Case Index

Title
Date
(MAJOR) HARSH VIVEK SINGH Vs. STATE OF PUNJAB AND ANOTHER
July 23, 2009
A P RAHEJA Vs. STATE OF HARYANA
July 21, 2009
A.B. SUGARS LIMITED Vs. STATE OF PUNJAB AND ORS.
September 1, 2009
AA ENTERPRISES Vs. J.S. SEKHON
January 16, 2009
AABHAS SPINNERS PVT. LTD. Vs. UNION OF INDIA (UOI)
September 23, 2009
AARTI Vs. STATE OF PUNJAB THROUGH PRINCIPAL SECRETARY
March 20, 2009
AARUSHI JASWAL Vs. MEDICAL COUNCIL OF INDIA
April 2, 2009
ABDUL LATIF Vs. MASJID PATTI NIYAMATPUR
January 27, 2009
ABHEY SINGH Vs. ARJUN SINGH KIRPA RAM CHARITABLE TRUST
February 24, 2009
ABHEY SINGH AND ORS. Vs. RAMESH KUMAR AND ORS.
April 21, 2009
ABHEYRAM Vs. STATE OF HARYANA
July 14, 2009
ADARSH GUPTA Vs. STATE OF HARYANA
August 3, 2009
ADARSH KUMAR Vs. SUKHWANT SINGH
September 9, 2009
ADHISHWAR PARSHAD JAIN Vs. INDER PARKASH
January 21, 2009
ADHUNIK METALIKS LTD Vs. UNION OF INDIA
July 31, 2009
AGGARWAL B K O JHALLAUR TEHSIL BARNALA Vs. PRESIDING OFFICER LABOUR COURT PATIALA
December 17, 2009
AGGARWAL IRON STORE Vs. STATE OF PUNJAB
May 8, 2009
AGGARWAL RICE AND GENERAL MILLS Vs. STATE OF HARYANA AND ORS.
January 14, 2009
AGYA RAM Vs. U.T. ADMINISTRATION
March 4, 2009
AGYAKAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
January 12, 2009
AHSANUL HAQ Vs. PUNJAB FINANCIAL CORPORATION
May 27, 2009
AIR LIQUIDE NORTH INDIA P. LTD. Vs. HARYANA STEEL AND ALLOYS LTD.
March 26, 2009
AJAI SINGH Vs. GURINDER SINGH AND ORS.
May 26, 2009
AJAIB SINGH Vs. STATE (UNION TERRITORY), CHANDIGARH
December 4, 2009
AJAIB SINGH Vs. UNION OF INDIA AND OTHERS
July 24, 2009
AJANTA EDUCATIONAL CENTRE Vs. CHIEF COMMISSIONER OF INCOME TAX AND ANR.
August 4, 2009
AJAY Vs. SURENDER SINGH
September 24, 2009
AJAY CHOPRA Vs. STATE OF PUNJAB AND OTHERS
April 15, 2009
AJAY KASHYAP Vs. MOHINI NIJHAWAN
January 20, 2009
AJAY KUMAR VERMA Vs. STATE OF HARYANA AND OTHERS
August 7, 2009
AJAY KUMAR YADAV Vs. HARYANA PUBLIC SERVICE COMMISSION
August 3, 2009
AJAY MADAN Vs. STATE OF HARYANA
April 1, 2009
AJAY MALIK Vs. STATE OF U.T.
June 22, 2009
AJIT Vs. STATE OF HARYANA
May 5, 2009
AJIT Vs. DHUP SINGH
August 11, 2009
AJIT KUMAR Vs. PRESIDING OFFICER
September 7, 2009
AJIT SINGH Vs. STATE OF PUNJAB
September 3, 2009
AJIT SINGH Vs. STATE OF HARYANA
December 7, 2009
AJIT SINGH Vs. JARNAIL SINGH AND ANR.
January 27, 2009
AJMER SINGH ALIAS RANA Vs. STATE OF PUNJAB
January 7, 2009
AJMER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
April 18, 2009
AJMER SINGH RAMANA Vs. STATE OF PUNJAB AND ANR.
August 27, 2009
AKASH GANGA Vs. STATE OF HARYANA
January 6, 2009
AKASH KALRA Vs. PERMILA DEVI
September 4, 2009
ALKA KOCHHAR Vs. DAVINDER KUMAR KOCHHAR
August 24, 2009
ALKA RANI Vs. MANOJ KUMAR
April 15, 2009
ALLIED DIGITAL SERVICES LTD. Vs. STATE OF PUNJAB AND ORS.
July 24, 2009
ALPHA DRUGS MAZDOOR UNION AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
November 6, 2009
ALTOS INDIA LTD Vs. STATE
January 21, 2009
AMANDEEP KAUR Vs. STATE OF PUNJAB AND ANR.
April 23, 2009
AMANDEEP KAUR @ ROZI Vs. DEVINDER SINGH @ JASWINDER SINGH
April 20, 2009
AMANDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
August 10, 2009
AMANDEEP SINGH Vs. GURU ANGAD DEV VETERINARY AND ANIMAL SCIENCES UNIVERSITY, LUDHIANA AND OTHERS
December 21, 2009
AMANDEEP SINGH GILL Vs. THE STATE OF PUNJAB THROUGH COLLECTOR AND ORS.
September 14, 2009
AMAR COMPANY Vs. RADHEY MAL RAM LAL
April 15, 2009
AMAR IQBAL SINGH Vs. STATE OF PUNJAB
March 3, 2009
AMAR KAUR Vs. PRESIDING OFFICER, SCHOOLS TRIBUNAL, PUNJAB AND OTHERS
January 8, 2009
AMAR LAL Vs. STATE OF PUNJAB
February 24, 2009
AMAR NATH Vs. MUNICIPAL CORPORATION, THROUGH ITS COMMISSIONER
March 2, 2009
AMAR SINGH Vs. STATE OF PUNJAB
April 2, 2009
AMAR SINGH Vs. AMARJIT SINGH
May 21, 2009
AMAR SINGH Vs. STATE OF HARYANA
September 4, 2009
AMAR SINGH Vs. HARCHET SINGH
December 7, 2009
AMAR SINGH Vs. JAGJIT SINGH AND OTHERS
August 7, 2009
AMAR SINGH Vs. STATE OF PUNJAB AND OTHERS
December 3, 2009
AMAR SINGH AND ANR. Vs. AMARJIT SINGH AND ORS.
May 12, 2009
AMAR SINGH AND SONS Vs. HARYANA STATE THROUGH COLLECTOR AND ORS.
July 14, 2009
AMAR SINGH MISTRI Vs. BHAGWANTI
June 3, 2009
AMARJEET KAUR Vs. JOGINDER SINGH
January 12, 2009
AMARJIT KAUR Vs. MOHINDER SINGH
November 18, 2009
AMARJIT KAUR Vs. SURINDERJIT SINGH
August 27, 2009
AMARJIT SINGH Vs. PUNJAB STATE
July 17, 2009
AMARJIT SINGH Vs. STATE OF PUNJAB
August 17, 2009
AMARJIT SINGH Vs. STATE OF PUNJAB
March 27, 2009
AMARJIT SINGH Vs. STATE OF PUNJAB
February 2, 2009
AMARJIT SINGH Vs. STATE OF HARYANA
March 24, 2009
AMARJIT SINGH Vs. BALDEV SINGH
October 24, 2009
AMARJIT SINGH Vs. JOGA SINGH
July 3, 2009
AMARJIT SINGH Vs. STATE OF PUNJAB AND ORS.
April 23, 2009
AMARJIT SINGH Vs. RAJWANT SINGH
January 13, 2009
AMARJIT SINGH Vs. THE MANAGING COMMITTEE, PREM CHAND MARKANDA S.D. COLLEGE FOR WOMEN AND ORS.
May 19, 2009
AMARJIT SINGH SIDHU Vs. JEETMOHINDER SINGH SIDHU
March 21, 2009
AMARNATH Vs. MARUTI UDYOG LTD.
February 11, 2009
AMARVATI INFRASTRUCTURE PROJECTS PVT. LTD Vs. PUNJAB STATE ELECTRICITY BOARD
October 30, 2009
AMBA RICE MILLS Vs. COMMISSIONER OF INCOME TAX
August 3, 2009
AMBUJA CEMENTS LTD Vs. UNION OF INDIA
February 10, 2009
AMEEK SINGH Vs. D.N. GAUR, CHIEF ENGINEER
November 20, 2009
AMI CHAND Vs. STATE OF HARYANA
January 6, 2009
AMIR CHAND Vs. G.R. DHIR
April 21, 2009
AMIT GANERIWALA Vs. STATE OF HARYANA
October 8, 2009
AMITA BANTA Vs. STATE OF HARYANA
December 8, 2009
AMNIDER KAUR Vs. STATE OF PUNJAB
November 27, 2009
AMRESH JAIN Vs. STATE THROUGH CBI
April 20, 2009
AMRIK SINGH Vs. STATE OF PUNJAB
October 22, 2009
AMRIK SINGH Vs. STATE OF HARYANA
November 20, 2009
AMRIK SINGH Vs. STATE OF PUNJAB
December 23, 2009
AMRIK SINGH Vs. KAKO BAI
March 23, 2009
AMRIK SINGH Vs. STATE OF PUNJAB
October 7, 2009
AMRIK SINGH Vs. STATE OF HARYANA
May 28, 2009
AMRIK SINGH Vs. STATE OF PUNJAB
January 6, 2009
AMRIK SINGH ZORA SINGH AND ANOTHER Vs. NARINDER SINGH AND OTHERS
December 2, 2009
AMRIT LAL Vs. NUSRAT
November 12, 2009
AMRIT LAL JINDAL AND SONS (HUF) Vs. WEALTH TAX OFFICER
September 15, 2009
AMRIT PAL SINGH Vs. GURPREET KAUR
July 29, 2009
AMRITPAL KAUR Vs. STATE OF PUNJAB AND ORS.
April 21, 2009
AMRITSAR CENTRAL COOPERATIVE BANK LTD , AMRITSAR Vs. DEPUTY REGISTRAR (E) COOPERATIVE SOCIETIES, PUNJAB AND ANOTHER
July 15, 2009
ANAND GIRI MAHANT Vs. STATE OF HARYANA
October 28, 2009
ANAND KUMAR Vs. STATE OF HARYANA
September 3, 2009
ANAND SARRUP DASS CHELA MAHANT RAM SAWRUP DASS CHELA SHRI RATTAN DASS Vs. SARDAR SINGH AND ORS.
September 10, 2009
ANIL AND ORS. Vs. STATE OF HARYANA
April 17, 2009
ANIL DEWAN Vs. STATE
March 26, 2009
ANIL KUMAR Vs. EXECUTIVE ENGINEER
July 30, 2009
ANIL KUMAR Vs. STATE OF PUNJAB
March 21, 2009
ANIL KUMAR Vs. STATE OF PUNJAB
December 8, 2009
ANIL KUMAR Vs. STATE OF HARYANA AND OTHERS
October 24, 2009
ANIL KUMAR @ SUNIL Vs. STATE OF HARYANA
March 26, 2009
ANIL KUMAR AND ORS. Vs. STATE OF HARYANA AND ANR.
