Case Index

Title
Date
AHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
November 23, 2009
AJAY KUMAR Vs. SAT PAL
November 4, 2009
AJEET SINGH RANA AND ANR Vs. STATE OF H P AND ORS
May 26, 2009
AMAR KAUR Vs. RAM SINGH
October 26, 2009
AMAR NATH Vs. JAGAT SINGH
March 20, 2009
AMAR SINGH Vs. THE STATE OF HIMACHAL PRADESH THROUGH THE COMMISSIONER-CUM-SECRETARY (S.A.D.) TO THE GOVERNMENT OF H.P.WITH HEADQUARTERS AT SHIMLA
May 12, 2009
AMARDEEP SINGH Vs. STATE OF H.P.
September 17, 2009
AMARJEET SINGH CHADHA Vs. STATE OF H.P.
April 2, 2009
AMARJYOTI SOAP MILLS PVT.LTD. Vs. STATE OF H.P.
November 3, 2009
Amro Devi Vs. Leela Devi
December 29, 2009
ANAND GIRI Vs. STATE OF H.P
September 1, 2009
ANANT RAM Vs. RAM KRISHAN
June 15, 2009
ANANT RAM SHARMA Vs. STATE OF HIMACHAL PRADESH
October 27, 2009
Andre Moll Vs. State of Himachal Pradesh
September 14, 2009
ANITA ABROL Vs. RISHI CO OPERATIVE SOCIETIES LTD
March 30, 2009
ANITA KUMARI Vs. KULWANT SINGH
May 25, 2009
Anju Dhiman Vs. Sat Pal
April 27, 2009
ANKU CHAUHAN Vs. STATE OF H P
November 17, 2009
ANUP DUTTA Vs. MOHINDER SINGH
September 1, 2009
APURAV CHANDEL Vs. STATE OF H P
July 2, 2009
ARUN KUMAR GOEL (RETD.) Vs. STATE OF HIMACHAL PRADESH
December 21, 2009
ASHISH AGENCIES LOWER BAZAR Vs. COMMISSIONER OF INCOME TAX
November 24, 2009
ASHOK CHOPRA Vs. NEELAM RANA
August 3, 2009
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
September 29, 2009
ASHOK KUMAR Vs. STATE OF H P
April 1, 2009
ASHOK KUMAR BAIS Vs. STATE OF H P
March 30, 2009
ASHOK KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH
November 26, 2009
ASHWANI KUMAR Vs. RAJINDER KUMAR
June 5, 2009
Ashwani Kumar Sharma Vs. State of H.P.
March 31, 2009
ATMA RAM Vs. STATE OF H P AND ORS
April 30, 2009
Avtar Singh Katwal Vs. State of H.P.
April 1, 2009
BABA PRITAM SHAH Vs. KHUSHI MOHAMMAD
July 1, 2009
BABLI DEVI Vs. STATE OF H.P. AND OTHERS
December 2, 2009
BABU RAM Vs. BAGAN DEVI
November 6, 2009
BABU RAM Vs. STATE OF HIMACHAL PRADESH
May 8, 2009
Bachittar Singh Vs. State of H.P.
February 2, 2009
BALDEV SINGH Vs. JAGDISH RAJ
December 28, 2009
BALKAR SINGH Vs. STATE OF H P
September 2, 2009
BARANG SAIN Vs. UNION OF INDIA
November 18, 2009
BBUVNESH RASTOGI Vs. STATE OF H.P.
July 13, 2009
BEANT SINGH Vs. BALWANT SINGH
April 7, 2009
Beena Devi Vs. State of H.P.
February 27, 2009
BEENA KUMARI Vs. STATE OF H P
December 2, 2009
BELI RAM Vs. RAJINDER KUMAR
March 3, 2009
BELI RAM Vs. HIMACHAL ROAD TRANSPORT CORPORATION AND ANR
August 3, 2009
BESSI DEVI Vs. CHATRU DEVI
September 18, 2009
Bhagat Ram Vs. State of H.P.
March 12, 2009
BHAGAT RAM Vs. STATE OF HP
March 12, 2009
BHAGAT RAM Vs. STATE OF H.P.
November 24, 2009
Bhagat Ram Dass Vs. State of H.P.
September 30, 2009
BHARAT BHUSHAN Vs. P S RAJU
June 29, 2009
Bhartiya Education Society Vs. State of H.P.
July 22, 2009
BHODI Vs. DALUMBI
April 21, 2009
BHOLI @ VEENA Vs. STATE OF H.P.
November 24, 2009
Bholi Devi Vs. Chanan Kaur thru LRs
September 18, 2009
Bhoom Bahadur @ Rajan Thapa Vs. State of H.P.
March 6, 2009
BHOOM BAHADUR ALIAS RAJAN THAPA Vs. STATE OF HIMACHAL PRADESH
June 3, 2009
BHUPENDER SINGH THIND Vs. STATE OF HIMACHAL PRADESH
November 5, 2009
BHUPINDER SINGH Vs. STATE OF HIMACHAL PRADESH
May 5, 2009
BHUPINDER SINGH Vs. STATE OF H.P.
January 2, 2009
BIMLA DEVI Vs. STATE OF H.P.
July 3, 2009
BIMLA DEVI Vs. STATE OF H P
February 24, 2009
BISHMA DEVI Vs. CHATRU RAM
June 22, 2009
Bitu Vs. State of H.P.
March 27, 2009
BOBY Vs. VINEETKUMAR
April 2, 2009
BRAHAM Vs. SANJAY KUMAR
August 27, 2009
BRAHAM DASS Vs. ONKAR CHAND
January 7, 2009
BRAHAMA NAND Vs. STATE OF H P
May 18, 2009
BRIJ BEHARI LAL KAUSHAL Vs. Y.S.PARMARUNIVOF HORTICULTURE & FORESTRY, NAUNI, DISTRICT SOLAN (H.P.)
September 11, 2009
BUDH RAM Vs. STATE OF HIMACHAL PRADESH
November 24, 2009
BUDHI DEVI Vs. STATE OF HIMACHAL PRADESH
November 4, 2009
Budhi Prakash Vs. State of H.P.
November 9, 2009
Bushehar Fruit Growers Vs. Om Parkash Chauhan & Association Ors.
September 10, 2009
CANARA BANK Vs. ROOP DUTT
August 20, 2009
CENTRE OF INDIA TRADE UNIONS Vs. UNION OF INDIA (UOI)
December 9, 2009
CHAIRMAN, HPSEB Vs. JASBIR KAUR
June 19, 2009
CHAMAN LAL Vs. SHREE GOPAL IMPEX (P) LTD AND ORS
March 25, 2009
CHAMAN LAL Vs. KRISHAN CHAND KATOCH
June 29, 2009
CHAMAN SINGH Vs. STATE OF H.P.
June 16, 2009
CHANAN Vs. HARI RAM
April 1, 2009
CHANAN SINGH Vs. STATE OF H.P.
August 27, 2009
CHANDAN KUMAR Vs. SUBH KARAN AND ANR
April 2, 2009
CHATTER SINGH Vs. DINA NATH
April 6, 2009
Chet Singh Vs. State of H.P.
March 30, 2009
CHETAN KUMAR Vs. STATE OF HIMACHAL PRADESH
October 6, 2009
CHHITRU Vs. REKHIA
June 15, 2009
CHHOTU RAM Vs. STATE OF HIMACHAL PRADESH
April 6, 2009
CHINTA MANI VYAS Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
August 4, 2009
CHUNI LAL SHARMA Vs. UNION OF INDIA
November 17, 2009
CHURA MANI Vs. HPSEB
August 3, 2009
COLLECTOR LAND ACQUISITION HP PWD AND ORS Vs. HUKAM RAM AND ORS AND CHAMAN LAL AND ORS
June 19, 2009
Collector, Land Acquisition Vs. Gokal
May 25, 2009
COLLECTOR, LAND ACQUISITION, MANDI Vs. PARMA RAM
December 3, 2009
COLLECTOR, LAND ACQUISITION, MANDI Vs. PREM SINGH
December 3, 2009
COLLECTOR, LAND ACQUISITION, MANDI Vs. MAST RAM
December 3, 2009
COLLECTOR, LAND ACQUISITION, MANDI Vs. NOKHU DASS
December 3, 2009
COLLECTOR, LAND ACQUISITION, MANDI Vs. KRISHNU
December 3, 2009
COLLECTOR, LAND ACQUISITION, MANDI Vs. JAGDISH CHAND
December 3, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. SABOO ALLOYS (P.) LTD.
December 9, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. RUCHIRA PAPERS LTD.
