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Case Index
Title
Date
A R SRIVASTAVA Vs. STATE OF JHARKHAND
August 25, 2009
A R SRIVASTAVA Vs. STATE OF JHARKHAND
August 28, 2009
A.B.SINGH Vs. CENTRAL COALFIELDS LTD
May 8, 2009
A.K. SAHAY Vs. STATE OF JHARKHAND
January 9, 2009
A.K. Shrivastava Vs. Steel Authority of India Ltd.
February 19, 2009
AARTI DEVI Vs. STATE OF JHARKHAND
April 24, 2009
ABBAS ALI Vs. STATE OF JHARKHAND & ORS
December 16, 2009
ABDUL ALIM @ MD.ABDUL ALIM Vs. STATE OF JHARKHAND
October 27, 2009
ABDUL HAKIM MIA Vs. BHARAT COKING COAL LTD. : CHAIRMAN-CUM-MANAGING DIRECTOR, BHARAT COKING COAL LTD. : DIRECTOR OF PERSONNEL, BHARAT COKING COAL LTD
December 2, 2009
ABDUL HAMID ANSARI Vs. STATE OF JHARKHAND
December 2, 2009
ABDUL HASSAN Vs. STATE OF BIHAR
January 28, 2009
ABDUL SALAM KHAN Vs. STATE OF BIHAR
July 1, 2009
Abdul Wadood Vs. .
January 22, 2009
Abdus Salam Vs. State of Jharkhand
March 2, 2009
ABHAY KUMAR SINHA Vs. STATE OF JHARKHAND
December 10, 2009
ABHAY NATH MANJHI Vs. STATE OF JHARKHAND
April 27, 2009
ACHARYA CHANDRADEO SINHA @ CHANDRADEO SINHA Vs. STATE OF JHARKHAND
December 18, 2009
Achyutanand Singh Vs. State of Jharkhand
February 4, 2009
ADITYA RICE MILLS PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
March 20, 2009
ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. INDUSTRIAL PLASTICS
February 10, 2009
Adivasi Visthapit Jan Kalyan Kendra Vs. State of Jharkhand
August 17, 2009
Ador Welding Limited Vs. B. Gope
April 16, 2009
ADOR WELDING LTD. Vs. B GOPE
April 16, 2009
Agamlal Sahu Vs. Union of India
February 6, 2009
AGHNU QRAON Vs. BIHAR STATE ELECTRICITY BOARD
December 17, 2009
AGNASHIA KHALKHO Vs. NEW INDIA ASSURANCE CO LTD
April 27, 2009
AGRICULTURAL PRODUCE MARKET COMMITTEE, RANCHI Vs. UNION OF INDIA
July 22, 2009
AHILYA DEVI Vs. CENTRAL COALFIELDS LTD
October 27, 2009
AINUL HODA Vs. STATE OF JHARKHAND
November 12, 2009
AJAIB SINGH Vs. STATE OF JHARKHAND
November 18, 2009
AJAIB SINGH Vs. STATE OF JHARKHAND
November 13, 2009
Ajay Kumar Vs. Centnal Coal Field Ltd.
January 9, 2009
Ajay Kumar @ Ajay Pd.Mehta @ Ajay Kumar Mehta Vs. State of Jharkhand
August 6, 2009
Ajay Kumar Mishra Vs. State of Jharkhand
September 11, 2009
AJAY KUMAR SINGH Vs. STATE OF BIHAR AND ORS
May 13, 2009
AJAY KUMAR UPADHYAY Vs. STATE OF JHARKHAND
August 25, 2009
AJAY PASWAN Vs. STATE OF JHARKHAND
February 20, 2009
AJAY PRASAD Vs. LIFE INSURANCE CORPORATION OF INDIA
May 13, 2009
AJAY SAHU Vs. STATE OF JHARKHAND
July 31, 2009
AJAY SHANKER SRIVASTAVA Vs. STATE OF JHARKHAND : COMMISSIONER-CUM-SECRETARY, HEALTH, MEDICAL EDUCATION, RESEARCH & FAMILY WELFARE, GOVERNMENT OF JHARKHAND, RANCHI
December 2, 2009
AJIT KOTHARI Vs. RAM NARESH PRASAD : STATE OF BIHAR
December 17, 2009
AJIT KUMAR LAYEK Vs. STATE OF JHARKHAND
November 9, 2009
AJIT KUMAR MOHANTY Vs. PAPA DEVI MAHALI
November 18, 2009
AJIT KUMAR SINGH Vs. STATE OF JHARKHAND
May 19, 2009
AJIT KUMAR YADAV Vs. STATE OF JHARKHAND & ANR.
December 11, 2009
AJIT MANDAL Vs. STATE OF JHARKHAND
October 14, 2009
Ajit Singh Vs. Chanchal Singh
April 20, 2009
AJIT YADAV Vs. STATE OF JHARKHAND
November 18, 2009
Ajitabh Kujur @ Tunnu Vs. State of Bihar (now Jharkhand)
March 3, 2009
AJSU PARTY (A POLITICAL PARTY) THROUGH ITS ORGANIZ Vs. ELECTION COMMISSION OF INDIA THROUGH ITS SECRETARY
November 5, 2009
Akhileshwar Prasad Gupta Vs. Jharkhand State Electricity Board
March 19, 2009
AKLU HANSDA Vs. STATE OF JHARKHAND
December 19, 2009
Akshay Kumar Bhadra Vs. State of Jharkhand
April 13, 2009
ALAKH NARAYAN PRASAD Vs. STATE OF JHARKHAND, DIRECTOR, HUMAN RESOURCES DEVE
December 9, 2009
ALAM ANSARI Vs. STATE OF JHARKHAND
November 16, 2009
ALAMDAR Vs. STATE OF JHARKHAND
February 17, 2009
Albert Kerketta Vs. State of Jharkhand
April 20, 2009
ALCAST ENGINEERING PVT.LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
August 25, 2009
Alice Purty Vs. State of Jharkhand
March 25, 2009
Alifan Khatoon Vs. State of Jharkhand
February 26, 2009
ALIMUDDIN ANSARI Vs. FARID ANSARI
November 19, 2009
ALL INDIA ASSOCIATION OF TECHNICAL AND PROFESSIONA Vs. STATE OF JHARKHAND
April 17, 2009
ALOK FUELS (P) LTD Vs. COAL INDIA LIMITED
October 6, 2009
ALOK GOYAL Vs. UNION OF INDIA AND ORS
August 5, 2009
ALOK KUMAR SINGH Vs. STATE OF JHARKHAND : REVISIONAL AUTHORITY -CUM- COMMISSIONER AND SECRETARY, FOREST AND ENVIRONMENT DEPARTMENT : DIVISIONAL FOREST OFFICER : RANGE OFFICER, RAJGANJ
August 13, 2009
Alorani Das (Sarkar) Vs. State of Bihar
March 3, 2009
Alphonce Toppo Vs. State of Jharkhand
August 11, 2009
AMALESH SINGH Vs. STATE OF JHARKHAND
July 10, 2009
AMAR MUKHERJEE, SAMAR MUKHERJEE AND PRABIR MUKHERJEE Vs. STATE OF JHARKHAND, INSPECTOR GENERAL OF REGISTRATION-CUM-PAYMENT COMMISSIONER, KUMARDUBI ENGINEERING WORKS LIMITED
August 25, 2009
AMAR NATH BHAGAT Vs. STATE OF JHARKHAND
July 8, 2009
AMARDEEP Vs. STATE OF JHARKHAND
March 5, 2009
AMARJEET SINGH MEHTA Vs. SIMANCHAL
December 7, 2009
AMBIKA MAHATAIN Vs. KALPANA ROY CHOUDHARY
December 21, 2009
AMIR HAMJA Vs. STATE OF BIHAR
January 20, 2009
Amit Kumar Dhar Vs. Housing & Urban Development Corporation Ltd.
February 10, 2009
AMIT KUMAR KESARWANI Vs. STATE OF JHARKHAND
March 30, 2009
AMIT RAJ VARDHAN Vs. STATE OF JHARKHAND
May 8, 2009
AMOD KRISHNA JHA Vs. STATE OF JHARKHAND
November 18, 2009
AMRENDRA KUMAR Vs. STATE OF JHARKHAND
July 20, 2009
AMRESHWER PRASHAD Vs. STATE OF JHARKHAND
June 26, 2009
Amulya Lakra Vs. Tarcius Tette
March 24, 2009
AMULYA PANDOY Vs. UNION OF INDIA
November 24, 2009
ANAND KISHORE MAHTO Vs. STATE OF JHARKHAND
February 24, 2009
ANAND KUMAR Vs. UNION OF INDIA
August 13, 2009
ANAND KUMAR JAISWAL Vs. SARJU PRASAD SINGH
May 28, 2009
ANAND RAI Vs. SRIMATI SITA DEVI
May 12, 2009
ANANDI SINGH Vs. UPENDRA SINGH
December 4, 2009
ANANT KUMAR AKHOURI Vs. VICE-CHANCELLOR, RANCHI UNIVERSITY
December 1, 2009
ANANT KUMAR PANDEY Vs. STATE OF JHARKHAND, THE DEPUTY COMMISSIONER-CUM-CHAIRMAN, DISTRICT EDUCATION ESTABLISHMENT COMMITTEE AND THE DISTRICT SUPERINTENDENT OF EDUCATION-CUM-SUB
November 6, 2009
ANANT MARDI Vs. STATE OF BIHAR
January 15, 2009
ANANT PRASAD YADAV Vs. STATE OF JHARKHAND : DY.SECRETARY, DEPARTMENT OF WATER RESOURCES
December 16, 2009
ANGAD SINGH Vs. STATE OF BIHAR
November 9, 2009
ANGILINA SOREN Vs. STATE OF JHARKHAND
October 13, 2009
ANGILINA TIRKEY Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION
April 27, 2009
ANIL BAURI Vs. STATE OF JHARKHAND
May 28, 2009
ANIL HEMBROM Vs. STATE OF JHARKHAND
December 3, 2009
ANIL KUMAR Vs. MANAGEMENT OF BOKARO STEEL PLANT
February 5, 2009
ANIL KUMAR @ ANIL KR.GROVER Vs. STATE OF JHARKHAND
May 27, 2009
ANIL KUMAR DAS Vs. STATE OF JHARKHAND
June 25, 2009
ANIL KUMAR MISHRA Vs. STATE OF JHARKHAND
November 20, 2009
Anil Kumar Singh Vs. State of Jharkhand
March 4, 2009
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
July 23, 2009
ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
November 10, 2009
ANIL MAHTO Vs. STATE OF JHARKHAND
May 27, 2009
Anima Saha Vs. Bhagat Ram Mandhyan
March 4, 2009
Anindya Kumar Goswami Vs. State of Jharkhand
December 9, 2009
ANIRBAN GHOSE Vs. STATE OF JHARKHAND
December 1, 2009
ANIRUDH MANJHI Vs. STATE OF JHARKHAND
March 3, 2009
ANIRUDH PRASAD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
April 29, 2009
Anirudh Singh Vs. State of Jharkhand
May 27, 2009
ANISH ANSARI ALIAS CHHATHUDDIN ANSARI Vs. STATE OF JHARKHAND
September 16, 2009
ANISH PANDEY Vs. STATE OF JHARKHAND
September 13, 2009
ANITA PANDEY Vs. STATE OF JHARKHAND
June 25, 2009
ANITA SINHA Vs. STATE OF JHARKHAND
May 18, 2009
ANJALI ROY Vs. STATE OF JHARKHAND
August 10, 2009
ANJAN CHATTERJEE Vs. STATE OF JHARKHAND
July 29, 2009
ANJANI KUMAR SRIVASTAVA AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
March 27, 2009
ANNAPURNA COLD STORAGE Vs. BIHAR STATE FINANCIAL CORPN
May 4, 2009
ANNIE KUJUR Vs. STATE OF BIHAR
November 4, 2009
ANOSH EKKA Vs. STATE
June 29, 2009
Ansu Devi Vs. State of Jharkhand
April 15, 2009
ANTHAWAN KOTWAL Vs. STATE OF BIHAR
February 25, 2009
Anthony Bilung Vs. Peter Bilung
April 9, 2009
ANUJ KUMAR SINHA Vs. STATE OF JHARKHAND
October 9, 2009
Anup Kumar Vs. State of Jharkhand
January 5, 2009
ANUP KUMAR CHOUDHARY Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI : CHIEF ENGINEER (ELECTRICAL), J.S.E.B.,
September 3, 2009
APARAJITA JHA Vs. STATE OF JHARKHAND
January 6, 2009
Apurba Kumar Sinha Vs. Union of India
April 17, 2009
ARATI MITRA NEE DAS Vs. STATE OF JHARKHAND AND OTHERS
April 21, 2009
ARBIND CHANDRA PRASAD Vs. STATE OF JHARKHAND AND OTHERS
March 26, 2009
ARBIND KUMAR Vs. STATE OF JHARKHAND
November 19, 2009
Arbind Kumar Jaiswal Vs. State of Jharkhand
March 18, 2009
ARBIND KUMAR PANDEY Vs. STATE OF JHARKHAND
September 15, 2009
ARBIND PRASAD BHAGAT Vs. STATE OF JHARKHAND
April 2, 2009
ARCHANA KUMARI Vs. RAJNISH KUMAR
April 24, 2009
ARCHANA RAI Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, THE DIRECTOR, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, HIGHER EDUCATION
November 4, 2009
ARIHANT TRADING AGENCY Vs. SHANKAR LAL BHARTIA
November 18, 2009
ARJUN BHUIAN Vs. STATE OF BIHAR
August 27, 2009
ARJUN HEMBRAM Vs. STATE OF JHARKHAND
November 6, 2009
ARJUN KONDANKAL Vs. RANDO KONDANKAL
July 15, 2009
ARJUN KUMAR DALAN @ ARJUN DALAN Vs. STATE OF JHARKHAND
August 17, 2009
ARJUN LAL SINHA Vs. STATE OF JHARKHAND
August 26, 2009
ARJUN PRASAD SINGH Vs. INDIAN IRON & STEEL COMPANY
May 5, 2009
Arjun Prasad Singh Vs. State of Jharkhand
March 20, 2009
ARJUN TOPPO Vs. STATE OF JHARKHAND
November 19, 2009
ARSHAD ALAM Vs. STATE OF JHARKHAND
December 18, 2009
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
November 18, 2009
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
November 17, 2009
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
November 13, 2009
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
November 16, 2009
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
November 12, 2009
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
November 11, 2009
ARUN CHOUDHURY Vs. STATE OF JHARKHAND
November 19, 2009
ARUN KUMAR Vs. STATE OF JHARKHAND
November 27, 2009
ARUN KUMAR Vs. STATE OF JHARKHAND : SECRETARY, BUILDING CONSTRUCTION DEPT., GOVT.OF JHARKHAND, RANCHI : CHIEF ENGINEER, BUILDING CONSTRUCTION DEPT., GOVERNMENT OF JHARKHAND
August 18, 2009
ARUN KUMAR Vs. STATE OF JHARKHAND, RUPA KUMARI AND ANUSTHA
July 21, 2009
ARUN KUMAR @ ARUN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
May 22, 2009
ARUN KUMAR BHOWMIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, NEW INDIA ASSURANCE COMPANY LTD., MUMBAI
September 11, 2009
ARUN KUMAR DAS Vs. HINDUSTAN COPPER LTD
November 27, 2009
Arun Kumar Ghose Vs. State of Jharkhand
March 6, 2009
Arun Kumar Keshari Vs. Managing Director, Mineral Area Development Authority, Dhanbad
May 13, 2009
ARUN KUMAR KESHARI Vs. MANAGING DIRECTOR, MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD AND OTHERS
May 28, 2009
ARUN KUMAR MANDAL Vs. STATE OF JHARKHAND
January 5, 2009
Arun Kumar Singh Vs. State of Jharkhand
April 16, 2009
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
April 29, 2009
ARUN KUMAR SINHA, Vs. THE STATE OF JHARKHAND AND ORS.
April 2, 2009
ARUN MAHATHA Vs. STATE OF JHARKHAND
July 7, 2009
ARUNAVA DUTTA Vs. INDIAN SCHOOL OF MINES UNIVERSITY
May 12, 2009
ARVIND KUMAR Vs. STATE OF JHARKHAND
December 11, 2009
ARYA CONSTRUCTION Vs. STATE OF JHARKHAND : SUDHIR TRIPATHY, SECRETARY, WATER RESOURCES DEPARTMENT
September 8, 2009
Asghar Hussain Vs. State of Jharkhand
August 17, 2009
ASHA DEVI Vs. STATE OF JHARKHAND
April 29, 2009
ASHA RANI Vs. JHARKHAND STATE HOUSING BOARD
April 29, 2009
ASHIANA HOUSING LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
September 4, 2009
ASHIANA HOUSING LIMITED, EAST SINGHBHUM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EAST SINGHBHUM
September 3, 2009
ASHISH KUMAR JAIN Vs. STATE OF JHARKHAND
August 3, 2009
ASHISH SHARMA Vs. STATE OF JHARKHAND
November 20, 2009
ASHOK DUTTA Vs. STATE OF JHARKHAND & ORS.
September 14, 2009
ASHOK KUMAR Vs. STATE OF JHARKHAND
August 4, 2009
ASHOK KUMAR MISHRA Vs. BIRLA INSTITUTE OF TECHNOLOGY MESRA, RANCHI THROUGH ITS REGISTRAR
August 28, 2009
ASHOK KUMAR SAH Vs. STATE OF JHARKHAND
November 16, 2009
ASHOK KUMAR SINGH Vs. PATRIK KERKETTA & ORS
May 8, 2009
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
September 5, 2009
ASHOK MUKHERJEE Vs. STATE OF JHARKHAND
November 13, 2009
ASHOK RAJAK Vs. BASUDEO RAM
August 28, 2009
Ashok Ram Vs. State of Jharkhand
May 5, 2009
ASIRUDDIN ALI Vs. MOHIUDDIN KALAL
August 26, 2009
ASSOCIATION, RANCHI Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF THE CENTRAL HORTICULTURAL EXPERIMENT STATION, RANCHI
May 7, 2009
Atul Chandra Mahto Vs. State of Jharkhand
September 1, 2009
ATUWA PURTY Vs. STATE OF JHARKHAND
October 6, 2009
AVATAR SINGH Vs. STATE OF JHARKHAND
August 10, 2009
AVENTIS PHARMA LIMITED Vs. STATE OF JHARKHAND
May 15, 2009
AVINASH PRASAD Vs. STATE OF JHARKHAND
November 19, 2009
Awadh Bihari Dubey Vs. SAIL, Bokaro Steel Plant
March 27, 2009
AWADH BIHARI MISHRA Vs. STATE OF JHARKHAND : SECRETARY €“ CUM €“ ENGINEER-IN-CHIEF, P.H.E.D.
August 10, 2009
Awadhesh Kumar Mishra Vs. Sunil Kumar Jain
July 31, 2009
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
May 22, 2009
AYUB MIAN Vs. STATE OF JHARKHAND
December 23, 2009
Ayub Mian Vs. State of Jharkhand
May 23, 2009
AZAD ANSARI Vs. STATE OF JHARKHAND
May 22, 2009
AZAD CHANDRA SHEKHAR PRASAD Vs. STATE OF JHARKHAND
December 21, 2009
Azmat Ali Vs. Ayesha Khatoon
June 25, 2009
B. MUTHURAMAN @ BALASUBRAMANIAN MUTHURAMAN Vs. STATE OF JHARKHAND
April 16, 2009
BABAN PRASAD Vs. THE STATE OF JHARKHAND AND OTHERS
March 20, 2009
BABAN TIWARI Vs. MUKHRAM TIWARI
April 22, 2009
BABAR KHAN @ RASID HUSSAIN Vs. STATE OF JHARKHAND : SECRETARY, HOME DEPARTMENT, GOVERNMENT OF JHARKHAND : DEPUTY SECRETARY, HOME DEPARTMENT, GOVERNMENT OF JHARKHAND : DISTRICT MAGISTRATE, EAST SINGHBHUM
September 9, 2009
BABI BALA DEVI Vs. RAMLAL NONIA
May 27, 2009
BABITA ORAIN Vs. NATIONAL INSURANCE COMPANY LIMITED
November 9, 2009
Babita Singh Vs. D.Neeraja Patnaik
May 18, 2009
BABLU KUMAR MODAK Vs. STATE OF JHARKHAND
April 27, 2009
BABLU MITRA Vs. STATE OF JHARKHAND
July 13, 2009
BABLU MURMU Vs. STATE OF JHARKHAND
November 5, 2009
BABLU SINGH ALIAS SURYA DEO SINGH Vs. STATE OF JHARKHAND
September 2, 2009
Babni Debi Vs. State of Jharkhand
January 16, 2009
BABU LAL MAHTO Vs. STATE OF JHARKHAND : DEPUTY COMMISSIONER, BOKARO : BLOCK DEVELOPMENT OFFICER, CHANDAN KIYARI, BOKARO
December 4, 2009
Babulal Mahto Vs. State of Jharkhand
April 2, 2009
BABY KUMARI Vs. BHARAT COKING COAL LTD
July 22, 2009
BACHA SINGH @ BACHCHA SINGH Vs. C.B.STATE OF JHARKHAND
December 21, 2009
Bachhi Devi Vs. State of Jharkhand
September 9, 2009
Bachni Singh @ Kaku Vs. State of Bihar (Now Jharkhand)
April 6, 2009
BACHNI SINGH @ KAKU AND ASHISH RAM Vs. STATE OF BIHAR
April 6, 2009
BADHO KEWAT AND AKLI DEVI Vs. STATE OF BIHAR
November 26, 2009
BADRI NATH TIWARY Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE
December 1, 2009
BADRI SHARMA Vs. STATE OF JHARKHAND : LICENSING AUTHORITY-CUM-SUB-DIVISIONAL OFFICER, DHANBAD
September 1, 2009
BAHADUR RAM Vs. STATE OF JHARKHAND
November 6, 2009
BAIDYA NATH KACHCHAP Vs. STATE OF JHARKHAND
April 8, 2009
BAIDYANATH PRASAD BHUSHAN Vs. STATE OF JHARKHAND
May 19, 2009
BAIJANTI DEVI Vs. STATE OF JHARKHAND & ORS.
December 17, 2009
BAIJNATH MAHTO Vs. CENTRAL COAL FIELDS LTD. AND OTHERS
November 11, 2009
Baijnath Sharma Vs. Jamshedpur Utility Service Company Though its Managing Director, Jamshedpur
April 6, 2009
BAIJNATH SINGH Vs. BHARAT COKING COAL LIMITED
September 16, 2009
Baiju Karmali Vs. Central Coalfields Limited
February 4, 2009
BAIKUNTH RAI Vs. STATE OF JHARKHAND
July 28, 2009
BAJOON MURMU Vs. STATE OF JHARKHAND
July 20, 2009
BAJRANG RITOLIA Vs. JAGDISH PRASAD KABRA
May 25, 2009
BALAJEE ELECTROSTEELS COMPANY (P) LTD Vs. BOKARO STEEL PLANT
April 28, 2009
BALAJEE ELECTROSTEELS LTD Vs. BOKARO STEEL PLANT
May 25, 2009
BALAJI FUELS PRIVATE LIMITED Vs. STATE OF JHARKHAND
December 8, 2009
Balaji Fuels Private Limited Vs. Central coalfield Ltd., Ranchi
April 1, 2009
BALAK RAM BEDIA Vs. STATE OF JHARKHAND
December 7, 2009
BALDEO PRASAD Vs. STATE OF JHARKHAND
December 21, 2009
BALDEV SINGH Vs. STATE OF JHARKHAND
May 12, 2009
Baleshwar Mahto Vs. State of Jharkhand
January 9, 2009
BALESHWAR PRASAD MEHTA Vs. STATE OF JHARKHAND
November 23, 2009
BALKAHA LOHRA Vs. STATE OF JHARKHAND
November 20, 2009
Balkesh Laguri Vs. State of Jharkhand
March 5, 2009
BALMIKI DUBEY Vs. PRESIDING OFFICER, LABOUR COURT AND THE MANAGEMENT OF INDIAN STEEL AND WIRE PRODUCTS LTD
November 12, 2009
BALMIKI SHARMA Vs. STATE OF JHARKHAND
May 15, 2009
Balmiki Singh Vs. State of Jharkhand
February 19, 2009
BALRAM (B.RAM) Vs. STATE OF JHARKHAND
August 18, 2009
Balram Mahto Vs. State of Now Jharkhand
April 8, 2009
Balram Mandal Vs. State of Jharkhand
April 2, 2009
Bana Munda Vs. State of Jharkhand
February 3, 2009
BANDHANA ORAON Vs. STATE OF BIHAR
December 2, 2009
BANDWAN SOUTH LAMP SOCIETY LTD Vs. CHANA SINGH : JATILA SINGH : SHUSHILA SINGH
August 1, 2009
BANGALI @ NARESH PRASAD SAHU Vs. STATE OF JHARKHAND
July 13, 2009
BANK OF INDIA Vs. A.V.PANIKER
August 4, 2009
BANKE PANDEY Vs. STATE OF JHARKHAND
January 7, 2009
BANSAL INDUSTRIES GASES BIHAR LTD Vs. STATE OF JHARKHAND
December 16, 2009
BARHO SINGH Vs. TULESHWARI DEVI
December 18, 2009
Barju Munda Vs. State of Jharkhand
March 3, 2009
BARTI KAMIN Vs. BHARAT COKING COAL LTD
April 28, 2009
BARTI KAMIN Vs. BHARAT COKING COAL LIMITED
June 26, 2009
BASANT KUMAR BANERJEE Vs. STATE OF JHARKHAND
February 2, 2009
BASANT KUMAR LHAWAR Vs. STATE OF JHARKHAND
April 18, 2009
Basant Mistry Vs. State of Jharkhand
February 24, 2009
BASANTI DEVI Vs. CENTRAL COAL FIELD LTD
November 13, 2009
BASANTI DEVI Vs. STATE OF JHARKHAND
May 14, 2009
BASANTI DEVI Vs. STATE OF JHARKHAND
November 6, 2009
BASIC FUELS PVT. LTD. Vs. BHARAT COKING COAL LTD.
January 16, 2009
BASMATIYA DEVI Vs. R.P.RITOLIA, CHAIRMAN-CUM-MANAGING DIRECTOR, C.C.L.
October 28, 2009
Basudeo Mahto Vs. State of Jharkhand
December 10, 2009
BASUDEO RAI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH CHAIRMAN
November 23, 2009
Basudeo Singh Vs. Ranchi University
March 3, 2009
BASUDEV PRASAD SAH Vs. STATE OF JHARKHAND
November 5, 2009
BENDIK TOPO Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, SECRETARY, DEPARTMENT OF AGRICULTURE, CO-OPERATIVE AND SUGARCANE DEPARTMENT, GOVERNMENT OF JHARKHAND, THE REGISTRAR
October 5, 2009
BHAGWAN PRASAD YADAV AND OTHERS Vs. KULDEO YADAV AND OTHERS
April 22, 2009
BHAGWAN SINGH Vs. TATA IRON & STEEL COMPANY LIMITED
July 23, 2009
Bhagwat Singh Vs. Central Coal Field Limited
December 8, 2009
BHAGWATI DEVI Vs. HIRALAL JHA
March 24, 2009
BHARAT BHUSHAN PRASAD Vs. STATE OF JHARKHAND
September 15, 2009
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN
July 2, 2009
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
June 23, 2009
BHARAT COKING COAL LIMITED Vs. NAKHRU KUMHAR
December 18, 2009
BHARAT COKING COAL LTD Vs. STATE OF BIHAR
December 23, 2009
BHARAT COKING COAL LTD Vs. WORKMEN BHARAT COKING COAL LTD
July 1, 2009
BHARAT COKING COAL LTD. Vs. KAUSHALYA BHUIANI
January 29, 2009
BHARAT COKING COAL LTD. Vs. MD. ALAM ANSARI
January 22, 2009
BHARAT COKING COAL LTD. AND OTHERS Vs. UPENDRA NATH SINGH
January 13, 2009
BHARAT COKING COLA LIMITED Vs. DIGVIJAY SINGH
May 5, 2009
BHARAT MAHTHA Vs. STATE OF BIHAR
April 21, 2009
Bharat Sharma Vs. Bharat Coking Coal Ltd
August 25, 2009
Bharat Singh Vs. State of Jharkhand
March 25, 2009
BHARATI DEVI Vs. FAGU MAHTO
May 8, 2009
BHARTIYA SAMRUDDHI FINANCE LTD. (BASIX), RANCHI Vs. STATE OF JHARKHAND AND OTHERS
October 5, 2009
Bhasko Gope @ Dharmendra Gope Vs. State of Jharkhand
March 17, 2009
BHATTASALI PRINT AND SERVICES PRIVATE LIMITED Vs. SANJAY KUMAR VERMA
April 6, 2009
BHATU SAO Vs. STATE OF JHARKHAND
November 11, 2009
Bhatu Tuddu @ Gansha Tuddu Vs. State of Bihar
January 16, 2009
BHAWESH PRASAD KARAN @ BHAWESH PRASAD KARN Vs. JHARKHAND STATE ELECTRICITY BOARD
November 6, 2009
BHIM UPADHYAY Vs. STATE OF JHARKHAND
March 31, 2009
BHIMAL RAM Vs. STATE OF JHARKHAND THROUGH CBI
August 25, 2009
BHOJHARI SINGH Vs. STATE OF JHARKHAND
October 6, 2009
BHOLA PD.SINGH Vs. STATE OF JHARKHAND
May 15, 2009
Bhola Prasad Singh Vs. State of Jharkhand
March 18, 2009
BHOLA RABIDAS Vs. STATE OF JHARKHAND
March 19, 2009
BHOTNA MAHTO Vs. STATE OF JHARKHAND
January 30, 2009
BHOUWA MUNDA Vs. GAURI SHANKAR CHOUDHARY
July 13, 2009
BHRIGUNATH SINGH Vs. STATE OF JHARKHAND
July 2, 2009
BHUBNESHWAR MANDAL Vs. BIHAR STATE ELECTRICITY BOARD
July 23, 2009
BHUKHALI DEVI Vs. STATE OF JHARKHAND
May 12, 2009
Bhukhan Bhuian Vs. State of Bihar
February 4, 2009
BHULI NAGAR VIKAS PARISHAD AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 19, 2009
BHUNESHWAR MAHATO Vs. UNION OF INDIA
February 6, 2009
BHUNESHWAR NARAYAN MEHTA Vs. STATE OF JHARKHAND, THROUGH DEPUTY COMMISSIONER, HAZARIBAGH
December 14, 2009
Bhuneshwar Yadav Vs. State of Jharkhand
February 17, 2009
Bhuneshwar Yadav Vs. State of Bihar (Now Jharkhand)
January 28, 2009
BHUPENDRA NATH MISTRY Vs. STATE OF JHARKHAND
August 4, 2009
BHUPENDRA SINGH Vs. STATE OF JHARKHAND
November 6, 2009
BHUSAN DHOBI Vs. COMMISSIONER, COAL MINES PROVIDENT FUND, DHANBAD AND ANR.