July 1, 2009
ANIL KUMAR DEV AND ANOTHER Vs. BRIJINDER KAUR AND ANOTHER
March 23, 2009
ANIL KUMAR JAGGI Vs. PRESIDING OFFICER
September 9, 2009
ANIL KUMAR KOHLI Vs. GENERAL PUBLIC
May 30, 2009
ANIL KUMAR UPPAL Vs. PUNJAB STATE ELECTRICITY BOARD
March 2, 2009
ANIL RAJPUT Vs. STATE OF HARYANA
April 21, 2009
ANIL SHARMA Vs. STATE OF PUNJAB
April 15, 2009
ANIL SPINNERS Vs. UTTAR HARYANA BIJLI VITRAM NIGAM LTD. AND ORS.
September 25, 2009
ANIL TOOLS AND FORGINGS Vs. CHIEF COMMISSIONER OF INCOME TAX
March 16, 2009
ANISA BEGUM Vs. ASSTT. COLLECTOR OF CUSTOMS
May 7, 2009
ANITA RANI Vs. STATE OF PUNJAB AND ANR.
February 11, 2009
ANITA WIFE OF ANUP SINGH Vs. STATE OF HARYANA
December 1, 2009
ANJAL KUMAR @ ANGEL KUMAR Vs. STATE OF PUNJAB
October 30, 2009
ANKIT GARG Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS
November 12, 2009
ANOKH SINGH Vs. STATE OF PUNJAB
April 18, 2009
ANOOP COOP. PRINTING & STATIONARY WORKS PRIMARY COOP. INDL. SOCIETY LTD Vs. REGISTRAR, COOPERATIVE SOCIETIES
July 8, 2009
ANU RADHA Vs. STATE OF HARYANA AND OTHERS
July 1, 2009
ANURAJ Vs. SHEEL BUILDCON PRIVATE LTD
March 17, 2009
ARATI BRICK CO. VILLAGE KHARWAN Vs. STATE OF HARYANA
May 19, 2009
ARJAN SINGH Vs. STATE OF HARYANA
December 8, 2009
ARJUN SINGH Vs. MAHESH SONI
December 1, 2009
ARJUN SINGH Vs. STATE OF PUNJAB AND OTHERS
March 26, 2009
ARJUN SINGH Vs. RAJBIR SINGH
November 3, 2009
ARPANA RESEARCH AND CHARITIES TRUST (REGD ) MADHUBAN Vs. PRESIDING OFFICER, LABOUR COURT, PANIPAT AND ANOTHER
February 24, 2009
ARPANA SHARMA Vs. RAJINDER SHARMA
May 30, 2009
ARTI DEVI Vs. SANJIV KAUSHAL
December 3, 2009
ARUN AGGARWAL Vs. SONIKA ARORA
December 17, 2009
ARUN KUMAR Vs. LAL CHAND
January 7, 2009
ARUN SABHARWAL Vs. ANIL SABHARWAL & ORS.
September 17, 2009
ARUNASH CHANDER KAUSHIK AND ORS. Vs. UNION TERRITORY
February 10, 2009
ARVIND BALONI Vs. ITAT AND ORS.
August 21, 2009
ARVIND KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
November 16, 2009
ARVIND SINGLA Vs. THE MANAGING COMMITTEE, VAISH TECHNICAL INSTITUTE AND ORS.
April 20, 2009
ARYA MITTER Vs. HARBANS LAL
May 18, 2009
ASHISH GOEL, ADVOCATE Vs. STATE OF PUNJAB AND ORS.
May 15, 2009
ASHISH NAYYAR Vs. SHELLY NAYYAR
May 8, 2009
ASHOK CHAUHAN AND ORS. Vs. GOVERNMENT/STATE OF HARYANA AND ORS.
May 1, 2009
ASHOK KHANNA AND ORS Vs. TTK PHARMA LIMITED AND OTHERS
July 1, 2009
ASHOK KUMAR Vs. VISHWAMITTER
December 4, 2009
ASHOK KUMAR Vs. STATE OF PUNJAB
April 21, 2009
ASHOK KUMAR Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
November 4, 2009
ASHOK KUMAR Vs. RAJ KUMAR MADAN MEMORIAL CHARITABLE TRUST
August 3, 2009
ASHOK KUMAR Vs. AMAN KUMAR
April 30, 2009
ASHOK KUMAR Vs. STATE OF PUNJAB
March 1, 2009
ASHOK KUMAR @ PAPPU Vs. THE STATE OF HARYANA
May 27, 2009
ASHOK KUMAR CHADHA Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED
August 3, 2009
ASHOK KUMAR JAIN Vs. HARYANA IRON & STEEL ROLLING MILL
August 31, 2009
ASHOK KUMAR MAHAJAN Vs. STATE OF PUNJAB
December 1, 2009
ASHOK KUMAR PANDHI Vs. ASHWANI KUMAR PANDHI
March 2, 2009
ASHOK PASWAN Vs. STATE OF PUNJAB
April 1, 2009
ASHU & OTHERS Vs. STATE OF HARYANA
August 20, 2009
ASHU KUMAR Vs. NARENDER KUMARI
August 11, 2009
ASHWANI CHADHA Vs. ROOP LAL
February 27, 2009
ASHWANI KUMAR Vs. UNION OF INDIA & OTHERS
November 20, 2009
ASRA TRADING AND FINANCE PRIVATE LIMITED AND ANR. Vs. MADAN LAL AND ORS.
April 21, 2009
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. P O CENTRAL GOVERNMENT INDUSTRIAL TRIPUNAL CUM LABOUR COURT
February 2, 2009
ASSOCIATION OF PUNJAB SELF FINANCED COLLEGE OF EDUCATION Vs. STATE OF PUNJAB AND OTHERS
July 15, 2009
ASSOCIATION OF PUNJAB SELF FINANCED COLLEGES OF EDUCATION Vs. STATE OF PUNJAB AND OTHERS
March 10, 2009
ATMA RAM Vs. STATE OF HARYANA
December 3, 2009
ATMA RAM SOHAN LAL AGENCIES (P.) LTD Vs. UNION OF INDIA
May 21, 2009
ATMA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
December 4, 2009
ATMA SINGH S/O GURDIAL SINGH Vs. LACHHMAN DASS S/O WALAITI RAM
August 10, 2009
ATTAR SINGH Vs. SHER SINGH
July 8, 2009
ATTAR SINGH Vs. AMARJIT SINGH
May 30, 2009
AVENTIS PHARMACEUTICALS INC. AND AMR TECHNOLOGY Vs. BARR LABORATORIES, INC. RANBAXY LABOTATORIES LTD
July 1, 2009
AVERY INDIA LIMITED Vs. PRESIDING OFFICER, LABOUR COURT-III AND ANR.
July 31, 2009
AVTAR SINGH Vs. BHUPINDER SINGH
August 24, 2009
AVTAR SINGH Vs. SURJIT KAUR
August 18, 2009
AVTAR SINGH Vs. RAJWANTI
May 11, 2009
AVTAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ORS
March 5, 2009
AVTAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS
May 14, 2009
AWADESH GOSWAMI Vs. K G KHOSLA
October 14, 2009
B. SINGH BHATTI Vs. STATE OF HARYANA AND ORS.
December 15, 2009
B.C. JAIN Vs. STATE OF U.T. CHANDIGARH
December 9, 2009
B.D. GOEL Vs. STATE OF HARYANA AND ORS.
May 7, 2009
B.K. DUPLEX BOARD LTD. Vs. SOUND FIBRE
May 14, 2009
B.R. MADAN Vs. COMMISSIONER OF INCOME TAX
August 28, 2009
BABA BUS SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
April 15, 2009
BABBAR BHAN Vs. STATE OF HARYANA
November 12, 2009
BABITA LAUL Vs. VIJAY LAUL
April 16, 2009
BABU RAM Vs. STATE OF HARYANA
April 23, 2009
BABU RAM GUPTA Vs. RAM PAL SINGH AND ANR.
May 29, 2009
BABU SINGH Vs. SHAMSHER SINGH
November 9, 2009
BABU SINGH Vs. STATE OF PUNJAB
December 8, 2009
BABU SINGH Vs. STATE OF PUNJAB AND OTHERS
August 7, 2009
BACHAN SINGH Vs. UNION TERRITORY, CHANDIGARH
April 27, 2009
BACHAN SINGH Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER
January 7, 2009
BACHAN SINGH (NOW DECEASED) THROUGH LEGAL REPRESENTATIVES Vs. GURSHARAN SINGH AND ORS.
May 19, 2009
BACHITTAR SINGH Vs. HARNEK SINGH
May 8, 2009
BADRI PARSHAD Vs. RAM NIWAS
May 5, 2009
BAGGAR SINGH @ GAGGI Vs. STATE OF HARYANA
August 12, 2009
BAGHEL SINGH Vs. KOTU KUMAR PHULL
August 28, 2009
BAGHEL SINGH Vs. RAJ KUMAR AND ORS.
April 21, 2009
BAHADUR SINGH Vs. STATE OF PUNJAB
April 23, 2009
BAHADUR SINGH Vs. JASWINDER KAUR
September 14, 2009
BAJRANG LAL Vs. RAM LAL TANTIA AND ORS.
February 6, 2009
BAL CHAND PARDEEP KUMAR Vs. STATE OF PUNJAB AND ANR.
February 17, 2009
BAL KRISHAN Vs. BHIM SAIN ARYA
May 18, 2009
BALBIR CHAND Vs. FINANCIAL COMMISSIONER
October 30, 2009
BALBIR KAUR Vs. HARJINDER SINGH
July 27, 2009
BALBIR KAUR Vs. RESHAM SINGH
July 27, 2009
BALBIR KAUR Vs. CHARANJIT SINGH
January 16, 2009
BALBIR KAUR Vs. PRESIDING OFFICER AND ANOTHER
February 27, 2009
BALBIR KAUR Vs. FINANCIAL COMMISSIONER, REVENUE AND OTHERS
December 2, 2009
BALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
January 21, 2009
BALBIR SINGH Vs. STATE OF PUNJAB
May 6, 2009
BALBIR SINGH Vs. HARBANS SINGH
February 10, 2009
BALBIR SINGH Vs. STATE OF HARYANA
December 21, 2009
BALBIR SINGH Vs. STATE OF HARYANA
December 14, 2009
BALBIR SINGH Vs. STATE OF HARYANA
November 18, 2009
BALBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
November 9, 2009
BALBIR SINGH & OTHER Vs. STATE OF PUNJAB AND ANOTHERS
May 7, 2009
BALBIR SINGH ALIAS FAUJI Vs. STATE OF PUNJAB
November 27, 2009
BALDEV PARSHAD Vs. RAJ KUMAR
January 13, 2009
BALDEV RAJ Vs. DINESH KUMAR
August 19, 2009
BALDEV RAJ Vs. STATE OF HARYANA
March 27, 2009
BALDEV RAJ Vs. UNION OF INDIA AND OTHERS
November 18, 2009
BALDEV RAJ KAPOOR Vs. STATE OF HARYANA
April 18, 2009
BALDEV SINGH Vs. KULBIR SINGH
July 23, 2009
BALDEV SINGH Vs. STATE OF HARYANA
September 22, 2009
BALDEV SINGH Vs. STATE OF PUNJAB
April 15, 2009
BALDEV SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
April 23, 2009
BALDEV SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB, CHANDIGARH AND ANOTHER
February 26, 2009
BALDEV SINGH Vs. PRESIDING OFFICER, LABOUR COURT, U T , CHANDIGARH AND ANOTHER
August 12, 2009
BALDEV SINGH Vs. KEWAL SINGH VIRDI AND ORS.