November 4, 2009
COMMISSIONER OF INCOME TAX Vs. H.P.STATE FOREST CORPORATION
November 26, 2009
COMMISSIONER OF INCOME TAX Vs. KIRAN ENTERPRISES
November 16, 2009
COMMISSIONER OF INCOME TAX Vs. AMBUJA DARLA KASHLOG MANGU TRANSPORT CO-OP. SOCIETY
October 20, 2009
COMMISSIONER OF INCOME TAX Vs. SHIVALIK HATCHERIES (P) LTD.
September 2, 2009
COMMISSIONER OF INCOME TAX Vs. PANCHRATAN HOTELS (P) LTD.
August 26, 2009
COMMISSIONER OF INCOME TAX Vs. H.P STATE FOREST CORPORATION LTD.
September 2, 2009
COMMISSIONER OF INCOME TAX Vs. GHERIA OIL GRAMUDYOG WORKERS WELFARE ASSOCIATION
October 19, 2009
COMMISSIONER OF INCOME TAX Vs. SHREE KANGRA STEEL PVT. LTD.
September 8, 2009
COMMISSIONER OF INCOME TAX Vs. EASTBOURNE HOTELS PVT LTD
November 16, 2009
COMMISSIONER OF INCOME TAX Vs. GULSHAN ELECTRIC STORE
November 18, 2009
COMMISSIONER OF INCOME TAX Vs. SHIV RAM VEG FOOD INDUSTRIES
December 9, 2009
COMMISSIONER OF INCOME TAX Vs. ALLIED INDUSTRIES
October 21, 2009
COMMISSIONER OF INCOME TAX Vs. JANAK RAJ BANSAL
November 25, 2009
COMMISSIONER OF INCOME TAX Vs. SANDEEP KHANNA
November 17, 2009
COMMISSIONER OF INCOME TAX Vs. H P FINANCIAL CORPORATION
September 1, 2009
COMMISSIONER OF INCOME TAX Vs. KSHITIJ HOTELS PVT LTD
September 2, 2009
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED MINERALS INDUSTRIES
October 14, 2009
COMMISSIONER OF INCOME TAX Vs. ALCO TOOLS PVT LTD
October 6, 2009
COMMISSIONER OF INCOME TAX Vs. H.P.STATE COOPERATIVE BANK
October 28, 2009
COMMISSIONER OF INCOME TAX Vs. MAGGRONIC DEVICES PVT.LTD.
October 7, 2009
COMMISSIONER OF INCOME TAX Vs. KIRAN ENTERPRISES
October 6, 2009
COMMISSIONER OF INCOME TAX Vs. KHALELAN DEVI
October 13, 2009
COMMISSIONER OF INCOME TAX Vs. ANIL HARDWARE STORE
September 2, 2009
COMMISSIONER OF INCOME TAX, SHIMLA Vs. EASTBOURNE HOTELS PVT.LTD.SHIMLA
October 7, 2009
COMMISSIONER OF INCOME TAX, SHIMLA Vs. SATLUJ JAL VIDYUT NIGAM LTD.
December 9, 2009
COMMISSIONER OF INCOME-TAX Vs. H.P. STATE COOPERATIVE BANK LTD.
November 3, 2009
COMMISSIONER OF INCOME-TAX Vs. BAGHAT URBAN COOPERATIVE BANK LTD
December 9, 2009
COMMISSIONER OF INCOME-TAX Vs. DINESH KUMAR
November 16, 2009
COMMISSIONER OF INCOME-TAX (IN ALL THE APPEALS) Vs. H.P.STATE FOREST CORPORATION (IN ALL THE APPEALS)
October 7, 2009
COMMISSIONER, CENTRAL EXCISE Vs. UNITED VANASPATI LTD.
December 8, 2009
COMMISSIONER, CENTRAL EXCISE Vs. INDIAN MAGNETICS LTD. AND ANR.
April 10, 2009
COMMISSIONER, CENTRAL EXCISE, CHANDIGARH Vs. TYRE TOPS RAMPUR
November 10, 2009
COMMR.OF C.EX., CHANDIGARH Vs. CHHABRA TUBE PRODUCTS (P) LTD.
October 28, 2009
COMMR.OF C.EX., CHANDIGARH Vs. HIM CHEMICALS & FERTILIZERS LTD.
September 16, 2009
D.J.STONE CRUSHER Vs. COMMISSIONER OF INCOME TAX
December 16, 2009
D.M. AJAY KUMAR VIVEK KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 15, 2009
DALBIR MOHAMMAD Vs. STATE OF H.P.
May 19, 2009
DALIP ALIAS KHARKU Vs. STATE OF H.P.
November 4, 2009
Dalip Masih Vs. State of H.P.
February 28, 2009
DAVINDER SINGH, ISHWAR DASS Vs. STATE OF H.P.
August 4, 2009
DAWA GYALTSEN Vs. SONAM SANGBO JADUR AND ANR
January 8, 2009
DEEP CHAND Vs. STATE OF H.P.
November 19, 2009
Deep Ram Vs. State of H.P.
March 30, 2009
Deepa Sharma Vs. H.P.State Environment Protection & Pollution
January 9, 2009
DEEPAK ARORA AND ANR. Vs. SHRI VIJAY KHANNA
May 8, 2009
DEEPAK CHHATRI Vs. STATE OF H.P.
November 5, 2009
DEEPAK ROHAL AND ANR Vs. STATE OF H P AND ORS
September 14, 2009
DEEPAK THAPA Vs. STATE OF HIMACHAL PRADESH
November 3, 2009
DES RAJ Vs. UNITED INDIA INSURANCE COMPANY AND ANR
November 4, 2009
DEV RAJ BANSAL Vs. STATE OF H.P.
July 16, 2009
DEVI RAM Vs. SANIA
July 13, 2009
DEVI RAM Vs. STATE OF HIMACHAL PRADESH
July 2, 2009
DEVI SINGH Vs. CHAIRMAN, MANAGING COMMITTEE, D.A.V.PUBLIC SCHOOL
November 19, 2009
DEVINDER NEGI Vs. STATE OF H P AND ORS
October 15, 2009
DHAN BAHADUR Vs. STATE OF HIMACHAL PRADESH
April 28, 2009
DHANI RAM Vs. STATE OF H.P.
April 7, 2009
DHANVIR SINGH Vs. DEEP CHAND
November 25, 2009
DHARAM PAL Vs. STATE OF HIMACHAL PRADESH
April 8, 2009
DHARAM SINGH AND ORS Vs. STATE OF HIMACHAL PRADESH AND ORS
June 19, 2009
Dheeraj Verma Vs. State of H.P.
September 2, 2009
DHIAN SINGH Vs. STATE OF HIMACHAL PRADESH
January 8, 2009
DHIAN SINGH Vs. STATE OF HIMACHAL PRADESH
April 21, 2009
DILBAGH SINGH Vs. STATE OF H P AND ORS
August 11, 2009
Dinesh Kumari Vs. Umesh Sharma
March 16, 2009
DR. ASHU BHARDWAJ Vs. STATE OF H.P.
July 31, 2009
DULA RAM Vs. STATE
December 15, 2009
Duni Chand Vs. State of H.P.
November 11, 2009
DUNI CHAND Vs. STATE OF H.P.
December 23, 2009
DURGA DASS THAKUR Vs. STATE OF HIMACHAL PRADESH
August 4, 2009
EMPLOYEES STATE INSURANCE COPORATION Vs. VIPIN KUMAR SINGLA
May 14, 2009
EXCISE AND TAXATION COMMISSIONER, SHIMLA Vs. SURAJ INDUSTRIES LTD.
November 3, 2009
EXECUTIVE ENGINEER, TOWNSHIP DIVISION, BBMB Vs. GAJAN SINGH
October 20, 2009
FATU RAM Vs. MADAN
July 30, 2009
G P I TEXTILES LIMITED Vs. SEKHSARIA IMPEX LTD AND ANR
September 15, 2009
G S DOD Vs. STATE OF HP AND ORS
May 18, 2009
GAMBHIR SINGH Vs. ONKAR SINGH
December 3, 2009
GANESH BORING CO AND ANR Vs. STATE OF HP AND ORS
April 7, 2009
GANESH RICE & GENERAL MILLS Vs. STATE OF H P
November 3, 2009
GAURJU Vs. SH SHAM SINGH AND ORS
September 11, 2009
GEETA KASHYAP Vs. SATISH KUMAR
December 15, 2009
General Manager, Ranjit Sagar Vs. Sansar Chand
November 19, 2009
GHANSHYAM Vs. CHINTA DEVI
June 29, 2009
GIAN CHAND THAKUR Vs. BOARD OF DIRECTORS, H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION
August 19, 2009
Gita Devi Vs. Roshan Lal
April 8, 2009
Gopal Dass Vs. Bismanchali
May 20, 2009
GOPAL SINGH NEGI Vs. NETAR SINGH AND ORS
September 2, 2009
GULAM MOHAMMAD AND ORS Vs. BIKRAM SINGH AND ORS
November 13, 2009
GURU LAL NEGI Vs. STATE OF H.P.
