Case Index

Title
Date
A ALAM PASHA Vs. RAVISHANKAR
May 29, 2019
A ASHRAF ALI Vs. B S SUSHEELA DEVI
November 20, 2019
A ASHWINI, D/O R ALBERT Vs. HARAH AGARWAL W/O DELIP AGARWAL
March 7, 2019
A B RAJEEVAN Vs. TAHSILDAR, SAGAR TALUK
June 25, 2019
A C NAGARATHNA Vs. T H HALESH
February 26, 2019
A C SRINIVAS RAJU Vs. KARNATAKA STATE INDUSTRIAL INFRASTRUCTURE AND DEVELOPMENT CORPORATION LIMITED
March 13, 2019
A CHANDRASHEKAR Vs. STATE OF KARNATAKA
September 5, 2019
A G JAGADEESH CHANDRA Vs. ASHOK S
June 6, 2019
A KARUNAKARA SHETTY S/O LATE A GOPAL SHETTY Vs. RESERVE BANK OF INDIA DEPARTMENT OF NON-BANKING SUPERVISION
February 8, 2019
A M KUSHALAPPA S/O A C MANDANNA Vs. STATE OF KARNATAKA BY ITS SECRETARY DEPARTMENT OF CO-OPERATION
February 1, 2019
A M R VEERAIAH Vs. CENTRAL BUREAU OF INVESTIGATION
August 30, 2019
A M SAMIULLA Vs. STATE OF KARNATAKA
November 13, 2019
A MARE GOWDA Vs. STATE OF KARNATAKA
June 18, 2019
A N AMRUTH KUMAR Vs. A N VANITHA
June 13, 2019
A N PRADEEP KUMAR S/O A NAGARAJA RAO Vs. HINDUSTAN PETROLEUM CORPORATION LTD
February 22, 2019
A N VIJAYA BHANU Vs. DIRECTOR OF MINES & GEOLOGY DEPARTMENT OF MINES AND GEOLOGY
April 24, 2019
A P RAJU Vs. STATE OF KARNATAKA
June 3, 2019
A R MOHAMMED ILYAS Vs. STATE OF KARNATAKA,
January 10, 2019
A RAMACHANDRA RAO S/O SRI ARJUN RAO Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
September 3, 2019
A RAVI SON OF ARMUGAM Vs. J M CHANNESHAIAH SWAMY SON OF LATE J M CHANDRASHEKARAIAH
April 2, 2019
A S GUPTA Vs. STATE OF KARNATAKA
June 12, 2019
A S VIMALAKSHI W/O LATE M S MALLESHAIAH Vs. STATE OF KARNATAKA
February 20, 2019
A SHIVASHANKARAPPA Vs. A M SARVAMANGALAMMA
June 3, 2019
A SUBRAMANYASWAMY Vs. A NARAYANASWAMY
January 7, 2019
A. ALBERT VICTOR Vs. STATE OF KARNATAKA
June 11, 2019
A. BABU REDDY Vs. H P SATHYANARAYANA REDDY
October 31, 2019
A. ELISHA AND ORS. Vs. SOUTH INDIA REGIONAL CONFERENCE AND ORS.
December 20, 2019
A. G. NANJEGOWDA Vs. PUTTALAKSHMAMMA
November 14, 2019
A. H. VISHWANATH Vs. STATE OF KARNATAKA
March 14, 2019
A. HARISH BHAT Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE 1
October 17, 2019
A. MAHAVEER AND ORS. Vs. STATE OF KARNATAKA
October 15, 2019
A. PAUL RODRIGUES Vs. DOLPHY SALDANHA
February 4, 2019
A. RAMESH Vs. MANJUNATH
December 13, 2019
A. S. RAGHAVENDRA Vs. BHARATI AIRTEL LIMITED
November 29, 2019
A. SHARAN POVIL Vs. STATE OF KARNATAKA
December 11, 2019
A. SUBBARATHNAMMA Vs. SECRETARY
June 11, 2019
A. VENKATESH Vs. VIJAYAKUMARI BAI AND ORS.
December 18, 2019
A.C. CHAMARAJE GOWDA Vs. STATE OF KARNATAKA AND ORS.
April 4, 2019
A.C. MANJUNATH Vs. STATE OF KARNATAKA
November 13, 2019
A.C.DEEPAK KUMAR Vs. P.PRIYANKA
September 16, 2019
A.G. ASHOK Vs. STATE AND ORS.
April 25, 2019
A.K. AIJAZ AHMED Vs. NAIJAZ AHMED SHARIFF
May 10, 2019
A.K.ABDUL NASEER Vs. ABDUL BARI
June 20, 2019
A.K.RAMKRISHNAN Vs. PARVATHY SATHYANARAYANA
February 5, 2019
A.KRISHNA Vs. SURESH MOHAN
December 11, 2019
A.M. MANGALA Vs. THE DEPUTY COMMISSIONER, HASSAN DISTRICT AND ORS.
August 30, 2019
A.NARAYANASWAMY Vs. STATE OF KARNATAKA
January 10, 2019
A.NAVEEN Vs. STATE BY JALAHALLI POLICE STATION
December 20, 2019
A.S. IMPEX Vs. DURGA TRADERS
November 7, 2019
A.S. VIMALAKSHI Vs. STATE OF KARNATAKA
August 6, 2019
A.S.SRINIVASAN Vs. STATE BANK OF INDIA
July 16, 2019
A.VENKATESHAPPA Vs. STATE OF KARNATAKA
October 16, 2019
AANE MINES AND MINERALS Vs. STATE OF KARNATAKA
July 23, 2019
AASTHA VERMA Vs. RAKSHIT GAUR
June 21, 2019
AASTHA VERMA Vs. RASKSHIT GAUR
April 22, 2019
ABB INDIA LTD. Vs. STATE OF KARNATAKA
February 21, 2019
ABDU SHAHEED KURCHIPALLA ABDULLA Vs. ADDL. COMMR. OF CUS., MANGALURU
April 11, 2019
ABDUL @ ABDHULLA S/O BADE SAHEB Vs. PERIYANNAN
February 8, 2019
ABDUL AZIZ Vs. UNION OF INDIA
August 5, 2019
ABDUL AZIZ K Vs. MANAGING DIRECTOR K S R T C
May 28, 2019
ABDUL GAFOOR Vs. STATE OF KARNATAKA
August 27, 2019
ABDUL GAFOOR Vs. VENKATESH E
July 22, 2019
ABDUL GOUSE Vs. STATE BY MANDI POLICE STATION
June 1, 2019
ABDUL HAKEEM Vs. STATE OF KARNATAKA
July 25, 2019
ABDUL KARIM REHMAN QURESHI S/O A K AWNAR Vs. STATE OF KARNATAKA BY SHO
May 10, 2019
ABDUL KHADIR Vs. STATE OF KARNATAKA
June 19, 2019
ABDUL KHALEEL Vs. STATE OF KARNATAKA
May 29, 2019
ABDUL LATIF Vs. STATE OF KARNATAKA
January 3, 2019
ABDUL RAFEEQ Vs. STATE OF KARNATAKA
June 4, 2019
ABDUL RASUL Vs. MUNIRAJU
June 18, 2019
ABDUL REHAMAN Vs. CHIEF OFFICER
November 20, 2019
ABDUL SALAM S A Vs. STATE OF KARNATAKA
May 14, 2019
ABDUL SAMAD Vs. COMMISSIONER OF CENTRAL, EXCISE AND SERVICE TAX, SERVICE TAX DIVISION AND ORS.
March 5, 2019
ABDUL SHUKOOR Vs. SAMAD PASHA
October 18, 2019
ABDUL WAJID Vs. JUMMA MASJID AND ORS.
May 29, 2019
ABDULLA M. Vs. B.P. RAJEEVLOCHANNA
December 11, 2019
ABDULSAB Vs. BASAVARAJ
March 12, 2019
ABDULSAHEB Vs. ONENESS CHIT FUNDS PVT LTD
June 13, 2019
ABHILASHA OJHA Vs. BID & HAMMER AUCTIONEERS (P) LTD.
September 24, 2019
ABHINAND Vs. BANGALORE MEDICAL COLLEGE & RESEARCH INSTITUTE
March 18, 2019
ABHIRAM SUNIL P S Vs. RAJIV GANDHI UNIVERSITY
September 27, 2019
ABHISHEK Vs. STATE OF KARNATAKA
March 11, 2019
ABHISHEK @ ABHI Vs. STATE OF KARNATAKA
December 4, 2019
ABHISHEK N Vs. STATE OF KARNATAKA
February 11, 2019
ABHISHEKH VIDYAVARDHAK SHIKSHAN SAMSTHE Vs. STATE OF KARNATAKA
October 17, 2019
ABOOBAKER Vs. ASSISTANT COLLECTOR OF CUSTOMS, MANGALURU
February 13, 2019
ABRAHAM MEMORAIL EDUCATION TRUST Vs. JOHN WALTER MARIS
January 8, 2019
ABU THAHIR.B @ABDU Vs. UNION OF INDIA
October 11, 2019
ACC LIMITED Vs. STATE OF KARNATAKA
November 21, 2019
ACHUTHA Vs. STATE OF KARNATAKA
January 9, 2019
ADARSHA PACKAGING PVT LTD Vs. TRANS INDIA INTERNATIONAL LTD
July 15, 2019
ADDU PADIL Vs. STATE OF KARNATAKA
August 21, 2019
ADEVEPPA Vs. SIDDAWWA
January 10, 2019
ADINARAYANA Vs. RAMAKRISHNAPPA
March 1, 2019
ADISHAKTI TRANSFORMERS Vs. STATE OF KARNATAKA
July 12, 2019
ADITHYA SHENOY Vs. STATE OF KARNATAKA
June 7, 2019
ADITYA AUTO PRODUCTS & ENGINEERING INDIA PVT. LTD Vs. ADITYA AUTO PRODUCTS (NTTF) EMPLOYEES UNION
July 17, 2019
ADITYA BIRLA NUVO LTD Vs. UNION OF INDIA
June 28, 2019
ADIVEPPASWAMY Vs. STATE OF KARNATAKA
June 27, 2019
ADVAY ENTERPRISES Vs. STATE OF KARNATAKA
July 1, 2019
AFROZ PASHA @ APPU Vs. MASJID-E-AZAM
August 14, 2019
AFSAR @ MURGESH Vs. STATE OF KARNATAKA
May 29, 2019
AFZALMIYA Vs. STATE OF KARNATAKA
January 23, 2019
AGRAHARA KRISHNAMURTHY Vs. SAHITYA AKADEMI
July 26, 2019
AHAMMAD KUNHA Vs. MARIAMMA W/O MOHAMMAD
April 24, 2019
AHMED BAHUSAB BEPARI Vs. STATE OF KARNATAKA
February 15, 2019
AIJAZ PASHA Vs. SHEKAR
June 19, 2019
AIRCOM SOLUTIONS PVT. LTD. Vs. B.N.VIJAYAKUMAR @ N.VIJAYAKUMAR
December 4, 2019
AJAY Vs. STATE BY HEBBAGODI P.S
February 13, 2019
AJAY Vs. STATE OF KARNATAKA
March 26, 2019
AJAY KUMAR KHANDEWAL Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE (CISF)
July 2, 2019
AJEEM KHAN Vs. STATE OF KARNATAKA
August 30, 2019
AJIT Vs. STATE OF KARNATAKA
July 17, 2019
AJITH KUMAR Vs. PADMAJA
October 15, 2019
AJITH KUMAR RAI Vs. STATE OF KARNATAKA
December 17, 2019
AJITH SHETTY Vs. STATE OF KARNATAKA
December 18, 2019
AJITH VICENT RAJ A S/O ANTHONI Vs. STATE OF KARNATAKA
April 2, 2019
AJMERA HOUSING CORPORATION Vs. RAMACHANDRA
January 31, 2019
AKABARKHAN AND ORS. Vs. BASEERABI AND ORS.
December 20, 2019
AKASH MANN T @ AKASH S/O TRIMOORTHI Vs. STATE OF KARNATAKA BY MAHALAKSHMIPURAM POLICE STATION BENGALURU
April 24, 2019
AKBAR PATEL Vs. JALAL KHAN
March 21, 2019
AKHILA KARNATAKA KULUVA MAHA SANGHA Vs. COMMISSIONER DAVANAGERE CITY CORPORATION
April 22, 2019
AKKAYAMMA Vs. PADMAVATHI
March 19, 2019
AKSHAY APARANJI Vs. STATE BY UPPARPET POLICE STATION
March 15, 2019
AKSHAY KUMAR Vs. STATE
August 19, 2019
AL HAAJ SYED TAJUDDIN AHMED QUADRI S/O SYED SHAH MOHAMMED QUADRI Vs. STATE OF KARNATAKA
April 11, 2019
ALAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
March 27, 2019
ALANG METAL EXIM PVT LTD Vs. MSTC LIMITED
June 3, 2019
ALAUDEEN MOHAMED MUSTHAFA Vs. DREAMZ INFRA INDIA LTD
March 26, 2019
ALIYA FARUK Vs. AYESHA BEGUM W/O MOHAMMED MUNEERUDDIN
February 27, 2019
ALLABAKSHA Vs. SAYYAD JAVED PASHA
February 22, 2019
ALLAUDDIN Vs. STATE OF KARNATAKA
March 27, 2019
ALLIANCE INFRASTRUCTURE PROJECTS (P) LTD. Vs. THE COMMERCIAL TAX OFFICER
October 17, 2019
ALLISAB Vs. MALLAPPABHIMAPPA BIRADAR PATIL
January 9, 2019
ALOYSIUS PAUL DSOUZA Vs. G ANDREW RICHARD
April 26, 2019
AMALLAPPA Vs. STATE OF KARNATAKA
August 19, 2019
AMAR PANDEY Vs. SAIFULLAKHAN S/O GAFFARKHAN SAWAKAR
May 29, 2019
AMARAVATHI Vs. RAJESH A. @ RAJESH N. A.
August 7, 2019
AMARESHA Vs. LINGANAGOUDA DEVENDRAGOUDA PATIL
March 7, 2019
AMARSINGH Vs. VIVEK
October 24, 2019
AMAZON SELLER SERVICES PVT LTD Vs. INDUSVIVA HEALTH SCIENCES PVT. LTD.
August 28, 2019
AMAZON SELLER SERVICES PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
April 24, 2019
AMBIKA Vs. DEPUTY COMMISSIONER CHICKMAGALORE DISTRICT CHICKMAGALORE
March 22, 2019
AMBIKA W/O LATE AMBADAS Vs. ANIL
February 26, 2019
AMEEN Vs. STATE OF KARNATAKA
March 6, 2019
AMEEN SAB DALAWAYI Vs. STATE OF KARNATAKA
January 30, 2019
AMEER ABDUL LATIF BAIG Vs. STATE OF KARNATAKA
September 25, 2019
AMEER SUHAIL Vs. STATE OF KARNATAKA
May 16, 2019
AMEERABI BABU DESAI Vs. STATE OF KARNATAKA
May 15, 2019
AMEMAR ABDUL RAZAK Vs. STATE OF KARNATAKA
August 13, 2019
AMEYA PRESENCE MARKETING Vs. BHARATHI AIRTEL LIMITED
August 26, 2019
AMIT KUMAR BANERJEE Vs. STATE OF KARNATAKA
November 13, 2019
AMIT S/O SATISH KUMAR AGARWAL Vs. STATE OF KARNATAKA
January 21, 2019
AMITA Vs. ARVIND
August 30, 2019
AMITABH SINHA Vs. KARTHICKEYA MOTWANI
May 24, 2019
AMITABH SINHA Vs. STATE OF KARNATAKA BY ELECTRONIC CITY POLICE STATION
May 27, 2019
AMITH Vs. STATE OF KARNATAKA
May 21, 2019
AMMA CONSTRUCTIONS AND DEVELOPERS Vs. SUNANDA STEELS
August 13, 2019
AMMANNI K C Vs. DEPUTY COMMISSIONER
April 4, 2019
AMMANNI POOJARHI Vs. RAMA POOJARY
May 29, 2019
AMMINI NAYAR Vs. STATE OF KARNATAKA
September 3, 2019
AMUDHA W/O LATE S MAHENDRAPANDIAN Vs. V MADHU, S O VISHKANTIAH
July 8, 2019
ANAND C.G. Vs. STATE OF KARNATAKA
November 21, 2019
ANAND S/O Vs. D VENKANNA
April 2, 2019
ANANDA Vs. STATE OF KARNATAKA
September 16, 2019
ANANDA Vs. STATE OF KARNATAKA
November 21, 2019
ANANDBABU Vs. S C NAREGAL
June 12, 2019
ANANDBHAVAN PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA
September 26, 2019
ANANDIBAI W/O VAMAN KADOLKAR Vs. GURUPUTRAPPA S/O BASHETAPPA LANGOTI
August 30, 2019
ANANDKUMAR.J. Vs. STATE OF KARNATAKA
December 10, 2019
ANANTHA ADIGA P.N. Vs. GOVERNMENT OF KARNATAKA
December 2, 2019
ANANTHAKUMAR Vs. STATE OF KARNATAKA
May 28, 2019
ANDUNHI MOHAMMED Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-I
February 7, 2019
ANEES P T Vs. STATE BY THUNGANAGAR POLICE STATION
August 7, 2019
ANGADI VRUSHABHA S/O LATE MAHANTAPPA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
March 8, 2019
ANIL Vs. STATE ASST COMMISSIONER OF POLICE
August 31, 2019
ANIL Vs. STATE OF KARNATAKA
February 27, 2019
ANIL GROVER Vs. STATE OF KARNATAKA
June 3, 2019
ANIL KUMAR Vs. STATE OF KARNATAKA
August 19, 2019
ANIL KUMAR M SANGHVI Vs. P C POORNIMA W/O RAMESH B
March 12, 2019
ANIL KUMAR.N.B. Vs. STATE OF KARNATAKA
July 18, 2019
ANIL REDDY @ ANIL KUMAR REDDY S/O MUNIRAMAREDDY Vs. STATE BY VEMGAL P. S.
August 5, 2019
ANILKUMAR Vs. STATE
April 2, 2019
ANJALAPPA Vs. STATE OF KARNATAKA
February 14, 2019
ANJAN GOSWAMI Vs. THE AGRICULTURE PRODUCE MARKET COMMITTEE, KOLARA
October 10, 2019
ANJANEYASWAMY TEMPLE Vs. STATE OF KARNATAKA
September 12, 2019
ANJENAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
February 27, 2019
ANJINAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
August 22, 2019
ANJINAPPA Vs. SPECIAL DEPUTY COMMISSIONER
November 26, 2019
ANJUMAN-E-ITHEHAD-E-ISLAM Vs. STATE INFORMATION COMMISSIONER
January 7, 2019
ANKEGOWDA Vs. STATE
February 5, 2019
ANNAPOORNA Vs. STATE OF KARNATAKA
January 4, 2019
ANNAPPA S/O MANNAIAH Vs. STATE OF KARNATAKA BY BALUR P S
February 1, 2019
ANNAPPA Vs. SURESH
July 11, 2019
ANNAPPA ACHCHUTH KINI Vs. STATE OF KARNATAKA
October 24, 2019
ANNAPPA MARUTI MAGADUM Vs. KARNATAKA MULTIPURPOSE SOUHARD SAHAKARI LTD
September 17, 2019
ANNAPPA RAMU KHOT Vs. STATE OF KARNATAKA
June 17, 2019
ANNAPPA. G Vs. STATE OF KARNATAKA
July 11, 2019
ANNARAYA S. TALWAR Vs. STATE OF KARNATAKA
January 9, 2019
ANNEGOWDA Vs. SHEK ANWAR
July 4, 2019
ANOOJ S/O ABU Vs. STATE OF KARNATAKA
April 9, 2019
ANSARI MOHAMMED LAIQUDDIN Vs. STATE OF KARNATAKA
August 6, 2019
ANTHONY REDDY Vs. STATE OF KARNATAKA
January 16, 2019
ANTHONY S MARIYAPPA Vs. UNION OF INDIA
August 6, 2019
ANTONY C J Vs. THE STATE OF KARNATAKA
October 1, 2019
ANU INDUSTRIES LTD Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
June 12, 2019
ANUJ KUMAR Vs. STATE
November 11, 2019
ANUPAMA RAJENDRA HIREMATH Vs. STATE OF KARNATAKA
December 2, 2019
ANURADHA BALIGA D/O RAMACHANDRA BALIGA Vs. MANGALPADY NARESH SHENOY S/O NAMDEV SHENOY
March 26, 2019
ANURADHA SHEKAR Vs. STATE
April 25, 2019
ANURADHIKA MANJUNATH Vs. STATE OF KARNATAKA
September 11, 2019
ANUSHA SONNAD Vs. AKASH KALYANASHETTY
February 14, 2019
ANWAR Vs. KRISHNA MOOLYA
June 21, 2019
APEX CRUSSHERS Vs. DEPUTY COMMISSIONER CHAMRAJANAGAR DISTRICT
August 22, 2019
APPARAYA Vs. SHIVARAYA
June 20, 2019
APPASAHEB Vs. BANGAREWWA
January 9, 2019
APPASAHEB Vs. STATE OF KARNATAKA
September 27, 2019
APPAYYA Vs. STATE OF KARNATAKA
April 3, 2019
APPAYYA S/O LAXMAN HALGEKAR Vs. STATE OF KARNATAKA
February 15, 2019
APPLE INDIA PRIVATE LIMITED Vs. UNION OF INDIA
November 27, 2019
APSAR @ APSAR PASHA Vs. STATE BY NELAMANGALA POLICE STATION
February 8, 2019
APSAR PASHA Vs. HANUMEGOWDA N.R.
August 30, 2019
ARAVIND Vs. GANNON DUNKERLEY
July 9, 2019
ARAVIND Vs. CHIEF OFFICER
November 20, 2019
ARCHITA PAL Vs. PRIYANKA CHANDRA NASKAR
June 4, 2019
ARIF KHAN Vs. STATE OF KARNATAKA
November 19, 2019
ARISTIDES PROTONOTARIOS Vs. STATE OF KARNATAKA
August 22, 2019
ARJUN PURUSHAN Vs. STATE
November 22, 2019
ARJUN TRADERS Vs. STATE OF KARNATAKA
October 21, 2019
ARMUGAM NAYANAR Vs. STATE OF KARNATAKA
May 27, 2019
AROOP SHANKAR DAS Vs. STATE
May 21, 2019
ARPITHA Vs. BANGALORE DEVELOPMENT AUTHORITY
April 22, 2019
ARPITHADEEPAM Vs. DEEPAM SILK INTERNATIONAL
March 1, 2019
ARUN Vs. STATE OF KARNATAKA
May 28, 2019
ARUN Vs. SH BHERULAL JAT
January 10, 2019
ARUN Vs. STATE OF KARNATAKA
April 15, 2019
ARUN Vs. STATE OF KARNATAKA
September 12, 2019
ARUN K KUMAR Vs. UNION OF INDIA
November 18, 2019
ARUN K KUMAR Vs. ABUBAKER
August 22, 2019
ARUN K. KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
August 22, 2019
ARUN KUMAR Vs. STATE OF KARNATAKA
July 4, 2019
ARUN KUMAR D. Vs. SYED JAKIR
August 30, 2019
ARUN S/O HANUMANTHARAYAPPA Vs. STATE BY RAJAGOPALA NAGARA POLICE BENGALURU
August 28, 2019
ARUNA D/O LATE GOPALA KRISHNA Vs. DEPUTY COMMISSIONER BENGALURU URBAN DISTRICT
April 24, 2019
ARUNARAJA S/O APPAJAIAH Vs. STATE OF KARNATAKA
September 13, 2019
ARUNDHATHI H D Vs. COMMISSIONERV BENGALURU DEVELOPMENT AUTHORITY
July 1, 2019
ARUNKUMAR Vs. STATE OF KARNATAKA
June 4, 2019
ARUNKUMAR K.H. Vs. STATE BY VISHWANTHAPURA P.S.
March 21, 2019
ARVIND LIFESTYLE BRANDS Vs. UNDER SECRETARY TECHNOLOGY DEVELOPMENT BOARD
June 20, 2019
ARVIND LIFESTYLE BRANDS LTD. Vs. UNION OF INDIA
April 26, 2019
ARVIND REDDY Vs. STATE
December 11, 2019
ARVIND S/O MADHAVRAO Vs. SHAIKH SALEEM
August 13, 2019
ARYA IDIGA SANGHA Vs. VIJAYKUMAR
April 24, 2019
ASHA JAYAWANT MORE Vs. SWATI SANJAY REVANKAR
April 10, 2019
ASHA K Vs. ASSOCIATED BROADCASTING CO PVT LTD
February 22, 2019
ASHA RANI Vs. S. RAVI KUMAR
August 6, 2019
ASHA SHENOY Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND RECOVERY OFFICER
July 8, 2019
ASHFAQ Vs. STATE
May 9, 2019
ASHODAYA CEMENT PRODUCTS Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD
January 30, 2019
ASHOK Vs. STATE OF KARNATAKA
January 11, 2019
ASHOK Vs. STATE OF KARNATAKA
July 19, 2019
ASHOK Vs. STATE OF KARNATAKA
June 7, 2019
ASHOK Vs. FARUKAHAMAD
July 1, 2019
ASHOK Vs. STATE OF KARNATAKA
March 12, 2019
ASHOK Vs. STATE OF KARNATAKA
May 15, 2019
ASHOK Vs. SUNITA AND ORS.
May 31, 2019
ASHOK B HOTTIN Vs. E JOHN PETER
June 13, 2019
ASHOK BHUPAL Vs. STATE OF KARNATAKA
September 12, 2019
ASHOK ISHWARAPPA PUNNANAWAR Vs. STATE OF KARNATAKA
October 16, 2019
ASHOK KUNDER Vs. VASANTHA NAIKA
June 24, 2019
ASHOK PLANTATIONS (P.) LTD. Vs. D. D. RAMESH
April 24, 2019
ASHOK R HIREMATH Vs. VIJAYAMALA
January 8, 2019
ASHOK RAMACHANDRA CHAVAN Vs. STATE OF KARNATAKA
April 3, 2019
ASHOK REDDY Vs. STATE OF KARNATAKA
October 1, 2019
ASHOK SALUNKE Vs. STATE OF KARNATAKA,
June 4, 2019
ASHOKA PLANTATIONS PVT LTD Vs. K A MANOHARA S/O K H APPAJI
January 10, 2019
ASHOKGOUDA S/O ISHTALINGANAGOUDA PATIL Vs. STATE OF KARNATAKA DEPARTMENT OF CO-OPERATIION
March 25, 2019
ASHVIN VISHWANATH S/O SAMPATH Vs. STATE OF KARNATAKA
April 2, 2019
ASHWATH Vs. STATE OF KARNATAKA
September 27, 2019
ASHWATHAMMA Vs. GIRIJAMMA
January 7, 2019
ASHWATHANARAYANA Vs. KANTHAMMA, W/O T GOPALAIAH
April 16, 2019
ASHWINI Vs. STATE OF KARNATAKA
October 11, 2019
ASHWINI Vs. K.S.KRISHNA REDDY
September 5, 2019
ASHWINI SHETTY Vs. CANARA BANK
January 31, 2019
ASIAD PAINTS LIMITED Vs. UNION OF INDIA
November 19, 2019
ASIAN FAB TECH LIMITED Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LIMITED
August 27, 2019
ASIF Vs. STATE OF KARNATAKA
April 15, 2019
ASIF PASHA @ ASIF S/O LATE MEHABOOB PASHA Vs. STATE OF KARNATAKA BY HOSKOTE P S
February 8, 2019
ASIFKHADER Vs. CENTRAL BUREAU OF INVESTIGATIONS
April 4, 2019
ASIM Vs. STATE
November 26, 2019
ASIM SHARIFF Vs. STATE
August 2, 2019
ASMA BANU W/O SHAHBUDDIN Vs. STATE OF KARNATAKA
March 8, 2019
ASMA NUSRA Vs. MOHAMMED RAFIQUE GADAGKAR
February 18, 2019
ASSISTANT COMMISSINOER BAILHONGAL SUB-DIVISION Vs. MAHAMMAD IQBAL
September 4, 2019
ASSISTANT EXECUTIVE ENGINEER DISTRICT PLANNING OFFICE Vs. YELLAMMA
January 11, 2019
ASSOCIATION FOR DEMOCRATIC REFORMS REPRESENTED BY ITS CHAIRMAN AND AUTHORISED REPRESENTATIVE TRILOCHAN SASTRY Vs. ELECTION COMMISSION THROUGH ITS CHIEF ELECTORAL OFFICER KARNATAKA HAVING ITS OFFICE AT OFFICE OF CHIEF ELECTORAL OFFICER NIRVACHANA NILAYA MAHARANIS COLLEGE CIRCLE
April 12, 2019
ASWATHNARAYANA Vs. STATE OF KARNATAKA
April 22, 2019
ATALANTA PUMPS PVT. LTD. Vs. STATE OF KARNATAKA
December 4, 2019
ATHAHAR ARAFATH Vs. STATE OF KARNATAKA
September 5, 2019
ATRIA CONVERGENCE TECHNOLOGIES LTD Vs. UNION OF INDIA THROUGH JOINT SECRETARY
March 28, 2019
AVANNEPPA ALIAS SANNA AVANNEPPA Vs. DRAKSHAYANI AVANNEPA ALIAS SANNA AVANNEPPAT VENKATAPURA AND OTHERS
April 3, 2019
AVINASH S. Vs. STATE
March 11, 2019
AVNEET BEDI Vs. RELIANCE CAPITAL LIMITED, LALBAGH COURT
February 20, 2019
AYISHA Vs. NIL
November 25, 2019
AYISHA AMBERIN Vs. R PARVATHI
March 27, 2019
AYOOB Vs. STATE OF KARNATAKA
July 22, 2019
AYUB KHAN Vs. STATE OF KARNATAKA
November 8, 2019
AYYANA GOUDA Vs. YELLAPPA BASAPPA ALUR
March 14, 2019
AZEEMULA Vs. VENKATALAKSHMAMMA
April 16, 2019
AZGARKHAN AND ORS. Vs. STATE OF KARNATAKA
November 29, 2019
B A PRASANNAKUMAR Vs. AUGUSTINE RATHNASWAMY
March 15, 2019
B A PRASANNAKUMAR S/O LATE ANNAIAPPA Vs. SUDHA W/O DR.ANANTHARAMAIAH
April 10, 2019
B B CHALUVARAJAN Vs. DIRECTOR GENERAL OF POLICE CRPF
April 1, 2019
B BANU BEE Vs. STATE OF KARNATAKA
April 16, 2019
B C SHANTAPPA Vs. STATE OF KARNATAKA
January 2, 2019
B D S JINNING AND PRESSING FACTORY Vs. SIDAPPA
June 3, 2019
B DODDAKARIYAPPA Vs. REGIONAL COMMISSIONER
September 4, 2019
B G GANESH S/O LATE B K GOPAL Vs. NATIONAL INSURANCE CO LTD
July 29, 2019
B G MAREGOWDA S/O M GANGAIAH Vs. STATE BY KORATAGERE POLICE STATION KORATAGERE, BENGALURU
April 11, 2019
B H ABDUL HAMEED Vs. MONAPPA
June 19, 2019
B H KOMALA Vs. STATE OF KARNATAKA
July 2, 2019
B HANUMANTHACHAR S/O LATE BHIMACHAR Vs. MUNICIPAL COMMISSIONER CITY MUNICIPAL COUNCIL (NAGARA SABHE)
March 20, 2019
B HANUMANTHAPPA Vs. STATE GOVT. OF KARNATAKA
June 11, 2019
B INDIRA Vs. STATE OF KARNATAKA
April 9, 2019
B JAYADEVAPPA Vs. STATE OF KARNATAKA
December 10, 2019
B JAYAMMA Vs. DHAKSHAYINI
July 1, 2019
B K ACHANNA Vs. G M SHIVANANDA
January 11, 2019
B K CHANDRASHEKAR Vs. B C ARUN KUMAR,
March 14, 2019
B K NANJUNDE GOWDA Vs. B S DEEPAK
February 6, 2019
B K VANAJA W/O C R PANDURANGE GOWDA Vs. STATE OF KARNATAKA BY ITS ADDITIONAL CHIEF SECRERARY
January 24, 2019
B L JANARDHANA Vs. DEPUTY COMMISSIONER
February 15, 2019
B L NARASIMHA MURTHY S/O B LAKSHMI NARASAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
March 26, 2019
B LALITHAMMA W/O LATE S T VENKATESH Vs. SIDDAGANGAIAH
March 5, 2019
B M KESHAVAPPA Vs. K M JAYARAMA REDDY
September 17, 2019
B M PRAKASH Vs. RANGE FOREST OFFICER SRINIVASAPUR RANGE
June 14, 2019
B M SREENIVASAIAH EDUCATIONAL TRUST Vs. G C CHANDRE GOWDA
December 10, 2019
B M VENKATARAMANAGOWDA Vs. EXECUTIVE ENGINEER, PUBLIC WORKS PORT AND INLAND WATER TRANSPORT DEPARTMENT
March 19, 2019
B MUNIKRISHNAPPA Vs. BYANAPPA
March 27, 2019
B N NAGENDRA KUMAR Vs. ADDITIONAL CHIEF SECRETARY
June 15, 2019
B N THARAKUMARI Vs. STATE OF KARNATAKA
June 7, 2019
B NAGARAJA S/O LATE K BOREGOWDA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
July 15, 2019
B NAGESH Vs. MANAGING DIRECTOR, & CHAIRMAN OF SELECTION COMMITTEE
April 12, 2019
B NEELAKANT Vs. MANAGING DIRECTOR DHARWAD
June 11, 2019
B R CHELUVARAJ Vs. MANAGING DIRECTOR, KARNATAKA SOAPS AND DETERGENTS LTD
July 22, 2019
B R GOPAMMA Vs. DEPUTY COMMISSIONER CUM CHAIRMAN DISTRICT CASTE VERIFICATION COMMITTEE MYSORE DISTRICT
March 26, 2019
B R JAGADHISH Vs. DISTRICT REGISTRAR & DEPUTY COMMISSIONER FOR STAMPS
June 3, 2019
B R SATYANARAYANA Vs. PIONEER DEVELOPERS
October 17, 2019
B RAJESH, S/O LATE H BANGARU Vs. STATE OF KARNATAKA, BY ITS SECRETARY TO GOVERNMENT
April 10, 2019
B S DHANANJAYA Vs. THE STATE OF KARNATAKA
March 7, 2019
B S KAVITHA Vs. M A VENKATESH
March 22, 2019
B S KESHAVA MURTHY Vs. B K PRASAD
February 7, 2019
B SAMYA NAIK Vs. BASAVARAJA
July 3, 2019
B SIDDALINGAPPA Vs. STATE BY THE POLICE INSPECTOR
March 13, 2019
B SOMAPPA Vs. STATE OF KARNATAKA
March 15, 2019
B SRIPADA RAO Vs. CHAMPAKA W/O NARAYANA KADAKKOL
March 28, 2019
B SUDHA Vs. UNION OF INDIA
April 30, 2019
B T RADHAKRISHNA Vs. R RAMANJINEYULU
February 1, 2019
B V CHANDRASHEKAR Vs. STATE OF KARNATAKA
May 14, 2019
B V JAYARAMAIAH S/O B V VARADEGOWDA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
July 15, 2019
B V SEETARAM Vs. USMAN N B
February 22, 2019
B V SEETHARAM Vs. D VEERENDRA HEGGADE
February 8, 2019
B V SUJATHA Vs. LIFE INSURANCE CORPORATION OF INDIA
March 18, 2019
B VIJAYA SAI Vs. RENAISSANCE HOTEL HOLDINGS INC
April 12, 2019
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July 2, 2019
B. BALAKRISHNA Vs. STATE OF KARNATAKA
July 22, 2019
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November 6, 2019
B. BASAVARAJAIAH Vs. STATE OF KARNATAKA AND ORS.
February 27, 2019
B. BASHEER Vs. MANGALURU CITY CORPORATION
March 1, 2019
B. HANUMANTHAPPA Vs. AUTHORISED OFFICER AND ASSISTANT COMMISSIONER, SHIVAMOGGA DISTRICT
April 24, 2019
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October 10, 2019
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August 14, 2019
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January 16, 2019
B. MANJUNATHA Vs. S. VASANTH KUMAR
October 22, 2019
B. MURALIDHARA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
March 5, 2019
B. N. MEENA Vs. STATE OF KARNATAKA
August 6, 2019
B. N. SHIVANNA Vs. KARNATAKA STATE BAR COUNCIL
August 8, 2019
B. R. SRINIVAS Vs. STATE OF KARNATAKA
July 26, 2019
B. R. VIJIBOVI Vs. NATIONAL INSURANCE CO. LTD.
June 19, 2019
B. S. JAYAPRAKASH Vs. STATE OF KARNATAKA
June 20, 2019
B. S. UMESH Vs. M. S. SRINIVAS
July 17, 2019
B. SUNIL BALIGA Vs. SUDIR
December 19, 2019
B. THIPPESWAMY Vs. STATE OF KARNATAKA
July 17, 2019
B. V. MALLA REDDY Vs. STATE OF KARNATAKA
September 13, 2019
B. VINOD Vs. SPECIAL LAND ACQUISITION OFFICER
January 9, 2019
B.A. LOKESH KUMAR Vs. STATE OF KARNATAKA
January 21, 2019
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March 11, 2019
B.A.ROJA Vs. ICICI LOMBARD GEN. INSURANCE CO. LTD
August 13, 2019
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April 9, 2019
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March 7, 2019
B.GOWRI Vs. STATE OF KARNATAKA
April 22, 2019
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June 4, 2019
B.K. ASHWINI AGNI Vs. STATE OF KARNATAKA
January 17, 2019
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June 27, 2019
B.L.NAGENDRA PRASAD Vs. BENGALURU ELECTRICITY SUPPLY COMPANY LIMITED
May 23, 2019
B.M. BASAVARAJ Vs. STATE OF KARNATAKA
November 4, 2019
B.M. KUMAR Vs. K.R. ROOPA
April 8, 2019
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January 8, 2019
B.M.DEVARAJAPPA Vs. B.MUNIKRISHNAPPA
January 30, 2019
B.P. NAVEEN Vs. STATE OF KARNATAKA
December 4, 2019
B.R. HARISH K.A.S. (JUNIOR SCALE) Vs. STATE OF KARNATAKA
September 23, 2019
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January 30, 2019
B.R. SIDDARAMU Vs. STATE OF KARNATAKA
December 19, 2019
B.S. GOVINDARAJ AND ORS. Vs. SHARATH A.R. AND ORS.
April 3, 2019
B.S. GURUPADASWAMY Vs. KAMALAMMA
June 27, 2019
B.S. KAKKILAYA Vs. STATE OF KARNATAKA
February 13, 2019
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April 8, 2019
B.S. PANDURANGA SINGH Vs. SHUBA PRAGATHI BUILDERS AND DEVELOPERS
September 5, 2019
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May 30, 2019
B.S.DALAYATH Vs. BANGALORE WATER SUPPLY & SEWERAGE BOARD
July 26, 2019
B.S.KRISHNA PRASAD Vs. STATE OF KARNATAKA
February 1, 2019
B.T. CHANDRAPPA Vs. STATE OF KARNATAKA
January 31, 2019
B.T.MANOHARA Vs. GOVERNMENT OF KARNATAKA
June 20, 2019
B.V. BASAVALINGAPPA Vs. CHIEF OFFICER
June 18, 2019
B.V.MALLIKARJUNA Vs. STATE OF KARNATAKA
August 16, 2019
BABOOLA Vs. STATE OF KARNATAKA
March 13, 2019
BABU Vs. SULOCHANA
January 3, 2019
BABU IRAPPA BIJJARAGI Vs. SHAIKH CHANDBASHA
March 15, 2019
BABU MOULANA Vs. B N GOPINATH
March 6, 2019
BABU MOULANA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
March 6, 2019
BABU NAGAPPA SULEBHAVI Vs. PRINCIPLE SECRETARY
March 21, 2019
BABU S/O HASIMFEER KYATANNAVAR Vs. STATE OF KARNATAKA
January 8, 2019
BABULAL Vs. MANIKCHAND
February 4, 2019
BABY ARSHIYA Vs. SHIVAPPA
January 16, 2019
BACARDI INDIA PVT LTD Vs. STATE OF KARNATAKA
June 25, 2019
BADAGABETTU CREDIT CO OPERATIVE Vs. COMMISSIONER OF INCOME TAX
July 11, 2019
BADIGER AND KAMMAR KAIGARIKA Vs. STATE OF KARNATAKA
July 5, 2019
BADRU LAMANI Vs. STATE OF KARNATAKA
May 27, 2019
BAHWAN CYBER TEK PVT. LTD. Vs. GENERAL MANAGER, CREDIT MONITORING AND REVIEW DEPARTMENT, SYNDICATE BANK
March 25, 2019
BAIRAPPA KRISHNAPPA Vs. COMMISSIONER OF INCOME TAX AND ORS.
July 4, 2019
BAJAJ ALLAINZ GENERAL INSURANCE COMPANY LTD Vs. B KRISHNAPPA SETTY
July 8, 2019
BAJAJ ALLIANZ GENERAL Vs. MEENAKSHAMMA
January 3, 2019
BAJAJ ALLIANZ GENERAL INSURANCE Vs. VISHWANATHA NAYAK
June 28, 2019
BAJAJ ALLIANZ GENERAL INSURANCE Vs. CHIKKAMMA
January 2, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. LAKSHMAMMA W/O ANNAIAH @ NANJAPPA
April 11, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SHESHAPPA
June 4, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. BALU
January 7, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HANMANTAPPA
July 1, 2019
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANTHOSH
February 13, 2019
BALA GANGI REDDY SINGAM Vs. STATE
October 10, 2019
BALAGOLLA GANGAMMA Vs. SESHADRI M
March 6, 2019
BALAGOUDA Vs. VISHALAKSHI
June 17, 2019
BALAJI BUILDERS Vs. KARNATAKA STATE WAREHOUSING CORPORATION
March 19, 2019
BALAJI ENTERPRISES Vs. PRINCIPLE SECRETARY
April 23, 2019
BALAMBAL Vs. STATE OF KARNATAKA
November 27, 2019
BALAMMA Vs. DIVISIONAL CONTROLLER
August 30, 2019
BALAPPA MALLAPPA KONAKERI Vs. STATE OF KARNATAKA
November 13, 2019
BALAPPA RAMA DHANAGAR Vs. STATE OF KARNATAKA
January 14, 2019
BALARAJ Vs. NATIONAL INSURANCE CO. LTD.
September 3, 2019
BALLAL AND PADIVAL TILES Vs. M RATHNAVARMA PADIVAL
February 25, 2019
BANDARAKALLI PARASAPPA Vs. STATE OF KARNATAKA
September 11, 2019
BANGALORE BOOK SELLERS & PUBLISHERS ASSOCIATION Vs. STATE OF KARNATAKA
July 22, 2019
BANGALORE DEVELOPMENT AUTHORITY, BENGALURU Vs. N. GOVARDHAN REDDY
March 26, 2019
BANGALORE DEVELOPMENT AUTHORITY, BENGALURU Vs. C.KRISHNAREDDY
April 1, 2019
BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED Vs. STATE OF KARNATAKA
April 8, 2019
BANGALORE NORTH AGRICULTURAL PRODUCE MARKETING CO-OPERATIVE SOCIETY LTD Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
June 15, 2019
BANGALORE UNIVERSITY Vs. PRAKASH M K
April 30, 2019
BANGALORE, BANGALORE RURAL Vs. BORAJJAIAH K T
November 13, 2019
BANGAREWWA APPANNA WADED Vs. BASAPPA KALLAPPA VADED
March 21, 2019
BANK OF NOVA SCOTIA Vs. OPTO INFRASTRUCTURE LIMITED
June 18, 2019
BANYA NAIKA Vs. STATE
January 18, 2019
BANYAN PROJECTS INDIA (P.) LTD. Vs. LOCAL GOODS AND SERVICES TAX OFFICER, BANGALORE
June 6, 2019
BARALU THIMAPPA NAGARAJ Vs. UNION OF INDIA
June 17, 2019
BARGHAVI Vs. B C TARAKESH
April 2, 2019
BASALINGAPPA Vs. STATE OF KARNATAKA
July 12, 2019
BASAMMA Vs. CHIEF ELECTION COMMISSIONER
May 21, 2019
BASAMMANNI Vs. DEVANAYAKA
November 18, 2019
BASANAGOUDA S/O CHANNAPPAGOUDA PATIL Vs. STATE OF KARNATAKA
January 2, 2019
BASANGOUDA HANAMANTAGOUDA MYAGERI Vs. STATE OF KARNATAKA
September 19, 2019
BASANTHI @ BASANTHE @ BASANTHI RAM S/O LATE DARMU Vs. MANAGING DIRECTOR SRI SAISUDHEER INFRASTRUCTURES LTD
April 9, 2019
BASAPPA Vs. STATE OF KARNATAKA
July 17, 2019
BASAPPA Vs. KARNATAKA NERAVARI NIGAM LTD
October 10, 2019
BASAPPA Vs. STATE
June 1, 2019
BASAPPA Vs. SAVAKKA
July 15, 2019
BASAPPA Vs. NORTH WEST KARNATAKA ROAD, TRANSPORT CORPORATION
December 9, 2019
BASAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
November 14, 2019
BASAPPA @ BASAVARAJ S/O SHARANAPPA JALER Vs. STATE OF KARNATAKA, REPRESENTED BY THE PUBLIC PROSECUTOR
February 8, 2019
BASAPPA RURAPPA AKKI Vs. STATE OF KARNATAKA
February 15, 2019
BASAVA BHARATHI PLASTIC INDUSTRIES Vs. OMKAR TYRE RETREADING
June 17, 2019
BASAVA ENGINEERING SCHOOL OF TECHNOLOGY Vs. STATE OF KARNATAKA
December 2, 2019
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March 15, 2019
BASAVAIAH Vs. MADAMMA
December 17, 2019
BASAVANNA Vs. SHIVANNA
March 15, 2019
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March 6, 2019
BASAVANT Vs. ANIL MALAKARI KARIGAR
August 30, 2019
BASAVARAJ Vs. STATE OF KARNATAKA
July 9, 2019
BASAVARAJ Vs. STATE OF KARNATAKA
August 27, 2019
BASAVARAJ Vs. STATE OF KARNATAKA
April 26, 2019
BASAVARAJ Vs. STATE OF KARNATAKA
June 13, 2019
BASAVARAJ Vs. IRAPPA
June 12, 2019
BASAVARAJ Vs. STATE OF KARNATAKA
January 4, 2019
BASAVARAJ Vs. STATE
May 27, 2019
BASAVARAJ CHANDRASHEKAR HANCHINAMANI Vs. STATE OF KARNATAKA
September 25, 2019
BASAVARAJ FOSTER SON KARABASPPA HADADI Vs. STATE OF KARNATAKA
June 3, 2019
BASAVARAJ GANGARAM ANDHARE Vs. STATE OF KARNATAKA
January 10, 2019
BASAVARAJ KALLAPPA KUGATI Vs. JOINT REGISTRAR
November 22, 2019
BASAVARAJ NAREGAL MEMBER OF MUNICIPALITY Vs. HEMAVATI SRINIVAS ABBIGERI
February 8, 2019
BASAVARAJ PUTTAPPA HANAGAL Vs. STATE BY GUTTAL POLICE
March 26, 2019
BASAVARAJ SHEDAR Vs. STATE OF KARNATAKA
June 21, 2019
BASAVARAJ Y AMBIGER S/O YAMANAPPA AMBIGER Vs. STATE OF KARNATAKA BY ITS SECRETARY TO DEPARTMENT OF LAW
January 28, 2019
BASAVARAJAPPA S/O SIDDAPPA SHIRGUMBI Vs. ABDULSAB MAJIDSAB S/O CHAMANSAB ADVANI
March 6, 2019
BASAVESWARA EDUCATION SOCIETY (R) Vs. STATE OF KARNATAKA
April 30, 2019
BASAVVA Vs. STATE OF KARNATAKA
October 31, 2019
BASAWARAJ Vs. STATE OF KARNATAKA
May 9, 2019
BASAWARAJ Vs. STATE OF KARNATAKA
May 15, 2019
BASAYYA Vs. STATE OF KARNATAKA
June 14, 2019
BASETTAIAH. M.V Vs. M.V. VEERABHADRAIAH
September 3, 2019
BASHA Vs. STATE OF KARNATAKA
April 1, 2019
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September 20, 2019
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March 19, 2019
BASSAPPA Vs. DEPUTY COMMISSIONER, BIDAR
January 2, 2019
BATTULA SREEDEVI Vs. STATE OF KARNATAKA
January 16, 2019
BAUSCH & LOMB EYECARE (I) PRIVATE LIMITED Vs. STATE
August 29, 2019
BEENA ANTHONY W/O ANTHONY CHACKO Vs. KRISHNAPPA
March 12, 2019
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July 18, 2019
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February 14, 2019
BELLARY ZILLA GANI KARMIKARA SANGHA Vs. UNION OF INDIA MINISTRY OF LABOUR AND EMPLOYMENT
March 1, 2019
BELLARY ZILLA GANI KARMIKARA SANGHA SHANTI NIVAS, KARNATAKA Vs. UNION OF INDIA MINISTRY OF LABOUR AND EMPLOYMENT, NEW DELHI
April 8, 2019
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August 23, 2019
BEML LIMITED Vs. BEML CANTEEN KARMIKARA SANGHA
April 4, 2019
BETADOOR DHANAPAL BEASAVANTAPPA Vs. STATE OF KARNATAKA
March 6, 2019
BETAMAX LIMITED, MAURITIUS Vs. STATE TRADING CORPORATION AND ANOTHER
April 24, 2019
BHADRA ABHAYARANYA STHALANTHARA GRAMASTHARA HITHARAKSHANA SAMITHI MALALI CHENNENAHALLI Vs. STATE OF KARNATAKA
July 1, 2019
BHADRA WILDLIFE TRUST Vs. STATE GOVERNMENT OF KARNATAKA
July 19, 2019
BHADRESH N DESAI Vs. STATE OF KARNATAKA
October 15, 2019
BHADRUNNISA Vs. KHASIM SAB
December 19, 2019
BHAGWAN Vs. KARNATAKA STATE BAR COUNCIL
January 31, 2019
BHAGWAN MAHAVEER GAUSHALA Vs. STATE OF KARNATAKA
July 3, 2019
BHAGWAN MAHAVEER MEMORIAL JAIN TRUST Vs. STATE OF KARNATAKA
February 5, 2019
BHAGWANDAS SHARMA Vs. KRISHNAVATHI SHARMA
November 26, 2019
BHAGYA Vs. VENKATESH A
July 15, 2019
BHAGYA Vs. JAYALAKSHMI
February 13, 2019
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May 10, 2019
BHAGYAMMA Vs. H B BASAVARAJAPPA
February 25, 2019
BHAKTHA KUMAR Vs. SAVI K. JAIN
September 5, 2019
BHANGARYA BISTA NAIK DASAN Vs. SIRSI, DIST
September 25, 2019
BHANU Vs. MUNIMADAIAH
June 4, 2019
BHANUMATHY Vs. CHANDRAKANTHU R PATEL MAJOR
July 4, 2019
BHARAT Vs. STATE OF KARNATAKA
June 11, 2019
BHARAT Vs. STATE OF KARNATAKA
May 28, 2019
BHARAT BHUSHAN NARANG Vs. SUDERSHAN KUMAR MANCHANDA
August 20, 2019
BHARAT ELECTRONICS LTD Vs. CHIEF LABOUR COMMISSIONER CENTRAL GOVERNMENT OF INDIA
March 13, 2019
BHARATH HEAVY ELECTRICALS LIMITED Vs. KARNATAKA MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
June 4, 2019
BHARATH KUMAR Vs. CHAMUNDESHWARI ELECTRICITY
December 3, 2019
BHARATHI Vs. D PRASANNA KUMAR
April 3, 2019
BHARATHI AXA GENERAL INSURANCE COMPANY LTD Vs. HANUMANTHI
June 3, 2019
BHARATHI AXA GIC LTD Vs. SAVITHRAMMA
June 4, 2019
BHARATI Vs. UMESH K
June 21, 2019
BHARATIYA ADIMJATI SEVAK SANGHA Vs. MAHADEVAGOUDA
January 8, 2019
BHARGAVI Vs. STATE OF KARNATAKA
February 11, 2019
BHARTIYA JANATA PARTY Vs. OSS AIR MANAGEMENT PVT. LTD.
