Case Index

Title
Date
RENUKA DEVI W/O AMAL SINGH Vs. STATE OF BIHAR
January 9, 2009
(SPONSORED BY CENTRAL BANK OF INDIA), BRANCH-SONHO, DISTRICT-SARAN Vs. UTTAR BIHAR KSHETRIYA GRAMIN BANK THROUGH ITS GENERAL MANAGER, HEAD OFFICE- SHARMA COMPLEX, KALAMBAGH CHOWK,
April 9, 2009
ABDUL RAQUIB Vs. STATE OF BIHAR
September 16, 2009
ABDUS SHAKOOR ALIAS SHAKUR MIAN Vs. MD.RAJA MIAN
March 25, 2009
ABHAY SHANKAR SINHA Vs. STATE OF BIHAR
July 24, 2009
ABHIMANYU KUMAR S/O SRI TRIBENI PD.SINGH Vs. UNION OF INDIA
April 15, 2009
ABHISHEK KUMAR SINGH Vs. STATE OF BIHAR
January 5, 2009
ABINANDAN ROY Vs. BIHAR SCHOOL EXAMINATION BOARD
February 9, 2009
ABSAR ALAM ALIAS AFSAR ALAM Vs. STATE OF BIHAR
July 16, 2009
ACHINT KUMAR LAL @ ACHINTA KUMAR LAL SON OF LATE PROF SHIV CHANDRA LAL Vs. THE STATE OF BIHAR THROUGH THE CENTRAL BUREAU OF INVESTIGATION
August 10, 2009
ACQUISITION), GOVT.OF BIHAR, PATNA Vs. ANIL KUMAR GUPTA
February 10, 2009
ADAPUR, DISTRICT-EAST CHAMPARAN Vs. STATE OF BIHAR
May 5, 2009
AHMAD SIDDIQUI SON OF RAZI AHMAD SIDDIQUI Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF RAILWAYS
March 26, 2009
AJANTA CIRCUS, 89/3, RIPON STREET, CALCUTTA-16 (W.B.), A/P HARDING PARK, P.S.KOTWALI Vs. UNION OF INDIA
January 23, 2009
AJAY CHAUDHARY @ AJAY KUMAR CHAUDHARY, S/O SRI KAPILDEO CHUDHARY Vs. STATE OF BIHAR, THROUGH THE DIRECTOR GENERAL OF POLICE
June 24, 2009
AJAY KUMAR Vs. STATE OF BIHAR
March 18, 2009
AJAY KUMAR Vs. STATE OF BIHAR
April 22, 2009
AJAY KUMAR Vs. STATE OF BIHAR
May 6, 2009
AJAY KUMAR RAJAK S/O NARESH RAZAK Vs. ZONAL MANAGER.LIFE INSURANCE CORPORATION OF INDIA, EAST CENTRAL ZONAL OFFICE, JEEWAN DEEP BUILDING, EXHIBITION ROAD, PATNA
October 29, 2009
AJAY KUMAR SINGH @ AJAY KUMAR Vs. RAJ NARAYAN SINGH @ RAJAN
August 28, 2009
AJAY KUMAR SON OF SRI SUDHIR RAM Vs. STATE OF BIHAR THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT; VICE CHANCELLOR, VEER KUNWAR SINGH UNIVERSITY; CONTROLLER OF EXAMINATION, VEER KUNWAR SINGH UNIVERSITY AND THE REGISTRAR, VEER KUNWAR SINGH UNIVERSITY
August 7, 2009
AJAY PATHAK @ AJAYA KUMAR PATHAK @ PANDIT PATHAK SON OF LATE DINA NATH PATHAK Vs. STATE OF BIHAR AND YOGENDRA PRASAD CHOUDHARY S/O LATE RAJU NANDAN CHOUDHARY
February 9, 2009
AJEET KUMAR Vs. STATE OF BIHAR
May 28, 2009
AJIT KUMAR, SON OF MOHAN PRASAD SINHA Vs. UNION OF INDIA, MINISTRY OF RAILWAY, RAIL BHAWAN, NEW DELHI
November 7, 2009
AJIT PRASAD S/O LATE MANKESHWAR PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY, FOOD AND CIVIL SUPPLY DEPARTMENT AND THE S D O
May 22, 2009
AJOY KUMAR PODDAR Vs. STATE OF BIHAR
January 20, 2009
AJOY KUMAR PODDAR Vs. STATE OF BIHAR
January 27, 2009
AJOY KUMAR PODDAR Vs. STATE OF BIHAR
February 27, 2009
AKHILESH KUMAR S/O GAURI SHANKAR SINGH @ GAURI SHANKAR YADAV Vs. STATE OF BIHAR, THE SUPERINTENDENT OF POLICE (B), THE DIRECTOR GENERAL OF POLICE AND THE INSPECTOR GENERAL OF POLICE
January 28, 2009
AKHILESH PASWAN Vs. STATE OF BIHAR
May 6, 2009
AKHTARI KHATOON AND ORS. Vs. STATE OF BIHAR AND ORS.
June 24, 2009
AKSHAT CHAITANYA Vs. CHANAKYA NATIONAL LAW UNIVERSITY, THE VICE CHANCELLOR, CHANAKYA NATIONAL LAW UNIVERSITY, THE REGISTRAR, CHANAKYA NATIONAL LAW UNIVERSITY AND THE CONVENOR,
February 13, 2009
ALIK KUMAR BHATTACHARJEE Vs. STATE OF BIHAR
October 15, 2009
ALL INDIA POSTS & TELEGRAPHS SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF BIHAR
October 30, 2009
ALOK KUMAR PATHAK Vs. STATE OF BIHAR THROUGH THE SECRETARY (PRIMARY EDUCATION) HUMAN RESOURCES DEVELOPMENT DEPARTMENT GOVERNMENT OF BIHAR, NEW SECRETARIAT, BIHAR
February 10, 2009
ALOK KUMAR VERMA Vs. BIHAR STATE FINANCIAL CORPORATION, FRASER ROAD, PATNA THROUGH ITS MANAGING DIRECTOR
April 18, 2009
ALOK KUMAR, S/O OF LATE SHIV SHANKAR PRASAD SINGH AND ORS Vs. STATE OF BIHAR
March 17, 2009
ALOK MOHAN DAS Vs. STATE OF BIHAR
January 12, 2009
ALOK SINGH Vs. STATE OF BIHAR
July 31, 2009
AMAN PRIT SINGH SON OF BALDEV SINGH Vs. STATE OF BIHAR AND RAJ KUMAR SON OF HARBANS SETIA
July 31, 2009
AMAR KUMAR MAHTO Vs. STATE OF BIHAR
October 27, 2009
AMAR KUMAR SINGH Vs. STATE OF BIHAR
October 15, 2009
AMAR NATH CHAUDHARY Vs. MAHENDRA PRASAD SINGH
September 14, 2009
AMARESH KUMAR RAW SON OF CHATURBHUJ PRASAD RAW Vs. STATE OF BIHAR AND DULARI DEVI W/O LATE MAHENDRA PRASAD SINGH
June 24, 2009
AMBIKA MANDAL Vs. STATE OF BIHAR WITH
January 22, 2009
AMBIKA PRASAD MISHRA @ AMBIKA MISHRA Vs. SATISH MISHRA @ BHAWANI-CHANDRA MISHRA
February 5, 2009
AMIRI JHA Vs. STATE OF BIHAR
April 18, 2009
AMIRUZZAMAN @ MD.AMIR Vs. MANIK CHAND BINAKIA
March 3, 2009
AMIT KUMAR Vs. UNION OF INDIA
December 23, 2009
AMIT KUMAR SINGH, SON OF SRI PARASH Vs. STATE OF BIHAR
February 24, 2009
AMIT KUMAR SON OF SRI RAM KUMAR CHOUDHARY Vs. STATE OF BIHAR
January 30, 2009
AMIT RAJ SON OF RAM JEEVAN SINGH Vs. STATE OF BIHAR AND SUSHIL KUMAR, PROPRIETOR OF SPARSH TECHNOLOGIES
February 26, 2009
AMRENDRA SINGH @ MUNNA SINGH Vs. STATE OF BIHAR
November 30, 2009
AMRITA VERMA ALIAS SARA HAYAT KHANAM Vs. STATE OF BIHAR
August 21, 2009
ANADI KRISHNA Vs. STATE OF BIHAR AND SHAILENDRA KUMAR
November 17, 2009
ANAND JHA Vs. STATE OF BIHAR
February 11, 2009
ANAND JHA Vs. STATE OF BIHAR
April 9, 2009
ANAND KUMAR SINGH @.KALI SINGH S/O LATE DEO NARAYAN SINGH Vs. STATE OF BIHAR
May 6, 2009
ANAND LAL MAHTO Vs. HUMAN RIGHTS COMMISSION
January 21, 2009
ANAND MAHTO, SON OF LATE GAJENDRA MAHTO Vs. KIRAN KUMARI DEVI
February 10, 2009
ANAND ROY SON OF RAM NARAIN ROY Vs. STATE OF BIHAR
May 28, 2009
ANASIYA DEVI WIFE OF RAMINI MOHAN Vs. RAM RATI MANDAL SON OF LATE BOUKU MANDAL
April 7, 2009
AND RAVI DAYAL @ RAVISHWAR DAYAL, REPORTER, TIMES OF INDIA Vs. STATE OF BIHAR AND BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY THROUGH ITS INDUSTRIAL PROMOTION OFFICER MR.DEVENDRA PRASAD
August 18, 2009
ANDEKH YADAV S/O CHINA YADAV Vs. STATE OF BIHAR, RAJU YADAV S/O LATE BINOD YADAV
July 10, 2009
ANIL KISHORE CHAUDHARY @ ANIL CHAUDHARY SON OF SRI SARVA NARAYAN CHAUDHARY Vs. STATE OF BIHAR AND SUBHASH RAM S.I.
March 26, 2009
ANIL KUMAR Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS
September 14, 2009
ANIL KUMAR AGRAWAL Vs. RESERVE BANK OF INDIA
April 30, 2009
ANIL KUMAR CHOUBEY SON OF SRI ONKAR NATH CHOUBEY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PANCHAYAT RAJ DEPARTMENT, BIHAR, PATNA
December 8, 2009
ANIL KUMAR NIRALA AND MANOJ KUMAR BOTH SONS OF RAM KRISHNA PRASAD Vs. STATE OF BIHAR
July 2, 2009
ANIL KUMAR SAHA SON OF LATE ANANT PRASAD, R/O MOHALLA-ANANDPURI Vs. STATE OF BIHAR THROUGH THE AGRICULTURAL PRODUCE COMMISSIONER, GOVT.OF BIHAR, VIKAS BHAWAN, PATNA
January 28, 2009
ANIL KUMAR SINGH, ADOPTED SON OF LATE SITARAM SINGH Vs. STATE OF BIHAR
July 3, 2009
ANIL KUMAR SINHA SON OF SHRI YOGENDRA PRASAD SINHA Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL- CUM-LABOUR COURT NO.1, DHANBAD
April 24, 2009
ANIL PANDAY @ ANIL KUMAR PANDAY, S/O KAPILDEO PANDEY Vs. STATE OF BIHAR
February 20, 2009
ANIL PRAKASH SINHA Vs. STATE OF BIHAR
November 24, 2009
ANIL PRASAD JAISWAL S/O LATE PARAS NATH CHAUDHARY Vs. STATE OF BIHAR
February 6, 2009
ANIMESH KUMAR RAI @ GUDDU RAI @ ANIMESH KUMAR Vs. STATE OF BIHAR
August 24, 2009
ANIRUDH SHARMA Vs. STATE OF BIHAR THROUGH COLLECTOR, VAISHALI
August 19, 2009
ANITA DEVI Vs. STATE OF BIHAR
April 21, 2009
ANITA DEVI @ CHANDRA KALA DEVI WIFE OF SANT ATMA RAM, MUKHIYA GRAM PANCHAYAT RAJ BADRAM Vs. STATE OF BIHAR
July 20, 2009
ANITA KUWAR Vs. CHANDRA BHUSHAN SINGH
March 4, 2009
ANJULATA KUMARI; SUMAN KUMAR; SUNIL KUMAR PANDEY, MEERA DEVI Vs. STATE OF BIHAR
April 6, 2009
ANMOL KUMAR Vs. STATE OF BIHAR WITH
April 16, 2009
ANPURNA KUMARI Vs. STATE OF BIHAR THROUGH THE ADDITIONAL DIRECTOR GENERAL, CABINET VIGILANCE INVESTIGATION BUREAU-VI, CIRCULAR ROAD, PATNA
April 6, 2009
ANU DEVI, WIFE OF SRI SUBODH KUMAR Vs. STATE OF BIHAR THROUGH THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
April 17, 2009
ANU KUMARI Vs. STATE OF BIHAR
October 13, 2009
ANUGRAH JHA Vs. STATE OF BIHAR
July 10, 2009
ANUJ KUMAR Vs. UNION OF INDIA
March 24, 2009
ANURADHA KUMARI Vs. STATE OF BIHAR
February 9, 2009
ARA INDANE VYAPAR MANDAL SAHYOG SAMITI LTD DEVI ASTHAN, ARA, BHOJPUR Vs. INDIAN OIL CORPORATION LTD
May 14, 2009
ARBIND KUMAR Vs. STATE OF BIHAR
February 26, 2009
ARBIND KUMAR GIRI @ ARBIND GIRI Vs. DHANA DEVI
January 20, 2009
ARCHANA KUMARI Vs. STATE OF BIHAR
November 4, 2009
ARJUN DAS Vs. STATE OF BIHAR
March 16, 2009
ARUN KUMAR GUPTA @ ARUN KUMAR, SON OF LATE BENGA SAO Vs. SRI KISHORE GOSWAMI SON OF LATE DEV NARAIN GOSWAMI
April 17, 2009
ARUN KUMAR JHA Vs. UNION OF INDIA
August 4, 2009
ARUN KUMAR JHA SON OF SATYDEO JHA Vs. STATE OF BIHAR
August 7, 2009
ARUN KUMAR RANJAN SON OF LATE BECHAN PRASAD Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF AGRICULTURE, GOVERNMENT OF INDIA, NEW DELHI
August 13, 2009
ARUN KUMAR S/O LATE HARBANSH LAL GOVER Vs. STATE OF BIHAR AND SHRI MOHAN KUMAR S/O LATE SITA RAM
May 11, 2009
ARUN KUMAR TRIPATHI SON OF LATE BHUWAN RAM TRIPATHI Vs. STATE OF BIHAR
July 3, 2009
ARUN KUMAR VERMA SON OF SRI BHOLA PRASAD Vs. BIHAR STATE BEVERAGES CORPORATION LTD.
November 9, 2009
ARUN SAH SON OF LUTAN SAH Vs. STATE OF BIHAR
November 19, 2009
ARUNA MALHOTRA Vs. UNION OF INDIA
May 22, 2009
ARVIND KUMAR SON OF RAMPADARATH SINGH Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA
July 7, 2009
ASARAM JI ASHARAM Vs. STATE OF BIHAR THROUGH THE CHIEF SECY, GOVT. OF BIHAR, THE BIHAR STATE BOARD OF RELIGIOUS TRUSTS THROUGH THE ADMINISTRATOR, MR. KISHORE KUNAL, THE ADMINISTRATOR AND SHRI
August 12, 2009
ASBAD ALI @ ASAD ALI Vs. STATE OF BIHAR
July 30, 2009
ASGAR ALI Vs. VAISHALI KSHETRIYA GRARNIN BANK, THROUGH THE CHAIRMAN
August 20, 2009
ASH NARAYAN SINGH Vs. STATE OF BIHAR
July 21, 2009
ASHA DEVI WIFE OF LATE RAM CHANDRA CHOUDHARY Vs. STATE OF BIHAR
November 4, 2009
ASHA DEVI WIFE OF SHRI RAGHUNANDAN SHARMA Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, SHEIKHPURA
July 27, 2009
ASHA DEVI, WIFE OF LATE SHIVCHANDRA LAL KARN Vs. RENU SHUKLA, WIFE OF SRI LALAN KUMAR SHUKLA
January 27, 2009
ASHA KUMAR Vs. STATE OF BIHAR
December 3, 2009
ASHA KUMARI Vs. STATE OF BIHAR
May 20, 2009
ASHA SINGH WIDOW OF SUNIL KUMAR SINGH Vs. STATE OF BIHAR
July 20, 2009
ASHIRVAD ENTERPRISES, BANGAON ROAD, SAHARSA Vs. UNION OF INDIA THROUGH CHAIRMAN, RAILWAY BOARD, NEW DELHI
May 13, 2009
ASHOK GOENKA Vs. CHANDRA BHUSHAN SINGH : SUKHNANDAN RAI
September 15, 2009
ASHOK KUMAR Vs. STATE OF BIHAR
January 19, 2009
ASHOK KUMAR @ ASHOK PRASAD SON OF SRI CHANDRAMAULESHWAR PRASAD SINGH Vs. STATE OF BIHAR
November 3, 2009
ASHOK KUMAR ALIAS ASHOK PRASAD Vs. STATE OF BIHAR
November 3, 2009
ASHOK KUMAR DAS S/O BHUPTI CHANDRA DAS Vs. STATE OF BIHAR
August 17, 2009
ASHOK KUMAR KHARE Vs. STATE OF BIHAR
December 11, 2009
ASHOK KUMAR NIRALA Vs. STATE OF BIHAR
October 27, 2009
ASHOK KUMAR S/O LATE JAI KUMAR SINGH & GRAND SON OF LATE LAL BAHADUR SINGH Vs. UNION OF INDIA THROUGH SECY., RURAL DEVELOPMENT DEPARTMENT, GOVT.OF INDIA NEW DELHI
July 31, 2009
ASHOK KUMAR SINGH Vs. SHANTI DEVI
May 21, 2009
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
July 24, 2009
ASHOK KUMAR SINGH S/O LATE UMESH PRASAD SINGH Vs. MONGHYR KSHETRIYA GRAMIN BANK
September 1, 2009
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
September 17, 2009
ASHOK KUMAR SON OF KAPILDEO THAKUR Vs. DIRECTOR, STATE COUNCIL OF EDUCATION RESEARCH AND TRAINING; DIRECTOR, STATE INSTITUTE OF EDUCATION TECHNOLOGY; STATE OF BIHAR; GOVERNMENT OF BIHAR
October 9, 2009
ASHOK KUMAR SON OF LATE KISHORI LAL SAH Vs. STATE OF BIHAR
April 30, 2009
ASHOK KUMAR SON OF LATE YADUNANDAN MISHRA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HOME (SPECIAL) DEPARTMENT, MAIN SECRETARIAT, PATNA
November 7, 2009
ASHOK KUMAR SON OF SHRI ISHWAR PRASAD Vs. STATE OF BIHAR THROUGH THE SECRETARY, LAW DEPARTMENT, MAIN SECRETARIAT
October 16, 2009
ASHOK KUMAR THAKUR @ ASHOK KUMAR SON OF LATE YOGENDRA THAKUR Vs. STATE OF BIHAR
February 28, 2009
ASHOK KUMAR, SON OF SRI RAMCHANDRA SAH Vs. STATE OF BIHAR WITH
February 10, 2009
ASHRAF ALAM & ORS. Vs. ASHFAQUE ALAM
January 16, 2009
ASHUTOSH KUMAR Vs. STATE OF BIHAR THROUGH THE SECRETARY
March 30, 2009
ASHUTOSH KUMAR ROY SON OF LATE ANAND MOHAN ROY Vs. STATE OF BIHAR WITH
September 18, 2009
ASHUTOSH KUMAR SON OF TEJ BAHADUR ROY Vs. STATE OF BIHAR THROUGH THE SECRETARY, HUMAN
January 9, 2009
ATIK AHMAD ANSARI SON OF MD.-SABBIR AHMAD Vs. STATE OF BIHAR
March 4, 2009
ATIQUE NADDAF Vs. STATE OF BIHAR
December 22, 2009
ATMANAND SINGH Vs. UNION OF INDIA
February 10, 2009
ATREYEE TALAPATRA Vs. STATE OF BIHAR
July 27, 2009
ATUL KUMAR S/O LATE RAGHUNATH SHARAN PANDEY Vs. STATE OF BIHAR
April 24, 2009
AUTOMOBILES Vs. UNION OF INDIA THROUGH ITS SECY, MINISTRY OF PETROLEUM & NATURAL GAS, GOVT.OF INDIA, SHASHTRI BHAWAN, NEW DELHI
November 24, 2009
AVINASH KUMAR Vs. STATE OF BIHAR
May 12, 2009
AVINASH KUMAR Vs. STATE OF BIHAR
March 12, 2009
AWADH KISHORE SINGH Vs. RADHESHWAR PANDEY
February 10, 2009
AWADH RAM Vs. STATE OF BIHAR
September 10, 2009
AWADHESH MAHTO SON OF JAMUNA MAHTO Vs. STATE OF BIHAR
May 5, 2009
AWADHESH PRASAD SINGH ALIAS ABDHESH PRASAD SINGH Vs. SHIV SHANKAR PRASAD
July 24, 2009
AWADHESH SINGH SON OF LATE HARDEO SINGH Vs. THE STATE OF BIHAR
February 9, 2009
AWADHESH TIWARY, S/O LATE BALAK SWAMI TIWARY Vs. STATE OF BIHAR
March 23, 2009
AWADHESWARI PRASAD NARAIN SINGH Vs. PRITI GARMENTS PATNA
May 20, 2009
AWAHESH MISHRA ALIAS AWADHESH MISHRA Vs. STATE OF BIHAR
April 9, 2009
AYODHYA SINGH Vs. STATE OF BIHAR
February 19, 2009
AZHAR HUSSAIN Vs. STATE OF BIHAR
March 16, 2009
AZIZ FATIMA @ NEMAT Vs. KHURSHEED AHMAD @ NASEEM
February 11, 2009
B K SUREKA Vs. STATE OF BIHAR
March 2, 2009
B.BHADURI @ D.BHADURI @ B.BAHADURI Vs. STATE OF BIHAR
July 2, 2009
BABITA KUMARI Vs. STATE OF BIHAR
December 9, 2009
BABLOO TIWARI @ GOVIND TIWARI Vs. STATE OF BIHAR
March 31, 2009
BABLU SINGH @ BABLA S/O RAM ASHISH SINGH, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
January 12, 2009
BABU RAJ PASWAN Vs. UNION OF INDIA
July 14, 2009
BABUA JEE ROY, S/O RAMSAKAL ROY Vs. STATE OF BIHAR
April 1, 2009
BABUJAN RAI Vs. STATE OF BIHAR
July 7, 2009
BADRI PASWAN S/O LATE BATAHU PASWAN Vs. STATE OF BIHAR
September 4, 2009
BAHADUR SINGH Vs. STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY, REVENUE AND LAND REFORMS DEPARTMENT, OLD SECRETARIAT, PATNA
August 10, 2009
BAIDYANANT PRASAD VERMA Vs. STATE OF BIHAR
April 22, 2009
BAIDYANATH MAHTO SON OF LATE BAUKI MAHTO Vs. STATE OF BIHAR 2009 (0)
April 6, 2009
BAIDYANATH RAI Vs. KIRAN SINHA
September 10, 2009
BAIDYANATH SHARAN VERMA Vs. PINKU KUMAR SRIVASTAVA
February 26, 2009
BAIDYANATH SINGH Vs. STATE OF BIHAR
August 6, 2009
BAIDYANATH SINGH SON OF SRI RAMCHANDRA SINGH Vs. STATE OF BIHAR THROUGH THE COMMISSIONER- CUM-SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR
November 6, 2009
BAIDYANATH THAKUR S/O LATE JUGAL THAKUR Vs. STATE OF BIHAR
December 7, 2009
BAIJ NATH SINGH @ MANORANJAN KUMAR Vs. STATE OF BIHAR AND ANOTHER
August 6, 2009
BAIJNATH PRASAD GUPTA Vs. STATE OF BIHAR
December 17, 2009
BAIJU KUMAR CHOUDHARY Vs. STATE OF BIHAR
November 4, 2009
BAJI LAL MISHRA S/O LATE BIKRAM MISHRA Vs. GAYA MISHRA
July 7, 2009
BAL MUKUND SINGH SON OF ISHWARI SINGH Vs. GAUTAM SINGH SON OF LATE YODHA SINGH : NAGENDRA RAI, BIJAY PRAKASH SINGH
March 30, 2009
BALAKANT CHAUDHARY S/O LATE ANOOP -NARAYAN CHAUDHARY Vs. STATE OF BIHAR
November 7, 2009
BALCHAND RAJBANSI Vs. STATE OF BIHAR
October 8, 2009
BALESHWAR PRASAD RAJAK S/O SRI KRISHNA RAJAK Vs. STATE OF BIHAR, THROUGH THE CHIEF SECRETARY
February 5, 2009
BALESHWAR SINGH Vs. STATE OF BIHAR
October 27, 2009
BALESHWAR UPADHAYA S/O LATE CHANDRIKA UPADHYAYA Vs. JAGERNATH PANDEY SON OF LATE LAGANDEO PANDEY
February 10, 2009
BALRAM SHARMA S/O LATE YAMUNA SHARMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT.OF BIHAR, PATNA
September 15, 2009
BANARSI MANDAL, SON OF LATE BISHESHWAR MANDAL Vs. STATE OF BIHAR
June 2, 2009
BANKE BIHARI SINGH Vs. STATE OF BIHAR AND ORS
October 29, 2009
BANKEY BIHARI SINGH, SON OF SRI RAMESHWAR SINGH Vs. INDIAN OIL CORPORATION LTD.
April 9, 2009
BARA BAZAR HAT VYAVASAYIK Vs. STATE OF BIHAR AND ORS
August 25, 2009
BEENA DEVI @ MEENA DEVI Vs. STATE OF BIHAR & ANR.