August 11, 2009
GURVINDER SINGH AND Vs. STATE
January 6, 2009
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. SURINDER MOHAN KOCHHAR
November 18, 2009
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. KAPIL CONSTRUCTIONS
December 17, 2009
H P KRISHIVISHVA VIDYALAYA Vs. KULBHUSHAN SOOD
March 18, 2009
H P S E B AND ANR Vs. NIRMALA DEVI AND ORS
April 28, 2009
H P S F C & ANOTHER Vs. PRESIDING JUDGE, LABOUR COURT AND ANOTHER
November 19, 2009
H P STATE CIVIL SUPPLIES CORPN LTD Vs. JOGINDER NAGAR ELECTRONICS AND LPG CO OP STORE LTD
May 6, 2009
H.P. HORTICULTURE PRODUCE MARKETING AND PROCESSING CORPORATION LTD. (HPMC) Vs. TRUCK OPERATOR&APOSS UNION
October 20, 2009
H.P. Housing & Urban Vs. Santosh Kumar
June 2, 2009
H.P. Housing and Urban Development Authority Vs. Madhu Verma
August 18, 2009
H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF
August 17, 2009
H.P.SAMANAYA VARG KARAMCHARI KALAYAN MAHASANGH Vs. STATE OF HIMACHAL PRADESH
September 18, 2009
H.P.STATE FOREST CORPORATION Vs. SHIV DAYAL
October 29, 2009
H.P.TOURISM DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
December 16, 2009
H.R.T.C. Vs. Gopal Krishan
May 14, 2009
HANS RAJ Vs. PARWATI DEVI & ORS
November 23, 2009
HARI DUTT Vs. KAMAL SINGH
June 15, 2009
HARI DUTT SHARMA Vs. STATE OF H P AND ORS
July 1, 2009
HARI INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 19, 2009
HARI KRISHAN LAL Vs. SALOCHNA DEVI
October 17, 2009
HARI KRISHAN LAL Vs. SALOCHNA DEVI
January 6, 2009
HARI RAM Vs. SHAKUNTLA DEVI
December 3, 2009
HARI RAM Vs. CHANDAN MEHTA
December 8, 2009
Haria (Shri) (dece.) through his LRs. Vs. Shri Shakti Dutt
June 30, 2009
HARISH KUMAR PLAHA Vs. SHAHSHI KAURA
January 6, 2009
HARJIT SINGH Vs. STATE OF H.P.
October 15, 2009
HARNAM SINGH Vs. STATE OF H P
April 21, 2009
HARPRATAP SINGH Vs. STATE OF H P
May 8, 2009
HEEMA DEVI Vs. ARVIND KUMAR
May 5, 2009
Hem Chand Vs. State of H.P.
May 18, 2009
HEM CHAND SHARMA Vs. STATE OF HP
October 6, 2009
HEM LATA Vs. HIMACHAL ROAD TRANSPORT CORPORATION
June 19, 2009
HIGH COURT OF H.P Vs. VEERTA VERMA
March 3, 2009
HIMACHAL PRADESH B ED COLLEGE WELFARE ASSOCIATION Vs. STATE OF HIMACHAL PRADESH AND ORS
September 3, 2009
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. JASWAN RESORTS
December 4, 2009
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. JASWAN RESORTS
October 6, 2009
HIMACHAL PRADESH INSTITUTE OF MANAGEMENT STUDIES Vs. STATE OF HIMACHAL PRADESH
September 2, 2009
HIMACHAL PRADESH SANSKRIT SHIKSHAK PARISHAD Vs. STATE OF HIMACHAL PRADESH
March 16, 2009
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. EVEREST TUBE LTD AND ORS
July 3, 2009
Himachal Road Transport Vs. H.P.Road Corporation
January 8, 2009
HIMACHAL ROAD TRANSPORT CORPORATION RETIRED EMPLOYEES UNION Vs. HIMACHAL PRADESH ROAD CORPORATION
January 8, 2009
HIMAL CHAND Vs. H.P.S.E.B.
December 18, 2009
I.T.C.LIMITED Vs. STATE OF H.P.
April 27, 2009
ICICI Bank Ltd. Vs. Ghanshyam Sharma
April 1, 2009
Imerti Devi Vs. Om Parkash
January 6, 2009
INDER PAL Vs. STATE OF HIMACHAL PRADESH
December 17, 2009
INDER SINGH Vs. KAUSHLAYA DEVI
May 6, 2009
INDOFIL CHEMICAL COMPANY Vs. STATE OF H.P.
January 7, 2009
Issar Bahadur Vs. State of H.P.
May 25, 2009
Jag Mohan Lal Vs. H.P. State Electricity Board
June 4, 2009
JAGAT RAM Vs. STATE OF H P
March 2, 2009
JAGDEEP CHAND Vs. STATE OF H P
May 8, 2009
JAGDISH CHAND Vs. KARTAR CHAND
May 15, 2009
Jagdish Raj Prabhakar Vs. State of H.P.
December 8, 2009
JAGDISH RAM Vs. SHIV DEL
April 2, 2009
Jai Pal Vs. State of H.P.
January 6, 2009
JAIMAL Vs. STATE OF H P
September 1, 2009
JAINA AND ANR Vs. KARAM SINGH
August 4, 2009
JALLU Vs. SABALOO
August 18, 2009
JAMNA DEVI AND ORS Vs. SECRETARY IPH AND ANR
September 3, 2009
JANAK RAJ BANSAL Vs. COMMISSIONER OF INCOME TAX
November 25, 2009
JARAM SINGH Vs. JOGINDER SINGH
March 12, 2009
JASWANT KAUR Vs. DES RAJ
December 2, 2009
JASWANT LAL KUTHIALA Vs. LAND ACQUISITION COLLECTOR AND ANR
August 10, 2009
JAYANTI DEVI Vs. PRABHA BHAGRA
November 7, 2009
JHAPTU RAM Vs. STATE OF HIMACHAL PRADESH
December 4, 2009
JIA LAL CHAUHAN Vs. TARUN KAPOOR
June 15, 2009
JIWANAND JIWAN, DR. ARVIND SOOD Vs. HIMACHAL PRADESH HOUSING, URBAN DEVELOPMENT AUTHORITY
November 19, 2009
JODH RAJ Vs. STATE OF HP
November 3, 2009
Joginder Kumar Vs. State of H.P.
May 25, 2009
K P SINGH Vs. THE HIGH COURT OF HIMACHAL PRADESH AND ORS
September 9, 2009
KAILASH CHANDER HANS Vs. STATE OF H.P.
March 4, 2009
KALA DEVI Vs. STATE OF H P
April 17, 2009
KALA WATI Vs. VIDYA DEVI
July 30, 2009
KALI RAM THAKUR Vs. MANORMA DEVI
November 3, 2009
KAMAL CHANDEL SCHOOL OF NURSING Vs. STATE OF HIMACHAL PRADESH
October 19, 2009
KAMAL KISHORE Vs. STATE OF HIMACHAL PRADESH
September 7, 2009
KAMALJIT Vs. STATE OF H P
July 22, 2009
KAMLA DEVI Vs. STATE OF HIMACHAL PRADESH
June 19, 2009
Kamla Devi Vs. Shyam Lal
May 4, 2009
KANSHI RAM Vs. UNION OF INDIA
May 28, 2009
KANTA DHIR Vs. MEERA SEHGAL
September 8, 2009
KAPIL SAHNI ALIAS MONTU Vs. STATE OF H P
April 6, 2009
KARTAR CHAND Vs. STATE OF H.P
August 6, 2009
KARTAR SINGH AND ORS Vs. STATE OF H P
September 1, 2009
KARTARI DEVI Vs. UDHAM SINGH
December 31, 2009
KASHMIR SINGH Vs. JAGAT SINGH
December 29, 2009
Kaushal Kumar Vs. H.R.T.C.
March 19, 2009
KAUSHALYA DEVI Vs. PUNJAB WAKF BOARD AND ORS
September 15, 2009
KAWAL SINGH Vs. STATE OF HIMACHAL PRADESH
January 6, 2009
KEDAR NATH Vs. SUNIL KUMAR
December 3, 2009
KEHAR SINGH Vs. STATE OF H.P.