July 30, 2019
BHASKAR N Vs. STATE
June 7, 2019
BHAUTISH Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
October 21, 2019
BHEEMAIAH, S/O KAMBADOORAIAH Vs. STATE OF KARNATAKA BY KORATAGERE POLICE, REP BY THE STATE PUBLIC PROSECUTOR
April 27, 2019
BHEEMANNA Vs. STATE
October 21, 2019
BHEEMANNA Vs. STATE OF KARNATAKA
May 15, 2019
BHEEMANNAGOUDA Vs. STATE OF KARNATAKA
July 10, 2019
BHEEMARAYA Vs. STATE OF KARNATAKA
November 20, 2019
BHEEMAYYA Vs. STATE
June 6, 2019
BHEEMESH Vs. STATE OF KARNATAKA
October 25, 2019
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January 4, 2019
BHIMAPPA Vs. STATE OF KARNATAKA
January 11, 2019
BHIMAPPA V. Vs. STATE OF KARNATAKA
October 16, 2019
BHIMASHANKAR Vs. STATE
February 19, 2019
BHOJAPPA GOUDA Vs. GURUBAI W/O SUBHAS DYAMAVVAGOL
April 24, 2019
BHOJAPPA GOWDA Vs. BALAPPA GOWDA
March 14, 2019
BHOJAPPA K ADVOCATE Vs. STATE OF KARNATAKA
October 18, 2019
BHUDRAMSING BALESING Vs. STATE OF KARNATAKA BY HALIYAL POLICE STATION
March 20, 2019
BHUJANG BABU CHOUGALE Vs. STATE OF KARNATAKA
February 27, 2019
BHUJANG SIDDARAM MUNDE Vs. STATE OF KARNATAKA
June 19, 2019
BHURAT SUNILKUMAR Vs. INCOME TAX OFFICER
July 30, 2019
BHUSHAN MALLIK Vs. STATE OF KARNATAKA
November 14, 2019
BIBIJAN W/O LATE SYED AYUB Vs. O SRIKANTH REDDY
February 26, 2019
BILAL EDUCATION SOCIETY Vs. ABDUL SATTAR MIYAN
August 30, 2019
BILIAY KUPPA NAIK Vs. STATE OF KARNATAKA
January 3, 2019
BILIGIRI GRANITES Vs. STATE OF KARNATAKA
June 20, 2019
BINDHU P.S. Vs. JAYAPRAKASH G.
January 23, 2019
BINU MATHEW Vs. STATE OF KARNATAKA
May 16, 2019
BIRAPPA Vs. STATE OF KARNATAKA
January 16, 2019
BIRAPPA Vs. STATE OF KARNATAKA
October 9, 2019
BLOCK EDUCATIONAL OFFICER, MUNDARAGI Vs. SHARAVVA W/O LATE BIDDADEPPA BUDIHAL
February 1, 2019
BLUE DART EXPRESS Vs. ENTEL LIMITED
June 17, 2019
BOARD OF DIRECTORS KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LIMITED Vs. B. G. ADAVI
December 18, 2019
BODA SURYANARAYANA MURTHY Vs. SATISH BODA
June 21, 2019
BOLA RAGHAVENDRA KAMATH & SONS Vs. COMMISSIONER.OF COMMERCIAL TAXES
April 5, 2019
BOLANATH R. SHUKLA Vs. STATE OF KARNATAKA
January 28, 2019
BOMMANNA Vs. UNITED INDIA INSU. CO. LTD. AND ORS.
December 11, 2019
BOMMEGOWDA S/O NINGEGOWDA Vs. DIVISIONAL CONTROLLER KSRTC
January 4, 2019
BORA S/O HALAGI BOREGOWDA Vs. JAYALAKSHMI
July 2, 2019
BORAIAH Vs. SHAMBHULINGEGOWDA C P
June 7, 2019
BORAPPA Vs. STATE OF KARNATAKA
January 24, 2019
BOSCH LIMITED Vs. LABOUR THROUGH KARNATAKA RAKSHAK AND GENERAL WORKERS UNION
January 14, 2019
BPL LIMITED Vs. MORGAN SECURITIES AND CREDITS PRIVATE LIMITED
June 21, 2019
BRANCH MANAGER THE NATIONAL INSURANCE CO. LTD. Vs. SALEEM
September 6, 2019
BRANCH MANAGER Vs. THIMMESHI
June 24, 2019
BRANCH MANAGER Vs. SUMITHRA KHARVI
October 11, 2019
BRANCH MANAGER Vs. K. ULIGAMMA
August 7, 2019
BRANCH MANAGER Vs. CHINNATALLI
June 11, 2019
BRANCH MANAGER Vs. H.S. WAZEER
February 7, 2019
BRANCH MANAGER Vs. GURUMURTHY
February 13, 2019
BRANCH MANAGER CHOLAMANDALAM GEN INS, CO LTD Vs. J LAXMI DEVI
March 27, 2019
BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ANNAPURNA
January 3, 2019
BRANCH MANAGER ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. GOVARDHAN
September 3, 2019
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. ANNADORAI SON OF SUBRAMANYA REDDY
April 1, 2019
BRANCH MANAGER NATIONAL INSURNCE CO LTD Vs. MANGALA W/O SHRIMANT WAGGHE
April 9, 2019
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. BASAMMA
February 1, 2019
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. S K RASHEED
July 10, 2019
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. NARSAMMA
July 23, 2019
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. PADMA W/O LATE RAMESH
March 1, 2019
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. RAJU
February 1, 2019
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO LTD Vs. SHRISHAIL
February 6, 2019
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. TULASIDAS
June 18, 2019
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. LAKSHMAMMA, W/O LATE RAJANNA
March 8, 2019
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. P K INDRESH REDDY, S/O LATE P KESHAVA REDDY
February 11, 2019
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SANTOSH TULJAPPA GURAV
September 5, 2019
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. H VENKATESH
February 1, 2019
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. VAISHALI W/O DNYANESHWAR KADAM
July 16, 2019
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHIVANAGOWDA
December 20, 2019
BRANCH/DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. CHAYA
July 8, 2019
BRAND STUDIO LIFESTYLE PVT. LTD Vs. ASSISTANT EXECUTIVE ENGINEER
January 30, 2019
BRIGHT PACKAGING PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
April 25, 2019
BRIGHT ROAD LOGISTICS Vs. COMMERCIAL TAX OFFICER
November 12, 2019
BRIJ MOHAN VASISHTA Vs. DEEPAK MELWANI
August 19, 2019
BUDAY MIYAN Vs. M.C. VENKATESH
January 25, 2019
BUDDAMMA W/O LATE HANUMAIAH Vs. T H RAMAMURTHY S/O LATE K HANUMANTHAIAH
April 10, 2019
BUDDAWWA W/O SHIVAPPA KABBARAGI Vs. TAHASILDAR HUNGUND HUNGUND
February 8, 2019
BUDDESAB Vs. STATE OF KARNATAKA
January 31, 2019
BURANSAB Vs. STATE OF KARNATAKA
July 8, 2019
BURNOUT VENTURES Vs. GOVERNMENT OF KARNATKA
November 26, 2019
BUSHRA ABDUL ALEEM Vs. GOVERNMENT OF KARNATAKA
August 30, 2019
BY ITS PRESIDENT, K. DAS PRAKASH Vs. STATE OF KARNATAKA
August 28, 2019
BYLAMMA Vs. KARIBYRAPPA
July 19, 2019
BYRAMMA NAGARAJAPPA Vs. MALAKONDAIAH K.LAKSHMAIAH
March 11, 2019
BYRAPPA Vs. BENGALURU UNIVERSITY
December 17, 2019
C AND M FORMING LTD Vs. JYOTHI DHRUVA W/O R H DHRUVA
July 17, 2019
C ARMUGAM Vs. STATE BY MICO LAYOUT POLICE
March 15, 2019
C G GURUCHARAN Vs. R K ESTATES
June 13, 2019
C HARISH S/O CHOWDAPPA Vs. R SATISH S/O RAJANNA SHETTY
July 3, 2019
C JANAKAMMA Vs. C L NARAYANA
January 2, 2019
C L NAGARAJEGOWDA Vs. C N CHANDRANARAYANAGOWDA
June 19, 2019
C M N SHASTRY Vs. STATE BY HONNAVARA POLICE STATION UTTARA KANNADA DISTRICT
February 1, 2019
C M RAVI KUMAR Vs. VICE CHANCELLOR, BANGALORE UNIVERSITY
June 21, 2019
C M VENKATESH Vs. DEPUTY COMMISSIONER
June 19, 2019
C N DILIP Vs. STATE OF KARNATAKA
July 5, 2019
C N GOVINDAPPA S/O LATE NARAYANAPPA Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
April 4, 2019
C N RAMACHANDRA SHETTY Vs. A L NARSINGA
July 8, 2019
C N RAVIKIRAN Vs. STATE OF KARNATAKA
March 13, 2019
C NANDEESH Vs. STATE OF KARNATAKA
February 5, 2019
C PUSHPA W/O V K RAVI Vs. STATE OF KARNATAKA
March 6, 2019
C R THIMMEGOWDA Vs. ADUVAMMA
February 28, 2019
C RAMANJANEYA Vs. THE DEPUTY COMMISSIONER BENGALURU URBAN DISTRICT
June 13, 2019
C RAMESH, S/O CHIKKANNA GOWDA Vs. R CHANCHAL, W/O RIKHAB CHAND JAIN
April 26, 2019
C S GULANNAVAR Vs. DIRECTOR, HEALTH AND FAMILY WELFARE DEPARTMENT
June 25, 2019
C S SHESHAGIRI S/O LATE C SUBRAYA SASTRY Vs. JAYALAKSHMI @ JAYALAKSHMAMMA
July 11, 2019
C SHEKAR S/O CHINNAPPA GOUNDER Vs. K SARASWATHI W/O KARUPSAMY
February 8, 2019
C SHIVAKUMAR Vs. KARNATAKA STATE ROAD
December 12, 2019
C SUBBA REDDY Vs. UNION OF INDIA
July 11, 2019
C T RAVI S/O C E THIMMEGOWDA MAJOR Vs. R DEVI PRASAD S/O LATE C R RANGAPPA
March 21, 2019
C V CHARITABLE TRUST, MYSORE Vs. MYSORE URBAN DEVELOPMENT AUTHORITY, MYSORE AND OTHERS
April 22, 2019
C V NAGARAJSETTY Vs. STATE OF KARNATAKA
April 5, 2019
C. A. MAHESH Vs. STATE OF KARNATAKA
June 17, 2019
C. CHANDRASHEKHAR Vs. KARNATAKA STATE COOPERATIVE HOUSING FEDERATION LTD
June 18, 2019
C. H. SAVITHRAMMA Vs. COMMISSIONER
February 21, 2019
C. HARISH, S/O CHANDREGOWDA Vs. STATE OF KARNATAKA BY, RURAL POLICE
March 29, 2019
C. KISHAN LAL S/O LATE H. CHAND MALL Vs. STATE OF KARNATAKA
March 25, 2019
C. NARAYANA SWAMY NAIDU Vs. BENGALURU VIHARA KENDRA
February 8, 2019
C. NARAYANASWAMY Vs. K.S. JAYAVANI
November 14, 2019
C. SHADAKSHARI Vs. RELIANCE INSURANCE CO. LTD.
February 13, 2019
C.GANGADHARA Vs. SHANTHI NARASAIAH
June 6, 2019
C.K. KHADEEJA Vs. M.P. SIDDAIAH
May 29, 2019
C.L. PRAMEELA Vs. B. NAGARAJA GUPTA
January 2, 2019
C.M. GOUTHAM Vs. STATE
December 11, 2019
C.M.VENKATESH Vs. STATE OF KARNATAKA
June 11, 2019
C.SURESH Vs. AKKANNAPPA GOWDA
September 3, 2019
C.V. SATHISH Vs. DIRECTOR OF PORTS DEPARTMENT OF PORTS
January 18, 2019
C.VIJAYKUMAR Vs. DIRECTOR OF AGRICULTURAL MARKETING
May 30, 2019
CANARA BANK Vs. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 AND ORS.
November 20, 2019
CANARA BANK Vs. SHANKARANARAYANA INDUSTRIES AND PLANTATIONS PVT.LTD
June 6, 2019
CANARA BANK COLONY RESIDENTS WELFARE ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY
September 27, 2019
CANARA INTERLOCK Vs. STATE OF KARNATAKA
July 18, 2019
CANON AUDLEY Vs. STATE OF KARNATAKA
March 12, 2019
CATHOLIC BOARD OF EDUCATION Vs. STATE OF KARNATAKA
July 12, 2019
CAUVERY COFFEE TRADERS Vs. NEW MANGALORE PORT TRUST
July 8, 2019
CELINE SUMAN SEQUEIRA Vs. STATE BY PUTTUR TOWN POLICE
March 29, 2019
CENTRAL BANK OF INDIA Vs. KAILASH CHANDRA GAUR
August 19, 2019
CENTRAL BUREAU OF INVESTIGATION Vs. GALLI JANARDHAN REDDY
October 18, 2019
CENTURY CLUB Vs. MURUGARAJENDRA OIL INDUSTRIES PVT LTD
June 21, 2019
CENTURY CLUB Vs. DISTRICT REGISTRAR OF SOCIETIES
August 6, 2019
CHABBRAS ASSOCIATES Vs. SUPERINTENDING ENGINEER
January 11, 2019
CHAIRMAN Vs. MAYADEVI MUNNAKUMAR PRASAD
June 12, 2019
CHAIRMAN AND MANAGING DIRECTOR, INDIAN BANK Vs. M D CHANDRASHEKAR
April 12, 2019
CHAITHRA M.S. Vs. STATE OF KARNATAKA
April 15, 2019
CHAKALI GOWRAMMA Vs. A.RAVINDRA KUMAR
January 24, 2019
CHANCERY PAVILION Vs. PARALYMIC COMMITTEE OF INDIA IWAS 2009
July 31, 2019
CHANCHALAKSHI Vs. THILAK RAJ
September 3, 2019
CHANDA SALARIYA Vs. COMMISSIONER
February 26, 2019
CHANDADEVI W/O UMACHAND JAIN Vs. MPHISIS LTD , MPHISIS ANPH COMPANY LTD
January 11, 2019
CHANDAMMA Vs. SHIVALINGAPPA
December 19, 2019
CHANDAPPA Vs. INDRAPPA
January 4, 2019
CHANDAPPA NARASAPPA NAYAK Vs. STATE OF KARNATAKA
March 25, 2019
CHANDRA @ CHANDRASHEKARA Vs. STATE OF KARNATAKA
January 30, 2019
CHANDRA CHOODA R.N Vs. STATE OF KARNATAKA
August 19, 2019
CHANDRA NAIK Vs. STATE OF KARNATAKA
June 6, 2019
CHANDRA SHEKAR Vs. PRESIDENT TALUKA LEVEL ARTISANS CO-OPERATIVE SOCIETY
July 17, 2019
CHANDRA SHEKHAR G. Vs. STATE OF KARNATAKA AND ORS.
November 18, 2019
CHANDRABABU S Vs. MANAGER UNITED INDIA INSURANCE CO LTD
July 4, 2019
CHANDRABAI W/O SIDRAYA PAWAR Vs. LAXMAN RAMAPPA MUGALKHOD
August 7, 2019
CHANDRAHAS Vs. REKHA W/O SHANKAR MADEKAR
March 6, 2019
CHANDRAKALA Vs. KHALID KHAN
February 5, 2019
CHANDRAKANT Vs. GUNDU
July 5, 2019
CHANDRAKANT @ KANTU S/O MANASAPPA KAWALDAR Vs. STATE THROUGH NELOGI P S TQ JEWARGI, DIST KALABURAGI
March 13, 2019
CHANDRAKANT MADHAV MANE Vs. SURENDRA TUKARAM MANE
January 23, 2019
CHANDRAKANT S/O YESHWANTRAO DOLLE Vs. STATE
February 15, 2019
CHANDRAKANTH GURUPADAPPA PATIL Vs. VIJAYABAI MAHARUDRAPPA KANNURE
January 31, 2019
CHANDRAMMA Vs. MALLIKARJUNA SHAHAPUR
September 3, 2019
CHANDRANNA Vs. STATE OF KARNATAKA
March 11, 2019
CHANDRAPPA Vs. J H LOKESH
January 24, 2019
CHANDRAPPA Vs. STATE OF KARNATAKA
February 19, 2019
CHANDRAPPA Vs. MUNISHAMAPPA
September 3, 2019
CHANDRAPPA Vs. STATE BY HAROHALI POLICE STATION
June 1, 2019
CHANDRASHAKAR Vs. STATE OF KARNATAKA
March 26, 2019
CHANDRASHEKAR Vs. LOHITH
September 3, 2019
CHANDRASHEKAR Vs. STATE OF KARNATAKA
June 20, 2019
CHANDRASHEKAR Vs. STATE OF KARNATAKA
March 6, 2019
CHANDRASHEKAR Vs. KRISHNA MURTHY
February 27, 2019
CHANDRASHEKAR Vs. H K KEJARIWAL FOUNDATION & REGISTERED CHARITABLE TRUST
April 11, 2019
CHANDRASHEKAR G.N. Vs. STATE OF KARNATAKA
February 25, 2019
CHANDRASHEKARAIAH Vs. SAROJAMMA
October 22, 2019
CHANDRASHEKHAR Vs. STATE OF KARNATAKA
February 5, 2019
CHANDRASHEKHAR Vs. STATE OF KARNATAKA
October 24, 2019
CHANDRASHEKHAR Vs. LATA W/O CHANABASAPPA BADAMI
April 24, 2019
CHANDRASHEKHAR Vs. STATE
January 9, 2019
CHANDRAVATHI Vs. N SUBBAN SHIVA RAO
September 3, 2019
CHANDRU Vs. M.G.M. TRANSPORTS (MADRAS) PVT. LTD
January 29, 2019
CHANDRU Vs. STATE OF KARNATAKA
August 21, 2019
CHANDRU BABU MALLAPUR Vs. STATE OF KARNATAKA
June 20, 2019
CHANNABASAPPA Vs. NANDINI
August 21, 2019
CHANNABASAPPA SINCE DIED BY LRS Vs. DEPUTY COMMISSIONER
March 14, 2019
CHANNAMARIGOWDA Vs. DEPUTY COMMISSIONER, MANDYA
March 20, 2019
CHANNAMMA Vs. ASSISTANT COMMISSIONER
March 22, 2019
CHANNAMMA W/O JAVARAYI Vs. BHAKTACHETHA VASUDEVA S/O LATE C BORAIAH
April 2, 2019
CHANNAPPA Vs. PRINCE JAMES AND ORS.
February 4, 2019
CHANNAPPA Vs. CHANNAMMA D/O LATE UGREGOWDA
February 26, 2019
CHANNAPPA Vs. DEPUTY COMMISSIONER
May 9, 2019
CHANNAWWA W/O BASAVARAJ TEGUR Vs. SHRIDHAR S/O SHRISHAIL ATTIMARAD
June 17, 2019
CHANNESA H L Vs. H S KRISHNAMURTHY
April 3, 2019
CHARAN Vs. STATE
February 4, 2019
CHARLES GREGORY REGO Vs. FR MULLERS CHARITABLE INSTITUTIONS
June 25, 2019
CHARU SMITHA Vs. NANJAPPA
June 20, 2019
CHARUSMITHA P N DAUGHTER OF NARASIMHAN Vs. STATE OF KARNATAKA STATION HOUSE OFFICER CUBBON PARK POLICE STATION
April 16, 2019
CHATAK BAHADOOR DHWALA Vs. THE STATE OF KARNATAKA
March 11, 2019
CHENAMMA Vs. THE DEPUTY COMMISSIONER, CHIKKABALLAPURA DISTRICT AND ORS.
April 3, 2019
CHENNAKESHAVA Vs. STATE OF KARNATAKA
December 10, 2019
CHENNAPPA SHIVAPPA KODADAL Vs. STATE OF KARNATAKA
September 11, 2019
CHEPPUDIRA NATESH @ NATESH C.T. Vs. STATE BY PONNAMPET POLICE
March 11, 2019
CHETANA EDUCATION TRUST Vs. STATE OF KARNATAKA
November 28, 2019
CHETHAN Vs. STATE OF KARNATAKA
June 12, 2019
CHETHU @ CHETHAN Vs. STATE OF KARNATAKA
March 20, 2019
CHIEF ENGINEER Vs. GOPALKRISHNA
November 26, 2019
CHIEF SECRETARY TO GOVT. GOVERNMENT OF KARNATAKA Vs. M. HABEEB
May 31, 2019
CHIEF TRAFFIC MANAGER Vs. S. GANESH
February 1, 2019
CHIKKAMANTALAPPA Vs. ASSISTANT COMMISSIONER BANGALORE NORTH SUB-DIVISION
February 27, 2019
CHIKKANNA Vs. KEMPAMMA
June 26, 2019
CHIKKATHAMMAIAH Vs. N KUPPASWAMY
June 10, 2019
CHINNAMMA Vs. K.V.SHIVANNA
September 6, 2019
CHINNAMMA,W/O NARASIMHA REDDY Vs. K V SHIVANNA @ SHIVI,S/O LATE VENKATAPPA
September 6, 2019
CHINNASWAMY Vs. STATE BY NANJANGUD RURAL POLICE
February 26, 2019
CHINNATHAMBI Vs. STATE OF KARNATAKA
November 6, 2019
CHITHKALA M Vs. SWAMY N.V.
September 17, 2019
CHITRA AGENCIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
April 4, 2019
CHITRA PANIKKAR Vs. STATE OF KARNATAKA
March 5, 2019
CHITRADURGA DISTRICT KHADI CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
June 13, 2019
CHITTEMMA Vs. BANDARU CHENGALRAYULU
February 5, 2019
CHITTEMMA ALIAS MAHADEVI Vs. A. MALLIKARJUNA
June 18, 2019
CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LIMITED Vs. MANJUDEVI W/O LATE RAMACHANDRA
March 7, 2019
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. EDNA LEMUEL MABEN
April 2, 2019
CHOODALINGE GOWDA Vs. STATE OF KARNATAKA
March 6, 2019
CHOWDAIAH Vs. B.E. PRASHANTH
December 13, 2019
CHOWDEGOWDA Y.S. Vs. STATE OF KARNATAKA
November 11, 2019
CHOWDESHWARI ENTERPRISES, RAJARAJESHWARINAGAR, BANGALORE Vs. STATE OF KARNATAKA
March 5, 2019
CHRISTINE SEQUEIRA Vs. CHURCH OF IMMACULATE CONCEPTION OF URVA
June 4, 2019
CHROMOUS BIOTECHH PVT. LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
August 14, 2019
CHUKWUNANSO AJMAMEKWE Vs. STATE OF KARNATAKA BY KOTHANUR POLICE
February 25, 2019
CHURCH OF SOUTH INDIA Vs. UBMC TRUST ASSOCIATION OF SK AND COORG
June 10, 2019
CITY CO-OP CREDIT SOCIETY Vs. HIRAMANI KALLAPPA MELGEAGED MAJOR
February 26, 2019
CLAIM MANAGER TATA AIG GENERAL INSURANCEV COMPANY LIMITED Vs. SUSHMITA, MINOR D/O SHIVALINGAIAH
July 12, 2019
CLAY (CLARENCE) FERNANDIS Vs. AUDREY PEREIRA
March 19, 2019
CLICKSOFTECH PVT LTD Vs. SHREE MARUTI ASSOCIATES
March 8, 2019
COL SUBODH M R Vs. M S PREETH
June 24, 2019
COLUMBIA ASIA HOSPITALS PRIVATE LIMITED Vs. UNION OF INDIA
July 5, 2019
COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY Vs. P. MANOHAR REDDY
September 12, 2019
COMMISSIONER BRUHATH BANGALORE MAHANAGARA PALIKE Vs. MUJEEBA BEGUM
June 25, 2019
COMMISSIONER OF CENTRAL TAX BENGALURU EAST COMMISSIONERATE Vs. NETAPP INDIA PVT LTD
March 1, 2019
COMMISSIONER OF INCOME TAX Vs. S. M. ANAND
August 23, 2019
COMMISSIONER OF INCOME TAX Vs. I G PETROCHEMICALS LIMITED
December 4, 2019
COMMISSIONER OF INCOME TAX Vs. HUBLI DHARWAD URBAN DEVELOPMENT AUTHORITY
February 20, 2019
COMMISSIONER, BIJAPUR URBAN DEVELOPMENT AUTHORITY BIJAPUR Vs. ASST COMMISSIONER CUM LAND ACQUISITION OFFICER BIJAPUR
April 1, 2019
CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED Vs. BLUE HORIZON HOTELS PRIVATE LIMITED
March 8, 2019
COTTAGE INDUSTRIES EXPOSITION LTD Vs. RATNA M B
March 27, 2019
CYNTHIA Vs. COMMISSIONER OF POLICE
February 12, 2019
D A MANJUNATHA Vs. M GOVINDASWAMY
February 27, 2019
D B MAHADEV Vs. REGIONAL COMMISSIONER
January 7, 2019
D BHAGYALAKSHMI Vs. CHANDRASHEKAR C S/O PUTTAVEERAPPA
August 30, 2019
D C LAXMAMMA Vs. D N DHANALAXMI
February 7, 2019
D DEVARAJ Vs. STATE
October 21, 2019
D G RAMUSA Vs. K V MARUTISA
March 15, 2019
D KIRAN Vs. K RAMESH
February 20, 2019
D LINGAMURTHY Vs. D RAJAGOPAL
August 30, 2019
D RAJKUMAR Vs. M C RANADEVA
February 6, 2019
D RAMABABU Vs. JAGADISH
March 11, 2019
D RAMANNA S/O LATE RAMAIAH Vs. STATE OF KARNATAKA
April 8, 2019
D RAVINDRA Vs. DEPUTY COMMISSIONER
March 15, 2019
D S JAGADHEESH S/O LATE SANNAIAH Vs. MAHAGANAPATHI DEVARU (VIGHRAHA) MAHAGANAPATHI DEVASTHANA
July 15, 2019
D S RAJARAO Vs. TAHSILDAR
March 15, 2019
D. ANIL Vs. SUPERINTENDENT OF POLICE
November 5, 2019
D. BASAVARAJ Vs. STATE OF KARNATAKA
January 2, 2019
D. KRISHNAMURTHY Vs. ANKAIAH
September 5, 2019
D. RAMESH Vs. STATE OF KARNATAKA
September 11, 2019
D. S. VINOD Vs. ANDHRA BANK
August 13, 2019
D. SHANKAR Vs. STATE OF KARNATAKA
November 7, 2019
D. SHESHA REDDY Vs. STATE OF KARNATAKA
August 7, 2019
D. SHOBHA Vs. MANAGING DIRECTOR, KSSIDC LTD.
January 18, 2019
D.B. JATTI Vs. KAMBAM SUDHIR JOSEPH REDDY
May 30, 2019
D.C., KSRTC Vs. BASAYYA
December 6, 2019
D.C.PRAKASH Vs. STATE BY KOTHANURU POLICE
May 8, 2019
D.K. THULASAPPA Vs. STATE OF KARNATAKA
February 4, 2019
D.K. VINODA KUMARI Vs. STATE OF KARNATAKA
April 23, 2019
D.K.SHIVAKUMAR Vs. INCOME TAX DEPARTMENT
November 12, 2019
D.M.KRISHNA Vs. N.CHANDRASHEKARIAH
December 31, 2019
D.NARASIMHARAJU Vs. B.R.VISHWANATH
February 14, 2019
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December 20, 2019
D.V. SHANTHAMMA Vs. N.R. RAMESHBABU
January 18, 2019
DADA MAHABOOB SAB Vs. HAJI ABDUL GANI
June 24, 2019
DADAGOUDA BALAGOUDA PATIL Vs. KUSUMA
March 28, 2019
DADAGOUDA BALAGOUDA PATIL Vs. KUSUMA
January 28, 2019
DADIBA KALI PUNDOLE @ DADIBA PUNDOLE Vs. BID AND HAMMER.AUCTIONEERS PVT LTD
May 10, 2019
DAITAPPA S/O LAXMAPPA DODAMANI Vs. STATE OF KARNATAKA THROUGH MUDHOL POLICE STATION
January 4, 2019
DAKSHAYANAMMA D Vs. STATE OF KARNATAKA
November 14, 2019
DAKSHAYINI Vs. RATHNAMMA
December 6, 2019
DALE PEREIRA Vs. BOWRING INSTITUTE
January 29, 2019
DALMIA CEMENT (BHARAT) LIMITED Vs. DIRECTOR OF MINES & GEOLOGY
June 18, 2019
DANAYYA Vs. STATE OF KARNATAKA
March 27, 2019
DARSHAN.G.R Vs. STATE OF KARNATAKA
April 23, 2019
DATTATREYA Vs. K N SHUBHASHREE
January 10, 2019
DATTATREYA KUSHAPPA DESAI Vs. PANDURANGA KRISHNAJI BUGAD
May 28, 2019
DAVOOD NADAF, S/O DAVALSAB NADAF Vs. STATE OF KARNATAKA
September 20, 2019
DAYANANDA GOWDA S V S/O LATE VENKATAPPA Vs. R.VENKATAPPA S/O LATE RANGAPPA
April 5, 2019
DAYANANDA SAGAR COLLEGE OF ENGINEERING Vs. GUARD SECURITY SERVICES
July 24, 2019
DEBOJYOTI DAS Vs. VISHAKHA DAS
August 22, 2019
DECATHLON SPORTS INDIA PRIVATE LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-I, BENGALURU AND ORS.
January 31, 2019
DEEPA AND ORS. Vs. RASOOL IBRAHIMSAB MULLA AND ORS.
April 3, 2019
DEEPA PRASHANTH, W/O H G PRASHANTH Vs. BRINDAVAN NURSING HOME, REPRESENTED BY ITS PROPRIETOR
April 26, 2019
DEEPAK DHANARAJ Vs. INCOME TAX OFFICER
May 28, 2019
DEEPAK HEGDE Vs. STATE OF KARNATAKA
April 3, 2019
DEEPAK RAJARAM PANDE Vs. VIVEK VITHALPRASAD PANDE
February 7, 2019
DEEPTHI, D/O LATE A S NAGARAJ Vs. DEVAMMA W/O A P SHIVALINGAPPA GOWDA
April 2, 2019
DEEPTI D/O MANAPPA Vs. RAGHU KUMAR
March 22, 2019
DENNIS JACOB Vs. BANGALORE DEVELOPMENT AUTHORITY
July 10, 2019
DEPOT MANAGER, NWKRTC Vs. ERAPPA
August 1, 2019
DEPUTY COMMISSIONER AND SPECIAL LAND ACQUISITION OFFICER Vs. S. V. GLOBAL MILL LIMITED
September 25, 2019
DEPUTY GENERAL MANAGER, KARNATAKA STATE FINANCIAL CORPORATION Vs. ASSTT. PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER
July 22, 2019
DEVAMMA Vs. D.MADAPPA
November 19, 2019
DEVAMMA AND ORS. Vs. BHARAT AND ORS.
March 22, 2019
DEVANANDAN RAMANNA Vs. RAGHUNANDAN RAMANNA
July 11, 2019
DEVANNA Vs. ASSISTANT COMMISSIONER
September 3, 2019
DEVAPPA Vs. STATE
July 4, 2019
DEVAPPA SHANKAR NAIK Vs. STATE OF KARNATAKA
July 26, 2019
DEVARAJ Vs. STATE OF KARNATAKA
June 7, 2019
DEVARAJ Vs. THE STATE BY LINGASUGUR POLICE STATION
June 6, 2019
DEVARAJA RAMAPPA RAMANNAVAR Vs. STATE OF KARNATAKA
May 15, 2019
DEVAS MULTIMEDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
September 27, 2019
DEVAWWA Vs. NAGABUSHAN B
February 25, 2019
DEVDAS NAKKA Vs. LEELAVATI K HARIJAN
February 22, 2019
DEVENDRA Vs. STATE OF KARNATAKA
June 6, 2019
DEVENDRA BHIMAPPA NAIK Vs. STATE OF KARNATAKA
January 10, 2019
DEVI CONSTRUCTIONS Vs. FOWLER WESTRUP (INDIA) PRIVATE LIMITED
June 20, 2019
DEVRAJ H M Vs. KUMARI
July 29, 2019
DHANALAKSHMI Vs. STATE OF KARNATAKA
December 13, 2019
DHANALAKSHMI Vs. JOINT DIRECTOR
January 11, 2019
DHANANJAY Vs. STATE OF KARNATAKA
June 12, 2019
DHANESH MUGALI, S/O SHIVAPPA MUGALI Vs. STATE OF KARNATAKA
February 7, 2019
DHARAMRAJ Vs. STATE OF KARNATAKA
March 18, 2019
DHARANEDRAKUMAR D.N. Vs. STATE OF KARNATAKA
October 30, 2019
DHARMA Vs. STATE OF KARNATAKA
August 20, 2019
DHARMEGOWDA Vs. SAVITHA
December 11, 2019
DHARNENDRA NAVALUR S/O IRAPPA NAVALUR Vs. STATE OF KARNATAKA THROUGH KALAGHTAGI P S
March 22, 2019
DHARWAD DISTRICT FISH FORMERS CO-OPERATIVE SOCIETY Vs. STATE OF KARNATAKA
November 4, 2019
DILIP J. MANSUKHANI Vs. THAYAPPA
January 10, 2019
DILIP NARAYAN SHINDE Vs. STATE OF KARNATAKA
November 6, 2019
DILLEPPA Vs. MAHADEVAPPA
October 15, 2019
DILSHAD BEGUM Vs. MANJUNATH
February 5, 2019
DINAKAR SHETTY Vs. STATE OF KARNATAKA
June 7, 2019
DINAKARPRAKASH Vs. CIVIL RIGHTS ENFORCEMENT CELL
March 7, 2019
DINESH Vs. STATE OF KARNATAKA
August 7, 2019
DINESH EXPORTS Vs. COMMISSIONER OF LABOUR
January 31, 2019
DINESH J Vs. STATE OF KARNATAKA
July 30, 2019
DINESH K.M. Vs. STATE OF KARNATAKA
April 10, 2019
DINESH S Vs. A SUBRAMANIAM
July 5, 2019
DINESH SON OF B KHANNA Vs. KARNATAKA LOK-AYUKTA REPRESENTED BY ITS ADDITIONAL REGISTRAR OF ENQUIRIES, BENGALURU
April 5, 2019
DIRECTOR Vs. N C SANJEEVARAYAPPA
July 12, 2019
DIRECTOR & COMMISSIONER OF MUNICIPAL ADMINISTRATION Vs. H SHIVAKUMAR
March 26, 2019
DIVISIONAL CONTROLLER Vs. SHIVAJI
October 11, 2019
DIVISIONAL CONTROLLER Vs. M.D.HUSSAIN
December 3, 2019
DIVISIONAL CONTROLLER Vs. MAHADEV
November 5, 2019
DIVISIONAL CONTROLLER KSRTC Vs. SHANMUKHA REDDY
August 30, 2019
DIVISIONAL CONTROLLER KSRTC Vs. CHANDBEE
October 23, 2019
DIVISIONAL CONTROLLER NEKRTC Vs. S M NEELARAGI
February 8, 2019
DIVISIONAL CONTROLLER NEKRTC Vs. NAMDEV
March 27, 2019
DIVISIONAL CONTROLLER NEKRTC BELLARY DIVISION Vs. V N DIXIT
January 2, 2019
DIVISIONAL CONTROLLER NORTH WEST KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MAHADEV SHATTUPPA PATIL
October 11, 2019
DIVISIONAL CONTROLLER, N W K R T C Vs. KUMAR PRITHIRAJ
July 2, 2019
DIVISIONAL CONTROLLER, NORTH-EAST KARNATAKA ROAD TRANSPORT Vs. HANUMANTHAPPA
June 18, 2019
DIVISIONAL CONTROLLER, RAICHUR Vs. B S S KUMAR S/O BABU RAO
April 3, 2019
DIVISIONAL MANAGER Vs. TARABAI SHARNAPPA BHUSNOOR
April 27, 2019
DIVISIONAL MANAGER Vs. SHAKERA IQUBAL MULLA
December 2, 2019
DIVISIONAL MANAGER Vs. AKBAR ALI S/O SHESHAWALI
April 1, 2019
DIVISIONAL MANAGER Vs. PUSHPA
October 14, 2019
DIVISIONAL MANAGER Vs. NARASINGH PARASHURAM DESAI
August 5, 2019
DIVISIONAL MANAGER Vs. BHAGYAMMA
January 29, 2019
DIVISIONAL MANAGER Vs. VALIBASHA
September 26, 2019
DIVISIONAL MANAGER Vs. KAREPPA SHANKER PUJERI
February 21, 2019
DIVISIONAL MANAGER , UNITED INDIA INSURANCE CO LTD Vs. SHIVAJI BIN MARUTI DALAVI
July 22, 2019
DIVISIONAL MANAGER BHARATHI AXA GIC LTD Vs. S V NAGARATHNAMMA
March 8, 2019
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. NARASINGH PARASHURAM DESAI
August 5, 2019
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. RENUKA W/O VAIDYANATH DHARMA
February 22, 2019
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. PARASURAM
June 6, 2019
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO. LTD. Vs. KANAKAMBIKA
March 15, 2019
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. HANMANTHA
January 10, 2019
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SHARNAMMA
January 2, 2019
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SUDARSHAN SHETTY
May 28, 2019
DIVISIONAL MANAGER ORIENTAL INSURANCE CO.LTD Vs. MEENAKSHI
September 26, 2019
DIVISIONAL MANAGER RELIANCE GENERAL INSURANCE COMPANY LTD Vs. AKKAVVA
June 24, 2019
DIVISIONAL MANAGER RELIANCE GENERAL INSURANCE COMPANY LTD Vs. K R CHENTHAMARA
February 4, 2019
DIVISIONAL MANAGER SHRIRAM GENERAL INS. CO. Vs. RIYAZUNNISSA
June 17, 2019
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. IMRAN
February 7, 2019
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. IMTIYAZ
February 22, 2019
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. KUMARI SHILPA D/O RAMACHANDRAPPA
January 8, 2019
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. BASANNA S/O YALLAPPA
July 11, 2019
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SUNGLAMMA
January 4, 2019
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. MALLIKARJUN SHIVAPPA SUNAGAR
June 24, 2019
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. ZUBEDA AND ORS.
July 18, 2019
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. PUTTAPPA NISIMAPPA HATTIKAL
March 18, 2019
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. BANU
July 8, 2019
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. PADMAVATI
July 2, 2019
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. SHAHAJAN
March 26, 2019
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD HUBLI Vs. KALLANGOUDA DEVANGOUDA
January 2, 2019
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. KAVITA
December 13, 2019
DIVISIONAL MANAGER, NEW INDIA ASSURENCE COMPANY LTD Vs. MAHADEVI
July 2, 2019
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. GANGAMMA
March 18, 2019
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. KHURSHIDUNNASHA
July 30, 2019
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. YARRAMMA
February 25, 2019
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. LAXMI
June 12, 2019
DIVISIONAL MANAGER, SHRIRAM GEN INS CO LTD Vs. MAHADEVI W/O SOMAPPA ARALIKATTI
July 9, 2019
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SHEKHARAPPA
June 17, 2019
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SAVITRI
January 24, 2019
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. UTTAMABAI W/O DILIP
April 1, 2019
DIVISIONAL MANGAER, NEW INDIA ASSURANCE CO LTD Vs. GANESH PATIL
September 3, 2019
DIVISIONAL RAILWAY MANAGER Vs. SH.F.A.KHAN
July 23, 2019
DIVYA B S Vs. STATE OF KARNATAKA
January 25, 2019
DIVYA S Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
February 25, 2019
DODA HANUMANTHAPPA Vs. K RAVINDRA
December 16, 2019
DODD. LAKKAPPA Vs. STATE OF KARNATAKA
August 28, 2019
DODDA BABA SABI S/O LATE HUSSEN SABI Vs. T V SHANTHAMMA W/O L VENKATESHAPPA
April 8, 2019
DODDABASAPPA @ MUTTAPPA S/O GANGADHAR GADAG Vs. STATE OF KARNATAKA THROUGH DEPUTY SUPERINTENDENT OF POLICE
February 11, 2019
DODDESH Vs. STATE OF KARNATAKA
October 9, 2019
DODLA ENGINEERING Vs. CHANDRASHEKHAR
March 15, 2019
DOMBAYYA POOJARY Vs. STATE BY BANTWAL POLICE
June 22, 2019
DOMEGUNTA VENKATASESHA REDDY Vs. GOWRAMMA
January 25, 2019
DORESWAMY GOWDA S/O NATURAL Vs. LAND ACQUISITION OFFICER
October 10, 2019
DR VINAY NARAYAN PANDIT Vs. UNION BANK OF INDIA
June 28, 2019
DRIVERS COLONY AND NAGARIKA HITARAKSHANA SANGA Vs. URBAN DEVELOPMENT AUTHORITY
April 24, 2019
DUBARE RAFTING ASSOCIATION Vs. STATE OF KARNATAKA
July 16, 2019
DULSIN PINTO W/O MINGEL SALDANHA Vs. G L MANJUNATHA
April 9, 2019
DUO MEADOWS (P.) LTD. Vs. INCOME TAX OFFICER, BENGALURU
April 11, 2019
DURGA PROJECTS AND INFRASTRUCTURE PVT LTD Vs. S. RAJAGOPALA REDDY
July 5, 2019
DURGAPPA Vs. NEW INDIA ASSURANCE CO. LTD
February 13, 2019
DURGAPPA S/O NINGAMMA Vs. SUB INSPECTOR OF POLICE KAMPLI POLICE STATION HOSAPETE TALUK
January 10, 2019
DY. DIR. GENERAL OF FOREIGN TRADE, NEW DELHI Vs. ACER INDIA PVT. LTD.
December 9, 2019
DYAMANAGOUDA S/O HANUMAGOUDA Vs. LAND ACQUISITION OFFICER
October 10, 2019
DYAMANNA Vs. ASST COMMISSIONER/ LAND ACQUISITION OFFICER
March 21, 2019
DYAMANNA Vs. STATE OF KARNATAKA
September 3, 2019
DYAMANNA Vs. STATE OF KARNATAKA
August 20, 2019
DYAVEGOWDA Vs. GANGADHARA
September 12, 2019
E CHANNAVEERAPPA S/O Vs. LAGE SIDDAPPA
March 20, 2019
E. ADHINARAYANA Vs. STATE OF KARNATAKA
June 20, 2019
E.U.POONACHA Vs. KOTAK MAHINDRA BANK
February 5, 2019
EAGLE MPCC (JV) Vs. UNION OF INDIA
February 27, 2019
EAGLE MPCC (JV), TIRUCHENGODE Vs. SOUTH WESTERN RAILWAY, BANGALORE
January 25, 2019
EDUCATION RIGHTS TRUST Vs. GOVERNMENT OF KARNATAKA
May 31, 2019
EJAZ HUSSAIN @ EJAZ ALI @ GUNDA S/O MEER HUSSAIN Vs. STATE OF KARNATAKA BY POLICE CIRCLE INSPECTOR, KOTE CIRCLE
February 8, 2019
EJAZ HUSSAIN Vs. STATE OF KARNATAKA
February 8, 2019
EKALAVYA INSTITUTE OF TECHNOLOGY Vs. STATE OF KARNATAKA
July 2, 2019
ELASTREX POLYMERS PVT LTD Vs. NAGARAJU
April 23, 2019
ELECTREX INDIA LIMITED Vs. STATE OF KARNATAKA
June 28, 2019
ELECTRONICS & CONTROLS POWER SYSTEMS PRIVATE LIMITED Vs. WEP PERIPHERALS LIMITED
August 22, 2019
ELFRIDA J SEQUEIRA Vs. SYDNEY MARTIN BRICE DSOUZA
June 6, 2019
EMPLOYEES STATE INSURANCE CORPORATION Vs. UNION OF INDIA
September 5, 2019
EMUDHRA LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(2) AND ORS.