November 27, 2009
BENGALI SINGH (HUF) THROUGH BENGALI SINGH Vs. COMMISSIONER OF INCOME TAX 1 AND ASSISTANT COMMISSIONER OF INCOME TAX
February 11, 2009
BHABENDRA BHARTI ALIAS BHAVENDRA KUMAR BHARTI Vs. STATE OF BIHAR
July 23, 2009
BHAGWAN SINGH SON OF LATE RAM KUMAR RAI Vs. DINESH KUMAR SINGH SON OF BRAHMDEO SINGH
February 2, 2009
BHAGWAT CHOUDHARY Vs. STATE OF BIHAR
August 7, 2009
BHAGWAT PRASAD BHAGAT ALIAS BHAGWATI BHAGAT Vs. SHANKAR BHAGAT
April 27, 2009
BHARAT KUMAR Vs. STATE OF BIHAR
April 15, 2009
BHARAT NATH JHA Vs. STATE OF BIHAR
February 4, 2009
BHARAT PRASAD SINGH Vs. STATE OF BIHAR
November 11, 2009
BHARAT PRASAD; DINESH KUMAR RAI; UMESH KUMAR, SONS OF LATE DHANESHWAR RAI AND NIRMAN RAI S/O OF LATE RAM DHYAN RAI Vs. STATE OF BIHAR AND ORS
August 27, 2009
BHARAT SINGH SON OF SITARAM SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, REVENUE AND LAND REFORMS DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
October 27, 2009
BHARTENDU NARAIN SINGH Vs. STATE OF BIHAR
February 26, 2009
BHARTH YADAV Vs. STATE OF BIHAR
October 29, 2009
BHIKHARI SINGH Vs. STATE OF BIHAR
July 30, 2009
BHOLA DHARI SINGH, SON OF LATE RAJAN DHARI SINGH Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, VIDYUT BHAWAN
July 25, 2009
BHOLA SHUKLA SON OF LATE JHARKHANDI PRASAD SHUKLA Vs. STATE OF BIHAR AND THE BRANCH MANAGER, STATE BANK OF INDIA
July 21, 2009
BHOLI MANDAL Vs. GIRISH MANDAL, SON OF LATE CHANDAR MANDAL
April 15, 2009
BHUBNESHWAR SHARMA Vs. STATE OF BIHAR THROUGH THE ENGINEER-IN-CHIEF-CUM-SECRETARY, WATER RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
April 7, 2009
BHUBNESHWAR SHARMA Vs. STATE OF BIHAR
November 18, 2009
BHUPAL PRASAD SINGH SON OF LATE NAKAT SINGH Vs. B.R.A.BIHAR UNIVERSITY, MUZAFFARPUR THROUGH ITS VICE-CHANCELLOR
August 18, 2009
BHUSHAN BISHAMBHAR BARMA @ BHUSHAN BARMA Vs. STATE OF BIHAR
June 30, 2009
BIBHA BHARTI WIFE OF UDAY KUMAR DOUGHTER OF SHRI NAWAL PRASAD SINGH Vs. UDAY KUMAR SON OF LATE BUTAI SINGH
July 29, 2009
BIBI FATMA Vs. NARESH SAH
July 20, 2009
BIBI MASHOODA KHATOON @ MASHOODA KHATOON, WIFE OF MD.TAHA Vs. STATE OF BIHAR
February 4, 2009
BIBI RASHIDA KHATOON WIFE OF LATE MD.SALAUDDIN Vs. STATE OF BIHAR
March 6, 2009
BIHAR DRUGS AND PHARMACEUTICAL MANUFACTURER'S ASSOCIATION Vs. STATE OF BIHAR
November 25, 2009
BIHAR PUBLIC SERVICE COMMISSION Vs. MUKESH KUMAR SINGH WITH
May 19, 2009
BIHAR RAJYA NIBANDHAN BIBHAG ARAJPATRIT KARAMCHARI SANGH Vs. STATE OF BIHAR
April 8, 2009
BIHAR STATE AGRICULTURE MARKETING BOARD Vs. HEERA PRASAD
January 22, 2009
BIHAR STATE CO-OPERATIVE BANK LTD., A CO-OPERATIVE SOCIETY Vs. COMMISSIONER OF INCOME-TAX, PATNA
September 9, 2009
BIHAR STATE ELECTRICITY BOARD Vs. STATE OF BIHAR
January 13, 2009
BIHAR STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN AND THE SECRETARY, BIHAR STATE ELECTRICITY BOARD Vs. SHEW VIJAY UDYOG FORBESGANJ, THROUGH ITS MANAGER, NIRMAL KUMAR SAMDARIA SON OF LATE B L SAMDARIA
May 13, 2009
BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD., SONE BHAWAN Vs. JAYANTI SHARMA WIFE OF LATE DAYA NAND SHARMA
April 20, 2009
BIHAR STATE INFRASTRUCTURE DEVELOPMENT ENABLING ACT, 2006 Vs. COMMISSIONER OF INCOME TAX (TDS)
July 20, 2009
BIHAR STATE PHARMACEUTICAL & CHEMICAL DEVELOPMENT CORPORATION EMPLOYEES UNION Vs. BIHAR STATE PHARMACEUTICAL & CHEMICAL DEVELOPMENT CORPORATION LTD.
May 14, 2009
BIHAR STATE SUNNI WAKF BOARD Vs. SUNITA SINGH WIFE OF SRI HARI NANDAN SINGH
August 25, 2009
BIHAR SUGAR MILLS ASSOCIATION Vs. STATE OF BIHAR
September 16, 2009
BIJOY NARAYAN SINGH @ BIJAY NARAYAN SINGH Vs. STATE OF BIHAR AND ANR.
February 6, 2009
BIMAL KUMAR GODDHYAM ALIAS BIMAL GODDHYAN Vs. STATE OF BIHAR
August 7, 2009
BIMAL KUMAR SINGH, S/O SRI RAJENDRA SINGH Vs. STATE OF BIHAR THROUGH COMMISSIONER AND SECRETARY, DEPARTMENT OF PRIMARY, SECONDARY AND ADULT EDUCATION, BIHAR
August 8, 2009
BIMLA DEVI @ BIMLA KUMARI WIFE OF RAJ KISHORE TIWARY Vs. STATE OF BIHAR
March 16, 2009
BINA DEVI WIFE OF SARYUG SINGH Vs. LOKESH SHUKLA SON OF GIRJA SHANKAR SHUKLA
February 16, 2009
BINAY KUMAR SINGH Vs. STATE OF BIHAR
February 11, 2009
BINAY KUMAR SINGH Vs. STATE OF BIHAR
February 9, 2009
BINDA DEVI @ VIDYA DEVI ALIAS VIDYA DEVI WIFE OF SRI RAMESHWAR YADAV Vs. PUSHPA KHANNA
April 15, 2009
BINDA DEVI W/O BALESHWAR VERMA Vs. ANAND MAHTO
February 9, 2009
BINDA PRASAD THROUGH ITS PARTNER MR.RAJESH KUMAR SON OF LATE BINDA PRASAD Vs. STATE OF BIHAR
April 17, 2009
BINDESHWAR PASWAN Vs. STATE OF BIHAR
February 28, 2009
BINDESHWARI PODDAR SON OF LATE RAMDEO PODDAR Vs. GITA DEVI W/O LETE SATYA NARAYAN SAH
November 11, 2009
BINDESHWARI PRASAD S/O SHRI JAGDISH PRASAD Vs. STATE OF BIHAR
January 12, 2009
BINDHYACHAL RANJAN Vs. STATE OF BIHAR AND ANOTHER
July 21, 2009
BINITA DEVI & ANR. Vs. STATE OF BIHAR & ANR.
April 16, 2009
BINO YADAV @ BINDESHWARI YADAV SON OF FEKAN YADAV @ RAMESHWAR YADAV Vs. STATE OF BIHAR
January 23, 2009
BINOD KUMAR Vs. STATE OF BIHAR
April 1, 2009
BINOD KUMAR S/O UMESH KUMAR CHOUDHARY Vs. STATE OF BIHAR
February 24, 2009
BINOD KUMAR SINGH Vs. STATE OF BIHAR
August 26, 2009
BINOD KUMAR SON OF BASUDEO PRASAD Vs. MADHAVI KUMARI WIFE OF BINOD KUMAR AND DAUGHTER OF JOTISH PRASAD GUPTA
February 20, 2009
BINOD KUMAR, SON OF LATE HARKHIT SINGH Vs. STATE OF BIHAR
July 20, 2009
BINOD YADAV, S/O CHULHAI YADAV, R/O VILLAGE BABUBARHI Vs. STATE OF BIHAR
February 6, 2009
BINTI DEVI Vs. STATE OF BIHAR
May 15, 2009
BIPIN KUMAR GUPTA Vs. STATE OF BIHAR
November 19, 2009
BIRCHAND PATEL PATH Vs. BIRENDRA MISHRA SON OF SRI GANGADHAR MISHRA
December 10, 2009
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
February 18, 2009
BIRENDRA KUMAR SINGH SON OF LATE SURESH PRASAD Vs. STATE OF BIHAR
May 15, 2009
BIRENDRA MISHRA Vs. STATE OF BIHAR
February 28, 2009
BIRENDRA THAKUR Vs. UNION OF INDIA AND OTHERS
April 2, 2009
BIRENDRA TIWARY, SON OF LATE VISHWANATH TIWARY Vs. STATE OF BIHAR 2009 (0)
August 18, 2009
BIRLA CORPORATION LTD. Vs. STATE OF BIHAR
October 7, 2009
BISHNU DEO NARAYAN Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR
November 6, 2009
BISHNU DEO THAKUR Vs. STATE OF BIHAR
November 25, 2009
BISHUN RAM @ BISHNU RAM SON OF RAMDEO RAM Vs. STATE OF BIHAR
May 1, 2009
BISHUNDEO CHOUDHARY SON OF LATE HARDEO CHOUDHARY Vs. STATE OF BIHAR
July 23, 2009
BISHWANATH PRASAD Vs. GANESH PRASAD
March 18, 2009
BISHWANATH THAKUR S/O JAMUNA THAKUR Vs. STATE OF BIHAR AND RAJESHWAR THAKUR S/I JANGBAHADUR THAKUR
July 2, 2009
BOTARI MUKHIYA S/O LATE LATAR MUKHIYA Vs. STATE OF BIHAR
November 20, 2009
BRAHAMDEO SAH Vs. STATE OF BIHAR
December 24, 2009
BRAHMDEO MANDAL SON OF LATE BILAS MANDAL Vs. STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE, BHAGALPUR
December 21, 2009
BRAJ BHUSHAN SAHAY SON OF RAJ KUMAR SAHAY Vs. STATE OF BIHAR
May 6, 2009
BRAJENDRA PRASAD YADAV, SON OF LATE ANIRUDH PRASAD YADAV, AT PRESENT CLERK IN THE OFFICE OF CIVIL SURGEON Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY, DEPARTMENT OF HEALTH, GOVERNMENT OF BIHAR, PATNA & ORS.
January 15, 2009
BRAJESH KUMAR Vs. STATE OF BIHAR
December 8, 2009
BRAJESH KUMAR Vs. STATE OF BIHAR
December 18, 2009
BRANCH MANAGER.UNITED INDIA INSURANCE COMPANY LIMITED Vs. BENI SAHNI S/O-LATE BILAT SAHNI
May 11, 2009
BRIJ NANDAN PRASAD Vs. UCHIT SINGH
May 11, 2009
BUDHU CHOUDHARY @ BUDHU YADAV Vs. SURESH BAITHA
March 3, 2009
CENTRAL WAREHOUSING CORPORATION Vs. RAM NARAYAN INDORIA
February 25, 2009
CHADRADEEP KUMAR SON OF SITARAM PANWALA Vs. GATRUMAL KANODIA SON OF LATE MADAN LAL KANODIA
July 24, 2009
CHAKRESHWAR PRASAD SINGH Vs. STATE OF BIHAR
August 5, 2009
CHANDAN KUMAR @ CHANDAN PASWAN Vs. STATE OF BIHAR
January 13, 2009
CHANDAN KUMAR GANDHI Vs. STATE OF BIHAR
November 20, 2009
CHANDAN KUMAR SON OF BABUNAND PRASAD AND ASHISH KUMAR SON OF PADMANAND JHA Vs. STATE OF BIHAR THROUGH PRINCIPAL HOME SECRETARY, GOVERNMENT OF BIHAR, THE DIRECTOR GENERAL OF
July 21, 2009
CHANDAN KUMAR, S/O BABUNAND PRASAD, R/O VILLAGE-CHITBIRAW Vs. STATE OF BIHAR THROUGH PRINCIPAL HOME SECRETARY, GOVT.OF BIHAR, PATNA
February 4, 2009
CHANDAN SON OF LATE RUP KISHORE SINHA Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
February 11, 2009
CHANDRA MOHAN JHA Vs. STATE OF BIHAR
April 10, 2009
CHANDRA NARAYAN JHA Vs. UNION OF INDIA
February 3, 2009
CHANDRA SHEKHAR UPADHAYA Vs. STATE OF BIHAR
January 20, 2009
CHANDRA SON OF PRADIP CHANDRA Vs. UNION OF INDIA THROUGH THE CHAIRMAN, RAILWAY BOARD, RAIL BHAVAN, NEW DELHI
March 30, 2009
CHANDRADEO PRASAD SON OF LATE RAM JEE PRASAD Vs. STATE OF BIHAR THROUGH THE SECRETARY, GRAMIN VIKAS BHIBHAG (R E O)
May 15, 2009
CHANDRADEO PRASAD SON OF SRI RANGLAL PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER- CUM-SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, BIHAR
July 21, 2009
CHANDRADUTT PRASAD YADAV Vs. STATE OF BIHAR
February 27, 2009
CHANDRAMA PANDEY SON OF LATE DRIGPAL PANDEY Vs. STATE OF BIHAR
April 30, 2009
CHANDRASHEKHAR JHA Vs. THE STATE OF BIHAR
June 30, 2009
CHANDRASHEKHAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVT.OF BIHAR
April 16, 2009
CHANDRIKA SINGH SON OF LATE DAROGA SINGH Vs. RUPJHARO DEVI
May 11, 2009
CHANDSHWAR RAI SON OF LATE BHUBNESHWAR RAI Vs. STATE OF BIHAR
July 8, 2009
CHHAJURAM AGARWAL Vs. STATE OF BIHAR AND ANR.
August 18, 2009
CHHEDI SINGH @ CHHEDI CHOUDHARY Vs. UNION OF INDIA
January 27, 2009
CHHOTE MANDAL Vs. STATE OF BIHAR
September 14, 2009
CHHOTELAL CHUNIHARA SON OF LATE GURU SAHAY HARIJAN Vs. PATNA HIGH COURT THROUGH THE REGISTRAR GENERAL OF THE COURT
November 13, 2009
CHHTU @ CHHOTU SINGH SON OF BALIRAM SINGH Vs. STATE OF BIHAR
February 9, 2009
CHITRANJAN JHA Vs. STATE OF BIHAR
April 9, 2009
CHOTAE LAL YADAV Vs. STATE OF BIHAR SECRETARY, ROAD CONSTRUCTION DEPARTMENT, VISHWESHWERRAIYA BHAWAN BAILEY ROAD, PATNA
April 10, 2009
CHULHAN YADAV S/O LATE CHHATU YADAV Vs. RAM BHAJAN YADAV, S/O SITA RAM YADAV
October 28, 2009
CLEMENT TOPPO SON OF LATE PATRAS TOPPO Vs. UTTAR BIHAR KSHETRIYA GRAMIN BANK THROUGH ITS GENERAL MANAGER, HEAD OFFICE- SHARMA COMPLEX, KALAMBAGH CHOWK, MUZAFFARPUR
January 9, 2009
COMMISSIONER OF INCOME TAX Vs. MUKUL KUMAR
January 23, 2009
CUM AND DULY CONSTITUTED ATTORNEY UNITED INDIA INSURANCE COMPANY LTD. Vs. SANGITA DEVI
April 21, 2009
D N SINGH Vs. COMMISSIONER OF INCOME TAX
March 5, 2009
D.PRADEEP KISHAN @ D.PRADEEP SON OF LATE KISHAN GOPAL DONGARGAONKAR Vs. STATE OF BIHAR
November 4, 2009
DADAN SINGH @ DADAN PAHALWAN SON OF LATE LAL CHAND AND KUMARI USHA YADAV @ USHA SINGH @ USHA SINGH YADAV W/O DADAN SINGH @ DADAN PAHALWAN Vs. STATE OF BIHAR
August 7, 2009
DALIP JOLLY Vs. STATE OF BIHAR AND ANR.
August 7, 2009
DAMANJIT SINGH SON OF AJIT SINGH Vs. STATE OF BIHAR AND UMA SHANKAR BHAGAT SON OF LATE BASUDEO PRASAD, PROPRIETOR, SANDAR PAIN INDUSTRIES
July 30, 2009
DASHRATH PRASAD SINGH @ DASHRATH PRASAD AND ANR. Vs. STATE OF BIHAR AND ANR.
August 7, 2009
DASHRATH SINGH @ DASHRATH PRASAD SINGH Vs. STATE OF BIHAR
March 6, 2009
DAYA SHANKAR SINGH SON OF LATE DIN DAYAL SINGH Vs. STATE OF BIHAR
July 1, 2009
DEENA NATH PRASAD Vs. ROOPA DEVI
July 24, 2009
DEEPAK JAIN Vs. STATE OF BIHAR
February 13, 2009
DEEPAK KUMAR S/O LATE RAMESH CHANDRA SHARMA Vs. STATE OF BIHAR THROUGH ADDITIONAL DIRECTOR GENERAL OF POLICE, CABINET VIGILANCE DEPARTMENT, GOVT.OF BIHAR, PATNA
November 3, 2009
DEEPAK SUBHASHAM Vs. GEETA CHAURASIA
February 6, 2009
DELHI Vs. KAMESHWAR PASWAN SON OF LATE BINDA PASWAN
December 17, 2009
DENTISTS ACT, 1949, TEMPLE LANE, KOTLA ROAD Vs. VISHWA BUDHIST PARISHAD ITS SECRETARY, INTERNATIONAL MEDITATION CENTRE, P.S.& TOWN-BODH GAYA, DISTRICT-GAYA
August 28, 2009
DEO CHANDRA JHA SON OF LATE DHARAM NARAYAN JHA Vs. STATE OF BIHAR
July 10, 2009
DEOCHANDRA CHAUDHARY SON OF RAM PRASAD CHAUDHARY Vs. STATE OF BIHAR
August 21, 2009
DEVA NAND SINGH Vs. STATE OF BIHAR
October 7, 2009
DEVAINDER PRASAD SHARMA S/O RAM LOWLINE SHARMA Vs. STATE OF BIHAR
November 30, 2009
DEVANTI DEVI Vs. STATE
January 13, 2009
DEVASHISH SINHA Vs. STATE OF BIHAR
December 16, 2009
DEVENDRA PRASAD SINGH Vs. DEVENDRA PRASAD SINGH
July 1, 2009
DEVENDRA PRASAD SINGH S/O LATE RAM SARAN SINGH Vs. STATE OF BIHAR AND THE SENIOR REGIONAL MANAGER, LAND DEVELOPMENT BANK, MUNGER
July 1, 2009
DEVENDRA RAI, S/O LATE LAL DHARI RAI Vs. STATE OF BIHAR
March 31, 2009
DHANANJAY PANDEY @ DHANANJAY KUMAR PANDEY, SON OF GIRIJA NANDAN PANDEY Vs. STATE OF BIHAR
August 19, 2009
DHANANJAY SINGH SON OF SHRI HIT NARAYAN SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF PETROLEUM AND NATURAL GAS, GOVT.OF INDIA, NEW DELHI
March 24, 2009
DHANESHWARI DEVI Vs. SHUSHILA DEVI W/O LATE BHUNESHWAR PRASAD
July 7, 2009
DHANPAT PRASAD Vs. STATE OF BIHAR
November 30, 2009
DHARAMPAL SATYAPAL LTD Vs. STATE OF BIHAR
May 21, 2009
DHARM NATH RAM Vs. STATE OF BIHAR
November 26, 2009
DHARMBIR KUMAR SON OF SRI SURENDRA RAI Vs. STATE OF BIHAR
February 11, 2009
DHARMENDRA KUMAR YADAV S/O SRI BISHESHWAR YADAV Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT.OF BIHAR, PATNA
November 5, 2009
DHAROHAR DEVI WIFE OF LATE RAM LOCHAN SINGH Vs. STATE OF BIHAR, THE COMMANDANT, BIHAR HOME GUARDS DIVISION, THE DISTRICT COMMANDANT, BIHAR HOME GUARDS AND THE DISTRICT
January 27, 2009
DHIRAJ SINGH RUHELA @ DHIRAJ SINGH Vs. BRIJ KISHORE KUMAR JAIN
September 10, 2009
DILIP BHATTACHARJEE @ RAGHU NARESH BHATTACHARJEE Vs. STATE OF BIHAR AND ORS
October 13, 2009
DILIP KUMAR JHA Vs. UNION OF INDIA
November 7, 2009
DINA MAHABIR RE-ROLLERS PRIVATE LTD. Vs. UNION OF INDIA THROUGH THE MINISTRY OF FINANCE
August 25, 2009
DINBANDHU SINGH SON OF LATE RAM NARESH SINGH Vs. STATE OF BIHAR
November 13, 2009
DINESH CHOUDHARY Vs. STATE OF BIHAR
May 22, 2009
DINESH KUMAR @ DINESH SON OF NAGENDRA PRASAD Vs. STATE OF BIHAR
February 4, 2009
DINESH LAL DAS Vs. STATE OF BIHAR WITH
March 4, 2009
DINESH THAKUR Vs. STATE OF BIHAR
March 24, 2009
DIPAK KUMAR JHA S/O GYANESHWAR JHA Vs. STATE OF BIHAR
November 13, 2009
DIPAK KUMAR SINGH, S/O SRI VISHWANATH RAM Vs. PAROPKARI SHARMA, S/O LATE RADHA KRISHNA SHARMA
February 17, 2009
DISTRICT SUPERINTENDENT OF EDUCATION, LAKHISARAI Vs. KABIR MAHTO
May 1, 2009
DISTRICT-GAYA. Vs. SHAILESH KUMAR PANDEY, S/O LATE JAGDISH NARAYAN PANDEY
March 19, 2009
DIWAKAR PRASAD SON OF DWARIKA PRASAD Vs. NALANDA GRAMIN BANK HAVING ITS HEAD OFFICE AT BIHARSHARIF RESPONDENTS (NOW MADHYA BIHAR GRAMIN BANK HAVING ITS HEAD OFFICE AT MINA PLAZA,
September 16, 2009
DOMAN SINGH SON OF LATE SUKHDEO SINGH, RESIDENT OF MOHALLA ANAND VIHAR Vs. STATE OF BIHAR
March 17, 2009
DOMAN VERMA Vs. STATE OF BIHAR
August 17, 2009
DR SURESH PRASAD SON OF LATE BALDEO PRASAD Vs. STATE OF BIHAR; PRINCIPAL SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF FOREST AND ENVIRONMENT, GOVT OF BIHAR AND; UNDER SPECIAL SECRETARY, GOVT OF BIHAR, DEPARTMENT OF FOREST AND ENVIRONMENT
September 8, 2009
DR. PARMANAND PRASAD Vs. STATE OF BIHAR
September 14, 2009
DR. PRAMOD KUMAR SINGH Vs. VEER KUNWAR SINGH UNIVERSITY, ARA AND OTHERS
February 9, 2009
DR. PRAMOD NARAYAN SINGH Vs. VEER KUAR SINGH UNIVERSITY & ORS.
July 31, 2009
DR. SUNITA JAISWAL Vs. STATE OF BIHAR AND ANR.