May 15, 2009
BALDEV SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER AND ORS.
March 25, 2009
BALDEV SINGH BAJWA Vs. BIMLA DAYAL
May 27, 2009
BALJEET SINGH Vs. KARAMJEET KAUR AND ANR.
December 17, 2009
BALJINDER SINGH Vs. THE STATE OF HARYANA
August 21, 2009
BALJINDER SINGH Vs. STATE OF HARYANA AND ORS.
April 21, 2009
BALJINDER SINGH Vs. STATE OF HARYANA
July 20, 2009
BALJINDER SINGH Vs. LT. COL. RATTAN SINGH
August 10, 2009
BALJINDER SINGH Vs. STATE OF PUNJAB
December 18, 2009
BALJIT AND OTHER Vs. STATE OF HARYANA AND ANOTHER
February 2, 2009
BALJIT KAUR Vs. MAKHAN SINGH
November 12, 2009
BALJIT KAUR Vs. STATE OF PUNJAB
April 21, 2009
BALJIT SINGH Vs. SUKHDEV SINGH
January 16, 2009
BALJIT SINGH Vs. STATE OF PUNJAB AND ANR.
April 21, 2009
BALJIT SINGH Vs. MANJIT SINGH AND ORS.
August 27, 2009
BALJIT SINGH Vs. RAGHUBIR SINGH
April 16, 2009
BALJIT SINGH Vs. AMRIK SINGH
March 6, 2009
BALJIT SINGH SANDHU Vs. CENTRAL BUREAU OF INVESTIGATION
December 4, 2009
BALKAR SINGH Vs. ASHOK KUMAR
March 2, 2009
BALKAR SINGH Vs. GURDIT SINGH
April 23, 2009
BALKRISHAN Vs. STATE OF HARYANA AND OTHERS
March 2, 2009
BALLAB LAL Vs. STATE OF HARYANA
May 1, 2009
BALOUR SINGH Vs. HAKAM SINGH
April 16, 2009
BALWANT RAI Vs. ZILA PARISHAD
May 20, 2009
BALWANT SINGH Vs. BUTA RAM
July 13, 2009
BALWANT SINGH Vs. STATE OF HARYANA
January 9, 2009
BALWANT SINGH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
January 31, 2009
BALWANT SINGH Vs. ASHOK KUMAR GOEL
July 17, 2009
BALWANT SINGH Vs. STATE OF PUNJAB
April 18, 2009
BALWANT SINGH AND ANR. Vs. SUCHA SINGH AND ORS.
August 3, 2009
BALWINDER KAUR Vs. SURJEET SINGH
January 20, 2009
BALWINDER KAUR Vs. PUNJAB THROUGH COLLECTOR
July 8, 2009
BALWINDER KAUR Vs. FINANCIAL COMMISSIONER
September 16, 2009
BALWINDER KUMAR ALIAS KAKA Vs. STATE OF PUNJAB
December 22, 2009
BALWINDER SINGH Vs. BOOTA SINGH
August 27, 2009
BALWINDER SINGH Vs. STATE OF PUNJAB
December 18, 2009
BALWINDER SINGH Vs. STATE OF HARYANA
January 20, 2009
BALWINDER SINGH Vs. STATE OF PUNJAB
July 16, 2009
BALWINDER SINGH Vs. STATE OF PUNJAB
September 18, 2009
BALWINDER SINGH @ TEELA AND ORS. Vs. STATE OF PUNJAB
April 23, 2009
BALWINDER SINGH @ WATTAN SINGH Vs. STATE OF PUNJAB
February 13, 2009
BALWINDER SINGH MINHAS Vs. RAKESH BUDHIRAJA
August 28, 2009
BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL
January 27, 2009
BANK OF INDIA Vs. OFFICIAL LIQUIDATOR
January 14, 2009
BANKE BIHARI Vs. PRABHU DAYAL AND ORS.
March 23, 2009
BANKE BIHARI; BANKE BIHARI Vs. STATE OF PUNJAB AND OTHERS; STATE OF PUNJAB AND OTHERS
February 10, 2009
BANSAL ALLOYS AND METALS (P.) LTD Vs. COMMISSIONER OF CUSTOMS
July 9, 2009
BANT SINGH Vs. STATE OF PUNJAB
November 16, 2009
BARINDER SINGH Vs. STATE OF PUNJAB
August 11, 2009
BARJINDER SINGH HAMDARD Vs. STATE OF PUNJAB
August 18, 2009
BASAKHA SINGH GHUNAS Vs. STATE OF PUNJAB
September 11, 2009
BASANTI DEVI Vs. PARMOD KUMAR
October 8, 2009
BASHIR MOHAMMAD Vs. STATE OF HARYANA
April 21, 2009
BATA INDIA LIMITED Vs. ASHOK KUMAR CHOPRA
February 18, 2009
BATA SHOE WORKERS UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOR COURT-I, FARIDABAD HARYANA AND ANOTHER
July 15, 2009
BATTAN CHAND Vs. KIRPAL SINGH
April 16, 2009
BEANT SINGH Vs. STATE OF PUNJAB
February 12, 2009
BEERA AND ORS. Vs. STATE OF PUNJAB
November 3, 2009
BEERA SINGH Vs. STATE OF PUNJAB
December 2, 2009
BEJUL SOMAIA Vs. STATE OF HARYANA
August 27, 2009
BELA SINGH AND ANOTHER Vs. RENU GARG
December 2, 2009
BHAG CHAND Vs. KHAZAN CHAND
July 9, 2009
BHAG CHAND Vs. MAYA DEVI
August 3, 2009
BHAG MASIH AND ORS Vs. LABOUR COURT, BHATINDA AND ANOTHER
April 21, 2009
BHAGTA RSM Vs. STATE OF HARYANA
December 8, 2009
BHAGWAN BAI Vs. CHIRANJI LAL
January 20, 2009
BHAGWAN DASS Vs. UNION OF INDIA
February 27, 2009
BHAGWAN DASS Vs. PREM CHAND
May 20, 2009
BHAGWAN KAUR Vs. MALWINDER SINGH
July 8, 2009
BHAGWAN SINGH Vs. RAJ KUMAR
July 23, 2009
BHAGWANT SINGH Vs. STATE OF PUNJAB AND OTHERS
February 17, 2009
BHAGWANTI AND ORS. Vs. THE STATE OF HARYANA AND ANR.
April 23, 2009
BHAGWAT DAYAL Vs. STATE OF PUNJAB
March 17, 2009
BHAGWATI PRASAD BAJAJ Vs. TRIGUN CHEMICAL LIMITED
January 14, 2009
BHAJAN KAUR Vs. STATE OF PUNJAB
November 5, 2009
BHAJNO Vs. BIMLA DEVI
October 27, 2009
BHAKRA BEAS MANAGEMENT BOARD Vs. PAWAN KUMAR AND ANOTHER
May 15, 2009
BHARAT Vs. STATE OF HARYANA AND OTHERS
October 8, 2009
BHARAT KAUSHIK Vs. ASHOK KUMAR GULATI AND ORS.
April 1, 2009
BHARAT KHARBANDA Vs. NEW INDIA ASSURANCE CO LTD
April 16, 2009
BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF PUNJAB AND ANR.
July 21, 2009
BHARAT SINGH AND OTHERS Vs. DIVISIONAL CANAL OFFICER AND OTHERS
November 11, 2009
BHARPAI Vs. PREM KAUR AND OTHERS
December 2, 2009
BHARPUR SINGH Vs. FINANCIAL COMMISSIONER
August 31, 2009
BHARPUR SINGH Vs. PARAMJIT KAUR
September 18, 2009
BHARPUR SINGH Vs. PUNJAB MANDI BOARD
December 23, 2009
BHARTIA CUTLER HAMMER Vs. PRESIDING OFFICER
January 6, 2009
BHATERI DEVI Vs. SURENDER SINGH
July 1, 2009
BHATIA BROTHERS Vs. THE HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
April 20, 2009
BHAVNA @ SAHAR WASIF Vs. FLG. OFF. RAJIV GAKHAR
September 1, 2009
BHAVNISH SHARMA AND ORS. Vs. STATE OF HARYANA AND ORS.
April 21, 2009
BHAWANI SAHAI Vs. MUSADI LAL AND OTHERS
December 3, 2009
BHEEM SAIN Vs. ARJUN SINGH
April 17, 2009
BHIM LAL Vs. STATE BANK OF INDIA & OTHERS
January 29, 2009
BHIM RAO AMBEDKAR EDUCATION SOCIETY (REGD ), KHERI MARKANDA, KURUKSHETRA Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
October 7, 2009
BHIM SAIN Vs. STATE OF HARYANA
March 21, 2009
BHIM SAIN Vs. KAUSHALYA DEVI ALIAS PREM LATA
July 20, 2009
BHIM SAIN WADHWA Vs. ASHOK
July 15, 2009
BHIM SEN SHARMA Vs. PRESIDING OFFICER, LABOUR COURT
August 28, 2009
BHIM SINGH Vs. HARYANA STATE
August 5, 2009
BHIM SINGH Vs. STATE OF HARYANA
January 22, 2009
BHIM SINGH Vs. STATE OF HARYANA
April 22, 2009
BHIM SINGH @ BHIMA Vs. STATE OF HARYANA
March 27, 2009
BHIM SINGH AND ANR. Vs. DEV RAJ AND ORS.
April 21, 2009
BHIM SINGH NAIB SUBEDAR (RETIRED) DURGA COLONY, NEAR ADULT EDUCATION OFFICE, ROHTAK Vs. CHAIRMAN, GOLDEN LION, P H & H P AREA CANTEEN, MANAGING COMMITTEE, HEAD QUARTER, P H & H P AREA SHIMLA (HP) AND OTHERS
April 16, 2009
BHIM SON OF JOGA RAM Vs. DESHRAJ AND ORS.
