Case Index

Title
Date
A PAVANSAY Vs. A SUNDAR
January 23, 2019
A.AHMED JI BHAI Vs. KRISHNA KUMARI BHANJDEV RAJMATA
September 24, 2019
A.S.PATKI Vs. DIVISIONAL RAILWAY MANAGER
October 4, 2019
AASH KUMAR YADAV Vs. MAHADEV @ MAHENDRA YADAV
May 13, 2019
AASHU DEWANGON Vs. CHANDRAMUKHI BAI
November 8, 2019
ABDUL KADIR Vs. STATE OF CHHATTISGARH
December 16, 2019
ABDUL QADIR Vs. ASGARI BEGUM
September 26, 2019
ABDUL RAHMAN Vs. NUTAN RAJWADE
April 24, 2019
ABDUL RAZZAK, Vs. STATE OF CHHATTISGARH
August 7, 2019
ABDUL SALIM KHAN Vs. UNION OF INDIA
December 17, 2019
ABDUL SHAFIQ Vs. UNION OF INDIA
January 21, 2019
ABHAY @ MONTU Vs. STATE OF CHHATTISGARH
December 17, 2019
ABHAY KALE Vs. OM NARAYAN SINGH @ MUNNA SINGH
February 18, 2019
ABHAY NAYAK S/O DEVDAS NAYAK Vs. STATE OF CHHATTISGARH
December 20, 2019
ABHAY SAHU Vs. STATE OF CHHATTISGARH
January 11, 2019
ABHISHEK CHOUHAN Vs. STATE OF CHHATTISGARH
January 3, 2019
ABHISHEK PANDEY Vs. STATE OF CHHATTISGARH
November 11, 2019
ABHISHEK SINGH Vs. STATE OF CHHATTISGARH
December 20, 2019
ABHISHEK SINGH Vs. STATE OF CHHATTISGARH
July 24, 2019
ABHISHEK TIWARI Vs. UNION OF INDIA
November 6, 2019
ABRAHAM Vs. DOMNIK TOPPO
November 19, 2019
ACC LIMITED Vs. STATE OF CHHATTISGARH
August 2, 2019
ACHCHE LAL JAISWAL Vs. STATE OF CHHATTISGARH
May 13, 2019
ACHHELAL SON OF DWARIKA PRASAD JAISWAL Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, KORBA (CG)
April 5, 2019
ADITYA BIRLA FINANCE LIMITED HAVING ITS REGISTERED OFFICE Vs. VISHAL CHOPRA
January 7, 2019
ADITYA WHEEL INDIA PVT. LTD Vs. CHIEF MANAGER
January 14, 2019
ADUR Vs. KANIYA RAM
November 5, 2019
AFAJAL ALI Vs. AMRUDDIN ANSARI
October 24, 2019
AFSANA W/O TANWEER ALAM Vs. STATE OF CHHATTISGARH
June 19, 2019
AGHAN SINGH Vs. STATE OF CHHATTISGARH
July 23, 2019
AGRAWAL AND SHIV SHAKTI RICE Vs. KRISHI UPAJ MANDI SAMITI
October 4, 2019
AGRAWAL STRUCTURE MILLS (PVT) LTD Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED
September 11, 2019
AHIMATBAI UIKE W/O LATE CHAINSINGH UIKE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
February 13, 2019
AHSAN Vs. STATE OF CHHATTISGARH
October 17, 2019
AIVAJ DEWANGAN Vs. STATE OF CHHATTISGARH
July 3, 2019
AJAB SINGH Vs. DADU SINGH THAKUR
September 6, 2019
AJANTI EKKA Vs. CHHATTISGARH RAJYA GRAMIN BANK
January 15, 2019
AJAY BUDHIYA Vs. GULSHAN
March 8, 2019
AJAY CHOUHAN Vs. STATE OF CHHATTISGARH
November 29, 2019
AJAY GUPTA Vs. KHEM SINGH BARMATE
April 11, 2019
AJAY HARIHARNO Vs. UP MAHAPRABANDHAK / APEALIYA ADHIKARI
June 25, 2019
AJAY KUMAR Vs. STATE OF CHHATTISGARH THROUGH
January 7, 2019
AJAY KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
February 20, 2019
AJAY KUMAR KAWRE Vs. STATE OF CHHATTISGARH
February 8, 2019
AJAY KUMAR MAHILANGE Vs. STATE OF CHHATTISGARH
July 16, 2019
AJAY KUMAR NAG Vs. STATE OF CHHATTISGARH
October 3, 2019
AJAY KUMAR SAHU Vs. STATE OF CHHATTISGARH
November 14, 2019
AJIT @ LALLU SONI Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
February 8, 2019
AJIT PRAMOD KUMAR JOGI Vs. COMMITTEE
July 3, 2019
AJMAT KHAN Vs. NAVIDAD KHAN
October 16, 2019
AKANKSHA SHARMA Vs. AKASH SHARMA
August 1, 2019
AKANKSHA TANDIYA D/O SANTU RAM TANDIYA Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, MANTRALAYA, CHHATTISGARH
May 7, 2019
AKANSHA GUPTA Vs. STATE OF CHHATTISGARH
June 20, 2019
AKHILESH KUMAR GUPTA Vs. JITENDRA KUMAR PATEL
June 20, 2019
AKIL RAM Vs. SUKHMEN D/O DULAR
January 23, 2019
ALEX PAUL MENON Vs. VIJAY LAXMI SHARMA
December 6, 2019
ALI KAUSHAR S/O FAZAL HUSSAIN Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION LORMI, DIST BILSPUR (CG)
February 11, 2019
ALKA MISHRA Vs. STATE OF CHHATTISGARH
October 15, 2019
ALOK SHUKLA Vs. STATE OF CHHATTISGARH
October 16, 2019
ALOK SINGH GAUTAM S/O SHRI ARUN SINGH GAUTAM Vs. STATE OF CHHATTISGARH
January 8, 2019
ALOK TIWARI Vs. RAJ KUMAR JAIN
December 19, 2019
AMANDEEP SINGH BAINS Vs. STATE OF CHHATTISGARH
May 2, 2019
AMAR SINGH, S/O KARTIK RAM PAV Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION MARWAHI
January 2, 2019
AMARDAS Vs. SAMPAT
August 2, 2019
AMARNATH BANERJEE Vs. RAVINDRA SINGH BEDI
December 16, 2019
AMARNATH PANDEY Vs. STATE OF CHHATTISGARH
May 2, 2019
AMARSINGH S/O. SHUKHLAL RATHIYA Vs. STATE OF CHHATTISGARH
March 25, 2019
AMBALAL CHAUHAN Vs. COMMISSIONER
November 20, 2019
AMBUMAL Vs. SANTOSH KUMAR
August 2, 2019
AMEERA Vs. PRAHLAD LODHI
January 11, 2019
AMIRA Vs. CHAMRU
June 27, 2019
AMIT DUBEY Vs. STATE OF CHHATTISGARH
July 15, 2019
AMIT KHANDE Vs. STATE OF CHHATTISGARH
June 25, 2019
AMIT KUMAR Vs. STATE OF CHHATTISGARH
June 20, 2019
AMIT KUMAR BERIYA Vs. STATE OF CHHATTISGARH
May 10, 2019
AMIT KUMAR BHOY Vs. STATE OF CHHATTISGARH
June 18, 2019
AMIT KUMAR S/O SHRI JAIPAL Vs. THE COMPTROLLER AND AUDITOR GENERAL OF INDIA
January 23, 2019
AMIT KUMAR SHARMA Vs. STATE OF CHHATTISGARH
April 25, 2019
AMIT KUMAR SINHA Vs. STATE OF CHHATTISGARH
January 25, 2019
AMITABH VAISHNAV, S/O LATE KAMLESH VAISHNAV Vs. LIFE INSURANCE CORPORATION OF INDIA, THROUGH REGIONAL MANAGER
April 26, 2019
AMOLAK SINGH BHATIA S/O LATE SHRI HARBANS SINGH BHATIA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) AYAKAR BHAWAN
December 19, 2019
AMRIT HOMES PRIVATE LIMITED Vs. LAS VISTA RESIDENTS WELFARE SOCIETY
November 20, 2019
AMRIT HOMES PRIVATE LIMITED Vs. LAS VISTA RESIDENTS WELFARE
November 20, 2019
AMRITLAL ROHLEDAR Vs. STATE OF CHHATTISGARH
December 17, 2019
AMRITLAL ROHLEDAR Vs. STATE OF CHHATTISGARH
June 17, 2019
ANAND MATI YADAV W/O LATE SHIV BAGAS YADAV Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER BALODABAZAR BHATAPARA
September 3, 2019
ANAND RAM S/O MORANDMAL Vs. STATE OF CHHATTISGARH
May 17, 2019
ANANDKUMAR JAJODIA S/O LATE BADRIPRASAD JAJODIA Vs. RAM KISHAN JAJODIA DEAD THROUGH LRS
April 26, 2019
ANANT PRAKASH LADER Vs. STATE BANK OF INDIA
November 15, 2019
ANIL BANIYA Vs. STATE OF MADHYA PRADESH
December 11, 2019
ANIL BUILDCON Vs. STATE OF CHHATTISGARH
January 15, 2019
ANIL GOND, S/O RAMSINGH Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE DURG
January 2, 2019
ANIL KUMAR Vs. STATE OF MADHYA PRADESH
December 19, 2019
ANIL KUMAR DWIVEDI S/O RAMAKANT DWIVEDI Vs. SECRETARY, VIDHAN SABHA SACHIVALAYA, CHHATTISGARH VIDHAN SABHA
March 11, 2019
ANIL KUMAR GUPTA Vs. STATE OF CHHATTISGARH
May 17, 2019
ANIL KUMAR LUNIYA Vs. SHRI JUG MAHADEV EDUCATION SOCIETY
June 21, 2019
ANIL KUMAR SINGH Vs. STATE OF CHHATTISGARH
October 21, 2019
ANIL LAL SHRIVASTAV S/O RAVINDRA PRASAD Vs. RAMBAHADUR SERPA S/O AAFU
January 21, 2019
ANIL LUNIA S/O D C LUNIA Vs. SACHCHIDANAND TIWARI
September 27, 2019
ANIL MISHRA Vs. STATE OF CHHATTISGARH
October 17, 2019
ANIL MISHRA Vs. RAMPAL BORKAR
January 11, 2019
ANIL SHIVRAMWAR Vs. SMT. REKHA SHIVRAMWAR
May 1, 2019
ANIL SHRIVASTAV Vs. CHITRALEKHA TIWARI
January 25, 2019
ANIMESH SHRIVASTAVA Vs. UNION OF INDIA
December 11, 2019
ANISH KHAKHA Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
April 8, 2019
ANISH KUMAR BUNDELE Vs. STATE OF CHHATTISGARH
April 8, 2019
ANITA AGRAWAL Vs. STATE OF CHHATTISGARH
January 24, 2019
ANITA RENU KUJUR Vs. B.P.VERMA
July 29, 2019
ANITA TANDIYA Vs. MILAP RAM SAHU
June 18, 2019
ANJALI SAHU Vs. STATE OF CHHATTISGARH
April 15, 2019
ANJAN BHATTACHARYA Vs. LATIKA ARPITA BHATTACHARYA
July 30, 2019
ANJANA SAHU Vs. STATE OF CHHATTISGARH
June 18, 2019
ANJANI SAHU, W/O KAMLESH SAHU Vs. BHAGMATI PATEL, WIDOW OF LATE RAMKHILAWAN PATEL
April 30, 2019
ANJANI, LATE DEOVANSH Vs. RAMLAKHAN,
December 3, 2019
ANKUSH TOBERE Vs. STATE OF CHHATTISGARH
May 17, 2019
ANNPURNA SATYAM RATRE Vs. STATE OF CHHATTISGARH
January 22, 2019
ANSHUMAN DIXIT Vs. STATE OF CHHATTISGARH
April 15, 2019
ANUJ KUMAR MISHRA Vs. UNION OF INDIA
November 19, 2019
ANUJ UIKEY Vs. STATE OF CHHATTISGARH
June 17, 2019
ANUPA SINHA W/O ANUNAI SINHA Vs. STATE OF CHHATTISGARH
July 8, 2019
ANUPAM DWIVEDI S/O PROFESSOR S D DWIVEDI Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
February 7, 2019
ANVESH MISHRA Vs. UMESH SINGH
November 20, 2019
ARADHANA KANDE Vs. STATE OF CHHATTISGARH
May 16, 2019
ARAJ BAI Vs. KAINA BAI
March 28, 2019
ARAT SAI @ RONHA Vs. STATE OF M.P.
June 27, 2019
ARCHANA KHARE Vs. STATE OF CHHATTISGARH
December 4, 2019
ARCHANA KHARE Vs. STATE OF CHHATTISGARH
July 9, 2019
ARCHANA SINGH WD/O KAMAL KISHORE @ KISHORE SINGH Vs. KISHORE KUMAR NARWANI S/O LATE JHHAMATLAL
March 5, 2019
ARCHANA TIWARI Vs. STATE OF CHHATTISGARH
August 2, 2019
ARTI SINGH Vs. GURU GHASIDAS VISHWAVIDYALAYA
July 17, 2019
ARTI SINGH Vs. STATE OF CHHATTISGARH
June 18, 2019
ARUN AGRAWAL Vs. CHHATTISGARGH STATE REVENUE BOARD
November 11, 2019
ARUN AGRAWAL Vs. CHHATTISGARH STATE REVENUE BOARD
July 1, 2019
ARUN KUMAR CHANDRAKAR S/O VISHNU PRASAD CHANDRAKAR Vs. NAGAR PALIKA PARISHAD
April 4, 2019
ARUN KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
October 22, 2019
ARUN KUMAR PATHAK Vs. CHHABILAL
January 31, 2019
ARUN KUMAR PATHAK Vs. STATE OF CHHATTISGARH
June 25, 2019
ARUN KUMAR PATHAK Vs. STATE OF CHHATTISGARH
February 4, 2019
ARUN KUMAR PATHAK Vs. STATE OF CHHATTISGARH
December 17, 2019
ARUN KUMAR RANA, S/O CHHATTHU Vs. SOUTH EASTERN COALFIELDS LIMITED
February 8, 2019
ARUN KUMAR SAO Vs. STATE OF CHHATTISGARH
August 1, 2019
ARUN KUMAR SHARMA Vs. SOUTH EASTERN COALFIELDS LIMITED
May 10, 2019
ARUN KUMAR SHARMA S/O LATE RAM KHELAWAN Vs. SOUTH EASTERN COALFIELDS LTD
March 8, 2019
ARUNA SARKHEL Vs. RAFIQUE AHMED KHAN
December 2, 2019
ARVIND KUMAR TIWARI Vs. PUSHPA TIWARI
July 8, 2019
ARVIND MANDAL Vs. STATE OF CHHATTISGARH
January 30, 2019
ARVIND S/O SITARAM MISHRA Vs. SUMITRA DEVI W/O GOKUL SAO
February 28, 2019
ARVIND SINGH THAKUR Vs. STATE OF CHHATTISGARH
December 17, 2019
ARYAN RAM Vs. DULARI W/O RAMCHARAN
March 11, 2019
ASGHAR ALI ANSARI Vs. STATE OF CHHATTISGARH
January 14, 2019
ASHA BHAWAR Vs. DAYASHARAN SONKAR
February 7, 2019
ASHA SONI Vs. RAMKEWAL SAHU @ CHHOTU
January 31, 2019
ASHARAF ALI Vs. KANEEZ FATIMA SINCE DEAD
July 22, 2019
ASHISH AGRAWAL S/O RAJKUMAR ARAWAL Vs. STATE OF CHHATTISGARH
July 10, 2019
ASHISH KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
June 18, 2019
ASHISH KUMAR SONI S/O DEVI LAL SONI Vs. STATE OF CHHATTISGARH
February 14, 2019
ASHISH PAWAR Vs. HARSHIKA SINGH
July 1, 2019
ASHOK KUMAR Vs. STATE OF CHHATTISGARH
November 21, 2019
ASHOK KUMAR GUPTA Vs. SUSHILA D/O NIRMAL,
October 15, 2019
ASHOK KUMAR JAIN Vs. STATE OF MADHYA PRADESH (NOW C.G.)
August 6, 2019
ASHOK KUMAR SAHU S/O BASANT SAHU Vs. STATE OF CHHATTISGARH
November 27, 2019
ASHOK KUMAR TIWARI Vs. MOHIT KUMAR
November 15, 2019
ASHOK KUMAR TRIPATHI Vs. STATE OF CHHATTISGARH
April 26, 2019
ASHOK PANCHBHAI Vs. STATE BANK OF INDIA
July 17, 2019
ASHOK PANCHBHAI Vs. STATE BANK OF INDIA
July 17, 2019
ASHOK PANCHBHAI Vs. STATE BANK OF INDIA
February 8, 2019
ASHOK SAHU Vs. SMT. AABHA SAHU
July 3, 2019
ASHOK SATNAMI Vs. STATE OF CHHATTISGARH
December 6, 2019
ASHOK SINGH Vs. STATE OF CHHATTISGARH
July 3, 2019
ASHOK TIWARI SON OF LATE RAMKESH TIWARI Vs. SUNIL KUMAR TIWARI SON OF LATE RAMKESH TIWARI
January 22, 2019
ASHTIMA PANDEY W/O LOKNATH PANDEY Vs. STATE OF CHHATTISGARH THROUGH IRS SECRETARY
April 8, 2019
ASHUTOSH AGRAWAL Vs. UNION OF INDIA
December 6, 2019
ASHUTOSH BANJARI Vs. ASHOK BANJARI
April 25, 2019
ASHUTOSH KHATRI Vs. PANKAJ KHATRI,
July 23, 2019
ASHUTOSH KHATRI Vs. PANKAJ KHATRI
October 15, 2019
ASHUTOSH TIWARI Vs. PANNALAL
February 4, 2019
ASHWANI KUMAR PANDEY Vs. STATE OF MADHYA PRADESH
July 11, 2019
ASSISTANT COMMISSIONER INCOME TAX Vs. PRAVEEN SALUJA
September 27, 2019
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PRAVEEN SALUJA
May 15, 2019
ASSOCIATE AUTOMOBILES BHILAI Vs. AZAD ALAM
June 26, 2019
ASWANI KUMAR VAISNAV S/O BHAGWAN DAS VAISNAVKUMAR Vs. PRATAP DAS JOSHI S/O BHAGATRAM JOSHI
April 11, 2019
ATUL AGRAWAL Vs. STATE OF CHHATTISGARH
April 5, 2019
ATUL B. MISTRI Vs. STATE OF CHHATTISGARH
August 1, 2019
ATUL SUBODH Vs. STATE OF CHHATTISGARH
May 15, 2019
ATWARSAI Vs. STATE OF CHHATTISGARH
July 8, 2019
AVINASH SINGH RAJPUT Vs. STATE OF CHHATTISGARH
September 30, 2019
AVINASH SONKAR Vs. STATE OF CHHATTISGARH
June 18, 2019
AWTAR SINGH Vs. SURAJA BAI W/O SHYAMCHARAN
December 11, 2019
AYAN SARKAR Vs. PRAKASH KUMAR JAISAWAL
August 19, 2019
AYUSHI GUPTA Vs. SANTOSH KUMAR GANDA
December 6, 2019
AYYUB Vs. ILAHI BAKSH
April 22, 2019
B K GUPTA (WRONGLY MENTIONED AS V K GUPTA), S/O RAM JI LAL GUPTA Vs. STATE OF CHHATTISGARH THROUGH SUPERINTENDENT OF POLICE
May 15, 2019
B. L. AGRAWAL Vs. STATE BUREAU OF INVESTIGATION
October 21, 2019
B. L. AGRAWAL Vs. CENTRAL BUREAU OF INVESTIGATION
December 19, 2019
B.P. SAHU Vs. STATE OF CHHATTISGARH
February 27, 2019
BABALU PORWAL Vs. STATE OF CHHATTISGARH
September 18, 2019
BABAN (DEAD) Vs. JAGATRAM (DEAD )
July 16, 2019
BABLOO ALIAS JAKIR HUSSAN; KASAM ALI (SINCE DECEASED) Vs. STATE OF CHHATTISGARH THROUGH P S DURG, DISTT DURG (CG)
February 25, 2019
BABLU PRASAD Vs. STATE OF CHHATTISGARH
December 4, 2019
BABUA @ MAHENDRA SINGH RAJPUT S/O RAMASHANKAR SINGH Vs. STATE OF CHHATTISGARH
February 6, 2019
BABULAL Vs. PUKHRAM CHORDIA
April 11, 2019
BABULAL SAHU Vs. STATE OF CHHATTISGARH
October 15, 2019
BABULAL SONI Vs. STATE OF CHHATTISGARH
November 7, 2019
BACHAU RAM Vs. STATE OF MADHYA PRADESH
November 7, 2019
BACHCHI DEVI Vs. RADHESHYAM GUPTA (DEAD) THROUGH LRS
March 5, 2019
BADHKA LODHU, Vs. VRINDA RAM
March 7, 2019
BADRIKA SIDAR W/O VINOD KUMAR SIDAR Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY
February 11, 2019
BAHADUR YADAV Vs. SUNDER RAM AHIR
March 29, 2019
BAHALA RAM, SON OF LATE KAMDEO Vs. STATE GOVERNMENT OF CHHATTISGARH, THROUGH SECRETARY
February 1, 2019
BAIJNATH PATEL S/O LATE PURAN LAL PATEL Vs. COLLECTOR MAHASAMUND DISTRICT MAHASAMUND CHHATTISGARH
March 8, 2019
BAISAKHU RAM KAUSHIK Vs. STATE OF CHHATTISGARH
November 22, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ITWARA BAI AND ORS.
February 15, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SAGNI BAI
June 25, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SAGNI BAI
July 25, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SAVITA SRIWAS W/O LATE JITENDRA SRIWAS
March 7, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAJPATI W/O LATE BRIJESHWAR
February 27, 2019
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SURYAWATI DEVI
May 2, 2019
BAJRANG Vs. PRATAP SINGH YADAV
August 9, 2019
BALBIR SINGH FLORA, S/O LATE UJAGAR SINGH FLORA Vs. GURUDEV SINGH FLORA, S/O LATE UJAGAR SINGH FLORA
October 4, 2019
BALDAU PRASAD SURYAVANSI Vs. STATE OF CHHATTISGARH
July 22, 2019
BALDEV Vs. STATE OF MADHYA PRADESH
September 12, 2019
BALI SINGH Vs. KAPIL PATEL
December 19, 2019
BALIRAM Vs. CHHATTISGARH RAJYA BEEJ EVAM
July 5, 2019
BALKI, D/O LATE BUDHU Vs. BALRAM,
December 6, 2019
BALLU SINGH THAKUR Vs. STATE OF CHHATTISGARH
November 21, 2019
BALMATI` Vs. GOVIND MOURYA
January 28, 2019
BALRAJ MOTWANI Vs. STATE OF CHHATTISGARH
July 19, 2019
BALRAM Vs. DHEGHU
January 3, 2019
BALRAM GUPTA S/O BHARAT GUPTA Vs. KANJARA BAI, W/O LATE LEELA RAM DEWANGAN
April 5, 2019
BALRAM GUPTA S/O BHARAT GUPTA Vs. GOURI BAI NIRMALKAR, W/O LATE PAKLURAM NIRMALKAR
April 5, 2019
BALRAM KODWANI Vs. REEMA SAHU
February 27, 2019
BANDHAN Vs. STATE OF CHHATTISGARH
May 14, 2019
BANDHIYA DEVI Vs. REETA DEVI
August 16, 2019
BANSDEV Vs. MANDEV
December 10, 2019
BANSHIDHAR SETHIYA Vs. VISHVAMBHAR SINGH (DEAD)
March 8, 2019
BANSHILAL Vs. MANIK (DEAD)
June 25, 2019
BANSILAL Vs. STATE OF MADHYA PRADESH
November 28, 2019
BANSO (DIED AND DELETED) Vs. BIRSAY, S/O LIBDU
February 6, 2019
BANWARI LAL MORYA Vs. RAJKUMAR RAGHU
September 5, 2019
BARAT RAM, S/O NEELAMBER Vs. MAHADEV
April 9, 2019
BASANT GUPTA Vs. STATE OF CHHATTISGARH
February 26, 2019
BASANT KUMAR CHANDRAKAR Vs. TULSIRAM
July 16, 2019
BASANT LAL S/O LALCHAND Vs. LOKESH GUPTA S/O VINAY GUPTA
February 19, 2019
BASARAT ALI Vs. MOHAMMAD ALAM
September 19, 2019
BASDEO AND OTHERS Vs. AMARNATH GUPTA AND OTHERS
March 14, 2019
BASHIRUDDIN S/O JALALLUDDIN Vs. MADARSA ISLAHUL MUSALEMIN, BAIJANTHPARA RAIPUR, THROUGH SHAKURIDDIN QURESHI S/O MEHABOODDDIN QURESHI
March 13, 2019
BEBY RAO Vs. STATE OF CHHATTISGARH THROUGH THE DISTRICT MAGISTRATE
March 13, 2019
BEDRAM S/O NAHARLAL Vs. MOHANLAL S/O SUFAL KALAR
August 8, 2019
BEDRAM SONKAR S/O GOPAL SONKAR Vs. KOMAL SINGH SAHU S/O BAGAS RAM SAHU
April 2, 2019
BEDRAM, S/O KALI RAM Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
May 10, 2019
BEEMAN RAY Vs. KESHAV RATAN
March 5, 2019
BEENA W/O LATE GOPAL DAS Vs. UNITED INDIA INSURANCE COMPANY LIMITED, THROUGH BRANCH MANAGER, BRANCH OFFICE KORBA, CIVIL AND REVENUE DISTRICT - KORBA CHHATTISGARH
February 27, 2019
BELA BAI Vs. ADHINRAM DIED
November 20, 2019
BELADEVI Vs. RAMJANAK
July 10, 2019
BHAGCHAND KURRE Vs. STATE OF CHHATTISGARH
October 16, 2019
BHAGELA Vs. MOTILAL
August 5, 2019
BHAGIRATHI SONWANI S/O KARTIK RAM SONWANI Vs. PRINCIPAL, CHIEF CONSERVATOR OF FOREST, FOREST DEPARTMENT
February 11, 2019
BHAGWANI RAM Vs. STATE OF MADHYA PRADESH
December 17, 2019
BHAGWAT Vs. BHAGAT SINGH
September 20, 2019
BHAGWAT PRASAD Vs. SUBHADRI BAI
July 3, 2019
BHAGWAT PRASAD SAHU Vs. STATE OF CHHATTISGARH
August 13, 2019
BHAGWAT PRASAD SAHU Vs. DILHARAN
October 24, 2019
BHAGWAT SAI SIDAR Vs. STATE OF CHHATTISGARH
January 9, 2019
BHAGWATI ADIL Vs. STATE OF CHHATTISGARH
June 26, 2019
BHAGWATI BAI SAHU Vs. STATE OF CHHATTISGARH
December 4, 2019
BHAJENDRA NATH MATHEW Vs. BASTAR KSHETRIYA GRAMIN BANK
August 22, 2019
BHANARA BAI Vs. DERHA RAM
August 5, 2019
BHANU PRATAP CHOUDHARY Vs. PREMA BAI CHOUDHARY
July 26, 2019
BHANU RAM Vs. MAHAR SINGH
November 13, 2019
BHANWAR SEN MOGARE S/O LATE PURAN LAL MOGARE Vs. UNION OF INDIA
December 2, 2019
BHARAT AGARWAL S/O VIJAY AGRAWAL Vs. STATE OF CHHATTISGARH
December 10, 2019
BHARAT ALUMINIUM COMPANY LIMITED Vs. AMIT SHUKLA
August 1, 2019
BHARAT ALUMINIUM COMPANY LTD Vs. LAXMI TRANSPORT
August 2, 2019
BHARAT ALUMINIUM COMPANY LTD THROUGH AUTHORIZED SIGNATORY, AJAY YADAV S/O R R YADAV Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF URBAN ADMINISTRATION AND DEVELOPMENT
March 13, 2019
BHARAT ALUMINUM COMPANY LIMITED Vs. STATE OF CHHATTISGARH
December 3, 2019
BHARAT BAJAJ Vs. DISTRICT MAGISTRATE
October 15, 2019
BHARAT LAL DAS S/O LATE SANATAN DAS Vs. NETRANAND SAHU S/O CHHOTE LAL SAHU
August 30, 2019
BHARAT S/O PUNAU KANWAR Vs. ANAND S/O MUKUND KOLTHA
February 14, 2019
BHARATRAM SAHU Vs. THE COLLECTOR BEMETARA, DISTRICT BEMETARA CHHATTISGARH
February 12, 2019
BHARTI AIRTEL LIMITED Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY URBAN ADMINISTRATION DEPTT
May 14, 2019
BHARTI AIRTEL LTD Vs. STATE OF CHHATTISGARH
August 27, 2019
BHARTI KAIWARTYA Vs. STATE OF CHHATTISGARH
May 13, 2019
BHASKAR GUHA Vs. UNION OF INDIA
September 13, 2019
BHAV KRISHNA MANDAL Vs. SATURAM SORI
January 8, 2019
BHAWENDRA KUMAR Vs. STATE OF C.G.
September 6, 2019
BHENUPRIYA NAIK Vs. STATE OF CHHATTISGARH
June 18, 2019
BHIKHAM S/O RAI SINGH SAHU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION GURUR
January 3, 2019
BHIM PRAKASH BAUDDH Vs. STATE OF CHHATTISGARH
June 18, 2019
BHIMA KUNJAM Vs. STATE OF CHHATTISGARH
July 17, 2019
BHIMSEN DEWANGAN Vs. STATE OF CHHATTISGARH
May 13, 2019
BHISHMA DEV VERMA Vs. STATE OF CHHATTISGARH
December 19, 2019
BHOLA PRASAD KORI Vs. MST.URMILA
September 30, 2019
BHULI RAM Vs. BALI RAM
January 17, 2019
BHULOO ALIAS DARASRAM SON OF SUKHAN CASTE HINDU SAHU Vs. NONI BAI
January 8, 2019
BHUNESHWAR SINGH BHUARYA Vs. KESHAV DHRUV
February 8, 2019
BHUPENDRA CHANDRAKAR Vs. STATE OF CHHATTISGARH
February 7, 2019
BHURI BAI SONI Vs. BANSHI LAL SONI
August 2, 2019
BHUSHAN LAL Vs. STATE OF CHHATTISGARH
August 28, 2019
BHUUNESHWAR SAHUS/O.MALIKRAM Vs. STATE OF CHHATTISGARH
March 8, 2019
BHUVNESHWAR KUMHAR Vs. STATE OF CHHATTISGARH
September 17, 2019
BHUWAN LAL MANDAVI, S/O DEENURAM MANDAVI Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFICERLABIC
January 3, 2019
BIHARI Vs. KUWARIYA BAI
August 5, 2019
BILWA ALIAS KANHAIYA SATNAMI Vs. STATE OF CHHATTISGARH
January 8, 2019
BINDABAI Vs. BALA
January 9, 2019
BIRENDRA KUMAR YADAV Vs. STATE OF CHHATTISGARH
January 4, 2019
BISAHAT Vs. STATE OF MADHYA PRADESH NOW C G
July 10, 2019
BISAUHA SINGH Vs. BALDAU SINGH
August 16, 2019
BLACK DIAMOND MOTORS PVT. LTD Vs. BLACK DIAMOND TRACK PARTS PVT. LTD
October 24, 2019
BODU Vs. STATE OF CHHATTISGARH
January 4, 2019
BORA @ MANMOHAN Vs. STATE OF CHHATTISGARH
March 1, 2019
BRANCH MANAGER Vs. MALIK RAM VERMA
November 8, 2019
BRANCH MANAGER Vs. PANNA RAM SAHU
July 22, 2019
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD. Vs. RAKESH KUMAR ANANT
October 17, 2019
BRANCH MANAGER ORIENTAL INSURANCE CO LTD KORBA Vs. RAMKUMAR S/O TRIVENILAL KASHYAP
March 11, 2019
BRANCH MANAGER RAM GENERAL INSURANCE COMPANY LTD Vs. BHARTI SHARMA W/O LATE DUSIYANT SHARMA
February 11, 2019
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJENDRA KUMAR MANDLE S/O AHRI SITARAM MANDLE
November 29, 2019
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. TEJASWARI WD/O LATE BHASKAR.RAO
April 29, 2019
BRANCH MANAGER, FUTURE GENERAL INDIA INSURANCE CO. LTD. Vs. MOTILAL VERMA AND ORS.