November 25, 2009
DR. VINOD KUMAR SINGH Vs. STATE OF BIHAR
January 23, 2009
DR.BINOY KUMAR SON OF LATE RAM CHANDRA PRASAD Vs. STATE OF BIHAR
May 5, 2009
DR.BIRENDRA KUMAR SINGH SON OF DR.GANESH PRASAD SINGH Vs. STATE OF BIHAR
August 20, 2009
DR.CHANDESHWAR PD.SHRIVASTAVA, S/O LATE KAMESHWAR PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER OF HEALTH, GOVT, OF BIHAR, VIKASH BHAWAN
October 28, 2009
DR.KULDEEP PRASAD SON OF LATE DILIP PRASAD Vs. STATE OF BIHAR
October 27, 2009
DR.M.AZIMULLAH, AGED ABOUT 53 YEARS, S/O SHRI MD.IZHAR HUSSAIN Vs. VICE-CHANCELLOR, PATNA UNIVERSITY
August 26, 2009
DR.MANCHAN SHIN SON OF LATE WEE MOSHIN Vs. PURSHOFTAM DAS TONDON SON OF LATE LAXMAN DAS
August 10, 2009
DR.MANIR HUSSAIN AGED ABOUT 45 YEARS, S/O MD.TASOWER HUSSAIN Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA
October 5, 2009
DR.MANOJ KUMAR SINHA SON OF SRI TAPESHWARI PRASAD MALTIYAR Vs. SOCIAL WELFARE DEPARTMENT THROUGH ITS PRINCIPAL SECRETARY, GOVT.OF BIHAR, PATNA
November 3, 2009
DR.NARAYAN PRASAD SINGH Vs. STATE OF BIHAR
July 10, 2009
DR.NARENDRA PRASAD SON OF LATE MEDNI PRASAD Vs. COMMISSIONER OF INCOME TAX-I WITH
October 13, 2009
DR.RAJESH KUMAR TRIPATHI S/O SRI K.K.M.TRIPATHI Vs. STATE OF BIHAR
May 11, 2009
DR.RAMESH CHANDRA SINHA SON OF LATE SHEO KUMAR SINHA Vs. STATE OF BIHAR
December 22, 2009
DR.RANJIT KUMAR Vs. NATIONAL BOARD OF EXAMINATIONS, MINISTORY OF HEALTH & FAMILY WELFARE, GOVT.OF INDIA
September 17, 2009
DR.SUNIL KUMAR SINGH SON OF SRI MAHARANA PRATAP SINGH Vs. STATE OF BIHAR THROUGH ITS SECRETARY, CO-OPERATIVE DEPARTMENT, GOVERNMENT OF BIHAR
November 11, 2009
DR.SURESH PRASAD SON OF LATE BALDEO PRASAD, DIVISIONAL FOREST OFFICER GOPALGANJ Vs. STATE OF BIHAR THRO.VIGILANCE
December 22, 2009
DR.SUSHIL KUMAR SON OF SRI KESHAV PRASAD SINGH Vs. STATE OF BIHAR WITH
December 1, 2009
DR.VIJAY KUMAR GUPTA, AGED ABOUT 48 YEARS, SON OF DR.RAM KUMAR SAHU Vs. STATE OF BIHAR
October 27, 2009
DR.VISHWANATH PRASAD Vs. STATE OF BIHAR
December 2, 2009
DRISHTEE FOUNDATION Vs. BIHAR STATE POLLUTION CONTROL BOARD THROUGH ITS CHAIRMAN
November 25, 2009
DUKHA SAO Vs. STATE OF BIHAR
April 21, 2009
DUKHAMOCHAN MISHRA Vs. STATE OF BIHAR
November 26, 2009
DUKHAN SAHNI SON OF LATE LALCHAND SAHNI Vs. STATE OF BIHAR
July 21, 2009
DULY CONSTITUTED ATTORNEY-NEW INDIA ASSURANCE COMPANY Vs. KRISHNA DEVI, WIFE OF LATE SUNIL RAI
April 23, 2009
DWARAKADHISH AGRO PVT LTD Vs. UCO BANK HEAD OFFICE KOLKATA
April 6, 2009
EAST CENTRAL RAILWAY Vs. INTERLINK COAL PVT LTD
May 6, 2009
ECI ENGINEERING & CONSTRUCTION Vs. STATE OF BIHAR
April 7, 2009
ECI ENGINEERING & CONSTRUCTION CO.LTD. Vs. STATE OF BIHAR
October 15, 2009
EQWAI ALAM @ AKWAL ALAM ALIAS EQBAL ALAM Vs. STATE OF BIHAR
July 8, 2009
EX ARMYMENS PROTECTION SERVICES PRIVATE LTD Vs. UNION OF INDIA
October 27, 2009
EX ARMYMENS PROTECTION SERVICES PRIVATE LTD Vs. UNION OF INDIA
March 25, 2009
EX.L/NK RAMA SHANKAR PRASASD ARMY NO.2684551 X Vs. UNION OF INDIA
September 10, 2009
FAIYAZ AHMAD Vs. AMIR AHMAD
September 10, 2009
FAIYAZ AHMAD Vs. STATE OF BIHAR
November 25, 2009
FAIYAZ ALAM Vs. STATE OF BIHAR AND OTHERS
August 19, 2009
FAKRE ALAM Vs. STATE OF BIHAR
September 12, 2009
FANINDRA KUMAR PANDEY S/O BADRI NARAYAN SHARMA Vs. STATE OF BIHAR
April 1, 2009
FOOD CORPORATION OF INDIA Vs. KAMESHWAR PASWAN
December 17, 2009
GANANAND MISHRA Vs. STATE OF BIHAR
November 17, 2009
GANESH FOUNDRY AND CASTING LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
December 4, 2009
GANESH MAHTO Vs. STATE OF BIHAR
April 15, 2009
GANESH MANDAL Vs. STATE OF BIHAR
March 27, 2009
GANESH PRASAD RAY SON OF KALU RAY AND RAJDEO RAY SON OF GANESH PRASAD RAY Vs. STATE OF BIHAR AND SUSHIL KUMAR SINHA SON OF BHOLA NATH SINHA
June 24, 2009
GANESH PRASAD SINGH SON OF LATE RAMADHAR SINGH Vs. STATE OF BIHAR
April 6, 2009
GANESH PRASAD SINHA, SON OF LATE BASANT LAL Vs. STATE OF BIHAR
January 20, 2009
GANESH PRASAD THAKUR Vs. STATE OF BIHAR
December 23, 2009
GANESH RAI Vs. STATE OF BIHAR
March 3, 2009
GANESH SINHA SON OF LATE YADU SINHA Vs. B.R.A.BIHAR UNIVERSITY, MUZAFFARPUR
April 22, 2009
GANESHWAR ROY @ GUNESHWAR ROY Vs. INDIAN OIL CORPORATION LIMITED
March 5, 2009
GANGOTRI ELECTROCASTINGS LTD Vs. BIHAR STATE ELECTRICITY BOARD
July 27, 2009
GANORI MANDAL Vs. STATE OF BIHAR
July 1, 2009
GAURI SHANKAR PRASAD Vs. LAKSHMAN BHAGAT PRASAD AND ANOTHER
August 3, 2009
GAUTAM BUDDHA CHILDRENS HOSPITAL PRIVATE LTD Vs. UNION OF INDIA
October 16, 2009
GAYA PRASAD CHAUBEY Vs. STATE OF BIHAR
November 27, 2009
GAYANAND YADAV Vs. STATE OF BIHAR
February 4, 2009
GAYATRI DEVI Vs. STATE OF BIHAR THROUGH THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
January 23, 2009
GAZALA KHATOON, WIFE OF QUAISHAR ALI KHAN Vs. STATE OF BIHAR
March 18, 2009
GEETA SINGH W/O PARMOD KUMAR AND D/O RAM NIWAS SINGH Vs. STATE OF BIHAR
January 23, 2009
GENERAL MANAGER, NTPC, KANALGAON Vs. CHANDI PRASAD SAH
July 21, 2009
GHANSHYAM CHAUDHARY Vs. STATE OF BIHAR
November 18, 2009
GHANSHYAM MISHRA Vs. STATE OF BIHAR
November 23, 2009
GIRIJA DEVI W/O LATE ONKAR NATH PANDEY Vs. STATE OF BIHAR
November 24, 2009
GIRJA DEVI Vs. STATE OF BIHAR
July 10, 2009
GIRJA DEVI AND ORS Vs. STATE OF BIHAR
May 11, 2009
GOBIND HOSIERY STORES Vs. CENTRAL BANK OF INDIA
August 21, 2009
GOBIND PRASAD SON OF LATE JAMUNA PRASAD Vs. STATE OF BIHAR, GIRDHARI LAL TULSYAN SON OF LATE BALDEO PD.TULSYAN, GOPAL PRASAD TULSYAN AND SHANKAR LAL TULSYAN BOTH SONS OF GIRDHARI
June 30, 2009
GOEL COLD STORAGE PVT LTD Vs. STATE OF BIHAR
February 16, 2009
GOPAL BIHARI @ NEERAJ KUMAR @ GOPAL PD. BIHARI Vs. STATE OF BIHAR
July 10, 2009
GOPAL JHA SON OF LATE PANDIT BHOLA DUTTA JHA Vs. STATE OF BIHAR
January 12, 2009
GOPAL PRASAD GUPTA Vs. STATE OF BIHAR
April 14, 2009
GOPAL YADAV SON OF LATE RAMESHWAR PRASAD YADAV Vs. STATE OF BIHAR
July 13, 2009
GORAKH SAHNI Vs. STATE OF BIHAR
November 25, 2009
GOVERNING BODY, SANT KABIR COLLEGE, SAMASTIPUR Vs. DR.RAM CHANDRA RAI, S/O LATE SAHDEO RAI
July 2, 2009
GPO, PS-GARDANIBAGH, DISTT.-PATNA Vs. STATE OF BIHAR
January 22, 2009
GUDDU KUMAR Vs. STATE OF BIHAR
January 12, 2009
GUJA PASWAN Vs. STATE OF BIHAR WITH
August 25, 2009
GULAB CHAND PRASAD Vs. STATE OF BIHAR
September 7, 2009
GULAB YADAV SON OF JAGDISH YADAV Vs. STATE OF BIHAR
December 4, 2009
GULMODDIN Vs. STATE OF BIHAR
April 21, 2009
GUPTESHWAR MISHRA Vs. STATE OF BIHAR
December 16, 2009
GURU SHARAN THAKUR SON OF LATE RAJGIR Vs. STATE OF BIHAR
August 17, 2009
GYANCHAND PANDEY Vs. STATE OF BIHAR
September 8, 2009
GYANENDU KUMAR S/O SRI K.N.PRASAD Vs. PATNA UNIVERSITY, PATNA, THROUGH ITS REGISTRAR
February 12, 2009
HAFIZ MIAN Vs. UNION OF INDIA THROUGH CHIEF P.M.G., PATNA
April 1, 2009
HAFIZUR RAHMAN @ TUNTUN Vs. STATE OF BIHAR
August 12, 2009
HANUMAN BUX Vs. SUBODH SINGH
October 16, 2009
HARE RAM SINGH CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA THROUGH THE SECRETARY, DEPARTMENT OF LAW AND JUSTICE AND COMPANY AFFAIRS, NEW DELHI
April 16, 2009
HARE RAM SINGH S/O SHRI HANSH CHANDRA PRASAD SINGH Vs. MOSMAT LALI DEVI (WIFE)
July 7, 2009
HARI MADHO SAH Vs. STATE OF BIHAR
January 13, 2009
HARI NARAIN MAHTO SON OF DEVCHANDRA MAHTO Vs. STATE OF BIHAR
February 2, 2009
HARI NARAYAN SINHA SON OF LATE MADAN SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY- CUM-INDUSTRIAL DEVELOPMENT COMMISSIONER, DEPARTMENT OF INDUSTRIES, GOVERNMENT OF BIHAR
December 2, 2009
HARIHAR PRASAD SON OF MUKHDEO PRASAD Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS THROUGH THE SECRETARY
July 21, 2009
HARINANDAN SHARMA Vs. STATE OF BIHAR
February 18, 2009
HARISH KUMAR CHAUDHARY Vs. UNION OF INDIA
January 7, 2009
HARKESH THAKUR, SON OF LATE JAGANNATH PRASAD THAKUR Vs. SMT.LALITA DEVI WIFE OF KALIKA PRASAD THAKUR
September 9, 2009
HASEEN AKHTAR SON OF JAMAL UDDIN Vs. STATE OF BIHAR, FARHAT ARA WIFE OF HASEEN AKHTAR
June 25, 2009
HATHWA METALS AND TUBES LTD Vs. STATE
July 9, 2009
HAZARI SAH Vs. STATE OF BIHAR
February 27, 2009
HEBE ISPAT, MOHALLA RASHI Vs. STATE OF BIHAR
January 13, 2009
HEMAN RAI Vs. STATE ELECTION COMMISSION
March 23, 2009
HEMCHANDRA JHA Vs. STATE OF BIHAR
March 20, 2009
HEMLATA BELWARIAR W/O LATE HARI RAM BELWARIAR Vs. RAM PRASAD OJHA S/O LATE RAM RAJESHWARI PRASAD OJHA
August 5, 2009
HIRA LAL SAH S/O LATE LAKHAN SAH Vs. STATE ELECTION COMMISSION (PANCHAYAT)
November 19, 2009
HIRALAL PRASAD SON OF LATE DHANRAJ SHAH Vs. INDIAN OIL CORPORATION LTD.
November 30, 2009
HIREMAGALUR PARTHSARTHY SHAMALAH Vs. STATE OF BIHAR
June 30, 2009
HOME, BHAGALPUR RESPECTIVELY MADE ON 22.3.2009 Vs. STATE OF BIHAR
September 16, 2009
HUSHNA BANO W/O MD.ANSAR Vs. STATE OF BIHAR
July 29, 2009
IN THE GOODS OF LATE JULUM DHARI TIWARY Vs. STATE
March 4, 2009
IN THE GOODS OF LATE SHANTI DEVI W/O LATE GANESH DAYAL SINHA Vs. DR.CHANDRA BHUSHAN
September 11, 2009
IN THE MATTER OF DHARAMSHIL COLD STORAGE PRIVATE LIMITED Vs. UNION OF INDIA
October 16, 2009
INDERJIT SINGH Vs. UNION OF INDIA
March 2, 2009
INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES, SHEIKHPURA, PATNA THROUGH ITS DIRECTOR Vs. DR. SUNIL KUMAR SON OF LATE PRAKASH CHANDRA PRASAD
July 10, 2009
INDIRA SINHA Vs. STATE OF BIHAR
December 9, 2009
INDRADEO NARAYAN SINGH Vs. STATE OF BIHAR
February 13, 2009
INDRADEO YADAV S/O PARAN YADAV Vs. STATE OF BIHAR
June 23, 2009
INDU DEVI Vs. STATE OF BIHAR
July 14, 2009
INFRASTRUCTURE DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX
July 20, 2009
ISLAM ANSARI @ ISLAM SON OF ABBAS ANSARI Vs. STATE OF BIHAR
November 13, 2009
ITC LIMITED THROUGH MR.VIKAS.BHUTRA Vs. STATE OF BIHAR
March 18, 2009
J.B.ASSOCIATES (P) LTD. Vs. COMMISSIONER OF INCOME TAX.PATNA
July 27, 2009
JAGDISH CHAND ALIAS JAGDISH CHAND AGARWAL SONS OF TARACHAND AGARWAL Vs. STATE OF BIHAR AND RIYAZ AHMAD SON OF LATE ZAHIRUDDIN
June 24, 2009
JAGDISH PRASAD Vs. STATE OF BIHAR
March 18, 2009
JAGDISH PRASAD Vs. UNION OF INDIA
January 23, 2009
JAGDISH PRASAD CHOUHAN Vs. BHUNESHWAR CHOUHAN AND ORS.
August 30, 2009
JAGDISH PRASAD CHOUHAN Vs. BHUNESHWAR CHOUHAN
August 13, 2009
JAGESHWAR PRASAD SAH SON OF PUHUP LAL SAH Vs. STATE OF BIHAR
May 6, 2009
JAGNNATH INGH Vs. BIHAR STATE BAR COUNCIL PATNA
November 11, 2009
JAI KISHUN PRASAD SON OF SRI HARENCIRA PRASAD SINGH Vs. STATE OF BIHAR
April 22, 2009
JAI KRISHNA SINGH AND ANR. Vs. STATE OF BIHAR
November 6, 2009
JAI KUMAR SINGH SON OF LATE SURYADEO SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL
November 30, 2009
JAI MAA SHARDEY CONSTRUCTION Vs. UNION OF INDIA
October 6, 2009
JAI NARAIN PRASAD NISHAD SON OF LATE KOKIL PRASAD NISHAD Vs. UNION OF INDIA THROUGH THE SECRETARY, PARLIAMENTARY AFFAIRS, NEW DELHI
August 21, 2009
JAI NARAYAN PRASAD Vs. STATE OF BIHAR
February 6, 2009
JAI NARAYAN PRASAD NISHAD Vs. UNION OF INDIA
April 15, 2009
JAI NARAYAN SHARMA Vs. STATE OF BIHAR
January 30, 2009
JAI SHREE UDYOG P LTD Vs. STATE
December 3, 2009
JAI SHREE UDYOG PRIVATE LIMITED (IN LIQUIDATION) Vs. STATE
August 20, 2009
JAIDEO YADAV Vs. RAGHUNATH YADAV
March 20, 2009
JAIPAL RAM Vs. STATE OF BIHAR
April 10, 2009
JAIRAM SHARMA SON OF LATE DEVI SINGH AND VIJAY KUMAR SON OF SRI JAIRAM SHARMA Vs. STATE OF BIHAR AND BABLU KUMAR SINGH @ BABLU KUMAR SON OF SRI KAUSLENDRA PD.SINGH
July 6, 2009
JAIRAMDAS RAMAUTAR Vs. COMM OF COMMERCIAL TAXES
February 9, 2009
JAMSHEDPUR CEMENT LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LIMITED
April 16, 2009
JAMUNA PRASAD SINHA Vs. STATE OF BIHAR
June 25, 2009
JAN CHOWKIDAR Vs. STATE OF BIHAR
April 9, 2009
JANAK RAM, SON OF LATE MISRI RAM AND Vs. STATE OF BIHAR; MANORANJAN DAS SON OF LAKHAU CHANDRA DAS
July 29, 2009
JANAKI PRASAD GUPTA Vs. STATE OF BIHAR
February 2, 2009
JANARDAN PATHAK Vs. STATE OF BIHAR
August 18, 2009
JANARDAN PRASAD SINGH SON OF LATE RAM LAKHAN SINGH Vs. SRI NAWAL KISHORE YADAV SON OF HARI RAI
May 15, 2009
JANARDAN PRATAP SINGH Vs. STATE OF BIHAR
July 29, 2009
JANESHWAR PANDEY Vs. STATE OF BIHAR
March 16, 2009
JANKI DEVI Vs. STATE OF BIHAR
April 8, 2009
JANKI SHARAN GUPTA Vs. STATE OF BIHAR
March 3, 2009
JASWANT SINGH, SON OF LATE ARJUN SINGH Vs. STATE OF BIHAR
March 18, 2009
JAYANTI SHARMA Vs. STATE OF BIHAR
February 17, 2009
JAYATI GUHA Vs. STATE OF BIHAR
March 6, 2009
JEETENDRA KUMAR, SON OF SRI. SHYAM NANDAN SINGH, RESIDENT OF DANDIBAGH ROAD, P.O. CHANDCHAURA, P.S. CIVIL LINES, TOWN AND DISTRICT Vs. STATE OF BIHAR & ORS.
July 30, 2009
JEETMAL SURANA Vs. STATE OF BIHAR
April 29, 2009
JHATKAN SINGH @ AZAD SINGH SON OF SHRI BALRAM SINGH Vs. STATE OF BIHAR AND BIJENDRA KUMAR SON OF JAI NARAYAN MANDAL
August 27, 2009
JITENDRA KUMAR Vs. STATE OF BIHAR
March 23, 2009
JOGMAYA SARKAR Vs. STATE
March 18, 2009
JOKHAN SAH S/O LATE BAIDYANATH SAH; MOST PANNA DEVI @ MOST PANNA W/O LATE BAIDYANATH SAH Vs. STATE OF BIHAR; MOST DEEPRAJI W/O LATE HIRA SAH
February 16, 2009
JOKHU SINGH Vs. STATE OF BIHAR
March 20, 2009
JUGAL KISHORE KHETAN Vs. MOHAN LAL KHETAN
August 13, 2009
JYOTHY LABORATORIES LTD. Vs. STATE OF BIHAR THROUGH SECRETARY, COMMERCIAL TAXES, GOVT.OF BIHAR WITH
March 24, 2009
JYOTI KUMAR JHA Vs. STATE OF BIHAR
February 17, 2009
JYOTI NARAYAN SINGH Vs. BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED
August 7, 2009
JYOTI SHEKHAR Vs. STATE OF BIHAR
January 13, 2009
JYOTINDRA PRASAD SON OF LATE BHAJOO PD.BHAGAI Vs. STATE OF BIHAR THROUGH THE SECRETARY, MINOR IRRIGATION DEPARTMENT, GOVERNMENT OF BIHAR
July 3, 2009
KACCHI PAKKI ROAD, ATARDAH, P.O.-RAMNA, P.S.-BHAGWANPUR, SADAR, DISTRICT-MUZAFFARPUR Vs. STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT,
January 15, 2009
KAILASH BAITHA, SON OF LATE BALI BAITHA AND; BINDESHWAR BAITHA, SON OF LATE KARIMAN BAITHA Vs. STATE OF BIHAR; LAKHPATI DEVI, W/O SARAL NONIA
August 13, 2009
KAILASH MAHTO Vs. STATE OF BIHAR
April 29, 2009
KAILASH PRASAD SINGH SON OF LATE SARYUG PRASAD SINGH Vs. STATE OF BIHAR
January 13, 2009
KAILASH PRASAD SON OF LATE JAGANNATH PRASAD Vs. STATE OF BIHAR
February 12, 2009
KAILASH RAI, BIMLESH RAI, MUKUL RAI AND AWADHESH RAI, ALL SONS OF RAM PATI RAI Vs. STATE OF BIHAR AND SANJAY RAM SON OF LATE KAILASH RAM
July 17, 2009
KAILASH RAM & SONS Vs. STATE OF BIHAR
November 3, 2009
KAILASH THAKUR SON OF SRI TANAK LAL THAKUR Vs. STATE OF BIHAR
July 27, 2009
KAILASIYA DEVI, WIFE OF LATE SHYAM NANDAN SAH Vs. NAND KISHORE SAH, SON OF RAM CHANDRA SAH
January 22, 2009
KALAWATI DEVI Vs. STATE OF BIHAR
July 3, 2009
KALSANG, RESIDING AT NORTH OF KALACHAKRA GROUND, P.S.- BODH GAYA Vs. STATE OF BIHAR
December 8, 2009
KAMAL KISHORE PRASAD Vs. UNION OF INDIA
July 8, 2009
KAMALA PRASAD SINGH Vs. STATE OF BIHAR
February 13, 2009
KAMALDEO NARAYAN SINGH Vs. STATE OF BIHAR
July 30, 2009
KAMALJEET SINGH Vs. BIHAR STATE ELECTRICITY BOARD
December 3, 2009
KAMESHAR KUNWAR Vs. STATE OF BIHAR
April 2, 2009
KAMESHWAR RAI Vs. STATE OF BIHAR
May 6, 2009
KAMESHWAR SINGH Vs. HARI MOHAN SINGH
February 12, 2009
KAMESHWAR YADAV Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF REVENUE AND LAND REFORMS, PATNA
August 18, 2009
KAMLA CONSTRUCTION CO. Vs. STATE OF BIHAR WITH
October 6, 2009
KAMLA KANT MISHRA Vs. STATE OF BIHAR
April 17, 2009
KAMLA PRASAD SON OF SHYAM NARAIN PRASAD Vs. HON&APOSBIE HIGH COURT OF JUDICATURE AT PATNA THROUGH THE REGISTRAR GENERAL, HIGH COURT, PATNA
April 8, 2009
KAMLESH KUMAR Vs. PATNA MUNICIPAL CORPORATION
July 9, 2009
KAMLESH MISHRA S/O SRI UPENDRA NARAYAN MISHRA Vs. STATE OF BIHAR
November 25, 2009
KAMLESH YADAV @ DOMA YADAV Vs. STATE OF BIHAR
April 8, 2009
KAMTA PRASAD Vs. STATE OF BIHAR
May 5, 2009
KANHAIYA BAHADUR SINHA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA (BIHAR)
August 18, 2009
KANHAIYA CHAND Vs. BIHAR STATE ELECTION COMMISSION
October 14, 2009
KANKARBAGH IN THE TOWN AND DISTRICT OF PATNA Vs. STATE OF BIHAR
February 28, 2009
KANTI DEVI SRIVASTAVA WIFE OF SRI RAJ BALLABH PRASAD Vs. STATE OF BIHAR, THE DIRECTOR (PRIMARY EDUCATION), THE DISTRICT SUPERINTENDENT OF EDUCATION AND THE ACCOUNTANT GENERAL
April 8, 2009
KAPILDEO NARAYAN PANDIT S/O LATE JAI RAM PANDIT Vs. UMESH KUMAR S/O LATE HAWALDAR PANDIT
June 24, 2009
KAPILDEO PRASAD SINGH, S/O LATE SARYUG SINGH Vs. STATE OF BIHAR THROUGH ALOK BARDHAN CHATURVEDY, FATHERS NAME NOT KNOWN TO THE PETITIONER, SECRETARY-CUM-COMMISSIONER, SCIENCE
February 4, 2009
KAPISH ENTERPRISES Vs. STATE OF BIHAR
April 2, 2009
KARAMAN DANA Vs. STATE OF BIHAR
November 19, 2009
KARYA NAND SHARMA S/O LATE MEGH NATH SINGH Vs. STATE OF BIHAR
December 24, 2009
KASHI NATH DUBEY Vs. SHANTI PANDEY
March 2, 2009
KASHI RAM BANSHIDHAR Vs. STATE OF BIHAR WITH
May 20, 2009
KATIHAR MEDICAL COLLEGE, KATIHAR Vs. KUNDAN KISHPRE, SON OF MOTILAL RAI
March 6, 2009
KAUSHAL KUSUM, SON OF SHRI BANKESHWARI PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS, GOVERNMENT
December 22, 2009
KAUSHAL LAL SON OF SRI SHRIDHAR LAL Vs. STATE OF BIHAR
February 19, 2009
KAVITA KUMARI; GUDDI RANI Vs. STATE OF BIHAR
January 12, 2009
KEDAR NATH JHUNJHUNWALA SON OF LATE SATYANARAYAN JHUNJHUNWALA Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF REVENUE AND LAND REFORMS, GOVERNMENT OF BIHAR
November 20, 2009
KESHAV KUMAR SINGH SON OF LATE DASAI YADAV Vs. BIHAR STATE ELECTRICITY BOARD, THROUGH ITS SECRETARY
September 4, 2009
KHATRI Vs. STATE OF BIHAR
October 6, 2009
KHEM KUMAR SARAWAGI Vs. SUDHIR KUMAR SARAWAGI
September 10, 2009
KHICHRI RAM Vs. STATE OF BIHAR
March 4, 2009
KHUSHBOO SHARIVASTAVA, D/O SRI MOHAN PRASAD SHRIVASTAVA Vs. UNION OF INDIA
February 6, 2009
KHWAJA SHAHID JAAN Vs. STATE OF BIHAR
February 13, 2009
KIRAN SINHA W/O SHRI UMESH CHANDRA SINGH Vs. STATE OF BIHAR
February 5, 2009
KISHORI CHOUDHARY S/O SHRI GANOURI CHOUDHARY, ASSISTANT TEACHER, SAHTHA Vs. STATE OF BIHAR
December 8, 2009
KISHORI LAL Vs. STATE OF BIHAR
October 30, 2009
KISHORI PRASAD Vs. STATE OF BIHAR WITH
March 19, 2009
KISHUN MODI Vs. STATE OF BIHAR
April 29, 2009
KITABUDDIN ANSARI S/O ISUF ANSARI Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
December 4, 2009
KOTWALI, TOWN & DISTRICT-PATNA Vs. STATE OF BIHAR WITH
April 17, 2009
KRISHI YANTRA KENDRA Vs. STATE OF BIHAR
July 30, 2009
KRISHNA KANT LAL S/O SRIDHAR LAL DAS Vs. STATE OF BIHAR AND ORS
October 16, 2009
KRISHNA KUMAR Vs. BIRENDRA KUMAR SINGH
June 30, 2009
KRISHNA MOHAN JHA SON OF LATE B.K.JHA Vs. STATE OF BIHAR THROUGH THE COLLECTOR, DARBHANGA
July 14, 2009
KRISHNA PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
December 2, 2009
KRISHNA PRASAD BHAGAT S/O SRI RAM CHANDRA BHAGAT Vs. STATE OF BIHAR
October 12, 2009
KRISHNA PRASAD SRIVASTAVA S/O RAJ NARAYAN PRASAD SRIVASTAVA Vs. STATE OF BIHAR WITH
February 9, 2009
KRISHNA SAH ALIAS KRISHNA PRASAD SON OF LATE DWARIKA PRASAD Vs. STATE OF BIHAR
January 22, 2009
KRISHNAPAL SINGH RAGHUVANSHI SON OF LATE THAKUR RAKSHPAL SINGH Vs. RAVINDRA PRATAP SINGH ALIAS RABINDRA PD.SINGH SON OF LATE THAKUR RAKSHPAL SINGH
July 6, 2009
KRISHNESHWAR KUMAR SINHA Vs. BIHAR STATE ELECTRICITY BOARD CHAIRMAN
July 23, 2009
KRITYANAND PRASAD Vs. STATE OF BIHAR
September 9, 2009
KUAN, DISTRICT-PATNA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HEALTH, GOVERNMENT OF INDIA, NEW DELHI
March 26, 2009
KULDEEP SAHU Vs. STATE OF BIHAR
November 24, 2009
KULDEEP YADAV@ KULDEEP PRASAD SON OF LATE MANGAL GOPE Vs. RAM CHARITARA YADAV @ RAM CHARITAR GOPE @ CHAITA GOPE, SON OF LATE RAM PRASAD GOPE
September 1, 2009
KULWANTI DEVI WIFE OF LATE RAMDEVA SINGH Vs. STATE OF BIHAR
March 19, 2009
KUM KUM SINGH Vs. STATE OF BIHAR
November 26, 2009
KUMAR AMAN SON OF SHRI UMESH CHANDRA SHARMA Vs. VICE-CHANCELLOR, BABA BHIM RAO AMBEDKAR UNIVERSITY, MUZAFFARPUR
August 5, 2009
KUMAR GUPTA RESIDENT OF P.O. AND P.S.-THAKURPUKUR IN THE TOWN OF KOLKATA, WEST BENGAL Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
April 15, 2009
KUMAR SINHA SON OF SHRI G.C. SINHA Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM- COMMISSIONER OF COMMERCIAL TAXES, BIHAR
November 4, 2009
KUMAR SUMAN SINGH @ RANJIT SINGH @ INDRAJIT KUMAR Vs. STATE OF BIHAR
January 6, 2009
KUMARI ARCHANA @ RINU W/O AJIT RANJAN D/O MADAN MOHAN MISHRA Vs. AJIT RANJAN S/O RAM PRASAD SINGH @ KAILASH SINGH
December 2, 2009
KUMARI BINDHYAVASINI SHARMA Vs. STATE OF BIHAR AND OTHERS
December 8, 2009
KUMARI MANORAMA SINHA W/O SRI RAMESH PRASAD SINGH Vs. STATE OF BIHAR
July 28, 2009
KUNA DEVI Vs. MAHESH YADAV & ORS
August 10, 2009
KUNAL DEO RANJAN Vs. UNION BANK OF INDIA
November 5, 2009
KUNDAN KUMAR Vs. STATE OF BIHAR
June 30, 2009
KUNDAN KUMAR SON OF SRI KANT PRASAD SHARMA Vs. STATE OF BIHAR THROUGH THE SECRETARY/COMMISSIONER, DEPARTMENT OF REVENUE, GOVT.OF BIHAR, PATNA
December 8, 2009
KUNTI DEVI Vs. STATE OF BIHAR
April 10, 2009
KUSUM DEVI Vs. STATE OF BIHAR
January 28, 2009
KUSUM DEVI KHETAN (DECEASED) Vs. STATE OF BIHAR THROUGH THE COLLECTOR
July 8, 2009
KUWAR UMESH PRATAP MALL Vs. STATE OF BIHAR THROUGH THE ...RESPONDENTS REVENUE SECRETARY, GOVT, OF BIHAR, PATNA
December 3, 2009
LAL BABU KUMAR @ ALATU SON OF RAM NATH RAI Vs. STATE OF BIHAR WITH
March 3, 2009
LAL BAHADUR SINGH Vs. STATE OF BIHAR
May 20, 2009
LALAN RAI Vs. STATE OF BIHAR
February 26, 2009
LALAN THAKUR S/O LATE BANKE THAKUR Vs. CHAIRMAN, B.S.E.BVIDYUT BHAWAN
February 20, 2009
LALBAGH, DISTRICT-DARBHANGA, BIHAR Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
January 19, 2009
LALIT KISHORE CHOUDHARY Vs. STATE OF BIHAR
March 24, 2009
LALIT NARAYAN MITHILA UNIVERSITY Vs. DR.S.M.NAQUI IMAM DENTAL COLLEGE AND HOSPITAL, BAHERA, THROUGH ITS SECRETARY, S.M.NAIYAR IMAM SON OF LATE S.M.ZAREEF, R/O BAHERA
November 23, 2009
LALITA DEVI Vs. STATE OF BIHAR THRU.VIGILANCE
November 20, 2009
LALITA DEVI DAUGHTER OF JAGLAL MISTRY Vs. SARSWAN KUMAR @ SHRAWAN KUMAR SON OF BHADAI MISTRY
April 15, 2009
LALLAN SINGH Vs. STATE OF BIHAR
March 31, 2009
LALLAN SINGH Vs. STATE OF BIHAR THROUGH CBI
November 12, 2009
LALLUPOKHAR NAW YATAYAT SWAWLAMBI SAHKARI SAMITI LTD., LALLU POKHAR, MUNGER Vs. STATE OF BIHAR
October 13, 2009
LALMATI DEVI WIFE OF SRI BACHCHU PRASAD Vs. STATE OF BIHAR WITH
November 25, 2009
LALO MANDAL Vs. STATE OF BIHAR
September 8, 2009
LALO MANDAL Vs. STATE OF BIHAR
September 19, 2009
LALU MALI Vs. STATE OF BIHAR
July 14, 2009
LALU SINGH Vs. STATE OF BIHAR
March 23, 2009
LALWARTI SINGH @ LAL BARTI SINGH SON OF LATE VIKRAMA SINGH Vs. STATE OF BIHAR AND RAVITA DEVI @ RAVITA KUWAR
June 25, 2009
LATAN YADAV Vs. STATE OF BIHAR
May 4, 2009
LATE PARAS PRSAD SINHA AND VIJAY KUMAR SINHA SON OF CHOUDHARY LALAN PRASAD SINHA Vs. STATE OF BIHAR AND RENU DEVI DAUGHTER OF RAVINDRA PRASAD
June 25, 2009
LAXMAN YADAV SON OF LATE KADRU YADAV Vs. BANDANI DEVI WIFE OF HASGOURI MAHARA
December 17, 2009
LAXMI KANT PATHAK Vs. STATE OF BIHAR
October 29, 2009
LAXMI PASWAN, SON OF LATE KOKAN PASWAN Vs. STATE OF BIHAR
July 10, 2009
LAXMI PRASAD MANDAL S/O AJAB LAL MANDAL Vs. STATE OF BIHAR
September 10, 2009
LEELA MOHAN WIFE OF LATE DR.MANI MOHAN Vs. STATE OF BIHAR
May 5, 2009
LIFE INSURANCE CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER
October 28, 2009
LOLWA @ RAJU Vs. STATE OF BIHAR & ANR
November 16, 2009
LONI LAVANYA WIFE OF MAJOR RANJEET SONI SINHA Vs. STATE OF BIHAR
May 8, 2009
LUMBINI BEVERAGES PRIVATE LIMI Vs. COMMISSIONER OF CENTRAL EX
January 15, 2009
M G M COLLEGE & L S K HOSPITAL Vs. UNION OF INDIA
April 20, 2009
M/S HIMALAYA AGRO CHEMICALS PVT.LTD. Vs. STATE OF BIHAR WITH
February 26, 2009
M/S TRIPATHY POULTRY PRODUCTS COMPANY, SUNDARPUR, GYANPUR, BHADOHI ( U.P.) Vs. STATE OF BIHAR AND ORS.
