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Case Index
Title
Date
AB AHAD Vs. STATE
July 1, 2009
AB AHAD PARRA Vs. STATE
February 4, 2009
AB GAFFAR KUMAR Vs. STATE OF J&K
March 18, 2009
AB GANI BHAT Vs. AB RASHID SAHAF
July 27, 2009
AB GANI BHAT (PROF ) Vs. PRINCIPAL, SHER-E-KASHMIR INSTITUTE OF MEDICAL SCIENCES, SRINAGAR
March 30, 2009
AB HAMID DAR Vs. STATE OF J&K
July 30, 2009
AB HAMID SHEIKH Vs. STATE OF J&K
March 6, 2009
AB HAMID TELI Vs. STATE
May 18, 2009
AB KHALIQ MIR Vs. STATE
March 19, 2009
AB MAJID BHAT Vs. STATE
August 13, 2009
AB RAHIM RATHER Vs. SPECIAL TRIBUNAL, J&K
April 7, 2009
AB RASHID MIR Vs. UNION OF INDIA
November 4, 2009
AB RASHID SOFI Vs. STATE OF J&K
July 28, 2009
AB REHMAN Vs. STATE
February 6, 2009
AB. AHAD DAR Vs. STATE AND ORS.
November 19, 2009
AB. HAYEE MALIK Vs. STATE AND ORS.
June 4, 2009
AB. QAYOOM Vs. STATE OF J AND K AND ORS.
September 15, 2009
AB. QAYOOM Vs. M.A. CHESTI AND ORS.
November 16, 2009
ABDUL HAI LONE Vs. STATE AND ORS.
December 21, 2009
ABDUL HAMID SHEIKH Vs. STATE OF J&K & ORS
June 3, 2009
ABDUL KHALIQ BHAT AND ORS. Vs. STATE OF J&K
November 5, 2009
ABDUL KHALIQ MIR Vs. STATE OF J&K AND ORS.
July 14, 2009
ABDUL MAJID SHEIKH Vs. STATE
March 16, 2009
ABDUL REHMAN Vs. STATE
March 6, 2009
ABDULLAH SHEIKH Vs. STATE
December 21, 2009
ABDULLAH SOFI AND ANR. Vs. STATE AND ANR.
October 26, 2009
ADIL AHMAD LONE Vs. STATE OF J&K
July 22, 2009
AFSHAN MUSHTAQ AND ORS. Vs. STATE AND ORS.
October 5, 2009
AHIQ HUSSAIN SHEIKH Vs. STATE OF J AND K
October 10, 2009
AHMAD BHAT Vs. STATE OF J AND K
September 16, 2009
AIJAZ AHAMD LALA Vs. STATE
February 19, 2009
AIJAZ AHMAD KHAN Vs. STATE OF J&K
July 22, 2009
AIJAZ MUZAMIL (DR.) Vs. STATE OF J. AND K. AND ORS.
December 31, 2009
AJAI UNIYAL Vs. STATE
May 15, 2009
AJAY KUMAR (MASTER) Vs. SAINIK SCHOOL SOCIETY
November 6, 2009
AJAY KUMAR TICKOO AND ANR. Vs. STATE AND ORS.
November 26, 2009
AJIT SINGH AND ANR. Vs. STATE AND ANR.
July 6, 2009
AJMER SINGH SINDHU Vs. MADHUR SIDHU
February 4, 2009
ALAM BHAT Vs. STATE
May 25, 2009
ALAM SHAH Vs. STATE
September 29, 2009
ALI MOHAMMAD HAROON Vs. J AND K BANK
August 17, 2009
ALI MOHD BHAT Vs. YASMEENA
March 20, 2009
ALI MOHD KHANDAY Vs. STATE OF J&K
February 4, 2009
ALI MOHD MALLA Vs. STATE
May 2, 2009
ALI MOHD. SHEIKH Vs. STATE OF J AND K
November 25, 2009
ALI NAIKU AND ORS. Vs. GUL MOHD. AND ORS.
December 24, 2009
ALL INDEGENIOUS MEDICINES ORGANIZATION AND ORS. Vs. STATE AND ORS.
August 28, 2009
ALTAF AHMAD HAKIM Vs. STATE OF J&K
January 21, 2009
ALTAF HUSSAIN Vs. STATE
March 17, 2009
ALTAF HUSSAIN Vs. STATE
March 5, 2009
ALTAF HUSSAIN MALI Vs. ELLAQUI DEHATI BANK
August 20, 2009
AMARJEET SINGH Vs. GH NABI KHAN
March 20, 2009
ANIL GUPTA AND ANR. Vs. STATE OF J. AND K. AND ORS.
May 18, 2009
ANIL JOHN Vs. STATE OF J&K
December 24, 2009
ANIL KUMAR DUBEY Vs. SPECIAL TRIBUNAL, J&K
October 30, 2009
ANIL RATTAN Vs. BHARAT PETROLEUM CORPN LTD
July 14, 2009
ANITA GUPTA Vs. SURINDER SINGH SETHI
June 4, 2009
ANJAY KUMAR ALIAS ANJAY SINGH Vs. STATE
February 4, 2009
ANJU BALA JAMWAL Vs. STATE OF J. AND K. AND ORS.
November 23, 2009
ANJU VOHRA Vs. RITIN NAGPAL
January 2, 2009
ANKUSH KOHLI Vs. STATE
July 31, 2009
ANURADHA BHARTI Vs. STATE OF JAMMU AND KASHMIR
March 2, 2009
ANURAG PRIYADARSHI Vs. STATE OF J&K
October 30, 2009
ARJUN PRADHAN Vs. STATE OF J&K
July 9, 2009
ARJUN SINGH AND OTHERS Vs. STATE OF J&K AND OTHERS
March 31, 2009
ARUN DEV SINGH Vs. STATE J. AND K. AND ORS.
August 28, 2009
ARVIND SINGH Vs. UNION OF INDIA AND ORS.
February 11, 2009
ASGAR KHAN Vs. STATE OF J&K
July 8, 2009
ASHFAQ AHMED Vs. STATE OF JAMMU AND KASHMIR
April 20, 2009
ASHIQ HUSSAIN WANI Vs. STATE AND ORS.
November 23, 2009
ASHMI AND ANR. Vs. ASSISTANT COMMISSIONER AND ORS.
September 16, 2009
ASHOK KUMAR Vs. STATE OF J&K AND ORS.
May 12, 2009
ASHOK KUMAR RAINA Vs. UNION OF INDIA AND ORS.
May 1, 2009
ASHOK KUMAR SHANGLOO Vs. STATE OF J&K
June 2, 2009
ASHOK KUMAR SHARMA Vs. UNION OF INDIA & ORS
May 15, 2009
ASHWANI KUMAR MUNSHI Vs. MEHRAJUDDIN MANDOO
May 15, 2009
ATAM SINGH RANA Vs. VINOD KUMAR
February 5, 2009
AVTAR SINGH PATHANIA Vs. ONKAR SINGH PATHANIA AND ORS.
August 28, 2009
AYAZ AHMAD KHOKHAR Vs. STATE
June 4, 2009
AYOUB DEDAR Vs. STATE OF J AND K
October 14, 2009
AZHAR AHMAD TAK AND ANR. Vs. STATE AND ORS.