March 7, 2019
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. DILIP AND ORS.
January 15, 2019
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BEGDAS SAHU S/O LATE MANIRAM SAHU
April 12, 2019
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. RAMESHWAR YADAV S/O VISHWANATH YADAV
March 18, 2019
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. DILMATI BAI
March 8, 2019
BRANDAVAN FOOD PRODUCTS Vs. COMMISSIONER (APPEALS)
May 17, 2019
BRIJESH @ GHANTI SHARMA Vs. STATE OF CHHATTISGARH
December 4, 2019
BRIJESH KUMAR YADAV Vs. CHHATTISGARH STATE CIVIL SUPPLY CORPORATION LTD.
July 24, 2019
BSCPL INFRASTRUCTURE LTD Vs. STATE OF CHHATTISGARH
December 6, 2019
BT.AGASHE Vs. SMT.ASHA DEVI SHARMA
April 26, 2019
BUDHAR DAS DAHARIYA Vs. RAJESH DAS MANIKPURI
March 11, 2019
BUDHARU SAHU Vs. STATE OF CHHATTISGARH
January 30, 2019
BUDHI @ ANUKLAL Vs. STATE OF MADHYA PRADESH
December 9, 2019
BUDHU Vs. BALRAM
December 6, 2019
BULAKIRAM DEWANGAN Vs. RAKESH BABU SHRIWAS
June 25, 2019
CEMENT CORPORATION OF INDIA LTD Vs. ASWANI SINGH S/O RAJESHWAR SINGH
November 25, 2019
CEMENT CORPORATION OF INDIA LTD Vs. SHRI KALI RAM DHEEMAR
July 12, 2019
CEMENT CORPORATION OF INDIA LTD Vs. JAYNARAYAN DEWANGAN, AT AND POST- MANDHAR
March 18, 2019
CEMENT CORPORATION OF INDIA LTD THROUGH GENERAL MANAGER Vs. SONSAI SAHU VILLAGE - TANDA
March 5, 2019
CEMENT CORPORATION OF INDIA LTD. Vs. NARAYAN PRASAD
December 3, 2019
CENTRAL BANK OF INDIA THROUGH BRANCH MANAGER, CHANDRA MOHAN GUPTA Vs. AMIT KUMAR SINGH S/O R C SINGH
February 6, 2019
CENTRAL BOARD OF TRUSTEES Vs. ERAVATI
February 22, 2019
CHAIRMAN SHALA VIKAS SAMITI AKOLI Vs. GHANSHYAM
December 19, 2019
CHAITANYA PATEL, S/O LATE SIYARAM PATEL Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION SAKTI
May 3, 2019
CHAITI BAI Vs. LOKNATH KRISHNAPAD
July 26, 2019
CHAITU TANDAN Vs. STATE OF CHHATTISGARH
January 14, 2019
CHAMAR SINGH MARAR S/O SAGBAR RAM Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE RAIGARH, DISTRICT RAIGARH (CG)
January 30, 2019
CHAND S/O PARMESHWAR VERMA Vs. ISHWAR S/O PARMESHWAR VERMA
September 18, 2019
CHANDA BAI Vs. PHUL BAI
June 25, 2019
CHANDAN SINGH, S/O JITENDRA SINGH Vs. SANGEETA SINGH, D/O VIRENDRA SINGH
August 20, 2019
CHANDANI Vs. SADANAND NAYAK
June 18, 2019
CHANDAR SINGH Vs. STATE OF CHHATTISGARH
April 9, 2019
CHANDRA MEDICAL AND GENERAL Vs. ADDITIONAL COMMR. OF SALES TAX
July 12, 2019
CHANDRA PRABHA DEVI W/O LATE GAJENDRA SINGH RAJPUT Vs. VIJAY SHANKAR S/O RAM SINGH
April 12, 2019
CHANDRA SHEKHAR KAUSHIK Vs. STATE OF CHHATTISGARH
October 18, 2019
CHANDRA SHEKHAR SON OF DHANI RAO BAWANKAR Vs. RAJENDRA AGRAWAL, SON OF BHARAT LAL AGRAWAL
February 6, 2019
CHANDRAHAS SAHU Vs. STATE OF CHHATTISGARH
September 30, 2019
CHANDRAHAS SHRIVAS Vs. STATE OF CHHATTISGARH
March 5, 2019
CHANDRAKALA @ CHANDRAKANTA DAS Vs. PRAKASH KANKARIYA
March 29, 2019
CHANDRAKALA SAI Vs. STATE OF CHHATTISGARH
August 29, 2019
CHANDRAKALI DHRUV WD/O SUNDERLAL DHRUVDHELU RAM DHRUV Vs. VIJAY KUMAR.NISHAD S/O KANHAIYA LAL NISHAD
April 12, 2019
CHANDRAKANT BHOI Vs. STATE OF CHHATTISGARH
July 16, 2019
CHANDRAKANT GIRI GOSWAMI Vs. STATE OF CHHATTISGARH
October 24, 2019
CHANDRAKANT YADU S/O RAMNARAYAN YADU Vs. MUNICIPALITIES, BHATAPARA DISTRICT RAIPUR
April 10, 2019
CHANDRAKESH MANI SHARMA Vs. UNION OF INDIA
January 4, 2019
CHANDRAKISHORE PASWAN Vs. STATE OF CHHATTISGARH
September 18, 2019
CHANDRAPRAKASH Vs. STATE OF CHHATTISGARH
January 23, 2019
CHANDRASEKHAR Vs. STATE OF CHHATTISGARH
March 29, 2019
CHANDRASEN VERMA S/O KASHIRAM VERMA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, URBAN ADMINISTRATION AND DEVELOPMENT
April 3, 2019
CHANDRASHEKHAR SAHU Vs. STATE OF CHHATTISGARH
January 7, 2019
CHANDRASHEKHER MALHOTRA Vs. PRAVIN CHAND
December 20, 2019
CHANDRIKA BAI SAHU Vs. KACHARI BAI
August 2, 2019
CHANDRIKA PRASAD Vs. GHANIKA PRASAD
December 19, 2019
CHANDRIKABAI Vs. ANJUBAI
July 16, 2019
CHANDRIKABAI Vs. JODHAN RAO AND ORS.
July 16, 2019
CHANNU RAM SINHA Vs. STATE OF CHHATTISGARH
November 28, 2019
CHATRAPAL S/O BABAN Vs. RAMCHARAN S/O JAGARRAM
July 16, 2019
CHAYARAM BARMAN S/O PREMALAL CASTE SATNAMI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION PAMGARH
February 8, 2019
CHENGTI BAI Vs. SHIV RATAN
December 19, 2019
CHETNA SURANA Vs. STATE OF CHHATTISGARH
June 19, 2019
CHHABIL DAS Vs. STATE OF CHHATTISGARH
January 14, 2019
CHHAMAN DEVI DESHMUKH Vs. STATE OF CHHATTISGARH
June 19, 2019
CHHATRAM Vs. STATE OF CHHATTISGARH
September 26, 2019
CHHATTISGARH DIOCESE BOARD OF EDUCATION Vs. STATE OF CHHATTISGARH
October 17, 2019
CHHATTISGARH GADIWAN HAMAL REZA MAZDOOR MAHASANGH A REGISTERED TRADE UNION Vs. FOOD CORPORATION OF INDIA THROUGH ITS GENERAL MANAGER (REGION)
April 29, 2019
CHHATTISGARH MINERALS AND SMELTING LIMITED Vs. STATE OF CHHATTISGARH
November 21, 2019
CHHATTISGARH RAJYA SAHKARI AAVAS SANGH MARYADIT THR G P YADAV Vs. STATE OF CHHATTISGARH THR SECRETARY
January 15, 2019
CHHATTISGARH RAJYA VIDYUT KARMACHARI JANTA UNION Vs. REGISTRAR, TRADE UNION, STATE OF CHHATTISGARH
August 30, 2019
CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER
March 11, 2019
CHHATTISGARH STEEL CASTINGS (P) LTD. Vs. UNION OF INDIA
November 8, 2019
CHHAYA KURRE Vs. KHELAWAN KURRE
January 23, 2019
CHHED RAM, S/O KHELAN Vs. BUDHVANTIN, W/O BULLU
February 20, 2019
CHHUNKU @ BHISHM Vs. STATE OF CHHATTISGARH
October 21, 2019
CHIEF EXECUTIVE OFFICER Vs. SMT. RAIMUN BAI CHANDRAWANSHI
March 5, 2019
CHIEF EXECUTIVE OFFICER ZILA PANCHAYAT, AMBIKAPUR Vs. ANIL KUMAR SINGH S/O DEVCHAND RAM
March 13, 2019
CHIEF EXECUTIVE OFFICER ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. HORENDRA GIRI
January 22, 2019
CHIEF GENERAL MANAGER Vs. M. RAJU
July 18, 2019
CHINTAMANI KASHAYAP WD/O LATE SAYABO KASHYAP Vs. BAIDURAM MOURYA, S/O LAKHMURAM MOURYA
March 8, 2019
CHINTTARAM PANDEY (DEAD) THROUGH LR - RAJESH PANDEY Vs. KANTI BAI
January 11, 2019
CHIRASREE SENGUPTA Vs. STATE OF CHHATTISGARH
February 6, 2019
CHITRASEN SAHU Vs. UNION OF INDIA
July 3, 2019
CHITWA Vs. STATE OF CHHATTISGARH
March 18, 2019
CHOKHELAL CHANDRAKAR, S/O LATE HULSINGH CHANDRAKAR Vs. PRAKASH KALASH S/O LATE SUKHDEV SINGH KALASH
April 3, 2019
CHOLA MANDLAM M S GENERAL INSURANCE COMPANY LIMITED Vs. LEELARAM DHIVAR
April 4, 2019
CHOLA MANDLAM M. S. GENERAL INSURANCE COMPANY LIMITED Vs. KUSUM BAI
April 4, 2019
CHOLAMANDAM M. S. GENERAL INSURANCE COMPANY Vs. MANJU MANJESH RATHORE
January 24, 2019
CHOTTAN @ HUDDA S/O AGHNU BAIGA Vs. STATE OF CHHATTISGARH
July 30, 2019
CHOUBEY LAL YADAV BALDEV YADAV Vs. STATE OF CHHATTISGARH
December 17, 2019
CHOVARAM Vs. STATE OF CHHATTISGARH
November 5, 2019
CHUMMAN LAL SAHU S/O NAND KUMAR SAHU Vs. GOPAL JI SINGH S/O MANJUR SINGH
November 29, 2019
COAL INDIA LTD Vs. ASHA PANDEY
September 3, 2019
COMMISSIONER, CENTRAL EXCISE Vs. SALASAR SPONGE & POWER LIMITED
August 26, 2019
CONSTRUCTIONS Vs. STATE OF CHHATTISGARH
September 13, 2019
D.K.RAJU Vs. GAURAIYA
November 28, 2019
D.P.SHARAF Vs. S.E.C.L.
September 4, 2019
DADURAM Vs. BHURI BAI (DIED & DELETED)
February 6, 2019
DADURAM SIDAR Vs. STATE OF CHHATTISGARH
June 20, 2019
DAKALU Vs. STATE OF MADHYA PRADESH
September 5, 2019
DALBIR SINGH Vs. STATE OF CHHATTISGARH
September 20, 2019
DAMESHWARI BELCHANDAN Vs. YOGESH CHANDRAKAR
June 21, 2019
DAMESHWARI SAHU WD/O TARUN KUMAR SAHU Vs. SELLAM MRITTHU S/O KARUPPA UDIYAR
February 11, 2019
DASHRATH KEWAT Vs. STATE OF CHHATTISGARH
December 17, 2019
DAULATRAM PATEL Vs. STATE OF M P (NOW CG)
August 21, 2019
DAYALAL SAHU S/O PUNARAM SAHU Vs. STATE OF CHHATTISGARH
March 8, 2019
DAYALU KASHYAP Vs. STATE OF CHHATTISGARH
March 28, 2019
DAYARAM Vs. DILIP KUMAR
August 1, 2019
DAYARAM S/O. SITARAM MAHESHWAR Vs. STATE OF MADHYA PRADESH
December 12, 2019
DEEPAK KUMAR GUPTA Vs. STATE OF CHHATTISGARH
March 18, 2019
DEEPAK KUMAR GUPTA Vs. STATE OF CHHATTISGARH
July 26, 2019
DEEPAK KUMAR RAJAK Vs. INDIAN OIL CORPORATION LIMITED
November 8, 2019
DEEPAK SAHU S/O PANNALAL SAHU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
January 23, 2019
DEEPAK SHARMA S/O T D SHARMASAPAN KUMAR SINHA S/O LATE RAMNANDAN PRASAD SINHA APOORWA MISHRA S/O SURESH MISHRA SHARMA W/O M P SHARMA MALHOTRAVERMA Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, DEPARTMENT OF HIGHER EDUCATION
September 5, 2019
DEEPCHAND Vs. KHILESHWAR
August 30, 2019
DELETED (BHANUBEN) Vs. SAVITA DEVI
January 7, 2019
DEOVANSH Vs. RAMLAKHAN
December 3, 2019
DEPUTY COMMISSIONER OF INCOME TAX Vs. MADAN LAL LODHA
June 25, 2019
DEPUTY GENERAL MANAGER Vs. CHANDRIKA KHARE
December 16, 2019
DEPUTY INSPECTOR GENERAL OF POLICE Vs. HARISH KUMAR PATERIYA
September 25, 2019
DEV PRASAD MISHR Vs. ONKAR AWASTHY
August 27, 2019
DEVA Vs. STATE OF MADHYA PRADESH
July 18, 2019
DEVANAND CHANDWANI S/O LATE ARJUNDAS CHANDWANI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
March 1, 2019
DEVENDRA CHANDRA Vs. STATE OF CHHATTISGARH
November 15, 2019
DEVENDRA PRASAD THAKUR Vs. STATE OF CHHATTISGARH
October 18, 2019
DEVENDRA SINGH Vs. STATE OF CHHATTISGARH
June 19, 2019
DEVENDRA SINGH S/O LATE RAMSUBHAG SINGH Vs. STATE OF CHHATTISGARH
November 26, 2019
DEVKI BAI (DEAD) THROUGH LRS Vs. BHAIRO (DEAD) THROUGH LR
March 11, 2019
DEVMATI WD/O LATE GOVARDHAN CHAUHAN Vs. SHEKH ALEEM
January 16, 2019
DEVNARAYAN DHIVAR Vs. STATE OF CHHATTISGARH
January 30, 2019
DEVNARAYAN YADAV Vs. STATE OF CHHATTISGARH
May 8, 2019
DEVNATH SINGH RAJPUT Vs. CHHATTISGARH STATE COOPERATIVE MARKETING FEDERATION
December 6, 2019
DEVSINGH RATHIYA Vs. MAHESH RAM AND ORS.
April 5, 2019
DEWARIN BAI AND ORS. Vs. DUKHU RAM AND ORS.
December 20, 2019
DHALCHANDRA GAYAKWAD AND ANR Vs. STATE OF CHHATTISGARH
January 14, 2019
DHANBAI KHARE Vs. DINESH KHARE
January 23, 2019
DHANESH KUMAR NISHAD Vs. STATE OF CHHATTISGARH
September 20, 2019
DHANESH KUMAR S/O KHUMAN SAHU Vs. CHANDRAHASH
January 4, 2019
DHANESH KUMAR SAHU, S/O SHANKAR LAL SAHU Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION- FARASGAON
February 11, 2019
DHANESHWAR Vs. MEHATTAR
February 22, 2019
DHANESHWAR PRASAD NAPIT Vs. STATE OF CHHATTISGARH
August 13, 2019
DHANI RAM Vs. STATE OF CHHATTISGARH
December 6, 2019
DHANIRAM BAGHEL AND ORS. Vs. STATE OF C.G.
June 20, 2019
DHANIRAM RAMTEKE Vs. STATE OF CHHATTISGARH STATE OF CHHATTISGARH
April 30, 2019
DHANIRAM VERMA Vs. MANOHAR RAO DONGRE
September 4, 2019
DHANNU NIRMALKAR @ DHANNA, S/O KHEMAN RAM NIRMALKAR Vs. STATE OF CHHATTISGARH
February 20, 2019
DHANSAI PATEL Vs. STATE OF CHHATTISGARH
June 18, 2019
DHANUSH DHARI SINGH Vs. JASHWANT SINGH AND ORS.
January 31, 2019
DHANVA, Vs. BALCHAND
April 1, 2019
DHARAM DAS Vs. DULARWA SATNAMI
May 2, 2019
DHARAMJIT Vs. STATE OF CHHATTISGARH THROUGH SECRETARY HOME DEPARTMENT
January 16, 2019
DHARAMPAL Vs. SHAKUN BAI
April 22, 2019
DHARMENDRA KUMAR Vs. STATE OF CHHATTISGARH
July 1, 2019
DHARMJIT S/O JAGARSAY GOND Vs. STATE OF CHHATTISGARH
November 29, 2019
DHEERENDRA KUMAR GUPTA Vs. STATE OF C.G. AND ORS.
April 4, 2019
DHORO Vs. JAGESHER
January 31, 2019
DHORO, S/O DAMARU Vs. JAGESHER (DEAD) THROUGH LRS
February 1, 2019
DHURU MANJHI Vs. KANHAIRAM
January 21, 2019
DIBYA RATHORE Vs. STATE OF CHHATTISGARH
July 15, 2019
DIGESH KUMAR GAYDHANE Vs. STATE OF CHHATTISGARH
June 25, 2019
DIHALRAM RAJWAR @ BALRAM RAJWAR Vs. RAM KUMAR, S/O BHUKHAL URAON
July 31, 2019
DIL KUMAR NISHAD Vs. STATE OF CHHATTISGARH
June 18, 2019
DILDAR HUSSAIN Vs. STATE OF M P
August 8, 2019
DILEEP KUMAR CHANDRAKAR Vs. STATE OF CHHATTISGARH
February 15, 2019
DILERAM PAIKRA S/O BISOHARAM PAIKRA Vs. STATE OF CHHATTISGARH
January 24, 2019
DILESH Vs. STATE OF C.G.
August 2, 2019
DILESHWAR Vs. MOHD SAHID
June 26, 2019
DILIP DUBEY S/O KRISHNA DUBEY Vs. STATE OF CHHATTISGARH
December 5, 2019
DILIP KOL @ TILLU @ DILLU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
January 9, 2019
DILIP KUMAR Vs. DILWATI @ RAIWATI
April 30, 2019
DILIP KUMAR Vs. STATE OF CHHATTISGARH
May 8, 2019
DILIP KUMAR BANJARA @ DILIPCHAND Vs. STATE OF CHHATTISGARH
March 5, 2019
DILIP KUMAR LAHARI Vs. STATE OF CHHATTISGARH
May 9, 2019
DILIP MANDAL Vs. STATE OF CHHATTISGARH
November 26, 2019
DILIP NANDI Vs. STATE OF CHHATTISGARH
June 24, 2019
DILIP SHARMA Vs. MADHULIKA SHARMA W/O DILIP SHARMA
December 4, 2019
DILLOO SINGH ALIAS DULOO RAM Vs. STATE OF CHHATTISGARH
July 31, 2019
DINESH & COMPANY Vs. DEEPAK
August 2, 2019
DINESH @ MONTU MANIKPURI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
April 24, 2019
DINESH CHERWA SON OF SUNDER SAI CHERWA Vs. STATE OF CHHATTISGARH
December 4, 2019
DINESH KUMAR Vs. CHAMPESHWAR SAHU
September 20, 2019
DINESH KUMAR DAS S/O BEDAN DAS Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAY
March 11, 2019
DINESH KUMAR DUBEY Vs. DHAN SAY
May 15, 2019
DINESH KUMAR JHARIYA Vs. STATE OF CHHATTISGARH
April 26, 2019
DINESH KUMAR SWARNKAR Vs. AMARNATH SWARNKAR
September 2, 2019
DINESH NISHAD Vs. STATE OF CHHATTISGARH
September 27, 2019
DINESH PATEL, S/O. YADRAM PATEL Vs. STATE OF CHHATTISGARH
December 17, 2019
DINESH SINGH CHOUHAN Vs. STATE OF CHHATTISGARH
October 15, 2019
DINESH SINGH SOLANKI Vs. STATE OF CHHATTISGARH
February 21, 2019
DINESH TOPPO Vs. STATE OF CHHATTISGARH
January 7, 2019
DINESHWAR CHANDRA Vs. STATE OF CHHATTISGARH
November 7, 2019
DINOO RAM KANWAT Vs. STATE OF CHHATTISGARH
August 13, 2019
DIPENDRA KUMAR Vs. STATE OF CHHATTISGARH
November 20, 2019
DIRECTOR OPERATION AND PROJECTS Vs. MEMBER JUDGE INDUSTRIAL COURT
August 1, 2019
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. AMRIT BAI CHANDRA
June 19, 2019
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO LTD Vs. PINTU @ PITAMBER DHANKAR S/O KHEMLAL
February 15, 2019
DIVYA PAWAR Vs. STATE OF CHHATTISGARH
January 31, 2019
DOGESHWARI MESHRAM WD/O LATE DEEPAK MESHRAM Vs. VIKRAY SINGH BADA S/O FRANSIS BADA
May 9, 2019
DOLAMANI, SON OF SADANAND Vs. STATE OF CHHATTISGARH THROUGH - DISTRICT MAGISTRATE
May 3, 2019
DOMAN SINGH VERMA Vs. STEEL AUTHORITY OF INDIA LTD
January 14, 2019
DOMARA PRASAD S/O SHOBHIT RAM Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION
April 11, 2019
DOMESHWAR @ DOMESH S/O DEO PRASAD Vs. STATE OF CHHATTISGARH
March 28, 2019
DONGAR Vs. STATE OF CHHATTISGARH
February 22, 2019
DR.SWARAJ BANDHU KESH Vs. THE UNION OF INDIA
April 15, 2019
DRISHTI RAJPOOT Vs. STATE OF CHHATTISGARH
July 3, 2019
DUKALHA GOND Vs. GOVIND PRASAD DHRUV
January 10, 2019
DUKALHIN BAI Vs. STATE OF MADHYA PRADESH
September 26, 2019
DUKALU RAM, Vs. STATE OF MADHYA PRADESH
December 4, 2019
DULARI BAI (NOW DEAD) Vs. LRS
May 16, 2019
DULICHAND AGRAWAL Vs. RAMCHANDRA PRASAD
February 28, 2019
DUMESHWARI Vs. DEVENDRA KUMAR DEWANGAN
October 1, 2019
DURESH KUMAR SAHU S/O KAUSHAL KUMAR SAHU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
February 11, 2019
DURG ZILA THOK UPBHOKTA SEHKARI BHANDAR DURG Vs. STATE OF CHHATTISGARH
October 21, 2019
DURGAWATI DEVI JAISWAL Vs. KAMLABAI ALIAS KAMLESH BEN
January 10, 2019
DURGESH KUMAR TIWARI Vs. STATE OF CHHATTISGARH
September 13, 2019
DURGESH NETAM Vs. STATE OF CHHATTISGARH
July 10, 2019
DURGESH SWEEPER S/O SURENDRA Vs. STATE OF CHHATTISGARH
March 8, 2019
DURGESH VISHWAKARMA @ SONU Vs. STATE OF CHHATTISGARH
August 22, 2019
DURLABH SETH S/O LATE GAHDAL SETH Vs. RAGHUVIR JHA S/O RAM NARAYAN JHA
March 28, 2019
DUSHMAN BEDTA AND ORS. Vs. KALIK RAM SETHIYA AND ORS.
June 26, 2019
DWARIKA BAI, D/O KARTIK RAM Vs. MANIRAM, S/O NAROTTAM SAHU
March 18, 2019
DWARIKA PRASAD Vs. MURARI LAL SONI
October 24, 2019
DWARIKA SINGH Vs. KAMALWATI BAI
November 27, 2019
ENARCH CONSULTANTS PVT LTD (CONSULTING ENGINEERS Vs. STATE OF CHHATTISGARH
March 8, 2019
FADAL SON OF SHANKAR LAL (DEAD) Vs. PRABHA DEVI (DEAD)
July 2, 2019
FAIZ AHMED Vs. STATE OF CHHATTISGARH
October 24, 2019
FAIZ AHMED S/O SHAKIL AHMED Vs. STATE OF CHHATTISGARH
October 24, 2019
FEKURAM TANDON Vs. STATE OF C.G. AND ORS.
November 5, 2019
FIRATRAM SAHU Vs. ASHOK KUMAR SAHU
November 19, 2019
FIROJ KHAN Vs. SHYAMAPATI
March 18, 2019
FIROZ SIDDIQUI, Vs. STATE OF CHHATTISGARH
December 9, 2019
FOOD CORPORATION OF INDIA Vs. M P RICE TRADING COMPANY, MAHASAMUND (MP)
January 3, 2019
FOOD CORPORATION OF INDIA Vs. RAM KUMAR AKELA
February 27, 2019
FULBASIA W/O LATE JUGESHWAR Vs. SHANKAR PRASAD KASHYAP S/O NAHU KASHYAP
February 27, 2019
FULESHWARI @ ANITA SINGH Vs. STATE OF CHHATTISGARH
November 5, 2019
FULMATI CHOUDHARY Vs. CENTRAL BANK OF INDIA
July 4, 2019
FULSINGH KURMI Vs. ROOPSINGH KURMI
October 4, 2019
FUTURE GENERAL INDIA INSURANCE CO. LTD Vs. MOTILAL VERMA
February 13, 2019
FUTURE GENERALI INDIA INSURANCE CO. LTD. AND ORS. Vs. ARTI SINGH THAKUR KHANGAR AND ORS.
September 3, 2019
G. VENKAT GIRI RAO Vs. SMT. Y. MEERA BAI
April 30, 2019
G.P.S. SARANA Vs. BAGRI ENTERPRISES
January 18, 2019
GAFOOR KHAN Vs. ASHIKOON
July 29, 2019
GAINDA RAM CHANDRAKAR Vs. STATE OF CHHATTISGARH
July 5, 2019
GAIS BAI, W/O SANTRAM Vs. STATE OF CHHATTISGARH THROUGH P S PENDRA
August 16, 2019
GAJANAND KURRE S/O RAMKUMAR KURRE Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION MUNGELI
January 2, 2019
GAJANAND PRASAD PANDEY Vs. ALKA SHUKLA
January 17, 2019
GAJENDRA SINGH TOMAR Vs. UNION OF INDIA
February 1, 2019
GANESH Vs. STATE OF CHHATTISGARH
November 20, 2019
GANESH KUMAR KASER Vs. MATHURA BAI (DEAD)
June 25, 2019
GANESH PRASAD Vs. STATE OF CHHATTISGARH
April 11, 2019
GANESH RAM KANWAR Vs. GANESH PRASAD TELI
June 20, 2019
GANESH RAM KASHYAP AND ORS. Vs. STATE OF C.G.
April 29, 2019
GANESH RAWAT Vs. STATE OF CHHATTISGARH
June 25, 2019
GANESH S/O SUKHDEO Vs. RAGHUNATH, S/O SUNDER GOND
March 15, 2019
GANESH SAHU Vs. STATE OF CHHATTISGARH
August 22, 2019
GANESH SINGH, S/O RAMDAS Vs. MILANRAM, S/O PAKALU
February 20, 2019
GANESH TIWARI Vs. KAMLA TIWARI
October 4, 2019
GANESHRAM SONI Vs. MARUTISHARAN SONI
August 19, 2019
GANESHWAR KUMAR SAHU Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL SECRETARY
April 9, 2019
GANGA Vs. BACHU RAJWAR
July 24, 2019
GANGA PRASAD Vs. STATE OF CHHATTISGARH
February 18, 2019
GANGA RAM SAHU Vs. STATE OF CHHATTISGARH
June 19, 2019
GANGADHAR PATEL Vs. BHOJ KUMAR
October 17, 2019
GANGIYA BAI SAHU Vs. MANHARAN SAHU
June 28, 2019
GANGOTRI BAI Vs. ANAND RAM @ BHAGAN
August 23, 2019
GANGOTRI SAHU Vs. SUJAN DAS MANIKPURI
May 8, 2019
GANNU @ GAANU RAM Vs. DHANMAT BAI
January 17, 2019
GANNU RAM SAHU Vs. SAMARU RAM
December 3, 2019
GANNULAL DEWANGAN Vs. STATE OF CHHATTISGARH
September 26, 2019
GANPATI MOTORS Vs. STATE OF CHHATTISGARH
May 16, 2019
GARIMA DEOPUJARI Vs. STATE OF CHHATTISGARH
April 15, 2019
GARIMA JOSHI Vs. STATE OF CHHATTISGARH
June 20, 2019
GAURAV MANGLANI Vs. STATE OF CHHATTISGARH
September 13, 2019
GAURAV WADHWA Vs. PARMINDER KAUR
September 20, 2019
GAURI BAI NIRMALKAR WD/O LATE PAKLURAM NIRMALKAR Vs. BALRAM GUPTA S/O BHARAT GUPTA
April 5, 2019
GAYARAM AND ORS. Vs. STATE OF C.G.