July 2, 2009
M/S. BIKANER PLASTO FLEX PVT. LTD Vs. STATE OF BIHAR
February 4, 2009
M/S.PROGRESSIVE-MVR JOINT VENTURE Vs. STATE OF BIHAR
April 24, 2009
MAA TAPESHWARI CONSTRUCTION (P) LTD.THROUGH DEEPAK KUMAR, ITS MG.DIRECTOR, SINGH KOTHI Vs. UNION OF INDIA THROUGH THE REGISTRAR OF COMPANIES, BIHAR, PATNA
September 10, 2009
MAA VINDHYAVASINI ENTERPRISES Vs. STATE OF BIHAR
August 12, 2009
MADAN MOHAN PD NARAIN SINHA Vs. BIHAR STATE FINANCIAL CORPORATION
November 23, 2009
MADANJEE SON OF SHRI DEO NARAIN RAM, RESIDENT OF VILLAGE-MOHALLA KAJI GOLA Vs. MADHYA BIHAR GRAMIN BANK, MINA PIAZA, SOUTH OF MUSEUM
January 5, 2009
MADESHWAR PRASAD SINGH S/O LATE CHAMRU SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR, PATNA
January 28, 2009
MADHESHWAR PRASAD Vs. STATE OF BIHAR
November 16, 2009
MADHO LAL PRASAD, S/O LATE ASHRFI SAH Vs. STATE OF BIHAR
March 27, 2009
MADHU KUMARI @ KUMARI AWANTIKA Vs. STATE OF BIHAR
January 23, 2009
MADHULIKA Vs. STATE OF BIHAR
July 8, 2009
MADHUSUDAN MUKHERJEE Vs. STATE OF BIHAR
March 31, 2009
MAGADH UNIVERSITY Vs. BIHAR STATE ELECTION COMMISSION WITH
April 8, 2009
MAHABIR CHOUDHARY Vs. STATE OF BIHAR WITH
October 27, 2009
MAHABIR PRASAD SINGH S/O LATE SHRI SHAHDEO PRASAD SINGH Vs. STATE OF BIHAR
October 28, 2009
MAHABIR RAI Vs. STATE OF BIHAR
February 11, 2009
MAHANT VIJAY NARAIN DAS, CHELA LATE MAHANT BRAJ KISHORE DAS, BASUWARA ASTHAL Vs. STATE OF BIHAR
July 29, 2009
MAHANTH RAMESHWAR DAS TYAGI Vs. BANK OF INDIA
November 26, 2009
MAHANTH SHIVANAND GIRI Vs. STATE OF BIHAR WITH
April 20, 2009
MAHATMA GANDHI INTER COLLEGE, JEHANABAD Vs. STATE OF BIHAR THROUGH SECRETARY-CUM-COMMIS- SIONER, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR
November 17, 2009
MAHBOOB ANSARI Vs. STATE OF BIHAR
December 21, 2009
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
July 13, 2009
MAHESH KUMAR Vs. UNION OF INDIA
September 2, 2009
MAHESH KUMAR Vs. STATE OF BIHAR
July 21, 2009
MAHESH PRASAD SINGH SON OF SHRI RAMDEO SINGH Vs. STATE OF BIHAR WITH
December 9, 2009
MAJIBUR RAHMAN Vs. STATE OF BIHAR
March 5, 2009
MALINI KUMARI W/O SRI DEEPAK KUMAR SINGH Vs. INDIAN OIL CORPORATION THROUGH GENERAL MANAGER,
April 10, 2009
MALTI DEVI WIFE OF LATE KHILADI SINGH @ GANESH SINGH Vs. STATE OF BIHAR
September 4, 2009
MAMTA DEVI WIFE OF MADHUSUDAN Vs. BHOLA NATH SAH SON OF RAM PLAINTIFF/PRAVESH SAH
February 4, 2009
MAMTA KUMARI Vs. STATE OF BIHAR
April 7, 2009
MANAGEMENT OF CENTRAL SILK BOARD Vs. STATE OF BIHAR
January 21, 2009
MANAGEMENT OF FOREST PLANTATION DIVISONAL OFFICER Vs. PRESIDING OFFICER LABOUR COURT DALMIANAGAR
January 27, 2009
MANAGER SHUKLA Vs. UNION OF INDIA
June 23, 2009
MANAGING DIRECTOR, SPECTRUM COR.SER.LTD. Vs. STATE OF BIHAR
June 24, 2009
MANAN SAH Vs. STATE OF BIHAR
March 4, 2009
MANAUR HUSSAIN Vs. STATE OF BIHAR
July 29, 2009
MANGAN URAON Vs. STATE OF BIHAR
July 13, 2009
MANI SHANKAR GOPAL Vs. STATE OF BIHAR
January 21, 2009
MANISH KUMAR VERMA Vs. STATE OF BIHAR AND ORS
August 11, 2009
MANJU BALA Vs. STATE OF BIHAR
April 6, 2009
MANJU JAISWAL WIFE OF LATE JAGDISH PRASAD JAISWAL Vs. STATE OF BIHAR
January 22, 2009
MANOHAR SINGH Vs. STATE OF BIHAR
August 12, 2009
MANOHAR THAKUR SON OF LATE JAGARNATH THAKUR Vs. STATE OF BIHAR WITH
August 31, 2009
MANOJ KUMAR BEURA Vs. STATE OF BIHAR
February 6, 2009
MANOJ KUMAR CHOUDHARY S/O SITA RAM CHOUDHARY Vs. STATE OF BIHAR WITH
October 14, 2009
MANOJ PRASAD SON OF BAIL RAM PRASAD Vs. STATE OF BIHAR
December 10, 2009
MANOJ RAI Vs. STATE OF BIHAR
March 31, 2009
MANOJ SAH @ MANOJ PRASAD Vs. STATE OF BIHAR
January 9, 2009
MANOKAMNA FOOD PRODUCTS, RAXAUL Vs. STATE OF BIHAR
March 26, 2009
MANORANJAN NATH SINHA Vs. STATE OF BIHAR
October 26, 2009
MANTU KUMAR @ RAVI KUMAR @ SAMIR RAJ S/O GANESH PRASAD Vs. STATE OF BIHAR
December 18, 2009
MANU RAM & ORS., ALL SONS OF LATE RAMESHWAR RAM Vs. AMRENDRA PD.SINGH, S/O LATE RAGHUNATH PD.SINGH
July 24, 2009
MARKETING UNION LTD.(BISCOMAUN) THROUGH ITS CHAIRMAN (PETITIONER NO.1) Vs. STATE OF BIHAR THROUGH ITS SECRETARY, CO-OPERATIVE DEPARTMENT
May 11, 2009
MASHHARU RAM @ MUSH HARU HARIJAN SAO SON OF LATE BARO RAM Vs. STATE OF BIHAR THROUGH
July 3, 2009
MASIH UDDIN Vs. STATE OF BIHAR
January 6, 2009
MASUD ALAM Vs. STATE OF BIHAR
June 22, 2009
MATHURA PRASAD @ MATHURA YADAV S/O LATE JAGRUP YADAV Vs. STATE OF BIHAR; SANJAY YADAV S/O DURGA YADAV, DURGA YADAV S/O BARHO YADAV
July 17, 2009
MATTER OF NEWS ITEM PUBLISHED TIMES OF INDIA, PATNA EDITION Vs. STATE OF BIHAR
August 5, 2009
MAURYA REALTORS (P) LTD Vs. UNION OF INDIA
July 20, 2009
MAUSAMI BANO @ MOSMA BANU W/O ABDUL JABBAR; ABDUL JABBAR S/O OF SHAMSHER SARKAR, MD HABIBUR RAHMAN YAD ALI Vs. STATE OF BIHAR, JAHRUL ISLAM S/O ABDUL MANDAL
August 13, 2009
MD HASHIM ALIAS HASHIM Vs. STATE OF BIHAR
April 21, 2009
MD IDDU Vs. UNION OF INDIA
April 24, 2009
MD ISHA Vs. STATE OF BIHAR
July 9, 2009
MD MOHIUDDIN @ MD UDDIN RAIN SON OF DOMI RAIN Vs. STATE OF BIHAR AND BACHCHA YADAV SON OF LATE NATHUNI YADAV
February 9, 2009
MD MOINUDDIN Vs. MD MUSTAFA
September 9, 2009
MD MOJAHID ALIAS MUJAHID Vs. STATE OF BIHAR
April 13, 2009
MD NEYAZ Vs. STATE OF BIHAR
May 12, 2009
MD RUSTAM Vs. STATE OF BIHAR, SHAMIM AHMAD S/O LATE ALI AKBAR
June 30, 2009
MD SABIQUE Vs. STATE OF BIHAR
February 5, 2009
MD SHAHABUDDIN Vs. STATE OF BIHAR
April 22, 2009
MD. ARMAN Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENEAL OF POLICE
July 20, 2009
MD. NIJAN Vs. STATE OF BIHAR
September 5, 2009
MD. SAGIR Vs. STATE OF BIHAR
March 19, 2009
MD. SHAHABUDDIN Vs. STATE OF BIHAR
April 15, 2009
MD. ZAFEERUDDIN KHAN Vs. STATE OF BIHAR AND ANOTHER
April 2, 2009
MD.ABBAS KHAN Vs. STATE OF BIHAR WITH
November 4, 2009
MD.ABU ZAFAR SON OF LATE MD.ABBAS Vs. STATE OF BIHAR
August 11, 2009
MD.ARMAN SON OF HAFIZ AFTAB AHMAD Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENEAL OF POLICE
July 20, 2009
MD.GYAS Vs. STATE OF BIHAR
July 30, 2009
MD.HASAN MAJEED, SON OF LATE MA MAJEED, RETIRED SUPERINTENDING ENGINEER Vs. STATE OF BIHAR THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT, GOVT.OF BIHAR, PATNA
February 5, 2009
MD.HASIM S/O MD.QUASHIM RESIDENT OF MOHALLA-SHAKMAT KALAN Vs. STATE OF BIHAR THROUGH COMMISSIONER, URBAN DEVELOPMENT.GOVT.OF BIHAR
August 12, 2009
MD.HUMAYU AKHTAR Vs. RAMESHWAR CHAUDHARY SON OF LATE TILAK DHARI CHAUDHARY
August 25, 2009
MD.IBRAR S/O MD.IRFAN Vs. STATE OF BIHAR
November 23, 2009
MD.IMRAN SON OF PEER GULAM, PROPRIETOR OF M/S IMRAN AND CO. Vs. STATE OF BIHAR
November 12, 2009
MD.ISLAM SON OF LATE MD.MANAN Vs. STATE OF BIHAR
November 7, 2009
MD.IZHAR Vs. STATE OF BIHAR
January 15, 2009
MD.JILANI Vs. STATE OF BIHAR
January 21, 2009
MD.LAIQUR RAHMAN SON OF LATE ABDUS SAMAD Vs. STATE OF BIHAR AND JALIL ALIAS JHALLO SON OF LATE SHEIKH ULFAT
August 6, 2009
MD.LEYAQUAT Vs. STATE OF BIHAR
October 8, 2009
MD.MANSOOR ALAM S/O ABDUL MAJEED Vs. STATE OF BIHAR
November 11, 2009
MD.MOINUDDIN Vs. MD.MUSTAFA
September 9, 2009
MD.NASIRUDDIN ANSARI SON OF MD.RAFIQUE ANSARI Vs. STATE OF BIHAR
January 29, 2009
MD.NIJAM Vs. STATE OF BIHAR WITH
September 7, 2009
MD.NOOR ALAM S/O MD.MANJUR ALAM Vs. STATE OF BIHAR
July 21, 2009
MD.NOORUDDIN, S/O MD.RAMZAN Vs. STATE OF BIHAR
February 18, 2009
MD.QUAMRUL HODA SON OF LATE M.ABU SAYEED Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR
September 11, 2009
MD.RAHMAN Vs. STATE OF BIHAR
August 18, 2009
MD.RAHMAT JUNG KHAN Vs. STATE OF BIHAR
July 31, 2009
MD.SAGIR Vs. STATE OF BIHAR
March 19, 2009
MD.SASIQUE SON OF MD.MASRAF Vs. STATE OF BIHAR
February 5, 2009
MD.SHABBIR, SON OF ABDUL HAFIZ Vs. STATE OF BIHAR
February 6, 2009
MD.SHAHABUDDIN Vs. STATE OF BIHAR
April 15, 2009
MD.SHAHABUDDIN SON OF SHRI S.M.HASIBULLAH Vs. STATE OF BIHAR
March 24, 2009
MD.SHAMIR JUNG KHAN SON OF LATE MD.SHAMSUL JUNG KHAN Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, VIKAS BHAWAN, PATNA
May 12, 2009
MD.SHAMSHAD S/O MD.ISHALAM Vs. STATE OF BIHAR THROUGH SECRETARY, MINING, NEW SECRETARIAT
December 8, 2009
MD.SHAMSHAD, S/O MD.HAFIJUDDIN Vs. STATE OF BIHAR WITH
January 23, 2009
MD.SHAMSUZZAMA Vs. STATE OF BIHAR
July 20, 2009
MD.SHOHRAB ALI @ SOHRAB Vs. STATE OF BIHAR
February 25, 2009
MD.SHOIB ALAM SON OF LATE BAHARUDDIN Vs. MD.SALAHUDDIN SON OF IATE JALILUDDIN
August 10, 2009
MD.UNUSH SON OF LATE ABDUL AZIZ Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM- SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, BIHAR, PATNA
July 21, 2009
MEENA DEVI Vs. STATE OF BIHAR
August 27, 2009
MEENA DEVI Vs. STATE BANK OF INDIA
January 21, 2009
MEENA DEVI WIFE OF LATE UMA SHANKAR OJHA Vs. THE STATE OF BIHAR AND ORS.