August 13, 2009
KESHAV RAM Vs. SUPI DEVI
June 17, 2009
KESRI CHAND AND ANR Vs. RAM DASS AND ANR
September 2, 2009
KEWAL RAM Vs. STATE OF H P
November 11, 2009
Kewal Singh Vs. H.R.T.C.
March 30, 2009
KHEM CHAND Vs. UMA DEVI
November 13, 2009
KIRAN CHAUHAN Vs. STATE OF H.P.
August 17, 2009
KOYAL KUMAR Vs. STATE OF H P AND OTHERS
July 28, 2009
KRISHAN CHAND Vs. STATE OF H.P.
April 27, 2009
KRISHAN KUMAR Vs. JAGJIT KAUR
December 7, 2009
KRISHAN KUMAR SHARMA Vs. WARYAM SINGH
April 24, 2009
Krishan Pal Singh Vs. Babli @ Kamlesh
March 31, 2009
KRISHAN SINGH ALIAS KISHAN SINGH Vs. BALRAM SINGH
March 31, 2009
KULBIR CHAUHAN Vs. S.M.KATWAL
March 24, 2009
KULDEEP KUMAR DOGRA Vs. MONIKA SHARMA
December 8, 2009
Kuldeep Singh Vs. H.R.T.C.
April 29, 2009
KULDEEP SINGH Vs. CHAND RANI
July 7, 2009
Kuldeep Singh Vs. Ghorkhu (deceased) through LRs.
June 30, 2009
Kuldip alias Sukhia Vs. State of H.P.
June 2, 2009
Kuldip Sharma Vs. Sandeep Batra
February 25, 2009
Kushal Singh Vs. State of H.P.
March 26, 2009
KUSHAL SINGH Vs. STATE OF H P
March 28, 2009
KUSHAL SINGH Vs. STATE OF H P
January 2, 2009
L A C AND ANR Vs. PREM CHAND AND ANR
December 9, 2009
L A C AND ANR Vs. DOT RAM AND ORS
September 15, 2009
L.C.Bhardwaj Vs. State of H.P.
January 9, 2009
LAC Vs. BANTI DEVI
November 18, 2009
LAC Vs. ROSHAN LAL
December 4, 2009
LAC AND ANOTHER Vs. BACHITTER SINGH
November 12, 2009
LAC, HPPWD, KULLU & OTHERS Vs. UTTAM RAM
November 17, 2009
LACHHMAN DASS @ LAKHA Vs. STATE OF H.P.
October 28, 2009
LACHMI DEVI Vs. H P S E B
May 6, 2009
LAL MOHAN Vs. STATE
March 9, 2009
Lalita Awasthi Vs. Harbans Lal
July 24, 2009
LAND ACQUISITION COLLECTOR Vs. KAILA
September 17, 2009
LAND ACQUISITION COLLECTOR AND ANR Vs. RATTAN DASSI
August 13, 2009
Leela Dhar Vs. State of H.P.
June 4, 2009
LIAQ RAM Vs. GANGOTRI
November 10, 2009
LOKESH SHARMA Vs. STATE OF HIMACHAL PRADESH
October 9, 2009
LUDER CHAND Vs. STATE OF HIMACHAL PRADESH
May 15, 2009
M K CHAUHAN Vs. COSMO FERRITES LTD
December 3, 2009
M R KONDAL Vs. BAR COUNCIL OF INDIA
June 15, 2009
MADAN LAL SHARMA Vs. H.P.KHADI, VILLAGE INDUSTRIES BOARD
February 24, 2009
MADHAVINDER SINGH Vs. MANVINDER SINGH
August 11, 2009
Mahamai Traders, General Merchants Vs. Shankar Chopra
July 8, 2009
Mahindra & Mahindra Finance Service Ltd. Vs. Ram Kumar Verma
October 12, 2009
MALKEET CHAND Vs. STATE OF H P & ANOTHER
November 24, 2009
MALKIAR SINGH Vs. STATE OF H P
July 2, 2009
Malkiat Singh Shri S/o Bhandari Ram Vs. Amar Singh s/o Bhandari Ram
July 24, 2009
MAN BAHADUR Vs. STATE OF H P
October 5, 2009
MAN SINGH Vs. HARI DEVI
December 4, 2009
MANGAT RAM Vs. STATE OF H P AND ANR
April 27, 2009
MANI CHAND Vs. H.P.STATE FOREST CORPN.LTD.
March 3, 2009
MANI RAM Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
March 13, 2009
MANMOHAN PARSHAD Vs. STATE OF H.P.
April 1, 2009
MANOHAR LAL AND ANR Vs. SUBHASH CHAND KAROL AND ORS
December 16, 2009
MANOJ KUMAR Vs. RATTANI DEVI
December 17, 2009
MANSA RAM Vs. STATE OF H P
December 1, 2009
MANSHA RAM Vs. STATE OF H.P.
December 21, 2009
MANSHO Vs. SANEHRO DEVI
September 17, 2009
MAST RAM Vs. SANT RAM
October 14, 2009
MEENAKSHI Vs. PURAN CHAND
June 23, 2009
MOHAMMAD NAZIR Vs. STATE OF H P
November 26, 2009
MOHAMMAD SHAFFI Vs. STATE OF H P
January 6, 2009
Mohan Chand Chauhan Vs. The Oriental Insurance Co. Ltd
December 23, 2009
MOHAN LAL AND NATIONAL INSURANCE COMPANY LTD Vs. VEENA DEVI AND ORS
December 9, 2009
MOHAN LAL SOOD Vs. VINOD DOGRA
January 7, 2009
MOHAN SINGH Vs. STATE OF HIMACHAL PRADESH
March 27, 2009
MOHAR SINGH Vs. DEVI RAM
June 16, 2009
MOHINDER KUMAR Vs. STATE OF H P
May 15, 2009
MUKESH MALHOTRA Vs. COMMISSIONER OF INCOME TAX
December 30, 2009
Mushtaq Ahmad Vs. State of H.P.
June 23, 2009
N.C.TREHAN Vs. STATE OF H.P
August 26, 2009
NAGENDER DUTT Vs. STATE OF H.P.
July 29, 2009
NAGENDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHER
November 12, 2009
NAINA THAKUR Vs. PUNJAB WOMENS WELFARE COLLEGES BOARD
September 17, 2009
NAND LAL Vs. MOHAR SINGH
November 10, 2009
Nand Lal Vs. Jai Ram
August 18, 2009
Nand Lal Vs. State of H.P.
April 30, 2009
Nand Lal Vs. Vidya Devi
January 6, 2009
NAND LAL AND ANR Vs. STATE OF HIMACHAL PRADESH
May 18, 2009
NANHE MUKHIA Vs. STATE OF H P
July 10, 2009
NARESH MAHAJAN Vs. GOVIND SINGH
December 24, 2009
NARINDER KUMAR Vs. STATE OF H P
December 3, 2009
Narinder Kumar Sharma Vs. Y.S. Parmar University
July 19, 2009
National Insu. Co. Ltd. Vs. Sunil Sood
October 30, 2009
NATIONAL INSURANCE CO LTD Vs. HIMACHAL ROAD TRANSPORT CORPORATION
December 11, 2009
NATIONAL INSURANCE CO LTD Vs. GHANSHYAM
December 24, 2009
NATIONAL INSURANCE CO LTD Vs. ASHA DEVI
October 1, 2009
NATIONAL INSURANCE CO LTD Vs. SOHAN LAL
March 10, 2009
NATIONAL INSURANCE CO LTD Vs. BACHAN KAUR
March 25, 2009
NATIONAL INSURANCE CO LTD Vs. MAGHI RAM
January 8, 2009
NATIONAL INSURANCE CO LTD Vs. PREM SINGH
February 24, 2009
National Insurance Company Vs. Satya Verma
February 28, 2009
NATIONAL INSURANCE COMPANY LTD Vs. H.R.T.C.