October 23, 2009
B 2 COMPUTERS KARGIL Vs. STATE
March 12, 2009
B R CHADGAL Vs. STATE
June 5, 2009
BAKSHI NONIHAL Vs. RAM LUBHAI
October 23, 2009
BALBIR SINGH Vs. STATE
March 18, 2009
BALBIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
July 24, 2009
BALBIR SINGH JAMWAL Vs. RAJINDER SINGH JAMWAL
May 15, 2009
BALDEV RAJ Vs. STATE OF J&K AND ORS.
May 16, 2009
BALWAN SINGH Vs. UNION OF INDIA AND ORS.
February 16, 2009
BALWANT SINGH Vs. STATE
July 6, 2009
BASHIR AHMAD BHAT Vs. STATE OF J&K
April 27, 2009
BASHIR AHMAD MAGRAY Vs. INDIAN OIL CORP. LTD. AND ORS.
November 6, 2009
BASHIR AHMAD MIR Vs. STATE OF J & K AND OTHERS
September 11, 2009
BASHIR AHMAD SHEIKH Vs. STATE OF J&K AND ORS.
August 26, 2009
BASHIR AHMED Vs. STATE
August 24, 2009
BASHIR AHMED BHAT Vs. ZEBA
February 26, 2009
BHAGWAN SINGH Vs. NANAK SINGH AND ORS.
September 15, 2009
BHAT AND SONS Vs. STATE OF J AND K
December 7, 2009
BHAVNA ABROL Vs. STATE
May 15, 2009
BHUMESH SHARMA Vs. STATE OF J&K AND ORS
January 1, 2009
BILAL AH. WANI Vs. UNIVERSITY OF KASHMIR
March 17, 2009
BILAL AHAMD KHAN AND ORS. Vs. STATE AND ORS.
November 6, 2009
BILAL AHMAD LONE Vs. STATE OF J&K
April 1, 2009
BILAL AHMAD WANI Vs. UNIVERSITY OF KASHMIR
April 17, 2009
BILAL AHMED Vs. BASHIR AHMED BHAT
November 17, 2009
BILAL AHMED NAJAR Vs. STATE OF J AND K AND ORS.
February 27, 2009
BILAL AHMED WANI Vs. UNIVERSITY OF KASHMIR
March 19, 2009
BILAL KASHRU Vs. STATE OF J&K
July 27, 2009
BOARD OF SCHOOL EDUCATION THROUGH ITS SECRETARY, J&K Vs. KRISHAN LAL GUPTA
December 29, 2009
BRIJ KRISHAN BHAT Vs. HIGH COURT OF J AND K
April 20, 2009
CAPT. VINOD KUMAR AND ANR. Vs. STATE
April 2, 2009
CH SHABBIR AHMED SALARIA Vs. STATE
November 26, 2009
CHAMAN LAL BINDRA Vs. STATE OF J AND K
February 5, 2009
CHANDER BHAN AND ANR. Vs. STATE OF J. AND K.
August 28, 2009
CHATTAR SINGH Vs. UNION OF INDIA
July 31, 2009
CHIEF ENGINEER E M & R E WING Vs. SARLA CHOPRA
November 23, 2009
CHUNI LAL Vs. UNION OF INDIA
November 27, 2009
CHUNI LAL Vs. STATE
September 23, 2009
COL. RAJAN BAKSHI Vs. UNION OF INDIA AND ORS.
March 4, 2009
COLLECTOR Vs. BANSI LAL
December 7, 2009
COMMISSIONER OF INCOME TAX Vs. VAID MILK PRODUCTS LTD.
May 18, 2009
DARBARI LAL SHARMA AND ORS. Vs. J&K STATE FOREST CORPORATION AND ORS.
August 25, 2009
DARSHAN SINGH Vs. ALI MOHD MAKROO
April 24, 2009
DES RAJ Vs. UNION OF INDIA
June 4, 2009
DES RAJ BHAGAR (DR.) Vs. STATE AND ORS.
July 30, 2009
DEVENDRA SINGH Vs. UNION OF INDIA
February 6, 2009
DEVINDER KOUR Vs. STATE
August 17, 2009
DEVINDER SINGH Vs. STATE
February 19, 2009
DEVINDER SINGH Vs. UNION OF INDIA
April 17, 2009
DHARAM PAUL SINGH Vs. JAMMU AND KASHMIR STATE
April 20, 2009
DHOOP SINGH Vs. STATE OF JAMMU AND KASHMIR
April 2, 2009
DIG VIJAY SINGH Vs. MAHAVIR GUPTA
April 2, 2009
DILAWAR MAGRAY Vs. STATE OF J. AND K. AND ORS.
December 4, 2009
DIRECTOR SHEEP HUSBANDRY AND ANR. Vs. KASHMIRU AND ORS.
May 28, 2009
DIVISIONAL MANAGER J&K SFC Vs. GHULAM MOHD. BHAT AND ORS.
October 14, 2009
DIVISIONAL MANAGER STATE FOREST CORPORATION Vs. MOHD SULTAN
February 4, 2009
DURGESH KUMARI Vs. UNIVERSITY OF JAMMU
April 9, 2009
DWARKA NATH Vs. UNION OF INDIA
May 15, 2009
DY M D STATE BANK OF INDIA Vs. B L SADHU
December 2, 2009
ENCLAVE JEWELLERY LTD. Vs. STATE OF J&K ORS.
February 10, 2009
ESCORTS CONSTRUCTION EQUIPMENT LIMITED Vs. GAUTEM ENGINEERING COMPANY AND ANR.
March 20, 2009
EVEREST AGENCIES Vs. UNION OF INDIA
October 14, 2009
EX-SEP. SANJEET KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
November 17, 2009
EXECUTIVE ENGINEER Vs. ABDUL RASHID BUDOO AND ORS.
December 24, 2009
EXECUTIVE ENGINEER AND ORS. Vs. J&K STATE CONSUMER PROTECTION COMMISSION AND ORS.
September 15, 2009
EXECUTIVE ENGINEER ELEC. DIVISION PULWAMA Vs. ZAHIDA HASSAN NAJAR AND ANR.
December 18, 2009
FAHMEEDA Vs. STATE AND ORS.
August 27, 2009
FAISAL AHMED BHAT Vs. STATE
May 25, 2009
FAROOQ AHMAD QURESHI Vs. STATE
May 18, 2009
FAROOQ SHEIKH Vs. STATE AND ORS.
September 16, 2009
FAYAZ AHMAD BHAT Vs. STATE OF J&K
February 20, 2009
FAYAZ AHMAD MALIK Vs. STATE
December 24, 2009
FAYAZ HUSSAIN HAJAM AND ORS. Vs. STATE AND ORS.
