Case Index

Title
Date
A GANESAN Vs. SUNDAR
October 30, 2009
A.K. MITTAL (DR.) Vs. RAJ KUMAR
March 3, 2009
ABDUL LATHEEF Vs. CHANDRAHASA KOTIAN & ANR.
January 9, 2009
ABDUL MAZEED KHAN Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES & ORS.
January 12, 2009
ABHAY MAHENDRA JAIN Vs. PUSHPENDRA COMPLEX COOP HOUSING SOCIETY LTD & ANR
January 9, 2009
AGRA DEVELOPMENT AUTHORITY Vs. SHAHJAHAN NASEEM
October 9, 2009
AHINSA MEDICOS Vs. NEW INDIA ASSURANCE CO. LTD.
May 26, 2009
AICAM ENGINEERING LIMITED Vs. NATIONAL INSURANCE CO. LTD. & ANR.
March 12, 2009
AKHILESH KUMAR PANDEY Vs. BANK OF BARODA & ANR.
April 2, 2009
AKSHAY CORPORATION Vs. JULIO SANDIP PLASTICS (P) LTD AND OTHERS
January 20, 2009
ALAKNANDA PLANTATIONS LTD. Vs. SUSHILA GARG
May 28, 2009
ALBERT DAVID LIMITED Vs. NATIONAL INSURANCE CO LTD & ORS
July 7, 2009
ALLAHABAD BANK Vs. METAL PACK INDUSTRIES & ANR.
February 23, 2009
AMANCHI RAJENDRA PRASAD & ORS. Vs. DABUR AYURVET LTD. (AQUA)
February 12, 2009
AMIN EQUIPMENT PVT.LTD. Vs. BAVABHAI VELABHAI NASHIT
November 6, 2009
ANDERSON MARINE PRIVATE LTD Vs. ORIENTAL INSURANCE COMPANY LTD
January 20, 2009
ARUN DEWANGAN (DR.) Vs. MADHU (PRETI CHANDEL) & ANR.
April 22, 2009
ARVIND SHAH (DR.) Vs. KAMLABEN RAMSINGH KUSHWAHA
April 30, 2009
ASHA GARG & ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA
August 13, 2009
ASHISH YADAV Vs. GAURAV PRASAD & ORS.
May 14, 2009
ASHOK KHANNA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
August 18, 2009
ASHOK KUMAR ROY Vs. ORIENTAL INSURANCE CO. LTD. & ORS.
July 28, 2009
ASHOK RANGNANI Vs. SULOCHANA NAIDU & ORS.
October 26, 2009
ASHU TEXTILES Vs. NEW INDIA ASSURANCE COMPANY & ANR.
May 15, 2009
ASSET. INTERNATIONAL HAMIRPUR THROUGH ITS MANAGING DIRECTOR Vs. ANJALI KUMARI
December 10, 2009
AURANGZEB Vs. RAJ TRAVELS AND TOURS
November 9, 2009
AXIS BANK LTD.(FORMERLY KNOWN AS UTI BANK LTD.) Vs. SURYA NARAYAN SAXENA
January 17, 2009
AZIZUL HAQ KHAN (DR.) @ LALLAN Vs. SHYAMAPATI
February 12, 2009
B K SHARMA Vs. BHARTI EYE FOUNDATION
August 20, 2009
B SREEKANTH Vs. H N SHIVAKUMAR
December 10, 2009
B. DATTA, SENIOR ADVOCATE Vs. MANAGEMENT OF STATE OWNED ASHOKA HOTEL & ANR.
September 2, 2009
B.N. GOEL Vs. DR. M.K. GOEL & ORS.
February 4, 2009
B.S. SHARMA Vs. JEWELLERS MADANLAL CHHAGANLAL
March 17, 2009
BABU RAM Vs. NATIONAL INSURANCE CO.LTD.
July 24, 2009
BAHAR AGROCHEM & FEEDS PVT. LTD. Vs. PRASAD GURUSIDAPPA PRACHANDE & ORS.
February 12, 2009
BAIJNATH RAJBHAR Vs. ALOK KUMAR & ORS.
October 9, 2009
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. GONDAMAL HARDYAL MAL
September 14, 2009
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. SANJAY SARI EMPORIUM
April 9, 2009
BAL KISHAN Vs. OM PRAKASH
February 19, 2009
BALKISHAN Vs. OM PRAKASH
February 20, 2009
BANGALORE UNIVERSITY Vs. DATTATRI S
October 28, 2009
BANK OF BARODA, LODRA Vs. GITABEN BALDEVBHAI RAVAL
February 12, 2009
BASUJIT GANGOPADHYAY Vs. AJAYENDU NAG
September 4, 2009
BEML (HRS-MKT) SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. M. CHANDRASHEKARAN & ORS.
January 20, 2009
BEST FOOD INTERNATIONAL Vs. NATIONAL INSURANCE CO. LTD. & ANR.
July 3, 2009
BETHELA GABRIEL Vs. INDIAN OVERSEAS BANK
November 24, 2009
BHAGWATI PRASAD BORASI Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
March 3, 2009
BHALCHANDRA SHIVRAM JOSHI Vs. SATISH DHANESHAN KOLLARA
October 7, 2009
BHANWAR KANWAR Vs. R.K. GUPTA & ANR. (DR.)
January 29, 2009
BHARAT DIESELS Vs. PRATAP SINGH AND ANOTHER
July 29, 2009
BHARAT SANCHAR NIGAM LTD. Vs. RAMESHWAR PRASAD
March 13, 2009
BHARAT SANCHAR NIGAM LTD. Vs. SHEIKH HUSSAIN ALI
August 20, 2009
BHARAT SANCHAR NIGAM LTD. & ORS. Vs. SHEIKH HUSSAIN ALI
August 2, 2009
BIHAR UDYOG Vs. ORIENTAL INSURANCE CO LTD
February 18, 2009
BIHAR UDYOG Vs. ORIENTAL INSURANCE CO.LTD.
February 20, 2009
BIJOY KUMAR CHATURVEDI Vs. UNITED INDIA INSURANCE CO. LTD.
April 2, 2009
BIRJI & ANR. Vs. DR. NEERU TIWARI & ANR.
January 13, 2009
BIRLA VXL LTD. & ANR. Vs. NATIONAL INSURANCE CO. LTD.
January 13, 2009
BOILER AND SERVICES Vs. NATIONAL WOOLEN AND FINISHERS
March 5, 2009
BRANCH MANAGER L I C OF INDIA Vs. GOUSABI
January 14, 2009
BUDHIBEN PABABHAI Vs. LIC OF INDIA & ORS
April 24, 2009
BULL MACHINES PVT LTD Vs. MOHANLAL PATIDAR
May 12, 2009
CADBURY INDIA LTD. Vs. RAJANESH R. SWAMY & ORS.
