, 2019
UNION OF INDIA Vs. V.K.SAMU
November 15, 2019
UNION OF INDIA Vs. HAJI C M ABDUL KHADER
December 20, 2019
UNION OF INDIA Vs. ANIL.S
November 1, 2019
UNION OF INDIA Vs. TOMY MATHEW
October 31, 2019
UNION OF INDIA Vs. DEEPESH K
August 6, 2019
UNION OF INDIA Vs. RAJAMMA
August 21, 2019
UNION OF INDIA Vs. SOBHA MARY ALEXANDER
November 21, 2019
UNION OF INDIA Vs. SHAMEER
April 12, 2019
UNION OF INDIA AND ORS. Vs. SWAROOP SHETTY AND ORS.
December 13, 2019
UNION PUBLIC SERVICE COMMISSION Vs. JAI SINGH MEENA
March 8, 2019
UNITED SPIRITS LTD Vs. STATE OF KERALA
December 12, 2019
UNIVERSITY GRANTS COMMISSION Vs. RAJKUMAR K.K.
May 22, 2019
UNIVERSITY OF CALICUT Vs. MANAGER MOTHER ARTS & SCIENCE COLLEGE
September 3, 2019
UNIVERSITY OF KERALA Vs. K.MOHANDAS
November 7, 2019
UNIVERSITY OF KERALA Vs. SNEHACHARYA INSTITUTE OF MANAGEMENT
October 26, 2019
UNIVERSITY OF KERALA KARYAVATTOM Vs. DR.V.REGHU
October 30, 2019
UNNI Vs. STATE OF KERALA
February 19, 2019
UNNI @ NEPOLIAN Vs. STATE OF KERALA
March 8, 2019
UNNIKRISHNA PILLAI Vs. STATE OF KERALA
June 11, 2019
UNNIKRISHNA PILLAI Vs. AUTHORIZED OFFICER CORPORATION BANK
October 3, 2019
UNNIKRISHNAN Vs. STATE OF KERALA
November 22, 2019
UNNIKRISHNAN Vs. STATE OF KERALA
November 4, 2019
UNNIKRISHNAN @ APPU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
January 11, 2019
UNNIKRISHNAN K.P. Vs. MANJOOR SERVICE CO-OPERATIVE BANK
August 6, 2019
UNNIKRISHNAN NAIR Vs. STATE OF KERALA
November 26, 2019
UNNIKRISHNAN NAIR G . S . Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 21, 2019
UNNIKRISHNAN.V.M Vs. LIC HOUSING FINANCE LTD
February 11, 2019
UPL LTD. Vs. STATE OF KERALA
July 1, 2019
USHA Vs. STATE OF KERALA
April 9, 2019
USHADEVI Vs. STATE OF KERALA
November 6, 2019
USHAKUMARI Vs. STATE OF KERALA
July 2, 2019
USHAKUMARI V.S. Vs. STATE OF KERALA
January 11, 2019
USMAN K.K. Vs. AXIS BANK LIMITED RETAIL ASSET CENTRE
March 15, 2019
V M HARIZ Vs. INSPECTOR GENERAL OF POLICE
August 1, 2019
V M JOSEPH Vs. KADANAD GRAMA PANCHAYATH
June 14, 2019
V MADHU Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
March 8, 2019
V RAVEENDRAN NAIR Vs. STATE OF KERALA
March 8, 2019
V S BABU Vs. C S THAHIRA
March 5, 2019
V VELAYUDHAN, S/O V VENKADACHALAM Vs. STATE OF KERALA
March 18, 2019
V VIJAYARAJAN (DIED) Vs. GOPINATHAN
August 26, 2019
V. BINU Vs. COMMISSIONER OF CUSTOMS
June 12, 2019
V. FOUSIYA, W/O.YUSUF Vs. STATE OF KERALA
April 9, 2019
V. GOPAKUMAR Vs. STATE OF KERALA
October 1, 2019
V. INDIRA DEVI Vs. SUBHADRA DEVI
August 21, 2019
V. P. MUHAMMED HANEEFA Vs. ASSISTANT LABOUR OFFICER