November 9, 2009
FEROZ AHMAD Vs. STATE OF J&K
July 17, 2009
FIDA AHMED Vs. STATE
December 16, 2009
FIDA HUSSAIN Vs. STATE
March 17, 2009
FOOD CORPORATION OF INDIA Vs. BHARTIYA KHADYA NIGAM
April 24, 2009
G M WANI Vs. STATE OF J&K
May 28, 2009
GAGAN PRATAP SINGH Vs. STATE
February 19, 2009
GEETA DEVI Vs. UNION OF INDIA
April 20, 2009
GENERAL MANAGER, KAMRAZ RURAL BANK Vs. GH HASSAN TANTRAY
February 18, 2009
GEORGE ANTONY Vs. TELCO CONSTRUCTIONS
March 12, 2009
GH AHMAD SHEIKH Vs. GH MOHI-UD-DIN BHAT
February 1, 2009
GH ALI DAR Vs. STATE OF J&K
July 15, 2009
GH ALI SHEIKH Vs. STATE OF J&K
March 18, 2009
GH HASSAN GANAI Vs. SUDERSHAH KATIYAL
March 20, 2009
GH HASSAN MIR Vs. STATE
April 20, 2009
GH MOHD BANDAY Vs. STATE
July 17, 2009
GH MOHD GANAI Vs. STATE
November 4, 2009
GH MOHD RATHER Vs. LASOO DAR
May 18, 2009
GH MOHI-UD-DIN HURRA Vs. UNION OF INDIA
February 21, 2009
GH MUSTAFFA GEELANI Vs. STATE OF J&K
July 17, 2009
GH QADIR SHEIKH Vs. STATE
April 27, 2009
GH. HASSAN KHAN Vs. STATE AND ORS.
December 2, 2009
GH. NABI SHAH Vs. MOHAMMAD AMIN BHAT
December 18, 2009
GHULAM MOHAMMAD SHEIKH Vs. STATE AND ORS.
September 3, 2009
GHULAM NABI NAJAR Vs. STATE
March 19, 2009
GHULAM QADIR SHAH Vs. MST. MEHMOODA BANO
December 4, 2009
GIRDHARI LAL RAINA Vs. STATE
January 2, 2009
GIRJA RAINA Vs. STATE
February 19, 2009
GOVIND SINGH Vs. STATE
July 24, 2009
GULAM NABI KUMAR Vs. MOHD AKBAR TELI
May 22, 2009
GULLA PARRAY Vs. I O C
February 26, 2009
GULZAR AHMED PALLA Vs. STATE OF J&K AND ORS.
February 4, 2009
GULZAR HUSSAIN Vs. UNION OF INDIA
June 5, 2009
GURMUKH SINGH Vs. UNION OF INDIA
April 17, 2009
H S RAINA Vs. INCOME TAX OFFICER
March 3, 2009
HABIBULLAH BHAT Vs. COMMANDANT 5TH BN IRP
July 17, 2009
HAJI MOHAMMAD ISHAQ HAJI TAHIR HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
March 16, 2009
HALEEMA BEGUM Vs. ABDUL HAMID BEIGH
October 26, 2009
HAMIDA Vs. STATE OF J&K
June 5, 2009
HAMIDULLAH CHANGAL Vs. STATE AND ANR.
August 31, 2009
HAMIDULLAH TRALI Vs. STATE OF J&K
November 4, 2009
HANS RAJ AND ANR. Vs. JEET RAM AND ANR.
January 3, 2009
HARBANS LAL Vs. STATE AND ORS.
April 2, 2009
HARBANS LAL BHAGAT Vs. STATE AND ORS.
July 31, 2009
HARBANS SINGH Vs. UNION OF INDIA (UOI) AND ORS.
July 27, 2009
HARBANS SINGH AND ANR. Vs. J.D.A. AND ORS.
September 15, 2009
HARDIT SINGH Vs. STATE OF J&K
December 9, 2009
HARJEET SINGH Vs. STATE
August 24, 2009
HARNAM SINGH Vs. MANGAL DASS
February 13, 2009
HASEENA AKHTER Vs. STATE OF J&K
March 20, 2009
HASINA AKTHER Vs. STATE OF J&K
February 9, 2009
HASSAN DIN Vs. GHAYA
December 7, 2009
HEM RAJ Vs. STATE OF JAMMU AND KASHMIR
April 27, 2009
HEM RAJ ALIAS HEMU Vs. STATE OF JAMMU AND KASHMIR
August 12, 2009
HIGH COURT OF J. AND K. AND ANR. Vs. VIJAY KUMAR ATRI AND ANR.
December 7, 2009
HILAL AHMAD CHACK Vs. STATE OF J. AND K. AND ORS.
November 25, 2009
HUMAYOUN YOUSUF JAN Vs. STATE OF J&K
September 16, 2009
I-UP BOTTLING COMPANY Vs. BANK OF INDIA
February 4, 2009
ILYAS ALI Vs. STATE AND ORS.
December 10, 2009
IMTIYAZ AHMAD MIR Vs. STATE OF J&K
December 30, 2009
IMTIYAZ AHMED MALIK Vs. STATE AND ORS.
December 7, 2009
IMTIYAZ HUSSAIN PARRAY AND ANR. Vs. STATE AND ORS.
February 17, 2009
INDIAN OIL CORPORATION LTD. Vs. STATE OF J. AND K. AND ORS.
October 1, 2009
IQBAL MOHAMMED Vs. UNION OF INDIA (UOI) AND ORS.
October 12, 2009
IQRA FILMS Vs. UNION OF INDIA
December 7, 2009
IQRA HASSAN KHAN Vs. STATE OF J&K ORS.
February 5, 2009
ISHFAQ RASHID Vs. UNION OF INDIA
February 4, 2009
J AND K BANK Vs. J AND K STATE OF CONSUMER PROTECTION
December 9, 2009
J AND K NATIONAL PANTHERS PARTY Vs. UNION OF INDIA
June 2, 2009
J&K CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. HAZIR BEGUM
April 20, 2009
J&K HOUSING BOARD AND ANR. Vs. KANWAR SANJAY KRISHAN KOUL AND ORS.
May 21, 2009
J&K INDUSTRIES EMPLOYEES ASSOCIATION Vs. STATE AND ORS.
March 12, 2009
J&K STATE THROUGH AUTHORIZED OFFICER Vs. NAZIRA BEGUM
November 3, 2009
J. AND K. PUBLIC SERVICE COMMISSION Vs. JAVED AHMAD LANGOO
October 15, 2009
J. AND K. STATE FOREST CORPORATION Vs. SUBASH CHANDER AND ORS.
October 28, 2009
JAGDISH CHAND Vs. STATE
June 5, 2009
JAGDISH PARSHAD Vs. UNION OF INDIA (UOI) AND ORS.
May 20, 2009
JAGDISH SINGH Vs. STATE OF ORS.
October 29, 2009
JAGDISH SINGH Vs. NEW INDIA ASSURANCE CO LTD
June 4, 2009
JAGJIT SINGH AND ORS. Vs. UPKAR KOUR AND ORS.
December 21, 2009
JAGTAR SINGH (EX HAV ) Vs. UNION OF INDIA
May 15, 2009
JAHANGIR AHMAD LONE Vs. STATE
April 10, 2009
JAHANGIR AHMED TANTRY Vs. STATE OF J&K
February 4, 2009
JAI KRISHAN BASOTRA Vs. SANTOSH GUPTA
August 24, 2009
JAINDRA MANILAL TANNA Vs. AB AZIZ LOKHANDWALA
July 16, 2009
JAMALI KHAN Vs. STATE AND ORS.
July 27, 2009
JAMMU & KASHMIR STATE ROAD TRANSPORT CORPORATION Vs. FARID HUSSAIN AND ORS.
February 25, 2009
JAMMU DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
June 5, 2009
JANG BAHADUR SINGH Vs. UNION OF INDIA
April 20, 2009
JANI Vs. STATE
December 25, 2009
JATINDER NATH BAKSHI Vs. STATE OF J&K
August 18, 2009
JAVAID AHMAD DAR Vs. STATE AND ORS.