November 16, 2009
BHIMA Vs. COMMISSIONER, HISAR DIVISION, HISAR AND OTHERS
April 27, 2009
BHIWANI TEXTILE MILLS, BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS
October 15, 2009
BHOGPUR CO-OPERATIVE SUGAR MILLS LTD Vs. LABOUR COURT JALANDHAR AND OTHERS
May 26, 2009
BHOLI MALHOTRA Vs. BANK OF BARODA
March 20, 2009
BHUP SINGH Vs. KHUSHAL SINGH
December 9, 2009
BHUP SINGH Vs. STATE OF HARYANA
February 2, 2009
BHUPINDER KAUR Vs. STATE OF PUNJAB & OTHERS
May 4, 2009
BHUPINDER LAL AND ANOTHER Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB, CHANDIGARH AND OTHERS
February 4, 2009
BHUPINDER PAL SINGH Vs. SUKHWINDER KAUR
December 2, 2009
BHUPINDER SINGH Vs. STATE OF PUNJAB
December 22, 2009
BHUPINDER SINGH Vs. STATE OF PUNJAB
September 4, 2009
BHUPINDER SINGH Vs. ROOP SINGH
January 29, 2009
BHUPINDER SINGH BAINS Vs. PUNJAB & SIND BANK AND OTHERS
May 15, 2009
BHUPINDER SINGH CHAWLA Vs. SMT. RAJWINDER KAUR
April 20, 2009
BHUSHAN KUMAR Vs. STATE OF PUNJAB
March 9, 2009
BIHARI LAL Vs. STATE OF HARYANA
August 21, 2009
BIJENDER SINGH Vs. STATE OF HARYANA
December 9, 2009
BIMAL KAUR & ANR. Vs. JOGINDER KAUR
May 20, 2009
BIMLA DEVI Vs. PEPSU ROAD TRANSPORT CORPORATION
March 17, 2009
BINDER KAUR Vs. SURJIT SINGH
May 4, 2009
BINDRA CONTRACTORS Vs. UNION OF INDIA
September 7, 2009
BIR PAL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD AND ANOTHER
March 27, 2009
BIRENDER SINGH Vs. DINESH KUMAR
October 28, 2009
BIRLA CORPORATION LTD AUTO TRIM DIVISION EMPLOYEES UNION Vs. STATE OF HARYANA AND OTHERS
September 5, 2009
BIRMA Vs. BHAL SINGH
December 1, 2009
BIRU RAM Vs. BARKHA RAM
January 16, 2009
BISHAMBAR DASS Vs. STATE OF HARYANA AND ORS.
April 2, 2009
BISHAMBER DUTT Vs. UNION OF INDIA AND OTHERS
November 11, 2009
BISHAN DASS Vs. PUNJAB DAIRY DEVELOPMENT CORPORATION AND OTHERS
July 15, 2009
BOMBAY MOTORS Vs. BHAGWANTI
February 27, 2009
BOOTA SINGH Vs. CHANDIGARH TRANSPORT UNDERTAKING AND ANOTHER
May 6, 2009
BRAHMA NAND Vs. STATE OF PUNJAB
March 23, 2009
BRIJ LAL (DECEASED) Vs. BOOTA SINGH AND ORS.
December 16, 2009
BRIJ MOHAN Vs. STATE OF HARYANA AND ORS.
April 21, 2009
BRIJ MOHAN SAGAR & ANOTHER Vs. STATE OF HARYANA & ANOTHER
August 5, 2009
BRIJ MOHAN SHARMA Vs. CHD. ADMN. AND ORS.
April 23, 2009
BROTHERS GAS AGENCY Vs. HEMKUNT GASES P. LTD.
May 28, 2009
BUDH DASS, MAHANT KUTIA NARAIN DASS JAMNA DASS Vs. GRAM PANCHAYAT, JHANSA
March 4, 2009
BUDH RAM Vs. STATE OF HARYANA
December 9, 2009
BUDH RAM Vs. STATE OF HARYANA
May 22, 2009
BUDH RAM ALIAS BUDH SINGH Vs. DEEPTI UMA SHANKAR
October 20, 2009
BUDH SINGH DHAHAN Vs. MALKIAT SINGH
January 28, 2009
BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
May 22, 2009
BUR SINGH Vs. STATE OF PUNJAB
February 19, 2009
BUTA SINGH Vs. HARBHAJAN SINGH AND ANOTHER
April 20, 2009
CAP. (RETD.) MANMOHAN LOWE AND ORS. Vs. STATE OF HARYANA AND ORS.
September 9, 2009
CEMENT CORPORATION OF INDIA LTD Vs. PRESIDING OFFICER LABOUR COURT CUM INDUSTRIAL TRIBUNAL HISSAR
August 28, 2009
CENTRAL BANK OF INDIA Vs. NACHHATTAR SINGH
January 3, 2009
CENTRAL BANK OF INDIA Vs. NACHHATTAR SINGH
January 30, 2009
CENTRAL TOOL ROOM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR.
September 8, 2009
CHAJJU RAM AND ANR. Vs. STATE OF PUNJAB AND ORS.
November 28, 2009
CHAMAN SINGH AND ORS. Vs. BALWINDER SINGH AND ORS.
April 16, 2009
CHAMELI Vs. SUBE SINGH
September 4, 2009
CHAMELI Vs. NARESH KUMARI
August 20, 2009
CHAMKAUR SINGH Vs. STATE OF PUNJAB
July 15, 2009
CHAND RAM Vs. RAJINDER PARSHAD
August 6, 2009
CHAND SINGH Vs. STATE OF PUNJAB
February 4, 2009
CHANDAN SINGH Vs. VIRENDER RAJ
January 19, 2009
CHANDER BHUSAN ANAND Vs. DEVINDER KUMAR SINGLA
November 11, 2009
CHANDER DASS AND ANR. Vs. TARSEM SINGH AND ORS.
September 11, 2009
CHANDER KALAN Vs. ROSHAN LAL
May 8, 2009
CHANDER KANT Vs. PRESIDING OFFICER
August 21, 2009
CHANDER MOHAN SAHDEV Vs. CHANDIGARH ADMINISTRATION
July 23, 2009
CHANDER PAL Vs. STATE OF HARYANA
December 22, 2009
CHANDER SHEKHAR Vs. BISHAN DEVI THROUGH LRS
March 2, 2009
CHANDER SHEKHAR Vs. STATE OF HARYANA
July 27, 2009
CHANDER SINGH Vs. STATE OF HARYANA AND OTHERS
January 9, 2009
CHANDER SINGH RATHI Vs. STATE BANK OF INDIA AND ANOTHER
February 6, 2009
CHANDIGARH ADMINISTRATION Vs. U T PENSIONERS WELFARE ASSOCIATION AND OTHERS
January 6, 2009
CHANDIGARH ADMINISTRATION Vs. NEMO
June 9, 2009
CHANDIGARH ADMINISTRATION Vs. NEMO
July 17, 2009
CHANDIGARH ADMINISTRATION AND ANR. Vs. RAM CHANDER SAINI AND ANR.
October 9, 2009
CHANDRIKA YADAV Vs. AMAN SCALES (P) LTD FARIDABAD AND ANOTHER
July 3, 2009
CHARAN DASS Vs. FINANCIAL COMMISSIONER
February 17, 2009
CHARAN SINGH Vs. STATE OF HARYANA AND OTHERS
December 3, 2009
CHARAN SINGH AND ANR. Vs. MANI KANT AND ORS.
March 27, 2009
CHARANJIT Vs. STATE OF PUNJAB
April 15, 2009
CHARANJIT Vs. NAGAR PANCHAYAT BEGOWAL
August 24, 2009
CHARANJIT SINGH Vs. STATE OF PUNJAB
July 7, 2009
CHARANJIT SINGH Vs. STATE OF HARYANA
April 2, 2009
CHARANJIT SINGH CHAWLA Vs. STATE OF PUNJAB
January 23, 2009
CHATTER SINGH Vs. ZILE SINGH
January 8, 2009
CHET RAM AND OM PARKASH Vs. POWER GRID CORPORATION OF INDIA LIMITED
November 4, 2009
CHETAN K. SINGH Vs. CITI BANK
October 12, 2009
CHETAN K. SINGH Vs. CITI BANK N.A.
May 7, 2009
CHETNA ESTATE PVT LIMITE Vs. STATE OF HARYANA
July 1, 2009
CHHAT RAM Vs. LAKHPAT
August 17, 2009
CHHELLU Vs. STATE OF HARYANA
April 29, 2009
CHHOTA KHAN Vs. STATE OF PUNJAB
February 11, 2009
CHIEF ENGINEER, P.W.D. PUBLIC HEALTH BRANCH AND ORS. Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
August 6, 2009
CHIEF ENGINEER, RANJIT SAGAR DAM PROJECT, SHAHPURKANDI TOWNSHIP Vs. WORKMEN, THEIN DAM WORKERS UNION (REGD ) CITU
May 6, 2009
CHIEF EXECUTIVE OFFICER Vs. PURAN SINGH
December 17, 2009
CHIMAN LAL Vs. STATE OF HARYANA
April 30, 2009
CHITRA TALKIES Vs. PRESIDING OFFICER AND ANR.
April 2, 2009
CHOPRA JEWELLERS Vs. RAJENDER PAL GUPTA
September 16, 2009
CHUHAR SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
February 11, 2009
CHUNI LAL AND HARKESH Vs. FINANCIAL COMMISSIONER REVENUE AND SECRETARY TO GOVERNMENT AND ORS.
October 26, 2009
CIVTECH ENGINEERS PVT. LTD Vs. HARYANA OFFICER COOPERATIVE GROUP HOUSING SOCIETY
March 30, 2009
COL KULWINDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
January 6, 2009
COMMISSIONER OF C EX , CHANDIGARH-I Vs. G S RADIATORS
January 16, 2009
COMMISSIONER OF C EX , DELHI-III Vs. NEEL METAL PRODUCTS LTD
January 7, 2009
COMMISSIONER OF C EX , JALANDHAR Vs. AFCONS PAULING JOINT VENTURE
January 29, 2009
COMMISSIONER OF C EX , JALANDHAR Vs. KENT MALLEABLES PVT LTD
August 27, 2009
COMMISSIONER OF C EX , LUDHIANA Vs. SUPREME POLYTUBES (P) LTD
October 5, 2009
COMMISSIONER OF C EX, GURGAON Vs. RELIANT PACKING FILMS LTD
July 13, 2009
COMMISSIONER OF C. EX. Vs. FREEMAN MEASURE PVT. LTD.
November 30, 2009
COMMISSIONER OF C. EX. Vs. SRI MANI RAM SYNTHETICS PVT. LTD.
March 17, 2009
COMMISSIONER OF C. EX. Vs. ESS ESS KAY ENGG. CO. LTD.
September 9, 2009
COMMISSIONER OF C. EX. Vs. MOHAN BOTTLING CO. (P) LTD.
January 22, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN ALLOYS
November 16, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. SWASTIC STEEL WORKS
July 8, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. GARG INDUSTRIES
December 16, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. DINESH KUMAR AGGARWAL
October 26, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. DCM ENGINEERING PRODUCTS
April 16, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. HARI CONCAST (P) LTD.
April 20, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. GARG STEELS AND AGRO INDUSTRIES
September 14, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. MODI SALES
December 3, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI UDYOG LIMITED
August 17, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN POLYSTER LINES
February 25, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. KULCIP MEDICINES (P.) LTD
February 24, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. MALWA INDUSTRIES LTD
April 30, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. A R ALLOYS
May 12, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. BRIGHT BROTHERS LIMITED
January 23, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. GARIMA ENTERPRISES
January 6, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. DARMANIA ENTERPRISES
April 17, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. LAXMI COLOUR LAB
April 20, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. SINGHAL STRIPS LTD.