March 24, 2009
MEENA SINGH Vs. UNION OF INDIA
March 20, 2009
MEHRUN NESA Vs. STATE OF BIHAR
May 8, 2009
MERCK LIMITED, DR.ANNIE BESANT Vs. STATE OF BIHAR THROUGH THE SECRETARY, LABOUR RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT BUILDING, VIKAS BHAWAN, BAILEY
September 16, 2009
MERRY ELIZABETH W/O LATE SHRIKANT TIWARY Vs. RAJENDRA AGRICULTURAL UNIVERSITY
July 23, 2009
MIKKI SHARMA @ MANI BHUSHAN SHARMA Vs. STATE OF BIHAR
September 11, 2009
MIRA TIBREWAL Vs. STATE OF BIHAR
October 29, 2009
MISHRI LAL YADAV S/O LATE BARISH LAL YADAV Vs. STATE OF BIHAR
October 13, 2009
MITHILESH KUMARI SRIVASTAVA WIFE OF SHYAM SUNDER PRASAD SRIVASTAVA Vs. STATE OF BIHAR; ZAFAR ALAM SON OF SHAMEER KHAN, AMIR ALAM KHAN SON OF ZAFAR ALAM KHAN
April 20, 2009
MITHILESH PRASAD S/O LATE Y.P.SINHA Vs. CENTRAL ADMINISTRATIVE
March 2, 2009
MITHILESH PRASAD SINGH Vs. STATE OF BIHAR
January 5, 2009
MOHAMMAD IBRAR AHMAD SON OF LATE MUKARRMUL HAQUE Vs. STATE OF BIHAR THROUGH SECRETARY, ROAD CONSTRUCTION DEPARTMENT
July 30, 2009
MOHAMMAD QUAMRUZZAMAN @ QUAMRUZZAMA, SON OF MD HANIF Vs. STATE OF BIHAR; SAMRU NISAN @ SAMRUNNISAN, DIVORCED WIFE OF MD QUAMMRUZZAMAN
July 29, 2009
MOHAMMAD RUSTAM Vs. ANWAR AHMAD
March 20, 2009
MOHAN KUMAR KHANDELWAL Vs. STATE OF BIHAR
July 25, 2009
MOHAN RAI Vs. STATE OF BIHAR
April 10, 2009
MOHAN SINGH Vs. STATE OF BIHAR
May 6, 2009
MOHD. IMRAN Vs. STATE OF BIHAR
November 12, 2009
MOHINDER LAL Vs. STATE OF BIHAR
September 3, 2009
MOKHTAR ALAM Vs. STATE OF BIHAR
January 30, 2009
MONARK MONALISA Vs. STATE OF BIHAR
January 23, 2009
MOSAFIR PRASAD YADAV S/O SRI SANICHAR YADAV Vs. STATE OF BIHAR
February 11, 2009
MOSMAT SOHAGO KUER Vs. STATE OF BIHAR
May 12, 2009
MOST TARA DEVI Vs. STATE OF BIHAR
August 12, 2009
MOST.KALYANI DEVI, WIFE OF LATE LOKNATH JAISWAL (BHAGAT), D/O LATE SURENDRA CHOUDHARY Vs. ARUN MIRDHA, S/O LATE HARISH MIRDHA
March 19, 2009
MOST.KRISHNA DEVI W/O LATE RAM NIWAS SINGH Vs. STATE OF BIHAR THROUGH THE COMMISSIONER CUM SECRETARY, WATER RESOURCES (IRRIGATION) DEPARTMENT
February 17, 2009
MOST.PARWATI DEVI WIFE OF LATE SRIKANT SHARMA Vs. STATE OF BIHAR
September 11, 2009
MOSTT.GEETA SHARMA @ GEETA DEVI, W/O LATE RAJ KUMAR SHARMA Vs. RADHA RANI SHARMA, W/O LATE LAKSHMI NARAIN SHARMA
February 4, 2009
MOSTT.SIYA JANKI DEVI, WIFE OF SIGASHAN PANDIT,RESIDENT OF VILLAGE BASRA, P.O. MANJHAWLIA, P.S.MAJHAWALIA, DISTT. BETTIAH (WEST CHAMPARAN) AT PRESENT VILLAGE GAUNAHA, P.O. AND P.S. GAUNAHA, DISTT. BETTIAH ( WEST CHAMPARAN ) Vs. THE STATE OF BIHAR, THROUGH SECRETARY CO
March 18, 2009
MOSTT.SOFIA BEGUM @ SOFIA KHATOON Vs. STATE OF BIHAR
August 6, 2009
MOTI LAL MAHTO S/O LATE JHARILAL MAHTO Vs. STATE OF BIHAR
July 2, 2009
MR.SUBEJAN SON OF LATE MD.ISHAQUE Vs. UNION OF INDIA THROUGH ITS DIRECTOR GENERAL, DEPARTMENT OF POSTS, GOVERNMENT OF INDIA, NEW DELHI
July 9, 2009
MRIDULA KUMAR SINHA Vs. STATE OF BIHAR THROUGH INDUSTRIAL DEVELOPMENT COMMISSIONER AND SECRETARY TO GOVT, OF BIHAR, VIKAS BHAWAN
January 19, 2009
MRITUNJAY SRIVASTAVA @ MRITUNJ Vs. SABITA PANDEY
April 27, 2009
MUFFASIL, DISTRICT-GAYA Vs. UNION OF INDIA THROUGH ITS CHAIRMAN, RAILWAY BOARD, NEW DELHI
February 3, 2009
MUKESH KUMAR ALIAS MUKESH PRASAD Vs. STATE OF BIHAR
December 9, 2009
MUKESH KUMAR SINGH Vs. STATE OF BIHAR
January 30, 2009
MUKESH KUMAR THAKUR Vs. UNION OF INDIA
May 13, 2009
MUKESH KUMAR; VISHUN DUTTA MISHIR @ KISHUNDUTT MISHIR Vs. KISHUNDATT MISSIR; MOSTT KUNTI DEVI @ KANAK DEVI
April 13, 2009
MUKTA ARTS LIMITED, MUMBAI Vs. ANKIT FILMS, PATNA
August 5, 2009
MUMTAZ BANO ARZOO W/O MD. ISHTAYAQUE Vs. STATE OF BIHAR
August 20, 2009
MUNMA DEVI Vs. STATE OF BIHAR
October 6, 2009
MUNNA ALAM Vs. STATE OF BIHAR
January 29, 2009
MUNNA LAL Vs. STATE OF BIHAR
August 27, 2009
MUNNA SHARMA ALIAS MUNNA MISTRY Vs. STATE OF BIHAR
August 13, 2009
MUNNI DEVI SHARMA WIFE OF SRI PRABHAT KUMAR SHARMA Vs. STATE ELECTION COMMISSION, SONE BHAWAN, BIRCHAND PATEL PATH, PATNA THROUGH THE STATE ELECTION COMMISSIONER
December 23, 2009
MUNNI ROY, S/O LATE BRAHMDEO ROY Vs. STATE OF BIHAR
February 19, 2009
MURARI YADAV Vs. STATE OF BIHAR
November 7, 2009
MURLIDHAR SINGH Vs. STATE OF BIHAR
July 14, 2009
MUZAFFARPUR Vs. BIHAR STATE ELECTRICITY BOARD
January 22, 2009
MUZAFFARPUR ZILA KHADI GRAMODYOG SANGH Vs. STATE OF BIHAR
January 29, 2009
NAGAD PANDEY @ RAM NAGAD PANDEY Vs. STATE OF BIHAR
August 7, 2009
NAGARJUNA CONSTRUCTION COMPANY LTD Vs. STATE OF BIHAR CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
April 13, 2009
NAGDEO SINGH SON OF MAHGU SINGH Vs. STATE OF BIHAR
April 28, 2009
NAGENDRA Vs. STATE OF BIHAR
March 30, 2009
NAGENDRA KUMAR Vs. MD.MURTAZA S/O LATE NAYAMAT ALI
April 15, 2009
NAGENDRA RAI Vs. RAJEEV RANJAN SINGH : STATE OF BIHAR
January 30, 2009
NAGESHWAR OJHA SON OF RAM BECHAN OJHA Vs. UNION OF INDIA THROUGH SECRETARY, HOME DEPARTMENT, NEW DELHI
October 27, 2009
NAGINA DEVI Vs. STATE OF BIHAR
July 29, 2009
NAGINA KHATOON W/O ALI IMAM D/O LATE ABDUL HAFIZ Vs. STATE OF BIHAR AND ORS
August 17, 2009
NAGMATI DEVI W/O SRI DHARMENDRA SINGH Vs. STATE OF BIHAR
November 19, 2009
NAHID FIRDOSH D/O RATIO AHMAD Vs. STATE OF BIHAR
November 18, 2009
NAMIRA CONSTRUCTION PVT.LTD. Vs. STATE OF BIHAR
August 5, 2009
NAND KISHOR KEWAT Vs. STATE OF BIHAR
March 19, 2009
NAND KISHORE KESHRI SON OF LATE BHAGWAN DAS KESHRI Vs. STATE OF BIHAR
August 31, 2009
NAND KISHORE PRASAD YADAV Vs. SHIV CHANDRA SAHNI
March 23, 2009
NAND KISHORE RAI, SON OF LATE RAM AWATAR RAI Vs. STATE OF BIHAR
April 9, 2009
NAND KISHORE SINGH Vs. STATE OF BIHAR
January 15, 2009
NAND KISHORE VERMA Vs. KAPILDEO SINGH : STATE OF BIHAR
October 15, 2009
NAND KISHORE VERMA S/O LATE KRISHNA NAND VERMA MOH. Vs. THE STATE OF BIHAR THROUGH THE VIGILANCE
December 15, 2009
NAND KUMAR JHA Vs. STATE OF BIHAR THROUGH THE SECRETARY CUM COMMISSIONER
April 10, 2009
NAND KUMAR PASWAN Vs. STATE OF BIHAR
May 20, 2009
NAND KUMAR SON OF LATE SHIV CHANDRA SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR
December 9, 2009
NANDU SINGH Vs. STATE OF BIHAR
October 12, 2009
NANDU, SON OF LATE MAHANGU SAO AND ORS Vs. STATE OF BIHAR AND DHANANJAY KUMAR, SON OF LAL BABU GUPTA
August 18, 2009
NARENDER NARAYAN SINGH Vs. STATE OF BIHAR
April 10, 2009
NARENDRA KUMAR Vs. STATE OF BIHAR
October 30, 2009
NARENDRA KUMAR @ SINGH Vs. STATE OF BIHAR
August 17, 2009
NARENDRA KUMAR @ SINGH Vs. STATE OF BIHAR
April 6, 2009
NARENDRA KUMAR PANDEY @ SUNIL PANDEY Vs. STATE OF BIHAR
January 19, 2009
NARESH KAHAR SON OF LATE MANKI RAM Vs. SATYA NARAYAN PRASAD SON OF LATE MUNSI GOVIND PRASAD
May 5, 2009
NARESH METAL INDUSTRIES Vs. MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION
January 15, 2009
NARESH SINGH Vs. STATE OF BIHAR
April 21, 2009
NARESH YADAV SON OF SRI MATHURA YADAV Vs. STATE OF BIHAR
May 22, 2009
NATIOANL HIGHWAY AUTHORITY OF INDIA Vs. UNION OF INDIA
January 16, 2009
NATIONAL HIGHWAY AUTHORITY OF INDIA, PROJECT IMPLEMENTATION UNIT Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF
January 16, 2009
NATIONAL INSURANCE COMPANY LTD.THROUGH PRAVIN KUMAR SINHA Vs. BHAGWAT BHAGAT, S/O LATE BHOLA BHAGAT
April 15, 2009
NAVEEN KUMAR SON OF SATYA PRAKASH Vs. STATE BANK OF INDIA THROUGH ITS CHIEF GENERAL MANAGER, NARIMAN POINT, MUMBAI
September 11, 2009
NAVIN CHANDRA SON OF SHRI RAJESHWAR PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER- CUM-SECRETARY, PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT OF BIHAR, JOINT
February 16, 2009
NAVIN KUMAR @ NABIN KUMAR Vs. STATE OF BIHAR
July 2, 2009
NAVIN THAKUR Vs. STATE OF BIHAR
August 11, 2009
NAW BHARAT JAGRITI KENDRA MOHALLA CONGRESS MAIDAN, THROUGH ITS SECRETARY, AND OTHERS Vs. PATNA MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
February 6, 2009
NAWAL KISHORE SINGH Vs. PURSHOTTAM MAHARAJ
May 28, 2009
NAWAL KISHORE SINGH S/O SHRI CHEDI SINGH Vs. STATE OF BIHAR
July 31, 2009
NAWAL PATEL Vs. RAMAWATI DEVI
February 27, 2009
NAZMA KHATOON Vs. STATE OF BIHAR
December 24, 2009
NEEL KAMAL STEELS PVT.LTD. Vs. BIHAR STATE ELECTRICITY BOARD
January 20, 2009
NEELAM DEVI Vs. UNION OF INDIA
June 23, 2009
NEELAM DEVI WIFE OF BISHWANATH PRASAD Vs. STATE OF BIHAR AND CHANDRA BHUSHAN PRASAD SON OF SHRADHANAND PRASAD
July 1, 2009
NEELAM KUMARI Vs. STATE OF BIHAR
January 16, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. STATE OF BIHAR
February 3, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. FATIMA KHATOON
February 19, 2009
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOTILAL PADAMPAT UDYOG SUGAR MILL LTD.
March 20, 2009
NEW SWADESHI SUGAR MILLSLTD Vs. STATE OF BIHAR
February 28, 2009
NIBHA KUMARI WIFE OF SRI SUDHIR KUMAR Vs. STATE OF BIHAR
February 24, 2009
NIGAR SULTANA DAUGHTER OF SRI GULAM RASHOOL Vs. STATE OF BIHAR THROUGH THE COMMISSIONER- CUM-SECRETARY, HUMAN RESOURCES DEPT., GOVT, OF BIHAR, PATNA
June 30, 2009
NILGIRI SLEEPERS (PVT ) LTD Vs. COMMISSIONER OF INCOME TAX-I, PATNA
May 8, 2009
NIRAJ KUMAR, S/O-BAIJNATH PRASAD Vs. INDIAN OIL CORPORATION LTD.
March 26, 2009
NIRANJAN KUMAR NANDA Vs. STATE OF BIHAR
April 10, 2009
NIRANJAN SINGH Vs. STATE OF BIHAR
July 6, 2009
NIRMALA DEVI Vs. RAJ KUMARI DEVI
February 17, 2009
NISHAR HUSSAIN DAR SON OF MD.ABDULLAH Vs. UNION OF INDIA THRU.NCB
October 16, 2009
NITYA KUMARI Vs. THE STATE OF BIHAR
November 3, 2009
NITYA NAND TIWARY SON OF LATE BRAJ BHUSHAN TIWARY Vs. STATE OF BIHAR THROUGH CORNMISSIONCR- CUM-SECRETARY, DEPARTMENT OF CO-OPERATIVE, GOVT.OF BIHAR, NEW SECRETARIAT.PATNA
July 8, 2009
OBAIDUR RAHMAN SON OF LATE SHAH HAFIZUR RAHMAN Vs. STATE OF BIHAR
June 29, 2009
OF BHUSHAN BISHAMBHAR BARMA Vs. STATE OF BIHAR AND DR.MUMTAZUL HASSAN S/O LATE DR. ZAHIRUL HASSAN
June 30, 2009
OF LATE BASUDEO SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, SINCHAI BHAWAN, 3RD SECRETARIAT, PATNA
February 18, 2009
OFFICIAL LIQUIDATOR HIGH COURT Vs. MAHENDRA PRASAD
April 9, 2009
OM PRAKASH Vs. STATE OF BIHAR
October 6, 2009
OM PRAKASH GOND S/O SHIVMUNI GOND Vs. STATE OF BIHAR
June 30, 2009
OM PRAKASH GUPTA Vs. ARBIND KUMAR
September 17, 2009
OM PRAKASH GUPTA SON OF CHHEDI LAL GUPTA Vs. STATE OF BIHAR
February 27, 2009
ONKAR NATH PATHAK Vs. MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION
May 19, 2009
ORCHID HEALTH CARE Vs. AGLOWNED LTD
September 3, 2009
ORCHID HEALTHCARE, CHENNAI Vs. AGLOWMED LTD., PATNA
September 3, 2009
ORIENTAL INSURANCE CO.LTD., BRANCH SITAMARHI Vs. MOSTT.NIRMALA DEVI WIFE OF LATE LALLAN RAI
May 6, 2009
ORIENTAL INSURANCE COMPANY LTD, BRANCH MANAGER, KUTCHARI ROAD, BEGUSARAI Vs. SUNAINA DEVI
January 16, 2009
ORIENTAL INSURANCE COMPANY LTD. Vs. STATE OF BIHAR
March 23, 2009
P.S.-JAKKANPUR, PATNA Vs. STATE OF BIHAR
January 29, 2009
P.S.AHIYAPUR Vs. JANKI DEVI W/O LATE RAM BILASH PRASAD
March 5, 2009
PAN KUER Vs. MANJU DEVI
March 3, 2009
PANKAJ KUMAR Vs. BIHAR STATE ELECTRICITY BOARD
February 26, 2009
PAPPU SINGH ALIAS ASHOK KUMAR SINGH Vs. STATE OF BIHAR
April 10, 2009
PAR MOHAN DAS S/O SRI TARANI DAS Vs. VICE-CHANCELLOR RAJENDRA AGRICULTURAL UNIVERSITY.PUSA, SAMASTIPUR
November 27, 2009
PARAS NATH SINHA Vs. STATE OF BIHAR
August 28, 2009
PARASMANI DEVI WIFE OF LATE HARI BOL YADAV Vs. STATE OF BIHAR
February 9, 2009
PARI DEVI WIFE OF SRI JATTU RAI Vs. BILLU ALIAS MASTER BILLA, SON OF A.K. SINGH WITH
September 18, 2009
PARITOSH KUMAR GHOSH SON OF PRAVESH CHANDRA GHOSH Vs. STATE OF BIHAR
May 15, 2009
PARMANAND PRASAD Vs. UNION OF INDIA
February 18, 2009
PARSHURAM SAH SON OF SRI BANARASHI SAH Vs. STATE OF BIHAR
May 28, 2009
PARTHA MUKHERJEE, THE SENIOR MARKETING MANAGER Vs. STATE OF BIHAR
September 15, 2009
PARTNER AJAI KUMAR JHA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY, WATER RESOURCES (IRRIGATION) DEPARTMENT, GOVERNMENT OF BIHAR, SICHAI BHAWAN, PATNA
April 7, 2009
PARVEZ ALAM, SON OF MUSTKIBH ANSARI Vs. STATE OF BIHAR
January 16, 2009
PASHUPATI NATH SINGH & DHARAMNATH SINGH BOTH SONS OF LATE ANANT SINGH Vs. MUSMAT KUSUM KUNWAR, WIFE OF LATE JALESHWAR SINGH @ RATAN SINGH
February 4, 2009
PASPAT PRASAD Vs. STATE OF BIHAR
December 7, 2009
PATLIPUTRA CONSTRUCTION Vs. STATE OF BIHAR
May 15, 2009
PATNA JIIA TAMTAM MAZDDOR UNION, HEAD OFFICE, ANISABAD, PATNA Vs. UNION OF INDIA
May 14, 2009
PATNA MUNICIPAL CORPORATION Vs. RAJENDRA PRASAD
August 6, 2009
PAWAN KUMAR Vs. STATE OF BIHAR WITH
January 7, 2009
PAWAN KUMAR Vs. STATE OF BIHAR
November 3, 2009
PAWAN KUMAR @ PAWAN KR.AGRAWAL SON OF LATE CHAJJU RAM Vs. STATE OF BIHAR WITH
September 14, 2009
PAWAN KUMAR PURVEY Vs. STATE OF BIHAR
November 24, 2009
PAWAN KUMARI Vs. STATE OF BIHAR
October 27, 2009
PHEKANI DEVI Vs. LALLAN BHAGAT
April 6, 2009
PHOOL KUMARI RANI Vs. BHARAT SANCHAR NIGAM LTD.THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, BSNL, STATESMAN HOUSE, BARAKHAMBHA ROAD, NEW DELHI
April 17, 2009
PHULJHARIA DEVI W/O LATE MUNKA RAI Vs. STATE OF BIHAR THROUGH THE COLLECTOR, PATNA
September 18, 2009
POONAM DEVI Vs. SURENDRA PRASAD
October 13, 2009
PRABHA DEVI Vs. STATE OF BIHAR
April 29, 2009
PRABHA DEVI WIFE OF SRI RAMDAYAL SAH Vs. STATE OF BIHAR
April 29, 2009
PRABHAT KUMAR Vs. RAJENDRA AGRICULTURAL UNIVERSITY, PUSA (SAMASTIPUR) BIHAR WITH
October 28, 2009
PRABHAT KUMAR KANODIA Vs. STATE OF BIHAR
January 20, 2009
PRABHAT SINGH Vs. STATE OF BIHAR
December 9, 2009
PRABHAWATI SINHA D/O SRI HEMANT SINHA Vs. HEERA RAI S/O LATE BABU LAL RAI
October 28, 2009
PRABHU DAYAL AGRAWAL SON OF LATE MOHAN LAL AGRAWAL Vs. SMT.LEELAWATI DEVI WIFE OF SRI BHAIRO NATH KESRI
March 20, 2009
PRABHUNATH SINGH Vs. STATE OF BIHAR
April 20, 2009
PRADIP KUMAR @ PRADEEP KUMAR GUPTA S/O LATE YAWAT CHAND PRASAD Vs. YOGENDRA PRASAD S/O LATE YAWAT CHANDRA PRASAD
February 4, 2009
PRADIP KUMAR SARAVGI Vs. COMMISSIONER OF INCOME TAX
August 26, 2009
PRAMILA DEVI Vs. STATE ELECTION COMMISION
November 13, 2009
PRAMILA GUPTA WIFE OF A K GUPTA Vs. STATE OF BIHAR AND SAVITRI DEVI WIFE OF JAGDISH CHANDRA GUPTA
June 24, 2009
PRAMOD KUMAR Vs. STATE OF BIHAR WITH
March 16, 2009
PRAMOD KUMAR SON OF LATE LAL BIHARI PRASAD Vs. STATE OF BIHAR WITH
December 23, 2009
PRASAD Vs. STATE OF BIHAR AND DHARMENDRA PRASAD SON OF SRI RAMCHANDRA PRASAD
July 2, 2009
PRASAD CONSTRUCTION & CO. Vs. UNION OF INDIA WITH
January 16, 2009
PRASAD SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, VISHESHWARAIYA BHAWAN, PATNA
September 9, 2009
PRASHANT KUMAR @ PRASANT KUMAR S/O SRI BRAHMANAND PANDEY Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE/THE COLLECTOR, GOPALGANJ
March 17, 2009
PRASUN KUMAR SINGH Vs. STATE OF BIHAR WITH
February 28, 2009
PRATAP NARAYAN MISHRA Vs. STATE OF BIHAR
November 26, 2009
PRATIBHA PRASAD Vs. STATE OF BIHAR
August 24, 2009
PRAVEEN KUMAR Vs. STATE OF BIHAR WITH
July 29, 2009
PRAVEEN KUMAR Vs. BAR COUNCIL OF INDIA
September 1, 2009
PRAVEEN KUMAR Vs. SPL COMM FOR B S BAR COUNCIL, PATNA
April 13, 2009
PRAVIN KUMAR SINHA Vs. STATE OF BIHAR
January 22, 2009
PRAYAG DUTTA TRIPATHI Vs. PATNA UNIVERSITY
November 11, 2009
PRAYAG SHARMA SON OF SRI RAM CHANDRA SHARMA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER, HOME (POLICE) DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
April 1, 2009
PREETI SINHA Vs. STATE OF BIHAR
August 18, 2009
PREM KUMAR SINGH Vs. STATE OF BIHAR
January 22, 2009
PREM NARAIN SINGH SON OF LATE RAM SWARATH SINGH Vs. BHAGIRATHI SINGH SON OF LATE LOKNATH SINGH
July 1, 2009
PREM SHANKAR MAHARAJ SON OF LATE JAMUNA MAHARAJ Vs. STATE OF BIHAR
June 25, 2009
PREM SHANKAR PRASAD VERMA Vs. STATE OF BIHAR
October 9, 2009
PREMLATA DEVI WIDOW OF LATE.KRISHNA KANT PRASAD Vs. SMT.RADHA DEVI WIDOW OF LATE BANARSI PD.SAH
March 20, 2009
PRESENTLY RESIDING AT MOHALLA-MOGHALPURA, P.S.- LAHERIASARAI, DISTRICT-DARBHANGA Vs. STATE OF BIHAR
February 18, 2009
PRITHVI RAJ YADAV @ PRITHVI YADAV Vs. STATE OF BIHAR
January 21, 2009
PRIYANKA HANSA Vs. STATE OF BIHAR
August 19, 2009
PROF.(DR.) JAGDISH PD.SHARMA S/O LATE TIPAN PRASAD SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT.GOVERNMENT OF BIHAR, PATNA
October 6, 2009
PROF.VIJAY KUMAR SINGH, PRESIDENT, A.M.COLLEGE TEACHERS ASSOCIATION, GAYA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
August 25, 2009
PUJAN SINGH, JAI RAM SINGH S/O RAM BILAS SINGH Vs. STATE OF BIHAR
January 23, 2009
PUNAM CHOUDHARY Vs. STATE OF BIHAR
May 18, 2009
PUNAM SINGH Vs. STATE OF BIHAR
February 9, 2009
PYRITES PHOSPHATES AND CHAMICALS LTD Vs. STATE
January 22, 2009
R. JAYA PRAKASH Vs. STATE OF BIHAR THROUGH HOME SECRETARY
April 6, 2009
R.B.S.CONSTRUCTION PVT.LTD. Vs. STATE OF BIHAR
July 1, 2009
RABINDER KUMAR SINHA SON OF LATE GANDOURI SINHA Vs. STATE OF BIHAR WITH
March 17, 2009
RABINDRA NATH MISHRA Vs. PRESIDING OFFICER CENTRAL GOVT
January 15, 2009
RABINDRA NATH SAHA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER CUM SECRETARY, FOOD SUPPLY AND COMMERCE DEPARTMENT, NEW SECRETARIATE, PATNA
November 30, 2009
RADHA KRISHNA SAH, SON OF BANSH BIHARI SAN Vs. STATE OF BIHAR; DISTRICT MAGISTRATE-CUM-DISTRICT COLLECTOR; SUB-DIVISIONAL OFFICER AND THE SUPPLY INSPECTOR
May 22, 2009
RADHA KRISHNA UPADHYA Vs. UNION OF INDIA
June 23, 2009
RADHA MOHAN OJHA Vs. STATE OF BIHAR
October 27, 2009
RADHAKANT RAI SON OF LATE PANCHHI RAI; RAM SAGAR SINGH SON OF LATE ADHIK SINGH; AWADHESH SINGH SON OF RAM SAGAR SINGH; SHEO SHANKAR SINGH @ BUDHAN SON OF RAM BHAJJU SINGH Vs. STATE OF BIHAR; RAM BALAK KUNWAR SON OF LATE LUXMI KUNWAR
July 17, 2009
RADHE SHARMA S/O LATE JAGDEO SHARMA Vs. STATE OF BIHAR
July 28, 2009
RADHIKA DEVI Vs. RAJESH KUMAR NIRANJAN
March 20, 2009
RADHIKA RAMAN SINGH Vs. BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK
November 6, 2009
RAGHAV CONSTRUCTION, SINGHWARA, DARBHANGA Vs. STATE OF BIHAR THROUGH THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR
March 20, 2009
RAGHAV RAI Vs. RAMASHISH RAI
April 15, 2009
RAGHO PRASAD SINGH, SON OF LATE YOGENDRA SINGH Vs. STATE OF BIHAR, THROUGH THE SECRETARY COMMISSIONER, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
January 30, 2009
RAGHUBANS SINGH Vs. STATE OF BIHAR
March 27, 2009
RAGHUNANDAN KESIRI @ RAGHUNANDAN PRASAD KESHRI Vs. AMAR KUMAR SALARPURIA, SON OF BIJAY KUMAR
February 11, 2009
RAGHUNANDAN THAKUR Vs. UNION OF INDIA
November 27, 2009
RAGHUNANDAN YADAV Vs. STATE OF BIHAR AND ORS
November 12, 2009
RAGHUNATH PRASAD SON OF LATE SHITAL PRASAD Vs. RESERVE BANK OF INDIA THROUGH ITS REGIONAL DIRECTOR, THE CHIEF GENERAL MANAGER, RESERVE BANK OF INDIA, MANAGER, RESERVE BANK OF INDIA
April 21, 2009
RAGHWENDRA SINGH SON OF LATE YOGENDRA SINGH Vs. STATE OF BIHAR
February 11, 2009
RAHUL KUMAR AGRAWAL SON OF LATE MAHESH KUMAR AGRAWAL Vs. RAJENDRA KUMAR AGRAWAL SON OF LATE DURGA PRASAD AGRAWAL
December 22, 2009
RAJ BAHADUR PRASAD SHARMA Vs. STATE OF BIHAR
January 20, 2009
RAJ BALLABH SINGH SON OF LATE KANHAIYA DAYAL SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, ART, CULTURE AND YOUTH DEPARTMENT, BIHAR, PATNA
December 2, 2009
RAJ BALLABH UPADHYAY Vs. BIHAR STATE ELECTRICITY BOARD
January 21, 2009
RAJ KAPOOR DAS @ RAJ KAPOOR Vs. STATE OF BIHAR
June 30, 2009
RAJ KISHOR MAHTO Vs. ROHNI DEVI
February 10, 2009
RAJ KISHORE KUMAR Vs. STATE OF BIHAR WITH
March 3, 2009
RAJ KISHORE PRASAD SON OF LATE RAM LAKHAN PRASAD Vs. CENTRAL BOARD OF SECONDARY EDUCATION, DELHI, THROUGH THE CHAIRMAN, C.B.S.E., DELHI
April 20, 2009
RAJ KUMAR @ RAJ KUMAR SAH Vs. BABY DEVI
April 16, 2009
RAJ KUMAR CHADDHA SON OF LATE SANT RAM Vs. STATE OF BIHAR AND; RAJESH KUMAR PANDEY SON OF LATE LALIT MOHAN PANDEY
August 13, 2009
RAJ KUMAR DAS SON OF LATE BASUDEV DAS Vs. STATE OF BIHAR AND SHYAM SUNDAR SHARMA SON OF LATE SAHDEV SHARMA
July 21, 2009
RAJ KUMAR JHA Vs. STATE OF BIHAR
April 2, 2009
RAJ KUMAR PASWAN Vs. BIHAR STATE ELEC.BOARD
January 19, 2009
RAJ KUMAR RAI Vs. STATE OF BIHAR
March 20, 2009
RAJ KUMAR SAH Vs. STATE OF BIHAR
May 12, 2009
RAJ KUMAR SETHI, S/O LATE MADANLAL SETHI Vs. STATE OF BIHAR
April 17, 2009
RAJ KUMAR SINGH SON OF SRI BAIDNATH YADAV Vs. STATE OF BIHAR
April 25, 2009
RAJ KUMAR SON OF LATE RAM KUMAR PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS, GOVERNMENT OF BIHAR
May 11, 2009
RAJ KUMARI DEVI W/O LATE RAMA SHANKAR PRASAD Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
August 24, 2009
RAJ KUMARI DEVI W/O LATE RAMCHANDRA SINGH Vs. MUNDRIKA DEVI, W/O RAM BRIT SINGH
July 14, 2009
RAJ MOHAN SAN Vs. STATE OF BIHAR
December 18, 2009
RAJ MOHAN SINGH, SON OF VISHWANATH SINGH Vs. RAM NAGINA SINGH SON OF LATE RAJESHWARI SINGH
January 23, 2009
RAJ NANDAN CHOUDHARY Vs. BIHAR STATE WARE HOUSING CORPORATION
July 24, 2009
RAJ NARAYAN PANDEY S/O LATE BHAGALU PANDEY Vs. STATE OF BIHAR
April 10, 2009
RAJ NARAYAN SINGH SON OF LATE KAMLA SINGH Vs. OM PRAKASH SINGH
March 26, 2009
RAJDEO THAKUR Vs. UNION OF INDIA
August 10, 2009
RAJEEV KUMAR SINHA Vs. STATE OF BIHAR
March 3, 2009
RAJEEV KUMAR SON OF LATE UMA PANDIT Vs. STATE OF BIHAR
October 15, 2009
RAJEEV RAN VIJAY KUMAR SON OF LATE KAMLESHWAR KUMAR SINGH Vs. STATE OF BIHAR
April 30, 2009
RAJENDRA CHAUDHARY, SON OF LATE RASIK CHAUDHARY Vs. STATE OF BIHAR
March 18, 2009
RAJENDRA PRASAD Vs. STATE OF BIHAR THROUGH THE SECRETARY TO THE STATE GOVERNMENT-CUM- EXCISE COMMISSIONER, BIHAR, PATNA
March 24, 2009
RAJENDRA PRASAD Vs. BHOLA PRASAD SAH
March 6, 2009
RAJENDRA PRASAD Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
January 12, 2009
RAJENDRA PRASAD YADAV SON OF SRI GAJADHAR GOPE Vs. RAJENDRA AGRICULTURAL UNIVERSITY THROUGH ITS REGISTRAR, HAVING OFFICE AT PUSA, SAMASTIPUR
November 23, 2009
RAJENDRA SINGH Vs. GENERAL MANAGER EAST CENTRAL RAILWAY
August 6, 2009
RAJENDRA SINGH S/O LATE KAMAL SINGH Vs. STATE OF BIHAR
February 26, 2009
RAJENDRA SINGH SON OF LATE DHANUSDHARI SINGH Vs. STATE OF BIHAR
April 16, 2009
RAJENDRA THAKUR Vs. STATE OF BIHAR
March 24, 2009
RAJENDRA THAKUR Vs. JAWAHAR THAKUR
September 8, 2009
RAJESH KUMAR JAISWAL Vs. STATE OF BIHAR
March 4, 2009
RAJESH KUMAR RANJAN SON OF LATE SURESH PRASAD MANDAL Vs. STATE OF BIHAR
April 2, 2009
RAJESH KUMAR SINGH SON OF RAM SAKAL SINGH Vs. STATE OF BIHAR; AWADESH KUMAR SINGH SON OF NAGADI SINGH; SATYENDRA SINGH SON OF LATE KULDEEP SINGH AND SUDHIR SINGH SON OF BRIJNANDAN SINGH
August 12, 2009
RAJESH RANJAN @ PAPPU YADAV Vs. STATE OF BIHAR
April 2, 2009
RAJESH RANJAN SON OF LATE RAMJEE PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM- SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, BIHAR, PATNA
March 27, 2009
RAJESH RANJAN VERMA Vs. STATE OF BIHAR
October 28, 2009
RAJESHWAR PRASAD Vs. STATE OF BIHAR
February 11, 2009
RAJESHWAR RAVIDAS SON OF LATE NATHUNI RAM Vs. STATE OF BIHAR WITH
February 6, 2009
RAJESHWAR SHARMA S/O LATE RAMDEO SINGH & ORS Vs. STATE OF BIHAR & ANR
August 6, 2009
RAJIV RANJAN SON OF SRI MAHESH PRASAD SHARMA Vs. PUNJAB NATIONAL BANK-7, BHIKAJI KAMA PLACE, NEW DELHI-110066, THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
November 7, 2009
RAJKISHORE SAH Vs. STATE OF BIHAR
October 30, 2009
RAJNEESH KISHORE MADHUP S/O RAM CHANDRA SINHA Vs. STATE OF BIHAR
July 6, 2009
RAJNEESH KISHORE MADHUP, SON OF SRI RAM CHANDRA SINHA, RESIDENT OF CHANDRA BHAWAN, KACCHI PAKKI ROAD, ATARDAH, P.O. Vs. THE STATE OF BIHAR THROUGH COMMISSIONER
January 15, 2009
RAJNIKANT RAKESH Vs. STATE OF BIHAR
February 6, 2009
RAJNISH KUMAR SON OF LATE SACHCHIDANAND PRASAD SINGH Vs. STATE OF BIHAR
March 4, 2009
RAJU @ RAJENDRA KAHAR AND ORS Vs. STATE OF BIHAR AND ORS
November 6, 2009
RAJU PRASAD Vs. STATE OF BIHAR
November 3, 2009
RAJU TENT HOUSE Vs. STATE OF BIHAR
July 25, 2009
RAKESH KUMAR S/O SOHAN GOPE Vs. THE STATE OF BIHAR AND SRI LAXMAN RAM, EXECUTIVE MAGISTRATE
January 23, 2009
RAKESH KUMAR SINGH Vs. UNION OF INDIA
September 16, 2009
RAKESH KUMAR SINGH S/O LATE RAMENDRA SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, HOME (SPL.) DEPARTMENT, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA
July 3, 2009
RAKESH KUMAR SINHA Vs. STATE OF BIHAR
November 23, 2009
RAKESH KUMAR SON OF SRI DEVENDRA NATH MISHRA Vs. STATE OF BIHAR
February 10, 2009
RAKESH RANJAN SAHAY Vs. STATE OF BIHAR
August 3, 2009
RAKESH RANJAN SINGH Vs. BIHAR SCHOOL EXAM.BOARD: RESPONDENTS
October 28, 2009
RAM ASHISH SINGH S/O RAM AWATAR SINGH Vs. STATE OF BIHAR THROUGH COLLECTOR, BUXAR
February 12, 2009
RAM BAHADUR CHOUDHARY SON OF LATE HART CHAUHAN CHAUDHARY Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR
August 28, 2009
RAM BALAK RAM S/O LATE BUCHCHUN RAM Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR
November 24, 2009
RAM BILASH SINGH S/O LATE DEOLAGAN SINGH Vs. STATE OF BIHAR
July 10, 2009
RAM CHANDRA KUNWAR @ RAMCHANDRA KUMAR Vs. STATE OF BIHAR
April 21, 2009
RAM CHANDRA YADAV Vs. BALESHWAR YADAV
February 26, 2009
RAM DAYAL SINGH SON OF YADUNANDAN SINGH Vs. STATE OF BIHAR
February 5, 2009
RAM DENI DEVI Vs. CHAIRMAN CUM M D CANARA B
April 17, 2009
RAM DULARI SINHA Vs. SANJAY KUMAR
August 27, 2009
RAM EKBAL RAI S/O HARKHAN RAI Vs. STATE OF BIHAR WITH
August 6, 2009
RAM KALI DEVI AND ORS. Vs. STATE OF BIHAR AND ANR.