November 23, 2009
JAVED IQBAL MATOO AND ANR. Vs. STATE
September 11, 2009
JAVEED AHMAD NAJAR Vs. STATE OF J&K
November 4, 2009
JAWAHAR LAL BHAT Vs. SUKH CHAIN SINGH
February 6, 2009
JDA AND ANR. Vs. ISHWAR DASS
May 16, 2009
JEMMY SAMBYAL Vs. STATE
May 15, 2009
JET AIRWAYS INDIA LTD Vs. HI TECH COMPUTERS
July 14, 2009
JOGINDER KUMAR SINGH Vs. STATE
April 20, 2009
JOGINDER SINGH Vs. MOHINDER KOUR
May 4, 2009
JOGINDER SINGH Vs. UNION OF INDIA
February 19, 2009
JOZI BASHIR ASHAWARI Vs. IRSHAD AHMAD KUCHAY
March 20, 2009
JUNID ASHRAF Vs. UNIVERSITY OF KASHMIR AND ORS.
March 19, 2009
JYOTI PVT LTD Vs. ALI SHAH
December 18, 2009
JYOTSNA MENGI Vs. CHAIRMAN JANDK PSC
March 30, 2009
KABLA SINGH Vs. PARI RAM
February 4, 2009
KAKA RAM Vs. STATE
January 2, 2009
KAKI DEVI Vs. KARAN SINGH AND ORS.
November 16, 2009
KAMALDEEP KOUR MANN Vs. UNIVERSITY OF JAMMU
February 4, 2009
KANHAIYA GUPTA Vs. PARMANAND SHASTRI
February 26, 2009
KARAN SINGH Vs. STATE & ORS
April 20, 2009
KASHI NATH TIKOO Vs. STATE THROUGH HOME
May 11, 2009
KASHMIR PULSES ROLLER FLOUR MILLS Vs. STATE OF J&K
July 16, 2009
KASHMIR SINGH MANHAS (DR.) Vs. STATE OF J. AND K. AND ORS.
October 21, 2009
KASTURI LAL Vs. UNION OF INDIA AND ORS.
January 1, 2009
KHEM RAJ Vs. STATE AND ORS.
October 29, 2009
KHURSID AHMED BHAT Vs. HAJI BASHIR AHMED BHAT
October 1, 2009
KISHORE KUMAR AND ANR. Vs. JOGINDER PAL AND ANR.
September 15, 2009
KRISHAN LAL Vs. UNION OF INDIA & ORS
June 5, 2009
KRISHNA TRADING CO. Vs. TAWI FOOD PVT. LTD.
February 4, 2009
KULDEEP SINGH AND ANR. Vs. PRITHPAL SINGH AND ANR.
October 28, 2009
KULWANT SINGH Vs. MUNNA LAL
October 12, 2009
L I C OF INDIA & ORS Vs. REHMAT ULLAH
November 19, 2009
LAL CHAND AND ORS. Vs. STATE OF J&K
June 5, 2009
LARSEN AND TOUBRO LTD. Vs. STATE OF J&K AND ORS.
September 30, 2009
LIYAQAT SULTAN LONE Vs. STATE OF J&K AND ORS.
February 26, 2009
LOCHAN RAM Vs. STATE
August 19, 2009
LOK NATH SINGH Vs. UNION OF INDIA
December 31, 2009
M. PESHIN Vs. STATE AND ORS.
July 27, 2009
M.A. KHAN AND ORS. Vs. STATE OF J. AND K. AND ORS.
October 5, 2009
MADAN GOPAL Vs. J. AND K. STATE HANDLOOM DEV CORP. AND ORS.
October 15, 2009
MADAN LAL Vs. UNION OF INDIA
February 6, 2009
MADAN LAL Vs. UNION OF INDIA
July 31, 2009
MADAN LAL DOGRA Vs. STATE OF J&K
November 20, 2009
MADAN LAL SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
August 28, 2009
MADHU SYAL (DR.) Vs. STATE OF J. AND K. AND ORS.
November 26, 2009
MAGPIE HYDEL CORP LTD Vs. STATE
May 22, 2009
MAJID AHMAD KHAN Vs. SATPAL
April 4, 2009
MAJOR SINGH Vs. STATE
April 23, 2009
MAN DAI Vs. STATE
June 5, 2009
MANAGEMENT OF HINDUSTAN LEVER LTD Vs. STATE
September 29, 2009
MANGAT RAM Vs. STATE
November 9, 2009
MANGAT SINGH Vs. DIWAKAR SINGH
December 31, 2009
MANGU RAM Vs. STATE
November 16, 2009
MANJEET SINGH Vs. UNION OF INDIA
February 6, 2009
MANOHAR LAL Vs. STATE OF J&K
July 29, 2009
MANZOOR AHMAD BHAT Vs. STATE AND ORS.
November 5, 2009
MANZOOR AHMAD ITOO Vs. SYED SHAKEELA TASLEEM & ORS
December 10, 2009
MANZOOR AHMAD KHAN Vs. AB RASHID KHAN
May 27, 2009
MANZOOR HUSSAIN GULSHAN Vs. STATE
May 1, 2009
MEHMOOD AKHTAR MALIK Vs. STATE
April 17, 2009
MEHRAJ Vs. STATE OF J&K AND ORS.
October 1, 2009
MEHRAJ UD DIN KANT Vs. NANDI AKHTER
July 6, 2009
MEHRAJ UD DIN WANI Vs. PAROOQ AHMED MIR
October 26, 2009
MILLENNIUM AUTOMATION AND SYSTEM LTD. Vs. ORBIT COMPUTERS WORKS
April 2, 2009
MINISTRY OF DEFENCE Vs. JANAK RAJ
October 8, 2009
MIR ENGINEERS & BUILDERS Vs. SANJAY DIESELS
December 24, 2009
MIR HUSSAIN Vs. STATE OF J. AND K. AND ORS.
December 18, 2009
MIR NASEEM AHMAD Vs. STATE
April 27, 2009
MIRZA MOHD MASOOD KHAN Vs. STATE OF J&K
March 25, 2009
MOHAMMAD ASHRAF LONE Vs. STATE OF J&K AND ORS.
September 2, 2009
MOHAMMAD GULZAID KHAN Vs. STATE AND ORS.
October 29, 2009
MOHAMMAD HASHIM KHAN Vs. STATE OF J. AND K. AND ORS.
December 22, 2009
MOHAMMAD JABBAR Vs. FAYAZ AHMAD KHANDAY & ORS
September 15, 2009
MOHAMMAD OBAID Vs. UNION OF INDIA
April 10, 2009
MOHAMMAD RAFIQ SOFI Vs. STATE OF J&K AND ORS.
October 26, 2009
MOHAMMAD RAMZAN KHAJA Vs. STATE
November 11, 2009
MOHAMMAD SADIQ Vs. STATE OF J. AND K. AND ORS.
October 30, 2009
MOHAMMAD SHABAN MALLA Vs. STATE OF J&K AND ORS.
August 1, 2009
MOHAMMAD SHAFI PARRA AND ANR. Vs. STATE AND ORS.
