Case Index

Title
Date
A. SUBASH BABU Vs. SPIN AIR SYSTEMS COIMBATORE P. LTD.
May 1, 2009
A.E. AL AMEEN Vs. ILAYANGUDI MUSLIM EDUCATIONAL ASSOCIATION
March 20, 2009
A.L. MUDALIAR Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF MADRAS
May 15, 2009
ABHA PURI Vs. AMETHI HUME PIPES P. LTD.
May 22, 2009
ACTIMUS BIOSCIENCES P. LTD. AND ORS. Vs. SMT. C. ANANTA SATYAVATI AND ANR.
September 14, 2009
AMRIT LAL SETH Vs. SETH HOTELS P LTD
February 17, 2009
ANAND PERSHAD JAISWAL Vs. JAGATJIT INDUSTRIES LTD
March 12, 2009
APOLLO TYRES LTD. Vs. NARINDER JEET KANWAR
March 12, 2009
ASHOK KUMAR PURI Vs. KAIZEN INSTITUTE (INDIA) P. LTD.
April 8, 2009
AUROBINDO PHARMA LTD. Vs. ANIL KUMAR PODDAR
August 14, 2009
B.M. JAIN AND SONS CO. P. LTD. Vs. BOMBAY CABLE CAR CO. P. LTD.
March 27, 2009
B.S. PUTTARAJU Vs. C.R. SOMA SHEKAR
January 5, 2009
B.V. SATYANARAYAN Vs. VIVEK KULKARNI
March 26, 2009
BEML LTD. Vs. BEML MIDWEST LTD.
January 23, 2009
BIJAY KUMAR KAJARIA Vs. KAJARIA YARNS AND TWINES LTD.
April 27, 2009
C. VASUDEVAMURTHY Vs. ASSOCIATED OXIDES P. LTD.
March 2, 2009
C.G. HOLDINGS P. LTD. Vs. CHERAN EENTERPRISES P. LTD.
August 3, 2009
CRYSTAL ISLAND PARK P. LTD. Vs. ASHOK CHAWLA
July 2, 2009
DESH CAM TECHNOLOGICAL RESOURCES P. LTD. Vs. RAJENDRA KESHWANI
April 13, 2009
FORBES FINANCE LTD Vs. STATE
February 17, 2009
G. NAGARAJAN Vs. A.N. MARKETING SERVICES P. LTD.
May 1, 2009
H. RAMESH AND ORS. Vs. APARNA THEATRES P. LTD. AND ORS.
September 24, 2009
HEERAL CONSTRUCTIONS P. LTD. Vs. BLUE PEARL DEVELOPMENTS P. LTD.
May 7, 2009
HEMRAJ SINGH Vs. NARAINGARH SUGAR MILLS LTD.
April 29, 2009
HETAL ALPESH MUCHHALA Vs. ADITYESH EDUCATIONAL INSTITUTE P. LTD.
February 2, 2009
J.R. SRINIVAS AND ORS. Vs. SRI GURURAJA ENTERPRISES P. LTD. AND ORS.
July 30, 2009
K. RAMASUNDARI Vs. RAJAWOODS (INDIA) P. LTD.
March 9, 2009
K. SURESH Vs. ASSOCIATES INDIA FINANCE SERVICES LTD.
October 28, 2009
KUMAR NARAYANAN Vs. R. KEERTHANA AND ORS.
October 14, 2009
M D JINDAL Vs. HYDRO S AND S INDUSTRIES LTD
January 13, 2009
MODI RUBBER LTD. Vs. MODI FIBRES LTD.
April 16, 2009
MOOL CHAND SHAH Vs. CHETAN CONSULTANTS P. LTD.
April 13, 2009
P. NARAYANASAMY AND ORS. Vs. TIRUPPUR TRANSPORTS P. LTD. AND ORS.
August 21, 2009
P. NARAYANASAMY AND ORS. Vs. NEELA SPINNING MILLS P. LTD. AND ORS.
August 25, 2009
P.L.G. MANU Vs. SHASHI DISTILLERIES P. LTD.
August 10, 2009
PRABHJIT SINGH JOHAR Vs. JOHAR HOTELS P. LTD.
July 10, 2009
PROVAKAR DAS GUPTA Vs. VETERAN CO. P. LTD.
June 5, 2009
RAAJRATNA METAL INDUSTRIES LTD. Vs. K AND S CONSULTING GROUP P. LTD.
January 20, 2009
RATAN MOHAN SARDA Vs. CAPRICORN OILS LTD.
October 30, 2009
S. CHANDRESAN Vs. TRANSWORLD GARNET INDIA PVT. LTD. AND ORS.
August 25, 2009
S. LAKSHMI Vs. E.M. SHIVAMANI ENGINEERING P. LTD.
April 20, 2009
S.V.T. SPINNING MILLS P. LTD. Vs. M. PALANISAMY
January 30, 2009
SACHIN BANSAL Vs. ACCENT SHOES P. LTD.
May 5, 2009
SUGAVANESWARA SPINNING MILLS P. LTD. Vs. S. ARUNACHALAM
April 27, 2009
SUMIT JAIN Vs. ALLIANCE DERMATOLOGICAL P. LTD.
May 20, 2009
TIRUPATI FIN LEASE LTD Vs. PRAJAY ENGINEERS SYNDICATE LTD
February 11, 2009
UNION OF INDIA Vs. SATYAM COMPUTER SERVICES LTD
January 9, 2009
UNION OF INDIA Vs. SATYAM COMPUTER SERVICES LIMITED
April 16, 2009
UNION OF INDIA (UOI) Vs. MAYTAS PROPERTIES LTD.
March 5, 2009
UNION OF INDIA (UOI) Vs. INFORMATION TECHNOLOGIES (INDIA) LTD. AND ORS.
May 25, 2009
VCK SHARES AND STOCK BROKING SERVICES LTD. Vs. BANK OF RAJASTHAN LTD.
April 27, 2009
VIJAY KUMAR BHARTIA FAMILY TRUST Vs. RANKEN AND COMPANY P. LTD. AND ANR.
June 5, 2009
WIPRO LTD. Vs. ANIL KUMAR PODDAR
June 16, 2009