Case Index

Title
Date
A G KURESHI MARBELS MINES MAKARANA Vs. PARWATI
December 11, 2009
A.C.T.O. Vs. JODHPUR GASES
May 6, 2009
A.C.T.O. Vs. POPULAR TIMBER SUPPLIERS
September 3, 2009
A.C.T.O., ANTI EVASION Vs. POWER ONE MICRO SYSTEM (P) LTD.
April 29, 2009
A.C.T.O., FLYING SQUAD Vs. DERBY TEXTILE PVT. LTD
April 28, 2009
AABID Vs. STATE OF RAJASTHAN
August 17, 2009
AAMEEN KHAN Vs. STATE OF RAJASTHAN
October 30, 2009
AASU Vs. SAY KHAN
August 24, 2009
ABBAS BHAI Vs. BOARD OF REVENUE
May 15, 2009
ABDUL AZIZ Vs. STATE OF RAJASTHAN
March 5, 2009
ABDUL FAZAL Vs. S J MARBLE MINES
September 9, 2009
ABDUL MATEEN Vs. STATE OF RAJASTHAN
February 3, 2009
ABDUL RASHID Vs. STATE TRANSPORT APPELLATE TRIBUNAL, JAIPUR
August 17, 2009
ABDUL SATTAR & ORS. Vs. STATE OF RAJASTHAN
January 27, 2009
ABDUL ZABBAR & ANOTHER Vs. KULWANT SINGH & OTHERS
November 17, 2009
ABHAY SINGH Vs. STATE OF RAJASTHAN
January 15, 2009
ABHILASHA KANWAR Vs. STATE OF RAJASTHAN
November 18, 2009
ABHISHEK SAIN Vs. RAJ. UNIVERSITY OF HEALTH SC.
March 18, 2009
ADAM Vs. STATE OF RAJASTHAN
April 30, 2009
ADESH SANIT Vs. PRAMOD BHATNAGAR
January 21, 2009
ADITYA INDUSTRIES Vs. STATE OF RAJASTHAN
February 16, 2009
ADITYA PRATAP SINGH Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
April 10, 2009
ADVANI HOTELS AND RESORTS (INDIA) LTD Vs. STATE
April 1, 2009
AFJAL AHMED ALIAS MOHD AFJAL Vs. CHANDRA PRAKASH
November 12, 2009
AFJAL KHAN Vs. STATE
January 7, 2009
AFSANA KHAN Vs. STATE
August 21, 2009
AGAND LAL YOGI Vs. DISTRICT JUDGE
August 4, 2009
AGARWAL SHIKSHA SAIMITI Vs. NAND KISHORE SHARMA
April 20, 2009
AGARWAL TRADING CO. Vs. NAWAL KISHORE
February 5, 2009
AGARWAL TRADING CO. Vs. LATOOR LAL
February 5, 2009
AGARWAL TRADING CO. Vs. BABU LAL
February 5, 2009
AHMED ALI Vs. ADDL. CIVIL JUDGE
January 19, 2009
AJAIB SINGH Vs. TEHSILDAR
May 5, 2009
AJAY ALIAS LAKHAN Vs. STATE OF RAJASTHAN
September 2, 2009
AJAY KUMAR Vs. STATE OF RAJASTHAN
August 28, 2009
AJAY KUMAR & ORS. Vs. STATE OF RAJASTHAN & ANR.
April 27, 2009
AJAY SHEKHAWAT Vs. STATE OF RAJASTHAN
July 20, 2009
AJAY SINGH Vs. STATE OF RAJASTHAN
March 4, 2009
AJAY VYAS Vs. UNIVERSITY OF RAJASTHAN
May 4, 2009
AJEET SINGH Vs. STATE OF RAJASTHAN
August 7, 2009
AJIT SINGH RAJPUT Vs. STATE OF RAJASTHAN
September 7, 2009
AJMAL SINGH Vs. STATE OF RAJASTHAN
October 28, 2009
AJMER VIDHYUT VITARAN NIGAM LTD. AND OTHERS Vs. SAMBHAR SALT LTD.
April 24, 2009
AKHA RAM Vs. RAM SAHAL
January 15, 2009
AKHE RAJ SINGH Vs. STATE OF RAJASTHAN
January 5, 2009
AKHILESH Vs. STATE OF RAJASTHAN
January 20, 2009
AKLESH MEENA Vs. STATE OF RAJASTHAN
September 10, 2009
AKRAM Vs. STATE OF RAJASTHAN
January 6, 2009
ALAM DEEN Vs. STATE OF RAJASTHAN
April 6, 2009
AMAR LAL Vs. STATE OF RAJASTHAN
November 18, 2009
AMAR NATH ANAND Vs. BHUPENDRA SINGH
September 1, 2009
AMAR SINGH Vs. STATE OF RAJASTHAN
August 6, 2009
AMAR SINGH Vs. SHEETAL PRASAD THROUGH LRS
September 1, 2009
AMAR SUNGH Vs. STATE OF RAJASTHAN
April 9, 2009
AMARJI Vs. UNION OF INDIA
May 12, 2009
AMARJI Vs. MOHAMMAD SALIM
January 13, 2009
AMARLAL Vs. STATE OF RAJSTHAN
January 18, 2009
AMARVEER SINGH Vs. STATE
September 10, 2009
AMBESHWAR GRIH NIRMAN SAHAKARI LTD Vs. PAWAN KUMAR SHARMA
February 25, 2009
AMIN Vs. STATE OF RAJASTHAN
September 11, 2009
AMIN @ SONU Vs. RAJENDRA KUMAR
October 14, 2009
AMIT KUMAR SHARMA Vs. KEDAR SHARMA
December 11, 2009
AMITAVA MUKHARJEE Vs. STATE
March 6, 2009
AMRA Vs. STATE OF RAJASTHAN
September 11, 2009
AMRIT LAL TAYA Vs. VISHWANATH
November 3, 2009
ANA SAGAR STC COLLEGE Vs. UNION OF INDIA
March 5, 2009
ANAND KUMAR SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY APPELLATE TRIBUNAL JAIPUR
December 14, 2009
ANAND SABU Vs. STATE OF RAJASTHAN
September 1, 2009
ANCHAL CINEMA Vs. STATE OF RAJASTHAN
May 13, 2009
ANCHI DEVI Vs. MOHD IQUBAL
September 7, 2009
ANGOORI DEVI Vs. STATE OF RAJASTHAN
August 13, 2009
ANIL CHITODA Vs. STATE OF RAJASTHAN
July 27, 2009
ANIL KHAN Vs. PETAMBAR AND ORS.
February 17, 2009
ANIL KUMAR Vs. THE STATE OF RAJASTHAN THROUGH P.P.
March 6, 2009
ANIL MALIK Vs. ADARSH KUMARI MALIK
August 20, 2009
ANIL NAYAK (PILANI) Vs. STATE
October 5, 2009
ANIL SHARMA Vs. SHALINI SHARMA & ANR.
October 9, 2009
ANIL SOLANKI Vs. ILA SOLANKI
October 15, 2009
ANIT KUMAR SHARMA AND OTHERS Vs. CHIEF ENGINEER, PUBLIC HEALTH AND ENGINEERING DEPARTMENT, RAJASTHAN AND OTHERS
November 10, 2009
ANITA Vs. STATE OF RAJASTHAN
September 10, 2009
ANITA JAIN Vs. RAJENDRA KUMAR JAIN
November 30, 2009
ANITA SHARMA Vs. STATE OF RAJASTHAN
February 13, 2009
ANJANI KUMAR DHAND Vs. SMT.VANDANA DEVI
March 16, 2009
ANJU GOYAL Vs. RAJ CIVIL SERVICES APPELLATE TRIBUNAL
August 13, 2009
ANJUMAN A BURHANI Vs. DAUDI BOHARA JAMAET REGISTRAR SOCIETY
February 26, 2009
ANKUR Vs. STATE OF RAJASTHAN
August 6, 2009
ANOOP KUMAR BANSAL Vs. STATE OF RAJASTHAN
August 28, 2009
ANOOP SINGH BENIWAL Vs. STATE OF RAJASTHAN
January 9, 2009
ANTAR KANWAR Vs. R.S.E.B.
May 21, 2009
ANTIMA Vs. KUMBHA RAM
November 26, 2009
ANUPAM SHARMA Vs. STATE OF RAJASTHAN
January 6, 2009
ANWAR Vs. BHAWANI SINGH
August 25, 2009
ANWAR ALI Vs. STATE OF RAJASTHAN
January 15, 2009
ANWAR HUSSAIN Vs. STATE OF RAJASTHAN
July 20, 2009
ANWAR HUSSAIN ALIAS JAGIR Vs. STATE OF RAJASTHAN
November 25, 2009
APEX METCHEM (P) LTD. Vs. INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH
May 8, 2009
ARJUN LAL Vs. NATIONAL INSURANCE COMPANY LTD
April 20, 2009
ARJUN LAL AND RAM CHANDRA Vs. JUDGE MACT, BARAN
March 23, 2009
ARJUN SINGH Vs. STATE OF RAJASTHAN
August 20, 2009
ARSAD Vs. STATE OF RAJASTHAN
August 6, 2009
ARTI DEVI Vs. STATE OF RAJASTHAN AND ORS.
February 17, 2009
ARTI SILOTIYA Vs. NEERAJ KUMAR
August 21, 2009
ARUN KUMAR Vs. STATE OF RAJASTHAN
August 19, 2009
ARUN KUMAR SAXENA Vs. STATE OF RAJASTHAN
February 4, 2009
ARVIND KUMAR CHOKHRA Vs. STATE
February 18, 2009
ASAR BUX SEIKH Vs. STATE
July 2, 2009
ASHA Vs. STATE OF RAJASTHAN
January 16, 2009
ASHA RAM & ANR. Vs. STATE OF RAJASTHAN
September 16, 2009
ASHFAK ALI. Vs. THE STATE OF RAJASTHAN.
May 19, 2009
ASHI VASHISTHA Vs. MANOJ
August 11, 2009
ASHIQUE ALI Vs. R.S.R.T.C.
February 24, 2009
ASHISH BAGGA Vs. STATE
April 2, 2009
ASHOK Vs. STATE
July 13, 2009
ASHOK Vs. STATE OF RAJASTHAN
February 9, 2009
ASHOK Vs. STATE OF RAJASTHAN
August 20, 2009
ASHOK Vs. STATE OF RAJASTHAN
August 25, 2009
ASHOK CHAUHAN Vs. STATE OF RAJASTHAN
October 15, 2009
ASHOK GUPTA Vs. OSWAL SINGH SABHA
July 13, 2009
ASHOK JAIN Vs. JAGVEER SINGH
August 25, 2009
ASHOK KUMAR Vs. STATE OF RAJASTHAN
November 10, 2009
ASHOK KUMAR Vs. STATE OF RAJASTHAN
June 9, 2009
ASHOK KUMAR Vs. NEMI CHAND
July 17, 2009
ASHOK KUMAR Vs. STATE OF RAJASTHAN
March 18, 2009
ASHOK KUMAR Vs. RAMESH CHANDRA
August 27, 2009
ASHOK KUMAR BAJPAIE Vs. RAJ CIVIL SERVICE APPEL
October 24, 2009
ASHOK KUMAR BHATNAGAR Vs. STATE OF RAJASTHAN
February 10, 2009
ASHOK KUMAR GARG Vs. JUDGE, CENTRAL GOVT INDUSTRIAL TRIBUNAL
January 28, 2009
ASHOK KUMAR JAIN Vs. STATE OF RAJASTHAN
June 29, 2009
ASHOK KUMAR SHARMA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
April 29, 2009
ASHOK PAREEKH Vs. STATE
September 9, 2009
ASSISTANT ENGINEER PUBLIC WORKS DEPTT Vs. GEETA DEVI
August 10, 2009
ASSOCIATE STONE INDUSTRIES (KOTA) LTD. Vs. SHAKAUT ALI
February 18, 2009
ASSTT COMMISSIONER Vs. MOHIT TRADING CO
July 13, 2009
ASSTT ENGINEER PWD TONK Vs. CHANDRA PRAKASH SHARMA
July 2, 2009
ATHAR ALIAS MOHD ATHAR Vs. STATE OF RAJASTHAN
September 10, 2009
ATMA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
February 6, 2009
ATOPZ AGRICOZ AND OTHERS Vs. STATE OF RAJASTHAN
July 21, 2009
AVDESH SHARMA; NIRMALA PARASHAR; RAMA SHARMA; YOGESH KR PAREEK; SANWAR MAL VERMA; SEEMA JAIN; SEEMA JAIN; SUBHITA KUMARI Vs. RPSC; STATE
December 5, 2009
AVINASH DAULATRAM MAJSHRAM Vs. STATE AND ANR
February 12, 2009
AYYUB ALI ANSARI Vs. STATE OF RAJASTHAN
November 17, 2009
AYYUB KHAN Vs. STATE OF RAJASTHAN
September 9, 2009
B F L SOFTWARE Vs. STATE
September 8, 2009
B R JYANI Vs. NATHU LAL SHARMA
July 1, 2009
B.L. AGARWAL Vs. STATE
July 27, 2009
BABBU @ IQBAL KURESHI & ANR. Vs. STATE OF RAJASTHAN & ANR.
November 25, 2009
BABITA Vs. STATE OF RAJASTHAN
October 27, 2009
BABLU Vs. STATE OF RAJASTHAN
February 11, 2009
BABU Vs. STATE OF RAJASTHAN
August 17, 2009
BABU Vs. BOARD OF REVENUE
March 24, 2009
BABU LAL Vs. RAVINDRA KUMAR SHARMA
July 22, 2009
BABU LAL Vs. STATE OF RAJASTHAN
March 27, 2009
BABU LAL Vs. STATE OF RAJASTHAN
January 20, 2009
BABU LAL Vs. JOGENDRA LAL
October 22, 2009
BABU LAL Vs. AMIN KHAN
November 12, 2009
BABU LAL Vs. STATE OF RAJASTHAN & ANR.
July 22, 2009
BABU LAL Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, JAIPUR AND ORS.
August 3, 2009
BABU LAL LOSANIA Vs. STATE OF RAJASTHAN
June 5, 2009
BABU LAL MEENA Vs. STATE
August 25, 2009
BABU LAL SONI Vs. STATE OF RAJASTHAN
May 11, 2009
BABU LAL VERMA Vs. RAMESH KUMAR
September 15, 2009
BABU RAM Vs. STATE
August 12, 2009
BABU RAM Vs. UNION OF INDIA
March 13, 2009
BABU SINGH Vs. BOARD OF REVENUE
March 26, 2009
BABULAL Vs. CHHEETAR
September 1, 2009
BABULAL CHANWALA Vs. STATE OF RAJASTHAN
August 11, 2009
BACCHU SINGH Vs. STATE
November 16, 2009
BACHAN SINGH Vs. STATE OF RAJASTHAN
August 17, 2009
BADAM BAI Vs. JANREL SINGH
January 12, 2009
BADRI Vs. STATE OF RAJASTHAN
January 7, 2009
BADRI LAL GURJAR Vs. YOGESH KUMARI
November 18, 2009
BADRI PRASAD YADAV Vs. STATE OF RAJASTHAN
August 7, 2009
BAGH SINGH Vs. STATE OF RAJASTHAN
April 1, 2009
BAHADUR SINGH Vs. STATE OF RAJASTHAN
August 24, 2009
BAHCAN SINGH Vs. STATE
March 31, 2009
BAJE SINGH Vs. GEND KANWAR
July 1, 2009
BAJRANG LAL SHARMA Vs. STATE OF RAJASTHAN
July 9, 2009
BAJRANG SINGH Vs. GEN INSU COR OF INDIA
December 10, 2009
BAJRANG VIDHYALAYA SAMITI DEEG Vs. STATE OF RAJASTHAN
August 17, 2009
BAJRANGA Vs. STATE OF RAJASTHAN
October 21, 2009
BAL KISHAN Vs. STATE OF RAJASTHAN AND ANOTHER
February 10, 2009
BAL KISHAN GAUR Vs. U.I.T.
March 30, 2009
BALARAM Vs. STATE OF RAJASTHAN
August 28, 2009
BALBIR Vs. STATE OF RAJASTHAN
May 18, 2009
BALDEV PRASAD Vs. BHAWANI SHANKAR
January 20, 2009
BALDEVA RAM Vs. STATE OF RAJASTHAN AND OTHERS
March 26, 2009
BALI Vs. STATE OF RAJASTHAN
January 13, 2009
BALI ALIAS BAL KANWAR Vs. STATE OF RAJASTHAN
September 3, 2009
BALKARAN SINGH Vs. STATE OF RAJASTHAN
September 9, 2009
BALRAJ Vs. STATE OF RAJASTHAN
August 24, 2009
BALRAJ SINGH Vs. STATE OF RAJASTHAN
January 20, 2009
BALRAM MEENA Vs. STATE OF RAJASTHAN
August 28, 2009
BALU DEVI Vs. UNION OF INDIA
October 7, 2009
BALVEER SINGH Vs. STATE OF RAJASTHAN
January 6, 2009
BALWANT SINGH ALIAS BALLU Vs. STATE OF RAJASTHAN
September 3, 2009
BANARSI Vs. MAKHAN SINGH
July 9, 2009
BANSHI LAL Vs. MOHAN LAL
August 12, 2009
BANSHI LAL Vs. LRS OF LATE SHRI TULSI RAM DANGI
April 13, 2009
BANSHI LAL Vs. SHRI MAHENDRA KUMAR
July 30, 2009
BANSHI LAL Vs. STATE OF RAJASTHAN
April 17, 2009
BANSHI LAL Vs. PURAN MAL AND ORS.
February 10, 2009
BANSIDHAR Vs. RAM GOPAL
September 3, 2009
BANTI ALIAS MAHENDRA Vs. STATE OF RAJASTHAN
August 6, 2009
BANWARI LAL Vs. STATE OF RAJASTHAN
March 17, 2009
BANWARI LAL Vs. ANAND AND OTHERS
November 11, 2009
BANWARI LAL & ANR. Vs. STATE OF RAJASTHAN THRO ITS PUBLIC PROSECUTOR
September 14, 2009
BANWARI LAL & ORS. Vs. STATE OF RAJASTHAN
August 4, 2009
BAR COUNCIL OF RAJASTHAN Vs. PARMANAND SHARMA
April 27, 2009
BARODA RAJASTHAN GRAMIN BANK Vs. MEGH RAJ SONI
May 26, 2009
BASANTI LAL Vs. RAM CHANDER
February 20, 2009
BASANTI LAL AND OTHERS Vs. STATE OF RAJASTHAN
March 17, 2009
BATTO DEVI Vs. PAFAL RAM
August 20, 2009
BEEDHA RAM Vs. STATE
December 17, 2009
BEEULA KARNAWAT Vs. LACHU RAM
November 12, 2009
BENI GOPAL Vs. ADDI DISTRICT JUDGE
July 17, 2009
BETAL SINGH Vs. DAL CHANDRA
November 12, 2009
BHAG CHAND Vs. STATE OF RAJASTHAN
August 17, 2009
BHAG CHAND Vs. ADDITIONAL DISTRICT JUDGE NO. 5 KOTA AND OTHERS
May 4, 2009
BHAG SINGH AND SONS(M/S.) Vs. STATE OF RAJASTHAN AND ANR.
July 15, 2009
BHAGA RAM Vs. STATE OF RAJASTHAN
January 9, 2009
BHAGAT SINGH Vs. UNION OF INDIA
November 21, 2009
BHAGCHAND KUMAWAT Vs. RAM CHANDRA SAINI
August 19, 2009
BHAGGO Vs. STATE OF RAJASTHAN
January 17, 2009
BHAGIRATH Vs. ADDL CIVIL JUDGE JR DIV NO 2 BEAWAR
January 22, 2009
BHAGIRATH Vs. STATE OF RAJASTHAN
September 11, 2009
BHAGIRATH Vs. BOARD OF REVENUE
April 16, 2009
BHAGIRATH SINGH Vs. STATE OF RAJASTHAN
August 4, 2009
BHAGWAN DAS Vs. MUNICIPAL COUNCIL
January 20, 2009
BHAGWAN DAS SINDHI Vs. GOPESH MISHRA
April 1, 2009
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
June 19, 2009
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN & ANR.
August 13, 2009
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
October 29, 2009
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
August 19, 2009
BHAGWAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
May 6, 2009
BHAGWANARAM Vs. MURARILAL
August 26, 2009
BHAGWATI DEVI Vs. STATE OF RAJASTHAN
February 2, 2009
BHAGWATI LAL Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
May 8, 2009
BHAGWATI LAL SHARMA Vs. JUDGE, LABOUR COURT, BHARATPUR AND OTHERS
February 4, 2009
BHAGWATI PRASAD Vs. STATE OF RAJASTHAN AND ORS.
February 25, 2009
BHAGWATI PRASAD SHARMA Vs. STATE OF RAJASTHAN
November 13, 2009
BHAIRON SINGH Vs. STATE OF RAJASTHAN
August 20, 2009
BHAIRU LAL BUDDHGAI Vs. STATE OF RAJASTHAN
February 10, 2009
BHAIRU LAL DANGI Vs. STATE OF RAJASTHAN
January 9, 2009
BHANU KUMAR Vs. VASUDEV
September 3, 2009
BHANU PRATAP SINGH Vs. STATE OF RAJASTHAN
August 27, 2009
BHANWAR LAL Vs. STATE OF RAJASTHAN
August 26, 2009
BHANWAR LAL Vs. STATE OF RAJASTHAN
September 3, 2009
BHANWAR LAL Vs. NAIMUDDIN
November 12, 2009
BHANWAR LAL Vs. STATE OF RAJASTHAN
January 6, 2009
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 13, 2009
BHANWAR LAL Vs. STATE OF RAJASTHAN
April 28, 2009
BHANWAR LAL Vs. STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR
October 15, 2009
BHANWAR LAL ACHARYA Vs. STATE OF RAJASTHAN
August 10, 2009
BHANWAR LAL ALIAS BHANWRU Vs. STATE OF RAJASTHAN
November 25, 2009
BHANWAR LAL INANI Vs. STATE OF RAJASTHAN
February 16, 2009
BHANWAR LAL MENARIYA Vs. STATE OF RAJASTHAN
October 27, 2009
BHANWAR LAL SHARMA Vs. STATE OF RAJASTHAN
July 22, 2009
BHANWAR LAL VERMA Vs. STATE OF RAJASTHAN
February 10, 2009
BHANWAR LAL VIJAY Vs. STATE OF RAJASTHAN
November 16, 2009
BHANWAR SINGH Vs. STATE
November 16, 2009
BHANWAR SINGH Vs. MAHAVEER PRASAD
November 12, 2009
BHANWAR SINGH Vs. UOI
January 17, 2009
BHANWAR SINGH Vs. STATE OF RAJASTHAN
August 12, 2009
BHANWAR SINGH Vs. CIVIL JUDGE
January 30, 2009
BHANWAR SINGH GURJAR Vs. STATE OF RAJSTHAN
January 15, 2009
BHANWARN DEVI Vs. STATE OF RAJASTHAN
September 7, 2009
BHANWRA RAM Vs. ANU
August 10, 2009
BHARAT H SHAH Vs. STATE OF RAJASTHAN
October 13, 2009
BHARAT KUMAR Vs. STATE OF RAJASTHAN
July 27, 2009
BHARAT LAL Vs. STATE OF RAJASTHAN
September 3, 2009
BHARAT SINGH GEHLOT Vs. STATE OF RAJASTHAN
July 30, 2009
BHAWANI ALIAS PAPPU Vs. STATE OF RAJASTHAN
September 8, 2009
BHAWANI SHANKAR Vs. PRITHVI SINGH
February 5, 2009
BHAWANI SINGH KHEECHEE Vs. STATE OF RAJASTHAN
January 28, 2009
BHAWARLAL Vs. STATE
September 1, 2009
BHEEKA RAM Vs. STATE OF RAJASTHAN
January 27, 2009
BHEEKA RAM Vs. STATE
September 3, 2009
BHERU LAL Vs. BAJRANG LAL
September 7, 2009
BHERU LAL Vs. BHERU LAL
August 25, 2009
BHERULAL Vs. STATE OF RAJASTHAN
April 24, 2009
BHIKHA AND ORS. Vs. BOARD OF REVENUE AND ORS.
April 22, 2009
BHIM SINGH Vs. STATE OF RAJASTHAN
January 20, 2009
BHIWADI METAL ROLLWELL P LTD Vs. STATE OF RAJASTHAN
August 19, 2009
BHOLA SHANKAR Vs. RENT TRIBUNAL JAIPUR CITY
August 18, 2009
BHOLU RAM Vs. STATE OF RAJASTHAN
October 12, 2009
BHONRE LAL Vs. VIDHYA DEVI
September 1, 2009
BHOOP SINGH Vs. STATE
September 8, 2009
BHOOP SINGH AND ORS. Vs. STATE OF RAJASTHAN
February 12, 2009
BHOORI DEVI Vs. STATE OF RAJASTHAN
September 1, 2009
BHOPAL SINGH Vs. THE BOARD OF REVENUE AND OTHERS
December 8, 2009
BHUBARAM Vs. STATE OF RAJASTHAN AND ORS.
January 9, 2009
BHUKHAL MAHATO Vs. GENERAL MANAGER (N.R.), IBP CO.LTD., NEW DELHI AND ORS.