November 6, 2009
MOHAMMAD SIDIQ SHOSHA Vs. STATE OF J&K
October 5, 2009
MOHAMMAD TAYUB MALLA Vs. STATE AND ORS.
August 31, 2009
MOHAMMAD YASEEN SHAH Vs. STATE OF J. AND K. AND ORS.
December 3, 2009
MOHAMMAD YOUSUF MALIK Vs. STATE AND ORS.
December 24, 2009
MOHAN SINGH AND ORS. Vs. J&K SPL. TRIBUNAL AND ORS.
July 30, 2009
MOHAR SINGH Vs. STATE
February 16, 2009
MOHD AFZAL MALIK Vs. STATE
August 18, 2009
MOHD AFZAL SHEIKH Vs. STATE
November 19, 2009
MOHD AFZAL WANI Vs. STATE OF J&K
October 29, 2009
MOHD AKBAR DAR Vs. STATE
December 7, 2009
MOHD ASHRAF AKHOON Vs. STATE
May 25, 2009
MOHD ASHRAF KHAN Vs. STATE OF J&K
January 21, 2009
MOHD AYOUB HANJI Vs. STATE
February 5, 2009
MOHD FAROOQ Vs. STATE OF JAMMU AND KASHMIR
April 20, 2009
MOHD FAROOQ Vs. GULSHAN WANI
June 5, 2009
MOHD IMRAN DAGGA Vs. STATE
November 6, 2009
MOHD ISMAIL SOHIL Vs. STATE OF J&K
May 11, 2009
MOHD KHALIQ Vs. STATE
December 7, 2009
MOHD MAQBOOL BHAT Vs. STATE OF J&K
December 7, 2009
MOHD MAQBOOL DAR Vs. STATE OF J&K
May 11, 2009
MOHD QUASIM Vs. STATE
April 15, 2009
MOHD SHABAN Vs. NATIONAL INSURANCE CO LTD
March 11, 2009
MOHD SHAFI BHAT Vs. STATE
February 19, 2009
MOHD SHAFI SEER Vs. STATE
May 25, 2009
MOHD SHAFI SHEIKH Vs. STATE
April 24, 2009
MOHD SULTAN Vs. OSWAL WOOLEN MILLS LTD
November 5, 2009
MOHD SULTAN Vs. OSWAL MILLS
October 30, 2009
MOHD SULTAN MIR Vs. GH NABI MIR
March 4, 2009
MOHD YOUSUF MIR Vs. STATE
February 4, 2009
MOHD. AKBAR WANI Vs. STATE
December 1, 2009
MOHD. AKBER GANAI Vs. GH. QADIR BHAT
July 16, 2009
MOHD. ASHRAF HAKIM Vs. STATE AND ORS.
September 11, 2009
MOHD. ASHRAF KHAN Vs. STATE
December 4, 2009
MOHD. FAROOQ Vs. STATE OF J&K
March 20, 2009
MOHD. IQBAL SHAH Vs. MST. PARVEENA
August 13, 2009
MOHD. IQBAL WANI AND ANR. Vs. STATE AND ORS.
February 6, 2009
MOHD. MAQBOOL DAR Vs. STATE OF J&K & ORS.
October 6, 2009
MOHD. MAQBOOL MIR Vs. ALI MOHD. GANAI
December 14, 2009
MOHD. MUZAFFAR AHMAD SHEIKH Vs. RIFAT ARA AND ANR.
July 3, 2009
MOHD. SADIQ Vs. STATE AND ORS.
August 25, 2009
MOHD. SHAFI DAR AND ANR. Vs. STATE AND ORS.
December 7, 2009
MOHD. SHAKOOR KHATANA Vs. STATE OF J&K ORS.
February 4, 2009
MOHD. SYED PEER Vs. STATE
November 23, 2009
MOHINDER KUMAR AND ORS. Vs. STATE AND ORS.
August 4, 2009
MOHINDER SINGH Vs. UNION OF INDIA
January 2, 2009
MST. MUBINA AND ORS. Vs. MUSHTAQ AHMAD RAINA AND ORS.
October 20, 2009
MUBARIK AHMAD MIR Vs. STATE OF J&K
June 5, 2009
MUHAMMAD YOUSUF KALOO Vs. STATE OF J&K AND ORS.
August 25, 2009
MUKESH KUMAR Vs. STATE OF J&K
December 18, 2009
MUKHTAR AHMAD WANI AND ORS. Vs. MOHAMMAD RAMZAN WANI AND ORS.
October 5, 2009
MUKHTAR AHMED WANI Vs. MOHD RAMZAN WANI
April 24, 2009
MUMTAZ AHMAD Vs. STATE OF JAMMU AND KASHMIR
August 24, 2009
MUMTAZ ALI CHAKAT Vs. STATE OF J&K
January 3, 2009
MUNI BATOOL Vs. STATE AND ORS.
October 23, 2009
MUNSHI KHAN Vs. CHAIRMAN, J&K SPECIAL TRIBUNAL
November 26, 2009
MUSHTAQ AHMAD BHAT Vs. STATE OF J&K
May 2, 2009
MUSHTAQ AHMAD GANAI Vs. STATE AND ORS.
December 1, 2009
MUSHTAQ AHMED MIR Vs. AKASH AMIN BHAT
March 12, 2009
N K MEHTA Vs. STATE OF J&K
April 4, 2009
N.C. PRABHAKAR (DR.) Vs. STATE AND ORS.
February 6, 2009
NABLA BANOO Vs. STATE OF J AND K AND ORS.
March 18, 2009
NABLA BANOO Vs. STATE OF J&K
February 28, 2009
NAQASH ROYAL ARTS Vs. UNITED INDIA INSURANCE CO
March 11, 2009
NARESH KUMAR Vs. STATE AND ORS.
February 13, 2009
NARESH KUMAR Vs. UNION OF INDIA
April 20, 2009
NARESH SINGH Vs. STATE
April 2, 2009
NASEER AHMAD MALIK Vs. STATE OF JANDK
June 29, 2009
NASIR AHMAD SHEIKH Vs. S MOHAN SINGH
July 31, 2009
NATIONAL INSURANCE CO Vs. POSHKAR NATH PANDITA & SONS
November 12, 2009
NATIONAL INSURANCE CO LTD Vs. SHAGUFTA & ORS
August 21, 2009
NATIONAL INSURANCE CO LTD Vs. SARALJIT KOUR
April 20, 2009
NATIONAL INSURANCE CO LTD Vs. TAHIRA BEGUM
June 4, 2009
NATIONAL INSURANCE CO LTD Vs. JAWAHAR LAL
October 6, 2009
NATIONAL INSURANCE CO LTD Vs. YASH PAUL
October 13, 2009
NATIONAL INSURANCE CO LTD Vs. KARAN SINGH
January 3, 2009
NATIONAL INSURANCE CO LTD Vs. ZEBA
February 12, 2009
NATIONAL INSURANCE CO LTD Vs. S TRILOCHAN SINGH
April 20, 2009
NATIONAL INSURANCE CO LTD Vs. ZAHIDA BEGUM
June 4, 2009
NATIONAL INSURANCE CO LTD Vs. PARAS RAM
June 30, 2009
NAZIR AHMAD PARRAY Vs. UNION OF INDIA (UOI) AND ORS.
December 18, 2009
NAZIR AHMAD SHAH Vs. STATE AND ANR.
