Case Index

Title
Date
A. CHELLAPPAN Vs. NEW INDIA ASSURANCE CO. LTD
November 24, 2009
AMERICAN EXPRESS BANKING CORP Vs. MARINE TECHNOLOGIES
November 5, 2009
ARCEES MATERNITY Vs. HEMALATHA
October 30, 2009
ARUNA NARAYANAN Vs. AIR INDIA LTD
September 17, 2009
ASSISTANT ELECTRICITY ENGINEER Vs. K. LALITHA
November 24, 2009
ASSISTANT ENGINEER/ TOWN TAMIL NADU ELECTRICITY BOARD NEAR SIRUVANI TANK, SULUR Vs. S.A. JOTHIMANI
October 7, 2009
AYYAVOO Vs. MANAGING DIRECTOR TRACTORS FARM EQUIPMENTS (P) LTD
November 11, 2009
B. BALASUNDARAM Vs. PROVENTUS LIFE SCIENCES PVT
November 6, 2009
BERGER PAINTS INDIA LTD Vs. M.J. SAIKUMAR
November 18, 2009
BHARTI AIRTEL LTD., OCEANIC TOWERS, CHENNAI Vs. R. SWAMINATHAN
September 14, 2009
BRANCH MANAGER M/S. ORIENTAL INSURANCE CO. LTD., MADURAI Vs. KIRIS AGENCIES
September 30, 2009
BRANCH MANAGER, CATHOLIC SYRIAN BANK LTD Vs. P.J. MATHAI MANOR
October 30, 2009
BRANCH MANAGER, JAMMU & KASHMIR BANK LTD Vs. ABDUL MAJEED BABA
November 30, 2009
BRANCH MANAGER, THE TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. K. THIYAGASUNDARAM
October 15, 2009
C. SHANMUGAM Vs. COMMISSIONER, EMPLOYEES PROVIDENT FUND, CHENNAI
October 8, 2009
CEO AND THE MANAGER SALES AND MARKETING GLOBAL ENVIRO TECH KODAMBAKKAM, CHENNAI Vs. SHIRONMANI T.M.IYER
October 8, 2009
CHAIRMAN MAHENDRA ENGINEERING COLLEGE NAMAKKA, DISTRICT Vs. K.J. THIAGARAJAN
September 14, 2009
CHINNATHAMBI Vs. BOHRA HYUNDAI
November 30, 2009
DIRECTOR (MARKETING) MARUTI UDYOG LTD Vs. S. GEORGE D. NETTO
November 27, 2009
DIRECTOR HANDLOOM AND TEXTILES, CHENNAI Vs. CHANDRAN
September 16, 2009
DIVISIONAL MANAGER M/S. ORIENTAL INSURANCE COMPANY LTD Vs. TMT. JOTHI
October 30, 2009
DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD Vs. M. OBAIDUR RAHMAN
October 20, 2009
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD Vs. K. SANTHAMMA
October 9, 2009
EXECUTIVE ENGINEER Vs. C. KAMARAJ
September 16, 2009
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, THANJAVUR Vs. T. GOVINDARAJAN
October 30, 2009
GENERAL MANAGER DOVE FINANCE LTD Vs. D. MARIA JOHN SON OF DANIEL VELLIYAVILLAI THAKKALIVILAI PALAPPALAUM
November 23, 2009
GENERAL MANAGER, ANNA NAGAR CHENNAI TELEPHONES Vs. MEENAKSHI ANNIE
November 30, 2009
GENERAL MANAGER, DOVE FINANCE LTD Vs. B. ASOKAN
November 23, 2009
INDIAN BANK Vs. R. CHANDRASEKARAN
September 29, 2009
J. SUBRAMANIAM Vs. MANAGER, AIR TRAVEL ENTERPRISES INDIA LTD
November 16, 2009
JAYAM Vs. STATE OF TAMIL NADU
September 30, 2009
JUNIOR ENGINEER OPERATION & MAINTENANCE THIRUVARUR DISTRICT Vs. K. SIVANESAN ELECTRICITY SERVICE CONNECTION TIRUVARUR
October 5, 2009