April 30, 2009
CADILA HEALTH CARE LTD Vs. ANURADHA ENTERPRISES
March 17, 2009
CADILA HEALTHCARE LTD Vs. D J DESOUZA
February 12, 2009
CANON INDIA PVT. LTD Vs. VENKATESWARA COPYING CENTRE
September 8, 2009
CAPITAL TRUST LTD. Vs. SANJAY DUTT & ANR.
March 16, 2009
CENTRAL BANK OF INDIA. Vs. IQBAL KHAN
August 10, 2009
CHANDA RANI AKHOURI Vs. M.A METHUSETHUPATHI
August 21, 2009
CHANDIGARH HOUSING BOARD Vs. KRISHAN KUMAR GOEL & ORS.
March 13, 2009
CHANDRAKANT B. KOYANDE Vs. I.A.S.P.M. (SB/NSS) MUKHYA DAK GHAR P.O. MUMBAI
April 30, 2009
CIMMCO BIRLA LIMITED Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL INSURANCE COMPANY LIMITED
December 18, 2009
CITY MISSION HOSPITAL, DAMOH & ORS. Vs. GORELAL AHIRWAR & ANR.
May 12, 2009
CLASSIC AUTOMOBILES Vs. LILA NAND MISHRA AND ANOTHER
August 1, 2009
CLASSIC AUTOMOBILES Vs. LILA NAND MISHRA AND ANR
August 4, 2009
COMED-K Vs. T. NAGAMANI
April 22, 2009
COMMANDANT, BASE HOSPITAL (ARMY) & ORS. Vs. WG. CDR. K.K. CHAUDHARY
February 2, 2009
COMMISSIONER, MUNICIPAL COUNCIL, AABU-PARVAT & ORS. Vs. HIMMAT MAL TAILOR
March 17, 2009
DABIRUDDIN COLD STORAGE Vs. NEW INDIA ASSURANCE COMPANY LTD & ORS
December 1, 2009
DAYA RANI Vs. LIFE INSURANCE CORPORATION OF INDIA
September 15, 2009
DDA Vs. SUNIL BHARTI
August 13, 2009
DEAR INDIA BUILDERS & REALTORS PVT LTD Vs. S J SHAJMOHAN
September 10, 2009
DELHI DEVELOPMENT AUTHORITY Vs. ARVINDER SINGH (DR.)
February 13, 2009
DELHI DEVELOPMENT AUTHORITY Vs. R.K. MEENA
January 20, 2009
DELHI DEVELOPMENT AUTHORITY Vs. ASHOK VIJ
February 24, 2009
DELHI DEVELOPMENT AUTHORITY Vs. MANGE RAM
January 22, 2009
DELHI DEVELOPMENT AUTHORITY Vs. PRABHATI
May 8, 2009
DELUXE ENTERPRISES NALAGARH, TEHSIL NALAGARH DISTRICT SOLAN Vs. H P STATE ELECTRICITY BOARD, VIDYUT BHAVAN, SHIMLA
November 26, 2009
DHANWANTI KAUR Vs. S.K. JHUNJHUNWALA (DR.) AND ANOTHER
November 1, 2009
DHANWANTI KAUR Vs. S K JHUNJHUNWALA
September 1, 2009
DILDAR NAGAR COLD STORAGE & ICE PLANT (PVT.) LTD. Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
October 1, 2009
DINESHCHANDRA CHHOTALAL PATEL Vs. NATIONAL INSURANCE CO. LTD.
February 27, 2009
DIRECTORATE OF REHABILITATION TEHARI DAM PROJECT Vs. SHAKHA KATHAIT
March 5, 2009
DLF COMMERCIAL DEVELOPERS LIMITED Vs. RAVINDER ZUTSHI
February 17, 2009
DOMOH Vs. GORELAL AHIRWAR
May 12, 2009
ELITE LEASING LTD. Vs. NEW INDIA ASSURANCE CO.LTD.
September 18, 2009
EMPIRE BUILDERS Vs. ANTHONY XAVIER ANDRADE
February 11, 2009
ETHOPIAN AIRLINES Vs. NAVEEN SINGH GREWAL
April 17, 2009
EXECUTIVE DIRECTOR (MKTG.) Vs. YOGENDRA PRASAD SINGH
May 14, 2009
G.G.S. INDRAPRASTHA UNIVERSITY Vs. VAIBHAV
September 4, 2009
G.K. RAO Vs. DR. BOLLINENI BHASKAR RAO & ORS.
August 20, 2009
G.L. NARASIMHAM Vs. B.S. VENKATESWARULU & ANR.
August 13, 2009
GAJINDER PAUL SINGH RANA. Vs. LIFE INSURANCE CORPORATION OF INDIA
August 10, 2009
GANGA DEVI JOSHI Vs. BANK OF BARODA
August 3, 2009
GANGOTRI DEVI AND OTHERS Vs. NATIONAL INSURANCE COMPANY LTD. AND ANOTHER
February 5, 2009
GATI LIMITED Vs. MEDISEARCH PHARMACEUTICALS LIMITED
August 4, 2009
GITABEN Vs. NATIONAL INSURANCE CO. LTD.
August 27, 2009
GUJARAT STATE CO-OPERATIVE HOUSING FINANCE CORPORATION LTD Vs. AMBEDKAR CO OPERATIVE HOUSING SOCIETY LTD
January 12, 2009
GUJARAT URJA VIKAS NIGAM LTD. Vs. AIR INDIA LTD.
April 22, 2009
GULMARG PAINT INDUSTRY Vs. BRANCH MANAGER
August 13, 2009
GYAN CHANDRA SHARDA Vs. PRABHARI SACHIV KSHETRIYA SADHAN SAHKARI SAMITI & ORS.
May 8, 2009
H.U.D.A. Vs. RANGI LAL
November 12, 2009
H.U.D.A. Vs. RAJINDER KUMAR
December 4, 2009
H.U.D.A. Vs. MTNL CO
December 9, 2009
H.U.D.A. Vs. SAVITRI DEVI
December 9, 2009
H.U.D.A. Vs. RISHI PAL SINGH
November 12, 2009
H.U.D.A. Vs. SAVITRI MALIK
November 11, 2009
HADIMBA INTERNATIONAL LTD Vs. UNITED INDIA INSURANCE COMPANY LTD & ORS
December 15, 2009
HAMEED & CO. Vs. BASVARAJAPPA & ORS.