May 2, 2019
GAYATRI PRASAD PATEL Vs. STATE OF CHHATTISGARH
June 24, 2019
GAYATRI SAHU Vs. STATE OF CHHATTISGARH
April 11, 2019
GAYATRI SAHU Vs. STATE OF CHHATTISGARH
October 17, 2019
GAYATRI VAYAS Vs. STATE OF CHHATTISGARH
February 28, 2019
GAYATRI YADAV W/O ANIL KUMAR YADAV Vs. STATE OF CHHATTISGARH
July 10, 2019
GAYTRI BAI Vs. RAMESH KUMAR KASHYAP
February 5, 2019
GAYTRI DEVI MISHRA Vs. SHAKTI MISHRA
January 28, 2019
GEETA BAI Vs. DAVID BARLE
May 3, 2019
GEETA KUNJAM Vs. STATE OF CHHATTISGARH
October 4, 2019
GEETA ROY, W/O P K ROY Vs. MANOJ BITHALKAR, S/O M M BITHALKAR
October 4, 2019
GEETA SINGH Vs. JAI PRAKASH
March 18, 2019
GEETABEN PATEL WD/O KANNUBHAI @ RAJUL BHAI PATEL Vs. PRAKASH MAGANLAL BADIYA, S/O MAGANLAL BADIYA
April 2, 2019
GEETANJALI PATEL Vs. BRANCH MANAGER
February 4, 2019
GENDLAL Vs. DEVKIBAI
November 5, 2019
GENERAL MANAGER, SOUTH EASTERN COALFIELDS LTD. Vs. D.P. SARAF
October 1, 2019
GHANSHYAM GUPTA Vs. TANU GUPTA
July 30, 2019
GHANSHYAM S/O BANSHIDHAR Vs. DEEPAK KUMAR PATNAYAK, SON OF MANOHAR PATNAYAK
March 8, 2019
GHANSHYAMDAS MANIKPURI Vs. STATE OF CHHATTISGARH
June 25, 2019
GHARAU DAS AND ORS. Vs. STATE OF C.G.
August 14, 2019
GHASIRAM YADU S/O SHOBHARAM YADU Vs. STATE OF CHHATTISGARH
January 30, 2019
GHINA RAM S/O. MOSU Vs. STATE OF CHHATTISGARH
December 13, 2019
GHONDUL DAS Vs. CHATUR DAS
September 26, 2019
GHUGAL YUKTA ANIL Vs. STATE OF CHHATTISGARH
October 21, 2019
GHUNESHWAR Vs. RAIGARH IRON INDUSTRIES LIMITED
November 14, 2019
GIRDHARI Vs. BARATI
July 11, 2019
GIRISH BANSAL Vs. YOGENDRA NATH SAHU
October 15, 2019
GIRNI BAI DHRUV Vs. RAMESH KUMAR SAHU
December 19, 2019
GOHDUL, S/O KHORA GOND Vs. BACHAN RAI, S/O GOTIA
February 1, 2019
GOMTY RAGHWAN Vs. UCO BANK BRANCH KUSUMKATA
April 11, 2019
GOPAL BAJAJ Vs. STATE OF CHHATTISGARH
April 24, 2019
GOPAL KUMAR KUNJAM S/O KRISHNA RAM KUNJAM Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, CHARAMA, DISTRICT NORTH BASTAR, KANKER (CG)
February 14, 2019
GOPAL PRASAD, S/O JHIT RAM Vs. LAXMIN BAI, D/O CHHANNU LAL
December 16, 2019
GOPAL THAKU Vs. STATE OF CHHATTISGARH
April 15, 2019
GOPI LAL SAHU Vs. STATE OF CHHATTISGARH
October 18, 2019
GORELAL Vs. STATE OF CHHATTISGARH
November 20, 2019
GORELAL Vs. SOUTH EASTERN COAL FIELDS LTD
September 27, 2019
GORELAL THAKUR Vs. STATE OF CHHATTISGARH
November 14, 2019
GOURAV SINGH Vs. STATE OF CHHATTISGARH
September 5, 2019
GOUTAM SIDAR S/O AKBAR SINGH SIDAR Vs. HARJINDAR SINGH S/O KALYAN SINGH
January 30, 2019
GOVERDHAN SAHU Vs. STATE OF CHHATTISGARH THR SECRETARY
January 9, 2019
GOVERDHAN SINGH DEWANGAN Vs. UNION OF INDIA
July 29, 2019
GOVERDHANLAL YADAV Vs. CHHATTISGARH STATE POWER HOLDING COMPANY LIMITED
July 3, 2019
GOVERNING BODY OF KAMLA DEVI SANGEET MAHAVIDYALAYA Vs. SURJEET SEN
February 8, 2019
GOVIND NISHAD Vs. STATE OF CHHATTISGARH
December 11, 2019
GOVIND PRASAD SHUKLA Vs. NEVENDRA SAHU
April 26, 2019
GOVIND RAM BASANTANI, Vs. GOPALJI MANDIR TRUST
October 23, 2019
GOVIND SINGH Vs. BEENA SINGH
June 26, 2019
GUDDA Vs. STATE OF MADHYA PRADESH NOW CHHATTISGARH
July 11, 2019
GULAB BAI MAITRI W/O JAGESHWAR MAITRI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY PANCHAYAT RURAL DEVELOPMENT DEPARTMENT GOVERMENT OF CHHATTISGARH
February 13, 2019
GULAB PANDEY WD/O LATE VIDYADHAR PANDEY Vs. PRESIDENT / SECRETARY VIDYUT GRIH VIDYALAYA PRABANDHAN SAMITI
March 20, 2019
GULAB VERMA Vs. STATE OF CHHATTISGARH
July 15, 2019
GULAM BHAI Vs. STATE OF CHHATTISGARH
July 30, 2019
GULAM RABBANI, S/O GULAM JILANI Vs. RAMNIWAS SHARMA, S/O SHRI RAMLAKHAN SHARMA
October 4, 2019
GULFASHA QURESHI Vs. STATE OF CHHATTISGARH
July 10, 2019
GULLU ALIAS VINAY SHANKAR, Vs. STATE OF CHHATTISGARH
December 6, 2019
GULREJ SHAH Vs. STATE OF CHHATTISGARH
May 16, 2019
GULSHAN DEWANGAN Vs. STATE OF CHHATTISGARH
April 18, 2019
GULSHAN SAHU S/O BUDHRAM SAHU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE RAIPUR CHHATTISGARH
February 28, 2019
GURBARI BAI W/O LATE SHANKAR DAS Vs. HARMINDAR SINGH S/O BACCHAN SINGH
April 10, 2019
GURU DHARSHAN SINGH LAMBA Vs. STATE BANK OF INDIA
June 26, 2019
GURU GHASIDAS CENTRAL UNIVERSITY Vs. GANESH PRASAD SHUKLA
January 23, 2019
GURU GHASIDAS UNIVERSITY Vs. KU. ARCHANA SAXENA
July 12, 2019
GURUDEEP ENTERPRISES ENGINEERING FABRICATES AND CONTRACTOR Vs. YOGESH KUMAR VERMA
November 26, 2019
GURUMUKH DAS ADVANI (DEAD) Vs. HARISHANKAR PANDEY
September 4, 2019
GURUNANAK EDUCATION SOCIETY Vs. STATE OF CHHATTISGARH
June 24, 2019
GURUPAD SAMBHAV RAM Vs. PRASHANT SINHA
August 2, 2019
GURUVINDER PAL SINGH JUNEJA Vs. ANITA JAIN
October 23, 2019
GURUWARIN BAI Vs. LAKHAN LAL
February 26, 2019
HANSBAI W/O LATE BANSHILAL @ BANSHIDHAR PATEL Vs. PUKHRAM S/O PARASRAM PATEL
February 14, 2019
HARCHANDRAI BAGOMAL DAAL MILL Vs. UNION OF INDIA
December 13, 2019
HARCHARAN SINGH Vs. VIKKI SINGH
April 4, 2019
HARDAYAL DHYAN SINGH Vs. SARDAR BALBIR SINGH CHADDA
February 20, 2019
HARDEV HARDWARE AND SANITATION Vs. KUNTI DHIWAR
February 5, 2019
HARI PRASAD Vs. JANAK LAL AGE 75 YEARS
December 11, 2019
HARI PRASAD Vs. STATE OF CHHATTISGARH
November 29, 2019
HARIOM RICE MILL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -2 (1)
April 5, 2019
HARIRAM S/O GANGARAM NISHAD Vs. STATE OF CHHATTISGARH THR POLICE STATION SIMGA
January 7, 2019
HARISH Vs. STATE OF CHHATTISGARH
November 20, 2019
HARISH CHANDRA GUPTA (DIED AND DELETED) Vs. CENTRAL RESERVE POLICE FORCE
January 15, 2019
HARISH CHANDRAKAR S/O SHIV KUMAR CHANDRAKAR Vs. TEJ PRAKASH CHANDRAKAR S/O BHUSHAN LAL CHANDRAKAR
May 8, 2019
HARISH KHURANA S/O LATE HAR BHAGWAN SINGH KHURANA Vs. CHHABI LAL S/O SAHDEO VERMA
February 26, 2019
HARISH PRASAD Vs. STATE OF CHHATTISGARH
December 4, 2019
HARISHANKAR SHRIVASTAVA Vs. STATE OF CHHATTISGARH
March 25, 2019
HARISHCHANDRA BARMATE @ RAJWA BARMATE S/O SONSINGH BARMATE Vs. BRANCH MANAGER, IFFICO TOKIYO GENERAL INSURANCE CO LIMITED
March 29, 2019
HARIVALLABH AGRAWAL Vs. STATE OF CHHATTISGARH
June 18, 2019
HARJIT SINGH, S/O LATE BUDH SINGH Vs. SHOBHA MISHRA, W/O SANJAY MISHRA
April 26, 2019
HARNAM SINGH ORE Vs. STATE OF MADHYA PRADESH
August 29, 2019
HARNARAYAN YADAV Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
January 7, 2019
HARSHAD GUPTA, S/O BHAGIRATHI GUPTA Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION BAGHBAHAR
May 13, 2019
HAZI ABDUL RAHIM KHAN Vs. MOHAMMED KARIM
September 20, 2019
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. SHESH NARAYAN SAHU AND ORS.
May 6, 2019
HEERA LAL S/O LATE ROOP LAL RAJAK Vs. PRAFUL JAISWAL S/O CHAMPALAL JAISWAL
February 11, 2019
HEERADHAN URAON Vs. STATE OF CHHATTISGARH
February 15, 2019
HEERALAL Vs. MANJU YADAV
November 8, 2019
HEERALAL AND ORS. Vs. MANJU YADAV AND ORS.
September 18, 2019
HEERALAL S/O BHAGIRATHI DIWANAGE Vs. STATE OF CHHATTISGARH THROUGH PS CITY KOTWALI
February 7, 2019
HEM DATTA KESHARWANI Vs. LIFE INSURANCE CORPORATION OF INDIA
January 31, 2019
HEM LAL S/O JHUMAR SINGH Vs. JAWAHAR LAL PANDEY
July 22, 2019
HEMANT @ BHAGDAN NISHAD, Vs. STATE OF CHHATTISGARH
December 6, 2019
HEMANT SINGH RAJPUT Vs. SMT. REKHA RAJPUT
April 22, 2019
HEMIN BAI DHRITLAHARE Vs. TEKRAM SAHU
June 19, 2019
HEMLAL Vs. BUDU DEAD
September 12, 2019
HEMLAL VERMA Vs. STATE OF CHHATTISGARH
November 28, 2019
HEMLATA NAMDEO, W/O R K PATKAR Vs. BISAHU RAM SAHU, S/O RAM LAL SAHU
January 22, 2019
HEMLATA PRADHAN Vs. STATE OF CHHATTISGARH AND ORS.
September 11, 2019
HEMLATA SAHU Vs. STATE OF CHHATTISGARH
September 19, 2019
HEMLATA THAKUR W/O LATE MANSINGH THAKUR Vs. PARAMJEET SINGH S/O BAHADUR SINGH
March 29, 2019
HEMLATA TURKANE Vs. SANJEEV KUMAR SAHU
April 30, 2019
HEMNARAYAN, S/O PITAMBER SINGH Vs. STATE OF CHHATTISGARH THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF HOME
February 18, 2019
HEMSHANKAR S/O JHANGLU RAM Vs. STATE OF CHHATTISGARH, THROUGH ITS PRINCIPAL SECRETARY
March 13, 2019
HIMANCHAL PRASAD PATEL Vs. STATE OF C.G.
November 8, 2019
HIMANCHAL SINGH Vs. STATE OF CHHATTISGARH
February 22, 2019
HIMANI BAGHEL D/O SHIVRAM BAGHEL Vs. BHIMSEN S/O DONDA RAM
December 6, 2019
HIMANSHU NAMDEO Vs. DENA BANK
November 19, 2019
HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA,
March 26, 2019
HINSARAM SAHU Vs. ABDUL SAMAD
May 16, 2019
HIRA YADAV W/O LATE DEVLAL Vs. RAMESH KAUSHIK S/O CHANDRA DATT SHARMA
March 7, 2019
HOLARAM @ HOLAMAL S/O LATE GIDDUMAL PESWANI Vs. BABITA JAIN W/O PANKAJ KUMAR JAIN
March 5, 2019
HONEY CHOPRA S/O DALI CHAND CHOPRA Vs. STATE OF CHHATTISGARH
May 2, 2019
HUMENDRA KUMAR PAWADE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, PANCHAYAT AND RURAL DEPARTMENT
March 28, 2019
HUNGARAM S/O BODARAM Vs. HUDMARAM MARKAM S/O JOGA MARKAM
May 9, 2019
I. LAKRA Vs. PRAKASH JEET JHA
November 5, 2019
ICICI LOMBARD, GENERAL INSURANCE COMPANY LIMITED Vs. PRAMESH RATRE, S/O MANOHAR LAL RATRE; DINESH KUMAR BANJARE S/O RAMADHAR BANJARE; KHUSHAL BHOSLE W/O RAGHUPURI RAO
February 7, 2019
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. MANGRIYA BAI
May 3, 2019
IMRAN RAHAMAT WALA Vs. STATE OF CHHATTISGARH
August 23, 2019
IN REFERENCE HIGH COURT OF CHHATTISGARH Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, HOME DEPARTMENT
February 8, 2019
INCOME TAX OFFICER -1 Vs. KAMALA OJHA
June 25, 2019
IND SYNERGY LIMITED, THOUGH ITS AUTHORISED SIGNATORY SATYADEEP SAHUKAR Vs. SURESH CHAND GOYAL S/O LATE RATANLAL GOYAL
March 1, 2019
INDARAUTIN BAI Vs. ASHOK BAVANKAR
August 20, 2019
INDER KUMAR SAHU Vs. AWADH RAM DHRUV
December 12, 2019
INDIAN CHURCH COUNCIL OF DISCIPLES OF CHRIST Vs. KRISHNA KUMAR AGRAWAL
September 12, 2019
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. A.K.SINGH
August 1, 2019
INDIRA BAI W/O GULABCHAND DEVANGAN Vs. BALRAM GUPTA S/O BHARAT GUPTA
April 5, 2019
INDIRA CHELAK W/O DHELU CHELAK Vs. SHANBHU LAL S/O BHOLA
March 7, 2019
INDIRA KHER Vs. NIRMALA DEVI NATHANI
August 13, 2019
INDRAJEET SINGH CHAKREL S/O I S CHAKREL Vs. JASMEET KAUR W/O INDRAJEET SINGH CHAKREL
February 14, 2019
INDRAJIT PATEL Vs. ASSISTANT ENGINEER
March 20, 2019
INDRANI BAI Vs. RAVINDRA KUMAR VERMA S/O RUPNARAYAN VERMA
February 28, 2019
INDUS SMELTERS LIMITED Vs. ALAPS TEXFEB PRIVATE LIMITED
August 30, 2019
INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD Vs. STATE OF CHHATTISGARH
September 11, 2019
ISHWAR Vs. STATE OF CHHATTISGARH THR DISTRICT MAGISTRATE
January 22, 2019
ISHWAR LAL DEWANGAN S/O LATE KAMTA PRASAD Vs. STATE OF CHHATTISGARH THR SECRETARY, DEPARTMENT OF AGRICULTURE
January 28, 2019
ISHWARI BAI Vs. ASHOK MASIH
June 18, 2019
ISHWER Vs. STATE OF CHHATTISGARH
January 4, 2019
ISHWER SINGH Vs. JANAK SINGH
October 24, 2019
J.K.TRANSPORT CO Vs. COMMISSIONER OF INCOME-TAX
July 24, 2019
JABER ALI S/O KHUDA BHAGAT ALI Vs. MANOHAR KOSARIYA S/O VIKAI KOSARIYA
April 1, 2019
JABIR SINGH Vs. DHANKUAR
July 25, 2019
JAGAT PAL SINGH Vs. SADHANA JANA
August 5, 2019
JAGAT RAM KENWAT Vs. MANGALDAS MANIKPURI
November 11, 2019
JAGAT RAM MANJHI Vs. JYOTI BAI MANJHI
April 22, 2019
JAGAT SINGH Vs. RAMA
December 3, 2019
JAGBANDHAN GOND S/O RAMDHAN GOND Vs. STATE OF CHHATTISGARH
December 17, 2019
JAGDISH PRASAD RATHORE Vs. A. GANGOTRI BAI
November 29, 2019
JAGDISH RAM KOSARE Vs. STATE OF CHHATTISGARH
November 21, 2019
JAGJEET SINGH SALUJA Vs. STATE OF CHHATTISGARH
November 13, 2019
JAGMOHANI BAI W/O BHOLA Vs. MANSHURAM S/O RUSHNATHRAM
April 12, 2019
JAGNNATH PRASAD Vs. ASHISH KUMAR SAHU
November 21, 2019
JAGTURAM SETHIYA, S/O JAGANNATH SETHIYA Vs. RAMBATI, W/O JAGTURAM SETHIYA
April 22, 2019
JAI KUMAR SAO Vs. OM NARAYAN SINGH @ MUNNA SINGH
February 18, 2019
JAI NARAYAN KADAM Vs. NARAYAN SONI
May 2, 2019
JAI PRAKASH GUPTA Vs. STATE OF CHHATTISGARH
December 5, 2019
JAI SINGH SARSWAT S/O PUNI RAM SARWAT Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY HIGHER EDUCTION DEPARTMENT
April 9, 2019
JAI SINGH, S/O DHARAM SAI PANDO Vs. STATE OF CHHATTISGARH
April 11, 2019
JAINENDRA KUMAR BAGHEL S/O K R BAGHEL Vs. INDIAN OIL CORPORATION LTD THROUGH SENIOR DIVISIONAL RETAIL SALES MANAGER, RAIPUR DIVISION, INDIAN OIL BHAWAN
March 27, 2019
JAIPRAKASH PRAJAPATI Vs. STATE OF CHHATTISGARH
December 2, 2019
JAIPRAKASH SONWANI Vs. STATE OF CHHATTISGARH
June 24, 2019
JAIRAM, S/O KANHAIYA RAM SAHU Vs. STATE OF CHHATTISGARH
August 9, 2019
JAL SINGH Vs. KAMLI BAI
December 10, 2019
JALO BHOI Vs. STATE OF CHHATTISGARH
January 3, 2019
JAMUNA PRASAD JAISWAL Vs. MOTILAL JAYASWAL
April 11, 2019
JAN GYANODAYA VIKASH SAMITI Vs. UNION OF INDIA
January 14, 2019
JANAK RAM Vs. GANESH RAM
September 18, 2019
JANARDAN GIRI S/O D. GIRI Vs. STATE OF CHHATTISGARH
March 14, 2019
JANATA RAM DHRUW Vs. STATE OF CHHATTISGARH
March 28, 2019
JASINTA TOPPO W/O NORBART LAKRA Vs. STATE OF CHHATTISGARH
July 11, 2019
JASPAL SINGH S/O RAJINDER SINGH ARORA Vs. STATE OF CHHATTISGARH
December 10, 2019
JASWANT SINGH TYAGI S/O MITHAN SINGH TYAGI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF HOME AFFAIRES
September 6, 2019
JATAN DEVI BOTHARA Vs. USHA DEVI AGRAWAL
July 1, 2019
JATAN DEVI BOTHARA, W/O MOHAN LAL BOTHARA Vs. USHA DEVI AGRAWAL, W/O HANUMAN PRASAD AGRAWAL
February 20, 2019
JAVED PARVEJ @ AARIF, Vs. SHABNAM
December 13, 2019
JAVINDAR SINGH Vs. THANWAR
March 27, 2019
JAWAHAR AGRAWAL Vs. STATE OF CHHATTISGARH
May 17, 2019
JAY MAA KHUDIYA RANI Vs. JAI BHAWANI SWA SAHAYATA SAMOOHA
May 17, 2019
JAYANTO MITRA Vs. NAMITA MITRA
July 12, 2019
JAYANTRI BAI Vs. TARUN KUMAR GAJENDRA
April 1, 2019
JAYENDRA SAHU Vs. STATE OF CHHATTISGARH
October 21, 2019
JAYESH YADAV Vs. ARYA PRATINIDHI SABHA
November 29, 2019
JEETRAM PATEL S/O PURANJANLAL PATEL Vs. SHANTI PATEL W/O JEETRAM PATEL
October 4, 2019
JETHMAL SONI Vs. HARIOM SONI
January 2, 2019
JETHURAM S/O LATE PRABHURAM Vs. STATE OF CHHATTISGARH
April 10, 2019
JHURRU Vs. CHEDILAL
October 4, 2019
JINDAL INFRA STRUCTURE PARTNERSHIP FIRM, Vs. UNION OF INDIA
August 1, 2019
JINDAL STEEL & POWER LIMITED Vs. STATE OF CHHATTISGARH, COMMERCE AND INDUSTRY DEPARTMENT
October 4, 2019
JITENDRA Vs. STATE OF CHHATTISGARH
October 1, 2019
JITENDRA CHAUDHARI Vs. STATE OF CHHATTISGARH
March 8, 2019
JITENDRA DUBEY Vs. RAHUL DUBEY
April 26, 2019
JITENDRA KUMAR JHA Vs. STATE OF CHHATTISGARH
July 15, 2019
JITENDRA KUMAR SAHU Vs. LAXMI NARAYAN SHARMA
March 28, 2019
JITENDRA KUMAR THAKUR Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY HIGHER EDUCATION DEPARTMENT
April 9, 2019
JIVAN Vs. STATE OF.M.P
July 11, 2019
JODHI RAM (SINCE DECEASED) Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION
March 7, 2019
JOGILAL YADAV Vs. ABDUL KAREEM
September 18, 2019
JOGSAI S/O. SANTRAM Vs. ANTRAM S/O. BUDHAU
March 15, 2019
JOHAN KHAKHA Vs. STATE OF CHHATTISGARH
September 9, 2019
JOKHAN Vs. STATE OF C.G.
March 18, 2019
JOKHU Vs. JILA SAHAKARI BHOOMI VIKAS BANK MARYADIT
November 14, 2019
JONATHAN RICHARD THIYAGRAJAN Vs. TANUBHA THIYAGRAJAN
March 5, 2019
JOOHEE JAISWAL Vs. STATE OF CHHATTISGARH
June 25, 2019
JOTHRAM AGARIYA Vs. STATE OF CHHATTISGARH
October 18, 2019
JUG MAHADEV EDUCATION SOCIETY Vs. DIRECTORATE
January 21, 2019
JUG MAHADEV EDUCATION SOCIETY Vs. STATE OF CHHATTISGARH
December 2, 2019
JUGRI BAI & ANR. Vs. KAMAL BAI & ORS.
July 31, 2019
JUHI KASHYAP D/O VINOD KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
January 7, 2019
JUNGBAHADUR SINGH Vs. STATE OF CHHATTISGARH
July 25, 2019
JURMAT AND ORS. Vs. MOHAMMAD ALAM AND ORS.
September 19, 2019
JYOTI CHOUHAN Vs. VINAY KUMAR CHOUHAN
July 9, 2019
JYOTI GENDRE Vs. RADHESHYAM SINGH
October 4, 2019
JYOTI SINGH BAIS Vs. PREM LAL HALWAI
November 14, 2019
JYOTI TAIDE Vs. SUNIL DAMBARE AND ORS.
May 15, 2019
K K MASIH Vs. SECRETARY
January 16, 2019
K M SAO Vs. STATE OF CHHATTISGARH
January 22, 2019
K. P. TIWARI Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY
November 7, 2019
K.K.MASIH Vs. SECRETARY, M.P.E.B. RAMPUR (SAKTI BHAWAN)
January 16, 2019
K.N.FULZELE Vs. UNDER SECRETARY
May 15, 2019
K.N.SINGH Vs. STATE OF CHHATTISGARH
August 30, 2019
K.S. INFRA JV Vs. SOUTH EASTERN COALFIELDS LIMITED
August 1, 2019
K.V.NARSAIAH Vs. V.VENKAT RAO
August 19, 2019
KADAM KUNWAR Vs. SUKHNANDAN
February 6, 2019
KAJAL SAHU D/O RAJESH SAHU Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
April 9, 2019
KAJAL TOLANI D/O SADHU RAM TOLANI Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT, MANTRALAYA, CHHATTISGARH
May 7, 2019
KAJOL MASULKAR D/O L D MASULKAR Vs. L D MASULKAR
March 28, 2019
KALAM PRASAD KASHYAP Vs. STATE OF CHHATTISGARH
July 22, 2019
KALIM BEG Vs. MEHBOOB HUSSAIN
July 12, 2019
KALPANA SWAMI, D/O LATE KRISHNA SWAMI Vs. STATE OF CHHATTISGARH THROUGH D M
February 5, 2019
KALYAN KALKAR Vs. VINOD TEKAM,
April 15, 2019
KALYAN TOLL INFRASTRUCTURE LTD. Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED
January 8, 2019
KAMAL KANT SHRIWAS S/O JAGESHWAR PRASAD SHRIWAS Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, TRIBAL AND SCHEDULE CASTE DEVELOPMENT DEPARTMENT
May 2, 2019
KAMAL KISHORE PATEL S/O CHHATTER SINGH PATEL Vs. PURAN LAL JATWAR S/O PHAGULAL JATWAR
May 8, 2019
KAMAL NARAYAN S/O CHAVI LAL Vs. STATE OF CHHATTISGARH THR SECRETARY
January 7, 2019
KAMAL SINGH Vs. STATE OF CHHATTISGARH
May 16, 2019
KAMALA DEVI Vs. MAHABIR
July 26, 2019
KAMALNARAYAN SAHU Vs. STATE OF CHHATTISGARH
August 22, 2019
KAMDEV DEVDAS Vs. UNION OF INDIA
January 21, 2019
KAMESHWAR PRASAD Vs. SHIVAJEE
December 20, 2019
KAMLA BAI (DEAD) Vs. JAGDEO SINGH (DEAD)
November 15, 2019
KAMLA BAI W/O LATE KIRTAN Vs. SUB-AREA MANAGER SOUTH EASTERN COALFIELDS LIMITED
May 10, 2019
KAMLA DEVI JAIN Vs. STATE OF CHHATTISGARH
December 11, 2019
KAMLAKAR PATIL, S/O SURAJI PATIL Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
February 18, 2019
KAMLELSH KUMAR TANDON Vs. STATE OF CHHATTISGARH
March 15, 2019
KAMLESH Vs. PARWATI
January 25, 2019
KAMLESH Vs. MANJEET KAUR W/O. GURDAYAL SINGH
March 14, 2019
KAMLESH KIRTI Vs. VIBHA SINGH
July 16, 2019
KAMLESH KUMAR AGRAWAL Vs. ANUP KUMAR MARTIN
January 30, 2019
KAMLESH KUMAR ALIAS KAMAL Vs. STATE OF CHHATTISGARH
July 15, 2019
KAMLESH KUMAR BHARTI S/O LATE SANTRAM BHARTI Vs. STATE OF CHHATTISGARH
February 11, 2019
KAMLESH, SON OF BABU LAL CHANDRAKAR Vs. PARWATI, WIFE OF KAMLESH CHANDRAKAR
January 28, 2019
KAMLESHWAR PRASAD TRIVEDI Vs. STATE OF CHHATTISGARH
October 17, 2019
KAMLESHWAR SAI PAIKRA S/O DHANESHWAR SAI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
February 7, 2019
KAMLESHWAR SINGH, S/O INDRAJEET SINGH Vs. MITHLESH SINGH, W/O KAMLESHWAR SINGH
February 18, 2019
KAMTA PRASAD Vs. STATE OF CHHATTISGARH
March 25, 2019
KANHAIYA LAL Vs. STATE OF CHHATTISGARH
June 19, 2019
KANHAIYA LAL YADAV Vs. STATE OF CHHATTISGARH
January 14, 2019
KANHAIYA NIRMALKAR, S/O LATE VIPTU RAM Vs. STATE OF CHHATTISGARH
February 8, 2019
KANHU CHARAN CHOUDHARI S/O SURENDRA KUMAR CHOUDHARI Vs. STATE OF CHHATTISGARH
March 8, 2019
KANTI BAI W/O RAMCHAND Vs. STATE OF CHHATTISGARH THR SECRETARY
January 7, 2019
KANTI DEVI SINGH Vs. KUNT RAJ KHALKHO
January 10, 2019
KANTI MISHRA Vs. RAJENDRA SHANKAR SHUKLA
November 14, 2019
KANTI MISHRA Vs. RAJENDRA SHANKAR SHUKLA
November 14, 2019
KANWAL SINGH Vs. STATE OF CHHATTISGARH
January 14, 2019
KAPIL Vs. JELURAM (DIED AND DELETED)
January 11, 2019
KARAN RAJ DUSEJA S/O SHRI LEKHRAJ DUSEJA Vs. STATE OF CHHATTISGARH
November 26, 2019
KARLU RAM Vs. STATE OF CHHATTISGARH
January 8, 2019
KARTIK KHABBU BABRI Vs. STATE OF CHHATTISGARH THROUGH S H O - P S TARBAHAR
January 21, 2019
KARUNA SARVE W/O LATE DINESH CHANDRA SARVE Vs. STATE OF CHHATTISGARH
July 9, 2019
KASHI BAI KHARE Vs. STATE OF CHHATTISGARH
December 2, 2019
KASHINATH AND SONS BENGALI COLONY Vs. EMPLOYEE STATE INSURANCE CORPORATION THROUGH DEPUTY DIRECTOR
February 13, 2019
KASHTHAGAR ADHIKARI Vs. RAM SINGH DEAD
April 26, 2019
KASTURCHAND BAFNA Vs. STATE OF CHHATTISGARH
July 25, 2019
KATIKA BAI Vs. RAKESH @ RAJESH KUMAR
January 14, 2019
KAUSHAL CHOUHAN Vs. STATE OF CHHATTISGARH
March 5, 2019
KAUSHIK DAS MANIKPURI S/O SUKHIDAS Vs. STATE OF CHHATTISGARH
May 3, 2019
KAUSHILYA Vs. STATE OF MADHYA PRADESH
December 12, 2019
KAUSHILYA BAI SINHA Vs. STATE OF CHHATTISGARH
April 1, 2019
KAUSHILYA TANDAN Vs. VINOD KUMAR RAJAK
February 27, 2019
KAVI LAL Vs. RATNI
December 9, 2019
KAWALJEET KAUR @ KHUSHBU DUA Vs. SURJEET DUA
December 6, 2019
KAWALSAI RAJWADE S/O ABHAY LAL RAJWADE Vs. STATE OF CHHATTISGARH THROUGH SHO
January 30, 2019
KAYASO Vs. BAIJNATH
September 3, 2019
KEDAR NATH PANDEY (SINCE DECEASED) THROUGH LRS Vs. HEERA LAL JAISWAL (SINCE DECEASED) THROUGH LRS
March 12, 2019
KEJA BAI Vs. ULTRATECH CEMENT LIMITED
November 20, 2019
KEJURAM Vs. GAYNA BAI
September 27, 2019
KESHAR BAI W/O MALIK RAM SHARMA Vs. STATE OF CHHATTISGARH
July 23, 2019
KESHAR DEVI Vs. RAMILA JAISWAL
October 24, 2019
KESHAV KUMAR DAS @ MANTUDAS Vs. STATE OF CHHATTISGARH
May 3, 2019
KESHAV KUMAR SAHU Vs. SANJAY CHHATRI
January 9, 2019
KESHAV SINGH YADAV Vs. STATE OF CHHATTISGARH
August 23, 2019
KESHAVRAM Vs. KUBERCHARAN
October 18, 2019
KESHWAR Vs. HARMANIYA
December 19, 2019
KEWAL KRISHNAKANT VISHWAKARMA Vs. STATE OF CHHATTISGARH
March 5, 2019
KHAIRUNNISHA Vs. RAJA SONI
January 29, 2019
KHAN WAQUARUZZAMAN KHAN Vs. STATE OF CHHATTISGARH
January 8, 2019
KHEM LAL SAHU Vs. STATE OF CHHATTISGARH
January 7, 2019
KHEMPRABHA GHRITLAHRE D/O NOHAR SINGH GHRITLAHARE Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT
April 3, 2019
KHEMRAJ GADA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
January 21, 2019
KHOMANLAL CHANDRAKAR Vs. TARENDRA KUMAR
December 10, 2019
KHORBAHARIN BAI Vs. KALINDRI BAI YADAV
April 4, 2019
KHURSID KHAN Vs. STATE OF CHHATTISGARH
December 10, 2019
KIRAN AGRAWAL W/O DINDAYAL AGRAWAL Vs. MINOR RAJU KUMAR AJGALE S/O SONURAM AJGALE
March 19, 2019
KIRAN DEVI Vs. STATE OF CHHATTISGARH
August 2, 2019
KIRANPAL SINGH CHOWLA Vs. GURU GHASIDAS UNIVERSITY
April 9, 2019
KIREET PATEL Vs. MAHANGEEN BAI UIKE
July 4, 2019
KIRTAN LAL BANIHAR DAS KAUSHAL Vs. DAYALU RAM UIKEY
August 2, 2019
KISHAN KUMAR DAS Vs. SUKHRAM NAG
July 19, 2019
KISHAN KUMBHKAR Vs. VIJAY KUMAR SINGH
May 8, 2019
KISHAN SINGH PARVANA Vs. STATE OF C.G.