December 11, 2009
NATIONAL INSURANCE COMPANY LTD Vs. SUNDER SINGH AND ORS
August 3, 2009
NATIONAL INSURANCE COMPANY LTD Vs. RAJ DEVI AND ORS
April 27, 2009
NATIONAL INSURANCE COMPANY LTD Vs. KAMLA
August 6, 2009
NATIONAL INSURANCE COMPANY LTD Vs. SITA DEVI
August 27, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. SHIV RAM
December 3, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. SHAKUNTLA VERMA WIFE OF SHRI MOHAN LAL VERMA
April 2, 2009
NAVEEN SOOD Vs. NARCOTIC CENTRAL BUREAU, CHANDIGARH
December 31, 2009
NEELIMA VERMA Vs. MANISH KUMAR
May 5, 2009
NEERAJ NEGI Vs. UNITED INDIA INSURANCE CO LTD AND ORS
March 31, 2009
NEW INDIA ASSURANCE CO LTD Vs. NEELAM KUMARI
January 9, 2009
NEW INDIA ASSURANCE CO LTD Vs. CHANAN KAUR
April 27, 2009
NEW INDIA ASSURANCE CO LTD Vs. BIASAN DEVI
November 4, 2009
NEW INDIA ASSURANCE CO LTD Vs. SADH RAM
November 13, 2009
NEW INDIA ASSURANCE CO. Vs. RAM BAHADUR
November 11, 2009
New India Assurance Company Vs. Budh Ram
April 29, 2009
NEW INDIA ASSURANCE COMPANY Vs. NASAR DEEN
November 19, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BILLA ALIAS DALJIT SINGH
August 3, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. SANDEEPNA CHAUHAN & ORS
November 12, 2009
NEW INDIA INSURANCE COMPANY LTD Vs. KUSHLA DEVI AND ORS
October 15, 2009
Nikka Vs. Hardei
April 2, 2009
NIRANJANA AND OTHERS Vs. RANJIT SINGH
November 9, 2009
NIRMAL SINGH Vs. STATE OF H.P.
March 10, 2009
NISHA DEVI AND ORS Vs. SONAINA GARG AND ANR
January 6, 2009
NISHANT THAKUR Vs. STATE OF H P
December 4, 2009
NU LINE INDIA P LTD Vs. STATE
September 10, 2009
OM DUTT Vs. STATE OF H.P.
December 29, 2009
OM PARKASH BHATNAGAR Vs. H P STATE FOREST CORPORATION
November 4, 2009
OMI THAKUR Vs. R S AHLAWAT, COLONEL OFFICER
November 23, 2009
ONKAR CHAND & CO. Vs. INCOME TAX DEPARTMENT
March 16, 2009
Opinder Mohan Vs. State of Himachal Pradesh
April 29, 2009
ORIENTAL INSURANCE CO LTD Vs. MEERA
December 17, 2009
ORIENTAL INSURANCE CO LTD Vs. DARSHNA KALIA
August 19, 2009
ORIENTAL INSURANCE CO LTD Vs. JAI DEVI
March 24, 2009
ORIENTAL INSURANCE CO LTD Vs. DASHODA DEVI
March 12, 2009
ORIENTAL INSURANCE COMPANY Vs. AUTO COMPS INDIA LIMITED
December 4, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. KAMLA CHAUHAN
November 26, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. HET RAM
September 17, 2009
ORIENTAL INSURANCE COMPANY LTD Vs. SAVITRI
June 16, 2009
Palwinder Kaur Vs. Oriental Insu. Co. Ltd.
July 24, 2009
PAMWI TISSUES LTD. AND ORS., Vs. UNION OF INDIA (UOI) AND ORS.
November 18, 2009
PANKAJ KUMAR Vs. STATE OF H.P.
November 11, 2009
PANNE LAL Vs. STATE OF HP
December 11, 2009
PAOLO Vs. STATE OF H P
April 1, 2009
PAPIYA LAHIRI Vs. H.P.UNIVERSITY
November 16, 2009
PARMJIT Vs. STATE
October 15, 2009
Parmodh Chand Vs. Himachal Road Transport Corpn. through its M.D., Shimla-3
June 16, 2009
PARVEEN KUMAR JAIN Vs. C.B.I.
November 7, 2009
PAWAN KUMAR THAKUR Vs. STATE OF H.P.
March 9, 2009
POOJA DEVI Vs. STATE OF HIMACHAL PRADESH
September 17, 2009
PRABHI DEVI Vs. MUNICIPAL CORPORATION, SHIMLA
November 24, 2009
PRABHU DASS Vs. GAURISHWARA NAND
November 24, 2009
Pradeep Mehta Vs. National Insurance Co. Ltd.
November 5, 2009
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
June 15, 2009
PREM KUMAR Vs. STATE OF HIMACHAL PRADESH
October 23, 2009
PREM LAL Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION AND OT
November 9, 2009
PUNITA BHARTI Vs. KIRPAL SINGH
July 27, 2009
PUNJAB STATE ELECTRICITY BOARD Vs. H.P.STATE ENVIRONMENT PROTECTION & POLLUTION CONTROL BOARD
December 9, 2009
PURAN CHAND Vs. STATE OF HIMACHAL PRADESH
September 29, 2009
PURAN DUTT Vs. HIMACHAL ROAD TRANSPORT CORPORATION
August 21, 2009
Pyare Lal Vs. Achhar Ram
April 6, 2009
Pyare Lal Sood Vs. Vivek Sharma
January 6, 2009
RABINDER KAUR Vs. SULEKH CHAND
June 18, 2009
RADHA DEVI Vs. DALBARA SINGH
December 7, 2009
RAHUL SINGH Vs. STATE OF HP
September 8, 2009
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
March 23, 2009
RAJ KUMAR Vs. SATPAL
January 1, 2009
RAJ KUMAR Vs. STATE OF H.P.
August 12, 2009
Raj Kumar Vs. State of H.P.
May 18, 2009
RAJ KUMAR Vs. FOOD INSPECTOR
January 7, 2009
RAJ KUMAR Vs. FOOD INSPECTOR
April 18, 2009
RAJ KUMAR (DEAD) THROUGH LRS SMT ROSHANI DEVI AND Vs. KOSHALYA DEVI AND ORS AND SMT LAKSHAMI DEVI AND OR
November 7, 2009
RAJ KUMAR @ RAJU Vs. STATE OF H.P.
August 26, 2009
RAJ MAL RAJPOOT Vs. RAJ KUMARI
November 24, 2009
Raja Vs. State of H.P.
May 27, 2009
RAJESH KUMAR Vs. H.P.S.F.C.
July 24, 2009
RAJESH KUMAR TALWAR Vs. BALKAR SINGH
November 26, 2009
RAJINDER MANI Vs. STATE OF HIMACHAL PRADESH
November 11, 2009
RAJINDER SINGH Vs. STATE OF H P
September 9, 2009
RAJINDER THAKUR Vs. STATE OF H.P.
November 16, 2009
Rajinder Upadhaya Vs. H.P. State Electricity Board
April 7, 2009
RAJIV SAINI Vs. ASHOK KUMAR
August 12, 2009
RAKESH GOEL AND ANR Vs. KISAN COLD STORAGE AND ICE FACTORY
June 17, 2009
RAKESH KUMAR Vs. HONBLE HIGH COURT OF H P AND ANR
July 2, 2009
RAKESH KUMAR Vs. STATE OF H P
March 3, 2009
RAKESH KUMAR Vs. NEW INDIA ASSURANCE COMPANY LTD
December 3, 2009
RAM BAHADUR Vs. STATE OF H P
December 22, 2009
RAM CHAND Vs. STATE OF H P
March 31, 2009
RAM CHANDER Vs. H.P.STATE SMALL INDUSTRIES
March 20, 2009
RAM DASS Vs. LAND ACQUISITION COLLECTOR
November 20, 2009
RAM DEV PURI Vs. TRISHLA DEVI
September 3, 2009
RAM GOPAL Vs. H R T C
December 2, 2009
RAM KUMAR THAKUR. Vs. STATE OF HIMACHAL PRADESH
November 23, 2009
RAM LAL Vs. DIRECTOR TWON AND COUNTRY PLANING DEPARTMENT
May 14, 2009
RAM LAL Vs. L.A.C.
November 30, 2009
RAM LAL SHARMA Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION & ANR.
May 25, 2009
Ram Murti Vs. Brij Lal
April 1, 2009
Ram Nath Vs. State of H.P.
June 23, 2009
RAM RATTAN Vs. SUNIL SOOD
November 26, 2009
RAM SINGH Vs. SHIV DEI
November 5, 2009
RAMA NAND GANDWAL Vs. STATE OF HP
September 8, 2009
RAMAN KUMAR Vs. STATE OF H.P.
December 11, 2009
RAMESH CHAND CHAUDHARY Vs. STATE OF HIMACHAL PRADESH
March 19, 2009
RAMESH CHAND GOYAL AND ANOTHER Vs. SATISH CHAND JAIN AND OTHERS
November 25, 2009
Ramesh Chauhan Vs. State of H.P.
November 26, 2009
RAMESH CHAUHAN Vs. STATE OF HIMACHAL PRADESH
October 15, 2009
RAMESH KUMAR Vs. STATE OF H.P.