January 5, 2009
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN
August 7, 2009
BHURA RAM Vs. STATE OF RAJASTHAN
January 17, 2009
BHURANATH ALIAS BHURIA Vs. STATE OF RAJASTHAN
September 4, 2009
BIJENDER ALIAS DHOLIA Vs. STATE
February 2, 2009
BIKANER WOOLLEN MILLS PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
April 28, 2009
BIRDHI Vs. STATE OF RAJASTHAN
April 10, 2009
BIRDHI BAI Vs. STATE OF RAJASTHAN
September 2, 2009
BIRDHI CHAND JAT Vs. STATE OF RAJASTHAN
January 15, 2009
BIRJI Vs. STATE OF RAJASTHAN
May 21, 2009
BISHAN SINGH Vs. STATE OF RAJASTHAN
August 13, 2009
BOHARA TRADING COMPANY Vs. PRAVEEN R PATEL
November 19, 2009
BRAJ MOHAN Vs. STATE OF RAJASTHAN
August 6, 2009
BRAJMOHAN Vs. STATE OF RAJASTHAN
September 10, 2009
BRIJ LAL Vs. STATE OF RAJASTHAN
May 11, 2009
BRIJ MOHAN Vs. ABDUL AZIZ
March 3, 2009
BRIJESH Vs. STATE OF RAJASTHAN
August 27, 2009
BUDDHI SINGH Vs. STATE OF RAJASTHAN
August 7, 2009
BULAKI DASS Vs. RAM SWAROOP
February 16, 2009
BULARAM Vs. STATE OF RAJASTHAN
September 8, 2009
BUNDA BHAI Vs. A D J NO 2 BUNDI
January 15, 2009
C I T JAIPUR Vs. MANNA LAL NIRMAL KUMAR SURANA AND CO
August 26, 2009
C I T UDAIPUR Vs. HINDUSTAN ZINC LTD
October 7, 2009
C P JOSHI Vs. KALYAN SINGH CHOUHAN
November 19, 2009
C.T.O. (AE) Vs. MARUDHARA MOTORS
March 16, 2009
CENTRAL BOARD OF SECONDARY EDUCATION Vs. MOHABBAT ALI
February 24, 2009
CHAJU SINGH Vs. STATE OF RAJASTHAN
February 17, 2009
CHAKARWATI SINGH Vs. MARWAR GANGANAGAR BIKANER GRAMIN BANK
July 27, 2009
CHAMBAL Vs. KISHAN LAL
May 1, 2009
CHAMPA DEVI Vs. RAJENDRA KUMAR PAHADIYA
January 15, 2009
CHAMPALAL Vs. MAHENDRA SINGH
January 9, 2009
CHANDA Vs. JASBEER
August 18, 2009
CHANDAN DEVI Vs. GYAN CHAND KOTHARI
January 28, 2009
CHANDAN SINGH Vs. STATE OF RAJASTHAN
September 8, 2009
CHANDARYA Vs. MOHAN
May 5, 2009
CHANDER KANT SAXENA Vs. STATE OF RAJASTHAN
December 9, 2009
CHANDRA BHAN Vs. STATE
January 15, 2009
CHANDRA KANTA Vs. STATE OF RAJASTHAN
November 26, 2009
CHANDRA KANTA BOHRA Vs. STATE
January 19, 2009
CHANDRA LEKHA Vs. STATE OF RAJASTHAN
December 8, 2009
CHANDRA PAL SINGH CHOUDHARY Vs. VIJIT SINGH
March 3, 2009
CHANDRA PRAKASH Vs. STATE OF RAJASTHAN
January 16, 2009
CHANDRA PRAKASH OM PRAKASH Vs. STATE OF RAJASTHAN
January 13, 2009
CHANDRA PRAKASH SHARMA Vs. STATE OF RAJASTHAN
November 17, 2009
CHANDRA SHEKHAR SINGH Vs. STATE OF RAJASTHAN
October 8, 2009
CHANDRA SINGH SHEKHAWAT (RETD) Vs. STATE OF RAJASTHAN
May 6, 2009
CHANDRA SONI ALIAS PUSHPA Vs. STATE OF RAJASTHAN
March 16, 2009
CHANDRIKA Vs. STATE OF RAJASTHAN
July 21, 2009
CHANDU Vs. LILU ALIAS AMIN
September 14, 2009
CHARAN SINGH Vs. STATE OF RAJASTHAN
August 10, 2009
CHARAN SINGH Vs. STATE OF RAJASTHAN
August 11, 2009
CHARAN SINGH SHARMA Vs. RSRTC
October 7, 2009
CHAUDHARY CONSTRUCTION COMPANY Vs. THE STATE OF RAJASTHAN
March 3, 2009
CHEF ENGINEER PUBLIC WORK Vs. DILIP SINGH
November 16, 2009
CHEL SINGH Vs. M.G.B. GRAMIN BANK AND ORS.
March 31, 2009
CHENARAM Vs. SAVITA
April 23, 2009
CHETA RAM Vs. VIJAY SINGH
February 16, 2009
CHHAGAN LAL Vs. STATE
January 30, 2009
CHHAGAN LAL Vs. THE STATE OF RAJASTHAN & ORS.
May 13, 2009
CHHANGA MAL Vs. DHANRAJ
November 24, 2009
CHHIGAN Vs. STATE OF RAJASTHAN
January 12, 2009
CHHITAR LAL Vs. STATE
November 16, 2009
CHHOGA LAL Vs. RAJASTHAN JAN JATI KSHETRIYA VIKAS SAHKARI SANGH
August 21, 2009
CHHOTE @ CHHOTELAL Vs. STATE OF RAJASTHAN
February 25, 2009
CHHOTI DEVI Vs. STATE OF RAJASTHAN
August 6, 2009
CHHOTU GURJAR Vs. STATE OF RAJASTHAN
November 11, 2009
CHHOTU LAL Vs. STATE
July 2, 2009
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. NANNU SINGH
May 20, 2009
CHIMAN LAL MIDDHA Vs. STATE OF RAJASTHAN
October 5, 2009
CHIRANJILAL Vs. STATE
December 14, 2009
CHITTAR LAL Vs. STATE OF RAJASTHAN
August 6, 2009
CHOTHILAL Vs. MOORTI KAILA DEVIJI
October 12, 2009
CHOUDHARY MUNAVVAR KHAN Vs. ADDL CIVIL JUDGE JR DIV NO 3 JAIPUR CITY
January 19, 2009
CIT Vs. HEERALAL KATARIA
February 26, 2009
CIT Vs. SARAF TEXTILE MILLS
March 5, 2009
COLLECTOR OF CUSTOMS Vs. GUNWANT LAL GODAWAT
June 29, 2009
COMMERCIAL TAX OFFICER Vs. KARYAPALAK ENGINEER, C.P.W.D.
April 15, 2009
COMMERCIAL TAX OFFICER Vs. AGARWAL J.V.
April 13, 2009
COMMERCIAL TAXES OFFICER Vs. SHRI ROLEX MARBLES PVT. LTD.
February 26, 2009
COMMERCIAL TAXES OFFICER Vs. BRIJ CONSTRUCTION AND ENGINEERS
April 22, 2009
COMMERCIAL TAXES OFFICER ANTI EVASION BIKANER Vs. JAIN PLASTER INDUSTRIES
October 15, 2009
COMMERCIAL TAXES OFFICER, ANTI EVASION Vs. UDAIPUR CHEMICALS AND FERLITIZERS PVT. LTD
February 5, 2009
COMMISSIONER (THE), KENDRIYA VIDYALAYA SANGATHAN Vs. HEM CHAND
February 9, 2009
COMMISSIONER OF GIFT TAX Vs. TRIVENI DEVI
February 19, 2009
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN SYNTEX LTD.
January 12, 2009
COMMISSIONER OF INCOME TAX Vs. SATYENDRA KUMAR DOSI AND NAGENDRA KUMAR DOSI
January 19, 2009
COMMISSIONER OF INCOME TAX Vs. KRISHI UPAJ MANDI SAMITI
January 27, 2009
COMMISSIONER OF INCOME TAX Vs. HANS MARBLE INDUSTRIES (P) LTD.
January 9, 2009
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD.
January 30, 2009
COMMISSIONER OF INCOME TAX Vs. WOLKEM INDIA LTD.
January 14, 2009
COMMISSIONER OF INCOME TAX Vs. WHITE AND WHITE MINERAL P. LTD.
May 15, 2009
COMMISSIONER OF INCOME TAX Vs. SARAF TEXTILE MILLS
March 5, 2009
COMMISSIONER OF INCOME TAX Vs. SURESH MARBLES (P) LTD.
January 13, 2009
COMMISSIONER OF INCOME TAX Vs. KEWAL KRISHAN & PARTNERS
January 12, 2009
COMMISSIONER OF INCOME TAX Vs. UDAIPUR SAHKARI UPBHOKTA THOK BHANDAR LTD.
January 15, 2009
COMMISSIONER OF INCOME TAX Vs. SISODIA MARBLES & GRANITE (P) LTD.
January 13, 2009
COMMISSIONER OF INCOME TAX Vs. G.K. CONTRACTOR
January 28, 2009
COMMISSIONER OF INCOME TAX Vs. GOLECHA PROPERTIES (P.) LTD.
September 10, 2009
COMMISSIONER OF INCOME TAX Vs. MAHINDRA AND CO. LTD
March 5, 2009
COMMISSIONER OF INCOME TAX Vs. KATARIA ROAD LINES
February 26, 2009
COMMISSIONER OF INCOME TAX Vs. PARAMHANS ASHRAM
February 17, 2009
COMMISSIONER OF INCOME TAX Vs. PIONIOR MINERALS
February 19, 2009
COMMISSIONER OF INCOME TAX CENTRAL Vs. ANIL HASTKALA (P) LTD.
August 13, 2009
COMMISSIONER OF INCOME-TAX Vs. MULTIMETALS LTD
March 17, 2009
COMMISSIONER OF INCOME-TAX Vs. AJIT KUMAR ARYA
February 17, 2009
COMMISSIONER OF INCOME-TAX Vs. TARA DEVI
February 12, 2009
COMMISSIONER OF INCOME-TAX Vs. BIMALCHAND JAIN
February 26, 2009
COMMISSIONER OF WEALTH TAX Vs. SETH GOKULDAS PRADEEP KUMAR RATHI
February 26, 2009
COMMISSIONER OF WEALTH TAX Vs. BHANWARI DEVI
February 12, 2009
COMMISSIONER OF WEALTH TAX Vs. HIRO J. NAGPAL
February 5, 2009
COMMISSIONER, NAGAR PARISHAD, TONK Vs. BENI PRASAD AND ANR.
January 21, 2009
CROSS COUNTRY HOTELS LTD Vs. UNION OF INDIA
April 17, 2009
CTO Vs. SANKHLA UDHYOG LTD
January 6, 2009
CTO NIMBAHERA Vs. MIRBAHADUR
January 5, 2009
CWT Vs. RANI ROOPRAJ LAXMI
February 19, 2009
CWT Vs. RAWAL RAJESHWARSINGH OF SAMOD
February 19, 2009
CWT Vs. MANNA LAL SURANA
March 3, 2009
D.S. RATHORE Vs. UNION OF INDIA
March 25, 2009
DADUA ALIAS POORAN ALIAS MAWASI Vs. STATE OF RAJASTHAN
July 3, 2009
DAL DAS AND ORS. Vs. STATE OF RAJASTHAN
March 31, 2009
DALURAM Vs. STATE OF RAJASTHAN
September 11, 2009
DAMODAR LAL Vs. CHUNA RAM AND OTHERS
July 7, 2009
DAMODAR LAL GUPTA Vs. STATE OF RAJASTHAN
January 9, 2009
DAMODAR MUKHIYA Vs. CIVIL JUGE JD PUSHKAR
July 23, 2009
DAN SINGH Vs. GHAN SHYAM
November 12, 2009
DAN SINGH Vs. STATE OF RAJASTHAN
March 9, 2009
DARIYA KUNWAR AND ORS Vs. STATE OF RAJASTHAN AND ORS
December 1, 2009
DAS MEENA Vs. STATE OF RAJASTHAN
January 19, 2009
DASHARATH Vs. STATE OF RAJASTHAN
September 3, 2009
DASHRATH SINGH Vs. STATE OF RAJASTHAN
February 3, 2009
DASRATH SINGH RATNAWAT Vs. STATE OF RAJASTHAN
September 1, 2009
DATAR SINGH Vs. STATE OF RAJASTHAN
May 25, 2009
DAYA BHAI Vs. GOPAL
July 30, 2009
DAYA ENGINEERING WORKS SLEEPERS LTD Vs. UNION OF INDIA
July 28, 2009
DAYAL SINGH Vs. STATE OF RAJASTHAN
November 24, 2009
DAYANAND RAIGAR Vs. STATE OF RAJASTHAN
November 17, 2009
DCM SHRIRAM CONSOLIDATED LTD. Vs. STATE
March 4, 2009
DEEN DAYAL Vs. SANJEEV KUMAR
April 29, 2009
DEENDAYAL Vs. STATE OF RAJASTHAN
October 27, 2009
DEEP CHAND SHARMA Vs. DEBT RECOVERY TRIBUNAL
August 25, 2009
DEEPAK ARORA AND ANOTHER Vs. STATE OF RAJASTHAN
September 14, 2009
DEEPAK KUMAR SHARMA Vs. BANK OF INDIA
August 3, 2009
DEEPAK NEHRA Vs. STATE OF RAJASTHAN
October 29, 2009
DEEPAK SAINI Vs. STATE
October 23, 2009
DEEPAK SHARMA Vs. STATE OF RAJASTHAN
August 11, 2009
DESHRAJ SINGH Vs. RAKESH DAVE
April 30, 2009
DESRAJ Vs. STATE OF RAJASTHAN
February 9, 2009
DEV KISHAN AND ANR. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, UDAIPUR AND ORS.
November 9, 2009
DEVENDRA KUMAR JAIN Vs. UNION OF INDIA
January 19, 2009
DEVENDRA KUMAR SHARMA Vs. ADHISHASHI ADH NAGAR PALIKA
October 26, 2009
DEVENDRA SINGH HADA Vs. STATE
August 18, 2009
DEVI DAYAL ALIAS DEVU Vs. STATE OF RAJASTHAN
August 10, 2009
DEVI LAL Vs. STATE
July 21, 2009
DEVI LAL Vs. STATE
July 17, 2009
DEVI LAL CHOUDHARY AND ANOTHER; PARASRAMPURIA RAJASTHAN; INDER SINGH AND ANOTHER; KRISHAN GOPAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
November 13, 2009
DEVI SINGH Vs. STATE OF RAJASTHAN
August 6, 2009
DHAN RAJ MEENA Vs. STATE OF RAJASTHAN
January 19, 2009
DHAN SINGH Vs. STATE OF RAJASTHAN
August 7, 2009
DHANNA Vs. STATE OF RAJASTHAN
March 6, 2009
DHANNA LAL MEGHWAL Vs. STATE OF RAJASTHAN
August 7, 2009
DHANNE SINGH RATHORE Vs. GRAM PANCHAYAT
September 14, 2009
DHANRAJ ALIAS DHANNA GOTIYA Vs. STATE OF RAJASTHAN
July 9, 2009
DHANRAJ SAINI Vs. STATE OF RAJASTHAN
January 9, 2009
DHANU DEVI Vs. STATE OF RAJASTHAN
July 8, 2009
DHARA SINGH Vs. FATEH SINGH
April 6, 2009
DHARA SINGH ALIAS DARIYA Vs. STATE OF RAJASTHAN
August 6, 2009
DHARAM PAL Vs. STATE OF RAJASTHAN
September 1, 2009
DHARAM PAL VISHNOI Vs. BADRI NARAIN AND OTHERS
February 17, 2009
DHARAM SINGH Vs. STATE
November 16, 2009
DHARAM SINGH Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
May 11, 2009
DHARAM SINGH Vs. STATE OF RAJASTHAN
December 7, 2009
DHARAMSHALA SAMASTH PHOOL MALIYAN Vs. COURT OF ADDL DISTRICT AND SESSIONS JUDGE NO 8
August 12, 2009
DHARMA CHAND Vs. OMKAR
July 28, 2009
DHARMA RAM Vs. STATE
August 25, 2009
DHARMENDRA Vs. STATE OF RAJASTHAN
September 8, 2009
DHARMENDRA Vs. STATE OF RAJASTHAN
August 12, 2009
DHARMENDRA ALIAS KALIYA Vs. STATE OF RAJASTHAN
August 24, 2009
DHARMENDRA CHOUDHARY Vs. STATE OF RAJASTHAN
August 7, 2009
DHARMENDRA SINGH Vs. STATE OF RAJASTHAN
August 18, 2009
DHARMESH SINGH Vs. SURESH
February 25, 2009
DHARMI DEVI Vs. SARDARI DEVI
January 14, 2009
DILIP ALIAS SITARAM Vs. STATE OF RAJASTHAN
September 10, 2009
DILIP KUMAR Vs. VIKAS ADHIKARI, PANCHAYAT SAMITI
May 11, 2009
DILIP KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
April 16, 2009
DILIP SINGH Vs. STATE OF RAJASTHAN
August 17, 2009
DIMPLE AGARWAL Vs. SUBHASH
September 7, 2009
DINESH KUMAR Vs. STATE OF RAJASTHAN
September 1, 2009
DINESH KUMAR Vs. STATE OF RAJASTHAN
January 12, 2009
DINESH KUMAR Vs. STATE OF RAJASTHAN
January 22, 2009
DINESH KUMAR JOSHI Vs. STATE OF RAJASTHAN
September 9, 2009
DINESH KUMAR PNWAR Vs. CHIEF ELECTION COMMISIONER
May 18, 2009
DINESH SINGH RAO Vs. UNION OF INDIA AND OTHERS
January 7, 2009
DIRECTOR GITANJALI MEDICAL COLLEGE Vs. STATE
September 3, 2009
DIRECTOR, COLLEGE EDUCATION Vs. SAVITRI GIRLS COLLEGE
February 26, 2009
DIVYA GUPTA; HEENA SONI, MOHD ZIBRAN Vs. RAJ UNIVERSITY OF HEALTH SCIENCE
May 26, 2009
DR. MOHAN LAL GUPTA Vs. STATE OF RAJASTHAN
May 1, 2009
DR. SURAJ MOHAN LAL RAI Vs. STATE OF RAJASTHAN AND OTHERS
April 21, 2009
DRONACHARYA Vs. STATE OF RAJASTHAN
February 19, 2009
DUDA RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
August 7, 2009
DULARAM Vs. STATE
February 4, 2009
DULI CHAND Vs. KUMUD SETHI
October 26, 2009
DURGA @ DURGADAS Vs. BALKISHAN
October 22, 2009
DURGA DEVI Vs. JAI RAM
August 12, 2009
DURGA RAM Vs. STATE OF RAJASTHAN
August 12, 2009
DURGA SHANKAR Vs. STATE OF RAJASTHAN
September 9, 2009
DURGA SINGH RATHORE Vs. STATE OF RAJASTHAN
September 9, 2009
DURGALAL Vs. STATE OF RAJASTHAN
August 6, 2009
DY. CONSERVATOR OF FOREST Vs. MANGU SINGH AND ANOTHER
September 8, 2009
EIH ASSOCIATED HOTELS LIMITED Vs. STATE OF RAJASTHAN
January 29, 2009
ELENESS ADVANCED SOFTWARE TECHNOGIES INDIA LTD Vs. PO RENT TRIBUNAL
August 10, 2009
ENFORCEMENT OFFICER EMP PROVIDENT FUND Vs. K M RUNGTA
August 18, 2009
ESL INDIA LTD Vs. SECURE METERS LTD
August 4, 2009
EX CONSTABLE PAPU SINGH Vs. UNION OF INDIA
October 28, 2009
EX. CONSTABLE, ANANG PAL SINGH Vs. UNION OF INDIA
May 20, 2009
FAIZU KHAN @ FAIZ MOHD. Vs. JUDGE, SPECIAL COURT, SC AND ST
May 28, 2009
FARUQ Vs. INTEJAMIYA WAKF COMMITTEE
April 30, 2009
FATEH GIRI Vs. STATE OF RAJASTHAN
July 27, 2009
FATEH LAL Vs. CIVIL JUDGE (J D ) AND ANR
September 8, 2009
FATEH SINGH Vs. STATE OF RAJASTHAN
August 8, 2009
FATTA ALIAS FATEH SINGH Vs. STATE OF RAJASTHAN
September 4, 2009
FAUJA SINGH Vs. BISHAN SINGH
May 18, 2009
FIRANGI LAL RAMJIDAS Vs. JHANWAR LAL
October 7, 2009
FOOL CHAND LUHAR Vs. STATE OF RAJASTHAN
January 27, 2009
FORAN SINGH Vs. KHEM SINGH
January 20, 2009
FRANSIS JARJ DEVID Vs. STATE OF RAJ.
January 20, 2009
G B JAIN AND SONS Vs. SHRIMAT PANDEY
March 9, 2009
G S SABLA Vs. RAJASTHAN STATE ELECTRICITY BOARD VIDHYUT BHAWAN
February 19, 2009
GABDU LAL AND ORS. Vs. STATE
October 13, 2009
GAFFAR Vs. MEHMOODA
August 31, 2009
GAJENDRA @ ROCKY AND SURENDRA @ PALLI Vs. STATE OF RAJASTHAN
January 17, 2009
GAJENDRA PAL SINGH Vs. STATE OF RAJASTHAN
January 29, 2009
GAJENDRA SINGH Vs. STATE OF RAJASTHAN AND OTHERS
September 14, 2009
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
July 30, 2009
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
January 5, 2009
GAJSINGHPUR KRAYA VIKRAYA SAHAKARI SAMITI LTD. Vs. STATE OF RAJASTHAN AND ORS.
February 17, 2009
GALLA Vs. MADAN LAL
March 24, 2009
GANESH Vs. STATE OF RAJASTHAN
April 23, 2009
GANESH MAL JAIN Vs. CIVIL JUDGE
August 26, 2009
GANESH RAM THROUGH LRS. Vs. SANWARMAL
August 28, 2009
GANGA KANWAR Vs. STATE OF RAJASTHAN
October 7, 2009
GANGA RAM Vs. STATE OF RAJASTHAN
August 3, 2009
GANGA RAM & ANR. Vs. STATE OF RAJASTHAN
May 5, 2009
GANGA SINGH AND 2 OTHERS Vs. CENTRAL NARCOTIC BUREAU
February 26, 2009
GANPAT Vs. MANGLA RAM
February 4, 2009
GANPAT SINGH RAJAWAT Vs. RAJ.STATE ROAD TRANSPORT CORPORATION JPR. AND ANR.
January 16, 2009
GANPATI DIAGNOSTIC CENTRE Vs. STATE OF RAJ AND ORS.
March 23, 2009
GANPATLAL PALIWAL Vs. STATE OF RAJASTHAN
April 24, 2009
GANWARA (MST.) Vs. STATE OF RAJASTHAN
November 3, 2009
GAUTAM CHAND Vs. STATE OF RAJASTHAN
September 9, 2009
GAUTAM JOSHI Vs. RSRTC JAIPUR
October 7, 2009
GAYASUDDIN Vs. STATE OF RAJASTHAN
June 19, 2009
GEEDHA AND ORS. Vs. M.K. KUMAWAT AND ANR.
February 17, 2009
GEETA Vs. STATE OF RAJASTHAN
August 28, 2009
GEETA DEVI Vs. STATE OF RAJASTHAN
August 20, 2009
GEETA DEVI Vs. RAJESH
October 23, 2009
GEETA DEVI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO. 5 A
August 12, 2009
GEHIMAL Vs. MURLIDHAR
July 29, 2009
GENDILAL JAIN Vs. HARISH CHANDRA MATHUR RAJ STATE INSTITUTE OF PUBLIC ADMN
August 13, 2009
GENERAL MANAGER R S R T C Vs. GHANSHYAM SINGH
November 19, 2009
GENERAL MANAGER R S R T C JAIP Vs. BANARASI OTHERS
July 9, 2009
GHANSHYAM Vs. ADDL DISTRICT JUDGE
March 13, 2009
GHANSHYAM Vs. RADHEY SHYAM
September 4, 2009
GHANSHYAM RANA ALIAS SHYAM Vs. STATE OF RAJASTHAN
September 3, 2009
GHANSHYAM SHARMA Vs. A.D.J. NO. 2, ALWAR
April 10, 2009
GHANSHYAM SINGH SAINI Vs. STATE OF RAJASTHAN AND OTHERS
January 5, 2009
GHASI Vs. RADHEYSHYAM
April 15, 2009
GHEESA LAL Vs. STATE OF RAJASTHAN
November 10, 2009
GHEESA RAM GARG Vs. STATE OF RAJASTHAN
May 15, 2009
GHEESHI BAI Vs. MANGI BAI
July 21, 2009
GHOTI DEVI @ CHHOTI DEVI Vs. STATE OF RAJASTHAN & ANR.
October 12, 2009
GIRDHARI LAL Vs. STATE OF RAJASTHAN
February 5, 2009
GIRDHARI SINGH Vs. STATE OF RAJASTHAN
August 4, 2009
GIRIRAJ Vs. STATE OF RAJASTHAN
September 9, 2009
GIRIRAJ SAXENA Vs. STATE
February 4, 2009
GIRRAJ PRASAD SHARMA Vs. STATE
August 12, 2009
GOKUL Vs. STATE OF RAJ.
July 1, 2009
GOKUL CHAND KESARI CHAND Vs. ADDL. DISTRICT JUDGE & ORS.
January 29, 2009
GOMI DEVI Vs. HANSRAJ
December 5, 2009
GOPAL Vs. R S KOTHANI AND ANR
November 12, 2009
GOPAL Vs. STATE OF RAJASTHAN
September 2, 2009
GOPAL Vs. STATE OF RAJASTHAN
September 1, 2009
GOPAL DAS Vs. STATE OF RAJASTHAN
October 26, 2009
GOPAL DAS KOTHARI Vs. STATE OF RAJASTHAN
January 9, 2009
GOPAL LAL Vs. ROSHAN LAL
May 21, 2009
GOPAL LAL Vs. BHANWAR LAL
August 25, 2009
GOPAL PRASAD VARSHNEY Vs. BANK OF RAJASTHAN LTD
May 6, 2009
GOPAL SINGH Vs. STATE
May 28, 2009
GOPAL SINGH Vs. ELECTION CUM ADDITIONALCIVIL JUDGE
February 19, 2009
GOPAL SINGH Vs. STATE OF RAJASTHAN
August 13, 2009
GOPALAK GOSHI SAMAJ SEWA SAMITY Vs. NAGAR PARISHAD
May 21, 2009
GOPI Vs. BOARD OF REVENUE
April 30, 2009
GOPILAL Vs. EXECUTIVE OFFICER, MUNICIPAL BOARD, NIMBAHERA AND OTHERS
November 17, 2009
GOPILAL Vs. KESHAV VALLABH
August 3, 2009
GORDHAN Vs. STATE OF RAJASTHAN
January 19, 2009
GORDHAN LAL Vs. ADDL CIVIL JUDGE JR DIV NO 2 BEAWAR
January 22, 2009
GORELAL @ GORA Vs. STATE OF RAJASTHAN.