September 1, 2009
NAZIR AHMED SHAH Vs. HALIMA
February 4, 2009
NEERU SHARMA Vs. STATE
November 17, 2009
NEW CENTURY COMMUNICATIONS AND ORS. Vs. UNION OF INDIA AND ORS.
August 20, 2009
NEW GAYZAL PHARMACEUTICALS Vs. STATE OF J. AND K.
April 9, 2009
NEW INDIA ASSURANCE CO LTD Vs. JASVEER KOUR
September 15, 2009
NEW INDIA ASSURANCE CO LTD Vs. RAJ KUMAR
May 6, 2009
NEW INDIA ASSURANCE CO LTD Vs. GH QADIR
April 24, 2009
NEW INDIA ASSURANCE CO LTD Vs. GHULAM QADIR
April 20, 2009
NEW INDIA ASSURANCE CO. Vs. GH.RASOOL
May 15, 2009
NEW INDIA ASSURANCE CO. LTD. Vs. JASMEET KOUR AND ORS.
February 27, 2009
NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. VIRENDER MOHAN KAPOOR AND ORS.
August 20, 2009
NIC Vs. HAMNAWAZ
July 31, 2009
NIGHAT MAJID Vs. FINANCIAL COMMISSIONER
August 20, 2009
NISAR HUSSAIN HAKIM AND ORS. Vs. UNION OF INIA (UOI) AND ORS.
November 26, 2009
NISHTER AB RUB Vs. STATE OF J&K
May 30, 2009
NISSAR AHMED Vs. STATE OF J&K
December 8, 2009
NITCO ROADWAYS LTD Vs. COMMISSIONER OF INCOME TAX
November 12, 2009
NOOR MOHD BHAT Vs. STATE
July 28, 2009
OM PARKASH Vs. DARSHAN KUMAR MAHAJAN
July 31, 2009
OM PARKASH Vs. STATE
December 15, 2009
OM PARKASH Vs. STATE
August 28, 2009
OM PRAKASH Vs. LAL DIN KHATANA
February 5, 2009
OM PRAKASH Vs. MATA VAISHNO DEVI SHRINE BOARD
April 20, 2009
OM PRAKASH VERMA Vs. SONU SINGH
June 5, 2009
OM SHARMA Vs. STATE AND ORS.
August 27, 2009
OMNI PROTECH DRUGS (PVT.) LTD. Vs. STATE AND ORS.
July 24, 2009
ORIENTAL INSURANCE CO LTD Vs. DARSHAN DEVI
October 8, 2009
ORIENTAL INSURANCE CO LTD Vs. GULZAR BEGUM
December 8, 2009
ORIENTAL INSURANCE CO LTD Vs. RAKESH GUPTA
April 20, 2009
ORIENTAL INSURANCE CO LTD Vs. SURINDER KUMAR
May 15, 2009
ORIENTAL INSURANCE CO LTD Vs. DAR BRICK KILN
February 21, 2009
ORIENTAL INSURANCE CO LTD Vs. BANSI LAL
June 29, 2009
ORIENTAL INSURANCE CO LTD Vs. VEENA DEVI
February 25, 2009
ORIENTAL INSURANCE CO LTD Vs. SOM RAJ
March 4, 2009
ORIENTAL INSURANCE CO LTD Vs. SOM RAJ
April 4, 2009
ORIENTAL INSURANCE CO. LTD Vs. RITA KOUL & ORS
May 18, 2009
ORIENTAL INSURANCE CO. LTD. Vs. RUKMA AND OTHERS
December 26, 2009
OWAIS AHMED SHAH AND ORS. Vs. UNIVERSITY OF KASHMIR AND ORS.
March 19, 2009
PANCH DASHNAAM ZOONAA AKHARA Vs. ASHOM GUPTA
May 22, 2009
PANKAJ KUMAR Vs. UNION OF INDIA
February 19, 2009
PARLHAD SINGH Vs. COLLECTOR ASSISTANT COMMISSIONER
June 5, 2009
PARVEEZA AKTHER Vs. STATE AND ORS.
October 26, 2009
PAWAN GUPTA Vs. JOINT FINANCIAL COMMISSIONER
April 9, 2009
PAWAN KUMAR Vs. STATE
June 2, 2009
PERSIAN LEATHER GARMENTS Vs. COMMISSIONER, INDUSTRIES & COMMERCE AND ORS.
May 16, 2009
PEYARI LAL TICKOO Vs. STATE
February 6, 2009
PINTOO KUMAR PAHALWAN Vs. STATE THROUGH DISTRICT MAGISTRATE GANDERBAL
May 11, 2009
PRABHAT SINGH JAMWAL Vs. IQBAL SINGH
December 7, 2009
PRAKASH CHAND Vs. STATE OF J&K
April 27, 2009
PRASHANT DINGRA Vs. CHENAB TEXTILES MILLS
May 15, 2009
PREM NATH Vs. CHUNI LAL
March 20, 2009
PRITAM SINGH Vs. STATE AND ORS
January 3, 2009
PRITAM SINGH Vs. STATE
August 24, 2009
PRITHVI RAJ Vs. RAM DITTA
May 7, 2009
PRIYANKA OVERSEAS PVT LTD Vs. J AND K BANK LTD
June 16, 2009
PUSHPJEET SINGH AND ORS. Vs. STATE OF J. AND K. AND ORS.
October 12, 2009
QAZI SHABIR AHMED Vs. INCOME TAX OFFICER
February 11, 2009
RAGHUBIR SINGH BAL Vs. UNION OF INDIA
December 31, 2009
RAHUL PANT Vs. STATE
June 1, 2009
RAJ KAMAL SUDAN Vs. UNION OF INDIA
April 17, 2009
RAJ KUMARI Vs. SITA DEVI AND ORS.
April 1, 2009
RAJA Vs. KHATIJA
July 10, 2009
RAJA Vs. SPECIAL TRIBUNAL, J&K
October 21, 2009
RAJA ANEES ALI AND ORS. Vs. STATE OF J. AND K. AND ORS.
November 26, 2009
RAJA BEGUM Vs. MEHRAJ
November 3, 2009
RAJESH KUMAR AND ORS. Vs. STATE AND ORS.
April 2, 2009
RAJINDER KUMAR SHARMA Vs. JYOTI SHARMA
March 30, 2009
RAJNI SHARMA Vs. STATE
April 18, 2009
RAKESH KUMAR Vs. STATE
April 17, 2009
RAKESH KUMAR Vs. STATE
November 16, 2009
RAM KRISHAN Vs. STATE AND ORS.
August 26, 2009
RAM PAUL Vs. STATE OF JAMMU AND KASHMIR
February 16, 2009
RAM SAROOP Vs. BASANT RAM
June 29, 2009
RAMAN MATTOO Vs. PARVEZ SHERA
August 17, 2009
RAMESH CHANDRA Vs. ARA TRADERS
April 23, 2009
RAMESH KUMAR Vs. STATE OF JAMMU AND KASHMIR
May 7, 2009
RANGE OFFICER Vs. NASIB RAJ
April 9, 2009
RANI KOUR Vs. STATE AND ORS.
July 17, 2009
RASOOL FATIMA Vs. STATE OF J&K
December 31, 2009
RATNO DEVI Vs. BHARAT SINGH
February 4, 2009
RATTAN MANI Vs. MOHINDER KUMAR
January 2, 2009
RAVI KANT SHARMA Vs. STATE OF J&K
December 18, 2009
RAVINDER KUMAR JAIN Vs. STATE OF J&K AND ORS.