December 21, 2009
RAMESH KUMAR Vs. CHAMEL SINGH
September 3, 2009
RAMESH KUMAR Vs. HIMACHAL PRADESH STATE FOREST CORPORATION
August 13, 2009
RAMESH KUMAR Vs. STATE OF H P AND OTHERS
November 12, 2009
RAMESH SACHDEVA Vs. SHAHBAZ KHAN
November 11, 2009
RAMESH SACHDEVA Vs. SHAHBAZ KHAN
May 11, 2009
RAMJI DASS Vs. STATE OF H.P
June 17, 2009
RAMJI DASS Vs. STATE OF H P
September 7, 2009
Ramu Ram Vs. State of Himachal Pradesh
November 17, 2009
RANGEEL SINGH Vs. STATE OF HIMACHAL PRADESH
November 20, 2009
RANI CHANDER KANTA AND ORS Vs. UNION OF INDIA AND ORS
June 15, 2009
RANJIT SINGH Vs. STATE OF H P AND ORS
August 7, 2009
Ratni Devi W/o Sh. Som Parkash Vs. State of H.P. thru. Collector
December 29, 2009
RATTAN CHAND Vs. KANWAR RAM KRIPAL
March 23, 2009
RATTAN SINGH Vs. H.P.STATE FOREST CORPORATION
July 2, 2009
RATTAN SINGH Vs. INCOME TAX OFFICER
November 24, 2009
RAVI ALIAS SURESH KUMAR Vs. STATE OF H.P.
December 28, 2009
RAVI PRAKASH Vs. STATE OF H.P.
October 12, 2009
RAVINDER SINGH Vs. STATE OF H.P.
August 4, 2009
RELIANCE INFRASTRUCTURE LIMITED Vs. STATE OF H P AND ORS
October 7, 2009
RIKHI RAM Vs. LAJWANTI
November 13, 2009
Rita Devi Vs. Secretary
December 8, 2009
RITIKA Vs. STATE OF HIMACHAL PRADESH
September 3, 2009
ROOMI Vs. SITU AND ANR
August 4, 2009
ROSHAN LAL Vs. STATE OF H.P.
March 5, 2009
Roshan Lal Vs. State of H.P.
June 2, 2009
ROSHAN LAL Vs. STATE OF H.P.
June 19, 2009
ROSHAN LAL Vs. SADHU RAM
November 13, 2009
Roshan Lal son of Shri Ravan Vs. Kulvinder Singh R/o Village Mangarh, Tehsil Fatehpur, District, Kangra, H.P.
May 5, 2009
S S KUTLEHRIA Vs. STATE OF H P
October 9, 2009
S.C. Thakur Vs. State of H.P.
March 31, 2009
S.J.V.N.LTD Vs. DOLMA
December 18, 2009
SAMANTHA BLACK Vs. STATE OF H.P.
May 26, 2009
SANDEEP SHARMA Vs. KUSUM LATA
May 26, 2009
SANJAY GUPTA Vs. STATE OF HIMACHAL PRADESH
September 2, 2009
SANJAY KUMAR Vs. STATE OF H.P.
November 20, 2009
SANJAY KUMAR Vs. STATE OF H P
December 4, 2009
SANJAY KUMAR, INDER SINGH Vs. STATE OF H.P.
October 20, 2009
SANJAY RATHORE Vs. PRAKAM SINGH AND ORS
May 8, 2009
SANSAR BUS Vs. NATIONAL INSURANCE CO LTD
November 30, 2009
Sansar Chand Mahajan son of Shri Jantu Mal Mahajan Resident of Mohal Sarol Vs. Chief Settlement Officer, Rehabilitation, HP Sectt. Shimla
July 3, 2009
SANT RAM AND ORS Vs. STATE OF HIMACHAL PRADESH
April 1, 2009
SANT RAM PANT Vs. STATE OF H.P.
September 17, 2009
SARBJIT KAUR Vs. STATE OF H.P.THROUGH THE SECRETARY (EDUCATION) TO THE GOVT.OF H.P.SHIMLA-2
April 2, 2009
Sarla Devi Vs. Leela Devi
August 27, 2009
SARUP SINGH Vs. STATE OF H.P.
July 27, 2009
SAT PAL SINGH BHARDWAJ Vs. STATE OF H.P.
August 28, 2009
SATISH CHANDER Vs. JAGDISH CHANDER
December 10, 2009
SATISH KUMAR Vs. STATE OF H P
November 27, 2009
SATLUJ JAL VIDYUT NIGAM LTD Vs. TECHNO ELECTRIC AND ENGINEERING CO LTD
June 15, 2009
SATNARAYAN Vs. STATE OF H.P.
October 22, 2009
SATWINDER SINGH Vs. ASHISH DASSGUPTA AND ORS
October 19, 2009
SATYA DEVI Vs. CHUNI LAL
April 10, 2009
SATYA DEVI Vs. BAKSHI RAM
June 15, 2009
SATYA DEVI AND ORS Vs. BAGGI DEVI
November 9, 2009
SATYA NAND Vs. BALBIR SINGH DHAWAN
December 4, 2009
Satya Parkash Vs. State of H.P.
September 15, 2009
SATYA PARKASH Vs. STATE OF H.P.
October 14, 2009
SATYA PRAKASH AWASTHI Vs. STATE OF H.P.
April 1, 2009
SAVITA DEVI Vs. UNION OF INDIA
December 7, 2009
SAWARAN SINGH Vs. STATE OF H.P.
December 10, 2009
Seema Devi Vs. Ajay Thakur
July 10, 2009
SH AJIT SINGH Vs. HPSEB AND ORS
December 1, 2009
SH CHAMAN LAL ALIAS CHAMAN SINGH Vs. COLLECTOR, LAND ACQUISITION, HPPWD AND ANR
June 23, 2009
SH KRISHAN LAL AND ANR Vs. SH RAMESH KUMAR AND ANR
September 10, 2009
SH PRAKASH CHAND AND Vs. STATE OF H P AND ORS
August 10, 2009
SH SOHAN LAL Vs. SH JAGAT SINGH AND ORS
September 9, 2009
SH UTTAM CHAND Vs. STATE OF H P AND ORS
May 14, 2009
SHAKUNTLA DEVI Vs. STATE OF H P AND ORS
May 18, 2009
SHAKUNTLA VATS Vs. STATE OF HIMACHAL PRADESH
January 6, 2009
Shali Ram Vs. State of H.P.
April 7, 2009
SHAMBU RAM AND ORS Vs. FAZAL DIN
August 4, 2009
SHAMSHER ALI AND ANR Vs. STATE OF HIMACHAL PRADESH
December 14, 2009
SHARMILA DEVI SHARMA Vs. DR. Y.S. PARMAR UNIVERSITY AND ANOTHER
May 14, 2009
SHEELA DEVI Vs. STATE OF H.P.
November 24, 2009
SHEELA DEVI Vs. TEJWANT SINGH
June 23, 2009
Shetu Ram Vs. Roop Lal
June 16, 2009
SHIKHA SOOD Vs. STATE OF HIMACHAL PRADESH AND ORS
July 10, 2009
SHISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
April 29, 2009
SHISHI RAM Vs. STATE OF H.P.
October 7, 2009
SHISHI RAM Vs. STATE OF HIMACHAL PRADESH
December 7, 2009
SHIV DASS Vs. STATE OF H P
April 28, 2009
Shiv Kanta Vs. Kashmir Singh Rana
December 3, 2009
SHIV KARAN Vs. UTTAM CHAND AND ORS
June 25, 2009
SHRI B S PATHANIA AND ORS Vs. STATE OF H P AND ORS
April 2, 2009
SHRI HARSH VARDHAN SHARMA Vs. UNION OF INDIA & ORS
November 17, 2009
SHRI KRISHAN CHAND Vs. STATE OF H.P. AND ANOTHER
November 12, 2009
Shri Radhey Shyam Vs. H.R.T.C.
March 17, 2009
Shri Ram Transport Company Limited. Vs. Bir Singh
October 9, 2009
SHRI SUKARU RAM AND ORS Vs. SHRI CHAMARU AND ORS
August 4, 2009
SHRI THAKUR DASS Vs. STATE OF H P AND ANR
May 14, 2009
SHUSHIL KUMAR SEHGAL Vs. PUNJAB NATIONAL BANK
January 8, 2009
SHYAM LAL Vs. MATHURA DEVI
October 30, 2009
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
January 7, 2009
SHYAM LAL AND ANR Vs. SURJEET KAUR
October 22, 2009
SIKANDAR PAL Vs. STATE OF H P
October 12, 2009
SIMMI KAROL Vs. R.K.MADAN
September 2, 2009
SIRI RAM Vs. STATE OF H P
April 17, 2009
SITA RAM Vs. STATE OF H P
June 22, 2009
SMT RANI Vs. SHRI RAI BAHADUR JODHAMAL KUTHIALA TRUST THROUGH S
May 5, 2009
SMT SHANTI DEVI Vs. UNION OF INDIA (UOI) AND ORS
April 22, 2009
SMT. JASWANT KAUR AND ORS. Vs. DES RAJ AND ORS.