April 22, 2009
HARESHWAR ENTERPRISES (P.) LTD. Vs. NATIONAL INSURANCE CO. LTD. & ORS.
March 27, 2009
HARI PRASAD Vs. MU H B V N L PANCHKULA & ORS
September 17, 2009
HARI RAM GUPTA Vs. GILLETTE INDIA LTD.
May 12, 2009
HARI SINGH Vs. UNION OF INDIA & ANR.
March 4, 2009
HARJEET KAUR Vs. NATIONAL INSURANCE CO. LTD. & ORS.
April 17, 2009
HARYANA SEEDS DEVELOPMENT CORPORATION LTD. Vs. MAHAVIR SINGH
March 5, 2009
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. I.P. CHAUHAN
March 3, 2009
HARYANA URBAN DEVELOPMENT & ANR. Vs. MANGAT RAM, SUB-DIVISIONAL OFFICER
September 2, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. USHA VOHRA
September 1, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARYANA PETRO CHEMICALS LTD
May 15, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARYANA PETRO CHEMICALS LTD.
December 4, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. GIRDHARI LAL
December 10, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. GIANI RAM AGGARWAL
April 8, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR Vs. KAPIL BANSAL
December 11, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR. Vs. VIPIN KUMAR & ANR.
January 14, 2009
HDFC BANK LTD. Vs. BALWINDER SINGH
March 16, 2009
HEAD POSTMASTER, PONNAI, KERALA & ORS. Vs. V. AYYAPAN
April 24, 2009
HIGHLAND HOLIDAY HOMES PVT LTD Vs. HAFIZA VADASARIA
February 2, 2009
HOLI CROSS HOSPITAL Vs. MANIRAM
March 17, 2009
HOLI CROSS HOSPITAL Vs. MANIRAM
February 28, 2009
HOLIDAY REPRESENTATION Vs. SUDHIR SARAN BHATNAGAR
July 17, 2009
HORIZON POLIMER ENGG. PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
February 24, 2009
HUDA Vs. ROSHAN LAL
July 27, 2009
HUDA Vs. NISHTHA SUHAG
November 24, 2009
HUDA Vs. ROSHAN LAL
January 27, 2009
HUDA Vs. LAXMI CHAND
December 11, 2009
HUDA Vs. AJIT SINGH & ANR.
July 2, 2009
HUDA Vs. DR. RAJ KUMAR GUPTA
August 12, 2009
HUDA Vs. USHMA RANI DUREJA
September 11, 2009
HYUNDAI MOTOR INDIA LTD. Vs. ER. GOPAL K. SAHI & ANR.
May 6, 2009
IMPROVEMENT TRUST, SANGRUR Vs. POONAM
September 11, 2009
INDIAN AIRLINES LIMITED & ANR. Vs. DR. SAVITA MALHOTRA & ORS.
February 25, 2009
INDRANIL GHOSH Vs. PALLAB KUMAR KHAN
January 16, 2009
INDRAPRASTHA WELFARE SOCIETY Vs. SHANTHALA B.S.
February 9, 2009
INDRAPRASTHA WELFARE SOCIETY Vs. SHANTHALA B.S. & ORS.
February 6, 2009
INDRAPRASTHA WELFARE SOCIETY Vs. VILASINI VITTAL KAMATH
February 6, 2009
INDU NISSAN OXO CHEMICAL INDUSTRIES LTD. Vs. ORIENTAL INSURANCE CO. LTD.
July 1, 2009
J.S. ARORA Vs. H.U.D.A. & ANR.
July 23, 2009
JAGDAMBA FOODS LIMITED Vs. NEW INDIA ASSURANCE CO. LTD.
July 14, 2009
JAGDISH PRASAD CHATURVEDI Vs. RAJASTHAN HOUSING BOARD
March 4, 2009
JAGNARAYAN LAL Vs. DR. GIRIJA TEWARI
October 2, 2009
JAGNARAYAN LAL Vs. GIRIJA TEWARI
October 21, 2009
JAIRAM DAS DENGWANI Vs. DATAMATICS FINANCIAL SERVICES LIMITED & ANR.
April 23, 2009
JAISRI MINES PRODUCTS PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
February 4, 2009
JALLAUDDIN KHAN (DR.) Vs. INDRA SEN VERMA
March 13, 2009
JASBIR KAUR Vs. DUCHEM LABORATORIES LIMITED
April 29, 2009
JASWANT SUGAR MILLS LIMITED Vs. PUNJAB NATIONAL BANK & ANR.
July 20, 2009
JAYANTA DASGUPTA Vs. BINATA DEBNATH
April 15, 2009
JEEWAN MOTORS (P) LTD. Vs. TARIQ IRSHAD & ANR.
July 14, 2009
JOGINDER SINGH Vs. RAJEEV KUMAR MAJUMDAR
August 29, 2009
JOGINDER SINGH & ORS. Vs. DR. RAJEEV KUMAR MAJUMDAR & ORS.
August 13, 2009
K KUMAR ADVISOR (ENGINEERING) MARUTI UDYOG LIMITED Vs. A S NARAYANA RAO & ANR
October 21, 2009
K MAHENDRAN Vs. O SATYANARAYANA OBULAM HOSPITAL
July 8, 2009
K R SRINIVASAN, S GANESH Vs. BANK OF INDIA
December 15, 2009
K.A. BHANDULA & ANOTHER Vs. INDRAPRASTHA APOLLO HOSPITAL & ORS.
July 9, 2009
K.L. NIJHAWAN & ANR. Vs. SIR GANGA RAM HOSPITAL & ORS.
May 29, 2009
KALYANI RAUT Vs. MANISH RAMESH MOTWANI
November 4, 2009
KAMALAKAR DHYANESHWAR MATE Vs. RANADE HOSPITAL ORGANIZATION & ORS.
July 16, 2009
KAMLA KESHARWANI Vs. SUPDT., SHYAMSHAH MEDICAL COLLEGE AND GANDHI MEMORIAL HOSPITAL & ORS.
April 17, 2009
KAMLESH SINGLA &ANR Vs. PAN INDIA PARYATAN LIMITED AND OTHERS
August 11, 2009
KANA JIVA DHAMI Vs. GUJARAT ELECTRICITY BOARDS
July 17, 2009
KANUBHAI S. PATEL Vs. JETHABAI JIVABHAI SOLANKI
October 6, 2009
KAPIL KULSHRESTHA (DR.) Vs. OM PRAKASH
July 14, 2009
KAPIL RAI SINGHANI Vs. LIFE INSURANCE CORPORATION OF INDIA
January 27, 2009
KARNATAKA HOUSING BOARD Vs. R SHANKAR
November 19, 2009
KASTURI MEDICAL RESEARCH CENTRE PVT. LTD. Vs. AJAYENDU NAG
September 4, 2009
KAUSHAL PANDEY (DR.) Vs. S.V. PANCHORI & ORS.