December 16, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. ASHWANI NUT BOLTS INDUSTRIES
August 17, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. ANNAPURNA IMPEX PVT LTD
August 18, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. MARUTI UDYOG LIMITED
August 12, 2009
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. R.K. ASSOCIATES
January 6, 2009
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. DARMANIA TELECOM
February 12, 2009
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. FAS KUSUM ISPAT (P.) LTD
February 25, 2009
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. J.R. FABRICS (P) LTD
April 30, 2009
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. B.T. STEELS LIMITED
December 15, 2009
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. D.C.M. ENGINEERING PRODUCTS
April 30, 2009
COMMISSIONER OF CENTRAL EXCISE, JALANDHAR Vs. KNIT FOULD PVT LTD
April 24, 2009
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. OSWAL WOOLEN MILLS
April 29, 2009
COMMISSIONER OF CENTRAL EXCISE, PANCHKULA Vs. POLYPLASTICS
January 16, 2009
COMMISSIONER OF CENTRAL EXCISE, PANCHKULA Vs. SPECIAL MACHINE
August 3, 2009
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. GIANS ENTERPRISES
February 12, 2009
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. DEEBEE MARKETING PVT. LTD.
April 21, 2009
COMMISSIONER OF CUSTOMS (PREVENTIVE) AMRITSAR Vs. PULSO COPIERS
April 20, 2009
COMMISSIONER OF GIFT TAX Vs. RIPAN KUMAR
January 9, 2009
COMMISSIONER OF INCOME TAX Vs. HARJINDER KAUR
January 12, 2009
COMMISSIONER OF INCOME TAX Vs. BHARAT LAL DAGAR (HUF)
November 16, 2009
COMMISSIONER OF INCOME TAX Vs. PUNJAB ENERGY DEVELOPMENT AGENCY
July 31, 2009
COMMISSIONER OF INCOME TAX Vs. MR. HARJIT SINGH, PROP. SABARWAL INTERNATIONAL
August 4, 2009
COMMISSIONER OF INCOME TAX Vs. PUNEET UDYOG
August 4, 2009
COMMISSIONER OF INCOME TAX Vs. FAIR DEAL TRADERS
July 17, 2009
COMMISSIONER OF INCOME TAX Vs. STAR RESORTS (P.) LTD
March 4, 2009
COMMISSIONER OF INCOME TAX Vs. HARYANA WAREHOUSING CORPORATION
July 1, 2009
COMMISSIONER OF INCOME TAX Vs. LAL WOOLLEN AND SILK MILLS (P) LTD
March 18, 2009
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE ELECTRICITY BOARD
July 9, 2009
COMMISSIONER OF INCOME TAX Vs. SIDHARTHA ENTERPRISES
July 14, 2009
COMMISSIONER OF INCOME TAX Vs. RAJIV AGNIHOTRI
November 16, 2009
COMMISSIONER OF INCOME TAX Vs. PARKASH INDUSTRIES LTD.
October 28, 2009
COMMISSIONER OF INCOME TAX Vs. RAJ BRICKS INDUSTRY
July 15, 2009
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSTITUTE & FINANCIAL MANAGEMENT
August 3, 2009
COMMISSIONER OF INCOME TAX Vs. SHAHABAD COOP. SUGAR MILLS LTD.
October 12, 2009
COMMISSIONER OF INCOME TAX Vs. RASAN DETERGENTS (P) LTD.
February 25, 2009
COMMISSIONER OF INCOME TAX Vs. SHRI KHACHERU (HUF)
August 18, 2009
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT
November 4, 2009
COMMISSIONER OF INCOME TAX Vs. PORRITS AND SPENCERS (ASIA) LTD.
July 30, 2009
COMMISSIONER OF INCOME TAX Vs. PORRITS AND SPENCER (ASIA) LTD.
September 15, 2009
COMMISSIONER OF INCOME TAX Vs. PUNJAB LEASING (P) LTD.
April 30, 2009
COMMISSIONER OF INCOME TAX Vs. CENTRAL MALL
November 10, 2009
COMMISSIONER OF INCOME TAX Vs. N.W.W.
July 22, 2009
COMMISSIONER OF INCOME TAX Vs. S.K. KAINTAL
March 4, 2009
COMMISSIONER OF INCOME TAX Vs. SARVHITKARI EDUCATION SOCIETY
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. RIETA BISCUIT CO. (P) LTD.
November 4, 2009
COMMISSIONER OF INCOME TAX Vs. NUCHEM LIMITED
July 15, 2009
COMMISSIONER OF INCOME TAX Vs. CEBON INDIA LTD.
July 7, 2009
COMMISSIONER OF INCOME TAX Vs. SHAKUNTALA DEVI
July 21, 2009
COMMISSIONER OF INCOME TAX Vs. MARUTI EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.
May 22, 2009
COMMISSIONER OF INCOME TAX Vs. LAKHANI INDIA LTD.
November 16, 2009
COMMISSIONER OF INCOME TAX Vs. GP INTERNATIONAL LTD.
December 2, 2009
COMMISSIONER OF INCOME TAX Vs. SUNIL KUMAR GOEL
March 3, 2009
COMMISSIONER OF INCOME TAX Vs. MANDEEP SINGH
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. OSCAR LABORATORIES (P) LTD
February 26, 2009
COMMISSIONER OF INCOME TAX Vs. ROADMASTER INDUSTRIES OF INDIA (P.) LIMITED
July 3, 2009
COMMISSIONER OF INCOME TAX Vs. MANAV MANGAL SOCIETY
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. ROCKMAN CYCLE INDUSTRIES (P) LTD.
August 7, 2009
COMMISSIONER OF INCOME TAX Vs. PEARL WOOLLEN MILLS
November 12, 2009
COMMISSIONER OF INCOME TAX Vs. SIMLA CHANDIGARH DIOCESE SOCIETY
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. ASHOK ARORA
March 9, 2009
COMMISSIONER OF INCOME TAX Vs. BHAGYODAY INVESTMENT (P) LTD.
August 7, 2009
COMMISSIONER OF INCOME TAX Vs. UNIQUE AUTOFELTS (P) LTD.
August 17, 2009
COMMISSIONER OF INCOME TAX Vs. LAL SINGH
November 20, 2009
COMMISSIONER OF INCOME TAX Vs. SITA DEVI JUNEJA
December 2, 2009
COMMISSIONER OF INCOME TAX Vs. SUBRATA DUTTA CHOUDHARY
November 25, 2009
COMMISSIONER OF INCOME TAX Vs. VILLAGE LIFE IMPROVEMENT FOUNDATION
October 6, 2009
COMMISSIONER OF INCOME TAX Vs. EXECUTIVE ENGINEER
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. PATIALA DISTT. CO-OP. MILK PRODUCERS UNION
August 19, 2009
COMMISSIONER OF INCOME TAX Vs. SSP LTD.
August 20, 2009
COMMISSIONER OF INCOME TAX Vs. MODI INDUSTRIAL CORPORATION
November 25, 2009
COMMISSIONER OF INCOME TAX Vs. PUNJAB GAS CYLINDER LTD.
November 13, 2009
COMMISSIONER OF INCOME TAX Vs. ABHINASH GUPTA
December 11, 2009
COMMISSIONER OF INCOME TAX Vs. MAJESTIC AUTO LTD.
August 17, 2009
COMMISSIONER OF INCOME TAX Vs. GIANI RAM & COMPANY
July 16, 2009
COMMISSIONER OF INCOME TAX Vs. SOCCER INTERNATIONAL LTD.
July 21, 2009
COMMISSIONER OF INCOME TAX Vs. J.M.P. MANUFACTURING CO.
July 7, 2009
COMMISSIONER OF INCOME TAX Vs. WINSOME TEXTILE INDUSTRIES LTD.
August 25, 2009
COMMISSIONER OF INCOME TAX Vs. SAS EDUCATIONAL SOCIETY
August 5, 2009
COMMISSIONER OF INCOME TAX Vs. GANESH STEEL INDUSTRIES
July 8, 2009
COMMISSIONER OF INCOME TAX Vs. MAHASABHA GURUKUL VIDYAPEETH HARYANA
August 20, 2009
COMMISSIONER OF INCOME TAX Vs. SUKHJIT STARCH & CHEMICALS LTD.
July 29, 2009
COMMISSIONER OF INCOME TAX Vs. SPEEDWAYS RUBBER (P) LTD.
October 22, 2009
COMMISSIONER OF INCOME TAX Vs. ARORA ALLOYS LTD.
October 23, 2009
COMMISSIONER OF INCOME TAX Vs. DHANI RAM
July 2, 2009
COMMISSIONER OF INCOME TAX Vs. ARISUDANA SPINNING MILLS LTD
November 19, 2009
COMMISSIONER OF INCOME TAX Vs. DIPLAST PLASTICS LTD.
July 24, 2009
COMMISSIONER OF INCOME TAX Vs. GEMI MOTORS INDIA (P) LTD.
September 2, 2009
COMMISSIONER OF INCOME TAX Vs. PRAN NATH GUPTA
November 13, 2009
COMMISSIONER OF INCOME TAX Vs. INDERSONS LEATHER (P) LTD.
August 24, 2009
COMMISSIONER OF INCOME TAX Vs. KISHAN CHAND
November 9, 2009
COMMISSIONER OF INCOME TAX Vs. SANT RAM MANGAT RAM
February 17, 2009
COMMISSIONER OF INCOME TAX Vs. INVESTMENT TRUST OF INDIA LTD.
August 11, 2009
COMMISSIONER OF INCOME TAX Vs. ATAM VALVES (P) LTD.
July 22, 2009
COMMISSIONER OF INCOME TAX Vs. PREM NARAIN BHATIA
December 3, 2009
COMMISSIONER OF INCOME TAX Vs. RANDOM CONSTRUCTORS PVT LTD
July 28, 2009
COMMISSIONER OF INCOME TAX Vs. SHRI RAJESH RANA
July 7, 2009
COMMISSIONER OF INCOME TAX I Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
August 25, 2009
COMMISSIONER OF INCOME TAX, CHANDIGARH-II Vs. R.P.S. HOTELS (P.) LTD.
July 23, 2009
COMMISSIONER OF INCOME TAX, KARNAL Vs. NICE OVERSEAS
August 24, 2009
COMMISSIONER OF INCOME TAX-I Vs. KINGS EXPORTS
August 25, 2009
COMMISSIONER OF INCOME TAX-I Vs. TORQUE PHARMACEUTICALS PVT. LIMITED
October 15, 2009
COMMISSIONER OF INCOME TAX-II Vs. HERO CYCLES LTD.
November 4, 2009
COMMISSIONER OF INCOME TAX-II Vs. NANK MILK FOOD (INDIA) PVT. LTD.
August 27, 2009
COMMISSIONER OF INCOME TAX-II Vs. SIKH EDUCATION SOCIETY
August 3, 2009
COMMISSIONER OF INCOME TAX-II, CHANDIGARH Vs. AMARJIT SINGH RANDHAWA
January 23, 2009
COMMISSIONER OF INCOME-TAX Vs. BRIJ PAL SHARMA
February 17, 2009
COMMISSIONER OF INCOME-TAX Vs. PUNJAB STATE WAREHOUSING CORPORATION
January 15, 2009
COMMISSIONER OF INCOME-TAX Vs. N.P. GARODIA
January 13, 2009
COMMISSIONER OF INCOME-TAX Vs. MAJESTIC AUTO LTD
January 20, 2009
COMMISSIONER OF INCOME-TAX Vs. STEEL STRIPS LTD
January 14, 2009
COMMISSIONER OF INCOME-TAX Vs. SANJEEV KUMAR JAIN
January 16, 2009
COMMISSIONER OF INCOME-TAX Vs. S.K. OHRI
February 4, 2009
COMMISSIONER OF INCOME-TAX Vs. AJMER SINGH
January 16, 2009
COMMISSIONER OF INCOME-TAX Vs. INDUSTRIAL CABLES (INDIA) LIMITED
January 27, 2009
COMMISSIONER OF INCOME-TAX Vs. PUNJAB FINANCIAL CORPORATION
February 2, 2009
COMMISSIONER OF WEALTH TAX Vs. R.K. MEHRA
July 15, 2009
COMMISSIONER OF WEALTH TAX Vs. VARDHMAN POLYTEX LTD.