December 2, 2009
SOHAN LAL Vs. MOHAN LAL
September 10, 2009
SOHAN LAL Vs. STATE OF H.P.
October 7, 2009
SOHAN SINGH Vs. NATIONAL INSURANCE COMAPNY
March 3, 2009
SOM NATH Vs. STATE OF H.P.
November 13, 2009
SOM PAL Vs. STATE OF H P
December 3, 2009
SOOD STEEL INDUSTRIAL (P) LTD. Vs. COMMISSIONERS OF CENTRAL EXCISE AND ANR.
April 10, 2009
STATE BANK OF INDIA Vs. RANJIT KUMAR
March 6, 2009
STATE OF H P Vs. VIKRAM SINGH AND ANR
November 17, 2009
STATE OF H P Vs. MANOHAR LAL PARMAR
November 23, 2009
STATE OF H P Vs. AMAR SINGH
December 7, 2009
STATE OF H P Vs. JARNAIL SINGH
July 7, 2009
STATE OF H P Vs. BISHAN DASS
January 8, 2009
STATE OF H P Vs. NITIN RAJ ALIAS GOGI
January 6, 2009
STATE OF H P Vs. GHINDRO RAM
January 6, 2009
STATE OF H P Vs. JOGINDER SINGH
March 25, 2009
STATE OF H P Vs. TILAK RAJ
March 30, 2009
STATE OF H P Vs. HIMACHAL TECHNO ENGINEERS
March 6, 2009
STATE OF H P Vs. VIJAY KUMAR
June 5, 2009
STATE OF H P Vs. KANWAR SINGH
June 1, 2009
STATE OF H P Vs. JAI SINGH
June 3, 2009
STATE OF H P Vs. RAVINDER DATYAL
June 4, 2009
STATE OF H P Vs. NAGU RAM
April 22, 2009
STATE OF H P Vs. LAL SINGH AND ANR
April 9, 2009
STATE OF H P Vs. RAJESH KUMAR
April 10, 2009
STATE OF H P Vs. MANGAL DASS
April 10, 2009
STATE OF H P Vs. RAM LAL
April 24, 2009
STATE OF H P Vs. RAGHUBIR SINGH
January 1, 2009
STATE OF H P Vs. DEVI DASS AND ANR
May 15, 2009
STATE OF H P Vs. BABU RAM
May 15, 2009
STATE OF H P Vs. MOHINDER SINGH
November 5, 2009
STATE OF H P Vs. RAM PARSAD AND ANR
July 17, 2009
STATE OF H P Vs. BALWINDER SINGH PUNJABI,NARESH KUMAR KAUSHAL AND A
August 3, 2009
STATE OF H P Vs. CHET RAM
August 6, 2009
STATE OF H P & ANOTHER Vs. JIA LAL
November 17, 2009
STATE OF H P & OTHERS Vs. HET RAM AND ANOTHER
November 19, 2009
STATE OF H P AND ANR Vs. RATTAN CHAND AND ANR
November 16, 2009
STATE OF H P AND ANR Vs. H K SAREEN
December 8, 2009
STATE OF H P AND ANR Vs. MOHAN SINGH SHANDIL
May 26, 2009
STATE OF H P AND ANR Vs. NARESH KUMAR AND ORS
June 16, 2009
STATE OF H P AND ORS Vs. SH JAGJIT RAJ
August 4, 2009
STATE OF H P AND ORS Vs. LALDEI AND ORS
October 15, 2009
STATE OF H P AND ORS Vs. BELI RAM
December 2, 2009
STATE OF H P AND ORS Vs. SH JAI KISHEN SHARMAMT AND ORS
November 10, 2009
STATE OF H.P Vs. SAT PAL SINGH @ SATTA
May 11, 2009
STATE OF H.P Vs. UPDESH SINGH
May 15, 2009
STATE OF H.P Vs. BEER SINGH
May 12, 2009
STATE OF H.P Vs. J.C.GUPTA
February 26, 2009
STATE OF H.P. Vs. BANSI LAL
August 28, 2009
State of H.P. Vs. Ram Krishan
January 12, 2009
STATE OF H.P. Vs. KALI RAM
April 10, 2009
STATE OF H.P. Vs. MADAN GOPAL
March 20, 2009
STATE OF H.P. Vs. SHASHI PAUL
July 24, 2009
State of H.P. Vs. Rampal
March 23, 2009
State of H.P. Vs. Fateh Singh
February 26, 2009
State of H.P. Vs. Santosh
July 27, 2009
State of H.P. Vs. Ram Lal
March 6, 2009
State of H.P. Vs. Kishan Dev
April 27, 2009
STATE OF H.P. Vs. AMIN CHAND
August 26, 2009
STATE OF H.P. Vs. BALBIR SINGH
August 24, 2009
STATE OF H.P. Vs. KHOOB RAM
June 23, 2009
STATE OF H.P. Vs. SURINDER LAL
December 23, 2009
STATE OF H.P. Vs. RAJ KANWAR SINGH
January 7, 2009
STATE OF H.P. Vs. DHARAM PAL
October 28, 2009
STATE OF H.P. Vs. RAKESH KUMAR
October 14, 2009
STATE OF H.P. Vs. SANJEEV KUMAR
October 22, 2009
STATE OF H.P. Vs. GOVIND SINGH
July 23, 2009
State of H.P. Vs. Ivano Dalbo Ivano
August 10, 2009
State of H.P. Vs. Bansi Lal
June 2, 2009
State of H.P. Vs. Prem Lal
December 3, 2009
State of H.P. Vs. Suresh Kumar @ DC
May 29, 2009
State of H.P. Vs. Raj Kumar
March 13, 2009
State of H.P. Vs. Pawan Kumar
March 4, 2009
State of H.P. Vs. Surinder Lal Sood
June 1, 2009
State of H.P. Vs. J.S. Banyal
March 24, 2009
STATE OF H.P. Vs. RAKESH KUMAR
December 29, 2009
State of H.P. Vs. Arjun Singh
April 6, 2009
State of H.P. Vs. Rakesh Kumar
May 6, 2009
STATE OF H.P. Vs. SWATANTAR SINGH
April 21, 2009
STATE OF H.P. Vs. MANGE RAM
December 30, 2009
State of H.P. Vs. Premi Devi
August 18, 2009
STATE OF H.P. Vs. DHARAM SINGH
December 9, 2009
STATE OF H.P. Vs. BALDEV RAM
November 7, 2009
STATE OF H.P. Vs. AJAY KUMAR
November 4, 2009
STATE OF H.P. Vs. ONKAR SINGH AND ANOTHER
September 10, 2009
State of H.P. Vs. Sukhdev Singh
April 28, 2009
STATE OF H.P. AND OTHERS Vs. MOHAN LAL
December 7, 2009
STATE OF H.P., ANIL MEHTA Vs. L.R.BHARDWAJ
October 7, 2009
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND
October 6, 2009
STATE OF HIMACHAL PRADESH Vs. TAI RAM
August 21, 2009
STATE OF HIMACHAL PRADESH Vs. MAST RAM
April 20, 2009
STATE OF HIMACHAL PRADESH Vs. SUSHIL KUMAR
November 24, 2009
STATE OF HIMACHAL PRADESH Vs. KRISHAN KUMAR
April 10, 2009
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH AND ORS
November 4, 2009
STATE OF HIMACHAL PRADESH Vs. KAMLA DEVI AND ORS
July 2, 2009
STATE OF HIMACHAL PRADESH Vs. SUNITA SHARMA AND ANR
April 2, 2009
STATE OF HIMACHAL PRADESH Vs. MOTI SAGAR AND ORS
April 24, 2009
STATE OF HIMACHAL PRADESH Vs. ARJUN SINGH
April 27, 2009
STATE OF HIMACHAL PRADESH Vs. RAM NATH AND ORS
April 22, 2009
STATE OF HIMACHAL PRADESH Vs. CHHOTU RAM
November 7, 2009
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR ALIAS RULIA RAM AND ANOTHER
December 22, 2009
State of Himachal Pradesh Electricity Board Vs. Jawant Rai Sood
October 1, 2009
STATE OF HP Vs. HARBANS LAL
December 31, 2009
STATE OF HP Vs. JAI DEV
December 16, 2009
STATE OF HP Vs. RAMESH KUMAR
October 5, 2009
STATE OF HP AND ANR Vs. BRAHMA NAND SHARMA
May 4, 2009
STATE OF HP THROUGH SECRETARY (PWD) AND ORS Vs. RAJINDER SINGH CHAUHAN
June 22, 2009
STATE OF UP Vs. TEK CHAND
October 21, 2009
SUB-DIVISIONAL OFFICER Vs. DHIAN SINGH
December 23, 2009
Subash Chandra Vs. State of H.P. thru District Collector
December 29, 2009
SUBHASH CHAND Vs. STATE OF H.P.