December 10, 2019
ERA NANJEGOWDA Vs. MANAGING DIRECTOR, KSRTC DEPT
June 7, 2019
ERABHADRABHOVI Vs. ARASABHOVI
June 18, 2019
ERAMMA Vs. STATE OF KARNATAKA
August 13, 2019
ERAMMA Vs. STATE OF KARNATAKA
August 8, 2019
ERAMMA W/O VENKATESH Vs. K CHIDANANDACHARI, S/O KAMESHAPPA
April 5, 2019
ERANAGOUDA Vs. STATE OF KARNATAKA
January 4, 2019
ERANNA Vs. GOWRAMMA
July 3, 2019
ERANNA Vs. STATE OF KARNATAKA
January 29, 2019
ERANNAGOWDA Vs. K S PUTTARAJA
June 24, 2019
ESHWARA Vs. STATE OF KARNATAKA
February 28, 2019
ESHWARA Vs. K. M. RAMEGOWDA
April 3, 2019
ESHWARAPPA S/O LATE CHANNABASAPPA Vs. UMAMAHESHWARAPPA S/O LATE M T RUDRAPPA
July 22, 2019
ESWARA Vs. STATE OF KARNATAKA
September 3, 2019
EUREKA FORBES LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY
July 23, 2019
EXECU TIVE ENGINEER (ELE.) Vs. MALLAWWA
December 17, 2019
EXECUTIVE ENGIEER K U M S & S B JALA MANDALI Vs. RAMESH JAGANNATH PATANKAR
March 22, 2019
EXECUTIVE ENGINEER (ELEC ) MAJOR WORKS DEPARTMENT Vs. V S SOMASHEKHARAIAH
May 29, 2019
EXECUTIVE ENGINEER (ELECTRICAL) MAJOR WORKS DEPARTMENT Vs. LAKSHMAMMA
May 29, 2019
EXECUTIVE ENGINEER, KPTCL, CHITRADURGA AND ANOTHER Vs. SHANTHAMMA RAJANNA
April 1, 2019
FAIROZ KHAN Vs. AUTHORIZED OFFICER
August 6, 2019
FAISAL AHMED KHAN Vs. STATE OF KARNATAKA
October 11, 2019
FAKEERAPPA Vs. STATE OF KARNATAKA
July 2, 2019
FAKKIRAPPA S/O BASASVANNEPPA TATTIMANI Vs. ALLISAB S/O IMAMSAB BADEKHANNAVAR
March 27, 2019
FARHANA BEGAM Vs. STATE OF KARNATAKA
January 30, 2019
FARIDA ISHTIYAKK Vs. STATE OF KARNATAKA
October 31, 2019
FAYAZ AHAMED Vs. NAZEER AHAMAD
September 5, 2019
FAYAZ KHAN Vs. TAJ AHAMED KHAN
March 25, 2019
FAYYUM Vs. STATE
September 13, 2019
FINE FOOTWEAR PRIVATE LIMITED Vs. SKECHERS
July 15, 2019
FIROZUNISSA W/O LATE SYED FAYAZ Vs. M LOKESH KUMAR
July 1, 2019
FLAVOURS Vs. SECRETARY
August 16, 2019
FLUID POWER ENTERPRISES Vs. DEPUTY GENERAL MANAGER
August 30, 2019
FOTO BEST PVT LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
July 11, 2019
FR GREGORY SERRAO, S/O PIAD SERRAO Vs. GILBERT BRIGANZA, S/O LATE JOSEPH BRIGANZA
April 3, 2019
FRANCIES Vs. AROGYAMMA
November 27, 2019
FRESH AND HONEST CAFE LIMITED Vs. DEPUTY COMMISSIONER
December 3, 2019
G A SIVAKUMAR Vs. BANGALORE DEVELOPMENT AUTHORITY
July 1, 2019
G B SHEKHARAPPA Vs. G S SHANKRAPPA
January 17, 2019
G C LOHIA Vs. KARNATAKA STATE FINANCIAL CORPORATION HEAD OFFICE BENGALURU
February 25, 2019
G DHANANJAYA Vs. INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE
March 19, 2019
G HANUMANTHARAYAPPA Vs. UNITED INDIA INSURANCE CO LTD
June 14, 2019
G K SANNA THIPPESWAMY S/O KANIKI CHANDRAPPA Vs. TRIVENI @ GEETHA W/O G K SANNA THIPPESWAMY
July 12, 2019
G K SHEKHARAPPA Vs. STATE OF KARNATAKA
January 28, 2019
G KARUNAKARA REDDY Vs. STATE OF KARNATAKA THROUGH BALLARI RURAL PS
March 28, 2019
G KRISHNAPPA Vs. K RAMUDUA
September 5, 2019
G KUMAR Vs. ASSISTANT COMMERCIAL MANAGER
April 27, 2019
G LOKESH Vs. K VISHALAKSHI
July 8, 2019
G LOKESH S/O H GOPAL Vs. STATE OF KARNATAKA
January 8, 2019
G M BYRAPPA S/O LATE CHIKKAMUNISWMAPPA @ MUNISWAMAPPA @ GULLAPPA Vs. STATE OF KARNATAKA
March 11, 2019
G M HAMZA Vs. G S SRIDHAR
June 17, 2019
G M UMESH, Vs. ACCENTURE SERVICE PRIVATE LTD
January 10, 2019
G N MOHAN RAJU Vs. STATE OF KARNATAKA
July 11, 2019
G NAGARAJ Vs. B P MRUTHUNJAYANNA
April 24, 2019
G P RAMESH KUMAR Vs. STATE OF KARNATAKA AND ANOTHER
April 15, 2019
G R KUMAR Vs. ASSISTANT COMMISSIONER CHITRADURGA SUB-DIVISION
June 26, 2019
G R RAGHAVENDRA SWAMY Vs. NAGARATHNA BAI
March 12, 2019
G R SRINIVAS REDDY @ BABU S/O LATE G A RAMASWAMY REDDY Vs. REKHA RAI HAMILTON W/O LATE JOHN S HAMILTON
February 4, 2019
G RAJASEKARAPPA (HUF) Vs. INCOME TAX OFFICER WARD 2
February 8, 2019
G RAMASWAMY Vs. MANAGING DIRECTOR & DISCIPLINARY AUTHORITY
March 25, 2019
G RAVI Vs. SHIVALINGAIAH
March 5, 2019
G S BHAT Vs. U NAGARAJ
June 21, 2019
G S ERAPPA Vs. STATE OF KARNATAKA BY INDIRANAGAR PS
February 1, 2019
G SHANKAR S/O G VENKATARAMANA Vs. DEPUTY COMMISSIONER BENGALURU RURAL DISTRICT
January 18, 2019
G SRIPATHI RAO Vs. B GIRISH AITHAL
May 27, 2019
G VIJAYA Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(3)
February 8, 2019
G. ASHOK KUMAR Vs. STATE OF KARNATAKA
October 21, 2019
G. M. POOVAIAH Vs. MANAGING DIRECTOR, KSRTC
November 28, 2019
G. NAGARATHNA Vs. V. HARISH BABU
December 2, 2019
G. PRAVEEN Vs. STATE BY YESHWANTHPUR POLICE STATION
December 16, 2019
G. V. REDDY Vs. MINISTRY OF COMMUNICATION EMPLOYEES CO-OPERATIVE HOUSING SOCIETY LTD
July 2, 2019
G.A. DESAI Vs. STATE OF KARNATAKA
February 15, 2019
G.B. MANJULA Vs. STATE OF KARNATAKA
March 1, 2019
G.C. KIRAN Vs. M. THIRTHA PRASAD
September 9, 2019
G.N. GANGADHAR Vs. STATE OF KARNATAKA
January 14, 2019
G.POORNIMA Vs. STATE OF KARNATAKA
June 19, 2019
G.R. SHIVAJI, S/O RAMACHANDRA Vs. G B MADHOOKAR, S/O LATE G A BAPOORAO
March 5, 2019
G.R.HIMANTHARAJ Vs. SHIVA SAHAKARI BANK
October 23, 2019
G.S.KRISHNAMURTHY Vs. CHANCELLOR, KUVEMPU UNIVERSITY
December 11, 2019
G.T.GOPALA Vs. STATE OF KARNATAKA
October 10, 2019
GADDIPATI DHARMA TEJA Vs. KARNATAKA EXAMINATIONS AUTHORITY
July 25, 2019
GADIGEPPA Vs. KUMARI SUMITRA
July 26, 2019
GAFOOR Vs. STATE OF KARNATAKA
June 11, 2019
GAJABEERSAB Vs. STATE OF KARNATAKA
April 4, 2019
GAJANAN Vs. STATE OF KARNATAKA
January 3, 2019
GAJENDRA Vs. STATE OF KARNATAKA
March 19, 2019
GANAPATHI EDUCATION SOCIETY Vs. STATE OF KARNATAKA
April 3, 2019
GANAPATHY M.T. Vs. STATE OF KARNATAKA
August 26, 2019
GANAPATI Vs. DEPUTY COMMISSIONER BELAGAVI
July 1, 2019
GANAPATI NARAYANA KOMAR Vs. STATE OF KARNATAKA
July 11, 2019
GANESH Vs. STATE OF KARNATAKA
May 9, 2019
GANESH Vs. PREM RAMESH KOTIAN
March 7, 2019
GANESH @ GANAPATI Vs. STATE OF KARNATAKA
April 15, 2019
GANESH DASAYYA Vs. STATE OF KARNATAKA
April 26, 2019
GANESH MISKIN Vs. STATE OF KARNATAKA
July 26, 2019
GANESH PRASAD @ GANESH Vs. AHLUWALIA CONTRACTS INDIA LTD
February 21, 2019
GANESH SHETTI Vs. RAJAN CHAUDHARY
October 17, 2019
GANESH SHETTY Vs. STATE BY KUNDAPURA POLICE
February 7, 2019
GANESHA Vs. STATE OF KARNATAKA
November 13, 2019
GANGADHAR S/O PARASURAM KOTIYAVAR Vs. LATHA S L W/O GANGADHAR KOTIYAVAR
July 12, 2019
GANGADHAR V SHETTY Vs. STATE OF KARNATAKA DEPARTMENT OF CO-OPERATION REP BY ITS PRINCIPAL SECRETARY
May 21, 2019
GANGADHARA Vs. STATE OF KARNATAKA
March 15, 2019
GANGAMMA Vs. STATE OF KARNATAKA
February 7, 2019
GANGAMMA Vs. KRISHNA
March 22, 2019
GANGAMMA Vs. UNION OF INDIA
January 8, 2019
GANGANAGOUDA AND ORS. Vs. MANJUNATH AND ORS.
January 9, 2019
GANGANNA Vs. SHET MOHNLAL D THAKUR
April 12, 2019
GANGAPPA Vs. STATE OF KARNATAKA
June 4, 2019
GANGARAJU Vs. KANTHAMMA
April 15, 2019
GANGARAJU Vs. LAKSHMIDEVAMMA @ LAKSHMAMMA
February 21, 2019
GANGARAJU Vs. STATE BY KOLAR RURAL POLICE STATION
February 27, 2019
GANGARAJU @ RAJU Vs. STATE OF KARNATAKA
November 25, 2019
GANGARAJU S/O GEJJIGANGAPPA Vs. STATE OF KARNATAKA THROUGH GUDIBANDE POLICE
January 25, 2019
GANGEERAMMA Vs. PRINCIPAL SECRETARY DEPARTMENT OF REVENUE
September 3, 2019
GANGUBAI Vs. RAMA SATERI GHADI
October 9, 2019
GAUHAR AZIZ KHOMANI Vs. STATE OF KARNATAKA
May 16, 2019
GAVIPURAM EXTENSION HOUSE BUILDING CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
December 18, 2019
GAVISIDDESHWARA COLLEGE OF EDUCATION Vs. UNION OF INDIA
September 3, 2019
GAVISIDDESHWARA HIREMATH Vs. SANJEEV BASAVARAJAPPA KARADAKAL
September 25, 2019
GAWADU SIDDAPPA PATIL SINCE DECEASED Vs. STATE OF KARNATAKA
July 22, 2019
GAYATHRI Vs. STATE OF KARNATAKA
February 13, 2019
GAYATHRI D/O LATE YENKANNA Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
March 11, 2019
GAYATRI BALACHANDAR Vs. KARNATAKA EXAMINATIONS AUTHORITY
July 25, 2019
GEETA Vs. STATE OF KARNATAKA
July 9, 2019
GEETHA Vs. NEW INDIA ASSURANCE
July 30, 2019
GEETHA LACHIREDDY W/O SUBRAMANYAM SREENIVASAIAH Vs. STATE OF KARNATAKA
April 8, 2019
GEETHA R SHETTY, W/O RAVI RAJ A SHETTY Vs. RAVIRAJ A SHETTY, S/O ANNAPPA SHETTY
April 11, 2019
GEETHA RAMESH Vs. STATE OF KARNATAKA
June 4, 2019
GEETHA V. Vs. STATE OF KARNATAKA
December 9, 2019
GEETHAMANI Vs. R.RAMESH
January 3, 2019
GENERAL MANAGER M/S.ICICI LOMBARD GIC LTD. Vs. SRINIVAS K
March 15, 2019
GENERAL SECRETARY BOMBAY RAYON FASHIONS LTD. Vs. MANAGEMENT OF BOMBAY RAYON FASHIONS LTD.
August 6, 2019
GEO CONSULTANCY SERVICES Vs. STATE OF KARNATAKA
July 3, 2019
GHATAPRABHA SAHAKARI Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES & FRAUDS CELL
February 20, 2019
GIRIDHAR Vs. BOWRING INSTITUTEM, BENGALURU
January 7, 2019
GIRIDHAR MADRAS Vs. THE INDIAN INSTITUTE OF SCIENCE AND ORS.
August 6, 2019
GIRIDHAR, Vs. SRINATH R.M.
June 11, 2019
GIRIDHARA GANIGA Vs. ADARSH
March 1, 2019
GIRIJA BAI Vs. STATE OF KARNATAKA
June 18, 2019
GIRIJABAI Vs. STATE OF KARNATAKA
July 26, 2019
GIRIJAKSHI Vs. ASHRAF
June 21, 2019
GIRIJAMMA AND ORS. Vs. IMTHIYAZ AND ORS.
October 11, 2019
GIRIJAMMA, W/O LATE RANGASHETTY Vs. DHANASHEKAR,
February 26, 2019
GIRIRAJ ENTERPRISES Vs. STATE OF KARNATAKA
October 22, 2019
GIRISH Vs. INCHARGE MANAGER
February 13, 2019
GIRISH Vs. STATE OF KARNATAKA
September 9, 2019
GIRISH Vs. STATE OF KARNATAKA
March 21, 2019
GIRISH ADIGA Vs. MAHABALESHWARA ADIGA AND ORS.
October 24, 2019
GIRISH G.L Vs. STATE OF KARNATAKA
September 18, 2019
GIRISH RAI Vs. STATE OF KARNATAKA
February 27, 2019
GIRIYAPPA Vs. CHANABASAPPA
July 12, 2019
GLOBAL AGENCY Vs. PRINCIPAL COMMISSIONER OF CENTRAL TAX BENGALURU
March 7, 2019
GLOBAL ASSOCIATES ASSOCIATION OF PERSONS Vs. UNION OF INDIA MINISTRY OF FINANCE
January 24, 2019
GNYANA MANDIR TRUST Vs. STATE OF KARNATAKA
January 7, 2019
GODAVVA Vs. YAMANAVVA
February 22, 2019
GOLAGANI ANIL KUMAR Vs. STATE OF KARNATAKA
April 1, 2019
GOLD COIN FARMS AND HOUSING DEVELOPERS LTD Vs. STATE OF KARNATAKA
July 2, 2019
GOLDEN GATE PROPERTIES LTD. AND ORS. Vs. THE INCOME TAX DEPARTMENT
April 26, 2019
GOLLA SHIVANNA Vs. G RAMANJINEYULU
June 25, 2019
GOLLATHIMMAPPA Vs. V.NIRANJANAREDDY
December 16, 2019
GOMATESH VIDYAPEETH REGISTERED TRUST Vs. CHAIRMAN, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
June 20, 2019
GOPAL Vs. STATE OF KARNATAKA
October 30, 2019
GOPAL Vs. STATE OF KARNATAKA
April 22, 2019
GOPAL KRISHNA S/O Vs. SRINIVASA
March 19, 2019
GOPAL VENKAJI KULKARNI Vs. BABURAO VENKAJI KULKARNI AND ANOTHER
April 27, 2019
GOPALA Vs. STATE OF KARNATAKA
June 18, 2019
GOPALA GOUNDAR Vs. DEPUTY COMMISSIONER DAVANAGERE DISTRICT
August 29, 2019
GOPALAN ENTERPRISES, BANGALORE Vs. DEPUTY COMMISSIONER OF STAMP, BANGALORE
May 31, 2019
GOPALAPPA Vs. STATE OF KARNATAKA
September 16, 2019
GOPALKRISHNA S/O LATE LANKAPPA Vs. STATE OF KARNATAKA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT OF KARNATAKA
April 12, 2019
GOPALKRISHNA SHETTY R/O Vs. STATE OF KARNATAKA
January 8, 2019
GOPEMMA W/O DASHARATH Vs. STATE OF KARNATAKA BY ITS SECRETARY DEPARTMENT OF PANCHAYAT RAJ & RURAL DEVELOPMENT
February 8, 2019
GORAVANAHALLI MAHALAKSHMI RE-CONSTITUTED CHARITABLE TRUST Vs. STATE OF KARNATAKA
July 23, 2019
GORESAB MAKTUMSAB SARVANNAVAR Vs. STATE OF KARNATAKA, THROUGH SAVADATTI POLICE STATION, REPRESENTED BY STATE PUBLIC PROSECUTOR
April 3, 2019
GORURU TRADERS Vs. STATE OF KARNATAKA
July 17, 2019
GOUDAPPA Vs. STATE OF KARNATAKA
June 12, 2019
GOURAWWA Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
October 25, 2019
GOURAWWA YALLAPA DODMANI Vs. STATE OF KARNATAKA REP BY ITS STATE PUBLIC PROSECUTOR
April 3, 2019
GOURIBHATRA Vs. STATE PRINCIPAL SECRETARY
February 22, 2019
GOUTAM Vs. GANAPATI PAWAR
January 16, 2019
GOVERNMENT OF KARNATAKA Vs. MOHAMMED FARUQ
February 19, 2019
GOVIND Vs. STATE OF KARNATAKA
February 4, 2019
GOVIND KAMAT S/O LAXMESH Vs. MANAGING DIRECTOR NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION (NEKRTC)
April 27, 2019
GOVIND KAMAT S/O LAXMESH Vs. MANAGING DIRECTOR NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION
February 4, 2019
GOVINDA Vs. STATE OF KARNATAKA
October 10, 2019
GOVINDARAJU Vs. STATE OF KARNATAKA
February 7, 2019
GOVINDARAJU @ SHIVA Vs. STATE OF KARNATAKA
January 3, 2019
GOVINDEGOWDA Vs. STATE BY RANGE FOREST OFFICER
January 30, 2019
GOWRAMMA Vs. B MUNISWAMY
August 2, 2019
GOWRAMMA Vs. A.KRISHNAPPA
February 18, 2019
GOWRAMMA Vs. STATE OF KARNATAKA
May 29, 2019
GOWRAMMA Vs. DEPUTY COMMISSIONER
January 28, 2019
GOWRAMMA W/O LATE CHIKKANNEGOWDA Vs. UDAY M S/O MAHADEVA MAJOR
July 11, 2019
GOWRAMMA W/O LATE P NARAYANASWAMY Vs. SLUM CLEARANCE BOARD
July 9, 2019
GOWTHAM H.K. Vs. STATE OF KARNATAKA
November 26, 2019
GRACE RAI Vs. INTELLIGENCE OFFICER
April 3, 2019
GUJJAL GANESH S/O G HULIGEMMA Vs. K RAMESH SINGH
March 20, 2019
GULAB MOIDIN Vs. STATE OF KARNATAKA
October 24, 2019
GULZAR AHAMAD Vs. STATE BY MAHADEVAPURA
November 18, 2019
GUMMATIR SUBRAMANI Vs. SHIVAIAHMARIYAYYA
January 16, 2019
GUNAPAL ATHIKARI S/O LATE CHANDRAVATHI Vs. STATE OF KARNATAKA
February 22, 2019
GUNAVENKATARAMANE GOWDA Vs. N.S. VIJAYAKUMAR
March 28, 2019
GUNDA Vs. K.GOPALKRISHNA SHERIGAR
September 11, 2019
GUNDANAIKA Vs. MAC SECURITY SERVICES PVT. LTD.
December 6, 2019
GUNDAPPA DEAD BY LRS Vs. SHANTABAI W/O DEVENDRA NARBOLE
April 12, 2019
GUNDAPPA S/O VEERSHETTY BHOOTPURE Vs. STATE OF KARNATAKA
July 12, 2019
GUNDU RANU KALAKUNDRI Vs. MAHESHCHANDRA KESHAV KODAKANI
January 8, 2019
GURU Vs. STATE OF KARNATAKA
October 25, 2019
GURU RAJENDRA MINERALS TRADING COMPANY Vs. K RAMAPPA
March 13, 2019
GURUDATHA P V Vs. STATE
April 15, 2019
GURUNATHAGOUDA S/O NINGANAGOUDA GOUDAR Vs. STATE OF KARNATAKA
March 1, 2019
GURUPADAYYA Vs. I H M BASAVARAJ
March 18, 2019
GURURAJ JOSHI S/O PRALHADACHARYA JOSHI Vs. V SELVARAJ S/O VEDAN
April 4, 2019
GURURAJ L N Vs. STATE OF KARNATAKA
January 31, 2019
GURUSANGAPPA S/O LINGAPPA HUNAGUND Vs. VILAS S/O BORMAL OSWAL
July 9, 2019
GURUSHANTAPPA Vs. SHANKAR
April 24, 2019
GURUSIDDAWWA AND ORS. Vs. MUTTAWWA AND ORS.
September 25, 2019
GURUVINAYAKA Vs. R.RAVINDRAKUMAR
November 25, 2019
GUTTURU MILK PRODUCERS CO-OPERATIVE SOCIETIES Vs. STATE OF KARNATAKA
August 13, 2019
GYANCHAND MEHTA Vs. BHARATHI WIFE OF RAMACHANDRA6
March 7, 2019
H A IQBAL Vs. STATE BY KARNATAKA LOKAYUKTHA POLICE BALLARI DISTRICT
January 17, 2019
H B PRABHAKARA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
March 27, 2019
H C BYRE GOWDA, S/O LATE CHIKKANNA Vs. STATE OF KARNATAKA
April 2, 2019
H D KUMARASWAMY Vs. STATE OF KARNATAKA
December 2, 2019
H K LOKESH Vs. STATE OF KARNATAKA
September 6, 2019
H K RAMA RAO Vs. K SRINIVASA
May 28, 2019
H LANKE GOWDA Vs. STATE OF KARNATAKA
March 29, 2019
H M CONSTRUCTIONS Vs. CENTURY SILICON CITY
June 17, 2019
H M HALASWAMY S/O PANCHAIAH Vs. STATE OF KARNATAKA
January 11, 2019
H M PARAMILA W/O KRISHNA REDDY H N Vs. M BABU REDDY
March 1, 2019
H MANJUNATH Vs. CHANDANA MANJUNATH
June 6, 2019
H N BABU REDDY Vs. STATE OF KARNATAKA
January 10, 2019
H N GURURAJANNA Vs. H N CHANDRASHEKAR
March 8, 2019
H N MURALIDHAR S/O LATE H NANJUNDAIAH Vs. STATE OF KARNATAKA DEPARTMENT FOOD & CIVIL SUPPLIES & CONSUMER AFFAIRS VIKASA SOUDHA
February 13, 2019
H N UDAY SIMHA Vs. STATE OF KARNATAKA
February 5, 2019
H PADMANABHA PAI Vs. PRADEEPCHANDRA SHETTY
June 25, 2019
H R SUMANGALA W/O PRAKASH RAO Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE DIRECTORATE OF CIVIL RIGHTS ENFORCEMENT
January 23, 2019
H RANGAREDDY Vs. STATE OF KARNATAKA BY ITS SECRETARY DEPARTMENT OF AGRICULTURE
January 10, 2019
H S BEDI MANAGING DIRECTOR, IDEB PROJECTS PRIVATE LIMITED Vs. BENNET COLEMAN & COMPANY LIMITED
January 16, 2019
H S MAHADEVA SHETTY S/O SIDDASHETTY Vs. MAHADEVAMMA, W/O K R.SUBBANNA
April 2, 2019
H S NAGABHUSHANA Vs. STATE OF KARNATAKA
August 26, 2019
H S REVANA SIDDAPPA Vs. H S VEERABHADRAPPA
June 21, 2019
H T JAYARAMAIAH S/O THAMMANNAPPA Vs. CHIEF SECRETARY STATE OF KARNATAKA
February 6, 2019
H T KENCHEGOWDA S/O THIMME GOWDA Vs. S D UMESH S/O DIBBEGOWDA
April 23, 2019
H V SUBRAMANI Vs. MANAGEMENT OF M/S RAN FLEX INDIA PVT LTD
March 21, 2019
H V SURESH S/O LATE N VENKATA JETTY Vs. RENUKADEVI W/O LATE KRISHNA JETTY
July 29, 2019
H. DADAPEER Vs. FRANCIES MONTAIRO
July 1, 2019
H. G. KUMAR NAIK Vs. STATE OF KARNATAKA
January 4, 2019
H. H. JYOTENDRA SINHJI VIKRAMSINHJI Vs. AMIT ROY
July 3, 2019
H. HALESHAPPA Vs. STATE OF KARNATAKA AND ORS.
April 22, 2019
H. M. HALASWAMY Vs. STATE OF KARNATAKA
January 11, 2019
H. M. MANJUNATHA Vs. UNION OF INDIA
April 25, 2019
H. MANJAPPA Vs. STATE BY POLICE SUB-INSPECTOR
July 10, 2019
H. MUNIREDDY Vs. THE ADVOCATE GENERAL, STATE OF KARNATAKA AND ORS.
September 18, 2019
H. N. GIRISH Vs. H.G. HAMSA
February 1, 2019
H. R. KUMARAPPA Vs. R KUMAR
August 21, 2019
H. ROOPA DEVI Vs. DEPUTY COMMISSIONER
October 9, 2019
H. S. NAGARAJA RAO Vs. STATE OF KARNATAKA
August 2, 2019
H. S. SREEDHARA RAO Vs. H. N. SREENIVASAPPA
October 14, 2019
H.G.NAGARAJA Vs. H.SURESH NAIKA
September 12, 2019
H.J. YOGANANDA Vs. STATE OF KARNATAKA
November 13, 2019
H.K. SREENIVASA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 4, 2019
H.K.NARASAMMA DEVARAJU Vs. STATE OF KARNATAKA
January 10, 2019
H.L. KAVERI Vs. KARNATAKA STATE SEEDS DEVELOPMENT CORPORATION LIMITED
February 1, 2019
H.L. SUBRAMANYA Vs. DEPUTY COMMISSIONER
November 5, 2019
H.M. MALLASETTY Vs. STATE OF KARNATAKA
August 5, 2019
H.M. MANCHE GOWDA Vs. CORPORATION BANK
January 28, 2019
H.M.RUDRAKUMAR Vs. GOWRAMMA H.R.
May 30, 2019
H.N. NARASIMHA MURTHY Vs. A.C. VENKATESH
November 28, 2019
H.P. SATHISHA Vs. STATE
October 21, 2019
H.R. SHIVASHANKAR Vs. THE STATE OF KARNATAKA AND ORS.
April 15, 2019
H.R. SUSHEELA Vs. M.S. KATHA RAJ
October 14, 2019
H.R.RAGHAVENDRA Vs. THE STATE OF KARNATAKA
January 14, 2019
H.S. APPAJI GOWDA Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
January 25, 2019
H.S.RAJU Vs. STATE OF KARNATAKA
January 2, 2019
H.T. JAYARAMAIAH Vs. CHIEF SECRETARY, STATE OF KARNATAKA, BENGALURU
February 6, 2019
H.T. SUBBARAYA GOWDA Vs. K.T. YOGENDRA
August 22, 2019
H.V. NARESH Vs. STATE OF KARNATAKA
April 8, 2019
H.V. SUBRAMANI Vs. MANAGEMENT OF RANFLEX INDIA PVT. LTD.
March 21, 2019
HAFIZA HUSAINSAB CHIMMANAKATTI Vs. STATE OF KARNATAKA
July 24, 2019
HALASIDDA HOLEPPA HANAMSAGAR Vs. STATE OF KARNATAKA
February 7, 2019
HALIMA Vs. RAGHAVENDRA N. SHIRABUR
October 23, 2019
HAMEED Vs. STATE OF KARNATAKA
July 2, 2019
HAMPANA GOUDA BADARALI Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE
June 17, 2019
HAMSA S Vs. SHAILENDRA KUMAR B
August 2, 2019
HANAMANTH Vs. PARASAPPA
January 30, 2019
HANAMANTHA GURANI Vs. KARNATAKA LOKAYUKTA
January 8, 2019
HANAMAPPA IRAPPA NAYAK Vs. STATE OF KARNATAKA
December 2, 2019
HANAMARADDI Vs. GOVINDRADDI S SHIDNAL
June 24, 2019
HANMANT Vs. STATE OF KARNATAKA
February 5, 2019
HANMANTAPPA Vs. STATE OF KARNATAKA
March 28, 2019
HANUMAKKA Vs. STATE OF KARNATAKA
June 15, 2019
HANUMAKKA, W/O LATE M RAMAIAH Vs. K V LAKSHMAMMA, D/O R.VENKATESH @ RAJANNA
April 5, 2019
HANUMANTAPPA Vs. HULIGEWWA
May 29, 2019
HANUMANTAPPA @ MUTTU Vs. BASAMMA @ RANJEETA KOMO HANUMANTAPPA @ MUTTU KARADAGI
January 9, 2019
HANUMANTH REDDY Vs. K RAGHAVAREDDY
February 5, 2019
HANUMANTHA Vs. SHRIRAM GENERAL INSURANCE COMPANY LTD.
January 31, 2019
HANUMANTHA Vs. STATE OF KARNATAKA
September 17, 2019
HANUMANTHA RAJU Vs. SHIVAKUMAR
September 5, 2019
HANUMANTHAIAH Vs. G.S. ARUN KUMAR
June 28, 2019
HANUMANTHAPPA Vs. MANSUR AHMAD KHADARSAB HUBBALLI
February 27, 2019
HANUMANTHAPPA Vs. STATE OF KARNATAKA
February 7, 2019
HANUMANTHAPPA Vs. STATE OF KARNATAKA
March 11, 2019
HANUMANTHAPPA H Vs. STATE OF KARNATAKA
March 14, 2019
HANUMANTHARAJU H.B Vs. REGISTRAR
September 3, 2019
HANUMANTHARAYAPPA Vs. N.SIDDAPPA
January 18, 2019
HANUMANTHARAYAPPA @ HANUMANTHA REDDY Vs. STATE BY RURAL POLICE STATION,TUMAKURU
March 27, 2019
HANUMANTHEGOWDA Vs. BRANCH MANAGER, (LEGAL DEPARTMENT)
July 12, 2019
HARDIK TANWAR Vs. KARNATAKA EXAMINATIONS AUTHORITY
August 30, 2019
HARI Vs. GOVIND AND ORS.
July 3, 2019
HARI NARAYANAN Vs. STATE OF KARNATAKA
June 4, 2019
HARIDAS ALIAS HARISH AMIN Vs. S. RAMA
March 20, 2019
HARIHARA MAHESHAPPA S/O H GONIBASAPPA Vs. STATE OF KARNATAKA
July 26, 2019
HARIJANA GUNDAMMA Vs. K VIRUPAKSHI
June 17, 2019
HARINDRANATH K Vs. K N PREMAVATHY
June 18, 2019
HARISH Vs. PRESIDENT GRAMA PANCHAYATH
July 25, 2019
HARISH Vs. STATE OF KARNATAKA
November 5, 2019
HARISH B.S. Vs. STATE
December 18, 2019
HARISH MARIAN FERNANDES Vs. STATE OF KARNATAKA
September 18, 2019
HARISH T. Vs. STATE
December 6, 2019
HARISH T.R. Vs. STATE OF KARNATAKA
November 18, 2019
HARISHA S/O RAMESH Vs. STATE OF KARNATAKA
January 16, 2019
HARISHA, S/O LATE SUBBAMURTHY Vs. STATE OF KARNATAKA BY MALLESHWARAM POLICE STATION, REP BY ITS PUBLIC PROSECUTOR
May 3, 2019
HARISHPOORI Vs. STATE OF KARNATAKA
January 9, 2019
HARMINDER SINGH @ SHELLY S/O LATE SURNITH SINGH Vs. STATE BY RAMANAGARA RURAL POLICE STATION REPRESENTED BY STATE PUBLIC PROSECUTOR
April 10, 2019
HARSHA N Vs. KARNATAKA POWER CORPORATION LIMITED
April 5, 2019
HARSHITHA J Vs. PRAVEEN G,GOVINDARAJ
January 9, 2019
HASEENAR Vs. STATE OF KARNATAKA
November 19, 2019
HASEIN PASHA Vs. STATE OF KARNATAKA
March 18, 2019
HASSAIN SAB Vs. D. AFROZ
July 17, 2019
HASSAN THERMAL POWER PVT. LTD Vs. STATE OF KARNATAKA
September 27, 2019
HATELSAB Vs. DASTAGIRSAB KOLHAR
September 3, 2019
HDFC BANK LIMITED Vs. RECOVERY OFFICER, BENGALURU
June 20, 2019
HDFC BANK LTD. Vs. SRINIVAS TELECOM
December 19, 2019
HEAD MASTER SHAMS SCHOOL Vs. HAROON RASHEED PASHA
July 4, 2019
HEENA VIJAY MEHTA Vs. STATE OF KARNATAKA HIGH GROUNDS POLICE STATION
June 20, 2019
HEERASING Vs. STATE OF KARNATAKA
May 2, 2019
HEMA CHETHAN Vs. STATION HOUSE OFFICER HANUMANTHNAGAR POLICE STATION
July 5, 2019
HEMA MALINI Vs. JAYALAKSHMAMMA
June 13, 2019
HEMACHANDRA Vs. K. UMMER FAROOQ
March 26, 2019
HEMANNA Vs. RENUKA
March 18, 2019
HEMANTH KUMAR.G Vs. STATE OF KARNATAKA
October 14, 2019
HEMAVATHI Vs. STATE OF KARNATAKA
April 23, 2019
HEMAVATHI B PANDI Vs. VIJAYA S ARIGA
August 26, 2019
HEMAVATHI KOTIAN Vs. GLADSTON SARDIS KOTIAN
March 26, 2019
HEMAVATHI S Vs. K RAVI
February 28, 2019
HEMAVATHI, W/O ANNI DEVADIGA Vs. SARASWATHI, W/O LATE NARAYANA
March 7, 2019
HENNUR PROPERTIES PVT. LTD. Vs. STATE OF KARNATAKA
September 5, 2019
HIGH POINT FINANCE PVT LTD , REPRESENTED BY ITS MANAGING DIRECTOR SURESH BHATIA Vs. JAYAMMA W/O RAMAKRISHNAPPA
April 5, 2019
HILLSIDE AYURVEDA MEDICAL COLLEGE AND HOSPITAL REP BY ITS SECRETARY UMESH BABU Vs. UNION OF INDIA MINISTRY OF AYURVEDA
April 10, 2019
HINDALCO INDUSTRIES LIMITED Vs. BHORUKA ALUMINUM LIMITED
December 6, 2019
HINDUJA FASHIONS Vs. GEEKAY KUSAM MASALA
November 11, 2019
HINDUSTAN AERONAUTICS EMPLOYEES ASSOCIATION Vs. HINDUSTAN AERONAUTICS LIMITED
August 16, 2019
HINDUSTAN AERONAUTICS LIMITED Vs. HEMAVATHY
July 3, 2019
HINDUSTAN AERONAUTICS LIMITED Vs. PEER BHAKTAR
September 27, 2019
HINDUSTAN AERONAUTICS LIMITED Vs. S.M.SIVAGAMI
August 22, 2019
HINDUSTAN COCA-COLA BEVERAGES PVT LTD Vs. SECRETARY TO GOVT OF KARNATAKA DEPT OF LABOUR
March 13, 2019
HIP BAR PVT. LTD. Vs. STATE OF KARNATAKA
September 13, 2019
HIREMANI KALLAPPA MELAGE Vs. LOKMANYA MULTIPURPOSE CO OPERATIVE SOCIETY LTD
February 1, 2019
HIS HOLINESS SRI SRI VIDYA PRASANNA THIRTHA SWAMAJI Vs. STATE OF KARNATAKA
January 2, 2019
HITHAISHI RAJ Vs. NEW SHORES INTERNATIONAL COLLEGE
July 12, 2019
HOLABASAPPA TIPPANNA KUNDGOL Vs. RAMANAGOUDA SIDDANGOUDA PATIL
January 4, 2019
HOLIAC REALTY PRIVATE LIMITED Vs. SUNANDAMMA
April 12, 2019
HOMBALAMMA Vs. PUTTAMMA
November 19, 2019
HOMBAMMA Vs. NAYAZ PASHA
August 2, 2019
HONGKONG & SHANGHAI BANKING CORPORATION LTD Vs. LISA APPARELS PVT LTD
March 25, 2019
HONNAPPA Vs. V. SHASHIDHARA CHARY
December 2, 2019
HONNAPPA GOWDAR Vs. T GOPINAIK
June 17, 2019
HONNURA Vs. SAGANAGOUDA
June 28, 2019
HOOVAMMA Vs. M B CHANDREGOWDA
February 6, 2019
HORMUSJI COWASJEE DINSHAW TRUST Vs. SRI ABDUL HAMEED KHAN
March 7, 2019
HOSANEERALAGI YENNEBIJA BELEGARARA SAHAKARI SANGH NIYAMEETH Vs. STATE OF KARNATAKA
May 9, 2019
HOSMANI KARAKAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
March 15, 2019
HOWRI KETHROL Vs. STATE OF KARNATAKA
August 17, 2019
HULIGEMMA W/O PAMPANNA Vs. DEPUTY COMMISSIONER KOPPAL DISTRICT
April 26, 2019
HULUGANNA H Vs. DEPUTY COMMISSIONER, BALLARI
March 18, 2019
HUSSAIN BASHA S/O LATE MOULA SAB Vs. MALLIKARJUNA G S/O G POMPANNA
July 9, 2019
I M SHIVAYOGI Vs. NEW INDIA ASSU CO LTD
June 4, 2019
I.M.NAGARAJAIAH Vs. DIVISIONAL CONTROLLER KSRTC
September 26, 2019
IBRAHIM Vs. STATE OF KARNATAKA
March 21, 2019
IBRAHIM SAB Vs. VENKATARAVANAPPA
June 6, 2019
IBRAHIM SHARIEFF Vs. STATE BY LOKAYUKTHA POLICE
March 1, 2019
ICICI BANK LIMITED Vs. LAKSHMI NIRMAN (BANGALORE) PVT LIMITED
June 21, 2019
ICICI HOME FINANCE COMPANY LIMITED Vs. SAI RAMAKRISHNA KARUTURI
January 21, 2019
ICICI LOMBARD COMPANY LTD. Vs. MOHAMMED SARDAR
November 20, 2019
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. SMT CHAND BI
January 10, 2019
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. BEEBIJAN @ NEELAVVA W/O TIPPU SULTAN NADAF
August 21, 2019
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. PRAKASH
February 6, 2019
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. THIPPESWAMY
April 25, 2019
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. T N NARASIMHAMURTHY
August 13, 2019
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. JAYAMMA
August 1, 2019
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. BASAPPA
March 13, 2019
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. ZUBERAHMED AND ORS.
December 19, 2019
III ADDITIONAL DISTRICT AND SESSIONS JUDGE Vs. SALEEM SON OF ABDUL KHAYAM
August 2, 2019
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LTD Vs. GOVERNMENT OF KARNATAKA
September 4, 2019
ILYAZ KHAN Vs. STATE OF KARNATAKA
June 26, 2019
ILYAZ KHAN Vs. STATE OF KARNATAKA
February 26, 2019
IMRAN JALAL @ BILAL AHMED Vs. STATE OF KARNATAKA
November 29, 2019
IMRAN KHAN Vs. STATE BY THUNGANAGAR POLICE STATION
December 9, 2019
IMRAN KHAN Vs. STATE OF KARNATAKA
March 29, 2019
IMRAN PASHA Vs. STATE BY KALASIPALYA
April 22, 2019
IMRAN SHIVAPUR Vs. STATE OF KARNATAKA
February 25, 2019
IMTIAZ AHMED Vs. UNION OF INDIA
March 13, 2019
IN RE: K.S. NATRAJ Vs. IN RE: K.S. NATRAJ
October 21, 2019
IN RE: P.T. SHOBHA AND ORS. Vs. IN RE: P.T. SHOBHA AND ORS.
January 18, 2019
IN RE: PURUSHOTHAM KRISHNAPPA Vs. IN RE: PURUSHOTHAM KRISHNAPPA
January 4, 2019
INAYATH PASHA Vs. STATE OF KARNATAKA
February 22, 2019
INDER SINGH CHOWDHARY Vs. SURYA PRAKASH &M ORS.
August 16, 2019
INDIA SUGARS & REFINERIES LTD. Vs. COMMISSIONER FOR CANE DEVELOPMENT
December 3, 2019
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March 18, 2019
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January 16, 2019
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May 27, 2019
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December 19, 2019
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December 2, 2019
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May 8, 2019
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June 17, 2019
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January 28, 2019
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February 5, 2019
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March 15, 2019
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July 17, 2019
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January 14, 2019
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December 12, 2019
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March 18, 2019
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August 29, 2019
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January 8, 2019
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December 20, 2019
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July 11, 2019
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February 28, 2019
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July 1, 2019
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July 2, 2019
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February 26, 2019
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March 29, 2019
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March 22, 2019
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February 22, 2019
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April 9, 2019
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June 21, 2019
J VANITHA Vs. STATE BY NATIONAL INVESTIGATING AGENCY
July 3, 2019
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November 12, 2019
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January 17, 2019
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February 15, 2019
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April 3, 2019
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October 15, 2019
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July 4, 2019
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April 10, 2019
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June 10, 2019
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May 14, 2019
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February 19, 2019
JAGADISHA Vs. KARNATAKA MOBILE CRANES
September 5, 2019
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April 9, 2019
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March 27, 2019
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October 11, 2019
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July 15, 2019
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June 12, 2019
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September 5, 2019
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July 23, 2019
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March 29, 2019
JALAM SINGH Vs. STATE
September 5, 2019
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January 8, 2019
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April 4, 2019
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February 25, 2019
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January 10, 2019
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September 16, 2019
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April 26, 2019
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February 16, 2019
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July 22, 2019
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March 25, 2019
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June 7, 2019
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November 7, 2019
JAYA CHACKO Vs. STATE OF KARNATAKA
November 6, 2019
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May 29, 2019
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July 4, 2019
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April 24, 2019
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September 3, 2019
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January 30, 2019
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April 24, 2019
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June 4, 2019
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February 11, 2019
JAYAMMA Vs. COMMISSIONER
August 5, 2019
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August 26, 2019
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February 8, 2019
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March 8, 2019
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November 25, 2019
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March 20, 2019
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July 9, 2019
JAYANTH Vs. STATE OF KARNATAKA
March 21, 2019
JAYANTH Vs. STATE OF KARNATAKA
March 7, 2019
JAYANTH Vs. STATE
March 27, 2019
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February 5, 2019
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March 20, 2019
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January 3, 2019
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March 14, 2019
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January 4, 2019
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February 13, 2019
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June 20, 2019
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February 1, 2019
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February 25, 2019
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June 13, 2019
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March 8, 2019
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November 28, 2019
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March 25, 2019
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March 27, 2019
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June 25, 2019
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June 7, 2019
JENDHU BI W/O JAFFAR SAB Vs. ANJAN KUMAR S/O VENKATARAMANAIAH
July 11, 2019
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April 10, 2019
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April 27, 2019
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September 4, 2019
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February 13, 2019
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August 8, 2019
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August 8, 2019
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January 21, 2019
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February 13, 2019
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November 6, 2019
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March 29, 2019
JOSEPH Vs. STATE OF KARNATAKA
February 18, 2019
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March 11, 2019
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March 14, 2019
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January 31, 2019
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April 8, 2019
JOY MILTON Vs. STATE BY BASAVANAHALLI POLICE,
December 4, 2019
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February 25, 2019
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April 25, 2019
JSW STEEL LIMITED Vs. GOVERNMENT OF KARNATAKA
November 4, 2019
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August 23, 2019
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June 18, 2019
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April 12, 2019
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August 8, 2019
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July 19, 2019
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February 26, 2019
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June 7, 2019
K .P. CHAMPAKADHAMASWAMY Vs. STATE BY BESCOM VIGILENCE POLICE
November 26, 2019
K A KUTTAPPA Vs. M U BOPPANNA
March 18, 2019
K A RAVI CHENGAPPA Vs. DEPUTY COMMISSIONER, KODAGU DISTRICT
May 31, 2019
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October 11, 2019
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February 5, 2019
K ARMUGAM Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
February 5, 2019
K B CHANDRASHEKAR Vs. STATE OF KARNATAKA
March 8, 2019
K BHAKTHAVATSALA Vs. SENIOR ACCOUNTS OFFICER
April 12, 2019
K C MOHAN KUMAR Vs. KALERAMMANA PAPAIAH
June 27, 2019
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April 22, 2019
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January 4, 2019
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September 20, 2019
K GAJENDRA HATWAR Vs. K S SREEKANTH
February 7, 2019
K GOPALA S/O LATE B V KRISHNAPPA Vs. STATE OF KARNATAKA
March 22, 2019
K ISHWARAN Vs. ASHOK B BANNIKOL
April 1, 2019
K J GURUMURTHY Vs. STATE OF KARNATAKA
May 10, 2019
K JAYALAKSHMI JAYARAM Vs. SECRETARY
June 10, 2019
K KUMAR Vs. STATE BY RURAL POLICE, CHIKKAMAGALUR
March 14, 2019
K LALITHA WIFE OF M C VENKATESH Vs. STATE OF KARNATAKA
April 5, 2019
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March 18, 2019
K M A CATERERS REPRESENTED BY ITS PARTNER T S KHADEER AHMED Vs. UNION OF INDIA
April 10, 2019
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July 1, 2019
K M MANJUNATH Vs. K RAMALINGA
July 8, 2019
K M PRABHU S/O LATE K M MUNISWAMAPPA Vs. BURMA SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED
April 2, 2019
K M SURESH Vs. STATE OF KARNATAKA
December 6, 2019
K M VASU Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
December 11, 2019
K N MANJUNATH Vs. VERAM TRADINGS
August 26, 2019
K N PARAMESHWARA ADIGA Vs. TAHSILDAR BYNDOOR, KUNDAPURA TALUK
March 25, 2019
K N RAMESH Vs. STATE OF KARNATAKA
July 2, 2019
K N SMITHA RANI, W/O M J TARUN @ TULASIRAM Vs. M J TARUN @ TULASIRAM, S/O M V JAVAREGOWDA
April 10, 2019
K NARAYANA REDDY Vs. SHAHEED SHAHAZADHA
August 16, 2019
K P MANJUNATH Vs. STATE OF KARNATAKA
May 27, 2019
K PRABHAKARA Vs. STATE KARNATAKA
June 6, 2019
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April 16, 2019
K R PRAKASH, S/O LATE K M RUDRAPPA Vs. STATE OF KARNATAKA,
July 11, 2019
K R RAMACHANDRA Vs. STATE OF KARNATAKA
February 27, 2019
K R SHESHUPRASAD Vs. PUNJAB NATIONAL BANK
November 20, 2019
K RAVINDRA SHETTY Vs. VIJAYA BANK
August 30, 2019
K S LAKSHMIKANTHARAJU Vs. SOWBHAGYA N
March 1, 2019
K S MANI Vs. K VASUDEVA
April 2, 2019
K S NANDINI Vs. BANGALORE MAHANAGARA PALIKE (B M P )
June 6, 2019
K S PARAMESHA Vs. STATE OF KARNATAKA
May 24, 2019
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August 16, 2019
K S SHANKAR Vs. K JYOTHI
September 11, 2019
K SANDEEP @ RAGHAVENDRA, S/O T KRISHNA Vs. B RASHMI @ GAJALAKSHMI, W/O K SANDEEP
February 4, 2019
K SATHYAVATHI SHENOY Vs. STATE OF KARNATAKA
March 11, 2019
K SHIVAKUMAR Vs. STATE OF KARNATAKA
March 18, 2019
K SREE HARIHARA MURTHY Vs. UNION OF INDIA
June 11, 2019
K SURESH Vs. SECRETARY, KARNATAKA CONTACTORS
January 7, 2019
K SUSAIRAJ Vs. DISTRICT TECHNICAL OFFICER AND DEPUTY DIRECTOR OF LAND RECORDS
February 5, 2019
K T ANURADHA D/O LATE K T NARAIN Vs. UNION OF INDIA
May 28, 2019
K T CHANNESHAPPA S/O K THIRTHAPPA Vs. SUBHASH KRISHNAPPA HUCHA REDDY S/O LATE KRISHNAPPA HUCHA REDDY
March 20, 2019
K T VENKATAPPA Vs. STATE OF KARNATAKA
February 19, 2019
K V G AYURVEDA MEDICAL COLLEGE Vs. STATE OF KARNATAKA DEPT OF AYUSH
September 5, 2019
K V SHEKAR Vs. STATE OF KARNATAKA
February 7, 2019
K VENKATA RAO S/O E KRISHNAMURTHY Vs. REGISTRAR EVALUATION KARNATAKA STATE LAW UNIVERSITY (KSLU IN SHORT)
February 8, 2019
K VIMAL KUMAR JAIN Vs. N SUJATHA SRIDHAR
June 13, 2019
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July 3, 2019
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June 18, 2019
K. C. SARITHA Vs. A. N. VIJAYAKUMAR
October 25, 2019
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August 16, 2019
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December 10, 2019
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March 26, 2019
K. H. NARAYANA SETTY Vs. STATE OF KARNATAKA
December 9, 2019
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July 22, 2019
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September 3, 2019
K. K. DINESH Vs. DEPUTY COMMISSIONER MANDYA DISTRICT
October 17, 2019
K. KRISHNA MURTHY Vs. STATE OF KARNATAKA
December 20, 2019
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December 9, 2019
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January 30, 2019
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July 23, 2019
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July 2, 2019
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October 11, 2019
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June 19, 2019
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November 5, 2019
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February 28, 2019
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July 25, 2019
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August 30, 2019
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March 20, 2019
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February 20, 2019
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August 22, 2019
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March 12, 2019
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July 10, 2019
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February 8, 2019
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January 21, 2019
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May 31, 2019
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November 20, 2019
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June 7, 2019
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March 22, 2019
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January 4, 2019
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September 3, 2019
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October 22, 2019
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February 5, 2019
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January 30, 2019
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January 3, 2019
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June 18, 2019
K.JANARDHANA REDDY Vs. STATE
June 3, 2019
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May 29, 2019
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August 2, 2019
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January 3, 2019
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July 15, 2019
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June 10, 2019
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December 19, 2019
K.M. RAJAPPA Vs. M.B. ROHITHA
August 26, 2019
K.M. SRINIVAS Vs. STATE OF KARNATAKA
December 24, 2019
K.M.PRASAD Vs. STATE BY ASSISTANT COMMISSIONER OF POLICE
July 19, 2019
K.M.THAHIR SUHAIL Vs. STATE BY VIRAJPET POLICE KODAGU DISTRICT
December 4, 2019
K.MUNISWAMAPPA Vs. H.PARVATHAMMA
December 11, 2019
K.NAGARAJU Vs. STATE OF KARNATAKA
November 25, 2019
K.NAVEEN KUMAR Vs. MR. P.VITTAL PAI SINCE DEAD BY LR RAVIKALA V.PAI
March 8, 2019
K.O. MAMMEN Vs. COMMISSIONER OF POLICE
November 7, 2019
K.P. KRISHNEGOWDA Vs. STATE OF KARNATAKA
June 25, 2019
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January 11, 2019
K.P.SARASWATHI Vs. COMMISSIONER HASSAN URBAN DEVELOPMENT AUTHORITY
January 2, 2019
K.R.RAMACHANDRA Vs. STATE OF KARNATAKA
July 19, 2019
K.S. BASAVANAGOWDA AND ORS. Vs. PRAHLADA RAO AND ORS.