February 12, 2009
KAVITA SHARMA Vs. AMERICAN EXPRESS BANK LIMITED & ANR.
September 2, 2009
KEYOOR S VAISHNAV Vs. JAGRUT NAGRIK
November 11, 2009
KIRAN OVERSEAS EXPORT LIMITED Vs. THAI AIRWAYS INTERNATIONAL LIMITED
February 12, 2009
KOHINOOR ICE CREAM FACTORY Vs. PUNJAB STATE ELECTRICITY BOARD & ANR.
May 27, 2009
KOLLA VIJAYA LAXMI Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
December 11, 2009
KOTA OPEN UNIVERSITY Vs. RAJ KUMARI YADAV
December 10, 2009
KOTAK MAHINDRA PRIME LIMITED Vs. SIDHARTH GAIND & ANR.
April 17, 2009
KRUPA NIDHI COLLEGE OF PHARMACY & ANR. Vs. NILOOFAR SHOKRAIAH ZANJANI
April 2, 2009
KUMARESH KUMAR GAUR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ANR.
March 16, 2009
KUNJ VIHAR CO OPERATIVE HOUSING SOCIETY LTD Vs. RANVIR TOOR
January 9, 2009
L I C OF INDIA Vs. RAM NARAYAN YADAV
March 2, 2009
LAKSHMI OVERSEAS INDUSTRIES LIMITED Vs. ORIENTAL INSURANCE COMPANY LTD. & ANR.
March 27, 2009
LARSEN AND TOUBRO LTD. Vs. SUNDER STEELS LTD.
December 10, 2009
LATE BABY ANKITA KAPOOR Vs. CHRISTIAN MEDICAL COLLEGE HOSPITAL & ORS.
April 28, 2009
LAXMI JUTE TRADERS Vs. NEW INDIA ASSURANCE CO LTD
July 1, 2009
LEISURE WEAR EXPORTS LTD Vs. DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD
October 28, 2009
LEISURE WEAR EXPORTS LTD. Vs. NATIONAL INSURANCE COMPANY LTD.THROUGH ITS DIVISIONAL MANAGER
October 11, 2009
LIC OF INDIA Vs. KAMLA DEVI
February 27, 2009
LIC OF INDIA Vs. KAMLA DEVI
February 24, 2009
LIC OF INDIA & ORS. Vs. K.A. CHANDRAKALA
March 19, 2009
LIEUTENANT COLONEL K A BHANDULA Vs. INDRAPRASTHA APOLLO HOSPITAL
July 9, 2009
LIFE INSURANCE CORP OF INDIA Vs. M BHAVANI
January 14, 2009
LIFE INSURANCE CORP OF INDIA Vs. GIRDHARILAL P KESARWANI
January 14, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. YOGENDRA PRASAD SINGH
May 14, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. BATTHINI RAMA RAO
April 24, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. KULWANT KUMARI
May 1, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. DHIRAJ KHANNA & ANR.
February 17, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. KONDALA APPALA RAJU
February 20, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. RANJANA MISRA
February 3, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. LAXMAN SINGH RATHORE
January 29, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. RAM
October 8, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. JYOTINDRA R. BHAVSAR
February 23, 2009
LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. MANGAI & ANR
November 27, 2009
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. HIRA LAL
April 17, 2009
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. GOWRAMMA
May 11, 2009
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. KONDALA APPALA RAJU
February 27, 2009
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. A. YASODAMMA & ANR.
February 6, 2009
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. SUNITA HEMNANI
February 3, 2009
LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. ANIL KUMAR RASTOGI
September 11, 2009
LIFE INSURANCE CORPORATION OF INDIA & ORS Vs. BHAGYA
November 3, 2009
LIFE INSURANCE CORPORATION OF INDIA & ORS Vs. PARIAPALLY SUJATHA & ORS
August 5, 2009
LIFE INSURANCE CORPORATION OF INDIA & ORS. Vs. HARBANS KAUR
August 10, 2009
LIFE INSURANCE CORPORATION OF INDIA & ORS. Vs. SHAMIM
July 1, 2009
LIFE INSURANCE CORPORATION OF INDIA & ORS. Vs. BIMLA DEVI
January 19, 2009
LUCKNOW DEVELOPMENT AUTHORITY Vs. ANIL KUMAR NIGAM
January 22, 2009
M C KATARE Vs. BOMBAY HOSPITAL AND MEDICAL RESEARCH CENTRE
December 18, 2009
MADAN LAL Vs. JAIPUR VIDYUT VITRAN NIGAM LTD. & ORS.
August 13, 2009
MADHYA PRADESH HOUSING BOARD Vs. RAJESH MANDIOI
March 16, 2009
MADHYA PRADESH HOUSING BOARD & ANR. Vs. G.S. DAHERIA
July 30, 2009
MADHYA PRADESH RAJYA SAHKARI AWAS SANGH & ANR. Vs. CHANDRASHEKHAR & ORS.
February 20, 2009
MADHYAMIK SHIKSHA PARISHAD Vs. MANOJ KUMAR & ORS.
September 4, 2009
MAGMA FINCORP LIMITED Vs. VIJAY KUMAR
December 3, 2009
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. V.K. AHUJA
January 20, 2009
MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY & ANR. Vs. MANOHARRAO MADHAVRAO DANGE & ORS.
May 11, 2009
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs. PARCHURI NARAYANA
January 6, 2009
MAHARASHTRA POLICE HOUSING AND WELFARE CORPORATION LTD. Vs. STATE BANK OF INDIA HOME FINANCE LTD.
April 17, 2009
MAHARASHTRA STATE ELECTRICITY BOARD Vs. ASHOK NANA CHOUDHARI
March 18, 2009
MAHARASHTRA STATE ELECTRICITY BOARD & REPRESENTATIVES Vs. MADHUKAR VITHAL KALE
October 21, 2009
MAHARISHI HEAVEN EARTH Vs. NATIONAL INSURANCE CO.LTD.
October 28, 2009
MAHYCO MONSANTO BIO TECH (I) LTD Vs. BODDULURI JEEVAN KUMAR
April 22, 2009
MALKA TARANNUM Vs. DR. C.P. GUPTA & ANR.
April 20, 2009
MALS CARGO (P.) LTD. Vs. KAMINO INTERNATIONAL LOGISTICS PVT. LTD. & ORS.
