Case Index

Title
Date
ABHIJIT AMRRUTRAO BEDAKE Vs. DWARKANATH DAGDURAM KARWA
December 15, 2009
ABHIJIT BARDE Vs. VIJAY VITHAL KUCHEKAR
April 27, 2009
ADONIS ELECTRONICS PRIVATE LIMITED Vs. NIKHIL GANGAN
August 17, 2009
ADRIEN PINTO Vs. ENKAY HOMES LTD
April 22, 2009
AHER AUTO PRIVATE LIMITED Vs. INDRAPAL SINGH
October 1, 2009
AKBAR N.KAZI Vs. SUDHIR SHIVAJI YEDAGE
April 15, 2009
AKIL AHMAD KHAN GANESH NAGAR Vs. PALLAVI SHARMA
April 16, 2009
ALANKAR LAXMAN KHANVILKIAR Vs. L.H.HIRANANDANI HOSPITAL HILLSIDE AVENUE
August 24, 2009
ALLWYN FERNANDES Vs. TRISON BUILDERS
May 22, 2009
AMAR SUDHIR PARKAR Vs. STATE BANK EMPLOYEES HOUSING SCHEME
June 26, 2009
AMBADAS MOHAN SHINDE Vs. KACHRU FAKIRA PAGARE
January 13, 2009
AMBIKE CONSULTANTS Vs. VISHWANATH V.NAIK
April 5, 2009
AMIT KAMBLE Vs. MANAGER ICICI HOME FINANCE CO. LTD
May 21, 2009
AMOL DATTATRAYA MONE, DISTRICT-RAIGAD Vs. BRANCH MANGER, ORIENTAL INSURANCE COMPANY LIMITED
August 26, 2009
ANAND SUNDARLAL MALHARA Vs. BHARAT SANCHAR NIGAM LTD.
November 11, 2009
ANANT BABURAO KADAM Vs. VIJAY THORAT
July 17, 2009
ANDARSUL URBAN CO-OP. BANK LTD Vs. NEW INDIA ASSURANCE CO. LTD
April 15, 2009
ANILKUMAR DUBEY Vs. MISHRA BUILDERS & DEVELOPERS
December 17, 2009
ANILKUMAR VASUDEO ZARKAR Vs. VINAYAK M.REVANKAR
November 17, 2009
ANJANA PANDURANG GAIKWAD Vs. KUNAL SHELTERS PVT LTD
September 24, 2009
ANJURITA BUILDCON Vs. PRABIR KUMAR DUTTA
September 17, 2009
ANNAMMA C.VARGHESE Vs. LOK HOUSING & CONSTRUCTION LTD
July 13, 2009
ANUPAMA TEJUJA Vs. STATE BANK OF INDIA
June 24, 2009
ARCHANA KIRAN KHANDELWAL Vs. LIFE INSURANCE CORPORATION OF INDIA
April 23, 2009
ARJUN PRALHAD GHATULE Vs. MAHAVEER BABGONDA PATIL
November 13, 2009
ARSHTUL AMINUDDIN SHAIKH Vs. SIR HARKISANDAS NAROTTAMDAS HOSPITAL & RESEARCH CENTRE
August 5, 2009
ARUN GULABRAO NALWADE Vs. GAJANAN AUTOMOBILES PVT. LTD
July 31, 2009
ARUN K.ENGINEER Vs. MILIND KARMARKAR
June 5, 2009
ASHOKA COMMUNICATIONS PROP. ASHOK T. SIDANALE Vs. PATHAK, DY. GENERAL MANAGER (CENTRAL) BHARAT SANCHAR NIGAM LTD
September 17, 2009
ASSISTANT REGIONAL MANAGER BANK OF MAHARASHTRA Vs. AKHATARALLI NASAR ALLI SHAHA
October 12, 2009
ATUL PRRAVINCHANDRA SHAH Vs. PRADIP RAMCHNADRA WADKE
April 16, 2009
BAALU KASHINATH SONAR Vs. BRANCH MANAGER, STATE BANK OF INDIA
September 29, 2009
BADRODDIN AMID AGA Vs. REHANA SALAUDDIN SHAIKH
June 4, 2009
BALASAHEB DATTATRAYA KOLEKAR Vs. UNITED INDIA INSURANCE CO. LTD
September 17, 2009
BALASAHEB PANDHARINATH Vs. UTTAMRAO DHIKALE GRAMIN BINSHETI SAHAKARI
May 5, 2009
BALASAHEB SHANKARRAO PISAL Vs. BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED
