Case Index

Title
Date
ALL INDIA PRIVATE VEHICLE OWNERS ASSOCIATION NEW DELHI Vs. UNION OF INDIA
April 8, 2009
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD GANGTOK Vs. MEENA DEVI
December 11, 2009
D P SEWA Vs. SHANTI SEWA
April 8, 2009
DHARMA SHAMSHER BASNET Vs. V T S CHETTRI
December 7, 2009
DILIP KUMAR Vs. STATE OF SIKKIM
May 4, 2009
DURGA BAHADUR RAI Vs. GOLMAN RAI
July 27, 2009
HIMAL MATCH COMPANY PVT.LTD Vs. RAJ BANSI BHAGAT
November 16, 2009
IN RE, C L SHARMA AND TWO OTHERS Vs. STATE
December 8, 2009
KARMA DOMA GYATOS ALIAS BABILA KAZI Vs. KESANG CHODEN
April 8, 2009
KUNWAR ONKAR SINGH Vs. STATE OF SIKKIM
March 26, 2009
KUNZING SHAMAR RIMPOCHE Vs. UNION OF INDIA
September 10, 2009
MRITYUNJAY KUMAR Vs. STATE OF SIKKIM
September 9, 2009
NASIRUDDIN ANSARI Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION
August 27, 2009
NEW INDIA ASSURANCE CO LTD Vs. NAKUL GURUNG
August 24, 2009
PALJOR BHUTIA Vs. STATE OF SIKKIM
April 28, 2009
PANNA LAL GUPTA Vs. STATE OF SIKKIM
September 2, 2009
PHUCHUNG BHUTIA Vs. STATE OF SIKKIM
November 24, 2009
PRAKASH BISTA CHETTRI Vs. RABIN RAI
August 7, 2009
RAJU CHETTIR Vs. STATE SIKKIM
September 16, 2009
SANTOSH RAI Vs. STATE OF SIKKIM
September 9, 2009
SENIOR BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. NAMITA DIXIT
December 1, 2009
SHRADDHA Vs. STATE OF SIKKIM
November 24, 2009
SITA DEVI Vs. SHAMSHER PRASAD GUPTA
July 30, 2009
SMT. LHAKILA TONGDEN LEPCHA AND OTHERS Vs. PASSANG TONGDEN LEPCHA
May 26, 2009
SONAM PALDEN BHUTIA Vs. STATE OF SIKKIM
August 28, 2009
STATE OF SIKKIM Vs. JIGMEE DORJEE BHUTIA
November 12, 2009
STATE OF SIKKIM Vs. RAJU CHETTRI
September 16, 2009
STATE OF SIKKIM Vs. NORBU WANGDI BHUTIA
June 5, 2009
SUNIL DASS RAI (MINOR) Vs. STATE OF SIKKIM AND OTHERS
November 2, 2009
SURENDRA PRASAD Vs. NIRAJ THAPA
July 3, 2009
SURESH SUBBA Vs. UDAI SARKAR
April 22, 2009
UNION OF INDIA Vs. TEKMAN SUNAR
November 2, 2009