March 27, 2009
MANAGER PREMANCHAL MOTORS PVT LTD Vs. RAMDAS KHAYALIRAM
March 16, 2009
MANAGER TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. BACHCHI RAM DANGWAL
March 16, 2009
MANAGING DIRECTOR SONA AUTO AGENCY P LTD Vs. SISIRENDRA NATH BANERJEE PROVA LODGE
January 29, 2009
MANI SQUARE LIMITED Vs. MANISH SARAF
October 21, 2009
MANISHANKAR Vs. NATIONAL INSURANCE COMPANY
February 25, 2009
MANOHAR SINGH Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. & ORS.
September 4, 2009
MARUTI UDYOG LIMITED Vs. HASMUKH LAKSHMICHAND & ANR.
May 26, 2009
MARUTI UDYOG LIMITED Vs. MADAN LAL
April 1, 2009
MARUTI UDYOG LIMITED Vs. NAGENDER PRASAD SINHA & ANR.
May 4, 2009
MARUTI UDYOG LTD. Vs. ATUL BHARADWAJ & ANR.
January 29, 2009
MARUTI UDYOG LTD. Vs. ARJUN SINGH & ANR.
April 21, 2009
MARUTI UDYOG LTD. Vs. CASINO DIAS & ANR.
July 27, 2009
MARUTI UDYOG LTD. Vs. NAGENDER PRASAD SINHA
April 5, 2009
MASTANA JOGI INTERNATIONAL PVT. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
August 18, 2009
MASTER AAYUSH DHAR Vs. K C GARG
September 11, 2009
MASTER NITISH SETHI & ORS. Vs. DR. NARESH TREHAN & ORS.
February 4, 2009
MEDICAL SUPDT., ST. GREGORIOUS MISSION HOSPITAL Vs. JESSY & ANR.
May 4, 2009
MEERA INDUSTRIES Vs. MODERN CONSTRUCTIONS
May 22, 2009
MERCK LTD (FORMERLY KNOWN AS E MERCK (I) LTD & ORS Vs. HUBLI DIAGNOSTICS MEDICATE AND RESEARCH CENTRE PVT LTD
November 9, 2009
MOHITE ORNAMENT HOUSE Vs. HARISH MISRA
January 20, 2009
MTNL Vs. UNIBROS
February 25, 2009
MULAMOOTTIL DELUXE CONSTRUCTIONS & ANR. Vs. C. RADHAMONY AMMA
September 10, 2009
MUNICIPAL CORPORATION Vs. SUNIL TALWAR
October 21, 2009
MUNSHI RAM Vs. NEW INDIA ASSURANCE COMPANY LTD & ANR
July 16, 2009
MYSORE CEMENT LTD. Vs. BHARAT HEAVY ELECTRICAL LTD.
July 21, 2009
N KUNCHI BABU & ANR Vs. A P TRANSCO, HYDERABAD & ORS
November 27, 2009
NAEEM BHAI Vs. MOHD. ANWAR & ORS.
May 14, 2009
NAFE SINGH MALIK Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
February 26, 2009
NAFE SINGH MALIK Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 30, 2009
NAND KISHORE JAISWAL Vs. NATIONAL INSURANCE COMPANY LTD
February 12, 2009
NANHAKOO SAH Vs. VIDHAYAWATI DEVI & ORS.
November 4, 2009
NARAYAN STEELS Vs. PUNJAB STATE ELECTRICITY BOARD
October 9, 2009
NARINDER KUMAR SUNEJA Vs. R.K. GOEL
May 14, 2009
NARINDER SINGH Vs. ASHOK SHARMA (DR.)
May 27, 2009
NATIONAL INSURANCE CO LTD Vs. VENKATESHWARA TRADERS
February 2, 2009
NATIONAL INSURANCE CO LTD Vs. AVTAR SINGH
February 23, 2009
NATIONAL INSURANCE CO LTD Vs. BALWANT SINGH
October 21, 2009
NATIONAL INSURANCE CO. LTD Vs. VENKATESHWARA TRADERS REPRESENTED THROUGH ITS SREENIVASULU AND JELLI VENKATESWARLU
February 4, 2009
NATIONAL INSURANCE CO. LTD. Vs. SAJAN KUMAR AGARWAL
January 5, 2009
NATIONAL INSURANCE CO. LTD. Vs. RAVI TRADERS
April 30, 2009
NATIONAL INSURANCE CO. LTD. Vs. CEMENT CORPORATION OF INDIA LTD.
February 10, 2009
NATIONAL INSURANCE CO. LTD. Vs. BLANNY C. DSOUZE
February 2, 2009
NATIONAL INSURANCE CO. LTD. Vs. BALKHANDI LAL SHARMA
February 3, 2009
NATIONAL INSURANCE CO. LTD. & ANR. Vs. JASHODABEN & ANR.
March 13, 2009
NATIONAL INSURANCE CO. LTD. & ORS. Vs. PACIFIC PACKERS
July 20, 2009
NATIONAL INSURANCE COMPANY LTD Vs. NAND LAL
November 24, 2009
NATIONAL INSURANCE COMPANY LTD Vs. VASANTHI MARINE FOODS LTD
March 5, 2009
NATIONAL INSURANCE COMPANY LTD Vs. SANJAY KUMAR
February 9, 2009
NATIONAL INSURANCE COMPANY LTD Vs. NIRMALA MEENA
October 23, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. NAZIR AHMAD SHAH
December 23, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. BOLEM RAMA DEVI & ORS.
January 27, 2009
NATIONAL SEEDS CORPORATION LTD Vs. NALIA NARSIMHA ROA
February 11, 2009
NATIONAL SEEDS CORPORATION LTD Vs. ABDUL AZIZ FAKIR MOHD INAMDAR
January 19, 2009
NAVDEEP SINGH KHAIRA Vs. SHEELA GUPTA
August 7, 2009
NAWAL KISHORE KASHYAP Vs. BIHAR STATE HOUSING CO OPERATIVE FEDERATION LTD
January 14, 2009
NEW AGE MOTORS PVT. LTD. & ANR. Vs. VIJAY KUMAR & ORS.
July 24, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. WAKIL AHMAD
February 19, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. LILABAI DEVICHAND JAIN
August 13, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. SANJAY BATRA
May 14, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. ARUN KRISHAN PURI
March 4, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. SEHRAWAT INDIA (P.) LTD. & ANR.
April 17, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. S. ANJANEYA RAO
July 30, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. ARUNABEN JAYANTIBHAI SHAH
February 3, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. VIRMANI REFRIGERATION AND COLD STORAGE PVT. LTD.
January 20, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. RAJ KUMAR CHAUDHARY
March 16, 2009
NEW INDIA ASSURANCE CO. LTD. & ANR. Vs. NEW GOOD LUCK RETRADING WORKS
February 20, 2009
NEW INDIA ASSURANCE CO. LTD. & ANR. Vs. RITU KHEMKA & ANR.