April 8, 2009
GOVIND Vs. STATE OF RAJASTHAN
August 7, 2009
GOVIND Vs. STATE OF RAJASTHAN
October 27, 2009
GOVIND KUMAR SONI Vs. ADDL. DISTRICT JUDGE
November 4, 2009
GOVIND RAM THRO LRS Vs. SHRI CHUNNA RAM & ORS.
January 29, 2009
GOVIND SINGH Vs. STATE OF RAJASTHAN
March 20, 2009
GRANITE INDIA LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
March 16, 2009
GULAB DEVI Vs. POKHAR RAM
September 9, 2009
GULAB INDUSTRIES Vs. STATE
May 4, 2009
GULAM KABEER AHMED Vs. STATE OF RAJASTHAN
April 2, 2009
GULLA RAM @ GULAB SINGH Vs. THE STATE OF RAJASTHAN
July 21, 2009
GUMAN MAL Vs. BABU LAL
January 7, 2009
GUMAN SINGH MEENA Vs. STATE OF RAJASTHAN
August 17, 2009
GUMANA RAM Vs. NATHA RAM
May 14, 2009
GUPTA PLASTICS PRIVATE LIMITED Vs. FIRM AMRISH PLASTICS
March 3, 2009
GUPTA TEXTILES HOLESALE CLOTH MERCHANT Vs. RAJASTHAN SPINNING
April 13, 2009
GUPTA TEXTILES HOLESALE CLOTH MERCHANT & ANR Vs. RAJASTHAN SPININING & WEAVING MILLS LTD
September 13, 2009
GURA SINGH Vs. STATE
February 4, 2009
GURMEET KAUR Vs. STATE OF RAJASTHAN
October 27, 2009
GURMEET SINGH BAGGA Vs. STATE OF RAJASTHAN
October 30, 2009
GURMEL SINGH Vs. STATE OF RAJASTHAN AND ANR.
January 9, 2009
GURUNANAK EDUCATION SOCIETY Vs. STATE OF RAJASTHAN
July 16, 2009
GYAN CHAND Vs. REKHA
November 10, 2009
GYAN PRAKASH Vs. STATE OF RAJASTHAN
March 20, 2009
GYANENDRA KUMAR PAREEK Vs. STATE OF RAJASTHAN
May 26, 2009
GYANESHWAR Vs. STATE OF RAJASTHAN AND ORS.
February 27, 2009
GYANESHWAR BHATI Vs. BALU RAM
February 6, 2009
GYANI MAHENDRA SINGH Vs. STATE
February 2, 2009
GYARSI LAL Vs. STATE OF RAJASTHAN
September 10, 2009
GYARSI LAL Vs. SHRAVAN KUMAR YADAV
February 10, 2009
GYARSI LAL SAINI Vs. STATE
July 17, 2009
GYARSILAL Vs. STATE
August 13, 2009
GYARSILAL Vs. BRAJMOHAN
August 25, 2009
HADIYA Vs. STATE OF RAJASTHAN
November 18, 2009
HADMAN RAM DHAYAL Vs. STATE OF RAJASTHAN
April 6, 2009
HAFIZ MOHAMMED SABIR Vs. CIVIL JUDGE JUNIOR DIVISION
September 2, 2009
HAKAM SINGH Vs. R F C
May 12, 2009
HAKIM MOHD. ABDUL RAHIM KHAN Vs. STATE
April 13, 2009
HALKEY ALIAS RAMAVTAR ALIAS PRADEEP Vs. STATE OF RAJASTHAN
August 6, 2009
HAMIDA KHAN Vs. STATE OF RAJASTHAN
September 7, 2009
HAMIRA RAM, HAPU RAM Vs. STATE OF RAJASHAN
July 22, 2009
HANSRAJ AND DEVI LAL Vs. UNION OF INDIA
March 2, 2009
HANSRAJ MEHTA Vs. STATE OF RAJASTHAN
August 7, 2009
HANUMAN Vs. STATE OF RAJASTHAN
July 23, 2009
HANUMAN PRASAD Vs. RAJASTHAN STATE TRANSPORT CORPORATION & ANR
July 17, 2009
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
May 13, 2009
HANUMAN PRASAD & ORS. Vs. STATE OF RAJASTHAN
April 22, 2009
HANUMAN SAHAI MANDAWARIA Vs. STATE OF RAJASTHAN
September 3, 2009
HANUMAN SINGH TANWAR Vs. STATE OF RAJASTHAN AND ANR.
January 5, 2009
HANUMAN SINGH VISHNOI Vs. STATE OF RAJASTHAN
October 14, 2009
HANUMANA RAM Vs. STATE OF RAJASTHAN
October 27, 2009
HARBANS SINGH Vs. STATE OF RAJASTHAN
January 27, 2009
HARDAYAL SINGH @ PRADEEP KUMAR @ DHALA Vs. STATE OF RAJASTHAN
March 26, 2009
HARDEV PRASAD VERMA Vs. STATE OF RAJASTHAN
January 5, 2009
HAREESH KUMAR Vs. STATE OF RAJASTHAN
September 1, 2009
HARGOVIND SINGH @ CHANNI SARDAR Vs. RAKESH KUMAR
September 9, 2009
HARI Vs. STATE OF RAJASTHAN
October 7, 2009
HARI CHARAN Vs. STATE
February 4, 2009
HARI CHARAN Vs. STATE OF RAJASTHAN
August 6, 2009
HARI KISHAN Vs. STATE
August 19, 2009
HARI KRISHAN Vs. RAMJI
August 6, 2009
HARI KRISHNA MANSINGHKA Vs. STATE
March 18, 2009
HARI MOHAN MEENA Vs. PREM SINGH
May 8, 2009
HARI NARAIN SINGHAL Vs. RADHEY SHYAM
October 26, 2009
HARI PRASAD GUPTA Vs. STATE
November 3, 2009
HARI RAM Vs. STATE
January 22, 2009
HARIKESH MEENA Vs. STATE OF RAJASTHAN
August 7, 2009
HARIMAN Vs. STATE OF RAJASTHAN
April 9, 2009
HARIRAM AND ANS Vs. STATE
August 11, 2009
HARISH CHANDRA Vs. REGIONAL MANAGER ORIENTAL INSU
September 9, 2009
HARIYA SON OF PRAHLAD; DHANPAL SON OF KISHORI LAL Vs. STATE OF RAJASTHAN
December 17, 2009
HARJEET SINGH Vs. STATE OF RAJASTHAN
February 5, 2009
HARLAL SINGH DHAYAL Vs. STATE OF RAJASTHAN
April 13, 2009
HARNAM SINGH Vs. STATE OF RAJASTHAN
September 7, 2009
HARPAL SINGH Vs. AMARJEET SINGH
January 7, 2009
HARPAL SINGH & ORS. Vs. STATE OF RAJASTHAN
November 26, 2009
HARSH RATHORE Vs. STATE OF RAJASTHAN
April 2, 2009
HARSHVARDHAN CHEMICAL MI Vs. U O I
November 24, 2009
HAVILDAR GULTA KAILASH SINGH Vs. UNION OF INDIA
February 27, 2009
HAZARI LAL Vs. RATAN LAL
January 23, 2009
HAZARI NATH Vs. STATE OF RAJASTHAN
January 12, 2009
HEER DAS Vs. STATE OF RAJASTHAN
May 26, 2009
HEERA LAL Vs. STATE OF RAJASTHAN
October 27, 2009
HEERA LAL Vs. ADDITIONAL DIVISIONAL COMMISSIONER, UDAIPUR AND OTHERS
May 19, 2009
HEERA LAL Vs. STATE OF RAJASTHAN
September 1, 2009
HEERA LAL Vs. STATE OF RAJASTHAN
January 5, 2009
HEERA LAL Vs. MUNICIPAL COUNCIL CHURU
July 7, 2009
HEERA LAL VERMA Vs. STATE
November 17, 2009
HEERA RAM Vs. STATE
March 13, 2009
HEERA; VACHANA; SANWALA Vs. STATE OF RAJASHAN
July 30, 2009
HEMA ALIAS HEMLATA Vs. JITENDRA
November 7, 2009
HEMA ALIAS HEMLATA Vs. JITENDRA
January 7, 2009
HEMAN DAS Vs. STATE OF RAJASTHAN AND OTHERS
October 12, 2009
HEMANT PARWANI Vs. STATE OF RAJASTHAN
August 25, 2009
HEMLATA SRIVASTAVA Vs. STATE OF RAJASTHAN
November 30, 2009
HEMRAJ Vs. STATE OF RAJASTHAN
August 4, 2009
HEMRAJ Vs. STATE OF RAJASTHAN
January 14, 2009
HETARAM Vs. STATE OF RAJASTHAN
August 10, 2009
HIMMATA RAM AND ANR. Vs. STATE OF RAJASTHAN
December 4, 2009
HINDUSTAN ENGINEERING CO. Vs. KAILASH CHAND
November 16, 2009
HINDUSTAN MARBLES AND MINERALS INDUSTRIES Vs. D.L.S.C. AND ORS.
September 3, 2009
HINDUSTAN OIL COMPANY Vs. BHARAT PETROLEUM CORPORATION LTD
May 4, 2009
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF CUSTOMS
October 7, 2009
HIRA LAL JATAV Vs. STATE OF RAJASTHAN
November 12, 2009
HITKARI VIDYALAYA SAHKARI SHIKSHA SAMITI LTD. Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
April 2, 2009
HOTEL JAIPUR ASHOK Vs. LAXMI SHARMA
January 21, 2009
HUKUM SINGH ALIAS HUKMA Vs. STATE OF RAJASTHAN
August 18, 2009
HUSBANDRY Vs. STATE OF RAJASTHAN
January 7, 2009
I.K. GOYAL Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS
March 2, 2009
ILIYAS KHAN @ ALIYAS KHAN Vs. STATE OF RAJASTHAN
July 30, 2009
ILLIYAS & 15 OTHERS Vs. STATE OF RAJASTHAN
December 18, 2009
IMRAN Vs. STATE OF RAJASTHAN
September 15, 2009
IMRAN HUSSAIN Vs. DISTRICT JUDGE
May 13, 2009
IN RE: NATURAL TECHNOLOGIES (P.) LTD. Vs. STATE
May 29, 2009
INCOME TAX OFFICER Vs. GAURA DEVI
April 16, 2009
INDER SINGH Vs. STATE
July 9, 2009
INDER SINGH CHAUHAN Vs. UCO BANK
September 3, 2009
INDIAN OIL CORPN LTD AND HINDUSTAN PETROLEUM CORPN LTD Vs. STATE
March 17, 2009
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
February 24, 2009
INDRA KUMAR MEENA Vs. STATE OF RAJASTHAN
May 22, 2009
INDUS CO Vs. CIVIL JUDGE JD AND JUDICIAL MAGISTRATE NO 1 ALWAR
June 5, 2009
INSAAF ALI Vs. STATE OF RAJASTHAN
August 17, 2009
IQBAL ALI Vs. STATE
August 17, 2009
IRFAN Vs. STATE OF RAJASTHAN
August 18, 2009
ISHWAR LAL Vs. STATE OF RAJASTHAN
April 24, 2009
ISMILE KHAN Vs. GANGARAM
April 2, 2009
J S CHOUDHARY Vs. STATE OF RAJASTHAN
August 17, 2009
J S SIDHU Vs. STATE OF RAJASTHAN
April 15, 2009
J V V N LTD Vs. PARINITOO JAIN
April 28, 2009
J.K. CEMENT WORKS Vs. UNION OF INDIA
April 23, 2009
JAG MOHAN Vs. STATE
February 10, 2009
JAGANNATH Vs. BOARD OF REVENUE
May 5, 2009
JAGANNATH PRASAD Vs. STATE OF RAJASTHAN
August 7, 2009
JAGDISH Vs. STATE OF RAJASTHAN
January 9, 2009
JAGDISH Vs. STATE OF RAJASTHAN
September 9, 2009
JAGDISH ALIAS KARAN Vs. STATE OF RAJASTHAN
August 25, 2009
JAGDISH ALIAS KARAN Vs. STATE OF RAJASTHAN
August 24, 2009
JAGDISH NARAIN Vs. RAWAL RAJESHWAR SINGH
June 29, 2009
JAGDISH P. Vs. STATE OF RAJ. THRO PUBLIC PROSECUTOR
February 9, 2009
JAGDISH PRASAD Vs. CIVIL JUDGE (JD), KUCHAMANCITY & ORS.
January 29, 2009
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
September 10, 2009
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
November 13, 2009
JAGDISH PRASAD BAIRWA Vs. STATE OF RAJASTHAN
January 16, 2009
JAGDISH PRASAD DWARKA PRASAD Vs. ADDL DISTT AND SESSIONS JUDGE FT SAWAI MADHOPUR
January 17, 2009
JAGDISH PRASAD MEENA Vs. ADDITIONAL CIVIL JUDGE
August 25, 2009
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
August 12, 2009
JAGDISH PRASAD YADAV Vs. STATE OF RAJASTHAN
April 8, 2009
JAGDISH PURI Vs. STATE OF RAJASTHAN
August 3, 2009
JAGDISH PURI Vs. STATE OF RAJASTHAN
July 29, 2009
JAGDISH SINGH Vs. STATE OF RAJASTHAN AND ORS
December 4, 2009
JAGMAL SINGH YADAV Vs. STATE OF RAJASTHAN
March 20, 2009
JAGNNATH Vs. STATE
October 8, 2009
JAHID KHAN Vs. STATE
September 18, 2009
JAI KISHAN Vs. STATE OF RAJASTHAN
January 17, 2009
JAI LAL Vs. RAJESH
January 12, 2009
JAI NARAYAN Vs. STATE OF RAJASTHAN AND ORS.
February 9, 2009
JAI PRAKASH Vs. INDIAN OIL CORPORATION LTD
April 22, 2009
JAI PRAKASH @ JELLY; STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN; MAHENDRA
March 9, 2009
JAI RAJ SINGH Vs. YOGESH SHARMA
February 2, 2009
JAI RAJ SINGH CHAUHAN Vs. RAJASTHAN TOURISM DEVELOPMENT CORPORATION
May 18, 2009
JAI RAM SINGH Vs. STATE OF RAJASTHAN
February 24, 2009
JAI SINGH MEENA Vs. STATE OF RAJASTHAN
November 6, 2009
JAIDA AND ORS. Vs. SANTOSH KUMAR AND ORS.
February 17, 2009
JAIDEV Vs. DEV SINGH
January 7, 2009
JAIKISHAN JAT Vs. SECRETARY TO THE GOVT
July 9, 2009
JAILASH CHAND RANA Vs. STATE OF RAJASTHAN
March 17, 2009
JAIN SWETAMBER NAKODA PARASWANATH TEERTH Vs. REGIONAL PROVIDENT FUND COMMISSINER
January 5, 2009
JAINARAYAN & ORS. Vs. STATE OF RAJASTHAN
September 2, 2009
JAIPAL Vs. STATE OF RAJASTHAN
October 21, 2009
JAIPAL AGARWAL Vs. JAI NARAYAN
August 24, 2009
JAIPUR METALS AND ELECTRICALS LTD. Vs. STATE AND OTHERS (ASTH ALI)
October 23, 2009
JAIPUR VIDHYUT VITRAN NIGAM LIMITED Vs. RAM BHAROSI KEDARNATH
April 2, 2009
JAISHRI Vs. STATE
February 26, 2009
JAIWANTI GAHIJA Vs. ASHOK KUMAR SHARMA
October 5, 2009
JALALUDIN @ JALAL MOHAMMED Vs. SHAHIDA ANJUM & ORS.
November 4, 2009
JAMANA SUTHAR Vs. STATE OF RAJASTHAN
August 6, 2009
JAMIL KHOKHAR Vs. STATE OF RAJASTHAN
August 4, 2009
JAMNA Vs. AJAY KUMAR
August 11, 2009
JAMNA BAI Vs. STATE
July 9, 2009
JAMNA DEVI Vs. RAJENDRA KUMAR
September 10, 2009
JAMNA DEVI Vs. STATE AND LALARAM AND LAXMI DEVI
March 9, 2009
JAMNA LAL Vs. PRAJENDRA NAHAR
February 2, 2009
JANKI BAI Vs. SUNMALA JALAN
June 30, 2009
JANKILAL Vs. STATE OF RAJASTHAN
February 13, 2009
JARINA Vs. PREMGIRI
July 23, 2009
JASMAIL SINGH Vs. STATE OF RAJASTHAN
April 17, 2009
JASODA Vs. MAHENDRA SINGH
February 25, 2009
JASVEER SINGH Vs. STATE OF RAJASTHAN
February 10, 2009
JASVIR SINGH Vs. STATE OF RAJASTHAN
February 18, 2009
JASWANT SINGH Vs. BOARD OF REVENUE
April 13, 2009
JAY KISAN TRADERS Vs. KRISHI UPAJ MANDI SAMITI
March 18, 2009
JAY SINGH Vs. VIJAY KUMAR
September 4, 2009
JAYANTI PRASAD SHARMA Vs. STATE OF RAJASTHAN
November 16, 2009
JEET SINGH Vs. STATE OF RAJASTHAN
July 23, 2009
JEET SINGH S/O INDER SINGH, HANSRAJ S/O JEET SINGH, SUBASH S/O JEET SINGH; SATNAM SINGH Vs. STATE; JEET SINGH S/O INDER SINGH, HANSRAJ S/O JEET SINGH, SUBASH S/O JEET SINGH
July 23, 2009
JEETU ALIAS JITENDRA Vs. STATE OF RAJASTHAN
November 27, 2009
JEEV KANWAR Vs. STATE
August 4, 2009
JEEVAN RAM Vs. SHAFI MOHD. AND OTHERS
April 29, 2009
JETHA RAM Vs. STATE OF RAJASTHAN
August 6, 2009
JETHMAL Vs. STATE OF RAJASTHAN
April 6, 2009
JETHMAL Vs. STATE
July 23, 2009
JETUDI Vs. STATE OF RAJASTHAN
March 23, 2009
JHABAR MAL SAINI Vs. MANAGING DIRECTOR
January 9, 2009
JHABAR RAM Vs. BOARD OF REVENUE
May 5, 2009
JHABAR SINGH JAT Vs. STATE OF RAJASTHAN
October 5, 2009
JHANKAR MAL AGARWAL Vs. RADHEYSHYAM AGARWAL
August 19, 2009
JHINGURIYA Vs. STATE OF RAJASTHAN
July 3, 2009
JHUMA AND OTHERS Vs. KAMRUDDIN AND OTHERS
October 20, 2009
JINDAL HOMETEX INDIA PVT LTD Vs. R K FABRICS
August 3, 2009
JITENDRA AGARWAL Vs. INCOME TAX DEPARTMENT
January 5, 2009
JITENDRA DHARIWAL Vs. THE STATE OF RAJASTHAN
May 18, 2009
JITENDRA KUMAR Vs. STATE OF RAJASTHAN
July 20, 2009
JITENDRA KUMAR Vs. STATE OF RAJASTHAN
October 13, 2009
JITENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
August 10, 2009
JITENDRA SHARMA Vs. STATE OF RAJASTHAN
February 20, 2009
JITENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
July 9, 2009
JODHA Vs. JAIPUR DEVELOPMENT AUTHORITY AND OTHERS
July 24, 2009
JODHPUR WOOLLEN MILLS LTD Vs. REGIONAL DIRECTOR
November 3, 2009
JODHPUR WOOLLEN MILLS LTD. Vs. REGIONAL DIRECTOR ESI CORPORATION
September 3, 2009
JOGARAM Vs. UNION OF INDIA
January 20, 2009
JOGENDRA Vs. STATE OF RAJASTHAN
October 23, 2009
JUGAL KISHORE & ANOTHER Vs. YUNUS KHAN & OTHERS
February 2, 2009
JUGAL KISHORE SHARMA (SHUKLA) & ORS. Vs. STATE OF RAJASTHAN & ANR.
October 6, 2009
JUGRAJ Vs. STATE OF RAJASTHAN
September 9, 2009
JYOTI SHEKHAWAT Vs. STATE OF RAJASTHAN
August 19, 2009
KADEER Vs. STATE
August 17, 2009
KADURAM Vs. STATE OF RAJASTHAN
September 9, 2009
KAILASH BAI Vs. STATE OF RAJASTHAN
August 21, 2009
KAILASH CHAND Vs. STATE OF RAJASTHAN
August 28, 2009
KAILASH CHAND RANA Vs. STATE OF RAJASTHAN
March 17, 2009
KAILASH CHAND SHARMA Vs. NARAYAN
November 16, 2009
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
November 30, 2009
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
August 10, 2009
KAILASH CHANDRA YADAV Vs. STATE OF RAJASTHAN
July 29, 2009
KAILASH MEENA Vs. STATE OF RAJASTHAN
January 7, 2009
KAILASH NARAIN Vs. SHAH SWAROOP NARAIN
November 4, 2009
KAILASH NARAYAN Vs. CIVIL JUDGE (JD)
March 23, 2009
KAJOD Vs. STATE OF RAJASTHAN
September 4, 2009
KALI CHARAN Vs. PUNEET GAUTAM
February 6, 2009
KALIA Vs. STATE OF RAJASTHAN
January 28, 2009
KALIM Vs. STATE OF RAJASTHAN
January 7, 2009
KALIM BHAI @ KALIMUDDIN Vs. STATE OF RAJASTHAN
May 14, 2009
KALLU ALIAS KALIYA Vs. STATE OF RAJASTHAN
August 12, 2009
KALOORAM Vs. ALLANOOR
November 5, 2009
KALU PURI Vs. STATE OF RAJASTHAN
November 11, 2009
KALUA Vs. CIVIL JUDGE JR DIV 1ST CLASS BAYANA
January 15, 2009
KAMAL KISHORE ALIAS CHOTIYA Vs. STATE
November 18, 2009
KAMAL KUMAR Vs. STATE OF RAJASTHAN
September 3, 2009
KAMAL MOTOR PARTS CO LTD Vs. NEW INDIA INSURANCE CO
October 13, 2009
KAMAL TAK Vs. STATE OF RAJASTHAN
January 20, 2009
KAMALA DAMORE Vs. STATE OF RAJASTHAN AND ORS.