July 29, 2019
KISHORE KUMAR DUGGAD Vs. RAJMAL JAIN
December 20, 2019
KISMAT RAO MORE Vs. STATE OF CHHATTISGARH
February 13, 2019
KOMAL ALIAS GOLU ALIAS BHAIRO KASYAP Vs. STATE OF CHHATTISGARH
January 10, 2019
KOMAL PRASAD SHUKLA Vs. RAJ NATH YADAV
June 18, 2019
KONDARAM KERKETTA Vs. MANOJ KUMAR
January 24, 2019
KOSE BANDHNA URAON Vs. JOGI GUDIL URAON
August 23, 2019
KOTESHWAR PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
July 18, 2019
KOUSHILYA TIWARI WD/O LATE BANSHILAL Vs. AJIT TALLU @ TALLO
January 8, 2019
KOUSHLENDRA SINGH JADAUN Vs. STATE OF CHHATTISGARH
May 9, 2019
KRIPA RAM Vs. STATE OF CHHATTISGARH
March 18, 2019
KRISHANA KUMARI DEVI Vs. HARIHAR CHANDRA BHANJDEO
October 4, 2019
KRISHI UPAJ MANDI SAMITI Vs. FATTECHAND AGRAWAL
October 4, 2019
KRISHNA BAI, WD/O BHAUR SINGH RAJPUT Vs. HAFIZUNNISHA BEGUM (DELETED)
March 18, 2019
KRISHNA KANHAIYA Vs. UNION OF INDIA
July 26, 2019
KRISHNA KUMAR Vs. VIVEKANAND VIDYA MANDIR
December 20, 2019
KRISHNA KUMAR SAHU Vs. NIRMALA BAI
January 24, 2019
KRISHNA MURARI Vs. STATE OF CHHATTISGARH
February 11, 2019
KRISHNAKANT Vs. UNION OF INDIA
December 6, 2019
KRISHNAPAD MANDAL Vs. KALIPAD JORDAR (DEAD)
July 26, 2019
KRISHNAPAD S/O SANNATH MANDAL Vs. STATE OF CHHATTISGARH
January 30, 2019
KRITI MISHRA Vs. EASTERN COALFIELDS LIMITED
December 19, 2019
KRUSHNA CHANDRA TRIPATHY Vs. UNION OF INDIA
April 30, 2019
KU. ANTIMA PRADHAN Vs. STATE OF CHHATTISGARH
June 19, 2019
KU. MAMTA MARIUM MASIH Vs. STATE OF CHHATTISGARH
March 15, 2019
KULDEEP DHAR DIWAN Vs. STATE OF CHHATTISGARH
November 5, 2019
KULDEEP KUMAR OJHA Vs. STATE OF CHHATTISGARH
July 3, 2019
KUM SANTOSH SHARMA, D/O LATE RADHEY SHYAM SHARMA Vs. CHHATTISGARH STATE ELECTION COMMISSION
April 8, 2019
KUMARI KIRAN @ JASWANTI @ GUDDI, D/O LAL DEWANGAN Vs. STATE OF CHHATTISGARH
December 5, 2019
KUMARI SANGEETA @ SULOCHANA Vs. INDU SAHU
February 6, 2019
KUNJ BIHARI Vs. VIJAY KUMAR AGRAWAL
September 12, 2019
KUNJBIHARI DANSENA S/O JADUNATH DANSENA Vs. STATE OF CHHATTISGARH
March 8, 2019
KUNJBIHARI SONI Vs. MANOJ KUMAR
April 11, 2019
KUNTI BAI Vs. TEKRAM
April 2, 2019
KUNWAR SINGH S/O UMEND DAS Vs. STATE OF CHHATTISGARH THR SECRETARY
January 7, 2019
KUSH KUMAR MISHRA Vs. STATE OF CHHATTISGARH
May 10, 2019
KUSH YADAV, S/O DARAS YADAV Vs. STATE OF CHHATTISGARH
July 22, 2019
KUSHALRAM Vs. STATE OF CHHATTISGARH
July 15, 2019
KUSUM BAI Vs. MOH ASLAM S/O MOH
January 18, 2019
KUTUMBHDAS S/O MOTIDAS Vs. STATE OF CHHATTISGARH
March 28, 2019
LACHHURAM JANGHEL Vs. STATE OF CHHATTISGARH
January 9, 2019
LAFARGE INDIA PVT.LTD Vs. GRAM PANCHAYAT ARASMETA
July 22, 2019
LAKHAN JAGAT S/O LACHHI JAGAT Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFICER, POLICE STATIONKUMHARI, DISTRICT- DURG (C G )
March 29, 2019
LAKHAN LAL AND ORS. Vs. ASHARAM AND ORS.
August 6, 2019
LAKHANLAL KURRE Vs. SARITA SANTWANI
November 13, 2019
LAKHANLAL S/O DHANSINGH YADAV Vs. STATE OF CHHATTISGARH
January 3, 2019
LAKHMA Vs. JANKI BAI SAHU
August 19, 2019
LAKRA Vs. PRAKASH JEET JHA
November 5, 2019
LAL PANDEY Vs. MAHENDRA PRATAP JAISWAL
March 12, 2019
LAL SAY Vs. STATE OF CHHATTISGARH
November 21, 2019
LALA RAM SAHU Vs. STATE OF CHHATTISGARH
November 21, 2019
LALCHAND Vs. STATE OF CHHATTISGARH
July 8, 2019
LALCHAND AGRAWAL Vs. KUNJ BIHARI
September 12, 2019
LALCHAND SAO Vs. STATE OF CHHATTISGARH
April 26, 2019
LALIT SINHA S/O LT BHUNESHWAR PRASAD SINHA Vs. STATE OF CHHATTISGARH, THROUGH PS- NEW RAJENDRA NAGAR, DISTRICT RAIPUR (C G )
March 29, 2019
LALITA DEVI Vs. HEERA LAL KUCHWAHA
June 19, 2019
LALLU RAM SAHU Vs. STATE OF CHHATTISGARH
July 12, 2019
LANCO AMARKANTAK POWER LTD Vs. A P PANDA, CHAIRMAN-CUM-MANAGING DIRECTOR
January 7, 2019
LATIKA BISWAS, W/O. AMAL BISWAS Vs. NAMITA MIRDHA, W/O. PRADEEP MIRDHA
August 23, 2019
LAVKUMAR PATEL, SEVAK LAL PATEL, Vs. NIDRA PATEL
April 22, 2019
LAXMAN PRASAD Vs. DHARAMLAL
August 8, 2019
LAXMAN SAHU S/O LATE RAVINDAR SAHU Vs. STATE OF CHHATTISGARHLABIC
January 3, 2019
LAXMAN SINGH DHURVE Vs. SUNITA BAI
January 31, 2019
LAXMI BAI Vs. STATE OF CHHATTISGARH
August 8, 2019
LAXMI DEVI Vs. STATE OF CHHATTISGARH
July 5, 2019
LAXMI NARAYAN CHANDRAKAR S/O LATE ANANDI NARAYAN CHANDRAKAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
February 25, 2019
LAXMI NARAYAN VERMA Vs. STATE OF CHHATTISGARH
July 15, 2019
LAXMI PRASAD KASHYAP Vs. STATE OF CHHATTISGARH
February 19, 2019
LAXMI PRASAD VISHWAKARMA Vs. SHAKUNTALA SINGH VISHWAKARMA
September 26, 2019
LAXMI VYAS Vs. SIRIYA
July 31, 2019
LAXMICHAND Vs. STATE OF CHHATTISGARH
December 12, 2019
LAXMICHAND GUPTA Vs. SATYANARAYAN GUPTA
March 15, 2019
LAXMIDEVI (DIED AND DELETED) Vs. SANTOSH KUMAR, S/O PUSAU RAM JAISWAL
February 6, 2019
LAXMINARAYAN GUPTA Vs. VIJAY KUMAR SURYAVANSHI
January 31, 2019
LAXMINARAYAN S/O. KESDAL KASHYAP Vs. STATE OF CHHATTISGARH
March 15, 2019
LAXMINARAYAN, Vs. STATE OF CHHATTISGARH
December 9, 2019
LEEL SAI SON OF BHAGIRATHI KUMHAR Vs. STATE OF CHHATTISGARH
January 18, 2019
LEELA AGRAWAL Vs. STATE OF CHHATTISGARH
January 23, 2019
LEELA RAM SAHU S/O RAM SOHAGIL SAHU Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT MANTRALAYA
March 28, 2019
LEELA RAM SONI Vs. KRISHNA DEVI AGRAWAL
March 26, 2019
LEELADHAR RAJPUT S/O DUKHEE RAM RAJPUT Vs. GURU GHASIDAS CENTRAL UNIVERSITY THROUGH ITS REGISTRAR
February 20, 2019
LEEMEN SINGH Vs. STATE OF CHHATTISGARH
January 25, 2019
LILABAI Vs. STATE OF CHHATTISGARH
October 4, 2019
LOCHAN SAHU S/O SHRI RAMVISHAL Vs. SHAQIR.@ ARSHAD AHMAD S/O SARBAN KHAN
April 2, 2019
LOKESH KUMAR @ SOYEE SATNAMI Vs. STATE OF CHHATTISGARH
December 17, 2019
LOKESHWARI W/O LATE INDURAM KUNJAM Vs. SEVAKRAM S/O RAMU SAHU AGED
April 8, 2019
LOKNATH ALIAS LAXMINARAYAN SAHU Vs. DHANAU, S/O MANHARAN
July 22, 2019
LUDDHAK RAM CHANDRAVANSHI Vs. STATE OF CHHATTISGARH
April 30, 2019
LUNJA S/O JUDUM KUMHAR Vs. BUGAD D/O LATE BHIKHU
January 24, 2019
M B P VISHWAKARMA Vs. STATE OF CHHATTISGARH
January 14, 2019
M K DUHLANI Vs. STATE OF CHHATTISGARH AND OTHERS
April 24, 2019
M R SAHU Vs. STATE OF CHHATTISGARH
February 6, 2019
M. AHUJA (I) (P) LTD. Vs. SHAKTI PUNJ ENGINEERS PVT. LTD.
June 27, 2019
M.M.CHATURVEDI Vs. STATE OF CHHATTISGARH
May 3, 2019
M.S. SIDDIQUI Vs. STATE OF CHHATTISGARH
November 7, 2019
M/S ANIL BUILDCON (INDIA) PRIVATE LIMITED Vs. STATE OF CHHATTISGARH THROUGH THE SECRETARY
January 15, 2019
M/S BHARTI AIRTEL LTD THROUGH ITS AUTHORISED SIGNATORY SANJEEV JAIN S/O MAHENDRA KUMAR JAIN Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY, DEPARTMENT OF URBAN ADMINISTRATION & DEVELOPMENT
August 27, 2019
M/S IND SYNERGY LIMITED Vs. SURESH CHAND GOYAL
March 1, 2019
M/S PRECISION ENGINEERING Vs. ASSISTANT COMMISSIONER OF INCOME TAX.
April 5, 2019
MADAN JATWAR Vs. STATE OF CHHATTISGARH
July 4, 2019
MADAN LAL SHARMA Vs. STATE OF CHHATTISGARH
December 19, 2019
MADAN MOHAN YADAV SON OF RAMCHANDRA YADAV Vs. STATE OF CHHATTISGARH THROUGH
March 7, 2019
MADAN PRASAD GUPTA Vs. BOARD OF REVENUE
November 28, 2019
MADAN SINGH Vs. LAXMAN SINGH
July 24, 2019
MADAN TIWARI Vs. STATE OF CHHATTISGARH
May 17, 2019
MADAN VERMA S/O TIKARAM VERMA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIPUR
January 30, 2019
MADANLAL SAHU Vs. STATE OF CHHATTISGARH
December 19, 2019
MADHAW Vs. STATE OF CHHATTISGARH
November 7, 2019
MADHO SINGH Vs. STATE OF CHHATTISGARH
August 30, 2019
MADHURI KURRE Vs. KHUBLAL
January 7, 2019
MADHURI VERMA Vs. SURJEET SINGH
February 4, 2019
MADHUSUDAN S/O ANIL AGRAWAL Vs. STATE OF CHHATTISGARH
June 21, 2019
MADWI BANDI Vs. AMJAD KHAN @ SALIM
January 17, 2019
MAHADEO (DEAD) Vs. LOKNATH
July 26, 2019
MAHADEV SINGH Vs. BIHARI LAL SANADAYA
February 22, 2019
MAHAMAYA SWA SAHAYATA SAMUH Vs. STATE OF CHHATTISGARH
September 9, 2019
MAHAVIR PRASAD AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED
October 16, 2019
MAHENDRA AGRAWAL S/O BABULAL AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
April 3, 2019
MAHENDRA KUMAR Vs. JAGDISH
January 31, 2019
MAHENDRA KUMAR KAOSHIK Vs. STATE OF CHHATTISGARH
June 24, 2019
MAHENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
December 19, 2019
MAHENDRA KUMAR, Vs. STATE OF CHHATTISGARH
December 11, 2019
MAHENDRA NETAM Vs. STATE OF CHHATTISGARH
July 5, 2019
MAHENDRA PAL SINGH SALUJA, S/O GURUDAYAL SINGH SALUJA Vs. AJINDER SINGH, S/O LATE SAHIB SINGH
October 4, 2019
MAHENDRA SPONGE AND POWER PVT. LTD. Vs. SHRI HARISHCHANDRA VERMA AND ORS.
August 19, 2019
MAHESH KUMAR Vs. STATE OF CHHATTISGARH
January 30, 2019
MAHESH KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
July 15, 2019
MAHESH KUMAR GOND Vs. STATE OF CHHATTISGARH
September 30, 2019
MAHESH KUMAR GUPTA Vs. STATE OF CHHATTISGARH
June 19, 2019
MAHESH KUMAR TUNDE Vs. K K BISEN
January 23, 2019
MAHESH PRASAD AHIRWAR Vs. STATE OF CHHATTISGARH
August 8, 2019
MAHESH RAM Vs. STATE OF.M.P
December 12, 2019
MAHESH RAM KAWARTH Vs. STATE OF CHHATTISGARH
April 29, 2019
MAHESH SONI Vs. STATE OF CHHATTISGARH
January 8, 2019
MAHESH VERMA S/O JOHAN LAL VERMA Vs. STATE OF CHHATTISGARH
January 22, 2019
MAHESH YADAV Vs. STATE OF MADHYA PRADESH
November 13, 2019
MAHETAR YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION KOSIR
March 8, 2019
MALI BAI Vs. GAYTRI DEVI MISHRA
January 28, 2019
MALTI BAI SINHA Vs. STATE OF CHHATTISGARH
July 23, 2019
MAMTA BAI RAJAK Vs. VIJAY KUMAR KASHYAP
August 22, 2019
MAMTA MARIUM MASIH Vs. STATE OF CHHATTISGARH
March 15, 2019
MAMTA SINGH Vs. STATE OF CHHATTISGARH
March 19, 2019
MAMTA THARWANI Vs. SANTOSH KUMAR KUJUR
June 19, 2019
MAN DEVI Vs. STATE OF CHHATTISGARH
June 25, 2019
MANAGING DIRECTOR Vs. STATE OF CHHATTISGARH
April 29, 2019
MANAGING DIRECTOR CHHATTISGARH MEDICAL SERVICES CORPORATION Vs. VESTERGAARD FRANDESEN INDIA PVT LTD
January 10, 2019
MANAS KUMAR RAI S/O LATE BALESHWAR RAI Vs. GARGI DEVI VERMA WIDOW OF LATE JANAK RAM VERMA
August 30, 2019
MANBAHAL Vs. MOHAR SAY
July 26, 2019
MANBASIYA W/O LATE KARAMCHAND Vs. MUNI W/O BHAGAT
February 15, 2019
MANDAVI DEVI CHANDRAKAR Vs. TARENDRA KUMAR
December 10, 2019
MANDESH KUMAR YADAV Vs. UNITED INDIA INSURANCE COMPANY LIMITED
June 21, 2019
MANDHAR CEMENT FACTORY Vs. KALI RAM DHEEMAR
July 12, 2019
MANEESH MASHIH S/O SUGANDH MASHIH Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BALKO NAGAR, DIST KORBA (CG)
February 14, 2019
MANENDRA YADAV Vs. STATE OF CHHATTISGARH
July 12, 2019
MANGAL DAS Vs. STATE OF CHHATTISGARH
December 11, 2019
MANGAL RAM KUNJAM Vs. RAJENDRA KUMAR SONI
July 23, 2019
MANGAL SINGH Vs. SAMARULAL GAIKWAD
October 24, 2019
MANGATURAM PRAJAPATI Vs. RAMESH KUMAR VISHNOI
October 4, 2019
MANGATURAM PRAJAPATI Vs. RAMESH KUMAR VISHNOI
October 4, 2019
MANGLU RAM AND ORS. Vs. SUKHU RAM AND ORS.
August 26, 2019
MANIK CHATTERJEE Vs. STATE OF CHHATTISGARH
March 6, 2019
MANIKRAM Vs. KALAWATI
June 25, 2019
MANIRAM Vs. DUDASHAN
August 6, 2019
MANISH BAGHEL Vs. STATE OF CHHATTISGARH
October 18, 2019
MANISH KASHYAP, S/O RAJENDRA KASHYAP Vs. RAJKUMARI DEWANGAN (DEAD) THROUGH LRS
August 30, 2019
MANJAR ALI, S/O SAIYAD MASUD ALI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
March 27, 2019
MANNU RAM S/O BADRI PRASAD Vs. RAM KHILAWAN S/O MAHETTAR
February 28, 2019
MANOHAR Vs. RAMAUTI BAI
December 20, 2019
MANOJ ACHARYA Vs. STATE OF CHHATTISGARH
November 21, 2019
MANOJ AGRAWAL Vs. STATE OF CHHATTISGARH
December 13, 2019
MANOJ KUMAR Vs. RANJITA CHAUDHARI
May 16, 2019
MANOJ KUMAR KANWAR Vs. STATE OF CHHATTISGARH
February 26, 2019
MANOJ KUMAR SAHU Vs. STATE OF CHHATTISGARH
July 29, 2019
MANOJ NIRMALKAR Vs. BHAGWATI BHAWANI
November 11, 2019
MANOJ READYMADE STORES Vs. VIVEK AGRAWAL
October 24, 2019
MANOJ SHARMA Vs. STATE OF CHHATTISGARH
August 1, 2019
MANRAKHAN DEAD Vs. MUKTIRAM ALIAS NIYAMDAS
March 29, 2019
MANRAKHAN DEAD Vs. MUKTIRAM ALIAS NIYAMDAS
March 29, 2019
MANSAI Vs. BALI RAM
January 17, 2019
MANTORA BAI Vs. GANESHIYA BAI
September 4, 2019
MANTURAM RATHIYA Vs. STATE OF CHHATTISGARH
August 6, 2019
MASTER VOSS INTERNATIONAL PROJECT PRIVATE LIMITED MUMBAI, THROUGH PROJECT ENGINEER AND AUTHORIZED OFFICER KIRAN SHIRKE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, HOME DEPARTMENT
April 8, 2019
MATARNIYA Vs. HARIOM SHRIVASTAVA
December 19, 2019
MATARNIYA W/O DHARAMPAL Vs. GANGA PRASAD
December 19, 2019
MATI BAI Vs. PUSHPA DEVI (TIWADI) SHARMA
March 29, 2019
MAYARAM Vs. SHIV RAM
September 11, 2019
MAYARAM Vs. STATE OF CHHATTISGARH
May 10, 2019
MD. SHADIK Vs. DEV KUMAR SHRIWAS
June 20, 2019
MEENA BAGHEL Vs. BASHIR AHMAD
February 25, 2019
MEERA BAI, W/O LATE MOHITRAM Vs. ARJUN PRASAD NAMDEV, S/O DIVAKAR NAMDEV
August 26, 2019
MEERA GUPTA Vs. HINDUSTAN STEEL WORKS CONSTRUCTION
January 2, 2019
MEERA GUPTA W/O LATE RAJNARAYAN GUPTA Vs. CHAIRMAN-CUM-MANAGING DIRECTORLABIC
January 2, 2019
MEHATARIN BAI Vs. KRISHNA KUMAR SHARMA
June 21, 2019
MEHATARU Vs. STATE OF MADHYA PRADESH
October 3, 2019
MEHATRIN BAI Vs. MADHUSUDHAN MISHRA
February 14, 2019
MEHATRU BADDHAI Vs. STATE OF C.G. AND ORS.
September 20, 2019
MEHROTRA BUILDICON (P) LTD. Vs. DEPUTY CHIEF ENGINEER
June 26, 2019
MINOR VEDIKA Vs. STATE OF CHHATTISGARH
June 18, 2019
MIRCHUMAL S/O SAFARMAL Vs. MOHAMED WAZID AKHATAR S/O MOHAMED BASHIR AKHATAR
March 28, 2019
MITTAL ROADWAYS, A PROPRIETORSHIP FIRM THROUGH Vs. PROPRIETOR SURESH KUMAR GUPTA
October 17, 2019
MOHAMMAD AYUB KHAN Vs. MOHAMMAD AYUB KHAN
July 26, 2019
MOHAMMAD AZHAR HUSSAIN Vs. STATE OF CHHATTISGARH
June 17, 2019
MOHAMMAD KALIM Vs. STATE OF CHHATTISGARH
March 15, 2019
MOHAMMAD MUSTAFA KHAN Vs. MOHAMMAD MUSTAFA ANSARI
March 28, 2019
MOHAMMAD SAIF KHAN Vs. STATE OF CHHATTISGARH
May 31, 2019
MOHAMMAD SHABBIR KURAISHI Vs. BRANCH MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
January 29, 2019
MOHAMMAD ZAHIR, S/O ABDUL HAMID Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION SARAIPALI
April 3, 2019
MOHAMMED ASIF S/O ABDUL QADIR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION KATGHORA, DISTRICT KORBA (CG)
February 28, 2019
MOHAMMED HANEEF Vs. RAMLAKHAN
November 5, 2019
MOHAMMED SARWAR Vs. ARMAN KHAN
August 13, 2019
MOHAMMED SHAMSHUDDIN SON OF BADRUDDIN Vs. STATE OF MP (NOW CG), THROUGH PS KHAIRAGARH, DISTT RAJNANDGAON
February 26, 2019
MOHAN Vs. STATE OF CHHATTISGARH
March 18, 2019
MOHAN Vs. STATE OF CHHATTISGARH
September 5, 2019
MOHAN Vs. YUNESHWAR KUMAR
September 18, 2019
MOHAN MATI W/O MAHADEV SAO Vs. STATE OF CHHATTISGARH THROUGH SECRETARY PANCHAYAT DEPARTMENT MANTRALAYA; DIRECTOR PANCHAYAT DKS BHAWAN RAIPUR, CHHATTISGARH; CHIEF EXECUTIVE OFFICER JANPAD PANCHAYAT PUSAUR DISTRICT- RAIGARH, CHHATTISGARH; PADMAVATI W/O LAXMIN PRASAD SAO; ACHALA PANDA W/O SHRIVAN KUMAR PANDA
February 27, 2019
MOHAR SAY Vs. RAMDAYAL S/O KUSHTO
August 23, 2019
MOHD ARIF Vs. STATE OF CHHATTISGARH THROUGH S H O POLICE STATION SUPELA
March 19, 2019
MOHD ARSHAD KHAN Vs. BAR COUNCIL OF INDIA
July 15, 2019
MOHD ASIF KHAN Vs. ANURAG JAIN; CHHATTISGARH RENT CONTROL TRIBUNAL RAIPUR, DISTRICT RAIPUR, CHHATTISGARH; RENT CONTROLLER RAIPUR, DISTRICT RAIPUR, CHHATTISGARH
February 25, 2019
MOHD SHAKEEL Vs. STATE OF CHHATTISGARH
February 25, 2019
MOHD YASIN Vs. MUST NAJMA
July 24, 2019
MOHD. ARSHAD KHAN Vs. CENTRAL BUREAU OF INVESTIGATION
July 15, 2019
MOHD. GUDDU Vs. STATE OF CHHATTISGARH
October 24, 2019
MOHIT RAM Vs. LEGAL HEIRS OF LATE SADHU RAM
January 9, 2019
MOHIT RAM Vs. STATE OF CHHATTISGARH
January 4, 2019
MOHIT RAM SAHU Vs. BISAUHA RAM SAHU
October 24, 2019
MOHIT RAM SAHU Vs. MOHAN LAL SAHU
October 24, 2019
MOHIT RAM SAHU S/O BISOUHA RAM SAHU Vs. BISOUHA RAM SAHU (DELETED)
May 9, 2019
MOHITRAM PATEL S/O JIDHAN PATEL Vs. STATE OF CHHATTISGARH
November 29, 2019
MONICA SAHU Vs. PURANLAL SARWA
July 29, 2019
MONIYAWATI Vs. STATE OF CHHATTISGARH THROUGH THE SECRETARY
June 19, 2019
MOTICHAND SAHU, S/O SHRIRAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE
May 3, 2019
MOTILAL (DEAD) Vs. LAKHANLAL (DEAD).
February 20, 2019
MR. LEELA RAM SAHU Vs. STATE OF CHHATTISGARH
March 28, 2019
MRATYUNJAY VAISHNAV @ LALU Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
February 7, 2019
MSP SPONGE IRON LIMITED Vs. STATE OF CHHATTISGARH
October 4, 2019
MUBIN KHAN Vs. STATE OF CHHATTISGARH
April 1, 2019
MUGIYA BAI, WIFE OF AATMARAM SAHU Vs. AATMARAM SAHU, SON OF MANRAKHAN SAHU
March 19, 2019
MUKESH @ SEENU YADAV S/O RAMEHS YADAV Vs. STATE OF CHHATTISGARH
March 8, 2019
MUKESH GUPTA LATE MANIKLALJI GUPTA Vs. STATE OF CHHATTISGARH
January 15, 2019
MUKESH KUMAR AGRAWAL Vs. DISTRICT MAGISTRATE
September 24, 2019
MUKESH KUMAR TIWARY Vs. STATE OF CHHATTISGARH
December 4, 2019
MUKESH MASIH Vs. RAKESH SINGH
November 28, 2019
MUKESH MASIH S/O DASHRATH MASIH Vs. RAKESH SINGH W/O LATE BANMALI SINGH
November 11, 2019
MUKESH YADAV Vs. STATE OF CHHATTISGARH
October 24, 2019
MUKHIRAM Vs. STATE OF MADHYA PRADESH
July 4, 2019
MUKRU @ NAROTTAM KANSARI S/O MOTI SAO Vs. STATE OF CHHATTISGARH
February 8, 2019
MUKUND RAM Vs. STATE OF CHHATTISGARH
March 1, 2019
MULCHAND @ BABLU Vs. STATE OF CHHATTISGARH
December 11, 2019
MUNGESHWAR PRASAD RAJWADE Vs. KATHARINA MINJ
January 30, 2019
MUNICIPAL CORPORATION RAIPUR Vs. RAJPAL SINGH
August 30, 2019
MUNNALAL BOBJE Vs. STATE OF CHHATTISGARH
August 8, 2019
MUNNI BAI Vs. SAHULAL
December 6, 2019
MUNSHIRAM Vs. SANJHI BAI (DELETED)
January 28, 2019
MURARI GURJAR S/O RATIRAM GURJAR Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE MUNGELI
May 9, 2019
MURARI LAL SAHU Vs. STATE OF CHHATTISGARH
April 12, 2019
MURARI RAM SAHU Vs. STATE OF CHHATTISGARH
December 6, 2019
MURARILAL AGRAWAL Vs. SECETARY DEPARTMENT OF EXCISE
October 21, 2019
MURARILAL AGRAWAL Vs. SAGARMAL BERIWAL
November 5, 2019
MURARILAL AGRAWAL, S/O LATE SAGARMAL AGRAWAL Vs. GOPAL KRISHNA BERIWAL (DEAD) THROUGH LRS
February 15, 2019
N K DUBEY Vs. STATE OF CHHATTISGARH
March 18, 2019
N LAXMAN Vs. STATE OF CHHATTISGARH
January 31, 2019
N V RAMARAO S/O LATE N V RATNAM Vs. B LEELAWATI W/O SHRI C B S RAO
September 27, 2019
N. ARJUNAN Vs. STATE OF CHHATTISGARH
August 22, 2019
N.K.AGRAWAL Vs. CHHATTISGARH STATE CO-OPERATIVE MARKETING FEDERATION LTD
June 24, 2019
N.R. SPONGE PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 29, 2019
NAGAR PALIK NIGAM RAIPUR Vs. GULAM MOHAMMAD KHAN
July 24, 2019
NAMITA SARKAR Vs. RAVI KANT KAUSHAL
June 21, 2019
NAMRATA Vs. STATE OF CHHATTISGARH
September 17, 2019
NANBAI RATHORE Vs. MEENA BAI
October 14, 2019
NAND KISHORE Vs. CHANCHALA LAL
July 24, 2019
NAND LAL MOURYA Vs. JAGMOHAN
March 26, 2019
NAND LAL MOURYA, S/O MUNSHIRAM MOURYA Vs. VINOD KUMAR YADAV, S/O MAHABIR YADAV
March 26, 2019
NANDA KHAKHARIYA Vs. SHARAD SHUKLA
September 27, 2019
NANDKESHWAR Vs. LALI BAI
September 25, 2019
NANDKESHWAR S/O SHIVNANDANRAM Vs. COLLECTOR, DISTRICT- SURAJPUR
February 5, 2019
NANDLAL DEWANGAN Vs. STATE OF CHHATTISGARH
November 28, 2019
NARAYAN MARSKOLE, S/O RAMCHANDRA MERSKOLE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
February 1, 2019
NARAYAN RAO Vs. STATE OF CHHATTISGARH
June 17, 2019
NARAYAN S/O SHIV GULAM DEWANGAN (DEAD) THROUGH LEGAL Vs. PARMA ALIAS PARMANAND
March 11, 2019
NARENDRA KUMAR Vs. STATE OF CHHATTISGARH
February 7, 2019
NARENDRA KUMAR CHANDRAVANSHI Vs. COMMISSIONER DIVISION-DURG
July 11, 2019
NARENDRA KUMAR CHANDRAVANSHI Vs. COMMISSIONER, DIVISION DURG, DISTRICT DURG, CHHATTISGARH
February 13, 2019
NARENDRA KUMAR GUPTA Vs. STATE OF CHHATTISGARH
November 8, 2019
NARENDRA KUMAR S/O MOTILAL GUPTA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
February 7, 2019
NARENDRA RAJPUT Vs. STATE OF CHHATTISGARH
January 28, 2019
NARENDRA SRIVAS Vs. JAI SINGH
April 18, 2019
NARESH BHUIHAR S/O ARJUN BHUIHAR Vs. STATE OF CHHATTISGARH
December 16, 2019
NARESH CHANDRA VERMA Vs. STATE OF CHHATTISGARH
July 12, 2019
NARESH KENWAT Vs. STATE OF CHHATTISGARH
February 7, 2019
NARESH KUMAR BARLEY Vs. RAJESH DAS MANIKPURI
April 5, 2019
NARESH KUMAR KHUBNANI (SIC KHUBWANI) @ NANDU S/O LUDDHOMAL Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DD NAGAR
May 1, 2019
NARESH KUMAR LALWANI Vs. UNION BANK OF INDIA
May 6, 2019
NARESH RAI Vs. STATE OF C.G.