February 17, 2009
NEW INDIA ASSURANCE CO. LTD. & ANR. Vs. G.J. ASHOK
January 27, 2009
NEW INDIA ASSURANCE CO.LTD. Vs. HOTEL ARISTOCRAT (P) LTD.
October 14, 2009
NEW INDIA ASSURANCE CO.LTD.THROUGH MANAGER REGIONAL OFFICE Vs. MANISHA ABHAY BEDMUTHA
January 29, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. T.V. SARATHI
March 19, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KHEM SINGH & ORS.
April 28, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TRILOCHAN JANE
December 9, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. RABINDRA NARAYAN
November 19, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJ TILE WORKS PARARI
September 4, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. PAVEL GARG
December 15, 2009
NEXUS COMPUTERS PVT. LTD. & ANR. Vs. K. THENMOZHI & ANR.
July 22, 2009
NONI SINGH Vs. DR. P.K. TALWAR AND OTHERS
December 16, 2009
NONI SINGH Vs. P K TALWAR
February 16, 2009
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. POOJA TRAVELS BY ITS PARTNERS & ORS.
October 9, 2009
OM PARKASH LOKRE Vs. CHRISTIAN MEDICAL COLLEGE AND HOSPITAL & ORS.
February 27, 2009
OM PRAKASH VARMA Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
January 21, 2009
OMESH RAI PAHUJA Vs. BM (COMMERCIAL) OF B.S.E.S. YAMUNA POWER LIMITED
May 11, 2009
ORIENTAL INSURANCE CO LTD & ANR Vs. P R AUTOMOBILES & OILS & ANR
December 9, 2009
ORIENTAL INSURANCE CO. LTD. Vs. MEHAR CHAND
October 9, 2009
ORIENTAL INSURANCE CO. LTD. Vs. VIJAYA SRINIVASA COTTON CO.
May 27, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHISHIR KHANDELWAL
February 16, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHISHIR KHANDELWAL
February 11, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. SOUTH EASTERN COALFIELDS LTD
February 10, 2009
ORIENTAL INSURANCE COMPANY LTD. Vs. KAMPER CONCAST LTD.
April 30, 2009
ORIENTAL INSURANCE COMPANY LTD. Vs. ASHOK VERGHESE
May 8, 2009
ORIENTAL INSURANCE COMPANY LTD. Vs. SURESH SINGH & ANR.
February 23, 2009
ORIENTAL INSURANCE COMPANY LTD. & ANR. Vs. SANJEEV KUMAR
February 10, 2009
ORIENTAL INSURANCE COMPANY LTD. AND ORS. Vs. NARENDRA AND COMPANY
October 9, 2009
ORIGIN COURIER SERVICE Vs. MS. HARPREET KAUR
April 17, 2009
P M S ENTERPRISES & ORS Vs. DELHI DEVELOPMENT AUTHORITY & ANR
November 12, 2009
P S KALANTRI Vs. WIPRO G E MEDICAL SYSTEMS LTD
November 24, 2009
P. MOHAN BHAT Vs. M.R. JAISHANKER, MD
February 10, 2009
P.B. VENKATA REDDY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
January 27, 2009
PADAM COTTON YARNS LIMITED Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.
July 1, 2009
PADMA BAI Vs. ICICI INFOTECH SERVICES LIMITED
July 10, 2009
PALLAVI LORRY SUPPLY OFFICE & ANR. Vs. AITCO MOVERS LTD. & ORS.
April 17, 2009
PARESH MOHANLAL PARMAR Vs. NATIONAL INSURANCE CO.LTD.
May 12, 2009
PATEL KIRTIKUMAR PREHLADBHAI Vs. NATIONAL INSURANCE COMPANY LTD.
February 25, 2009
PIRTHIPAL SINGH BHANDARI Vs. MAHINDRA AND MAHINDRA LTD.
July 30, 2009
PIRTHIPAL SINGH BHANDARI (DR.) & ANR. Vs. MAHINDRA & MAHINDRA LTD. & ANR.
July 21, 2009
POOMKUDY AUTO SERVICE (P) LTD. Vs. NATIONAL INSURANCE COMPANY LIMITED
April 30, 2009
POSTAL LIFE INSURANCE Vs. VINOD KUMAR
February 5, 2009
POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH Vs. BIMLA DEVI
February 12, 2009
PRABHA SHANKAR OJHA Vs. NEELMANI RAI (DR.)
November 4, 2009
PRABHABEN SHARMA Vs. SUB POST MASTER, FREELAND GUNJ, DAHOD (GUJARAT) & ORS
November 4, 2009
PRADEEP KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 18, 2009
PRADEEP KUMAR DARUKA Vs. BHAGALPUR-BANKA KSHETRIYA GRAMIN BANK
November 6, 2009
PRAMOD KUMAR MANDAL Vs. BHUNESHWAR PANDEY & ORS.
June 30, 2009
PREM LATA MOHIL Vs. LIFE INSURANCE CORPORATION OF INDIA
May 21, 2009
PREM NARAYAN DIKSHIT & ANR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 26, 2009
PREMANCHAL MOTORS PVT. LTD. Vs. RAMDASS & ORS.
March 16, 2009
PREMIER HOMES Vs. OLIVER ARCHIBALD ARANHA & ANR
October 30, 2009
PROPRIETOR Vs. A.S.KONDAPPA REDDY
January 13, 2009
PUNJAB AGRICULTURE UNIVERSITY LUDIHANA Vs. UTI OF INDIA
April 17, 2009
PUNJAB NATIONAL BANK Vs. KRISHNA POWERLOOM FACTORY
February 13, 2009
PUNJAB NATIONAL BANK Vs. ANIL PURI
January 12, 2009
PUNJAB NATIONAL BANK, SANTOSHGARH TH.ITS BRANCH MANAGER Vs. NEELAM KUMARI
December 11, 2009
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs. RAKESH GOYAL
March 2, 2009
PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY & ANR. Vs. SHYAM SUNDER TIWARI & ORS.
February 2, 2009
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY & ANR. Vs. KANWALJIT SINGH AHLUWALIA & ANR.
January 5, 2009
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY AND ANOTHER Vs. KRISHAN PAL CHANDER
November 23, 2009
PUSHKAR DUTT Vs. CHRISTIAN MEDICAL COLLEGE AND HOSPITAL, LUDHIANA
November 17, 2009
PUSHPA NAMDEO AND OTHERS Vs. VIMAL GOLCHA
July 22, 2009
RAJ BHALLA Vs. VIMHANS
September 15, 2009
RAJASTHAN FINANCIAL CORPORATION Vs. M.K. BHOOT & ANR.