August 19, 2009
RAM KEWAL SINGH @ RAM KEWAL SHARMA SON OF LATE SHITAL SINGH Vs. STATE OF BIHAR
November 17, 2009
RAM KHELAWAN SAH Vs. ANATHALAYA ASHRAM
April 13, 2009
RAM KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
January 7, 2009
RAM KRISHNA PRASAD SINGH, S/O SRI RAM BALAK SINGH Vs. STATE OF BIHAR
January 7, 2009
RAM KRISHNA THAKUR SON OF LATE BASUDEO THAKUR Vs. OM PRAKASH THAKUR SON OF LATE DAROGA THAKUR
October 28, 2009
RAM KUMAR BHARATI ALIAS R.K.BHARATI SON OF LATE DEONANDAN BHARTI Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, BIDYUT BHAWAN, BAILEY ROAD, PATNA
January 21, 2009
RAM KUMAR MISHRA SON OF LATE KALICHARAN MISHRA Vs. STATE OF BIHAR AND KRISHNA BHOWMIK WIFE OF ASHISH BHOWMIK
August 7, 2009
RAM KUMAR SINGH, SON OF RAMDEV SINGH Vs. STATE OF BIHAR
January 16, 2009
RAM KUMARI DEVI WIFE OF SRI KAMAL PASWAN Vs. STATE OF BIHAR
December 21, 2009
RAM LAKHAN MAHTO SON OF LATE SITA RAM MAHTO Vs. HARI CHARAN MAHTO SON OF LATE SITA RAM MAHTO AND SATYADEO PRASAD SON OF HARI CHARAN MAHTO
January 23, 2009
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
July 1, 2009
RAM NANDAN MISHRA. Vs. STATE OF BIHAR
February 12, 2009
RAM NARESH AZAD S/O RAJENDRA RAI Vs. STATE OF BIHAR
November 30, 2009
RAM NARESH PRASAD @ RAM NARESH Vs. UNION OF INDIA
January 30, 2009
RAM NARESH SHARMA Vs. STATE OF BIHAR
February 17, 2009
RAM NARESH SINGH Vs. STATE OF BIHAR
January 12, 2009
RAM NATH PRASAD SINGH Vs. STATE OF BIHAR
April 21, 2009
RAM NATH SINGH Vs. STATE OF BIHAR
August 17, 2009
RAM NIWAS SINGH S/O LATE RAMJI SINGH Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM- SECRETARY, LAND REFORMS & SURVEY, PATNA
December 17, 2009
RAM PRAKASH SHARMA Vs. STATE OF BIHART
April 10, 2009
RAM PRAKASH SHARMA S/O.LATE SHEO KUMAR SHARMA Vs. STATE OF BIHAR AND RAGINI SHARMA W/O.SANJEEV KUMAR SHARMA D/O.MAHESH PRASAD THAKUR (POLICE INSPECTOR)
April 10, 2009
RAM PRAMOD RAI Vs. STATE OF BIHAR
January 16, 2009
RAM PRASAD SAO Vs. SHEO PRASAD SAO
May 19, 2009
RAM PRIT RAI AND ORS. Vs. STATE OF BIHAR AND ORS.
June 25, 2009
RAM RATAN SHARMA HUSBAND OF DECEASED PHULPATO @ FUL PATO AND SON OF LATE RAM SAKAL SHARMA AND SATYA NARAYAN SHARMA ONLY SON OF DECEASED PHULPATO DEVI @ FULPATO AND HIS FATHERS NAME IS RAM RATAN SHARMA Vs. STATE OF BIHAR AND ORS
August 24, 2009
RAM SAKAL SINGH Vs. STATE OF BIHAR
September 14, 2009
RAM SHRESHTH SINGH SON OF LATE ALAKH SINGH Vs. CHULHAI SINGH SON OF LATE JANG SINGH
November 7, 2009
RAM SINGH S/O SRI RAJ BALLABH SINGH Vs. STATE OF BIHAR THROUGH THE COLLECTOR, KHAGARIA
September 1, 2009
RAM SINGHASAN JHA SON OF SHRI UMA JHA Vs. STATE OF BIHAR
March 16, 2009
RAM SUMRAN MAHTO Vs. STATE OF BIHAR
October 27, 2009
RAM SURESH SINGH Vs. PATNA MUNICIPAL COR
August 27, 2009
RAM SWARATH SAH SON OF LATE PRAYAG SAH Vs. STATE OF BIHAR
February 26, 2009
RAM SWAROOP PRASAD SON OF LATE BANSHI PRASAD Vs. STATE OF BIHAR
July 29, 2009
RAM SWARTH THAKUR SON OF LATE HARINANDAN THAKUR Vs. STATE OF BIHAR
April 10, 2009
RAM UCHIT RAI Vs. STATE OF BIHAR
August 26, 2009
RAM VINAY PRASAD KUSHWAHA Vs. STATE OF BIHAR
January 7, 2009
RAM YATAN PRASAD Vs. STATE OF BIHAR
September 1, 2009
RAMA KANT RAI SON OF SHRI MANDYAL RAI Vs. STATE OF BIHAR
January 16, 2009
RAMA KANT SHARMA Vs. STATE OF BIHAR
August 17, 2009
RAMA KANT TIWARY Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
November 13, 2009
RAMA NAND JHA SON OF LATE UPENDRA JHA Vs. BIHAR STATE HOUSING BOARD THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
April 22, 2009
RAMA RAMAN SINGH SON OF SRI RAJDEO SINGH Vs. STATE OF BIHAR
September 10, 2009
RAMA RANJAN PRASAD SINGH Vs. UNION OF INDIA
September 7, 2009
RAMA SAHNI SON OF LATE SUNAR SAHNI Vs. STATE OF BIHAR
September 2, 2009
RAMA SHANKAR MISHRA Vs. STATE OF BIHAR
April 7, 2009
RAMANAND JHA SON OF LATE RAM PADARATH JHA Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
October 8, 2009
RAMANUJ PRASAD GUPTA Vs. BIHAR STATE COOPERATIVE MARKETING UNION LTD.
February 25, 2009
RAMANURAGI SINGH, SON OF SHRI RAMAWTAR SINGH, C/O SHRI PARAS SINGH Vs. STATE OF BIHAR
August 31, 2009
RAMASHAN OJHA Vs. STATE OF BIHAR
February 9, 2009
RAMASHRAY SINGH S/O LATE BHAJU SINGH Vs. STATE OF BIHAR
April 8, 2009
RAMASHRAYA PRASAD S/O LATE RAM KESHWAR PRASAD Vs. STATE OF BIHAR
November 16, 2009
RAMAWATI DEVI Vs. KRISHNANAND YADAV
April 10, 2009
RAMAYAN SAH SON OF PARMA SAH Vs. STATE OF BIHAR THROUGH C.B.I.
May 14, 2009
RAMBABU SINGH Vs. STATE OF BIHAR
September 4, 2009
RAMBHA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
March 24, 2009
RAMBHABAN RAI Vs. RAM SAKHI DEBI
February 25, 2009
RAMBRAT SINGH SON OF LATE SHEOD HARISINGH Vs. BRANCH MANAGER, CENTRAL BANK OF INDIA, DIGHAWARA, P.O.-DIGHWARA, DIST.-SARAN
April 23, 2009
RAMCHANDRA PRASAD Vs. B P S C
December 24, 2009
RAMCHANDRA PRASAD THAKUR S/O LATE NAWLAL THAKUR Vs. STATE OF BIHAR
August 5, 2009
RAMDEO MAHTON Vs. STATE OF BIHAR
October 12, 2009
RAMDEO MANDAL Vs. STATE OF BIHAR
March 16, 2009
RAMDEO PRASAD SON OF LATE RAMDAS PANDIT Vs. STATE OF BIHAR THROUGH THE SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVT.OF BIHAR
March 16, 2009
RAMDEO YADAV SON OF SRI MANAGER YADAV Vs. STATE OF BIHAR
August 31, 2009
RAMESH CHANDRA CHATURVEDI Vs. STATE OF BIHAR
July 29, 2009
RAMESH KUMAR @ RAMESH SINGH SON OF SRI SUKHI SINGH Vs. STATE OF BIHAR
April 10, 2009
RAMESH KUMAR S/O SRI SAHDEO KUWAR Vs. STATE OF BIHAR
November 7, 2009
RAMESH KUMAR SINGH Vs. ZONAL MANAGER, ALLAHABAD BANK THE ZONAL MANAGER S.B.I
July 29, 2009
RAMESH KUMAR SRIWASTAVA Vs. STATE OF BIHAR AND KUMARI SUMAN
February 26, 2009
RAMESH PRASAD VERMA SON OF LATE AMRESH PRASAD VERMA Vs. STATE OF BIHAR WITH
August 21, 2009
RAMESHWAR PANDEY SON OF LATE MUNNU PANDEY Vs. SMT.MALTI DEVI WIDOW OF LATE RAMDAYAL PANDEY
May 6, 2009
RAMESHWAR PRASAD NARAIN SINGH AND ANR. Vs. STATE OF BIHAR AND ANR.
December 2, 2009
RAMJEE RAI AND ORS. Vs. STATE OF BIHAR
November 27, 2009
RAMJHARI KUNWAR Vs. STATE OF BIHAR
January 21, 2009
RAMNATH PASWAN SON OF SRI RAJ DEO PASWAN Vs. STATE OF BIHAR
April 29, 2009
RAMSARUP INDUSTRIAL CORPORATION Vs. STATE OF BIHAR
March 18, 2009
RAMU CHOUDHARY Vs. RAMESH JHA
October 8, 2009
RAMZAN ANSARI Vs. STATE OF BIHAR
February 2, 2009
RAN VIJAY KUMAR SINGH Vs. STATE OF BIHAR
November 26, 2009
RANBAXY LABORATORIES LIMITED Vs. UNION OF INDIA THROUGH THE MINISTRY OF HEALTH & FAMILY WELFARE, NIRMAN BHAWAN, NEW DELHI
February 4, 2009
RANDHIR SHARMA ALIAS RUPESH Vs. STATE OF BIHAR
January 30, 2009
RANJAN KUMAR CHAUHAN Vs. STATE OF BIHAR
March 20, 2009
RANJANA DEVI WIFE OF SRI SUDHANSHU PRASAD SAH Vs. STATE OF BIHAR
December 24, 2009
RANJANA GUPTA Vs. PATNA UNIVERSITY
January 19, 2009
RANJEET KUMAR Vs. STATE OF BIHAR
February 4, 2009
RANJEET KUMAR Vs. STATE OF BIHAR
April 30, 2009
RANJEET KUMAR Vs. STATE OF BIHAR, ORS
August 24, 2009
RANJEET PASWAN S/O RAM BRIKSH PASWAN Vs. STATE OF BIHAR
February 10, 2009
RANJIT KUMAR Vs. NATIONAL BOARD OF EXAMINATIONS, MINISTRY OF HEALTH
September 17, 2009
RANJIT KUMAR AND ORS. Vs. STATE OF BIHAR AND ANR.
November 13, 2009
RANJIT LAL BHAIYA S/O KISHAN LAL BHAIYA Vs. STATE OF BIHAR
March 3, 2009
RASIK LAL MAHTO Vs. STATE OF BIHAR
September 15, 2009
RATAN KUMAR Vs. STATE OF BIHAR
April 17, 2009
RATHI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, REVENUE AND LAND REFORMS DEPARTMENT
February 4, 2009
RATNESH KUMAR CHOUDHARY SON OF SHRI SUNDESHWAR PRASAD CHOUDHARY Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVT.OF BIHAR, OLD SECRETARIAT, PATNA
November 4, 2009
RAVI KUMAR Vs. ELECTION COMMISSION OF INDIA, NIRVACHAN SADAN, ASHOKA ROAD, NEW DELHI THROUGH THE CHIEF ELECTION COMMISSIONER
April 23, 2009
RAVI PRAKASH @ RAVI PRAKASH NARAYAN @ PAPPU S/O RAM LAKHAN PRASAD Vs. STATE OF BIHAR
July 29, 2009
RAVI SHANKAR PRASAD YADAV SON OF NATHU PRASAD YADAV Vs. STATE OF BIHAR
July 29, 2009
RAVINDRA KUMAR PANDEY Vs. STATE OF BIHAR
January 20, 2009
RAVINDRA NARAYAN AGRAWAL AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
August 13, 2009
RAVINDRA PODDAR SON OF PARMESHWAR PODDAR Vs. THE STATE OF BIHAR AND SATYA NARAYAN GUPTA S/O SHYAM NARAYAN GUPTA
January 30, 2009
RAY AJAY SHANKER PRASAD SON OF LATE RAY RAJESHWAR PRASAD Vs. SRI BHUPENDRA KAPRI SON OF HARL MOHAN KAPRI
August 7, 2009
RAYEES Vs. STATE OF BIHAR
October 29, 2009
REENA DEVI WIFE OF SRI ARVIND KUMAR Vs. STATE OF BIHAR WITH
July 29, 2009
REKHA DEVI WIFE OF NAGENDRA SINGH; ASHOK SINGH SON OF RAJA SINGH; SONAPATI DEVI WIFE OF ASHOKA SINGH Vs. STATE OF BIHAR; SUMAN DEVI WIFE OF AJIT KUMAR SINGH
July 21, 2009
RENU CHAKRAVARTY Vs. STATE OF BIHAR
December 8, 2009
RENU KUMARI WIFE OF SRI PAWAN KUMAR Vs. STATE OF BIHAR
January 23, 2009
RENU SINGH Vs. PUNJAB NATIONAL BANK
October 12, 2009
RENU SINGH ALIAS RANA RENU SINGH SISODIA Vs. STATE OF BIHAR
November 6, 2009
RENUKA DEVI W/O AMAL SINGH Vs. STATE OF BIHAR
January 9, 2009
RESERVE BANK OF INDIA Vs. HELIOS FINANCE & INVESTMENT LTD.