October 8, 2009
Bhuwneshwar Gope Vs. State of Jharkhand
April 16, 2009
BIBI NAZMA @ NAJ MABANA Vs. UNIVERSAL DISTRIBOTOR, HELD BY FARUKH AHAMAD MAZHAVI AND DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD
October 14, 2009
Bibi Samrath Vs. State of Bihar (now Jharkhand)
April 9, 2009
BIDYADHAR MAHATO Vs. MANAGEMENT OF M/S.BAJRANG MICA CO.LTD
July 15, 2009
BIHAR FOUNDRY & CASTINGS LTD., RANCHI Vs. DAMODAR VALLEY CORPORATION
December 14, 2009
BIHAR STATE FINANCIAL CORPORATION Vs. RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL, RANCHI
August 27, 2009
BIHAR STATE FINANCIAL CORPORATION THROUGH ITS MANAGING DIRECTOR, PATNA Vs. ASHOK KUMAR SINHA
May 8, 2009
BIHAR STATE ROAD TRANSPORT CORPORATION, PATNA Vs. RANJIT PRASAD & ORS.
January 15, 2009
BIHAR, JHARKHAND WORKER&APOSS WELFARE UNION Vs. STATE OF JHARKHAND
September 16, 2009
BIHARI BARAIK Vs. CHANDRADEO MAHTO
December 11, 2009
Bijay Chandra Mandai Vs. State of Jharkhand
August 11, 2009
BIJAY KUMAR MANDAL Vs. STATE OF JHARKHAND
November 20, 2009
BIJOY MINING COMPANY LTD Vs. BIHAR STATE ELECTRICITY BOARD
May 21, 2009
BILASH MANDAL Vs. STATE OF BIHAR NOW THE STATE OF JHARKHAND
March 31, 2009
BIMAL KUMAR Vs. SAKUNATALA DEVI
November 18, 2009
BIMAL KUMAR PINGUA Vs. STATE OF JHARKHAND AND OTHERS
May 12, 2009
BIMAL KUMAR SINHA Vs. SATE OF JHARKHAND : SCHENCK JENSON & NICHOLSON LTD, KOLKATA : MANAGING DIRECTOR, M/S SCHENCK JENSON & NICHOLSON, RANCHI : SR.PERSONNEL & I.R.SCHENCK
August 28, 2009
BIMAL PRASAD Vs. STATE OF JHARKHAND
September 8, 2009
BIMAL WIRE NAIL INDUSTRIES Vs. STATE OF JHARKHAND
January 6, 2009
BIMALDEO RAM Vs. STATE OF JHARKHAND
April 27, 2009
BIMALENDU KUMAR CHATTERJEE Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
July 24, 2009
BIMENDRA KUMAR KASHYAP Vs. GEETA DEVI & ANR.
March 4, 2009
BIMLA DEVI Vs. NEELAVATHI TRANSPORT
May 1, 2009
BINAY BHUSHAN PRASAD SINHA Vs. STATE OF JHARKHAND THROUGH CBI
July 21, 2009
BINAY KUMAR Vs. CHOTAN MAHTO
July 13, 2009
BINAY KUMAR MODI Vs. STATE OF JHARKHAND
December 11, 2009
BINAY KUMAR SINGH Vs. STATE OF JHARKHAND AND ASHOK KUMAR SHARMA
May 27, 2009
BINAY PRAKASH Vs. JHARKHAND STATE ELECTRICITY BOARD
February 11, 2009
BINDESHWAR KUMAR Vs. STATE OF JHARKHAND
July 2, 2009
BINDESHWARI DAS Vs. B C C L
March 27, 2009
BINDESHWARI PRASAD CHOUDHARY Vs. STATE OF JHARKHAND
September 10, 2009
BINDYACHAL CHOUBEY Vs. STATE OF JHARKHAND
August 10, 2009
BINI DEVI Vs. KAMINI DEVI
October 27, 2009
Binita Sahay Vs. Jharkhand State Electricity Boar, through its Chairman, Ranchi
April 6, 2009
Binod Hari Vs. State of Jharkhand
March 5, 2009
BINOD KUMAR JAIN, BOKARO Vs. PROVIDENT FUND COMMISSIONER, E.P.F.O., RANCHI
August 20, 2009
BINOD KUMAR SINGH Vs. STATE OF JHARKHAND
July 23, 2009
BINOD KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF HOME, GOVT. OF JHARKHAND AND OTHERS
October 5, 2009
BINOD KUMAR THAKUR Vs. STATE OF JHARKHAND
November 11, 2009
BINOD MANDAL Vs. STATE OF JHARKHAND
December 16, 2009
BINOD RAJAK Vs. STATE OF BIHAR
February 24, 2009
BINOD RAM Vs. STATE OF BIHAR NOW JHARKHAND
October 10, 2009
BINOD SAO Vs. STATE OF JHARKHAND
December 19, 2009
BINOD SINHA @ BINOD KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH ITS VIGILANCE
September 8, 2009
BIPIN BIHARI MAHTO & ORS. Vs. STATE OF JHARKHAND & ORS
November 11, 2009
Bipin Gope Vs. State of Jharkhand
January 9, 2009
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND
March 18, 2009
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND
August 19, 2009
BIPIN PRASAD SINGH Vs. STATE OF JHARKHAND
May 23, 2009
BIPIN SOI Vs. STATE OF JHARKHAND
May 7, 2009
BIR SINGH HASDA Vs. STATE OF JHARKHAND
February 19, 2009
Biren Napit Vs. State of Bihar
January 22, 2009
Birendra Kumar Mishra Vs. State of Jharkhand
January 15, 2009
BIRENDRA KUMAR PANDEY Vs. STATE OF JHARKHAND
November 6, 2009
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
December 16, 2009
BIRENDRA KUMAR SINGH Vs. SECRETARY, FOUNDARY FORGE CO-OPERATIVE SOCIETY LTD
July 10, 2009
Birendra Kumar Thakur Vs. State of Jharkhand
March 3, 2009
BIRENDRA PRADHAN Vs. STATE OF JHARKHAND
August 24, 2009
BIRENDRA PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
March 31, 2009
BIRENDRA PRASAD RAI Vs. COAL INDIA LIMITED
May 15, 2009
BIRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
August 10, 2009
Birendra Rajak Vs. State of Jharkhand
April 16, 2009
Birendra Singh @ Bilu Singh Vs. State of Jharkhand
April 8, 2009
BIRENDRA SINGH @ BILU SINGH Vs. STATE OF JHARKHAND
March 19, 2009
BIRESH KUMAR Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAGH, THROUGH-ITS VICE-CHANCELLO
December 14, 2009
BIRJU SAO Vs. STATE OF JHARKHAND, THE DEPUTY COMMISSIONER AND THE SUB DIVISIONL OFFICER
December 18, 2009
BIRSA AGRICULTURAL UNIVERSITY, KANKE, RANCHI Vs. SHEO NATH PRASAD
May 6, 2009
BIRSA AGRICULTURE UNIVERSITY, VICE CHANCELLOR Vs. BANSHIDHAR SHARMA
November 13, 2009
Bisheshwar Manjhi Vs. State of Jharkhand
December 9, 2009
BISHNU CHANDRA CHOUDHARY AND PANKAJ KUMAR MANDAL Vs. STATE OF JHARKHAND
November 4, 2009
BISHNU DEO SINGH Vs. STATE OF JHARKHAND
December 15, 2009
Bishu Prasad Mahato Vs. State of Jharkhand
February 4, 2009
BISHWA RAM OJHA Vs. MANAGEMENT OF TATA IRON AND STEEL COMPANY LTD
May 8, 2009
BISHWANATH AGARWAL Vs. RAM SONKAR
May 4, 2009
BISHWANATH CHOUDHARY & ETC. Vs. STATE OF JHARKHAND & ORS.
December 14, 2009
BISHWANATH PATHAK Vs. STATE OF JHARKHAND
November 19, 2009
BISHWANATH PRASAD Vs. STATE OF JHARKHAND : SUPERINTENDENT OF POLICE (SPL.CBI) DHANBAD
September 8, 2009
Bishwanath Prasad Sah Vs. State of Jharkhand
December 9, 2009
BISHWANATHAN GODER ALAIS @ J. BISHWANATHAN Vs. STATE OF JHARKHAND
April 9, 2009
BISTU PALIT,SHEO MANGAL SINGH Vs. RAM BRIKSH MAHATO,RAJENDRA MAHATO
April 22, 2009
BISWANATH PRASAD THAKUR Vs. STATE OF JHARKHAND
December 11, 2009
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. HEAVY ENGINEERING CORPORATION LTD
November 13, 2009
BODO @ BORA TUDU Vs. STATE OF BIHAR
June 26, 2009
BORHYA KISKU Vs. STATE OF BIHAR
January 22, 2009
Bosko Hembrom Vs. State of Bihar ( Now Jharkhand)
January 15, 2009
BOURI MAHTO @ BAL RAM MAHTO Vs. STATE OF JHARKHAND
October 9, 2009
BRAHMI IMPEX LIMITED Vs. UNION OF INDIA
July 17, 2009
Brahmi Impex Limited, West Bengal Vs. Union of India
January 12, 2009
BRAHMI IMPEX LTD Vs. UNION OF INDIA
June 26, 2009
BRAJ KISHORE SHARMA Vs. STATE OF JHARKHAND THROUGH DEPARTMENT OF VIGILANCE, JHARKHAND
September 15, 2009
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD Vs. RAJKAMAL SAH
May 6, 2009
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. BRAHAMDEV PRASAD
August 18, 2009
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. BABY DEVI AND ORS
October 29, 2009
BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD., HAZARIBAGH BRANCH, HAZARIBAGH Vs. STATE OF JHARKHAND
July 17, 2009
BRIGADIER RAKESH SHARMA Vs. SRI VIJAY SINGH
October 29, 2009
BRIJ MOHAN GUPTA @ BIRJU Vs. STATE OF JHARKHAND
October 12, 2009
Brij Shushan Vs. State of Jharkhand through CBI
January 16, 2009
Buchi Kamin Vs. Bharat Coking Coal Limited
February 10, 2009
BUDA ORAON Vs. STATE OF BIHAR
May 18, 2009
BUDDI LAL SOREN Vs. STATE OF JHARKHAND
February 4, 2009
Budhan Baitha Vs. State of Jharkhand
March 17, 2009
BUDHAN CHAURASIA Vs. STATE OF JHARKHAND
October 7, 2009
BUDHAN GANJHU Vs. STATE OF JHARKHAND
May 21, 2009
BUDHAN MAHTO Vs. HORIL MAHTO
December 23, 2009
BUDHAN PANDIT Vs. BHARAT REFRACTORIES LTD.
January 16, 2009
BUDHAN SAO Vs. JAMANTI DEVI : RANJAN KUMAR : RINA KUMARI : HINA KUMARI : JULI KUMARI
September 4, 2009
BUDHDEO PURTY Vs. STATE OF JHARKHAND
September 1, 2009
BUDHI NATH MURMU, Vs. STATE OF JHARKHAND
April 13, 2009
BULAKI MAHTO Vs. CENTRAL COALFIELD LTD., THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR, RANCHI : GENERAL MANAGER, C.C.L., HAZARIBAGH : PERSONAL MANAGER, C.C.L., HAZARIBAGH : COMMISSIONE
August 11, 2009
BYOMKESH MISHRA Vs. HINDUSTAN COPPER LTD. & ORS.
March 19, 2009
C.V.FRANCIS Vs. UNION OF INDIA
May 22, 2009
Calcutta Jaipur Paribahan Private Limited Vs. State of Jharkhand
April 16, 2009
CAPT.OMBRISH KUMAR SINGH Vs. STATE OF JHARKHAND
April 29, 2009
CASUAL LABOURERS WORKMEN, CENTRAL HORTICULTURAL EXPERIMENT STATION, RANCHI, THROUGH PRESIDENT Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF THE CENTRAL HORTICULTURAL EXPERIMENT STATION, ETC.
May 7, 2009
CENTRAL COAL FIELDS LTD Vs. STATE OF BIHAR
May 19, 2009
CENTRAL COALFIELDS LIMITED Vs. NARENDRA KUMAR GIRI
January 13, 2009
CENTRAL COALFIELDS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, HAZARIBAGH
November 16, 2009
CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR
August 5, 2009
Central Coalfields Limited Vs. Santosh Prasad
December 9, 2009
CENTRAL COALFIELDS LIMITED OFFICERS BENEVOLENT SOCIETY Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND THE BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED
August 11, 2009
CENTRAL COALFIELDS LIMITED, Vs. RAM SUMER SINGH
January 20, 2009
CENTRAL COALFIELDS LTD Vs. PRESIDING OFFICER
July 7, 2009
CENTRAL COALFIELDS LTD Vs. A B SINGH
December 9, 2009
CENTRAL COALFIELDS LTD Vs. AJAY TRANPORT COMPANY
May 15, 2009
CENTRAL COALFIELDS LTD., KUJU AREA, HAZARIBAGH Vs. BAIJU KARMALI
November 20, 2009
CERAMIC MALLEABLE MAZDOOR SANGH Vs. STATE OF JHARKHAND
May 27, 2009
CHADRA TIRKEY Vs. STATE OF JHARKHAND
May 28, 2009
CHAITAN MURMU Vs. CHAIRMAN, JSEB
November 18, 2009
CHAKARAM MAHATO Vs. STATE OF JHARKHAND
July 1, 2009
CHAMAR SINGH @ RAJU MAHLI Vs. STATE OF JHARKHAND
December 18, 2009
CHAMPA DEVI Vs. STATE OF JHARKHAND & OTHERS
May 12, 2009
Champa Devi Vs. State of Jharkhand
January 19, 2009
CHAMU SAHU Vs. STATE OF JHARKHAND
December 17, 2009
CHANARIK MISTRY Vs. STATE OF JHARKHAND
July 9, 2009
CHANCHALA DEVI Vs. STATE OF JHARKHAND
November 3, 2009
CHANCHLA DEVI Vs. STATE OF JHARKHAND
May 28, 2009
CHANDAN BHUIYAN Vs. STATE OF JHARKHAND
November 4, 2009
Chandan Hansda Vs. State of Bihar (now Jharkhand)
June 23, 2009
CHANDAN KUMAR Vs. STATE OF JHARKHAND
April 24, 2009
CHANDER SAHU @ CHANDRA KR.GUPTA Vs. STATE OF JHARKHAND
December 23, 2009
Chandeshwar Singh Vs. Projects & Development India Ltd.
May 8, 2009
CHANDI PANDIT Vs. STATE OF JHARKHAND
February 25, 2009
Chandra Bati Devi Vs. State of Jharkhand
February 12, 2009
CHANDRA BHUSHAN PRASAD Vs. STATE OF JHARKHAND
July 20, 2009
CHANDRA BHUSHAN RAVI Vs. FOOD CORPORATION OF INDIA : ZONAL MANAGER (EAST), FOOD CORPORATION OF INDIA, CALCUTTA -17 : DISTRICT MANAGER, FOOD CORPORATION OF INDIA, DISTRICT OFFICE
September 3, 2009
CHANDRA BHUSHAN SINGH Vs. CENTRAL COALFIELDS LTD
April 28, 2009
Chandra Kant Kumar @ Shekhar Mahto Vs. State of Jharkhand
January 9, 2009
CHANDRA KOCHHAR Vs. UNION OF INDIA
March 30, 2009
CHANDRA MOHAN GUPTA Vs. STATE OF JHARKHAND
April 21, 2009
CHANDRA NATH SINGH Vs. STATE OF JHARKHAND
October 8, 2009
CHANDRA SEKHAR PRASAD SINHA Vs. STATE BANK OF INDIA
November 24, 2009
Chandra Shekhar Prasad Vs. Heavy Engineering Corporation Limited
January 16, 2009
Chandra Shekhar Prasad Sinha Vs. State of Jharkhand
January 21, 2009
CHANDRA SHEKHAR RANA Vs. CENTRAL COALFIELDS LTD
July 6, 2009
Chandra Shekhar Ray @ Bagha Roy Vs. State of Jharkhand
April 20, 2009
CHANDRAMANI PANDEY Vs. STATE OF JHARKHAND : SECRETARY, DEPARTMENT OF FOOD & CIVIL
August 19, 2009
CHANDRASEKHAR DAS Vs. BIRSA AGRICULTURAL UNIVERSITY, KANKE, RANCHI
April 28, 2009
CHANDRAWATI DEVI Vs. STATE OF JHARKHAND
December 15, 2009
Chandrika Singh @ Chandrika Satnami Vs. State of Jharkhand
February 10, 2009
CHANDUKA HITECH STEELS PVT.LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD : GENERAL MANAGER-CUM- C.E., JAMSHEDPUR : ELECTRICAL EXECUTIVE ENGINEER, ELECTRIC SUPPLY CIRCLE
August 13, 2009
Charanjit Singh Vs. State of Jharkhand
September 11, 2009
CHARKI DEVI Vs. UNION OF INDIA
January 7, 2009
Charlis Malto Vs. State of Jharkhand
January 16, 2009
CHETAN ANAND VERMA Vs. STATE OF JHARKHAND
July 6, 2009
CHHABI MANDAL Vs. STATE OF BIHAR
October 29, 2009
Chhatarpal Ganjhu Vs. State of Jharkhand
January 12, 2009
CHHATU RABIDAS @ CHATRU RABIDAS Vs. RAKESH KUMAR SINHA & ANR
September 9, 2009
CHHATU RABIDAS ALIAS CHATRU RABIDAS Vs. RAKESH KUMAR SINHA AND ANOTHER
September 11, 2009
Chhaya Sinha Vs. State of Jharkhand
March 25, 2009
Chhota Birsa Uranw Vs. Bharat Coking Coal Ltd.
December 11, 2009
CHHOTANAGPUR DURGAM KSHETRA KRISHI VIKAS KENDRA Vs. STATE OF JHARKHAND
July 16, 2009
Chhotelal Pandey Vs. State of Jharkhand
April 21, 2009
CHHOTEY LALL MODI Vs. STATE OF JHARKHAND
June 25, 2009
Chhoto Majhi Vs. State of Bihar (Now Jharkhand)
February 17, 2009
CHHOTU MODI Vs. STATE OF BIHAR
June 22, 2009
CHHUNNU MIAN @ ABDUL RUB Vs. STATE OF JHARKHAND
July 2, 2009
Chhutu Murmu Vs. State of Bihar
January 12, 2009
Chigu Ravidas Vs. State of Bihar
February 9, 2009
CHIT BAHAL SINGH Vs. STATE OF JHARKHAND AND ANR.
March 18, 2009
CHITRANJAN KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, ROAD CONSTRUCTION DEPARTMENT, JHARKHAND : ENGINEER-IN-CHIEF-CUM-SPECIAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT
September 5, 2009
CHITRANJAN KUMAR SINGH Vs. STATE OF JHARKHAND
September 11, 2009
CHOTE LAL PRASAD SINHA Vs. STATE OF BIHAR
August 6, 2009
CHOUDHURY DAMODAR PRASAD Vs. STATE OF JHARKHAND
January 29, 2009
Christopher Kujur Vs. Union of India
April 17, 2009
COALFIELD LABOUR UNION Vs. PRESIDING OFFICER OF CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.1, DHANBAD
September 9, 2009
COKING COAL LTD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.1, DHANBAD
April 28, 2009
CRESENTIA EKKA Vs. STATE OF JHARKHAND AND OTHERS
March 17, 2009
Cresentia Ekka Vs. State of Jharkhand
March 27, 2009
Cyril Birendra Nath Hansdah Vs. State of Jharkhand
August 7, 2009
D.A.V.HIGH SCHOOL THROUGH ITS SECRETARY Vs. STATE OF JHARKHAND
May 7, 2009
D.CHOUDHARY @ DINABANDHU CHOUDHARY Vs. STATE OF JHARKHAND
October 30, 2009
D.N.THAKUR Vs. UNION OF INDIA
May 25, 2009
D.P.BANDYOPADHYAY Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY, RANCHI : VICE CHAIRMAN, RANCHI REGIONAL DEVELOPMENT AUTHORITY, RANCHI : KRISHNA CHANDRA SARKAR : JAY GOPAL BANDHOPADHAYA : SHIV PRASAD BANDHOPADHAYA
September 8, 2009
DADUL DHOBI @ DADUL BAITHA Vs. STATE OF JHARKHAND
August 28, 2009
DAMODAR PRASAD Vs. STATE OF JHARKHAND
November 26, 2009
DAMODAR PRASAD SINGH Vs. MINERAL AREA DEVELOPMENT AUTHORITY AND OTHERS
January 28, 2009
DAMODAR RAJAK Vs. THE STATE OF JHARKHAND
December 10, 2009
DAMU @ DOBAI @ RAMRAI SOREN Vs. STATE OF BIHAR
May 5, 2009
DARBARI MAHTO AND ANOTHER Vs. BHOLA NATH MANDAL AND OTHERS
March 18, 2009
DAROGA SAO Vs. STATE OF BIHAR NOW THE STATE OF JHARKHAND
May 5, 2009
Dasrath Prasad Vs. State of Jharkhand
April 5, 2009
Dasrath Tanti Vs. Bharat Coking Coal Ltd.
July 10, 2009
DAUD HANS Vs. STATE OF JHARKHAND
May 5, 2009
DAUD KERKETTA Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
November 9, 2009
DAYA SHANKAR PATHAK Vs. STATE OF JHARKHAND
May 1, 2009
DAYA SHANKAR PRASAD Vs. STATE OF JHARKHAND
September 11, 2009
DAYAL STEELS LTD Vs. DAMODAR VALLEY CORPORATION CALCUTTA
December 11, 2009
Dayal Steels Ltd. Vs. Damodar Valley Corporation
August 18, 2009
DAYANAND MISHRA Vs. STATE OF JHARKHAND
November 26, 2009
DE NOBILI SCHOOL, CMRI Vs. STATE OF JHARKHAND
September 10, 2009
DEB KUMAR MUKHERJEE Vs. VICE CHANCELLOR, BIRSA AGRICULTURE UNIVERSITY, RANCHI
June 30, 2009
DEB SHANKAR BANERJEE Vs. SUCHITRA BANERJEE
September 4, 2009
DEBABRAT MUKHERJEE Vs. STATE OF JHARKHAND THROUGH C.B.I
July 3, 2009
DEBINATH KASI Vs. COMMISSIONER, SOUTH CHOTANAGPUR DIVISION, RANCHI
October 29, 2009
Debu Napit Vs. State of Jharkhand
July 17, 2009
DEEP SAHKARI GRIHA NIRMAN SAMITTEE SIMIT Vs. STATE OF BIHAR
September 16, 2009
DEEPAK KUMAR SHAW Vs. STATE OF JHARKHAND
November 7, 2009
DEEPAK KUMAR SINGH Vs. STATE OF JHARKHAND
May 9, 2009
Deepak Tiru Vs. State of Jharkhand
April 1, 2009
DEG LAL MAHTO & ORS. Vs. STATE OF JHARKHAND
April 12, 2009
DEINESH NARAYAN SINGH Vs. STATE OF JHARKHAND
August 13, 2009
Deo Karan Jath Vs. Bharat Coking Coal Ltd.
March 5, 2009
DEO KUMAR MISTRI Vs. STATE OF JHARKHAND
November 6, 2009
Deo Mohan Malviya Vs. State of Jharkhand
February 9, 2009
Deo Nandan Prasad Vs. Union of India
February 13, 2009
DEO NATH MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
March 3, 2009
DEO NATH MANJHI Vs. UNION OF INDIA
August 11, 2009
Deolal Uraon Vs. State of Jharkhand
April 16, 2009
DEONARAYAN PRASAD SINHA Vs. STATE OF BIHAR
December 1, 2009
DEPARTMENT, R & T DIVISION Vs. CHHOTAN MAHTO
November 23, 2009
DEVENDRA PRASAD SINHA Vs. STATE OF JHARKHAND
December 7, 2009
DEVENDRA R. PUROHIT Vs. STATE OF JHARKHAND
September 16, 2009
DEVIMAI MURMU Vs. STATE OF JHARKHAND : DIVISIONAL COMMISSIONER, SANTHAL PARGANA, DUMKA : SUBDIVISIONAL OFFICER, PAKUR : SOGEN MURMU, SON OF LATE CHHOTE DERMAN MURMU
August 18, 2009
Dhabai Marandi Vs. Bibhuti Marandi @ Lodo Marandi
February 25, 2009
Dhan Singh Mundari Vs. State of Jharkhand
January 29, 2009
Dhananjay Kumar Dubey Vs. State of Jharkhand
April 6, 2009
DHANANJAY PRASAD SINGH Vs. STATE OF JHARKHAND
May 8, 2009
DHANANJAY SHUKLA Vs. PURAN CHANDRA MISHRA
August 11, 2009
DHANANJAY SHUKLA & ORS. (IN 324) RAM LAKHAN PRASAD (IN 466) Vs. COAL INDIA LTD, KOLKATA & ORS. (IN BOTH)
August 11, 2009
DHANANJAY SINGH Vs. STATE OF JHARKHAND
December 21, 2009
DHANBAD COLD STORAGE PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 16, 2009
DHANESHWAR GOPE Vs. STATE OF JHARKHAND
December 23, 2009
DHANESHWAR KARMALI Vs. COMMISSIONER, NORTH CHOTANAGPUR DIVISION, HAZARIBAGH
November 4, 2009
DHANESHWAR PRASAD Vs. STATE OF JHARKHAND
November 4, 2009
DHANESHWAR SAO Vs. STATE OF JHARKHAND : DEPUTY COMMISSIONER, HAZARIBAGH : AUTHORIZED OFFICER-CUM-DIVISIONAL FOREST OFFICER, HAZARIBAGH
September 2, 2009
DHANI RAM MAHATO Vs. STATE OF JHARKHAND
August 20, 2009
DHARMA NATH DAS Vs. STEEL AUTHORITY OF INDIA LIMITED
April 30, 2009
DHARMENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
May 8, 2009
DHARU MUNDA Vs. JHARKHAND STATE ELECTRICITY BOARD
July 2, 2009
DHIRENDRA BIHARI SRIVASTAVA Vs. LEELA MISHRA
May 28, 2009
DHRUB DEV MISHRA Vs. ALLAHABAD BANK
July 3, 2009
Dhuran Mahato Vs. State of Jharkhand
April 9, 2009
DHURI YADAV Vs. THE STATE OF JHARKHAND
March 5, 2009
DIAMOND CONSTRUCTION THROUGH ITS PROPRIETOR, HIRA SINGH, BOKARO Vs. CENTRAL COALFIELDS LTD., RANCHI
December 14, 2009
Dilip Bauri Vs. State of Jharkhand
February 26, 2009
Dilip Kumar Samal (in 421) Panchu Kaibarta Vs. State of Bihar (Now Jharkhand)
March 4, 2009
DILIP SARDAR Vs. TAPAN KUMAR REG
September 7, 2009
Din Dayal Singh Vs. State of Jharkhand
November 17, 2009
DINA NATH SAHAY Vs. STATE OF JHARKHAND
August 28, 2009
DINESH CHANDRA SINGH Vs. STATE OF BIHAR
November 23, 2009
DINESH KUMAR MAHTO Vs. STATE OF JHARKHAND : SECRETARY, DEPARTMENT OF HUMAN RESOURCE DEVELOPMENT (PRIMARY & MIDDLE EDUCATION), GOVERNMENT OF JHARKHAND
December 2, 2009
Dinesh Kumar Manjhi Vs. State of Jharkhand
January 12, 2009
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND
December 4, 2009
DINESH SONTHALIA Vs. STATE OF JHARKHAND
May 18, 2009
DINESHWAR GIRI @ DINESH GIRI Vs. STATE OF JHARKHAND
October 29, 2009
DINESHWAR JHA Vs. CENTRAL BUREAU OF INVESTIGATION
April 24, 2009
DINESHWAR RAI Vs. STATE OF JHARKHAND
January 7, 2009
DINESHWAR THAKUR DIN Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF WATER RESOURCES, GOVERNMENT OF JHARKHAND, RANCHI : EXECUTIVE ENGINEER, PUNASI SPELL WELL DIVISION
December 4, 2009
DIPAK BANERJEE Vs. RANCHI UNIVERSITY
July 9, 2009
DIPCHAND DOHRE Vs. UNION OF INDIA
May 28, 2009
DIPENDU KUMAR MITRA Vs. STATE OF BIHAR
December 15, 2009
DIRECTOR, CENTRAL INSTITUTE PSYCHIATRY Vs. KUNDAN SINGH
February 13, 2009
DIRECTOR, REHABILITATION & LAND ACQUISITION, D.V.C. Vs. GURUPADA KUMBHAKAR
July 3, 2009
DIVISIONAL MANAGER, L.I.C. OF INDIA Vs. MOST. MOHINI
September 9, 2009
Divisional Manager, New India Insurance Company Ltd Vs. Dharam Deo Paswan
March 25, 2009
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANGADHAR MISHRA
March 25, 2009
DIWAKAR SARAK Vs. STATE OF JHARKHAND : MANOJ KUMAR JAIN
July 24, 2009
DORABJI AUTO, SINGHBHUM Vs. EMPLOYEES PROVIDENT FUND ORGANIZATIONI, RANCHI
July 1, 2009
DR (PROF ) PRABHU NANDAN PRASAD Vs. DR VICTOR TIGGA, THE VICE CHANCELLOR, S K M UNIVER
May 18, 2009
DR SUBHASH KUMAR Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, ANIMAL H
February 10, 2009
DR. JACINTA MINZ & ORS. Vs. STATE OF JHARKHAND & ORS.