December 20, 2019
K.S. HUCHAVEERAPPA Vs. ASSISTANT COMMISSIONER BENGALURU SOUTH SUB DIVISION
February 6, 2019
K.S. JAGADEEP Vs. STATE OF KARNATAKA
December 20, 2019
K.S. SARATH KUMAR Vs. STATE OF KARNATAKA
December 16, 2019
K.S. SHANKARAPPA NAIKA Vs. K.N.KRISHNA NAIKA
December 6, 2019
K.SEETHARAMA REDDY Vs. STATE OF KARNATAKA
February 11, 2019
K.SHANTHAMMA Vs. PRINCIPAL SECRETARY DEPARTMENT HIGHER EDUCATION
January 7, 2019
K.SHREESHA UPADHYA Vs. HINDU RELIGIOUS INSTITUTIONS
January 9, 2019
K.T. KRISHNA SHETTY Vs. T.S. LAKSHMANAGOWDA
January 10, 2019
K.THIPPESWAMY Vs. SPECIAL LAN D ACQUISITION OFFICER
October 15, 2019
K.THIRUMALESH Vs. STATE OF KARNATAKA
August 16, 2019
K.V. SHOBHA Vs. INDRAMMA
December 13, 2019
K.V. VENKATESHAPPA Vs. STATE OF KARNATAKA
October 10, 2019
K.V.PRASAD Vs. STATE OF KARNATAKA
December 16, 2019
K.V.RAJU Vs. KAMALAMMA
February 13, 2019
KABBALEGOWDA Vs. D. KRISHNEGOWDA
August 30, 2019
KABBALEGOWDA Vs. D KRISHNEGOWDA
July 15, 2019
KABBALEGOWDA Vs. D.KRISHNEGOWDA
June 20, 2019
KADAPPA Vs. STATE OF KARNATAKA
November 18, 2019
KAISARKHAN D P Vs. STATE BY SHO, KARKALA P S
February 1, 2019
KALAPPA Vs. STATE OF KARNATAKA
December 2, 2019
KALAPPA @ KALA @ RAVI S/O LATE MUNIVENKATAPPA Vs. STATE OF KARNATAKA
March 8, 2019
KALASKAR AMRUTHA Vs. STATE OF KARNATAKA
August 30, 2019
KALAVATHI, W/O K S SATHEESH Vs. K S SATHEESH
March 27, 2019
KALIDAS Vs. ARVIND
September 5, 2019
KALIMA Vs. ALISAB
February 7, 2019
KALINDA AND ORS. Vs. SHIVAKUMAR AND ORS.
March 26, 2019
KALLAMMA Vs. SHEKARAPPA
March 8, 2019
KALLAPPA Vs. RENUKA
July 24, 2019
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February 6, 2019
KALLAPPA SHIVALINGAPPA KANKANWADI Vs. MAHADEVI W/O YALLAPPA BAGI
February 27, 2019
KALLESHA, Vs. STATE OF KARNATAKA
August 17, 2019
KALPANA Vs. ISHWAR
December 18, 2019
KALPATHARU GRAMEENA BANK Vs. C. K. SOBAGAIAH
September 18, 2019
KAMADHENU MAHILA STHRI Vs. MINISTRY OF PETROLEUM & NATURAL GAS
July 23, 2019
KAMAKSHAMMA Vs. STATE OF KARNATAKA
May 3, 2019
KAMALA BAI Vs. DIVISIONAL MANAGER K S R T C KOLAR DIVISION
June 28, 2019
KAMALA PRADHAN Vs. STATE OF KARNATAKA
August 1, 2019
KAMALABAI, W/O LATE KUBER SINGH Vs. SURENDRA SINGH
March 12, 2019
KAMALAMMA Vs. STATE OF KARNATAKA
July 25, 2019
KAMALAWWA Vs. ASHOK
June 4, 2019
KAMAVVA Vs. RAMANJINI
June 11, 2019
KAMBLE ASHOK Vs. THE VICE CHANCELLOR, KARNATAKA STATE OPEN UNIVERSITY AND ORS.
February 19, 2019
KANAKAPPA Vs. NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION
January 7, 2019
KANARA WELFARE TRUSTS Vs. UNION OF INDIA
September 11, 2019
KANARA WELFARE TRUSTS Vs. UNION OF INDIA
September 3, 2019
KANCHAN Vs. MANAGING DIRECTOR, N W K R T C
June 25, 2019
KANHAIYALAL DUDHERIA Vs. JOINT COMMISSIONER OF INCOME
July 31, 2019
KANTAHARAJU M Vs. STATE OF KARNATAKA
April 23, 2019
KANTAHARAJU M S/O MALLAIAH Vs. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION
April 23, 2019
KANTARAJU (A-6) Vs. STATE OF KARNATAKA
July 4, 2019
KANTHAMMA Vs. C J ASHOKA
July 24, 2019
KANTHAMMA CHANDRASHEKAR Vs. ROHAN HOUSING PRIVATE LIMITED
July 15, 2019
KANTHEPPA Vs. STATE OF KARNATAKA
March 18, 2019
KANTHI AGENCY NETWORKS Vs. STATE OF KARNATAKA
August 16, 2019
KAPALI Vs. STATE OF KARNATAKA
March 2, 2019
KARAM CHAND THAPAR & BROTHERS (COAL SALES) LIMITED Vs. KARNATAKA POWER CORPORATION LIMITED
February 28, 2019
KARAPPAN GOWNDER Vs. STATE OF KARNATAKA
November 8, 2019
KARIBASAPPA S/O BASAVARAJAPPA Vs. STATE OF KARNATAKA BY GANDHINAGARA POLICE
April 27, 2019
KARIGOWDA Vs. STATE OF KARNATAKA
April 22, 2019
KARIYAPPA Vs. STATE
April 11, 2019
KARIYAPPA Vs. MANAGER, IFFCO - TOKYO GENERAL INS CO LTD
June 4, 2019
KARIYAPPA MUTTAPPA MUTTUR Vs. STATE OF KARNATAKA
February 19, 2019
KARKIHALLI MILK PRODUCERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
April 2, 2019
KARNATAKA BOARD OF WAKFS DARUL AWKAF Vs. KALANDARSAB
February 6, 2019
KARNATAKA CONTRACTORS SAHAKARA BANK NIYAMITHA Vs. B.P. LINGANNA EX. ASSISTANT REGISTRAR
December 18, 2019
KARNATAKA GRAMIN BANK SANIKERE BRANCH Vs. H GANGANNA
June 12, 2019
KARNATAKA HOUSING BOARD Vs. DERRICK D SA
June 11, 2019
KARNATAKA HOUSING BOARD Vs. DERRICK DSA
June 13, 2019
KARNATAKA INCOME-TAX Vs. SNEHA DEVELOPERS
November 21, 2019
KARNATAKA KHADI GRAMODYOG Vs. RAVIKUMAR
February 21, 2019
KARNATAKA NEERAVARI NIGAM LTD Vs. BASAPPA
October 10, 2019
KARNATAKA NEERAVARI NIGAM LTD. AND ORS. Vs. SHIVANAGOUDA
June 4, 2019
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. STATE OF KARNATAKA
July 5, 2019
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. GOVERNMENT OF KARNATAKA
February 26, 2019
KARNATAKA POWER TRANSMISSION CORPORATION LTD. Vs. STATE OF KARNATAKA
June 14, 2019
KARNATAKA PUBLIC SERVICE COMMISSION Vs. STATE OF KARNATAKA
September 9, 2019
KARNATAKA RAJYA SARKARI PRATHAMIKA Vs. STATE OF KARNATAKA
September 5, 2019
KARNATAKA SILK INDUSTRIES CORPORATION LIMITED Vs. MICRO INTERNATIONAL
June 21, 2019
KARNATAKA SMALL SCALE INDUSTRIES ASSOCIATION (KASSIA) Vs. SECRETARY LABOUR DEPARTMENT GOVERNMENT OF KARNATAKA VIKASA SOUDHA, BANGALORE
March 29, 2019
KARNATAKA SMALL SCALE INDUSTRIES CORPORATION LTD Vs. S N R HANDLOOM SILK ENTERPRISES
June 21, 2019
KARNATAKA SOAPS Vs. BUDAVENTI SREENIVASA MURTHY
December 6, 2019
KARNATAKA STAGE AGRO CORPORATION PRODUCTS LTD Vs. R. SATISH
July 16, 2019
KARNATAKA STATE AGRO Vs. KERALA AGRO SEEDS
December 2, 2019
KARNATAKA STATE FINANCIAL CORPORATION Vs. VEERABHDRESHWAR CONSTRUCTIONS
October 23, 2019
KARNATAKA STATE FINANCIAL CORPORATION Vs. ARAVIND RAMACHANDRA ANEGUNDI
July 25, 2019
KARNATAKA STATE FINANCIAL CORPORATION Vs. SREE LAKSHMI NARASIMHA SWAMY PARBOILED RICE INDUSTRIES
January 10, 2019
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED Vs. G C LOHIA
February 25, 2019
KARNATAKA STATE LEGAL SERVICES AUTHORITY REPRESENTED BY ITS MEMBER SECRETARY Vs. SUBRAMANYA A SON OF ASHWATHAIAH
April 2, 2019
KARNATAKA STATE PRIVATE HIGH SCHOOL AND PRE UNIVERSITY COLLAGES LIBRARY ASSISTANTS ASSOCIATION AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
April 16, 2019
KARNATAKA STATE ROAD Vs. P K AKKAMAHADEVI
December 12, 2019
KARNATAKA STATE ROAD Vs. K.B.REVEGOWDA
February 12, 2019
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. RAJU M.
December 12, 2019
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. G.N. CHELUVEGOWDA
March 29, 2019
KARNATAKA STATE SHIFT DUTIES AND MAINTENANCE Vs. STATE OF KARNATAKA
September 4, 2019
KARNATAKA TV ACCESSORIES Vs. J.H. VANISHRI AND ORS.
June 10, 2019
KARNATAKA VIDYARTHIGALA POSHAKARA JAGRUTHI VEDIKE [R], PEENYA SECOND STAGE Vs. CHAIRMAN, DISTRICT EDUCATION REGULATING AUTHORITY
April 12, 2019
KARTHIK Vs. STATE OF KARNATAKA
June 14, 2019
KARTHIK Vs. STATE OF KARNATAKA
February 27, 2019
KARTHIK @ KARTHIK KUMAR Vs. STATE BY DABASPET POLICE
January 11, 2019
KARTHIK D Vs. STATE
February 4, 2019
KARTHIK S. Vs. KARNATAKA MEDICAL COUNCIL
August 6, 2019
KARUR VYSYA BANK REPRESENTED BY CHIEF MANAGER & AUTHORIZED OFFICER Vs. SRI SRIKANTESHWARA T V CENTRE REPRESENTED BY ITS PROPRIETOR
March 26, 2019
KARUTURI GLOBAL LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
July 4, 2019
KASHAPPA Vs. STATE OF KARNATAKA
September 19, 2019
KASHEMMA Vs. H K B ENTERPRISES (PRIVATE LTD )
February 7, 2019
KASHI RAO K. Vs. STATE OF KARNATAKA
July 1, 2019
KASHIBAI W/O MALLAPPA @ MALLIKARJUN Vs. STATE
December 19, 2019
KASHIMSAB MAHIBOOBSAB GIRAGANVI Vs. STATE OF KARNATAKA
September 13, 2019
KASHINATH Vs. SHIDDESHWAR
February 7, 2019
KASHINATH Vs. STATE OF KARNATAKA
February 27, 2019
KASIFF SHAMSHUDDIN Vs. STATE OF KARNATAKA
April 26, 2019
KASIM HAJI SON OF AHMED Vs. STATE OF KARNATAKA DEPARTMENT OF ENVIRONMENT AND FOREST
April 15, 2019
KASTUREVVA Vs. BHIMAREDDI
July 11, 2019
KASTUREWWA Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
June 17, 2019
KAUSALYA Vs. BASAVARAJA
July 1, 2019
KAUSHIK T.A. Vs. STATE OF KARNATAKA
April 15, 2019
KAVERI PROPERTIES PVT. LTD. Vs. BANASHANKARI TEMPLE
July 24, 2019
KAVITA Vs. SUREKHA P.KAMMAR
August 14, 2019
KAVITHA Vs. VEERESHAPPA H.
September 3, 2019
KAVVERI TELECOM PRODUCTS Vs. ADDITIONAL COMMISSIONER OF
January 10, 2019
KAVYA Vs. STATE OF KARNATAKA
June 26, 2019
KAVYA PROJECTS PVT LTD Vs. ALTRAN TECHNOLOGIES INDIA PVT LTD
June 27, 2019
KBR INFRATECH LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
December 18, 2019
KEB SCHEDULED CASTE AND SCHEDULED TRIBES WELFARE ASSOCIATION Vs. STATE OF KARNATAKA
August 8, 2019
KEERTHI Vs. STATE OF KARNATAKA
July 8, 2019
KEERTI Vs. MAHESH KUMAR
September 6, 2019
KEMPAMMA Vs. STATE OF KARNATAKA
June 3, 2019
KEMPAMMA Vs. S.K.PARVATHAMMA
April 1, 2019
KEMPAYYA Vs. STATE OF KARNATAKA
January 4, 2019
KEMPEGOWDA Vs. ADARSHA N.U.
December 18, 2019
KENCHAPPA SIDDAPPA BANTE Vs. STATE OF KARNATAKA
January 7, 2019
KENCHAWWA Vs. KARENAHALLI SANNAMANI BANAKAR KARIBASAPPA
January 16, 2019
KENNETH JIDEOFOR Vs. UNION OF INDIA
June 13, 2019
KESHAVA Vs. PADMANABHA
March 25, 2019
KESHAVEGOWDA, S/O KABBALIGERE SUBBEGOWDA Vs. RUDRESHA, S/O SIDDAPPA
April 5, 2019
KEYSTONE CONSTRUCTIONS, A REGISTERED PARTNERSHIP FIRM, BENGALURU Vs. STATE OF KARNATAKA
March 26, 2019
KHADER PASHA Vs. UNION OF INDIA
February 7, 2019
KHAJA IFTHEQAR AHMED Vs. MASTER DURRAN
January 2, 2019
KHAJA S/O HANEEF SAB SHAIK SANDI @ HANIF SHAIK SANDI Vs. SANGAMESH S/O CHANDRAKANT JEEVANIG
July 11, 2019
KHAJABEE AND ORS. Vs. SACHIN AND ORS.
January 3, 2019
KHAJIM @ KHAJIMULLA KHAN Vs. STATE OF KARNATAKA
December 12, 2019
KHALANDAR Vs. SECRETARY TO GOVERNMENT
January 2, 2019
KHALEEL AHMED Vs. PADMA KUMAR
August 30, 2019
KHALEEMULLA JAMAL Vs. STATE OF KARNATAKA
October 21, 2019
KHANDOBA Vs. SHASHIDHAR NADAGOUDA KURER
January 8, 2019
KHANDYA PRAVEEN Vs. STATE OF KARNATAKA
February 11, 2019
KHODAY ESHWARSA AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 14, 2019
KIN-SHIP SERVICES (INDIA) PVT LTD Vs. UNION OF INDIA REP BY ITS SECRETARY
March 26, 2019
KIRAN Vs. SATISH
March 26, 2019
KIRAN ALIAS SUHAS Vs. STATE OF KARNATAKA
June 27, 2019
KIRAN BOREWELLS Vs. UNION OF INDIA
December 17, 2019
KIRAN H S Vs. STATE OF KARNATAKA
February 19, 2019
KIRAN HEGDE Vs. BRUHATH BENGALURU MAHANAGARA PALIKE AND OTHERS
March 29, 2019
KIRAN KUMAR G.C. Vs. STATE
May 28, 2019
KIRAN KUMAR H.S Vs. STATE OF KARNATAKA
December 2, 2019
KIRAN KUMAR M Vs. SHIVALINGE GOUDA M N
August 19, 2019
KIRAN NARAYAN KANADE Vs. STATE OF KARNATAKA
June 13, 2019
KIRAN VITTAL POOJARY Vs. PRISMATIC ENGINEERING PRIVATE LIMITED
June 6, 2019
KIRAN VITTAL POOJARY Vs. PRISMATIC ENGINEERING
August 7, 2019
KISHAN HEGDE Vs. STATE OF KARNATAKA
July 3, 2019
KISHIN T. PANJABI Vs. SURESH KOTHARI
October 25, 2019
KLEAN WELL HYGIENE PRO Vs. VISHWA KUTUMB PRIVATE LIMITED
November 25, 2019
KODI NAGARAJ Vs. STATE OF KARNATAKA
January 2, 2019
KODURU RAMA Vs. JANATHA AQUA PRODUCTS PVT LTD
February 1, 2019
KOLLAPPA AND ORS. Vs. STATE OF KARNATAKA
February 28, 2019
KONGALAPPA S/O LATE BASAPPA Vs. BASAPPA @ HANGALADA BASAPPA S/O LATE KONGALAPPA
April 1, 2019
KONGOVI PRIVATE LIMITED Vs. UNION OF INDIA
March 28, 2019
KONKAN RAILWAY CORPORATION LIMITED Vs. K GOPALKRISHNA PRABHU
May 30, 2019
KORACHARA NAGARAJ @ YERADETHINAHALLI NAGA Vs. STATE BY HUVINAHADAGALI POLICE
December 13, 2019
KORACHARA NAGESH @ NAGAPPA Vs. STATE OF KARNATAKA
July 25, 2019
KOTA VIDYA SANGHA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY DEPARTMENT OF REVENUE VIDHANA SOUDHA
March 25, 2019
KOTAK MAHINDRA BANK Vs. SMT.RATNA DEVI
February 5, 2019
KOTANAGOUDA @ SHIVANAGOUDA Vs. STATE OF KARNATAKA
April 8, 2019
KOTRESHI Vs. STATE OF KARNATAKA
February 23, 2019
KOUSER Vs. STATE BY NELAMANGALA TOWN P S
March 29, 2019
KOUSHIK Vs. STATE OF KARNATAKA
October 18, 2019
KREEDA MANDAL CLUB KHANAPUR Vs. STATE OF KARNATAKA
September 24, 2019
KRISHNA Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
June 11, 2019
KRISHNA Vs. MANAGING DIRECTOR KSRTC
June 21, 2019
KRISHNA DAS SAROH Vs. GOVERNMENT OF KARNATAKA
June 28, 2019
KRISHNA FLOUR MILLS PRIVATE LIMITED Vs. M K PANDURANGA SETTY
July 4, 2019
KRISHNA HARI KILLEDAR Vs. RAGHUNATH ALIYAS VISHNU
July 26, 2019
KRISHNA P Vs. COMMISSIONER
February 21, 2019
KRISHNA S Vs. STATE OF KARNATAKA
March 19, 2019
KRISHNA SHELTERS PVT LTD Vs. UNION OF INDIA CENTRAL PUBLIC WORKS DEPARTMENT
January 25, 2019
KRISHNA SHELTERS PVT. LTD. Vs. UNION OF INDIA
September 19, 2019
KRISHNAIAH Vs. STATE OF KARNATAKA
February 11, 2019
KRISHNAMURTHY Vs. HANUMAKKA
May 29, 2019
KRISHNAMURTHY Vs. CHIKKATHAYAMMA
December 12, 2019
KRISHNAMURTHY S/O LATE VENKATARAMANAPPA Vs. UNITED INDIA INSURANCE CO LTD
July 10, 2019
KRISHNAPPA Vs. STATE OF KARNATAKA
July 25, 2019
KRISHNAPPA Vs. SUBBARAYAPPA
December 4, 2019
KRISHNARAJENDRA CHARITABLE TRUSTS Vs. UNION OF INDIA
July 15, 2019
KRISHNAVENI, W/O LATE M RAJU @ MUNIRAJU Vs. R SHANTHA W/O LATE V RANGANATHAN
March 28, 2019
KS RAVIKUMAR Vs. STATE OF KARNATAKA
September 20, 2019
KSHAMA S UDUPA Vs. SUKUMAR KODGI
March 27, 2019
KUBENDRA Vs. STATE OF KARNATAKA
March 29, 2019
KUBERAPPA DODDAVEERAPPA JANGANNAVAR Vs. CHAIRMAN
October 11, 2019
KUBERAPPA HANUMANTAPPA UNDI @ KORAVAR Vs. YALLAWWA W/O ISHWARAPPA INDARGI
March 25, 2019
KUBIHAL JAYBUNBI KOM KASIMSAB Vs. SPECIAL LAND ACQUISITION OFFICER
December 16, 2019
KULDIP SINGH DHINGRA Vs. STATE OF KARNATAKA
August 13, 2019
KUM MOHIT Vs. RAJEEVAN
June 14, 2019
KUM NAGASHREE N Vs. UNITED INDIA INSURANCE CO LTD
June 12, 2019
KUMAR Vs. SATISH S PATIL
March 28, 2019
KUMAR GOWDA G Vs. CHIEF SECRETARY
January 8, 2019
KUMAR GOWRAV Vs. STATE OF KARNATAKA
May 21, 2019
KUMAR NAIK S/O YUVARAJ NAIK Vs. STATE BY CHIKKAJAJURU POLICE CHITRADURGA DISTRICT REP BY SPECIAL PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA
March 20, 2019
KUMAR NAIK, S/O A BUDYA NAIK Vs. REGISTRAR (VIGILANCE) HIGH COURT OF KARNATAKA
September 6, 2019
KUMAR NAIKA Vs. STATE BY CHITRADURGA RURAL POLICE, CHITRADURGA
March 20, 2019
KUMAR V JAHGIRDAR Vs. SECRETARY MINISTRY OF EXTERNAL AFFAIRS GOVERNMENT OF INDIA
July 23, 2019
KUMARA Vs. STATE OF KARNATAKA
August 30, 2019
KUMARA Vs. INDIRAMMA
August 5, 2019
KUMARA Vs. STATE BY CHANNARAYAPATNA TOWN POLICE STATION
March 11, 2019
KUMARA @ BHETE KUMARA Vs. STATE OF KARNATAKA
January 7, 2019
KUMARAIAH @ KOMARI Vs. HALAGURU RURAL POLICE STATION
February 16, 2019
KUMARASWAMY, S/O SHIVARAMAIAH Vs. STATE OF KARNATAKA, BY CID POLICE
September 9, 2019
KUMARESH Vs. STATE OF KARNATAKA
July 1, 2019
KUMARI DEEPA Vs. RASOOL IBRAHIMSAB MULLA
April 3, 2019
KUMARI KESHWINI Vs. S.MAHESH
February 25, 2019
KUMARI NIKITHA S D/O S SURESH Vs. MANAGER, ROYAL SUNDARAM GENERAL INSURANCE COMPANY LTD
January 25, 2019
KUNDAN KUMAR SINGH Vs. STATE OF KARNATAKA
September 9, 2019
KUPPA Vs. MOHAMMAD ALI
February 25, 2019
KUPPAMMA WIFE OF THIRUPATHI Vs. STATE OF KARNATAKA BY HAL POLICE
February 1, 2019
KUSHAL NAIK Vs. STATE, BY HIRIYADKA POLICE STATION
January 4, 2019
KVG AYURVEDA MEDICAL COLLEGE Vs. GOVERNMENT OF INDIA
August 1, 2019
KVG AYURVEDA MEDICAL COLLEGE Vs. STATE OF KARNATAKA
September 5, 2019
L AYYANNA Vs. ASSISTANT COMMISSIONER
February 26, 2019
L K SHIVANNAA Vs. KANUMAPPA
December 3, 2019
L M PRADEEP Vs. PILLAMUNIYAPPA
June 4, 2019
L PANDU Vs. M MANGALA
June 13, 2019
L R ONKARAPPA Vs. BASAVARAJAPPA
June 20, 2019
L S NARAYANAPPA Vs. STATE OF KARNATAKA
March 26, 2019
L SAILESH KUMAR CONTRACTOR Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMN ) MALNAD DIVISION
June 27, 2019
L SREENIVASA REDDY S/O LATE LAKSHMAIAH REDDY Vs. LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICE JEEVAN PRAKASH, BANGALORE
July 29, 2019
L V TRADERS Vs. DEPARTMENT OF SOCIAL WELFARE
September 5, 2019
L. Vs. STATE OF KARNATAKA AND ORS.
February 4, 2019
L. MUNISWAMY Vs. ZILLA PANCHAYATH
September 16, 2019
L. MUNIYAPPA Vs. MANAGER
February 18, 2019
L.DORESWAMY Vs. KRISHNAPRASAD A.
September 3, 2019
L.R. ONKARAPPA Vs. BASAVARAJAPPA
June 20, 2019
L.S.PRABHU DEV. Vs. STATE OF KARNATAKA
May 3, 2019
LADAPPA Vs. STATE
June 7, 2019
LADDI Vs. STATE OF KARNATAKA
July 31, 2019
LAHU Vs. DHANAJIRAO RAMCHANDRA HAIBATI
March 5, 2019
LAKKAPPA Vs. STATE OF KARNATAKA
January 7, 2019
LAKKAPPA KENCHAPPA NANDI Vs. STATE OF KARNATAKA
February 20, 2019
LAKSHMAMMA Vs. NAGARAJU
January 4, 2019
LAKSHMAMMA Vs. AUTHORIZED OFFICER
February 19, 2019
LAKSHMAMMA Vs. B.E. NATESH KUMAR
November 28, 2019
LAKSHMAMMA Vs. ASSISTANT COMMISSIONER BANGALORE SUB-DIVISION
June 3, 2019
LAKSHMAMMA W/O GOVINDEGOWDA Vs. BRANCH MANAGER NEW INDIA INSURANCE CO LTD
April 22, 2019
LAKSHMAMMA W/O LATE PUTTEGOWDA Vs. STATE OF KARNATAKA
March 21, 2019
LAKSHMAMMA W/O LATE RAJANNA Vs. KANTHABAI W/O SRICHAND BANADI
April 9, 2019
LAKSHMANA @ LACCHA SANJEEVAPPA Vs. STATE OF KARNATAKA
January 5, 2019
LAKSHMEESHA N Vs. PRAKASH N
June 12, 2019
LAKSHMI Vs. BRANCH MANAGER ROYAL SUNDARAM ALLEANCE INSURANCE CO LTD
June 12, 2019
LAKSHMI Vs. DIVISIONAL CONTROLLER
November 7, 2019
LAKSHMI BAI W/O GANESH NAIK Vs. PRINCIPAL SECRETARY REVENUE DEPARTMENT
March 7, 2019
LAKSHMI MALLEABGLES PVT LTD Vs. MANAGER UNION BANK OF INDIA
July 2, 2019
LAKSHMI NARASIMHA SWAMY CHARITIES Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY EDUCATION DEPARTMENT
March 25, 2019
LAKSHMI VENKATESHWARA BOREWELLS SHIDLAGHATTA Vs. STATE OF KARNATAKA
February 22, 2019
LAKSHMI VENKATESHWARA TRADERS Vs. STATE OF KARNATAKA
July 23, 2019
LAKSHMI W/O MALLIKARJUNA Vs. K. MALLIKARJUNA
July 1, 2019
LAKSHMIDEVAMMA Vs. STATE OF KARNATAKA
February 26, 2019
LAKSHMIDEVI Vs. COMMISSIONER
February 1, 2019
LAKSHMIDEVI Vs. STATE OF KARNATAKA
January 2, 2019
LAKSHMIDEVI, W/O R K ASHOK KUMAR Vs. STATE OF KARNATAKA
April 26, 2019
LAKSHMINARAYANA A S Vs. STATE BY LOKHAYUKTHA POLICE
March 13, 2019
LAL SAB Vs. STATE
October 4, 2019
LALIT KUMAR JAIN Vs. STATE OF KARNATAKA
February 25, 2019
LALITH KUMAR RAMANI Vs. THE RECOVERY OFFICER-I, DEBT RECOVERY TRIBUNAL-II AND ORS.
February 20, 2019
LALITHA Vs. CHIEF SECRETARY, STATE OF KARNATAKA
October 16, 2019
LALITHA Vs. L. C. RAGHU
July 17, 2019
LALITHA KUMARI B Vs. STATE OF KARNATAKA
June 18, 2019
LATHA Vs. STATE OF KARNATAKA POLICE SUB-INSPECTOR
January 9, 2019
LAXMAMMA Vs. RAJU P
July 19, 2019
LAXMAN Vs. STATE OF KARNATAKA
July 15, 2019
LAXMAN Vs. STATE OF KARNATAKA
February 1, 2019
LAXMAN Vs. STATE OF KARNATAKA, URBAN DEVELOPMENT & PANCHAYATH RAJ DEPARTMENT
March 14, 2019
LAXMAN RAO Vs. STATE OF KARNATAKA
February 14, 2019
LAXMAN S/O YELLAPPA KORVEKAR Vs. STATE OF KARNATAKA BY ITS P S I REP BY STATE PUBLIC PROSECUTOR
March 20, 2019
LAXMI Vs. MOHAMAD HANIF
January 9, 2019
LAXMIBAI Vs. SUBHASH RAO
January 7, 2019
LAZARUS ABRAHAM LUNJALA Vs. STATE OF KARNATAKA
December 10, 2019
LC INFRA PROJECTS PVT. LTD. Vs. UNION OF INDIA
July 22, 2019
LEELA VIJAY KUMAR Vs. POOJA P KAMATH
January 16, 2019
LEELAVATHI Vs. COMMISSIONER OF POLICE
June 18, 2019
LEENA VIJAYKUMAR Vs. V. RAMESH BABU
December 23, 2019
LEGAL ATTORNEYS & BARRISTERS Vs. CHIEF SECRETARY
June 4, 2019
LEGAL MANAGER ICICI LOMBARD GIC LTD Vs. R M RANJIT
June 12, 2019
LEGAL MANAGER ICICI LOMBARD GIC LTD Vs. SAHANARA KHATUN
December 19, 2019
LEGAL MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. MADAMMA W/O JAVARSHETTY
July 15, 2019
LEGAL MANAGER, BHARATHI AXA GIC LTD Vs. RAMAPPA
February 25, 2019
LEGAL MANAGER, ICICI LOMBARD GIC LTD Vs. SHANTHAMMA
June 6, 2019
LEGAL MANAGER, ICICI LOMBARD GIC LTD Vs. MANJUNATHA M R
June 26, 2019
LEGAL MANAGER, IFFICO TOKIO GIC LTD Vs. NAGENDRAM LACHI
September 23, 2019
LEGAL MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. VEERESH SHIVASHIMPI
January 18, 2019
LEGAL MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. KEMPAIAH
June 6, 2019
LEGAL OFFICER, SHRIRAM GEN INS CO LTD Vs. A MADANA KAMESHWARI @ A MADHU,
September 9, 2019
LEMON PEPPER HOSPITALITY PRIVATE LIMITED Vs. PLEASANT VALLEY DEVELOPMENT PRIVATE LIMITED
February 6, 2019
LEVEL 7 A PROPRIETARY CONCERN Vs. GO GO CREATIONS PVT. LTD.
August 1, 2019
LIFE STONES Vs. CHIEF SECRETARY
November 18, 2019
LINGAIAH @ PATEL NINGANNA Vs. STATE OF KARNATAKA
February 12, 2019
LIYAKHAT ALI KHAN Vs. STATE OF KARNATAKA
April 23, 2019
LOHIT Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 2, 2019
LOHIT GOWDA V Vs. STATE OF KARNATAKA
April 25, 2019
LOHITH M Vs. STATE OF KARNATAKA
February 21, 2019
LOKANATH BABU NAIDU Vs. SKYLARK INFRASTRUCTURES A PARTNERSHIP FIRM
July 4, 2019
LOKANATH SINGH ALIAS ANU SINGH Vs. STATE OF KARNATAKA
June 20, 2019
LOKAPPA Vs. SHEKAVVA
February 4, 2019
LOKESH Vs. STATE OF KARNATAKA
October 10, 2019
LOKESH Vs. STATE OF KARNATAKA
April 9, 2019
LOKESH D.H. Vs. STATE OF KARNATAKA
February 18, 2019
LOKESH L V , S/O VENKATAPPA Vs. STATE OF KARNATAKA, THROUGH CHINTAMANI SUB-DIVN
April 26, 2019
LOKESH N Vs. STATE OF KARNATAKA
April 15, 2019
LOKESH S S Vs. STATE OF KARNATAKA
October 16, 2019
LOKESH.N.REDDY Vs. K.V.NAGARAJA
September 5, 2019
LOKESHA Vs. STATE OF KARNATAKA
July 10, 2019
LOKRAJ Vs. STATE
January 31, 2019
LOUIS Vs. STATE OF KARNATAKA
September 20, 2019
LUCKY @ ARUNKUMAR Vs. STATE OF KARNATAKA
April 15, 2019
LUMBINI GARDENS LIMITED Vs. STATE OF KARNATAKA
November 29, 2019
M A KHADAR Vs. LATE GOUSUDDINHYDERSAB
January 9, 2019
M ANJANAPPA Vs. M KRISHNAPPA
June 25, 2019
M C PONNAPPA S/O M KARIYAPPA Vs. CHANDRODAYA VIVIDODDESHA TRUST
March 29, 2019
M CHANDRAN Vs. AYEESHA
March 13, 2019
M CHANDRASHEKAR Vs. B RAMAIAH AND OTHERS
March 6, 2019
M CHOCKALINGAM Vs. A G GURURAJ
June 26, 2019
M G ANNAPOORNA Vs. MANAGING DIRECTOR BMTC
June 4, 2019
M G SHANTHKUMAR Vs. DEPUTY COMMISSIONER BANGALORE URBAN DISTRICT
July 5, 2019
M G SRINIVAS Vs. YELLAMMA
January 7, 2019
M G SURESH S/O LATE M G MAHESHWARAPPA Vs. STATE OF KARNATAKA
March 22, 2019
M KRISHNA Vs. STATE OF KARNATAKA
February 6, 2019
M KRISHNA S/O LATE MADDURAPPA Vs. M RAMACHANDRA S/O LATE MADDURAPPA
April 4, 2019
M L RATHNA Vs. STATE OF KARNATAKA
February 25, 2019
M N KUMAR Vs. LGCL PROPERTIES PRIVATE LIMITED
January 2, 2019
M N LAKSHMIPRABA Vs. M V PRAKASH S/O LATE M P VARADA CHAR
March 28, 2019
M N YUVAKUMAR Vs. INDIAN BANK
June 15, 2019
M NAGARAJ Vs. PRINCIPAL ROYALE CONCORDE INTERNATIONAL SCHOOL
February 27, 2019
M NARASIMHA PRASAD Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
August 2, 2019
M NARAYAN Vs. S NAGARAJU
June 28, 2019
M NARAYANASWAMY Vs. G K MANJAPPAYYA
January 17, 2019
M NATARAJ Vs. SMT. TREJAVATHAMMA
January 11, 2019
M P RAJENDRAN Vs. GENERAL MANAGER SOUTH WESTERN RAILWAY
September 5, 2019
M P VIDYASHREE @ REENA W/O RAGHAVENDRA R Vs. RAGHAVENDRA R.S/O LATE H B RAMACHANDRA
April 23, 2019
M PRASHANTH Vs. STATE OF KARNATAKA
February 11, 2019
M R HULINAYKAR Vs. MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD
February 25, 2019
M R MAHESWARAIAH Vs. GANGADHARA
May 29, 2019
M R MALLESHAPPA Vs. K G V MURTHY
January 17, 2019
M R PRABHAVATHI Vs. NATIONAL INSURANCE CO. LTD.
July 5, 2019
M R VASUDEVA REDDY Vs. SUSHEELAMMA W/O R CHINANDA REDDY
January 7, 2019
M RAJENDRA Vs. P L MEYYAMMAI
March 27, 2019
M RAVINDRA Vs. UNITED INDIA INSURANCE COMPANY LTD ,
March 12, 2019
M RUBIN BRITTO Vs. INSPECTOR OF POLICE KUDUTHINI POLICE STATION BALLARI
January 17, 2019
M S SHANKAR Vs. ORIENTAL INSURANCE CO LTD
March 6, 2019
M S SHANKARAIAH Vs. PRESIDENT
April 25, 2019
M S VENKATESH Vs. UNION OF INDIA
June 21, 2019
M SHANKARAPPA Vs. SUJATHA W/O K NAGARAJU
March 12, 2019
M SHANTHIKUMAR Vs. MANAGEMENT OF BEML LTD
January 24, 2019
M SHIVARUDRAIAH Vs. STATE OF KARNATAKA
July 1, 2019
M SIDDARAJU Vs. K MANJU
July 10, 2019
M SRINIVAS S/O LAKSHMINARAYAN Vs. STATE REPRESENTED BY YELAHANKA TRAFFIC POLICE
February 15, 2019
M SRINIVASA Vs. G GOPIKUMAR
January 11, 2019
M SUBRAMANYA Vs. VIJAYA BANK
January 23, 2019
M SUNIL HEGDE Vs. STATE OF KARNATAKA
February 22, 2019
M V GANGADHARAIAH Vs. RANGAIAH
January 11, 2019
M V GANGADHARAIAH Vs. EXECUTIVE OFFICER TALUK PANCHAYATH
January 11, 2019
M V KRISHNA MURTHY Vs. ARUN C
July 3, 2019
M VAGEESH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY & RTO
June 11, 2019
M VENKATESHA Vs. STATE OF KARNATAKA
July 30, 2019
M. ANANDA Vs. BRUHAT BENGALURU MAHANAGARA PALIKE
January 23, 2019
M. ASHOKA Vs. MANAGEMENT OF NATARAJA THEATRE
August 30, 2019
M. BASAVARAJU Vs. STATE OF KARNATAKA
December 20, 2019
M. BHARATH KUMAR REDDY Vs. VICE-CHANCELLOR
December 12, 2019
M. C. PUTTAMASTHI Vs. LINGAMMA
July 16, 2019
M. C. SHASHIKALA Vs. STATE OF KARNATAKA
September 3, 2019
M. ESHWAR Vs. MANAGEMENT OF KSRTC
February 1, 2019
M. HARISH REDDY Vs. ASSISTANT COMMISSIONER KOLAR SUB-DIVISION
September 16, 2019
M. JAYARAM SHETTY Vs. STATE OF KARNATAKA
July 1, 2019
M. K. RAGHUNATH SHETTY Vs. BALAKRISHNA RAI
June 20, 2019
M. NAVEEN Vs. STATE OF KARNATAKA
June 6, 2019
M. RANGANATHA SETTY Vs. STATE
February 19, 2019
M. S. ANANTHAMURTHY Vs. J. MANJULA
October 29, 2019
M. SAMSUN KARIM RAJA Vs. SUPERINTENDENT OF POLICE
April 27, 2019
M. SANJAY Vs. STATE OF KARNATAKA
November 13, 2019
M. SHANKAR Vs. SWITCHING POWER CONVERSION PVT. LTD
December 20, 2019
M. SHOBHA Vs. M. DINESH
December 20, 2019
M. SRIDHARA Vs. STATE OF KARNATAKA
December 18, 2019
M. SUNIL HEGDE Vs. STATE OF KARNATAKA
February 22, 2019
M. SURESH Vs. THE MANAGER, CANARA BANK AND ORS.
April 2, 2019
M. SURESH KOTHARI Vs. TASHILDHAR REGISTRAR OF BIRTHS AND DEATHS NELAMANGALA
January 16, 2019
M. VADIVELU Vs. STATE OF KARNATAKA
August 3, 2019
M. VENKATASWAMY Vs. M.S. PALAKSHA
March 19, 2019
M.A.ZAHID Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 10, 2019
M.BABANNA Vs. STATE OF KARNATAKA
January 10, 2019
M.DEVI Vs. ZEFRUL HAQUE
March 26, 2019
M.G. ABDUL JALEEL Vs. D. NAZEER AHAMED
July 5, 2019
M.K. RAKSHITH Vs. STATE OF KARNATAKA
April 11, 2019
M.K. RUDRAPPA Vs. M.R. HARISH
March 20, 2019
M.KARUNAKAR REDDY Vs. STATE OF KARNATAKA
December 16, 2019
M.L. KRISHNAMURTHY Vs. THE MANAGEMENT OF TAURUS PRIVATE LTD.
December 11, 2019
M.L. VIDYADHARA Vs. LAKSHMI
February 27, 2019
M.M.BAPUTTI Vs. STATE OF KARNATAKA
February 12, 2019
M.MURALIDHARA Vs. STATE OF KARNATAKA
December 6, 2019
M.N. KRISHNAPPA Vs. HANUMANTHAPPA
August 20, 2019
M.N. LATHA MANI Vs. B.R. PRADEEP
September 25, 2019
M.N. MUTTURAJ AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 1, 2019
M.S. ANANTHAMURTHY Vs. J.MANJULA
October 16, 2019
M.S. BHAVANI Vs. STATE
November 7, 2019
M.S. HIREMATH Vs. IFFCO TOKIO GEN.INS.CO.LTD.
November 26, 2019
M.S. KUMAR Vs. T.R. INDRAMMA
February 25, 2019
M.S. VENKATESH Vs. UNION OF INDIA
June 21, 2019
M.S.POOJARI Vs. REGISTRAR GENERAL, HIGH COURT OF KARNATAKA
December 12, 2019
M.SRINIVASA Vs. DEPUTY COMMISSIONER BENGALURU RURAL DISTRICT
November 7, 2019
M.SURYANARAYANA KALKURA Vs. NAVANEETHA LOKESH PUTHRAN
June 6, 2019
M.U. KAVITHA Vs. STATE OF KARNATAKA
December 10, 2019
M.V.L.MANOJ KUMAR Vs. STATE OF KARNATAKA
April 23, 2019
M/S ARVIND LIFESTYLE BRANDS LTD Vs. THE UNION OF INDIA
April 26, 2019
M/S BASAVA AGRO WORLD Vs. M/S INTERNATIONAL TRACTOR LTD
January 10, 2019
M/S C C I LTD, Vs. SURESH M , S/O MAHADEVA
July 12, 2019
M/S DY PRIME PROPERTIES LLP Vs. MOULA ALI,
August 29, 2019
M/S EPSON INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX,
September 9, 2019
M/S HENNUR PROPERTIES PVT LTD Vs. STATE OF KARNATAKA
September 5, 2019
M/S MAGNA HDI GENERAL INSURANCE COMPANY LIMITED Vs. MARIA PREMILA DASS
July 5, 2019
M/S MOOLA VAHNIKULA (TIGALARA) Vs. STATE OF KARNATAKA
April 8, 2019
M/S SIDDHARTH INFOTECH PVT LTD Vs. GOVERNMENT OF INDIA MINISTRY OF HUMAN RESOURCES DEVELOPMENT
September 11, 2019
M/S TRADE WINGS LTD Vs. EXPO FREIGHT PRIVATE LTD ,
September 6, 2019
M/S. ASHA TARA LABORATORIES Vs. M/S. TARA AGENCIES
November 19, 2019
M/S. DALMIA CEMENT (BHARAT) LIMITED Vs. DIRECTOR OF MINES & GEOLOGY
June 18, 2019
M/S. ICON HAPPY LIVING PROJECTS Vs. M/S. UNIVERSAL PROJECTS
June 6, 2019
M/S. PRASAD TECHNOLOGY PARK (P) LTD Vs. STATE OF KARNATAKA
June 18, 2019
M/S. SAI MIRRA INNOPHARM PVT.LTD Vs. STATE AT THE INSTANCE OF DRUGS INSPECTOR
January 23, 2019
MAC CHARLES (I) LTD Vs. MANAGING DIRECTOR
February 14, 2019
MADDURAMMA Vs. STATE OF KARNATAKA
January 9, 2019
MADEGOWDA Vs. G M PUTTASWAMY
June 7, 2019
MADESHA S S/O LATE SUBBAIAH Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
February 18, 2019
MADEYANDA C. RAJESH Vs. STATE OF KARNATAKA
December 11, 2019
MADHU Vs. STATE OF KARNATAKA
February 11, 2019
MADHU Vs. STATE OF KARNATAKA
February 5, 2019
MADHU R Vs. STATE OF KARNATAKA
December 18, 2019
MADHUKAR G ANGUR Vs. PRAKASH BUDOOR
May 3, 2019
MADHUSUDHAN M Vs. STATE OF KARNATAKA
June 20, 2019
MAHABALA BABU KUKYAN S/O LATE BABU POOJARY SINCE DEAD BY LRS Vs. RATHI K POOJARTHI W/O LATE KUDUPA POOJARTY, SINCE DEAD BY LRS
February 8, 2019
MAHABALESHWAR Vs. TOTAGARS CO-OPERATIVE SALE SOCIETY
February 13, 2019
MAHABOOB ALISAB Vs. RANEBENNUR
February 4, 2019
MAHABOOBSAB Vs. STATE OF KARNATAKA
November 6, 2019
MAHABUBI Vs. SAGARAPPA
July 26, 2019
MAHADEV Vs. MURTAJSAB
January 9, 2019
MAHADEV Vs. STATE OF KARNATAKA
March 12, 2019
MAHADEV PRASAD Vs. STATE OF KARNATAKA
March 5, 2019
MAHADEV S/O HANAMANT KALELI Vs. STATE OF KARNATAKA, THROUGH ATHANI POLICE
July 11, 2019
MAHADEV S/O NINGAPPA KATTIMANI Vs. STATE
May 22, 2019
MAHADEVA M. Vs. STATE OF KARNATAKA
November 8, 2019
MAHADEVA SHETTY Vs. H R BHOJA
March 14, 2019
MAHADEVAIAH Vs. STATE OF KARNATAKA
February 12, 2019
MAHADEVAMMA Vs. KARNATAKA STATE
July 8, 2019
MAHADEVAPPA Vs. NATIONAL INS CO LTD
March 15, 2019
MAHADEVAPPA Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA
March 1, 2019
MAHADEVAPPA Vs. MANAGER M/S BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
March 22, 2019
MAHADEVASWAMY S/O GURUMALLAPPA Vs. STATE OF KARNATAKA
March 25, 2019
MAHADEVEGOWDA @ MAHADEVA, S/O LATE MARIGOWDA Vs. A K GOPAL S/O KENCHEGOWDA
March 29, 2019
MAHADEVEGOWDA S/O LATE BOLEGOWDA Vs. STATE OF KARNATAKA
September 3, 2019
MAHADEVI Vs. DIVISIONAL CONTROLLER, NWKRTC CORPORATION
July 2, 2019
MAHALINGA Vs. STATE OF KARNATAKA AND ORS.