January 9, 2009
KAMALA PRASAD SHARMA Vs. STATE OF RAJASTHAN
August 4, 2009
KAMALKANT VERMA Vs. STATE OF RAJASTHAN
November 17, 2009
KAMLA Vs. KHARG SINGH
October 13, 2009
KAMLA Vs. AMAR CHAND
March 6, 2009
KAMLA DEVI Vs. CHANDA BAI
August 13, 2009
KAMLA DEVI Vs. KULDEEP SINGH THROUGH LEGAL HEIRS
April 10, 2009
KAMLA DEVI Vs. STATE OF RAJASTHAN
May 13, 2009
KAMLA DEVI LAHOTI Vs. STATE OF RAJASTHAN AND ORS
October 8, 2009
KAMLAWATI MAISY Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL KOTA
January 19, 2009
KAMLENDER SINGH KURKI Vs. STATE OF RAJASTHAN
August 17, 2009
KAMLESH Vs. STATE OF RAJASTHAN
September 4, 2009
KAMLESH MEHTA Vs. STATE OF RAJASTHAN
August 21, 2009
KAMLESH PATIDAR Vs. STATE OF RAJASTHAN
April 22, 2009
KAMLESH SHARMA Vs. STATE OF RAJASTHAN
September 2, 2009
KAMLI DEVI Vs. STATE OF RAJASTHAN
August 21, 2009
KAMPOTAR Vs. STATE OF RAJASTHAN
September 4, 2009
KAN KANWAR Vs. GYAN SINGH
July 21, 2009
KAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
January 27, 2009
KANA Vs. STATE OF RAJASTHAN
June 18, 2009
KANA RAM Vs. LIYKAT
July 9, 2009
KANCHAN DEVI Vs. BHANWAR LAL
December 5, 2009
KANHAIYA LAL Vs. STATE OF RAJASTHAN
February 4, 2009
KANHAIYA LAL Vs. URBAN IMPROVEMENT TRUST
May 1, 2009
KANHAIYA LAL Vs. STATE OF RAJASTHAN
August 18, 2009
KANHAIYA LAL Vs. KAMLA BAI
November 27, 2009
KANHAIYA LAL Vs. STATE OF RAJASTHAN
March 6, 2009
KANHAIYALAL Vs. NANAGRAM
February 4, 2009
KANHALYA LAL Vs. STATE OF RAJASTHAN
April 28, 2009
KANHIYALAL KUSHWAHA Vs. UNION OF INDIA
January 20, 2009
KANJI Vs. ASHOK
August 6, 2009
KANTA DEVI Vs. BHANWAR LAL
August 17, 2009
KANTA PRASAD SHARMA Vs. STATE OF RAJASTHAN
February 10, 2009
KANTA SHARMA Vs. TULSI RAM
March 31, 2009
KANTI LAL Vs. MOTI LAL
July 30, 2009
KANTI LAL OJHA Vs. STATE OF RAJASTHAN AND OTHERS
February 16, 2009
KANYA DEVI Vs. STATE OF RAJASTHAN
August 11, 2009
KAPIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 25, 2009
KARAJ SINGH Vs. STATE OF RAJASTHAN
April 30, 2009
KARAMJEET SINGH Vs. SOHAN LAL
July 23, 2009
KARAN ALIAS BABU Vs. STATE OF RAJASTHAN
August 20, 2009
KARAN SINGH Vs. VARDHMAN MAHAVIR OPEN UNIVERSITY KOTA
February 20, 2009
KARNAL SINGH RATHORE Vs. STATE OF RAJASTHAN
March 18, 2009
KARTAR SINGH & ANR. Vs. STATE OF RAJASTHAN
January 7, 2009
KASHI RAM Vs. ADDITIONAL DISTRICT JUDGE
September 15, 2009
KASHMIR KAUR Vs. STATE OF RAJASTHAN
October 27, 2009
KASTOORI Vs. BOARD OF REVENUE FOR RAJASTHAN
August 11, 2009
KAUSHAL KUMAR Vs. STATE OF RAJASTHAN
September 11, 2009
KAUSHILYA DEVI Vs. RSRTC
August 11, 2009
KEBU RAM Vs. STATE OF RAJASHAN
August 21, 2009
KEDAR MEENA Vs. STATE OF RAJASTHAN
January 16, 2009
KEDAR NATH GUPTA Vs. STATE
March 5, 2009
KEDAR NATH GUPTA; HARISH SANGTANI AND DINESH KUMAR; NIRAN DAS Vs. STATE; STATE ELECTION COMMISSION
March 4, 2009
KELA DEVI TRUST Vs. STATE
February 24, 2009
KELLA @ KARNAIL SINGH Vs. GURNAM KAUR
July 15, 2009
KENDRIYA VIDYALAYA SANGATHAN Vs. BUDH RAM
July 30, 2009
KERA RAM Vs. MOHAN LAL
October 14, 2009
KESAR DEVI Vs. COMMISSIONER OF INCOME TAX
February 11, 2009
KESHAV SINGH Vs. STATE OF RAJASTHAN
September 3, 2009
KEWAL CHAND Vs. CIVIL JUDGE
January 29, 2009
KHALIL AHMED Vs. LRS OF LATE SHRI CHHOTU
May 1, 2009
KHALIL AHMED Vs. RAJASTHAN FINANCIAL CORPORATION AND ORS
November 4, 2009
KHATIZA TUL QUBRA ALIAS TARA BANO Vs. IQBAL MOHD
January 27, 2009
KHAYALI RAM Vs. MAHAVEER PRASAD
October 15, 2009
KHEM CHAND SAINI Vs. MUNICIPAL BOARD KHETRI
November 16, 2009
KHEM RAM Vs. STATE OF RAJASTHAN
February 26, 2009
KHEMRAJ Vs. STATE OF RAJASTHAN
April 21, 2009
KHIV SINGH Vs. STATE OF RAJASTHAN
May 15, 2009
KHOOM DAS Vs. STATE OF RAJASTHAN AND OTHERS
December 14, 2009
KHUB CHAND Vs. STATE OF RAJASTHAN AND ORS
September 8, 2009
KHUSIRAM AGENCIES P. LTD. Vs. ASST. COMMERCIAL TAXES OFFICER, JODHPUR
January 28, 2009
KIRORI LAL Vs. STATE OF RAJASTHAN
July 27, 2009
KIRORI LAL Vs. ORIENTAL INSURANCE CO. LIMITED
March 25, 2009
KIROSTA Vs. KAILASH CHAND
March 16, 2009
KISHAN Vs. STATE OF RAJASTHAN
April 27, 2009
KISHAN LAL Vs. STATE OF RAJASTHAN
March 4, 2009
KISHAN LAL Vs. STATE OF RAJASTHAN
May 15, 2009
KISHAN LAL GANCHHA Vs. STATE OF RAJASTHAN
July 22, 2009
KISHAN RAJ Vs. CHOTH MAL
January 5, 2009
KISHAN SAINI Vs. STATE OF RAJASTHAN
August 24, 2009
KISHAN SINGH Vs. STATE
August 13, 2009
KISHAN SUNDER SHARMA Vs. STATE OF RAJASTHAN
October 8, 2009
KISHORE Vs. STATE OF RAJASTHAN
January 9, 2009
KORA DEVI Vs. HARBANSH KAUR
September 7, 2009
KOYAL BHATI Vs. STATE OF RAJASTHAN AND OTHERS
September 11, 2009
KRAYA VIKRIYA SAHAKARI SAMITI Vs. LABOUR COURT JAIPUR
February 24, 2009
KRIPAL SINGH Vs. STATE OF RAJASTHAN
January 7, 2009
KRISHAN VIJAY SHARMA Vs. STATE OF RAJASTHAN
January 13, 2009
KRISHI UPAJ MANDI SAMITI BEAWAR Vs. SHREE GOPAL PRODUCTS
April 27, 2009
KRISHI UPAZ MANDI SAMTI MADHOPUR Vs. RAM PRASAD
October 22, 2009
KRISHNA BALLABH Vs. STATE OF RAJASTHAN
September 10, 2009
KRISHNA MURARI SHARMA Vs. MUNICIPAL BOARD, DHOLPUR & ORS
July 17, 2009
KRISHNA RAM Vs. STATE OF RAJASTHAN
February 26, 2009
KRISHNA SWAROOP VERMA Vs. STATE OF RAJASTHAN
May 29, 2009
KULDEEP ALIAS ANOOP Vs. STATE OF RAJASTHAN
September 11, 2009
KULDEEP SINGH Vs. STATE OF RAJASTHAN
September 15, 2009
KUMARI DALVEERI Vs. STATE OF RAJASTHAN
August 7, 2009
KUMARI INDIRA Vs. STATE OF RAJASTHAN
January 21, 2009
KUMARI ITI SHARMA Vs. STATE OF RAJASTHAN
August 7, 2009
KUNDAN SINGH Vs. J.V.V.N.L.
March 26, 2009
KUNJ BEHARI MEENA Vs. STATE OF RAJASTHAN
June 29, 2009
KUSUM AGROTECH LTD. Vs. STATE OF RAJASTHAN
May 29, 2009
L RS OF LATE SMT RAMJOT Vs. GANGA SHANKER AND ORS
September 17, 2009
L RS OF LATE UJAGAR SINGH Vs. KARTAR SINGH
November 11, 2009
LABH SINGH Vs. STATE OF RAJASTHAN
May 5, 2009
LADI Vs. BUDHI CHAND TAK
July 3, 2009
LADU RAM Vs. STATE OF RAJASTHAN
August 10, 2009
LADU RAM Vs. STATE OF RAJASTHAN
August 17, 2009
LADU RAM SHARMA Vs. MOHAN LAL
August 19, 2009
LADU RAM VERMA Vs. STATE OF RAJASTHAN
September 9, 2009
LAHARI PRASAD Vs. STATE OF RAJASTHAN
January 21, 2009
LAKHA RAM Vs. STATE OF RAJASTHAN
January 13, 2009
LAKHAN Vs. STATE OF RAJASTHAN
January 5, 2009
LAKHAN SINGH Vs. STATE
August 3, 2009
LAKI MATHUR Vs. CHELA RAM
March 3, 2009
LAKSHMI CEMENT Vs. COMMERCIAL TAXES OFFICER
April 17, 2009
LAL ALIAS RAM DEV Vs. STATE
November 25, 2009
LAL CHAND Vs. UDAI RAM
July 3, 2009
LAL CHAND Vs. SATYANARAIN
January 21, 2009
LAL CHAND Vs. STATE OF RAJASTHAN
April 21, 2009
LAL SINGH RATHORE Vs. STATE BANK OF BIKANER AND JAIPUR
June 8, 2009
LALA RAM Vs. SHRI DHALJI THROUGH LRS.
February 16, 2009
LALA RAM YADAV Vs. STATE OF RAJASTHAN
November 13, 2009
LALDIN Vs. JUDGE, LABOUR COURT
April 8, 2009
LALI Vs. RAMESH
September 14, 2009
LALIT KALA (SMT.) Vs. SHIVPAL NAGA
May 13, 2009
LALIT KUMAR Vs. STATE OF RAJASTHAN
January 15, 2009
LALIT KUMAR BAIRWA Vs. STATE OF RAJASTHAN
November 17, 2009
LALIT PHARMACEUTICALS Vs. STATE OF RAJASTHAN
September 3, 2009
LALIT TAPADIYA Vs. STATE OF RAJASTHAN AND ANOTHER
November 6, 2009
LALITA Vs. MAHENDRA KUMAR
February 4, 2009
LALU Vs. JAIPUR VIDHYUT VITRAN NIGAM LTD
January 5, 2009
LALU RAM Vs. STATE OF RAJASTHAN
January 9, 2009
LAXMAN Vs. RAM CHANDRA
August 13, 2009
LAXMAN Vs. STATE OF RAJASTHAN
September 3, 2009
LAXMAN Vs. STATE OF RAJASTHAN
August 25, 2009
LAXMAN Vs. STATE OF RAJASTHAN
November 16, 2009
LAXMAN PRASHAD BAIRWA Vs. STATE OF RAJASTHAN
August 12, 2009
LAXMAN SINGH Vs. STATE OF RAJASTHAN
August 7, 2009
LAXMAN SINGH Vs. STATE OF RAJASTHAN
March 30, 2009
LAXMAN SINGH SHARMA Vs. STATE
August 27, 2009
LAXMI DEVI Vs. UNION OF INDIA
January 13, 2009
LAXMI DEVI GARG Vs. STATE OF RAJASTHAN
May 5, 2009
LAXMI DHAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
February 2, 2009
LAXMI KANT Vs. STATE OF RAJASTHAN
September 8, 2009
LAXMI NARAIN Vs. STATE OF RAJASTHAN AND ANR.
February 18, 2009
LAXMI NARAIN AGRAWAL Vs. TEJMAL
August 26, 2009
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
September 3, 2009
LAXMI NARAYAN Vs. STATE OF RAJASTHAN
February 12, 2009
LAXMI NARAYAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
January 9, 2009
LEELA KUNWAR (SMT.) Vs. STATE
August 3, 2009
LEELADHAR Vs. BHERUBAGH JAIN TIRTH
March 18, 2009
LEELADHAR Vs. STATE OF RAJASTHAN
March 30, 2009
LEHRU Vs. STATE
April 29, 2009
LEKHRAJ Vs. STATE OF RAJASTHAN
August 25, 2009
LEKHRAJ Vs. KAILASHI
August 26, 2009
LEKHRAJ SHARMA Vs. HARSA RAM
September 3, 2009
LEKHRAJ SHARMA Vs. SURAJ PRAKASH
February 6, 2009
LICHHMA DEVI Vs. THE STATE OF RAJASTHAN & ANR.
January 20, 2009
LIKHMA RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
May 15, 2009
LIYAKAT ALI Vs. STATE
February 4, 2009
LIYAKAT ALI Vs. STATE OF RAJASTHAN
May 28, 2009
LN SHARMA Vs. UNION OF INDIA
January 13, 2009
LOKESH Vs. ARJUN LAL
July 13, 2009
LOKESH CHAND SHARMA Vs. STATE OF RAJASTHAN AND ORS.
January 15, 2009
LOKESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
September 9, 2009
LOKPAL SINGH CHAUHAN Vs. STATE
August 27, 2009
LOONA RAM ALIAS BABU LAL Vs. RAMESHWAR LAL
May 1, 2009
LR OF KESHAR DEO LOHIA Vs. STATE OF RAJASTHAN
June 29, 2009
LRS OF LATE GANGA SINGH Vs. JETHMAL
July 3, 2009
LRS. OF MAHAVEER PRASAD Vs. PAWAN KUMAR
January 7, 2009
M K DHIR Vs. RAIL INDIA TECHNICAL AND ECONOMIC SERVICES
January 9, 2009
M.P. BHATNAGAR Vs. UNION OF INDIA
April 20, 2009
M/S. DURGA CONSTRUCTION COMPANY Vs. UOI AND OTHERS
December 15, 2009
M/S. UDASEE STAMPINGS PVT. LTD. Vs. CENTRAL BANK OF INDIA
May 29, 2009
MADAN Vs. BABULAL
August 6, 2009
MADAN LAL Vs. BHUPENDER SINGH
September 7, 2009
MADAN LAL Vs. NARENDRA KUMAR
October 13, 2009
MADAN LAL Vs. PRABHU DAYAL YADAV
December 3, 2009
MADAN LAL Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL AND ORS
April 27, 2009
MADAN LAL Vs. STATE OF RAJASTHAN
February 18, 2009
MADAN LAL AND ANR. Vs. STATE OF RAJASTHAN
January 30, 2009
MADAN LAL KHATIK Vs. STATE OF RAJASTHAN
May 4, 2009
MADAN LAL SONI Vs. NAGARJUN
May 1, 2009
MADAN MOHAN SHARMA Vs. THE STATE OF RAJASTHAN
July 21, 2009
MADAN PURI Vs. DUNGARPUR BANSWARA KSHETRIYA GRAMIN BANK
March 13, 2009
MADAN SINGH Vs. STATE OF RAJASTHAN
April 13, 2009
MADAN SINGH Vs. STATE OF RAJASTHAN
January 6, 2009
MADAN SINGH AND ANOTHER Vs. JAI NARAYAN VYAS UNIVERSITY, JODHPUR AND ORS.
February 16, 2009
MADANLAL Vs. SURAJ KANWAR
March 5, 2009
MADANLAL TANEJA Vs. SUPDG ENG IRRIGATION KOTA
August 13, 2009
MADANMOHAN SHARMA Vs. STATE OF RAJASTHAN
November 13, 2009
MADHAV SINGH Vs. JUDGE LABOUR COURT
November 30, 2009
MADHO SINGH Vs. STATE OF RAJASTHAN
October 1, 2009
MADHU Vs. ASHOK KUMAR
July 23, 2009
MADHU BALA Vs. PRITAM KUMAR RAO
January 12, 2009
MADHU KHAROL Vs. STATE OF RAJASTHAN
April 6, 2009
MADHU SAHU Vs. STATE OF RAJASTHAN
August 7, 2009
MADHUKANTA RATHORE Vs. STATE OF RAJASTHAN AND ORS.
December 16, 2009
MAHADEVA Vs. STATE OF RAJASTHAN
August 6, 2009
MAHAVEER Vs. SUSHILA
November 10, 2009
MAHAVEER Vs. STATE OF RAJASTHAN
August 18, 2009
MAHAVEER @ AJAY KUMAR Vs. STATE OF RAJASTHAN
April 6, 2009
MAHAVEER PRASAD SAIN Vs. STATE OF RAJASTHAN
November 10, 2009
MAHAVEER PRASAD SARRAF Vs. DEVENDRA KUMAR SHARMA
July 28, 2009
MAHAVIR POONIYA Vs. STATE OF RAJASTHAN
August 12, 2009
MAHAVIR PRASAD PRAJAPAT Vs. PAWAN KUMAR SONI
August 19, 2009
MAHAVIR SINGH Vs. STATE OF RAJASTHAN
January 29, 2009
MAHAVIR SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
November 17, 2009
MAHBOOB KHAN Vs. APPELLATE RENT TRIBUNAL
August 3, 2009
MAHENDRA Vs. RAWATA RAM
February 6, 2009
MAHENDRA Vs. STATE OF RAJASTHAN
January 7, 2009
MAHENDRA Vs. STATE OF RAJASTHAN
October 7, 2009
MAHENDRA Vs. STATE OF RAJASTHAN
February 12, 2009
MAHENDRA KR. YOGI Vs. STATE
January 5, 2009
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
February 4, 2009
MAHENDRA KUMAR JAIN Vs. VEDVART SHARMA
March 18, 2009
MAHENDRA KUMAR SHARMA Vs. STATE AND ANR
December 3, 2009
MAHENDRA MURARI @ BABU AND GIRISH CHANDRA BOSS Vs. STATE OF RAJASTHAN THROUGH P.P.
March 5, 2009
MAHENDRA RAI BAXI Vs. LAXMI DEVI
May 1, 2009
MAHENDRA SINGH Vs. KALYAN SAHAI AND ORS.
February 19, 2009
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
August 31, 2009
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
January 9, 2009
MAHENDRA SINGH CHAUDHARY Vs. STATE OF RAJASTHAN
October 9, 2009
MAHENDRA SINGH JAWLA Vs. STATE OF RAJASTHAN
June 4, 2009
MAHESH Vs. STATE OF RAJASTHAN
January 5, 2009
MAHESH CHAND Vs. MANOHARI DEVI
February 4, 2009
MAHESH CHAND Vs. ADDITIONAL DISTRICT JUDGE NO 1 ALWAR
August 12, 2009
MAHESH CHAND GARG Vs. RSRTC JAIPUR
August 4, 2009
MAHESH CHAND SHARMA Vs. STATE
August 27, 2009
MAHESH CHANDRA SINGHANIA Vs. GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD.
June 29, 2009
MAHESH KUMAR Vs. STATE OF RAJASTHAN
August 24, 2009
MAHESH KUMAR Vs. STATE
October 23, 2009
MAHESH KUMAR Vs. STATE OF RAJASTHAN
July 3, 2009
MAHESH KUMAR Vs. A D J NO 1 KOTA
January 15, 2009
MAHESH KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
July 20, 2009
MAHESH KUMAR GOYAL Vs. RAJASTHAN SHIKSHA KARMI BOARD
January 21, 2009
MAHESH NATH Vs. STATE OF RAJASTHAN
January 17, 2009
MAHESH PAL RAGHAV Vs. STATE OF RAJASTHAN
November 13, 2009
MAHESH SHARMA Vs. UNION OF INDIA
April 9, 2009
MAHI RAM BISHNOI Vs. KHEM RAJ CHOUDHARY
March 6, 2009
MAHIPAL SINGH Vs. STATE OF RAJASTHAN
October 9, 2009
MAHIPAL SINGH Vs. STATE OF RAJASTHAN
September 4, 2009
MAHIRAM BISHNOI Vs. STATE OF RAJASTHAN AND OTHERS
December 15, 2009
MAKHAN LAL ALIAS MAKHANIYA Vs. STATE OF RAJASTHAN
January 12, 2009
MAKKHAN SINGH Vs. STATE OF RAJASTHAN
September 8, 2009
MAKKHAN SINGH Vs. STATE OF RAJASTHAN
August 8, 2009
MAL CHAND BAGRECHA Vs. STATE OF RAJASTHAN
July 20, 2009
MAL SINGH RATHORE Vs. STATE OF RAJASTHAN
October 5, 2009
MALHAN CONSTRUCTION Vs. N.K. GUPTA
March 25, 2009
MAMTA KUMARI Vs. BOARD OF SEC EDUCATION RAJ
November 11, 2009
MAMTA SHARMA Vs. J P CHANDELIYA
April 20, 2009
MAN CHAND BHARTIYA Vs. STATE OF RAJASTHAN
April 23, 2009
MAN SINGH Vs. STATE OF RAJASTHAN
August 28, 2009
MAN SINGH MEENA Vs. STATE OF RAJASTHAN
August 4, 2009
MANA RAM Vs. STATE OF RAJASTHAN AND ORS
December 15, 2009
MANAGEMENT MARIE STOPES Vs. PRESIDING OFFICER, LABOUR COURT
January 9, 2009
MANAGER, SEED CORPORATION, MATUNDA AGRICULTURE FARM Vs. RUGHA & ORS
June 29, 2009
MANAGING COMMITEE PANABAI RAMNATH PODDAR SENIOR SECONDARY SCHOOL Vs. STATE OF RAJASTHAN
April 16, 2009
MANAGING COMMITTEE Vs. RAM PHOOL MEENA
February 11, 2009
MANAGING COMMITTEE GAUR VIPRA PRIMARY SCHOOL JAIPUR Vs. CIVIL JUDGE JUNIOR DIVISION AND JUDICIAL MAGISTRATE
August 13, 2009
MANAGING COMMITTEE SHRI DIGAMB Vs. KRISHNA MANCHAL
July 10, 2009
MANAGING COMMITTEE SHRI DIGAMBER JAIN SR SECONDARY SCHOOL Vs. ALKA JAIN
September 2, 2009
MANAGING COMMITTEE VAIDIK KANYA PG COLLEGE JAIPUR Vs. PRESIDING OFFICER RAJASTHAN NON GOVT EDU TRIBUNAL JAIPUR
May 1, 2009
MANAGING COMMITTEE, SHRI MAHILA VIDYA Vs. RAJASTHAN NON
October 15, 2009
MANAK CHAND Vs. SIYA SHARAN
October 29, 2009
MANAK LAL Vs. STATE OF RAJASTHAN
December 1, 2009
MANATMA GANDHI SHIKSHA SAMITI Vs. NATIONAL COUNSEL FOR TEACHER EDUCATION
June 29, 2009
MANBHAR DEVI Vs. STATE OF RAJASTHAN
October 24, 2009
MANBHARI Vs. STATE OF RAJASTHAN
January 19, 2009
MANDER SINGH Vs. TEJ KAUR
June 30, 2009
MANDIR SHRI PUNRASAR HANUMANJI PUJARI TRUST Vs. MURTI SHREE PUNRASAR HANUMANJI
August 19, 2009
MANGAL CHAND SAINI Vs. OM PRAKASH BHARGAVA & OTHERS
February 4, 2009
MANGAL DAS VAISHNAVA Vs. JITENDRA KUMAR VAISHNAVA
May 15, 2009
MANGAL SINGH Vs. JUDGE, LABOUR COURT
April 23, 2009
MANGAT RAM Vs. STATE OF RAJASTHAN
August 11, 2009
MANGE RAM Vs. UNION OF INDIA
February 11, 2009
MANGI BHAI Vs. ISHWAR LAL
November 24, 2009
MANGI DEVI Vs. RAJENDRA KUMAR
September 10, 2009
MANGI LAL Vs. STATE OF RAJASTHAN
July 27, 2009
MANGI LAL CHOUHAN Vs. STATE OF RAJASTHAN AND OTHERS
September 14, 2009
MANGI LAL SAINI Vs. CIVIL JUDGE (JD)
April 6, 2009
MANGLIYA Vs. STATE OF RAJASTHAN
January 9, 2009
MANISH PAHADIA Vs. SANJU BAI
November 20, 2009
MANISH SAIN Vs. STATE OF RAJASTHAN
August 10, 2009
MANISHA JAIN ALIAS NEETA JAIN Vs. RAJESH KUMAR
October 6, 2009
MANIYA Vs. STATE OF RAJASTHAN
March 2, 2009
MANJIT SHASTRI Vs. STATE OF RAJASTHAN
September 3, 2009
MANJOOR MIYAN Vs. STATE OF RAJASTHAN
August 24, 2009
MANJU Vs. STATE OF RAJASTHAN & ORS.
April 23, 2009
MANJU Vs. STATE OF RAJASTHAN
January 22, 2009
MANJU BHASKAR Vs. RAJ CIVIL SERVICE APPEL
October 29, 2009
MANJU DEVI (SMT.) Vs. STATE OF RAJASTHAN
November 4, 2009
MANJU RANI SHARMA Vs. MANAGING COMMITTEE
June 29, 2009
MANJU SINGH MEENA Vs. STATE OF RAJASTHAN
May 21, 2009
MANJULATA SHARMA Vs. RAMESHWAR
November 24, 2009
MANNA Vs. STATE OF RAJASTHAN
September 4, 2009
MANNA LAL JAT Vs. STATE OF RAJASTHAN
August 26, 2009
MANOHAR SINGH Vs. UNION OF INDIA
October 15, 2009
MANOHAR SINGH Vs. STATE OF RAJASTHAN
January 7, 2009
MANOHAR SINGH Vs. MNG DIR. RSRTC AND OTHERS
November 19, 2009
MANOHARLAL SINGHI Vs. STATE OF RAJASTHAN
August 12, 2009
MANOJ Vs. STATE OF RAJASTHAN
August 13, 2009
MANOJ KUMAR Vs. STATE OF RAJASTHAN
November 17, 2009
MANOJ KUMAR Vs. NANAG RAM
February 11, 2009
MANOJ KUMAR @ MANISH Vs. STATE OF RAJASTHAN
March 30, 2009
MANOJ KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 15, 2009
MANOJ PANWAR Vs. MAHESH KUMAR GUPTA
January 17, 2009
MANOJ SINGH ALIAS RINKU Vs. STATE OF RAJASTHAN
August 21, 2009
MANORAMA ASOPA Vs. THE STATE OF RAJASTHAN
April 23, 2009
MANPHOOLI Vs. STATE OF RAJASTHAN
February 26, 2009
MANU MITTAL Vs. VICE CHANCELLOR EXAMINATION
March 26, 2009
MATA PRASAD Vs. CIVIL JUDGE SENIOR DIVISION
August 18, 2009
MAULANA GULAM ABDUL KASIM Vs. DARGAH COMMITTEE
April 20, 2009
MAYANK BHATNAGAR Vs. STATE OF RAJASTHAN
September 29, 2009
MAZID Vs. RAJ KUNWAR
April 28, 2009
MAZID KHAN Vs. STATE OF RAJASTHAN
October 30, 2009
MEENA KUMARI Vs. SRI GANESH OTHERS
September 15, 2009
MEENA KUMARI Vs. SATISH KUMAR
July 23, 2009
MEENA KUMARI VERMA Vs. STATE OF RAJASTHAN
October 27, 2009
MEER SINGH Vs. STATE OF RAJASTHAN
September 1, 2009
MEETHA LAL JAIN Vs. STATE OF RAJASTHAN
October 8, 2009
MEGH SINGH ARYA Vs. STATE OF RAJASTHAN
February 17, 2009
MEGHRAJ SINGH Vs. STATE OF RAJASTHAN
September 8, 2009
MEHATABI Vs. STATE
January 29, 2009
MEJAR SINGH Vs. STATE OF RAJASTHAN
October 13, 2009
MEMUNA Vs. STATE OF RAJASTHAN
January 19, 2009
MILK SPECIALITIES LTD. Vs. STATE OF RAJASTHAN
April 15, 2009
MINAKSHI SHARMA Vs. HITENDRA KUMAR SHARMA
February 26, 2009
MINERAL EXPLORATION CORPORATION OF INDIA Vs. BHANWAR SINGH RATHORE
March 3, 2009
MINI SIDHU Vs. ADDL. CIVIL JUDGE (JR.DIV.) NO. 2
April 1, 2009
MISHRI Vs. STATE OF RAJASTHAN
November 12, 2009
MISHRYA Vs. PREM RAJ
November 12, 2009
MISS DIVYA GUPTA; MISS HEENA SONI AND MOHD ZIBRAN Vs. RAJ UNIVERSITY OF HEALTH SCIENCE
May 26, 2009
MISS NEHA MEENA Vs. VICE CHANCELLOR RAJ UNIVERSITY OF HEALTH SCIENCES
April 15, 2009
MISS PANNA DHARIWAL Vs. UNION OF INDIA
February 25, 2009
MITHLESH JAIN Vs. RENT TRIBUNAL
August 18, 2009
MITHU SHAH & ORS. Vs. STATE OF RAJASTHAN
May 12, 2009
MIUNIR KHAN Vs. STATE
August 18, 2009
MOHABATT SINGH Vs. SARWAN LAL
November 18, 2009
MOHAMMAD AMEEN AND ANOTHER Vs. THE STATE OF RAJASTHAN AND ANOTHER
November 4, 2009
MOHAMMAD AMIN Vs. RAKESH GANGWAL AND OTHERS
April 28, 2009
MOHAMMAD SALIM Vs. STATE OF RAJASTHAN
July 3, 2009
MOHAMMAD ZAHEER USTA Vs. SECRETARY
August 11, 2009
MOHAMMED HAROON Vs. STATE OF RAJASTHAN
January 13, 2009
MOHAMMED HUSSAIN Vs. STATE OF RAJ
April 9, 2009
MOHAMMED RIYAZ Vs. INSPECTOR GENERAL OF PRISONS
January 28, 2009
MOHAMMED SALAM Vs. STATE OF RAJASTHAN
August 24, 2009
MOHAN Vs. ANU SHREE AGARWAL
August 21, 2009
MOHAN LAL Vs. SHYAM SUNDER
September 2, 2009
MOHAN LAL Vs. STATE OF RAJASTHAN
September 1, 2009
MOHAN LAL Vs. HAVALDAR BIRDA RAM BURDAK
January 28, 2009
MOHAN LAL Vs. HABIBURREHAMAN
August 12, 2009
MOHAN LAL Vs. NAGAR NIGAM
August 7, 2009
MOHAN LAL Vs. STATE OF RAJASTHAN
July 16, 2009
MOHAN LAL VIJAY Vs. STATE OF RAJASTHAN
May 12, 2009
MOHAN SINGH Vs. STATE OF RAJASTHAN
January 20, 2009
MOHANLAL Vs. IQBAL HUSSAIN
September 2, 2009
MOHAR SINGH Vs. STATE OF RAJASTHAN
April 16, 2009
MOHAR SINGH Vs. STATE OF RAJASTHAN
August 6, 2009
MOHD ARBI ALIAS NASRUDDIN ALIAS NASIRDDIN Vs. STATE OF RAJASTHAN
September 1, 2009
MOHD ASHRAF Vs. STATE OF RAJASTHAN
August 19, 2009
MOHD IQBAL Vs. STATE
November 19, 2009
MOHD MOFJUL Vs. STATE OF RAJASTHAN
September 7, 2009
MOHD MOHSIN KHAN Vs. STATE OF RAJASTHAN
October 28, 2009
MOHD NAJUR Vs. STATE OF RAJASTHAN
August 10, 2009
MOHD RAFIKUL ISLAM Vs. STATE OF RAJASTHAN
September 4, 2009
MOHD RAFIQ Vs. STATE
February 4, 2009
MOHD SALAM Vs. STATE OF RAJASTHAN
August 13, 2009
MOHD SALEEM Vs. STATE OF RAJASTHAN
August 18, 2009
MOHD SHAMI KHAN Vs. STATE
November 16, 2009
MOHD. ISHAK Vs. STATE OF RAJASTHAN
March 25, 2009
MOHD. UMAR Vs. STATE OF RAJASTHAN AND OTHERS
February 16, 2009
MOHD. YUSUF Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD.