K. MANI, FOREST RANGER, KARAIKUDI Vs. BRANCH MANAGER, SUNDARAM HOME FINANCE LTD
October 16, 2009
K.B.R. WIRES & BEARINGS Vs. N. NALLAPERUMAL
September 14, 2009
K.V. KARNEESWARAN Vs. LAKSHMI BUILDERS (P) LTD
October 13, 2009
K.V. SREEKUMAR Vs. M.K. NATARAJAN MANAGING TRUSTEE
November 30, 2009
KARL REDDY, THE FAIR HAVENS Vs. STATE BANK OF INDIA
October 30, 2009
KNITECH INDUSTRIES Vs. AUTO DIE CASTING COMPANY
November 25, 2009
KRISHNA & CO Vs. K. GAUTHAMI
November 25, 2009
L. BABU S/O.K.N.LAKSHMANAN Vs. COX & KINGS (INDIA) LTD
September 29, 2009
LAKSHMI VILAS BANK LTD. Vs. E. RAMANATHAN
November 30, 2009
LANSON TOYOTA LANSON MOTORS PVT. LTD., CHENNAI Vs. P.K.M.S AMEENA BEEBI
October 30, 2009
LINGAM & CO., Vs. K. GOMATHINAYAGAM PILLAI
October 30, 2009
M/S. GREEN PEACE LANDSCAPE (P) LTD Vs. RAZIA SIAMWALA
October 30, 2009
M/S. SRILANKAN AIRLINES LTD Vs. K. KANAKARAJU
October 13, 2009
MAHENDRA ENGINEERING COLLEGE Vs. K J THIAGARAJAN
September 14, 2009
MANAGER CANARA BANK OOTACAMUND BRANCH NILGIRIS Vs. GENERAL SECRETARY UDHAGAI THOGUTHI CONSUMER PROTECTION SANGAM
September 17, 2009
MANAGER NATIONAL INSURANCE CO. LTD., BHAVANI Vs. P. THANGADHURAI
October 6, 2009
MANAGER ZONAL OFFICE THE NEW INDIA ASSURANCE CO. LTD Vs. K. ANUSUYA
October 21, 2009
MANAGER, BANK OF INDIA Vs. C.T. MARY
October 16, 2009
MANAGER, HDFC LIMITED, TRICHY Vs. RAGHUPATHY
October 30, 2009
MANAGER, THE LAKSHMI VILAS BANK LTD Vs. E.RAMANATHAN
November 30, 2009
MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. C. SHANMUGAM
October 26, 2009
MANAGING DIRECTOR TAMIL NADU TRANSPORT CORPORATION SALEM Vs. A. SUKIRADHA
November 6, 2009
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. R. RAVINDRAN
October 8, 2009
MANAPAD CATHOLIC COOPERATIVE SOCIETY Vs. D.S.S. PALANIAPPAN
September 7, 2009
MARUTI UDYOG LTD Vs. S GEORGE D NETTO
November 27, 2009
MINOR R. DIVYA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 30, 2009
MOHAMED YASEEN PROPRIETOR, M/S. CORONET CONSTRUCTION, CHENNAI Vs. CHANDRASEKARAN
October 8, 2009
N. AMIRTHAGURU Vs. DEPUTY GENERAL MANAGER, SYNDICATE BANK ZONAL OFFICE
November 6, 2009
N. RAGHAVAN Vs. P.B. SADASIVAN PHYSICIAN & CARDIOLOGIST
November 30, 2009
N. SUBASH CHANDRAN Vs. CHANDIRA SEKARAN
October 27, 2009
N. SUNDARI Vs. SUPERINTENDENT OF POST OFFICES
November 26, 2009
N.M. SUBRAMANIAN Vs. SUPERINTENDING ENGINEER TNEB METTUR DAM SALEM DISTRICT
October 12, 2009
NANDHINI ELECTRONICS & T.V SERVICING PVT.LTD Vs. S. KENNEDY
November 18, 2009
NATIONAL INSURANCE CO. LTD Vs. R. GANESAN
November 18, 2009
NATIONAL INSURANCE CO. LTD Vs. META FILMS (INDIA) LTD
November 27, 2009
NATIONAL INSURANCE CO. LTD Vs. SRINIVASAN MADHAVAN