April 13, 2009
RICHA JAISWAL D/O RAJ KUMAR JAISWAL Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY HUMAN RESOURCES DEVELOPMENT DEPARTMENT NEW DELHI
July 13, 2009
RINKU YADAV Vs. STATE OF BIHAR
November 11, 2009
RISHI KUMAR ISHWAR S/O KAPILDEO ISHWAR Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
August 19, 2009
RISHIDEO PANDEY SON OF LATE SATYANARAYAN PANDEY Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY, PANCHAYATI RAJ, BIHAR, PATNA
October 14, 2009
RITESH KUMAR SON OF LATE RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR AND SMT.RASHMI KUMAR D/O SRI ANIL KUMAR
July 31, 2009
ROAD, KOLKATA Vs. STATE OF BIHAR
March 3, 2009
ROJI KUMARI, WIFE OF BRAJESH SAH Vs. JULEKHA KHATOON, WIFE OF MD.NASIR ALAM
February 11, 2009
RUBI KUMARI WIFE OF SURESH PRASAD Vs. STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE, SHEIKHPURA
September 10, 2009
RUDRA NAND MISHRA Vs. BIHAR STATE ELECTRICITY BOARD
April 6, 2009
S G PROJECTS LTD Vs. STATE OF BIHAR
July 1, 2009
S K FOOD PRODUCT Vs. BIHAR STATE ELECTRICITY BOARD
March 3, 2009
S K SHANKAR ALIAS SHREE KRISHNA SHANKAR Vs. STATE OF BIHAR
August 21, 2009
S N PATHAK Vs. STATE OF BIHAR
April 24, 2009
S N UPADHYAYA Vs. STATE OF BIHAR
August 11, 2009
S.N.R.KESRI SON OF LATE LAKHI CHAND KESRI Vs. STATE OF BIHAR
April 1, 2009
S.S.P.S. COLLEGE THROUGH ITS PRINCIPAL SRI INDRAJIT KUMAR SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY HIGHER EDUCATION
September 2, 2009
SABZIBAGH, P.S.-PIRBAHORE, DISTT.-PATNA Vs. MOST.SHAHNAZ BANO, WIFE OF LATE MD.YUSUF, RESIDENT OF MOHALLA-SHAHGANJ, P.S.-SULTANGANJ, DISTT.-PATNA
March 6, 2009
SACHCHIDANAND YADAV Vs. STATE OF BIHAR
March 24, 2009
SACHIDA NAND PRASAD GUPTA Vs. STATE OF BIHAR
January 23, 2009
SACHIDANAND MISHRA Vs. BIMLA DEVI SARAF
August 10, 2009
SACHIDANAND SINGH S/O LATE RAM CHANDRA SINGH Vs. STATE OF BIHAR
July 14, 2009
SADANAND BAITHA Vs. STATE OF BIHAR
December 2, 2009
SAH Vs. KEDAR SAH
April 8, 2009
SAHNAJ BANO WIFE OF MD.SAMIM Vs. MUSSARAT JEHAN WIFE OF MD.SAGIR AHMAD
September 9, 2009
SAIL DEVI GUPTA Vs. VIJAY MALA DEVI @ BIJIYA DEVI
May 13, 2009
SAIRA BANO WIFE OF ALI RAZA Vs. STATE OF BIHAR
December 10, 2009
SAIYADA SHAHIDA BONO Vs. RAMDHARI PD GUPTA
May 12, 2009
SAIYED HUSSAIN ABBAS RIZWI Vs. STATE INFORMATION COMMISSION
November 27, 2009
SAJJAN MANJHI @ SANJAN MANJHI Vs. STATE OF BIHAR
August 12, 2009
SAKAL PASWAN @ SAKAL DUSADH SON OF MOTI PASWAN Vs. STATE OF BIHAR
November 30, 2009
SAKIL AHMAD @ SHAKIL MIAN Vs. STATE OF BIHAR
May 8, 2009
SALIM ALIAS SALIMUDDIN Vs. STATE OF BIHAR
April 10, 2009
SAMIR MUKHERJEE @ SAMEER MURKRJEE Vs. STATE OF BIHAR
July 21, 2009
SANAUR RAHMAN Vs. STATE OF BIHAR
June 30, 2009
SANDHYA KUMARI Vs. STATE OF BIHAR
November 12, 2009
SANGITA KUMARI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEPARTMENT, GOVT.OF BIHAR, PATNA
May 13, 2009
SANJAY DAS Vs. STATE OF BIHAR WITH
September 9, 2009
SANJAY DAS SON OF NARAYAN DAS Vs. STATE OF BIHAR WITH
November 16, 2009
SANJAY DAS,UMESH KUMAR,SADHANA DEVI,ALI MOHAMMAD RAI BHAT Vs. STATE OF BIHAR 2009 (0)
September 9, 2009
SANJAY KUMAR BHARTIYA Vs. STATE OF BIHAR
October 12, 2009
SANJAY KUMAR PRIYADARSHI Vs. STATE OF BIHAR
January 9, 2009
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
March 17, 2009
SANJAY KUMAR SINGH S/O DILIP KUMAR SINGH Vs. STATE OF BIHAR
April 2, 2009
SANJAY KUMAR SINGH SON OF SRI BIRENDRA SINGH Vs. STATE OF BIHAR WITH
August 13, 2009
SANJAY KUMAR SON OF SRI KAMESHWAR PATHAK Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR WITH
November 17, 2009
SANJEET KUMAR GUPTA Vs. STATE OF BIHAR
December 7, 2009
SANJEEV KUMAR Vs. STATE OF BIHAR
October 8, 2009
SANSKRIT SHASTRA SANRAKSHAN MANCH Vs. STATE OF BIHAR
February 11, 2009
SANTOSH @ VIKKY MAHTO S/O BISUN DAYAL Vs. STATE OF BIHAR
October 15, 2009
SANTOSH KESHARI @ SANTOSH KUMAR KESHARI SON OF SRI AMAMATH KESHARI Vs. STATE OF BIHAR
June 30, 2009
SANTOSH KUMAR Vs. UNION OF INDIA
February 17, 2009
SANTOSH KUMAR Vs. RAJ KUMARI @ SMT. RAJ KUMARI DEVI
September 7, 2009
SANTOSH KUMAR JHA, SON OF LATE GUNANAND JHA Vs. STATE OF BIHAR
March 5, 2009
SANTOSH KUMAR MAURYA @ SANTOSH KUMAR SON OF PARSHURAM MAURYA Vs. STATE OF BIHAR
August 13, 2009
SANTOSH PRASAD @ SANTOSH PRASAD VERMA @ SANTOSH Vs. STATE OF BIHAR
April 2, 2009
SANTOSH PRASAD VERMA @ SANTOSH Vs. STATE OF BIHAR
April 15, 2009
SANYUKTA DEVI Vs. STATE OF BIHAR
September 7, 2009
SARAN KSHETRIYA GRAMIN BANK Vs. UNION OF INDIA
January 14, 2009
SARAOGI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY-CUM-COMMISSIONER OF COMMERCIAL TAXES, BIHAR, PATNA
December 23, 2009
SARAOGI OXYGEN LTD. Vs. STATE OF BIHAR THROUGH THE SEE RETARY-CUM-COMMISSIONER, INDUSTRIES DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT
April 16, 2009
SARASWATI DEVI Vs. STATE OF BIHAR
November 13, 2009
SARASWATI FERTILIZER, KARMALICHAK Vs. STATE OF BIHAR
May 15, 2009
SARBDEO SINGH Vs. STATE OF BIHAR
August 13, 2009
SARJUG SINGH Vs. STATE OF BIHAR
February 24, 2009
SARJUG SINGH Vs. UNION OF INDIA
January 27, 2009
SAROJ KUMAR SON OF SRI SHASHI BHUSHAN SINGH Vs. STATE OF BIHAR
November 3, 2009
SAROJ KUMARI Vs. STATE OF BIHAR
April 1, 2009
SARVESH KUMAR Vs. STATE OF BIHAR
June 30, 2009
SARYU PRASAD YADAV SON OF LATE KAILASH PRASAD Vs. STATE OF BIHAR
September 8, 2009
SATISH CHANDRA JHA Vs. STATE OF BIHAR
January 13, 2009
SATYA MARANDI Vs. STATE OF BIHAR
April 1, 2009
SATYA NARAIN GIRI Vs. SATYA NARAIN SAH
December 1, 2009
SATYA NARAIN GUPTA Vs. PURSHOTTAM DAS TONDON
August 10, 2009
SATYA NARAYAN PRASAD Vs. STATE OF BIHAR
July 10, 2009
SATYA NARAYAN PRASAD SINGH Vs. STATE OF BIHAR
April 30, 2009
SATYA NARAYAN YADAV Vs. STATE OF BIHAR WITH
March 25, 2009
SATYAM DISTRIBUTORS THROUGH ITS PROPRIETOR YOGENDRA KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPTT.OF HEALTH, GOVT.OF BIHAR, PATNA
October 12, 2009
SATYANARAYAN SINGH Vs. ELECTION COMMISSION OF INDIA
April 17, 2009
SATYENDRA KUMAR Vs. STATE OF BIHAR
November 12, 2009
SATYENDRA RAI @ SATYANDAR KUMAR RAI @ BAJRANG WALI Vs. STATE OF BIHAR
May 28, 2009
SATYENDRA YADAV @ TORWA SON OF LATE KAMLESH YADAV Vs. STATE OF BIHAR
November 20, 2009
SAVITRI DEVI WIFE OF SRI SHYAM NARAYAN MISHRA Vs. ASHOK PANDEY WITH
September 10, 2009
SAZRA KHATOON @ SAJDA KHATOON, W/O LATE MD.NASEEM MIAN Vs. ORIENTAL INSURANCE CO.LTD. THROUGH ITS DIVISIONAL MANAGER
April 15, 2009
SCORPION EXPRESS PVT LTD Vs. UNION OF INDIA
March 26, 2009
SECRETARY, ADHOC GOVERNING BODY, JAGDEO MEMORIAL COLLEGE THROUGH HARI NARAYAN SINGH Vs. CHANCELLOR OF THE UNIVERSITIES OF BIHAR
March 20, 2009
SECRETARY, DEPARTMENT OF HOME, GOVT.OF BIHAR Vs. BRIJ BIHARI PRASAD S/O LATE RAM NAGINA PRASAD, UNION OF INDIA
March 3, 2009
SECY., SRI OM PRAKASH BARNWAL Vs. STATE OF BIHAR THROUGH ITS CHIEF SECY., OLD SECRETARIAT, PATNA
September 9, 2009
SEEMA SAHEEN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPART MERIT OF HEALTH AND FAMILY WELFARE
September 18, 2009
SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SAYEEDA KHATOON WIFE OF MD. ALLAUDDIN
March 25, 2009
SHABINA KHATUN @ SHAMINA KHATUN, SHAHNAZ KHATUN, ANJUM ARA AND MD AZAM ANSARI Vs. STATE OF BIHAR AND FATIMA KHATUN
November 26, 2009
SHAH WALIULLAH TARIQUE S/O LATE SYED SHAH AZMATULLA Vs. STATE OF BIHAR
November 24, 2009
SHAHEDA QUAMER W/O QAIYOUM UZZAMAN Vs. STATE OF BIHAR
October 29, 2009
SHAHEEN ALIAS PALLAWI Vs. STATE OF BIHAR
December 22, 2009
SHAHID HADI Vs. STATE OF BIHAR
February 26, 2009
SHAIL KUMARI DEVI Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD, PATNA
November 26, 2009
SHAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
May 13, 2009
SHAILESHWARDHARI SINGH Vs. STATE OF BIHAR
February 18, 2009
SHAKILA KHATOON Vs. STATE OF BIHAR THROUGH THE SECRETARY, PRIMARY AND MIDDLE SCHOOL, BIHAR, PATNA
January 27, 2009
SHAKTI TUBES LTD Vs. STATE OF BIHAR
September 9, 2009
SHALENDRA KUMAR SINGH Vs. UNION OF INDIA
June 23, 2009
SHAMBHU PANDEY Vs. STATE OF BIHAR
March 3, 2009
SHAMBHU PASWAN Vs. STATE OF BIHAR
July 29, 2009
SHAMBHU SHARMA Vs. STATE OF BIHAR
May 6, 2009
SHAMIM @ HASHIM Vs. STATE OF BIHAR WITH
April 30, 2009
SHAMSHAD AHMAD Vs. STATE OF BIHAR
April 21, 2009
SHANKAR MEHTA Vs. STATE OF BIHAR
March 3, 2009
SHANKAR SINGH Vs. STATE OF BIHAR WITH
July 29, 2009
SHANKAR SINGH S/O RAM RAKSHA SINGH Vs. STATE OF BIHAR
April 23, 2009
SHANTI DEVI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY-CUM- COMMISSIONER, DEPARTMENT OF WATER RESOURCES, BIHAR, PATNA
August 31, 2009
SHANTI DEVI Vs. STATE OF BIHAR
March 19, 2009
SHANTI ROY Vs. CHIEF COMMISSIONER OF INCOME-TAX
April 27, 2009
SHANTI STEELS Vs. EAST CENTRAL RAILWAY
August 25, 2009
SHARANDEO PASWAN SON OF LATE CHHEDI PASWAN Vs. STATE OF BIHAR
February 9, 2009
SHARDA SAHAY @ SHARDA SHRIVASTAVA Vs. STATE OF BIHAR
November 16, 2009
SHARFUN NABI Vs. STATE OF BIHAR AND ORS.
June 25, 2009
SHARMISHTHA SINHA Vs. COMMISSIONER OF INCOME-TAX
August 18, 2009
SHARWAN AGRAWAL AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
January 12, 2009
SHASHI BHUSHAN PRASAD ALIAS GOPAL PRASAD Vs. CHANDRA KALA SINHA
September 10, 2009
SHASHI BODH MISHRA SHASHI SON OF LATE RAJENDRA MISHRA Vs. STATE OF BIHAR
February 27, 2009
SHASHI KANT RAI SON OF LATE RAMBAHADUR RAI Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM- COMMISSIONER, PERSONNEL & ADMINISTRATIVE REFORMS DEPARTMENT, GOVT.OF BIHAR, OLD SECRETARIAT,
September 1, 2009
SHASHI KUMAR Vs. STATE OF BIHAR
July 31, 2009
SHASHI KUMAR SINHA, Vs. THE STATE OF BIHAR
January 30, 2009
SHASTRI NAGAR, DISTRICT-PATNA Vs. STATE OF BIHAR
January 28, 2009
SHATRUGHAN PRASAD SAH Vs. SARAN KSHETRIYA GRAMIN BANK
April 27, 2009
SHATRUGHAN PRASAD SHRIVASTAVA S/O KEDAR NATH PRASAD Vs. STATE OF BIHAR
March 24, 2009
SHEELA DEVI Vs. STATE OF BIHAR
September 7, 2009
SHEELA KUMAR ARVIND PRASAD Vs. STATE OF BIHAR
March 20, 2009
SHEIKH FIRASAT Vs. STATE OF BIHAR
December 18, 2009
SHEKHAR KUMAR SINGH SON OF LATE SHYAM KISHORE SINGH Vs. STATE OF BIHAR
February 20, 2009
SHEO DHARMA NAND @ DEO SHANKAR TEWARY Vs. SHYAM LAL CHAUHAN
February 24, 2009
SHEO KUMAR SHUKLA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY
March 18, 2009
SHEO NANDAN SINGH S/O LATE RAJ KARAN SINGH Vs. RAM BALI SINGH
November 6, 2009
SHEO NATH CHAUDHARY SON OF LATE MAHABIR CHAUDHARY Vs. STATE OF BIHAR
March 3, 2009
SHEO NATH PRASAD Vs. UTTAR BIHAR KSHETRIYA GRAMIN BANK
September 11, 2009
SHEO PUJAN YADAV Vs. STATE OF BIHAR
February 6, 2009
SHEODAN MISHRA SON OF RAM AWADH MISHRA Vs. BACHHI DEVI D/O LATE SATYA NARAYAN DUTTA THAKUR, W/O GORAKH TIWARY
August 19, 2009
SHEOJI MISHA SON OF RAM AUTAR MISHRA Vs. STATE OF BIHAR
July 23, 2009
SHESH PRASAD SINGH SON OF LATE RAMDIHAL SINGH Vs. STATE OF BIHAR; ADMINISTRATOR, BISCOMAUN; SECRETARY, DEPARTMENT OF COOPERATIVE, GOVT OF BIHAR AND THE REGISTRAR, CO-OPERATIVE GOVT OF BIHAR
March 19, 2009
SHIBU BANKA @ SHEONATH BANKA S/O LATE ISHWAR PRASAD BANKA Vs. STATE OF BIHAR
February 27, 2009
SHITAL PD.CHOUDHARY SON OF SURYA NATH PRASAD CHOUDHARY Vs. USHA DALMIYA WIFE OF SHRI SHIV RAM DAYAL DALMIYA
December 1, 2009
SHIV KANT Vs. STATE OF BIHAR
August 21, 2009
SHIV KUMAR RAUT S/O SHRI SHOVIT RAUT Vs. STATE OF BIHAR
December 23, 2009
SHIV LAGAN DEVI Vs. BHOLA KUSHAWAHA : BANKATESH NARAYAN
August 11, 2009
SHIV NANDAN KESHARI SON OF LATE DOMAN PRASAD AND ORS Vs. STATE OF BIHAR AND SUMAN KUMAR SON OF LATE SUKHDEO PRASAD
August 20, 2009
SHIV NANDAN YADAV DIWAKAR Vs. STATE OF BIHAR
October 7, 2009
SHIV NARAYAN THAKUR S/O GUDO THAKUR Vs. STATE OF BIHAR
March 24, 2009
SHIV PRAKASH MANJHI SON OF SRI BABU LAL MANJHI Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
March 31, 2009
SHIV SARAN SAH Vs. STATE OF BIHAR
May 6, 2009
SHIV SHANKAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
January 30, 2009
SHIVLAL THAKUR AND JAILAL THAKUR, BOTH SONS OF LATE SUNDAR THAKUR Vs. STATE OF BIHAR
February 26, 2009
SHOBHA KANT OJHA AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
February 6, 2009
SHREE VISHNU ROLLER FLOUR AND OIL MILLS (P.) LTD. (IN LIQUIDATION) Vs. MAHENDRA PRASAD
April 9, 2009
SHRI JIYA LAL RAI Vs. MOST.PANIYA DEVI @ PUNIYA DEVI
October 12, 2009
SHRI SITARAMJI Vs. STATE OF BIHAR
September 14, 2009
SHYAM BIHARI SON OF SHRI MAHENDRA NARAIN CHAUDHARY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, GOVT. OF BIHAR, SUPERINTENDENT ENGINEER,
January 29, 2009
SHYAM SUNDER RAM Vs. PRAKASH RAM SON OF LATE NAND KESHWAR RAM @ NAND KISHORE RAM
January 21, 2009
SHYAM SUNDER SAH SON OF RAM LOCHAN SAH Vs. STATE OF BIHAR
December 9, 2009
SHYAMA DEVI WIFE OF LATE SURAJ KUMAR CHOUDHARY Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
August 27, 2009
SHYAMA KUMARI AGED ABOUT 21 YEARS, D/O LATE JAGARNATH PRASAD YADAV Vs. STATE OF BIHAR THROUGH DIRECTOR ADMINISTRATION-CUM-DEPUTY SECRETARY, DEPARTMENT OF AGRICULTURE, GOVERNMENT OF
April 6, 2009
SHYAMA PRASAD Vs. STATE OF BIHAR
April 18, 2009
SHYAMDEO PRASAD S/O SHRI SHIVBARAT PRASAD Vs. STATE OF BIHAR
November 3, 2009
SIDHESHWAR NATH PANDEY Vs. STATE OF BIHAR
October 27, 2009
SIDHNATH SINGH YADAV SON OF TALUK RAJ YADAV Vs. STATE OF BIHAR
March 27, 2009
SINGH TRANSPORT, PRAMOD KUMAR SINGH S/O SHRI RAJ NARAIN SINGH Vs. FOOD CORPORATION OF INDIA HAVING ITS OFFICE SITUATED AT REGIONAL, OFFICE, EXHIBITION
October 9, 2009
SINHA Vs. STATE OF BIHAR WITH
July 30, 2009
SITA DEVI Vs. INDRADEO LAL
February 9, 2009
SITA DEVI Vs. STATE OF BIHAR
April 30, 2009
SITARAM SINGH Vs. DARBHANGA MUNICIPAL CORPORATION, DARBHANGA
February 12, 2009
SITARAM SINGH CONSTRUCTION PVT LTD Vs. UNION OF INDIA
December 11, 2009
SIWAN, P.S.-SIWAN TOWN, DISTRICT-SIWAN Vs. UMASHANKAR PRASAD SON OF LATE KALI PRASAD, RESIDENT OF MOHALLA-NAYA BAZAR, P.S.- SIWAN TOWN, DISTRICT-SIWAN
February 4, 2009
SIYA JANKI DEVI Vs. STATE OF BIHAR
March 18, 2009
SIYA RAM SHARMA SON OF LATE MAHENDRA SHARMA Vs. BIHAR STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN
January 23, 2009
SIYARAM SHARMA SON OF LATE BASUDEO SHARMA Vs. STATE OF BIHAR
November 12, 2009
SK AZIMUR RAHMAN Vs. BIBISAKILA KHATOON
April 15, 2009
SK MAINU @ MAINUDDIN Vs. STATE OF BIHAR
December 14, 2009
SK.AZIMUR RAHMAN AND SK.MOZIBUR RAHMAN BOTH SONS OF LATE ABDUL HAFIZ Vs. NURUL HODA SON OF LATE SK.FARMAN, SHAFI AHMAD SIDDIQUI SON OF LATE SK.FARMAN, SK.SHAMSHAD AHMAD SON
April 15, 2009
SK.KAIYUM @ MD.KAIYUM Vs. MD.DIL NAWAZ
July 3, 2009
SK.MD.SALIM SON OF SK.HAMID Vs. STATE OF BIHAR
November 5, 2009
SMT DEVANTI DEVI WIFE OF UMESH PRASAD Vs. STATE OF BIHAR
January 13, 2009
SMT. SHANTI RANI SINHA Vs. STATE OF BIHAR
August 18, 2009
SMT. SURUCHI DEVI Vs. STATE OF BIHAR AND ORS.
November 12, 2009
SMT.AMITA KUMARI W/O SRI GIRINDRA KUMAR Vs. STATE OF BIHAR
February 13, 2009
SMT.GORA DEVI DUGAR WIFE OF JASKARAN DUGAR Vs. SMT.ASHA DEVI, WIFE OF SRI KRISHNA DAS
February 10, 2009
SMT.INDU DEVI W/O SRI DILIP THAKUR Vs. STATE OF BIHAR WITH
July 30, 2009
SOMARU PASWAN Vs. STATE OF BIHAR AND ORS
October 30, 2009
SONA DEVI Vs. STATE OF BIHAR
November 10, 2009
SONMA DEVI Vs. URMILA DEVI
February 4, 2009
SONU ALIAS NOOR ALAM Vs. STATE OF BIHAR
February 11, 2009
SRI AMBIKA SALES CORPORATION Vs. STATE OF BIHAR
May 15, 2009
SRI ANANT KUMAR Vs. STATE OF BIHAR
June 30, 2009
SRI HEMANT KUMAR SRIVASTAVA Vs. STATE OF BIHAR
April 17, 2009
SRI JAG NARAYAN SINGH Vs. STATE OF BIHAR, THROUGH THE SECRETARY, PANCHAYATI RAJ DEPARTMENT, NEW SECRETARIAT, PATNA
January 27, 2009
SRI MOTI SINGH JAGESHWARI AYURVEDIC MEDICAL COLLEGE Vs. UNION OF INDIA
January 21, 2009
SRI PUJAN PANDEY @ RAMPUJAN PANDEY SON OF LATE TRIVENI PANDEY Vs. STATE OF BIHAR
November 6, 2009
SRI RAM PRAKASH SINHA Vs. STATE OF BIHAR
September 8, 2009
SRI SUKH CHANDRA MISHRA S/O LATE RAM CHANDRA MISHRA Vs. STATE OF BIHAR
March 23, 2009
SRIKANT CHAUDHARY, SHEO KUMAR SINGH AND SUSHIL AIND @ SUSHIL ANAND Vs. STATE OF BIHAR
February 12, 2009
SRIKANT DAS Vs. STATE OF BIHAR
September 16, 2009
SRINIWAS CHANDRA TEWARY S/O SRI BHARAT PRASAD TEWARY Vs. STATE OF BIHAR
December 3, 2009
STATE Vs. RANJAY PASWAN WITH
August 28, 2009
STATE Vs. RAMDEO PRASAD
September 17, 2009
STATE OF BIHAR Vs. KISHORE KUMAR
November 26, 2009
STATE OF BIHAR Vs. AMRISH CHANDRA PRASAD
December 24, 2009
STATE OF BIHAR Vs. UMESH CHANDRA JHA
December 17, 2009
STATE OF BIHAR Vs. KANIZ FATMA
July 21, 2009
STATE OF BIHAR Vs. YOGENDRA RAI
May 22, 2009
STATE OF BIHAR Vs. EX MUKHIYA SITA RAM PD YADAV @ SITA RAM, PRASAD YADAV
August 11, 2009
STATE OF BIHAR Vs. SUDHIR PRAKASH
March 26, 2009
STATE OF BIHAR Vs. VINOD KUMAR SINGH
April 20, 2009
STATE OF BIHAR Vs. IN THE MATTER OF CONTEMPT PROCEEDING AGAINST SHANKAR MAHTO, MUZAFFARPUR
July 14, 2009
STATE OF BIHAR Vs. MANGAN THAKUR @ AMIT KUMAR THAKUR, KEDAR THAKUR AND GOLHA THAKUR @ DHIRENDRA KUMAR THAKUR
November 23, 2009
STATE OF BIHAR Vs. MD.SANAULLAH SON OF LATE ABDUL MOKIT
December 14, 2009
STATE OF BIHAR Vs. SACHIDANAND SINGH S/O SHREE SILARAM SINGH
December 14, 2009
STATE OF BIHAR Vs. MUKTI NATH SINGH SON OF LATE SAJAWAL SINGH
December 8, 2009
STATE OF BIHAR Vs. S.M.EKRAMUDDIN, SON OF LATE S.M.NASIRUDDIN
January 19, 2009
STATE OF BIHAR Vs. SANTOSH PRINTING PRESS THROUGH ITS AUTHORIZED REPRESENTATIVE SANTOSH KUMAR JHA, SON OF SRI BHAGWAN LAL JHA
January 23, 2009
STATE OF BIHAR Vs. TRIPTI SINHA
February 4, 2009
STATE OF BIHAR Vs. HORIL SAHNI SON OF LATE FULDEO SAHNI
March 26, 2009
STATE OF BIHAR Vs. MANOJ KUMAR SINGH WITH
March 4, 2009
STATE OF BIHAR Vs. RAJESHWAR MANDAL
August 31, 2009
STATE OF BIHAR Vs. UNION OF INDIA
August 3, 2009
STATE OF BIHAR Vs. SURENDRA MANJHI
July 21, 2009
STATE OF BIHAR Vs. SURESH KUMAR SARAN
December 7, 2009
STATE OF BIHAR Vs. DINANATH PRASAD SON OF LATE LALITA PRASAD
September 10, 2009
STATE OF BIHAR Vs. GYAN KUMAR RAM S/O LATE HIRA LAL RAM WITH
September 16, 2009
STATE OF BIHAR Vs. DHARAMSHILA KUER
May 1, 2009
STATE OF BIHAR Vs. SUO MOTU
February 16, 2009
STATE OF BIHAR Vs. RAM BINOD CHAUDHARY
March 16, 2009
STATE OF BIHAR Vs. DEVI LALL
January 19, 2009
STATE OF BIHAR Vs. BIMLENDU SHEKHAR
July 1, 2009
STATE OF BIHAR Vs. SHAUKAT MIAN WITH
July 29, 2009
STATE OF BIHAR Vs. RAM KUMAR CHOUDHARY WITH
July 17, 2009
STATE OF BIHAR Vs. MAHENDRA RAM AND MUNNA RAM WITH
August 5, 2009
STATE OF BIHAR Vs. SUBHASH CHANDRA SHUKLA
August 11, 2009
STATE OF BIHAR Vs. POONAM SHARMA
April 22, 2009
STATE OF BIHAR Vs. DR.SURESH JHA S/O LATE NARMADESHWAR JHA
April 20, 2009
STATE OF BIHAR Vs. MADAN BIHARI SINGH
April 8, 2009
STATE OF BIHAR THROUGH ITS SECRETARY, TRANSPORT DEPARTMENT, BIHAR, PATNA & ORS. Vs. SHASHI RANJAN SON OF SRI TRIPURARI PRASAD SINGH, R/O MOHALLA
February 6, 2009
STATE OF BIHAR THROUGH LAW SECRETARY, GOVERNMENT OF BIHAR, PATNA Vs. MD.SAHABUDDIN
March 25, 2009
STATE OF BIHAR THROUGH THE COLLECTOR OF BHOJPUR AT ARA Vs. PRIYADARSHI RAMESHWAR CONSTRUCTION COMPANY (P) LTD.
September 10, 2009
STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR Vs. VINOD KUMAR SINGH SON OF SRI NARMADESHWAR PRASAD SINGH
May 6, 2009
SU-KAM POWER SYSTEM LTD. Vs. STATE OF BIHAR
March 23, 2009
SUBARN SHEKHAR JHA Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF BIHAR, PATNA
April 29, 2009
SUBASH CHANDRA MISHRA Vs. UNION OF INDIA
December 3, 2009
SUBEDAR YADAV @ SANTAN JEE @ RAMASHANKAR JEE Vs. STATE OF BIHAR
March 27, 2009
SUBHAS PRASAD SINGH @ SUBHAS PRASAD SINHA Vs. JOGENDRA KUMAR
February 20, 2009
SUBHASH BHAGAT Vs. STATE OF BIHAR
July 29, 2009
SUBHASH CHANDRA Vs. STATE OF BIHAR
March 31, 2009
SUBHASH CHANDRA SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION LTD
December 22, 2009
SUBHASH KUMAR Vs. STATE OF BIHAR AND ANR.