August 5, 2019
NARESH RAM VERMA Vs. JEEVAN NISHAD
March 19, 2019
NARESH SAHU Vs. STATE OF CHHATTISGARH
May 2, 2019
NARESH SINGH Vs. STATE OF CHHATTISGARH
March 5, 2019
NARSINGH YADAV, S/O SONAU YADAV Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
February 6, 2019
NASIR KHAN Vs. STATE OF CHHATTISGARH
December 17, 2019
NATIONAL HIGHWAY AUTHORITY OF INDIA THROUGH THE PROJECT DIRECTOR Vs. POWER GRID CORPORATION OF INDIA LTD
December 3, 2019
NATIONAL INSURANCE CO LTD Vs. LALMUNI BAI
January 18, 2019
NATIONAL INSURANCE COM. LTD Vs. CHUNESHWARI W/O LATE HUKUM SINGH
June 18, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. ANITA BAI, W/O LATE AYODHYA KACHHI
December 13, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. PHILIP KERKETTA, S/O IMANVEL KERKETTA
April 26, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. BISAHIN BAI
March 18, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. DHAN SINGH
May 1, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. SANJAY KUMAR SAYYAM
May 1, 2019
NATIONAL INSURANCE COMPANY LIMITED NEAR MAIN POST OFFICE Vs. CHANNU BHASKAR S/O MASA RAM
May 1, 2019
NATIONAL INSURANCE COMPANY LIMITED THROUGH DIVISIONAL MANAGER Vs. KAUSLESH S/O RIKHIRAM DHRUV
February 14, 2019
NATIONAL INSURANCE COMPANY LTD Vs. MAMTA SINGH W/O LATE DAYA SHANKER SINGH
January 23, 2019
NATIONAL INSURANCE COMPANY LTD Vs. SUKRITI SAHU
January 7, 2019
NATIONAL INVESTIGATIVE AGENCY Vs. STATE OF CHHATTISGARH
October 23, 2019
NATTHURAM (SINCE DECEASED) Vs. STATE OF MADHYA PRADESH (NOW CG) THROUGH THE S H O
March 27, 2019
NAVBHARAT EXPLOSIVES COMPANY LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2019
NAVEEN JAIN S/O SANTOSH JAIN Vs. HITESH BHAI PATEL S/O LATE GOVERDHAN BHAI PATEL
May 2, 2019
NAVEEN KUMAR Vs. STATE OF CHHATTISGARH
December 11, 2019
NAVISHCHANDRA @ NAVESHCHANDRA YADAV, S/O VISHWANATH YADAV Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION, PENDRA
August 9, 2019
NAVNEET BAGANI Vs. STATE OF CHHATTISGARH
December 19, 2019
NAVNEET SHRIVAS S/O LATE GANESH SHRIVAS Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
March 6, 2019
NEELAM AGARWAL Vs. MUNICIPAL CORPORATION
May 17, 2019
NEELAM DAGLA Vs. SARWAN GOND
June 20, 2019
NEERA @ JAMUNA @ SAPNA SEN Vs. STATE OF CHHATTISGARH
November 8, 2019
NEETA JAIN Vs. RITESH KUMAR JAIN
April 15, 2019
NEHA RATHORE Vs. STATE OF CHHATTISGARH
August 6, 2019
NEMICHAND NAHAR Vs. SHAHANA AKHTAR
May 9, 2019
NEMIN BAI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DONGARGAON, DISTRICT RAJNANDGAON, CHHATTISGARH
March 1, 2019
NETRAM Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
August 19, 2019
NETRAM AGARWAL S/O LATE MANOHAR LAL Vs. SANJAY AGARWAL S/O NETRAM AGARWAL
July 24, 2019
NETRAM YADU Vs. STATE OF CHHATTISGARH
December 19, 2019
NEW INDIA ASSURANCE CO LTD Vs. DEVKUWAR
May 17, 2019
NEW INDIA ASSURANCE CO LTD Vs. BRIJMATI
May 17, 2019
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTOSH SAHU
October 14, 2019
NEW INDIA ASSURANCE COMPANY LIMITED THROUGH DIVISIONAL MANAGER Vs. BHARTI NETAM WD/O LATE DWARKIA PRASAD NETAM
March 12, 2019
NEW INDIA ASSURANCE COMPANY LIMITED THROUGH ITS BRANCH MANAGER Vs. VIRENDRA KUMAR BINJHWAR S/O GORELAL BINJHWAR
May 6, 2019
NEW INDIA ASSURANCE COMPANY LIMITED, THROUGH ITS BRANCH MANAGER Vs. SET KUMAR
March 18, 2019
NEW INDIA ASSURANCE COMPANY LTD THROUGH DIVISIONAL MANAGER Vs. SHIV KUMAR SAHOO S/O BIRJHOO RAM SAHU
February 13, 2019
NEW INDIA INSURANCE CO. LTD. Vs. JATINDRA NATH MALI AND ORS.
May 14, 2019
NEW JEEVAN BUS SERVICE Vs. PROPRIETOR, AKASH DEEP SINGH GILL
October 4, 2019
NICHOLAS XALXO Vs. STATE OF CHHATTISGARH
July 16, 2019
NIDHI NAGWANSHI Vs. HIMANSHU JAISWAL
January 31, 2019
NIDHI SINGH Vs. STATE OF CHHATTISGARH
June 21, 2019
NIHAL CHAND Vs. CHITRAM,
August 20, 2019
NILAM KURREY Vs. STATE OF CHHATTISGARH
June 19, 2019
NILESH KUMAR PANDEY Vs. STATE OF CHHATTISGARH
June 24, 2019
NILIMA MURGESH ACHARI Vs. STATE OF CHHATTISGARH
June 17, 2019
NILU Vs. STATE OF MADHYA PRADESH
August 1, 2019
NIMISH AGARWAL Vs. STATE OF CHHATTISGARH
May 20, 2019
NIMISH S AGARWAL Vs. RUHI AGRAWAL
November 13, 2019
NIRAKAR AMBUST Vs. STATE OF CHHATTISGARH
October 4, 2019
NIRANJAN KUMAR S/O KANSH KUMAR Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY HIGHER EDUCATION DEPARTMENT
April 24, 2019
NIRANJAN LAL CHANDRAWANSHI Vs. STATE OF CHHATTISGARH
March 25, 2019
NIRMAL SINGH Vs. RAM SALAUNE
June 27, 2019
NIRMALA NANDA Vs. RAJ KUMAR NANDA
July 5, 2019
NIRMALA RAJPUT Vs. STATE OF MADHYA PRADESH
June 24, 2019
NISHITA SINGH Vs. ABHISHEK SINGH TOMAR
July 12, 2019
NITESH KUMAR AKELA Vs. STATE OF CHHATTISGARH
June 20, 2019
NITIKA BAI Vs. STATE OF CHHATTISGARH
February 5, 2019
NITIN KUMAR NITINWARE Vs. UNION OF INDIA
April 3, 2019
NITIN SINGHVI Vs. STATE OF CHHATTISGARH
November 5, 2019
NITIN SINHA Vs. G.P.IYER
October 24, 2019
NIVEDITA SONI Vs. YOGESH KUMAR AGRAWAL
November 18, 2019
NOHAR DHIWAR S/O RAM LAL DHIWAR Vs. KAMESHWAR @ KAMLESHWAR
March 5, 2019
NOHAR LAL BANJARE Vs. HEMANT SAHU
January 30, 2019
NOHAR SINGH THAKUR Vs. STATE OF CHHATTISGARH
July 24, 2019
NOHARLAL KOSHEWADA Vs. ACCOUNTANT GENERAL
December 11, 2019
NONI BAI Vs. STATE OF CHHATTISGARH
October 24, 2019
NUMAN SAHU Vs. GIRDHARI LAL SAHU
December 19, 2019
NUTAN SAHU Vs. STATE OF CHHATTISGARH
July 26, 2019
O.P.AGRAWAL Vs. ADDITIONAL REGISTRAR
September 5, 2019
OM DUBEY Vs. UNION OF INDIA
December 19, 2019
OM PRAKASH SHUKLA, DEAD THROUGH LRS Vs. RAMKRISHNA TIWARI, S/O SHESHNARAYAN TIWARI
May 2, 2019
OM PRAKASH SINGH Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS
June 21, 2019
OM PRAKASH VERMA AND ORS. Vs. MANOHAR RAO DONGRE AND ORS.
September 4, 2019
OM SHANTI SAMITI SHIVRINARAYAN TAH JANJGIR Vs. SHIVRINARAYAN MATH, SHIVRINARAYAN TAH JANJGIR
April 5, 2019
OMKAR KUSHWAHA Vs. STATE OF CHHATTISGARH
July 16, 2019
OMKAR NATH TIWARI Vs. RAMPHAL TIWARI
June 21, 2019
OMKESHWAR SAHU S/O BHAGIRATHI SAHU Vs. STATE OF CHHATTISGARH THROUGH SHO, POLICE STATION ARANG, DISTRICT RAIPUR (CG)
February 7, 2019
OMPRAKASH Vs. STATE OF MADHYA PRADESH
September 27, 2019
OMPRAKASH DUBEY Vs. STATE OF CHHATTISGARH
July 17, 2019
OMPRAKASH KENWAT @ LUKO @ GHOGHI KENWAT Vs. STATE OF CHHATTISGARH
February 11, 2019
OMPRAKASH NISHAD Vs. VIDYA BAI NISHAD
December 17, 2019
ONGI RAM Vs. BHARAT
October 16, 2019
ONKAR PRASAD SAHU S/O RAMJHUL SAHU Vs. STATE OF CHHATTISGARH
March 8, 2019
ORIENTAL INSURANCE CO Vs. SUMITRA
July 2, 2019
ORIENTAL INSURANCE CO LTD Vs. SUBRAMANIYAM MUDALIYAR S/O LATE S M MUDALIYAR
February 11, 2019
ORIENTAL INSURANCE CO LTD BRANCH OFFICE Vs. RADHA BAI
January 17, 2019
ORIENTAL INSURANCE CO LTD THROUGH DIVISIONAL MANAGER Vs. SHIKHA TRIPATHI W/O LATE AJAY KUMAR TRIPATHI
February 19, 2019
ORIENTAL INSURANCE CO. LTD Vs. TILAK
June 17, 2019
ORIENTAL INSURANCE CO. LTD Vs. SANTOSHI KEWAT
January 21, 2019
ORIENTAL INSURANCE COMPANY Vs. SARSWATI BAI
March 13, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHAMRADI BAI
June 20, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANGOTIN BAI
April 24, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. BRIJLAL YADAV S/O LATE LATEL YADAV
April 12, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. THLENDRA KUMBHAJ
January 23, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. AGHAN SINGH NETAM
April 4, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMDAYAL SAHU S/O SUNHAR SAHU
February 28, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. PUSTAK BAI
June 27, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. SEEMA DEVI
June 17, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. SETMATI CHAUHAN
June 17, 2019
ORIENTAL INSURANCE COMPANY LIMITED DHAMTARI Vs. PURNIMA BHIMTE
May 9, 2019
ORIENTAL INSURANCE COMPANY LIMITED, THROUGH ITS DIVISIONAL MANAGER Vs. RAJESH SAHU, S/O LATE GENDLAL SAHU
April 25, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. BHANU PRATAP SINGH
June 27, 2019
ORIENTAL INSURANCE COMPANY LTD Vs. POONAM KUJUR
May 2, 2019
ORIENTAL INSURANCE COMPANY LTD , THROUGH- DIVISIONAL MANAGER Vs. RAJKUNWAR W/O LATE SUMER SINGH
January 3, 2019
ORIENTAL INSURANCE COMPANY LTD THROUGH- DIVISIONAL MANAGER Vs. AMRAWATI W/O DHARAM SAY
February 7, 2019
ORIENTAL INSURANCE COMPANY LTD. Vs. DHANNULAL KAIWART
July 25, 2019
P K TAILANG S/O K D TAILANG Vs. STATE OF CHHATTISGARH THROUGH SUPERINTENDENT OF POLICE, DURG, DISTRICT DURG
January 22, 2019
P N SINHA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY SKILL DEVELOPMENT AND TECHNICAL EDUCATION AND EMPLOYMENT DEPARTMENT MANTRALYA, MAHANADI BHAWAN, NAYA RAIPUR
February 27, 2019
P.K.NIGAM Vs. M.P.GRIH NIRMAN MANDAL
September 18, 2019
P.S. VERMA Vs. SURESH KUMAR
June 25, 2019
PADMA CHANDRAKAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
May 2, 2019
PADUM RAM Vs. VIJAY KUMAR
August 19, 2019
PADUMLAL Vs. STATE OF MADHYA PRADESH
December 5, 2019
PAHARU Vs. ITWARU RAM
July 22, 2019
PALLAVI BHOI Vs. STATE OF CHHATTISGARH
July 9, 2019
PALURAM Vs. BHUKHA
September 4, 2019
PANCHAM Vs. STATE OF CHHATTISGARH
July 4, 2019
PANCHAMLAL Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
August 13, 2019
PANCHRAM NIRMALKAR Vs. STATE OF MADHYA PRADESH
November 6, 2019
PANCHRAM, S/O CHAMAR RAM Vs. STATE OF MADHYA PRADESH
November 15, 2019
PANCHURAM S/O HALAL NIRMALKAR Vs. RAJKUMARI KURRE W/O GOVIND DAS KURRE
July 24, 2019
PANKAJ AGRAWAL S/O KAILASH AGRAWAL Vs. RAJU RAI YADAV S/O SHRIRAM JEE RAI
March 26, 2019
PANKAJ SAHU Vs. STATE OF CHHATTISGARH
December 11, 2019
PAPPU @ KAMAL NARAYAN SAHU S/O SHYAM SAHU Vs. STATE OF CHHATTISGARH
February 20, 2019
PAPPU @ VIVEK @ LOHASINGH @ AZAD @ AMARNATH S/O RAVEL MINJ @ RAMDHANI @ PRABHAT MINJ Vs. STATE OF CHHATTISGARH THROUGH
August 28, 2019
PARAMJEET SINGH BHATIA Vs. STATE OF CHHATTISGARH
April 24, 2019
PARAS RAM DEWANGAN Vs. SOMAN DAS
June 24, 2019
PARASMANEE THAKUR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
June 28, 2019
PARASMANI CHOUBEY Vs. DALJEET SINGH JUNEJA
November 28, 2019
PARDESHIDAS S/O MANGLUDAS Vs. STATE OF CHHATTISGARH THROUGH COLLECTOR
February 13, 2019
PARESH TANK Vs. STATE OF CHHATTISGARH
August 21, 2019
PARESHWAR CHOUHAN S/O PUNMAU RAM CHOUHAN Vs. STATE OF CHHATTISGARH THROUGH SHO PS CHAKHRADHAR NAGAR, DISTRICT RAIGARH (CG)
February 7, 2019
PARIMAL CHATTERJEE S/O LATE VIRENDRA NATH CHATTERJEE Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE RAIPUR
January 30, 2019
PARLE AGRO PVT LTD Vs. COMMERCIAL TAX OFFICER CIRCLE - V
March 8, 2019
PARMANAND SAI Vs. STATE OF CHHATTISGARH
November 27, 2019
PARMESHWAR RAM, S/O BECHANU RAM Vs. STATE OF CHHATTISGARH, THROUGH P S BAGICHA
March 29, 2019
PARMESHWAR YADAV Vs. STATE OF CHHATTISGARH
December 12, 2019
PARMESHWARI Vs. KAUSHAL KUMAR VERMA
June 19, 2019
PARMESHWARI SAHU W/O RISHI KUMAR SAHU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF PANCHAYAT
February 13, 2019
PARSURAM SAHU Vs. PUJARANI SAHU; SUSHILA BAI; MAHENDRA KUMAR SAHU; STATE OF CHHATTISGARH
February 27, 2019
PARVATI BAI Vs. STATE OF CHHATTISGARH
December 4, 2019
PARWATI YADAV Vs. KARAN SINGH
February 5, 2019
PARWATI, WIDOW OF BAISHAKHU Vs. SHRIDHAR, S/O BADRINATH
January 2, 2019
PAVITTAR SINGH Vs. RAMDESI THAKUR
June 25, 2019
PAWAN ENGINEERING WORKS Vs. COMMISSIONER OF CUSTOM AND CENTRAL EXCISE & SERVICE TAX
September 25, 2019
PAWAN KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
May 13, 2019
PAWAN KUMAR AGRAWAL, SON OF RADHE SHYAM AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH STATE ECONOMIC OFFENCE WING
January 31, 2019
PAWAN KUMAR TIWARI Vs. STATE OF CHHATTISGARH
September 27, 2019
PAYAL RAJPOOT Vs. STATE OF CHHATTISGARH
January 25, 2019
PHATTECHAND AGRAWAL Vs. KRISHI UPAJ MANDI SAMITI, BHATAPARA
October 4, 2019
PHEKAN BAI Vs. NEERA BAI
July 1, 2019
PHOOLMATI Vs. DHOLURAM BHARATI
April 4, 2019
PHULO Vs. RAMESH SINGH
June 21, 2019
PILI BAI, W/O LATE JAL SINGH Vs. KAMLI BAI, W/O CHEDU RAM
December 10, 2019
PINKY SAHU Vs. STATE OF CHHATTISGARH
June 18, 2019
PINKY SHIVRAJ SHAH Vs. STATE OF CHHATTISGARH
March 20, 2019
PITAMBAR SAHU Vs. STATE OF CHHATTISGARH
March 28, 2019
PITAMBER Vs. STATE OF CHHATTISGARH
August 21, 2019
PIYUSH KUMAR GUPTA Vs. STATE OF CHHATTISGARH
December 13, 2019
POOJA AWSARMOL Vs. STATE OF CHHATTISGARH
October 21, 2019
POOJA MISHRA Vs. STATE OF CHHATTISGARH
July 8, 2019
POONAM MISHRA Vs. VEENA MISHRA
August 19, 2019
POONAM MISHRA Vs. STATE OF CHHATTISGARH
April 9, 2019
POONAM SAHU W/O AVNISH KUMAR SAHU Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
May 7, 2019
POONEM KUMAR Vs. STATE OF CHHATTISGARH
November 8, 2019
POWER GRID CORPORATION OF INDIA LTD Vs. SUB DIVISIONAL OFFICER (REVENUE) (LAND ACQUISITION)
August 20, 2019
PRABHA DEVI (DEAD), W/O ROOPSINGH CHOUHAN Vs. FADAL, S/O SHANKAR LAL (DEAD) THROUGH LRS
February 20, 2019
PRABHA KAUSHIK W/O LALMANI KAUSHIK Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT MAHANADI BHAWAN
April 3, 2019
PRABHASH CHANDRA SARDAR Vs. STATE BANK OF INDIA
April 25, 2019
PRABHU YADAV S/O RAJARAM YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION RATANPUR (CG)
March 28, 2019
PRABHUDAYAL KESHARWANI Vs. LATE DHANSAI
October 14, 2019
PRABIR SENGUPTA Vs. STATE OF CHHATTISGARH
June 21, 2019
PRADEEP KUMAR DEY Vs. PRAFULL KUMAR DAY
December 10, 2019
PRADEEP SHARMA Vs. STATE OF C G
December 5, 2019
PRAFULL DUBEY S/O KRISHNA KUMAR DUBEY Vs. PUSP RAJ
January 28, 2019
PRAFULL SWARUP VERMA Vs. NARAYAN NISHAD
June 19, 2019
PRAGATISHEEL ENGINEERING SHRAMIK SANGH INDUSTRIAL ESTATE Vs. SIMPLEX CASTINGS LTD
September 13, 2019
PRAHALAD SINGH GUNWAN Vs. STATE OF CHHATTISGARH
October 24, 2019
PRAHLAD KUMAR SONI Vs. SECRETARY
September 25, 2019
PRAHLAD PATEL Vs. STATE OF CHHATTISGARH
April 30, 2019
PRAKASH CHAND JAIN Vs. STATE OF CHHATTISGARH
June 27, 2019
PRAKASH CHANDRA SONI S/O LATE MALI RAM SONI Vs. SHIV BALAK RAM SAHU S/O LATE PYARE LAL SAHU
April 29, 2019
PRAKASH EKKA Vs. STATE OF CHHATTISGARH
December 17, 2019
PRAKASH INDUSTRIES LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED A COMPANY REGISTERED UNDER COMPANIES ACT, 1956
May 17, 2019
PRAKASH KUMAR Vs. NAFIZ RAZA
October 24, 2019
PRAKASH KUMAR Vs. NAFIZ RAZA
October 24, 2019
PRAKASH KUMAR DEWANGAN S/O PITAMBAR RAM DEWANGAN Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
January 28, 2019
PRAKASH VAISHNAV S/O BHAU DAS VAISHNAV Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
May 1, 2019
PRAMOD KUMAR DHRUW Vs. STATE OF CHHATTISGARH
July 10, 2019
PRAMOD KUMAR SAHU Vs. UMA SAHU
December 20, 2019
PRAMOD KUMAR VAISHNAV Vs. STATE OF CHHATTISGARH
November 20, 2019
PRAMOD SHARMA Vs. STATE OF CHHATTISGARH
September 18, 2019
PRAMOD SINGH Vs. STATE OF CHHATTISGARH
November 21, 2019
PRANADHAR AGRAWAL S/O LATE ATMANAND AGRAWAL Vs. BEER KISHORE PRAHRAJ S/O NIRMAL KUMAR PRAHRAJ
February 27, 2019
PRANITA DESHMUKH Vs. OM PRAKASH VERMA
October 24, 2019
PRASANN KUMAR SHARMA Vs. STATE OF CHHATTISGARH
July 26, 2019
PRASHANT KUMAR KATHALE Vs. VICE CHANCELLOR GURU GHASI DAS
November 29, 2019
PRATAP KUMAR S/O ITWARI DINKAR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION NAWAGARH, DISTRICT JANJGIR CHAMPA (CG)
February 14, 2019
PRATAP SINGH RATHIYA S/O THAKUR RAM Vs. MADHUSUDAN S/O SUNDAR SAI
February 21, 2019
PRATHAM KUMAR SAHU Vs. STATE OF CHHATTISGARH
February 25, 2019
PRATIBHA VERMA Vs. STATE OF CHHATTISGARH
July 17, 2019
PRATIBHA YADAV D/O BHARAT SINGH YADAV Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, HIGHER EDUCATION DEPARTMENT
May 1, 2019
PRAVEEN CHAND SHRIVASTAVA Vs. STATE OF CHHATTISGARH
April 8, 2019
PRAVEEN KUMAR KALMEGH Vs. SATISH CHANDRA SHUKLA
December 2, 2019
PRAVEEN KUMAR LUNIA Vs. STATE OF CHHATTISGARH
October 4, 2019
PRAVEER SARATHI Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD.
February 15, 2019
PRECISION ENGINEERING A PROPRIETORSHIP FIRM Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-KORBA
April 5, 2019
PREETAM SONWANI Vs. STATE OF CHHATTISGARH
June 25, 2019
PREETI MESHRAM Vs. HIMANSHU WASNIK
September 30, 2019
PREETI VISHWAS Vs. STATE OF CHHATTISGARH
July 19, 2019
PREM (DEAD) THROUGH LRS Vs. LALOBAI, WD/O LATE AMIRSAI
March 13, 2019
PREM CHAND YADAV S/O KUNWAR SINGH Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, POLICE STATION ARJUNI, DISTRICT DHAMTARI
February 25, 2019
PREM LAL LODHI Vs. DUKHNI BAI
August 30, 2019
PREM SINGH CHOUHAN Vs. LAKHAN LAL SHARMA
November 7, 2019
PREMBATI NISHAD W/O RAMRATAN NISHAD Vs. DIGESHWAR SAHU S/O RAMAU RAM SAHU
February 7, 2019
PREMKUMARI WD/O DIHARAN DAS Vs. BASANT KUMAR PASWAN S/O RAMBALI PASWAN
March 6, 2019
PREMLAL Vs. KUNTI BAI
September 11, 2019
PREMLAL, S/O BRIJLAL KANWAR Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY, LAND REVENUE DEPARTMENT
April 24, 2019
PREMLATA SINGH Vs. STATE OF CHHATTISGARH
February 21, 2019
PREMNARAYAN GUPTA Vs. STATE OF MADHYA PRADESH
January 8, 2019
PRESIDENT Vs. JAGPAT SINGH
August 19, 2019
PRINCIPAL COMMISSIONER Vs. G P ISPAT PVT LTD
March 5, 2019
PRINCIPAL COMMISSIONER CGST & CENTRAL EXCISE Vs. ESSAR STEEL INDIA LTD (FORMERLY KNOWN AS ESSAR STEEL LTD )
March 8, 2019
PRITAM LAL CHOUDHARY Vs. CHHATTISGARH KAMDHENU UNIVERSITY
December 17, 2019
PRITAM PATEL SON OF MURARI PATEL Vs. STATE OF CHHATTISGARH
March 8, 2019
PRITI S. BHANDARKAR Vs. CHHATTISGARH KAMDHENU VISHWAVIDYALAYA
November 11, 2019
PRITLAL YADAV Vs. STATE OF CHHATTISGARH
January 30, 2019
PRIYANKA PITHAWE Vs. HIGH COURT OF CHHATTISGARH
January 30, 2019
PRIYANKA RATHORE Vs. STATE OF CHHATTISGARH
June 25, 2019
PRIYANKA SHARMA Vs. STATE OF CHHATTISGARH
June 20, 2019
PRT CONSTRUCTIONS Vs. STATE OF CHHATTISGARH
September 13, 2019
PUBLIC INFORMATION OFFICER Vs. ARUN KUMAR GUPTA
August 5, 2019
PUBLIC TRUST, RAMJANKI MANDIR BHATULA, VILLAGE GHATULA Vs. SAHDEV RAM (DEAD)
September 27, 2019
PUNI BAI Vs. PRAKASIYUS KERKETTA
November 14, 2019
PUNIRAM, S/O GAYARAM Vs. STATE OF CHHATTISGARH
May 10, 2019
PUNIT GUPTA, S/O G B GUPTA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
April 24, 2019
PUNJSTAR INSULATION FIBRE COMPANY Vs. STATE OF CHHATTISGARH
November 26, 2019
PUNURAM Vs. UDERAM
August 20, 2019
PURAN NETAM Vs. STATE OF CHHATTISGARH
August 29, 2019
PURANIK DHAGESH Vs. STATE OF CHHATTISGARH
October 14, 2019
PURNA PRAKASH JHA Vs. STATE OF CHHATTISGARH
May 1, 2019
PURNIMA DEWANGAN Vs. RAJENDRA KUMAR DEWANGAN
November 13, 2019
PURNIMA YADAV W/O LATE DEVKUMAR Vs. PRAKASH CHANDA @ ASHOK S/O RADHELAL SAHU
April 10, 2019
PURSHOTTAM Vs. BABUDAS
July 16, 2019
PURUSHOTTAM LAL RATHORE Vs. STATE OF CHHATTISGARH
April 29, 2019
PURUSHOTTAM LAL RATHORE Vs. STATE OF CHHATTISGARH
February 26, 2019
PURVI JAIN BOHRA Vs. RITESH BOHRA
July 8, 2019
PUSHPA BAI W/O LATE AMLU SONWANI Vs. KUNJLAL S/O DHANWA YADAV
April 9, 2019
PUSHPA KHALKO W/O JAYPRAKADH EKKA Vs. STATE OF CHHATTISGARH THROUGH URBAN ADMINISTRATION AND DEVELOPMENT DEPARTMENT
February 11, 2019
PUSHPA KIRAN KUJUR Vs. CHHATTISGARH STATE INFORMATION COMMISSION
December 4, 2019
PUSHPAL SWARNKAR Vs. NIKITA SWARNKAR
March 19, 2019
PUSHPENDRA NATH CHOUHAN @ MANISH @ MANOJ @ PAPPU BABA Vs. STATE OF CHHATTISGARH
March 7, 2019
PUSHPENDRA SURYAVANSHI Vs. STATE OF CHHATTISGARH
August 28, 2019
PUSHPRAJ SINGH THAKUR Vs. STATE OF CHHATTISGARH
June 17, 2019
PYAARI BAI W/O LATE DHANESHWAR YADAV Vs. JEEVAN LAL YADAV S/O LATE SHYAMLAL YADAV; UNITED INDIA INSURANCE COMPANY LTD
February 7, 2019
R K ASSOCIATES AND HOTELIERS PVT LTD Vs. COMMISSIONER (APPEALS) OF CENTRAL AND STATE GOODS AND SERVICE TAX, GST BHAWAN
March 20, 2019
R K BANJARE S/O LATE M P BANJARE Vs. STATE OF CHHATTISGARH
January 3, 2019
R. N. GUPTA Vs. STATE OF CHHATTISGARH
April 15, 2019
R.C.P.INFRATECH PRIVATE LIMITED Vs. SHARDA DEVI AGRAWAL
December 13, 2019
R.K.BANJARE Vs. UNION OF INDIA
August 8, 2019
R.S.KAUSHIK Vs. STATE OF CHHATTISGARH
July 25, 2019
RABAN @ RUBAN SAI MANJHWAR Vs. STATE OF CHHATTISGARH
July 8, 2019
RADHA KORRAM Vs. STATE OF CHHATTISGARH
January 24, 2019
RADHA SINGH Vs. MADHUSUDAN TULSYAN
July 15, 2019
RADHACHARAN TIWARI S/O LATE R S TIWARI Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY URBAN ADMINISTRATION AND DEVELOPMENT
February 28, 2019
RADHE LAL S/O BACHUL SINGH Vs. STATE OF CHHATTISGARH THR SECRETARY
January 7, 2019
RADHE LAL S/O BIHARI LAL Vs. STATE OF CHHATTISGARH
January 8, 2019
RADHELAL RATHIYA Vs. UNION OF INDIA
December 6, 2019
RADHESHYAM AGRAWAL Vs. MAHANGU
January 8, 2019
RADHESHYAM KHATRI Vs. BHARTI SHARMA
August 13, 2019
RADHESHYAM SONI Vs. DEVENDRA KUMAR (DEAD)
August 30, 2019
RADHESHYAM SONI S/O LATE CHAKRADHAR SONI Vs. GANESH PRASAD AGRAWAL, S/O MALURAM AGRAWAL
April 11, 2019
RADHEY SHYAM Vs. SHANKAR LAL GUPTA
January 25, 2019
RAFIQ KHAN S/O NAWAB KHAN Vs. NIZAMUDDIN S/O LATE ALFAZUDDIN
July 24, 2019
RAGHAW BHAN PRASAD MISHRA Vs. STATE OF CHHATTISGARH
July 2, 2019
RAGHUNATH Vs. PHULBASIA
September 13, 2019
RAHIL AHMED KHAN Vs. STATE OF CHHATTISGARH
December 13, 2019
RAHUL @ KRISHNADAS @ LALA VAISHNAV Vs. STATE OF CHHATTISGARH
May 10, 2019
RAHUL KESHARWANI Vs. STATE OF CHHATTISGARH
September 20, 2019
RAHUL KUMAR RAJAK Vs. NIKITA SONWANI
May 14, 2019
RAIPUR FERRO ALLOYS LIMITED Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS NEW CENTRAL REVENUE BUILDING
March 19, 2019
RAISINGH Vs. PREMJI RAO
June 20, 2019
RAJ AGRAWAL Vs. FIRTIN BAI AND ORS.