October 13, 2009
DR. KAILASH VIHARI Vs. UNION OF INDIA AND OTHERS
July 17, 2009
DR. R.K. RAI Vs. UNION OF INDIA AND OTHERS
February 3, 2009
DR.NAGENDRA PRASAD & (10) ORS. (IN 1248) SUKHDEO PRASAD AND ANR. (IN 206) Vs. STATE OF JHARKHAND & ORS. (IN BOTH)
May 1, 2009
DRAUPADI DEVI Vs. STATE OF JHARKHAND AND OTHERS
October 9, 2009
DRUPAD CONSTRUCTION PVT.LTD Vs. STATE OF JHARKHAND
July 7, 2009
DUGU MANJHI Vs. STATE OF JHARKHAND
May 27, 2009
DUJA SOREN Vs. STATE OF JHARKHAND
July 14, 2009
DUKHNI DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
July 8, 2009
DULAL CHANDRA MUKHERJEE Vs. SAJAN KUMAR AGARWAL
December 19, 2009
DULARCHAND PRASAD MEHTA Vs. CENTRAL COALFIELDS LTD., AND ORS
April 21, 2009
DURGA CHARAN SARDAR Vs. STATE OF BIHAR
April 27, 2009
DURGA DEVELOPERS PVT. LTD Vs. SUNIL KUMAR TIWARY
May 8, 2009
DURGA DEVI Vs. STATE OF JHARKHAND
July 14, 2009
DURGA KUMAR YADAV Vs. STATE OF JHARKHAND
May 8, 2009
DURGA ORAON Vs. STATE OF JHARKHAND
May 26, 2009
Durga Ram Verma Vs. State of Jharkhand
February 2, 2009
Dwaba Glass Works Vs. Bharat Coking Coal Ltd.
February 4, 2009
DWARIKA DHISH PRASAD SINGH Vs. STATE OF JHARKHAND
August 13, 2009
DWARIKA PRASAD MEHTA Vs. STATE OF JHARKHAND
October 27, 2009
Eastern Coalfields Vs. Mariyanus Marandi
March 17, 2009
EASTERN COALFIELDS LIMITED Vs. GOPAL CHANDRA MONDAL
December 4, 2009
EASTERN SYNPACKS LIMITED Vs. STATE OF JHARKHAND
February 4, 2009
EASTERN-CENTRAL RAILWAY Vs. ASHOK KUMAR VERMA
May 23, 2009
EDUCOMP SOLUTION LTD Vs. STATE OF JHARKHAND
January 29, 2009
EJAJ AHMAD Vs. STATE OF JHARKHAND
September 3, 2009
EKRAM KHAN Vs. STATE OF JHARKHAND
July 29, 2009
ELECTRIC AND ENGINEERING CO LTD Vs. STATE OF JHARKHAND
July 31, 2009
EMPLOYEES IN RELATION TO MANAGEMENT OF "D" REPWAYS Vs. WORKMAN ,DHANBAD
November 18, 2009
EMPLOYEES IN RELATION TO MANAGEMENT OF KATHARA COLLIERY OF C C LTD Vs. THEIR WORKMEN,KATHARA BOAKRO
November 23, 2009
Employees in relation to the Management of Bhagaband Colliery Vs. Presiding Officer, Central Government Industrial Tribunal (No.2), Dhanbad
February 18, 2009
EMPLOYER IN RELATION TO THE MANAGEMENT OF JAMADOVA COLLIERY OF TATA IRON AND STEEL COMPANY LTD. Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.2
December 1, 2009
EMPLOYER IN RELATION TO THE MANAGEMENT OF LIFE INSURANCE CORPORATION Vs. UNION OF INDIA
February 13, 2009
EMPLOYERS IN RELATION TO MANAGEMENT OF CENTRAL MINE PLANING AND DISIGN INSTITUTE LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
February 2, 2009
EMPLOYERS IN RELATION TO THE MANAGEMENT OF AMLABAD COLLIERY OF BHARAT COKING COAL LIMITED Vs. THEIR WORKMAN BEING REPRESENTED BY THE GENERAL SECRETARY, DHANBAD COLLIERY KARAMCHARI SINGH
April 22, 2009
Employers in relation to the Management of Barora Coal Washery of M/s Bharat Coking Coal Ltd. Vs. Their Workmen
March 25, 2009
EMPLOYERS IN RELATION TO THE MANAGEMENT OF CENTRAL COALFIELDS LTD Vs. PRESIDING OFFICER
November 6, 2009
EMPLOYERS IN RELATION TO THE MANAGEMENT OF DAMODAR Vs. BAIJNATH MISTRI
November 23, 2009
Employers in relation to the Management of Govindpur Colliery of M/s. Bharat Coking Coal Ltd. Vs. Their Workmen being represented by the Joint General Secretary Rashtriya Colliery Mazdoor Sangh, Dhanbad
December 9, 2009
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KATRAS CHOITUDIH COLLIERY OF BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.I
April 30, 2009
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KATRAS CHOITUDIH COLLIERY OF BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
April 30, 2009
EMPLOYERS IN RELATION TO THE MANAGEMENT OF RAJRAPPA WASHERY CENTRAL COALFIELDS LTD Vs. THEIR WORKMAN
October 14, 2009
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TATA STEEL LIMITED Vs. THE CONCERNED WORKMAN, D.P. MITRA
January 9, 2009
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TETULMARI COLLIERY Vs. PRESIDING OFFICER
April 28, 2009
EMPLOYERS IN RELATIONA TO THE MANAGMENT OF LODNA AREA OF BCCL Vs. THEIR WORKMEN
May 8, 2009
Ex.Havaldar Md.Karim Khan Vs. State of Jharkhand
February 19, 2009
Eyelex Cinema, Ranchi Vs. Union of India
January 7, 2009
FAGU MAHTO @ DHIRHU MAHTO, ASHOK SAO AND TUNUA SAO @ UMESH SAO Vs. STATE OF JHARKHAND
September 15, 2009
FAIYAZ AHMAD Vs. INDIAN IRON & STEEL CO.LTD
May 21, 2009
FAIZ MURTAZA ALI Vs. SYED ASKARI HADI AUGUSTINE IMAM
February 27, 2009
FAIZ MUTAZA ALI Vs. SYED ASKARI HADI ALI AUGUSTIN IMAM
February 6, 2009
FATIK MAHTO Vs. BHARAT COKING COAL LTD
June 30, 2009
FIRANGI YADAV Vs. UNION OF INDIA
November 30, 2009
FRANCIS XAVIER BARA Vs. STATE OF JHARKHAND
September 7, 2009
FUDAN DEVI Vs. GENERAL MANAGER, GIDDI WASHERY, CCL
August 12, 2009
FULMATI DEVI Vs. BHARAT COKING COAL LTD., DHANBAD
November 6, 2009
G K LATH ALIAS GOPAL KRISHNA LATH Vs. STATE OF JHARKHAND
July 23, 2009
G.R.RICE & DAL MILL Vs. UNION OF INDIA : JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION
December 21, 2009
G.SRINIVAS RAO Vs. UNION OF INDIA
May 15, 2009
GAJANAND PRASAD KESHRI Vs. STATE OF JHARKHAND
December 19, 2009
GAJENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
September 14, 2009
GAJENDRA SINGH KUSHWAHA Vs. STATE OF JHARKHAND
March 6, 2009
GAMAHARIA, JAMSHEDPUR Vs. JOINT COMMISSIONER OF INCOME TAX (TDS), RANCHI
December 17, 2009
GANDHARI DEVI Vs. DABUR (DR.) S.K.BURMAN, NOW DABUR INDIA LIMITED, DABUR GRAM, JASIDIH, DEOGHAR
April 27, 2009
Ganesh Lal Pathak Vs. Bharat Coking Coal Limited (B.C.C.L.), Dhanbad
April 2, 2009
Ganesh Mahto Vs. State of Bihar (now Jharkhand)
March 19, 2009
GANESH MAHTO AND HORIL MAHTO Vs. STATE OF BIHAR
March 19, 2009
GANESH PINGUA Vs. STATE OF JHARKHAND
November 16, 2009
Ganesh Prasad Vs. State of Jharkhand
February 13, 2009
GANESH PRASAD SHARMA Vs. STATE OF JHARKHAND
October 27, 2009
Ganesh Prasad Verma Vs. State of Jharkhand
September 14, 2009
GANESH PRASAD, JAY PRAKASH KUMAR, BALCHAND SAH Vs. STATE OF JHARKHAND
December 9, 2009
GANESH RAM DIGGI Vs. CENTRAL COALFIELDS LIMITED THROUGH CMD-CUM-CHAIRMAN, CCL, RANCHI
September 16, 2009
GANESH ROY Vs. STATE OF JHARKHAND AND ANOTHER
May 13, 2009
Ganesh Singh Vs. State of Jharkhand
November 16, 2009
GANGA RAM SAMAD Vs. STATE OF JHARKHAND : DEPUTY INSPECTOR GENERAL OF POLICE
August 5, 2009
GANGADHAR MAHATO @ LANGRA MAHATO Vs. STATE OF JHARKHAND
August 19, 2009
GANPAT PRASAD YADAV Vs. STATE OF JHARKHAND AND OTHERS
May 13, 2009
GANPATI FUELS, DHANBAD Vs. STATE OF JHARKHAND
July 2, 2009
GANSHU BAITARIA Vs. STATE OF JHARKHAND
July 24, 2009
Gaur Mohan Mahto Vs. State of Jharkhand
April 16, 2009
GAURAV BUDHIA Vs. UNION OF INDIA
October 28, 2009
GAURCHANDRA GORAIN Vs. STATE OF JHARKHAND
January 9, 2009
Gauri Shankar Vs. State of Jharkhand
February 9, 2009
GAURI SHANKAR PRASAD Vs. STATE OF JHARKHAND
November 27, 2009
GAURI SHANKAR PRASAD VERMA Vs. PRESIDING OFFICER MOTOR ACCIDENTS CLAIMS TRIBUNAL
August 6, 2009
GAURI SHANKAR SABOO Vs. STATE OF JHARKHAND
October 14, 2009
Gauri Shankar Tiwary Vs. Steel Authority of India Limited
February 5, 2009
GAUTAM DE Vs. STATE OF JHARKHAND THROUGH HOME SECRETARY, JHARKHAND
November 18, 2009
GAUTAM PINGUWA Vs. STATE OF BIHAR
November 7, 2009
Gautam Sharma Vs. State of Jharkhand
April 22, 2009
Gaya Ram @ Gaya Ram Sah Vs. B.C.C.L. Dhanbad through its Chairman-cum-Managing Director
February 13, 2009
GAYATRI VERMA Vs. VICTOR TIGGA VICE CHANCELLOR S K M UNIVERSITY DUMKA
May 18, 2009
GEETA DEVI Vs. PARMESHWARI DEVI SARAF
February 10, 2009
GEETA DEVI Vs. STEEL AUTHORITY OF INDIA LTD., B.S.P
November 30, 2009
GEETA SHARMA Vs. STATE OF JHARKHAND
July 14, 2009
GENERAL MANAGER, ELECTRICAL EQUIPMENT FACTORY, TATISILWAI Vs. ANUPAM CHATTERJEE & ORS.
March 2, 2009
General Manager, Western Jharia Area of M/s Bharat Coking Coal Limited Vs. Union of India
April 17, 2009
Gerald Emili Moses Vs. State of Jharkhand
March 3, 2009
GERE GUNDWA (GUNDRA) SIRKA Vs. STATE OF BIHAR
November 24, 2009
GHANSHYAM MISHRA Vs. STATE OF JHARKHAND
November 26, 2009
Ghanshyam Thakur Vs. State of Jharkhand
April 9, 2009
GHANSHYAM UPADHAYAY Vs. STATE OF JHARKHAND
January 12, 2009
GIRDHARILAL AGARWAL Vs. STATE OF JHARKHAND
September 2, 2009
GIRIJA DEO Vs. STATE OF JHARKHAND
March 6, 2009
GIRISH KUMAR DUBEY Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, DEOGHAR
July 23, 2009
GLOBE ROADWAYS PVT.LTD Vs. CENTRAL COAL FIELD LTD
September 2, 2009
GOBIND LUGUN Vs. STATE OF JHARKHAND
May 19, 2009
GOBIND MAHTO Vs. STATE OF JHARKHAND
July 27, 2009
GOBINDA CHANDRA KUMAR Vs. STATE OF JHARKHAND & ORS.
October 12, 2009
Godwin Ekka Vs. State of Bihar, now State of Jharkhand
March 3, 2009
GOENDA ORAON Vs. STATE OF JHARKHAND
May 21, 2009
GOMA @ GOVIND MAHTO @ MEHTA & ANR. (IN 732), SHAMBHU RAVIDAS (IN 809) AND RUPLAL MAHTO @ MEHTA (IN 825) Vs. THE STATE OF JHARKHAND (IN ALL)
February 10, 2009
Goma @ Govind Mahto @ Mehta,Shambhu Ravidas,Rupial Mahto @ Mehta Vs. State of Jharkhand
February 15, 2009
GOPAL BHAGAT Vs. STATE OF JHARKHAND
December 21, 2009
GOPAL CHANDRA MONDAL Vs. COAL INDIA LIMITED
May 8, 2009
GOPAL DAS Vs. BARNWAS DAS
August 25, 2009
GOPAL KESHRI Vs. STATE OF JHARKHAND
May 13, 2009
GOPAL KRISHNA PRASAD Vs. STATE OF JHARKHAND
November 20, 2009
GOPAL LOHAR Vs. STATE OF JHARKHAND
February 17, 2009
GOPAL LOHRA & ORS. Vs. STATE OF BIHAR
January 27, 2009
GOPAL MISHRA Vs. STATE OF JHARKHAND
August 25, 2009
Gopal Mishra Vs. State of Jharkhand through the Secretary, H.R.D
December 10, 2009
Gopal Naroune Vs. State of Bihar
March 19, 2009
Gopal Pandit Vs. State of Jharkhand
February 3, 2009
GOPAL PATHAK Vs. THE JHARKHAND STATE ELECTRICITY BOARD
April 2, 2009
GOPAL PRASAD KHETAN AND SANDEEP KHETAN Vs. STATE OF JHARKHAND AND MARKETING OFFICER, RANCHI SUB-DIVISION
October 14, 2009
GOPAL SAHU Vs. STATE OF JHARKHAND
September 16, 2009
GOPAL SHUKLA @ GOPAL DUTT SHUKLA Vs. STATE OF JHARKHAND
August 5, 2009
GOPAL SINGH Vs. STATE OF JHARKHAND THROUGH C.B.I
July 21, 2009
GOPAL SINGH YADAV Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE
December 17, 2009
GOPIN KISKU Vs. STATE OF JHARKHAND
December 17, 2009
GORAKH NATH SINGH Vs. STATE OF JHARKHAND
November 19, 2009
GOUR DUTTA @ GOUR CHANDRA DUTTA Vs. STATE OF JHARKHAND
November 7, 2009
GOVERDHAN RAM Vs. STATE OF JHARKHAND
July 23, 2009
Green Bala Guria Vs. State of Jharkhand through the Secretary, Dept. of H.R.D., Ranchi
December 8, 2009
GUDDI @ FARHAT PARVEEN Vs. STATE OF JHARKHAND
May 26, 2009
GUPTESHWAR SINGH Vs. JUNEJA DELHI
May 27, 2009
GUPTESHWAR SINGH Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED, PATNA : J.K.DUTTA, MANAGING DIRECTOR, BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED, PATNA : CHIEF OF ADMINISTRATION
September 7, 2009
GURUCHARAN HAJAM Vs. STATE OF JHARKHAND
November 11, 2009
GURWA PATAR @ GURUA PATAR Vs. STATE OF JHARKHAND
March 3, 2009
Gusul Azam @ Gosulaazam Shah Vs. Steel Authority of India Ltd, Through its M.D. Bokaro Steel Plant
March 18, 2009
GYAN CHAND AGARWAL Vs. ROPA ORAON
May 20, 2009
H.M.P.SINGH Vs. STATE OF JHARKHAND
July 23, 2009
H.V.Axles Ltd. Vs. State of Jharkhand
February 17, 2009
HADI RAM SINGH SARDAR Vs. STATE OF JHARKHAND
March 19, 2009
HANDU BHAGAT Vs. STATE OF JHARKHAND
December 8, 2009
HANIF ANSARI Vs. GUMLA MUNICIPALITY, GUMLA : EXECUTIVE OFFICER, GUMLA MUNICIPALITY AT GUMLA : STATE OF JHARKHAND THROUGH SECRETARY, URBAN DEVELOPMENT, DEPARTMENT, GOVT.OF JHARKHAND
August 19, 2009
HARADHAN GOSWAMI Vs. BANK OF INDIA
July 24, 2009
Harbinder Singh Vs. State of Jharkhand
February 4, 2009
HARDEO MAHARAJ Vs. STATE OF JHARKHAND
October 29, 2009
HARDEO SINGH @ HARDEO SINGH MARWAH Vs. STATE OF JHARKHAND
November 9, 2009
HARE KRISHNA ROY @ BHAIRO ROY Vs. STATE OF JHARKHAND
May 25, 2009
HARE KRISHNA SINGH AND SHIV SHANKAR PANDEY Vs. STATE OF JHARKHAND
January 9, 2009
Hari Manmohan Choudhary Vs. Chairman, Jharkhand State Electricity Board
February 17, 2009
HARI MOHAN SINGH AND OTHERS Vs. TAHIRA KHATOON AND OTHERS
April 1, 2009
HARI NARAYAN DEO Vs. MD.AKHTAR
July 23, 2009
HARI NARAYAN RAI Vs. UNION OF INDIA
November 26, 2009
HARI RAM Vs. UNION OF INDIA AND OTHERS
January 19, 2009
HARI SINGH Vs. UNION OF INDIA : DIRECTOR GENERAL, BOARDER SECURITY FORCE, NEW DELHI : DEPUTY INSPECTOR GENERAL & COMMANDANT, BOARDER SECURITY FORCE, HAZARIBAGH
December 18, 2009
HARI SINGH Vs. STATE OF JHARKHAND
February 9, 2009
Haridwar Singh Vs. State of Bihar
January 15, 2009
HARIHAR SINGH MUNDA Vs. UNION OF INDIA
October 15, 2009
Harihar Yadav Vs. State of Jharkhand
January 12, 2009
HARILAL PASWAN Vs. STATE OF JHARKHAND : SECRETARY, PRIMARY EDUCATION, GOVT.OF JHARKHAND, RANCHI : DIRECTOR, PRIMARY EDUCATION, JHARKHAND, RANCHI : DEPUTY COMMISSIONER, SAHIBGANJ
September 2, 2009
Harinandan Singh Vs. State of Jharkhand
March 5, 2009
HARINATH TIWARY Vs. STATE OF JHARKHAND
April 2, 2009
HARIPADA KUMBHAKAR Vs. HARIPADA KUMBHAKAR
September 8, 2009
HARIRAM KUMHAR Vs. STATE OF JHARKHAND
July 13, 2009
HARIS CHANDRA SINGH Vs. STATE OF JHARKHAND
July 17, 2009
HARISH MANJUL Vs. UNION OF INDIA : SECRETARY TO THE GOVERNMENT OF INDIA, RAILWAY DEPARTMENT
September 4, 2009
Harishankar Mishra Vs. Bokaro Steel Authority of India Ltd.
February 10, 2009
Harizan Mahto @ Harijan Mahto Vs. State of Jharkhand
April 15, 2009
HAROON MIAN Vs. STATE OF JHARKHAND
April 5, 2009
HARPAL SINGH @ HEERE Vs. STATE OF JHARKHAND
July 10, 2009
Harun Topno Vs. Allahabad Bank
May 11, 2009
HAST BAHADUR GURUNG Vs. STATE OF JHARKHAND
May 15, 2009
HEAVY ENGINEERING CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
April 30, 2009
HEAVY ENGINEERING CORPORATION LTD Vs. SOMRA ORAON
May 1, 2009
HEMANT KUMAR SINGH Vs. STATE OF JHARKHAND
November 19, 2009
HIFJUR RAHMAN Vs. JAIBUN NISHA
June 23, 2009
HIGH COURT LEGAL SERVICE COMMITTEE Vs. STATE OF JHARKHAND AND ORS
September 14, 2009
HIMANSHU PRASAD SINHA Vs. STATE OF JHARKHAND
August 18, 2009
HINDUSTAN COPPER CORPORATION Vs. SANJAY GHOSHAL
September 10, 2009
HINDUSTAN COPPER CORPORATION Vs. SANJAY GHOSAL
August 10, 2009
HINDUSTAN LEVER LIMITED Vs. SECRETARY, LABOUR DEPARTMENT
June 26, 2009
HINDYA DHAN Vs. JHARKHAND STATE ELECTRICITY BOARD
April 30, 2009
HIPPI SINGH Vs. STATE OF JHARKHAND
March 4, 2009
HIRA LAL DUTTA Vs. JHARKHAND STATE ELECTRICITY BOARD
July 27, 2009
HIRA LAL KALUNDIA Vs. STATE OF JHARKHAND
January 16, 2009
HIRA MOCHI Vs. BHARAT COKING COAL LTD. AND OTHERS
August 10, 2009
Hiramani Shukla @ Haribansh Vs. State of Jharkhand
February 18, 2009
HIRDAY KUMAR Vs. STATE OF JHARKHAND
November 19, 2009
HITESH VERMA Vs. STATE OF JHARKHAND THROUGH SECRETARY
July 10, 2009
HOLY CROSS SCHOOL Vs. STATE OF JHARKHAND
August 18, 2009
HOTEL ARIHANT PVT LTD Vs. UNION OF INDIA
November 19, 2009
Hrinandan Singh Vs. State of Jharkhand
March 5, 2009
HUMAYUN KABIR Vs. STATE OF JHARKHAND
October 14, 2009
HYDER SEIKH Vs. BANK OF BARODA THROUGH CHIEF MANAGER, MAIN ROAD, RANCHI
September 16, 2009
HYDRABAD INDUSTRIES LTD Vs. STATE OF JHARKHAND
April 16, 2009
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MOUSMI MUKHERJEE
December 18, 2009
IDRIS ANSARI Vs. STATE OF JHARKHAND
March 3, 2009
Idrish Ansari Vs. State of Jharkhand
February 27, 2009
IFTERKHAR HMAD KHAN Vs. MD SAHABUDDIN
May 5, 2009
IGNATIOUS MURMU Vs. STATE OF JHARKHAND : SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS, JHARKHAND, RANCHI : PUSPA MARANDI, JOINT SECRETARY : GOURI SHANKAR MINZ, D.D.C., GIRIDIH : UPENDRA NARAYAN ORAOWN
September 8, 2009
INDAL SINGH RAHI Vs. STEEL AUTHORITY OF INDIA
November 11, 2009
INDIA ALLOYS Vs. ALLAHABAD BANK & OTHERS
April 6, 2009
India Automotives Limited Vs. B.S.F.C.
July 31, 2009
INDIAN ALUMINIUM COMPANY Vs. STATE OF JHARKHAND
November 9, 2009
INDIAN IRON AND STEEL CO LTD Vs. UNION OF INDIA
March 24, 2009
Indiana Engineering Works Vs. Engineering Projects (India)
January 28, 2009
INDRA DEO PASWAN Vs. STATE OF JHARKHAND
September 2, 2009
INDRA NARAYAN JHA Vs. STATE OF JHARKHAND
November 9, 2009
INDRA NARAYAN JHA Vs. STATE OF JHARKHAND
November 10, 2009
INDRA NATH MEHTA Vs. STATE OF JHARKHAND
September 7, 2009
INDRADEO PRASAD Vs. STATE OF JHARKHAND : PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT : DEPUTY SECRETARY, ROAD CONSTRUCTION DEPARTMENT : EXECUTIVE ENGINEER, NATIONAL HIGHWAY DIVISION
August 28, 2009
Indradeo Ram Vs. State of Jharkhand
January 16, 2009
INDRADEO RAM AND ORS Vs. THE STATE OF JHARKHAND
April 5, 2009
INDRADEO YADAV Vs. CENTRAL COALFIELDS LTD
June 26, 2009
INDU DEVI Vs. ARVIND KUMAR SINGH
April 8, 2009
IRA DEB @ IRA AIKAT Vs. STATE OF JHARKHAND
November 17, 2009
ISPAT AND ENERGY LTD.THROUGH ITS AUTHORISED REPRESENTATIVE Vs. SINGHBHUM MINERAL COMPANY THROUGH ITS PARTNER AND SRI RAM MINERAL COMPANY THROUGH ITS PARTNER
November 27, 2009
Izhar Ulfat Vs. Krishna Munda
April 8, 2009
J D SARDA INDUSTRIES PVT LTD Vs. BIHAR STATE FINANCIAL CORPORATION
May 25, 2009
J.C. JANI Vs. STATE OF JHARKHAND
July 17, 2009
J.KUMAR Vs. STATE OF JHARKHAND
August 20, 2009
JAG SINGH Vs. JSEB RANCHI
November 6, 2009
JAGANNATH MISHRA Vs. STATE OF BIHAR
July 27, 2009
JAGANNATH PRASAD SAHU Vs. STATE OF JHARKHAND
August 28, 2009
JAGANNATH SINGH Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, IRRIGATION DEPARTMENT, RANCHI
November 9, 2009
JAGAT NARAYAN PRASAD Vs. STATE OF JHARKHAND
November 9, 2009
JAGDEO MAHTO Vs. COMMISSIONER NORTH CHOTANAGPUR DIVISION HAZARIBAGH
February 10, 2009
JAGDISH @ THURAI MISTRY Vs. STATE OF BIHAR (NOW JHARKHAND)
February 5, 2009
JAGDISH BHAGAT Vs. STATE OF JHARKHAND
May 19, 2009
JAGDISH BHUINYA Vs. BHARAT COKING COAL LIMITED : G.M., BCCL, KURIDIH COLLIERY BLOCK-4, DHANBAD : PROJECT OFFICER, KURIDIH COLLIERY, BLOCK-4, DHANBAD : REGIONAL LABOUR COMMISSIONER
September 4, 2009
JAGDISH BHUNIYA Vs. BHARAT COKING COAL LTD
September 7, 2009
JAGDISH JHA Vs. STATE OF JHARKHAND : PRINCIPAL SECRETARY, WATER RESOURCES DEPARTMENT, RANCHI. : UNDER SECRETARY, WATER RESOURCES DEPARTMENT, RANCHI : EXECUTIVE ENGINEER, WATER
August 21, 2009
JAGDISH KUMAR OJHA Vs. HEAVY ENGINEERING CORPORATION
July 9, 2009
Jagdish Mahto Vs. State of Jharkhand
April 22, 2009
JAGDISH SINGH Vs. BHARAT COKING COAL LTD
June 26, 2009
JAGESHWAR MAHTO Vs. STATE OF JHARKHAND
March 3, 2009
JAGESHWAR PRASAD Vs. STATE OF JHARKHAND
August 5, 2009
Jagmohan Mahto Vs. Union of India
January 28, 2009
JAGO BHUMIJ Vs. STATE OF BIHAR
October 10, 2009
JAI MAHAVIR ATTA MILL Vs. JHARKHAND STATE ELECTRICITY BOARD
February 19, 2009
JAI MAHAVIR ATTA MILL Vs. JHARKHAND STATE ELECTRICITY BOARD
November 24, 2009
JAI RAM PRASAD YADAV AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
December 2, 2009
Jai Singh Boipai Vs. State of Jharkhand
April 16, 2009
JAILUNISH MIYAN @ MD.JAILUNISH Vs. STATE OF JHARKHAND
August 17, 2009
Jaimangal Prasad Vs. State of Bihar
February 26, 2009
Jaipal Mahli Vs. State of Jharkhand
March 17, 2009
Jaleshwari Devi Vs. Jharkhand State Electricity Board
April 29, 2009
JALSU BARAIK Vs. STATE OF JHARKHAND
December 7, 2009
JAMIL AKHTAR @ MD. JAMIL AKHTAR Vs. STATE OF JHARKHAND
March 26, 2009
Jamila Khatoon Vs. Ranchi Regional Development Authority, Ranchi
May 5, 2009
Jamiruddin Sheikh Vs. State of Jharkhand
April 12, 2009
JAMSHEDPUR DAIRY, A UNIT OF BIHAR STATE COOPERATIV Vs. JOINT COMMISSIONER OF INCOME TAX (TDS) AND
December 17, 2009
JAMSHEDPUR GENERAL CONSUMER CENTRAL COOPERATIVE STORE LTD Vs. JHARKHAND STATE HOUSING BOARD, RANCHI THROUGH ITS MANAGING DIRECTOR & ORS.
