Case Index

Title
Date
ABDUL GAFUR Vs. MARIOM BIBI
March 12, 2009
ABDUL GAFUR Vs. MD. ABDUR RAZZAK
August 11, 2009
ABDUL MALEK MOLLAH Vs. MD. ABDUL SALAM MORAL
April 15, 2009
ABDUR RASHID Vs. MD. KAMAL UDDIN MASTER
February 4, 2009
ABDUR RASHID Vs. ARTHA RIN ADALAT NO.1, CHITTAGONG
November 16, 2009
ABDUR RASHID ALIAS ABDUR RASHEED Vs. JUDGE, ARTHA RIN ADALAT
November 16, 2009
ABDUS SATTAR MOLLAH Vs. ABDUL MALEK MOLLAH
February 5, 2009
ABUL HASHEM Vs. INTERNATIONAL OIL MILLS LIMITED
June 23, 2009
ADMINISTRATOR OF WAQFS, BANGLADESH Vs. SHAH MOHAMMAD ALINOOR
March 3, 2009
AN APPLICATION UNDER ARTICLE 102(2) (A) (II) OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF BANGLADESH
January 19, 2009
AN APPLICATION UNDER ARTICLE 102(2)(A)(II) OF THE CONSTITUTION OF THE PEOPLES REPUBLIC OF BANGLADESH Vs. GOVERNMENT OF BANGLADESH
May 14, 2009
ANOWARUL HUQ SABBIR Vs. STATE
March 8, 2009
ANTI-CORRUPTION COMMISSION Vs. BARRISTER MOHAMMAD SHAHJAHAN OMAR
April 23, 2009
BABY FOOD PRODUCTS LTD. Vs. NABISCO BISCUIT & BREAD FACTORY LTD.
July 16, 2009
BANESA BIBI Vs. SENIOR VICE-PRESIDENT
April 19, 2009
BANGLADESH BRIDGE AUTHORITY Vs. MUKUL KUMAR BISWAS
February 17, 2009
BANGLADESH NATIONAL WOMEN LAWYERS ASSOCIATION (BNWLA) Vs. BANGLADESH
May 14, 2009
BANGLADESH POWER DEVELOPMENT BOARD Vs. ARAB CONTRACTOR (BD) LTD
March 25, 2009
BANGLADESH RAILWAY Vs. MD. FEROZUR RAHMAN
February 4, 2009
BANGLADESH WATER DEVELOPMENT Vs. CHAIRMAN, LABOUR COURT
October 28, 2009
BASHUDEV GHOSH Vs. ISWAR SREE SREE BASHUDEV SHALGRAM SHOLA JEW BIGRAH
May 31, 2009
BINAPANI KANDU Vs. CHAIRMAN, VESTED AND NON-RESIDENT PROPERTY
April 20, 2009
BRAC Vs. NATIONAL BOARD OF REVENUE
March 12, 2009
CHAIRMAN, MYMENSINGH POURASHAVA, MYMENSINGH Vs. KASIMONNESSA BEWA
March 11, 2009
CHARUPADO MONDOL Vs. CHINMAY BACHAR
July 5, 2009
CITY BANK LIMITED Vs. JUDGE, ARTHA RIN ADALAT, BARISAL
January 25, 2009
COUNTRY DIRECTOR, WORLD BANK Vs. ISMAT ZERIN KHAN
April 6, 2009
COURT OF WARDS BHAWAL RAJ ESTATE Vs. EASTERN HOUSING LTD.
July 8, 2009
CROMVEGE TANNARIES LTD. Vs. ARTHA RIN ADALAT NO.1, DHAKA
April 22, 2009
DIRECTOR GENERAL OF FOOD Vs. AL-FALAH SHIPPING LINES LIMITED
May 10, 2009
DR. MIR JAMAL UDDIN Vs. DR. NAWZESH FARID
October 14, 2009
DR. S. M. EUNUS ALI Vs. ARTHA RIN ADALAT
November 1, 2009
ELAHI MONDAL Vs. JURAN MONDAL
August 23, 2009
GM, POSTAL INSURANCE, EASTERN REGION, DHAKA Vs. A.B.M. ABU TAHER
March 17, 2009
GOLAM MOSTAFA BHUIYAN Vs. ABU TAHER
August 18, 2009
GOVERNMENT BANGLADESH Vs. ATM MOSTAFA RASHED
February 16, 2009
GOVERNMENT OF BANGLADESH Vs. ALLAMA DELAWAR HOSSAIN SAYEDEE
August 24, 2009
GOVERNMENT OF BANGLADESH Vs. MD. ZILLUR RAHMAN
February 10, 2009
GOVERNMENT OF BANGLADESH Vs. AZEMA KHATUN
October 28, 2009
H.B.M. IQBAL Vs. MD. SHIRAJUL ISLAM
April 12, 2009
HAZI ZAHIRUL ISLAM Vs. GOVERNMENT OF BANGLADESH
October 28, 2009
HUMAYUN HOSSAIN KHAN Vs. BANGLADESH
April 8, 2009
INDRAJIT DUTTA Vs. BAIDHYA NATH BANARJEE
April 22, 2009
JAMES FINLAY PLC Vs. MAHI FISH PROCESSING LTD.