April 2, 2009
BALKRISHNA MAHADEV KARE Vs. P.N.NAGPAL
October 21, 2009
BALKRISHNA PANDURANG KADAM Vs. MAHARASHTRA STATE ELECTRICITY BOARD KALYAN EXECUTIVE ENGINEER, DISTRICT THANE
September 22, 2009
BALKRISHNA SADASHIV CHANDANE Vs. ADARSH FINANCE & INVESTMENT CORPORATION REGD. SANGOLA
April 2, 2009
BANK OF BARODA Vs. COMMONDORE BIPINCHANDRA BHASKAR BHAGWAT
June 10, 2009
BANK OF BARODA Vs. SUNIL CHNRAKANT GANDHI
May 22, 2009
BANK OF INDIA Vs. COMMONDORE BIPINCHANDRA BHASKAR BHAGWAT, SHIVAJINAGAR
June 10, 2009
BANK OF INDIA Vs. JYOTI MUJUMDAR
May 6, 2009
BAPPUSO TATU KAMBLE Vs. R.U.KAMBLE
October 1, 2009
BARCLAY BANK PLC, MUMBAI Vs. K.P.SREEJITH
November 3, 2009
BEST UNDERTAKING Vs. NAVANIT O RAITHATHA
July 17, 2009
BHARAT CO-OP. BANK (MUMBAI) LTD Vs. TRU INFORMATION & SOFTWARE SYSTEM PVT. LTD
May 13, 2009
BHARTI & ORS Vs. NATIONAL INSURANCE COMPANY & ANR
March 13, 2009
BHARTI AIRTEL LIMITED Vs. ISHAN CHOUDHARY
March 31, 2009
BHAVANI BUILDERS & DEVELOPERS Vs. RAJENDRA V.PATIL
December 14, 2009
BHIMA DEVELOPERS & BUILDERS Vs. YASHODA MADHUKAR PADALKAR
November 12, 2009
BHIMSEN SOHANLAL Vs. PATRICIA VINEKAR, GOREGAON
April 21, 2009
BRANCH MANAGER, DENA BANK, MUMBIA Vs. DHIREN KHUSHALDAS MEHTA
September 22, 2009
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. GIRISH KESARINATH PATIL
April 22, 2009
CAJETAN DENNIS ESTIBEIRO, KANDIVALI (W), MUMBAI Vs. ELEGANT BUILDERS
May 20, 2009
CHAIRMAN KRANTI NAGARI SAHAKARI PATSANSTHA LTD Vs. BHARATI BHANUDAS LOKARE
September 30, 2009
CHAIRMAN/SECRETARY, SIMRAN CO-OP., NERUL Vs. NAGESH SIDRAMAPPA UPASE
November 19, 2009
CHAMP MOTORS Vs. UTPALKUMAR SAMANTA
December 16, 2009
CHANDRASAVITRI DEVELOPERS & BUILDERS Vs. KUMARI VANMALA AATMARAM BADHE
October 14, 2009
CHEMISOL ADHESIVES PVT. LTD Vs. DHANAJI SHANKAR DALVI
June 14, 2009
CHIEF ENGINEER Vs. SUDHIR K.GHOTKAR
December 17, 2009
CHIEF POST MASTER, R.P.L.I., MUMBAI Vs. SOMNATH DASHRATH GAIKWAD
September 30, 2009
CHITRA SHAH Vs. CONSUMER DEPARTMENT B.E.S.T. UNDERTAKING NORTH, DADAR, MUMBAI
June 18, 2009
CONCEPT HOSPITALITY LTD Vs. OMPRAKASH O.GOKARN
May 11, 2009
CROWN INDUSTRIES (GUJARAT) MUMBAI Vs. INDIAN OVERSEAS BANK
October 26, 2009
DARSHAN INDUSTRIAL ROADWAYS Vs. TEJAL DRESSES
May 20, 2009
DARSHAN SHAH Vs. POORTI KISHOR MANTRI
May 13, 2009
DASTGEER S.MUJAWAR Vs. RANJEET A.SHINDE
November 16, 2009
DATTATRAYA ANANT KULKARNI Vs. CHAIRMAN RELIANCE INDUSTRIES LTD
October 1, 2009
DATTATRAYA RAJARAM JADHAV Vs. BABAN JOTY KATKAR
November 23, 2009
DEPUTY EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. DILAWAR ISMAILSAHEB MULLA
August 1, 2009