October 8, 2009
NEERAJ KUMAR MAL Vs. SUDHA K. PUNJHABI SOLE PROPRIETRIX
October 16, 2009
ORIENTAL INSURANCE CO. LTD Vs. R. RAJANANDHAM PROPRIETOR PAINGA EXPORTS
October 8, 2009
P. AYYANAR PROPRIETOR POIYAMOZHI RICE MILL, TENKASI Vs. S.P.S.G. RAJENDRABOSE REDAN MARKETING ASSOCIATES, VIRUDHUNAGAR
October 8, 2009
P. MANIMARAN Vs. M. ABDULLAH
November 23, 2009
P.S. ANNAMALAI Vs. HATSUN AGRO PRODUCTS LTD
November 23, 2009
PANNIMADAI PANCHAYAT Vs. R. RANGANATHAN
November 24, 2009
PARVATHY MANAGING DIRECTOR GURU RAGHAVENDRA HOSPITAL, CHENNAI Vs. SCHILLER HEALTHCARE (I) PVT. LTD
October 12, 2009
PROPRIETOR ABBOTT HEALTH CARE PRIVATE LTD Vs. AMRITHA JULIANA
October 9, 2009
R. ANAND Vs. MARIKAR MOTORS LTD
September 18, 2009
R. MUTHUKRISHNAN Vs. MANAGER CANARA BANK, NRI BRANCH
September 8, 2009
R. PASUMPON ALAGARSAMY Vs. ORIENTAL INSURANCE COMPANY LTD
October 30, 2009
R. RAJENDRAN Vs. ADMINISTRATIVE OFFICER M/S. MALAR HOSPITAL LTD
September 29, 2009
R. SUNDAR Vs. BALAJI FOODS, CHENNAI
October 13, 2009
R.P. MANOHARAN Vs. STATE BANK OF INDIA
November 2, 2009
RAGINI PREMNATH Vs. PREMA SHANKAR, M.D., D.C.H
November 24, 2009
RAMAKRISHNAPURAM PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. R. VENKATASAMY
November 2, 2009
RAVINDRANATH BABU MAHALAKSHMICLINIC, MADURAI Vs. T.R. INDIRA
November 2, 2009
S. PERIYA NADAR Vs. BRANCH MANAGER STATE BANK OF INDIA
November 25, 2009
S. SARALA, ASSISTANT, OFFICE OF THE DIRECTOR OF MEDICAL SERVICES Vs. SUNDARAM MEDICAL FOUNDATION
November 17, 2009
SASANGAN Vs. MEENAKSHI & RESEARCH CENTRE
October 13, 2009
SENIOR POST MASTER HEAD POST OFFICE THANJAVUR Vs. R. NARAYANAN
October 13, 2009
SOUTH INDIAN BANK LTD Vs. S.P. HANDLOOMS
October 15, 2009
SPECIAL OFFICER MANAPAD CATHOLIC THIRUCHENDUR TALUK Vs. D.S.S. PALANIAPPAN
September 7, 2009
SR. AROGYAM M., JULIA HOSPITAL Vs. K.KAVITHA
November 9, 2009
STATE BANK OF INDIA Vs. K.B.P. SHANKAR
September 14, 2009
SULOCHANA Vs. N.S. GAS AGENCY
October 20, 2009
SYED PYARIJAN Vs. STATE BANK OF INDIA
November 4, 2009
TANYA TOURS TRAVELS Vs. R. VENKATA KRISHNAN
September 30, 2009
TMT. M. JAYANTHI MEENAL Vs. BRANCH MANAGER KARUR VAISYA BANK KARAIKUDI
September 25, 2009
UNITED INDIA INSURANCE CO. LTD Vs. GOLDEN WEAVING MILLS PVT. LTD
October 22, 2009
UNITED INDIA INSURANCE CO. LTD Vs. A. ABDUL HAMEED
October 22, 2009
V. JANSI RANI Vs. UMA NURSING HOME, PATTUKOTTAI
October 30, 2009
V. JAYAPALAN Vs. P. NATARAJAN
November 4, 2009
VICE PRESIDENT THE COUNTRY CLUB Vs. N. PAARTHIPAN
November 18, 2009
ZONAL MANAGER LIFE INSURANCE CORPORTION OF INDIA SOUTHERN ZONAL OFFICE Vs. S. VASANTHA
October 7, 2009