February 4, 2019
MAHAMAD HANISAB S/O KASIMSAB SHEKKI Vs. GOVERNMENT OF KARNATAKA
March 20, 2019
MAHANTESH Vs. STATE OF KARNATAKA
August 20, 2019
MAHANTESH Vs. SUJATA
February 1, 2019
MAHANTESH Vs. STATE OF KARNATAKA BY HUNAGUND POLICE
July 17, 2019
MAHANTESH Vs. STATE OF KARNATAKA
September 26, 2019
MAHANTESH B. UDAPUDI Vs. STATE OF KARNATAKA
October 16, 2019
MAHANTESH MAHADEVAPPA CHACHADI Vs. SURESH HANAMANTAGOUDA PATIL
March 28, 2019
MAHANTESH S/O Vs. CHANNABASAPPA BADAVADAGI
July 29, 2019
MAHANTESH SHIVAYOGEPPA ITAGI Vs. STATE OF KARNATAKA
September 11, 2019
MAHANTHESH Vs. STATE OF KARNATAKA
September 7, 2019
MAHASHAKTHI ROADWAYS Vs. STATE OF KARNATAKA
January 24, 2019
MAHAVEER LAXMAN GANI, DEPUTY COMMISSIONER OFFICE Vs. STATE OF KARNATAKA
March 5, 2019
MAHEBOOBSAB Vs. STATE OF KARNATAKA
September 17, 2019
MAHESH Vs. STATE OF KARNATAKA
March 14, 2019
MAHESH Vs. EXECUTIVE DIRECTOR S G MT CO LTD
February 28, 2019
MAHESH Vs. STATE OF KARNATAKA
June 13, 2019
MAHESH KUMAR Vs. STATE OF KARNATAKA
December 2, 2019
MAHESH SAVALGI Vs. STATE
October 14, 2019
MAHESHA Vs. STATE
January 4, 2019
MAHILA SEVA SAMAJ (REGD ) Vs. INTERIM GRAM PANCHAYATH
March 13, 2019
MAIMUNA WIFE OF AKBAR SIDDIK Vs. GOVERNMENT OF KARNATAKA
July 18, 2019
MAINUDDIN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
December 20, 2019
MAJID PASHA Vs. STATE BY RMC YARD POLICE STATION
December 16, 2019
MAJJIGE NAGARAJAPPA Vs. KOTRAMMA
June 19, 2019
MAKTHIYAR AND ORS. Vs. THE STATE
November 26, 2019
MAKTUNJI Vs. SHRIRAM GENERAL INSURANCE CO. LTD.
August 30, 2019
MALA @ GAYATRI, W/O BASANAGOUDA PATIL Vs. BASANAGOUDA SHESHANGOUDA PATIL
July 10, 2019
MALAGOUDA Vs. STATE OF KARANTAKA
September 5, 2019
MALAMBIKA Vs. RAVI
February 27, 2019
MALATHI B ACHARYA Vs. STATE OF KARNATAKA
January 8, 2019
MALIK MOHAMMAD NAWAZ Vs. ASST EXECUTIVE ENGINEER
April 3, 2019
MALKANNA Vs. AMBUJA
February 13, 2019
MALKIT KAUR Vs. MANAGER
February 13, 2019
MALKU Vs. STATE
July 20, 2019
MALLAIAH Vs. LINGAIAH
December 24, 2019
MALLAMMA Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTIONS MINI VIDHANA SOUDHA ULBARGA
January 7, 2019
MALLANAGOUDA Vs. BASANAGOUDA AND ORS.
February 12, 2019
MALLANAGOUDA Vs. STATE
September 18, 2019
MALLANAGOUDA Vs. RAJU HANUMANTHAPPA MALLAPUR
July 23, 2019
MALLANAGOUDA B PATIL Vs. A SRINIVASAN
August 16, 2019
MALLANAGOWDA BIRADHAR Vs. STATE
April 5, 2019
MALLANGOUDA Vs. STATE OF KARNTAKA
November 5, 2019
MALLANNA Vs. STATE
June 11, 2019
MALLAPPA Vs. STATE OF KARNATAKA
April 15, 2019
MALLAPPA Vs. STATE OF KARNATAKA
August 14, 2019
MALLAPPA Vs. STATE OF KARNATAKA
July 5, 2019
MALLAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
September 19, 2019
MALLAPPA @ MALLIKARJUN SHRISHAIL TARDALE Vs. STATE OF KARNATAKA
April 4, 2019
MALLAPPA RAMAPPA NARGUND Vs. BHARAMMAPPA BALLAPPA GOVINDGOL
February 22, 2019
MALLAPPA S/O BHIMANNA DANDIN Vs. STATE OF KARNATAKA
August 6, 2019
MALLARI Vs. KASHINATH
September 18, 2019
MALLAVVA Vs. KALSAMMANAVARA KALAMMA
June 13, 2019
MALLAVVA W/O ISHWARAPPA HOSAKERI Vs. BASAWWA W/O FAKKIRAPPA GANIYAL
March 29, 2019
MALLESHA Vs. SHIVARAJAKUMAR
June 7, 2019
MALLIKARJUN Vs. MAMTAJ
February 7, 2019
MALLIKARJUN Vs. STATE OF KARNATAKA
January 9, 2019
MALLIKARJUN @ BELLEPPA Vs. STATE
September 3, 2019
MALLIKARJUN @ MALLAPPA S/O MAHADEV TERDAL Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
April 9, 2019
MALLIKARJUN LINGAPPA PUJARI Vs. ASSISTANT COMMISSIONER OFCENTRAL EXCISE AND SERVICE TAX
September 13, 2019
MALLIKARJUN S/O ARJUN TALKERI Vs. VICE-CHANCELLOR
December 12, 2019
MALLIKARJUN S/O SIDDARAI SULDHAL Vs. PRINCIPAL SECRETARY DEPARTMENT OF REVENUE AND LAND ACQUSTION GOVERNMENT OF KARNATAKA
March 21, 2019
MALLIKARJUNA G.N Vs. STATE OF KARNATAKA
August 13, 2019
MALLIKARJUNA SWAMY Vs. TUMMURU RAJESH REDDY
May 28, 2019
MALLIKARJUNA, S/O VENKATARAYAPPA Vs. STATE OF KARNATAKA
April 1, 2019
MALLIKARJUNAIAH N Vs. STATE OF KARNATAKA ANTI CORRUPTION BUREAU
March 8, 2019
MALLIKARJUNAPPA Vs. THAMMANNA
July 2, 2019
MALLIKARJUNASWAMY H.S. Vs. STATE OF KARNATAKA
April 11, 2019
MALLU Vs. STATE OF KARNATAKA
June 10, 2019
MALU RAJU HUNSHIMARAD Vs. MILIND R NAIK
July 2, 2019
MAMATHA C Vs. SECRETARY RURAL DEVELOPMENT AND PANCHAYATH RAJ DEPARTMENT
July 16, 2019
MAMTADEVI Vs. N.H. KUMMANAVAR
September 20, 2019
MANAGEMENT Vs. M VENKATACHALAIAH
December 11, 2019
MANAGEMENT OF FEDERAL MOGUL GOETZE INDIA PVT LTD Vs. ADDITIONAL LABOUR COMMISSIONER
July 12, 2019
MANAGEMENT OF HMS EDUCATION SOCIETY Vs. H.S.MALLIKARJUN
February 26, 2019
MANAGEMENT OF KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. STATE OF KARNATAKA
June 14, 2019
MANAGEMENT OF KSRTC Vs. C. J. BRIGANZA
August 30, 2019
MANAGEMENT OF LAKSHMANAN ISOLA PVT. LTD Vs. M VENKATACHALAIAH
December 11, 2019
MANAGEMENT OF M/S TE CONNECTIVITY INDIA PRIVATE LTD Vs. GENERAL SECRETARY TE CONNECITIVITY STAFF
March 14, 2019
MANAGEMENT OF M/S UNIMAG POWER TRANSFORMER PVT LTD Vs. UMESH & 27 ORS
January 18, 2019
MANAGEMENT OF WIPRO LTD Vs. WIPRO EMPLOYEES ASSOCIATION (AITUC)
May 28, 2019
MANAGER Vs. BASAPPA KB
March 6, 2019
MANAGER Vs. MAHADEVA
February 19, 2019
MANAGER BHARTI AXA GENERAL INSURANCE Vs. DEBASIS SENGUPTHA
March 15, 2019
MANAGER CHOLAMANDALAM M S GIC LTD Vs. J R PRAVEEN
February 6, 2019
MANAGER ICICI LOMBARD GEN INS CO LTD Vs. A K JAYAMMA
June 24, 2019
MANAGER IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. DODDANNA YANE DODDAPPA
June 11, 2019
MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MOHAN S/O LAXMANRAO WAKUDE
April 9, 2019
MANAGER RELIANCE GEN INS CO LTD Vs. GADHIRI PALAIAH
June 11, 2019
MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. SHIVALEELA PRAKASH PATIL
September 11, 2019
MANAGER RELIANCE GENERAL INSURANCE CO. LTD Vs. SUSHEELAMMA
November 13, 2019
MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. CHANNAVEEREGOWDA
July 25, 2019
MANAGER RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. MANJU @ MANJUNATHA
May 31, 2019
MANAGER UNITED INDIA INSURANCE CO LTD Vs. P SUSHEELA
January 2, 2019
MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SARITHA PRASAD
September 3, 2019
MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. HANMANTHA S/O NARSAPPA RAMPUR
April 1, 2019
MANAGER, CHOLAMANDALAM MS GIC LTD Vs. R N SHIVAKUMAR
July 3, 2019
MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. KRISHNAKUMAR SAI NARAYAN SAI
January 4, 2019
MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. JETTAPPA
July 2, 2019
MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PREMANAND
September 5, 2019
MANAGING DIRECTOR Vs. NARAYANAMMA W/O LATE VEERAPPA @ VEERANNA
September 6, 2019
MANAGING DIRECTOR Vs. SHAKIL AHAMAD
August 5, 2019
MANAGING DIRECTOR Vs. KUMARI DIVYA
September 26, 2019
MANAGING DIRECTOR Vs. ANNAPURNA
September 13, 2019
MANAGING DIRECTOR BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. BHOJEGOWDA
September 6, 2019
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SOWMYA SAMPATH
January 18, 2019
MANAGING DIRECTOR NWKRTC HUBLI DIVISION Vs. RAJU
October 10, 2019
MANAGING DIRECTOR, K S R T C Vs. KEMPANNA, S/O PAPANNA
February 12, 2019
MANAGING DIRECTOR, NWKRTC, CENTRAL OFFICE Vs. BHASKAR M S, S/O SHIVANNA M H
January 21, 2019
MANAGING DIRECTOR, KARNATAKA STATE ROAD CORPORATION, BENGALURU AND OTHERS Vs. SIDDAPPA REVANAPPA HARIJAN AND OTHERS
March 1, 2019
MANAGING DIRECTOR, KSRTC Vs. H M HARISH
May 29, 2019
MANAGING DIRECTOR, NORTH-WEST DIVISION, KSRTC Vs. CHANDRAVVA
October 18, 2019
MANAGING DIRECTOR, NWKRTC, SELF INSURANCE FUND, HUBBALLI Vs. SHAKIL AHAMAD S/O NASIRSAB PIRAJADE
August 5, 2019
MANAGING TRUSTEE J RANGANNA LAKSHMANA CHARITABLE TRUST Vs. STATE OF KARNATAKA
June 24, 2019
MANAS BANERJEE Vs. STATE OF KARNATAKA AND ORS.
December 9, 2019
MANASA Vs. TATE OF KARNATAKA
February 12, 2019
MANCHAIAH Vs. N. KRISHNA MURTHY
January 10, 2019
MANCHEGOWDA Vs. HEAD OF FINANCE AND HR M/S. PEARL METAL PRODUCTS PRIVATE LIMITED
December 20, 2019
MANGALAMMA Vs. STATE OF KARNATAKA
December 4, 2019
MANGALDAS S/O SUBRAY KAMAT Vs. SPECIAL LAND ACQUISITION OFFICER
August 28, 2019
MANGALORE CONSTRUCTIONS COMPANY Vs. STATE OF KARNATAKA
February 22, 2019
MANGAMMA W/O LATE CHANNAPPA Vs. JAYAMMA W/O RANGAPPA @ MUDDAPPA
July 9, 2019
MANGESH MAHALAXMI TRADERS Vs. SENIOR DIVISIONAL MANAGER, L I C OF INDIA
July 29, 2019
MANI NINGA GOUDA Vs. STATE OF KARNATAKA
April 11, 2019
MANI NINGA GOUDA Vs. FISHERMEN
April 11, 2019
MANIKANTA @ STATION MANI Vs. STATE OF KARNATAKA
March 11, 2019
MANIKANTHA @ MANI @ GOTA, Vs. STATE OF KARNATAKA,
May 30, 2019
MANIPAL ENERGY AND INFRATECH LTD Vs. STATE OF KARNATAKA
June 18, 2019
MANISH KUMAR Vs. STATE OF KARNATAKA BY THYAGARAJANAGAR POLICE STATION
February 28, 2019
MANJA @ MANJUNATH S Vs. STATE OF KARNATAKA
July 15, 2019
MANJA S/O LAKSHMANAPPA Vs. STATE OF KARNATAKA
January 5, 2019
MANJAMMA @ RAMANJINAMMA Vs. MARIYAPPA
May 30, 2019
MANJU Vs. STATE BY SHIVALLY POLICE
February 12, 2019
MANJU @ MANJUNATHA Vs. CHANDREGOWDA
July 25, 2019
MANJU C. Vs. STATE OF KARNATAKA
September 25, 2019
MANJULA Vs. THYAGARAJ
October 22, 2019
MANJULA Vs. SANNABORA
June 21, 2019
MANJULA Vs. STATE OF KARNATAKA
September 5, 2019
MANJULA Vs. SHIVARAJU
December 16, 2019
MANJULA Vs. INCOME TAX OFFICER
March 25, 2019
MANJULA C.E Vs. STATE OF KARNATAKA
June 20, 2019
MANJULA L Vs. STATE OF KARNATAKA
April 10, 2019
MANJULA MALLESHI NAVI Vs. STATE OF KARNATAKA
July 3, 2019
MANJULA THIMMAPPA Vs. K VENUGOPALRAJU
September 11, 2019
MANJULA W/O PRAKASH GUBBI Vs. PRAKASH S/O ANANTRAJ GUBBI
July 5, 2019
MANJULA, W/O PRAKASH Vs. CANARA BANK
June 28, 2019
MANJUNATH Vs. STATE OF KARNATAKA
June 20, 2019
MANJUNATH Vs. HANUMANTHAPPA
June 13, 2019
MANJUNATH Vs. NINGAVVA
June 7, 2019
MANJUNATH Vs. STATE OF KARNATAKA
September 3, 2019
MANJUNATH Vs. STATE OF KARNATAKA
June 6, 2019
MANJUNATH Vs. STATE OF KARNATAKA
July 29, 2019
MANJUNATH Vs. STATE OF KARNATAKA
August 5, 2019
MANJUNATH Vs. STATE OF KARNATAKA
December 13, 2019
MANJUNATH Vs. STATE OF KARNATAKA
February 19, 2019
MANJUNATH Vs. UNION OF INDIA AND ORS.
August 28, 2019
MANJUNATH @ KOLI MANJA Vs. STATE
May 8, 2019
MANJUNATH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
April 15, 2019
MANJUNATH COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
June 20, 2019
MANJUNATH G Vs. S G R BUILD TECH PVT LTD
June 28, 2019
MANJUNATH K Vs. STATE OF KARNATAKA
July 8, 2019
MANJUNATH N.V. Vs. MUTHAPPA
January 10, 2019
MANJUNATH PRAKASH KAMATAGI Vs. STATE OF KARNATAKA
March 15, 2019
MANJUNATH S. Vs. B.K.SUBBARAO
August 19, 2019
MANJUNATH S/O LATE SUBBARAYAPPA Vs. UNITED INDIA INSURANCE CO LTD
April 4, 2019
MANJUNATH V Vs. STATE
October 17, 2019
MANJUNATHA Vs. STATE OF KARNATAKA
January 19, 2019
MANJUNATHA Vs. CHETHAN
July 4, 2019
MANJUNATHA Vs. STATE OF KARNATAKA
April 1, 2019
MANJUNATHA Vs. STATE OF KARNATAKA BY BY KODIGENAHALLI POLICE STATION
January 21, 2019
MANJUNATHA Vs. STATE OF KARNATAKA
July 15, 2019
MANJUNATHA S/O CHIKKAPPA DODDABARIKER Vs. STATE OF KARNATAKA
July 26, 2019
MANJUNATHA WOOD WORKS Vs. A BABU
July 30, 2019
MANJUNATHA, HANUMANTHARAYAPPA Vs. STATE OF KARNATAKA
January 8, 2019
MANJUNATHA, S/O MUNISWAMY @ MUNISHAMAPPA Vs. STATE BY DODDABALLAPURA TOWN POLICE
March 19, 2019
MANJUNATHA.J.T Vs. STATE OF KARNATAKA
February 27, 2019
MANJUNATHASWAMY BARIKAR Vs. STATE OF KARNATAKA AND OTHERS
April 3, 2019
MANJUSHA VIVEK PISE Vs. VIVEK RAGHUNATH PISE
January 11, 2019
MANOHAR Vs. ASHOK
March 12, 2019
MANOHAR Vs. NAAZPARAVEEN ABDULKARIM DAKANI
June 14, 2019
MANOJ Vs. STATE OF KARNATAKA
September 16, 2019
MANOJ A. Vs. SONY TRANSPORT SOLUTION
July 18, 2019
MANOJ BANTIA Vs. U DEVENDRA
June 13, 2019
MANOJ KUMAR Vs. STATE OF KARNATAKA
November 21, 2019
MANOJ.S. Vs. STATE OF KARNATAKA
December 3, 2019
MANSOOR ALI Vs. THE STATE OF KARNATAKA AND ORS.
May 28, 2019
MANU MARK IMAM Vs. NASIRA GHORI
March 19, 2019
MANVEER SINGH Vs. STATE OF KARNATAKA BY MAHILA POLICE STATION
April 5, 2019
MARAHANUMAKKA Vs. UNITED INDIA INSURANCE COMPANY LTD
June 10, 2019
MARAPPA S/O RAMAIAH Vs. STATE BY HULIMAVU POLICE STATION BENGALURU CITY
March 25, 2019
MAREMMA Vs. ABDUL WAHEED
January 24, 2019
MARENNA Vs. STATE OF KARNATAKA
September 5, 2019
MARIAMMA Vs. KAMALAKSHI
July 15, 2019
MARISWAMY SHARAVATHI GAS SERVICES Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION& ORS.
January 9, 2019
MARIYAMMA AND OTHERS Vs. KUNHHALIMMA AND OTHERS
February 28, 2019
MARUTI Vs. ANNAPPA BASAPPA KUMBAR
June 24, 2019
MARUTI GURUJI Vs. STATE OF KARNATAKA
September 26, 2019
MARUTI SHETTEPPA GADIVADDAR Vs. ZAHIRUDDIN GOUSEMOHIDDIN NAIK
July 30, 2019
MARWAN FAISAL MOHAMMAD Vs. UNION OF INDIA
April 9, 2019
MASOOD KHAN Vs. DODDA PETE POLICE STATION
September 6, 2019
MASTER BHARATH Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION
February 21, 2019
MAVIN SWITCHGEARS AND CONTROLS PRIVATE LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
November 7, 2019
MAXWORTH REALTY INDIA LTD. Vs. M. K. VEERENDRA BABU
September 13, 2019
MAYANNA GOWDA K Vs. STATE OF KARNATAKA
April 12, 2019
MAYURESH KARLEKAR Vs. STATE OF KARNATAKA
March 8, 2019
MAZAR KHAN Vs. STATE OF KARNATAKA
December 2, 2019
MD MASTAN S/O HILALSAB MOUZAN Vs. MANAGING DIRECTOR SATHY DEEP PHARMACEUTICAL LTD
March 20, 2019
MD. ASHISQ ALI Vs. MOHD. RIZWAN PASHA AND ORS.
March 25, 2019
MEDICAL SUPERINTENDENT KASTURBA HOSPITAL Vs. FATHIMA BI
June 18, 2019
MEDIWINGS BIO-SCIENCE PVT LTD Vs. STATE OF KARNATAKA BY ITS SECRETARY
March 14, 2019
MEENA LAKHOTIA Vs. STATE OF KARNATAKA
May 31, 2019
MEENAKSHI Vs. ROYAL SUNDRAM ALLIANZ INSURANCE CO LTD
March 18, 2019
MEENAKSHI Vs. K.R. SATHISH
February 14, 2019
MEER SHARIFF ALI Vs. B.N. SHIVANNA
December 2, 2019
MEGHA A. Vs. STATE OF KARNATAKA
May 8, 2019
MEHABOOB Vs. HAYATBI
January 3, 2019
MEHABOOB Vs. P THIMMAPPA
March 28, 2019
MEHABOOB HUSSAINKHAN PATHAN Vs. NOOR AHMED BASHIR AHMED KALAIGAR
January 3, 2019
MEHBOOB Vs. STATE OF KARNATAKA
January 2, 2019
MEHRUNNISA Vs. PREMAVATHI PAVANI
May 28, 2019
MEHUL KUMAR JAIN Vs. SUPERINTENDENT OF POLICE
February 5, 2019
MELO KAMALAM W/O VIMALANATHAN SIGAMANI Vs. VIMALANATHAN SIGAMANI S/O S THIAGARAJ
February 19, 2019
MELVILLE PINTO Vs. MOHAMMED RASHEED
July 4, 2019
MELVIN KUMAR S/O SHANTIAGO Vs. K S HARISHA S/O NARAYANARAO
January 31, 2019
METRO CASH & CARRY INDIA PRIVATE LIMITED REPRESENTED BY ITS AUTHORISED SIGNATORY VIJAY GOWDA Vs. STATE OF KARNATAKA THROUGH SENIOR LABOUR INSPECTOR
April 3, 2019
MFAR CONSTRUCTIONS PVT. LTD. Vs. ADDITIONAL COMMISSIONER
December 6, 2019
MIJIBULLA Vs. STATE OF KARNATAKA
December 9, 2019
MILESTONE REAL ESTATE FUND Vs. PRISHA PROPERTIES INDIA PRIVATE LIIMITED
July 31, 2019
MILIND NAIK Vs. STATE OF KARNATAKA
February 20, 2019
MINA LIMBU Vs. SHRIRAM GENERAL INSURANCE CO. LTD
February 28, 2019
MINOR LINGAMURTHY Vs. RAMJANSAB S/O RAJASAB
June 25, 2019
MIRAJ MEHTA Vs. NIDHI SHAH
September 6, 2019
MISS S Vs. STATE OF KARNATAKA
February 4, 2019
MITHESH Vs. STATE OF KARNATAKA
March 29, 2019
MITTAL STEEL LIMITED Vs. MANAGING DIRECTOR KARANTAKA POWER TRANSMISSION CORPORATION LIMITED
February 27, 2019
MMG HEALTH CARE, SIRMOUR, HIMACHALA PRADESH Vs. STATE AT INSTANCE OF DRUGS INSPECTOR, CHIKKABALLAPURA CIRCLE
January 23, 2019
MOBME WIRELESS SOLUTIONS LIMITED Vs. BHASH SOFTWARE LABS PRIVATE LIMITED
August 1, 2019
MOHAMAD ANIS Vs. STATE OF KARNATAKA
July 15, 2019
MOHAMMAD BABASAB ARAB Vs. STATE OF KARNATAKA
June 13, 2019
MOHAMMAD BALIQUDDIN Vs. DUO MEADOWS PVT LTD.
March 26, 2019
MOHAMMAD ISMAIL Vs. STATE OF KARNATAKA
July 20, 2019
MOHAMMAD RAFI SAB NADAF Vs. STATE OF KARNATAKA
May 31, 2019
MOHAMMAD RAFIQ Vs. SHABANA
September 5, 2019
MOHAMMAD RAMAZAN MULTANI Vs. STATE OF KARNATAKA
January 4, 2019
MOHAMMAD SHAFI GOUSUSAB TOTAD Vs. STATE OF KARNATAKA
February 28, 2019
MOHAMMAD SHAMEER Vs. STATE OF KARNATAKA
October 22, 2019
MOHAMMAD SHAMEER Vs. STATE OF KARNATAKA
October 12, 2019
MOHAMMADI BEGUM W/O M A KHADEER Vs. RAJKUMAR
February 26, 2019
MOHAMMED Vs. STATE OF KARNATAKA
March 29, 2019
MOHAMMED Vs. CHIEF OFFICER
November 20, 2019
MOHAMMED ADIL Vs. STATE OF KARNATAKA
August 23, 2019
MOHAMMED AJARUDDIN Vs. STATE OF KARNATAKA
November 21, 2019
MOHAMMED AKHIL MAHAMMADAJIM SHAIKH Vs. STATE OF KARNATAKA
July 12, 2019
MOHAMMED ALATAF Vs. STATE OF KARNATAKA
January 11, 2019
MOHAMMED EBRAHIM Vs. COMMISSIONER, BBMP
April 10, 2019
MOHAMMED FAIZULLA Vs. STATE OF KARNATAKA
September 3, 2019
MOHAMMED FAZAL PATHAN Vs. SHARADADEVI @ GURUSIDDAVVA
July 25, 2019
MOHAMMED HUZAIFA Vs. SEHER FATHIMA
December 19, 2019
MOHAMMED ILYAS Vs. STATE OF KARNATAKA
January 16, 2019
MOHAMMED ISMAIL NADAF Vs. STATE
June 13, 2019
MOHAMMED KALEEM Vs. ABDUL SAMAD SIDDIQI
March 21, 2019
MOHAMMED NASIRUDDIN Vs. STATE OF KARNATAKA
February 22, 2019
MOHAMMED QUDUS RIZWAN SHAREEF Vs. DREAMZ INFRA INDIA LTD
March 26, 2019
MOHAMMED RAFIQUE Vs. STATE OF KARNATAKA
March 11, 2019
MOHAMMED SALMAN KHAN, Vs. HEENA KHANUM
January 11, 2019
MOHAMMED SAMI S/O MOHAMMED HAMEED Vs. STATE THROUGH GANDHI GUNJ POLICE STATION
February 5, 2019
MOHAMMED SANAULLA AMIR Vs. BANGALORE ELECTRICITY SUPPLY COMPANY
May 29, 2019
MOHAMMED SHABBIR MANAGING PARTNER Vs. MOHAMMED AZAR RAFIQ S/O MR MOHAMMED RAFIQ SAIT
September 9, 2019
MOHAMMED SHADAB W SHADAB Vs. STATE OF KARNATAKA
March 6, 2019
MOHAMMED SHAFIQ @ CHAPPI Vs. THE STATE OF KARNATAKA
June 24, 2019
MOHAMMED SHAH NAWAZ, S/O MOHAMMED MAHMOOD Vs. STATE OF KARNATAKA
March 1, 2019
MOHAMMED SHOHARAB Vs. STATE OF KARNATAKA
August 14, 2019
MOHAMMED SHUJAYATH Vs. STATE OF KARNATAKA
May 29, 2019
MOHAMMED WASEEM @ KALEEM Vs. STATE OF KARNATAKA
May 23, 2019
MOHAN Vs. STATE OF KARNATAKA
March 6, 2019
MOHAN Vs. DISTRICT MANAGER KARNATAKA FOOF & CIVIL
January 31, 2019
MOHAN BHANDAR A PARTNERSHIP FIRM NAGEETHA COMPLEX Vs. VIJAYA BANK
April 12, 2019
MOHAN H HANDRAL Vs. STATE OF KARNATAKA
January 11, 2019
MOHAN K. RAO Vs. STATE OF KARNATAKA
December 11, 2019
MOHAN KUMAR Vs. STATE OF KARNATAKA
May 27, 2019
MOHAN KUMAR Vs. DEPUTY COMMISSIONER KALABURAGI
July 3, 2019
MOHAN KUMAR Vs. THE STATE OF KARNATAKA
December 20, 2019
MOHAN NAYAK N , S/O N VASUDEVA NAYAK Vs. STATE OF KARNATAKA THROUGH SPECIAL INVESTIGATING TEAM AND RAJARAJESHWARI NAGAR P S
February 11, 2019
MOHAN RAO Vs. KARNATAKA HOUSING BOARD
July 2, 2019
MOHAN S/O SHANTHAPPA Vs. CHANDRAPPA,S/O MAHALINGAPPA,
September 9, 2019
MOHAN SUVARNA Vs. MUKKA WELFARE SOCIETY
April 12, 2019
MOHAN T. N. Vs. STATE OF KARNATAKA
July 8, 2019
MOHANA Vs. STATE OF KARNATAKA
December 17, 2019
MOHANA KUMARA Vs. SIDDAMMA
February 18, 2019
MOHANDAS NAIR Vs. VIVEK TRANSPORTERS
March 28, 2019
MOHANLAL V. JAIN Vs. SANGAPANAR HEMANNA
February 14, 2019
MOHD AJEEJ MIYA Vs. STATE
February 4, 2019
MOHD KASIM ALI S/O MOHD FAYAZ ALI Vs. STATE THROUGH BASAVAKALYAN GRAMEENA POLICE STATION BASAVAKALYAN
February 1, 2019
MOHIT S. Vs. STATE
August 2, 2019
MOHSINSHARIFF Vs. STATE OF NCT OF DELHI THROUGH ITS PRINCIPAL SECRETARY
January 8, 2019
MOKSHA V Vs. BENGALURU ELECTRICITY SUPPLY CO LTD
July 3, 2019
MOOKAMBIKA TEMPLE Vs. RAVIRAJA SHETTY
August 1, 2019
MOOLCHAND GARJE Vs. STATE OF KARNATAKA
October 15, 2019
MOON MIZAR Vs. STATE OF KARNATAKA
January 21, 2019
MOOSA SHAFI K. Vs. BEEPATHIMA
March 20, 2019
MOTWANI BUILDERS Vs. REGISTRAR KARNATAKA APPELLATE TRIBUNAL
August 5, 2019
MOTYA, S/O CHANDAPPA GUDIMANI Vs. KANNADA VISHWAVIDYALAYA
April 2, 2019
MOULA SHARIFF Vs. STATE OF KARNATAKA
February 11, 2019
MOULASB Vs. STATE OF KARNATAKA
June 4, 2019
MOUNESH Vs. STATE OF KARNATAKA
March 19, 2019
MOUNESH GIRIYAPPA LAMANI Vs. STATE OF KARNATAKA
March 1, 2019
MR DODDAIAH Vs. STATE OF KARNATAKA
October 1, 2019
MR HARSHA VARDHAN REDDY Vs. STATE OF KARNATAKA
August 29, 2019
MR. DEBOJYOTI DAS Vs. MRS. VISHAKHA DAS
August 22, 2019
MR. J. N. GANESH Vs. THE STATE OF KARNATAKA
April 24, 2019
MR. NAGARAJ @ GOWDA S/O LATE MUNIYAPPA Vs. STATE BY K.G.HALLI POLICE STATION
March 6, 2019
MRS KANCHAN AGARWAL Vs. THE INCOME TAX OFFICER
April 25, 2019
MRS. GOURIBHATRA Vs. STATE BY THE PRINCIPAL SECRETARY HOME AND TRANSPORT DEPARTMENT
February 22, 2019
MRS. SUMAN MAHENDRA KUMAR SINGHI Vs. THE COMMISSIONER OF COMMERCIAL TAXES
July 31, 2019
MRUTHUNJAYA Vs. STATE OF KARNATAKA
July 18, 2019
MSPL LIMITED Vs. UNION OF INDIA MINISTRY OF MINES
June 18, 2019
MU SIGMA BUSINESS SOLUTIONS PVT LTD Vs. SAGAR BALAN
June 14, 2019
MUBARAK Vs. STATE OF KARNATAKA
July 1, 2019
MUBASHIRA KHANUM Vs. SUNDAR
April 2, 2019
MUBEEN SHARIEFF Vs. BENGALURU DEVELOPMENT AUTHORITY
April 10, 2019
MUDAKAPPA Vs. STATE OF KARNATAKA
March 28, 2019
MUDDEGOWDARA VEERABHADRAPPA Vs. GOVERNMENT OF KARNATAKA
July 26, 2019
MUKUND Vs. DIVISIONAL CONTROLLER, MSRTC
June 28, 2019
MULBAGAL MARUTHI EDUCATION TRUST Vs. STATE OF KARNATAKA
March 18, 2019
MUNAF Vs. STATE OF KARNATAKA
March 19, 2019
MUNE GOWDA Vs. STATE OF KOLAR TRAFFIC POLICE STATION
February 25, 2019
MUNEER Vs. STATE
August 31, 2019
MUNI AKAYAMMA Vs. SPECIAL LAND ACQUISITION OFFICE
August 22, 2019
MUNIKRISHNAPPA M Vs. ANGALORE DEVELOPMENT AUTHORITY
September 19, 2019
MUNIMADA @ MUNIMADAPPA Vs. SPECIAL DEPUTY COMMISSIONER BANGALORE URBAN DISTRICT
July 3, 2019
MUNIRATHNA Vs. CHANDRAKALA
June 7, 2019
MUNIRATHNAMMA Vs. STATE OF KARNATAKA
March 18, 2019
MUNISH S. M. Vs. STATE OF KARNATAKA
July 18, 2019
MUNISWAMAIAH N. Vs. ASHOK KUMAR C.
September 26, 2019
MUNISWAMY Vs. STATE OF KARNATAKA
March 7, 2019
MUNISWAMY Vs. STATE OF KARNATAKA
June 7, 2019
MUNIYA Vs. STATE OF KARNATAKA
July 8, 2019
MUNIYAMMA Vs. SEENAPPA
June 18, 2019
MUNIYAMMA Vs. JAYARAM
August 5, 2019
MUNIYAMMA W/O LATE DODDANARASIMAIAH Vs. NARAYANAMMA W/O LATE NARASIMHAIAH
March 20, 2019
MUNIYAMMA W/O LATE KRISHNAPPA Vs. MUNIYAMMA W/O LATE PULLAPPA
August 1, 2019
MUNIYAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
February 27, 2019
MUNIYAPPA @ CHIKKAMUNIYAPPA Vs. SPECIAL DEPUTY COMMISSIONER
June 7, 2019
MUNIYAPPA S/O LATE MUNISWAMAPPA Vs. NARAYANAMMA D/O LATE MUNIAJJAPPA,
April 11, 2019
MUNJANDIRA A. RAVI Vs. CHATHURANA K. SOMAIAH
July 10, 2019
MURALI Vs. BHASKAR M.T.
March 22, 2019
MURALI Vs. STATE OF KARNATAKA
December 16, 2019
MURGESHA Vs. STATE OF KARNATAKA
May 10, 2019
MURTHY KALIDASA BHATTA Vs. COMMISSIONER HINDU RELIGIOUS INSTITUTIONS & CHARITABLE ENDOWMENTS BANGALORE
February 15, 2019
MURTUJA KHADRI Vs. NARMADA
January 7, 2019
MURUGAN Vs. STATE OF KARNATAKA
July 30, 2019
MURUGAYYA Vs. STATE OF KARNATAKA
March 22, 2019
MUSAVEER Vs. MOHAMMED RAFIQ
June 24, 2019
MUSTHAQ Vs. IMTIYAZ HUSENSAB PEERZADE
January 16, 2019
MUTTUKRISHNA NAIDU Vs. ABDUL SATTAR
July 17, 2019
MY STORE PRIVATE LIMITED Vs. NIKE INDIA PRIVATE LIMITED
January 21, 2019
MYSORE AND CHAMARAJNAGAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED Vs. DEPUTY LABOUR COMMISSIONER CUM RECOVERY AUTHORITY
March 19, 2019
MYSORE DIOCESAN EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
January 28, 2019
MYSORE DIOCESAN EDUCATIONAL SOCIETY (R) Vs. STATE OF KARNATAKA DEPARTMENT OF PRIMARY EDUCATION
January 28, 2019
MYSORE HOTEL COMPLEX Vs. UNION OF INDIA
June 13, 2019
MYSORE MERCANTILE COMPANY LTD Vs. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE
March 5, 2019
MYSORE RACE CLUB LIMITED Vs. GOVERNMENT OF KARNATAKA
June 12, 2019
MYSORE URBAN DEVELOPMENT AUTHORITY JHANSI RANI LAXMI, MYSURU Vs. STATE OF KARNATAKA
April 5, 2019
N B MABEN Vs. RAJASHREE B NAYAK
February 14, 2019
N BHARATH S/O NARAYANASWAMY Vs. K NANJUNDAPPA S/O KRISHNAPPA
February 18, 2019
N ERANNA Vs. OBALESH
April 15, 2019
N G BILAGIKAR, S/O GANGARAM Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY ENERGY DEPARTMENT VIKASA SOUDHA
March 20, 2019
N GANGADHARA Vs. DEPUTY COMMISSIONER BENGALURU URBAN DISTRICT
April 26, 2019
N JEEVAMANI Vs. ALAMELU AMMAL
June 7, 2019
N K PAYANNAVAR Vs. STATE OF KARNATAKA
February 28, 2019
N KRISHNAMURTHY Vs. CORPORATION OF CITY OF BENGALURU
August 23, 2019
N MAHESH RAJU Vs. STATE OF KARNATAKA
February 4, 2019
N MAHESHA Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
July 26, 2019
N MUNIHANUMIAH S/O DODDANAGAPPA REDDY Vs. LAND TRIBUNAL BANGALORE SOUTH TALUK BY ITS SECRETARY
April 9, 2019
N MURUGESAN, S/O LATE S NAVANEETHA KRISHNAN Vs. UNION OF INDIA
April 26, 2019
N NARAYANA S/O LATE H M NAGARAJU Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
July 15, 2019
N P HEMANTHKUMAR Vs. PRINCIPAL SECRETARY
May 13, 2019
N R PADMAVATHI Vs. N R GURURAJA RAO
April 24, 2019
N R RAMESH Vs. STATE OF KARNATAKA
March 8, 2019
N RAMA MURTHY Vs. STATE OF KARNATAKA
February 21, 2019
N RAMACHANDRA Vs. V PARVATHAMMA
March 8, 2019
N SRINIVASA REDDY Vs. STATE BY KARNATAKA LOKAYUKTHA
March 29, 2019
N V RAJESH S/O N R VENKATESH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
April 5, 2019
N VIJAYA DHWAJA Vs. DIRECTOR, D S E R T
April 12, 2019
N VIJAYAKUMAR Vs. GOPALAKRISHNA
March 19, 2019
N Y SHANKAR Vs. C NAGARAJU
February 13, 2019
N. ESHWARA Vs. STATE OF KARNATAKA
February 19, 2019
N. GANESH Vs. G. SRINIVAS
July 8, 2019
N. GOVINDARAJU Vs. VAGDEVI D/O LATE DODDARAJU
December 3, 2019
N. KRISHNA REDDY Vs. C.K. VARKEY
November 27, 2019
N. LAKSHMANA Vs. THE KARNATAKA STATE FINANCIAL CORPORATION AND ORS.
September 24, 2019
N. MOHAMMED ZUBAIR Vs. STATE OF KARNATAKA
June 14, 2019
N. MURALI Vs. TOWN MUNICIPAL COUNCIL
November 20, 2019
N. NARASIMHAIAH Vs. STATE OF KARNATAKA
November 20, 2019
N. PALANIAMMAL Vs. KARNATAKA STATE TRANSPORT AUTHORITY
August 7, 2019
N. SRIKRISHNA BHAGAVANULU Vs. NARLAJARLA SAROJINI RATHNAM
March 18, 2019
N. SRINIVAS Vs. ASSISTANT COMMISSIONER
January 30, 2019
N. VENKATESH Vs. JOINT COMMISSIONER
October 18, 2019
N.B. SHASHIREKHA Vs. H.O. MANOHARA
November 8, 2019
N.B.SAVITHA Vs. DIVISIONAL CONTROLLER
August 27, 2019
N.GOPINATH Vs. VANITHA NAGARAJ
August 23, 2019
N.H. PRASAD REDDY Vs. STATE OF KARNATAKA
October 9, 2019
N.R. GANGAVATHI AND ORS. Vs. THE INCOME TAX OFFICER, WARD-3[2]
October 9, 2019
N.RAVINDRA Vs. H.R.SHIVAKUMAR GUPTA
August 30, 2019
N.S.LEELAVATHI Vs. R.SHILPA BRUNDA
December 11, 2019
NABHIRAJ Vs. STATE BANK OF INDIA
August 29, 2019
NABISAB Vs. CHIEF OFFICER
November 20, 2019
NADEEM Vs. STATE OF KARNATAKA
November 19, 2019
NADEEM AHMED Vs. STATE OF KARNATAKA
February 6, 2019
NAFEESATH K K. Vs. B JAYARAMA SHETTY
November 22, 2019
NAGABHUSHANA Vs. STATE OF KARNATAKA
March 11, 2019
NAGALINGAPPA Vs. STATE OF KARNATAKA
December 17, 2019
NAGAMANI Vs. MANAGING DIRECTOR K S R T C
February 1, 2019
NAGAMMA Vs. STATE OF KARNATAKA
June 20, 2019
NAGAMMA Vs. ASSISTANT COMMISSIONER
June 19, 2019
NAGAMMA Vs. MANAGER, NATIONAL INSURANCE CO LTD
June 25, 2019
NAGAMMA Vs. SHIVALINGAPPA
July 12, 2019
NAGAMMA Vs. K P UDAYAKUMAR
July 10, 2019
NAGAMMA Vs. STATE OF KARNATAKA
July 17, 2019
NAGAMMA, W/O LATE RAJANNA Vs. STATE OF KARNATAKA
March 13, 2019
NAGANAGOUDA Vs. BALAPPA
November 5, 2019
NAGAPPA Vs. YENKANNA
February 13, 2019
NAGAPPA S/O GOYDAPPA NAIK Vs. STATE OF KARNATAKA
January 21, 2019
NAGAPPA S/O MANAPPA Vs. STATE OF KARNATAKA
December 19, 2019
NAGAPPA SHANBHAG Vs. MOOKAMBIKA
July 5, 2019
NAGARAJ Vs. SENIOR DIVISIONAL MANAGER
July 26, 2019
NAGARAJ Vs. STATE OF KARNATAKA
March 27, 2019
NAGARAJ Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU,BANGALORE ZONE
March 5, 2019
NAGARAJ Vs. THE COMMISSIONER
January 24, 2019
NAGARAJ H Vs. SHIVAPRAKASH RAO
March 15, 2019
NAGARAJ HULLURAIAH Vs. JAYARAMAIAH KEMPAIAH
September 11, 2019
NAGARAJ V Vs. STATE OF KARNATAKA BY SRIRAMPURA POLICE STATION
April 23, 2019
NAGARAJ.N Vs. STATE OF KARNATAKA
October 10, 2019
NAGARAJA Vs. KUMARI
January 31, 2019
NAGARAJA Vs. STATE OF KARNATAKA
January 19, 2019
NAGARAJA Vs. STATE OF KARNATAKA
December 9, 2019
NAGARAJA P M @ NAGARAJA BHATTA MAHADEVAIAH Vs. STATE OF KARNATAKA
January 5, 2019
NAGARAJA RAO C.H. Vs. S.K. SHESHACHANDRIKA
October 11, 2019
NAGARAJU Vs. STATE OF KARNATAKA
November 27, 2019
NAGARAJU Vs. BAJAJ ALLIANZ INSURANCE CO. LTD
July 18, 2019
NAGARAJU Vs. UNITED INDIA INSURANCE CO LTD
February 27, 2019
NAGARAJU Vs. BRANCH MANAGER M/S NATIONAL INSURANCE CO , LTD
February 22, 2019
NAGARATHNA Vs. STATE OF KARNATAKA
June 7, 2019
NAGARATHNA BAI Vs. STATE OF KARNATAKA
November 19, 2019
NAGARATHNAMMA Vs. CHANDRASHEKARA SWAMIGALU
July 4, 2019
NAGARATNA W/O LATE MANJUNATH Vs. K MANJUNATH S/O MALLAPPA
July 8, 2019
NAGBHUSHAN PANDURANG ARKASALI Vs. STATE OF KARNATAKA
October 9, 2019
NAGENDRA Vs. STATE OF KARNATAKA
February 5, 2019
NAGENDRA K. S. Vs. UNITED INDIA INSURANCE CO. LTD.
August 1, 2019
NAGENDRA RAO Vs. STATE OF KARNATAKA
February 20, 2019
NAGENDRAPPA Vs. TUNGAMMA C.
December 2, 2019
NAGESH Vs. UMESH
June 26, 2019
NAGESH Vs. STATE OF KARNATAKA
March 6, 2019
NAGRAJ S/O MADAYYA SWAMY Vs. STATE OF KARNATAKA
April 15, 2019
NAMBI RAJAN N.T. Vs. STATE OF KARNATAKA
September 5, 2019
NAMOKAR AGENCIES Vs. S EKANATH
June 14, 2019
NANDAKUMAR NAIDU Vs. STATE OF KARNATAKA
June 17, 2019
NANDI SUNSHINE RESIDENTS WELFARE ASSOCIATION Vs. STATE OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT, KARNATAKA GOVERNMENT SECRETARIAT AND ORS.
June 18, 2019
NANJA REDDY Vs. JAYALAKSHMI
March 6, 2019
NANJAIAH Vs. USHA RANI
February 4, 2019
NANJAIAH Vs. STATE OF KARNATAKA
October 17, 2019
NANJAMMA Vs. RESERVE BANK OF INDIA
August 13, 2019
NANJAMMA Vs. ASSISTANT COMMISSIONER
February 25, 2019
NANJAMMA Vs. COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
January 10, 2019
NANJAMMA Vs. SUPERINTENDENT OF POLICE
May 8, 2019
NANJAPPA Vs. STATE OF KARNATAKA
September 4, 2019
NANJEGOWDA Vs. STATE OF KARNATAKA
August 6, 2019
NANJUNDAIAH Vs. STATE
April 25, 2019
NANJUNDAPPA Vs. S L SATISH
February 6, 2019
NANJUNDAPPA Vs. STATE OF KARNATAKA
March 25, 2019
NANJUNDEGOWDA @ GOWDAIAH Vs. K.R.NAGAAJU S/O RAJU. MAJOR
February 16, 2019
NARASAMMA Vs. AKKAMMA
July 22, 2019
NARASAPPA Vs. UNIVERSAL SOMPO GENERAL INSURANCE CO.LTD.
September 3, 2019
NARASAPPA S/O RAMANNA PUJAR Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
September 19, 2019
NARASE GOWDA Vs. STATE OF KARNATAKA
February 22, 2019
NARASEGOWDA Vs. STATE OF KARNATAKA
February 12, 2019
NARASIMHA Vs. NAGARATHNAMMA
October 18, 2019
NARASIMHA SWAMY Vs. DEPUTY COMMISSIONER, MANDYA DISTRICT
December 2, 2019
NARASIMHAMURTHY Vs. SURESH CHANDRA GUPTA
August 21, 2019
NARASIMHAMURTHY Vs. LAKSHMAKKA
June 27, 2019
NARASIMHAPPA Vs. NARAYAN M
January 4, 2019
NARASIMHASWAMI CONSTRUCTIONS, MAHESHWAR NIWAS Vs. UNION OF INDIA
January 2, 2019
NARAYAN Vs. LAXMI DEVASTHAN
February 7, 2019
NARAYAN Vs. CHANNAPPA
July 8, 2019
NARAYAN MINES PVT. LTD Vs. GOVERNMENT OF KARNATAKA
June 3, 2019
NARAYANA NAIK S/O BATYA NAIK Vs. LEELAVATHI N D/O GOVINDA NAIKA
February 1, 2019
NARAYANA RAO Vs. NAGARAJ
May 29, 2019
NARAYANAMMA Vs. RATNAMMA
March 22, 2019
NARAYANAPPA Vs. S. N. VEENA
January 2, 2019
NARAYANAPPA Vs. DEPUTY COMMISSIONER CHIKBALLAPURA DISTRICT
September 5, 2019
NARAYANAPPA Vs. STATE OF KARNATAKA
June 4, 2019
NARAYANAPPA @ THIPPANNAGARI Vs. STATE OF KARNATAKA
January 28, 2019
NARAYANASWAMY Vs. STATE OF KARNATAKA
March 26, 2019
NARAYANASWAMY Vs. DISTRICT COMMISSIONER
November 6, 2019
NAREAPPA S/O RANGULLA VENKATAPPA Vs. CHIKKA VENKATARAYAPPA S/O LATE KADIRAPPA
February 1, 2019
NARENDRA B Vs. MANAGING DIRECTOR
March 7, 2019
NARENDRA RAMIREDDY Vs. DREAMZ INFRA INDIA LTD
March 26, 2019
NARENDRA REDDY THAPPETA Vs. THE UNION OF INDIA AND ORS.