March 27, 2009
MOHINI DEVI Vs. OSWAL SINGH SABHA
January 7, 2009
MOHSIN @ MUNNA @ MUSHTAR @ MUSHTAQ. Vs. STATE OF RAJASTHAN
October 15, 2009
MOOL CHAND ALIAS MURLI Vs. STATION RENEWAL JAIPUR
February 27, 2009
MOOLCHAND BOTHRA Vs. ADDL. DISTRICT JUDGE
January 20, 2009
MOONGLA & ANR. Vs. STATE OF RAJASTHAN
November 24, 2009
MOTI LAL Vs. MUNICIPAL COUNCIL, PALI
January 5, 2009
MOTI LAL Vs. STATE OF RAJASTHAN
August 3, 2009
MOTIA SPINNERS PVT LTD Vs. DEBT RECOVERY TRIBUNAL
August 7, 2009
MOTILAL Vs. ADDL DIVL COMMISSIONER AND ORS
November 30, 2009
MRANALINI Vs. ROOP LAL
September 9, 2009
MRIDUL GAUTAM Vs. UNIVERSITY OF RAJASTHAN
November 24, 2009
MS HARISH BROTHERS; BHANWAR LAL; MS NARENDRA TRADING CO; MS JAIN AGARWAL TRADING CO; MS MOHAN THOK BHANDAR; MS NANAK RAM & BROTHERS; MS MAHESH TRADERS; MS SADU RAM SANNOO MAL; OM PRAKASH; MS KAMETIWALA & CO Vs. KRISHI UPAJ MANDI SAMITI,UDAIPUR; STATE OF RAJASTHAN
December 10, 2009
MST. CHUNNI Vs. STATE OF RAJASTHAN AND OTHERS
May 6, 2009
MUKESH Vs. MEENA @ BHAWANA
July 24, 2009
MUKESH Vs. STATE OF RAJASTHAN
August 21, 2009
MUKESH Vs. STATE
January 12, 2009
MUKESH & ANR. Vs. THE STATE OF RAJASTHAN
November 16, 2009
MUKESH @ MANISH Vs. STATE OF RAJASTHAN
March 3, 2009
MUKESH BHANSALI AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
July 16, 2009
MUKESH KUMAR Vs. STATE OF RAJ
November 21, 2009
MUKESH PRASAD MATHUR Vs. BHAWANI SINGH
August 6, 2009
MUKHTIAR Vs. STATE
November 5, 2009
MUKHTIAR SINGH Vs. BOARD OF REVENUE
February 12, 2009
MUKHTIYAR Vs. STATE OF RAJASTHAN
January 7, 2009
MUKUNDLAL GUPTA AND HINDUSTAN COPPER LTD. Vs. JUDGE, LABOUR COURT AND ANR.
February 4, 2009
MUKUT BIHARI Vs. CIVIL JUDGE JR DIV BHARATPUR
January 19, 2009
MUNICIPAL COUNCIL Vs. CONTROLLING AUTHORITY
August 12, 2009
MUNICIPAL ROAD NOHAR Vs. RAJKUMAR
July 13, 2009
MUNIR KHAN Vs. STATE OF RAJASTHAN
August 18, 2009
MUNNAVAR KHAN ALIAS MANUVVAR Vs. STATE OF RAJASTHAN
November 25, 2009
MUNNI BANO (SMT.) Vs. STATE OF RAJASTHAN
March 17, 2009
MUNNI DEVI Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
March 13, 2009
MUNSHI ABDUL RAHIM & ORS. Vs. STATE OF RAJASTHAN
October 5, 2009
MUNSHI KHAN Vs. STATE OF RAJASTHAN
January 28, 2009
MUNSHI KHAN Vs. STATE OF RAJASTHAN
April 30, 2009
MUNSHI RAM Vs. STATE OF RAJASTHAN
January 13, 2009
MUNSHI RAM TUTLANI Vs. STATE OF RAJASTHAN
February 13, 2009
MUQARRAM KHAN Vs. STATE
December 18, 2009
MURAD ALI Vs. STATE
August 13, 2009
MURALI DEVI Vs. STATE OF RAJASTHAN
January 15, 2009
MURARI LAL Vs. RENT TRIBUNAL
August 21, 2009
MURARI LAL GUPTA Vs. STATE OF RAJASTHAN
July 13, 2009
MURLIDHAR JAT Vs. UNION OF INDIA
February 6, 2009
MUSBIN BANO Vs. PARSHOO RAM CHOUDHARY
August 11, 2009
MUSHTAQ KHAN Vs. STATE OF RAJASTHAN
October 22, 2009
MUSHTAQ S/O. AMIR MOHAMMAD @ GORILAL Vs. STATE OF RAJASTHAN
August 24, 2009
MUSTKIM MOHAMMAD Vs. STATE OF RAJASTHAN
August 7, 2009
MYADI Vs. RATNI
November 5, 2009
NAHAR SINGH Vs. KASTOORI
May 8, 2009
NAJU Vs. DHALA RAM
January 12, 2009
NAKODA GRANITE AND MARMO LTD. Vs. YOGENDRA SINGHVI
January 9, 2009
NANA DEVI Vs. STATE
August 4, 2009
NANCHI DEVI Vs. STATE OF RAJASTHAN
November 13, 2009
NAND KISHORE Vs. SUSHMA
January 20, 2009
NAND LAL Vs. OM PRAKASH
September 9, 2009
NAND LAL Vs. STATE OF RAJASTHAN
February 10, 2009
NAND RAM Vs. STATE OF RAJASTHAN
September 8, 2009
NANDA Vs. GOPAL DAS
November 10, 2009
NANDINI MIRDHA Vs. UNIVERSITY OF RAJASTHAN
November 26, 2009
NANDU SINGH ALIAS VIKRAM SINGH Vs. STATE OF RAJASTHAN
October 30, 2009
NARAIN LAL Vs. PRAVEEN KUMAR
July 17, 2009
NARAIN SINGH Vs. STATE OF RAJASTHAN
August 24, 2009
NARAYAN SINGH Vs. ROOPA RAM
May 6, 2009
NARAYANPURI Vs. STATE OF RAJASTHAN
September 15, 2009
NARENDRA JAYPAL AND ORS Vs. JETHMAL BARVAD AND ANR
September 14, 2009
NARENDRA KAUR Vs. STATE OF RAJASTHAN
September 1, 2009
NARENDRA KAUR Vs. STATE OF RAJASTHAN
August 6, 2009
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
September 9, 2009
NARENDRA KUMAR Vs. BOARD OF REVENUE
March 18, 2009
NARENDRA KUMAR SONI Vs. STATE OF RAJASTHAN
August 17, 2009
NARENDRA SINGH Vs. STATE OF RAJASTHAN
July 23, 2009
NARENDRA SINGH Vs. STATE OF RAJASTHAN
November 13, 2009
NARENDRA SINGH Vs. STATE OF RAJASTHAN
October 9, 2009
NARESH CHAND Vs. PREMLATA BAKSHI
January 20, 2009
NARESH KUMAR Vs. STATE OF RAJASTHAN
August 17, 2009
NARESH KUMAR DOSI Vs. STATE OF RAJASTHAN
March 9, 2009
NARESH VERMA Vs. STATE OF RAJASTHAN
February 20, 2009
NARPAT SINGH Vs. MOOLA RAM
April 22, 2009
NASRUDDIN Vs. ADDL. DISTRICT JUDGE NO. 2
March 13, 2009
NATERPAL SINGH Vs. DISTRICT AND SESSIONS JUDGE, SRI GANGANAGAR
May 8, 2009
NATHA SINGH Vs. BALVINDRA KAUR
January 7, 2009
NATHI Vs. HANUMAN
March 5, 2009
NATHMAL Vs. URBAN IMPROVEMENT TRUST BIKANER
January 12, 2009
NATHMAL Vs. STATE OF RAJASTHAN
February 19, 2009
NATHU LAL JAIN Vs. NAGAR NIGAM
August 26, 2009
NATHU RAM Vs. STATE OF RAJASTHAN
April 1, 2009
NATIONAL GUM FACTORY Vs. ASSISTANT ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD
May 11, 2009
NATIONAL INSURANCE CO Vs. BEENA DEVI
October 24, 2009
NATIONAL INSURANCE CO Vs. MEERA
May 18, 2009
NATIONAL INSURANCE CO LTD; RAM DAYAL SETHI Vs. RAM DAYAL SETHI; RAJKUMAR
March 23, 2009
NATIONAL INSURANCE CO. LTD. Vs. SMT. MOHINI DEVI
March 25, 2009
NATIONAL INSURANCE CO.LTD Vs. AMINA
April 28, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. BHAGALI
January 14, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. SHRI HANUMAN RAM AND OTHERS
November 11, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. KANHAIYA
October 26, 2009
NATIONAL PRODUCTIVITY COUNCIL Vs. G.R. RIJHWANI
August 31, 2009
NATWAR Vs. STATE OF RAJASTHAN
August 28, 2009
NAVAL KISHOR SHARMA Vs. STATE OF RAJASTHAN
November 30, 2009
NAVEEN PARASHAR Vs. STATE BANK OF BIKANER AND JAIPUR AND ANR.
March 3, 2009
NAVI KHAN Vs. STATE OF RAJASTHAN
August 17, 2009
NAZAR SINGH Vs. STATE OF RAJASTHAN
April 15, 2009
NAZMA Vs. STATE OF RAJASTHAN
March 9, 2009
NEELKANTH MEDICAL STORE Vs. STATE
August 10, 2009
NEERAJ ALIAS TILLU Vs. STATE OF RAJASTHAN
August 21, 2009
NEERAJ DANGI Vs. JAGSI RAM
August 11, 2009
NEERAJ MEENA Vs. PRINCIPAL BHARAT LAW COLLEGE AND UNIVERSITY OF RAJASTHAN
April 8, 2009
NEHA SHARMA Vs. RAJ UNIVERSITY OF HEALTH SCIENCES
April 17, 2009
NEKI RAM Vs. RAJENDRA KUMAR
August 6, 2009
NEKIRAM Vs. STATE OF RAJASTHAN
September 11, 2009
NEMI CHAND GUPTA Vs. STATE OF RAJASTHAN
November 30, 2009
NEMI CHANDRA VERMA Vs. STATE OF RAJASTHAN
November 13, 2009
NET RAM & ORS. Vs. STATE OF RAJASTHAN & ORS.
September 3, 2009
NETRAM Vs. REVENUE BOARD OF RAJASTHAN
February 2, 2009
NETRAPAL ALIAS KUNAL CHAUDHARY Vs. STATE OF RAJASTHAN
August 27, 2009
NEW INDIA ASSURANCE CO LTD Vs. PARMILA BISWAL
November 3, 2009
NEW INDIA ASSURANCE CO LTD Vs. MAGI
November 19, 2009
NEW INDIA ASSURANCE CO LTD Vs. ASHA DEVI GARG
May 21, 2009
NEW INDIA ASSURANCE CO LTD Vs. BIDAMI
August 3, 2009
NEW INDIA ASSURANCE CO. LTD Vs. RAMNARAIN
October 6, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. ASHA DEVI GARG
May 28, 2009
NEW INDIA ASSURANCE COMPANY Vs. PREM LATA
July 23, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. RAMNARAIN & ORS
October 16, 2009
NEW INDIA INSURANCE COMPANY LIMITED Vs. DEVI RAM
October 28, 2009
NIMBA RAM & ORS. Vs. STATE OF RAJASTHAN
April 22, 2009
NIMT MAHILA B ED COLLEGE Vs. UNION OF INDIA
August 19, 2009
NIRANJAN SINGH Vs. RAM KUMAR
September 1, 2009
NIRANJAN SINGH KANG Vs. STATE OF RAJASTHAN
January 17, 2009
NIRMAL KUMAR AJMERA Vs. STATE
July 21, 2009
NIRMAL KUMAR BHARDWAJ Vs. KRISHIUPAJ MANDI SAMITI BANDIKUI
January 16, 2009
NIRMAL KUMAR RARA Vs. PO, RENT TRIBUNAL AND OTHERS
December 15, 2009
NIRMALA Vs. STATE OF RAJASTHAN
October 27, 2009
NIRMALA DEVI Vs. PRESIDING OFFICER
May 18, 2009
NISAR AHMED Vs. STATE OF RAJ
November 11, 2009
NISAR KHAN Vs. STATE
October 6, 2009
NISAR MOHD. Vs. STATE OF RAJASTHAN
May 20, 2009
NISAR TILOK Vs. STATE OF RAJASTHAN
September 4, 2009
NITESH ALIAS NICKI Vs. STATE OF RAJASTHAN
September 9, 2009
NIZAMUDDIN ALIAS RAJU Vs. STATE OF RAJASTHAN
December 5, 2009
NRIPAL SINGH RAWAT Vs. STATE OF RAJASTHAN
May 14, 2009
OM PRAKASH Vs. STATE OF RAJASTHAN
September 11, 2009
OM PRAKASH Vs. STATE OF RAJASTHAN
August 18, 2009
OM PRAKASH Vs. STATE OF RAJASTHAN
August 24, 2009
OM PRAKASH Vs. UNION OF INDIA
December 17, 2009
OM PRAKASH Vs. STATE OF RAJASTHAN
April 13, 2009
OM PRAKASH Vs. STATE
April 9, 2009
OM PRAKASH Vs. STATE OF RAJASTHAN AND ORS
November 4, 2009
OM PRAKASH Vs. POORANMAL
November 12, 2009
OM PRAKASH DAS Vs. SHRI SURAJ KARAN DAS
September 16, 2009
OM PRAKASH GARG Vs. STATE OF RAJASTHAN
November 19, 2009
OM PRAKASH NAGAR Vs. STATE OF RAJASTHAN
August 28, 2009
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
August 7, 2009
OM PRAKASH SWAMI Vs. STATE OF RAJASTHAN AND ORS
October 12, 2009
OMPRAKASH Vs. CHIEF ELECTORAL OFFICER
May 13, 2009
OMPRAKASH SAINI Vs. GANGA DEVI MATHUR
October 27, 2009
ONKAR LAL Vs. U.I.T.
January 28, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. LAXMI DEVI
May 5, 2009
OSWAL KANYA SHIKSHA PRACHARINI SANSTHA, UNIT, JODHPUR Vs. STATE OF RAJASTHAN & OTHERS
February 17, 2009
PABU RAM ALIAS BABU RAM Vs. STATE OF RAJASTHAN
September 8, 2009
PALI RAM CHARITABLE TRUST SURAJGARH Vs. STATE OF RAJASTHAN
August 20, 2009
PANKAJ JAIN Vs. BHAJAN LAL GHADISAJ
August 25, 2009
PAPIYA Vs. STATE OF RAJASTHAN
September 15, 2009
PAPIYA @ GURMAIL SINGH Vs. STATE OF RAJASTHAN
December 5, 2009
PAPPU Vs. STATE OF RAJASTHAN
April 1, 2009
PAPPU Vs. STATE OF RAJASTHAN
September 11, 2009
PAPPU Vs. STATE OF RAJASTHAN
January 15, 2009
PAPPU LAL PAREVA Vs. STATE
June 2, 2009
PAPPU RAM Vs. SHIV NATH
January 9, 2009
PARAS RAM Vs. BRIJENDRA SINGH
April 8, 2009
PARASMAL @ MANISH AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
September 9, 2009
PARASRAM Vs. STATE
February 2, 2009
PARI DEVI Vs. STATE OF RAJASTHAN
October 7, 2009
PARIMAL PRASAD Vs. YOGESH SAINI
February 9, 2009
PARMANAND Vs. OM PRAKASH
May 5, 2009
PARMESHWAR Vs. STATE OF RAJASTHAN
January 6, 2009
PARSA RAM SAINI Vs. STATE OF RAJASTHAN
January 20, 2009
PARVATI CHAUDHARY Vs. STATE OF RAJASTHAN
October 27, 2009
PAT RAM AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
December 8, 2009
PATIDAR, CONTRACTOR AND ANR. Vs. RAMA AND ANR.
September 3, 2009
PAWAN KUMAR Vs. STATE OF RAJASTHAN AND ORS.
February 17, 2009
PAWAN KUMAR Vs. STATE OF RAJASTHAN
July 29, 2009
PAWAN KUMAR JAIN Vs. SMT. MANJU JAIN & OTHERS
February 10, 2009
PAWAN KUMAR JAIN Vs. ASSTT COMMISSIONER (CENTRAL)
May 20, 2009
PAWAN KUMAWAT Vs. STATE OF RAJASTHAN
August 7, 2009
PEER MOHD Vs. STATE OF RAJASTHAN
August 19, 2009
PEMARAM ALIAS PREMARAM Vs. STATE OF RAJASTHAN
September 7, 2009
PHOOL CHAND Vs. STATE OF RAJASTHAN
September 10, 2009
PHOOL CHAND Vs. KAILASH
February 5, 2009
PHOOLI DEVI Vs. THE STATE OF RAJASTHAN
September 14, 2009
PHOTESET INDIA Vs. RAJASTHAN FINANCIAL CORPORATION
April 10, 2009
PITAMBER Vs. NAGAR NIGAM JAIPUR NAD
July 30, 2009
POKAR RAM AND OTHERS Vs. STATE OF RAJASTHAN
September 16, 2009
POLYMOCH IRRIGATION Vs. D.L.S.C. AND ORS.
September 3, 2009
POOJA Vs. STATE OF RAJASTHAN
August 10, 2009
POONAM CHAND PANCHARIYA Vs. JUDGE, INDUSTRIAL DISPUTES TRIBUNAL AND LABOUR
February 17, 2009
POONAM CHAND PARASHAR Vs. MADANLAL PARASHAR
January 5, 2009
POONI Vs. PHOOL SINGH
November 12, 2009
POOR SINGH Vs. STATE OF RAJASTHAN
January 7, 2009
PRABHA SHARMA Vs. STATE OF RAJASTHAN
August 7, 2009
PRABHU DAYAL Vs. STATE OF RAJASTHAN
September 10, 2009
PRABHU DAYAL Vs. STATE
October 23, 2009
PRABHU DAYAL GUPTA Vs. ANIL KUMAR & ORS.
January 16, 2009
PRABHU LAL Vs. STATE OF RAJASTHAN
July 3, 2009
PRABHU NARAYAN Vs. STATE OF RAJASTHAN
April 1, 2009
PRABHU RAM AND OTHERS Vs. STATE OF RAJASTHAN
October 13, 2009
PRADEEP KAUR (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
May 28, 2009
PRADEEP KUMAR KASLIWAL(JAIN) Vs. SAPNA KASLIWAL(JAIN)
November 11, 2009
PRADEEP KUMAR SAINI Vs. SEEMA
November 10, 2009
PRADEEP TAK Vs. STATE OF RAJASTHAN AND ANOTHER
January 17, 2009
PRAHLAD Vs. RAJ KUMAR & ANR.
January 9, 2009
PRAHLAD Vs. STATE
November 17, 2009
PRAHLAD Vs. JUDGE INDUSTRIAL TRIBUNAL
August 21, 2009
PRAHLAD Vs. STATE OF RAJASTHAN
January 19, 2009
PRAHLAD ADOPTED Vs. ADDL DISTT AND SESSIONS JUDGE
January 15, 2009
PRAHLAD ALIAS PRADEEP Vs. STATE OF RAJASTHAN
September 10, 2009
PRAHLAD KUMAR Vs. KISHAN CHAND
February 17, 2009
PRAHLAD KUMAR Vs. GHANSHYAM LAL
July 23, 2009
PRAHLAD RAI Vs. KULDIP SINGH
August 20, 2009
PRAHLAD RAIGER Vs. STATE OF RAJASTHAN
January 15, 2009
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
January 5, 2009
PRAHLAD SINGH Vs. STATE OF RAJASTHAN & ORS.
September 9, 2009
PRAHLAD SINGH MEENA Vs. UNION OF INDIA
January 13, 2009
PRAKASH Vs. STATE OF RAJASTHAN
September 1, 2009
PRAKASH C CHOUDHARY AND ORS Vs. RPSC; STATE; STATE & RPSC
December 8, 2009
PRAKASH CHAND Vs. RAMESH CHAND
August 26, 2009
PRAKASH CHAND Vs. STATE OF RAJASTHAN
July 22, 2009
PRAKASH CHAND Vs. BHANWAR LAL
May 29, 2009
PRAKASH CHANDRA Vs. STATE
July 22, 2009
PRAKASH CHANDRA Vs. R.S.R.T.C., JAIPUR AND ORS.