February 27, 2009
RAVINDER RAINA Vs. CHAIRMAN, SSRB
April 24, 2009
RAWAIL DASS Vs. UNION OF INDIA (UOI) AND ORS.
July 28, 2009
RENU SHARMA Vs. STATE
December 31, 2009
RESIDENTS OF CHANNI HIMMAT Vs. STATE OF JANDK
April 1, 2009
RESIDENTS OF MANDIR BAGH Vs. STATE OF J&K
May 2, 2009
REYAZ AHMAD RAH Vs. DIVISIONAL FOREST OFFICER
November 16, 2009
RIFAT ARA Vs. S KARAN SINGH RAINA
June 5, 2009
RITA KUMARI Vs. UNION OF INDIA
March 7, 2009
RIYAZ AHMAD BHAT Vs. STATE OF J&K
December 11, 2009
RIYAZ AHMAD GADA Vs. STATE OF J&K AND ORS.
September 29, 2009
RIYAZ AHMED BHAT Vs. STATE OF J AND K
October 15, 2009
S JASPAL SINGH Vs. STATE
April 20, 2009
S KANWARJEET SINGH Vs. STATE
February 11, 2009
S P GUPTA Vs. N I C
June 5, 2009
S SUNDER SINGH Vs. VEDIOCON INDUSTRIES LTD
December 11, 2009
S VIKRAM SINGH Vs. STATE OF J&K
July 28, 2009
SAFIA BEGUM Vs. STATE AND ORS.
September 29, 2009
SAFINA BI Vs. PARVEZ AHMED
October 14, 2009
SALAAM DAR Vs. MAHADA DAR
April 10, 2009
SAMEENA MAQBOOL Vs. STATE
March 20, 2009
SAMEER AHMAD BHAT Vs. STATE OF J AND K
November 9, 2009
SANDEEP KOUR Vs. BAJINDER SINGH
December 18, 2009
SANJAY DIESELS Vs. MIR ENGINEERS & BUILDERS
May 25, 2009
SANJAY GUPTA Vs. NISSAR AHMAD BHAT
February 12, 2009
SANJEET KUMAR (EX-SEP) Vs. UNION OF INDIA
November 17, 2009
SANTOSH SHARMA Vs. STATE OF J&K AND ORS.
September 15, 2009
SARDAR SINGH Vs. STATE
May 16, 2009
SAT PAL Vs. STATE
April 15, 2009
SATISH CHANDER Vs. STATE
November 16, 2009
SATLUJ INDUSTRIES LTD Vs. RGBJ SILK MILLS
May 16, 2009
SAWHNEY ROADWAYS Vs. UNITED INDIA INSURANCE CO. AND ANR.
October 12, 2009
SEWA SINGH AND ORS. Vs. STATE AND ORS.
October 20, 2009
SHABIR AHMAD BHAT Vs. STATE OF JAMMU AND KASHMIR
March 12, 2009
SHABIR AHMAD KHAN Vs. STATE
December 24, 2009
SHABIR AHMED Vs. STATE
July 31, 2009
SHAFAT AHMAD ZAROO Vs. SHARAN PAUL SINGH
December 24, 2009
SHAFKETH RASOOL BABA Vs. STATE AND OTHERS
February 4, 2009
SHAHMALI Vs. STATE AND ORS.
December 30, 2009
SHAHNAZ DAR (DR.) Vs. MEDICAL COUNCIL OF INDIA AND ORS.
September 16, 2009
SHAHZADA BASHIR QARI Vs. L SHEIKH
May 2, 2009
SHAHZADA BASHIR QARI AND ORS Vs. LALA SHEIKH AND ORS
December 24, 2009
SHAHZADA PARVEEN Vs. STATE OF J&K
February 4, 2009
SHAISTA NAAZ Vs. STATE OF J&K
July 6, 2009
SHAKEEL Vs. COLLECTOR LAND ACQUISITION AND ORS.
December 24, 2009
SHAKEELA AKHTER Vs. STATE OF J&K
April 8, 2009
SHALINDER KUMATR Vs. STATE OF JAMMU AND KASHMIR
January 2, 2009
SHAM KUMAR Vs. STATE OF J&K
May 25, 2009
SHAMEMA SOFI Vs. GH RASOOL BABA
April 24, 2009
SHAMIM AHMED Vs. STATE
May 22, 2009
SHAMSHER ALAM Vs. STATE
October 21, 2009
SHAMSHER SINGH Vs. UNION OF INDIA
March 20, 2009
SHANKUTLA DEVI & ORS Vs. MADAN LAL
December 18, 2009
SHAZIA MASOODI Vs. STATE OF J&K
April 16, 2009
SHEELA KUMARI Vs. STATE
February 6, 2009
SHEELAWANTI Vs. SPECIAL TRIBUNAL, J&K
May 14, 2009
SHEIKH MOHD AMIN Vs. RIFAT FAROOQ RESHI
December 7, 2009
SHEIKH MUZAFFAR RASHID Vs. HIGH COURT OF J. AND K. AND ORS.
November 6, 2009
SHER SINGH Vs. STATE
April 20, 2009
SHIV NARAYAN AND ANR. Vs. SHARDA DOGRA AND ANR.
February 6, 2009
SHOWKAT AHMAD KHAN Vs. STATE
December 11, 2009
SHOWKAT AHMAD LONE Vs. MUMTAZA
April 24, 2009
SHOWKAT AHMAD MIR AND ORS. Vs. STATE OF J. AND K. AND ORS.
December 2, 2009
SHOWKAT AHMAD PARRAY (DR.) Vs. STATE OF J. AND K. AND ORS.
December 18, 2009
SHOWKAT AHMAD ZADOO AND ANR. Vs. STATE OF J&K AND ORS.
August 31, 2009
SHOWKAT ALI MUFTI (DR.) Vs. STATE AND ORS.
August 27, 2009
SHRISH DUTT Vs. STATE
November 20, 2009
SHYAM SINGH Vs. PUBLIC SERVICE COMMISSION, J&K
April 27, 2009
SIMBO DEVI Vs. STATE OF JAMMU AND KASHMIR
April 2, 2009
SIRAJ Vs. STATE AND ORS.
September 15, 2009
SKUAST & ANR Vs. COLLECTOR & ORS
October 26, 2009
SONAM JOLDAN Vs. ACADEMY OF ART, CULTURE & LANGUAGES
April 17, 2009
SOURAV GUPTA Vs. STATE
February 4, 2009
STATE Vs. GH. NABI GADDA
December 18, 2009
STATE Vs. M AYOUB BHAT
March 19, 2009
STATE Vs. RAVINDER SINGH
April 2, 2009
STATE Vs. A.K. SADHU AND ORS.