DEPUTY GENERAL MANAGER MAHARASHTRA STATE CO-OPERATIVE BANK LTD Vs. KESHARINATH B.VAIDYA
December 14, 2009
DHANANJAY PANDURANG DINGARE Vs. DAMAYANTI SIDDHESHWAR BHINGE
August 4, 2009
DHIRENDRA G.JAISWAR Vs. MISHRA BUILDERS & DEVELOPERS
December 17, 2009
DILIP DHONDIBA BHANDARE Vs. MOMIN CONSTRUCTIONS
October 14, 2009
DILIP LAL ASWANI Vs. GIGATECH PRIVATE LTD
November 30, 2009
DILIPKUMAR V.LAKHI Vs. KOTAK INVESTMENT ADVISORS LTD
July 16, 2009
DINESH K.SUVARNA Vs. AVINASH M.GADRE
November 16, 2009
DINKAR SADASHIV BADHE Vs. MUNICIPAL COMMISSIONER
August 5, 2009
DIPIKA ANIL JANI Vs. REKHA BHARTIA
July 7, 2009
DIVISIONAL MANAGER LIFE INSURANCE CORPN. OF INDIA Vs. LAXMI ASHOK MAHAJAN
May 19, 2009
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. HARISH GOPAL SACHDEV
April 13, 2009
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. RAKESH SOHANLAL PARMAR
May 13, 2009
DNYAESHWAR GOVIND KULKARNI Vs. KANCHAN NARAYAN WANERE
July 27, 2009
DURDAIVI THEVIDAR SANGHATANA Vs. KIRLOSKAR INVESTMENT & FINANCE LTD
August 12, 2009
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. S.N.CHITNIS
May 14, 2009
EVEREST DEVELOPERS O/AT EVEREST SQUARE Vs. BANAJYOSHNA PANIGRAHEE
October 5, 2009
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. KRISHNADEO BABRUVAN WAGHCHAVARE
June 15, 2009
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. HARIDAS DAGADU WAGHCHAVARE
June 15, 2009
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. DNYANDEO MAHADEO WAGHCHAVARE
June 15, 2009
EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SIDHAPPA LACHMAYYA SHOLALU TAHSIL-DISTRICT-SOLAPUR
August 13, 2009
FINOLEX INDUSTRIES LTD Vs. NAGNATH HARIDAS MASKE, DISTRICT- SOLAPUR
June 22, 2009
FIONA FRANCIS JAMES Vs. SHALIMAR BUILDER A PARTNERSHIP FIRM
August 18, 2009
FORCE MOTORS LIMITED Vs. SHANTARAM NAMDEO LONARE
January 2, 2009
GAIKWAD ASSOCIATES, AUNDDH, PUNE Vs. RAMESH GULABRAO MARANE
April 15, 2009
GANESH MADHAVRAO MASLEKAR Vs. SANDEEP V.MARNE
October 3, 2009
GANESH ROADWAYS Vs. ORIENTAL INSURANCE CO. LTD
November 12, 2009
GEETA JAYANT THAKUR Vs. HARIVADAN MAGANLAL BHAT
May 12, 2009
GHADGE FOOD INDUSTRIES Vs. PAL PEUGEOT LTD
November 30, 2009
GOURI PAUL Vs. APPOLLO GLENEAGLES HOSPITAL
October 15, 2009
GURUDEEP KAUR S NAIR Vs. SANGEETA BHASIN
December 9, 2009
HAKIM SINGH NAURATA SINGH NAVI MUMBAI Vs. SENIOR MANAGER CANARA BANK, NERUL, NAVI MUMBAI
May 20, 2009
HAN MOTORS (I) PVT. LTD Vs. UTPALKUMAR SAMANTA
December 16, 2009
HARIBANS SINGH PARTNER OF M/S. SUPER CONSTRUCTION CO Vs. GAJANAN MORE
June 20, 2009
HARIBANS SINGH PARTNER OF M/S. SUPER CONSTRUCTION CO VASHI Vs. JAYSHRI LAXMAN PARAB WIDOW OF LATE LAXMAN N.PARAB