July 20, 2009
COMMISSIONER OF WEALTH TAX Vs. SATINDER KUMAR LEEKHA
January 6, 2009
COMMISSIONER OF WEALTH TAX, JALANDHAR Vs. ONKAR NATH PROP.
January 14, 2009
COMMISSIONER SECRETARY, PRINTING AND STATIONERY Vs. PRESIDING OFFICER, LABOUT COURT, U.T.
February 13, 2009
COMMISSIONER, CENTRAL EXCISE Vs. NESTLE INDIA LIMITED
August 11, 2009
COMMISSIONER, CENTRAL EXCISE Vs. BIRLA VXL INDIA LTD.
January 29, 2009
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. UNIPRODUCTS (INDIA) LIMITED
January 27, 2009
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. A.D. COMMUNICATION
May 5, 2009
COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE Vs. BHANDARI HOSIERY EXPORTS LTD.
November 17, 2009
COMMISSIONER, CENTRAL EXCISE, LUDHIANA Vs. NESTLE INDIA LIMITED, MOGA AND ANOTHER
February 3, 2009
COMMR OF C EX , CHANDIGARH Vs. CHANDIGARH PETRO FOAM (P) LTD
January 12, 2009
COMMR OF C EX , LUDHIANA Vs. MALWA COTTON SPINNING MILLS LTD
July 15, 2009
COMMR OF C EX , LUDHIANA Vs. MALERKOTLA STEELS & ALLOYS PVT LTD
July 28, 2009
COMMR OF C EX, CHANDIGARH Vs. GOPAL MILLS
January 15, 2009
COMMR OF C EX, JALANDHAR Vs. JCT LTD
January 7, 2009
COMMR OF C EX, LUDHIANA Vs. RALSON CARBON BLACK LTD
August 18, 2009
COMMR. OF C. EX. Vs. STEEL CRAFT (INDIA)
October 22, 2009
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
March 17, 2009
COURT ON ITS OWN MOTION Vs. B.I.S. CHAHAL
May 29, 2009
COURT ON ITS OWN MOTION Vs. AMIT KUMAR JAIN
May 14, 2009
COURTS ON ITS OWN MOTION Vs. HARDEEP SINGH
April 29, 2009
COVENTRY COIL-O-MATIC (HARYANA) LIMITED Vs. ICICI BANK LIMITED
February 10, 2009
COVENTRY COIL-O-MATIC (HARYANA) LTD. Vs. ICICI BANK LTD.
July 28, 2009
CYBERSYS INFOTECH LTD. Vs. DISTRICT MAGISTRATE AND ORS.
March 27, 2009
D H T C INDIA LTD Vs. NEW INDIA ASSURANCE CO LTD
January 22, 2009
D K SINHA AND OTHERS Vs. RAVINDER SINGH LAMBA AND OTHERS
March 4, 2009
D.A.V. COLLEGE Vs. STATE OF PUNJAB AND ORS.
April 21, 2009
D.C. ALIAS DEPUTY RAM Vs. STATE OF HARYANA
April 20, 2009
D.K. CHEMICALS LTD Vs. RANA MAHENDRA PAPERS LTD
February 17, 2009
DABWALI FIRE TRAGEDY VICTIMS ASSOCIATION Vs. UNION OF INDIA
November 9, 2009
DAINIK BHASKAR Vs. DEEPAK RAJ AND ORS.
February 4, 2009
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. ELECTRICITY OMBUDSMAN
November 25, 2009
DALBIR KAUR Vs. GRAM PANCHAYAT
May 27, 2009
DALBIR SINGH Vs. STATE BANK OF PATIALA AND ANOTHER
March 20, 2009
DALBIR SINGH @ CHEELU Vs. STATE OF PUNJAB
December 17, 2009
DALBIR SINGH AND ORS Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
July 30, 2009
DALER SINGH Vs. DISTRICT FOOD & SUPPLIES CONTROLLER
August 19, 2009
DALHOUSINE PUBLIC SCHOOL EDUCATION SOCIETY Vs. CHIEF COMMISSIONER OF INCOME
September 22, 2009
DALIP SINGH Vs. STATE OF HARYANA
February 11, 2009
DALIP SINGH Vs. STATE OF HARYANA AND ANR.
March 26, 2009
DALIP SINGH Vs. SUMAN DEVI
May 29, 2009
DALIP SINGH Vs. GRAM PANCHAYAT, VILLAGE BHARTANA
July 15, 2009
DALIP SINGH Vs. BALWINDER SINGH
August 17, 2009
DALIP SINGH (DECEASED) THROUGH LRS. AND ORS. Vs. STATE OF PUNJAB AND ANR.
April 27, 2009
DALIP SINGH ALIAS DEEPA Vs. STATE OF PUNJAB
September 18, 2009
DALIP SINGH AND ORS. Vs. JAGIR SINGH AND ANR.
September 14, 2009
DALIP SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
April 1, 2009
DALIPA @ DHAKKAR SHAH Vs. PUNJAB WAKF BOARD
December 1, 2009
DALJIT KAUR Vs. HARI SINGH
January 15, 2009
DALJIT RAI OBERAI Vs. THE FINANCIAL COMMISSIONER AND SECRETARY REHABILITATION DEPARTMENT, HARYANA AND OTHERS
July 13, 2009
DALJIT SINGH Vs. STATE OF PUNJAB
May 8, 2009
DALJIT SINGH RANDHAWA Vs. UNION OF INDIA (UOI) AND ORS.
March 30, 2009
DANPATH SINGH RANGA Vs. STATE OF HARYANA AND OTHERS
October 13, 2009
DARBARA SINGH AND ORS. Vs. BHULLAR PYAR BUS SERVICE (REGD.) AND ORS.
March 26, 2009
DARSHAN KAUR Vs. AMRITSAR PRIMARY COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LIMITED
December 1, 2009
DARSHAN KAUR Vs. STATE OF PUNJAB AND OTHERS
January 12, 2009
DARSHAN KUMAR Vs. STATE BANK OF INDIA AND ANR.
January 20, 2009
DARSHAN LAL Vs. BALWANT RAI
August 7, 2009
DARSHAN LAL Vs. STATE OF HARYANA
April 30, 2009
DARSHAN SINGH Vs. BANK OF BARODA
January 30, 2009
DARSHAN SINGH Vs. STATE OF PUNJAB
May 15, 2009
DARSHAN SINGH Vs. STATE OF HARYANA
January 7, 2009
DARSHAN SINGH Vs. FINANCIAL COMMISSIONER
August 17, 2009
DARSHAN SINGH Vs. STATE OF PUNJAB
April 21, 2009
DARSHAN SINGH Vs. NEW TIBBA COOPERATIVE AGRICULTURAL SERVICE SOCIETY
April 15, 2009
DARSHAN SINGH Vs. STATE OF PUNJAB
December 17, 2009
DARSHAN SINGH Vs. STATE OF PUNJAB
December 10, 2009
DARSHAN SINGH S/O GIAN SINGH R/O VILLAGE BEGOWAL, TEHSIL BHOLATH, DISTRICT KAPURTHALA Vs. BALWINDER KAUR AND OTHERS
August 4, 2009
DARSHANA KUMARI Vs. KALI RAM AND OTHERS
December 2, 2009
DASS KUMAR Vs. TILAK RAJ
February 3, 2009
DASS RAM Vs. FINANCIAL COMMISSIONER AND ORS.
March 26, 2009
DAULTABAD ROAD INDUSTRIAL AREA ASSOCIATION (REGD.) AND ANR., COSCO (INDIA) KAMGAR UNION Vs. STATE OF HARYANA AND ORS.
December 23, 2009
DAV CENTENARY PUBLIC SCHOOL Vs. LALITA AND ORS.
August 11, 2009
DAVINDER KAUR Vs. STATE
April 15, 2009
DAVINDER SINGH Vs. ATTRO
August 13, 2009
DAVINDER SINGH Vs. UNION OF INDIA & OTHERS
July 6, 2009
DAYA Vs. AJIT
August 20, 2009
DAYA KISHAN Vs. CHANDER PATI ETC.
July 20, 2009
DAYA NAND SWAMI Vs. STATE OF HARYANA
April 20, 2009
DAYAL SINGH Vs. UHBVN, PANCHKULA AND OTHERS
April 28, 2009
DEEP MALHOTRA AND ORS. Vs. THE CHIEF COMMISSIONER OF INCOME TAX AND ORS.
August 4, 2009
DEEPAK Vs. STATE OF PUNJAB
December 18, 2009
DEEPAK CHOPRA Vs. DEEPAK GULATI
November 6, 2009
DEEPAK MAINI Vs. AMRIK SINGH KHATKAR
December 7, 2009
DEEPAK RADIOS PVT. LTD Vs. UNION TERRITORY OF CHANDIGARH
March 18, 2009
DEEPAK S. SARAF Vs. RAJ KUMAR SHARMA
September 24, 2009
DEEPAK SHARMA Vs. STATE OF PUNJAB
October 7, 2009
DEEPINDER PAL SINGH Vs. STATE OF HARYANA
December 3, 2009
DEEPTI MALHOTRA Vs. KURUKSHETRA UNIVERSITY,KURUKSHETRA AND ANOTHER
July 1, 2009
DELHI PUBLIC SCHOOL SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
February 24, 2009
DELUX ENTERPRISERS Vs. STATE OF PUNJAB
January 7, 2009
DES RAJ Vs. FINANCIAL COMMISSIONER & PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA
April 21, 2009
DESH VIJAY HOSIERY FACTORY Vs. STATE OF PUNJAB
January 27, 2009
DESHA Vs. MAN SINGH
December 24, 2009
DEV RAJ Vs. MOHINDER SINGH
February 12, 2009
DEV RAJ Vs. STATE OF HARYANA
December 4, 2009
DEV RAJ SINGH Vs. STATE OF PUNJAB
July 3, 2009
DEVENDER SINGH Vs. STATE OF HARYANA AND ANR.
March 17, 2009
DEVI DASS GOPAL KRISHAN LTD Vs. STATE OF PUNJAB
February 16, 2009
DEVI DAYAL Vs. RAJESH KUMAR DUGGAL AND ORS.