March 12, 2009
JANAB ALI (MD.) Vs. SALEMA KHATUN
May 24, 2009
JANATA BANK Vs. NATUN PRAGOTI PARIBAHAN SANGSTHA
April 27, 2009
JOYNUL KARIM Vs. STATE
March 22, 2009
KAMRUNNESSA NILUFAR Vs. MAHMUDUL FARUQUE
February 2, 2009
M. A SALAM AND CO. Vs. ISLAMI BANK BANGLADESH LIMITED
May 12, 2009
M.M. STEEL MILLS LTD. Vs. ARTHA RIN ADALAT
April 27, 2009
MAHBUBUR RAHMAN MIAH Vs. MA KABIR CHOWDHURY
January 27, 2009
MATIUR RAHMAN CHOWDHURY Vs. COMMISSIONER OF TAXES
July 5, 2009
MD. ABDUL JABBAR SARDER Vs. ASSISTANT CUSTODIAN, ENEMY PROPERTY, PABNA
February 2, 2009
MD. ABU SUFIAN Vs. FERDOSHI BEGUM
March 5, 2009
MD. ABU ZAFAR SHAHID Vs. JOINAB BEGUM
December 7, 2009
MD. ABUL KASHEM Vs. HOSNA ARA BEGUM
May 12, 2009
MD. ALI BEPARY Vs. GARUPRANJAN CHAKRABORTY
January 20, 2009
MD. AZIZUL HOQUE Vs. MD. AFTABUDDIN
March 1, 2009
MD. AZIZUR RAHMAN CHOWDHURY Vs. TAUHIDUDDIN CHOWDHURY
August 18, 2009
MD. ENAM HOSSAIN Vs. KAYESH MIAH
November 15, 2009
MD. FAZLUL HAQUE Vs. ABDUL MALEK ALIAS MAYA MIAH
November 12, 2009
MD. IJAL UDDIN MUNSHI Vs. MST. ROKEYA KHATUN
January 19, 2009
MD. JAHANGIR KABIR Vs. BANGLADESH
April 15, 2009
MD. KHORSHED ALAM Vs. MOHAMMAD ALI
July 23, 2009
MD. LAYEK KHAN Vs. ABDUL LATIF
April 12, 2009
MD. MANSUR RAHMAN Vs. ABDUL MANNAN SARDAR
November 2, 2009
MD. MONZURUL ISLAM Vs. NATIONAL BOARD OF REVENUE
June 24, 2009
MD. NAZRUL ISLAM Vs. MONZURUL ISLAM LITON
April 17, 2009
MD. NAZRUL ISLAM Vs. NATIONAL FANS LIMITED
June 21, 2009
MD. NAZRUL ISLAM Vs. SECRETARY, MINISTRY OF PUBLIC WORKS, THE PEOPLES REPUBLIC OF BANGLADESH
November 2, 2009
MD. NURUL ALAM MIAH Vs. MD. IDRIS ALI
January 18, 2009
MD. RIPON Vs. HEZE WANDA PLAYING CARDS CO. LTD.