June 20, 2009
HASMUKH AMRITLAL MEHTA Vs. PLASTIC EXPORT PROMOTION COUNCIL
September 24, 2009
HDFC STANDARD LIFE INSURANCE CO. LTD Vs. SHAKIL ABDUL MAJID SAYYAD
July 24, 2009
HEAVEN DIAMONDS PVT. LTD Vs. ORIENTAL INSURANCE COMPANY LTD
October 26, 2009
HON. SECRETARY/CHAIRMAN, MUMBAI Vs. MADHU BUILDERS & DEVELOPERS, KHAR
May 7, 2009
HONGKONG AND SHANGHAI BANKING CORPORATION LTD Vs. MANOHAR KISHANDAS
April 15, 2009
HYUNDAI MOTOR INDIA LTD Vs. BADRUDDIN A.PATEL
June 20, 2009
I D B I BANK Vs. BIPINKUMAR BABULAL ZAVERI
November 23, 2009
ICICI BANK LIMITED Vs. RADHAKISHAN D.DHANJAL
December 16, 2009
ICICI BANK LIMITED Vs. KASHINATH D.PHULWARE
June 2, 2009
ICICI BANK LTD Vs. DATTATRAY SADASHIV GURAV
June 23, 2009
ICICI BANK LTD Vs. RAMCHANDRA D.KAMBLE
July 4, 2009
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SATISH SABLOK
April 8, 2009
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. GOYAL TRADERS
June 15, 2009
INDU TULSIRAM PATIL, HIRAMANI CO-OPERATIVE HOUSING SOCIETY LTD Vs. K.C.SHAH
May 14, 2009
IRENE PAIS, MAHIM Vs. ANIL PINTO DENISANDRA
April 15, 2009
JAGDISH K.GIANCHANDANI ROYAL LAUNDRY Vs. VIPUL KOTHARI
April 15, 2009
JAGDISH S.KALAKERI Vs. MANAGER, VIJAYA BANK OPP. PADMA TALKIES
November 10, 2009
JAI KUMAR KARNANI Vs. ZODIC-JRD-MKJ LTD
September 30, 2009
JASWANTIBEN KANTILAL SHAHA Vs. MANAGER THE MAHAD CO-OP. URBAN BANK LTD
October 15, 2009
JAWAHAR H.NAKRA Vs. PEARL CERAMICS
June 24, 2009
JAYSHREE SHANTARAM BHOIR Vs. GIRIRAJ SAMDHANI
April 13, 2009
JOSHIS BUSINESS ASSOCIATES Vs. PRAKASH SANKAR ARBUNE
November 3, 2009
K.F.PAUL Vs. STATE BANK OF INDIA
November 18, 2009
K.G.N. BUILDERS Vs. SALMA RAFIQ SHAIKH
November 4, 2009
KALIKANT MISHRA Vs. R.N.A. BUILDER
October 30, 2009
KALPANA PRABHAT KUMAR SRIVASTAVA Vs. STATE BANK OF INDIA
June 24, 2009
KALYANI RAUT JUI COOPERATIVE HOUSING SOCIETY Vs. MANISH RAMESH MOTWANI
November 4, 2009
KALYANRAO DIGAMBER JADHAV Vs. NILESH SHIVAJIRAO DHAMDHERE AND ORS
November 30, 2009
KAMAL BABURAO VIROLE, PUNE Vs. PIMPARI CHINCHAVAD NEW TOWN DEVELOPMENT AUTHORITY
July 13, 2009
KAMLESH ASHOK ARORA Vs. GODREJ PROPERTIES & INVESTMENT LTD
June 9, 2009
KHEMU PURSU ANKOLEKAR Vs. MEGHASHYAM VASANT JOSHI
November 26, 2009
KHUSHBU GHIA Vs. KUONI TRAVELS (I) PVT.LTD
November 11, 2009
KIRAN RAJEEV SHARMA Vs. DIVISIONAL MAMGER, M/S. UNITED INDIA INSURANCE COMPANY LIMITED
August 18, 2009
KISAN BHIKU CHIKANE, BY D.L. GANDHI AND SONS Vs. MOMIN CONSTRUCTIONS BY SHAHID YAKUB MOMIN
October 14, 2009
KISHOR PARASHAVNATH MAGDUM Vs. BALAJI MANIKRAO SURYAVANSHI
October 5, 2009