April 16, 2009
DEVI RAM Vs. KRISHAN
August 26, 2009
DEVI RAM Vs. MAHA RAM
March 18, 2009
DEVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
July 16, 2009
DEVKI RANI AND ORS. Vs. NIRMAL SINGH
October 23, 2009
DEWAN CHAND Vs. PUNJAB AND HARYANA HIGH COURT AND OTHERS
October 27, 2009
DEWAN ENGINEERING WORKS Vs. COMMISSIONER OF INCOME TAX
October 14, 2009
DFL INTERNATIONAL LIMITED Vs. DEEPAK FASTENERS LIMITED
March 5, 2009
DHANANJAYA GOPAL MALVEE Vs. SANGEETA DHANANJAYA MALVEE
July 28, 2009
DHANI RAM AND ORS. Vs. SIRI NIWAS AND ANR.
April 16, 2009
DHANPAT RAI TANEJA Vs. JAGDISH CHAND
April 28, 2009
DHARAM BIR Vs. MAHABIR
December 22, 2009
DHARAM CHAND Vs. MUNICIPAL COMMITTEE/MUNICIPALITY
February 3, 2009
DHARAM PAL Vs. PRITHI SINGH
April 29, 2009
DHARAM PAL Vs. RAM BHAGAT AND ORS.
March 3, 2009
DHARAM PAL Vs. STATE OF HARYANA
August 12, 2009
DHARAM PAL Vs. STATE OF PUNJAB
December 15, 2009
DHARAM PAL DESHWAL Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR
November 4, 2009
DHARAM PAL MADDAR Vs. UNION OF INDIA
April 17, 2009
DHARAM PAUL AGGARWAL Vs. STATE OF PUNJAB
April 24, 2009
DHARAM SINGH Vs. BIJENDER MINOR
February 12, 2009
DHARAM SINGH Vs. VEENA
November 17, 2009
DHARAM SINGH Vs. GURDEV SINGH AND ORS.
September 22, 2009
DHARAM SINGH & OTHER Vs. STATE OF PUNJAB AND OTHERS
November 26, 2009
DHARAMBIR Vs. STATE OF HARYANA
February 2, 2009
DHARAMBIR Vs. EXECUTIVE ENGINEER, PWD PUBLIC HEALTH DEPARTMENT AND ANOTHER
May 11, 2009
DHARAMBIR SINGH Vs. UNION OF INDIA
May 4, 2009
DHARAMBIR SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 29, 2009
DHARAMBIR SINGH Vs. STATE OF HARYANA AND ORS.
August 28, 2009
DHARAMJIT SINGH Vs. STATE OF HARYANA
January 16, 2009
DHARAMPAL Vs. HARJIT SINGH
January 27, 2009
DHARAMPAL SINDHAL Vs. STATE OF HARYANA
October 6, 2009
DHARAMVIR Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE
May 1, 2009
DHARMA Vs. SULTAN
April 22, 2009
DHARMENDER Vs. OM PARKASH
March 3, 2009
DHARMENDER Vs. STATE OF HARYANA
December 22, 2009
DHARMENDER Vs. STATE OF HARYANA
December 17, 2009
DHARMENDER KUMAR Vs. GRAM PANCHAYAT
February 11, 2009
DHEERAJ CHAWLA Vs. PUNJAB STATE BOARD OF TECHNICAL EDUCATION AND INDUSTRIAL TRAINING
July 7, 2009
DHEERAJ SETIA Vs. CBI
May 11, 2009
DHILLON ROADWAYS Vs. RAM DEV
October 29, 2009
DHIR AND DHIR ASSET RECONSTRUCTION AND SECURITIZATION COMPANY LTD. Vs. AIR LIQUIDE NORTH INDIA PRIVATE LTD.
April 22, 2009
DIDAR SINGH Vs. STATE OF HARYANA
February 4, 2009
DIGAMBER Vs. STATE OF HARYANA
February 20, 2009
DILBAG SINGH Vs. STATE
August 11, 2009
DILBAG SINGH Vs. STATE OF HARYANA AND ORS.
April 20, 2009
DILBAGH RAI Vs. SOHAN SINGH THANDAL
December 17, 2009
DILBAGH SINGH ALIAS BAGGA Vs. STATE OF PUNJAB
February 18, 2009
DILJIT KAUR ALIAS TONY Vs. AMARJIT KAUR
March 9, 2009
DILPREET SINGH JUNEJA Vs. DHIRENDER GUPTA
July 13, 2009
DIMPLE Vs. STATE OF PUNJAB AND OTHERS
March 10, 2009
DIMPLE @ KAJAL Vs. PANKAJ MAHAJAN
August 6, 2009
DINA NATH Vs. YASH PAL
July 13, 2009
DIOCESE OF AMRITSAR OF THE CHURCH OF NORTH INDIA Vs. BUTA ANAYAT MASIH
August 31, 2009
DIPIKA LAL Vs. VIPIN KUMAR GUPTA
April 15, 2009
DISTRICT EDUCATION OFFICER, ROHTAK AND ANOTHER Vs. OMPATI AND ANOTHER
May 5, 2009
DISTRICT FOOD AND SUPPLIES Vs. AGGARWAL RICE MILLS
July 28, 2009
DISTRICT FOOD AND SUPPLIES CONTROLLER Vs. PREM CHAND
August 31, 2009
DIVISIONAL FOREST OFFICER Vs. BHARAT SINGH ALIAS BHARTA
February 11, 2009
DIVISIONAL FOREST OFFICER (TERRITORIAL) ROHTAK Vs. BALWAN SINGH AND ANOTHER
May 8, 2009
DIVISIONAL FOREST OFFICER (TERRITORIAL), FOREST DIVISION, BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND ANOTHER
April 30, 2009
DIVISIONAL FOREST OFFICER, (TERRITORIAL), BHIWANI Vs. SANTRA AND ANOTHER
February 10, 2009
DIVISIONAL FOREST OFFICER, FOREST DEPARTMENT Vs. PRESIDING OFFICER-INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
February 5, 2009
DIVISIONAL FOREST OFFICER, SOCIAL FORESTRY DIVISION, BHIWANI AND OTHERS Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND ANOTHER
May 26, 2009
DIVISIONAL FOREST OFFICER, SOCIAL FORESTRY PROJECT, BHIWANI AND OTHERS Vs. HARI CHAND AND ANOTHER
April 30, 2009
DIVYA AND ANOTHER Vs. PUNJAB MANDI BOARD AND OTHERS
March 10, 2009
DIWAN CHAND Vs. SARDARI LAL
March 25, 2009
DLF POWER LIMITED GURGAON Vs. REGIONAL DIRECTOR
March 17, 2009
DOABA CO-OPERATIVE SUGAR MILLS LTD. Vs. STATE OF PUNJAB
April 27, 2009
DOROTHY MASSEY Vs. SAHNI FINANCE AND LEASING COMPANY
December 7, 2009
DR. (MRS.) RAVINDER KAUR AND ORS. Vs. STATE OF HARYANA
March 26, 2009
DR. (MRS.) RUPINDER KAUR NATT Vs. STATE OF PUNJAB AND ORS.
August 18, 2009
DR. ASHOK KUMAR AGGARWAL Vs. SMT. ANJU RAJE
September 23, 2009
DR. BRIJ KUMAR GOYAL @ DR. B.K. GOEL AND ORS. Vs. STATE OF HARYANA AND ANR.
February 11, 2009
DR. JASPAL SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
April 21, 2009
DR. KULDIP SINGH Vs. STATE OF PUNJAB AND ORS.
April 20, 2009
DR. NAND LAL Vs. PARDEEP KUMAR KAUSHAL AND ANR.
January 27, 2009
DR. R.S. MEHROTRA Vs. STATE OF HARYANA AND ORS.
December 17, 2009
DR. RAJBIR SINGH YADAV AND ORS. Vs. STATE OF HARYANA AND ORS.
August 3, 2009
DR. RAJESH KUMAR BADHAN AND ANOTHER Vs. STATE OF PUNJAB & OTHERS
August 26, 2009
DR. RAVI DUTT MEHRAL Vs. STATE OF PUNJAB & OTHERS
September 8, 2009
DR. RITESH GARG Vs. STATE OF HARYANA AND ANR.
March 26, 2009
DR. VIKAS SAXENA Vs. UNION OF INDIA (UOI) AND ORS.
April 23, 2009
DSM ANTI-INFECTIVES INDIA LIMITED Vs. PUNJAB POLLUTION CONTROL BOARD
March 17, 2009
DULADI CO-OP AGRICULTURAL SERVICE SOCIETY Vs. GURCHARAN SINGH AND ANOTHER
May 28, 2009
DURABLE PLASTIC INDUSTRIES Vs. STATE OF PUNJAB
July 22, 2009
DWARKA PRASHAD DHAWAN Vs. STATE OF PUNJAB
December 7, 2009
DY. COMMR. OF C. EX. Vs. A.S. BINDRA
January 27, 2009
DYAL SINGH Vs. MEEKO
January 30, 2009
EASTMAN INTERNATIONAL Vs. STATE OF PUNJAB
December 9, 2009
EHC DALBIR SINGH Vs. STATE OF HARYANA AND ORS.
November 11, 2009
EHC RAM NIWAS Vs. STATE OF HARYANA AND OTHERS
December 2, 2009
EICHER MOTORS LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
September 18, 2009
EIDER FINANCE CO (P) LTD Vs. DHANPAT
December 22, 2009
ELECTROHOMOEPATHIC DOCTOR'S ASSOCIATION Vs. STATE OF PUNJAB
August 10, 2009
EMKAY INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
July 2, 2009
EMPLOYEE STATE INSURANCE CORPORATION Vs. HARYANA BIOLOGICAL P LTD
March 2, 2009
EMPLOYEES PROVIDENT FUND Vs. SPORTKING INDIA LTD
December 10, 2009
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUDERSHAN TOBACCOS PRIVATE LIMITED AND ANOTHER
December 3, 2009
EMPLOYEES STATE INSURANCE CORPORATION Vs. BHAGWANT RAI
February 13, 2009
EMPLOYEES STATE INSURANCE CORPORATION Vs. NEW AZAD TRANSPORT CO OPERATIVE SOCIETY LTD
February 3, 2009
EMPLOYEES STATE INSURANCE CORPORATION Vs. ENKAY INDIA RUBBER CO PVT LTD
January 16, 2009
EMPLOYEES STATE INSURANCE CORPORATION Vs. D.C.M. ENGINEERING PRODUCTS
March 23, 2009
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. SWASTIKA ELECTRIC & SCIENTIFIC WORKS (R) AND ANOTHER
December 3, 2009
EMPLOYEES STATE INSURANCE CORPORATION FARIDABAD Vs. VINOD IRON FOUNDARY SAMALKHA
March 23, 2009
ENGINEER-IN-CHIEF, PUBLIC HEALTH DEPARTMENT, HARYANA, CHANDIGARH, AND ANOTHER Vs. ANIL KUMAR AND ANOTHER
May 6, 2009
ER B R BAWA AND OTHERS Vs. STATE OF PUNJAB & OTHERS
July 14, 2009
ER SHYAM LAL CHUGH Vs. STATE OF PUNJAB AND OTHERS
April 18, 2009
ESCORTS LIMITED Vs. UNION OF INDIA
May 20, 2009
ESCORTS MAHLE NOW FEDERAL MOGUL GOETZE INDIA LTD Vs. STATE OF PUNJAB AND OTHERS
August 17, 2009
ESS KAY INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
December 24, 2009
ESTATE OFFICER Vs. MAHESH KUMAR
November 23, 2009
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER Vs. BACHNA RAM AND ANOTHER
January 19, 2009
ESTATE OFFICER, HUDA, PANCHKULA Vs. DARYODHAN SINGH
September 17, 2009
EVON ELECTRICALS AND ANOTHER Vs. SMT. NARINDRJIT KAUR AND OTHERS
April 24, 2009
EX Vs. UNION OF INDIA & OTHERS
August 13, 2009
EX CONSTABLE SUBA SINGH Vs. STATE OF PUNJAB
October 28, 2009
EX CPL GOPAL KRISHAN Vs. UNION OF INDIA AND OTHERS
July 27, 2009
EX NAIK SURAJ BHAN Vs. UNION OF INDIA AND ANOTHER
April 30, 2009
EXCCUTIVE ENGINEER, NATIONAL HIGHWAY PWD Vs. TEJINDER KUMAR AND ANOTHER
May 5, 2009
EXCEL BUILDCON PRIVATE LIMITED Vs. MUNICIPAL CORPORATION, FARIDABAD AND OTHERS
July 14, 2009
EXCISE AND TAXATION COMMISSIONER Vs. PRINT-O-PACK
March 25, 2009
EXCISE AND TAXATION COMMISSIONER, PUNJAB Vs. NATIONAL AGRICULTURE COOPERATIVE MARKETING FEDERATION OF INDIA
December 2, 2009
EXECUTIVE ENGINEER HARYANA STATE ELECTRICITY BOARD Vs. PRESDING OFFICER LABOUR COURT
September 5, 2009
EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT CANAL REST HOUSE, BHIWANI NOW EXECUTIVE ENGINEER, BOND WATER SERVICES DIVISION, BHIWANI Vs. DEVENDER C/O CHETAN ANAND, DISTRICT PRESIDENT B M S , BHIWANI, AND OTHERS
May 14, 2009
FAQUIR CHAND Vs. STATE OF HARYANA AND ORS.