November 20, 2009
Jamshedpur Wellpack Poly Industries Ltd. Vs. Jharkhand State Electricity Board
December 8, 2009
JAMUNA HARIZAN @ JAMUNA AHIRWAR Vs. CENTRAL COAL FIELD LTD
November 16, 2009
JAMUNA NAYAK Vs. STATE OF JHARKHAND
April 29, 2009
Jamuna Prasad Singh Vs. State of Jharkhand
December 10, 2009
JAMUNI DEVI Vs. CHIEF GENERAL MANAGER, JSEB
August 5, 2009
JANARDAN PRASAD SINGH Vs. STATE OF JHARKHAND
November 20, 2009
JANARDAN PRASAD SINGH Vs. STATE OF JHARKHAND
January 21, 2009
JANARDAN PRASAD SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA, MUMBAI
October 30, 2009
Janki Kumhar Vs. State of Jharkhand
March 17, 2009
JANKI PRASAD SHARMA Vs. STATE OF JHARKHAND
January 5, 2009
JARINA DEVI Vs. STATE OF JHARKHAND
November 7, 2009
JATINDER SINGH HANSPAL Vs. STATE OF JHARKHAND : SARDAR TEJINDER SINGH
August 26, 2009
JAY MANGA KUMAR Vs. STATE OF JHARKHAND
December 9, 2009
JAY MANGAL KUMAR @ JAI MANGAL KUMAR Vs. STATE OF JHARKHAND
April 17, 2009
Jay Prakash Burnwal Vs. State of Jharkhand
January 7, 2009
JAY PRAKASH ROY Vs. STATE OF JHARKHAND : DINESH PASWAN
July 24, 2009
JAY TARA COILS AND CORES Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY, ADITYAPUR, JAMSHEDPUR AND OTHERS
September 8, 2009
Jaya Bag Vs. Union of India
March 25, 2009
JAYANT KARNAD Vs. UNION OF INDIA
March 18, 2009
JAYANTI PRASAD SINGH Vs. STATE OF JHARKHAND
November 10, 2009
JEET BAHADUR THAPA @ JEETU BAHADUR Vs. STATE OF JHARKHAND
December 4, 2009
JEVAN KUJUR Vs. STATE OF JHARKHAND
May 8, 2009
JHALWA DEVI Vs. CENTRAL COALFIELDS LIMITED
November 16, 2009
JHAMIA DEVI Vs. MD KALIMUDDIN
February 12, 2009
JHANDU MAHTO Vs. STATE OF JHARKHAND
May 13, 2009
JHARI THAKUR Vs. JHARKHAND STATE ELECTRICITY BOARD
November 18, 2009
JHARKHAND COLLIERY MAZDOOR UNION Vs. CENTRAL COALFIELDS LTD
November 10, 2009
JHARKHAND PARTY (A POLITICAL PARTY) THROUGH ITS PRINCIPAL SECRETARY, ASHOK KUMAR BHAGAT Vs. ELECTION COMMISSION OF INDIA THROUGH ITS SECRETARY, NEW DELHI
November 5, 2009
Jharkhand Ph D. Dharak Shodh Sangh Vs. State of Jharkhand
March 20, 2009
JHARKHAND PROJECT UCHCHA VIDYALAYA SHIKSHAK SANGH Vs. STATE OF JHARKHAND
July 29, 2009
Jharkhand State Electricity Board Vs. Kumardhubi Steels Pvt. Ltd
April 17, 2009
JHARKHAND STATE ELECTRICITY BOARD Vs. BINOD BIHARI PANDEY
December 4, 2009
JHARKHAND STATE ELECTRICITY BOARD Vs. STAN COMMODITIES PVT LTD
March 4, 2009
JHARKHAND STATE ELECTRICITY BOARD Vs. B RAM GENERAL MANAGER SUM CHIEF ENGINEER SINGHBHUM
January 16, 2009
JHARKHAND STATE ELECTRICITY BOARD Vs. LALA RAMAGYA PRASAD
September 2, 2009
JHARKHAND STATE ELECTRICITY BOARD Vs. STATE OF JHARKHAND
August 13, 2009
Jharkhand State Khadi & Village Industries Board Vs. Chhedi Mistri
May 8, 2009
JIBAN Vs. CENTRAL COALFIELD LIMITED
November 7, 2009
JINDAL FORGINGS PVT.LTD Vs. RICHARDSON & GUDDAS (1972) P.LTD
November 17, 2009
JINNAT BANO Vs. STATE OF JHARKHAND
November 19, 2009
JIT NARAIN PRASAD Vs. STATE OF BIHAR, THROUGH SECRETARY, LAW DEPARTMENT, BIHAR
May 13, 2009
JITBAHAN SINGH MUNDA Vs. STATE OF JHARKHAND
June 23, 2009
Jitendra Kumar Vs. State of Jharkhand
February 10, 2009
JITENDRA KUMAR PUHAN @ JITENDRA KUMAR FHUHAN Vs. STATE OF JHARKHAND
December 14, 2009
Jivan Tudu Vs. State of Jharkhand
March 17, 2009
JIW LAL MAHATO Vs. STATE OF JHARKHAND
July 20, 2009
JODU PRAMANIK @ JURU PRAMANIK Vs. STATE OF JHARKHAND
November 9, 2009
JOGESH GAMBHIR Vs. STATE OF JHARKHAND
April 15, 2009
Johan Murmu Vs. State of Jharkhand
March 5, 2009
JOHN MARIA AND MERRY ROSE EKKA Vs. CENTRAL COALFIELDS LIMITED AND OTHERS
September 2, 2009
JOLEN BARLA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
October 6, 2009
JOLJUS MINZ; CHONHAS MINZ AND BISHRAM MINZ Vs. STATE OF JHARKHAND
March 6, 2009
JOSEPH MUNDA Vs. MOST FUDI
March 17, 2009
JUDICIAL COMMISSIONER, RANCHI.MATHU KUMAR SAO @ MATHUA Vs. STATE OF BIHAR
June 22, 2009
JUGAL KISHORE LALL Vs. STATE OF JHARKHAND
May 6, 2009
JUGAL KISHORE SAWA Vs. JHARKHAND STATE ELECTRICITY BOARD
December 10, 2009
JUGAL KISHORE SHARMA Vs. STATE OF JHARKHAND AND OTHERS
May 13, 2009
JUGAL KISHORE SINGH Vs. STATE OF JHARKHAND
July 31, 2009
Jugal Mahto Vs. State of Bihar (Now Jharkhand)
March 25, 2009
JUGNU MAHTO @ RUPLAL MAHTO Vs. STATE OF JHARKHAND
August 20, 2009
JULIUS KACHHAP Vs. STATE OF JHARKHAND
November 4, 2009
JUMAI MUNDARI AND OTHERS Vs. BHUKLA MUNDARI AND OTHERS
March 3, 2009
K.D. LIQUOR AND FERTILIZER (PVT.) LTD. Vs. STATE OF JHARKHAND
January 22, 2009
KABIR WOMEN’S COLLEGE, SYED SHAMIM MADNY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION, GOVERNMENT
November 7, 2009
KADLE ORAON Vs. STATE OF BIHAR
August 18, 2009
KAILASH BIHARI YADAV Vs. STATE OF JHARKHAND
November 6, 2009
Kailash Chandra Mahto Vs. Ram Prasad Mahtha
April 1, 2009
Kailash Kumar Mandal Vs. Commissioner, Coal Mines Provident Fund
February 13, 2009
KAJU MAHTO Vs. STATE OF JHARKHAND
December 1, 2009
KALA CHAND GORAIN Vs. STATE OF BIHAR NOW JHARKHAND
March 24, 2009
KALICHARAN PRASAD SINGH Vs. STATE OF JHARKHAND & ORS
August 20, 2009
KALYANI DEVI Vs. STATE OF JHARKHAND
July 21, 2009
KALYANI SHARAN Vs. M/S INDIAN STEEL & WIRE PRODUCTS LTD.
December 10, 2009
KAMAL KUMAR GOENKA Vs. STATE OF JHARKHAND
September 9, 2009
Kamal Narayan Kashyap Vs. Bharat Coking Coal Ltd.
March 26, 2009
KAMALA CONSTRUCTION CO. Vs. STEEL AUTHORITY OF INDIA LTD.
January 28, 2009
KAMESHWAR BAITHA Vs. STATE OF JHARKHAND
December 4, 2009
KAMESHWAR BAITHA Vs. STATE OF JHARKHAND
November 11, 2009
Kameshwar Narayan Singh Vs. State of Jharkhand
April 9, 2009
Kameshwar Prasad Yadav Vs. State of Jharkhand
January 12, 2009
Kameshwar Singh Vs. State of Jharkhand
March 31, 2009
KAMLA GANGOT AND ORS Vs. STATE OF JHARKHAND AND ANR
December 10, 2009
KAMLA KANT DUBEY Vs. STATE OF JHARKHAND
March 5, 2009
Kamlesh Kumar Vs. Union of India through the Secretary, Ministry of Home Affairs, New Delhi
January 22, 2009
KAMLESH MAHTO Vs. CENTRAL COALFIELDS LIMITED
May 26, 2009
Kamlesh Mahto Vs. Central Coal Fields Limited
December 10, 2009
Kamli Devi Vs. Union of India
January 28, 2009
KAMRUDDIN MIAN Vs. STATE OF JHARKHAND
December 17, 2009
KAMTA PRASAD SAW Vs. STATE OF JHARKHAND
November 11, 2009
Kanchan Munda Vs. State of Jharkhand
March 24, 2009
Kandra Tiu Vs. State of Bihar
February 13, 2009
KANHAI SAO Vs. STATE OF JHARKHAND
April 21, 2009
KANHAIYA LAL Vs. STATE OF JHARKHAND
September 11, 2009
KANHAIYA PRASAD Vs. STATE OF JHARKHAND
July 10, 2009
KANHAIYA PRASAD SINGH Vs. STATE OF JHARKHAND
April 22, 2009
KANHAIYA ROUT Vs. STATE OF JHARKHAND
August 6, 2009
KANT DEVI Vs. STATE OF JHARKHAND
July 17, 2009
Kant Mishra Vs. State of Jharkhand
October 9, 2009
Kant Mishra Vs. State of Jharkhand
August 1, 2009
Karate Do Association of Jharkhand Vs. State of Jharkhand
February 19, 2009
KARMI DEVI Vs. SATENDRA KUMAR SINGH
September 14, 2009
KARTAR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
December 7, 2009
KARTIK CHANDRA PAUL Vs. BARUNA TRIPATHI
January 5, 2009
KARTIK CHARAN JHA Vs. STATE OF JHARKHAND
July 1, 2009
Kartik Mahto Vs. State of Bihar(now Jharkhand)
January 15, 2009
KARTIK MUNDA Vs. STATE OF JHARKHAND
November 16, 2009
Kartik Singh Munda Vs. State of Jharkhand
February 17, 2009
KARU YADAV Vs. STATE OF JHARKHAND
May 4, 2009
KARUNA DEVI Vs. NATIONAL INSURANCE CO.LTD
September 2, 2009
Karuna Kar Barik Vs. Union of India
February 13, 2009
KASHMIRA SINGH Vs. STATE OF JHARKHAND
November 19, 2009
Kasim Uddin Vs. State of Jharkhand
March 30, 2009
KAULESHWAR MAHTO Vs. STATE OF JHARKHAND
July 9, 2009
KAULESHWAR TIWARY Vs. STATE OF JHARKHAND
August 25, 2009
Kaushal Kishore Singh @ Kaushal Kishore Vs. State of Jharkhand
March 18, 2009
KAUSHAL KISHORE THAKUR Vs. UNION OF INDIA
November 18, 2009
KEDAR MAHATO Vs. STATE OF JHARKHAND
March 17, 2009
Kedar Nath Sharma Vs. State of Jharkhand
May 12, 2009
KEDAR RAM @ KEDAR MOCHI Vs. BHARAT COKING COAL LTD
November 6, 2009
KEDAR SINGH Vs. STATE OF JHARKHAND
April 30, 2009
Kesharwani Panchayat Jharia Vs. Bihar State Board of Religious Trusts
April 16, 2009
KESHAW CHANDRA MAHTO Vs. STATE OF JHARKHAND
June 27, 2009
KESHWAR SINGH Vs. STATE OF BIHAR
November 19, 2009
KHADERAN SHARMA Vs. STATE OF JHARKHAND
June 22, 2009
KHASJAMDA MINING COMPANY Vs. SINGHBHUM MINERAL COMPANY,
November 27, 2009
KHASJAMDA MINING COMPANY Vs. STATE OF JHARKHAND
September 10, 2009
Khelari Cement Ltd Vs. State of Jharkhand
September 16, 2009
KHORA BOURI Vs. STATE OF JHARKHAND
September 16, 2009
Khuteshwar Giri Vs. State of Jharkhand
December 9, 2009
Kiran Paswan Vs. State of Bihar
January 21, 2009
KIRAN PREM Vs. STATE OF JHARKHAND AND OTHERS
February 2, 2009
KIRAN SINGH Vs. SARJU VERMA
May 11, 2009
Kishan Lal Bodra Vs. State of Jharkhand
July 13, 2009
KISHORE KUMAR BHAGAT Vs. STATE OF JHARKHAND
July 8, 2009
KISHORE KUMAR DESHMUKH Vs. AJAY KUMAR SINHA ALIAS GOPAL
May 4, 2009
KISHORE MANDAL Vs. STATE OF JHARKHAND
November 19, 2009
Kishun Mahto Vs. Bank of India
February 19, 2009
KISHUN SINGH Vs. STATE OF JHARKHAND
February 20, 2009
Kokia Vs. Dindayal Munda
March 24, 2009
KOKILA MUKHI Vs. BANK OF INDIA AND ORS.
October 28, 2009
Kouleshwar Mahto Vs. Central Coalfields Ltd.
March 23, 2009
Kripa Shankar Dwary Vs. Nand Lal Charan Dwary
February 2, 2009
KRISHNA CHANDRA MISHRA Vs. STATE OF JHARKHAND
December 14, 2009
Krishna Kumar Vs. Central Coalfields Ltd., Ranchi
May 27, 2009
KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
February 17, 2009
Krishna Pratap Singh Vs. State of Jharkhand
March 5, 2009
Krishna Rawani Vs. Pero Marandi
April 13, 2009
KRISHNA SINGH @ CHHOTU SINGH Vs. STATE OF JHARKHAND
June 23, 2009
Krishna Stone Company Vs. State of Jharkhand
February 28, 2009
Krishnajee Vs. State of Jharkhand
February 18, 2009
KRISO MAHABIR Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM-MANAGING DIRECTOR, RANCHI : GENERAL MANAGER (S), URIMARI PROJECT, CCL, HAZARIBAGH
December 7, 2009
KUBER PANDEY Vs. STATE OF JHARKHAND AND OTHERS
March 3, 2009
KULAI MADHAI REDDY Vs. INDIAN SCHOOL OF MINES UNIVERSITY, DHANBAD
July 13, 2009
KULDIP MINZ Vs. STATE OF JHARKHAND
November 12, 2009
Kuleshwar Mahto Vs. General Manager, P & R (Personnel), CCL, Darbhanga House, Ranchi
September 9, 2009
KULSUM BANO Vs. CENTRAL COAL FIELDS LTD., RANCHI
September 14, 2009
KUMAR AND KUMAR Vs. STATE OF JHARKHAND
November 4, 2009
Kumari Bharti Singh Vs. State of Jharkhand
April 18, 2009
Kumari Nilmani Sushma Vs. State of Jharkhand
February 17, 2009
KUMOD KUMAR JHA @ KUMUD KR. JHA Vs. STATE OF JHARKHAND & ORS.
May 18, 2009
KUNDAN SINGH @ KUNDAN KUMAR SINGH Vs. STATE OF JHARKHAND
July 31, 2009
Kunj Bihari Singh Vs. State of Jharkhand
April 1, 2009
KUNJ BIHARI SINGH @ LANGRA Vs. STATE OF JHARKHAND
October 13, 2009
KUNTI DEVI Vs. UNION OF INDIA
November 20, 2009
KUNTI GUPTA Vs. SUNIL KUMAR GUPTA
December 21, 2009
KURCHA MIAN, BARCHU MIAN @ BAHRU MIAN, DOMAN MIAN, CHAKLA MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
January 13, 2009
KUSTORE AREA), JHARIA, DHANBAD Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF HURULADIH COLLIERY OF BHALGORA AREA
May 11, 2009
L.B. RAJAN Vs. UNION OF INDIA
May 19, 2009
LAICHU CHAMAR Vs. BAIJNATH RAM
May 4, 2009
LAING Vs. STATE OF JHARKHAND AND OTHERS
August 25, 2009
LAJRUS ORAON AND PITRUS ORAON Vs. STATE OF JHARKHAND
April 30, 2009
LAJU CHANDUMAL CHANRAI Vs. STATE OF JHARKHAND
April 27, 2009
LAKESHWARI BUILDERS PVT.LTD. Vs. STATE OF JHARKHAND
November 9, 2009
Lakhan Chandra Mardi Vs. State of Jharkhand
December 10, 2009
Lakhan Dom Vs. Mukesh Mittal
August 1, 2009
LAKHAN SAO Vs. MOST.LAXMI DEVI
June 22, 2009
LAKHAN SINGH MUNDA Vs. STATE OF JHARKHAND
November 6, 2009
Lakhan Yadav,Ram Sharan Yadav Vs. State of Jharkhand
May 25, 2009
LAKHESHWAR SAO @ LAKHAN SAO Vs. STATE OF JHARKHAND
May 21, 2009
Lakhi Devi Vs. Central Coalfields
February 2, 2009
LAKHI RAM MURMU Vs. STATE OF JHARKHAND AND ORS
November 4, 2009
LAKHI RAM MURMU Vs. STATE OF JHARKHAND
August 18, 2009
LAKHU BAURI Vs. CENTRAL COALFIELDS LTD
December 18, 2009
LAKSHMAN DAS Vs. STATE OF JHARKHAND AND OTHERS
July 27, 2009
Lakshman Prasad Vs. Bihar State Housing Board
February 17, 2009
LAKSHMAN SINGH Vs. STATE OF JHARKHAND
November 16, 2009
LAKSHMI KANT JHA Vs. STATE OF JHARKHAND AND OTHERS
July 29, 2009
Lakshmi Narayan Prajapati Vs. State of Jharkhand
February 6, 2009
LAL BAHADUR SHASTRY RANA @ SHASTRY MISTRY Vs. CENTRAL COALFIELDS LIMITED
July 14, 2009
LAL BAHADUR SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, HOUSING DEPARTMENT, THE MANAGING DIRECTOR, BIHAR STATE HOUSING BOARD AND THE MANAGING DIRECTOR, JHARKHAND STATE
August 20, 2009
LAL BIHARI RAJAK Vs. STATE OF JHARKHAND
November 9, 2009
Lal Chhabindra Nath Shahdeo Vs. State of Jharkhand
March 26, 2009
LAL KISHUN MAJHI Vs. STATE OF JHARKHAND AND OTHERS
July 10, 2009
Lal Manoj Nath Sahdeo Vs. State of Jharkhand
April 27, 2009
LAL MOHAN SINGH Vs. BHARAT COOKING COAL LIMITED
May 28, 2009
LAL MURLI TIU Vs. STATE OF JHARKHAND
September 8, 2009
LAL RANJAN NATH SHAHDEO Vs. STATE OF JHARKHAND
April 28, 2009
LALA MISHRA Vs. STATE OF JHARKHAND
July 14, 2009
LALAN JHAKU Vs. STATE OF BIHAR
July 7, 2009
LALAN SHARMA Vs. STATE OF JHARKHAND
October 9, 2009
Lalan Singh Vs. State of Jharkhand
March 26, 2009
LALIT PRASAD GUPTA Vs. BRAJENDRA PRASAD GUPTA
April 18, 2009
Lalita Kumari Vs. State of Jharkhand
April 27, 2009
LALITA MAJI Vs. STATE OF JHARKHAND
November 16, 2009
LALMAN MAHTO Vs. STATE OF JHARKHAND
November 19, 2009
LALMATI DEVI Vs. STATE OF JHARKHAND
May 7, 2009
LALO TURI Vs. C.C.L.
August 18, 2009
LALTI DEVI Vs. BHARAT COKING COAL LTD., THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, THE DIRECTOR (PERSONNEL), B.C.C.L.AND PROJECT OFFICER, EAST BHAGATDIH COLLIERY
October 14, 2009
LALTU SARDAR Vs. STATE OF JHARKHAND
November 5, 2009
LALU ANSARI Vs. STATE OF JHARKHAND
January 13, 2009
LALU CHIK BARAIK Vs. MUNA DEVI
March 4, 2009
LAMBODAR JHA & ORS. Vs. THE STATE OF JHARKHAND & ORS.
February 25, 2009
LAW SAHU Vs. STATE OF JHARKHAND
April 29, 2009
Laxman Mahato Vs. State of Jharkhand
February 19, 2009
Laxmi Business & Cement Co.(P) Ltd. Vs. Jharkhand State Electricity Board
January 29, 2009
LAXMI DEVI SHROFF ADARSH SANSKRIT COLLEGE DEOGHAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER RANCHI
April 20, 2009
LAXMI PRASAD VERMA Vs. STATE OF JHARKHAND
May 1, 2009
LAXMI SAO Vs. CENTRAL COALFIELDS LTD
February 26, 2009
LEDWA ORAON Vs. STATE OF BIHAR
January 15, 2009
LIVINUS LAKRA Vs. BIHAR STATE FINANCIAL CORPORATION
January 20, 2009
LOKMANYA PRASAD Vs. JAMILA KHATOON
September 16, 2009
LOKNATH RAJAK, LOKNATH RAJAK DORBA Vs. STATE OF JHARKHAND
December 16, 2009
Loknath Yadav Vs. State of Jharkhand
September 14, 2009
LURKA RAUTIA Vs. STATE OF JHARKHAND
November 6, 2009
M.Y. KHAN Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD
April 28, 2009
M/s Aditya Rice Mills Pvt Ltd, Hazaribagh Vs. Jharkhand State Electricity Board
March 20, 2009
M/S BALAJEE ELECTROSTEELS LTD. Vs. BOKARO STEEL .PLANT &. ORS.
May 25, 2009
M/s Sardul Auto Works Vs. Presiding Officer
February 11, 2009
M/s. Central Coalfields Ltd. Vs. State of Bihar
March 19, 2009
M/S. DURGA BODY BUILDERS Vs. UNION OF INDIA AND ANOTHER
October 6, 2009
M/S. RAUNAK ENTERPRISES Vs. STEEL AUTHORITY OF INDIA LTD. & ORS.
November 4, 2009
M/S.BHARAT COKING COAL LTD Vs. LUXMI CONSTRUCTION CO
September 11, 2009
M/S.DIESEL CARE Vs. STATE OF JHARKHAND
July 20, 2009
M/S.K.N.FARMS & INDUSTRIES (P) LTD Vs. STATE OF JHARKHAND
November 18, 2009
Madan Lal Rawani Vs. Bharat Coking Coal Ltd, Dhanbad
August 24, 2009
MADAN PRASAD Vs. STATE OF JHARKHAND
July 24, 2009
MADAN PRASAD KHARWAR Vs. STATE OF JHARKHAND THROUGH CBI
September 17, 2009
Madanlal Agarwal Vs. Sita Devi Khirwal
April 20, 2009
MADHU BHARTI Vs. STATE OF JHARKHAND
November 24, 2009
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
November 27, 2009
MADHUCA SINGH Vs. JHARKHAND STATE HOUSING BOARD
May 8, 2009
MADHULIKA BAKHLA Vs. MANAGING COMMITTEE, ST.MAR- GARET GIRL S HIGH SCHOOL, CHURCH ROAD, RANCHI
November 23, 2009
Madhuri Devi Vs. Paras Nath Keshari
April 1, 2009
MADHUSUDAN RAM SAHU Vs. UNION OF INDIA
September 11, 2009
MADRA URAON Vs. STATE OF JHARKHAND
November 9, 2009
MAGADH ENGINEERING WORKS, BOKARO Vs. PROVIDENT FUND COMMISSIONER, E.P.F.O., RANCHI : ASSISTANT PROVIDENT FUND COMMISSIONER, E.P.F.O., RANCHI : ENFORCEMENT OFFICER, E.P.F.O.,
August 20, 2009
MAHABIR PRASAD JAIN Vs. HIRA LAL JAIN
October 12, 2009
MAHABIR PRASAD JAIN Vs. STATE OF JHARKHAND
July 1, 2009
MAHABIR PRASAD JAIN Vs. HIRA LAL JAIN AND OTHER
December 12, 2009
MAHABIR SINGH Vs. STATE OF BIHAR
October 27, 2009
Mahabir Thakur Vs. State of Bihar
February 27, 2009
Mahadeo Kumar Choubey Vs. Bharat Coking Coal Ltd.
February 19, 2009
MAHADEO MODI Vs. STATE OF JHARKHAND
November 5, 2009
Mahadeo Oraon Vs. State of Jharkhand
May 27, 2009
MAHADEO ORAON Vs. STATE OF BIHAR
May 1, 2009
MAHADEO ORAON Vs. STATE OF JHARKHAND
May 8, 2009
Mahanand Lal Kumhar Vs. State of Jharkhand
January 29, 2009
MAHENDRA NATH SINGH Vs. STATE OF JHARKHAND
April 24, 2009
Mahendra Prasad Vs. State of Jharkhand
January 12, 2009
Mahendra Prasad Singh Vs. State of Jharkhand
February 13, 2009
Mahendra Prasad Singh Vs. State of Jharkhand
November 19, 2009
MAHENDRA PRATAP SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
March 26, 2009
MAHENDRA VISHWAKARMA Vs. STATE OF JHARKHAND
December 23, 2009
MAHESH MUNDA Vs. STATE OF BIHAR
September 8, 2009
MAHESH PRASAD GUPTA Vs. STATE OF JHARKHAND
June 27, 2009
MAHESH PRASAD SINGH Vs. NATIONAL TEXTILE CORPORATION LIMITED
November 3, 2009
MAHESH PRASAD SINGH Vs. STATE OF JHARKHAND
September 2, 2009
MAHESH SAO Vs. STATE OF JHARKHAND
November 18, 2009
MAHESHLAL HEMBROM Vs. STATE OF BIHAR
May 7, 2009
MAHESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
May 7, 2009
MAHESHWARI PRASAD Vs. STATE OF JHARKHAND
July 13, 2009
Mahmuda Khatoon and Chanda Khatoon @ Chanda Vs. State of Jharkhand
March 8, 2009
MAISA PAHARAIA @ MAHISA PAHARIA Vs. STATE OF BIHAR
May 7, 2009
Maithon Ceramics Pvt.Ltd. Vs. State of Jharkhand
March 24, 2009
MAJOR (RETD) BADRI SAHANI Vs. STATE OF JHARKHAND THROUGH CBI
March 23, 2009
MALTI DEVI Vs. STATE OF JHARKHAND
August 27, 2009
MALTI DEVI Vs. MANAGEMENT OF IES INDIA LTD
July 24, 2009
MALTI MAHATO Vs. SANJAY KUMAR DEY
April 28, 2009
MAN MOHAN SINGH Vs. UNION OF INDIA : DEPUTY INSPECTOR GENERAL, C.I.S.F., EASTERN ZONE, HEADQUARTERS, PATNA : COMMANDANT, 4TH RESERVED BATTALION
August 25, 2009
MAN MOHAN SINGH MUNDA Vs. STATE OF JHARKHAND
May 14, 2009
MAN SINGH MELGANDI Vs. STATE OF JHARKHAND
August 5, 2009
MANA KEOT Vs. STATE OF JHARKHAND
December 14, 2009
MANAGEMENT OF BOKARO STEEL PLANT Vs. PRESIDING OFFICER LABOUR COURT
February 26, 2009
MANAGEMENT OF BOKARO STEEL PLANT Vs. DHIRENDRA PRASAD
November 3, 2009
MANAGEMENT OF BOKARO STEEL PLANT A UNIT OF STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER AND ALAMDAR KHAN
August 20, 2009
MANAGEMENT OF BOKARO STEEL PLANT, BOKARO Vs. WORKMAN RAGINI DEVI
August 5, 2009
MANAGEMENT OF M/S BLUE STAR LIMITED Vs. THEIR WORKMEN REPRESENTED BY BLUE STAR WORKERS UNION
December 17, 2009
Management of M/s Fertilizer Corporation Vs. Their Workman Sri Parsuram Singh
May 20, 2009
MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER, LABOUR COURT AND THE CONCERNED WORKMAN SRI U.S.PATHAK
November 3, 2009
MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER, LABOUR COURT AND GENERAL SECRETARY, BOKARO KARAMCHARI PANCHAYAT
August 25, 2009
MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD. Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY, BOKARO
November 13, 2009
MANAGEMENT OF STEEL AUTHORITY OF INDIA, BOKARO STEEL PLANT, BOKARO Vs. WORKMAN SRI S.D. PANDEY
August 4, 2009
MANAGER KISKU Vs. STATE OF JHARKHAND
November 3, 2009
MANAGER OF M/S.B.S.R.T.C. Vs. STATE OF JHARKHAND THROUGH PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR
July 17, 2009
MANAWAR QURASI Vs. STATE OF JHARKHAND
July 8, 2009
MANBAHAL MEHRA Vs. STATE OF JHARKHAND
November 20, 2009
MANDIRA CHATTERJEE Vs. STATE OF JHARKHAND
November 11, 2009
Manesh Chandra Mandal Vs. State of Jharkhand
June 25, 2009
MANGAL DEO ORAON Vs. STATE OF JHARKHAND
August 6, 2009
Mangal Hembrum Vs. State of Jharkhand
March 30, 2009
MANGAL SINGH KERAI AND ORS Vs. STATE OF JHARKHAND AND ORS
March 18, 2009
Mangal Swaiyan Vs. Madanlal Bhalotia
September 7, 2009
Mangra Oraon Vs. State of Jharkhand
May 21, 2009
MANGRA ORAON Vs. STATE OF BIHAR
May 1, 2009
Mangra Pahan @ Bhola Pahan Vs. State of Bihar, Through Deputy Commissioner, Ranchi
February 12, 2009
MANGRU RAY Vs. SUDARSHAN RAY : BHAGWATIA DEVI : PRASADI RAY
July 1, 2009
MANI BHUSHAN PRASAD Vs. STATE OF JHARKHAND
August 25, 2009
MANIK ACHARYA Vs. STATE OF JHARKHAND
August 18, 2009
Manik Tudu Vs. State of Bihar (Now Jharkhand)
February 24, 2009
MANIKANT DUBEY Vs. STATE OF JHARKHAND
July 15, 2009
MANILAL MANJHI Vs. STATE OF JHARKHAND
December 7, 2009
MANISH NARAYAN Vs. SEEM BAOURI
January 13, 2009
Manisha Jaiswal Vs. State of Jharkhand
January 9, 2009
MANJAR ALAM AND ZAHUR ALAM Vs. STATE OF JHARKHAND AND ORS
November 20, 2009
MANJU KUMARI SINGH @ MANJU SINGH Vs. STATE OF JHARKHAND
September 17, 2009
Manju Sengupta Vs. Vijay Prakash, Managing Director, BSIDC, Patna
December 11, 2009
Manju Sharma Vs. State of Jharkhand
February 9, 2009
Manju Singh Vs. State of Jharkhand
March 20, 2009
MANJULA SHARAN SAHAY Vs. STATE OF JHARKHAND
August 21, 2009
MANKI SHARAN SINGH Vs. STATE OF JHARKHAND AND OTHERS
July 24, 2009
MANMOHAN PRASAD SINHA & ORS. Vs. STATE OF JHARKHAND & ANR.