May 18, 2009
RAJASTHAN HOUSING BOARD & ORS. Vs. OM PRAKASH SRIVASTAVA (DR.)
July 20, 2009
RAJENDRA PROPERTIES AND INDUSTRIES Vs. OM PARKASH
January 5, 2009
RAJESHWAR PRASAD Vs. NEW INDIA ASSURANCE COMPANY LTD & ORS
November 24, 2009
RAJINDRA SANITARY FITTINGS CO LTD Vs. NATIONAL INSURANCE COMPANY LTD
January 22, 2009
RAJIV MOTORS LTD. Vs. JIWAN LAL MARKEN (DR.)
January 21, 2009
RAJIV SHARMA Vs. HELVETIA KLINIC PVT LTD
September 10, 2009
RAMA ASSOCIATES LIMITED Vs. ORIENTAL INSURANCE COMPANY LIMITED
March 6, 2009
RANDHIR GARG Vs. INSCOL TERTIARY CARE HOSPITAL & ANR.
July 15, 2009
RASHEEDA KHATOON Vs. LIFE INSURANCE CORPORATION OF INDIA
February 13, 2009
RATAN KAVADIA Vs. ORIENTAL INSURANCE COMPANY
October 9, 2009
RITU BHUWANIA Vs. VATSA CORPORATION LTD & ANR
September 16, 2009
RUSAN PHARMA PRIVATE LIMITED Vs. ORIENTAL INSURANCE CO. LTD.
March 2, 2009
S P THIRUMALA RAO Vs. MUNICIPAL COMMISSIONER
May 28, 2009
S.C.JOSHI Vs. SUSHILA GARG
April 30, 2009
S.K. JAIN Vs. DEVINDER PAUL SINGH
February 27, 2009
S.M. HERBALS LTD. Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
March 3, 2009
S.R. DAYASHANKAR & ANR. Vs. B.E.M.L. (SC/ST) WELFARE ASSOCIATION & ANR.
January 20, 2009
SACHDEVA INDUSTRIES Vs. DEEP AGGARWAL & ORS
November 24, 2009
SAHARA INDIA & ORS Vs. PINKI DEVI
April 1, 2009
SAI RAJ MOTORS Vs. RAJINDER SINGH
December 4, 2009
SANJAY D. GHODAWAT Vs. R.R.B. ENERGY LTD.
December 17, 2009
SANTOKH NURSING HOME & ANR Vs. JASWINDER SINGH & ORS
July 7, 2009
SARDAR GUR CHARAN SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD.
April 6, 2009
SARVA U.P. GRAMIN BANK Vs. RAKESH KUMAR
February 25, 2009
SASARAM COLD STORAGE PVT. LTD Vs. BIHAR STATE ELECTRICITY BOARD
January 21, 2009
SATHAVAHANA SEA FOODS (P) LTD. Vs. ORIENTAL INSURANCE CO. LTD. & ORS.
January 13, 2009
SATYA PAL CHADDHA Vs. YAGYA NARAIN SHARMA
April 17, 2009
SAWANT FOOD PRODUCTS LTD. Vs. UNITED INDIA INSURANCE CO.LTD.
October 29, 2009
SECRETARY BOARD OF SECONDARY EDUCATION ORISSA Vs. SANTOSH KUMAR SAHOO
February 17, 2009
SECRETARY ORISSA KHADI AND VILLAGE INDUSTRIES BOARD Vs. KUNI RANI BHANJA
July 17, 2009
SECRETARY, BOARD OF SECONDARY EDUCATION, ORISSA Vs. SANTOSH KUMAR SAHOO
February 10, 2009
SECRETARY, ORISSA KHADI AND VILLAGE INDUSTRIES BOARD Vs. SRI ABHIMANYU SAHOO
July 17, 2009
SEHGAL SCHOOL OF COMPETITION Vs. DALBIR SINGH
April 30, 2009
SENTHIL SCAN CENTRE Vs. SHANTHI SHRIDHARAN & ANR.
January 12, 2009
SHAH DIAGNOSTIC INSTITUTE PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
May 26, 2009
SHAIK SUBHANI Vs. BRANCH MANAGER, THE ORIENTAL INSURANCE CO.LTD.
September 19, 2009
SHAMSHER ALI Vs. NATIONAL INSURANCE CO.LTD.
February 4, 2009
SHANTI KUNJ SAHKARI GRIH NIRMAN SAMITI LTD & ANR Vs. RAM SURAT ROY
September 18, 2009
SHANTI MUKAND HOSPITAL Vs. BHIM SEN MALIK
October 7, 2009
SHASHI PRABHA SINGH Vs. ESCORT HEART INSTITUTE & RESEARCH CENTRE
February 19, 2009
SHIBSHREE BANERJEE Vs. PEARLESS HOSPITAL & B.K. ROY RESEARCH CENTRE & ORS.
April 30, 2009
SHONKH TECHNOLOGIES LTD. Vs. TUSHAR MANDLEKAR
September 10, 2009
SHRINATH CHATURVEDI Vs. G.S. AMBARDEKAR (DR.) & ORS.
March 26, 2009
SHYAM GRIH NIRMAN CO-OPERATIVES SOCIETY Vs. PRAVEEN KUMAR
March 17, 2009
SHYAM SUNDER SHARMA (DR.) Vs. ATAR SINGH & ANR.
January 13, 2009
SIDRA RAMA THOMBARE Vs. UNITED INDIA INSURANCE CO. LTD.
May 27, 2009
SMT. VIMAL SARDANA Vs. THE ORIENTAL INSURANCE CO. LTD.
February 18, 2009
SONA AUTO AGENCY (P) LTD. Vs. SISIRENDRA NATH BANERJEE & ANR.
January 29, 2009
SPEED POST Vs. LAXMAN SINGH
October 21, 2009
SR. SUPDT. OF POST OFFICES, GPO BUILDING Vs. SHARANJIT SINGH BAHM
May 14, 2009
SRI LAXMI JUTE TRADERS Vs. ORIGINAL PETITION NO. 365 OF 1999
July 1, 2009
SRI RAMPRIYA CHIT FUND PRIVATE LTD. Vs. YARA SRINIVASA RAO
August 10, 2009
STANDARD CHARTERED BANK Vs. H.S.SAINI
March 17, 2009
STATE BANK OF HYDERABAD Vs. JARNAIL SINGH
March 4, 2009
STATE BANK OF INDIA Vs. BANSAL HARDWARE
March 2, 2009
STATE COMMISSION HARYANA, PANCHKULA CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. SANJAY KUMAR GUPTA
December 11, 2009
STATE OF PUNJAB & ANR. Vs. AMAR DEEP KAUR & ORS.