November 8, 2019
V. PREMALATHA Vs. STATE OF KERALA
December 6, 2019
V. SHAJI Vs. STATE OF KERALA
October 22, 2019
V. K. L. RESORTS INDIA PVT. LTD. Vs. THE DIRECTOR, DEPARTMENT OF FIRE & RESCUE SERVICES
February 7, 2019
V.A.BABY THOMAS Vs. STATE OF KERALA
June 10, 2019
V.BALARAM Vs. CO-OPERATIVE ARBITRATION COURT
April 1, 2019
V.C. JOHN Vs. T.K. ANIKUMARI
January 3, 2019
V.K. GOPINATH Vs. RAJESH PURUSHOTHAMAN
March 1, 2019
V.K.BALACHANDRAN NAIR Vs. P.K.VINODKUMAR
November 4, 2019
V.K.KARUNAKARAN Vs. STATE OF KERALA
November 21, 2019
V.KUMARAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 20, 2019
V.M. BINDU Vs. SUB INSPECTOR OF POLICE, CHALISSERRY POLICE STATION
January 3, 2019
V.M. KARUNAKARAN Vs. ZAMORIN RAJA OF CALICUT
September 25, 2019
V.M. MOHANAN Vs. UNION OF INDIA
October 9, 2019
V.M. MOIDEEN Vs. KOZHIKODE MUNICIPAL CORPORATION
May 14, 2019
V.MADHUSOODHANAN Vs. V.THANKAMONI
June 4, 2019
V.N. SREEDHARAN Vs. DISTRICT COLLECTOR
November 12, 2019
V.N.PUBLIC HEALTH Vs. STATE OF KERALA
May 3, 2019
V.N.PUBLIC HEALTH Vs. STATE OF KERALA
November 19, 2019
V.O.KUNJUKUNJU (DIED) Vs. STATE OF KERALA
December 17, 2019
V.P.AHAMMED SHAREEF Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD
October 10, 2019
V.P.ISWARDAS Vs. LABOUR ENFORCEMENT OFFICE
November 4, 2019
V.P.M.NOORUDHEEN Vs. STATE OF KERALA
October 18, 2019
V.RAJENDRAN Vs. SUNIL KUMAR
November 20, 2019
V.S. ABBAS Vs. STATE OF KERALA
December 2, 2019
V.SASEENDRAN Vs. KARAVARAM GRAMA PANCHAYAT
November 25, 2019
V.SAVIN KUMAR Vs. STATE OF KERALA
November 20, 2019
V.SURENDRAN Vs. SREEDEVI S.
December 3, 2019
V.T.HARI Vs. STATE OF KERALA
October 1, 2019
V.T.VIJAYAN Vs. U.KUTTAPPAN NAIR
March 1, 2019
V.U.SIDHIQUE Vs. STATE OF KERALA
December 11, 2019
VA TECH WABAG LIMITED Vs. KERALA WATER AUTHORITY
December 17, 2019
VACHAPURATH KHADEEJA Vs. STATE OF KERALA
December 2, 2019
VAHEEDA Vs. AUTORIZED OFFICER
December 10, 2019
VALAKKAVU GRANITE (P) LTD Vs. TAHASILDAR, THRISSUR
January 18, 2019
VALAKKAVU GRANITES (P) LTD. Vs. TAHSILDAR, THRISSUR TALUK
January 30, 2019
VALAVANAD PUTHENKAVU DEVI KSETRAM Vs. GOVERNMENT OF INDIA
February 5, 2019
VALAVI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER REGIONAL OFFICE
November 15, 2019
VALSALA D/O JANAKI Vs. V SREEKUMAR
June 19, 2019
VANCHIYOOR V. MOHANAN NAIR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 14, 2019
VANIYAMKULAM GRAMA PANCHAYATH Vs. DISTRICT COLLECTOR DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
December 11, 2019
VANNATHI VALAPPIL MAHMOOD Vs. STATE OF KERALA