KISHOR VANDRAVANDAS GORADIA Vs. SIEMENS LTD
October 15, 2009
KOLHAPUR DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. PARIKSHIT VIJAYSINGH KHANWILKAR
August 13, 2009
KONARK REALTORS PVT. LTD Vs. VITHAL KRISHNA PATIL
April 9, 2009
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD Vs. RAJENDRA ANANT CHAVAN
October 12, 2009
KULBHUSHAN JAIN Vs. NEW INDIA ASSURANCE COMPANY LTD
July 15, 2009
LAL NATHIRLAL ASWANI Vs. GIGATECH PRIVATE LTD
November 30, 2009
LAXMICHAND RUPCHAND BADLANI Vs. VIVEK ABROL KRISHNA VASTU
September 17, 2009
LIC HOUSING FINANCE LTD Vs. VASANT B.HELVI
September 30, 2009
LIFE INSURANCE CORPN. OF INDIA Vs. MANGAL CHANDRAKANT PUJARI
June 5, 2009
LIFE INSURANCE CORPN. OF INDIA Vs. YASHWANT S.PATKAR
April 21, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. LIFE INSURANCE CORPORATION OF INDIA
June 26, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. SHRIDHAR BHILA BHADANE
October 15, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. SHAKUNTALA SHIVDAS WAGHMODE
October 5, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. SHOBHA GAUTAM GAWALI
April 1, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. AMRUT PUKHRAJ JAIN
September 22, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. ULHAS NILKANT CHILLEKAR
September 30, 2009
LILAVATI TATYABHAU BHOR Vs. MISHRA BUILDERS & DEVELOPERS
December 17, 2009
LIQUIDATOR, VASANTDADA SHETKARI SAHAKARI BANK LTD Vs. SAU JAYASHREE DATTATRAY GANGAPURE
September 16, 2009
LOKHANDWALA DEVELOPERS Vs. REKHA KISAN PATIL
September 24, 2009
LORRAINE ANDRADE THRU CONSTITUTED ATTORNEY MR.ANTHONY ANDRADE Vs. MANOHAR SHETTY
June 5, 2009
LOTUS BUILDERS Vs. HENRY LOBO
June 17, 2009
M.DAMODAR RAYA BHATT Vs. RAJVEER K.CHINOY
June 22, 2009
M.K. DEVELOPERS Vs. ASHOK KUMAR
December 7, 2009
M.M.SHAH CONSULTANTS LTD Vs. RAVIKUMAR BUDHARAJA
October 12, 2009
MAHABIR PRASAD KESHAVDEV KEDIA Vs. ORIENTAL BANK OF COMMERCE
April 16, 2009
MAHARASHTRA STATE CO-OP.HOUSING, KOLHAPUR Vs. PRABHAKAR VASUDEV
April 8, 2009
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. CHANDRAKANT BALKRISHNA JAGDALE AT & POST SATARA ROAD(PADALI) TALUKA KOREGAON
November 18, 2009
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.LTD Vs. UMANATH TRIPATHI
September 22, 2009
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. KISHOR VISHNU RANE
April 13, 2009
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUJATA YOGESH MALKHARE
November 13, 2009
MAHINDRA & MAHINDRA FINANCIAL SERVICES Vs. PRAKASH DATTARAM GAWANKAR
August 12, 2009
MAHINDRA & MAHINDRA LTD Vs. HARJLT KUAR BATRA & ORS
November 10, 2009