May 3, 2019
RAJ AGRAWAL PROPRIETOR Vs. GENERAL MANAGER
July 18, 2019
RAJ BAHADUR SINGH S/O LATE INDRA BHUSHAN SINGH Vs. CEMENT CORPORATION OF INDIA LIMITED AKALTARA CEMENT FACTORY
February 7, 2019
RAJ KISHORE HARBANSH, S/O LATE TULARAM HARBANSH Vs. STATE OF CHHATTISGARH THROUGH ANTI CORRUPTION BUREAU
May 10, 2019
RAJ KUMAR AGRAWAL Vs. BILASPUR DEVELOPMENT AUTHORITY
January 11, 2019
RAJ KUMAR AGRAWAL S/O LATE JAGDISH PRASAD AGRAWAL Vs. MUNICIPAL CORPORATION, BILASPUR
August 30, 2019
RAJ KUMAR PATEL Vs. COAL INDIA LIMITED 10
December 10, 2019
RAJ KUMAR YADAV Vs. STATE OF CHHATTISGARH
February 25, 2019
RAJ KUMARI KORAM AND ORS. Vs. HARDEEP SINGH PULAST AND ORS.
May 13, 2019
RAJARAM AND BROTHERS Vs. PUNJAB NATIONAL BANK
August 30, 2019
RAJARAM PATEL Vs. STATE OF CHHATTISGARH
October 4, 2019
RAJARAM YADAV Vs. STATE OF C.G.
December 16, 2019
RAJAU RAM Vs. RAJARAM
January 31, 2019
RAJENDRA CHAWLA Vs. CHANDRA PRAKASH CHABDA
February 28, 2019
RAJENDRA DUBEY Vs. MANAS GUPTA,
October 23, 2019
RAJENDRA KUMAR Vs. RAM NARAYAN
July 11, 2019
RAJENDRA KUMAR CHOUDHARY Vs. STATE OF CHHATTISGARH
May 17, 2019
RAJENDRA KUMAR GILHARE Vs. STATE OF CHHATTISGARH AND ORS.
September 20, 2019
RAJENDRA KUMAR S/O SHIV PRASAD Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
April 9, 2019
RAJENDRA KUMAR SONKUSALE Vs. UNION OF INDIA
July 12, 2019
RAJENDRA PRASAD Vs. JHADWAIN BAI
December 20, 2019
RAJENDRA SHARMA Vs. UNION OF INDIA
January 23, 2019
RAJENDRA SINGH PARIHAR, Vs. STATE OF CHHATTISGARH
October 17, 2019
RAJENDRA SINGH S/O RAGHUVEER SINGH THAKUR Vs. STATE OF CHHATTISGARH, THROUGH DIRECTOR OF ROJGAR AND TRAINING MAHILA POLYTECHNIC PARISAR BAREN BAZAR
January 29, 2019
RAJENDRA SINGH THAKUR Vs. STATE OF CHHATTISGARH
January 9, 2019
RAJESH Vs. STATE OF CHHATTISGARH
November 14, 2019
RAJESH GWATIYA Vs. STATE OF CHHATTISGARH
March 8, 2019
RAJESH KUMAR AGRAWAL Vs. SANJAY AGRAWAL
October 23, 2019
RAJESH KUMAR CHOUHAN Vs. STATE OF CHHATTISGARH
June 28, 2019
RAJESH KUMAR GUPTA Vs. ANIL KUMAR JAISWAL
June 24, 2019
RAJESH KUMAR JHARIYA S/O GANARAM JHARIYA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
February 14, 2019
RAJESH KUMAR PATEL Vs. CHIEF INFORMATION COMMISSION
September 13, 2019
RAJESH RATHORE Vs. STATE OF CHHATTISGARH
September 3, 2019
RAJESH SEN Vs. KAMLA SILVESTOR
October 22, 2019
RAJESH SHUKLA Vs. UNION OF INDIA
June 26, 2019
RAJESH TIWARI S/O LATE SHANKAR PRASAD TIWARI Vs. STATE OF CHHATTISGARH
December 16, 2019
RAJESHWARI DEVI WD/O LATE RAJENDRA SINGH THAKUR Vs. PRATAP S/O HARIRAM VERMA
January 21, 2019
RAJIQ QURESHI Vs. STATE OF CHHATTISGARH
September 5, 2019
RAJIV LOCHAN AYURVEDA MEDICAL COLLEGE Vs. STATE OF CHHATTISGARH
February 5, 2019
RAJIV PRATAP SINGH Vs. GURU GHASIDAS VISHWAVIDYALAYA
May 17, 2019
RAJKUMAR Vs. RAMLAL
June 19, 2019
RAJKUMAR DAMLE, Vs. STATE OF CHHATTISGARH
December 19, 2019
RAJKUMAR MISHRA Vs. GURJEET KAUR BAJWA
May 13, 2019
RAJKUMAR PATEL Vs. STATE OF CHHATTISGARH
December 5, 2019
RAJLAXMI PATEL Vs. UNION OF INDIA
January 24, 2019
RAJMUNI AND ORS. Vs. RAMCHANDRA
February 28, 2019
RAJNARAYAN Vs. CHANDA BAI
October 24, 2019
RAJNI SAGAR Vs. RAM KUMAR SAHU
April 29, 2019
RAJNI SHRIWAS Vs. STATE OF CHHATTISGARH
June 27, 2019
RAJU @ PINTU YADAV, S/O ANANDIRAM YADAV Vs. STATE OF CHHATTISGARH
September 4, 2019
RAJU @ SHOKO @ CHOTTE LAL, S/O FATTELAL SATNAMI Vs. STATE OF CHHATTISGARH
February 4, 2019
RAJU RAJAK Vs. FOOD CORPORATION OF INDIA
March 5, 2019
RAJU S/O JAIRAM GANDA Vs. STATE OF CHHATTISGARH
March 8, 2019
RAJU SHRIVASTAVA Vs. STATE OF CHHATTISGARH
March 15, 2019
RAJU SINHA, S/O CHANDRABHAN SINGH Vs. STATE OF CHHATTISGARH
November 27, 2019
RAJU SULTANIA Vs. STATE OF CHHATTISGARH
March 28, 2019
RAJU TIWARI Vs. STATE OF CHHATTISGARH
June 7, 2019
RAJU YADAV S/O MUNNA @ RAMESH YADAV Vs. STATE OF CHHATTISGARH THROUGH ARAKSHI KENDRA, DURG, DIST DURG (CG)
February 7, 2019
RAKESH CHOUBEY Vs. ELECTION COMMISSION OF INDIA
February 6, 2019
RAKESH CHOUBEY Vs. STATE OF CHHATTISGARH
August 5, 2019
RAKESH KHARE Vs. STATE OF CHHATTISGARH
September 12, 2019
RAKESH KUMAR DHRUV Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, REVENUE DEPARTMENT, MANTRALAYA, NAYA RAIPUR, RAIPUR, CHHATTISGARH
February 25, 2019
RAKESH KUMAR JANGDE Vs. SOUTH EAST CENTRAL RAILWAY AND ORS.
September 23, 2019
RAKESH KUMAR SHARMA AND ORS. Vs. BANMALI KASHYAP AND ORS.
December 19, 2019
RAKESH PANDEY Vs. AMRITO DAS
September 30, 2019
RAKESH PATEL Vs. STATE OF CHHATTISGARH
May 15, 2019
RAKESH SAHU Vs. SANJAY KUMAR ALANG COLLECTOR
May 16, 2019
RAKESH SINGH Vs. COMMISSIONER OF C. EX. AND S.T., RAIPUR
April 3, 2019
RAKESH YADAV Vs. STATE OF CHHATTISGARH
June 17, 2019
RAM BAI D/O LATE NANH Vs. PARDESHI S/O SUDHU
August 16, 2019
RAM GENERAL INSURANCE COMPANY LIMITED Vs. TILAKDAS
May 3, 2019
RAM GENERAL INSURANCE COMPANY LIMITED Vs. RAJMET BAI W/O LATE SHIV PRASAD SINGH
February 11, 2019
RAM KHILAWAN, Vs. STATE OF CHHATTISGARH
March 27, 2019
RAM KUMAR Vs. STATE OF CHHATTISGARH
July 22, 2019
RAM KUMAR @ NANKI Vs. STATE OF M.P.
December 19, 2019
RAM KUMAR SONI Vs. PREMBATI (DIED) THROUGH LRS
January 11, 2019
RAM RATHI Vs. SUNITA DEVI SOMANI
August 30, 2019
RAM RATI BAI Vs. STATE OF MADHYA PRADESH
August 30, 2019
RAM SAJIWAN Vs. SHANTI BAI
October 23, 2019
RAM SEWAK (DIED) THROUGH LEGAL REPRESENTATIVES Vs. MOHAN RAM
January 28, 2019
RAM SINGH S/O HANUMAN SINGH Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION AKALTARA
February 11, 2019
RAM VICHAR KENWAT Vs. STATE OF CHHATTISGARH
March 7, 2019
RAMA Vs. MANGATINBAI
November 8, 2019
RAMA BAI AND ORS. Vs. CHHOTURAM SARTHI AND ORS.
March 8, 2019
RAMADHAR Vs. STATE OF CHHATTISGARH
December 19, 2019
RAMANUJ CHOUBEY S/O LATE BRAMHDUTT Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
January 4, 2019
RAMAWTAR AND ORS. Vs. MOTILAL AND ORS.
August 5, 2019
RAMBIHARI YADU Vs. STATE OF CHHATTISGARH
November 13, 2019
RAMBILAS Vs. STATE OF CHHATTISGARH
March 29, 2019
RAMCHANDRA CHOUHAN Vs. STATE OF CHHATTISGARH
April 16, 2019
RAMCHARANA Vs. STATE OF CHHATTISGARH
September 5, 2019
RAMDAYAL Vs. DERHIN BAI
October 4, 2019
RAMDAYAL SAHU Vs. STATE OF CHHATTISGARH
May 10, 2019
RAMDEV Vs. SITA RAM
July 26, 2019
RAMDULAR SAHU Vs. STATE OF CHHATTISGARH
January 14, 2019
RAMENDRA NATH SARKHEL Vs. RAFIQUE AHMED KHAN
December 2, 2019
RAMESH Vs. STATE OF CHHATTISGARH
September 19, 2019
RAMESH AGRAWAL Vs. UNION OF INDIA
June 20, 2019
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH
October 24, 2019
RAMESH KUMAR AGRAWAL Vs. UNION OF INDIA
November 7, 2019
RAMESH KUMAR CHAUBEY Vs. STATE OF CHHATTISGARH
July 31, 2019
RAMESH KUMAR GUPTA Vs. STATE OF CHHATTISGARH
December 19, 2019
RAMESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
June 17, 2019
RAMESH KUMAR SAHU, SON OF JEEVAN LAL SAHU Vs. ANIL YADAV, SON OF RAMESH YADAV
April 10, 2019
RAMESH KUMAR SAO Vs. STATE OF CHHATTISGARH
September 2, 2019
RAMESH KUMAR VISHWAKARMA Vs. STEEL AUTHORITY OF INDIA LIMITED
August 21, 2019
RAMESH SINGH BAIS Vs. STATE OF CHHATTISGARH
January 30, 2019
RAMESHWAR Vs. GURWARI BAI
September 18, 2019
RAMESHWAR DAMODAR MAHRA Vs. STATE OF CHHATTISGARH
December 6, 2019
RAMESHWAR PATEL AND ORS Vs. NIKHIL DEWANGAN AND ORS
March 14, 2019
RAMESHWAR PRASAD Vs. TARA BAI AND ORS.
July 12, 2019
RAMESHWAR PRASAD CHANDRAKAR S/O GOVINDRAM CHANDRAKAR Vs. HDFC ERGO GENERAL INSURANCE COM LTD S/O THRU- ITS BRANCH MANAGER
February 1, 2019
RAMESHWAR SINGH KHURANA Vs. STATE OF CHHATTISGARH
August 26, 2019
RAMGOPAL SAHU S/O GANPAT RAM SAHU Vs. STATE OF CHHATTISGARH
April 8, 2019
RAMJATAN SINGH S/O DILBODH SINGH PAIKRA Vs. CHARMEN S/O BHAGAT KANWAR
March 5, 2019
RAMJI BHARTI Vs. STATE OF CHHATTISGARH
September 19, 2019
RAMKESH SAHU Vs. STATE OF CHHATTISGARH
December 19, 2019
RAMKHELAWAN MISTRI (DEAD) THR LRS Vs. GANESH (DEAD) THR LRS
February 6, 2019
RAMKHILAWAN DANSENA Vs. STATE OF CHHATTISGARH
July 19, 2019
RAMKHILAWAN PARGANIHA Vs. LALIT KUMAR
April 3, 2019
RAMKISHAN PATHAK Vs. STATE OF CHHATTISGARH
October 22, 2019
RAMKISHOR VASTRAKAR Vs. STATE OF CHHATTISGARH
June 24, 2019
RAMKISHOR, S/O RAMDHAN SHUKLA Vs. MANGALA, W/O RAMKISHOR SHUKLA
April 26, 2019
RAMKUMAR ALIAS KISHUN RAM Vs. STATE OF CHHATTISGARH
August 14, 2019
RAMKUMAR DEWANGAN Vs. CHAMELI BAI W/O RAMKUMAR DEWANGAN
February 14, 2019
RAMKUMAR S/O HUKUM SAI Vs. STATE OF CHHATTISGARH THR SECRETARY DIRECTOR
January 8, 2019
RAMKUMAR SAHU Vs. SHYAM NARAYAN BINJHWAR
July 30, 2019
RAMKUMAR TIWARI Vs. BOARD OF REVENUE MADHYA PRADESH
May 17, 2019
RAMKUMAR VERMA S/O KEJRAM VERMA Vs. STATE OF CHHATTISGARH
March 8, 2019
RAMKUMARI Vs. CLAIMENT EDWARD
April 24, 2019
RAMKUMARI SHRIVAS Vs. STATE OF CHHATTISGARH
September 18, 2019
RAMLAKHAN S/O. RAMAUTAR Vs. STATE OF CHHATTISGARH
December 6, 2019
RAMLAL Vs. STATE OF MADHYA PRADESH
April 15, 2019
RAMLAL @ BABULAL AND ANR Vs. INDRAMAN (DEAD) THROUGH LRS. 12
March 12, 2019
RAMLAL JAGNE Vs. STATE OF CHHATTISGARH THROUGH STATE HOUSE OFFICER
February 25, 2019
RAMLAL S/O SOMA GOAD Vs. ROHIDAS S/O BHURWA GOAD
March 11, 2019
RAMLAL S/O. BITTHAL KOLTA Vs. SAHRTEEN D/O. SOHAN KOLTA
May 2, 2019
RAMNARAYAN Vs. STATE OF CHHATTISGARH
December 20, 2019
RAMNATH Vs. STATE OF MADHYA PRADESH
September 26, 2019
RAMNATH YADAV Vs. STATE OF CHHATTISGARH
October 15, 2019
RAMNATH YADAV S/O PRAKASH YADAV Vs. STATE OF CHHATTISGARH
May 2, 2019
RAMPAL SINGH Vs. RASHID KHAN
February 4, 2019
RAMPRASAD Vs. STATE OF CHHATTISGARH
September 30, 2019
RAMPRASAD S/O ADANKI GOND Vs. MANIRAM, S/O NAROTTAM SAHU
March 18, 2019
RAMPRASAD S/O BACHCHA LAL Vs. BAIJNATH SINGH
February 8, 2019
RAMPREM YADAV S/O MANGRU YADAV Vs. STATE OF CHHATTISGARH
January 7, 2019
RAMPYARE Vs. RAMNATH
October 14, 2019
RAMPYARE PATEL Vs. STATE OF M.P.
August 8, 2019
RAMPYARI Vs. GAJANAND
September 11, 2019
RAMSARIKH TIWARI Vs. RAMNARAYAN TIWARI
September 19, 2019
RAMSEVAK SONI Vs. STATE OF CHHATTISGARH
November 13, 2019
RAMU KASHYAP @ RAMAWTAR KASHYAP Vs. STATE OF CHHATTISGARH
November 27, 2019
RANDHAWA PRASAD Vs. AGNI JANGDE
September 17, 2019
RANGOBAI Vs. LAXMI
February 5, 2019
RANGU @ RAJENDER KUMAR Vs. STATE OF M.P.
November 21, 2019
RANJEET SINGH, S/O JAGTAR SINGH Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BHATAPARA GRAMIN
April 24, 2019
RANJIT KUMAR GUPTA S/O MAHESH KUMAR GUPTA Vs. STATE OF CHHATTISGARH THROUGH ASSISTANT COMMISSIONER EXCISE
January 29, 2019
RASHI CHANDAK Vs. GIRIRAJ CHANDAK
January 10, 2019
RASHMI TIWARI Vs. SANJEEV TIWARI
February 6, 2019
RASHMI VERMA Vs. DISTRICT MAGISTRATE RAIPUR
December 3, 2019
RATH BAI Vs. STATE OF MADHYA PRADESH
December 11, 2019
RATNAKASHYAP Vs. BHARAT PETROLEUM CORPORATION LIMITED
October 4, 2019
RAVI AGARWAL Vs. UNION OF INDIA
November 20, 2019
RAVI KUMAR S/O JIVRAKHAN PRASAD GUPTA Vs. ASHUTOSH S/O OM PRAKASH TIWARI
February 15, 2019
RAVI KUMAR SEN Vs. STATE OF CHHATTISGARH
March 14, 2019
RAVI PRAKASH PATEL Vs. SOUTH EASTERN COALFIELDS LIMITED
January 8, 2019
RAVI SHANKAR Vs. STATE OF CHHATTISGARH
October 1, 2019
RAVINDRA AWARE Vs. STATE OF C.G. AND ORS.
March 14, 2019
RAVINDRA KUMAR Vs. STATE OF MADHYA PRADESH
November 20, 2019
RAVINDRA KUMAR GOUDA Vs. SMT. GAYATRI GOUDA
August 1, 2019
RAVINDRA KUMAR SINGH Vs. STATE OF CHHATTISGARH
July 12, 2019
RAVINDRA SINHA Vs. STATE OF CHHATTISGARH
January 31, 2019
RAWATPURA SARKAR LOK KALYAN TRUST Vs. STATE OF CHHATTISGARH
November 14, 2019
REBIKA (RABIKA) MASIH W/O KUNDAN MASIH Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, JANJGIR
April 3, 2019
REEMA NANDI Vs. STATE OF CHHATTISGARH
May 16, 2019
REETA GHOSHAL Vs. RANJEET MANDAL
August 7, 2019
REKHA BULWANI Vs. MANOJ KUMAR LODHI
June 19, 2019
REKHA KHANDE Vs. STATE OF CHHATTISGARH
November 18, 2019
REKHA SINHA Vs. GURMIT SINGH
December 19, 2019
REKHALAL Vs. DHARMENDRA KUMAR
September 27, 2019
REKHCHAND Vs. STATE OF M.P.
December 19, 2019
RELIANCE GENERAL INSURANCE CO. LTD. Vs. GAUTARHIN AND ORS.