February 13, 2019
VARGHESE Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 20, 2019
VARGHESE Vs. DIVISIONAL OFFICER,
August 14, 2019
VARGHESE ARACKAL Vs. STATE OF KERALA
July 30, 2019
VARGHESE DELSHIN Vs. PRINCIPAL, BISHOP JEROME SCHOOL OF ARCHITECTURE
October 31, 2019
VARGHESE JOSEPH @ SABU Vs. STATE OF BANK OF INDIA
March 12, 2019
VARGHESE MATHEW, S/O LATE MATHEW Vs. SANTHAMMA JOHN, D/O.JOHN (LATE)
January 18, 2019
VARKEY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
July 9, 2019
VASAN.C.V Vs. ERNAKULAM DISTRICT CO-OPERATIVE BANK
March 22, 2019
VASANTHA MALLAN Vs. N.S. ABOOBACKER SIDDIQUE
November 14, 2019
VASANTHAKUMAR Vs. STATE OF KERALA
July 23, 2019
VASUDEVA NAYAK S. Vs. STATE OF KERALA
July 12, 2019
VASUDEVAN Vs. UNITED INDIA INSURANCE CO.LTD
December 10, 2019
VASUDEVAN Vs. STATE OF KERALA
November 21, 2019
VEENA PRABHAKUMAR Vs. DHANLAXMI BANK
April 10, 2019
VELUCHANDRAN Vs. VILASINI AMMA
December 9, 2019
VEMBANAD GAS AGENCIES ANCHAL KOLLAM DISTRICT Vs. UNION OF INDIA
May 21, 2019
VENGADAN NARAYANAN Vs. STATE OF KERALA
August 8, 2019
VENKIDESAN Vs. STATE OF KERALA
January 31, 2019
VENU R. Vs. UNIVERSITY OF CALICUT
November 15, 2019
VENUGOPAL Vs. ANILKUMAR V G
July 16, 2019
VENUGOPAL R. AND ORS. Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
April 8, 2019
VENUGOPAL.V.S. Vs. FERTILIZERS AND CHEMICALS TRAVNCORE LTD.
September 18, 2019
VENUGOPALAN Vs. DISTRICT COLLECTOR
January 24, 2019
VETTIKKATTUKUNNU MUSLIM JAMA-ATH PONJASSERY P.O. Vs. STATE OF KERALA
November 1, 2019
VETTRO TRADERS AND INTEGRATED SERVICES Vs. SUB INSPECTOR OF POLICE
August 5, 2019
VICAR, ST. THOMAS CATHEDRAL Vs. STATE OF KERALA
October 18, 2019
VICTIM Vs. STATE OF KERALA
April 3, 2019
VICTIM IN CR.297/17 OF NEDUMBASSERY POLICE STATION Vs. STATE OF KERALA
February 25, 2019
VIDHYA JAYAPRAKASH A. Vs. STATE OF KERALA
December 3, 2019
VIDYA MUKUNDAN Vs. STATE OF KERALA
November 22, 2019
VIGNESWARA PACKS Vs. TRAVANCORE DEVASWOM BOARD
November 29, 2019
VIJAYA BABU Vs. STATE OF KERALA
October 29, 2019
VIJAYA BANK Vs. K. SHANAWAS
June 19, 2019
VIJAYA HOSPITALITY AND RESPORTS LTD. Vs. COMMISSIONER OF INCOME TAX
March 7, 2019
VIJAYAKUMAR Vs. STATE
November 27, 2019
VIJAYAKUMAR Vs. STATE OF KERALA
June 12, 2019
VIJAYAKUMAR Vs. STATE OF KERALA
June 4, 2019
VIJAYAKUMAR Vs. AUTHORIZED OFFICER, THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK
February 20, 2019
VIJAYALEKSHMI Vs. STATE OF KERALA
December 12, 2019
VIJAYAMMA KOMALAN Vs. DISTRICT GEOLOGIST
November 25, 2019
VIJAYAN Vs. STATE OF KERALA