MALLINATH RAMCHANDRA MHAMANE Vs. MANAGER ICICI BANK, SOLAPUR
May 7, 2009
MALTI SHREEKANT SHILOTRI Vs. SHIVAJI THORAT CIVIL CONTRACTOR
October 30, 2009
MANAGER GOVERNMENT COLONY, BANDRA(E), MUMBAI Vs. RATAN SANDUJI HIVRALE
April 17, 2009
MANAGER NEW INDIA ASSURANCE CO.LTD Vs. JAYANTI S.MENON
October 15, 2009
MANAGER, BANK OF INDIA Vs. SUBHASHCHANDRA JAYARAM POTKAR
May 19, 2009
MANAGER, THE ORIENTAL INSURANCE CO. LTD Vs. RAJENDRA KUMAR G.JAIN
October 5, 2009
MANGALA N.LOKHANDE, DISTRICT-THANE Vs. PRATHAMA P.MAHAJAN, PROMOTER OF M/S. PRATHAMESH CO-OPERATIVE HOUSING SOCIETY LIMITED
September 16, 2009
MANIK ALIAS GANGAJIRAO ZUGARA MORE GULMOHAR SHRINAGAR Vs. RAJASTHANI & GUJRATHI CHARITABLE FOUNDATIONS POONA HOSPITAL AND RESEARCH CENTRE
November 3, 2009
MANUFACTURE AND DISTRIBUTORS MAHARASHTRA STATE SEEDS CORPORATION LTD Vs. KALGONDA DHULGONDA PATIL
August 12, 2009
MAULESH R.PARIKH Vs. SHARAD MEHTA
August 20, 2009
MEDHA KOTWAL LELE Vs. RUBY TOURS & TRAVELS
August 26, 2009
MEGHA PROPERTY DEVELOPERS LTD Vs. SUSHIL MAHESH ALIAS MAHESHWARI PROP OF M/S. S.R.S. INVESTMENTS
August 13, 2009
MIRZA SHABBIR BAIG Vs. ABN AMRO BANK N.V.EMPIRE MILLS COMPOUND, LOWER PAREL, MUMBAI
November 17, 2009
MOHAN DATTATRAY CHANDAN Vs. PRAVINBHAI PATEL
September 30, 2009
MOHAN SHRIPATI SABLE CHAIRMAN, PRAVIN SAHAKARI GRIHA NIRMAN SANSTHA, SATARA Vs. SANJAY RAGHUNATH KADAM
December 16, 2009
MOHAN SHRIPATI SABLE, CHAIRMAN, PRAVIN SAHAKARI GRIHA NIRMAN SANSTHA Vs. SANJAY RAGHUNATH KADAM
December 16, 2009
MUKESH CHOTHANI Vs. LAKHANLAL RAMCHAND
October 12, 2009
MUKTADEVI KRUSHI SEVA KENDRA Vs. SANTOSH GANUBHAU WAGHMARE, DISTRICT PUNE
August 25, 2009
MULLOLI MUHAMMADALI, KARIM STORE, VATSALATAI NAIK NAGAR Vs. AIR LANKA COMPANY LIMITED
September 25, 2009
MUTAHAR HUSAIN HASAN ALI Vs. STATE BANK OF INDIA
March 31, 2009
N.N.SIPPY PRODUCTIONS Vs. AIR FRANCE MAKER CHAMBERS VI NARIMAN POINT
July 30, 2009
NACHIKET AVINASH DUBALE Vs. IDBI BANK LIMITED
April 9, 2009
NAGESH SIDRAMAPPA UPASE Vs. CHAIRMAN/SECRETARY, SIMRAN CO-OP
November 19, 2009
NAGRAJ KALURAMJI SAKARIA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
January 27, 2009
NAGUBAI SIDRAMAPPA NADGERI Vs. NIRMALA NURSING HOME
November 6, 2009
NANDAN BUILDERS Vs. SHRIKANT A.JADHAV
October 7, 2009
NARENDRA SHASHIKANT MAWAL Vs. PRAKASH DAGADU KALE
November 19, 2009
NARSUDAS RAMCHANDRA MEHTA DISTRICT RAIGAD Vs. VIJAY KESHAV KARNIK
April 18, 2009
NATIONAL AVIATION COMPANY OF INDIA LIMITED Vs. RAJAS R. DOSHI
March 31, 2009
NATIONAL INSURANCE CO. LTD Vs. SUBHASH B.JATANIA
July 4, 2009
NATIONAL INSURANCE COMPANY LIMITED Vs. PRABHAKAR MARUTRAO KONDUSKAR