February 27, 2019
NARESH KUMAR Vs. STATE OF KARNATAKA
March 27, 2019
NARESHA Vs. STATE OF KARNATAKA
March 5, 2019
NARGEES Vs. STATE OF KARNATAKA
December 2, 2019
NARMADA K. Vs. KARNATAKA POWER CORPORATION LTD.
September 5, 2019
NATINOAL INSURANCE COMPANY LTD Vs. SHANTAVVA SHANKAR KULAGOD
July 23, 2019
NATIONAL CONFEDERATION OF EX- EMPLOYEES ASSOCIATION Vs. SECRETARY MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES DEPARTMENT
January 11, 2019
NATIONAL INSURANCE Vs. SAROJAMMA
June 19, 2019
NATIONAL INSURANCE CO LIMITED Vs. KUMARI PARIJATHA
June 25, 2019
NATIONAL INSURANCE CO LTD Vs. KSRTC
January 9, 2019
NATIONAL INSURANCE CO LTD Vs. YASHODA
January 8, 2019
NATIONAL INSURANCE CO LTD Vs. ANASUYA
June 4, 2019
NATIONAL INSURANCE CO LTD Vs. SHEKHARAPPA
January 4, 2019
NATIONAL INSURANCE CO LTD Vs. VAIDEHI R. S.
August 30, 2019
NATIONAL INSURANCE CO LTD , Vs. SANTOSH S/O MALLAPPA HORAKERI
July 15, 2019
NATIONAL INSURANCE CO. LTD. Vs. MUNIYAPPA
February 13, 2019
NATIONAL INSURANCE CO. LTD. Vs. G.S. BASAVARAJU
August 30, 2019
NATIONAL INSURANCE CO. LTD. Vs. CHANDRAHASA DEVADIGA
September 5, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. MAHEBOOB PATELSHEB PATEL
January 10, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. ASHIWINI
June 11, 2019
NATIONAL INSURANCE COMPANY LIMITED Vs. CHINNAMMA
August 1, 2019
NATIONAL INSURANCE COMPANY LTD Vs. KAVITA
January 14, 2019
NATIONAL LAW SCHOOL OF INDIAN UNIVERSITY Vs. UNIVERSITY GRANTS COMMISSION
July 15, 2019
NATIONAL PLYWOOD INDUSTRIES LTD, REP BY ITS DIRECTOR PIYUSH PERIWAL Vs. STATE OF KARNATAKA REP BY ITS FINANCE SECRETARY
April 4, 2019
NATIONAL STEEL Vs. STATE OF KARNATAKA
January 16, 2019
NATIONAL TIMBERS Vs. STATE OF KARNATAKA
August 29, 2019
NAVALAPPA Vs. STATE OF KARNATAKA
January 3, 2019
NAVANEESH PRASAD Vs. J. MANJUNATH
May 27, 2019
NAVEEDA SULTANA Vs. STATE OF KARNATAKA
December 18, 2019
NAVEEN Vs. STATE OF KARNATAKA
July 2, 2019
NAVEEN Vs. STATE OF KARNATAKA
July 24, 2019
NAVEEN @ NINGULLI Vs. STATE BY KUNIGAL POLICE STATION TUMAKURU
March 20, 2019
NAVEEN KUMAR Vs. STATE OF KARNATAKA
July 10, 2019
NAVEEN KUMAR Vs. STATE OF KARNATAKA
June 26, 2019
NAVEEN NARAYAN Vs. STATE OF KARNATAKA
May 21, 2019
NAVEEN NAYAK Vs. STATE OF KARNATAKA
May 23, 2019
NAVEENA Vs. STATE OF KARNATAKA
February 13, 2019
NAVEENA THARA Vs. PRESIDENT OF SENIOR CITIZENS
September 5, 2019
NAVID Vs. STATE OF KARNATAKA
October 16, 2019
NAVODAYA EDUCATION TRUST Vs. UNION OF INDIA
February 5, 2019
NAWAZ PASHA Vs. STATE OF KARNATAKA
October 1, 2019
NAWFAL @ DEALNOWFAL S/O ABDUL KAREEM Vs. STATE OF KARNATAKA
July 31, 2019
NAYANESH Vs. STATE OF KARNATAKA
November 11, 2019
NAYAZ Vs. K. NAGARAJ
August 13, 2019
NAYAZUDDIN Vs. DIVISIONAL CONTROLLER
September 4, 2019
NAZIYA Vs. STATE OF KARNATAKA
August 5, 2019
NAZNEEN KHALEELI Vs. SIRAJ AND RENU
May 24, 2019
NEC TECHNOLOGIES INDIA PVT LTD Vs. SHIVAMOGGA SMART CITY LIMITED A PUBLIC LIMITED
March 21, 2019
NEELAMBIKA Vs. CIRCLE POLICE INSPECTOR SUB URBAN POLICE STATION
January 11, 2019
NEELEGOWDA Vs. STATE BY BETTADAPURA POLICE STATION
February 23, 2019
NEHA KULKARNI D/O ASHWATH RAO KULKARNI Vs. UNIVERSITY OF AGRICULTURAL SCIENCES RAICHUR
July 9, 2019
NEKRTC, THROUGH ITS MANAGING DIRECTOR Vs. VITHOBA, S/O HANAMANTHAPPA BADIGER
March 11, 2019
NELLAMAKKADA U AIYAPPA Vs. K M MUDDAPPA
January 3, 2019
NEW FOOTWEAR PALACE OLD COURT ROAD Vs. PARASHURAMAPPA @ PARASHURAMA
July 12, 2019
NEW INDIA ASSURANCE CO LTD Vs. JYOTI W/O PRAKASH NAIK
July 9, 2019
NEW INDIA ASSURANCE CO LTD Vs. RAMACHANDRA MANJUNATH BHAT
July 9, 2019
NEW INDIA ASSURANCE CO LTD Vs. H. T. GAYATHRI
July 17, 2019
NEW INDIA ASSURANCE CO LTD Vs. GURUBASAPPA
February 1, 2019
NEW INDIA ASSURANCE CO LTD Vs. KUMARI PRIYANKA D/O ASHOK KATTIMANI
March 5, 2019
NEW INDIA ASSURANCE CO LTD Vs. RUKMAVVA
June 18, 2019
NEW INDIA ASSURANCE CO LTD Vs. AMARESH
February 7, 2019
NEW INDIA ASSURANCE CO LTD Vs. S NAGARAJ
January 10, 2019
NEW INDIA ASSURANCE CO LTD Vs. BHIRU
May 28, 2019
NEW INDIA ASSURANCE CO LTD Vs. MAHANKALAMMA
June 14, 2019
NEW INDIA ASSURANCE CO LTD Vs. HADLIGI BOGAPPA
August 23, 2019
NEW INDIA ASSURANCE CO LTD Vs. RAMCHANDRA SHIVARAM DESAI
August 1, 2019
NEW INDIA ASSURANCE CO. LTD Vs. PRABHUGOUDA
September 23, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. AMBUJA
August 2, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. PREETI
July 24, 2019
NEW INDIA ASSURANCE CO. LTD. Vs. V. ANAND
September 5, 2019
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LALITHA BAI
June 28, 2019
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S SHAFFI
June 7, 2019
NEW INDIA INSURANCE CO LTD Vs. SUMITHRAMMA
February 28, 2019
NIDHI INTERLOCK PAVERS DOOR Vs. STATE OF KARNATAKA
July 4, 2019
NIDHI LUHARUWALLA W/O SANDIP LUHARUWALLA Vs. STATE OF KARNATAKA
February 7, 2019
NIGAPPA MADIVALA Vs. STATE BY MYSURU SOUTH POLICE
November 18, 2019
NIJALINGAPPA HOSAMANI S/O NAGAPPA HADAPAD Vs. STATE OF KARNATAKA (SUB-URBAN POLICE STATION DHARWAD) REPRESENTED BY ITS STATE PUBLIC PROSECUTOR
April 2, 2019
NIJAMUDDIN. A Vs. STATE OF KARNATAKA
October 11, 2019
NILESH PRABHU Vs. KARNATAKA BADMINTON ASSOCIATION
April 2, 2019
NILIMA Vs. N BHASKAR RAO
January 2, 2019
NILOFER D/O SHARIFSAB SAHEBANAVAR Vs. KHWAJAHUSEN
February 28, 2019
NINGAIAH Vs. KALEGOWDA
March 1, 2019
NINGAMMA Vs. SATYAMURTHI
February 5, 2019
NINGAMMA Vs. THE DEPUTY COMMISSIONER, CHITRADUGA DISTRICT AND ORS.
March 26, 2019
NINGANAGOUDA Vs. BHARAMAGOUDA DOUDAGERI
August 13, 2019
NINGAPPA PUJERI Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE, CHITRADURGA DISTRICT
September 11, 2019
NINGAWWA Vs. BASAWWA
December 16, 2019
NINGE GOWDA Vs. RAMABHADRE GOWDA
February 22, 2019
NIRANJAN Vs. STATE OF KARNATAKA
September 19, 2019
NIRMALA Vs. FAKEERAGOUDASIDDANGOUDA PATIL
January 9, 2019
NIRMALAMMA Vs. STATE OF KARNATAKA
July 18, 2019
NISHANTH K HONNAVALLI S/O C KRISHNA Vs. STATE OF KARNATAKA
March 25, 2019
NITESH URBAN DEVELOPMENT PVT LTD Vs. BRIGADIER PETER ANTHONY LOPES
February 11, 2019
NITHYA S , W/O NAVEEN KUMAR N Vs. STATE OF KARNATAKA BY ITS SECRETARY
January 24, 2019
NITHYANANDA GURUKULA KALLUGOPANAHALLI Vs. STATE OF KARNATAKA
March 12, 2019
NITTUR VASANTH KUMAR MAHESH Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(2)(1)
April 11, 2019
NITYANAND INFRASTRUCTURE LTD Vs. ONGC MANGALORE PETROCHEMICALS LTD
April 8, 2019
NITYANANDA HEGDE Vs. SUMATHI SHETTY
March 18, 2019
NMDC LIMITED FORMERLY KNOWN AS NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KARNATAKA
July 10, 2019
NONAYYA POOJARY Vs. PURUSHOTHAMA
January 24, 2019
NOOR FATHIMA Vs. STATE OF KARNATAKA
January 4, 2019
NOORUDDIN KHAN Vs. ORIENTAL BANK OF COMMERCE
August 8, 2019
NORA MENEZES Vs. P. NANJAMMA
July 19, 2019
NORBERT DSOUZA Vs. STATE OF KARNATAKA
August 8, 2019
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SAYED ABDUL RAHEEM
February 1, 2019
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. KALLURAPPA
July 23, 2019
NOUSHAD AHMED Vs. STATE BY CANTONMENT RAILWAY NAGAR POLICE STATION
October 23, 2019
NOVO NORDISK INDIA PVT. LTD Vs. KARNATAKA STATE DRUGS
December 24, 2019
NURZATH D/O ABDUL HAMEED Vs. BHEEMRAO S/O BHAGAPPA DHORI
April 1, 2019
NWKRTC ATHANI DEPOT Vs. BHIBA
August 7, 2019
OBAIAH S/O OBAIAH Vs. DIRECTOR GENERAL ARCHAEOLOGICAL SURVEY OF INDIA
March 21, 2019
OBALLAMMA W/O LATE MALLESHAPPA Vs. LINGANNA
March 8, 2019
OBEGOWDA, S/O NARAYANAPPA Vs. ASLAM PASHA, S/O NISAR AHMED
July 12, 2019
OGARCHAND JAIN Vs. UNION OF INDIA
July 31, 2019
OM MARUTHI SEVA TRUST Vs. STATE OF KARNATAKA
July 9, 2019
OMKAR Vs. STATE
February 27, 2019
OMKARAPPA Vs. CHIEF EXECUTIVE OFFICER
February 13, 2019
ONKARAPPA A E Vs. ENQUIRY OFFICER AND REGISTRAR OF CO-OPERATIVE SOCIETIES IN KARNATAKA
February 22, 2019
ONNYX ELECTRONICS Vs. STATE OF KARNATAKA
February 21, 2019
ONORA HOSPITALITY PVT LTD REP BY DIRECTOR ASHISH VOHRA Vs. ASSISTANT COMMISSIONER.INCOME TAX DEPARTMENT (TDS)
April 5, 2019
ONYX DESIGNS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
June 17, 2019
ORANGE BUSINESS SERVICES INDIA TECHNOLOGY PVT LTD (FORMERLY KNOWN AS EQUANT TECHNOLOGY SERVICES (P) LTD) , REPRESENTED BY ITS MANAGERCUSTOMER SUPPORT Vs. ASSISTANT COMMISSIONER.OF COMMERCIAL TAXES (AUDIT)
April 4, 2019
ORIENTAL EDUCATION TRUST Vs. STATE OF KARNATAKA
August 7, 2019
ORIENTAL INS CO LTD Vs. CHETHAN
August 5, 2019
ORIENTAL INSURANCE Vs. ANAPPA
July 3, 2019
ORIENTAL INSURANCE CO Vs. P. SHANTHAMURTHY
July 5, 2019
ORIENTAL INSURANCE CO Vs. ANANTHA NAYAK
January 4, 2019
ORIENTAL INSURANCE CO LTD Vs. G HANUMANTHARAYA
July 18, 2019
ORIENTAL INSURANCE CO LTD Vs. S C RAGHAVENDRA UDUPA
July 4, 2019
ORIENTAL INSURANCE CO LTD Vs. MANJAMMA
February 6, 2019
ORIENTAL INSURANCE CO LTD Vs. T NAGARATHNA
January 17, 2019
ORIENTAL INSURANCE CO LTD Vs. M SARAVANAN
June 26, 2019
ORIENTAL INSURANCE CO LTD Vs. PREMA
July 2, 2019
ORIENTAL INSURANCE CO LTD Vs. RUDRAGOUDA IRANAGOUDA PATIL
July 2, 2019
ORIENTAL INSURANCE CO LTD Vs. YASMEENTAJ, W/O LATE IQBAL PASHA
March 11, 2019
ORIENTAL INSURANCE CO LTD Vs. PODHU
February 22, 2019
ORIENTAL INSURANCE CO LTD Vs. MARY
June 10, 2019
ORIENTAL INSURANCE CO LTD Vs. MAHESH, S/O NAGARAJ
August 14, 2019
ORIENTAL INSURANCE CO. LTD Vs. SHABIR AHMED
June 6, 2019
ORIENTAL INSURANCE CO. LTD Vs. SMT. PANI DEVI
January 4, 2019
ORIENTAL INSURANCE CO. LTD. Vs. SHANKAR BHAGWAN SURYAVANSHI @ MALIK
August 14, 2019
ORIENTAL INSURANCE CO. LTD. Vs. B.E.GIRISH
August 1, 2019
ORIENTAL INSURANCE CO. LTD. Vs. SHANKARA
May 31, 2019
ORIENTAL INSURANCE CO. LTD. Vs. ASLAM
July 26, 2019
ORIENTAL INSURANCE CO. LTD. Vs. BABITA
September 3, 2019
ORIENTAL INSURANCE CO. LTD. Vs. DIWAKAR RAJ
September 5, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. B. N. KIRAN
July 19, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. S KEMANNA PRASAD
June 3, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. NAGAPPA SIDDAPPA YADALLI
June 3, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. GAYATHRI UMESH
January 17, 2019
ORIENTAL INSURANCE COMPANY LIMITED Vs. CHINNATHAI
January 10, 2019
OSMANAPATIL Vs. MASTANASAB
January 10, 2019
OWAIS SABIR HUSSIAN Vs. GOVERNMENT OF KARNATAKA
July 23, 2019
OZY CHUKUWUDU Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU BANGALORE ZONAL UNIT
September 11, 2019
P & P VENTURES Vs. STATE OF KARNATAKA
June 11, 2019
P D CONSTRUCTION PRIVATE LTD. Vs. IRINE DSOUZA
September 5, 2019
P DAMODARA RAJU Vs. R S PARAMESHWARI
April 16, 2019
P GORAPPA Vs. RAJESH BABU
June 26, 2019
P JAGADISH Vs. THE COMMISSIONER
April 30, 2019
P JAGANNATHA SHETTY SON OF LATE RAMAIAH SHETTY Vs. STATE OF KARNATAKA
April 5, 2019
P KAMALA Vs. STATE OF KARNATAKA REVENUE DEPARTMENT
July 8, 2019
P KRISHNOJI RAO Vs. STATE OF KARNATAKA
March 15, 2019
P L G MANU Vs. STATE OF KARNATAKA
July 8, 2019
P L SHANKARA RAO Vs. JAYAMMA W/O LATE PUTTASWAMY
March 26, 2019
P N SHETTY Vs. OFFICE OF THE INCOME TAX OFFICER WARD-1
July 18, 2019
P N SRINIVASA RAO Vs. PRAMILA BHAT
February 5, 2019
P R KULAKARNI Vs. MANAGING DIRECTOR, KARNATAKA NEERAVARJ NIGAM LTD , BANGALORE AND OTHERS
February 20, 2019
P S JAYASHREE WIFE OF M R KRISHNAMURTHY Vs. ING VYSYA BANKS LTD
April 1, 2019
P S RAMESH KUMAR Vs. STATE OF KARNATAKA
June 15, 2019
P V SAMPATH KUMAR Vs. STATE BY KARNATAKA
June 7, 2019
P V SHIVARAMA REDDY Vs. K NAGARAJ
April 16, 2019
P V SRINIVAS Vs. UMER FAROOQUE UDYAWAR
January 10, 2019
P VASANTHAKUMAR, PUBLIC INFORMATION OFFICER & CHIEF ADMINISTRATIVE OFFICER Vs. KARNATAKA INFORMATION COMMISSION, REPRESENTED BY ITS SECRETARY
January 25, 2019
P. G. BELLIAPPA Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
March 1, 2019
P. GEETHA Vs. STATE OF KARNATAKA
August 2, 2019
P. HEMAMALINI MAIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 5, 2019
P. KAMALA Vs. STATE OF KARNATAKA
July 8, 2019
P. MUKUNDAN Vs. RADHIKA VASUDEVAN
July 2, 2019
P. RAMANJANEYULU Vs. SHIVAMMA
May 15, 2019
P. SUMA Vs. KRISHNAMURTHY SWAMY MANAGING TRUSTEE
October 25, 2019
P. TARACHAND Vs. SESHAMAL M. JAIN
December 6, 2019
P. VIDYANATH REDDY Vs. STATE OF KARNATAKA
August 27, 2019
P.A. BHARATH Vs. STATE OF KARNATAKA
August 22, 2019
P.G.BELLIAPPA Vs. COMMISSIONER
November 5, 2019
P.K. UMAVATHI Vs. STATE OF KARNATAKA
July 10, 2019
P.M. GOVINDA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
June 12, 2019
P.M.GRANITES EXPORTS PVT. LTD. Vs. T. MANOHARAN
November 14, 2019
P.N. BABU Vs. K.S. ANANTH
August 13, 2019
P.N. SHETTY Vs. OFFICE OF INCOME TAX OFFICER
October 9, 2019
P.N.NAGARATHNAMMA Vs. KARNATAKA STATE TRANSPORT AUTHORITY
June 11, 2019
P.R.SUBBARAYAPPA Vs. MINISTRY OF ROAD TRANSPORT & HIGHWAYS
February 12, 2019
P.SATISH PAI Vs. ASHWATHA NARAYANA GOWDA
August 23, 2019
P.SRIDHANYA Vs. STATE OF KARNATAKA
July 10, 2019
P.T. BONGALE Vs. STATE OF KARNATAKA
September 23, 2019
P.T. SWAMY Vs. STATE OF KARNATAKA
September 5, 2019
P.V. VEERABHADRA RAO Vs. STATE OF KARNATAKA
October 31, 2019
PADAMANARAYANA ASAWA Vs. DEPUTY COMMISSIONEOR OF INCOME-TAX
April 15, 2019
PADMANABH SHANKAR, S/O MANNIL PADMANABHAN NAIR, Vs. UNION OF INDIA
August 7, 2019
PADMANAIKA Vs. NAGAPPA
April 16, 2019
PADMAVATHI Vs. AZIZ
June 24, 2019
PADMAVATHI JAYARAM Vs. DEPUTY COMMISSIONER RAMANAGARA DISTRICT
July 10, 2019
PADMAVATI W/O BHIMAPPA NADAGOUDA Vs. BHIMAPPA
October 17, 2019
PAFCO 2916 INC C/O PEGASUS AVIATION FINANCE COMPANY Vs. OFFICIAL LIQUIDATOR OF UNITED BREWERIES (HOLDINGS) LIMITED
July 19, 2019
PAKEERA (MALERA) JENDA SAB Vs. KHAJI MOHAMMAD HUSSAIN SAB
December 3, 2019
PAL MOHAN ELECTRONICS PVT LTD Vs. SECRETARY, DEPARTMENT OF SMALL SCALE INDUSTRIES
March 27, 2019
PALANI Vs. STATE OF KARNATAKA
November 18, 2019
PALANIYAMMA Vs. SUBBALAKSHMI
December 11, 2019
PALLAVI Vs. K.R.ANNEGOWDA
May 27, 2019
PAMPAPATHI S. KARAMADI Vs. STATE OF KARNATAKA
November 14, 2019
PAN PARAG INDIA LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES
January 31, 2019
PANCHMAL PROPERTIES Vs. UNION OF INDIA
August 20, 2019
PANDAPPA Vs. RAMESH
June 11, 2019
PANDI MEENAL W/O LATE SHIVA SENDIL Vs. MANAGER M/S IFFCO TOKIO GENERAL INSURANCE CO LTD
April 15, 2019
PANDITRAYA Vs. SRIMANTHRAYA
February 5, 2019
PANDURANGA M. R. Vs. STATE OF KARNATAKA
July 25, 2019
PANGI NARESH Vs. STATE OF KARNATAKA
November 11, 2019
PANKAJ SULTANIA Vs. STATE OF KARNATAKA
October 17, 2019
PAPAIAH Vs. P NAGARAJA REDDY
April 25, 2019
PARAMAHAMSA NITHYANANDA SWAMY Vs. STATE OF KARNATAKA
January 16, 2019
PARAMESH G NAYAK S/O GURAPPA Vs. UNION OF INDIA REP BY ITS SECRETARY MINISTRY OF HOME AFFAIRS NORTH BLOCK
April 5, 2019
PARAMESHA S/O HALAGE GOWDA Vs. MANJEGOWDA S/O LATE RUDREGOWDA
March 20, 2019
PARAMESHWAR S/O DYAMAPPA TOTAD Vs. DADAPEER S/O ABDULSAB DHALAYAT
July 11, 2019
PARAMESHWARA BHAT Vs. STATE OF KARNATAKA
July 12, 2019
PARAMESHWARAIAH Vs. SHOBHA W/O GANGADHRAIAH
April 24, 2019
PARASAPPA Vs. STATE OF KARNATAKA
March 13, 2019
PARASHIVAMURTHY Vs. STATE OF KARNATAKA
July 23, 2019
PARASHURAM Vs. KARNATAKA INSTITUTE OF MEDICAL SCIENCES
July 16, 2019
PARASHURAM Vs. STATE OF KARNATAKA
March 13, 2019
PARASHURAM Vs. SHAMANNA
June 24, 2019
PARASHURAM S/O SHETTAPPA DANDAGALKIKAR Vs. STATE OF KARNATAKA THROUGH GRAMEEN P S
April 9, 2019
PARASHURAM YALLAPPA GUDDEPPAGOL Vs. STATE OF KARNATAKA
September 27, 2019
PARASHURAMA Vs. STATE
May 10, 2019
PARASHURAMA S/O HULIGEMMA, Vs. AKBAR BASHA S S/O NANNA SAHIB,
September 9, 2019
PARIMALACHARYA S. AGNIHOTRI Vs. THE DEPUTY COMMISSIONER
February 28, 2019
PARSHURAMA Vs. STATE BY INSPECTOR OF POLICE
April 25, 2019
PARSHWA CHEMICALS Vs. KIRAN MEHTA
December 11, 2019
PARSHWA CHEMICALS Vs. KIRAN MEHTA
December 11, 2019
PARUSHURAM LAXMAN BIRAJ Vs. STATE OF KARNATAKA, REVENUE DEPARTMENT BY ITS SECRETARY
September 23, 2019
PARVATHAMMA Vs. GOVINDAPPA
April 25, 2019
PARVATHAMMA Vs. V.S.KRISHNOJI RAO
November 12, 2019
PARVATHAMMA W/O LATE S BASAPPA SINCE DEAD BY HER LRS Vs. B SUBRAMANYA SHARMA S/O LATE RAMA SWAMAIAH
July 9, 2019
PARVATHI Vs. STATE OF KARNATAKA
January 8, 2019
PARVATHI, W/O VEERESH Vs. STATE OF KARNATAKA
March 8, 2019
PASCHIM HYDRO ENERGY PVT. LTD Vs. KARNATAKA POWER TRANSMISSION
May 8, 2019
PATTADA C. KUSHALAPPA Vs. STATE OF KARNATAKA
September 24, 2019
PATTANA PANCHAYATH Vs. KARNATAKA STATE BOARD OF WAKF
January 31, 2019
PATTANDUR AGRAHARA RESIDENTIAL WELFARE ASSOCIATIONS FEDERATION Vs. STATE OF KARNATAKA
April 24, 2019
PAVANA G P Vs. STATE BANK OF INDIA
January 28, 2019
PAVITRA M K Vs. BRUHAT BANGALORE MAHANAGARA PALIKE
July 25, 2019
PEARLITE LINERS PVT. LTD. Vs. R.NAGARAJA
November 28, 2019
PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. TINY TOTS SCHOOL
October 17, 2019
PEERAPPA Vs. STATE OF KARNATAKA
July 19, 2019
PEERJAN Vs. STATE OF KARNATAKA
February 27, 2019
PEOPLES EDUCATION Vs. STATE OF KARNATAKA
June 13, 2019
PERIAMMA Vs. KARNATAKA STATE BOARD OF WAKFS
January 16, 2019
PERIYANAYAGAM Vs. STATE OF KARNATAKA
June 4, 2019
PERUMAL Vs. STATE OF KARNATAKA
June 4, 2019
PETER J.R.PRABHU Vs. DAPHNEY D MELLO
June 20, 2019
PETRO ENGINEERING & SPECIALITIES PVT LTD Vs. P DALJITRAM CHOWDARY
March 14, 2019
PHANIRAJA K. L. Vs. KARNATAKA VETERINARY ANIMAL AND FISHERY SCIENCE UNIVERSITY
July 16, 2019
PHULAVATI Vs. PRAKASH
November 11, 2019
PIDILITE INDUSTRIES LTD. Vs. STATE OF KARNATAKA
December 17, 2019
PILLA MUNIYAMMA Vs. SARASWATHAMMA
March 18, 2019
PILLAANJINAPPA Vs. STATE OF KARNATAKA
July 26, 2019
PINKY CHEDILAL MALLAH Vs. STATE OF KARNATAKA
November 14, 2019
PIYANANDA SINGH WAHENGBAM Vs. UNION OF INDIA
November 25, 2019
POMAPPA PUJAR Vs. STATE OF KARNATAKA
July 12, 2019
PONNAGANTI SUMEDHA REDDY Vs. LIFE INSURANCE CORPORATION OF INDIA DIVISIONAL OFFICE
June 27, 2019
POOJA Vs. RAJKISHOR PRASAD
September 4, 2019
POOJA DEBBARMA Vs. UNION OF INDIA
June 19, 2019
POOJA R. Vs. STATE OF KARNATAKA
July 17, 2019
POONAM ARYA D/O D P ARYA Vs. PRESIDENT KARNATAKA MEDICAL COUNCIL
March 13, 2019
POORNAPRAJANA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA VIDHAN
March 1, 2019
POORNIMA SHASHIDHAR Vs. ADDITIONAL CHIEF SECRETARY
February 15, 2019
POORNIMA SUDHIN W/O SUDHIN KUMAR Vs. STATE OF KARNATAKA REP BY ITS SECRETARY DEPARTMENT OF RURAL DEVELOPMENT & PANCHAYATRAJ
March 21, 2019
POOVADI Vs. IFFCO-TOKIA GENERAL INSU. CO. LTD.
January 30, 2019
PR COMMISSIONER OF IN COME TAX Vs. STAR PV G EXPORTS
October 10, 2019
PR. COMMISSIONER OF INCOME TAX-4, BMTC COMPLEX AND ORS. Vs. MAJESTIC DEVELOPERS
November 21, 2019
PR. COMMISSIONER OF INCOME TAX-7, BMTC COMPLEX, KORAMANGALA AND ORS. Vs. TEXPORT OVERSEAS PVT. LTD.
December 12, 2019
PRABHAKAR A. Vs. PRAVEEN KUMAR R.
October 17, 2019
PRABHAKARA PAI Vs. KUSUMAVATHY
July 1, 2019
PRABHAVATHAMMA Vs. DEPUTY COMMISSIONER CHIKKABALLAPURA DIVISION
June 15, 2019
PRABHAVATHI Vs. STATE OF KARNATAKA
June 19, 2019
PRABHAVATHI K.R Vs. LOKESH
November 12, 2019
PRABHAVATHI W/O LATE R RAMESH Vs. SHREYAS R S/O LATE R RAMESH
July 5, 2019
PRABHU Vs. STATE OF KARNATAKA
October 30, 2019
PRABHU GOUDA Vs. GOVERNMENT OF KARNATAKA, DEPT OF HIGHER EDUCATION
March 13, 2019
PRABHU GOWDA V D Vs. SUNIL GILBERT
March 12, 2019
PRABHU TRADING CORPORATION Vs. STATE OF KARNATAKA
June 17, 2019
PRADEEP Vs. PRAFUL
December 19, 2019
PRADEEP C S S/O SHRIDHAR Vs. STATE OF KARNATAKA
February 20, 2019
PRADEEP CHATHRI @ PRADEEPA S/O RAMESH CHATHRI Vs. STATE OF KARNATAKA BY HSR LAYOUT POLICE
January 25, 2019
PRADEEP GOWDA Vs. STATE BY RFO
April 25, 2019
PRADEEP KUMAR C N S/O LATE NANJUNDAIAH Vs. GOUTHAM JEWELLERS BY ITS PROPRIETOR.GOUTHAM CHAND
April 8, 2019
PRADEEP RAJA G Vs. STATE OF KARNATAKA
March 27, 2019
PRADEEPRAJU Vs. STATE OF KARNATAKA
June 14, 2019
PRADUTH MAJUMDAR Vs. STATE OF KARNATAKA
June 20, 2019
PRAGATI AUTOMOTION PVT. LTD Vs. UNION OF INDIA
January 31, 2019
PRAJAKTA DEEPAK KATWA Vs. STATE OF KARNATAKA
February 6, 2019
PRAJAWAL K S Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD
March 5, 2019
PRAKASH Vs. RUDRAPPA PARAPPA DEYANNAVAR
April 1, 2019
PRAKASH Vs. STATE OF KARNATAKA
September 25, 2019
PRAKASH Vs. STATE OF KARNATAKA
July 1, 2019
PRAKASH Vs. STATE OF KARNATAKA
February 21, 2019
PRAKASH Vs. IRANNA GANGAPPA KOTAGI
January 8, 2019
PRAKASH Vs. STATE OF KARNATAKA
July 12, 2019
PRAKASH BUDOOR Vs. REGISTRAR OF COMPANIES KARNATAKA
July 8, 2019
PRAKASH KUMAR R Vs. R. CHITRA
August 23, 2019
PRAKASH S/O MURIGEPPA HASABI Vs. SARITA D/O MALLIKARJUN KAPASE
February 26, 2019
PRAKASH SANKAPPA SANNA PUJAR Vs. STATE OF KARNATAKA
September 24, 2019
PRAKASH SHANKAR PATIL Vs. STATE OF KARNATAKA
July 8, 2019
PRAKASHA B M Vs. STATE BY MALAVALLI
March 13, 2019
PRAKASHCHANDRA SHETTY Vs. B.N.RAJANNA
August 30, 2019
PRALHADA ATHUKARAMAPPA KATTIMANI Vs. STATE OF KARNATAKA
January 14, 2019
PRAMILA DEVI Vs. M. SATHYANARAYANA
August 16, 2019
PRAMOD Vs. STATE OF KARNATAKA
May 14, 2019
PRAMOD D.M Vs. STATE OF KARNATAKA
April 16, 2019
PRAMOD K P R MBBS Vs. UNION OF INDIA
March 6, 2019
PRAMOD KUMAR Vs. STATE OF KARNATAKA,
May 30, 2019
PRANAV V. DESHPANDE AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
April 10, 2019
PRASAD Vs. STATE OF KARNATAKA
July 24, 2019
PRASAD BALAN S/O V S BALAN Vs. KARNATAKA STATE COMMISSION FOR.PROTECTION OF CHILD RIGHTS
April 4, 2019
PRASANNA KUMAR Vs. SHIVANANDAIAH
June 26, 2019
PRASANNA KUMAR @ PRASANN Vs. STATE OF KARNATAKA
February 19, 2019
PRASANNA S/O SHIVANNA Vs. STATE BY KARNATAKA BY MUDIGERE POLICE REPTD BY STATE PUBLIC PROSECUTOR HIGH COURT BUILDINGS BENGALURU
March 19, 2019
PRASANNAKUMAR Vs. B RAJENDRAKUMAR
March 5, 2019
PRASHANT Vs. STATE OF KARNATAKA
January 17, 2019
PRASHANT Vs. N K VENKATEGOUDA ASST DIRECTOR
July 5, 2019
PRATEEK CNC Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
March 29, 2019
PRATIBHA Vs. MUDUKAPPA
June 18, 2019
PRATIBHA REALTORS P. LTD. Vs. ADDL. COMMR. OF S.T., BANGALORE
October 17, 2019
PRAVEEN Vs. K R PRATHIBA
January 10, 2019
PRAVEEN Vs. STATE OF KARNATAKA
October 4, 2019
PRAVEEN H.R. @ PRAVEEN Vs. ANIL KUMAR P.K.
May 31, 2019
PRAVEEN K Vs. STATE OF KARNATAKA
December 10, 2019
PRAVEEN SURENDIRAN Vs. STATE OF KARNATAKA
October 14, 2019
PRAVEEN SURENDIRAN Vs. STATE OF KARNATAKA
October 11, 2019
PRAVEEN TIKARE Vs. STATE OF KARNATAKA
June 7, 2019
PRECIOUS PET SERVICES PRIVATE LIMITED Vs. STATE OF KARNATAKA
April 1, 2019
PREETAM A EKLASPUR Vs. VANISHREE
January 8, 2019
PREETHAM. V. V. Vs. SANGEETHA PREETHAM
February 19, 2019
PREETHI BHANDAGE Vs. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT
June 28, 2019
PREMA Vs. STATE OF KARNATAKA
March 16, 2019
PREMA KRISHNAPPA Vs. N LAKSHMI NAVEENDRAN
September 11, 2019
PREMA KUMARY K Vs. MRS PADMAVATHI K S
December 10, 2019
PREMA VENKATESH W/O N C VENKATESH Vs. DEPUTY COMMISSIONER, CHICKABALLAPURA DISTRICT
April 5, 2019
PREMAKALA PRABHAKARA REDDY Vs. STATE OF KARNATAKA
March 7, 2019
PRERANA SHARMA Vs. MAHESH JOSHI
April 2, 2019
PRESIDENT, BAPUJI MULTI PURPOSE SOUHARD SAHAKARI NIYAMIT Vs. SHRISAIL S/O SHIVANAGOUDA KOTI
September 6, 2019
PRESIDENT, GLOBAL GOLD MINES, INDUSTRIAL CO. OPERATIVE SOCIETY LIMITED Vs. ANBURASAN
May 27, 2019
PRESTIGE COLLEGE OF PHARMACY KORATAGERE Vs. STATE OF KARNATAKA
January 18, 2019
PRESTIGE HOLIDAY RESORTS PVT. LTD. Vs. V.T. SUNDERRAJ
June 27, 2019
PRINCE TRADING CORPORATION A PROPRIETORSHIP FIR Vs. STATE OF KARNATAKA
January 7, 2019
PRINCIPAL AYURVEDIC COLLEGE AND HOSPITAL, HUBLI AYURVEDIC MAHAVIDYALAY Vs. STATE OF KARNATAKA THROUGH OLD HUBBALLI P S
March 21, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BIDAR NIRMITI KENDRA BASAWESHWARA CIRCLE NAUBAD
May 27, 2019
PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU Vs. B.T. NAGRAJ REDDY
April 1, 2019
PRINCIPAL COMMISSIONER OF INICOME TAX, (CENTRAL) Vs. ASOSCIATED MINING CO
July 22, 2019
PRIYA Vs. ARMUGAM
June 11, 2019
PRIYA W/O NAGARAJ KALLEPPANAVAR Vs. NAGARAJ S/O SIDDAPPA KALLEPPANAVAR
April 9, 2019
PRIYAKRISHNA Vs. RETURNING OFFICER FOR GOVINDARAJA NAGAR
September 19, 2019
PROFESSOR GIRIDHAR MADRAS Vs. INDIAN INSTITUTE OF SCIENCE
August 6, 2019
PROFESSOR J SOMASHEKAR Vs. UNIVERSITY OF MYSORE
June 7, 2019
PRUKSA INDIA HOUSING PRIVATE LIMITED Vs. SPECIAL DEPUTY COMMISSIONER, BENGALURU DISTRICT
April 24, 2019
PULIYANDA U MADAPPA Vs. MASJID-E-AZAM
July 22, 2019
PUNDALIK Vs. STATE OF KARNATAKA
February 28, 2019
PUNDLIKA Vs. TAHASILDAR, HALIYAL
June 25, 2019
PUNEET S S/O SOMASHEKAR Vs. STATE OF KARNATAKA
September 23, 2019
PUNIT KUMAR Vs. STATE
June 20, 2019
PUNITH SHETTY Vs. STATE OF KARNATAKA
March 21, 2019
PUNNIYAMOORTHY Vs. STATE OF KARNATAKA
August 27, 2019
PURAVANKARA PROJECTS LIMITED Vs. J.SATISH
June 20, 2019
PURPLE EXIM ENTERPRISES Vs. UNION OF INDIA
January 31, 2019
PURPLE EXIM ENTERPRISES Vs. UNION OF INDIA
January 31, 2019
PURUSHOTHAM Vs. IFFCO TOKKIO GEN INS CO. LTD.
March 5, 2019
PURUSHOTHAMA GOUDA Vs. SREENIVASA
July 8, 2019
PUSHPA DEVI Vs. DREAMZ INFRA INDIA LTD.
February 8, 2019
PUSHPALATHA Vs. D R SADANANDA MURTHY
July 19, 2019
PUSHPALATHA Vs. R. MADESH @ MADESHU
August 8, 2019
PUTTA VENKATESHWARULU Vs. UNION OF INDIA
November 21, 2019
PUTTALINGAMMA Vs. KALINGAIAH
January 31, 2019
PUTTALINGEGOWDA Vs. STATE
May 14, 2019
PUTTAMALIGAIAH Vs. STATE OF KARNATAKA
April 22, 2019
PUTTAMALLA Vs. N. SHIVANNA
June 17, 2019
PUTTAMMA Vs. MOHAMMED MUZIB
March 14, 2019
PUTTAMMA AND ORS. Vs. P.K. RAJAGOPAL AND ORS.
March 20, 2019
PUTTAMMA AND ORS. Vs. MARIYANNA AND ORS.
March 21, 2019
PUTTAPPA Vs. STATE OF KARNATAKA
March 15, 2019
PUTTARAJU Vs. V.R. RAJASHEKAR
January 8, 2019
PUTTASWAMY Vs. ERAIAH
July 29, 2019
PUTTASWAMY Vs. STATE OF KARNATAKA BADANAVALU POLICE STATION
June 7, 2019
PUTTASWAMY GOWDA Vs. STATE OF KARNATAKA
April 5, 2019
PUTTASWAMY K Vs. STATE OF KARNATAKA
February 5, 2019
QUALCOMM INDIA PRIVATE LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-1, BANGLURU
April 25, 2019
R ANIL KUMAR Vs. S VEENA
March 25, 2019
R ANJANEYACHAR Vs. LAKSHMINARAYANASWAMY TEMPLE
February 26, 2019
R ARUN BABU S/O LATE RAMANUJAM Vs. STATE OF KARNATAKA
April 1, 2019
R C BHAVUK S/O LATE GOPILAL SHARMA Vs. STATE OF KARNATAKA BY INDIRANAGAR POLICE STATION
March 20, 2019
R CHANDRAHASA Vs. STATE OF KARNATAKA DEPARTMENT OF PANCHAYATH RAJ
July 26, 2019
R DEEPAK Vs. K NARASIMHAMURTHY
March 13, 2019
R JANAKI Vs. P P BHASKAR
February 26, 2019
R JAYARAM Vs. VIJAYA W/O LATE VENKATE GOWDA
April 12, 2019
R K APPA SON OF LATE YARALAKKAPPA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTRY OF HOME AFFAIRS
April 15, 2019
R LAKSHMI NARAYAN Vs. S YUVARAJ
January 3, 2019
R MUNISWAMY Vs. M. KANAKARAJ
December 6, 2019
R N PARAMESHWARAPPA Vs. STATE OF KARNATAKA
February 21, 2019
R N SHIVAPRAKASH Vs. RAMESH KUMAR D
July 17, 2019
R NATARAJ Vs. SPECIAL DEPUTY COMMISSIONER
March 28, 2019
R RAJENDRAN, S/O S RAMASWAMY GOUNDAR Vs. SHEKAR S/O DEVARAJ
April 12, 2019
R RAVI Vs. RELIANCE GENERAL INSURANCE CO LTD
May 29, 2019
R RAVI Vs. STATE OF KARNATAKA
November 21, 2019
R S BHAGAVAN Vs. R N NIRMALA
June 3, 2019
R SARASWATHI Vs. M SHIVAKUMAR
July 8, 2019
R SIDDESHI, S/O REVANNA, Vs. M T SHIVANANDA, S/O MOOLE THIMMANNA
January 23, 2019
R SIDDESHS/O RAMANNA Vs. STATE OF KARNATAKA BY TOWN POLICE
April 4, 2019
R SUBRAMANYA Vs. DEPUTY COMMISSIONER & PRESIDENT DISTRICT TOURISM DEVELOPMENT COMMITTEE
February 25, 2019
R SUGUNA W/O REDDY VEERANNA Vs. STATE OF KARNATAKA
February 26, 2019
R UMASHANKAR Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
July 8, 2019
R UMESH Vs. STATE OF KARNATAKA
June 7, 2019
R VASUDEVAMURTHY Vs. K S NAGAPATHI
February 26, 2019
R VENKATACHALAPATHI Vs. STATE OF KARNATAKA
January 28, 2019
R VENKATESHAPPA Vs. G V VARADAPPA
July 8, 2019
R. CHANDRASHEKAR Vs. R. CHANDRASHEKAR
August 22, 2019
R. GOPAL AND ORS. Vs. R. SRINIVASA AND ORS.
January 7, 2019
R. HARISH Vs. STATE OF KARNATAKA
October 22, 2019
R. JAYARAMAN Vs. EXECUTIVE ENGINEER, P.W.D
November 18, 2019
R. MUNISWAMY Vs. K. MUNIKRISHNAPPA
December 6, 2019
R. PRAVEEN CHANDRA Vs. UNION OF INDIA
July 15, 2019
R. SAMBA MURTHY Vs. STATE OF KARNATAKA
December 20, 2019
R. SOMASUNDARA Vs. STATE OF KARNATAKA
July 18, 2019
R. SRINIVAS Vs. B. SAMBASHIVA REDDY
October 25, 2019
R. SUGUNA Vs. STATE
February 11, 2019
R. V. ESHWARAIAH Vs. STATE OF KARNATAKA
July 17, 2019
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June 3, 2019
R. YELLAIAH Vs. DEPUTY COMMISSIONER OF CUSTOMS, BANGALORE
February 20, 2019
R. YELLAIAH Vs. DEPUTY COMMISSIONER OF CUSTOMS OFFICE
January 20, 2019
R.CHANDRA Vs. GOWRI
September 11, 2019
R.G. SOMASHEKAR Vs. ASSISTANT COMMISSIONER BANGALORE
March 28, 2019
R.K. MAHADEVASWAMY Vs. STATE OF KARNATAKA
February 4, 2019
R.N.KUMAR Vs. A.D.ANANDRAJ
February 13, 2019
R.NAGESH Vs. STATE OF KARNATAKA
November 18, 2019
R.NARAYANASWAMY Vs. RANGAMMA
February 5, 2019
R.RAMAKRISHNAN Vs. CENTRAL BOARD OF DIRECT TAXES
August 19, 2019
R.SUBRAMANYA Vs. DEPUTY COMMISSIONER & PRESIDENT
February 25, 2019
R.T.E.SOCIETYS RURAL POLYTECHNIC, HULKOTI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
June 20, 2019
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December 16, 2019
RACHAYYA Vs. STATE OF KARNATAKA
March 12, 2019
RACHIT GARG Vs. RESERVE BANK OF INDIA
August 23, 2019
RADHA BAI Vs. JEEVANDAS ADYANTAYA
June 11, 2019
RADHA KOM SATYANARAYAN KODIYA Vs. SPECIAL LAND ACQUISITION OFFICER
February 21, 2019
RADHAMMA @ RADHA, W/O LATE THIPPESHAPPA K H Vs. NAGARAJA NAIKA, S/O DEVLA NAIKA
July 15, 2019
RADHAMMA G Vs. GOVERNMENT OF KARNATAKA
June 20, 2019
RADHIKA Vs. G DEENADAYAL
May 31, 2019
RAGHAVENDRA Vs. STATE BY RAJAJINAGAR POLICE STATION
June 7, 2019
RAGHAVENDRA Vs. STATE OF KARNATAKA
April 23, 2019
RAGHAVENDRA J. RAO Vs. REGISTRAR KARNATAKA STATE OPEN UNIVERSITY
March 29, 2019
RAGHAVENDRA PRASAD V. Vs. HEMALATHA
November 22, 2019
RAGHAVENDRA RAO Vs. K SRIKANTHA RAO
July 1, 2019
RAGHU CHANDU KOTIANKAR Vs. LAXMI MARAKALTHI
March 22, 2019
RAGHU INFRA PRIVATE LIMITED Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LIMITED
August 27, 2019
RAGHU S Vs. STATE OF KARNATAKA
June 25, 2019
RAGHUNATH Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD
July 18, 2019
RAGHVENDRA KANCHANA Vs. STATE OF KARNATAKA
July 16, 2019
RAHAMATH BEE Vs. AHESAN PASHA
March 22, 2019
RAHAMATH KHATOON Vs. AZAM
July 22, 2019
RAHAMATULLA BAIG Vs. K. HARISH
August 13, 2019
RAHEEM KHAN Vs. STATE OF KARNATAKA
June 13, 2019
RAHUL Vs. STATE OF KARNATAKA
October 14, 2019
RAHUL KUMAR SINGH Vs. STATE BY SURYANAGAR POLICE STATION
December 16, 2019
RAJ BISTA Vs. STATE OF KARNATAKA
December 2, 2019
RAJ KUMAR JAGANNATH Vs. PRINCIPAL DISTRICT AND SESSION JUDGE, BIDAR
February 16, 2019
RAJAIAH Vs. K S CHOWDAMMA
February 22, 2019
RAJANGOUDA RAVASAHEB PATIL Vs. STATE OF KARNATAKA
October 17, 2019
RAJANNA Vs. KUMARESH
May 31, 2019
RAJAPPA Vs. STATE OF KARNATAKA
March 6, 2019
RAJAPPA Vs. STATE OF KARNATAKA
October 14, 2019
RAJAPPA Vs. STATE BY VEMGAL POLICE STATION
February 11, 2019
RAJAPPA Vs. STATE OF KARNATAKA
July 1, 2019
RAJAPPA Vs. STATE OF KARNATAKA
February 25, 2019
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February 25, 2019
RAJARAMALAL Vs. STATE OF KARNATAKA
October 15, 2019
RAJASHEKAR J M Vs. STATE, BY P S I RANEBENNUR POLICE STATION
June 12, 2019
RAJASHEKARA Vs. STATE OF KARNATAKA
October 14, 2019
RAJASHEKARAIAH Vs. HONOURABLE CHIEF JUSTICE, HIGH COURT OF KARNATAKA
April 16, 2019
RAJASHEKHAR SHASTRY S/O SRI SHANKAR RAO SHASTRY Vs. M MAHESHKUMARS/O SRI P MALLU
September 6, 2019
RAJASHEKHAR SHIVAPPA ULLAGADDI Vs. STATE OF KARNATAKA
January 10, 2019
RAJASHREE Vs. MOHAMMED JAVEED
July 31, 2019
RAJASHREE Vs. SACHIN
September 6, 2019
RAJENDRA Vs. STATE OF KARNATAKA
January 7, 2019
RAJENDRA Vs. STATE OF KARNATAKA
October 10, 2019
RAJENDRA ISHWARAPPA GABBANNAVAR Vs. STATE OF KARNATAKA
May 29, 2019
RAJENDRA, S/O SHANTILAL SHAH Vs. INCOME TAX OFFICER
April 4, 2019
RAJESAB Vs. STATE OF KARNATAKA
July 16, 2019
RAJESH Vs. STATE OF KARNATAKA
January 2, 2019
RAJESH Vs. STATE OF KARNATAKA
August 30, 2019
RAJESH Vs. STATE OF KARNATAKA
July 5, 2019
RAJESH Vs. MEENAKSHI
July 2, 2019
RAJESH AND ORS. Vs. STATE OF KARNATAKA
March 1, 2019
RAJESH EXPORT LIMITED Vs. IDBI BANK LIMITED
January 8, 2019
RAJESH POOJARY Vs. RAJESH, S/O DHANANJAYA
February 28, 2019
RAJESH S/O VENKATARAMAPPA Vs. STATE OF KARNATAKA BY DODDABELAVANGALA POLICE STATION
September 5, 2019
RAJESH. K. S. Vs. THE STATE OF KARNATAKA
April 9, 2019
RAJESHWARI Vs. SUNIL AND ORS.