July 29, 2019
VIJAYAN Vs. SURENDRAN
July 26, 2019
VIJAYAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 8, 2019
VIJAYAN P. Vs. UNIVERSITY OF KERALA
February 12, 2019
VIJEESH P.R. Vs. REGIONAL TRANSPORT AUTHORITY
September 17, 2019
VIJENDRAKUMAR M. Vs. STATE OF KERALA
November 1, 2019
VIJI P.ISSAC Vs. VIJAYAKUMARI
January 15, 2019
VIJIKUMAR Vs. STATE OF KERALA
August 1, 2019
VIJU M.ITTOOP Vs. STATE OF KERALA
December 11, 2019
VIJUNA.V.K Vs. MITHUN.K
December 9, 2019
VILASINI POYILIL Vs. VALSALA @ P.T. VALSALA TEACHER
March 15, 2019
VIMAL VINCENT Vs. REVENUE DIVISION OFFICER
November 27, 2019
VIMALA A.K Vs. STATE OF KERALA
November 19, 2019
VIMALA ABRAHAM Vs. EAPPEN JOSEPH
September 19, 2019
VIMALAN N Vs. VILLAGE OFFICER
September 27, 2019
VINAY THOMAS ABRAHAM Vs. KERALA STATE SPORTS COUNCIL
August 5, 2019
VINAYACHANDRAN Vs. YASODHAMMA
June 11, 2019
VINAYAN M.C. Vs. STATE OF KERALA
October 10, 2019
VINCA HOSPITALITY PVT. LTD. Vs. SAROMA HILLS RESORTS
December 6, 2019
VINCENT ANTONY Vs. DELHI POLICE ESTABLISHMENT, CBI
June 7, 2019
VINEETH Vs. STATION HOUSE OFFICER
September 25, 2019
VINEETHA Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES
February 27, 2019
VINOD Vs. STATE OF KERALA
July 12, 2019
VINOD Vs. STATE OF KERALA
November 5, 2019
VINOD Vs. STATE OF KERALA
November 4, 2019
VINOD Vs. STATE OF KERALA
September 18, 2019
VINOD Vs. STATE OF KERALA
November 11, 2019
VINOD Vs. STATE OF KERALA
April 11, 2019
VINOD KRISHNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 16, 2019
VINOD KUMAR Vs. DISTRICT GEOLOGIST
April 2, 2019
VINOD KUMAR Vs. SHARFUDHEEN
December 10, 2019
VINOD KUMAR M Vs. PANCHAYATH DIRECTOR
January 24, 2019
VINOD KUMAR N.G. Vs. SREEREKHA
June 20, 2019
VINOD KUMAR R. Vs. MANAGING DIRECTOR (IN-CHARGE), ADICHENALLOOR FARMERS SERVICE CO-OPERATIVE BANK LTD
January 25, 2019
VINOD P. Vs. STATE OF KERALA
April 30, 2019
VINOD P.P. Vs. KERALA SHIPPING AND INLAND NAVIGATION CORPORATION LTD.
December 3, 2019
VINOD THANKARAJAN Vs. STATE OF KERALA
November 25, 2019
VINOD.P S/O. PURUSHOTHAMAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 20, 2019
VINODHINI JAYACHANDRAN Vs. AUTHORIZED OFFICER
October 30, 2019
VINTO Vs. STATE OF KERALA
December 12, 2019
VINU KOSHY ABRAHAM Vs. A B M TOWERS RESIDENTS ASSOCIATION
October 9, 2019
VINU P.B. Vs. DISTRICT COLLECTOR
December 3, 2019
VINU VISHWAM Vs. STATE OF KERALA
December 2, 2019
VINU JACOB Vs. NIL
March 1, 2019
VIPIN C. GOPI, Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
October 30, 2019
VISHAL G. NAIR Vs. SREEDEVI P.S.