May 12, 2009
Manna Khatoon Vs. Central Coalfields Ltd
March 6, 2009
MANOHAR TOPPO Vs. STATE OF JHARKHAND : INSPECTOR GENERAL PRISON
August 5, 2009
Manoj Bhuiya Vs. State of Jharkhand
July 29, 2009
MANOJ KISKU Vs. STATE OF JHARKHAND AND ORS.
March 18, 2009
MANOJ KUMAR Vs. THE CENTRAL COALFIELDS LTD.
January 27, 2009
MANOJ KUMAR Vs. STATE OF JHARKHAND
June 27, 2009
MANOJ KUMAR Vs. JHARKHAND STATE ELECTRICITY BOARD
December 23, 2009
MANOJ KUMAR Vs. CENTRAL COALFIELDS LTD
November 9, 2009
Manoj Kumar Vs. State of Jharkhand
February 18, 2009
MANOJ KUMAR @ MANOJ SHARMA Vs. SURYABHAN SHARMA
August 12, 2009
MANOJ KUMAR AZAD Vs. STATE OF JHARKHAND
May 19, 2009
MANOJ KUMAR GUPTA @ PAPPU GUPTA Vs. STATE OF JHARKHAND : SHAILENDRA KUMAR GUPTA
August 17, 2009
MANOJ KUMAR JAIN Vs. RAJAN PRASAD
April 21, 2009
Manoj Kumar Mahto Vs. State of Jharkhand
February 2, 2009
Manoj Kumar Sao Vs. State of Jharkhand
February 26, 2009
Manoj Kumar Singh Vs. State of Jharkhand
April 6, 2009
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
September 7, 2009
MANOJ KUMAR SINHA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.1, DHANBAD
November 17, 2009
MANOJ KUMAR THAKUR Vs. STATE OF JHARKHAND : AKHILESH KUMAR CHOUDHARY
September 1, 2009
MANOJ RAI Vs. STATE OF JHARKHAND
November 9, 2009
MANORANJAN KUMAR SINHA @ RINKU SINHA Vs. STATE OF JHARKHAND
September 7, 2009
Manorma Devi Vs. Employers in relation to the Management of Tata D.A.V.School, Jamadova, Dhanbad
February 26, 2009
MANORMA VERMA Vs. STATE OF JHARKHAND
February 12, 2009
MANSA THAKUR Vs. BHARAT COKING COAL LTD. AND OTHERS
February 3, 2009
MANTASTOO MAHTO Vs. STATE OF JHARKHAND THROUGH THE SECRETARY OF THE DEPARTMENT OF HUMAN RESOURCES, GOVT.OF JHARKHAND, THE SECRETARY, DEPARTMENT OF SCIENCE AND TECHNOLOGY, GOVT.OF JHARKHAND, THE DEPUTY COMMISSIONER AND THE DIRECTOR, BIRSA INSTITUTE OF TECHNOLOGY
November 18, 2009
Manti Devi Vs. Chairman, Coal India Limited
January 6, 2009
MANU DAS Vs. STATE OF JHARKHAND
April 27, 2009
MARGRET TUDU Vs. STATE OF JHARKHAND
December 18, 2009
MARKUS KUJUR Vs. STATE OF JHARKHAND
May 22, 2009
MARY EDLINE TIRKEY Vs. NARESH TIRKEY
August 28, 2009
MASKOOR AHMAD MALLIK Vs. STATE OF JHARKHAND : SECRETARY, CO-OPERATIVE DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI : REGISTRAR, CO-OPERATIVE SOCIETIES, JHARKHAND, RANCHI : DEPUTY
August 24, 2009
MASMUL CHAUDHARY Vs. STATE OF JHARKHAND
April 28, 2009
MATAL ORAON Vs. STATE OF JHARKHAND
May 5, 2009
MATHIAS @ MATHIYUS MURMU Vs. ISMAIL HANSDA
December 21, 2009
Mathu Kumar Sao @ Mathua Vs. State of Bihar (Now Jharkhand)
June 22, 2009
MATHURA PRASAD SINGH, MADAN SINGH, GAUR HARI SINGH Vs. STATE OF JHARKHAND, DEPUTY COMMISSIONER RANCHI, CI
November 11, 2009
MATHURI PRASAD Vs. STATE OF JHARKHAND
December 19, 2009
MATISAN BHUMIJ Vs. STATE OF BIHAR
April 28, 2009
MAULBI MIAN Vs. STATE OF JHARKHAND
August 18, 2009
MD HANIF KHAN Vs. NARESH PRASAD
September 7, 2009
MD NEZAM ALAM Vs. STATE OF JHARKHAND
November 11, 2009
Md. Abid Hussain Vs. State of Jharkhand
March 5, 2009
MD. AHSANUL HAQUE Vs. STATE OF JHARKHAND
January 28, 2009
MD. AZAD HUSSAIN Vs. STATE OF JHARKHAND
April 29, 2009
MD. HABIBULLAH ANSARI Vs. STATE OF JHARKHAND AND OTHERS
July 9, 2009
MD. HARUN Vs. STATE OF JHARKHAND
April 22, 2009
Md. Jahangir Ahjmad Vs. Indian Oil Corporation Ltd.
December 9, 2009
MD. JAMAL HUSSAIN Vs. THE STATE OF JHARKHAND AND OTHERS
January 21, 2009
MD. MAKRUDDIN ANSARI Vs. THE DAMODAR VALLEY CORPORATION
January 9, 2009
Md. Munif @ Sardar Manifuddin Quraishi @ Munif Kasai Vs. State of Jharkhand
February 25, 2009
Md. Sarfaraz Ahmad Vs. State of Jharkhand
April 15, 2009
Md. Sikandar Ansari Vs. State of Jharkhand
January 29, 2009
Md. Tanweer Alam Ansari Vs. State of Jharkhand
February 12, 2009
Md. Yusuf Vs. State of Jharkhand
December 9, 2009
MD.ABID HUSSAIN Vs. STATE OF JHARKHAND
November 24, 2009
MD.AKRAM Vs. MD.MOHINUDDIN
August 13, 2009
MD.ALIULLAH ANSARI Vs. STATE OF JHARKHAND
September 1, 2009
Md.Arif Vs. State of Jharkhand
September 15, 2009
MD.ASGAR Vs. STATE OF BIHAR
April 24, 2009
MD.ASLAM SAYEED Vs. STATE OF JHARKHAND
May 1, 2009
MD.AYUB ANSARI Vs. AISHA KHATOON
May 7, 2009
MD.AZAD ANSARI Vs. STATE OF JHARKHAND
December 18, 2009
MD.EKRAMUL ANSARI Vs. STATE OF JHARKHAND : DIRECTOR, SECONDARY EDUCATION, HUMAN RESOURCES
August 28, 2009
Md.Equbal Khan Vs. Union of India
April 29, 2009
MD.FAKRUDDIN @ FAKURUDDIN WASID Vs. DENA BANK
May 7, 2009
MD.HANIF KHAN Vs. NARESH PRASAD
September 11, 2009
MD.JASMUDDIN ANSARI Vs. STATE OF JHARKHAND
July 6, 2009
MD.KALAM Vs. STATE OF BIHAR
July 7, 2009
Md.Kalimuddin Vs. Birsa Agricultural University,Ranchi
February 13, 2009
Md.Mastan Vs. State of Jharkhand
August 17, 2009
MD.MOFIJUDDIN Vs. STATE OF JHARKHAND
May 22, 2009
MD.NIYAMUDDIN Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
August 19, 2009
MD.NIZAMUDDIN Vs. STATE OF JHARKHAND : DIRECTOR, PANCHAYATI RAJ : DY.DIRECTOR, PANCHAYATI RAJ : DEPUTY COMMISSIONER
August 10, 2009
Md.Sadaullah @ Sadab @ Nanka Vs. State of Jharkhand
September 11, 2009
MD.SADRE ALAM KHAN Vs. STATE OF JHARKHAND
July 17, 2009
MD.SALAUDDIN @ SIWNI Vs. STATE OF JHARKHAND THROUGH THE LABOUR ENFORCEMENT OFFICER
October 13, 2009
MD.SAWOOD ALAM Vs. STATE OF BIHAR
May 14, 2009
Md.Shakil Vs. State of Jharkhand
March 31, 2009
MD.SOHRAB AND MD.RAUFF @ ABDUL RAUFF Vs. STATE OF JHARKHAND
October 6, 2009
MEENA DEVI Vs. P.MALLICK, REGIONAL COMMISSIONER,COAL MINES PROVIDENT FUND, REGION 1, RANCHI
August 1, 2009
MEERA SINGH Vs. STATE OF JHARKHAND
October 14, 2009
MENGES BAKHLA Vs. STATE OF JHARKHAND
June 27, 2009
MENON EKKA Vs. UNION OF INDIA
January 7, 2009
MES BUILDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
October 10, 2009
MESSRS HINDUSTAN LEVER LIMITED Vs. SECRETARY, LABOUR DEPARTMENT, JHARKHAND
June 26, 2009
MICHAL TOPPO Vs. BIRSA ORAON
November 9, 2009
MIKHYAL TIRKI Vs. UNION OF INDIA
November 9, 2009
MINAKSHI KUMARI Vs. STATE OF JHARKHAND
July 2, 2009
Mineral Exploration Corporation Ltd. Vs. President Officer, Labour Court, Hazaribagh
April 16, 2009
MINOR JHAGAR SINGH Vs. STATE OF JHARKHAND
September 1, 2009
MIRZA TIRKEY Vs. STATE OF JHARKHAND
September 11, 2009
MISS ANURADHA BASU Vs. STEEL AUTHORITY OF INDIA, BOKARO STEEL PLANT
November 4, 2009
Mithilesh Kumar Vs. State of Jharkhand
March 20, 2009
MITHILESH KUMAR SINHA Vs. STATE OF JHARKHAND
April 28, 2009
MITHILESH SINGH Vs. STATE OF JHARKHAND AND ANOTHER
October 8, 2009
MITHUN KARMAKAR Vs. STATE OF BIHAR
March 5, 2009
Modern Cold Storage and Industries Vs. Rajendra Bhagat
February 19, 2009
MOHAMMAD BADRUDDIN Vs. STATE OF JHARKHAND
November 19, 2009
MOHAMMAD MUSLIM Vs. STATE OF JHARKHAND
April 22, 2009
MOHAMMAD TAHIR Vs. STATE OF JHARKHAND
June 30, 2009
MOHAMMAD WAJULLAH KHAN Vs. UNION OF INDIA THROUGH DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE, NEW DELHI
November 10, 2009
MOHAN LAL JHALANI Vs. RAJESH KUMAR RAI
December 16, 2009
Mohan Mahto Vs. State of Jharkhand
April 15, 2009
MOHAN MARANDI Vs. STATE OF JHARKHAND
January 28, 2009
MOHARAJ MAJHI Vs. JAGAT MAJHI : STATE OF JHARKHAND : SRI BALDEB GORAI
December 16, 2009
MOHD. AZIM AND ANOTHER Vs. STATE OF JHARKHAND
March 16, 2009
MOHD. KARIM KHAN EX. HAWALDAR Vs. STATE OF JHARKHAND AND OTHERS
February 19, 2009
Mohd.Suhail Khan Vs. State of Jharkhand
April 1, 2009
MOHIT LAL MAHTO ALIAS NARESH MAHTO Vs. STATE OF JHARKHAND
March 18, 2009
MOON LIGHT ROADWAYS Vs. STATE OF JHARKHAND THROUGH SECRETARY, CO-OPERATIVE DEPARTMENT
November 9, 2009
MOSSTT GYANU SHARMA Vs. HARI RAM SHARMA
January 21, 2009
MOST.MANJARI KAMIN Vs. CENTRAL COAL FIELDS LTD.
May 20, 2009
MOST.RASIDA KHATOON Vs. SMT.SALMA KHATOON
April 29, 2009
MOST.SUDAMIYA Vs. NEW INDIA ASSURANCE CO.LTD
November 16, 2009
MOSTT. BIRDA DEVI Vs. STATE OF JHARKHAND
January 29, 2009
MOTU MURMU @ MAJHI Vs. STATE OF JHARKHAND
December 16, 2009
MRIGENDRA SINGH @ MRIGENDER SINGH Vs. BHARAT COKING COAL LIMITED
May 22, 2009
Mufti Abdul Rahim Vs. State of Bihar (Now Jharkhand)
February 20, 2009
MUFTI ABDUL RAHIM Vs. STATE OF BIHAR
February 19, 2009
MUKESH CHARAN Vs. STATE OF JHARKHAND
December 16, 2009
MUKESH KUMAR Vs. STATE OF JHARKHAND
February 28, 2009
MUKESH KUMAR Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
October 27, 2009
MUKESH KUMAR SINGH Vs. STATE OF JHARKHAND
January 29, 2009
MUKHLAL MAHTO Vs. STATE OF JHARKHAND
May 18, 2009
Mukul Kumar Thakur Vs. State of Jharkhand
December 8, 2009
MUKUND CHANDRA PANDIT AND SUNITA JHA Vs. STATE OF JHARKHAND AND SMT.ASHA RANI PAL
April 29, 2009
MULESHWARI PRASAD SINGH Vs. STATE OF JHARKHAND
April 28, 2009
MUNDRIKA PRASAD SINGH Vs. DURA CAST (INDIA) PVT.LTD
December 4, 2009
MUNESHWAR TIWARI Vs. BIHAR STATE ELECTRICITY BOARD
May 21, 2009
MUNISH KHEMKA Vs. STATE OF JHARKHAND
April 16, 2009
Munmun Banerjee Vs. Manju Devi
April 8, 2009
MUNNI DEVI GUPTA Vs. OM PRAKASH AGARWALA
November 24, 2009
Murari Yadav Vs. State of Bihar
March 19, 2009
MURLI MANOHAR RAI Vs. STATE OF JHARKHAND
August 25, 2009
MUTUK SAHU Vs. STATE OF JHARKHAND
November 19, 2009
NABIN KANTA SINHA Vs. STATE OF JHARKHAND AND OTHERS
January 6, 2009
NAGARJUNA CONSTRUCTION CO.LTD. Vs. STATE OF JHARKHAND
September 4, 2009
Nagarjuna Construction Company Ltd. Ranchi Vs. State of Jharkhand
December 9, 2009
NAGENDAR MISHRA Vs. UNION OF INDIA
August 19, 2009
NAGENDRA PRASAD Vs. STATE OF JHARKHAND
May 5, 2009
NAGENDRA PRASAD, SUKHDEO PRASAD Vs. STATE OF JHARKHAND
May 1, 2009
NAGESHWAR GOPE Vs. STATE OF JHARKHAND
April 20, 2009
NAGESHWAR MANDAL Vs. STATE OF JHARKHAND
September 11, 2009
NAGESHWAR NAG Vs. STATE OF JHARKHAND
July 13, 2009
Nageshwar Prasad Singh Vs. Union of India
August 1, 2009
NAGESHWAR YADAV Vs. DAMODAR VALLY CORPORATION
November 18, 2009
NAGIA DEVI Vs. CENTRAL COALFIELD LIMITED
July 24, 2009
NAGINA HAZARI Vs. STATE OF JHARKHAND
October 15, 2009
Najama Vs. Central Coalfields Ltd. through Chairman-cum-Managing Director, Darbhanga House, Ranchi
March 30, 2009
NAJARU RAM Vs. STATE OF JHARKHAND
November 13, 2009
NALANI KUMAR MANDAL Vs. STATE OF JHARKHAND THROUGH SECRETARY, EXCISE DEPARTMENT, JNARKHAND, RANCHI
November 7, 2009
NALIN SOREN Vs. STATE OF JHARKHAND THROUGH VIGILANCE
September 17, 2009
Namita Devi @ Baby Vs. State of Jharkhand
January 9, 2009
NAND KISHOR BHAGAT Vs. STATE OF JHARKHAND
January 7, 2009
NAND KISHORE CHOURASIA Vs. STATE OF JHARKHAND
December 2, 2009
NAND KISHORE JHA Vs. SIDDHU KANHU MURMU UNIVERSITY
May 27, 2009
Nand Kishore Prasad Vs. State of Jharkhand
December 10, 2009
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
August 27, 2009
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
May 15, 2009
Nand Kishore Singh Vs. State of Jharkhand
March 24, 2009
NANDJI PRASAD Vs. STATE OF JHARKHAND
April 28, 2009
NANDLAL MAHTO Vs. STATE OF JHARKHAND
September 9, 2009
NANDLAL PANDIT Vs. STATE OF JHARKHAND
June 25, 2009
NANKU MANDAL @ NANKOO MANDAL Vs. BHARAT COKING COAL LTD. : DIRECTOR OF PERSONNEL OF M/S. B.C.C.L. : CHIEF PERSONNEL MANAGER OF M/S.B.C.C.L. : GENERAL MANAGER, E.J.AREA OF M/S.B.C.C.L.
August 28, 2009
NARAYAN CHANDRA DEY Vs. THE STATE OF JHARKHAND
May 4, 2009
NARAYAN MOCHI Vs. EASTERN COAL FIELDS LTD.KOLKATA
May 8, 2009
NARAYAN PANDEY Vs. STATE OF JHARKHAND AND ORS.
September 9, 2009
Narendra Kumar Vs. State of Jharkhand
May 7, 2009
NARENDRA KUMAR SINGH Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE, JHARKHAND, RANCHI : DEPUTY INSPECTOR GENERAL OF POLICE : SUPERINTENDENT OF POLICE
August 19, 2009
NARENDRA MAHATO Vs. STATE OF JHARKHAND & ORS.
October 28, 2009
Narendra Narayan Singh ‘Nalin Vs. Central Coal Fields Ltd.
February 13, 2009
NARENDRA NARAYAN SINGH NALIN Vs. CENTRAL COALFIELDS LIMITED
October 14, 2009
NARENDRA NATH GOPE Vs. STATE OF JHARKHAND
August 12, 2009
Narendra Prasad Vs. State of Jharkhand
January 19, 2009
Narendra Prasad Singh Vs. State of Jharkhand
July 9, 2009
NARENDRA PRATAP SINGH Vs. STATE OF JHARKHAND
May 13, 2009
NARESH CHOUDHARY Vs. UNION OF INDIA : BHARAT SANCHAR NIGAM LTD
September 2, 2009
NASIM ANSARI @ GURA MIAN Vs. STATE OF JHARKHAND
January 16, 2009
National Insurance Vs. Most. Tilwa
March 20, 2009
NATIONAL INSURANCE CO LTD Vs. JAYANTI DEVI
October 14, 2009
NATIONAL INSURANCE CO LTD Vs. TILWA
March 20, 2009
NATIONAL INSURANCE CO LTD Vs. SANJORI DEVI
April 28, 2009
NATIONAL INSURANCE COMPANY Vs. KARTIK GORAIN
May 25, 2009
NATIONAL THERMAL POWER CORPORATION LTD Vs. ENGINEERS ENTERPRISES
May 5, 2009
NATWAR LAL KHATAW ATHA Vs. STATE OF JHARKHAND
July 9, 2009
NAUMANN AHMED Vs. NEW INDIA ASSURANCE COMPANY LTD
May 11, 2009
NAVIN KUMAR MODI Vs. SHEKHAR KUMAR MODI
June 26, 2009
NAWAL KISHORE Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE, JHARKHAND, RANCHI : DEPUTY INSPECTOR GENERAL OF POLICE, NORTH CHOTANAGPUR REGION, JHARKHAND
December 2, 2009
NAWAL KISHORE PANDEY Vs. STATE OF JHARKHAND
October 13, 2009
Nawal Kishore Tiwari Vs. Union of India
April 17, 2009
NAWJEET HANSDA Vs. STATE OF JHARKHAND : SECRETARY, FINANCE DEPARTMENT, GOVT.OF JHARKHAND : CHIEF CONSERVATIVE FOREST OFFICER, FOREST DEPARTMENT, GOVT OF JHARKHAND : FOREST WORK
August 13, 2009
NAYAN MANDAL Vs. STATE OF JHARKHAND
August 20, 2009
NAZMA KHATOON Vs. MD ISMILE
November 18, 2009
NEELAM DEVI Vs. BHARAT COKING COAL LTD AND ORS
October 30, 2009
NEENA BHARTI Vs. STATE OF JHARKHAND
May 7, 2009
NELSON BHUIYA Vs. STATE OF JHARKHAND
January 16, 2009
NEMTULLA AND RANI PRAVEEN Vs. STATE OF JHARKHAND AND SALEHA KHATOON
July 21, 2009
NEPAL RAM PRAJAPATI Vs. STATE OF JHARKHAND
November 12, 2009
NEW INDIA ASSURANCE CO LTD Vs. NEBURA BIBI
November 4, 2009
NEW INDIA ASSURANCE CO LTD Vs. RITA
September 9, 2009
NEW INDIA ASSURANCE CO LTD Vs. UMESH PRASAD GUPTA
February 27, 2009
NEW INDIA INSURANCE COMPANY LTD Vs. SABANA AZMI
April 22, 2009
NICCO JUBLIEE PARK LTD Vs. STATE OF JHARKHAND : COMMISSIONER OF COMMERCIAL TAXES, JHARKHAND : JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMINISTRATION) JAMSHEDPUR : DEPUTY
August 18, 2009
Nikodin Munda Vs. State of Jharkhand
February 12, 2009
NIKUDIMUS TUDU Vs. SIDHU KANU UNIVERSITY
December 15, 2009
NILESH KUMAR PANDEY Vs. STATE OF JHARKHAND
July 17, 2009
NILOTPAL ROY Vs. STATE OF JHARKHAND
August 11, 2009
NILU SINHA Vs. STATE OF JHARKHAND AND OTHERS
July 10, 2009
NIMAI CHANDRA MANJHI Vs. STATE OF JHARKHAND
June 30, 2009
NIMCHAND RAM Vs. STATE OF JHARKHAND
November 30, 2009
NIRANJAN LAL MAHAJAN Vs. STATE OF JHARKHAND
April 27, 2009
Niranjan Mahato Vs. State of Jharkhand
January 16, 2009
NIRANJAN PRASAD DEO Vs. P.P.SHARMA, CHIEF SECRETARY, STATE OF JHARKHAND
July 24, 2009
NIRMAL KEDIA Vs. STATE OF JHARKHAND
July 29, 2009
Nirmal Kumar Ram Vs. Union of India (UOI)
March 5, 2009
NIRMAL SHASHI TIRKEY Vs. STATE OF JHARKHAND
April 18, 2009
NIRMALA DEVI Vs. STATE OF JHARKHAND
December 21, 2009
Nirmala Kunwar Vs. State of Jharkhand
May 4, 2009
NIRMALA KUNWAR Vs. STATE OF BIHAR
September 16, 2009
Nistar Minz Vs. State of Jharkhand
February 11, 2009
NITA DEVI Vs. ANIMA BISWAS
June 26, 2009
NITIMA KUI SIDU Vs. ORIENTAL INSURANCE COMPANY LTD., GOPAL TUDU AND SURENDRA GOPE
October 14, 2009
NITIN KUMAR SINHA Vs. RAMLAL RAM
December 14, 2009
NITYANAND DATKEOLYAR Vs. STATE OF BIHAR : SECRETARY, PRIMARY & ADULT EDUCATION DEPARTMENT
September 3, 2009
NIZAM AHMAD Vs. STATE OF JHARKHAND
July 3, 2009
NOOR HASSAN KHAN Vs. STATE OF JHARKHAND : SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF JHARKHAND
August 10, 2009
NOOR JAHAN BANO Vs. STATE OF JHARKHAND
September 8, 2009
NOOR MOHAMMAD Vs. DAMODAR VALLEY CORPORATION
May 5, 2009
NOOR MOHAMMAD ANSARI Vs. MD.JAFAR EQBAL
December 19, 2009
NRIPENDRA KUMAR PARIMAL Vs. STATE OF JHARKHAND
November 23, 2009
NUNULAL HEMBRAM Vs. JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
May 13, 2009
Nutan Lakra Vs. Union of India
February 4, 2009
NUTAN LAKRA PETITIONER Vs. UNION OF INDIA : STATE OF JHARKHAND THROUGH CHIEF SECRETARY, JHARKHAND : SECRETARY, DEPARTMENT OF HOME, JHARKHAND : SECRETARY, DEPARTMENT OF FINANCE, JHARKHAND : WITHDRAWAL AND DISBURSEMENT
September 8, 2009
Nutan Prasad Vs. State of Jharkhand
January 16, 2009
OM NARAYAN SINGH @ TUN TUN SINGH Vs. UNION OF INDIA : ESTATE OFFICER, SOUTH EASTERN RAILWAY
September 2, 2009
OM PRAKASH BARNWAL Vs. SUDHA DEVI
November 18, 2009
OM PRAKASH GUPTA Vs. STATE OF JHARKHAND
September 16, 2009
OM PRAKASH OJHA Vs. STATE OF JHARKHAND
October 13, 2009
Om Prakash Sinha Vs. State of Jharkhand
April 20, 2009
ORIENTAL INSURANCE CO. LTD. Vs. SHAM SINGH BHOGTA AND OTHERS
January 16, 2009
ORIENTAL INSURANCE CO. LTD. Vs. BIMLA DEVI
January 19, 2009
ORIENTAL INSURANCE CO.LTD Vs. BABY DEVI
October 29, 2009
Oriental Insurance Company Ltd Vs. Anwari Begam
July 8, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. SABITA ACHARYA
September 4, 2009
Oriental Insurance Company Ltd. Vs. Agni Devi
April 29, 2009
ORIENTAL INSURANCE COMPANY LTD; BASANTI MUKHI; LATA DEVI Vs. BIMLA DEVI; DEEPA KAURA; SHANTI DEVI
March 23, 2009
OSHIAR PRASAD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.2, DHANBAD
September 3, 2009
Over Siar Dwivedi Vs. State of Jharkhand
January 7, 2009
P K CHAKRABORTY Vs. STATE
October 12, 2009
P S DORANDA Vs. KARTIK MAHTO
November 23, 2009
P.L.HANDA Vs. STATE OF JHARKHAND
May 1, 2009
PADMALOCHAN KALINDI Vs. STATE OF JHARKHAND
July 8, 2009
PALAMAU KSHETRIYA GRAMIN BANK ADHIKARI SANGH Vs. PALAMAU KSHETRIYA GRAMIN BANK THROUGH ITS CHAIRMAN AND ANOTHER
August 28, 2009
Pallab Ghosh Vs. State of Jharkhand
February 3, 2009
PANCHDEO SINGH Vs. BHARAT COKING COAL LIMITED
April 20, 2009
PANCHU ORAON & ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
March 20, 2009
Pandey Shashi Bhushan Shitanshu Vs. State of Jharkhand
April 2, 2009
Pankaj Das Vs. State of Jharkhand
July 1, 2009
PANKAJ KUMAR Vs. SURESH PRASAD AGARWAL
July 15, 2009
PANKAJ KUMAR RAI Vs. STATE OF JHARKHAND
December 3, 2009
Pankaj Kumar Sinha Vs. Eastern Coalfields Limited, Burdwan
April 30, 2009
PANKAJ KUMAR TIWARI Vs. STATE OF JHARKHAND
August 21, 2009
PANKAJ MOHAN BHUIN Vs. STATE OF JHARKHAND
April 24, 2009
PANKAJ RANA Vs. STATE OF JHARKHAND : COMMISSIONER-CUM-SECRETARY, WATER RESOURCES DEPARTMENT, GOVERNMENT OF JHARKHAND, RANCHI : CHIEF ENGINEER,WATER RESOURCES
December 2, 2009
PANMATI DEVI Vs. STATE OF JHARKHAND
November 12, 2009
PANO DEVI AND OTHERS Vs. MOST. MANTI DEVI AND OTHERS
December 11, 2009
PARADISE TRANSPORTER PVT. LTD. & ANR. Vs. PRE
October 7, 2009
PARIKSHIT CHOUBEY Vs. DIN DAYAL CHOUBEY
November 4, 2009
PARMANAND KUMAR @ PARMANAND RABIDAS @ PARMANAND KUMAR RABIDAS Vs. STATE OF JHARKHAND
March 23, 2009
PARMANAND MAHATO Vs. STATE OF JHARKHAND
November 10, 2009
Parmanand Singh Vs. Dilip Jaiswal
February 27, 2009
PARMATMA YADAV @ PARMATMA NAND YADAV Vs. STEEL AUTHORITY OF INDIA LTD., DHANBAD
May 15, 2009
PARMESHWAR NARAYAN SWAMY Vs. STATE OF JHARKHAND
November 17, 2009
PARMESHWAR PODDAR Vs. UNION OF INDIA
May 26, 2009
PARSHHURAM SHUKLA Vs. STATE OF JHARKHAND AND OTHERS
January 19, 2009
PARU BOURI Vs. STATE OF JHARKHANDE, DY COMMISSIONER JAMTARA, SUB
November 10, 2009
PARWATI DEVI Vs. STATE OF JHARKHAND AND OTHERS
August 4, 2009
PARWATI DEVI Vs. STATE OF JHARKHAND
November 30, 2009
PARWESH SAHI & ORS. Vs. GANGO DEVI & ORS.