July 3, 2019
RAJIV GANDHI EDUCATION SOCIETY'S COLLEGE OF PHYSICAL EDUCATION Vs. SOUTHERN REGIONAL COMMITTEE
August 13, 2019
RAJIV VIJAYASARATHY RATHNAM Vs. SUDHA SEETHARAM
October 16, 2019
RAJKUMAR Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
February 4, 2019
RAJSHEKHAR NAYAK S/O LATE A VENKATESH NAYAK Vs. STATE OF KARNATAKA
July 10, 2019
RAJSHREE COMMERCIAL & INDUSTRIAL COMPANY PRIVATE LIMITED Vs. STATE OF KARNATAKA
April 1, 2019
RAJU CHILUKURI Vs. STATE
February 5, 2019
RAJU KESAR SINGH RAJPUT Vs. STATE OF KARNATAKA
March 13, 2019
RAJU S/O VENKAPPA CHOPADE Vs. JAGANATH TRADERS
March 19, 2019
RAJU V Vs. STATE OF KARNATAKA
May 30, 2019
RAJYA VOKKALIGARA SANGHA Vs. STATE OF KARNATAKA
January 8, 2019
RAKESH Vs. STATE OF KARNATAKA
June 11, 2019
RAKESH S/O KEMPAIAH Vs. SUJATHA
September 3, 2019
RAKSHA NIKUNJ LAYOUT Vs. STATE OF KARNATAKA
July 15, 2019
RAM MURTHY Vs. STATE OF KARNATAKA
May 31, 2019
RAM SINGH KULHARI Vs. PRAKASH
October 10, 2019
RAMACHANDRA Vs. SADASHIVA
January 30, 2019
RAMACHANDRA Vs. STATE
August 17, 2019
RAMACHANDRA @ RAMESH Vs. STATE OF KARNATAKA
March 20, 2019
RAMACHANDRA J Vs. GOVERNMENT OF KARNATAKA DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATH RAJ
July 15, 2019
RAMACHANDRA RAI Vs. G CHANDRASHEKARA SALIAN
February 28, 2019
RAMACHANDRA SHETTY A Vs. A.T. BABU RAO
October 25, 2019
RAMACHANDRAPPA Vs. STATE OF KARNATAKA
August 3, 2019
RAMACHANDRAPPA Vs. STATE OF KARNATAKA
June 19, 2019
RAMADEVI N, W/O LATE DEVARAJU Vs. NEW INDIA ASSURANCE CO LTD
July 11, 2019
RAMAIAH Vs. COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE
May 27, 2019
RAMAIAH, S/O LATE VENKATAPPA Vs. STATE BY LOKAYUKTHA POLICE, TUMKUR
September 20, 2019
RAMAKKA, W/O LATE NARAYANASWAMY @ KYWARA Vs. C NARAYANASWAMY S/O CHANNARAYAPPA
July 15, 2019
RAMAKRISHNAPPA Vs. M GOVINDAPPA
March 26, 2019
RAMALINGAPPA MALLAPPA BALIGAR Vs. STATE OF KARNATAKA
January 3, 2019
RAMANATH BALAGAR Vs. STATE OF KARNATAKA
June 27, 2019
RAMANATH M. KODI Vs. G.D. SUBRAYA SHERIGARA
October 21, 2019
RAMANATHAN RADHA KRISHNAN Vs. GREEN FUEL SUPPLIES PVT LTD
March 6, 2019
RAMANI S KUNDER Vs. DEPARTMENT OF CO-OPERATIVE SOCIETIES
February 22, 2019
RAMANJANELU Vs. STATE OF KARNATAKA
July 24, 2019
RAMANJANEYA Vs. POORNA SINGH
July 19, 2019
RAMANNA Vs. K.S.SUNIL GUPTA
July 17, 2019
RAMANNA Vs. SPECIAL LAND ACQUISITION OFFICER BAGALKOT TOWN DEVELOPMENT PROJECT
February 1, 2019
RAMANNA Vs. STATE OF KARNATAKA
July 20, 2019
RAMANNA GOWDA Vs. STATE OF KARNATAKA
June 20, 2019
RAMAPPA Vs. STATE OF KARNATAKA
March 28, 2019
RAMAPPA Vs. STATE OF KARNATAKA
June 3, 2019
RAMAPPA Vs. SUMANGALA
February 19, 2019
RAMAPPA Vs. STATE OF KARNATAKA
March 8, 2019
RAMAPPA DUNDAPPA PUJARI Vs. SURESH ARJUNAPPA BIRADAR PATIL
July 1, 2019
RAMAPPA HATTI Vs. UNION OF INDIA
November 29, 2019
RAMASHRAYA BOOK DEPOT Vs. SUBBARAJU A/F RAJGOPAL AKALWADI
June 7, 2019
RAMASWAMY Vs. STATE OF KARNATAKA
December 11, 2019
RAMASWAMY IYANGER Vs. SAMPATH IYANGER
June 17, 2019
RAMCHANDRA Vs. STATE OF KARNATAKA
January 9, 2019
RAME GOWDA Vs. SATHISH
March 18, 2019
RAMEGOWDA S/O LATE JAVAREGOWDA Vs. STATE OF KARNATAKA
April 2, 2019
RAMESH Vs. VAISHALI AND ORS.
January 7, 2019
RAMESH Vs. STATE OF KARNATAKA
April 16, 2019
RAMESH Vs. KRISHNA KUMARNARAYAN LAL
January 8, 2019
RAMESH Vs. GURAMMA
July 3, 2019
RAMESH A Vs. MAHADEV
December 3, 2019
RAMESH BABU Vs. MANAGING DIRECTOR, ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 5, 2019
RAMESH BALAPPA TALAWAR Vs. MALLAPPA KANCHAPPA KANKANWADI AND ORS.
January 7, 2019
RAMESH KHARVI Vs. RAMA KHARVI
June 12, 2019
RAMESH KUMAR Vs. MANAGING DIRECTOR BESCOM
June 19, 2019
RAMESH KUPPA DEVADIGA Vs. STATE OF KARNATAKA
February 11, 2019
RAMESH M S , S/O MURTHAPPA, @ MUTHAIAH Vs. STATE OF KARNATAKA
April 3, 2019
RAMESH MARUTI CHAVAN Vs. BASAVARAJ M PUJARI
June 17, 2019
RAMESH S S/O SIDDEGANGAIAH Vs. KODANDARAMAIAH
April 8, 2019
RAMESH S/O YANKAPPA Vs. STATE OF KARNATAKA
March 20, 2019
RAMESH SHIVALINGAPPA PATIL Vs. STATE OF KARNATAKA
January 11, 2019
RAMESH SHIVAPPA MUDGAL AND ORS. Vs. STATE OF KARNATAKA
January 23, 2019
RAMESH SOMNINGAPPA MUDDANNVAR Vs. CHORAMANDAL MS GENERAL INSRANCE CO. LTD.
July 5, 2019
RAMESH, S/O THIMMAIAH Vs. J SHALINI DAUGHTER.OF JAILINEGESH
February 14, 2019
RAMESHA Vs. DEPUTY COMMISSIONER
June 27, 2019
RAMESHA Vs. K.S. SURESH
January 31, 2019
RAMESHA Vs. STATE OF KARNATAKA
February 13, 2019
RAMESHA Vs. STATE
June 12, 2019
RAMESHA.R Vs. STATE OF KARNATAKA
May 10, 2019
RAMESHCHANDRA Vs. KOTAK MAHINDRA BANK LTD REP BY ITS AUTHORIZED SIGNATORY
January 28, 2019
RAMESHKUMAR Vs. STATE OF KARNATAKA
February 5, 2019
RAMGAD MINERALS & MINING LIMITED Vs. STATE OF KARNATAKA
May 31, 2019
RAMNATH SANTU ANGOLKAR Vs. DEPUTY COMMISSIONER OF
November 27, 2019
RAMU Vs. STATE OF KARNATAKA
May 24, 2019
RAMU S/O RAMAPPA Vs. STATE OF KARNATAKA
March 18, 2019
RAMYA B R Vs. BHAGEERATH A
January 24, 2019
RANAMMA Vs. RUDRAMMA
June 4, 2019
RANDEEP MAHAJAN Vs. STATE OF KARNATAKA
July 31, 2019
RANGA REDDY Vs. SHAMA W/O CHAND PASHA
March 7, 2019
RANGAMMA Vs. HANUMAKKA
November 27, 2019
RANGAMMA W/O LATE RANGAPPA Vs. BETTERAIAH ADOPTED SON OF ERABHADRAIAH @ VEERABHADRAIAH
March 21, 2019
RANGAMMA W/O PUTTAHANUMANTHAPPA Vs. UNITED INDIA INSURANCE CO LTD
February 27, 2019
RANGANATH G. Vs. SUDEENDRA
July 30, 2019
RANGANATH K H Vs. STATE OF KARNATAKA
March 21, 2019
RANGANATHA Vs. STATE OF KARNATAKA
February 15, 2019
RANGAPPA Vs. STATE OF KARNATAKA
March 13, 2019
RANGAPPA Vs. HARIDAS
March 25, 2019
RANGAPPA Vs. PARVATHAMMA
January 18, 2019
RANGAPPA RAMACHANDRAPPA YADRAVI Vs. STATE OF KARNATAKA RAMDURG POLICE STATION
June 6, 2019
RANGASWAMI Vs. BALARAJ
February 13, 2019
RANGASWAMY Vs. SAVITHRAMMA
November 29, 2019
RANGASWAMY Vs. STATE OF KARNATAKA
January 16, 2019
RANGASWAMY Vs. STATE OF KARNATAKA
March 6, 2019
RANGASWAMY Vs. ROYAL SUNDARAM GENERAL INSURANCE CO LTD
February 22, 2019
RANGASWAMY Vs. B. H. MANGALAMMA
June 4, 2019
RANGASWAMY Vs. STATE OF KARNATAKA
January 31, 2019
RANGASWAMY C.R. Vs. RAVIKUMAR AND ORS.
June 10, 2019
RANJEETHA SHENOY W/O GURUKANTHA RAO N Vs. N R RAO
March 1, 2019
RANJITH K. S/O KRISHNA MURTHY Vs. STATE OF KARNATAKA
March 15, 2019
RASHIDKHAN Vs. STATE OF KARNATAKA
July 3, 2019
RASHMI GEMS STOCKS Vs. H. NAGARAJ,
July 30, 2019
RASHMI K C Vs. MANJUNATH GOUDRA
July 18, 2019
RASHMI MANJUNATH Vs. UNION OF INDIA BY COMMANDANT COMMAND HOSPTIAL AIRFORCE POST AGRAM BANGALORE
January 9, 2019
RATHI DEVI D S D/O LATE V L SHIVAPPA Vs. D S DEVIPRASAD
August 26, 2019
RATHI SHEDTHI Vs. SHEENA SHETTY
February 22, 2019
RATHNA S RAO Vs. H K MANJUNATHA
June 11, 2019
RATHNAMMA Vs. ORIENTAL INSURANCE CO LTD
February 1, 2019
RATHNAMMA Vs. STATE OF KARNATAKA
September 12, 2019
RATHNAMMA Vs. M. G. RAVI
February 5, 2019
RATHNAMMA Vs. ZEENATHUNISA
December 31, 2019
RATHNAMMA AND ORS. Vs. THE MANAGING DIRECTOR KSRTC AND ORS.
February 27, 2019
RATHNAMMA W/O LATE NAGANNA Vs. O SUBAIR.S/O ITHALIKUTTY
April 9, 2019
RATHNAMMA W/O NAGARAJAPPA, SINCE DEAD BY HER LRS Vs. ERAPPA S/O LATE NARAYANAPPA
March 20, 2019
RATHNAVVA RAVI SHIGGAVI Vs. STATE OF KARNATAKA
November 21, 2019
RATHNESH Vs. STATE OF KARNATAKA
July 18, 2019
RAVAGO SHAH POLYMERS (P.) LTD. Vs. UNION OF INDIA
January 24, 2019
RAVI Vs. STATE OF KARNATAKA
October 10, 2019
RAVI Vs. STATE OF KARNATAKA
September 17, 2019
RAVI Vs. STATE OF KARNATAKA
June 12, 2019
RAVI Vs. STATE OF KARNATAKA
November 4, 2019
RAVI Vs. STATE OF KARNATAKA
November 20, 2019
RAVI Vs. LAKSHMIBAI
September 4, 2019
RAVI Vs. STATE
September 5, 2019
RAVI Vs. STATE BY, HOLENARASIPURA RURAL POLICE STATION
March 26, 2019
RAVI .K Vs. MAHESH MEDHEKAR
November 26, 2019
RAVI @ MUNDE Vs. STATE OF KARNATAKA
July 11, 2019
RAVI @ RAVINDRA Vs. R. VASANT PRABHU
July 25, 2019
RAVI @ RAVINDRA S/O SUBBARAO SHETTY Vs. S N NAIK
February 6, 2019
RAVI CHANDRASEKHAR MURANAL Vs. STATE OF KARNATAKA
July 11, 2019
RAVI KUMAR Vs. ROOPA, W/O NAVEEN RAI
March 5, 2019
RAVI KUMAR Vs. STATE OF KARNATAKA
March 16, 2019
RAVI PRAKASH Vs. STATE OF KARNATAKA
June 24, 2019
RAVI PRASAD NAYAK Vs. DEPUTY COMMISSIONER
September 13, 2019
RAVI RANA SINGH Vs. STATE OF KARNATAKA
March 21, 2019
RAVI S/O DEVENDRA AHIRASANGA Vs. STATE
April 15, 2019
RAVI S/O LAXMANA Vs. LALITHA
March 22, 2019
RAVICHANDRA Vs. STATE OF KARNATAKA
December 16, 2019
RAVIGOWDA S/O RAMANAGOWDAR Vs. K R.NINGACHARI S/O RAMACHANDRAPPA
April 8, 2019
RAVIKALA PRABHU Vs. CHIEF EXECUTIVE OFFICER
February 15, 2019
RAVIKUMAR Vs. STATE OF KARNATAKA
December 16, 2019
RAVIKUMAR D Vs. STATE OF KARNATAKA
February 25, 2019
RAVIKUMAR T. Vs. SHIVANANDAMURTHY AND ORS.
April 4, 2019
RAVIKUMAR YELAMANCHI Vs. STATE OF KARNATAKA
February 1, 2019
RAVINAIKA S.K. Vs. STATE OF KARNATAKA
January 29, 2019
RAVINDRA Vs. STATE OF KARNATAKA
January 7, 2019
RAVINDRA B GOWDA S/O K BORAIAH Vs. MANDYA INSTITUTE OF MEDICAL SCIENCES, AUTONOMOUS MEDICAL INSTITUTION
April 3, 2019
RAVINDRA NAYAK Vs. KARNATAKA STATE ELECTION COMMISSION
January 14, 2019
RAYAPPA Vs. STATE OF KARANATAKA
June 6, 2019
RAYAWWA Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD
June 6, 2019
RAZAK Vs. T. KONDA REDDY
November 21, 2019
RAZIA B Vs. BANGALORE DEVELOPMENT AUTHORITY
April 16, 2019
RAZIYABEGUM Vs. SHIVAKUMAR
February 13, 2019
REDDAMMA Vs. T S REDDAPPA
June 24, 2019
REDDY NAIKA Vs. NAGAMMA
September 5, 2019
REGIONAL MANAGER Vs. BASAMMA
February 13, 2019
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. HEMA
June 6, 2019
REGIONAL MANAGER, REGIONAL OFFICE, UNITED INDIA INSURANCE CO LTD Vs. H C NAGABHUSHAN
July 26, 2019
REGIONAL MANAGER, ROYAL SUNDARAM ALLIANZ INSURANCE CO LTD Vs. DIPAK KUMAR DAS
June 25, 2019
REGIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SHIVANAND B
March 8, 2019
REGIONAL PASSPORT OFFICE Vs. JARISA SAVUR
March 11, 2019
REGISTRAR GENERAL Vs. SALEEM
August 23, 2019
REHANA BEGUM Vs. THE STATE OF KARNATAKA AND ORS.
November 14, 2019
REHANA BEGUM Vs. C VENKATESHAPPA
July 4, 2019
REHANA NASREEN GUNDU Vs. MOHAMMED SANAULLA
June 21, 2019
REHMANSAB S/O KASHIKMSAB PUNEKAR Vs. STATE OF KARNATAKA
July 3, 2019
REKHA ARUN WALWEKAR Vs. MEDICAL COUNCIL OF INDIA
September 11, 2019
REKHA R Vs. UNION OF INDIA
July 30, 2019
REKHA SATHYANARAYANA Vs. P SURESH
June 4, 2019
RELIANCE GENERAL INSURANCE CO LTD Vs. CHANNAVEEREGOWDA
July 25, 2019
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. RAJANNA
March 5, 2019
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. M G ROAD, BENGALURU
April 25, 2019
RELIANCE RETAIL LIMITED Vs. STATE OF KARNATAKA AND ORS.
November 14, 2019
RELIENCE GENERAL INSURANCE COMPANY LIMITED Vs. BALESHI
July 23, 2019
REMANI CHACKO Vs. STATE OF KARNATAKA
June 17, 2019
RENAVVA Vs. STATE OF KARNATAKA
August 27, 2019
RENEW POWER LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD
March 13, 2019
RENU KAMALESH RAVAL Vs. KAMALESH MAGANLAL RAVAL
August 29, 2019
RENU KUMAR S/O LAKSHMANA Vs. STATE OF KARNATAKA
January 5, 2019
RENUKA Vs. YANKU KUMARI
January 8, 2019
RENUKA Vs. FAKIRAVVA
January 30, 2019
RENUKA Vs. SANGAPPA
December 11, 2019
RENUKA Vs. STATE OF KARNATAKA
January 31, 2019
RENUKA FERTILIZERS Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT
September 5, 2019
RENUKA RAMNATH Vs. HASHAM INVESTMENT AND TRADING COMPANY PVT LTD
February 1, 2019
RENUKAMMA Vs. STATE OF KARNATAKA
March 8, 2019
RENUKAMMA W/O LATE MOHAN KUMAR Vs. S L R.INFO TECHS
April 8, 2019
RENUKAPRASAD Vs. STATE
March 26, 2019
RENUKARADHYA H C Vs. DODDE GOWDA
March 5, 2019
RESHMA Vs. K SUDHAKAR REDDY
July 23, 2019
RESHMI BAI Vs. SHA PREMCHAND PRAKASHCHAND AND COMPANY
June 17, 2019
REVAMMA DIED BY LRS Vs. Y P NIRMALA W/O A R.SHANTHAPRASANNA
April 4, 2019
REVANAPPA S/O BHADRAPPA GARAMPALLI Vs. STATE OF KARNATAKA
December 20, 2019
REVANAPPA S/O RUDRAPPA Vs. NARASINGHA NAIK S/O THEVARAYANAIKA
September 3, 2019
REVANAPPA S/O RUDRAPPA Vs. T RANGAPPA S/O KENCHAMMA
September 3, 2019
REVANASIDDA Vs. STATE OF KARNATAKA
February 13, 2019
REVANASIDDAPPA Vs. STATE OF KARNATAKA
February 6, 2019
REYAZ AHAMED Vs. SADIQ
April 22, 2019
RIDDHI LOGISTICS PVT. LTD. Vs. CORPORATION BANK KORAMANGALA
February 27, 2019
RIFA-HUL-MUSLIMEEN EDUCATIONAL TRUST Vs. GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE (DENTAL EDUCATION SECTION)
July 3, 2019
RITA SEAL Vs. NALLATHAMBI D
June 21, 2019
RIYAZ Vs. TERDAL URABAN SOUHARD CREDIT CO-OP. LTD.
September 3, 2019
RIYAZ AHAMED SAYEEDI Vs. STATE OF KARNATAKA
April 10, 2019
RIYAZAHAMAD KUTUBUDDIN KILLEDAR Vs. STATE OF KARNATAKA
February 19, 2019
RIZWAN Vs. STATE BY KYATHASANDRA POLICE STATION
November 19, 2019
ROBO SILICON LTD Vs. STATE OF KARNATAKA
August 21, 2019
ROHIDAS Vs. PRAMOD
June 24, 2019
ROHIT KIRAN Vs. STATE OF KARNATAKA
December 3, 2019
ROOPA D/O SHIVANANDA REDDY Vs. SHIVANANDA REDDY S/O LATE K T NAGAPPA REDDY
March 20, 2019
ROOPA K V Vs. STATE OF KARNATAKA
March 15, 2019
ROOPA LAKSHMI, W/O RAJIV LOCHANA Vs. STATE OF KARNATAKA
March 29, 2019
ROOPASHREE Vs. STATE OF KARNATAKA
June 4, 2019
ROOPASHRI Vs. KRISHNAGOUDA
December 19, 2019
ROOPAVATHI Vs. M. SMITHA
December 31, 2019
ROSE MARY Vs. LAKSHMAMMA
December 16, 2019
ROYAL ORCHID ASSOCIATED HOTELS PRIVATE LIMITED Vs. RAJENDRA SINGH RATHORE
September 3, 2019
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. SURESH
January 7, 2019
RUDRAGOUDA Vs. STATE OF KARNATAKA
August 13, 2019
RUDRAPPA Vs. PRAKASH
April 8, 2019
RUDRAPPA Vs. STATE OF KARNATAKA
July 16, 2019
RUDRAPPA S/O ESHWARAPPA Vs. STATE OF KARNATAKA
February 22, 2019
RUDRESHA Vs. STATE OF KARNATAKA
December 16, 2019
RUKMINI Vs. SPECIAL LAND ACQUISITION OFFICER
September 27, 2019
RUKMINI W/O SRI LATE GOVINDARAJULU NAIDU Vs. UNION OF INDIA BY ITS SECRETARY TO GOVERNMENT
September 5, 2019
RUKMUDDIN Vs. STATE OF KARNATAKA
February 28, 2019
RYTHARA SEVA SAHAKARA SANGHA N (RSSSN) Vs. STATE OF KARNATAKA
April 5, 2019
S A JAYANARAYANA Vs. STATE OF KARNATAKA
March 21, 2019
S ANANDA SHETTY Vs. MEHABOOB SHERIEFF
July 12, 2019
S ANNADORAI S/O SOLIAPPAN Vs. UNION OF INDIA REP BY ITS SECRETARY
April 9, 2019
S ARUL PRAKASH,S/O A SENIYAPPAN Vs. UNION OF INDIA, MINISTRY OF LABOUR AND EMPLOYMENT
March 27, 2019
S GADIGAPPA Vs. K G SUJATHA
June 12, 2019
S H MANJANNA Vs. STATE OF KARNATAKA
April 1, 2019
S HALAPPA Vs. STATE BY GEOLOGIST, OFFICE OF SENIOR GEOLOGIST
May 16, 2019
S HINDUMATHI, W/O SETHURAM M A Vs. KISHOR TRANSPORT SERVICE PVT LTD
March 1, 2019
S JALAJA W/O N MALLIKARJUNAIAH Vs. UNION OF INDIA MINISTRY OF RURAL DEVELOPMENT
April 5, 2019
S K MADAR Vs. KARNATAKA VISHWA VIDYALAYA
June 21, 2019
S K MANJUNATH Vs. MALLAPPAMAHADEVAPPA BARKER
January 10, 2019
S KAMAKOTI S/O V SANKARAN Vs. I SARFARAZ NAWAZ S/O LIYAS
April 9, 2019
S KRISHNALAL Vs. STATE OF KARNATAKA
June 24, 2019
S L RAJAPPA S/O LAKSHMANA Vs. STATE BY VIDHANA SOUDHA POLICE, REPRESENTED BY STATE PUBLIC PROSECUTOR
April 26, 2019
S M TIPPESWAMY S/O MARISWAMY Vs. STATE OF KARNATAKA
April 10, 2019
S MADAR SAHEB Vs. STATE OF KARNATAKA
July 22, 2019
S N CHINNAPPA Vs. STATE OF KARNATAKA
February 28, 2019
S NAGARAJ Vs. B.N. NAGARAJU
January 3, 2019
S NAGENDRA S/O LATE H B SIDDAIAH Vs. R.SHRUTHI W/O N UMESH
April 23, 2019
S NARAYAN, S/O LATE SIDDAPPA, Vs. STATE OF KARNATAKA BY POLICE OF MALLESHWARAM POLICE STATION
February 8, 2019
S P LINGARAJU Vs. STATE OF KARNATAKA
January 14, 2019
S P SATYANARAYANA Vs. MANAGEMENT OF KIRLOSKAR ELECTRIC COMPANY LTD
August 13, 2019
S PALAKSHAMMA Vs. ASSISTANT COMMISSIONER TUMAKURU SUB-DIVISION
July 12, 2019
S PALANI Vs. MALLANGOUDA
January 7, 2019
S R VENKATESH BABU Vs. REGISTRAR
October 10, 2019
S RAJENDRA PRASAD Vs. STATE OF KARNATAKA
July 2, 2019
S S KUMARASWAMY S/O LATE SHAMBHULINGAPPA Vs. STATE REPRESENTED BY PRINCIPAL SECRETARY
March 19, 2019
S SATHYANARAYANA S/O B V SRIKANTHAIAH Vs. RESERVE BANK OF INDIA
August 7, 2019
S SAVITHRAMMA Vs. S P JAYAPALA
June 21, 2019
S SHALINI, W/O KRISHNAMURTHY H C Vs. H C KRISHNAMURTHY
March 20, 2019
S SOUNDARAJAN S Vs. V KRISHNAMURTHY
April 24, 2019
S SRINIVAS Vs. STATE OF KARNATAKA
January 28, 2019
S SUMALATHA Vs. AHAMED ALIKHAN
May 29, 2019
S T DASE GOWDA Vs. STATE OF KARNATAKA
July 4, 2019
S T GOUDAR Vs. STATE BY POLICE INSPECTOR, KARNATAKA LOKAYUKTA
August 23, 2019
S T RAMAR Vs. M A RAZAK
March 21, 2019
S THIPPESWAMY Vs. STATE OF KARNATAKA
July 22, 2019
S V SRIRAMAPPA Vs. KRISHNAMMA WIFE OF LATE DODDAVENKATASHAMAPPA
July 3, 2019
S VANITHA Vs. DEPUTY COMMISSIONER BENGALURU URBAN DISTRICT
June 18, 2019
S. BALAMURUGAN Vs. C. KUMAR
November 28, 2019
S. BHASKARAN Vs. STATE OF KARNATAKA
January 9, 2019
S. J. RAJALAKSHMI Vs. MANAGER, CUSTOMER SERVICES, AIR INDIA LIMITED
September 25, 2019
S. K. LAVAKUMAR Vs. STATE OF KARNATAKA
November 21, 2019
S. K. PRABHU Vs. K. GIRIDHAR RAO
September 16, 2019
S. KRISHNALAL Vs. STATE OF KARNATAKA
October 11, 2019
S. MURTHY Vs. SPECIAL BOARD, KARNATAKA LEGISLATIVE ASSEMBLY SECRETARIAT
December 19, 2019
S. NARAHARI Vs. S.R. KUMAR
December 20, 2019
S. PARVATHAPPA Vs. DEVAPPA DANDI AND ORS.
October 15, 2019
S. PRAKASHA AND ORS. Vs. THE MANAGEMENT OF ZENITH TEXTILES
June 17, 2019
S. RAJU Vs. M. CHANDRA SHEKAR
November 6, 2019
S. RAMAKRISHNAN Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
March 7, 2019
S. SHRIKANTESHWARA Vs. STATE TRADING CORPORATION OF INDIA LIMITED
February 11, 2019
S. SOWBHAGYA Vs. NAGASUMA
March 14, 2019
S. SUDARSHAN Vs. G.M. SUNIL KUMAR
December 12, 2019
S. VINTAGE FOODS AND INDUSTRIES LTD. Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LTD. (KSIIDC)
January 16, 2019
S.A. VASUDEV MURTHY Vs. K. SATHYANARAYANA
April 23, 2019
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February 19, 2019
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September 12, 2019
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June 26, 2019
S.LEELA NAIDU Vs. S.KUMAR
June 19, 2019
S.M. SHIVAKUMAR Vs. STATE OF KARNATAKA
July 29, 2019
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June 14, 2019
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September 26, 2019
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September 26, 2019
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September 3, 2019
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November 28, 2019
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February 21, 2019
S.S. TOPGI Vs. STATE OF KARNATAKA
April 24, 2019
S.T.CHANDREGOWDA Vs. D.SUMITHRA
December 10, 2019
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December 4, 2019
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April 4, 2019
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August 28, 2019
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December 19, 2019
SA TRAJ Vs. GEETA
July 26, 2019
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May 14, 2019
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March 11, 2019
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January 31, 2019
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January 31, 2019
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September 3, 2019
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September 18, 2019
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August 29, 2019
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May 9, 2019
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March 11, 2019
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March 13, 2019
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June 27, 2019
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February 27, 2019
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September 12, 2019
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April 24, 2019
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April 10, 2019
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December 18, 2019
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March 23, 2019
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February 26, 2019
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September 6, 2019
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March 29, 2019
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October 10, 2019
SAHANA R.S Vs. KARNATAKA POWER TRANSMISSION
December 3, 2019
SAHANASHREE K G Vs. KUMARASWAMY C E
April 16, 2019
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April 15, 2019
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February 5, 2019
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February 13, 2019
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May 31, 2019
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April 5, 2019
SAI SPORTS AND CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA
November 22, 2019
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January 29, 2019
SAIBANNA Vs. STATE OF KARNATAKA DEPARTMENT OF PANCHAYATRAJ
July 5, 2019
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February 28, 2019
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February 5, 2019
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July 30, 2019
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September 3, 2019
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March 11, 2019
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March 18, 2019
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October 14, 2019
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April 25, 2019
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August 28, 2019
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September 3, 2019
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February 12, 2019
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April 25, 2019
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April 27, 2019
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June 27, 2019
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February 18, 2019
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January 31, 2019
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November 18, 2019
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November 20, 2019
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April 23, 2019
SAMRUDDHI SOCIAL ASSOCIATION Vs. STATE OF KARNATAKA
November 19, 2019
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February 11, 2019
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March 14, 2019
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February 7, 2019
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May 10, 2019
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September 4, 2019
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September 5, 2019
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September 5, 2019
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June 11, 2019
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April 4, 2019
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August 14, 2019
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July 23, 2019
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February 27, 2019
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December 20, 2019
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June 27, 2019
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July 4, 2019
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September 9, 2019
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July 18, 2019
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March 22, 2019
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January 25, 2019
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April 1, 2019
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March 15, 2019
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July 9, 2019
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June 6, 2019
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February 7, 2019
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January 30, 2019
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December 16, 2019
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March 1, 2019
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July 25, 2019
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January 16, 2019
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January 7, 2019
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July 11, 2019
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September 5, 2019
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December 12, 2019
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March 7, 2019
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February 15, 2019
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June 12, 2019
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November 6, 2019
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September 4, 2019
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June 7, 2019
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February 15, 2019
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November 22, 2019
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December 3, 2019
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May 21, 2019
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May 21, 2019
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May 23, 2019
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February 27, 2019
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March 11, 2019
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February 13, 2019
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August 19, 2019
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November 4, 2019
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August 21, 2019
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October 9, 2019
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February 19, 2019
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February 8, 2019
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March 14, 2019
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December 20, 2019
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March 11, 2019
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June 17, 2019
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April 9, 2019
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December 16, 2019
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February 1, 2019
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June 10, 2019
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August 28, 2019
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June 18, 2019
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October 14, 2019
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February 28, 2019
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August 26, 2019
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November 12, 2019
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August 14, 2019
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March 29, 2019
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May 23, 2019
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July 30, 2019
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November 26, 2019
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March 29, 2019
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March 12, 2019
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November 18, 2019
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April 2, 2019
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September 26, 2019
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March 12, 2019
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December 2, 2019
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April 1, 2019
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March 21, 2019
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August 30, 2019
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April 26, 2019
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March 20, 2019
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March 11, 2019
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May 29, 2019
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July 15, 2019
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February 4, 2019
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March 13, 2019
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July 31, 2019
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April 23, 2019
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August 19, 2019
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July 10, 2019
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March 25, 2019
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September 5, 2019
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July 5, 2019
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February 4, 2019
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August 19, 2019
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February 1, 2019
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November 12, 2019
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August 21, 2019
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August 30, 2019
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April 26, 2019
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August 26, 2019
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May 27, 2019
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October 16, 2019
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November 19, 2019
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June 18, 2019
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July 10, 2019
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July 26, 2019
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June 7, 2019
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August 13, 2019
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January 24, 2019
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January 28, 2019
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August 26, 2019
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August 5, 2019
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August 14, 2019
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November 25, 2019
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July 22, 2019
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June 28, 2019
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May 16, 2019
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April 1, 2019
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March 20, 2019
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June 25, 2019
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November 26, 2019
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April 23, 2019
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June 14, 2019
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March 20, 2019
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March 13, 2019
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March 28, 2019
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April 5, 2019
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October 18, 2019
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February 2, 2019
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May 15, 2019
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May 21, 2019
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February 1, 2019
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May 24, 2019
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February 15, 2019
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October 30, 2019
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October 30, 2019
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February 16, 2019
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March 19, 2019
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July 8, 2019
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January 28, 2019
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November 21, 2019
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January 7, 2019
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March 25, 2019
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December 16, 2019
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August 14, 2019
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March 27, 2019
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November 27, 2019
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December 2, 2019
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December 11, 2019
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January 11, 2019
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March 20, 2019
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April 3, 2019
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June 26, 2019
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SHILPA Vs. STATE OF KARNATAKA
May 16, 2019
SHILPA Vs. BRANCH MANAGER
June 6, 2019
SHIVA KUMAR Vs. STATE OF KARNATAKA
January 3, 2019
SHIVABEERAIAH S M, S/O MADAIAH Vs. HIGH COURT OF KARNATAKA,
July 10, 2019
SHIVAJI Vs. MURTUJA
February 1, 2019
SHIVAJI RAO MANEY Vs. PUSHPA BAI
November 25, 2019
SHIVAKANT N. KURBET Vs. STATE OF KARNATAKA
December 4, 2019
SHIVAKUMAR Vs. STATE OF KARNATAKA
February 5, 2019
SHIVAKUMAR Vs. STATE OF KARNATAKA
October 9, 2019
SHIVAKUMAR @ SAI Vs. STATE OF KARNATAKA
November 19, 2019
SHIVAKUMAR R Vs. STATE OF KARNATAKA THROUGH HIGH GROUNDS POLICE
February 13, 2019
SHIVAKUMAR.G. Vs. STATE
October 14, 2019
SHIVAKUMARA K S Vs. STATE BY SUB INSPECTOR OF POLICE
March 6, 2019
SHIVALINGAMMA Vs. REVANSIDDAPPA
June 13, 2019
SHIVALINGAPPA Vs. STATE OF KARNATAKA
May 10, 2019
SHIVALINGAPPA LINGAPPA KUMBAR Vs. STATE OF KARNATAKA
January 4, 2019
SHIVALINGEGOWDA Vs. STATE
June 3, 2019
SHIVAMADEGOWDA Vs. STATE
January 29, 2019
SHIVAMMA Vs. HANUMAKKA
July 17, 2019
SHIVAMMA AND ORS. Vs. CHANNAPPA AND ORS.
January 9, 2019
SHIVAMMA W/O LATE Y B SIDDALINGAIAH Vs. STATE OF KARNATAKA
January 16, 2019
SHIVANAGOUDA BASANAGOUDA KADUR Vs. DEPUTY COMMISSIONER, HAVERI DISTRICT
September 4, 2019
SHIVANAGOUDA NAYAK Vs. STATE
July 1, 2019
SHIVANAND Vs. STATE OF KARNATAKA
July 4, 2019
SHIVANAND Vs. ARATI @ UMADEVI
July 2, 2019
SHIVANAND Vs. PRABHULINGESHWAR SUGARS AND CHEMICALS LIMITED
March 22, 2019
SHIVANAND Vs. STATE OF KARNATAKA
September 11, 2019
SHIVANAND Vs. GANGAMMA S HAVARAGI
January 4, 2019
SHIVANAND GURUPADAYYA HIREMATH Vs. ANIL S/O GANGADHAR HULLUR
April 5, 2019
SHIVANAND VITHAL AMBALJERI Vs. STATE OF KARNATAKA
June 20, 2019
SHIVANGOUDA NAIK S/O HANMANTHRAYA Vs. STATE OF KARNATAKA
July 9, 2019
SHIVANNA Vs. UNION OF INDIA
July 23, 2019
SHIVANNA Vs. STATE
January 21, 2019
SHIVANNA Vs. CHANDRASHEKAR B K
June 19, 2019
SHIVANNA T Vs. M L SHANKARAPPA
July 23, 2019
SHIVANNEGOWDA Vs. M.D. MURTHY
December 6, 2019
SHIVAPPA Vs. HIRIYAMMA
June 17, 2019
SHIVAPPA Vs. STATE OF KARNATAKA
August 3, 2019
SHIVAPPA Vs. STATE OF KARNATAKA
March 14, 2019
SHIVAPPA BHIMAPPA HOLLEPPANAVAR Vs. RASHMI
December 18, 2019
SHIVAPPA MAYAPPA YARAGATTI Vs. STATE OF KARNATAKA
October 9, 2019
SHIVAPRABHA JAYAPRAKASH SHETTY Vs. UNION OF INDIA
August 20, 2019
SHIVAPRASAD BIRADAR S/O ANNA RAO Vs. KARNATAKA LOKAYUKTA, BENGALURU
March 11, 2019
SHIVARAJ Vs. COMMISSIONER
February 16, 2019
SHIVARAJ Vs. SURESH MESTA
April 26, 2019
SHIVARAJ URS Vs. UNION OF INDIA
October 11, 2019
SHIVARAJU Vs. STATE OF KARNATAKA
August 20, 2019
SHIVARAJU Vs. NATIONAL INSURANCE COMPANY LIMITED
March 15, 2019
SHIVARAJU K. R. Vs. M.K.CHETANGOWDA
January 2, 2019
SHIVARAM KULAL S/O NANDI KULALL Vs. STATE OF KARNATAKA REPRESENTED BY DEPUTY COMMISSIONER
April 23, 2019
SHIVARAM RAI B Vs. STATE OF KARNATAKA
May 21, 2019
SHIVARAMAIAH Vs. THIMMASHETTY GOWDA
July 5, 2019
SHIVARUDRA Vs. CHIEF GENERAL MANAGER TELECOM BENGALURU
January 2, 2019
SHIVASHANKAR @ SHIVU Vs. STATE OF KARNATAKA
January 7, 2019
SHIVASHEKHARAYYA TIGARIMATH Vs. STATE OF KARNATAKA
February 26, 2019
SHIVASWAMY @ KALAL Vs. STATE OF KARNATAKA
March 15, 2019
SHIVAYOGESHWAR RURAL AYURVEDIC MEDICAL COLLEGE Vs. UNION OF INDIA MINISTRY OF AYURVEDA
July 1, 2019
SHIVAYOGI Vs. STATE OF KARNATAKA
July 29, 2019
SHIVKUMAR S/O KASHINATH Vs. THE STATE OF KARNATAKA & ORS
February 20, 2019
SHOBHA Vs. STATE OF KARNATAKA
February 5, 2019
SHOBHA LAKSHMAN Vs. THE COMMISSIONER OF INCOME TAX (APPEALS)-7 AND ORS.
April 15, 2019
SHOBHA W/O GANGADHARESHWARA Vs. STATE OF KARNATAKA
April 12, 2019
SHRAVAN A. MEHRA AND ORS. Vs. SUPERINTENDENT OF CENTRAL TAX, ANTI-EVASION, GST COMMISSIONERATE
February 19, 2019
SHREE ENTERPRISES Vs. COMMERCIAL TAX OFFICER (GM) (ENF)
March 14, 2019
SHREE GURU RUDRESHWARA GRAMABHIVRUDHI VIDYAPEETA (REGISTERED) Vs. STATE OF KARNATAKA
March 8, 2019
SHREE MATA CO-OP CREDIT SOCIETY LTD Vs. CHANDRAKANT ANANT NAIK
March 14, 2019
SHREE PARSHWA CHEMICALS Vs. KIRAN MEHTA
December 11, 2019
SHREE UTTARADI MUTT Vs. SHREE RAGHAVENDRA SWAMY MUTT
June 4, 2019
SHREE. NIRANJANA SWAMY POLYTECHNIC Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
June 21, 2019
SHREENATH BASAVANTHAPPA MATAGODLI Vs. STATE OF KARNATAKA
January 3, 2019
SHRI ARISH Vs. STATE OF KARNATAKA
October 14, 2019
SHRI GURU APPARELS PVT. LTD. Vs. SANCHETI GLOBAL INC.