May 13, 2009
NAVALCHAND AMICHAND MEHTA MHASRUL Vs. SHRI DIGAMBER JAINSIDHKSHETRA GAJPANTH
June 19, 2009
NAVNATH DNYANESHWAR SURVASE DIST. SOLAPUR Vs. DEEPAK JINDATTA ACHLARE, NEAR NEW KARAD NAKA, PANDHARPUR
May 19, 2009
NEELAM Y. ALDANKAR Vs. TRIMURTI BUILDERS & DEVELOPERS
August 24, 2009
NEW INDIA ASSURANCE CO. LTD Vs. CHANDRA MOHAN
November 11, 2009
NEW INDIA ASSURANCE CO. LTD Vs. UMESH V.BHOSALE
November 13, 2009
NEW INDIA ASSURANCE CO. LTD Vs. GOPUJKAR JYOTI SUBHASHCHANDRA
April 16, 2009
NEW INDIA ASSURANCE CO. LTD Vs. SHRADDHA SALES CORPORATION, PROP. SMT. RAJESHWARI RAJEENDRA GHORPADE
June 6, 2009
NEW INDIA ASSURANCE CO. LTD Vs. SWAGAT APPARELS
June 4, 2009
NEW INDIA ASSURANCE CO. LTD Vs. ANILKUMAR H.MATHIA
July 10, 2009
NEW INDIA ASSURANCE CO.LTD Vs. PRERNA COLLECTIONS SHASHIKANT DUBEY PROPRIETOR
June 4, 2009
NEW INDIA ASSURANCE CO.LTD Vs. SHAHZEB SALIM HASHAMBHAI
June 29, 2009
NEW INDIA ASSURANCE CO.LTD Vs. VANITA D.DATTU PATIL @ SOMAVANSHI
December 17, 2009
NEW INDIA ASSURANCE CO.LTD Vs. VIJAY RAJARAM PAWAR
December 17, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SATTAPA R.TANAWADE
September 15, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARIM YAQOOB LADAK, HUSBAND OF DECEASED SMT. PERIN KARIM LADAK, MUMBAI
July 10, 2009
NEW INDIA ASSURANCE COMPANY LTD. Vs. SAMARTH SAHAKARI BANK LTD.
September 11, 2009
NINAD ANIL LOKRE Vs. SARASWAT CO-OPERATIVE BANK LIMITED
August 6, 2009
NISHITA ASHISH KHADAKBAN Vs. CHIEF EDITOR, HINDUSTAN TIMES
September 25, 2009
OMRANI T GROVER Vs. ESTATE OFFICER
December 8, 2009
ONIDA SERVICE CENTRE Vs. NIKHIL GANGAN, RATNAGIRI
August 17, 2009
ORIENTAL INSURANCE CO. LTD Vs. PARASHURAM PRABHAKAR UPARKAR
August 17, 2009
ORIENTAL INSURANCE CO. LTD Vs. KHAN YUSUF
May 26, 2009
ORIENTAL INSURANCE CO. LTD Vs. DINESH PUNIA
April 23, 2009
ORIENTAL INSURANCE CO.LTD Vs. RAMESH LAXMAN PATHAK
October 15, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. EKNATH KRISHNA BHOIR
April 9, 2009
ORIGIN PROPERTIES PRIVATE LIMITED Vs. GURUSHARANAM COMPLEX CHS LIMITED
April 21, 2009
OSHIWARA AKASH GANGA CO-OP.HSG.SOCIETY Vs. ESTATE MANAGER BOMBAY HOUSING & AREA DEVELOPMENT AUTHORITY
April 20, 2009
P.SIVASANKARAN Vs. SATHISH WAMAN PATKAR
April 2, 2009
PANKAJ AGARKHED Vs. MUKESH MACCHIDRANTH PATIL
August 13, 2009
PARTNER, RAINBOW REALTORS, QUEENS SEEMA, MIRA ROAD Vs. SOLOMON ESAU DAVID
August 24, 2009
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. MURLIDHAR RAMDAS PATIL
March 31, 2009
PETER JOSEPH PINTO Vs. ENKAY HOMES LTD
April 22, 2009
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