August 19, 2009
SUBHASH PRASAD, S/O LATE JATA SHANKAR SAH Vs. STATE OF BIHAR
January 13, 2009
SUBODH KUMAR SINGH S/O LATE RAM PRAVESH SINGH Vs. STATE OF BIHAR
February 11, 2009
SUBODH KUMAR SINGH SON OF LATE RAM PARVESH SINGH Vs. STATE OF BIHAR
July 10, 2009
SUDARSHAN Vs. STATE OF BIHAR
August 24, 2009
SUDARSHAN SINGH Vs. GIRIJA DEVI W/O RAM NATH SINGH
July 14, 2009
SUDHANSHU MAULI TRIPATHI Vs. MEENA KUMARI
September 17, 2009
SUDHIR KUMAR @ SUDHIR KUMAR BARNWAL, SON OF LATE DURGA PRASAD Vs. STATE OF BIHAR AND SMT ANSHU KUMARI, WIFE OF SUDHIR KUMAR BARNWAL
February 26, 2009
SUDHIR KUMAR, SATISH KUMAR BOTH SONS OF LATE AMARNATH PRASAD AND SUNAINA DEVI, WIFE OF LATE AMARNATH PRASAD Vs. STATE OF BIHAR, RAJ KUMAR BHAGAT, SON OF LATE MAHAVIR BHAGAT AND ANJU KUMARI, DAUGHTER OF RAJ KUMAR BHAGAT
August 19, 2009
SUDHIR MANDAL @ BAIJ NATH MANDAL, SON OF LATE RAM BAHADUR MANDAL Vs. STATE OF BIHAR
March 27, 2009
SUDHIR PRAKASH Vs. STATE OF BIHAR
February 6, 2009
SUDHU PRAJAPAT SON OF LATE NATHUN PRAJAPAT Vs. STATE OF BIHAR
July 10, 2009
SUKHDEO BHAGAT SON OF LATE SAGAR BHAGAT Vs. STATE OF BIHAR AND BIJO MOCHI SON OF LATE SOMAN MOCHI
June 24, 2009
SUKHENDRA DUBEY S/O LATE BAIDYANATH DUBEY Vs. BANK OF INDIA THROUGH ITS CHIEF MANAGER
January 13, 2009
SUKHENDRA DUBEY S/O LATE BAIDYANATH DUBEY R/O NEW COLONY GANDHI CHAUK, PS & DISTT. Vs. THE BANK OF INDIA THROUGH ITS CHIEF MANAGER, MUZAFFARPUR ZONE PANKAJ MARKET, SARAIYAGANJ, PS
January 4, 2009
SUKRIT SAHANI Vs. FUCHAI SAHANI @ RAJENDRA
August 3, 2009
SULENA DEVI @ SUNAINA DEVI AND ANR. Vs. STATE OF BIHAR AND ANR.
August 20, 2009
SUMAN KUMAR VERMA Vs. STATE OF BIHAR
October 5, 2009
SUMAN SHEKHAR RAJHANS Vs. STATE OF BIHAR
April 20, 2009
SUMANT OJHA Vs. STATE OF BIHAR
March 26, 2009
SUMIT VERMA Vs. GENERAL MANAGER STATE BANK OF INDIA
July 16, 2009
SUMITRA DEVI Vs. SITASHARAN BUBAN
February 17, 2009
SUNDAR YADAV Vs. ASHA KUMARI
April 27, 2009
SUNDARI DEVI WIFE OF SIDHESHWAR PRASAD SINGH Vs. DUDHESHWAR SINGH SON OF LATE KEDAR SINGH, SHATRUGHAN SINGH SON OF DUDHESHWAR SINGH AND THE STATE OF BIHAR
August 3, 2009
SUNIL KUMAR Vs. STATE OF BIHAR
March 27, 2009
SUNIL KUMAR Vs. STATE OF BIHAR
March 26, 2009
SUNIL KUMAR Vs. STATE OF BIHAR
August 7, 2009
SUNIL KUMAR @ SUNIL KUMAR PASWAN SON OF NATHUNI PASWAN Vs. STATE OF BIHAR
August 18, 2009
SUNIL KUMAR OJHA Vs. STATE OF BIHAR
April 28, 2009
SUNIL KUMAR PASWAN Vs. BIHAR STATE FINANCIAL CORPORATION
February 27, 2009
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
January 20, 2009
SUNIL KUMAR TIWARY Vs. STATE OF BIHAR
January 15, 2009
SUNITA KUMARI Vs. PREM KUMAR
August 5, 2009
SUNITA KUMARI Vs. STATE OF BIHAR
December 4, 2009
SUO MOTU CONTEMPT AGAINST V.C.& REG.OF V.K.S.U. Vs. STATE
July 10, 2009
SUO MOTU CONTEMPT AGAINST V.C.& REG.OF V.K.S.U. Vs. STATE
June 30, 2009
SUO MOTU CONTEMPT AGAINST V.C., M.U.GAYA Vs. STATE
October 28, 2009
SURAJ KANA PHARMACEUTICAL Vs. BIHAR STATE FINANCIAL CORPORATION
February 17, 2009
SURAJ KUMAR VERMA Vs. THE STATE OF BIHAR
August 13, 2009
SURAJ SINGH @ SURAJ BHAN SINGH Vs. STATE OF BIHAR
April 8, 2009
SURAJ THAKUR SON OF SUBA THAKUR Vs. RAM CHANDRA MISTRI SON OF ADAYA MISTRI RESIDENT OF VILLAGE GOITHAHA, P.O.RAI KARARIYA.DISTRICT EAST CHAMPARAN
May 22, 2009
SURAJMAL PRASAD Vs. STATE OF BIHAR
May 13, 2009
SURENDRA CHOUDHARY SON OF SITARAM CHOUDHARY Vs. STATE OF BIHAR
July 10, 2009
SURENDRA KUMAR SINHA Vs. STATE BANK OF INDIA
April 27, 2009
SURENDRA PASWAN SON OF LATE KARMDEO PASWAN Vs. STATE OF BIHAR
April 29, 2009
SURENDRA PRASAD @ BHOLA PRASAD Vs. VIJAYANDRA PRASAD & WITH
January 7, 2009
SURENDRA PRASAD MAHTO @ SURENDRA PRASAD MAHTO Vs. STATE OF BIHAR
March 20, 2009
SURENDRA SINGH SON OF LATE SUKHDEO SINGH Vs. THAKUR RAM GANGA PRASAD (PVT) LTD.
September 11, 2009
SURESH CHOUDHARY SON OF LATE UDHO CHOUDHARY Vs. STATE OF BIHAR
November 7, 2009
SURESH KUMAR GUPTA @ SURESH GUPTA Vs. RABINDRA RAI, S/O HARIBANSH RAI
February 3, 2009
SURESH PANDEY Vs. STATE OF BIHAR
February 17, 2009
SURESH PANDEY S/O LATE BHUDEO PANDEY Vs. STATE OF BIHAR THROUGH THE COMMISSIONER, HUMAN RESOURCES & DEVELOPMENT, GOVT.OF BIHAR, NEW SECRETARIAT, PATNA
April 30, 2009
SURESH PRASAD MANDAL Vs. STATE OF BIHAR
March 30, 2009
SURESH PRASAD SINGH Vs. STATE OF BIHAR
February 11, 2009
SURESH RAI SON OF LATE SHEO NARAIN RAI Vs. STATE OF BIHAR
August 12, 2009
SURESH RAVIDAS Vs. STATE OF BIHAR
November 6, 2009
SURESH SHUKLA Vs. STATE BANK OF INDIA
November 27, 2009
SURESH SINGH SON OF RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR AND SHIV KUMAR SINGH SON OF SRI MUSHAN SINGH
January 23, 2009
SURESH YADAV SON OF SHRI MAHABIR YADAV Vs. STATE OF BIHAR
October 7, 2009
SURYA KANT SHARMA S/O KESHO SINGH Vs. ASHWANI KUMAR SINGH @ ASHWANI KUMAR SHARMA
April 15, 2009
SURYA NANDAN PRASAD SON OF RAM KESHWAR RAM, SANJAY KUMAR DWIVEDI SON OF BIRENDRA KUMAR DWIVEDI AND SURENDRA KUMAR SON OF LATE SHIV NARAYAN PRASAD Vs. STATE OF BIHAR
November 9, 2009
SURYA SHEKHAR SINGH Vs. STATE OF BIHAR
October 28, 2009
SURYABHUSHAN RAKESH Vs. BIHAR SCHOOL EXAMINATION
October 9, 2009
SURYADAYA INDUSTRIES PVT LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
November 17, 2009
SUSHIL KUMAR SABOO Vs. STATE OF BIHAR
December 3, 2009
SUSHIL KUMAR SINGH, SON OF LATE MUSAFIR SINGH Vs. INDIAN OIL CORPORATION LTD.
July 23, 2009
SUSHIL KUMAR SON OF BIRENDRA KUMAR SHARMA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF PETROLEUM & NATURAL GAS, GOVERNMENT OF INDIA, SHASTRI BHAWAN, NEW DELHI
March 3, 2009
SUSHILA CHEMICALS PVT LTD Vs. A K PAL, CHAIRMAN-CUM-MANAGING DIRECTOR
July 1, 2009
SUSHILA CHEMICALS PVT.LTD. Vs. BHARAT COKING COAL LTD. WITH
August 26, 2009
SUSHILA DEVI Vs. STATE OF BIHAR
February 17, 2009
SUSHILA DEVI WIFE OF LATE MUNDRIKA PRASAD Vs. STATE OF BIHAR
December 15, 2009
SUSHMA KUMARI SHRIVASTAVA Vs. STATE OF BIHAR, PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
January 23, 2009
SYED REYAZ AHSAN, S/O LATE SYED NEHAL AHSAN Vs. STATE OF BIHAR
February 16, 2009
SYED SHAHID RAZA SON OF LATE SYED ANSAR RAZA Vs. STATE OF BIHAR
November 30, 2009
TAHIR Vs. STATE OF BIHAR
March 4, 2009
TANTIA CONSTRUCTION COMPANY LTD. Vs. UNION OF INDIA THROUGH THE CHAIRMAN, RAILWAY BOARD, RAIL BHAWAN, NEW DELHI
March 3, 2009
TAPESHWAR SINGH Vs. STATE OF BIHAR
March 24, 2009
TAPESHWAR YADAV @ TAPPO YADAV, S/O LATE BUDHI YADAV Vs. STATE OF BIHAR
February 27, 2009
TARA DEVI W/O KISUNDEO MAHTO Vs. BHIKSHU MAHTO S/O RAMDEO MAHTO
August 6, 2009
TARA NAND JHA Vs. ASSTT CONTROLLER OF ESTATE DUTY
December 8, 2009
TARKESHWAR SINGH Vs. STATE OF BIHAR
April 1, 2009
TEACHERS ASSOCIATION Vs. VEER KUNWAR SINGH UNIVERSITY, ARA THROUGH ITS REGISTRAR
February 9, 2009
TEJ NARAIN JHA-SON OF LATE BABAN JHA Vs. STATE OF BIHAR
January 19, 2009
TEJ NARAIN SINGH Vs. STATE OF BIHAR
April 15, 2009
THAKUR MANOJ KUMAR PAPPU Vs. STATE OF BIHAR
February 3, 2009
THE DEPUTY DIRECTOR GENERAL, OPERATION BIHAR, GEOLOGICAL SURVEY OF INDIA Vs. RENU SINGH W/O LATE SURENDRA SINGH, EX UDC, GEOLOGICAL SURVEY OF INDIA
February 3, 2009
THE EXECUTIVE DIRECTOR (ED), INDIAN OIL CORPORATION LTD. Vs. GANESHWAR ROY @ GUNESHWAR ROY : SRI PHIDI ROY
April 30, 2009
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. THE STATE OF BIHAR AND ANR.
May 12, 2009
THE STATE OF BIHAR THROUGH THE SECRETARY, DEPTT. OF REVENUE AND LAND REFORMS ( DIRECTORATE LAND ACQUISITION), GOVT. OF BIHAR, PATNA Vs. ANIL KUMAR GUPTA
February 10, 2009
THE UNION OF INDIA (UOI) THROUGH THE SECRETARY, DEPARTMENT OF MINES, GOVT. OF INDIA, Vs. SMT. RENU SINGH W/O LATE SURENDRA SINGH, EX-UDC, GEOLOGICAL SURVEY OF INDIA
February 3, 2009
THROUGH ITS MANAGING DIRECTOR SRI RASENDRA KUMAR SINGH SON OF LATE RAJENDRA SINGH Vs. EAST CENTRAL RAILWAY (ENGINEERING DEPARTMENT), THROUGH ITS CHIEF ADMINISTRATIVE OFFICER
February 11, 2009
TIJAN MUSAHAR ALIAS JITAN MUSAHAR Vs. STATE OF BIHAR
November 5, 2009
TIMES PUBLISHING HOUSE LTD. Vs. STATE OF BIHAR THROUGH DY.LABOUR COMMISSIONER
April 7, 2009
TOTI YADAV SON OF LATE UMRAW YADAV Vs. STATE OF BIHAR
July 17, 2009
TRI VIKRAM MISHRA S/O LATE RAM PRASAD MISHRA Vs. STATE OF BIHAR AND SMT.PUSHPA MISHRA, DAUGHTER OF SRI RAGHUNANDAN SINGH
July 1, 2009
TRIBENI CHAUDHARY Vs. STATE OF BIHAR
February 18, 2009
TRIBENI RAI Vs. STATE OF BIHAR
May 14, 2009
TRIGGER GOODS PVT LTD Vs. STATE OF BIHAR
April 22, 2009
TUFAIL AHMAD KHAN CONSTRUCTIONS PVT LTD Vs. UNION OF INDIA
November 5, 2009
TULSI CHOUDHARY Vs. STATE OF BIHAR
February 18, 2009
UCO BANK Vs. LALAN SHARAN VERMA
April 16, 2009
UDAY KANT JHA Vs. STATE OF BIHAR
July 20, 2009
UDAY KUMAR Vs. STATE OF BIHAR
March 27, 2009
UDAY KUMAR KARHARI Vs. STATE OF BIHAR
August 18, 2009
UJJWAY KUMAR Vs. KEDAR SAH
April 8, 2009
UJJWAY KUMAR AND OTHERS Vs. KEDAR SAH AND ORS
April 13, 2009
UMA KANT SINGH Vs. STATE OF BIHAR
August 26, 2009
UMA NATH THAKUR SON OF LATE RAM VILASH THAKUR Vs. STATE OF BIHAR
April 29, 2009
UMA SHANKAR Vs. HAMID HUSSAIN
October 26, 2009
UMA SHANKAR PANDEY Vs. STATE OF BIHAR 2009 (0)
April 16, 2009
UMA SHANKAR PANDEY Vs. STATE OF BIHAR
April 15, 2009
UMA SHANKAR PRASAD, SON OF LATE INDRA DEO LAL Vs. STATE OF BIHAR WITH
September 14, 2009
UMA SHANKAR SINGH Vs. STATE OF BIHAR
December 9, 2009
UMA SHANKAR SINGH YADAV @ UMA SHANKAR YADAV Vs. STATE OF BIHAR
April 13, 2009
UMA SHANKER SINGH Vs. STATE OF BIHAR
May 12, 2009
UMA SINGH Vs. STATE OF BIHAR
March 25, 2009
UMESH CHANDRA JHA Vs. STATE OF BIHAR
January 20, 2009
UMESH CHANDRA SHARMA Vs. STATE OF BIHAR
July 29, 2009
UMESH KUMAR Vs. STATE OF BIHAR
March 19, 2009
UMESH KUMAR @ UMESH KUMAR MEHATA Vs. STATE OF BIHAR
February 16, 2009
UMESH KUMAR @ UMESH KUNWAR Vs. SHUSHILA DEVI WIFE OF LATE BASHISHTHA NARAYAN SINGH
August 24, 2009
UMESH KUMAR PASWAN Vs. UNION OF INDIA
May 22, 2009
UMESH PD SINGH Vs. STATE
January 15, 2009
UMESH PRASAD @ LICHI S/O DURGA SAO Vs. STATE OF BIHAR
April 16, 2009
UMESH PRASAD SHIV NATH CHOUDHARY Vs. STATE OF BIHAR
April 13, 2009
UMESH SINGH Vs. STATE OF BIHAR
April 17, 2009
UNION OF INDIA Vs. TRIMURTI ENTERPRISES
April 6, 2009
UNION OF INDIA Vs. BRAJESH YADAV
December 17, 2009
UNION OF INDIA Vs. SANTOSH KUMAR SINHA
November 11, 2009
UNION OF INDIA Vs. SHAILENDRA KUMAR
August 4, 2009
UNION OF INDIA Vs. B.D.YADAV
January 6, 2009
UNION OF INDIA Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD
July 20, 2009
UNION OF INDIA THROUGH CHAIRMAN, RAILWAY BOARD, RAIL BHAWAN Vs. TANTIA CONSTRUCTION COMP. LTD.
July 29, 2009
UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF MINES, GOVERNMENT OF INDIA, NEW DELHI AND OTHERS Vs. RENU SINGH
February 3, 2009
UNIT TRUST OF INDIA THROUGH ITS CHAIRMAN Vs. SRI RAVI SHANKAR PRASAD SON OF SRI LAKSHMAN PRASAD
July 1, 2009
UNITED BREWERIES LIMITED, A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956 THROUGH ITS BRANCH MANAGER, AUTHORISED SIGNATORY MEA USMANI SON OF MD ASLAM Vs. STATE OF BIHAR
May 8, 2009
UNITED DISTILLERS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
April 15, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SERAJ DEVI W/O SURESH SAO WITH
April 23, 2009
UPENDRA PRASAD SINGH Vs. STATE OF BIHAR
December 3, 2009
UPENDRA SINGH Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA
March 17, 2009
UPENDRA YADAV Vs. STATE OF BIHAR
April 17, 2009
URBAN DEVELOPMENT DEPARTMENT Vs. SURENDRA NARAYAN JHA
December 15, 2009
USHA CHOUDHARY WIFE OF GANESH PRASAD CHOUDHARY Vs. BIHAR STATE ELECTRICITY BOARD AND ORS
November 25, 2009
USHA DEVI JHA @ USHA DEVI WIFE OF LATE KAMLAKAR JHA Vs. UNION OF INDIA WITH
April 1, 2009
V K SRIVASTAVA Vs. STATE OF BIHAR
December 18, 2009
VAKIL PRASAD S/O SRI GAURISHANKAR PRASAD Vs. STATE OF BIHAR
November 25, 2009
VARIETY INDIGENOUS PRODUCT LABORATORY Vs. BIHAR STATE FINANCIAL CORPORATION
February 17, 2009
VASANT KUMAR SON OF LATE UPENDRA JHA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, INDUSTRY DEPARTMENT, GOVT, OF BIHAR
September 17, 2009
VATSA CONSTRUCTION PVT.LTD. Vs. STATE OF BIHAR
July 16, 2009
VEDMALA KUMARI Vs. STATE OF BIHAR
October 9, 2009
VEENA KUMARI W/O SRI HEMANT KUMAR Vs. RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR
December 18, 2009
VENKATESH KUMAR PANDEY S/O LATE DWARIKA NATH PANDEY Vs. STATE OF BIHAR
March 6, 2009
VIDHYACHAL SINGH, SON OF LATE SAHDEO SINGH Vs. FERU SINGH SON OF JAI MANGAL SINGH
January 30, 2009
VIDYA BHUSHAN SINGH ABHAI, SON OF SRI INDRADEO SINGH Vs. BIHAR STATE CO-OPERATIVE MILK PRODUCER S FEDERATION LTD., THROUGH ITS CHAIRMAN-CUM-SECRETARY
September 8, 2009
VIDYA DEVI Vs. UNION OF INDIA & ORS
August 6, 2009
VIDYA DUTTA PANDEY PRABHAKAR Vs. STATE OF BIHAR
November 30, 2009
VIDYA NAND JHA @ BIDYA NAND JHA Vs. STATE OF BIHAR WITH
April 15, 2009
VIDYA NAND JHA @ BIDYA NAND JHA, SON OF PRAYAG NARAIN JHA AND ORS Vs. STATE OF BIHAR
August 13, 2009
VIDYA PRASAD SINGH Vs. STATE OF BIHAR
November 16, 2009
VIDYA PRASAD SINGH SON OF LATE HANUMA SINGH Vs. STATE OF BIHAR
January 7, 2009
VIDYA SAGAR SINGH Vs. STATE OF BIHAR WITH
January 6, 2009
VIJAY KAPARI Vs. STATE OF BIHAR
April 15, 2009
VIJAY KUMAR Vs. STATE OF BIHAR
February 3, 2009
VIJAY KUMAR CHAUDHARY Vs. STATE ELECTION COMMISSIONER
September 15, 2009
VIJAY KUMAR MAHARAJ Vs. SHAKUNTALA DEVI
August 13, 2009
VIJAY KUMAR MISHRA Vs. STATE OF BIHAR
July 30, 2009
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
June 30, 2009
VIJAY KUMAR SINGH, SON OF RAJ NARAIN SINGH Vs. STATE OF BIHAR
March 30, 2009
VIJAY NARAYAN SAO, SON OF LATE TUK NARAYAN SAO Vs. STATE INFORMATION COMMISSION THROUGH THE CHIEF INFORMATION OFFICER, BIHAR
July 6, 2009
VIJAY NARAYAN SINGH Vs. STATE OF BIHAR
April 22, 2009
VIJAY PRASAD Vs. HARENDRA RAJ
February 6, 2009
VIJAY SHANKAR Vs. STATE OF BIHAR
October 28, 2009
VIJAY SHANKAR PRASAD Vs. STATE OF BIHAR
February 9, 2009
VIJAY SINGH S/O INDERDEO SINGH Vs. STATE OF BIHAR AND RAM SAGAR RAM S/O BALDEO RAM
February 6, 2009
VIJAYA UPADHYAY WIDOW OF LATE SHARAT CHANDRA UPADHYAY Vs. STATE OF BIHAR
December 10, 2009
VIJAYWALI PASWAN Vs. STATE OF BIHAR
January 19, 2009
VIJETA CONSTRUCTION LTD, COMPANY INCORPORATED UNDER THE PROVISIONS OF COMPANIES ACT, 1956 THROUGH ITS AUTHORIZED REPRESENTATIVE KUMAR SAURAV S/O VINOD KUMAR MISHRA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER OF COMMERCIAL TAXES; JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMN), GAYA DIVISION; DEPUTY COMMISSIONER OF COMMERCIAL TAXES, TREASURY OFFICER
March 23, 2009
VIJOY KUMAR Vs. STATE OF BIHAR
February 5, 2009
VIJOY PRAKASH Vs. NEW INDIA ASSURANCE CO.LTD.
July 16, 2009
VIKAS DUBEY @ SAROJ DUBEY SON OF RAM MUNI DUBEY Vs. STATE OF BIHAR
May 1, 2009
VIKAS KUMAR ALIAS MITHU PASWAN Vs. STATE OF BIHAR
February 6, 2009
VIKAS SINGH S/O UMESH PRASAD SINGH Vs. STATE OF BIHAR
June 24, 2009
VIKASH KUMAR Vs. STATE OF BIHAR
April 29, 2009
VIKASH KUMAR @ VIKASH SINGH SON OF BIRENDRA SINGH Vs. STATE OF BIHAR
August 28, 2009
VIKASH KUMAR DUBEY ALIAS VIKASH DUBEY ALIAS SAROJ DUBEY, SON OF SRI RAM MUNI DUBEY Vs. SAVITA DEVI WIFE OF VIKASH KUMAR DUBEY ALIAS VIKASH DUBEY ALIAS SAROJ DUBEY
November 5, 2009
VIKASH KUMAR RAJ SON OF SRI BRAJNANDAN PRASAD Vs. STATE OF BIHAR, THE SECRETARY-CUM- COMMISSIONER DEPARTMENT OF HEALTH, MEDICAL EDUCATION AND FAMILY WELFARE, GOVERNMENT OF BIHAR
July 2, 2009
VINAY KUMAR SHARMA SON OF SRI SURENDRA SHARMA AND ORS Vs. RESHMA DEVI WIFE OF LATE RAM JATAN SINGH
August 20, 2009
VINOD KUMAR PASWAN Vs. STATE OF BIHAR
July 29, 2009
VINOD KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
March 3, 2009
VINOD KUMAR SINGH, S/O S.P.SINGH Vs. STATE OF BIHAR, THE SECRETARY, DEPARTMENT OF HEALTH AND MEDICAL
January 23, 2009
VINOD KUMAR VERMA AND SHIV NATH BIDYARTHI Vs. STATE OF BIHAR
February 10, 2009
VINOY PLYWOOD INDUSTRIES Vs. STATE OF BIHAR THROUGH INDUSTRIAL DEVELOPMENT
January 13, 2009
VISHAL BUILTECH INDIA PVT LTD Vs. STATE OF BIHAR
October 16, 2009
VISHNU SUGAR MILLS LIMITED, THROUGH ITS GENERAL MANAGER, SHRI P.R.S.PANICKER Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION (DEPARTMENT OF
November 5, 2009
VISHWANATH CHOUDHARY SON OF LATE MEIN CHOUDHARY Vs. STATE OF BIHAR THROUGH SECRETARY, ROAD CONSTRUCTION DEPARTMENT
February 13, 2009
VISHWANATH PANDEY Vs. STATE OF BIHAR AND ORS
February 19, 2009
VISHWANATH PANDIT Vs. STATE OF BIHAR
October 15, 2009
VIVEK RANJAN @ CHUCHU Vs. STATE OF BIHAR
July 29, 2009
VYAS PANDEY Vs. STATE OF BIHAR
December 7, 2009
WAKIL CHANDRA DAS Vs. GENERAL MANAGER, STATE BANK OF INDIA
January 22, 2009
WAKIL PRASAD BASU Vs. STATE OF BIHAR
March 5, 2009
WAKIL SINGH SON OF LATE KAILASH SINGH Vs. STATE OF BIHAR
February 26, 2009
WASIM RAJA KHAN @ CAPTAIN SON OF ALI HASAN KHAN AND MD SHAMSUL HODA SON OF BAHAR ALI Vs. STATE OF BIHAR
August 13, 2009
YATINDRA PRASAD SINGH @ JITENDRA SINGH Vs. STATE OF BIHAR
April 16, 2009
YOGANDRA BHAGAT Vs. PRITLAL YADAVA
April 21, 2009
YOGENDRA DAS BIHANGAM Vs. UNION OF INDIA
December 23, 2009
YOGENDRA MAHTO Vs. STATE OF BIHAR
November 7, 2009
YOGENDRA RAI S/O YUGAL RAI Vs. MOST.BIBI RAISA WIFE OF LATE MD.HARION
July 6, 2009
YUSUF KHAN Vs. STATE OF BIHAR
November 5, 2009
ZEE SAHEB COSMETIC ZONE NULL THROUGH ITS PROPRIETOR MR.RAJIV RANJAN GUPTA Vs. BIHAR STATE ELECTRICITY BOARD
November 21, 2009
ZEST PHARMA Vs. STATE OF BIHAR WITH
February 24, 2009
ZOHARO BANO AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 27, 2009
ZORAWAR SINGH Vs. CANARA BANK
October 30, 2009