April 19, 2009
MD. RUSTOM ULLAH Vs. MD. ZOMIRUDDIN
March 9, 2009
MD. SAHFUZUL ISLAM ALIAS SHAFIZUL Vs. MD. AMJAD HOSSAIN
October 22, 2009
MD. SAJJAD HOSSAIN Vs. STATE
April 6, 2009
MD. SHAMSER ALI Vs. MD. SHAHAJAHAN ALI
November 19, 2009
MD. YUNUS Vs. ABUL KALAM
March 17, 2009
MD. YUSUF CHOWDHURY Vs. ADMINISTRATION OF WAKF
November 8, 2009
MOHAMMAD AKBAR CHOWDHURY Vs. KHALILUR RAHMAN
January 29, 2009
MOST. MONOWARA BEGUM Vs. MALANCH BIBI
August 16, 2009
MOST. SELINA BANU BEWA Vs. MOST. JAMILA KHATUN
July 21, 2009
MOULVI ABDUL QUDUS Vs. BANGLADESH
May 7, 2009
MOULVI ABDUL WADUD CHOWDHURY Vs. ABDUL MOTALEB CHOWDHURY
March 15, 2009
MOZIBUR RAHMAN Vs. AL-HAJ NAZRUL KARIM
April 16, 2009
MUHAMMAD ALI Vs. MRS. KHALEDA RAHMAN
August 17, 2009
MUSAMMAT AFROZA HAQUE Vs. MISS ROWSHAN ARA BEGUM
August 23, 2009
NARENDRA CHANDRA DAS Vs. SREE SREE GOPAL BIGRAHA
July 22, 2009
NATIONAL BOARD OF REVENUE Vs. DULAL CHANDRA BHOUMIK
November 16, 2009
NOOR JAHAN BEGUM Vs. GOLAM MOSTAFA
January 15, 2009
PRIME FINANCE AND INVESTMENT LIMITED Vs. DELWAR H. KHAN
August 18, 2009
PROJECT DIRECTOR, TEJGAON, DHAKA Vs. RATAN KUMAR DAS
April 27, 2009
PROVAT KUMAR DAS Vs. MANAGER, AGRANI BANK
April 26, 2009
PULIN BEHARI BAIRAGEE Vs. ANANDA CHANDRA DAKUA
April 20, 2009
R.M. SALT CRUSHING INDUSTRIES Vs. SONALI BANK, COXS BAZAR BRANCH
March 9, 2009
RUPSHA FISH AND ALLIED INDUSTRIES LTD. Vs. PREMIER BANK LIMITED
August 17, 2009
S. CO. POWER PLANT LTD. Vs. GOVERNMENT OF BANGLADESH
October 29, 2009
S. M. HOSSAIN Vs. LAHAZUDDIN
August 3, 2009
S. M. MOSHARAF HOSSAIN Vs. SONALI BANK
May 31, 2009
SAHEB ALI DEWAN Vs. MD. ZAHIRUL HOQUE DEWAN
May 26, 2009
SAIFUL HOQUE Vs. BANGLADESH HOUSE BUILDING FINANCE CORPORATION
November 3, 2009
SECRETARY, MINISTRY OF AGRICULTURAL Vs. RABIA KHATOON
February 2, 2009
SECRETARY, MINISTRY OF EDUCATION Vs. MOWLANA WAHIDUZZAMAN
August 18, 2009
SHAHIN MIA Vs. PARUL BEGUM WIFE OF IBRAHIM
December 17, 2009
SHAID HAMID Vs. NILUFAR MOMTAZ
March 25, 2009
SHAMSU MEAH Vs. GOVERNMENT OF BANGLADESH
June 21, 2009
SHER MOHAMMAD Vs. MD. MUNSUR ALI
December 14, 2009
SOHRAB ALI MOLLA (MD) Vs. MD. ATAUR RAHMAN TALUKDER
March 9, 2009
SONALI BANK Vs. ARTHA RIN ADALAT
April 22, 2009
SONALI BANK LIMITED Vs. MD. ABDUL AZIZ
March 24, 2009
SREE BISHONATH DAS Vs. SREE BINOY KUMAR DAS
December 13, 2009
SREE JAGANNATH BAIRAGY Vs. SREE SREE KANAILAL JEW BIGRAHA
April 5, 2009
STATE Vs. AKTER HOSSAIN @ KHOKAN
July 30, 2009
STATE Vs. MD. CHOWDHURY ALAM
March 1, 2009
STATE Vs. MIRZA ABBAS
November 23, 2009
SUPERINTENDENT ENGINEER, RHD SYLHET Vs. MD. EUNUS & BROTHER (PVT) LTD.
July 19, 2009
SURENDRA MOHAN BANDAYAPADHYA Vs. LALIT MOHAN DAS
April 6, 2009
TAFAZZAL HOSSAIN Vs. GOVERNMENT OF BANGLADESH
October 11, 2009
TANVIR UL ISLAM Vs. BANGLADESH BANK
April 5, 2009
UNITED LEATHER INTERNATIONAL Vs. ARTHA RIN ADALAT
July 23, 2009
UPAZILA NIRBAHI OFFICER Vs. ASM HARUNAR RASHID
April 22, 2009
WALILULLAH Vs. HASINA BEGUM
July 2, 2009
WALILULLAH Vs. HASINA BEGUM
July 27, 2009
ZAHIDA AHMED (LIZA) Vs. SYED NOOR UDDIN AHMED
March 16, 2009