March 17, 2009
PASHUPATI MANDAL Vs. STATE OF JHARKHAND
November 27, 2009
PATAR SOY Vs. STATE OF JHARKHAND
January 12, 2009
PATRIK KINDO Vs. STATE OF BIHAR
January 23, 2009
PATRIK KULLU Vs. STATE OF JHARKHAND
November 3, 2009
PAULINA HEMROM Vs. STATE OF JHARKHAND
May 21, 2009
PAWAN KUMAR Vs. STATE OF JHARKHAND
November 23, 2009
PAWAN KUMAR GHOSH AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
January 21, 2009
PAWANJAY STEEL AND POWER LTD Vs. STATE OF JHARKHAND
September 14, 2009
PAWANJAY STEEL AND POWER LTD Vs. STATE OF JHARKHAND
February 4, 2009
PEAK ELECTRONICS PVT LTD Vs. STATE OF BIHAR
June 23, 2009
PHOOLCHAND TRIPATHI Vs. STEEL AUTHORITY OF INDIA LTD.
February 2, 2009
PHOOLMANI GUDIYA Vs. STATE OF JHARKHAND
May 8, 2009
PHULESHWAR RABIDAS Vs. THE STATE OF JHARKHAND
May 26, 2009
PHULO DEVI Vs. CENTRAL COALFIELDS LTD
May 25, 2009
Pintu Oraon Vs. State of Jharkhand
May 13, 2009
Pitharam Samoda Vs. State of Jharkhand
January 5, 2009
PITHO BHUIYA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
January 4, 2009
PIUS LAKRA Vs. STATE OF JHARKHAND
November 26, 2009
Pokraj Mehta @ Pokhraj Mehta Vs. Triloki Sharma
December 17, 2009
Porha Oraon Vs. State of Jharkhand
March 17, 2009
PRABAL KUMAR GUPTA Vs. SANJEEV KUMAR SINGH
December 17, 2009
PRABHA DEVI Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
July 27, 2009
PRABHAKAR JHA Vs. STATE OF JHARKHAND
August 28, 2009
PRABHASH KUMAR SINGH Vs. STATE OF BIHAR NOW JHARKHAND
March 5, 2009
PRABHAT KUMAR Vs. STATE OF JHARKHAND
November 4, 2009
PRABHU DAYAL Vs. STATE OF JHARKHAND
May 15, 2009
PRABHUNATH DUBEY Vs. STATE OF JHARKHAND
March 20, 2009
PRABHUNATH SINGH Vs. STATE OF JHARKHAND
September 9, 2009
Prabhunath Singh Vs. State of Jharkhand
September 5, 2009
PRABIR KUMAR ROY Vs. STATE OF JHARKHAND
July 29, 2009
PRADEEP DASGUPTA Vs. PRANAB KUMAR DASGUPTA
December 1, 2009
PRADEEP KUMAR BHANDARI Vs. STATE OF JHARKHAND
August 5, 2009
PRADEEP KUMAR GUPTA Vs. GOPAL PRASAD
June 25, 2009
PRADEEP KUMAR JHA Vs. STATE OF JHARKHAND
November 4, 2009
PRADEEP KUMAR KUJUR @ P.K. KUJUR Vs. STATE OF JHARKHAND
January 16, 2009
PRADEEP KUMAR SHARMA Vs. DINANATH SHARMA & ORS.
July 15, 2009
PRADEEP KUMAR TEWARI Vs. STATE OF JHARKHAND
September 7, 2009
PRADEEP RAM Vs. STATE OF JHARKHAND
August 13, 2009
Prafulla Pandey Vs. State of Bihar
April 17, 2009
PRAKASH CHAND AGARWAL @ PRAKASH AGARWAL Vs. STATE OF JHARKHAND THROUGH THE PUBLIC PROSECUTOR
November 17, 2009
PRAKASH CHANDRA CHOUDHARY Vs. STATE OF JHARKHAND : MINES COMMISSIONER, JHARKHAND : DEPUTY COMMISSIONER, PAKUR : ASSISTANT MINING OFFICER, PAKUR
August 5, 2009
PRAKASH CHANDRA KHETAN Vs. MARUTI UDYOG LTD
January 19, 2009
Prakash Panna Vs. State of Jharkhand
February 24, 2009
Prakash Prasad Vs. Union of India
April 20, 2009
PRAKASH PRASAD SWAMKAR Vs. STATE OF JHARKHAND
December 18, 2009
PRAKASH RAO & ANR. Vs. STATE OF JHARKHAND & ANR.
March 19, 2009
PRAKASH SRIVASTAVA @ PRAKASH KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
September 17, 2009
Pramila Tudu Vs. State of Jharkhand
December 10, 2009
PRAMOD KUMAR SAHAY Vs. STATE OF JHARKHAND
November 13, 2009
PRASANNA KUMAR MAHAPATRA @ P K MAHAPATRA Vs. STATE OF JHARKHAND AND OTHERS
March 18, 2009
Prasanna Kumar Mahapatra @ P.K.Mahapatra Vs. State of Jharkhand
April 15, 2009
PRASANTA ROY CHOUDHARY Vs. SMT.UJJWALA MANDAL
November 4, 2009
PRASHANNA KUMAR JHA Vs. STATE OF JHARKHAND
December 22, 2009
PRASHANT SINGH Vs. TANSUSHREE
August 17, 2009
PRAVIN KUMAR Vs. MINERAL AREA DEVELOPMENT AUTHORITY
December 19, 2009
PRAVIN KUMAR Vs. STATE OF JHARKHAND
February 3, 2009
PRAVIN KUMAR PANDY Vs. BHARAT COKING COAL LTD
October 14, 2009
PRAYAG MODI Vs. STATE OF JHARKHAND
January 7, 2009
PREETI GUPTA Vs. STATE OF JHARKHAND
April 27, 2009
PREETI MANJHI Vs. STATE OF JHARKHAND
May 25, 2009
Prem Prakash Singh Vs. State of Jharkhand
January 28, 2009
PREM RANJAN Vs. STATE OF JHARKHAND
March 20, 2009
Prithvi Ballav Singh Vs. Rajendra Institute of Medical Science
April 22, 2009
PRIYA NANDAN SAHAY Vs. JHARKHAND STATE HOUSING BOARD
October 14, 2009
PROF. SHUKHDEO PATHAK Vs. STATE OF JHARKHAND & ORS.
May 1, 2009
PROF.SWAPAN KUMAR GHOSH Vs. STATE OF JHARKHAND
October 29, 2009
Project and Development India Vs. Rajnath Singh
March 6, 2009
PROJECT OFFICER BARAREE COLLIERY OF BCCL DHANBAD Vs. HASIBUR RAHMAN
May 6, 2009
PROJECT OFFICER, GIDDI WASHERY OF M/S.C.C.L. Vs. THEIR WORKMEN, IDU ANSARI
July 31, 2009
Puja Kumari Vs. Shri Ambuj Kumar
January 13, 2009
PUNAM DEVI Vs. ORIENTAL INSURANCE COMPANY LTD
July 27, 2009
Punjab & Sind Bank Vs. Stan Commodities Pvt.Ltd.
May 14, 2009
PURAH YADAV, TALO YADAV, LUKAN YADAV AND BHEKHLAL YADAV Vs. STATE OF JHARKHAND
May 21, 2009
PURI MAHTO @ PURI YADAV Vs. STATE OF JHARKHAND
December 7, 2009
PURUSHOTTAM KEJRIWAL Vs. COMMISSIONER, NORTH CHHOTANAGPUR DIVISION, HAZARIBAGH
November 3, 2009
PURUSHOTTAM MAHTO Vs. STATE OF JHARKHAND
May 19, 2009
PURUSHOTTAM SINGH Vs. STATE OF JHARKHAND
May 7, 2009
PURUSOTTAM LAL GUTGUTIA Vs. SUNIL KUMAR RAI : KRISHNA SHANKAR DWARI : MOHAN BHAGAT
December 19, 2009
PUTHENVEETTIL KUNJAPPAN THOMAS Vs. CENTRAL COAL FIELDS LIMITED
November 10, 2009
PUTULWA DEVI Vs. STATE OF JHARKHAND : SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT, GOVT.OF JHARKHAND, RANCHI : DEPUTY COMMISSIONER, RANCHI : DISTRICT SUPERINTENDENT
August 26, 2009
Pyarelal Thakur Vs. Sayed Mustaque
April 6, 2009
Qutubuddin Khan Vs. State of Jharkhand
March 30, 2009
R.K.Jain @ Raj Kumar Jain Vs. State of Jharkhand
April 2, 2009
R.S.GRIWAL Vs. GOVERNMENT OF INDIA
July 2, 2009
RABI BANSH SAHAY Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH CHAIRMAN - CUM - MANAGING DIRECTOR : SUPERINTENDING ENGINEER, JHARKHAND STATE ELECTRICITY BOARD : S.D.O.JHARKHAND STATE
August 24, 2009
RABI DARI Vs. STATE OF BIHAR NOW JHARKHAND
February 17, 2009
RABI KUMAR @ RAVI KUMAR Vs. STATE OF JHARKHAND
May 15, 2009
RABINDRA KUMAR Vs. STATE OF BIHAR
July 7, 2009
RABINDRA KUMAR RANA Vs. STATE OF JHARKHAND THROUGH CBI
August 24, 2009
RABINDRA KUMAR SINGH Vs. STATE OF JHARKHAND
September 16, 2009
Radha Devi Vs. State of Jharkhand
August 6, 2009
RADHA KANT CHOUDHARY Vs. PRESIDING OFFICER
September 2, 2009
RADHA NATH JHA Vs. STATE OF JHARKHAND
February 25, 2009
RADHANATH BHAGAT Vs. STATE OF JHARKHAND
November 9, 2009
RADHANATH BHAGAT Vs. STATE OF JHARKHAND
November 11, 2009
RADHEY SHYAM AHIR (YADAV) Vs. STATE OF JHARKHAND
September 8, 2009
RADHU NAPIT @ RADHA NAPIT Vs. TARAPADO NAPIT
December 18, 2009
RAFIQ MIAN Vs. CENTRAL COALFIELDS LTD
February 19, 2009
Ragho Sharan Singh Vs. Bharat Coking Coal Limited through its Chairman cum Managing Director
March 22, 2009
RAGHO SHARAN SINGH Vs. BHARAT COKING COAL LIMITED, THROUGH ITS CHAIRMAN
March 27, 2009
Raghu Jogi Vs. State of Jharkhand
March 5, 2009
Raghu Mukhi @ Radhu Mukhi Vs. State of Jharkhand
March 18, 2009
RAGHU NAYAK LAL Vs. STATE OF JHARKHAND
September 7, 2009
RAGHUNATH SAO Vs. STATE OF JHARKHAND
June 27, 2009
RAJ KISHORE BANRA Vs. STATE OF JHARKHAND : DEPUTY COMMISSIONER, SINGHBHUM WEST, CHAIBASA : PRINCIPAL CHIEF CONSERVATOR OF FOREST, JHARKHAND, RANCHI : CHIEF CONSERVATOR OF FOREST
August 19, 2009
RAJ KISHORE CHOUDHARY Vs. DHANDHANIA BROTHERS PVT.LTD., KOLKATA
May 8, 2009
RAJ KISHORE VERMA Vs. STATE OF JHARKHAND
May 1, 2009
RAJ KUMAR AGARWALLA Vs. TARUN PARAMANIK : DHIREN PARAMANIK : MIHIR PARAMANIK
December 18, 2009
RAJ KUMAR CHITLAGIA Vs. BIHAR STATE FINANCIAL CORPORATION
February 19, 2009
Raj Kumar Choudhary Vs. State of Jharkhand
March 31, 2009
Raj Kumar Gupta Vs. State of Jharkhand
May 27, 2009
RAJ KUMAR NEERAJ Vs. RANCHI KSHETRIYA GRAMIN BANK AND CHAIRMAN, RANCHI KSHETRIYA GRAMIN BANK
November 6, 2009
RAJ KUMAR SINGH Vs. STATE OF JHARKHAND
August 11, 2009
RAJ KUMAR SINGH Vs. STATE OF JHARKHAND
December 17, 2009
RAJ KUMAR SINGH Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO.1, DHANBAD
July 9, 2009
RAJ KUMAR SINGH Vs. STATE OF JHARKHAND
May 19, 2009
Raja Ram Mahato Vs. State of Jharkhand
April 9, 2009
RAJASTHAN SEWA SADAN Vs. BIHAR STATE ELECTRICITY BOARD
April 21, 2009
RAJDEO NARAYAN SINGH Vs. STATE OF JHARKHAND : SECRETARY, ANIMAL HUSBANDRY DEPARTMENT
December 2, 2009
RAJEEV RANJAN Vs. STATE OF JHARKHAND AND ANR.
October 6, 2009
Rajendra Kumar Vs. State of Jharkhand
January 13, 2009
RAJENDRA MODI, MANGRU MODI, DOMINI MODIYAN AND SURENDRA MODI Vs. STATE OF BIHAR
April 30, 2009
Rajendra Pandey Vs. State of Jharkhand through CBI
March 23, 2009
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
July 20, 2009
RAJENDRA PRASAD Vs. RAMENDRA KUMAR
August 20, 2009
RAJENDRA PRASAD SINGH Vs. SMT.SITA DEVI
November 7, 2009
Rajendra Pratap Sinha Vs. State of Jharkhand
February 26, 2009
RAJENDRA RAI Vs. STATE OF JHARKHAND
August 10, 2009
RAJENDRA SINGH Vs. STATE OF JHARKHAND
July 24, 2009
RAJENDRA SINGH Vs. STATE OF JHARKHAND
September 3, 2009
RAJENDRA SINGH CHHABRA Vs. STATE OF JHARKHAND & OTHERS
March 25, 2009
RAJENDRA YADAV Vs. CENTRAL COALFIELDS LTD., RANCHI
May 23, 2009
RAJESH KUMAR Vs. STATE OF JHARKHAND & ORS.
September 17, 2009
RAJESH KUMAR Vs. STATE OF JHARKHAND
September 16, 2009
Rajesh Kumar Chourasia Vs. State of Jharkhand
April 6, 2009
RAJESH KUMAR DUTTA Vs. STATE OF JHARKHAND THROUGH THE SECRETARY CO-OPERATIVE DEPARTMENT
November 5, 2009
RAJESH KUMAR SHARMA @ RAJESH SHARMA Vs. RABINDRA KUMAR BANSAL
May 20, 2009
Rajesh Pandey Vs. State of Jharkhand
January 27, 2009
RAJESH PRASAD Vs. BIHAR STATE FOOD SUPPLIES CORPORATION
February 3, 2009
RAJESHWAR PD.VERMA Vs. VINOBA BHAVE UNIVERSITY
May 22, 2009
RAJESHWAR PRASAD Vs. STATE OF JHARKHAND
July 27, 2009
Rajeshwar Prasad Verma Vs. The State of Jharkhand
December 11, 2009
Rajiv Kumar Tulsyan Vs. State of Jharkhand
March 18, 2009
Rajniti Prasad Singh Vs. State of Jharkhand through its Secretary, Forest & Environment Department, Govt of Jharkhand
April 20, 2009
RAJOBALA DEVI AND OTHERS Vs. BABI MAHATANI AND OTHERS
November 4, 2009
Raju Bhagat @ Raju Oraon Vs. State of Jharkhand
June 23, 2009
RAJU MAHTO Vs. STATE OF JHARKHAND
October 14, 2009
RAJU TANTI AND ANR. Vs. STATE OF JHARKHAND
August 21, 2009
RAJVANSHI PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
April 27, 2009
RAKESH KUMAR Vs. STATE OF JHARKHAND
June 30, 2009
RAKESH KUMAR AWASTHI Vs. STATE OF JHARKHAND
September 2, 2009
RAKESH KUMAR SHARMA Vs. STATE OF JHARKHAND
July 28, 2009
RAKESH KUMAR TIWARY Vs. STATE OF JHARKHAND
July 28, 2009
RAM BAHADUR SINGH Vs. BHARAT COKING COAL LTD.DHANBAD
May 15, 2009
RAM BILAS RAM Vs. STATE OF JHARKHAND
May 7, 2009
RAM BOOT Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND OTHERS
July 22, 2009
Ram Chandra Chaudhary Vs. SAIL, Bokaro Steel Plant
February 26, 2009
RAM CHANDRA KEWAT Vs. STATE OF JHARKHAND
October 27, 2009
RAM CHANDRA PRASAD Vs. UNION OF INDIA REPRESENTED BY MINISTRY OF HOME AFFAIRS, NEW DELHI
November 12, 2009
RAM CHANDRA PRASAD Vs. BHARAT COKING COAL LTD. : ASSISTANT LABOUR COMMISSIONER (CENTRAL) CUM-CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 : REGIONAL LABOUR COMMISSIONER
August 17, 2009
RAM CHANDRA PRASAD SINHA Vs. STATE OF JHARKHAND
September 2, 2009
RAM CHANDRA RAM Vs. STATE OF BIHAR
May 19, 2009
Ram Charitra Sah Vs. Jharkhand State Electricity Board
April 18, 2009
RAM CHRITAR SHARMA Vs. STATE OF JHARKHAND
May 6, 2009
RAM DAS CHOUDHRY Vs. STATE OF BIHAR (NOW JHARKHAND)
March 6, 2009
RAM DAS RAJAK Vs. STEEL AUTHORITY OF INDIA LIMITED
November 10, 2009
RAM DAS RAJAK Vs. STEEL AUTHORITY OF INDIA LIMITED
July 31, 2009
RAM DAYAL MAHTO AND ORS. Vs. STATE OF JHARKHAND AND ORS.
February 17, 2009
RAM DULARI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
June 23, 2009
RAM EQBAL ENGINEERING WORKS Vs. JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
January 15, 2009
RAM JANM SINGH Vs. STATE OF JHARKHAND
May 5, 2009
RAM KISHORE SAHU Vs. STATE OF JHARKHAND
June 25, 2009
RAM KISHUN RAM Vs. CENTRAL COALFIELDS LIMITED
August 19, 2009
RAM LAKHAN PRASAD Vs. STATE OF JHARKHAND, THROUGH ITS SECRETARY, LAND REFORMS AND REVENUE, GOVERNMENT OF JHARKHAND, RANCHI : SECRETARY, DEPARTMENT OF FINANCE
December 1, 2009
RAM LAKHAN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD, DHURWA, RANCHI
September 16, 2009
RAM LAL BHAGAT Vs. STATE OF JHARKHAND
May 7, 2009
RAM LAWLIN SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI
July 3, 2009
RAM NANDAN NONIA Vs. STATE OF JHARKHAND
February 2, 2009
RAM NANDAN PANDEY Vs. STATE OF JHARKHAND
August 18, 2009
RAM NANDAN SHARMA Vs. STATE OF JHARKHAND
November 9, 2009
RAM NANDAN SINGH Vs. STATE OF JHARKHAND THROUGH C.B.I.
October 14, 2009
RAM NARAYAN RAM Vs. STATE OF JHARKHAND
September 5, 2009
RAM NARAYAN SINGH CHAKI Vs. STATE OF JHARKHAND & ORS.
December 8, 2009
RAM NATH MAHATO Vs. SATE OF JHARKHAND
November 20, 2009
RAM NIWAS AGARWAL Vs. RESHMI DEVI
November 27, 2009
RAM PADARTH SINGH Vs. THE STATE OF JHARKHAND & OTHERS
May 12, 2009
RAM PARVESH SINGH Vs. BHARAT REFRACTORIES LTD.THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
October 28, 2009
RAM PRASAD MAHTO Vs. STATE OF JHARKHAND
November 19, 2009
RAM PRASAD MANDAL Vs. STATE OF BIHAR
March 17, 2009
RAM PRASAD SAHU Vs. PANDEY GIRI
January 22, 2009
RAM PYARE UPADHYAY Vs. STATE OF JHARKHAND
November 30, 2009
RAM PYARI DEVI Vs. ORIENTAL INSURANCE CO. LTD.
November 20, 2009
RAM RAN VIJAY PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
March 30, 2009
RAM RATAN SINGH Vs. STATE OF BIHAR
March 18, 2009
RAM RATANLAL RAJGARHIA Vs. RAJOO BARHI
August 20, 2009
Ram Rekha Pandey Vs. State of Jharkhand
February 19, 2009
RAM SINGH KHERWAR Vs. STATE OF JHARKHAND
March 19, 2009
RAM SUBHAG SINGH Vs. STATE OF JHARKHAND
August 17, 2009
RAM SUBHAG SINGH Vs. STATE OF JHARKHAND
August 7, 2009
RAM TWAKYA PANDEY Vs. STATE OF JHARKHAND
December 11, 2009
RAMA DUBEY Vs. STATE OF JHARKHAND
August 5, 2009
Rama Kant Thakur Vs. Union of India
February 24, 2009
RAMA SHANKAR PRASAD Vs. CENTRAL COALFIELDS LIMITED
August 11, 2009
RAMA SHANKAR RAM Vs. STATE OF JHARKHAND
November 5, 2009
Ramachandran Kuppuswami Vs. State of Jharkhand through C.B.I
March 24, 2009
RAMADHAR SAHU Vs. STATE OF JHARKHAND
September 16, 2009
RAMAN LOHAR Vs. STATE OF BIHAR NOW JHARKHAND
January 22, 2009
Ramanand Chaudhary Vs. State of Jharkhand
February 4, 2009
Ramanand Pandey Vs. Commissioner, South Chhota nagpur Division, Ranchi
August 12, 2009
RAMANUJ KUMAR SINGH Vs. STATE OF JHARKHAND
November 5, 2009
RAMASHRAY CHOUDHARY Vs. STATE OF JHARKHAND
November 5, 2009
RAMAUTAR SAH Vs. RANCHI MUNICIPAL CORPORATION
August 3, 2009
RAMAVTAR PASWAN Vs. STATE OF JHARKHAND
December 2, 2009
RAMAYAN PRASAD Vs. STATE OF JHARKHAND
December 16, 2009
RAMAYAN SINGH Vs. BHARAT COKING COAL LIMITED, DHANBAD
October 28, 2009
RAMBIR SINGH Vs. STATE OF JHARKHAND
July 27, 2009
RAMCHANDRA PANDEY Vs. UNION OF INDIA
November 13, 2009
RAMCHANDRA SINGH Vs. STATE OF JHARKHAND
April 28, 2009
Ramdayal Karketta Vs. Ranchi University
May 25, 2009
Ramdeo Singh Vs. State of Bihar
March 20, 2009
RAMDEO SINGH Vs. STATE OF BIHAR
August 4, 2009
RAMDEO URAON Vs. RAMAN TURI
May 14, 2009
RAMDHANI SAHU Vs. VIDYA DEVI VERMA
July 2, 2009
RAMENDRA SINGH ALIAS RABINDRA SINGH Vs. GANDHI BAURI
January 19, 2009
RAMESH BALMIKI @ RAMESH Vs. STEEL AUTHORITY OF INDIA LIMITED
July 15, 2009
RAMESH KUMAR Vs. STATE OF JHARKHAND
November 4, 2009
RAMESH KUMAR Vs. STATE OF JHARKHAND
December 22, 2009
Ramesh Kumar Vs. State of Jharkhand
February 2, 2009
RAMESH KUMAR Vs. STATE OF JHARKHAND
October 5, 2009
RAMESH KUMAR MISHRA Vs. STATE OF JHARKHAND
December 14, 2009
Ramesh Kumar Sharma Vs. State of Jharkhand
February 25, 2009
RAMESH PRAMANIK Vs. STATE OF BIHAR
May 28, 2009
RAMESH PRASAD GUPTA Vs. STATE BANK OF INDIA
April 22, 2009
RAMESHWAR MANDAL Vs. STATE OF JHARKHAND
April 9, 2009
RAMESHWAR PATHAK Vs. CENTRAL COALFIELDS LTD.
January 30, 2009
Rameshwar Prasad Vs. State of Jharkhand
April 13, 2009
Rameshwar Prasad Vs. Jharkhand State Electricity Board, Ranchi
February 26, 2009
RAMGARH STORAGE COMPANY PVT LTD Vs. STATE OF JHARKHAND
November 9, 2009
RAMJEE KANDULNA Vs. STATE OF JHARKHAND
December 17, 2009
RAMJEE YADAV Vs. STATE OF JHARKHAND
November 10, 2009
RAMJI PRASAD KESHARI Vs. STATE OF JHARKHAND
December 22, 2009
RAMJIT KISKU Vs. STATE OF JHARKHAND
November 23, 2009
Ramlagan Oraon Vs. State of Jharkhand
March 31, 2009
RAMSWAROOP SINHA Vs. STATE OF JHARKHAND
March 4, 2009
RAMZAN ANSARI Vs. KAVITA SINGH
March 23, 2009
RANA PRATAP SINGH Vs. STATE OF JHARKHAND
September 9, 2009
RANA RAJENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
August 17, 2009
Ranchi University through its Vice-Chancellor Vs. Lalmani Prasad
August 11, 2009
Randhir Kumar Vs. Union of India through Secretary, Human Resources Development Department, Government of India
March 3, 2009
Rangbahadur Singh Vs. State of Jharkhand
April 13, 2009
RANISATI PIPE INDUSTRIES, HAVING ITS FACTORY AT AD Vs. STATE OF JHARKHAND
November 18, 2009
RANJANA KUMARI Vs. STATE OF JHARKHAND
December 14, 2009
RANJAY KUMAR SINGH Vs. STATE OF JHARKHAND
August 5, 2009
RANJEET MANDAL Vs. STATE OF JHARKHAND
December 21, 2009
RANJEET SINGH Vs. OF JHARKHAND, THE DEPUTY COMMISSIONER AND DISTRICT ARMS MAGISTRATE
September 1, 2009
RANJIT KUMAR SARKAR AND OTHERS Vs. MD. LASSANI AND OTHERS
December 10, 2009
Ranjit Nayak Vs. State of Jharkhand
January 28, 2009
Ranthi Deo Singh Vs. State of Jharkhand
April 16, 2009
RASAMAY PAUL Vs. CENTRAL COALFIELDS LTD.
January 9, 2009
RASH BIHARI PAL Vs. STATE
November 11, 2009
RASHMI REKHA NAG Vs. STATE OF JHARKHAND
May 22, 2009
RASOOL MIAN @ RASUL MIAN Vs. DUKHAN SHARMA
July 13, 2009
RATAN CHANDRA MAHTO Vs. STATE OF JHARKHAND AND OTHERS
April 2, 2009
Ratan Paswan Vs. State of Bihar now Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
November 6, 2009
RATAN PRASAD AGRAWAL Vs. DHARAM DEO PASWAN
March 25, 2009
RATANLAL AGRAWAL Vs. STATE OF JHARKHAND : ANIL KUMAR MODI : SAVITRI DEVI
August 17, 2009
Ravi Kant Newatia Vs. Gayatri Devi
April 8, 2009
RAVI KUMAR @ RAVI KR.SINGH Vs. STATE OF JHARKHAND
August 25, 2009
Ravinder Kumar Vs. Central Coal Filed Limited through its Chairman, Darbhanga House, Ranchi
February 11, 2009
RAVINDRA PRASAD SINGH Vs. STATE OF JHARKHAND
July 1, 2009
Reeta Kumari Vs. State of Jharkhand
March 5, 2009
Rekha Mahto Vs. State of Jharkhand
January 29, 2009
REKHA RASHMI Vs. STATE OF JHARKHAND AND ORS
August 6, 2009
Renu Devi Vs. Central Coalfields Ltd.