January 9, 2009
PRAKASH CHANDRA DABRANI Vs. LAXMAN SINGH
November 26, 2009
PRAKASH CHOUDHARY Vs. JODHPUR VIDYUT VITRAN NIGAM LTD., JODHPUR & OTHERS
February 9, 2009
PRAKASH KUMAR Vs. MUNICIPAL BOARD, SHEOGANJ
January 28, 2009
PRAKASH MATHUR Vs. RAM MURTI MISHRA
August 26, 2009
PRAKASH SAINI Vs. JOGINDRA SINGH
November 9, 2009
PRAKASH SOLANKI Vs. TEK SINGH
January 12, 2009
PRAMOD KUMAR SHARMA Vs. ADDI DISTRICT SESSINOS;
November 19, 2009
PRAMOD SHARMA Vs. PAWAN KUMAR
October 29, 2009
PRASHANT Vs. STATE OF RAJASTHAN
August 11, 2009
PRATAP SINGH Vs. STATE OF RAJASTHAN
August 28, 2009
PRATHVI RAJ MEENA Vs. STATE OF RAJASTHAN
May 8, 2009
PRATHVI SINGH Vs. YOGENDRA SONI
August 13, 2009
PRATHVI SINGH JODHA Vs. STATE OF RAJASTHAN
May 25, 2009
PRATIMA MATHUR Vs. STATE OF RAJASTHAN AND ANOTHER
November 6, 2009
PRAVEEN KUMAR Vs. DISTRICT COLLECTOR
May 11, 2009
PRAVEEN MILK TRANSPORT CO Vs. KAN KANWAR
July 21, 2009
PREM Vs. BABU LAL
September 10, 2009
PREM BABU @ VINOD KUMAR Vs. STATE OF RAJASTHAN
March 17, 2009
PREM CHAND Vs. HEM KANWAR
August 18, 2009
PREM CHAND GOYAL Vs. STATE OF RAJASTHAN
May 26, 2009
PREM CHAND JAIN Vs. STATE OF RAJASTHAN
June 29, 2009
PREM CHANDRA Vs. SMT. SANTOSH CHARAN
May 12, 2009
PREM DEVI Vs. STATE OF RAJASTHAN
October 26, 2009
PREM KUMAR Vs. NAGAR NIGAM JAIPUR
July 30, 2009
PREM KUMAR DHANDU Vs. STATE OF RAJASTHAN
March 20, 2009
PREM KUMARI Vs. NATIONAL INSU CO
September 7, 2009
PREM NATH MOTORS PVT.LTD. Vs. ADDL. DISTT. JUDGE NO.1, JAIPUR CITY AND OTHERS
March 31, 2009
PREM NIDHI SHARMA Vs. STATE OF RAJASTHAN
November 17, 2009
PREM PURI GOSWAMI Vs. STATE OF RAJASTHAN
January 5, 2009
PREM SHANKAR VERMA Vs. R F C JAIPUR
September 2, 2009
PREM SINGH Vs. STATE OF RAJASTHAN
June 19, 2009
PREM SINGH Vs. RAMA KISHAN
November 21, 2009
PREMA Vs. STATE OF RAJASTHAN
February 6, 2009
PREMA RAM Vs. STATE OF RAJASTHAN
April 23, 2009
PRINCIPAL SECRETARY TO THE GOVT. DEPARTMENT OF URBAN HOUSING AND DEVELOPMENT Vs. CHATAR SINGH MEHTA AND ANOTHER
June 29, 2009
PRITHVI RAJ @ PRITHVI NAI Vs. STATE OF RAJASTHAN
March 31, 2009
PRITHVI SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 22, 2009
PRITI DIXIT Vs. STATE OF RAJASTHAN
January 7, 2009
PRITI KHATRI (SMT.) & OTHERS Vs. CHHOTU LAL & OTHERS
February 11, 2009
PROFESSOR SUSHIL J. LALWANI Vs. JAI NARAIN VYAS UNIVERSITY, JODHPUR
April 6, 2009
PROVIDENT FUND INSPECTOR JAIPUR Vs. P.M. RUNGTA
August 18, 2009
PROVIDENT FUND INSPECTOR JAIPUR Vs. MAN INDUSTRIAL CORP
August 18, 2009
PUNJAB NATIONAL BANK Vs. GURBACHAN SINGH AND ANOTHER
July 21, 2009
PUNJAB NATIONAL BANK Vs. GIRIRAJ PRASAD MITTAL
February 26, 2009
PUNJAB NATIONAL BANK Vs. MADAN MOHAN SHARMA
April 9, 2009
PUNNA RAM Vs. STATE OF RAJASTHAN
January 22, 2009
PURAN MAL Vs. STATE OF RAJASTHAN
May 14, 2009
PURAN MAN SAINI Vs. STATE OF RAJASTHAN
August 11, 2009
PURAN RAM Vs. STATE OF RAJASTHAN & ORS.
May 19, 2009
PURIA & ANR. Vs. STATE OF RAJASTHAN
July 9, 2009
PURNA RAM Vs. STATE OF RAJASTHAN
May 4, 2009
PUSHP RAJ Vs. MANGA RAM @ MANGILAL
September 10, 2009
PUSHPA BAI Vs. STATE OF RAJASTHAN
January 29, 2009
PUSHPA GUPTA Vs. STATE & ORS
January 20, 2009
PUSHPA SHARMA Vs. STATE OF RAJASTHAN
September 4, 2009
PYARE LAL Vs. STATE OF RAJASTHAN
July 28, 2009
PYARE LAL AGRAWAL Vs. STATE
December 16, 2009
R N MATHUR Vs. MAHESH C GUPTA
January 19, 2009
R P YADAV Vs. STATE
November 16, 2009
R R NARPAT SINGH Vs. YUV RAJ SINGH
October 30, 2009
R S INDUSTRIES ROLLING MILLS LTD Vs. RAJASTHAN FINANCIAL CORPORATION
July 22, 2009
R S R T C Vs. BHONRI
October 8, 2009
R S R T C Vs. RAJESH GOYAL & ORS
February 4, 2009
R.M. MATHUR Vs. STATE OF RAJASTHAN
January 30, 2009
R.P. GAUR (DR.) Vs. STATE OF RAJASTHAN AND ANR.
March 3, 2009
R.S. AGARWAL Vs. STATE OF RAJASTHAN
March 18, 2009
R.S. INDUSTRIES (ROLLING MILLS) LTD. Vs. RAJASTHAN FINANCIAL CORPORATION
July 2, 2009
RADHA SOMANI AND ORS. Vs. KUNJ BIHARI AND ORS.
February 5, 2009
RADHEY SHYAM Vs. LACCHI RAM
November 5, 2009
RADHEY SHYAM Vs. UNION OF INDIA
August 11, 2009
RADHEY SHYAM Vs. STATE OF RAJASTHAN
January 20, 2009
RADHEY SHYAM Vs. STATE OF RAJASTHAN
January 28, 2009
RADHEY SHYAM AND OTHERS Vs. BANSIDHAR AND OTHERS
February 10, 2009
RADHEY SHYAM DHOOT Vs. STATE OF RAJASTHAN
May 19, 2009
RADHEY SHYAM GUPTA Vs. SAWAI MADHOPUR CENTRAL COOPERATIVE BANK LTD
February 26, 2009
RADHEY SHYAM SHARMA Vs. STATE
August 25, 2009
RADHEYSHYAM SHARMA Vs. ADDITIONAL DISTRICT JUDGE (FT) NO. 22, BHILWARA & OTHERS
January 13, 2009
RAFEEK AHMED Vs. STATE OF RAJASTHAN
July 9, 2009
RAFIF TAYAR Vs. STATE OF RAJASTHAN
September 7, 2009
RAFIQ Vs. JIKRUDDIN
August 24, 2009
RAFIQ MOHAMMAD MANSSORI Vs. VASUDEV DEVNANI
February 2, 2009
RAFIQ MOHAMMED Vs. STATE OF RAJASTHAN
December 16, 2009
RAGHUVAR (INDIA) LIMITED Vs. STATE
February 26, 2009
RAGHUVEER Vs. STATE OF RAJASTHAN
August 10, 2009
RAHAMAN Vs. STATE OF RAJASTHAN
September 4, 2009
RAHUL @ PAPPU Vs. THE STATE OF RAJASTHAN THROUGH P.P.
February 5, 2009
RAHUL GUPTA Vs. STATE
May 6, 2009
RAHUL JAIN Vs. PRESIDING OFFICER ADDITIONAL DISTRICT SESSIONS JUDGE
September 1, 2009
RAHUL KUMAR MISHRA Vs. UNIVERSITY OF RAJASTHAN
January 19, 2009
RAI SINGH Vs. STATE
January 13, 2009
RAIES MOHD Vs. STATE OF RAJASTHAN
January 5, 2009
RAIS KHAN @ RAJA Vs. STATE OF RAJASTHAN
April 15, 2009
RAIS PATHAN ALIAS RAIS AHMED Vs. STATE OF RAJASTHAN
August 12, 2009
RAISUDEEN Vs. JAGJIT SINGH
July 21, 2009
RAJ DEEPAK GAIRA Vs. STATE OF RAJ.& ANR.
February 6, 2009
RAJ DULARI Vs. STATE OF RAJASTHAN
January 16, 2009
RAJ EXPORT PROPRIETOR Vs. STATE OF RAJASTHAN
November 19, 2009
RAJ KUMAR Vs. SHEVI BAI
January 22, 2009
RAJ KUMAR DEEWAN Vs. RENT CONTROL TRIBUNAL
January 17, 2009
RAJ KUMAR JAIN Vs. STATE OF RAJASTHAN
August 7, 2009
RAJ LAXMI MAHILA URBAN COOPERATIVE BANK LTD. Vs. STATE OF RAJASTHAN
February 2, 2009
RAJ MOHAN SHARMA Vs. JAIPUR NAGAR NIGAM
April 22, 2009
RAJA RAM Vs. SHEKHAR AND ORS.
February 6, 2009
RAJA RAM GAUR Vs. RAJASTHAN HOUSING BOARD
July 10, 2009
RAJA RAM YADAV Vs. STATE OF RAJASTHAN
September 4, 2009
RAJASTHAN Vs. YAQUB ALI
October 1, 2009
RAJASTHAN AGRICULTURAL UNIVERSITY Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
October 8, 2009
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF RAJASTHAN
December 5, 2009
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF RAJASTHAN
December 15, 2009
RAJASTHAN HIGH COURT MUKHYA PEETH JODHPUR BACHAO SANGARSH SAMITI AND OTHERS Vs. M/S. DAL MILL AND OTHERS
December 4, 2009
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. RAKESH RAMAWAT AND ANR.
February 11, 2009
RAJASTHAN RAJYA SAHAKARI BHOOMI VIKAS BANK LIMITED Vs. NARENDRA PRASAD SHARMA AND ANOTHER
December 3, 2009
RAJASTHAN RAJYA VIDYUT VITRAN (PRASARAN) NIGAM LTD Vs. SHEO DUTT VYAS
April 13, 2009
RAJASTHAN STATE AGRICULTURAL MARKETING BOARD Vs. ASHOK KUMAR
August 26, 2009
RAJASTHAN STATE CO-OPERATIVE HOUSING FEDERATION LIMITED Vs. PRESCRIBED AUTHORITY
August 13, 2009
RAJASTHAN STATE COOPERATIVE UNION Vs. K.S.CHOUDHARY
October 15, 2009
RAJASTHAN STATE ELECTRICITY BOARD Vs. RAM BHAKTA HANUMAN OUIL INDUSTRIES
May 19, 2009
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. ABDUL HUSSAIN
May 15, 2009
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SUNITA SHEKHAWAT
August 11, 2009
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SATYA NARAIN SONI
February 12, 2009
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAJ SINGH AND OTHERS
February 2, 2009
RAJASTHAN TOURISM DEVELOPMENT CORPORATION, JAIPUR THROUGH ITS GENERAL MANAGER Vs. JUDGE, INDUSTRIAL TRIBUNAL , JODHPUR
February 24, 2009
RAJEEV KR CHOUHAN Vs. STATE
January 29, 2009
RAJENDER PRASAD SIHAG Vs. STATE OF RAJASTHAN AND ORS.
December 16, 2009
RAJENDRA Vs. STATE OF RAJASTHAN AND ORS.
January 9, 2009
RAJENDRA Vs. STATE OF RAJASTHAN
October 23, 2009
RAJENDRA Vs. STATE OF RAJASTHAN
September 7, 2009
RAJENDRA BAHETI Vs. ADDL. DISTRICT JUDGE (FT) NO. 2
March 16, 2009
RAJENDRA DUTT SHARMA Vs. STATE
March 23, 2009
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
January 9, 2009
RAJENDRA KUMAR Vs. A D J BANSWARA
June 29, 2009
RAJENDRA KUMAR BHOLA Vs. STATE OF RAJASTHAN
April 16, 2009
RAJENDRA KUMAR JINDAL Vs. UNION OF INDIA
January 5, 2009
RAJENDRA KUMAR RAKHECHA Vs. UNION OF INDIA
February 25, 2009
RAJENDRA KUMAR SAINI Vs. STATE OF RAJASTHAN
September 17, 2009
RAJENDRA KUMAR SAXENA Vs. STATE OF RAJASTHAN
January 19, 2009
RAJENDRA KUMAR SHARMA Vs. ANIL KUMAR & ANOTHER
November 24, 2009
RAJENDRA S KAPOOR Vs. STATE OF RAJASTHAN
January 15, 2009
RAJENDRA SINGH Vs. BADAM SINGH AND ORS.
February 4, 2009
RAJENDRA SINGH & ANR Vs. STATE OF RAJASTHAN & ORS
August 25, 2009
RAJENDRA SINGH GODARA Vs. STATE OF RAJASTHAN
August 7, 2009
RAJESH Vs. STATE OF RAJASTHAN
August 31, 2009
RAJESH AGARWAL Vs. REKHA AGARWAL & ANR.
February 16, 2009
RAJESH JAIN Vs. STATE OF RAJASTHAN
January 20, 2009
RAJESH KANWAR Vs. MUNNA RAM
November 26, 2009
RAJESH KUMAR Vs. STATE OF RAJASTHAN
August 24, 2009
RAJESH KUMAR Vs. UNION OF INDIA
May 6, 2009
RAJESH KUMAR BHATI Vs. ADDITIONAL DISTRICT JUDGE
February 25, 2009
RAJESH KUMAR SHARMA Vs. STATEOF RAJASTHAN
January 12, 2009
RAJESH KUMARI Vs. YOGENDRA SINGH
February 5, 2009
RAJESH PANWAR Vs. STATE OF RAJASTHAN
December 25, 2009
RAJESH SARVAIYA Vs. NIKI CHEMICAL INDUSTRIES
August 11, 2009
RAJESH SARVAIYA Vs. NIKI CHEMICALS INDUSTRIES
August 18, 2009
RAJHENG Vs. STATE OF RAJASTHAN
January 14, 2009
RAJIV Vs. BHAIYA LAL JAIN
November 4, 2009
RAJJAK KHAN Vs. STATE OF RAJASTHAN THOUGH P.P.
December 18, 2009
RAJKAMAL O SHARMA Vs. KOTA STONE SYNDICATE
January 28, 2009
RAJMI LAL ALIAS RAMJYA Vs. STATE OF RAJASTHAN
January 21, 2009
RAJNIKANT AGRAWAL Vs. GOPALI DENI MEENA
March 18, 2009
RAJPAL Vs. STATE OF RAJASTHAN
August 18, 2009
RAJPAL SINGH Vs. STATE OF RAJASTHAN AND ORS
December 16, 2009
RAJU Vs. STATE OF RAJASTHAN
January 28, 2009
RAJU ALIAS KALI Vs. STATE OF RAJASTHAN
August 25, 2009
RAJU ALIAS RAJKUMAR Vs. STATE OF RAJASTHAN
February 4, 2009
RAJU AND ORS Vs. STATE OF RAJ.
September 9, 2009
RAJU DEVI Vs. HARI RAM
July 8, 2009
RAJU DEVI Vs. STATE OF RAJASTHAN
October 27, 2009
RAJU PURI Vs. STATE OF RAJASTHAN
February 20, 2009
RAJU SINGH Vs. RAM SINGH OTHERS
November 12, 2009
RAJUDAS Vs. STATE OF RAJASTHAN
February 9, 2009
RAJVAN DEVI Vs. UNION OF INDIA
February 18, 2009
RAJVEER Vs. RETURNING OFFICER
May 5, 2009
RAJVEER SINGH SARAN & ANR. Vs. STATE OF RAJASTHAN & ANR.
November 27, 2009
RAKESH KUMAR Vs. SHABBIR MOHD ALIAS SHABBIR HUSSAIN
August 18, 2009
RAKESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
August 7, 2009
RAKESH THAKAL ALIAS BUDHI BHADUR Vs. STATE OF RAJASTHAN
September 8, 2009
RAM AVTAR VIJAY Vs. STATE OF RAJASTHAN
April 20, 2009
RAM BABU SWAMI Vs. PHOOL CHAND
September 1, 2009
RAM BAGH PALACE HOTEL P LTD Vs. CIT
February 26, 2009
RAM BHAJAN Vs. STATE OF RAJASTHAN
August 12, 2009
RAM BHAROSHI LAL SHARMA Vs. CHIEF SECRETARY STATE
November 13, 2009
RAM CHAND MEENA Vs. STATE
July 9, 2009
RAM CHANDRA RATHI Vs. APPELLATE RENT TRIBUNAL
August 4, 2009
RAM DAYAL Vs. STATE OF RAJASTHAN
February 4, 2009
RAM DHAN Vs. STATE OF RAJASTHAN
January 7, 2009
RAM GOPAL GUPTA Vs. JUDGE INDUSTRIAL TRIBUNAL
July 21, 2009
RAM GOPAL SHARMA Vs. STATE OF RAJASTHAN
November 13, 2009
RAM GOPAL VERMA Vs. THE STATE OF RAJASTHAN
May 28, 2009
RAM JANKI DEVI Vs. STATE OF RAJASTHAN
September 1, 2009
RAM KHILADI LODDA Vs. STATE OF RAJASTHAN
April 13, 2009
RAM KISHOR MEENA Vs. UNION OF INDIA
April 2, 2009
RAM KISHORE MEENA Vs. UNION OF INDIA
October 24, 2009
RAM KUMAR MEENA Vs. STATE OF RAJASTHAN
May 28, 2009
RAM LAL Vs. STATE OF RAJASTHAN
September 10, 2009
RAM LAL Vs. STATE
August 21, 2009
RAM LAL Vs. MOHAN LAL
February 17, 2009
RAM LAL Vs. SAJJAN RAJ
July 13, 2009
RAM LATTU Vs. STATE OF RAJASTHAN
August 12, 2009
RAM NARAIN Vs. STATE OF RAJASHTAN
May 26, 2009
RAM NARAIN Vs. MANGI LAL
August 4, 2009
RAM NARAIN Vs. STATE
September 1, 2009
RAM NARAYAN Vs. CIVIL JUDGE S D MANDALGARH
May 28, 2009
RAM NIWAS Vs. STATE
September 15, 2009
RAM NIWAS Vs. SMT. KAMAL
October 15, 2009
RAM NIWAS SAINI Vs. STATE OF RAJASTHAN
August 7, 2009
RAM PAL Vs. STATE OF RAJASTHAN
January 9, 2009
RAM PRAKASH NAYAK Vs. STATE OF RAJASTHAN
August 21, 2009
RAM PRAKASH PATHAK Vs. STATE AND ORS
September 10, 2009
RAM PRASAD Vs. STATE OF RAJASTHAN
September 10, 2009
RAM PRASAD Vs. STATE
November 27, 2009
RAM PRASAD MEENA Vs. STATE
October 28, 2009
RAM RAJ GURJAR Vs. STATE OF RAJASTHAN
August 7, 2009
RAM SAHAI Vs. STATE OF RAJASTHAN
January 9, 2009
RAM SAHAI Vs. STATE
January 20, 2009
RAM SEWAK SAHU Vs. STATE OF RAJASTHAN AND OTHERS
November 9, 2009
RAM SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
February 12, 2009
RAM SINGH Vs. STATE OF RAJASTHAN
August 13, 2009
RAM SINGH Vs. BHARAT SINGH
August 13, 2009
RAM SINGH Vs. RAMLAL
May 15, 2009
RAM SINGH Vs. STATE OF RAJASTHAN
August 20, 2009
RAM SINGH Vs. LAXMI ENTERPRISES
July 9, 2009
RAM SWAROOP MEWADA Vs. RAJASTHAN
May 8, 2009
RAM SWAROOP SHARMA Vs. STATE OF RAJASTHAN AND ORS.
January 17, 2009
RAMA DEVI Vs. DEEPAK AGARWAL
February 9, 2009
RAMA KHAN Vs. UNION OF INDIA
January 7, 2009
RAMANAND SHARMA Vs. STATE OF RAJASTHAN
March 23, 2009
RAMANAND SINGH Vs. STATE OF RAJASTHAN
May 1, 2009
RAMAVTAR Vs. STATE
February 2, 2009
RAMBALLABH CHAPPARWAL Vs. NARBADA DEVI TAWANI
August 12, 2009
RAMCHANDRA @ SRIRAM Vs. BALKISHAN
October 22, 2009
RAMDAS Vs. ADDI DISTRICT JUDGE
August 11, 2009
RAMDAYAL JAT Vs. CIVIL JUDGE AND JUDICIAL MAGISTRATE CLASS I
August 3, 2009
RAMDAYAL KUMAWAT Vs. RAMESWAROOP
September 16, 2009
RAMDEEP SINGH Vs. ADDITIONAL SESSIONS JUDGE
September 1, 2009
RAMDEEP SINGH Vs. ADDITIONAL SESSIONS JUDGE (FAST TRACK)
September 1, 2009
RAMDEV Vs. STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR
November 4, 2009
RAMDEV Vs. STATE OF RAJASTHAN
January 5, 2009
RAMDHAN Vs. STATE OF RAJASTHAN
August 24, 2009
RAMESH Vs. STATE OF RAJASTHAN
November 17, 2009
RAMESH Vs. STATE OF RAJASTHAN
April 30, 2009
RAMESH CHAND Vs. STATE OF RJASTHAN
July 2, 2009
RAMESH CHAND Vs. STATE OF RAJASTHAN
September 10, 2009
RAMESH CHAND Vs. STATE OF RAJASTHAN
March 3, 2009
RAMESH CHAND AGARWAL Vs. STATE OF RAJASTHAN
August 3, 2009
RAMESH CHAND AJMER Vs. STATE OF RAJASTHAN
January 23, 2009
RAMESH CHAND LODHA Vs. STATE OF RAJASTHAN
August 7, 2009
RAMESH CHAND SHARMA Vs. RAJ CIVIL SERVICE APPEL
October 21, 2009
RAMESH CHAND SHARMA Vs. STATE OF RAJASTHAN
November 13, 2009
RAMESH CHAND SHARMA Vs. STATE OF RAJASTHAN
April 15, 2009
RAMESH CHAND TRIVEDI Vs. BHARAT PETROLEUM CORPORATION LTD
April 1, 2009
RAMESH CHANDRA Vs. ADDITIONAL DIST JUDGE
September 15, 2009
RAMESH CHANDRA SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JODHPUR BENCH
July 22, 2009
RAMESH GUPTA Vs. STATE OF RAJASTHAN
May 28, 2009
RAMESH KUMAR Vs. CHANDU LAL
January 11, 2009
RAMESH KUMAR Vs. STATE OF RAJASTHAN
May 22, 2009
RAMESH KUMAR Vs. CHANDU LAL AND ANR.
January 14, 2009
RAMESH SHARMA Vs. MATHURESH KUMAR SHARMA
August 26, 2009
RAMESHWAR Vs. STATE OF RAJASTHAN
January 6, 2009
RAMESHWAR Vs. STATE OF RAJASTHAN
April 20, 2009
RAMESHWAR Vs. STATE OF RAJASHAN
August 13, 2009
RAMESHWAR DAYAL Vs. MOHAN LAL
February 19, 2009
RAMESHWAR DAYAL Vs. SATYA NARAIN
August 19, 2009
RAMESHWAR LAL Vs. HINDUSTAN ZINC LTD
March 26, 2009
RAMESHWAR LAL Vs. PANA DEVI
January 21, 2009
RAMESHWAR LAL ALIAS RAMESH Vs. RAM NIWAS SINGANIA
July 21, 2009
RAMESHWAR LAL SANADIYA Vs. HINDUSTAN ZINC LTD, UDAIPUR
July 22, 2009
RAMESHWAR PRASAD JANGIR Vs. BHAGWAN SINGH
September 9, 2009
RAMESHWARI Vs. BANWARI LAL
August 18, 2009
RAMESHWARI DEVI Vs. CHIEF SECRETARY STATE
November 13, 2009
RAMESHWARLAL GARWA Vs. EXCISE COMM.
May 13, 2009
RAMESHWARLAL MEENA Vs. STATE OF RAJASTHAN & ORS.
February 12, 2009
RAMI Vs. STATE OF RAJASTHAN
March 31, 2009
RAMJEEVAN Vs. STATE OF RAJASTHAN AND OTHERS
September 29, 2009
RAMJEEVAN Vs. NAGAUR CENTRAL COOPERATIVE BANK LTD. AND ORS.
January 27, 2009
RAMJI DAS Vs. STATE OF RAJASTHAN
April 2, 2009
RAMJI LAL Vs. BADRI NARAYAN
January 22, 2009
RAMJI LAL Vs. CIVIL JUDGE JD NEEM KA THANA
January 17, 2009
RAMJILAL Vs. STATE OF RAJASTHAN
April 8, 2009
RAMJILAL Vs. CHAIRMAN NAGAR PALIKA
August 24, 2009
RAMJILAL MEENA Vs. STATE OF RAJASTHAN
July 23, 2009
RAMJIT Vs. JUDGE LABOUR COURT
November 30, 2009
RAMKESH Vs. STATE OF RAJASTHAN
August 31, 2009
RAMKISHAN Vs. BAJRANGLAL
August 6, 2009
RAMLAL Vs. GIRDHARLAL
March 25, 2009
RAMNANDA Vs. STATE OF RAJASTHAN
January 13, 2009
RAMNARAYAN SINGH Vs. STATE OF RAJASTHAN
January 6, 2009
RAMNIVASH Vs. MADHU GARG AGARWAL
October 9, 2009
RAMNIWAS Vs. STATE OF RAJASTHAN
September 11, 2009
RAMNIWAS SON OF PRABHU NARAIN; SARVAN SINGH BHATI SON OF BUX SINGH BHATI AND GOPAL LAL SAIN SON OF RAMJI LAL Vs. STATE OF RAJASTHAN
April 17, 2009
RAMOTAR Vs. ADDITIONAL DISTRICT JUDGE FAST TRACK SIKAR
August 12, 2009
RAMPRASAD Vs. STATE OF RAJASTHAN
September 17, 2009
RAMRAJ TADA Vs. STATE
August 8, 2009
RAMRAY MEENA Vs. STATE OF RAJASTHAN
September 1, 2009
RAMSI Vs. PRAMOD KUMAR
September 3, 2009
RAMSURAM Vs. STATE OF RAJASTHAN
August 13, 2009
RAMSWAROOP Vs. STATE OF RAJASTHAN
September 7, 2009
RAMSWAROOP Vs. STATE OF RAJASTHAN
February 12, 2009
RAMSWROOP Vs. MATHURESH PRASAD
November 25, 2009
RAMVILAS @ BILLU Vs. STATE OF RAJASTHAN
September 2, 2009
RAMVILAS ALIAS BILLU Vs. STATE OF RAJASTHAN
September 2, 2009
RAMYASH SINGH YADAV Vs. UNION OF INDIA
January 20, 2009
RAMZAN Vs. STATE OF RAJASTHAN
September 18, 2009
RANG LAL MEENA Vs. STATE OF RAJASTHAN
August 7, 2009
RANGE FOREST OFFICER Vs. JEETO DEVI
May 28, 2009
RANGJI Vs. STATE OF RAJASTHAN
September 18, 2009
RANJEET ALIAS RANJIT Vs. STATE OF RAJASTHAN
September 8, 2009
RANJEET SINGH Vs. STATE OF RAJASTHAN
August 21, 2009
RANJHA @ GURDEEP SINGH Vs. STATE OF RAJASTHAN
May 13, 2009
RANVEER SINGH ALIASBHANWAR SINGH Vs. STATE OF RAJASTHAN
November 19, 2009
RANVEER SINGH RANAWAT Vs. AJMER VIDHYUT VITRAN NIGAM LTD
December 4, 2009
RAO JAGANNATH SINGH Vs. STATE OF RAJASTHAN
May 12, 2009
RASHEED Vs. STATE OF RAJASTHAN
August 6, 2009
RATAN LAL Vs. STATE OF RAJASTHAN
July 3, 2009
RATAN LAL Vs. STATE OF RAJASTHAN
October 30, 2009
RATAN LAL Vs. STATE OF RAJASTHAN
September 16, 2009
RATAN LAL SAMOTA Vs. STATE OF RAJASTHAN
November 13, 2009
RATNA @ RATAN LAL Vs. STATE OF RAJASTHAN
April 9, 2009
RATNA RAM Vs. STATE OF RAJASTHAN
April 23, 2009
RAVI KUMAR GARG Vs. APPELLATE RENT TRIBUNAL
August 7, 2009
RAVI PRASAD Vs. STATE OF RAJASTHAN
September 4, 2009
RAVI RANAWAT Vs. STATE OF RAJASTHAN
August 20, 2009
RAVI SHANKAR YADAV Vs. URBAN IMPROVEMENT TRUST
November 16, 2009
RAVINDER KUMAR Vs. STATE OF RAJASTHAN
January 19, 2009
RAVINDER SINGH YADAV Vs. STATE OF RAJASTHAN
January 2, 2009
RAVINDRA KUMAR Vs. AVINASH
December 3, 2009
RAVINDRA KUMAR Vs. UNIVERSITY OF RAJASTHAN
April 23, 2009
RAVINDRA KUMAR DIXIT Vs. STATE OF RAJASTHAN
November 12, 2009
RAVINDRA KUMAR YADAV Vs. STATE OF RAJASTHAN AND OTHERS
January 15, 2009
REGIONL MANAGER PUNJAB NATIONAL BANK Vs. PARAMJEET KAUR
June 30, 2009
REKHA Vs. RAMESH CHAND & ORS.