June 16, 2009
SUBHASH CHAND DHIMAN Vs. STATE OF HIMACHAL PRADESH
March 18, 2009
SUDARSHAN SHARMA Vs. B.S.N.L.
August 4, 2009
SUDERSHAN DOGER Vs. MANAGING DIRECTOR, H.P.SMALL SCALE INDUSTRIES EXPORT CORPORATION
July 2, 2009
SUDESH KUMARI Vs. STATE OF H P AND ORS
August 6, 2009
SUDESH KUMARI Vs. SHIVALIK HATCHERIES PVT LTD
March 12, 2009
SUFAL KUMAR SOOD AND OTHERS Vs. VARINDER LAL SOOD AND OTHERS
November 7, 2009
Suhru Ram Vs. Land Acquisition Collector
September 30, 2009
SUKH RAM CHANDEL Vs. STATE OF HIMACHAL PRADESH
July 6, 2009
SUKHDEV SINGH Vs. SUNDER AND ORS
September 7, 2009
SUMAN BALA Vs. NAROTAM NARESH WALIA
October 29, 2009
SUMAN KAUL Vs. STATE OF H P AND ORS
September 7, 2009
SUMAN LATA KUTHIALA AND ORS Vs. PIYARE LAL AND ORS
June 30, 2009
SUMITRA DEVI Vs. HPSEB
April 21, 2009
SUNIL Vs. STATE OF H.P.
December 11, 2009
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH AND ORS
April 27, 2009
SUNIL VERSUS STATE Vs. JEET RAM
December 11, 2009
SUNIT KUMAR Vs. LAXMI CHAND
August 7, 2009
SUNITA DEVI Vs. SRI LALA
February 24, 2009
Sunita Devi Vs. Shri Lala
February 24, 2009
Sunita Devi Vs. Shanti Devi
February 25, 2009
SUNITA KUMARI Vs. STATE OF H.P.
March 17, 2009
SURAJ INDUSTRIES LIMITED Vs. RAVI DUTT
September 15, 2009
SURENDER DEVI Vs. RAM LUBHAYA
May 20, 2009
SURENDER KUMAR Vs. STATE OF H P
September 10, 2009
SURESH CHANDER MOHAN Vs. H.P.S.E.B
March 24, 2009
SURESH K.RANA Vs. STATE OF H.P.
October 26, 2009
Surinder Kumar Vs. State of H.P.
July 27, 2009
SURJEET SINGH Vs. STATE OF H.P.
November 24, 2009
SURJEET SINGH KATOCH Vs. STATE OF HIMACHAL PRADESH
June 19, 2009
SURJIT SINGH RANDHAWA Vs. STATE OF H.P.
November 3, 2009
SWARAN DASS Vs. STATE OF HIMACHAL PRADESH
November 10, 2009
SWARAN SINGH Vs. NATIONAL INSURANCE CO LTD AND ORS
December 9, 2009
SWARAN SINGH Vs. ACHHAR SINGH
December 4, 2009
SWAROOP CHAND Vs. DEVINDER KUMAR
November 19, 2009
TAJINDER SINGH Vs. RAM MURTI LAMBERDAR
December 18, 2009
Tata Motors Limited Vs. Chuni Lal Verma
January 8, 2009
TEGA Vs. DEPUTY COMMISSIONER
August 17, 2009
Tej Singh Vs. State of H.P.
March 5, 2009
Tek Chand Vs. State Bank of India
January 3, 2009
TEK CHAND Vs. STATE OF H P
June 19, 2009
TEK SINGH Vs. STATE OF HIMACHAL PRADESH
April 27, 2009
Thakur Motors Telco Authorized Service Centre Vs. Sanjay Kumar
October 12, 2009
THE CHIEF ENGINEER, THEIN DAM Vs. NARAIN SINGH
October 9, 2009
THE COMMISSIONER OF WEALTH TAX Vs. BHANNO MAL AND SONS (HUF)
December 8, 2009
The New India Assurance Co. Ltd. Vs. Kuldeep Chand
October 8, 2009
THUKAN SHARING Vs. STATE OF HIMACHAL PRADESH
April 10, 2009
TILAK RAJ Vs. BANKA RAM
April 22, 2009
TILAK RAJ Vs. HIMACHAL PRADESH AGRO INDUSTRY CORPORATION LIMITED
October 15, 2009
Tilka Vs. Mohkam Singh
December 16, 2009
TRILOK CHAND AND SANTOSH KUMAR Vs. STATE OF H.P.
October 14, 2009
TULSI RAM Vs. BIRENDER SINGH
August 4, 2009
UMA DUTT SHARMA Vs. STATE OF HIMACHAL PRADESH
July 7, 2009
UNION OF INDIA Vs. SITA DEVI
July 31, 2009
UNION OF INDIA Vs. BRIJ LAL
December 7, 2009
UNION OF INDIA Vs. CHARAN SINGH
June 24, 2009
UNION OF INDIA (UOI) Vs. DHANI RAM AND ORS
November 20, 2009
UNION OF INDIA (UOI) AND ORS Vs. KESAR SINGH AND ORS
April 22, 2009
UNITED INDIA INSURANCE CO Vs. RANJIT SINGH AND ORS
June 19, 2009
UNITED INDIA INSURANCE CO LTD Vs. ABDUL HAMID
December 3, 2009
United India Insurance Co. Limited Vs. Purshotam Lal
October 13, 2009
UNITED INDIA INSURANCE COMPANY Vs. KULDEEP SINGH & OTHERS
November 24, 2009
UNITED INDIA INSURANCE COMPANY LTD Vs. PRITO DEVI
September 10, 2009
United India Insurance Company Ltd. Vs. Shushma Devi
April 30, 2009
URMILA Vs. H P HOUSING BOARD
September 10, 2009
URMILA DEVI Vs. STATE OF H.P.
April 28, 2009
Usha Vs. Bhagat Ram
November 5, 2009
USHA DEVI NANDA Vs. STATE OF HIMACHAL PRADESH
July 3, 2009
USHA INFRASYSTEMS Vs. INCOME TAX OFFICER AND ORS
August 7, 2009
Uttam Singh Vs. State of H.P.
May 4, 2009
V.P.GUPTA Vs. UNION OF INDIA
January 6, 2009
VED PARKASH GARG Vs. AMAR SINGH & ANOTHER
November 20, 2009
VED PRAKASH SHARMA Vs. STATE OF H.P.
September 17, 2009
VIDHI CHAND Vs. STATE OF H.P.
May 15, 2009
VIDYA DEVI & OTHERS Vs. STATE OF H P
November 13, 2009
VIDYA DEVI AND ANR Vs. STATE OF HIMACHAL PRADESH AND ORS
December 9, 2009
VIJAY DEVI Vs. NAVENDRA SINGH KATOCH
April 10, 2009
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
November 25, 2009
Vijay Kumar Vs. The State of H.P.
March 25, 2009
VIJAY SINGH Vs. JULFA DEVI
September 18, 2009
VIJAY SINGH Vs. STATE OF H P AND ORS
December 11, 2009
VIJAY SOOD Vs. STATE OF HIMACHAL PRADESH
April 27, 2009
VIKRAM SINGH NEGI Vs. STATE OF H.P.
July 28, 2009
Vinay Kumar Vs. State of H.P.
December 10, 2009
VINIT SOOD Vs. STATE OF H.P.
July 23, 2009
VINOD WALIA Vs. STATE OF H.P.
March 23, 2009
VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH
June 2, 2009
VIRENDER KUMAR Vs. STATE OF HIMACHAL PRADESH
September 1, 2009
VISHWA RANI Vs. STATE OF H.P.
March 16, 2009
WINSOME TEXTILE INDUSTRIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
November 18, 2009
Y.S.PARMAR UNIVERSITY Vs. GRAM PANCHAYAT GADOGH
October 29, 2009
Y.S.PARMAR UNIVERSITY OF HORTICULTURE Vs. SHANTI SWAROOP
August 21, 2009
YASH PAUL GOEL Vs. H.P.M.C.
March 18, 2009
YATIN KUMAR Vs. STATE OF H.P.
August 19, 2009
YUDHBIR SINGH Vs. STATE OF H P
February 26, 2009