March 26, 2009
Renu Kumari No.1 Vs. State of Jharkhand
March 25, 2009
RESOURCE MANAGEMENT GROUP OF INDIA Vs. STATE OF JHARKHAND AND OTHERS
July 14, 2009
REVA DAS AND OTHERS Vs. STATE OF JHARKHAND
October 5, 2009
RINA DEVI Vs. CENTRAL COAL FIELDS LTD., RANCHI : CHAIRMAN-CUM-MANAGING DIRECTOR, C.C.L., RANCHI
December 19, 2009
Rintu Bedia Vs. State of Jharkhand
January 20, 2009
RISHIKESH MAHRA Vs. STATE OF JHARKHAND
July 15, 2009
RITA SINGH @ RITA DEVI Vs. STATE OF JHARKHAND
May 20, 2009
Ritu Kumar Mahli Vs. Central Coalfields Ltd.
March 24, 2009
ROHAN SAO & OTHERS Vs. JAMNI DEVI & OTHERS
April 21, 2009
ROPE KUMARI @ ROPNI DEVI AND ORS Vs. STATE OF BIHAR (NOW JHARKHAND)
February 21, 2009
ROPE KUMARI @ ROPNI DEVI AND ORS Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS
January 21, 2009
ROSHAN MAHTO Vs. JSEB RANCHI
November 6, 2009
RUBI KUMARI SINGH Vs. STATE OF JHARKHAND
September 14, 2009
RUKMINI DEVI Vs. STATE OF JHARKHAND
April 13, 2009
Rup Narayan Das Vs. Central Coalfield Ltd.
July 8, 2009
RUPA SHREE AGRAWAL Vs. STATE OF JHARKHAND & ORS.
April 20, 2009
RUPA SHREE AGRAWAL Vs. STATE OF JHARKHAND
April 27, 2009
RUPLAL DAS Vs. BHARAT COKING COAL LTD. & ORS
April 17, 2009
RUPLAL MURMU AND BABUDAN MURMU Vs. STATE OF JHARKHAND
November 16, 2009
S H PHARMACEUTICALS LIMITED Vs. STATE OF JHARKHAND
November 26, 2009
S.CHAKRABORTY @ SUVENDU CHAKRABORTY Vs. STATE OF JHARKHAND
May 11, 2009
S.J. GHANDY Vs. STATE OF JHARKHAND
August 24, 2009
S.J.GHANDY Vs. A.C.SINHA : STATE OF JHARKHAND
August 24, 2009
S.N.AGARWAL Vs. CENTRAL COALFIELDS LIMITED
May 8, 2009
S.P.SINGH Vs. PROJECT AND DEVELOPMENT LNDIA LTD., HAVING ITS OFFICE AT NOIDA, UTTAR PRADESH
August 27, 2009
SABIR ANSARI Vs. SADA NANDA MANDAL
May 25, 2009
SABIR SINGH Vs. KOIRI AND OTHERS
April 8, 2009
Sabitri Lahar Vs. Ajit Kumar Singh
July 29, 2009
SABOON NISA Vs. STATE OF JHARKHAND
May 21, 2009
SABYA SACHI CHATTERJEE Vs. HINDUSTAN FERTILIZER CORPORATION LIMITED
August 1, 2009
SACHCHIDANAND SINGH, YOGENDRA PRASAD SINGH AND AFZAL AHMAD Vs. STATE OF JHARKHAND, DIRECTOR, PRIMARY EDUCATION, DEPUTY COMMISSIONER AND DISTRICT SUPERINTENDENT OF EDUCATION
September 16, 2009
Sachindra Electronics Vs. Bharat Coking Coal Ltd.
May 25, 2009
SADANAND MAHTO Vs. STATE OF BIHAR
May 19, 2009
SAFRUDDIN MOMIN Vs. BEGUM NISSA
May 12, 2009
Sah Ajam Khan Vs. State of Jharkhand
January 6, 2009
SAHDEO BHAGAT Vs. STATE OF JHARKHAND
June 27, 2009
SAHEB RAM HANSDA @ SABE RAM HANSDA Vs. STATE OF BIHAR
April 30, 2009
SAHJANAND PRASAD Vs. STATE OF JHARKHAND
November 19, 2009
SAHODAR PRASAD MAHTO Vs. STATE OF JHARKHAND
April 27, 2009
SAIBAL MUKHERJEE Vs. CHHOTELAL RADHESHYAM
December 6, 2009
SAIBAL MUKHERJEE & ORS. Vs. CHHOTELAL RADHESHYAM & ORS.
December 10, 2009
SAKALDEEP MUNDA Vs. CENTRAL COALFIELDS LIMITED : CHAIRMAN-CUM-MANAGING DIRECTOR
August 6, 2009
SAMIN ANSARI Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
August 11, 2009
Samir Rajbanshi Vs. State of Jharkhand
December 8, 2009
SAMPAT KUMAR YADAV Vs. STATE OF JHARKHAND
May 19, 2009
SAMSHER BAHADUR @ SHAMSHER BAHADUR SINGH @ S.B. SINGH Vs. STATE OF JHARKHAND THROUGH S.P., C.B.I.
March 23, 2009
SAMULE MUNDA Vs. STATE OF BIHAR
May 22, 2009
SAMUNDRI DEVI Vs. STATE OF JHARKHAND
April 2, 2009
SANCH LAL RAM Vs. STATE OF JHARKHAND
March 23, 2009
SANGITA GUPTA Vs. STATE OF JHARKHAND
September 10, 2009
SANJAY KHALKHO Vs. STATE OF JHARKHAND
May 8, 2009
SANJAY KUMAR Vs. STATE OF JHARKHAND
May 5, 2009
SANJAY KUMAR Vs. UNION OF INDIA
November 7, 2009
SANJAY KUMAR Vs. NANHKU PRASAD YADAV
March 18, 2009
SANJAY KUMAR @ SANJAY RAM Vs. CENTRAL COAL FIELDS LIMITED
November 19, 2009
SANJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
July 17, 2009
SANJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
July 11, 2009
SANJAY KUMAR AGARWAL Vs. STATE OF JHARKHAND
February 6, 2009
SANJAY KUMAR AGRAWAL Vs. STATE OF JHARKHAND
February 7, 2009
Sanjay Kumar Budhiya Vs. State of Jharkhand
March 2, 2009
SANJAY KUMAR BUDHIYA Vs. STATE OF JHARKHAND
May 4, 2009
SANJAY KUMAR CHOUDHARY Vs. GOVT OF INDIA
December 2, 2009
SANJAY KUMAR CHOUDHARY Vs. STATE OF JHARKHAND THROUGH SUPERINTENDENT OF POLICE, VIGILANCE BUREAU
September 8, 2009
SANJAY KUMAR GUPTA Vs. STEEL AUTHORITY OF INDIA LTD
July 2, 2009
SANJAY KUMAR SINGH Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE
August 5, 2009
SANJAY KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH SHRI A.K.BASU, CHIEF SECRETARY, GOVT.OF JHARKHAND, RANCHI
November 19, 2009
SANJAY KUMAR SINHA Vs. A K BASU, N N PANDEY, RAJA BALA VERMA, B K TRIPATHY, DILIP PRASAD, SANIT KAKRA
November 19, 2009
SANJAY MAHTO Vs. STATE OF JHARKHAND
May 19, 2009
SANJAY MOSAT Vs. STATE OF JHARKHAND
November 24, 2009
SANJAY SINHA Vs. STATE OF BIHAR
March 20, 2009
Sanjeeb Kumar Sharma Vs. State of Jharkhand
September 2, 2009
SANJEEV KUMAR LALA Vs. STATE OF JHARKHAND
November 11, 2009
SANJEEV KUMAR SINGH Vs. STATE OF JHARKHAND
December 18, 2009
SANT BAHADUR AND CHAILU KACHHAP Vs. STATE OF BIHAR
February 20, 2009
SANT KUMAR GUPTA @ MUNNA Vs. STATE OF JHARKHAND THROUGH, CBI & ORS.
June 26, 2009
Sant Lal Sahni Vs. Bihar State Electricity Board, Patna
December 9, 2009
Santhal Paraganas Gram Udyog Samittee, Head Officer, Near Tower Chowk, Deoghar Vs. Dwarika Sao
March 24, 2009
SANTOKH SINGH Vs. STATE OF JHARKHAND : HARBINDER KAUR @ BABAN
December 2, 2009
SANTOSH DAS & ANR. Vs. STATE OF JHARKHAND & ORS.
September 10, 2009
Santosh Kumar Karanjai Vs. State of Jharkhand
March 24, 2009
Santosh Kumar Mandal Vs. State of Jharkhand
February 9, 2009
SANWARIYA SARKAR JHA Vs. STATE OF JHARKHAND
January 22, 2009
SANYUKTA KUMARI Vs. STATE OF JHARKHAND
July 21, 2009
SARAD KUMAR Vs. C.B.I.THROUGH ITS SUPERINTENDENT OF POLICE, A.S.D.SCAM
July 23, 2009
SARAL KUMAR YADAV Vs. PARMESHWAR YADAV
November 16, 2009
SARAS NATH SINGH AND OTHERS Vs. STATE OF JHARKHAND & OTHERS
July 16, 2009
SARASWATI DEVI Vs. STATE OF JHARKHAND : COMMISSIONER, SOUTH CHOTANAGPUR DIVISION
December 17, 2009
Sarawan Manjhi Vs. Central Coalfields
February 18, 2009
SARAWGI TEXTILES THROUGH PROPRIETOR SANTHOSH KUMAR SARAWGI Vs. AJAY MODI AND ASHISH MODI
May 19, 2009
SARB NARAYAN SINGH Vs. MANAGING DIRECTOR, BOKARO STEEL PLANT : BOKARO STEEL PLANT
December 1, 2009
Sarbeshwar Singh Sardar Vs. State of Jharkhand
February 25, 2009
SARDAR PRADIP SINGH Vs. STATE OF JHARKHAND
December 23, 2009
SARDUL AUTO WORKS PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
May 28, 2009
SARITA DEVI Vs. STATE OF JHARKHAND
November 16, 2009
SARITA DEVI @ SARITA KUMARI Vs. STATE OF JHARKHAND AND OTHERS
May 12, 2009
Sarita Kataruka Vs. Jai Kishore Nath Shahdeo
May 26, 2009
SARITA KUMARI Vs. STATE OF JHARKHAND
January 9, 2009
Sarju Gope Vs. State of Jharkhand
April 18, 2009
SARJU PRASAD SINGH Vs. STATE OF JHARKHAND, THE COMMISSIONER AND DEPUTY COMMISSIONER
September 8, 2009
Sarju Sahu Vs. State of Jharkhand
April 16, 2009
SARLA DEVI Vs. MOHAN MOHTO
February 6, 2009
SARMISTHA SINHA Vs. MEERA PRASAD : STATE OF JHARKHAND
September 17, 2009
SARSWATI DEVI Vs. STATE OF JHARKHAND
November 5, 2009
SARSWATI DEVI @ SARSU Vs. M RAGHWAN
December 7, 2009
SARSWATI SHISHU MANDIR Vs. UNION OF INDIA
September 10, 2009
SARWAN MAHTO Vs. STATE OF JHARKHAND AND OTHERS
October 5, 2009
Saryu Prasad Singh Vs. State of Jharkhand
January 16, 2009
SASHI KANTI PANDIT Vs. SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR
November 12, 2009
Satendra Prasad Singh Vs. State of Jharkhand
December 2, 2009
SATENG XAXA Vs. STATE OF JHARKHAND : STATE OF BIHAR : SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF BIHAR, PATNA : SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF JHARKHAND, RANCHI
August 27, 2009
SATI ENGINEERING AND AUTO COMPANY Vs. STATE BANK OF INDIA
February 11, 2009
Sati Raman Sinha Vs. State of Jharkhand
August 27, 2009
SATISH CHANDRA BARNWAL Vs. STATE OF JHARKHAND
April 15, 2009
SATISH KUMAR TIWARY Vs. STATE OF JHARKHAND
August 3, 2009
SATRUGHAN SINGHAL Vs. STATE OF JHARKHAND
January 27, 2009
SATYA BHAMA DEVI Vs. BIBANI DEVI
April 28, 2009
SATYA DEVI Vs. SHANTI AND CO RANCHI
October 12, 2009
Satya Narain Sahu Vs. State of Jharkhand
December 11, 2009
SATYA NARAYAN PRASAD Vs. UNION OF INDIA
September 5, 2009
SATYA PRASAD Vs. STATE OF JHARKHAND
March 24, 2009
Satyaban Roy Vs. State of Jharkhand
April 20, 2009
SATYABRAT NARAYAN CHOUDHARY Vs. STATE OF JHARKHAND : COMMANDANT GENERAL, HOME GUARDS : DISTRICT COMMANDANT, HOME GUARDS : DEPUTY INSPECTOR GENERAL OF HOME GUARDS : A.NATRAJAN
August 19, 2009
SATYAM CONSTRUCTION PVT.LTD. Vs. STEEL AUTHORITY OF INDIA LTD
November 4, 2009
SATYANARAYAN GOPE Vs. SANTOSH KUMAR YADAV
February 4, 2009
SATYANARAYAN KAUNTIA Vs. STATE OF JHARKHAND
November 12, 2009
Satyanarayan Mahto Vs. State of Jharkhand
March 30, 2009
SATYENDRA KUMAR Vs. STATE OF JHARKHAND : EKTA LAKRA : STATE OF JHARKHAND
September 3, 2009
SATYENDRA KUMAR Vs. STATE OF JHARKHAND
November 18, 2009
SATYENDRA KUMAR SINGH Vs. MOTI LAL SAHU
November 11, 2009
SATYENDRA KUMAR SINGH Vs. MOTI LAL SAHU
November 26, 2009
Saukat Ali Vs. Sthiti Oraon
January 7, 2009
SAUNA MUNDA NO. 1 @ SAWANA MUNDA NO. 1 Vs. CENTRAL COAL FIELD LIMITED
January 6, 2009
SAVITRI DEVI Vs. UNION OF INDIA
August 11, 2009
Sawarth Singh Vs. State of Jharkhand
February 10, 2009
Sayed Mamur Ali Vs. State of Jharkhand
November 19, 2009
SAYED MUMTAZ ALAM Vs. STATE OF JHARKHAND
September 16, 2009
SAYEEDA KHATOON Vs. MD.AJIMUDDIN ANSARI : STATE OF JHARKHAND
May 12, 2009
SAYOTA ALIAS SURSEN BHENGRA Vs. STATE OF JHARKHAND
January 22, 2009
SECRETARY AGRICULTURAL PRODICE MARKET COMMITEE KODERMA AND ETC Vs. MOHATA CONCERNS LTD
February 11, 2009
Security and Intelligence Services (India) Vs. Union of India (UOI)
March 3, 2009
SEEMA PANDIT Vs. BIHAR COLLEGE SERVICE COMMISSION
December 15, 2009
SETH MURMU Vs. STATE OF JHARKHAND
December 19, 2009
SEWAK SINGH Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
November 24, 2009
Sewanti Devi Vs. State of Jharkhand
August 17, 2009
SHAH HITECH AUTO ALCAST COMPANY (P) LTD. Vs. JHARKHAND STATE ELECTRICITY BOARD
September 8, 2009
SHAH MONAUWAR EQUBAL Vs. SHAH ABU NAZIR
November 4, 2009
Shah Monauwar Equbal Vs. Shah Abu Nazir
March 26, 2009
SHAHEEN BEGUM Vs. SK.KALIMUDDIN
November 19, 2009
SHAHLA JABEEN Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVERNMENT OF JHARKHAND, RANCHI : PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
August 25, 2009
SHAILENDRA KUMAR MISHRA Vs. STATE OF JHARKHAND
November 5, 2009
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
December 14, 2009
Shakuntala Debi Vs. Bimal Kumar
August 19, 2009
SHAKUNTALA DEVI Vs. STATE OF JHARKHAND
August 10, 2009
SHAKUNTI DEVI Vs. BHARAT COKING COAL LIMITED
July 17, 2009
SHALIGRAM SINGH AND ORS Vs. MD TAHIR AND ORS
November 10, 2009
SHALINI KUMARI SHARMA Vs. ANIL MURMU : STATE OF JHARKHAND
July 21, 2009
SHALINI KUMARI SHARMA AND DR.ANIL MURMU Vs. STATE OF JHARKHAND
July 21, 2009
Shambhu Charan Bobonga Vs. State of Jharkhand
April 9, 2009
SHAMBHU MAHTO & ORS. Vs. M/S. B.C.C.L. & ORS.
December 11, 2009
Shambhu Nath Baraik Vs. State of Jharkhand
February 19, 2009
SHAMBHU NATH SHARMA Vs. BHARAT COKING COAL LIMITED
September 10, 2009
SHAMBHU NATH SINGH Vs. STATE OF JHARKHAND
November 20, 2009
SHAMBHU PRASAD Vs. STATE OF JHARKHAND
December 8, 2009
Shambhu Prasad Vs. State of Jharkhand
March 23, 2009
SHAMIMA KHATOON Vs. RAJESH KUMAR SAHU
November 24, 2009
SHAMON ENGINEERING CORPORATION Vs. TETULIA COKE PLANT (P) LTD
July 6, 2009
SHANKAR MAHARANA Vs. STATE OF JHARKHAND
October 12, 2009
SHANO SINGHDEO Vs. STATE OF JHARKHAND
March 19, 2009
SHANTI CEMENT PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
January 9, 2009
SHANTI DEVI Vs. CENTRAL COALFIELDS LIMITED
July 8, 2009
SHARDA NAND SHARMA Vs. RANCHI UNIVERSITY, RANCHI
August 21, 2009
Shardha Nand Singh Vs. Bharat Coking Coal Ltd.
April 28, 2009
SHASHI BHUSHAN CHOUDHARY Vs. GOVERNMENT VSACCINE INSTITUTE
January 27, 2009
SHASHI BHUSHAN KUMAR Vs. STATE OF JHARKHAND
December 14, 2009
SHASHI BHUSHAN PRASAD Vs. STATE OF JHARKHAND, SECRETARY CUM INDUSTRY DEVELOP
November 13, 2009
SHASHI BHUSHAN PURAN Vs. STATE OF JHARKHAND
March 18, 2009
SHASHI KUMAR Vs. STATE OF JHARKHAND AND ORS
January 4, 2009
Shashi Kumar Singh Vs. Jharkhand State Electricity Board
February 10, 2009
Shashi Nath Pandey Vs. State of Jharkhand
May 25, 2009
SHASHI SANJAY KUJUR Vs. STATE OF JHARKHAND
May 20, 2009
SHASHI SHEKHAR PRASAD Vs. STATE OF JHARKHAND
December 2, 2009
Shatrunjay Singh Vs. State of Jharkhand
September 9, 2009
Sheela Devi Vs. State of Jharkhand
January 12, 2009
SHEIKH MD. ABBAS ALI SIDDIQUE @ MD. ABBAS ALI AND OTHERS Vs. STATE OF JHARKHAND
September 16, 2009
SHEIKH SABIR Vs. STATE OF JHARKHAND
July 15, 2009
Sheo Charan Manjhi Vs. Steel Authority of India Ltd.
August 18, 2009
SHEO KUMAR PANDEY Vs. JEETENDRA SHARMA
March 17, 2009
SHEO NANDAN RAM Vs. STATE OF JHARKHAND
February 16, 2009
Sheo Nandan Ram Vs. State of Jharkhand
February 12, 2009
SHEO PRASAD PATHAK Vs. STATE OF JHARKHAND
October 27, 2009
SHEO PRASAD YADAV Vs. STATE OF JHARKHAND
June 26, 2009
SHEO SHAMBHU TIWARI Vs. MAHESHWARI DEVI AND OTHERS
April 1, 2009
SHIB RATAN KUMHAR Vs. STATE OF BIHAR
January 22, 2009
SHIBU DEHARI Vs. STATE OF JHARKHAND
September 23, 2009
SHILESHWAR PRASAD VERMA AND OTHERS Vs. STATE OF JHARKHAND
May 18, 2009
SHIV NARAYAN YADAV Vs. JHARKHAND STATE ELECTRICITY BOARD
July 6, 2009
SHIV NATH PRASAD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
July 27, 2009
SHIV SHANKAR Vs. CENTRAL COALFIELDS LIMITED
January 5, 2009
SHIV SINGH Vs. STATE OF JHARKHAND
February 13, 2009
Shiva Mohan Jha Vs. Bharat Sanchar Nigam
March 26, 2009
Shiva Sahay Prasad Vs. Jharkhand State Electricity Board
January 9, 2009
SHIVANAND JHA Vs. BIHAR STATE CONSTRUCTION CORPORATION, PATNA
December 17, 2009
SHIVDHAN HEMBRAM Vs. STATE OF JHARKHAND
November 23, 2009
SHIVESHWAR PRASAD VERMA Vs. STATE OF JHARKHAND
July 27, 2009
SHIVNARAYAN PRASAD Vs. STATE OF JHARKHAND
August 12, 2009
Shoba Kumari Vs. State of Jharkhand
July 31, 2009
SHOBHA KUMARI Vs. STATE OF JHARKHAND
January 12, 2009
Shobhan Ram Vs. State of Jharkhand through CBI
April 16, 2009
SHRAWAN RAM AND OTHERS Vs. STATE OF JHARKHAND
August 3, 2009
Shree Balaji Mining Private Limited Vs. Union of India
April 21, 2009
SHREE BHAGWATI RICE & FLOUR MILLS Vs. STATE OF JHARKHAND
August 12, 2009
SHREE SHYAM STEEL Vs. JHARKHAND ELECTRICITY BOARD
April 2, 2009
SHRI GABARIAL RABIDAS Vs. STATE OF JHARKHAND & ORS.
August 19, 2009
SHRI KANT GUPTA Vs. STATE OF JHARKHAND THROUGH C.B.I
December 14, 2009
SHUKLA Vs. PALAMAU KSHETRIYA GRAMIN BANK THROUGH ITS CHAIRMAN
August 28, 2009
SHUSHILA DEVI Vs. STATE OF JHARKHAND
June 27, 2009
SHYAM BIHARI BHATT Vs. STATE OF JHARKHAND
October 30, 2009
Shyam Enterprises Vs. Iva Pharmaceutical Pvt. Ltd.
March 2, 2009
SHYAM KISHORE PANDEY Vs. STATE OF JHARKHAND
July 7, 2009
SHYAM KISHORE PRASAD Vs. STATE OF JHARKHAND
June 29, 2009
Shyam Kishore Singh Vs. State of Jharkhand
January 16, 2009
SHYAM LAL KEDIA Vs. RAJESH KUMAR TEKRIWAL
August 26, 2009
SHYAM LAL KEDIA Vs. BIMAL KUMAR AGARWAL
August 26, 2009
SHYAM SUNDAR NARENAI Vs. STATE OF JHARKHAND
September 11, 2009
SHYAM SUNDAR SINGH Vs. UNION OF INDIA
July 1, 2009
SHYAM SUNDER RAM Vs. STATE OF JHARKHAND
November 19, 2009
Shyama Charan Tiwary Vs. State of Jharkhand
August 25, 2009
SHYAMAL KUMAR DUTTA Vs. STATE OF BIHAR
March 19, 2009
SHYAMAL KUMAR SINHA Vs. STATE OF JHARKHAND
September 7, 2009
Shyamlal Mandai Vs. The State of Jharkhand
December 18, 2009
SIDHESHWAR LAL DEO AND ORS Vs. DAMODAR VALLEY CORPORATION
October 5, 2009
SIDHESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND AND OTHERS
January 19, 2009
Sidhnath Ram Vs. State of Jharkhand
March 31, 2009
SIDIQUE KHAN Vs. STATE OF BIHAR
May 28, 2009
SIKANDER PANDEY Vs. STATE OF JHARKHAND
January 22, 2009
SILAS AIND Vs. STATE OF JHARKHAND
April 28, 2009
SINGH H M P Vs. STATE OF JHARKHAND
July 23, 2009
SINGHBHUM CENTRAL CO-OPERATIVE BANK LTD., CHAIBASA Vs. SUDEO ADHIKARI
April 28, 2009
SINGI URAIN Vs. STATE OF JHARKHAND
July 28, 2009
SINI DEVI Vs. CENTRAL COAL FIELDS LTD
May 20, 2009
SINTU PODDAR Vs. STATE OF JHARKHAND
August 28, 2009
SISILIAY HEMBRAM Vs. STATE OF JHARKHAND
July 21, 2009
SITA RAM KUMHAR Vs. STATE OF JHARKHAND
August 26, 2009
SITA RAM PRASAD Vs. STATE OF JHARKHAND
May 12, 2009
SITARA KHATOON Vs. NEELWATI TRANSPORT
November 18, 2009
SITWANTO DEVI MAHILA KALYAN SANSTHAN, BARIDIH Vs. UNION OF INDIA
November 27, 2009
SIYA RAM SINGH @ SINGH SIYARAM Vs. HEAVY ENGINEERING CORPORATION
November 10, 2009
SK.MOKBIL Vs. STATE OF JHARKHAND
December 19, 2009
SMOKELESS FUELS (INDIA) PVT.LTD Vs. COAL INDIA LTD
August 21, 2009
SMT AMBIKA MAHATAIN, Vs. MISS KALPANA ROY CHOUDHARY,
December 21, 2009
SMT. BABITA KUMARI Vs. STATE OF JHARKHAND & ORS.
May 14, 2009
SMT. CHANDRAWATI DAS ALIAS SMT. CHANDRAWATI DEVI & ORS. Vs. STATE OF JHARKHAND & ORS.
April 21, 2009
SMT. KAMLA GANGOLI Vs. STATE OF JHARKHAND AND OTHERS
September 9, 2009
SMT. RATNA SHARMA Vs. UCO BANK, DHURWA & OTHERS
May 15, 2009
SMT.JASODA RANI SHARMA Vs. STATE OF BIHAR
May 1, 2009
SMT.SHEELA DEVI Vs. STATE OF JHARKHAND
April 29, 2009
SOMA MUNDA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
January 22, 2009
Soma Tirkey Vs. Central Coal Fields Ltd.