February 26, 2009
STATE AND ORS. Vs. MUHAMMAD AMIN SHEIKH
December 22, 2009
STATE FOREST CORP , J&K Vs. COMMISSIONER, PROVIDENT FUND
June 2, 2009
STATE OF J&K Vs. CHAMAN LAL GANJOO
May 5, 2009
STATE OF J&K Vs. MUSHTAQ AHMAD WANI
December 7, 2009
STATE OF J&K Vs. GH RASOOL BHAT
December 24, 2009
STATE OF J&K Vs. MOHINDER NATH JALALI
November 17, 2009
STATE OF J&K Vs. FAROOQ AHMAD RENZO
December 11, 2009
STATE OF J&K Vs. TAWI EDUCATIONAL TRUST
November 16, 2009
STATE OF J&K Vs. SUNIL KHANNA
December 2, 2009
STATE OF J&K AND ANR. Vs. AIJAZ AHMED SHAH
August 27, 2009
STATE OF J. AND K. AND ANR. Vs. AMIR-UD-DIN BABA
December 18, 2009
STATE OF J. AND K. AND ORS. Vs. IFTHKAR HUSSAIN AND ORS.
December 23, 2009
STATE OF JANDK Vs. WAZIRA KOUNSAR
August 10, 2009
SUBHASH CHANDER Vs. STATE OF J AND K
December 18, 2009
SUBHASH SINGH Vs. STATE
April 2, 2009
SUDARSHAN BAKAYA Vs. STATE
February 21, 2009
SUDERSHAN KHULLAR AND ANR. Vs. JOGINDER NATH
April 2, 2009
SUDERSHAN KUMAR KHAJURIA Vs. HARI KRISHAN GANDOTRA
February 21, 2009
SULTAN GANAI Vs. STATE
May 11, 2009
SUNDEEP KUMAR Vs. STATE OF J&K
December 31, 2009
SUNIL CHOUDHARY Vs. ALISHA ENTERPRISES
May 22, 2009
SUNIL KUMAR DUBEY Vs. STATE AND ORS.
September 11, 2009
SUNIL VERMA Vs. VARINDER SHARMA
June 5, 2009
SUNIL WALI Vs. MAHARAJ KRISHAN RAINA
February 6, 2009
SUNITA KUMARI Vs. STATE
April 20, 2009
SURABI INSTITUTE OF ETT KATHUA Vs. STATE AND ORS.
October 30, 2009
SURAJ PARKASH Vs. SHO, P/S REASI
May 4, 2009
SURAJ SINGH Vs. UNION OF INDIA & ORS
August 20, 2009
SURAYA JABEEN Vs. STATE OF J&K AND ORS.
August 28, 2009
SURINDER SINGH Vs. STATE
May 15, 2009
SURINDER SINGH JAMWAL Vs. STATE
July 31, 2009
SURINDER SINGH JAMWAL Vs. STATE
December 7, 2009
SUSHEELA DEVI Vs. MUNISH KAPOOR
September 4, 2009
SUSHILA SHARMA Vs. NLM ENTERPRISES
December 31, 2009
SYED ALAM Vs. STATE OF J&K
February 18, 2009
SYED ASIYA ANDRABI Vs. STATE AND ORS.
August 26, 2009
SYED MOHAMMAD LIYLAS Vs. JAWAHIRA AND ORS.
August 10, 2009
SYED SHAMIM RIZVI AND ORS. Vs. STATE OF J&K AND ORS.
November 20, 2009
SYED WASEEM YAQOOB Vs. STATE
April 7, 2009
T K SINGHAL Vs. UNION OF INDIA
December 23, 2009
TAHIR FARHAT SHAH Vs. STATE
July 27, 2009
TALIB HUSSAIN LONE Vs. STATE OF J&K
February 4, 2009
TARA CHAND Vs. STATE
October 15, 2009
TASHI LARGIAL AND ANOTHER Vs. SONAM TSOMO
April 2, 2009
TASHI RIGZIN Vs. STANZIN JIGMED
November 23, 2009
TAWI EDUCATIONAL TRUST Vs. STATE
June 5, 2009
TEJ RAM Vs. RAJINDER SINGH
July 1, 2009
THAKUR ASHWANI SINGH Vs. FAROOQ AHMED ZARGER
August 17, 2009
TILAK RAJ (EX RIFLEMAN) Vs. UNION OF INDIA
May 15, 2009
TILAK RAJ AND ANR. Vs. ROMESH CHANDER
August 21, 2009
TIRATH SINGH Vs. STATE
November 16, 2009
TIRLOKI NATH SHARMA Vs. OM PARKASH AND ANR.
February 26, 2009
TSERING ANGCHUK Vs. STATE JAMU AND KASHMIR
July 23, 2009
TURNER HOANE AND CO. Vs. S. GULAB SINGH AND J.W. BELL
December 25, 2009
UMRA JAN MIR Vs. STATE OF J. AND K. AND ORS.
October 15, 2009
UNION OF INDIA Vs. AYODHYA NATH
April 4, 2009
UNION OF INDIA Vs. FATIMA
January 1, 2009
UNION OF INDIA Vs. DARSHAN KUMAR SHARMA
December 31, 2009
UNION OF INDIA Vs. ABDUL HAMID BHAT
December 24, 2009
UNION OF INDIA Vs. ENGINEERS BUILDERS & ASSO
December 7, 2009
UNION OF INDIA Vs. ZAREENA BEGUM
December 9, 2009
UNION OF INDIA & ORS Vs. SHOWKAT ALI CHECHI
August 25, 2009
UNION OF INDIA (UOI) AND ORS. Vs. STATE OF J AND K AND ORS.
March 7, 2009
UNION OF INDIA (UOI) AND ORS. Vs. STATE AND ANR.
December 4, 2009
UNION OF INDIA (UOI) AND ORS. Vs. RANJEET KOUR AND ORS.
October 5, 2009
UNION OF INDIA AND ORS. Vs. MOHINDER SINGH AND ORS.
September 3, 2009
UNION OF INDIA AND ORS. Vs. BEANT SINGH AND SONS
October 20, 2009
UNITED INDIA INSURANCE CO LTD Vs. OM PRAKASH
July 17, 2009
UNITED INDIA INSURANCE CO LTD Vs. RIAZ
February 28, 2009
UNIVERSITY OF JAMMU Vs. DANISH WANI
March 20, 2009
VIJAY CHOWDHARY Vs. STATE
April 23, 2009
VIJAY KUMAR ATRI Vs. STATE OF J&K
June 2, 2009
VIJAY KUMARI Vs. STATE OF J&K
May 15, 2009
VINAY PASRICHA Vs. BASHIR AHMAD KHAN
July 8, 2009
VINOD KUMAR Vs. STATE
April 17, 2009
VIPIN PAUL SHARMA Vs. JOGINDER SINGH
July 1, 2009
VISHAL BHATI Vs. STATE
December 7, 2009
VIVEK SHARMA Vs. SOM DUTT
February 21, 2009
VYAS SHARMA Vs. STATE OF J. AND K.
August 28, 2009
WALI MUHAMMAD KAR Vs. HABIB ULLAH KAR
April 23, 2009
YASH PAUL Vs. STATE AND ORS.
November 26, 2009
YATISH CHANDRA MISHRA (COL ) Vs. UNION OF INDIA
November 16, 2009
YOGESH BAMBA Vs. STATE
April 23, 2009
ZAHOOR HUSSAIN ZARGER Vs. STATE
December 3, 2009
ZAKIR HUSSAIN GANAI Vs. STATE OF J&K
February 4, 2009
ZOONA AND ORS. Vs. GH. HASSAN KHANDAY AND ORS.
December 18, 2009
ZULFKAR ALI Vs. STATE AND ORS.
August 28, 2009