February 15, 2019
RELIANCE GENERAL INSURANCE CO.LTD. Vs. NIKI TIWARI W/O LATE BULET TIWARI
November 26, 2019
RESHAMLAL KURRE Vs. STATE OF CHHATTISGARH
May 8, 2019
REWALAL PAW, SON OF RANGALAL PAW Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION MARWAHI
February 7, 2019
REWARAM S/O BRIJMOHAN SAHU Vs. STATE OF CHHATTISGARH THROUGH P S NAWAGARH
January 7, 2019
RIMITA TIKADER D/O SIBA PRASAD TIKADER Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY HIGHER EDUCATION DEPARTMENT
April 9, 2019
RINKU @ RAKESH RAJPUT Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE, RAIPUR
March 29, 2019
RISHAB JAIN Vs. PREMLAL HALWAI
July 18, 2019
RISHI JANGHEL Vs. CHANDRABHAN KRIPLANI
January 8, 2019
RISHI KUMAR UIKEY Vs. SAMBHU SINGH
November 28, 2019
RISHIRAJ SARAS Vs. STATE OF CHHATTISGARH
April 10, 2019
RIZINA PAIKRA Vs. STATE OF CHHATTISGARH
May 9, 2019
ROHIT KUMAR SAHU Vs. STATE OF MADHYA PRADESH (NOW IN CHHATTISGARH)
January 10, 2019
ROHIT KUMAR SINHA Vs. STATE OF CHHATTISGARH
May 10, 2019
ROHITASH SINGH RATHORE Vs. STATE OF CHHATTISGARH DEPARTMENT OF FOREST
January 10, 2019
ROOPRAM SAHU Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION THROUGH ITS COMMISSIONER
June 17, 2019
ROSHAN LAL Vs. STATE OF CHHATTISGARH
September 17, 2019
ROSHAN LAL BURMAN Vs. STATE OF CHHATTISGARH THR DISTRICT MAGISTRATE BILASPUR DISTRICT BILASPUR
January 18, 2019
ROSHAN LAL BURMAN Vs. STATE OF CHHATTISGARH
March 12, 2019
ROSHAN LAL S/O JAIJUG Vs. MOHARLAL
November 25, 2019
ROSHAN PARDHI Vs. STATE OF CHHATTISGARH
December 17, 2019
ROYAL INFRACONSTRU LIMITED Vs. UNION OF INDIA
August 26, 2019
RUCHI GUPTA Vs. STATE OF CHHATTISGARH
July 9, 2019
RUDRA NARAYAN GUPTA Vs. RATNA CHAQURWARHTY
June 25, 2019
RUKMANI BAI Vs. KUMARU SAHU
February 14, 2019
RUKMANI DHRUW Vs. MUKESH BHARDWAJ
March 26, 2019
RUKMANIYA D/O. LATE NANHKA Vs. JAYMANIYA
December 9, 2019
S K ROY S/O VIRENDRANATH ROY Vs. DHANIRAM SAHU
May 1, 2019
S K SHRIVASTAVA Vs. U C O BANK THROUGH CHAIRMAN
April 24, 2019
S. P. DUBEY Vs. STATE OF CHHATTISGARH
July 9, 2019
S. SANTOSH KUMAR Vs. UNION OF INDIA
November 14, 2019
S.C.SONI Vs. STEEL AUTHORITY OF INDIA LTD
January 17, 2019
S.M.ENTERPRISES Vs. LEENA GADIT
February 1, 2019
S.P. DUBEY Vs. STATE OF CHHATTISGARH
July 9, 2019
S.RUDRA MURTY Vs. UNION OF INDIA
November 20, 2019
S.ZAHEERUDDIN Vs. STATE OF CHHATTISGARH
September 25, 2019
SABYARANI Vs. STATE OF CHHATTISGARH
September 23, 2019
SACHIN GOYAL Vs. STATE OF CHHATTISGARH THROUGH - DISTRICT MAGISTRATE RAIGARH
January 28, 2019
SACHIN SHARMA S/O LATE SAGARMAL SHARMA Vs. REGIONAL MANAGER, UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION
May 6, 2019
SADHAN BAI, WIFE OF LATE KAMTARAM DESHLAHREDESHLAHRE Vs. RAJESH DAS MANIKPURI, S/O VISHALDAS MANIKPURI
April 5, 2019
SADHIN BAI Vs. KANHAIYA LAL SURYAVANSHI
August 7, 2019
SADHURAM NETAM Vs. ANIL MARKAM
January 30, 2019
SADHURAM SAHU Vs. STATE OF CHHATTISGARH
July 30, 2019
SAEED KHAN Vs. ATUL KUMAR SAHU
April 24, 2019
SAFI @ SAFIK ALAM Vs. STATE OF CHHATTISGARH
January 14, 2019
SAGAR Vs. HOMBAI
July 17, 2019
SAHADEO Vs. TULSI SON OF MANGAU
May 14, 2019
SAHDEO PRASAD PATEL Vs. STATE OF CHHATTISGARH
January 29, 2019
SAHODRI BAI Vs. KISHORE KUMAR GOYAL
January 7, 2019
SAHU SHIVAJI S/O CHHOTELAL SAHU Vs. MA SAKTI STEEL TRADERS PROPRIETOR SUJEET JAISWAL
March 7, 2019
SAI RAM ENTERPRISES Vs. CHHATTISGARH STATE MARKETING CORPORATION LIMITED
October 21, 2019
SAIFUDDIN (DEAD) THROUGH LRS Vs. JYOTI PRASAD SHUKLA
January 14, 2019
SAKET KASHYAP S/O MADHAV KASHYAP Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
February 13, 2019
SAMAI LAL Vs. SONAMATI
July 24, 2019
SAMALIYA RAM Vs. KUSUM BAI
July 15, 2019
SAMAR @ GOLU SINGH THAKUR S/O RAM GULAM SINGH THAKUR Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE, RAIPUR, DISTRICT RAIPUR (C G )
March 29, 2019
SAMARI BAI Vs. MAHTARIN BAI
July 26, 2019
SAMARIN BAI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
January 22, 2019
SAMEER KUMAR NATH SON OF YASODA JIBAN NATH Vs. GENERAL MANAGER
March 8, 2019
SAMEER NIJHAWAN S/O YASHPAL NIJHAWAN Vs. STATE OF CHHATTISGARH THROUGH COLLECTOR.(EXCISE) RAIPUR
May 14, 2019
SAMEERA PAIKARA Vs. COMMITTEE HIGH POWER CERTIFICATION
December 19, 2019
SAMEERA PAIKARA D/O LATE GANGARAM KANWAR Vs. AMIT AJIT JOGI AMIT AISHWARYA JOGI S/O AJIT JOGI
January 30, 2019
SAMUND BAI WIFE OF SONCHARAN SAHU Vs. SONCHARAN (DEAD)
October 4, 2019
SAMUNDA BAI Vs. GENERAL PUBLIC
April 15, 2019
SAMYUKTA KHADAN MAZDOOR SANGH Vs. UNION OF INDIA
December 17, 2019
SANAT KUMAR SHUKLA Vs. STATE OF CHHATTISGARH
May 10, 2019
SANDEEP KUMAR YADAV Vs. STATE OF CHHATTISGARH
July 3, 2019
SANDEEP VERMA Vs. STATE OF CHHATTISGARH
January 8, 2019
SANDESH ROKDE Vs. STATE OF CHHATTISGARH
May 17, 2019
SANDHYA KUSHWAHA Vs. STATE OF CHHATTISGARH
June 25, 2019
SANDIP KUMAR SINGH Vs. STATE OF CHHATTISGARH
August 2, 2019
SANDIP SINGH KSHATRI Vs. REGIONAL TRANSPORT AUTHORITY
September 26, 2019
SANGEETA KUSHVAHA Vs. C G RAJYA BHANDAR GRIH NIGAM
January 16, 2019
SANGEETA SINGH Vs. STATE OF CHHATTISGARH
November 28, 2019
SANGEETA YADAV Vs. STATE OF CHHATTISGARH
December 4, 2019
SANJAY Vs. STATE OF CHHATTISGARH
October 23, 2019
SANJAY Vs. STATE OF CHHATTISGARH
October 1, 2019
SANJAY AGRAWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
December 20, 2019
SANJAY AGRAWAL Vs. NETRAM AGRAWAL
July 5, 2019
SANJAY BANSAL Vs. STATE OF CHHATTISGARH
September 17, 2019
SANJAY BONDIYA, S/O LATE RADHE SHYAM BONDIA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
March 18, 2019
SANJAY DUBEY S/O SATANAND DUBEY Vs. STATE OF CHHATTISGARH
December 17, 2019
SANJAY KUMAR Vs. STATE OF CHHATTISGARH
June 16, 2019
SANJAY KUMAR Vs. STATE OF CHHATTISGARH
June 26, 2019
SANJAY KUMAR AND ORS Vs. STATE OF CHHATTISGARH
February 11, 2019
SANJAY KUMAR JAIN Vs. ROHINI PRASAD GUPTA
November 13, 2019
SANJAY KUMAR SHRIVAS Vs. STATE OF CHHATTISGARH THR ITS
January 22, 2019
SANJAY LAKDA Vs. STATE OF CHHATTISGARH
August 21, 2019
SANJAY MAHANT S/O GHURBEEN DAS @ VISHWANATH MAHANT Vs. STATE OF CHHATTISGARH THROUGH ITS, PRINCIPAL SECRETARYLABIC
January 2, 2019
SANJAY RAM Vs. STATE OF CHHATTISGARH
September 30, 2019
SANJAY SAO Vs. STATE OF CHHATTISGARH
December 4, 2019
SANJAY SARTHI Vs. STATE OF CHHATTISGARH
October 23, 2019
SANJAY SHARMA Vs. MOHAN JUTE MILLS LTD
January 30, 2019
SANJAY SINGH Vs. SHRAVAN CHOUHAN
April 12, 2019
SANJAY SONWANI Vs. UMA SONWANI
March 5, 2019
SANJAY VERMA Vs. ASHOKA BROTHER
June 20, 2019
SANJEET KUMAR SINGH Vs. STATE OF CHHATTISGARH
October 1, 2019
SANJEEV KUMAR TIWARI S/O SHESHNARAYAN TIWARI Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL, SECRETARY, HOME DEPARTMENT
April 5, 2019
SANJEEV YADAV Vs. SMT. AIASWARIY MANDAVI
August 16, 2019
SANJULA YADAV Vs. VIKAS KUMAR
March 19, 2019
SANMET BAI W/O VISHWANATH RAJWAR Vs. MU RASEKELIYA BAI, WD /O LATE AGHANSAI
March 28, 2019
SANT KUMAR NETAM Vs. AJIT PRAMOD KUMAR JOGI
September 25, 2019
SANT KUMAR TAMBREY Vs. STATE OF CHHATTISGARH
March 18, 2019
SANTOO Vs. GAJANAND
July 19, 2019
SANTOSA KUMAR PAL Vs. UNION OF INDIA
June 17, 2019
SANTOSH @ NAJIR S/O NOHAR SINGH @ NOOR MOD Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DONDI
February 13, 2019
SANTOSH DAS Vs. STATE OF CHHATTISGARH
July 15, 2019
SANTOSH KUMAR Vs. PRATIBHA BAI
August 16, 2019
SANTOSH KUMAR Vs. RAMKHILAWAN
April 1, 2019
SANTOSH KUMAR NIVSARKAR Vs. STATE OF CHHATTISGARH
December 24, 2019
SANTOSH KUMAR PATEL Vs. STATE OF CHHATTISGARH
November 28, 2019
SANTOSH KUMAR PATEL S/O BHARAT LAL PATEL Vs. STATE OF CHHATTISGARH
November 11, 2019
SANTOSH KUMAR S/O AASARAM GOND Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION RAJHARA, DISTRICT DURG, CG
January 2, 2019
SANTOSH KUMAR SAHU Vs. STATE OF CHHATTISGARH
February 19, 2019
SANTOSH KUMAR TIWARI Vs. ASHOK KUMAR AGRAWAL
June 25, 2019
SANTOSH KUMAR VASTRAKAR Vs. DHANESHWARI VASTRAKAR
September 27, 2019
SANTOSH MAHOBIYA Vs. MAHENDRA TAMBOLI
January 3, 2019
SANTOSH NISHAD Vs. KRISHNA KUMAR KHUNTE
January 18, 2019
SANTOSH PAAL Vs. RAMNARAYAN TIWARI
August 13, 2019
SANTOSH SAHU SON OF RAM KUMAR SAHU Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE, RAIPUR
August 30, 2019
SANTOSH SHARMA Vs. CHHATTISGARH STATE ELECTION COMMISSION
April 8, 2019
SANTOSH SINGH Vs. DEVCHAND
April 11, 2019
SANTOSH SINGH Vs. DEVCHAND, S/O MEHATTAR SATNAMI,
April 11, 2019
SANTOSHI BAI W/O KAPIL CHANDRAVANSHI Vs. KHORBAHARA
December 19, 2019
SANTRAM Vs. SUKHDEV KALAR SON OF BALAKRAM
March 8, 2019
SANTU LAL KANWAR Vs. STATE OF CHHATTISGARH
May 10, 2019
SAPNA RAWAT W/O ASHISH RAWAT Vs. VIKAS DAU S/O ONKAR PRASAD DAU CASTE BANIYA
March 6, 2019
SARAJ BAI, W/O BAHARARAM Vs. BHUKHAN, S/O KHEM SINGH LODHI
November 20, 2019
SARBJANIK VIKAS VAHINI Vs. BARUFFALDI ENRICO BARUFFALDI DANILO
May 17, 2019
SARDHA SINGH Vs. STATE OF CHHATTISGARH
October 23, 2019
SARINO BAI D/O MATALRAM Vs. STATE OF CHHATTISGARH
June 21, 2019
SARITA BARETH Vs. STATE OF CHHATTISGARH
June 18, 2019
SARITA SEN Vs. STATE OF CHHATTISGARH
January 15, 2019
SARITA YADAV S/O CHAIN YADAV Vs. STATE OF CHHATTISGARH
June 17, 2019
SARITANO LATE OGAR Vs. AMARI DEVI W/O LATE DUKALU RAM
December 2, 2019
SARJU PRASAD Vs. STATE OF CHHATTISGARH
March 20, 2019
SARJU RAM SAHU Vs. BODHAN SAHU
February 6, 2019
SARMAN ATHAYA, S/O LATE MOHAN ATHYA Vs. STATE OF CHHATTISGARH
April 10, 2019
SAROJ EKKA Vs. STATE OF CHHATTISGARH
September 3, 2019
SARVOTTAM KESAR Vs. STATE OF CHHATTISGARH
January 2, 2019
SATENDER SINGH Vs. STATE OF CHHATTISGARH
August 9, 2019
SATISH CHAND SURANA Vs. RAJ KUMAR MESHRAM
June 20, 2019
SATISH KUMAR SINGH Vs. NEW INDIA INSURANCE COMPANY LTD
March 12, 2019
SATISH SINGH S/O RAMA SHANKAR Vs. STATE OF CHHATTISGARH
March 8, 2019
SATYA NARAYAN PANDEY Vs. SHIVANI PANDEY @ SHIVANI DEVI
January 8, 2019
SATYA PRAKASH TRIPATHI Vs. STATE OF CHHATTISGARH
December 4, 2019
SATYANARAYAN JAISWAL ALIAS SANTA Vs. MUNDER DEVI
February 20, 2019
SATYANARAYAN SINGH S/O LAXMAN SINGH Vs. RAJKUMAR SHUKLA S/O LAKHANLAL SHUKLA
August 30, 2019
SAUMI BAI DEVANGAN WD/O LATE JHADURAM DEVANGAN Vs. BALRAM GUPTA S/O BHARAT GUPTA
April 5, 2019
SAURABH BINDAL S/O MOOLCHAND BINDAL Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED
December 19, 2019
SAURABH KUMAR Vs. UNION OF INDIA
July 31, 2019
SAURABH KUMAR Vs. STATE OF CHHATTISGARH
July 17, 2019
SAURABH THAKUR Vs. STATE OF CHHATTISGARH
June 21, 2019
SAVITA AGRAWAL, W/O MADANLAL AGRAWAL Vs. RADHAMAL S/O HASMATMAL
February 14, 2019
SAVITA BHAGAT Vs. STATE OF CHHATTISGARH
June 19, 2019
SAWANT SETHIYA S/O LATE BIRAJURAM SETHIYA Vs. SHIVSHANKAR.YADAV S/O SEVAK RAM
April 5, 2019
SAYYAD HAIDAR ALI @ SAYYAD ALI Vs. SHANKAR.LAL DEWANGAN S/O DWARIKA PRASAD
April 12, 2019
SAYYAD YASIN Vs. SOUTH EASTERN COALFIELDS LIMITED
May 18, 2019
SEEMA AGENCY Vs. UNION OF INDIA
December 11, 2019
SEEMA DEVI Vs. HARI SINGH CHANDEL
January 18, 2019
SEEMA DEVI Vs. RAJKISHORE SINGH
June 18, 2019
SEEMAN Vs. SHYAMLAL
January 29, 2019
SEMKUNWAR WIDOW OF JAISING Vs. ANDHROO BAI
March 8, 2019
SEMLAL @ BIDUR S/O CHHANGA GOND Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION PENDRA DISTT BILASPUR
February 8, 2019
SENSA CORE MEDICAL Vs. STATE OF CHHATTISGARH
April 2, 2019
SET KUMAR SIDAR Vs. STATE OF CHHATTISGARH
May 7, 2019
SEVA BHARTI MATRUCHHAYA Vs. XXX 21 WP/22/2002 TULARAM
July 25, 2019
SEVA KAUR Vs. JOGENDRA KAUR
January 7, 2019
SEVATI PATEL Vs. SATAN KUMAR SAHU
April 8, 2019
SHAFI MOHAMMAD Vs. GOVERNMENT OF INDIA MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
June 17, 2019
SHAHJADA KHAN Vs. STATE OF M.P. (NOW CG)
August 7, 2019
SHAHJAHA Vs. NAUSHAD AHMAD
January 14, 2019
SHAHJAHA Vs. NOORJAHA
January 14, 2019
SHAHLA KHAN Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
April 9, 2019
SHAHNAZ BANO Vs. STATE OF CHHATTISGARH
July 10, 2019
SHAILENDRA THAKUR Vs. STATE OF CHHATTISGARH
May 17, 2019
SHAKUNTALA DEVI Vs. STATE OF CHHATTISGARH
January 15, 2019
SHALINI VERMA, W/O RUPENDRA VERMA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIPUR
March 13, 2019
SHAMBHU KUMAR Vs. STATE OF CHHATTISGARH
March 6, 2019
SHAMBHU PRASAD Vs. SUDHEER PRASAD
June 21, 2019
SHAMBHU SINGH Vs. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD
July 26, 2019
SHAMIM BANO Vs. SHABANA KHAN @ SONI
January 30, 2019
SHAMSUDDIN Vs. MANGTIN BAI
March 1, 2019
SHANI KUMAR Vs. STATE OF C.G.
February 21, 2019
SHANKAR Vs. SANT RAM
August 20, 2019
SHANKAR DAS, SON OF BALIRAM DAS Vs. STATE OF CHHATTISGARH THROUGH INCHARGE, ANTI CORRUPTION BUREAU
January 2, 2019
SHANKAR DAS, SON OF BALIRAM DAS Vs. STATE OF CHHATTISGARH THROUGH INCHARGE
March 29, 2019
SHANKAR LAI CHANDRA Vs. STATE OF CHHATTISGARH
September 17, 2019
SHANKAR LAL BHOI Vs. STATE OF CHHATTISGARH
January 30, 2019
SHANKAR LAL S/O DATARAM SAHU Vs. DHANMAT BAI WD/O LATE BISAHU RAM YADAV
July 24, 2019
SHANKAR LAL SAGAR Vs. STATE OF CHHATTISGARH
March 15, 2019
SHANKAR SHARMA Vs. GYAN SINGH SABLANI
May 13, 2019
SHANKER Vs. BABULAL
July 31, 2019
SHANTI BAI Vs. SAROJ KUMAR @ SARAJ KUMAR SAHU
March 26, 2019
SHANTI BAI Vs. GYANCHAND
June 26, 2019
SHANTI BAI, DAUGHTER OF LATE GANGA DAS Vs. KARTIK DAS, SON OF RANGBAJ DAS
March 28, 2019
SHANTI LAL KANKARIYA Vs. STATE OF CHHATTISGARH
January 14, 2019
SHANTINANDAN Vs. STATE OF MADHYA PRADESH
November 20, 2019
SHARABH SHRIVASTAVA Vs. STATE OF CHHATTISGARH
August 23, 2019
SHARAD CHANDRA TIWARI Vs. SARASWATI TIWARI
October 14, 2019
SHARAD JOSHI Vs. PADMAWATI
May 2, 2019
SHARAD KUMAR DUBEY S/O LATE B P DUBEY Vs. STATE OF CHHATTISGARH, THR SECRETARY, FINANCE DEPARTMENT
January 29, 2019
SHARAD SINGH Vs. STATE OF CHHATTISGARH
April 10, 2019
SHARAD SINGH Vs. STATE OF CHHATTISGARH
April 10, 2019
SHARAD TIWARI Vs. KRISHNA KUMAR VERMA
March 28, 2019
SHARADALAL S/O BEHARI LAL Vs. STATE OF CHHATTISGARH
March 8, 2019
SHARDA PRASAD DUBEY Vs. MAUJPRAKASH AGRAWAL
July 24, 2019
SHARDA PRASAD GUPTA Vs. PADMAKAR GUPTE (DEAD)
June 25, 2019
SHARDA RANI CHHABADA Vs. RAJJAN PRASAD (DEAD)
January 22, 2019
SHARDA TETA Vs. KOMAL SAHU
March 13, 2019
SHARWAN KUMAR SALAM Vs. STATE OF CHHATTISGARH
January 16, 2019
SHASHANK DUBEY Vs. STATE OF CHHATTISGARH
April 15, 2019
SHASHANK SINGH Vs. STATE OF CHHATTISGARH
January 9, 2019
SHASHI BHUSHAN PANDEY S/O R S PANDEY Vs. LAXMI PRASAD BAISWADE S/O LATE CHANDU LAL BAISWADE
February 19, 2019
SHASHI KAPOOR UPADHYAY Vs. CHHATTISGARH STATE MARKETING CORPORATION LTD
May 10, 2019
SHASHIDHAR KASHYAP Vs. STATE OF CHHATTISGARH
March 12, 2019
SHASHIKALA CHANDRA Vs. STATE OF CHHATTISGARH
June 28, 2019
SHASHIKANT PRASAD Vs. STATE OF CHHATTISGARH
October 1, 2019
SHATRUGHAN SALIKRAM Vs. STATE OF CHHATTISGARH
December 5, 2019
SHAUKAT ALI Vs. STATE OF CHHATTISGARH
December 11, 2019
SHAYMLAL NUPPO Vs. STATE OF CHHATTISGARH
March 13, 2019
SHEELA BANJARE Vs. STATE OF CHHATTISGARH
December 12, 2019
SHEETAL GHOSH Vs. GANESH CHAND JAIN
April 9, 2019
SHEIKH AMIR Vs. PEETAR SINGH (DIED AND DELETED)
January 15, 2019
SHEIKH IMAMUDDIN Vs. STATE OF CHHATTISGARH
July 5, 2019
SHEKH RASOOL S/O. SHEKH AJIZ Vs. PRAMOD KUMAR
March 15, 2019
SHESHNARAYAN SINHA Vs. STATE OF CHHATTISGARH
April 29, 2019
SHIKHA TIWARI D/O RAM TIWARI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
April 12, 2019
SHIRIS KUMAR GUPTA Vs. KESHAV PRASAD SINHA
June 21, 2019
SHIV KUMAR Vs. UCHEN BAI
January 25, 2019
SHIV NARAYAN Vs. STATE OF CHHATTISGARH
July 17, 2019
SHIV PRASAD CHOURE Vs. STATE OF CHHATTISGARH
November 19, 2019
SHIV PRASAD NIRMALKAR Vs. BHURI BAI NISHAD
April 4, 2019
SHIV PRASAD S/O ADHARI GOND Vs. STATE OF M P (NOW CHHATTISGARH), THROUGH P S BASANTPUR
March 27, 2019
SHIVAM COAL CARRIERS PRIVATE Vs. SOUTH EASTERN COALFIELDS LIMITED
July 25, 2019
SHIVBHAJAN Vs. STATE OF CHHATTISGARH
March 20, 2019
SHIVKALI TRIVEDI Vs. STATE OF CHHATTISGARH
October 17, 2019
SHIVKALI TRIVEDI Vs. STATE OF CHHATTISGARH
October 17, 2019
SHIVKUMAR MALEKAR S/O CHANDRAKUMAR Vs. STATE OF CHHATTISGARH
April 22, 2019
SHIVNANDAN Vs. GHINSAL SINGH
November 15, 2019
SHIVNATH RAM S/O JAGARNATH RAM Vs. STATE OF CHHATTISGARH
May 2, 2019
SHIVPYARI Vs. NEK MOHAMMAD
July 24, 2019
SHIVSHANKER VERMA Vs. STATE OF MADHYA PRADESH
December 20, 2019
SHIVWANATH JOGI Vs. GANESH BAJPAI SON OF DEVI PRASAD BAJPAI
January 2, 2019
SHOBHARAM @ LALA CHOUHAN Vs. STATE OF CHHATTISGARH
April 18, 2019
SHOBHIT RAM S/O PUNARAD SATNAMI Vs. STATE OF CHHATTISGARH THROUGH PS ABHANPUR
February 7, 2019
SHOBHNATH Vs. MANMATI
September 4, 2019
SHRADDHA DEWANGAN Vs. UNION OF INDIA
February 6, 2019
SHRADDHA SHASTRI PATHAK Vs. STATE OF CHHATTISGARH
June 19, 2019
SHRADDHA SINHA D/O DHANIRAM SINHA Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
May 7, 2019
SHREE MAHAMAYA CONSTRUCTIONS Vs. STATE OF CHHATTISGARH
September 12, 2019
SHREE SITA AGRO TECH PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
May 8, 2019
SHRENIK RAJA JAIN Vs. RASHMI DEVI
February 28, 2019
SHREYA CHOUBEY D/O CHANDRAJEET CHOUBEY Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF AYURVEDA
May 7, 2019
SHRI RAM GENERAL INSURANCE COMPANY LIMITED Vs. VIBHA DURGA W/O LATE PAWAN SINGH
April 12, 2019
SHRI SHYAM WAREHOUSING AND POWER LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
April 3, 2019
SHRIMATI GITA BAI Vs. SRIMATI SUKHBATI
June 25, 2019
SHRIMATI GITA BAI Vs. SRIMATI SUKHBATI
August 5, 2019
SHRIMATI GITA BAI DEAD Vs. SRIMATI SUKHBATI DEAD
June 25, 2019
SHRIMATI SITA DEVI AGRAWAL Vs. SARVJEET SINGH
July 19, 2019
SHRIMATI SUMITRA OTTI Vs. STATE OF CHHATTISGARH
March 20, 2019
SHRIRAM CREATIONS Vs. STATE OF CHHATTISGARH
December 19, 2019
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MANNU SINGH SIDAR
April 5, 2019
SHRIRAM SINGH Vs. STATE OF CHHATTISGARH
June 17, 2019
SHRIRAM URAV SON OF KENDARAM URAV Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
April 25, 2019
SHRIRANG SHARAD PATHAK Vs. STATE OF CHHATTISGARH
July 4, 2019
SHWETA METHEWS (BAKHLA) Vs. STATE OF CHHATTISGARH
April 3, 2019
SHYAM KUMAR PATEL Vs. STATE OF MADHYA PRADESH
March 15, 2019
SHYAM KUMAR PATEL Vs. STATE OF MADHYA PRADESH
October 4, 2019
SHYAM KUMAR, S/O AMRIT LAL YADAV Vs. STATE OF CHHATTISGARH
February 20, 2019
SHYAM LAL MAHANT Vs. NAVRATAN DAS
November 21, 2019
SHYAM SUNDER AGRAWAL S/O LATE HARISHCHANDRA AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH - STATION HOUSE OFFICER
March 11, 2019
SHYAM SUNDER KESHARWANI Vs. JYOTIPRASAD SHUKLA
March 29, 2019
SHYAMA BAI Vs. STATE OF CHHATTISGARH
November 27, 2019
SHYAMA BAI, W/O JAGDISH PRASAD SAHU Vs. RAJENDRA KUMAR SAHU, S/O UDAY RAM SAHU
August 30, 2019
SHYAMAL MALLIK Vs. MAMTA DAS
December 19, 2019
SHYAMDHAR DIWAN LATE MOHANDHAR DIWAN Vs. STATE OF MADHYA PRADESH
December 19, 2019
SHYAMLAL Vs. STATE OF CHHATTISGARH
October 17, 2019
SHYAMLAL MANDAVI Vs. STATE OF CHHATTISGARH
January 3, 2019
SHYAMWATI W/O LATE HIRALAL GOND Vs. TIRATH PRASAD KENWAT
May 1, 2019
SIDAR AND ORS. Vs. GANESHRAM AND ORS.
November 18, 2019
SIDDHU CONSTRUCTION COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 26, 2019
SIHNU LAMBA Vs. STATE OF CHHATTISGARH
May 10, 2019
SIKANDAR (DEAD) THROUGH LRS Vs. JAGARNATH, S/O SUKHDEV RAM
March 27, 2019
SINGHAI SUBHASH JAIN, S/O SINGHAI BRIJLAL JAIN Vs. SHEEL CHAND (DEAD) THROUGH LRS
February 20, 2019
SITA CHANDEL Vs. AISTHIR RAM SAHU
May 7, 2019
SITAMBER URAON S/O LATE DWARNATH URAON Vs. ALI SHER ANSARI S/O FARID ANSARI
February 6, 2019
SITARAM AGRAWAL Vs. DROPATI BAI
June 25, 2019
SITARAM BARGAH Vs. STATE OF CHHATTISGARH
January 14, 2019
SITARAM CHOUDHARY Vs. INDUSTRIAL COURT CHHATTISGARH RAIPUR
January 14, 2019
SKS ISPAT & POWER LTD Vs. COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TAX CENTRAL EXCISE BHAWAN
March 26, 2019
SMITA MARTIN D/O VIJAY MARTIN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
February 21, 2019
SMT KUSUM BAI Vs. MOH ASLAM
January 18, 2019
SMT MAN DEVI Vs. STATE OF CHHATTISGARH
June 25, 2019
SMT. AKANKSHA SHARMA Vs. AKASH SHARMA
August 1, 2019
SMT. ANUPA SINHA Vs. STATE OF CHHATTISGARH
July 8, 2019
SMT. GYAN BAI Vs. GOVIND BANJARE
July 18, 2019
SMT. MAMTA GIRI GOSWAMI Vs. AJAY GIRI GOSWAMI
January 3, 2019
SMT. MANGLI BAI AND ORS Vs. SMT. BISAMAT BAI DIED THROUGH LRS.
January 14, 2019
SMT. MEENA DUBEY Vs. STATE OF CHHATTISGARH
April 11, 2019
SMT. SHARDA RANI CHHABADA SINCE DEAD THROUGH LRS. Vs. RAJJAN PRASAD (DEAD) THROUGH LRS
January 22, 2019
SNEH KUMAR MESHRAM Vs. STATE OF CHHATTISGARH
April 9, 2019
SNEHLATA CHATURVEDI Vs. KAMALA CHATURVEDI
September 18, 2019
SOBIYA BANO D/O MOHAMMAED SHARIF Vs. STATE OF CHHATTISGARH
January 31, 2019
SOMAI Vs. STATE OF MADHYA PRADESH
December 11, 2019
SOMARU RAM Vs. STATE OF CHHATTISGARH
November 14, 2019
SOMARU SINGH Vs. STATE OF MADHYA PRADESH
November 20, 2019
SOMENDRA SINGH BHADORIYA S/O RANVEER SINGH BHADORIYA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
August 19, 2019
SOMESHWARI Vs. TEJBAHADUR SINGH
May 17, 2019
SONA BAI Vs. MAHTARIN BAI
November 25, 2019
SONA BAI W/O LATE SAMELAL Vs. RAJA RAM SUNHALE S/O RAMFAL
March 5, 2019
SONA DEI, W/O LATE LAKHMU Vs. TULSA (DEAD)
February 21, 2019
SONALI KUMARI Vs. STATE OF CHHATTISGARH
June 18, 2019
SONAM @ JYOTI TIWARI Vs. STATE OF CHHATTISGARH
November 25, 2019
SONAU RAM NEMSINGH GOND Vs. STATE OF CHHATTISGARH
December 6, 2019
SONIKA MIRANI Vs. STATE OF CHHATTISGARH
June 25, 2019
SONIYA BAI Vs. PRADEEP KUMAR
December 9, 2019
SOUTH EAST CENTRAL RAILWAY Vs. RAKESH KUMAR JANGDE
June 26, 2019
SOUTH EASTERN COAL FIELDS LIMITED Vs. CHHATTISGARH ENVIRONMENT PROTECTION BOARD
June 18, 2019
SOUTH EASTERN COALFIELDS LIMITED Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) MAIN ROAD
November 28, 2019
SOUTH EASTERN COALFIELDS LIMITED Vs. AHMAND HUSAIN
October 24, 2019
SOUTH EASTERN COALFIELDS LIMITED Vs. DHARAMVEER SAHU
June 19, 2019
SOUTH EASTERN COALFIELDS LTD Vs. MANOJ KUMAR
August 14, 2019
STATE OF C.G. Vs. GOURAV DEWANGAN AND ORS.
September 11, 2019
STATE OF C.G. Vs. LOKESH
August 8, 2019
STATE OF C.G. Vs. RUPENDRA KUMAR SAHU
July 23, 2019
STATE OF CHHATTISGARH Vs. GULABDAS LODHI
November 13, 2019
STATE OF CHHATTISGARH Vs. SHEETAL PRASAD RAJAK
February 27, 2019
STATE OF CHHATTISGARH Vs. JITENDRA @ NAYAK
March 18, 2019
STATE OF CHHATTISGARH Vs. PARMAL SINGH RAJPUT
February 11, 2019
STATE OF CHHATTISGARH Vs. PADMA CHANDRAKAR
October 15, 2019
STATE OF CHHATTISGARH Vs. COMMISSIONER, COMMERCIAL TAX
October 24, 2019
STATE OF CHHATTISGARH Vs. PRAMOD RAM
July 23, 2019
STATE OF CHHATTISGARH Vs. NAKKA
July 31, 2019
STATE OF CHHATTISGARH Vs. AYODHYA PRASAD DUBEY
August 20, 2019
STATE OF CHHATTISGARH Vs. M.H.TRADING COMPANY
July 25, 2019
STATE OF CHHATTISGARH Vs. DEEPAK DORA
January 16, 2019
STATE OF CHHATTISGARH Vs. RUMAN LAL
November 15, 2019
STATE OF CHHATTISGARH Vs. SOURABH AGRAWAL
August 28, 2019
STATE OF CHHATTISGARH Vs. ANITA AGRAWAL W/O SHRI ASHOK AGRAWAL
December 12, 2019
STATE OF CHHATTISGARH Vs. BRAMHANAND PANDEY
January 28, 2019
STATE OF CHHATTISGARH Vs. BHAVANI SINGH THAKUR
January 4, 2019
STATE OF CHHATTISGARH Vs. MOHANLAL BAGDE
September 25, 2019
STATE OF CHHATTISGARH Vs. UMESH KUMAR
September 23, 2019
STATE OF CHHATTISGARH Vs. BHANWAR LAL JAIN
February 13, 2019
STATE OF CHHATTISGARH Vs. SPECIAL JUDICIAL ENQUIRY
December 9, 2019
STATE OF CHHATTISGARH Vs. MALIKRAM S/O MARHU PAL
September 20, 2019
STATE OF CHHATTISGARH Vs. PAVAN KUMAR YADAV
January 4, 2019
STATE OF CHHATTISGARH Vs. SANTOSH
May 13, 2019
STATE OF CHHATTISGARH Vs. ISHAN YADAV
June 21, 2019
STATE OF CHHATTISGARH Vs. SAVITA SAHU
May 1, 2019
STATE OF CHHATTISGARH Vs. CHANDRABHUSHAN SHUKLA S/O RAMACHAL SHUKLA
December 4, 2019
STATE OF CHHATTISGARH Vs. SHANKAR HALDHAR
November 14, 2019
STATE OF CHHATTISGARH Vs. RACHANA RASTOGI
July 29, 2019
STATE OF CHHATTISGARH Vs. VIKASH KHALKHO
August 26, 2019
STATE OF CHHATTISGARH Vs. RANJANA YADAV
August 16, 2019
STATE OF CHHATTISGARH Vs. LAXMI PRASAD RATHORE
September 6, 2019
STATE OF CHHATTISGARH Vs. LEARN NATURE CONSULTANTS PARTNERSHIP FIRM
December 16, 2019
STATE OF CHHATTISGARH Vs. PRADEEP KUMAR
May 15, 2019
STATE OF CHHATTISGARH Vs. C P AGRE, S/O CHHEDILAL AGRE
August 30, 2019
STATE OF CHHATTISGARH Vs. SANTOSH KUMAR
July 12, 2019
STATE OF CHHATTISGARH Vs. CHHATTISGARH STATE INFORMATION COMMISSION
June 24, 2019
STATE OF CHHATTISGARH Vs. ABBU HUSSAIN
December 12, 2019
STATE OF CHHATTISGARH Vs. NATIONAL INVESTIGATIVE AGENCY
November 20, 2019
STATE OF CHHATTISGARH Vs. NATHIYARAM RAJWADE
February 25, 2019
STATE OF CHHATTISGARH Vs. SADHURAM
July 4, 2019
STATE OF CHHATTISGARH Vs. SURESH KUMAR DHRUV
October 16, 2019
STATE OF CHHATTISGARH Vs. TATA TELE SERVICES LIMITED
October 24, 2019
STATE OF CHHATTISGARH Vs. UTTAM KUMAR SHRIVASTAVA
October 18, 2019
STATE OF CHHATTISGARH Vs. GANESH RAM YADAV
June 18, 2019
STATE OF CHHATTISGARH Vs. KEISHMAT (DIED) THROUGH LRS
July 24, 2019
STATE OF CHHATTISGARH Vs. SMT. JAMUNA DEVI
June 26, 2019
STATE OF CHHATTISGARH Vs. SHOBHA ENTERPRISES
January 7, 2019
STATE OF CHHATTISGARH Vs. RAMBHA DEVI, W/O LATE PADAMRAM SAHU
January 24, 2019
STATE OF CHHATTISGARH Vs. SECRETARY, DEPARTMENT OF FOREST
November 13, 2019
STATE OF CHHATTISGARH AND OTHERS Vs. SMT.MEENA BAI
February 13, 2019
STATE OF CHHATTISGARH THOUGH SECRETARY, PUBLIC HEALTH & FAMILY WELFARE DEPARTMENT Vs. COLLECTOR, KORBA DISTRICT KORBA
February 13, 2019
STATE OF CHHATTISGARH THROUGH COLLECTOR, BASTAR, JAGDALPUR Vs. GOMTI PATEL W/O KAMLAKANT PATEL
April 12, 2019
STATE OF CHHATTISGARH THROUGH POLICE STATION- JARHAGAON Vs. GHANSHYAM SAHU, S/O PIHALAL SAHU
April 5, 2019
STATE OF CHHATTISGARH THROUGH SECRETARY Vs. SONA BAI WD/O LATE CHINTA RAM
January 21, 2019
STATE OF CHHATTISGARH THROUGH SECRETARY, GOVERNMENT OF CHHATTISGARH Vs. SAJ FOOD PRODUCT (P) LTD THROUGH ITS GENERAL MANAGER
February 18, 2019
STATE OF CHHATTISGARH THROUGH STATE ECONOMIC OFFENCE INVESTIGATION BUREAU, BHOPAL Vs. V.S. REDDY S/O V.G. REDDY
August 20, 2019
STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER Vs. TAKESHWAR SAHU S/O AJEETRAM SAHU
February 14, 2019
STATE OF CHHATTISGARH, Vs. CHINTARAM CHANDRAKAR
January 23, 2019
STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE Vs. BUDHARU RAM MERAVI, S/O RAM SINGH MERAVI
May 6, 2019
STATE OF CHHATTISGARH, THROUGH INCHARGE POLICE STATION KATGHORA Vs. JAMUNA PRASAD SAHU, S/O SAMAYRAM SAHULABIC
January 2, 2019
STATE OF MADHYA PRADESH Vs. A.P.DUBEY
February 4, 2019
STATE OF MADHYA PRADESH Vs. KRIPARAM MAHAR S/O PARDESI RAM MAHAR
November 15, 2019
STEEL AUTHORITY OF INDIA LIMITED Vs. LALIT AGRAWAL
October 22, 2019
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF MADHYA PRADESH (NOW CG) THROUGH COLLECTOR, BILASPUR (CG)
January 31, 2019
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF CHHATTISGARH
September 5, 2019
STEEL AUTHORITY OF INDIA LTD Vs. SARVAN KUMAR
January 14, 2019
STEPHONOS MAR THEODOSIUS (DIED) Vs. WAMAN RAO, SHRI DHAR JOSHI (WS JOSHI)
March 12, 2019
SUB AREA MANAGER, SOUTH EAST COALFIELD LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
February 20, 2019
SUBHA JAKKANWAR Vs. STATE OF CHHATTISGARH
November 26, 2019
SUBHAM SEN Vs. STATE OF CHHATTISGARH
August 9, 2019
SUBHASH GUPTA Vs. STATE OF CHHATTISGARH
March 25, 2019
SUBHASH SHARMA Vs. COMMISSIONER OF INCOME TAX, RAIPUR
May 17, 2019
SUBHASH SHARMA S/O LOKESHWAR SHARMA Vs. STATE OF CHHATTISGARH
September 30, 2019
SUBHASHIS SINHA Vs. SOUTH EASTERN COAL FIELDS LTD
March 19, 2019
SUBIR SARKAR Vs. INDIRA GANDHI KRISHI VISHWAVIDYALAYA
April 25, 2019
SUBIR SEN PROFESSOR D. P. VIPRA COLLEGE Vs. STATE OF CHHATTISGARH
January 22, 2019
SUDAMA YADAV Vs. AWLAD SHAH
August 2, 2019
SUDARSHANLAL DHRUW Vs. STATE OF CHHATTISGARH
July 4, 2019
SUDDU RAM Vs. KAMLESH KUMAR
March 5, 2019
SUDHAKER GHOTEKAR Vs. STATE OF CHHATTISGARH
September 23, 2019
SUDHANI BAI Vs. PARASNATH
April 15, 2019
SUDHIR KUMAR Vs. SOUTH EASTERN COAL FIELD LTD.