March 4, 2009
SOMAI HEMBRAM Vs. STATE OF BIHAR
October 13, 2009
SOMARI MUNDAIN Vs. STATE OF JHARKHAND
July 14, 2009
SOMNATH CHANDRA Vs. STATE OF JHARKHAND AND RAMANAND PRASAD
July 24, 2009
SOMRA MUNDA Vs. STATE OF BIHAR
May 7, 2009
Soni Devi Vs. State of Jharkhand
March 26, 2009
Sonu Kunjra @ Sonu Ansari @ Soni Ansari Vs. State of Jharkhand
March 31, 2009
Sony Mishra Vs. State of Jharkhand
July 3, 2009
Soshila Devi Vs. Regional Labour Commissioner
September 9, 2009
SOUMENDU MAZUMDAR Vs. STATE OF JHARKHAND
August 25, 2009
Soyoto @ Sursen Bhengra Vs. State of Bihar
January 22, 2009
SOYOTO @ SURSEN BHENGRA Vs. STATE OF JHARKHAND
January 22, 2009
SRI GIRISH DEO PANDEY Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE, RANCHI
December 7, 2009
SRI PREM PRAKASH SINGH Vs. THE STATE OF JHARKHAND
December 11, 2009
SRI RAM BRIKSH TIWARI Vs. STATE OF BIHAR
October 28, 2009
SRI SHALIGRAM SINGH Vs. MD.TAHIR
November 10, 2009
SRI SHIW KUMAR MISHRA Vs. DAMODAR VALLEY CORPORATION THROUGH ITS DIRECTOR : CHIEF ENGINEER, DAMODAR VALLEY CORPORATION, CHANDRAPURA THERMAL POWER STATION, BOKARO : D.K.YADAV
December 8, 2009
Sri Tirupati Wires having its work and Unit at Mohanpur Vs. Jharkhand State Electricity Board
January 30, 2009
SRIMAN MARANDI Vs. STATE OF JHARKHAND
May 15, 2009
SRINATH MISHRA Vs. STATE OF JHARKHAND
April 22, 2009
St. Xavier's School, Bokaro Steel City, Bokaro Vs. State of Jharkhand
September 10, 2009
STANDARD MERCANTILE COMPANY (MINING DIVISION) PVT.LTD., PATNA Vs. STEEL AUTHORITY OF INDIA LTD.BOKARO
September 9, 2009
Stanleus Marandi Vs. State of Jharkhand
January 12, 2009
State Vs. Kulwant Singh
January 6, 2009
STATE BANK OF INDIA Vs. STATE OF JHARKHAND
April 9, 2009
STATE BANK OF INDIA Vs. NAGENDRA CHOUDHARY
July 7, 2009
STATE OF BIHAR Vs. FAHIM KHAN : CHOTNA @ CHOTTU @ KARIM KHAN (NOW DEAD : ARSAD HUSSAIN
June 25, 2009
State of Bihar Vs. Ram Pravesh Pandit
January 20, 2009
STATE OF BIHAR Vs. MOHAN LAL KHANDELWAL : BHOLA SHANKAR KHANDELWAL
December 17, 2009
STATE OF BIHAR Vs. BABULAL PRASAD
April 24, 2009
STATE OF BIHAR Vs. BASUDEO LAL GUPTA
August 5, 2009
STATE OF BIHAR Vs. SURESH KAPRI : MAHENDRA MANJHI : BISHWA NATH MANJHI : MOTILAL MANJHI : BIBHUTI MANJHI : ABHIMANYU MANJHI : DASRATH MANJHI : NAND LAL MANJHI : BALDEO MANJHI
July 13, 2009
State of Bihar Vs. Sheo Charan Turi
February 10, 2009
STATE OF BIHAR Vs. PETER SHANTI KUJUR
November 12, 2009
STATE OF BIHAR Vs. BABAN PANDY
October 29, 2009
State of Bihar & Ors. (in 365) State of Jharkhand & Ors. (in 206) Vs. Sheochandra Jha
July 23, 2009
STATE OF BIHAR THROUGH Vs. MARKANDAY DORAIBURU
May 20, 2009
STATE OF JHARKHAND Vs. MEMBER BOARD OF REVENUE, JHARKHAND, RANCHI
July 9, 2009
State of Jharkhand Vs. Maya Singh
September 8, 2009
State of Jharkhand Vs. Gauri Shankar Singh
January 19, 2009
STATE OF JHARKHAND Vs. SHAMBHU NATH PRASAD
November 24, 2009
STATE OF JHARKHAND Vs. THAKUR AJIT KUMAR
May 4, 2009
STATE OF JHARKHAND Vs. THAKUR AJIT KUMAR
April 30, 2009
STATE OF JHARKHAND Vs. RAMASHRAY SINGH
April 30, 2009
STATE OF JHARKHAND Vs. RAM KRIPAL MANDAL
May 12, 2009
STATE OF JHARKHAND Vs. EJAJ AHMAD KHAN
February 3, 2009
STATE OF JHARKHAND Vs. DR. AMARESHWAR PRASAD
January 29, 2009
STATE OF JHARKHAND Vs. RADHA NATH JHA AND OTHERS
July 17, 2009
STATE OF JHARKHAND Vs. UNION OF INDIA
August 21, 2009
STATE OF JHARKHAND Vs. ILA SINHA
October 10, 2009
STATE OF JHARKHAND Vs. BASANT KUMAR BANERJEE AND THE ACCOUNTANT GENERAL
October 15, 2009
STATE OF JHARKHAND Vs. VINOD MANI DIWAKAR
November 18, 2009
State of Jharkhand Vs. Emil Minz
January 20, 2009
STATE OF JHARKHAND Vs. RITES LTD
December 23, 2009
STATE OF JHARKHAND Vs. MOFIL KHAN, MOBARAK KHAN, WAKIL KHAN AND SADDAM KHAN
July 2, 2009
STATE OF JHARKHAND Vs. HARE KRISHNA SINGH
August 28, 2009
State of Jharkhand Vs. Kali Pada Dutta
March 3, 2009
STATE OF JHARKHAND Vs. RAM NARAYAN YADAV
February 25, 2009
STATE OF JHARKHAND Vs. BANWARI CHOUDHARY : SATYA NARAIN SINGH : DURJAN YADAV
July 27, 2009
STATE OF JHARKHAND AND OTHERS Vs. JACOB SAMUEL AND ANOTHER
October 7, 2009
STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE Vs. BRAJ KISHORE SINGH
April 30, 2009
STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE Vs. RAJ BANSH TEWARY
April 30, 2009
STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE Vs. THAKUR AJIT KUMAR
May 1, 2009
STATE OF JHARKHAND THROUGH DIRECTOR GENERAL OF POLICE Vs. DEENA NATH MISHRA
August 20, 2009
STATE OF JHARKHAND, INFORMATION TECHNOLOGY DEPARTMENT Vs. RITES LTD
December 22, 2009
STEEL AUTHORITY OF INDIA LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY AND ANOTHER
May 1, 2009
STEEL AUTHORITY OF INDIA LIMITED Vs. GUSUL AZAM @ GOSULAAZAM SHAH
October 14, 2009
Steel Authority of India Ltd Vs. State of Jharkhand
March 25, 2009
SUBERNREKHA ENTERPRISES Vs. JHARKHAND STATE ELECTRICITY BOARD
December 10, 2009
SUBHADRA DEBI Vs. UNION OF INDIA
December 16, 2009
SUBHAS CHANDRA SARKAR Vs. STATE OF JHARKHAND
March 25, 2009
SUBHAS KUMAR SUMAN Vs. STATE OF JHARKHAND
November 13, 2009
Subhash Kumar Vs. State of Jharkhand through the Secretary, Animal Husbandry and Fisheries Department
October 2, 2009
SUBHASH KUMAR SINGH Vs. STATE OF JHARKHAND
September 14, 2009
SUBODH KUMAR Vs. STATE OF JHARKHAND
May 25, 2009
SUBODH KUMAR GUPTA, SUBODH PRASAD GUPTA Vs. STATE OF JHARKHAND
December 21, 2009
Sudam Ghosh Vs. State of Jharkhand
January 21, 2009
SUDAMA GIRI; SHANKAR GIRI AND RITESH KUMAR @ MUNNA GIRI Vs. STATE OF JHARKHAND
March 3, 2009
SUDAMA SAO Vs. STATE OF JHARKHAND
April 29, 2009
Sudan Munda Vs. Fagua Munda
July 30, 2009
SUDERSHAN PRADHAN Vs. STATE OF BIHAR
January 22, 2009
SUDHANSU RANJAN DHAR Vs. COAL INDIA LIMITED : CENTRAL COALFIELDS LTD. : UNION OF INDIA : DIRECTOR PERSONNEL, COAL INDIA LIMITED : GENERAL MANAGER (PERSONNEL) COAL INDIA LTD
September 9, 2009
SUDHANSU SHEKHAR Vs. NATIONAL INSTITUTE OFTECHNOLOGY, ADITYAPUR, JAMSHEDPUR
September 16, 2009
Sudhir Bouri Vs. Ashari Bouri
March 25, 2009
Sudhir Kumar Singh Vs. State of Jharkhand
January 21, 2009
SUDHIR PRASAD SINHA Vs. STATE OF JHARKHAND
November 3, 2009
SUGNI DEVI Vs. CENTRAL COALFIELDS LIMITED
November 4, 2009
SUJAN MANDAL Vs. STATE OF JHARKHAND
July 22, 2009
SUJATA PICTURE PALACE Vs. BIHAR STATE ELECTRICITY BOARD
July 1, 2009
Sujauddin Ahmad Vs. State of Jharkhand
February 9, 2009
SUJIT KUMAR MUKHOPADHYAY Vs. STATE OF JHARKHAND
June 22, 2009
SUJIT KUMAR TIWARY Vs. STATE OF JHARKHAND
June 27, 2009
SUKA ORAON @ SUKRA ORAON Vs. STATE OF JHARKHAND AND OTHERS
July 15, 2009
SUKAT BHUIYA @ RAMESHWAR BHUIYA Vs. STATE OF JHARKHAND
May 14, 2009
SUKDEO PODDAR Vs. STATE OF JHARKHAND
November 24, 2009
SUKESH KUMAR MAHTO Vs. YUGAL KISHORE PRASAD
May 20, 2009
SUKHDEO KUMAR Vs. STATE OF JHARKHAND
April 8, 2009
SUKHDEO KUMAR Vs. STATE OF JHARKHAND
March 3, 2009
SUKHDEO YADAV Vs. BHARAT COKING COAL LIMITED, DHANBAD
May 19, 2009
Sukhdeo Yadav @ Shukdeo Yadav Vs. Jharkhand State Electricity Board
April 15, 2009
Sukhram Tiwary Vs. State of Jharkhand
February 2, 2009
SUKHU MANJHI Vs. CENTRAL COALFIELDS LIMITED
May 27, 2009
SUKRA MUNDA & ANOTHER Vs. RAJU KHALKHO & OTHERS
May 27, 2009
Sukri Orain Vs. State of Bihar (now Jharkhand)
March 3, 2009
SUKUMAR DAS GUPTA Vs. STATE OF JHARKHAND : SECRETARY, MINES & GEOLOGY, GOVERNMENT OF JHARKHAND, RANCHI
August 26, 2009
SULEKHA SINGH Vs. JHARKHAND STATE HOUSING BOARD
February 19, 2009
Sulendar Sahu @ Surender Sahu Vs. State of Jharkhand
April 2, 2009
SUMAN DAS Vs. STATE OF JHARKHAND & OTHERS
May 12, 2009
SUMAN KUMAR Vs. STATE OF JHARKHAND
July 23, 2009
SUMAN KUMAR SINHA Vs. STATE OF JHARKHAND
March 17, 2009
SUMAN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
November 20, 2009
SUMATI DEVI Vs. STATE OF JHARKHAND
July 3, 2009
Sumit Mukul Lakra Vs. Examination Controller Industrial Training Institute, Ranchi
July 7, 2009
SUMITRA DEVI Vs. STATE OF JHARKHAND
July 16, 2009
SUMITRA DEVI @ MANDODRI Vs. DHANBAD MINICIPAL CORPORATION
November 3, 2009
SUMITRA DEVI AND ANOTHER Vs. CENTRAL COALFIELDS LTD. AND OTHERS
July 31, 2009
SUMITRA DEVI, ASHA DEVI, MUDRIKA DEVI AND KAPURI DEVI Vs. DULARI DEVI
October 5, 2009
SUNANDA NANDI Vs. STATE OF JHARKHAND
October 30, 2009
Sundra Paharia Vs. State of Bihar
February 3, 2009
SUNIL BIHARI SHARAN Vs. STATE OF JHARKHAND : DIRECTOR GENERAL-CUM-I.G.OF POLICE : DEPUTY INSPECTOR GENERAL OF POLICE : SUPERINTENDENT OF POLICE
September 5, 2009
Sunil Kumar Vs. State of Jharkhand
August 6, 2009
SUNIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
November 30, 2009
Sunil Kumar Vs. State of Jharkhand
February 4, 2009
Sunil Kumar Singh Vs. State of Bihar
December 11, 2009
SUNIL KUMAR TIWARY Vs. SURAJ YADAV
February 18, 2009
SUNIL KUMAR TIWARY AND ANOTHER Vs. SURAJ YADAV AND OTHERS
January 27, 2009
SUNIL PASWAN Vs. STATE OF JHARKHAND AND OTHERS
November 16, 2009
Sunil Tiwary Vs. State of Jharkhand
March 26, 2009
SUNIRAM MURMU Vs. STATE OF JHARKHAND
July 27, 2009
SUNITA DEVI Vs. STATE OF JHARKHAND
May 12, 2009
SUPERINTENDENT OF PACHAMBA MISSION, GIRIDIH Vs. ARNAB PAUL
November 9, 2009
Suraj Baskey Vs. Bitiya Baskey
March 2, 2009
SURAJ PRASAD JAISWAL Vs. SONI KUMAR
October 14, 2009
SURENDRA BENGALI @ SURENDRA SINGH ROUTELA Vs. STATE OF BIHAR
June 30, 2009
SURENDRA KUMAR Vs. REGIONAL COMMISSIONER, CMP.F., ZILA PARISHAD BHAWAN, REGION-III, RANCHI
August 21, 2009
SURENDRA KUMAR SINGH Vs. UCO BANK & ORS.
November 10, 2009
SURENDRA MOHAN SARDA Vs. STATE OF JHARKHAND
February 18, 2009
SURENDRA PAL SINGH Vs. UNION OF INDIA
May 5, 2009
SURENDRA PRASAD Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD.
January 22, 2009
Surendra Prasad Vs. Coal India Ltd.
February 12, 2009
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH ENGINEER-IN-CHIEF-CUM-SPECIAL SECRETARY, P.W.D
December 4, 2009
Surendra Prasad Singh Vs. Ranchi University through Vice-Chancellor
April 21, 2009
SURENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
May 5, 2009
SURENDRA RAM Vs. STATE OF JHARKHAND, THROUGH C.B.I.
December 17, 2009
SURENDRA SAHU Vs. STATE OF JHARKHAND
May 4, 2009
Suresh Bhandari Vs. State of Jharkhand
February 13, 2009
Suresh Choudhary Vs. State of Bihar (Now Jharkhand)[in both cases]
February 11, 2009
SURESH KUMAR CHHAPARIA, NARESH KUMAR CHHAPARIA AND URMILA DEVI ALIAS URMILA KHETAN Vs. RAJU SAO
November 20, 2009
SURESH KUMAR PRASAD Vs. STATE OF JHARKHAND
November 4, 2009
SURESH MONDAL Vs. STATE OF JHARKHAND
April 21, 2009
SURESH PRASAD JAISWAL Vs. STATE OF JHARKHAND
July 15, 2009
SURESH SAHU Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN, RANCHI
April 29, 2009
SURESH SAO Vs. STATE OF JHARKHAND
September 17, 2009
SURESH SINGH Vs. UNION OF INDIA
June 26, 2009
SURJI DEVI Vs. STATE OF JHARKHAND
December 19, 2009
SURJIT GHATWARIN Vs. CENTRAL COALFIELDS LIMITED
November 4, 2009
Surya Deo Sharma Vs. State of Jharkhand through Secretary, Department of Agriculture
July 23, 2009
Susanta Kumar Sinha Vs. State of Jharkhand
April 24, 2009
Susanto Kumar Routh Vs. Ranchi University through its Vice-Chancellor, Ranchi
December 10, 2009
SUSHIL HEMBRAM Vs. STATE OF JHARKHAND
July 17, 2009
SUSHIL KUMAR CHOUDHARY Vs. ARUN KUMAR SINGH
August 25, 2009
SUSHIL KUMAR GUPTA Vs. STATE OF JHARKHAND
July 3, 2009
SUSHIL KUMAR GUPTA Vs. STATE OF JHARKHAND
August 26, 2009
SUSHIL KUMAR KHOWALA @ SUSHIL KUMAR Vs. STATE OF JHARKHAND
January 5, 2009
SUSHIL KUMAR SUREKA Vs. SANTOSH KUMAR SINGH
July 20, 2009
SUSHIL MARANDI Vs. STATE OF JHARKHAND
December 1, 2009
Sushil Soren Vs. Employers in relation to the management of Nobili Hindi School, Digwadih
August 19, 2009
SUSHILA KUMARI Vs. BHARAT COOKING COAL LTD
May 15, 2009
SUSHMA GUPTA Vs. STATE OF JHARKHAND
May 28, 2009
SUSHMA PANDEY Vs. STATE OF JHARKHAND
September 3, 2009
SWAPAN KUMAR GHOSH Vs. STATE OF JHARKHAND
March 26, 2009
Swapan Kumar Mitra Vs. Jharkhand State Electricity Board through its Chairman
February 13, 2009
SWAPAN KUMAR SINGHDEO Vs. ELECTION COMMISSION OF INDIA THROUGH ITS SECRETARY
November 5, 2009
SWATANTRA PRAKASH GUPTA Vs. BIHAR STATE FINANCIAL CORPORATION
April 17, 2009
Syed Md. Hood Kabri Vs. State of Jharkhand
November 3, 2009
SYED MIAN Vs. STATE OF JHARKHAND
September 14, 2009
SYED MOHAMMAD HASHIM Vs. STATE OF JHARKHAND
July 29, 2009
SYED QADIR KARIM AND KAMALDEO NARAYAN SINGH Vs. STATE OF BIHAR
November 7, 2009
TAPAN BHAGAT Vs. STATE OF JHARKHAND
March 3, 2009
TAPAS KUMAR PAUL Vs. STATE OF JHARKHAND
January 9, 2009
Tapas Kumar Sar Vs. Birsa Agriculture University, through its Vice Chancellor, Ranchi
April 22, 2009
TAPESHWAR PRASAD SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
July 20, 2009
TAPSI CHOUDHARY Vs. STATE OF JHARKHAND AND ORS
October 14, 2009
Tara Devi Vs. State of Jharkhand
February 4, 2009
TARA DEVI KELANKA Vs. STATE BANK OF INDIA
February 19, 2009
TARAK NATH CHOUDHARY Vs. STATE OF BIHAR (NOW JHARKHAND) THROUGH CBI
September 8, 2009
TARAPADA ROY Vs. STATE OF JHARKHAND
November 9, 2009
TARAPADO GHOSH Vs. STATE OF JHARKHAND
April 1, 2009
TARKESHWAR PRASAD SAHU Vs. STATE OF JHARKHAND AND OTHERS
April 6, 2009
TARKESHWAR TIWARI Vs. UNION OF INDIA
December 10, 2009
TARUN KUMAR Vs. STATE OF JHARKHAND
July 18, 2009
TARUN KUMAR Vs. STATE OF JHARKHAND
August 18, 2009
TARUN KUMAR DUTTA Vs. GAURANGA DUTTA : STATE OF JHARKHAND : MD.KALAM AZAD
July 29, 2009
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED NOW KNOWN AS TATA MOTORS LIMITED Vs. MALI RAM SHARMA : TISCO : STATE OF JHARKHAND
May 11, 2009
TATA IRON & STEEL CO.LTD.@ TISCO Vs. STATE OF JHARKHAND
September 2, 2009
TATA IRON & STEEL COMPANY LTD Vs. JANARDAN PRASAD SHARMA : FAGWALI SAO
September 2, 2009
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND
June 26, 2009
TATA IRON AND STEEL COMPANY LTD Vs. BIHAR STATE ELECTRICITY BOARD
April 27, 2009
TATA IRON STEEL COMPANY LTD Vs. STATE OF JHARKHAND
March 19, 2009
TATA MOTORS LTD Vs. STATE OF JHARKHAND
May 20, 2009
TATA STEEL LTD Vs. STATE OF JHARKHAND
May 8, 2009
TATA STEEL LTD Vs. STATE OF JHARKHAND
April 8, 2009
TATA STEEL LTD Vs. STATE OF JHARKHAND
August 18, 2009
TATA YODOGAWA LTD Vs. PRESIDING OFFICER
December 17, 2009
TAUSIF ALI Vs. STATE OF JHARKHAND
December 19, 2009
TECHNO ELECTRIC AND ENGINEERING CO.LTD, KOLKATA Vs. STATE OF JHARKHAND
July 31, 2009
TECHNO ENGINEERING Vs. JHARKHAND STATE ELECTRICITY BOARD
July 23, 2009
TEJ NARAYAN BHAGAT Vs. STATE OF JHARKHAND
May 21, 2009
TEK NARAYAN RAM Vs. STATE OF JHARKHAND
January 19, 2009
TEKLAL DAS Vs. STATE OF JHARKHAND
February 26, 2009
Teklal Mahto Vs. State of Jharkhand
April 18, 2009
TELESFOR KHALKHO Vs. STATE OF JHARKHAND
November 30, 2009
TENI RAM Vs. STATE OF JHARKHAND
August 27, 2009
TEPA TAMSOI Vs. STATE OF JHARKHAND
May 5, 2009
TERESA KUJUR Vs. STATE OF JHARKHAND
April 24, 2009
Tetru Oraon Vs. State of Jharkhand
April 16, 2009
THAKUR MAHTO AND ORS Vs. STATE OF JHARKHAND
March 31, 2009
Thakur Sarangdhar Prasad Singh Vs. State of Jharkhand
March 18, 2009
THE STATE OF BIHAR Vs. BISHWANATH PRASAD
March 19, 2009
THE STATE OF BIHAR Vs. BAIDYA NATH THAKUAR
February 10, 2009
THEIR WORKMEN BEING REPRESENTED BY THE SECRETARY, JANTA MAZDOOR SANGH Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OFHURULADIH COLLIERY OF BHARAT COKING COAL LIMITED
May 11, 2009
Tijan Hazam Vs. Rameshwar Hazam
March 16, 2009
Tipu Yadav Vs. State of Jharkhand
March 31, 2009
TISCO ORIYA CO-OPERATIVE CREDIT SOCIETY LTD Vs. STATE OF JHARKHAND
September 3, 2009
TIWARY MAHTO Vs. STATE OF BIHAR
February 12, 2009
TRIBENI PANDEY Vs. BISHUN DEO (SUDAMA) PANDEY
September 10, 2009
TRIBHUWAN PRASAD SINGH Vs. BHARAT COKING COAL LTD
May 5, 2009
TRILOKI KUMAR SINGH Vs. STATE OF JHARKHAND
November 9, 2009
TRILOKI PRASAD Vs. STATE OF JHARKHAND
July 9, 2009
TULA RAM NAIK Vs. STATE OF JHARKHAND
December 23, 2009
Tulsi Ram Vs. Central Coalfields Limited
December 11, 2009
Turawali Ansari Vs. State of Jharkhand
June 23, 2009
TUSIA MAHATAIN Vs. STATE OF JHARKHAND
July 27, 2009
TWINKLE SONI Vs. STATE OF JHARKHAND
December 23, 2009
U. P. Singh Vs. Union of India
February 13, 2009
UDAY KUMAR SINHA Vs. NATIONAL INSTITUTE OF TECHNOLOGY
May 8, 2009
UDAY NARAIN CHOUDHARY Vs. STATE OF JHARKHAND
November 29, 2009
UDAY NARAIN CHOUDHARY AND NAWLESHWARI JHA Vs. STATE OF JHARKHAND
November 26, 2009
UDAY PRASAD SINGH Vs. SIDHO KANHU MURMU UNIVERSITY
July 3, 2009
Uday Shankar Singh Vs. State of Jharkhand
April 30, 2009
UJJAL PRAMANIK Vs. SABITA RANI PRAMANIK
March 19, 2009
UJWAL CHANDRA Vs. STATE OF JHARKHAND
January 5, 2009
UMA SHANKAR SINGH Vs. CENTRAL COAL FIELDS LIMITED
October 28, 2009
UMA SHANKAR UPADHYAYA Vs. STATE OF JHARKHAND
December 16, 2009
Uma Shanker Prasad Vs. Bigna Mahto
August 4, 2009
UMAKANT CHAKRAVARTY Vs. STATE OF JHARKHAND : FOOD COMMISSIONER, DEPARTMENT OF FOOD, CIVIL SUPPLIES, BIHAR, PATNA : ANAND MOHAN
December 16, 2009
UMAKANT MANDAL Vs. STATE OF BIHAR
May 18, 2009
UMESH KUMAR TRIPATHI Vs. COAL INDIA LIMITED
November 5, 2009
UMESH PANDEY Vs. STATE OF JHARKHAND
December 16, 2009
Union of India Vs. Swapan Kumar Roy
July 1, 2009
UNION OF INDIA Vs. BINODA NAND JHA
November 16, 2009
Union of India Vs. Central Administrative Tribunal
August 12, 2009
UNION OF INDIA (UOI) THROUGH THE HOME SECRETARY, M Vs. SRI RAM CHANDRA
October 13, 2009
UNION OF INDIA THROUGH INDER MOHAN Vs. RAM NANDAN SINGH
August 21, 2009
UNITED INDIA INSURANCE CO LTD Vs. SILWANTI LAKRA
November 4, 2009
UNITED INDIA INSURANCE CO LTD Vs. SUKHNI MAHTO
March 20, 2009
United India Insurance Company Vs. Mostt. Rampiyari
November 4, 2009
UPENDRA BHAGAT Vs. STATE OF BIHAR
May 15, 2009
UPENDRA DAS AND ORS Vs. STATE OF JHARKHAND
November 6, 2009
UPENDRA NATH DUBEY Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD
November 10, 2009
Urmila Agro Farm Vs. State of Jharkhand
November 17, 2009
URMILA DEVI Vs. ARUN KUMAR
November 13, 2009
URMILA DEVI Vs. STATE OF JHARKHAND AND OTHERS
October 12, 2009
URMILA DEVI Vs. JHARKHAND STATE ELECTRICITY.BOARD, RANCHI
November 27, 2009
URMILA DEVI Vs. STATE OF JHARKHAND
July 2, 2009
URMILA SINHA Vs. STATE OF BIHAR
September 2, 2009
Ursula Baa Vs. State of Jharkhand
February 5, 2009
Usha Devi Vs. State of Jharkhand
January 22, 2009
USHA DEVI Vs. STATE OF JHARKHAND
June 27, 2009
Usha Devi Vs. State of Jharkhand
January 29, 2009
Usha Martin Vs. Union of India (UOI)
April 2, 2009
Usha Sinha Vs. State of Jharkhand
January 22, 2009
USMAN GHANI Vs. STATE OF JHARKHAND
October 27, 2009
UTASAV FLAVOURS Vs. UNION OF INDIA
January 12, 2009
Uttam Ghoshal Vs. State of Bihar
February 10, 2009
V.K.MITTAL Vs. STATE OF JHARKHAND
October 28, 2009
V.K.MITTAL, L.K.SEHGAL @ LALIT KUMAR SEHGAL AND DR.B.R.SINGH Vs. STATE OF JHARKHAND AND SHRI PARTHO CHOUDHURY
October 25, 2009
Varun Kumar Pandey Vs. State of Jharkhand
March 5, 2009
VASAMSETTI VISHNU POTHANA @ VASAMSETTI Vs. ANASUYA
July 27, 2009
VEDANAND MISHRA Vs. LALIJI SINGH
November 5, 2009
VIJAY BIHARI SHARAN Vs. UNION OF INDIA
November 23, 2009
Vijay Kumar Choudhary Vs. State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
November 26, 2009
VIJAY KUMAR SAH Vs. STATE OF JHARKHAND
August 21, 2009
VIJAY KUMAR SINHA Vs. STATE OF JHARKHAND : SECRETARY, AGRICULTURE, GOVERNMENT : DIRECTOR AGRICULTURE : DISTRICT SOIL CONSERVATION OFFICER
August 28, 2009
VIJAY SHANKAR PRASAD Vs. STATE OF JHARKHAND
August 10, 2009
VIJAYA LAKSHMI SHRIVASTAVA Vs. ANAND VARDHAN PRASAD
November 4, 2009
VIJAYA LAKSHMI SRIVASTAVA AND MRS.SHEEL PRABHA MADHUKAR Vs. UNION OF INDIA
November 19, 2009
VIKAS KUMAR Vs. CENTRAL COALFIELDS LTD
June 22, 2009
VINAY KUMAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY
July 16, 2009
VINAY KUMAR SINGH Vs. STATE OF JHARKHAND
January 9, 2009
VINDHYESHWARI RAM Vs. RANCHI UNIVERSITY
November 11, 2009
VINOBA BHAVE UNIVERSITY COMMISSIONED TEACHERS ASSOCIATION THROUGH ITS GENERAL SECRETARY AND OTHERS Vs. STATE OF JHARKHAND AND ORS
August 18, 2009
VINOD KUMAR KHINDARIA AND SUSHIL KUMAR AGRAWAL Vs. STATE OF JHARKHAND
August 17, 2009
VINOD KUMAR PANDEY Vs. STATE OF BIHAR
May 13, 2009
VINOD TIWARY Vs. STATE OF JHARKHAND
December 7, 2009
VINOD TIWARY Vs. STATE OF JHARKHAND : DIRECTOR GENERAL OF POLICE, JHARKHAND, RANCHI
December 1, 2009
VIOLET KERKETTA Vs. UNION OF INDIA
April 30, 2009
VIRENDRA SINGH YADEV @ VIRENDER SINGH Vs. UNION OF INDIA (UOI) (MINISTRY OF HOME AFFAIRS), G
December 10, 2009
VISHWANATH DUBEY & ORS. Vs. STATE OF JHARKHAND & ORS.
December 11, 2009
VIVEK SARAWGI Vs. STATE OF JHARKHAND
January 16, 2009
VIVEKA NAND SINGH Vs. STATE OF JHARKHAND
July 29, 2009
Viveka Sadashiva Vs. Ranchi University, Ranchi
August 13, 2009
VYAVASAYI SANGH Vs. STATE OF JHARKHAND
May 1, 2009
WAHID MIAN Vs. STATE OF JHARKHAND AND NISAHAR BIBI
October 9, 2009
WALTER EKKA Vs. STATE OF BIHAR
June 30, 2009
WALTER KOCKLEY @ WALTER COAKLEY Vs. STATE OF JHARKHAND
July 20, 2009
Wasim Ahmad Vs. State of Jharkhand
February 5, 2009
WORKMEN OF NUDKHURKEE COLLIERY Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF NUDKHURKEE COLLIERY
August 19, 2009
WORKMEN PRESIDENT OF BIHAR ENGINEERING KAMGAR UNION Vs. PRESIDING OFFICER LABOUR COURT DHANBAD
May 7, 2009
WORKMEN REPRESENTED BY SECRETARY, RASHTRITA COLLIERY MAZDOOR SANGH Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF LODNA COLLIERY OF M/S BCCL,DHANBAD
April 29, 2009
WORKMEN REPRESENTED BY THE SECRETARY NAMELY SHEKHAR SHARMA Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF BHAGA BANDH COLLIERY
May 8, 2009
WORLD BUDHA FOUNDATION, CENTRAL ACADEMY, THROUGH ITS PRINCIPAL Vs. DEPUTY LABOUR COMMISSIONER, RANCHI AND APPELLATE AUTHORITY UNDER
December 18, 2009
Yamdagni Industries Vs. B.C.C.L., through Chairman cum Managing Director
April 30, 2009
Yamuna Prasad Sah Vs. State of Jharkhand
April 2, 2009
YASIN QUARAISHI Vs. NOORJAHAN KHATOON
May 15, 2009
YOGENDRA JHA Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR, DHANBAD : DIRECTOR PERSONNEL, BHARAT COKING COAL LIMITED, DHANBAD : SENIOR PERSONNEL MANAGER, KUSUNDA AREA, BHARAT COKING COAL
September 10, 2009
YOGENDRA KUMAR Vs. STATE OF JHARKHAND
May 20, 2009
YOGENDRA MAHTO Vs. STATE OF JHARKHAND
December 10, 2009
YOGENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
August 1, 2009
YOGENDRA YADAV Vs. STATE OF JHARKHAND
June 25, 2009
YUGAL KISHORE RAI Vs. STATE OF JHARKHAND
December 17, 2009
YUVA SHAKTI MANCH Vs. STATE OF JHARKHAND
June 30, 2009
ZAINAB KHATOON Vs. SHEELA DEVI
May 15, 2009
ZAKIR UR RAHMAN Vs. STATE OF JHARKHAND
July 17, 2009
ZEE INTERACTIVE LEARNING SYSTEMS LIMITED Vs. STATE OF JHARKHAND
September 3, 2009
Zubair Ahmad Siddiqui Vs. State of Jharkhand
March 23, 2009