May 14, 2009
SUKESH JAIN Vs. DR. MUKESH JAIN & ORS.
July 23, 2009
SUNDEEP POLYMERS PRIVATE LIMITED & ANR. Vs. MERCEDES BENZ INDIA LIMITED
February 26, 2009
SUNIL JAIN Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED
March 4, 2009
SURABH SHARMA Vs. PRAMILA KUMARI MISHRA
September 1, 2009
SURABH SHARMA & ANR. Vs. PRAMILA KUMARI MISHRA & ANR.
September 4, 2009
SURESH KUMAR Vs. EXECUTIVE ENGINEER, ELECTRICITY BOARD, PATLIPUTRA DIVISION
March 20, 2009
SUSHRUTA MEDICAL AID & RESARCH HOSPITAL LTD. Vs. LOGIC INTEGRATED FINANCIAL EXPERTISE
March 3, 2009
SUTLEJ TEXTILE AND INDUSTRIES LTD Vs. PUNJAB NATIONAL BANK
April 23, 2009
SWADESH SINGH Vs. UTTAR PRADESH AVAS EVAM VIKAS PARISHAD & ORS.
January 7, 2009
SYED FAIZ-UR-REHMAN Vs. U.P. POWER ELECTRICITY CORPORATION & ORS.
February 20, 2009
T. SESHAIAH & ANR. Vs. STANDARD CHARTERED BANK & ANR.
April 20, 2009
T.S. VIVEKANANDA KUMAR Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
January 16, 2009
TABA GLOVES PRIVATE LTD Vs. NEW INDIA ASSURANCE COMPANY LTD & ORS
May 4, 2009
TALAGANG COOPERATIVE G/H LTD Vs. VANDANA SHARMA
March 16, 2009
TANU Vs. CHANDIGARH KENNEL CLUB
February 10, 2009
TARA CHAND LAL CHAND Vs. ORIENTAL BANK OF COMMERCE
October 20, 2009
TARA CHAND LAL CHAND Vs. ORIENTAL BANK OF COMMERCE
January 28, 2009
TARA CHAND LAL CHAND Vs. ORIENTAL BANK OF COMMERCE
January 1, 2009
TARIKH EXPORT HOUSE AND ANOTHER Vs. UNITED INDIA INSURANCE COMPANY LIMITED
November 23, 2009
TATA MOTORS LTD. Vs. INDRASEN CHOUBEY & ORS.
April 17, 2009
TEENMURTI CHITS (P) LTD. Vs. V.K.SAHDEVA
May 21, 2009
TEJ MOHAN Vs. DEEP AGGARWAL
November 24, 2009
THE MANAGER, NEW AGE MOTORS PVT. LTD & ANR. Vs. VIJAY KUMAR & ORS.
July 24, 2009
TOY N TOY INTERNATIONAL Vs. ALITALIA AIRLINES & ORS.
July 30, 2009
U P AWAS EVAM VIKAS PARISHAD Vs. BRIJ KISHORE PANDEY
October 9, 2009
UNION OF INDIA & ORS Vs. J S KUNWAR
December 15, 2009
UNION OF INDIA & ORS Vs. SHIV DEVI AGARWAL & ANR
November 3, 2009
UNION OF INDIA & ORS. Vs. ACHINTAM KILIKDAR
August 26, 2009
UNITED INDIA INSURANCE CO. LTD Vs. M/S. R. PIYARELALL IMPORT AND EXPORT LTD
November 19, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. BHARAT ZINC LIMITED
August 5, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. SUSHILA DEVI & ORS.
May 14, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. V.C. DEENADAYAL & ANR.
March 13, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. DIPENDU GHOSH & ANR.
February 20, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. SATISH AGGARWAL
January 22, 2009
UNITED INDIA INSURANCE CO. LTD. & ANR. Vs. S.M.S. TELE COMMUNICATIONS & ANR.
April 17, 2009
UNITED INDIA INSURANCE CO.LTD. Vs. J.K.RAJU @ SHAKTHI
July 23, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. GAJ PAL SINGH RAWAT
April 9, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. PARUL BALA
March 3, 2009
UNITED INDIA INSURANCE COMPANY LTD. Vs. BALASAHEB ATMARAM PATIL
October 28, 2009
USASHI MUKHERJEE & ANR. Vs. COAL INDIA LTD. & ORS.
July 3, 2009
UTTAR HARYANA BIJLI VITRAN LTD Vs. MUKHTIAR SINGH & ANR
December 11, 2009
UTTARI HARYANA BIJLEE VITRAN NIGAM LIMITED & ANR. Vs. KARAM CHAND
September 11, 2009
UTTARI HARYANA VIDYUT PRASARAN NIGAM LTD. Vs. SHIV KUMAR
March 2, 2009
V. KRISHNAKUMAR Vs. STATE OF TAMIL NADU & ORS.
May 27, 2009
V. SATYAMURTHY Vs. RELIANCE GENERAL INSURANCE CO. LTD. & ANR.
March 13, 2009
VANITABEN RETILAL FULBARIA Vs. LIC OF INDIA
January 6, 2009
VARSHA PRIYA Vs. SUSHMA PANDEY (DR.) & ANR.
April 24, 2009
VARUN BEVERAGE LTD AND ORS Vs. SANTOSH SHARMA S/O RAMDAYAL SHARMA
August 10, 2009
VICE-CHAIRMAN DELHI DEVELOPMENT AUTHORITY Vs. R.K.MEENA
January 21, 2009
VIKRAM VERMA Vs. INDORE DEVELOPMENT AUTHORITY & ANR.
April 2, 2009
VIMAL SARDANA Vs. VIMAL SARDANA
February 18, 2009
VINAY ENTERPRISES Vs. A.S. KONDAPPA REDDY & ANR.
January 13, 2009
VINAY KARTIKA CHADHA Vs. MERCEDES BENZ INDIA LTD. & ORS.
February 17, 2009
VINEET SHRIVASAVA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 17, 2009
VINOD CHANDRA SRIVASTAV Vs. ANSAL HOUSING AND CONSTRUCTION LTD. & ANR.
January 13, 2009
VIRAL C.SHAH Vs. UNITED INDIA INSURANCE CO.LTD.
May 26, 2009
VISHAL SINGH RAMDAS & ORS. Vs. NEW INDIA ASSURANCE COMPANY LIMITED & ORS.
September 1, 2009
WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED Vs. SHIV SHAKTI PRODUCTS
November 6, 2009