March 23, 2009
REKHA GOYAL Vs. ALIM
September 1, 2009
REKHA JAMALIA (SMT.) Vs. STATE OF RAJASTHAN AND ANOTHER
July 28, 2009
REMESH CHAND Vs. BHAN SINGH
February 12, 2009
RICHPAL Vs. SMT.VIDHYA DEVI
September 14, 2009
RICHPAL Vs. STATE OF RAJASTHAN
September 4, 2009
RIDHI SIDHI ASSOCIATES Vs. STATE OF RAJASTHAN
August 19, 2009
RISHIRAJ SHARMA, ACHAL SHARMA AND JITENDRA MEENA Vs. RAJ UNIVERSITY OF HEALTH SCIENCES
February 3, 2009
RITESH KHANDELWAL Vs. STATE OF RAJASTHAN
August 25, 2009
RIYAZUDDIN USMANI Vs. STATE OF RAJASTHAN
October 5, 2009
RIZWANNUDDEEN Vs. STATE OF RAJASTHAN
September 2, 2009
ROB MATHYS INDIA PVT. LTD. Vs. UNION OF INDIA
March 17, 2009
ROHIT SINGH Vs. STATE OF RAJASTHAN
November 11, 2009
ROHITASHWA KUMAR Vs. STATE OF RAJASTHAN
March 17, 2009
ROHTASH Vs. STATE OF RAJASTHAN
April 29, 2009
ROKED CHAND Vs. SMT. RAJESHWARI DEVI
April 16, 2009
ROOP KALA Vs. STATE
May 13, 2009
ROOP KISHORE DIXIT Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS
February 13, 2009
ROOP NARAIN SHARMA Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
April 15, 2009
ROOPI Vs. STATE OF RAJASTHAN
February 16, 2009
ROOPI ALIAS ROOP SINGH Vs. STATE OF RAJASTHAN
August 6, 2009
ROSHAN SINGH Vs. STATE OF RAJASTHAN
August 19, 2009
ROYEES MOHAMMED Vs. LRS OF VAL CHAND
July 14, 2009
RSRTC Vs. HUSAINUDDIN
August 18, 2009
RSRTC Vs. DAYA LAL
October 8, 2009
RSRTC Vs. BALBEER SINGH
January 21, 2009
RSRTC Vs. ISHWAR SINGH
January 21, 2009
RSRTC Vs. SUNITA
January 21, 2009
RSRTC Vs. JILE SINGH
January 21, 2009
RSRTC AND ANR. Vs. LABOUR COURT, BIKANER AND ORS.
January 9, 2009
RUKMANI BAI Vs. STATE OF RAJASTHAN
January 29, 2009
RUSTAM Vs. STATE
February 4, 2009
S K SOLVEX PVT LTD Vs. STATE OF RAJASTHAN
August 3, 2009
S M INAM Vs. STATE
June 30, 2009
S.M. LATA Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
July 23, 2009
S.N.BYADWAL Vs. STATE OF RAJASTHAN
February 26, 2009
SABBU Vs. STATE
February 2, 2009
SAFI MOHAMMED Vs. STATE OF RAJASTHAN
May 29, 2009
SAGAR MAL CHOUDHARY Vs. SATE OF RAJASTHAN & OTHER
December 8, 2009
SAGARMAL Vs. STATE
November 17, 2009
SAGARMAL AND OTHERS Vs. STATE OF RAJASTHAN
July 21, 2009
SAHAB SINGH Vs. DIVISIONAL COMMISSIONER KOTA
January 28, 2009
SAHDEV SINGH Vs. R S E B
August 27, 2009
SAIYAD MOHD Vs. STATE OF RAJASTHAN
January 27, 2009
SAJJAN SINGH Vs. STATE PUBLIC INFORMATION OFFICER
February 10, 2009
SAJJAN SINGH Vs. KASHI LAL
September 4, 2009
SAKIL KHAN Vs. STATE OF RAJASTHAN
September 4, 2009
SAKINA Vs. ABDUL SATTAR
November 12, 2009
SALIM Vs. STATE OF RAJASTHAN
April 29, 2009
SAMAY SINGH GURJAR Vs. STATE OF RAJASTHAN
October 7, 2009
SAMBHAV AVASTHI Vs. STATE OF RAJASTHAN
November 19, 2009
SAMBHU DAYAL MODI Vs. STATE OF RAJASTHAN AND OTHERS
January 6, 2009
SAMPAT LAL APURVA Vs. STATE OF RAJASTHAN
January 5, 2009
SAMPAT RAJ AND ORS Vs. STATE OF RAJASTHAN AND ORS
November 16, 2009
SAMPAT STC MAHAVIDHYALAYA Vs. STATE OF RAJASTHAN
August 13, 2009
SAMRATH SINGH Vs. STATE OF RAJASTHAN
September 30, 2009
SANDEEP Vs. STATE
November 27, 2009
SANDEEP Vs. STATE OF RAJASTHAN
August 24, 2009
SANDEEP JAIN Vs. ANITA DEVI
February 6, 2009
SANDEEP MATHA Vs. STATE OF RAJASTHAN
August 21, 2009
SANDEEP SORAL Vs. STATE OF RAJASTHAN
April 8, 2009
SANGA RAM Vs. STATE OF RAJASTHAN
November 18, 2009
SANGAM SALES AGENCY Vs. STATE OF RAJASTHAN & ANR
October 7, 2009
SANGEETA Vs. STATE OF RAJASTHAN
October 27, 2009
SANGHI MOTORS BOMBAY PVT LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
January 13, 2009
SANJAY Vs. COMPANY REGISTRAR
January 7, 2009
SANJAY Vs. STATE OF RAJASTHAN
September 8, 2009
SANJAY BHANDARI Vs. STATE OF RAJASTHAN
February 5, 2009
SANJAY NAGAR Vs. HEMLATA
November 16, 2009
SANJAYA DEVI Vs. STATE OF RAJASTHAN
November 25, 2009
SANJEEV KUMAR Vs. STATE OF RAJASTHAN
August 18, 2009
SANJEEV KUMAR MATHUR Vs. NATIONAL SEEDS CORPORATION LTD
August 7, 2009
SANJU BAI Vs. STATE OF RAJASTHAN
January 27, 2009
SANJU BASERA Vs. STATE OF RAJASTHAN
October 27, 2009
SANTOSH ARORA (SMT.) Vs. VASUDEV MANGHANI AND SONS AND ANR.
January 27, 2009
SANTOSH KUMAR Vs. DISTRICT COLLECTOR
April 10, 2009
SANTOSH KUMAR BANTHIA Vs. INDIAN OIL CORPORATION LTD
July 3, 2009
SANTU SINGH Vs. JUDGE, LABOUR COURT
January 27, 2009
SANWAL RAM Vs. TARA CHAND
August 12, 2009
SANWAR CHAND CHANDEL Vs. STATE OF RAJASTHAN
January 6, 2009
SANWAR MAL Vs. STATE OF RAJASTHAN
August 7, 2009
SANWAR RAM Vs. STATE
September 17, 2009
SANWARMAL JOSHI AND OTHERS Vs. INDUS TOWER AND OTHERS
November 18, 2009
SANWRA ALIAS SANWAR MAL Vs. STATE OF RAJASTHAN
January 17, 2009
SARDAR GURU CHARAN SINGH Vs. SATISH KUMAR
July 23, 2009
SARDAR SINGH Vs. STATE OF RAJASTHAN
January 7, 2009
SARDUL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
July 15, 2009
SARITA Vs. STATE OF RAJASTHAN
May 8, 2009
SARITA Vs. STATE OF RAJASTHAN
October 27, 2009
SAROJ BILKHIWAL Vs. STATE OF RAJASTHAN
May 4, 2009
SAROJ KUMARI Vs. STATE OF RAJASTAN
May 29, 2009
SAROJ RAJPUT Vs. STATE OF RAJASTHAN
November 13, 2009
SARPANCH GRAM PANCHAYAT Vs. RAMKARAN
October 9, 2009
SARPANCH, GRAM PANCHAYAT AKOLA Vs. RADHAKISHAN
July 3, 2009
SARSWATI EXPORTS Vs. S.N. KAPOOR
March 9, 2009
SATISH CHANDRA KAUSHIK Vs. STATE OF RAJASTHAN
March 24, 2009
SATISH JAIN Vs. RADHEY MOHAN SHARMA
July 17, 2009
SATISH SHARMA Vs. CHAIRMAN, RAJASTHAN HOUSING BOARD & ANR.
September 14, 2009
SATYA NARAIN Vs. DISTRICT JUDGE, CHURU
March 25, 2009
SATYA NARAYAN Vs. SATYA NARAYAN
December 5, 2009
SATYA NARAYAN Vs. RAM NARAYAN
August 6, 2009
SATYA PAL Vs. STATE OF RAJASTHAN
September 2, 2009
SATYAPAL SINGH Vs. STATE OF RAJASTHAN
May 19, 2009
SAVITA Vs. RANVEER SINGH
August 12, 2009
SAVITA KUMARI Vs. STATE OF RAJASTHAN
October 27, 2009
SAVITA SAMRIYA Vs. STATE
May 22, 2009
SAVITRI Vs. PAWAN KR SHARMA
October 24, 2009
SAVITRI Vs. IRFAN
August 26, 2009
SAVITRI DEVI Vs. STATE OF RAJASTHAN
August 10, 2009
SAVITRI PRASAD THROUGH LRS. Vs. MADAN LAL GOOGALIA AND OTHERS
October 8, 2009
SAYARA BANO Vs. STATE OF RAJASTHAN
September 8, 2009
SAYED ABDUL VASIT Vs. ADDL CIVIL JUDGE NO 4 AJMER
January 6, 2009
SAYED ARSHAD ALI NAQVI Vs. STATE AND OTHERS
October 30, 2009
SAZID Vs. STATE OF RAJASTHAN
September 2, 2009
SEPOY GOVIND RAM SAINI Vs. UNION OF INDIA
January 21, 2009
SETHI @ MOHD. SHARIF Vs. STATE
April 8, 2009
SETHI CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
October 22, 2009
SHABBEER AHAMAD Vs. BUNDU
October 22, 2009
SHABIR SHAH Vs. STATE OF RAJASTHAN
September 8, 2009
SHABNAM BANO Vs. MOHD. RAFIQ
May 25, 2009
SHABRATI Vs. STATE
August 17, 2009
SHAFI MOHAMMED Vs. STATE OF RAJASTHAN
May 18, 2009
SHAGUFTA PARVEN Vs. STATE OF RAJASTHAN
October 27, 2009
SHAHBUDDIN Vs. STATE OF RAJASTHAN
November 10, 2009
SHAHJAD ALI Vs. STATE OF RAJASTHAN
February 12, 2009
SHAILENDRA SINGH Vs. STATE OF RAJASTHAN
April 23, 2009
SHAITAN RAM CHOUDHARY Vs. GENERAL MANAGER (PERSONNEL DEPTT.), UCO BANK
January 30, 2009
SHAKEEL AHMED Vs. NAWAL SINGH AND ORS.
February 9, 2009
SHAKTI KUMAR RATHORE Vs. STATE OF RAJASTHAN
January 9, 2009
SHAKUNTLA Vs. RAN SINGH
August 27, 2009
SHAMSHER @ SUNIL Vs. STATE OF RAJASTHAN
January 22, 2009
SHANKAR Vs. DISTT. JUDGE, DHOLPUR
September 29, 2009
SHANKAR LAL Vs. STATE OF RAJASTHAN
April 30, 2009
SHANKAR LAL Vs. STATE OF RAJASTHAN
February 20, 2009
SHANKAR LAL Vs. STATE
August 21, 2009
SHANKAR LAL Vs. STATE OF RAJASTHAN
August 24, 2009
SHANKAR LAL Vs. STATE OF RAJASTHAN
September 4, 2009
SHANKAR LAL Vs. STATE OF RAJASTHAN
August 31, 2009
SHANKAR SINGH SOLANKI Vs. STATE OF RAJASTHAN
October 5, 2009
SHANKARLAL BALAI Vs. STATE OF RAJASTHAN
October 7, 2009
SHANKER LAL Vs. RATAN LAL
July 27, 2009
SHANKER LAL Vs. STATE OF RAJASTHAN AND ANR.
July 23, 2009
SHANTI BAI Vs. STATE OF RAJASTHAN
January 29, 2009
SHANTI DEVI Vs. STATE OF RAJASTHAN
October 7, 2009
SHANTI DEVI Vs. RAM SAHAI
August 25, 2009
SHANTI DEVI Vs. MALA RAM AND OTHERS
February 17, 2009
SHANTI DEVI MEENA AND ORS. Vs. HARPHOOL AND ORS.
February 12, 2009
SHANTI PRASAD Vs. STATE OF RAJASTHAN
February 12, 2009
SHANTILAL NYATI Vs. STATE OF RAJASTHAN
January 9, 2009
SHARDA & ORS Vs. NARAYAN SINGH & ORS
May 6, 2009
SHARIF KHAN & ANR. Vs. STATE OF RAJASTHAN
November 17, 2009
SHARIFAN Vs. STATE OF RAJASTHAN
April 28, 2009
SHARWAN Vs. STATE OF RAJASTHAN
August 6, 2009
SHASHI BALA Vs. SURENDRA KUMAR
August 6, 2009
SHASHI DUBE Vs. STATE OF RAJASTHAN
November 16, 2009
SHASHI SHARMA; NAINA DEVI Vs. DEVI SINGH
December 1, 2009
SHASHIKALA SINGH Vs. CHAND KANWAR
August 3, 2009
SHEESH RAM Vs. STATE OF RAJASTHAN
May 13, 2009
SHEETAL PRASAD Vs. ADDITIONAL DISTRICT JUDGE
November 19, 2009
SHEHJAD KHAN Vs. STATE OF RAJASTHAN
May 1, 2009
SHEIK SAHAZAD AHMED Vs. SAJJAD HUSSAIN
January 12, 2009
SHEODAN SINGH; NAND KISHORE Vs. STATE OF RAJ
December 4, 2009
SHEOPAL Vs. NARENDRA KUMAR
May 5, 2009
SHER SINGH Vs. STATE
February 4, 2009
SHER SINGH Vs. UOI
January 17, 2009
SHIKHA AGRAWAL Vs. STATE OF RAJASTHAN
August 4, 2009
SHIMNIT UTSCH INDIA PVT. LTD. Vs. STATE OF RAJ.
April 24, 2009
SHIV LAL Vs. STATE OF RAJASTHAN
August 3, 2009
SHIV NARAIN SHARMA Vs. STATE OF RAJASTHAN
February 5, 2009
SHIV NARAYAN Vs. BABU RAM MALI
July 7, 2009
SHIV SINGH Vs. STATE OF RAJASTHAN
February 12, 2009
SHIVA CORPORATION INDIA LTD. Vs. STATE OF RAJASTHAN
April 13, 2009
SHIVAN KUTTY Vs. R S E B
July 21, 2009
SHIVLAL JOSHI Vs. STATE OF RAJASTHAN
March 5, 2009
SHIVRAJ Vs. STATE OF RAJASTHAN
August 17, 2009
SHIVRAJ Vs. STATE OF RAJASTHAN
September 1, 2009
SHIVRAJ GURJAR Vs. STATE OF RAJASTHAN
August 20, 2009
SHOBHA LAL Vs. STATE OF RAJASTHAN
November 6, 2009
SHOKIN KURESHI ALIAS CHOTA Vs. STATE OF RAJASTHAN
August 19, 2009
SHRAWAN SINGH Vs. STATE
September 18, 2009
SHREE CHOUDHARY TRANSPORT COMPANY Vs. INCOME TAX OFFICER
May 15, 2009
SHREE RAJASTHAN SYNTEX LTD Vs. JAIPUR CIDYUT VITRAN NIGAM LTD
April 24, 2009
SHRI BHAGWAN SINGH Vs. STATE OF RAJ.
August 7, 2009
SHRI GANGANAGAR CRICKET ASSON AND KOTA CRICKET ASSOCIATION Vs. SECY , DEPTT OF SPORTS AND YOUTH AFFAIRS
February 27, 2009
SHRI KANWAR SINGH Vs. STATE OF RAJASTHAN
March 17, 2009
SHRI KISHAN AGRAWAL Vs. STATE
March 18, 2009
SHRI LAL Vs. STATE OF RAJASTHAN
July 27, 2009
SHRI PRABHATIYA Vs. STATE OF RAJASTHAN AND OTHERS
October 5, 2009
SHRI SAINIK KSHETRIYA MALI SAMAJ Vs. SHRI BABA RAMDEV SAMITI
January 29, 2009
SHRICHAND GOYAL AND ANOTHER Vs. ADDL. CIVIL JUDGE (JR. DIV.) AND JULD. MAGISTRATE, NO. 1, JAIPUR CITY, JAIPUR AND ORS.
February 10, 2009
SHRIGOPAL BAHETI Vs. VASUDEV DEVNANI
February 2, 2009
SHRINATH SINGH Vs. JUDGE LABOUR COURT BHARATUR O;
November 30, 2009
SHUBHAM MINERALS Vs. STATE OF RAJASTHAN
August 20, 2009
SHUSHILA DEVI Vs. STATEOF RAJASTHAN
January 7, 2009
SHYAM LAL Vs. STATE OF RAJASTHAN
May 11, 2009
SHYAM LAL Vs. MANGI LAL AND OTHERS
February 6, 2009
SHYAM LAL BHEEL Vs. STATE OF RAJ.
August 20, 2009
SHYAM LAL SINGH Vs. STATE
July 9, 2009
SHYAM MAHATMA Vs. BABU KHAN
February 20, 2009
SHYAM RIZHWANI Vs. STATE OF RAJASTHAN
August 10, 2009
SHYAM SINGH SINSINWAR Vs. STATE OF RAJASTHAN
January 9, 2009
SHYOJI Vs. STATE
August 3, 2009
SHYOJI RAM Vs. SATYA NARAYAN
March 13, 2009
SIRAJ ALIAS CHIGGA Vs. STATE OF RAJASTHAN
August 27, 2009
SIRAJUR RAHMAN Vs. RAJU ALIAS RAJENDRA
August 26, 2009
SISTER ARUNA Vs. THE STATE OF RAJASTHAN THROUGH P.P.
February 17, 2009
SITA RAM MEENA Vs. STATE OF RAJASTHAN
February 2, 2009
SITA RAM MEENA Vs. CENTRAL COUNCIL FOR RESEARCH IN AYURVEDA AND SIDDHA
January 27, 2009
SITARAM Vs. OMPRAKASH
September 1, 2009
SITARAM Vs. STATE OF RAJASTHAN
September 3, 2009
SITARAM KHATEEK Vs. SEC MEDICAL HEALTH DEPARTMENT
August 4, 2009
SITARAM MALI Vs. STATE OF RAJASTHAN
October 29, 2009
SMT ABHA GUPTA Vs. STATE OF RAJASTHAN
April 20, 2009
SMT BALVEER KAUR Vs. STATE BANK OF BIKANER AND JAIPUR
October 5, 2009
SMT PARMADEVI @ PREMLATA Vs. ADDL DISTRICT AND SESSIONS JUDGE [FAST TRACK] NO 4
April 13, 2009
SMT RITU SHARMA Vs. STATE OF RAJASTHAN
April 13, 2009
SMT SUNITA DEVI SAINI Vs. DIRECTOR, MAHILA AND CHILD DEVELOPMENT
February 5, 2009
SMT. BADAMI BAI Vs. AVVN LTD AND OTHERS
October 5, 2009
SMT. BEENA SHARMA AND ANOTHER Vs. MOHD. ASLAM AND OTHERS
May 22, 2009
SMT. EKTA SOLANKI Vs. JOHNY SOLANKI
October 20, 2009
SMT. LALITA DEVI AND OTHERS Vs. MAHENDRA AND OTHERS
July 9, 2009
SMT. MANA BAI Vs. STATE OF RAJASTHAN
April 16, 2009
SMT. NEETU BOHARA Vs. STATE OF RAJASTHAN AND OTHERS
September 9, 2009
SMT. SUMITRA DEVI AND OTHERS Vs. KAN SINGH AND OTHERS
November 11, 2009
SMT.KHURSHIDA Vs. THE STATE OF RAJASTHAN & ANR.
May 11, 2009
SMT.LEELA AND ANOTHER Vs. PREMA RAM AND ANOTHER
September 16, 2009
SOBHA BAI Vs. KISHORE SINGH
August 13, 2009
SOBHAG RAM ALIAS SOBHAG KIR Vs. STATE OF RAJASTHAN
August 18, 2009
SOGANI BROTHERS Vs. KUWAIT AIRWAYS CORP.
April 27, 2009
SOHAN LAL CHOUDHARY Vs. STATE AND OTHERS
December 15, 2009
SOHANI DEVI LODHA Vs. STATE BANK OF INDIA
April 13, 2009
SOHANVEER SINGH Vs. RAJASTHAN CIVIL SERVICES APPELLATE TRIBUNAL JAIPUR
January 5, 2009
SOKIN KURESHI Vs. STATE OF RAJASTHAN
August 19, 2009
SOM DISTILLERIES AND BREWERIES LTD. Vs. STATE OF RAJASTHAN
May 20, 2009
SOM NATH VIG Vs. STATE OF RAJASTHAN
April 29, 2009
SONA DEVI Vs. MANGTU LAL
August 20, 2009
SONRAJ Vs. JAMAT RAJ
November 13, 2009
SONU ALIAS ASHISH Vs. STATE OF RAJASTHAN
September 10, 2009
SORATI DEVI Vs. STATE OF RAJASTHAN
January 7, 2009
SRIGANGANAGAR DISTRICT CRICKET ASSOCIATION Vs. STATE OF RAJASTHAN
February 26, 2009
SRIPAL SHAKTAWA Vs. UNIV OF RAJASTHAN
August 13, 2009
STATE Vs. GORU
August 6, 2009
STATE Vs. R C S A T
April 17, 2009
STATE Vs. DEEP CHAND
October 6, 2009
STATE Vs. ABDUL HAMID
October 5, 2009
STATE Vs. VIMLA
October 8, 2009
STATE Vs. HAKMA RAM
December 8, 2009
STATE Vs. MUNSHI SINGH
April 16, 2009
STATE Vs. MAHAVIR PR GOYAL
February 17, 2009
STATE Vs. BHANWAR SINGH
July 24, 2009
STATE AND ANR Vs. RAJENDRA SINGH AND ANR
September 4, 2009
STATE BANK OF BIKANER Vs. JAIPUR
October 5, 2009
STATE BANK OF BIKANER Vs. R S VERMA
April 21, 2009
STATE BANK OF BIKANNER JAIPUR Vs. SHEONATH
October 29, 2009
STATE BANK OF INDIA Vs. MOR SINGH
August 11, 2009
STATE BANK OF INIDA BHILWARA Vs. SHARDA SPUNTEX PVT LTD
October 22, 2009
STATE OF RAJASHAN Vs. RAM GANESH, BHAJJAN LAL
August 12, 2009
STATE OF RAJASTHAN Vs. LAL CHAND
September 3, 2009
STATE OF RAJASTHAN Vs. LAXMI NARAIN
July 24, 2009
STATE OF RAJASTHAN Vs. RAM PRATAP
July 22, 2009
STATE OF RAJASTHAN Vs. SITA RAM CHOUDHARY
February 11, 2009
STATE OF RAJASTHAN Vs. BHAIRUN SINGH
April 2, 2009
STATE OF RAJASTHAN Vs. MUSARAF
April 16, 2009
STATE OF RAJASTHAN Vs. NARAYAN LAL
April 20, 2009
STATE OF RAJASTHAN Vs. RAM RATAN
April 8, 2009
STATE OF RAJASTHAN Vs. KACHABA
March 31, 2009
STATE OF RAJASTHAN Vs. NARESH KUMAR
March 18, 2009
STATE OF RAJASTHAN Vs. SHAILENDRA KUMAR
March 25, 2009
STATE OF RAJASTHAN Vs. SUBHASH
March 27, 2009
STATE OF RAJASTHAN Vs. DEVI SINGH
March 16, 2009
STATE OF RAJASTHAN Vs. JAWAHARA RAM
May 22, 2009
STATE OF RAJASTHAN Vs. RAJENDRA PRASAD
July 29, 2009
STATE OF RAJASTHAN Vs. THAKUR LAL AND ANR.