September 19, 2019
VISHALAKSHI AMMA Vs. STATE OF KERALA
December 3, 2019
VISHNU Vs. STATE OF KERALA
November 28, 2019
VISHNU Vs. STATE OF KERALA
April 3, 2019
VISHNU Vs. STATE OF KERALA
November 25, 2019
VISHNU Vs. STATE OF KERALA
October 11, 2019
VISHNU Vs. STATE OF KERALA
October 24, 2019
VISHNU Vs. STATE OF KERALA
December 5, 2019
VISHNU Vs. KERALA STATE
June 14, 2019
VISHNU AYURVEDA MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES
August 21, 2019
VISHNU GOPINAD Vs. STATE OF KERALA
July 30, 2019
VISHNU KURUKKAL Vs. TRAVANCORE DEVASWOM BOARD
July 23, 2019
VISHNU P.K. Vs. STATE OF KERALA
April 12, 2019
VISHNU S.V. Vs. SATHYA SREEKUMAR
November 12, 2019
VISHNU S/O VALSALAN Vs. STATE OF KERALA
January 4, 2019
VISHNU SOMASUNDARAN Vs. SENIOR INTELLIGENCE OFFICER
December 16, 2019
VISHNU SP Vs. STATE OF KERALA
November 6, 2019
VISHNU V.S. Vs. STATE OF KERALA
June 6, 2019
VISWAMBARAN Vs. STATE OF KERALA
August 27, 2019
VISWANATHAN @ VISWAN Vs. STATE OF KERALA
June 11, 2019
VISWANATHAN C. Vs. DISTRICT COLLECTOR PALAKKAD
March 12, 2019
VISWANATHAN K C Vs. D PAPPACHAN
March 1, 2019
VISWANATHAN T N Vs. STATE OF KERALA
June 21, 2019
VITHUN Vs. STATE OF KERALA
March 5, 2019
VIVEK.P Vs. STATION HOUSE OFFICER
June 7, 2019
VIVEKANANDA EDUCATIONAL TRUST Vs. STATE OF KERALA
July 19, 2019
VJAYAKUMAR Vs. AUTHORISED OFFICER THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LTD.
January 15, 2019
VYSAKH BABU Vs. STATE OF KERALA
October 1, 2019
W/O OF DECEASED SHEEJA, W/O LATE ANANDAKUTTAN Vs. VINOD, S/O DAMODARAN, CHOLOTH VEEDU
January 30, 2019
WATER WORLD TOURISM COMPANY PVT. LTD Vs. ALAPPUZHA MUNICIPALITY
March 25, 2019
WE BUILD (P) LTD. Vs. GOVERNMENT OF KERALA
March 12, 2019
WILFRED, S/O MANUEL Vs. DISTRICT COLLECTOR,KOLLAM
June 10, 2019
WILLIAMS DANIEL Vs. JOSE
October 3, 2019
XAVIER THOMAS Vs. K.P. JOHNSON
January 9, 2019
Y.A.PRAVEEN Vs. HEADMASTER
June 14, 2019
YESUDAS.R. Vs. THE STATE OF KERALA
March 27, 2019
YETHI T.U. Vs. REGIONAL PASSPORT OFFICER
June 6, 2019
YOOSAF Vs. STATE OF KERALA
July 10, 2019
YOUSAF.R.K. Vs. STATE OF KERALA
October 15, 2019
YOUSUF CHALIL Vs. STATE OF KERALA
October 3, 2019
YOUSUF CHALIL Vs. STATE OF KERALA
July 25, 2019
YOUSUFF Vs. NAFEESAKUTTY
December 4, 2019
YOUSUFF P.V. Vs. STATE OF KERALA
March 27, 2019
ZACHARIA STEPHEN Vs. JAIDEV.G
September 3, 2019
ZUBAIDA N Vs. THE SUB DIVISIONAL MAGISTRATE
May 20, 2019