July 9, 2019
SUDHIR KUMAR Vs. STATE OF CHHATTISGARH
March 19, 2019
SUDHIR RAJPAL Vs. STATE OF CHHATTISGARH
November 20, 2019
SUDHIR SINGH S/O MATABUX SINGH Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL SECRETARY
February 14, 2019
SUFAL SATNAMI S/O JAWAHAR BAGHEL Vs. STATE OF CHHATTISGARH
December 17, 2019
SUKALU Vs. STATE OF CHHATTISGARH
August 23, 2019
SUKALU S/O. PANDEYRAM Vs. STATE OF CHHATTISGARH
December 17, 2019
SUKALURAM S/O BUNAU SINHA Vs. RAMANAND S/O BUNAU SINHA
December 11, 2019
SUKDEV S/O MILAP PATEL Vs. STATE OF CHHATTISGARH
February 8, 2019
SUKHANTIN BAI GOND Vs. STATE OF CHHATTISGARH
December 16, 2019
SUKHDEO PRASAD Vs. SAVITRI BAI
December 20, 2019
SUKHDEO SANDILY Vs. STATE OF CHHATTISGARH THROUGH THE SECRETARY
June 19, 2019
SUKHDEV DAS Vs. YASHODA BAI
April 25, 2019
SUKHMAN Vs. SUBASO AND ORS.
October 24, 2019
SUKHNANDAN S/O SUNAU SATNAMI Vs. RAJNI
March 15, 2019
SUKULRAM SAHU AND ORS. Vs. MAHESH RAM SAHU AND ORS.
October 24, 2019
SUKWARO BAI Vs. SUKHMEN W/O KASHIRAM,
November 19, 2019
SUMAN TOPPO S/O KEDUR TOPPO Vs. UNITED INDIA INSURANCE COMPANY LIMITED OFFICE
March 27, 2019
SUMAT PRAKASH JAIN Vs. GHYANCHAND JAIN
May 9, 2019
SUMEET VERMA Vs. MAYA DEVI VIDHANI AND ORS.
January 16, 2019
SUMER SINGH Vs. BHAV SINGH.
January 31, 2019
SUMITRA Vs. RAJSHRI MAHAKALKAR
June 21, 2019
SUMITRA BAI Vs. BARATU
March 15, 2019
SUMITRA BAI SAHU Vs. CHANDRAPARAKASH
February 8, 2019
SUMITRA DEVI Vs. RATKOLHIN @ DHANMET
August 6, 2019
SUMITRA DEVI SARAF W/O LATE MOTILAL Vs. VIDYAWATI SARAFF WD/O LATE LAKHANLAL
February 20, 2019
SUNDAR LAL DRUW Vs. STATE OF C.G. AND ORS.
September 17, 2019
SUNDARI JOHN Vs. DEVI DAYAL SINGH
November 20, 2019
SUNDER Vs. LAXMI NARAYAN
January 30, 2019
SUNDER S/O DAYARAM GOND Vs. MANIRAM, S/O NAROTTAM SAHU
March 18, 2019
SUNIL EKKA Vs. PAWAN SINGH
April 15, 2019
SUNIL GOND, S/O RAMJHOOL Vs. STATE OF CHHATTISGARH
February 20, 2019
SUNIL KALE S/O SADASHIV RAO KALE Vs. STATE OF CHHATTISGARH
December 16, 2019
SUNIL KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
November 8, 2019
SUNIL KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
January 31, 2019
SUNIL KUMAR BONDIA Vs. PRAHLAD AGRAWAL
July 24, 2019
SUNIL KUMAR JAIN Vs. ANJU CHOUDHRY
January 10, 2019
SUNIL KUMAR JAIN S/O GULABCHAND JAIN Vs. KUSUM SONI, W/O LATE DHANI RAM SONI
May 3, 2019
SUNIL KUMAR JAISWAL Vs. MANGAL SINGH
June 19, 2019
SUNIL KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
July 15, 2019
SUNIL KUMAR PATEL Vs. STATE OF CHHATTISGARH
June 28, 2019
SUNIL KUMAR S/O BABULAL GUPTA Vs. STATE OF CHHATTISGARH, THROUGH - P S CHIRIMIRI, DISTRICT- KOREA (C G )
February 13, 2019
SUNIL KUMAR SANTWANI Vs. STATE OF CHHATTISGARH
June 25, 2019
SUNIL KUMAR TAHALWANI Vs. SANJAY NIHICHALANI
August 2, 2019
SUNIL SHARMA Vs. REGISTRAR HIGH COURT OF M.P
November 22, 2019
SUNITA BHARADWAJ Vs. STATE OF CHHATTISGARH
October 4, 2019
SUNITA BISWAL Vs. H.K.PARGANIHA
November 20, 2019
SUNITA SAWAR Vs. STATE OF CHHATTISGARH
September 19, 2019
SUNITA SHRIVAS Vs. BHAGWAT SHRIVAS
January 10, 2019
SUO MOTO PROCEEDING Vs. STATE OF CHHATTISGARH
October 4, 2019
SUO MOTU TAKEN WPHC Vs. STATE OF CHHATTISGARH
November 15, 2019
SUPRABHA W/O SURENDRA SAHU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DURG
January 2, 2019
SUPRIYA BHUTT Vs. DINESH PATEL
August 14, 2019
SURAJ @ SHESHMANI, S/O BHAGWAT Vs. STATE OF CHHATTISGARH, THROUGH P S GOURELA, DISTRICT BILASPUR (CG)
September 2, 2019
SURAJ LAL DEHARIYA Vs. NAMDEV JOSHI
April 9, 2019
SURAJ RAM KOSLE Vs. STATE OF CHHATTISGARH
February 19, 2019
SURAJ SHARMA Vs. STATE OF CHHATTISGARH
May 17, 2019
SURANA AND COMPANY A PROPRIETORSHIP CONCERN Vs. STATE OF CHHATTISGARH
October 4, 2019
SURENDRA KUMAR RAWAT Vs. STATE OF CHHATTISGARH
January 17, 2019
SURENDRA KUMAR YADAV Vs. GAYATRI DEVI YADAV
March 19, 2019
SURENDRA NISHAD Vs. STATE OF CHHATTISGARH
June 24, 2019
SURENDRA RAI Vs. STATE OF CHHATTISGARH
December 11, 2019
SURENDRAPAL SINGH WADHWA Vs. ANUSUIYA DEEWAN
September 6, 2019
SURESH CHAND TRIPATHI Vs. STATE OF MADHYA PRADESH
September 19, 2019
SURESH GURUWANI Vs. CHANDRAPAL GURUWANI
July 19, 2019
SURESH KUMAR JAGATRAMKA Vs. MAHESH KUMAR JAGATRAMKA
September 18, 2019
SURESH KUMAR JIVNANI Vs. STATE OF CHHATTISGARH
July 18, 2019
SURESH KUMAR KAUSHIK Vs. STATE OF CHHATTISGARH
February 5, 2019
SURESH KUMAR PANDEY Vs. STATE OF CHHATTISGARH
July 15, 2019
SURESH KUMAR S/O BRIJMOHAN SINGHANIYA Vs. STATE OF CHHATTISGARH
November 20, 2019
SURESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
January 31, 2019
SURESH MANDHYAM Vs. SHAILENDRA KUMAR NAMDEO
March 29, 2019
SURESH TIWARI Vs. SUYASH TIWARI
September 17, 2019
SURESH, S/O CHAMAR SINGH NISHAD Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION SARAIPALI, DISTRICT MAHASAMUND (CHHATTISGARH)
February 28, 2019
SURGUJA PETROLEUM DEALERS ASSOCIATION THROUGH RAJ KUMAR AGRAWAL Vs. UNION OF INDIA THROUGH SECRETARY
April 30, 2019
SURJEET KAUR LATE AWTAR SINGH Vs. SURAJA BAI W/O SHYAMCHARAN
December 11, 2019
SURJOO S/O RAMNARAYAN LODHI Vs. BRANCH MANAGER
February 26, 2019
SURYA KANT THAKUR Vs. RAMCHANDRA CHETTY
August 19, 2019
SURYALAL SAHU Vs. STATE OF CHHATTISGARH
February 5, 2019
SURYODAY WIRES Vs. STATE OF CHHATTISGARH
December 17, 2019
SUSHIL KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
April 25, 2019
SUSHIL KUMAR GOYAL Vs. ANUP KUMAR SULTANIYA
January 11, 2019
SUSHIL KUMAR GUPTA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
January 15, 2019
SUSHIL KUMAR JAIN Vs. RAJKUMARI
January 3, 2019
SUSHILA Vs. AMRITLAL
July 2, 2019
SUSHILA DEVI Vs. CHAMRU RAM
July 31, 2019
SUSHILA PARGANIHA Vs. STATE OF CHHATTISGARH
February 6, 2019
SWETA CONSTRUCTION Vs. CHHATTISGARH STATE POWER GENERATION COMPANY LIMITED
February 7, 2019
SWIKRIT DAS Vs. LAKHANDAS
July 18, 2019
SYED FAISAL AHMED RIZVI Vs. SYED IQBAL AHMED RIZVI
September 12, 2019
SYSTEM INDIA CASTINGS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-2
June 26, 2019
TAHSILDAR SINGH Vs. STATE OF CHHATTISGARH
November 8, 2019
TALVINDAR SINGH PALL S/O DHARAMPALL SINGH Vs. DEVKIBAI WD/O LATE RAJKUMAR DHURVE
March 20, 2019
TAMESH RAM NAG Vs. MUKESH KUMAR NAGESH
May 1, 2019
TAMRADHWAJ YADAV Vs. STATE OF CHHATTISGARH
July 1, 2019
TARA BAI Vs. VITTHAL RAO ITHOVA RAO GAYDHANE
June 17, 2019
TARA HOTWANI W/O LATE ASHOK KUMAR HOTWANI Vs. JAKIR.ANSARI S/O SATTAR.ANSARI
April 11, 2019
TARACHAND Vs. STATE OF MADHYA PRADESH (NOW CG)
March 28, 2019
TARINI SHARMA Vs. PRANAB KUMAR ROY
June 21, 2019
TARUN KUMAR DEY Vs. NIRMAL KUMAR DEY
March 29, 2019
TEEKAM DAS Vs. SHAILENDRA KUMAR NAMDEO
March 29, 2019
TEERATH RATHORE Vs. STATE OF CHHATTISGARH
February 25, 2019
TEJRAM NAGRACHI JUVENILE Vs. STATE
April 5, 2019
TEJRAM, S/O KOLI RATHIYA Vs. STATE OF CHHATTISGARH
July 22, 2019
TEJULAL SAHU Vs. STATE OF CHHATTISGARH
November 28, 2019
TEKLAL NAYAK Vs. STATE OF CHHATTISGARH
August 5, 2019
TEKRAM Vs. SATYAPRAKASH
January 21, 2019
THAKUR RAM SAHU Vs. POONAM SAHU
September 27, 2019
THAKUR SINGH THAKUR Vs. STATE OF CHHATTISGARH
May 24, 2019
THALDHAR SINGH Vs. STATE OF CHHATTISGARH
February 11, 2019
THANURAM SAHU, S/O NAROTTAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE
April 5, 2019
THE ORIENTAL INSURANCE CO. LTD. Vs. RANJAN HALDHAR
January 31, 2019
THE STATE OF CHHATTISGARH Vs. OMPRAKASH GUPTA S/O RAJESH GUPTA
February 18, 2019
THETHA RAM SINCE DEAD, THROUGH L RS Vs. AMRIT LAL
January 7, 2019
THTHAGAT SHRIVASTAVA Vs. SUBHASH CHANDRA TANEJA
June 21, 2019
TIHARURAM SAHU Vs. SANTOSHI
July 26, 2019
TIJIA BAI, W/O NATHANLAL JAISWAL Vs. RAMRAJJI BAI, W/O SHARAN SINGH CHHABADA
May 2, 2019
TIKAM CHAND RATHI Vs. STATE OF CHHATTISGARH
June 17, 2019
TIKAMCHAND JAIN AND ORS. Vs. STATE OF C.G.
January 3, 2019
TIKARAM SAHU Vs. STATE OF CHHATTISGARH
December 19, 2019
TILAK CHAND Vs. STATE OF CHHATTISGARH
October 24, 2019
TILAK DAS VERMA Vs. STATE OF CHHATTISGARH
November 7, 2019
TILAK RAM Vs. BARATO
August 2, 2019
TILAK RAM SINHA Vs. STATE OF MADHYA PRADESH
July 11, 2019
TILAKRAM BANI Vs. DEBIRAM BANI
November 6, 2019
TIRATH KUMAR MISHRA, Vs. RAVI SHANKAR
December 19, 2019
TIRATH SONKAR S/O KHELAN SONKER Vs. MANGILAL TAOWRI S/O JOHARMAL TAOWRI
July 17, 2019
TIRUPATI ENTERPRISES A PROPRIETORSHIP FIRM Vs. STATE OF CHHATTISGARH
July 25, 2019
TOMBAI D/O DILIP SINGH KUNWAR Vs. DIRECTOR PANCHAYAT, DIRECTORATE OF PANCHAYAT
February 20, 2019
TOOFAN @ KARU PORTE Vs. JASWANT SINGH
March 8, 2019
TOPCHAND GUPTA @ ANJAN GUPTA SON OF DASRATH LAL GUPTA Vs. STATE OF CHHATTISGARH THROUGH CITY KOTWALI KORBA (CG)
May 6, 2019
TORAN SINGH TAMRAKAR Vs. CHIEF EXECUTIVE OFFICER
June 28, 2019
TRILOCHAN YADAV Vs. GOPICHAND YADAV
May 2, 2019
TRILOCHAN, S/O GOPIRAM Vs. CHHATTAR, S/O MAHESH RAM
May 9, 2019
TRIPTEE MANDAVI Vs. STATE OF CHHATTISGARH
June 20, 2019
TRIVENIBAI Vs. CHETAN MOHANTI
April 16, 2019
TULARAM @ KHAMMAN SAI Vs. SOUTH EASTERN COALFIELDS LIMITED
December 12, 2019
TULESHWAR RAJWADE Vs. STATE OF CHHATTISGARH
January 24, 2019
TULSA BAI Vs. SAVITRI BAI
November 25, 2019
TULSA BAI Vs. GANESH RAM
November 25, 2019
TULSI BAI SINHA Vs. RASPAL SINGH
June 26, 2019
TULSI KUMAR KHARE Vs. STATE OF CHHATTISGARH
January 3, 2019
TULSI RAM BAGHEL Vs. STATE OF CHHATTISGARH
February 18, 2019
TULSI RAM SARTHI S/O DASHRATH RAM SARTHI Vs. MD SHARIF KHAN, S/O NASIR KHAN
January 24, 2019
TULSI SHAH S/O TILAK SHAH Vs. STATE OF CHHATTISGARH
March 8, 2019
TULSI YADAV Vs. SECL
August 1, 2019
TULSIRAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 15, 2019
TULSIRAM SAHU Vs. RAMBAI
January 24, 2019
TULSIRAM VERMA Vs. STATE OF CHHATTISGARH
August 23, 2019
U K SHRIVASTAVA Vs. STATE OF CHHATTISGARH
February 5, 2019
U.K. SHRIVASTAVA Vs. STATE OF CHHATTISGARH
October 24, 2019
UCO BANK THROUGH CHAIRMAN Vs. S K SHRIVASTAVA
January 7, 2019
UDAY RAM Vs. STATE OF CHHATTISGARH
March 19, 2019
UDAY RICE PROCESS Vs. STATE OF CHHATTISGARH
October 24, 2019
UDAY SINGH TOMAR Vs. AGAR MANAGER
February 21, 2019
UFLEX LTD Vs. STATE OF CHHATTISGARH
September 12, 2019
UJAGAR DIED Vs. MAHIMA
January 18, 2019
ULTRA TECH CEMENT LIMITED Vs. CHHATTISGARH STATE POWER DISTRIBUTION CO. LTD.
May 7, 2019
UMA SHANKAR SAHU Vs. STATE OF CHHATTISGARH
July 22, 2019
UMASHANKAR Vs. GULABI BAI
July 25, 2019
UMED RAM Vs. SURENDRA KUMAR
March 6, 2019
UMESH CHANDRA & COMPANY Vs. LAVANYA PATEL
August 30, 2019
UMESH CHANDRA & COMPANY Vs. PRAJAY GWALRE
August 30, 2019
UMESH CHANDRA & COMPANY Vs. PRAMILA GWALRE
August 30, 2019
UMESH CHANDRA NANDE Vs. STATE OF CHHATTISGARH
March 25, 2019
UMESH GUPTA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
April 12, 2019
UMESH NAGESIYA Vs. STATE OF CHHATTISGARH
December 17, 2019
UMESH S/O RATTILAL CHOUHAN Vs. NAYAK S/O GADADHAR NAYAK
February 7, 2019
UNION OF INDIA Vs. NAKUL RAM DIWAN
December 16, 2019
UNION OF INDIA Vs. RICHA LAMA
June 25, 2019
UNION OF INDIA Vs. AMAN KUMAR DUBEY
October 16, 2019
UNION OF INDIA Vs. TODARMULL INFRASTRUCTURES PVT LTD
November 19, 2019
UNION OF INDIA Vs. ADARSH KUMAR
February 5, 2019
UNION OF INDIA Vs. MALEJRAM
July 15, 2019
UNION OF INDIA MINISTRY OF FINANCE Vs. SHRI SHYAM WAREHOUSING
June 27, 2019
UNITED INDIA INSURANCE CO. LTD. Vs. DEVKUMARI AND ORS
May 14, 2019
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHANDRA KUMAR SAHU
December 19, 2019
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESHWAR DAS
March 13, 2019
UNITED INDIA INSURANCE COMPANY LIMITED THROUGH ITS BRANCH MANAGER Vs. ROHIT DEWANGAN S/O CHINTARAM DEWANGAN
February 18, 2019
UNIVABS SLEEPERS PVT. LTD Vs. STATE OF CHHATTISGARH
September 6, 2019
UNIWORTH TEXTILES LIMITED Vs. STATE OF CHHATTISGARH DEPARTMENT OF COMMERCIAL TAXES
January 3, 2019
UPALGHOSH ASSOCIATES A PARTNERSHIP FIRM Vs. SECRETARY DEPARTMENT OF HIGHER EDUCATION MINISTRY OF HUMAN RESOURCE DEVELOPMENT
February 28, 2019
UPASHA BAI Vs. SONDAS S/O MANIRAM BANJARA
April 24, 2019
UPHAR JEWELLERS Vs. BANK OF MAHARASHTRA
December 17, 2019
UPKARAN PHARMACEUTICAL Vs. STATE OF CHHATTISGARH
December 6, 2019
URVASHI CHANDRAKAR Vs. RAJESH KUMAR
May 7, 2019
USAT RAM S/O HARI RAM PATEL Vs. STATE OF CHHATTISGARH
April 8, 2019
USHA BAI Vs. DONALD KULBHUSHAN BARA
May 16, 2019
USHA BAI AND ORS. Vs. STATE OF C.G. AND ORS.
February 13, 2019
USHA CHOUBEY D/O LATE JAGDISH CHOUBEY Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
April 26, 2019
UTTAM CON INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF CHHATTISGARH
December 11, 2019
UTTAM KUMAR PANDEY Vs. UDAY NARAYAN MISHRA
December 20, 2019
UTTAM KUMAR PANDEY Vs. STATE OF CHHATTISGARH
May 14, 2019
UTTAM PRASAD NIRALA Vs. STATE OF CHHATTISGARH
June 19, 2019
UTTAR KUMAR BHOI Vs. SUREKHA BHOI
March 12, 2019
UTTRA BAI SAHU W/O LATE LEKHRAM SAHU Vs. BALRAM TOPPO S/O KENDA TOPPO
March 5, 2019
V P KHARE Vs. STATE OF CHHATTISGARH
May 13, 2019
VANDANA JHA Vs. STATE OF CHHATTISGARH
January 10, 2019
VANDANA MUDLIYAR W/O MAHENDRA MUDLIYAR Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
April 8, 2019
VANDANA SINGH Vs. BALRAM PRASAD
April 26, 2019
VED PRAKASH PANDEY Vs. RITESH KUMAR AGRAWAL
December 2, 2019
VED PRAKASH SAHU Vs. STATE OF CHHATTISGARH
August 22, 2019
VEDEHI TIWARI Vs. SHAYMA PRASAD MUKHERJEE
February 5, 2019
VEENA GUPTA Vs. STATE OF CHHATTISGARH
July 11, 2019
VEER BHADRA SINGH Vs. UNION OF INDIA
June 27, 2019
VEER RAJENDRA RAJPUT Vs. STATE OF CHHATTISGARH
January 9, 2019
VIBHA DADHEECH Vs. INDIRA KALA SANGEET VISHVIDYALAYA KHAIRAGARH
June 18, 2019
VIBHA SOLANKI Vs. STATE OF CHHATTISGARH
January 16, 2019
VIDDYACHARAN KURREY Vs. STATE OF CHHATTISGARH
July 16, 2019
VIDYADHAR MISHRA Vs. STATE OF CHHATTISGARH
May 9, 2019
VIDYADHAR PATEL Vs. STATE OF CHHATTISGARH
June 18, 2019
VIDYANAND SONI Vs. PREMBATI (DIED)
January 11, 2019
VIDYAVATI DUBEY Vs. DISTRICT COOPERATIVE CENTRAL BANK LIMITED
July 1, 2019
VIJAY CHANDRAWANSHI Vs. STATE OF CHHATTISGARH
September 30, 2019
VIJAY KEWAT Vs. STATE OF CHHATTISGARH
January 4, 2019
VIJAY KOTADIYA Vs. SHADIK BHAI
August 2, 2019
VIJAY KUMAR Vs. STATE OF CHHATTISGARH
July 11, 2019
VIJAY KUMAR DEWANGAN Vs. MOHD. AZIZ ANSARI
May 10, 2019
VIJAY KUMAR GUPTA Vs. KIRAN BALA
November 29, 2019
VIJAY KUMAR PATEL Vs. MANJULATA RATHIA
December 19, 2019
VIJAY KUMAR SAHU Vs. PAWAN KUMAR
April 9, 2019
VIJAY KUMAR UPPAL S/O LATE NANDLAL UPPAL Vs. DURG RAJNANDGAON GRAMIN BANK, THROUGH ITS CHAIRMAN, NEAR MUTDA KUNJ
February 15, 2019
VIJAY KUMAR VASTRAKAR Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED
October 4, 2019
VIJAY LAXMI TIWARI, W/O SHRI ASHOK TIWARI Vs. DWARKA TARAK,
December 5, 2019
VIJAY SINGH Vs. JAGESHWAR @ JAGGU SAHU
January 17, 2019
VIJAY SINGH GUPTA Vs. SURESH KOTHARI
July 15, 2019
VIJENDRA KUMAR Vs. STATE OF CHHATTISGARH
December 17, 2019
VIJENDRA KUMAR KUMHAR S/O. BENSHROOP KUMHAR Vs. STATE OF MADHYA PRADESH
December 6, 2019
VIJENDRA KUMAR NEHRU Vs. STATE OF CHHATTISGARH
April 29, 2019
VIKAS AGRAWAL Vs. STATE OF CHHATTISGARH
July 11, 2019
VIKAS KUMAR SONI Vs. STATE OF CHHATTISGARH
November 21, 2019
VIKAS RAJ Vs. HIGH COURT OF CHHATTISGARH
November 5, 2019
VIKASH KUMAR PRAJAPATI S/O HARIPRASAD PRAJAPATI Vs. VISHVAJIT HALDHAR S/O VIMALCHAND HALDHAR
May 2, 2019
VIKRAM SINGH, S/O VISHRAM SINGH Vs. ISHWAR SONI @ ISHWAR PRASAD SONI, S/O BHATU SONAR
March 13, 2019
VILAS JADHAV, S/O KISHAN JADHAV Vs. STATE OF CHHATTISGARH THROUGH P S SUKMA, DISTRICT SUKMA, CHHATTISGARH
May 8, 2019
VIMAL @ PAPPU, S/O BENIRAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH P S GURUR
January 3, 2019
VIMAL KESHARWANI S/O LATE NIRMAL PRASAD KESHARWANI Vs. VINAY GUPTA S/O LATE OMKAR PRASAD GUPTA
August 30, 2019
VIMALA BAI (DIED AND DELETED) Vs. SHIVNARAYAN
March 1, 2019
VINAR PLASTIC INDUSTRIES VIP TIRHA Vs. MANTURA BAI W/O BHAIYA LAL GWALE
March 13, 2019
VINAY KHEDIA Vs. SNEHA W/O VINAY KHEDIA
July 3, 2019
VINDHESHWARI PRASAD KHARE Vs. STATE OF CHHATTISGARH
May 13, 2019
VINOD AHIRWAR Vs. STATE OF CHHATTISGARH
June 21, 2019
VINOD KUMAR Vs. STATE OF CHHATTISGARH
June 24, 2019
VINOD KUMAR DAS Vs. STATE OF CHHATTISGARH
April 8, 2019
VINOD KUMAR KOSHLE Vs. STATE OF CHHATTISGARH
June 21, 2019
VINOD KUMAR NAGESH Vs. STATE OF CHHATTISGARH
September 16, 2019
VINOD KUMAR SON OF LATE TEKRAM JOSHI (BHATARI) Vs. THAGAN BAI WIFE OF VINOD KUMAR JOSHI (BHATARI)
April 22, 2019
VINOD KUMAR TIWARI Vs. SECL
March 8, 2019
VIRENDRA KUMAR Vs. STATE OF CHHATTISGARH
March 28, 2019
VIRENDRA KUMAR Vs. DAKBAR DAS
November 13, 2019
VIRENDRA KUMAR SINGH Vs. STATE OF CHHATTISGARH
October 15, 2019
VIRENDRA KUMAR SINHA S/O BABULAL SINHA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION CHURRIA
February 11, 2019
VISHAL DESHLAHRE Vs. STATE OF CHHATISGARH
September 30, 2019
VISHESH KUMAR BHAWTE Vs. STATE OF CHHATTISGARH
May 17, 2019
VISHNU NANDI Vs. STATE OF CHHATTISGARH
November 25, 2019
VISHNU RAM Vs. STATE OF CHHATTISGARH
August 22, 2019
VISHNUDATT Vs. STATE OF CHHATTISGARH
September 18, 2019
VISHNUPRASAD MUKUTRAM Vs. STATE OF C G
November 13, 2019
VISHRAM Vs. STATE OF MADHYA PRADESH
October 21, 2019
VISHWA VEDANTA SCHOOL KUMHARI Vs. UNION OF INDIA
January 14, 2019
VISHWANATH SAHU S/O LATE AMAR SINGH SAHU Vs. KUNJBAI W/O LATE UMEND, INDUSTRIAL RELATION DEPARTMENT
April 26, 2019
WASHIM BEG, S/O SHAMIM BEG Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFICER
January 2, 2019
WORKSHOP INSTRUCTOR Vs. S.K.MISHRA
October 24, 2019
YAAD RAM NISHAD Vs. STATE OF CHHATTISGARH
March 1, 2019
YADAV SAO @ KHAGESHWAR SAO Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIGARH
March 5, 2019
YAMINI DEWANGAN Vs. STATE OF CHHATTISGARH
May 8, 2019
YASHDEEP SINGH SAINI Vs. NAYA RAIPUR DEVELOPMENT AUTHORITY
August 2, 2019
YASHPAL Vs. STATE OF CHHATTISGARH
June 18, 2019
YOGEN RATHOD S/O NARAYAN DHARAM RATHOD Vs. PADMA BEN BHANUSHALI WIFE OF KANJI BHAI BHANUSHALI
February 28, 2019
YOGENDRA KUMAR ANANT Vs. STATE OF CHHATTISGARH
June 20, 2019
YOGENDRA SHUKLA Vs. RAKESH KUMAR DEWANGAN
April 15, 2019
YOGESH BHARTI @ JUGNU Vs. STATE
April 1, 2019
YUGAL KISHORE SAHU Vs. STATE OF CHHATTISGARH
September 25, 2019
YUVRAJ SINGH BABRA PROPRIETOR Vs. STATE OF CHHATTISGARH
October 15, 2019
YUVRAJ SINGH BABRA PROPRIETOR Vs. STATE OF CHHATTISGARH
August 21, 2019
ZILA SAHAKARI KENDRIYA BANK Vs. STATE OF CHHATTISGARH
November 26, 2019
ZILA SAHKARI KENDRIYA BANK Vs. TEKRAM NIRMALKAR
June 26, 2019