January 19, 2009
STATE OF RAJASTHAN Vs. RAM GOPAL
March 4, 2009
STATE OF RAJASTHAN Vs. JUDGE, LABOUR COURT AND ANR
September 8, 2009
STATE OF RAJASTHAN Vs. OM PRAKASH
August 6, 2009
STATE OF RAJASTHAN Vs. BAHADUR RAM
November 11, 2009
STATE OF RAJASTHAN Vs. DOONGA
January 21, 2009
STATE OF RAJASTHAN Vs. SHIVRATAN SINGH
April 15, 2009
STATE OF RAJASTHAN Vs. MODERN CONSTRUCTION CO. LTD.
May 29, 2009
STATE OF RAJASTHAN Vs. RANDHEER SINGH AND ANR.
January 5, 2009
STATE OF RAJASTHAN Vs. SITA RAM
April 24, 2009
STATE OF RAJASTHAN Vs. BALRAM
April 17, 2009
STATE OF RAJASTHAN Vs. M.D.LOHIYA AND OTHERS
November 13, 2009
STATE OF RAJASTHAN Vs. CHATURBHUJ SHARMA AND ANOTHER
August 31, 2009
STATE OF RAJASTHAN Vs. DEV CHAND
March 23, 2009
STATE OF RAJASTHAN Vs. GANPAT SINGH AND ANR.
February 12, 2009
STATE OF RAJASTHAN Vs. MADAN
July 21, 2009
STATE OF RAJASTHAN Vs. CHANDI AND COMPANY
December 17, 2009
STATE OF RAJASTHAN Vs. REKHA MAHAWAR
September 29, 2009
STATE OF RAJASTHAN Vs. BRIJLAL
November 17, 2009
STATE OF RAJASTHAN Vs. DEEN DAYAL
August 26, 2009
STATE OF RAJASTHAN Vs. PRESIDENT TAMOLI SAMAJ NANADEVI MATAJI KA MANDIRMANDIR TRUST KOTA
August 13, 2009
STATE OF RAJASTHAN Vs. SATTU ALIAS SATYENDRA
July 30, 2009
STATE OF RAJASTHAN Vs. OM PRAKASH
May 22, 2009
STATE OF RAJASTHAN Vs. KUNJ BIHARILAL
May 22, 2009
STATE OF RAJASTHAN Vs. MOHD SHARIF
April 21, 2009
STATE OF RAJASTHAN Vs. SANJAY KALANI
April 29, 2009
STATE OF RAJASTHAN Vs. MAHARANA OF MEWAR CHARITABLE FOUNDATION
April 2, 2009
STATE OF RAJASTHAN Vs. RANJEET SINGH
January 28, 2009
STATE OF RAJASTHAN Vs. GANI MOHD
February 19, 2009
STATE OF RAJASTHAN Vs. TARUN KUMAR SOLANKI
January 9, 2009
STATE OF RAJASTHAN Vs. JEEWA RAM
April 16, 2009
STATE OF RAJASTHAN Vs. CHAMPA
April 13, 2009
STATE OF RAJASTHAN Vs. HANS RAJ SINGH
May 26, 2009
STATE OF RAJASTHAN Vs. PURAN SINGH
February 2, 2009
STATE OF RAJASTHAN Vs. MAKHAN KHAN
July 6, 2009
STATE OF RAJASTHAN Vs. SANTOSH KUMAR @ SHANTILAL
November 12, 2009
STATE OF RAJASTHAN Vs. BHARAT BHUSHAN PAREEK AND OTHERS
December 15, 2009
STATE OF RAJASTHAN Vs. RAM SINGH & OTHERS
April 16, 2009
STATE OF RAJASTHAN Vs. BALWANTA AND ANR.
April 9, 2009
STATE OF RAJASTHAN Vs. GHAMANDA & ORS.
May 14, 2009
STATE OF RAJASTHAN Vs. RAMU RAM & ANR.
May 14, 2009
STATE OF RAJASTHAN Vs. SATYA KRISHNA SHARMA AND ANOTHER
February 16, 2009
STATE OF RAJASTHAN Vs. BABULAL @ BABBU
March 16, 2009
STATE OF RAJASTHAN Vs. KRISHAN KUMAR & ANR.
March 20, 2009
STATE OF RAJASTHAN Vs. JAGDISH & ORS.
March 20, 2009
STATE OF RAJASTHAN & ANR. Vs. LAHARI @ LERI & ORS.
April 13, 2009
STATE OF RAJASTHAN AND OTHERS Vs. SANT RAM AND ANOTHER
January 28, 2009
STATE OF RAJASTHAN AND OTHERS Vs. USMAN GANI
December 8, 2009
STATE OF RAJASTHAN AND OTHERS Vs. SHAITAN SINGH AND ANOTHER
December 3, 2009
STATE OR RAJASTHAN Vs. KANHAIYA LAL
October 21, 2009
STONE CRUSHER ASSOCIATION Vs. STATE OF RAJASTHAN AND OTHERS
May 26, 2009
SUBHAN KHAN Vs. LRS. OF LATE PUKHE KHAN
July 6, 2009
SUBHASH CHAND Vs. RAJASTHAN RAJYA SAHKARI TILHAN UTPADAK SANGH LIMITED TILAM SANGH JAIPUR
November 4, 2009
SUBHASH CHAND SHARMA Vs. ANAND SINGH AND OTHERS
October 23, 2009
SUBHASH CHANDRA SAHARAN Vs. STATE OF RAJASTHAN AND OTHERS
December 14, 2009
SUBHITA CHAUDHARY Vs. STATE OF RAJASTHAN
October 27, 2009
SUCHA SINGH & ORS. Vs. STATE OF RAJASTHAN
May 20, 2009
SUDERSHAN PAL Vs. STATE OF RAJASTHAN
September 4, 2009
SUDESH Vs. STATE OF RAJASTHAN
October 27, 2009
SUDHIR BARMAN Vs. SURAJ KARAN
November 17, 2009
SUDHIR GUPTA & ANR. Vs. STATE OF RAJASTHAN & ORS.
May 19, 2009
SUDI BAI Vs. STATE OF RAJASTHAN
May 20, 2009
SUGNA DEVI Vs. STATE OF RAJASTHAN
February 18, 2009
SUGREEV SINGH Vs. STATE OF RAJASTHAN
August 28, 2009
SUKH SUNDER DEVI Vs. SARASWATI DEVI
February 26, 2009
SUKHA Vs. STATE
February 4, 2009
SUKHA RAM Vs. STATE OF RAJASTHAN
April 15, 2009
SUKHDEV SINGH Vs. STATE OF RAJASTHAN & ANR.
April 13, 2009
SUKHJI LAL SAINI Vs. JUDGE LABOUR COURT NO 2 JAIPUR
January 3, 2009
SUKHLAL Vs. STATE OF RAJASTHAN
August 18, 2009
SUKHMINDER KAUR Vs. STATE
April 9, 2009
SUKHPAL Vs. STATE OF RAJASTHAN
February 19, 2009
SUKHWANT KAUR Vs. KISHORE SINGH
August 13, 2009
SUKIRTI DEVI PUROHIT (SMT.) Vs. STATE
July 23, 2009
SULTAN Vs. STATE OF RAJASTHAN
October 28, 2009
SULTAN Vs. AAM JANTA
November 21, 2009
SULTAN SINGH Vs. STATE OF RAJASTHAN
February 5, 2009
SUMAN Vs. ASHOK CHHAJER
December 5, 2009
SUMAN Vs. STATE OF RAJASTHAN
September 17, 2009
SUMAN CHHABARWAL Vs. CHIEF SECRETARY STATE
October 27, 2009
SUMAN GARG Vs. RAJASTHAN HOUSING BOARD
August 3, 2009
SUMAN RATHORE Vs. CHUNNILAL
March 23, 2009
SUMAT PRAKASH JAIN Vs. LAXMI
March 5, 2009
SUMER KHAN Vs. STATE
April 2, 2009
SUMER SINGH Vs. VIDHYA DEVI
January 12, 2009
SUMER SINGH GILL Vs. STATE OF RAJASTHAN
August 26, 2009
SUNDAR Vs. STATE OF RAJASTHAN
September 8, 2009
SUNDARAM FINANCE LTD Vs. STATE
April 1, 2009
SUNEHARI Vs. STATE
October 15, 2009
SUNIL Vs. STATE OF RAJASTHAN
October 28, 2009
SUNIL Vs. STATE OF RAJASTHAN
January 22, 2009
SUNIL DHAWAN @ SONU Vs. STATE OF RAJASTHAN AND OTHERS
October 26, 2009
SUNIL KHANDELWAL Vs. STATE OF STATE
November 9, 2009
SUNIL KUMAR Vs. STATE OF RAJASTHAN
September 2, 2009
SUNIL KUMAR Vs. UNITED INDIA INSURANCE COMPANY LTD. AND OTHERS
November 24, 2009
SUNIL KUMAR Vs. JAGDISH SINGH
August 27, 2009
SUNIL KUMAR SHARMA Vs. STATE OF RAJASTHAN
August 7, 2009
SUNIL SHARMA Vs. STATE OF RAJASTHAN
January 17, 2009
SUNITA KUMARI Vs. STATE OF RAJASTHAN
October 27, 2009
SUNITA SHARMA Vs. STATE OF RAJASTHAN
November 25, 2009
SUNNY PATRAS Vs. STATE OF RAJASTHAN
May 14, 2009
SUO MOTO Vs. STATE
October 13, 2009
SUO MOTU Vs. STATE OF RAJASTHAN
August 17, 2009
SUPDT ENGINEER PWD CIRCLE-II JODHPUR Vs. RATI RAM
October 8, 2009
SUPERINTENDENT Vs. SITA RAM SOMANI
April 24, 2009
SUPERINTENDING ENGINEER Vs. JUDGE LABOUR COURT
February 26, 2009
SURAJ DEVI Vs. VIMLA DEVI AND ANOTHER
February 10, 2009
SURAJ MAL Vs. DIR GEN (PRISONS)
April 13, 2009
SURAJ NARAYAN Vs. STATE OF RAJASTHAN
August 20, 2009
SURAJRATAN Vs. HARIKISHAN
March 26, 2009
SURENDER SINGH Vs. UNION OF INDIA
July 9, 2009
SURENDRA KUMAR CHUTTANI Vs. STATE OF RAJASTHAN
September 9, 2009
SURENDRA KUMAR JAIN Vs. JAIPUR DEVELOPMENT AUTHORITY
April 30, 2009
SURENDRA KUMAR; RAMESH KUMAR & ANR ; HARBANS KUMAR & ORS ; RAJIV KUMAR; GAURAV SALUJA; SUKHJINDRA SINGH; MANOJ KUMAR; SATVEER SINGH; MANI RAM; RAVINDRA SINGH Vs. STATE OF RAJASTHAN & OTHERS
March 26, 2009
SURENDRA NARAYAN SHARMA Vs. HARI NARAYAN TANK
September 26, 2009
SURENDRA NATH SHARMA Vs. RAJASTHAN SHIKSHA KARMI BOARD
January 21, 2009
SURENDRA PAL SINGH Vs. STATE OF RAJASTHAN
August 21, 2009
SURENDRA SHARMA Vs. STATE OF RAJASTHAN
May 12, 2009
SURENDRA SINGH Vs. VISHVANATH
May 15, 2009
SURENDRA SINGH Vs. PAWAN VERMA
May 21, 2009
SURENDRA SINGH Vs. SMT. GEETA @ SHARDA
November 9, 2009
SURENDRA SINGH Vs. COMMERCIAL TAXES OFFICER, ANTI EVASION, COMMERCIAL TAXES DEPARTMENT
March 16, 2009
SURENDRA SINGH Vs. VIJAI SINGH
April 2, 2009
SURESH CHAND SHARMA Vs. STATE OF RAJASTHAN
November 17, 2009
SURESH KUMAR Vs. STATE OF RAJASTHAN
December 4, 2009
SURESH KUMAR MEENA Vs. STATE OF RAJASTHAN
June 29, 2009
SURESH KUMAR ROYAL Vs. RPSC
January 17, 2009
SURESH MITTHALAL SHAH Vs. STATE OF RAJASTHAN
April 29, 2009
SURJA RAM AND ANOTHER Vs. STATE OF RAJASTHAN
May 20, 2009
SURJEET KAUR Vs. TEJA SINGH
May 4, 2009
SURJEET SINGH Vs. STATE OF RAJASTHAN
August 6, 2009
SURJEET SINGH Vs. STATE OF RAJASTHAN
September 7, 2009
SURYA PRABHA SHARMA Vs. STATE OF RAJASTHA
January 6, 2009
SURYA PRAKASH GOYAL Vs. STATE OF RAJASTHAN
April 27, 2009
SUSHIL KUMAR Vs. STATE OF RAJASTHAN & ANR.
January 7, 2009
SUSHMA Vs. RSRTC
August 20, 2009
SUSHMA RANI NAGAR Vs. STATE OF RAJASTHAN
November 30, 2009
SUTA RAM @ RAMJILAL Vs. STATE OF RAJASTHAN
May 1, 2009
SUWA RAM ALIAS SURENDER Vs. STATE OF RAJASTHAN
August 6, 2009
SWAROOP SINGH Vs. STATE OF RAJASTHAN
August 11, 2009
SWASTIC MOTORS Vs. LAXMAN SINGH
September 9, 2009
SWASTIC POLYTEX PVT. LTD. Vs. ORIENTAL INSURANCE CO.
January 27, 2009
SYED AHMAD ALI RAZVI Vs. STATE OF RAJASTHAN
March 24, 2009
TAKHAT SINGH Vs. STATE OF RAJASTHAN AND ANR
October 20, 2009
TAKHAT SINGH Vs. STATE OF RAJASTHAN
October 29, 2009
TAKHAT SINGH KOTHARI Vs. STATE OF RAJASTHAN
February 9, 2009
TARA CHAND Vs. STATE OF RAJASTHAN
October 8, 2009
TARA CHAND DHAKAD Vs. RAM CHARAN LAL SHARMA
January 28, 2009
TARA CHAND SAIN Vs. STATE OF RAJASTHAN
August 17, 2009
TARA SINGH Vs. STATE OF RAJASTHAN
September 15, 2009
TARA SINGH Vs. STATE OF RAJASTHAN AND ORS.
April 28, 2009
TASLIM Vs. MOHD. YAMIN
March 5, 2009
TAYAB SINGH Vs. REGISTRAR RAJASTHAN UNIVERSITY JAIPUR
August 10, 2009
TEHSILDAR KATHOOMER Vs. JUDGE LABOUR COURT
August 7, 2009
TEHSILDAR, U.I.T. Vs. LRS. OF GANGA BAI MENARIA
July 14, 2009
TEJ PAL SINGH Vs. RAJ CIVIL SERVICE APPEL
November 17, 2009
TEJ SINGH Vs. STATE OF RAJASTHAN
March 9, 2009
TEJI Vs. STATE OF RAJASTHAN
July 23, 2009
TEK CHAND Vs. STATE OF RAJASHAN
August 12, 2009
TEK CHAND SHARMA Vs. STATE
August 27, 2009
THAKURJI RADHA KISHAN BIHARI JI Vs. GYATRI PARIWAS SHANTI KUNJ HARIDWAR U P BRANCH
August 3, 2009
THAN SINGH Vs. STATE OF RAJASTHAN
September 3, 2009
THE ORIENTAL INSURANCE CO. LTD. Vs. TEJ PARAS ASSOCIATES AND EXPORTS PVT. LTD.
February 6, 2009
THE STATE OF RAJASTHAN Vs. NARAIN DAS
May 19, 2009
TILOKA RAM Vs. BOARD OF REVENUE
May 14, 2009
TOSHCON JESCO INDIA PVT LTD Vs. STATE OF RAJASTHAN
August 3, 2009
TRA DEVI SHARMA Vs. STATE OF RAJASTHAN
November 30, 2009
TRAPTI VYAS Vs. SHREE GOMTI GRANI MARMO P LTD
August 24, 2009
TRIBHUVAN DUTT Vs. JAI NARAYAN
July 23, 2009
TRILOK CHAND Vs. NATIONAL INSURANCE COMPANY
February 5, 2009
TRILOK RAM Vs. STATE OF RAJASTHAN
March 3, 2009
TRILOK SINGH Vs. PAWAN KUMAR GOYAL
August 11, 2009
TULSI RM MUND Vs. STATE OF RAJASTHAN
December 8, 2009
UCO BENK SC/ST EMPLOYEES COUNCIL, JAIPUR Vs. CHAIRMAN
February 4, 2009
UDAI SHANKAR Vs. FAZLOO RAHMAN AND ORS.
February 6, 2009
UDAI SINGH Vs. STATE OF RAJASTHAN
February 5, 2009
UMA SONI Vs. STATE OF RAJASTHAN
August 10, 2009
UMESH KUMAR OJHA Vs. STATE OF RAJASTHAN
September 7, 2009
UMMED MAL JAIN Vs. STATE OF RAJASTHAN
August 27, 2009
UMMED RAJ Vs. BABULAL SONI
March 16, 2009
UMRAO SINGH Vs. SURESH KUMAR AND ANR
October 9, 2009
UNION OF INDIA Vs. MOHAN SINGH
July 22, 2009
UNION OF INDIA Vs. MOHD. RIHAN ANSARI
February 20, 2009
UNION OF INDIA Vs. SOMNATH GUPTA
October 29, 2009
UNION OF INDIA Vs. RAMAWATAR
October 13, 2009
UNION OF INDIA Vs. CHANDRA ENGINEERS
October 24, 2009
UNION OF INDIA Vs. MUKESH
January 20, 2009
UNION OF INDIA Vs. ARPIT FABRICS PVT LTD
May 13, 2009
UNITED CONSTRUCTION CO. Vs. STATE OF RAJASTHAN
February 16, 2009
UNITED INDIA INSURANCE CO LTD Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
August 11, 2009
UNITED INDIA INSURANCE CO LTD Vs. SATYA NARAIN SHARMA
November 20, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT, HANUMANGARH AND ANOTHER
July 8, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. GAROL BAI AND ORS
November 26, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. KUSHTI
October 1, 2009
UNITED INDIA INSURENCE CO LTD Vs. BABU LAL
October 22, 2009
UNITED INDIA INSURENCE CO LTD Vs. NATHU LAL
October 22, 2009
UNIVERSITY OF RAJASTHAN Vs. GOPAL SHARAN GUPTA
March 24, 2009
UNIVERSITY OF RAJASTHAN Vs. COMMISSIONER FOR PERSONS WITH DISABILITIES, JAIPUR AND ANR.
January 16, 2009
UPENDRA SONI & ANR. Vs. STATE OF RAJASTHAN & ANR.
May 25, 2009
URMILA KARNAWAT Vs. RAJVEER CHAND BHANDARI
May 19, 2009
URMILA KUMAWAT Vs. UNION OF INDIA
April 10, 2009
USHA BAROLIA Vs. RAJENDRA KUMAR
December 8, 2009
USHA RANI PAREEK Vs. STATE OF RAJASTHAN
November 13, 2009
USMAN KHAN Vs. STATE OF RAJASTHAN
January 12, 2009
UTTAM POLYPACKS PVT LTD Vs. STATE OF RAJASTHAN
November 3, 2009
UTTARIYA RAJASTHAN SAHAKARI DUGDH UTTPADAK SANGH LTD Vs. RAJESH
February 24, 2009
V K STONE CRUSHER Vs. RAJASTHAN STATE POLLUTION CONTROL BOARD
December 8, 2009
V.K. BANSAL Vs. STATE OF RAJASTHAN
April 23, 2009
V.K. KAUSHIK Vs. KUSHAL SINGH
June 30, 2009
VAIDBAKASH Vs. STATE OF RAJASTHAN
June 12, 2009
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
July 3, 2009
VANDANA BANSAL Vs. KRISHAN GOPAL
March 6, 2009
VARDHMAN SHIKSHAK PRASHIKSHAN BSTC VIDHYALAYA; ARAVALI STC COLLEGE; CHOUDHARY BSTC SCHOOL AND; SARASWATI TEACHER TRAINING COLLEGE Vs. STATE OF RAJASTHAN
February 26, 2009
VARDI BAI Vs. STATE OF RAJASTHAN AND OTHERS
January 9, 2009
VARSHA EDUCATION SOCIETY Vs. M A SIDDIQUI
August 24, 2009
VASUDEO Vs. STATE OF RAJASTHAN AND ANR.
February 19, 2009
VASUDEV MANGHANI & SONS Vs. SMT. SANTOSH ARORA
January 27, 2009
VATAN PRESS SUDARMA JAIPUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER ASSISTANT PROVIDENT FUND COMMISSIONERS EMPLOYEES PROVIDENT FUND ORGANIZATION
May 8, 2009
VED PRAKASH Vs. STATE OF RAJASTHAN
January 30, 2009
VED RAM Vs. STATE OF RAJASTHAN
February 12, 2009
VIDHYA Vs. JAGDISH
February 5, 2009
VIJAI SINGH Vs. STATE
May 28, 2009
VIJAY KUMAR Vs. STATE OF RAJASTHAN
July 21, 2009
VIJAY KUMAR Vs. STATE
April 17, 2009
VIJAY KUMAR JUNEJA AND S L MAHNA Vs. RAJ NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
May 18, 2009
VIJAY KUMAR SHARMA Vs. JODHPUR NAGRIK SAHKARI BANK LTD.
November 19, 2009
VIJAY LAXMI BANIROT Vs. STATE OF RAJASTHAN
November 17, 2009
VIJAY SINGH Vs. BHANWAR SINGH
May 18, 2009
VIJAY SINGH Vs. STATE OF RAJASTHAN
April 22, 2009
VIJAY SOLVEX LTD. Vs. UNION OF INDIA
March 2, 2009
VIJENDRA Vs. STATE
February 2, 2009
VIJENDRA SHARMA Vs. MOHD ASLAM
August 19, 2009
VIKAS Vs. STATE OF RAJASTHAN
November 30, 2009
VIKAS Vs. STATE OF RAJASTHAN
August 12, 2009
VIKAS KUMAR Vs. STATE
August 7, 2009
VIKAS KUMAR Vs. STATE
May 1, 2009
VIKRAM SINGH Vs. STATE OF RAJASTHAN
September 8, 2009
VIKRAM SINGH Vs. BALDEV SINGH & OTHERS
February 9, 2009
VIKRAM SINGH @ VICKI Vs. STATE OF RAJASTHAN
March 2, 2009
VIKRAM SINGH ALIAS VICKI Vs. STATE OF RAJASTHAN
March 3, 2009
VIKRAM SINGH BAINSLA Vs. STATE OF RAJASTHAN
November 26, 2009
VILLAGERS OF VILLAGE BAI Vs. STATE
July 20, 2009
VIMAL VYAS Vs. STATE OF RAJASTHAN
March 3, 2009
VIMLA DEVI Vs. MANAGING DIRECTOR
October 22, 2009
VIMLESH Vs. VIJAYA BEN
August 12, 2009
VINOD BOOLIWAL Vs. BHAGAT SINGH DEVAL
January 7, 2009
VINOD GARG Vs. STATE OF RAJASTHAN
August 27, 2009
VINOD JAIN Vs. STATE OF RAJASTHAN
May 20, 2009
VINOD KUMAR MEENA Vs. STATE OF RAJASTHAN
January 20, 2009
VIPIN GUPTA Vs. STATE OF RAJASTHAN
March 4, 2009
VIRENDRA KR SHARMA Vs. R S RAWAT
August 24, 2009
VIRENDRA KUMAR Vs. JAI RAM
February 12, 2009
VIRENDRA KUMAR SAINI Vs. STATE OF RAJASTHAN
August 7, 2009
VIRENDRA SINGH Vs. STATE OF RAJASTHAN
August 19, 2009
VIRENDRA SINGH MEENA Vs. STATE OF RAJASTHAN
December 8, 2009
VISHAL CHAUDHORY Vs. STATE OF RAJASTHAN
May 11, 2009
VISHNU DATT SHARMA Vs. STATE OF RAJASTHAN
November 17, 2009
VISHRAM JETHA Vs. SHERAJ BAI
April 28, 2009
VISHRAM SAINI Vs. STATE OF RAJASTHAN & ORS
September 9, 2009
VISHWAJEET SINGH Vs. STATE OF RAJASTHAN
June 19, 2009
VISHWAJEET SINGH Vs. STATE OF RAJASTHAN
September 1, 2009
VITTHALDAS Vs. SUMITRA DEVI
January 22, 2009
VIVEK SONI Vs. STATE OF RAJASTHAN
August 13, 2009
WAGAD CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
August 4, 2009
YADVENDRA SINGH Vs. N K JAIN
August 19, 2009
YASHBALA RATHORE Vs. STATE OF RAJ.
October 23, 2009
YASHPAL Vs. STATE OF RAJASTHAN
April 6, 2009
YASIN MOHAMMAD Vs. RAMJANI
August 3, 2009
YOGENDRA KUMAR SHARMA Vs. STATEOF RAJASTHAN
January 19, 2009
YOGESH Vs. STATE OF RAJASTHAN
September 14, 2009
YOGESH KUMAR SOLANKI Vs. STATE
December 15, 2009
YUDHISHTER SINGH Vs. CENTRAL BOARD OF SECONDARY EDUCATION AJMER
October 5, 2009
YUSUF BAIG Vs. STATE OF RAJASTHAN
February 9, 2009
YUVRAJ SINGH Vs. STATE OF RAJASTHAN
September 7, 2009
YUVRAJ TANEJA Vs. STATE OF RAJASTHAN
April 8, 2009
ZORAWAL MAI Vs. LRS OF KISHAN
May 6, 2009