October 23, 2019
SHRI SHRI RAVISHANKAR VIDYAMANDIR TRUST Vs. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION OF LITERACY
April 3, 2019
SHRI. CHIKKANNA. S Vs. BLOCK EDUCATIONAL OFFICER
June 27, 2019
SHRI.RAMUTHSAV SAMITHI Vs. STATE OF KARNATAKA
April 12, 2019
SHRIDHAR Vs. GIRIDHAR
February 8, 2019
SHRIDHAR S/O SHARANAPPA KUBASAD Vs. STATE OF KARNATAKA
July 11, 2019
SHRIKANT Vs. STATE OF KARNATAKA
July 20, 2019
SHRIKANTH HEGDE @ K.M. SHRIKANTH Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH
December 16, 2019
SHRIKANTSA Vs. CHANDBIBI
October 22, 2019
SHRILATHA Vs. MANJUNATHA VIRUPAKSHAPPA PURAD
June 24, 2019
SHRIMANTH Vs. STATE THROUGH NELOGI P S
March 26, 2019
SHRIPAD Vs. STATE OF KARNATAKA
February 6, 2019
SHRIRAM GEN INS CO LTD Vs. NAGARAJ MALLANNA BIRADAR
June 24, 2019
SHRIRAM GEN INS CO LTD Vs. RESHMA
June 4, 2019
SHRIRAM GEN. INS. CO. LTD. Vs. V. GOPALAKRISHNA
October 22, 2019
SHRIRAM GENERAL INSURANCE CO Vs. SHANKARAPPA
June 24, 2019
SHRIRAM GENERAL INSURANCE CO , LTD Vs. MANJUNATH
June 24, 2019
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. DILLEPPA
October 15, 2019
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. SHIVAKKA
March 18, 2019
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. D LAXMIKANTHA REDDY
June 10, 2019
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. PUSHPA
August 1, 2019
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. FOUZIYA
November 27, 2019
SHRIRAM TRANSPORT FINANCE CO LTD Vs. SYED ALEEM SHABIR
February 28, 2019
SHRUSTHI AGRO & COLD STORAGE Vs. STATE OF KARNATAKA
January 25, 2019
SHRUTHI Vs. SUNIL KISHORE PAIS
June 14, 2019
SHRUTHI Vs. INDER S
February 1, 2019
SHRUTHI S KUMAR Vs. SRINIVAS MURTHY
July 26, 2019
SHWETHA C W/O GOPALAKRISHNA Vs. GOPALAKRISHNA K B S/O BABANNA
April 3, 2019
SHWETHA GUPTA Vs. NARASIMHA MURTHY
June 12, 2019
SHWETHA W/O VENKATESH H T Vs. VENKATESH H T
April 25, 2019
SHYAMRAJ SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 24, 2019
SHYAMRAJU & COMPANY (INDIA) PVT LTD Vs. CITY MUNICIPAL COUNCIL HOSAPETE
February 18, 2019
SHYLA SHIVAPPA BUDIHAL Vs. SECRETARY TO GOVERNMENT
February 16, 2019
SIDDAGANGAMMA Vs. STATE OF KARNATAKA
September 3, 2019
SIDDAGONDA Vs. STATE OF KARNATAKA
April 25, 2019
SIDDALINGAPPA Vs. STATE OF KARNATAKA
June 11, 2019
SIDDALINGAWWA Vs. SIDDAPPA @ SIDDANAGOUDA
July 5, 2019
SIDDALINGAYYA Vs. STATE OF KARNATAKA
September 6, 2019
SIDDAMMA Vs. NATIONAL INSURANCE COMPANY LIMITED
June 3, 2019
SIDDAMMA Vs. SUJAYA V
May 30, 2019
SIDDAMMA W/O LATE THIMMAIAH Vs. MANAGER, KARNATAKA STATE ROAD TRANSPORT CORPORATI
January 23, 2019
SIDDANAGOUDA Vs. KASHIBAI
January 18, 2019
SIDDANAIKA Vs. SPECIAL LAND ACQUISITION OFFICER
June 10, 2019
SIDDAPPA Vs. DAYANAND MURGIPPA MAHALANK
February 13, 2019
SIDDAPPA Vs. CHIEF SECRETARY
February 25, 2019
SIDDAPPA @ SIDDU S/O FAKIRAPPA MELINMANI Vs. STATE OF KARNATAKA
July 10, 2019
SIDDAPPA ANNAPPA HIREKUD Vs. BASAGOUDA SADASHIV PATIL
February 6, 2019
SIDDAPPA GANGAPPA KHANAGAVI Vs. STATE OF KARNATAKA
February 20, 2019
SIDDAPPA KALLAPPA KANAVI Vs. STATE OF KARNATAKA
September 24, 2019
SIDDAPPA MADIVALAPPA UGARKHOD Vs. BASAVARAJ KALLAPA KUGATI
December 10, 2019
SIDDAPPA S/O KALLAPPA SAVADI Vs. SUSHMA W/O DATTATRAYA POTE
March 7, 2019
SIDDARAJU Vs. STATE OF KARNATAKA
August 8, 2019
SIDDARAJU Vs. STATE OF KARNATAKA
July 1, 2019
SIDDARAMU Vs. MADAPPA
September 6, 2019
SIDDAREDDY Vs. STATE OF KARNATAKA
September 4, 2019
SIDDAVVA W/O LAXMAN WANI Vs. KARIM AHMED S/O NAZEER AHMED
September 9, 2019
SIDDE GOWDA S/O JAYARAMAIAH Vs. IIFCO TOKIO GENERAL INSURANCE CO LTD ,
September 9, 2019
SIDDESHWARA ENTERPRISES Vs. CHANNAPPA B
September 3, 2019
SIDDESWARA Vs. K S PRAKASH
July 24, 2019
SIDDHARTH INFOTECH PVT. LTD. Vs. GOVERNMENT OF INDIA
September 11, 2019
SIDDIK BASHA @ SIDDIK S/O BASHA Vs. STATE OF KARNATAKA
April 2, 2019
SIDDIQ AHAMED Vs. STATE
July 30, 2019
SIDDRAM Vs. ABDUL SALEEM
April 27, 2019
SIDDRAMAPPA Vs. STATE OF KARNATAKA
February 7, 2019
SIDRAMAPPA Vs. STATE OF KARNATAKA
June 13, 2019
SIMON BENEDICT Vs. STATE OF KARNATAKA
March 8, 2019
SIMPLEX INFRASTRUCTURES LIMITED Vs. NITESH ESTATES LIMITED
April 12, 2019
SINGHI BUILDTECH PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
January 31, 2019
SIPANI ENERGY LTD Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
May 27, 2019
SKANDA SHARATH S/O P RAJAGOPAL Vs. ASST COMMISSIONER TRIBUNAL OF MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS ASSISTANT COMMISSION
February 13, 2019
SKILLTECH ENGINEERS Vs. BUNTY.K.MEHTA
June 4, 2019
SLN ROOFING AND CONSTRUCTION, Vs. COMMISSIONER.OF COMMERCIAL TAXES
April 11, 2019
SMT RENUKAMMA W/O CHIKKANNA Vs. STATE OF KARNATAKA
March 8, 2019
SMT YASHODA Vs. UNION OF INDIA
March 7, 2019
SMT. CHANDA SALARIYA Vs. THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE
February 26, 2019
SMT. RIHANA PRAVEEN Vs. NIL
November 7, 2019
SOBHA DEVELOPERS LTD Vs. KARNATAKA STATE POLLUTION CONTROL BOARD
January 31, 2019
SOBHA DEVELOPERS LTD HAVING ITS REGISTERED OFFICE AT SOBHA Vs. N.B.ASHOK KUMAR VICE PRESIDENT
January 31, 2019
SOBHA INNERCITY TECHNOPOLIS PVT. LTD. Vs. SOBHA CARNATION APARTMENT OWNERS ASSOCIATION
June 26, 2019
SOCIETY OF ST. JOSEPH Vs. PADMA CHAND
January 29, 2019
SOFTZONE TECH PARK LTD Vs. CENTRAL BOARD OF DIRECT TAXES
November 26, 2019
SOHAM PHALGUNI RENEWABLE ENERGY PVT LTD Vs. STATE OF KARNATAKA
September 18, 2019
SOHAN RAJS Vs. DIRECTOR OF AGRICULTURAL MARKETING
January 25, 2019
SOMA Vs. STATE OF KARNATAKA
December 2, 2019
SOMALINGAPPA SANNAYARASHI Vs. STATE OF KARNATAKA
January 9, 2019
SOMANNA Vs. MANAGER TATA AIG GENERAL INSURANCE CO LTD
June 14, 2019
SOMARAJ SON OF LATE PUTTAIAH Vs. HIGH COURT OF KARNATAKA
March 20, 2019
SOMASHEKARAIAH Vs. PARVATHAMMA
January 31, 2019
SOMASHEKARAPPA S/O HANUMANTAPPA Vs. STATE OF KARNATAKA
March 28, 2019
SOMCHAND GUPTA Vs. STATE OF KARNATAKA
November 20, 2019
SOMESHA P Vs. H B RAVIKUMAR
June 7, 2019
SOMMAPPA POJJARY Vs. KEMARAM DEVASI
December 6, 2019
SOMU Vs. SAVITHRI
July 26, 2019
SOMU Vs. STATE OF KARNATAKA
January 31, 2019
SONAPPA Vs. STATE OF KARNATAKA
May 15, 2019
SONTAKKE KANCHAN RAMRAO DAUGHTER OF RAMRAO SONATAKKE Vs. UNION OF INDIA, MINISTRY OF AYURVEDA
June 25, 2019
SONY PHARMACEUTICALS Vs. NAGARAJ
December 10, 2019
SOORYA KIRAN P. J Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY JNANA SANGAMA
January 28, 2019
SOSIGOWDA @ PAPEGOWDA S/O SOSIGOWDA Vs. SOWMYA W/O MANJUNATH
February 15, 2019
SOUJANYA M S, W/O H S ARAVIND Vs. ARAVIND H S, S/O H N SATHYANARAYANA
April 5, 2019
SOUMYA W/O BASAVARAJ VATAVATI Vs. DIVISIONAL MANAGER NEKRTC, YADAGIR
July 11, 2019
SOUTH CANARA DISTRICT CO-OPERATIVE BANK LTD, REPRESENTED BY ITS MANAGING DIRECTOR Vs. STATE OF KARNATAKA
February 7, 2019
SOWMYA SUKANYA KUMARI Vs. SWAMY S/O MAHANTADEVARU
June 7, 2019
SPECIAL DIRECTOR GENERAL CENTRAL ZONE Vs. MALLAPPA HOLKUNDI S/O BHIMSHA
February 28, 2019
SPECIAL LAND ACQUISITION OFFICER Vs. MOHAMMED SARDAR
November 14, 2019
SQN LDR (RETD) R V NATHAN (10507) Vs. UNION OF INDIA
July 8, 2019
SREE JAYALAKSHMI TEXTILES Vs. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED
August 23, 2019
SREEDHAR RAJU S Vs. UNION OF INDIA
August 13, 2019
SREEKANTH NAYAKA Vs. DEPUTY COMMISSIONER BALLARI FOOD
April 26, 2019
SREEKUMAR SUNDERMOORTHY Vs. STATE OF KARNATAKA
November 11, 2019
SREENIVASA Vs. STATE OF KARNATAKA
March 15, 2019
SREENIVASA K S Vs. STATE OF KARNATAKA
February 1, 2019
SREERANGA Vs. STATE OF KARNATAKA
November 25, 2019
SRI ASHOK REDDY Vs. STATE OF KARNATAKA
October 1, 2019
SRI CHIKKAMUNIVENKATAPPA Vs. COMMISSIONER
July 18, 2019
SRI CLEARING AND FORWARDING AGENT Vs. AUTHORISED OFFICER AND DEPUTY
June 3, 2019
SRI DURGAOARAMESHWARI Vs. ENFORCEMENT OFFICER, EMPLOYEES PROVIDENT FUND ORGANIZATION
June 13, 2019
SRI GIRIDHAR Vs. SRINATH R.M
June 11, 2019
SRI GURUMALLESH Vs. STATE OF KARNATAKA
July 1, 2019
SRI HARI NARAYANAN KOOTHUR VEETIL Vs. STATE OF KARNATAKA
June 4, 2019
SRI KUMARA Vs. STATE OF KARNATAKA
June 21, 2019
SRI NARAYANASWAMY Vs. N. MANJUNATH
July 5, 2019
SRI NARAYANASWAMY Vs. STATE OF KARNATAKA
March 26, 2019
SRI PUTTASWAMY Vs. BANGALORE DEVELOPMENT AUTHORITY
June 17, 2019
SRI RAGHAVENDRASWAMY MUTT Vs. SRI UTTARADI MUTT
January 23, 2019
SRI SRI SRI VIDYA MANOHARA THEERTHARU Vs. STATE OF KARNATAKA
May 28, 2019
SRI YADATORE B.ED COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
April 11, 2019
SRI. AVINASH ARADHYA Vs. COMMISSIONER OF CENTRAL TAX
February 18, 2019
SRI. HARISH.P (A-1) Vs. STATE OF KARNATAKA, BY WOMEN POLICE
March 27, 2019
SRI. RAVI BHARADWAJA L Vs. THE STATE OF KARNATAKA
April 23, 2019
SRI. SUNIL @ PAPU Vs. THE STATE OF KARNATAKA
April 11, 2019
SRIDEVI D/O ANNARAYA HALLIKHED W/O LATE SHARANAPPA Vs. REGISTRAR GENERAL HONBLE HIGH COURT OF KARNATAKA
April 9, 2019
SRIDHAR SRINIVASAN Vs. STATE OF KARNATAKA
December 18, 2019
SRIKANATHAN K Vs. STATE OF KARNATAKA
June 4, 2019
SRIKANTAMURTHY Vs. STATE OF KARNATAKA
July 1, 2019
SRINATH ENTERPRISES Vs. HIGH LEVEL COMMITTEE, FOOD CORPORATION OF INDIA
April 16, 2019
SRINATH H.K. Vs. MAHESH V. SHETTY
November 18, 2019
SRINIDHI PACKAGING INDUSTRIES Vs. KARNATAKA MILK FEDERATION
August 26, 2019
SRINIDHI STONE CRUSHERS Vs. AUTHORISED OFFICER
July 4, 2019
SRINIVAS S/O HANUMANTHAPPA @ PILLAPPA Vs. MANJULAMMA W/O SRINIVAS
February 8, 2019
SRINIVAS Vs. ASSISTANT COMMISSIONER TUMKUR DISTRICT
February 22, 2019
SRINIVAS Vs. STATE OF KARNATAKA
January 17, 2019
SRINIVASA Vs. STATE OF KARNATAKA
March 2, 2019
SRINIVASA Vs. M P SRIKANTH
February 25, 2019
SRINIVASA Vs. N NAGARAJU
June 17, 2019
SRINIVASA Vs. STATE OF KARNATAKA
November 18, 2019
SRINIVASA Vs. STATE OF KARNATAKA
November 20, 2019
SRINIVASA Vs. DIRECTOR (CLAIMS) KARNATAKA GOVERNMENT INSURANCE DEPTT
October 18, 2019
SRINIVASA GRANITES Vs. STATE OF KARNATAKA
July 5, 2019
SRINIVASA M. Vs. DASAPPA M.
December 11, 2019
SRINIVASA N.V Vs. STATE BY POLICE INSPECTOR
December 20, 2019
SRINIVASA T Vs. UNITED INDIA INSURANCE CO LTD
July 2, 2019
SRINIVASAIAH Vs. HEMAVATHI
October 11, 2019
SSPDL INTERSERVE PVT. LTD. Vs. DEPUTY COMMISSIONER
November 26, 2019
STAINY BITRO Vs. STATE OF KARNATAKA
December 18, 2019
STAR PVG EXPORTS Vs. SRINIVASA MINERALS TRADERS PVT. LTD.
June 6, 2019
STARLINE PACKERS PRIVATE LTD. Vs. STATE OF KARNATAKA
July 31, 2019
STATE Vs. TUSHAR KOTIAN
November 29, 2019
STATE Vs. MANJUNATH E.
August 2, 2019
STATE Vs. PRABHAKARAN
October 11, 2019
STATE Vs. KHALEEL
September 12, 2019
STATE Vs. KISHORE KUMAR
December 17, 2019
STATE Vs. MANAYYA @ MOUNESH
June 13, 2019
STATE Vs. GOVINDARAJU
July 3, 2019
STATE Vs. M.B. MOHANA
June 14, 2019
STATE Vs. MAHESHA @ MAHESH KUMAR
January 25, 2019
STATE Vs. JAYANNA AND ORS.
April 16, 2019
STATE Vs. MAHESHA AND ORS.
February 25, 2019
STATE BANK OF MYSORE Vs. P. MUKUNDAN
December 13, 2019
STATE BY BANNERGHATTA POLICE Vs. T. SREENIVASAREDDY S/O THIMMAREDDY
March 11, 2019
STATE BY BANNUR POLICE Vs. SANNAPPA
September 4, 2019
STATE BY BELTHANGADY POLICE Vs. SIDDIQABUBAKKAR
January 11, 2019
STATE BY BILIKERE P.S. Vs. MAHESHA @ MAHESH KUMAR
February 15, 2019
STATE BY CHANNAMMANA KERE ACHHUKATTU POLICE Vs. NANDISH SON OF JAYARAM
September 4, 2019
STATE BY CHINTAMANI RURAL POLICE STATION Vs. BABULAR @ ANWARBASHA
February 8, 2019
STATE BY CIRCLE INSPECTOR Vs. VEERESH
September 12, 2019
STATE BY CIRCLE INSPECTOR OF POLICE Vs. GILBART PINTO
September 12, 2019
STATE BY KADUR POLICE STATION Vs. L.RANGASWAMY
September 4, 2019
STATE BY LOKAYUKTA POLICE STATION Vs. SHASHIDHAR
March 26, 2019
STATE BY MUNDGOD POLICE STATION Vs. NINGAPPA
July 17, 2019
STATE BY MYSURU SOUTH POLICE STATION Vs. K R SATHYANARAYANARAO
March 1, 2019
STATE BY PAVAGADA Vs. NAGARAJA
December 20, 2019
STATE BY POLICE INSPECTOR Vs. ABDUL RAZAK
December 16, 2019
STATE BY RAMNAGARA TOWN POLICE STATION Vs. BASHEER SHAIKH
July 2, 2019
STATE BY SHIRVA POLICE STATION Vs. SRINIVAS KINI
June 6, 2019
STATE BY SUB-INSPECTOR OF EXCISE Vs. PRASHANTH S/O PUTTEGOWDA
December 10, 2019
STATE OF KARNATAKA BY PADUBIDRI POLICE STATION Vs. SIDDIQUE, S/O NAJEER
February 11, 2019
STATE OF KARNATAKA Vs. RAJANNA
September 13, 2019
STATE OF KARNATAKA Vs. JATIN CHHABRIA
November 11, 2019
STATE OF KARNATAKA Vs. NAGARAJAIAH B.R.
November 8, 2019
STATE OF KARNATAKA Vs. S. RAJU
September 27, 2019
STATE OF KARNATAKA Vs. B. Y. VENKATESH
October 11, 2019
STATE OF KARNATAKA Vs. RAMESH
October 25, 2019
STATE OF KARNATAKA Vs. IMTIYAZ
August 30, 2019
STATE OF KARNATAKA Vs. H K ASHWATH S/O KRISHNAPPA SHETTY
February 22, 2019
STATE OF KARNATAKA Vs. ADIVEPPA TIRUKAPPA
September 12, 2019
STATE OF KARNATAKA Vs. SEETHARAMA K.K.
September 18, 2019
STATE OF KARNATAKA Vs. KUNDAN CHOWHAN
August 30, 2019
STATE OF KARNATAKA Vs. P.C. AHAMMAD KUNHI
October 11, 2019
STATE OF KARNATAKA Vs. N. RAMESH
July 24, 2019
STATE OF KARNATAKA Vs. YASIR ARAFATH
December 17, 2019
STATE OF KARNATAKA Vs. K. REDDIAPPA REDDY @ K. REDDY
November 8, 2019
STATE OF KARNATAKA Vs. NAKODA CONSTRUCTIONS
September 24, 2019
STATE OF KARNATAKA Vs. G. ANAND
July 19, 2019
STATE OF KARNATAKA Vs. HANAMANTH
July 23, 2019
STATE OF KARNATAKA Vs. RATHNAKAR M
July 5, 2019
STATE OF KARNATAKA Vs. ANJINAPPA
July 4, 2019
STATE OF KARNATAKA Vs. RAVI
July 19, 2019
STATE OF KARNATAKA Vs. GANGADHAR RAMA GOUDA
July 12, 2019
STATE OF KARNATAKA Vs. KUMAR MALLESHAPPA MALDAR R/O DEVAARAGUDDA
July 11, 2019
STATE OF KARNATAKA Vs. K GOPINATH S/O LATE KRISHNAPPA
July 9, 2019
STATE OF KARNATAKA Vs. MAHANTESH
December 10, 2019
STATE OF KARNATAKA Vs. MURUGENDRA
August 8, 2019
STATE OF KARNATAKA Vs. PRABHA
August 1, 2019
STATE OF KARNATAKA Vs. H. S. THIMME GOWDA
August 1, 2019
STATE OF KARNATAKA Vs. T K MAHENDRA
January 8, 2019
STATE OF KARNATAKA Vs. JONES LANG LASALLE PROPERTY CONSULTANT INDIA (P) LTD
January 11, 2019
STATE OF KARNATAKA Vs. ARUN GANAPATI NAIK
June 6, 2019
STATE OF KARNATAKA Vs. SANNAMADEVAPPA
June 17, 2019
STATE OF KARNATAKA Vs. YASHIN
January 4, 2019
STATE OF KARNATAKA Vs. SHOBHA
June 3, 2019
STATE OF KARNATAKA Vs. RAJAN
June 3, 2019
STATE OF KARNATAKA Vs. RAVINDRA NAYAK
May 31, 2019
STATE OF KARNATAKA Vs. PURVANKARA PROJECTS LTD
June 15, 2019
STATE OF KARNATAKA Vs. VIDYADHARA
June 7, 2019
STATE OF KARNATAKA Vs. SIDDALINGAYYA APPAYYA HIREMATH
July 4, 2019
STATE OF KARNATAKA Vs. SHIVABASANAGOUDA
June 14, 2019
STATE OF KARNATAKA Vs. J ARJUN
June 14, 2019
STATE OF KARNATAKA Vs. MAHAMMAD JAHID
June 14, 2019
STATE OF KARNATAKA Vs. SHANKAR RAO
January 9, 2019
STATE OF KARNATAKA Vs. SUPERINTENDENT OF POLICE
January 10, 2019
STATE OF KARNATAKA Vs. M B KATAGALKAR
January 10, 2019
STATE OF KARNATAKA Vs. BASAPPA
July 2, 2019
STATE OF KARNATAKA Vs. SUBRAMANYA
July 2, 2019
STATE OF KARNATAKA Vs. MOHAMMAD RAFIQ
June 20, 2019
STATE OF KARNATAKA Vs. TAHSILDAR BENGALURU EAST TALUK
June 15, 2019
STATE OF KARNATAKA Vs. VENKATAMMA
February 4, 2019
STATE OF KARNATAKA Vs. SABEERA PATEL C. BIRADAR S/O CHAND PATEL
June 17, 2019
STATE OF KARNATAKA Vs. PRAVEEN
July 9, 2019
STATE OF KARNATAKA Vs. VENKATESH
July 9, 2019
STATE OF KARNATAKA Vs. KRISHNAPPA
March 7, 2019
STATE OF KARNATAKA Vs. JAVID S/O FARIDSAB INAMDAR
April 10, 2019
STATE OF KARNATAKA Vs. ARTHUR G PEREIRA
June 28, 2019
STATE OF KARNATAKA Vs. MADOOR NAZIR HUSSAIN,
September 27, 2019
STATE OF KARNATAKA Vs. GOWRISHA
January 31, 2019
STATE OF KARNATAKA Vs. R/AT KURKUNDA
August 5, 2019
STATE OF KARNATAKA Vs. SPECIAL DEPUTY COMMISSIONER
August 29, 2019
STATE OF KARNATAKA Vs. CHANDRASHEKARA BABU @ CHANDRASHEKARA
October 11, 2019
STATE OF KARNATAKA Vs. G.N.MRUTHYUNJAYA
March 29, 2019
STATE OF KARNATAKA Vs. PRAVEEN SALDANHA
January 24, 2019
STATE OF KARNATAKA Vs. VISHWANATHA DEVADIGA
August 29, 2019
STATE OF KARNATAKA Vs. KARNATAKA PROGRESSIVE
October 16, 2019
STATE OF KARNATAKA Vs. HURAKADLI AJJA LAW COLLEGE
October 16, 2019
STATE OF KARNATAKA Vs. NAGASUNDAR
December 9, 2019
STATE OF KARNATAKA Vs. PADMARAJA RAO
December 18, 2019
STATE OF KARNATAKA Vs. BHARATH SHETTY
August 1, 2019
STATE OF KARNATAKA Vs. P. VENKATARAMAIAH
September 5, 2019
STATE OF KARNATAKA Vs. SIRAJ
August 23, 2019
STATE OF KARNATAKA Vs. ARAVINDA L. PATGAR
August 30, 2019
STATE OF KARNATAKA Vs. S.F .KARADIGUDDA
October 16, 2019
STATE OF KARNATAKA Vs. JOY D SOUZA
January 24, 2019
STATE OF KARNATAKA Vs. BHASKAR NAIDU
February 20, 2019
STATE OF KARNATAKA Vs. WASIM PASHA
August 20, 2019
STATE OF KARNATAKA Vs. MANJA @ PAYA
August 29, 2019
STATE OF KARNATAKA Vs. VISHWANATHA DEVADIGA
August 26, 2019
STATE OF KARNATAKA Vs. S Y MUKTIYAR AHAMED
August 29, 2019
STATE OF KARNATAKA Vs. SAKEY SHAMU
September 5, 2019
STATE OF KARNATAKA Vs. VEERABHADRAPPA
September 5, 2019
STATE OF KARNATAKA Vs. PRAMILA VIRUPAKSHAPPA NAGARAL
September 11, 2019
STATE OF KARNATAKA Vs. GANGAMMA W/O BOLABANDI
September 6, 2019
STATE OF KARNATAKA Vs. MANJUNATHA
September 11, 2019
STATE OF KARNATAKA Vs. SALEEM
September 11, 2019
STATE OF KARNATAKA Vs. BHEEMAPA JAKKANNA
September 13, 2019
STATE OF KARNATAKA Vs. N. KRISHNA REDDY
September 13, 2019
STATE OF KARNATAKA Vs. VELAYUDHAN AND ORS.
February 8, 2019
STATE OF KARNATAKA Vs. BASAVARAJ
September 4, 2019
STATE OF KARNATAKA Vs. JAGADISH ALVA
December 19, 2019
STATE OF KARNATAKA Vs. J.KUSHALAPPA GOWDA
September 4, 2019
STATE OF KARNATAKA AND ORS. Vs. M.S. DSOUZA
January 30, 2019
STATE OF KARNATAKA BY CIRCLE INSPECTOR OF POLICE Vs. MOHAN K @ MAWNESHA S/O SHEENA
March 18, 2019
STATE OF KARNATAKA BY GUBBI POLICE STATION Vs. RAMAPPA
March 15, 2019
STATE OF KARNTAKA Vs. FATIMABI M. SHAIKH
June 20, 2019
STATE OF TAMIL NADU Vs. DEPUTY COMMISSIONER (FOOD), BANGALORE URBAN DISTRICT
February 14, 2019
STATE PUBLIC INFORMATION OFFICER & DEPUTY REGISTRA Vs. KARNATAKA INFORMATION COMMISSION M S BUILDING
January 9, 2019
STATE TRADING CORPORATION OF INDIA LTD Vs. S.SHRIKANTESHWARA
July 11, 2019
STATE, BY TRAFFIC WEST POLICE STATION Vs. NARAYANA SUVARNA
October 18, 2019
STEEL HYPERMART INDIA PVT. LTD Vs. AUTHORIZED OFFICER INDIAN BANK
December 20, 2019
STEEL HYPERMART INDIA PVT. LTD Vs. ADDITIONAL COMMISSIONER
January 31, 2019
STEER ENGINEERING PRIVATE LIMITED Vs. GLAXOSMITHKLINE CONSUMER HEALTHCARE HOLDINGS
October 18, 2019
STEP-IN FORUM Vs. STEP-IN FORUM REPRESENTED
July 16, 2019
SUB-INSPECTOR OF EXCISE Vs. RAMANAND, S/O BABU POOJARY
January 11, 2019
SUBADRA TEXTILE PRIVATE LIMITED Vs. STATE OF KARNATAKA
February 8, 2019
SUBASH CHANDRA RAI Vs. STATE OF KARNATAKA
July 31, 2019
SUBBA Vs. STATE OF KARNATAKA
June 20, 2019
SUBBAMMA Vs. H N KRISHNEGOWDA
June 12, 2019
SUBBANNA SANTRAM GONDHALI, Vs. STATE OF KARNATAKA, REP BY ITS SECRETARY
April 9, 2019
SUBBARAJU Vs. STATE OF KARNATAKA
September 13, 2019
SUBHAS Vs. VENKAPPA
June 10, 2019
SUBHAS Vs. MANAGING DIRECTOR
August 19, 2019
SUBRAMANI @ SUBBU Vs. STATE OF KARNATAKA
May 16, 2019
SUCHITH KUMAR Vs. ANASUYA (SINCE DEAD)
April 10, 2019
SUDEEP,A.K Vs. GENERAL MANAGER, KSRTC
August 28, 2019
SUDESH KUMAR Vs. STATE OF KARNATAKA
December 10, 2019
SUDHA RAO Vs. S SRINIVASA REDDY
June 14, 2019
SUDHA SUDHEENDRA KALLOL W/O SUDHEENDRA NARAYAN KALLOL Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
February 1, 2019
SUDHAKAR BHAT Vs. BHASKARA ACHARI
March 14, 2019
SUDHEER Vs. DEVAPPA
March 18, 2019
SUDHIR JAIN Vs. STATE OF KARNATAKA
June 10, 2019
SUGUNA Vs. STATE OF KARNATAKA
January 29, 2019
SUGUNA W/O LATE HARISH Vs. VENKATALAKSHMAMMA W/O MUNIVENKATAPA
February 7, 2019
SUHAN SUNDER Vs. BABY RAGHAVA
August 8, 2019
SUHAS S. Vs. UNION OF INDIA
November 18, 2019
SUJAY Vs. STATE OF KARNATAKA
August 13, 2019
SULEMAN Vs. STATE OF KARNATAKA
January 31, 2019
SULLIA CIRCLE POLICE STATION Vs. MANJUNATH E
August 2, 2019
SULOCHANA Vs. MOHAMMAD SALEEM 1 KALADAGI
January 10, 2019
SUMA OIL AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES
July 18, 2019
SUMA R Vs. S C CHANDRA SHEKHAR
February 19, 2019
SUMAN C. Vs. STATE, BY KYATHASANDRA POLICE STATION
December 18, 2019
SUMAN MAHENDRA KUMAR SINGHI Vs. COMMISSIONER OF COMMERCIAL TAXES
July 31, 2019
SUMAN SAURABH Vs. INTERNAL COMPLAINTS COMMITTEE
July 1, 2019
SUMAN TAJ Vs. PROPRIETOR
June 26, 2019
SUMATHI A SHETTY Vs. MANESHA SHETTY
April 22, 2019
SUMATHI K.S. Vs. SECRETARY MUJARAI DEPARTMENT
December 6, 2019
SUMEAR ALIAS SAMEER Vs. STATE
May 16, 2019
SUMITHRA Vs. USMAN SHARIEF
July 5, 2019
SUMITHRA Vs. RANGAPPA
May 29, 2019
SUMITHRA KHARVI Vs. SUMITHRA KHARVI
October 11, 2019
SUMITRA Vs. ANASUYA
April 2, 2019
SUMITRA Vs. NARAYANA
June 12, 2019
SUMITRA PARAMANAND MANG Vs. GUNDAPPA BALAGOUDA PATIL
July 22, 2019
SUNANDA Vs. S RAVIKUMAR
July 2, 2019
SUNANDA Vs. RAJANNA
June 14, 2019
SUNANDA V ALLUM Vs. STATE OF KARNATAKA
July 10, 2019
SUNANDA W/O DEVENDRA PADMANNAVAR Vs. JAYAWANT
March 7, 2019
SUNDAR P GOWDA Vs. STATE OF KARNATAKA
October 31, 2019
SUNDARA NAIK Vs. HARISH NAIK
May 30, 2019
SUNDARI SUGARS LTD Vs. RAJKUMAR KHATRI
June 21, 2019
SUNDHAR VELU Vs. STATE OF KARNATAKA
November 18, 2019
SUNIL Vs. STATE OF KARNATAKA
June 10, 2019
SUNIL Vs. HARUNSAB
May 9, 2019
SUNIL Vs. STATE OF KARNATAKA
March 14, 2019
SUNIL APPAYYA MATAPATHI Vs. STATE OF KARNATAKA
July 4, 2019
SUNIL BHARTI MITTAL AND ORS. Vs. N. NARESH KUMAR AND ORS.
December 11, 2019
SUNIL KALLERCKAL Vs. THOMAS DANIEL
June 19, 2019
SUNIL KUMAR Vs. STATE OF KARNATAKA
June 25, 2019
SUNIL KUMAR Vs. STATE OF KARNATAKA
July 16, 2019
SUNIL KUMAR Vs. STATE OF KARNATAKA
July 17, 2019
SUNIL KUMAR BANDE Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT (PRIMARY AND SECONDARY EDUCATION) AND ORS.
February 16, 2019
SUNIL S/O MANIK KADAPATTI Vs. STATE BY C P I, BANAHATTI
March 11, 2019
SUNIL S/O SAGGYANAYAK Vs. STATE OF KARNATAKA REP BY SAKLESHPURA RURAL POLICE
January 3, 2019
SUNIL S/O SHRIDHAR HALADANKAR Vs. DIVISIONAL MANAGER
August 2, 2019
SUNIL SINDHE Vs. STATE OF KARNATAKA
December 2, 2019
SUNILA Vs. STATE
October 17, 2019
SUNITA Vs. SANJAY
June 17, 2019
SUNITA Vs. ABDUL SAMAD
January 7, 2019
SUNITA AND ORS. Vs. SHAMRAO AND ORS.
September 11, 2019
SUNITA MOTWANI Vs. AMITABH SINHA
July 11, 2019
SUNITA W/O RACHAYYA HIREMATH Vs. MANAGING DIRECTOR, ECO CANE SUGAR ENERGY LTD
March 19, 2019
SUNITHA Vs. BAGYODHAYA MOTORS PVT LTD.
October 14, 2019
SUNITHA Vs. STATE OF KARNATAKA AND ORS.
November 26, 2019
SUNVIK STEELS PVT LTD. Vs. STATE OF KARNATAKA
November 4, 2019
SUPERINTENDENT ENGINEER Vs. KUMARAIAH
June 19, 2019
SUPERINTENDENT ENGINEER KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. BASAVARAJU
May 29, 2019
SUPRITA Vs. PRASHANT DATTATREYARAO KULKARNI
June 4, 2019
SURABHI CHITS LIMITED Vs. GANSHYAM T
July 30, 2019
SURAJ G. CHOUGULE @ AMIT Vs. STATE
November 22, 2019
SURAJ KALLAPPA AGASAR Vs. STATE OF KARNATAKA
September 3, 2019
SURAMMA W/O THIPPERUDRAPPA Vs. STATE OF KARNATAKA BALLARI WOMEN POLICE STATION
September 23, 2019
SUREKHA Vs. STATE OF KARNATAKA
July 18, 2019
SUREKHA DEVI Vs. DINESH SINGH
February 4, 2019
SURENDRA BS Vs. PUTTASWAMY
January 8, 2019
SURENDRA HEGDE C. Vs. PRAGATHI GRAMIN BANK, HOLE HONNUR BRANCH
March 5, 2019
SURESH Vs. STATE OF KARNATAKA
August 27, 2019
SURESH Vs. STATE OF KARNATAKA
January 8, 2019
SURESH Vs. ASHOK
February 28, 2019
SURESH Vs. BHASKAR PROPRIETOR
March 1, 2019
SURESH Vs. STATE
October 21, 2019
SURESH Vs. STATE OF KARNATAKA
August 29, 2019
SURESH A R Vs. STATE OF KARNATAKA
March 22, 2019
SURESH BABU P S Vs. DREAMZ INFRA INDIA LTD
March 26, 2019
SURESH GOWDA Vs. RAGHU DURGAPPA VALMEEKI
June 4, 2019
SURESH H. M. Vs. GIRISH K. D.
March 25, 2019
SURESH JOHN Vs. STATE OF KARNATAKA
May 16, 2019
SURESH K. AND ORS. Vs. STATE OF KARNATAKA AND ORS.
October 10, 2019
SURESH KUMAR Vs. SRIRAM TRANSPORT FINANCE CO. LTD
June 12, 2019
SURESH KUMAR Vs. STATE OF KARNATAKA
July 9, 2019
SURESH KUMAR Vs. SATHISH H.
October 10, 2019
SURESH NAIK Vs. K. DINESH KUMAR
September 26, 2019
SURESH POTHUGUNTA Vs. STATE BY CHICKABALLAPUR RURAL P.S.
March 12, 2019
SURESH S/O HERIYA MARKALA Vs. STATE OF KARNATAKA
April 27, 2019
SURESH SATYAMALLA KIWADANNAVAR Vs. GEETA KOM SURESH KIWADANNAVAR
January 8, 2019
SURESH V Vs. STATE BY MAHADEVAPURA P S
June 3, 2019
SURESH V Vs. INDIAN OIL CORPORATION LIMITED
February 27, 2019
SURESHA Vs. STATE BY THE CIRCLE INSPECTOR OF POLICE
March 6, 2019
SURESHKUMAR Vs. MANAGEMENT OF SRI. DHARMASTHALA, MANJUNATHESHWARA EDUCATIONAL SOCIETY
December 13, 2019
SURYA Vs. STATE OF KARNATAKA
January 21, 2019
SURYA ENERGY PHOTO VOLTAIC INDIA PVT. LTD. Vs. STATE OF KARNATAKA
July 23, 2019
SURYA PRAKASH AND ORS. Vs. RENUKA DEVI AND ORS.
December 9, 2019
SURYAKANT @ SURYA Vs. STATE BY SUB INSPECTOR OF POLICE
January 8, 2019
SUSHANTH GOWDA Vs. STATE OF KARNATAKA
August 3, 2019
SUSHEELA S Vs. LAKSHMANA
June 14, 2019
SUSHEELA S. Vs. STATE OF KARNATAKA AND ORS.
February 21, 2019
SUSHEELAMMA Vs. TATA AIG GEN INSURANCE CO LTD
July 3, 2019
SUSHIL KUMAR TIWARI Vs. STATE OF KARNATAKA
January 7, 2019
SUSHILA W/O NAGOSA JADI Vs. RAJESHRI W/O CHANDRAKANTH KATHARE
September 3, 2019
SUVARNA W/O AVINASH KOKARE Vs. CHOUGULE INDUSTRIES
June 27, 2019
SVETLANA ALEXANDROVNA DOBROCHASOVA FERRIS Vs. MICHAEL GERARD FERRIS
August 13, 2019
SWADESH TRADING CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 7, 2019
SWADESH TRADING CO. Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 3, 2019
SWAMI VIVEKANANDA D.ED COLLEGE Vs. STATE OF KARNATAKA
February 16, 2019
SWASTIC STEELS Vs. DEBTS RECOVERY TRIBUNAL
January 31, 2019
SWETA D/O SUBHASH RAGA Vs. SELECTION AUTHORITY & DIVISIONAL JOINT DIRECTOR DEPARTMENT OF PUBLIC INSTRUCTIONS
January 4, 2019
SYDANABI Vs. UNION OF INDIA
July 15, 2019
SYED AFSAR Vs. SHARMA TRANSPORT
June 6, 2019
SYED AMEER AHMED Vs. STATE OF KARNATAKA
February 16, 2019
SYED HUSSAIN ALI S/O SYED PASHA Vs. STATE BY JNANABHARATHI PS REPRESENTED BY STATE PUBLIC PROSECUTOR
January 21, 2019
SYED IRFAN Vs. STATE
October 31, 2019
SYED ISMAIL AFAQ Vs. STATE OF KARNATAKA
July 8, 2019
SYED KAREEM Vs. STATE OF KARNATAKA
December 11, 2019
SYED LIYAKAT PATEL Vs. SYED DASTAGIR
February 7, 2019
SYED NASIR HUSSAIN Vs. JOINT DIRECTOR OF LAND RECORDS CITY SURVEY (SOUTH ZONE)
February 13, 2019
SYED NISSAR AHMED Vs. DEPUTY COMMISSIONER
February 14, 2019
SYED NISSAR AHMED Vs. DEPUTY COMMISSIONER
February 28, 2019
SYED RAHEEM Vs. STATE OF KARNATAKA
June 3, 2019
SYED RESHMA Vs. T PARI
June 24, 2019
SYED SABBIR SYED MANSOOR Vs. THE STATE OF KARNATAKA BY KORAMANGALA POLICE
March 11, 2019
SYED SADAM HUSSAIN Vs. STATE OF KARNATAKA
July 25, 2019
SYED SADIK Vs. STATE
March 27, 2019
SYED SADIQ AHMED Vs. SHAMREEN BANU
January 31, 2019
SYED SALAVUDDIN Vs. TATE OF KARNATAKA
December 18, 2019
SYED SALMAN Vs. STATE OF KARNATAKA
December 12, 2019
SYED SHAH TAYYAB KHADRI Vs. STATE OF KARNATAKA
July 24, 2019
SYED SHAH TAYYAB KHADRI Vs. STATE OF KARNATAKA
April 22, 2019
SYED SHOEB ALI Vs. VICE CHANCELLOR
October 4, 2019
SYED SHOEB ALI Vs. VICE CHANCELLOR
November 4, 2019
SYED SULAIMAN SHAHID Vs. N.D.SUBRAMANYAM
August 28, 2019
SYED ZAKIR Vs. C JAYARAM
March 7, 2019
SYNDICATE BANK Vs. MEENAKSHI R SHETTY
July 16, 2019
T AKKUBAIYAMMA Vs. G M GOVINDA REDDY
February 6, 2019
T C RAJANNA Vs. STATE OF KARNATAKA
January 10, 2019
T G ASHEEK Vs. B SHANTHARAMA SHETTY
July 3, 2019
T K KURIEN Vs. STATE
June 4, 2019
T K THIMMARAJA SETTY Vs. SUSHEELA RANGANATH
September 11, 2019
T M A E SOCIETYS AYURVEDIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
April 3, 2019
T NAGARAJU Vs. ASSISTANT COMMISSIONER TUMKURU SUB DIVISION
September 11, 2019
T NAVEEN S/O TAMILMANI Vs. STATE OF KARNATAKA BY MICO LAYOUT POLICE STATION
April 10, 2019
T R RAGHUKUMAR Vs. CHAIRMAN & MANAGING DIRECTOR UNION BANK OF INDIA
March 8, 2019
T R SWAMY Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
February 28, 2019
T V MOHAN SON OF VENKATAPPA Vs. STATE OF KARNATAKA
April 5, 2019
T. G. BHAGYA Vs. MUTHURAYAPPA
July 24, 2019
T. J. KAVYASHREE Vs. D. SURESH
September 3, 2019
T. KANNA RAO Vs. CENTRAL BUREAU OF INVESTIGATION
February 25, 2019
T. LINGERAJEGOWDA Vs. STATE OF KARNATAKA
July 22, 2019
T. NAGABHUSAHAN Vs. DIVISIONAL CONTROLLER
July 11, 2019
T. S. NARAYANA Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LTD.
July 22, 2019
T. SAMIULLA Vs. CHIEF SECRETARY
November 18, 2019
T. SHASHIDHAR Vs. STATE OF KARNATAKA
November 12, 2019
T. SURESH Vs. CHIEF ELECTORAL OFFICER
June 12, 2019
T.A.VIJAYA KUMAR Vs. SNEHA NAIDU
August 16, 2019
T.K. LAKSHMINARAYANA REDDY Vs. STATE OF KARNATAKA
March 27, 2019
T.K. NAGARAJA SETTY Vs. T.K. YELLAIAH RAJU AND ORS.
May 29, 2019
T.KUSUMA SHETTY Vs. PARAMESHAPPA
June 11, 2019
T.L. KRISHNAPPA Vs. THE STATE OF KARNATAKA AND ORS.
April 1, 2019
T.M. UMASHANKAR Vs. UNION OF INDIA
January 10, 2019
T.N.BETTASWAMAIAH Vs. STATE OF KARNATAKA
December 20, 2019
T.N.RAMESH Vs. STATE OF KARNATAKA
January 29, 2019
T.NAGAPPA Vs. ABDUL GAFOOR SAB
November 4, 2019
T.P. NATARAJA Vs. THE STATE OF KARNATAKA AND ORS.
March 11, 2019
T.R. HARISH Vs. STATE OF KARNATAKA
April 5, 2019
T.S. JANARDHAN Vs. T.H. HANUMANTHAPPA
December 20, 2019
T.T.K.PRESTIGE LTD. Vs. UNION OF INDIA
December 6, 2019
TABBARAK PASHA Vs. STATE OF KARNATAKA
June 10, 2019
TABREZ ULLA SHARIFF Vs. STATE
March 8, 2019
TAHSINA TAJ W/O LATE BASHEER AHAMED Vs. NARAYAN S K
March 8, 2019
TAM TAM PEDDA GURUVAREDDY Vs. EXECUTIVE ENGINEER DESIGN & INVESTIGATION DIVISION CAUVERY NEERAVARI NIGAM LTD
March 6, 2019
TAMMANNA Vs. STATE OF KARNATAKA
February 13, 2019
TANUJA Vs. MUNITHYAMMA
February 1, 2019
TANVEER Vs. STATE OF KARNATAKA
June 12, 2019
TARA R JAIN Vs. REKHA MATTA
September 5, 2019
TARAMA Vs. SPECIALLAND ACQUISITION OFFICER FOR KARNATAKA
July 4, 2019
TARANNAM BANU Vs. STATE OF KARNATAKA
November 18, 2019
TASNEEM FATHIMA W/O MD SHAFIQ ARSHAD Vs. ZEEBUNDEHKHALEELI W/O WUSOOQKHALEELI
March 19, 2019
TATYASAB PARASHURAM KAMBLE Vs. IMTIAYAZ ISMAIL HIPPARAGI
February 6, 2019
TATYASAHEB Vs. RAMESH SATYAPPA RINGANE
June 25, 2019
TEJASWINI S D/O SHIVAJI Vs. ABDUL SAMAD
February 27, 2019
TEJBIR SINGH AND ORS. Vs. PREMA LATHA SHARMA
February 6, 2019
TESERING DORGEE Vs. ABDUL KHALIK
July 23, 2019
THAMMAIAH Vs. A T HANUMANTHA
September 5, 2019
THANGAPAZLAM Vs. B. SANTHOSH KUMAR
August 2, 2019
THARUN S/O GOPAL Vs. STATE BY KADUGODI POLICE STATION
March 19, 2019
THASINA PARVIN Vs. DYAVEGOWDA
December 6, 2019
THE CHURCH OF SOUTH INDIA Vs. THE EPF ORGANISATION AND ORS.
February 14, 2019
THE COMMISSIONER OF INCOME TAX, PANAJI AND ORS. Vs. KARNATAKA VIKAS GRAMEEN BANK
July 5, 2019
THE DIVISIONAL CONTROLLER, NEKRTC Vs. R.B. TODAKAR AND ORS.
February 13, 2019
THE DIVISIONAL CONTROLLER, NORTH WEST KARNATAKA STATE ROAD TRANSPORT CORPORATION BAGALKOT DIVISION, BAGALKOT Vs. DANAMMA AND ORS.
February 13, 2019
THE DIVISIONAL CONTROLLER, NWKRTC, BAGALKOT DIVISION, HUBBALLI Vs. TIPPANNA
February 6, 2019
THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. GOURABAI AND ORS.
September 3, 2019
THE MANAGEMENT OF NTTF INDUSTRIES PVT. LTD. Vs. ASWATHAMA
August 13, 2019
THE MANAGER, RELIANCE INSURANCE CO. LTD. Vs. PREMA AND ORS.
February 4, 2019
THE MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs. BHARATI RAJARAM MOULI AND ORS.
January 31, 2019
THE NEW INDIA ASSURANCE CO. LTD. Vs. POULIN AND ORS.
December 18, 2019
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. BABANNA H. AND ORS.
August 23, 2019
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. ALICE MATHEW AND ORS.
December 17, 2019
THE ORIENTAL INSURANCE CO. LTD Vs. SRI. MAHESHA
March 8, 2019
THE PR. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AND ORS. Vs. ALPANA BHARTIA
March 25, 2019
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. RETIRED POLICE OFFICERS SECURITY BUREAU
July 10, 2019
THE STATE Vs. ANIL KUMAR
July 3, 2019
THE STATE OF KARNATAKA Vs. ANIS
April 16, 2019
THE STATE OF KARNATAKA Vs. SAJUMON
November 25, 2019
THE STATE OF KARNATAKA AND ORS. Vs. NABISAB
July 23, 2019
THE UNION OF INDIA AND ORS. Vs. ARAVIND LIFESTYLE BRANDS LTD. AND ORS.
November 27, 2019
THEJASWINI PARTHASARATHI Vs. HNM PRASAD
July 1, 2019
THERESA Vs. SUFIYA SHAMIR
January 9, 2019
THIMMAIAH Vs. STATE
December 2, 2019
THIMMAIAH AND ORS. Vs. A.B. MANULA AND ORS.
November 21, 2019
THIMMAIAH, SINCE DEAD BY HIS LRS Vs. KUMUDAMMA, W/O LATE K.N. MURTHY
March 18, 2019
THIMMAMMA Vs. MUDALAGIRIYAPPA
May 30, 2019
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July 29, 2019
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February 13, 2019
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July 29, 2019
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June 26, 2019
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August 7, 2019
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October 31, 2019
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March 13, 2019
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February 13, 2019
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January 18, 2019
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January 16, 2019
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February 5, 2019
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May 16, 2019
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April 12, 2019
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December 16, 2019
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January 23, 2019
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November 7, 2019
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October 17, 2019
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February 28, 2019
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June 19, 2019
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July 5, 2019
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November 20, 2019
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July 12, 2019
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October 15, 2019
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September 26, 2019
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September 3, 2019
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January 18, 2019
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July 3, 2019
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March 13, 2019
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September 6, 2019
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February 25, 2019
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June 27, 2019
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October 15, 2019
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July 24, 2019
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July 10, 2019
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February 11, 2019
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March 11, 2019
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March 1, 2019
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February 27, 2019
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September 3, 2019
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September 6, 2019
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September 6, 2019
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September 5, 2019
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September 5, 2019
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April 16, 2019
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October 18, 2019
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June 11, 2019
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January 10, 2019
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February 5, 2019
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January 4, 2019
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March 26, 2019
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July 1, 2019
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November 20, 2019
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February 7, 2019
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June 19, 2019
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January 16, 2019
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November 20, 2019
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February 5, 2019
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February 18, 2019
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September 17, 2019
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June 26, 2019
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June 28, 2019
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July 23, 2019
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August 23, 2019
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March 28, 2019
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July 24, 2019
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January 7, 2019
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June 4, 2019
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November 4, 2019
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June 14, 2019
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March 27, 2019
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September 11, 2019
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March 27, 2019
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February 18, 2019
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July 4, 2019
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June 26, 2019
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July 2, 2019
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February 8, 2019
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February 8, 2019
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February 7, 2019
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July 10, 2019
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January 24, 2019
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September 5, 2019
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April 26, 2019
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March 7, 2019
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June 13, 2019
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June 28, 2019
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November 29, 2019
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October 17, 2019
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November 20, 2019
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September 6, 2019
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December 20, 2019
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July 3, 2019
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October 15, 2019
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August 6, 2019
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November 14, 2019
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March 27, 2019
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August 8, 2019
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October 15, 2019
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July 3, 2019
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September 6, 2019
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January 21, 2019
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June 17, 2019
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March 26, 2019
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April 30, 2019
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December 10, 2019
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October 31, 2019
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March 21, 2019
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February 18, 2019
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January 31, 2019
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January 2, 2019
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August 29, 2019
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July 12, 2019
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February 7, 2019
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February 15, 2019
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July 26, 2019
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July 8, 2019
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April 11, 2019
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May 28, 2019
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February 5, 2019
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March 5, 2019
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November 6, 2019
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July 24, 2019
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January 31, 2019
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February 14, 2019
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January 24, 2019
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December 18, 2019
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February 27, 2019
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September 16, 2019
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January 23, 2019
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January 9, 2019
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January 11, 2019
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June 19, 2019
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February 28, 2019
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April 9, 2019
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July 8, 2019
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December 9, 2019
VEERESH Vs. STATE OF KARNATAKA
July 15, 2019
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July 24, 2019
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September 5, 2019
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March 20, 2019
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March 5, 2019
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January 3, 2019
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August 16, 2019
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June 13, 2019
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December 17, 2019
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August 6, 2019
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February 8, 2019
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July 26, 2019
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January 4, 2019
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May 10, 2019
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July 29, 2019
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March 15, 2019
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January 31, 2019
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August 3, 2019
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November 11, 2019
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July 29, 2019
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May 29, 2019
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August 7, 2019
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November 6, 2019
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April 2, 2019
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November 26, 2019
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February 15, 2019
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March 15, 2019
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February 6, 2019
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August 23, 2019
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March 8, 2019
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February 18, 2019
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October 15, 2019
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July 23, 2019
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January 21, 2019
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December 24, 2019
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April 3, 2019
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August 8, 2019
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January 23, 2019
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February 1, 2019
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July 1, 2019
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March 21, 2019
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January 10, 2019
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March 28, 2019
VIJAYA LAKSHMI PATIL Vs. STATE OF KARNATAKA
February 14, 2019
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March 29, 2019
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March 7, 2019
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January 3, 2019
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March 18, 2019
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November 28, 2019
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September 19, 2019
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July 11, 2019
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April 27, 2019
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November 20, 2019
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July 17, 2019
VIJAYKUMAR Vs. STATE
June 12, 2019
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February 27, 2019
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December 18, 2019
VIKATI NARAYAN REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
February 14, 2019
VIKRAM KUMAR B BHOJANI Vs. STATE AT INSTANCE OF DRUGS INSPECTOR
January 8, 2019
VILOO PATELL Vs. INCOME TAX DEPARTMENT
September 6, 2019