November 13, 2009
FAQURIA @ BUNDU AND ORS. Vs. STATE OF PUNJAB
August 19, 2009
FAUJA SINGH Vs. STATE OF PUNJAB
March 2, 2009
FIELD MARSHAL MANEKSHAW AUDITORIUM Vs. PRESIDING OFFICER LABOUR COURT AMBALA
August 3, 2009
FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVT HARYANA Vs. HASAN SINGH KANWAR
October 7, 2009
FIRM M/S CHANAN RAM LAL CHAND Vs. PREM CHAND
February 25, 2009
FIRM SHYAM BABU SHRI KRISHAN Vs. MAHESH CHAND
September 3, 2009
FOOD CORPORATION OF INDIA Vs. DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL) AND OTHERS
February 3, 2009
FOOD CORPORATION OF INDIA Vs. MUNICIPAL COUNCIL, DHURI
April 24, 2009
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
June 22, 2009
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
March 19, 2009
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
October 9, 2009
FOOD CORPORATION OF INDIA AND ORS. Vs. RICHHI PAL SWAMI
February 4, 2009
FOOD CORPORATION OF INDIA AND SURINDER KUMAR AND ORS. Vs. KRISHAN LAL AND ORS.
July 27, 2009
FORNAX REAL ESTATE LTD Vs. CHANDIGARH SPUN PIPE CO.
May 30, 2009
G. L. BATRA Vs. STATE OF HARYANA
November 4, 2009
G.D. TOOLS PVT. LTD. Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.
May 18, 2009
GAGAN KUMAR Vs. DINESH KUMAR
October 28, 2009
GAGANDEEP KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 21, 2009
GAJ RAJ AND ORS. Vs. KUNJ BIHARI AND ANR.
July 9, 2009
GAMDOOR SINGH, Vs. STATE OF HARYANA
February 11, 2009
GANESH KAPIL DEV Vs. STATE OF HARYANA
January 20, 2009
GANESH MISRA Vs. SAVITA DEVI SAHAJPAL
April 28, 2009
GANPAT Vs. HARYANA STATE ELECTRICITY BOARD AND ANR.
April 23, 2009
GANPAT RAI Vs. RAM PARTAP
April 20, 2009
GARG AGRO INDUSTRIES Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
January 27, 2009
GARG CATTLE FEED INDUSTRIES Vs. FOOD CORPORATION OF INDIA
February 6, 2009
GARG RICE MILLS Vs. MANAGING DIRECTOR, PUNJAB STATE WAREHOUSING CORPORATION AND ANR.
March 17, 2009
GARGA STEEL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, MUMBAI
January 9, 2009
GAURAV CHHABRA Vs. UNION OF INDIAT
July 16, 2009
GAURAV GOYAL Vs. STATE OF HARYANA
July 7, 2009
GAWRITEX INDUSTRIES LIMITED Vs. SQN LDR. GURDIAL SINGH
July 6, 2009
GEETA DEVI Vs. STATE OF HARYANA
July 3, 2009
GEETA DEVI Vs. STATE OF HARYANA AND OTHERS
October 9, 2009
GEETA RANI Vs. DEPUTY DIRECTOR-CUM-PRESIDING OFFICER AND ORS.
September 2, 2009
GEJA SINGH Vs. JAGGA SINGH AND ORS.
August 24, 2009
GENERAL ELECTRONICS Vs. AMRIK SINGH
February 4, 2009
GENERAL MANAGER, HARYANA ROADWAYS Vs. HAWA SINGH
January 16, 2009
GENERAL MANAGER, HARYANA ROADWAYS, CHANDIGARH Vs. AZAD SINGH AND OTHERS
March 5, 2009
GHAI RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED
January 29, 2009
GHAI RUBBER INDIA Vs. DEV RAJ
February 10, 2009
GHANSHAYAM DASS SHARMA Vs. STATE OF HARYANA AND OTHERS
July 28, 2009
GHANSHYAM SINGH Vs. STATE OF HARYANA & OTHERS
September 5, 2009
GIAN CHAND Vs. MUNICIPAL COUNCIL AND ORS.
November 13, 2009
GIAN SINGH Vs. FINANCIAL COMMISSIONER
January 7, 2009
GIAN SINGH Vs. STATE OF PUNJAB
December 18, 2009
GINA DEVI AND ANR. Vs. STATE OF HARYANA
April 20, 2009
GINDORI Vs. KITABO
May 7, 2009
GIRNAR IMPEX LTD Vs. STATE OF PUNJAB
March 10, 2009
GITA KUMARI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 2, 2009
GLASS PALACE Vs. INDUSLND BANK LTD. AND ANR.
December 2, 2009
GOBIND Vs. STATE OF HARYANA AND ORS.
March 9, 2009
GODAWAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
December 4, 2009
GOKAL CHAND Vs. SHANTI DEVI
August 24, 2009
GOLDEN AGRI INTERNATIONAL PRIVATE LIMITED Vs. KUNDAN RICE MILLS LIMITED
May 22, 2009
GOLDI @ KULVINDER Vs. STATE OF HARYANA
May 28, 2009
GOLU @ ROHIT Vs. DINESH KUMAR
October 28, 2009
GOOD YEAR INDIA LTD Vs. D N TRIKHJA
August 26, 2009
GOPAL DASS Vs. SONU
October 14, 2009
GOPAL DASS Vs. PAWAN KUMAR
May 19, 2009
GOPAL KRISHAN Vs. STATE OF HARYANA
December 1, 2009
GOPAL KRISHAN SABHARWAL Vs. SAHIB DAYAL
September 3, 2009
GOURAV JAIN AND ORS. Vs. HARYANA PUBLIC SERVICE COMMISSION AND ORS.
April 1, 2009
GOVERNMENT MEDICAL STORE DEPOT Vs. SALES TAX TRIBUNAL AND ORS.
May 26, 2009
GOVIND SINGH Vs. UNION OF INDIA
May 29, 2009
GRAM PANCHAYAT NANGAL CHHANGA Vs. STATE OF PUNJAB AND OTHERS
February 4, 2009
GRAM PANCHAYAT OF CHANDANA, TEH. AND DISTT. KAITHAL THROUGH ITS SARPANCH Vs. COMMISSIONER, AMBALA DIVISION
July 16, 2009
GRAM PANCHAYAT UMARPURA Vs. DIRECTOR RURAL DEVELOPMENT & PANCHAYAT DEPARTMENT
May 15, 2009
GRAM PANCHAYAT VILLAGE GHAMUR KHERI Vs. STATE OF HARYANA
July 9, 2009
GRAM PANCHAYAT, AMIR KHAS Vs. STATE OF PUNJAB AND ANOTHER
January 21, 2009
GRAM PANCHAYAT, BIDHAL Vs. SATBIR
May 15, 2009
GRAM PANCHAYAT, KANWARI Vs. STATE OF HARYANA
October 9, 2009
GRAM PANCHAYAT, MAVI KALAN, DISTRICT PATIALA Vs. DIRECTOR LAND RECORDS, PUNJAB, JALANDHAR AND OTHERS
January 27, 2009
GRAM PANCHAYAT, VILLAGE DHINGSARA Vs. STATE OF HARYANA
March 24, 2009
GROVER FABRICS (INDIA)(P) LTD. Vs. COMMISSIONER OF INCOME TAX
November 4, 2009
GROZ-BECKERT ASIA PVT LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, UNION TERRITORY, CHANDIGARH AND ANOTHER
May 29, 2009
GUDDU S/O SHRI DARAP, Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA, AND OTHERS
May 27, 2009
GUHLA PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LTD Vs. JAGDISH SINGH
August 4, 2009
GULAB RAI Vs. STATE OF HARYANA AND ANR.
April 2, 2009
GULAB SINGH Vs. MAM CHAND
February 20, 2009
GULAB SINGH Vs. STATE OF HARYANA
September 9, 2009
GULAB SINGH Vs. PRESIDING OFFICER, LABOUR COURT, U T , CHANDIGARH AND ANOTHER
November 11, 2009
GULSHAN KUMAR Vs. SECRETARY, GOVT OF INDIA AND OTHERS
January 16, 2009
GULSHAN RAI Vs. KULDEEP KAUR
December 9, 2009
GULSHAN SEHGAL Vs. ASOOBA SINGH AND ANR.
February 3, 2009
GULZAR SINGH Vs. JULPHAN AND ORS.
May 12, 2009
GULZAR SINGH PANNU Vs. STATE OF PUNJAB
May 20, 2009
GUNIT SIDHU Vs. BHAI SHAMINDER SINGH
March 16, 2009
GUPTA AND COMPANY Vs. UNION OF INDIA
July 15, 2009
GUPTA HOTEL, BALLABGARH, PROPRIETOR NEKI RAM GUPTA Vs. STATE OF HARYANA
February 3, 2009
GUPTA INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX, KARNAL
January 27, 2009
GURBACHAN SINGH Vs. STATE OF HARYANA
April 15, 2009
GURBACHAN SINGH Vs. RAGHUBIR SINGH
December 10, 2009
GURBACHAN SINGH Vs. STATE OF PUNJAB
April 1, 2009
GURBAKSH KAUR AND ANR. Vs. BHAJAN SINGH ALIAS GURCHARAN SINGH
April 2, 2009
GURBAKSH SINGH AND OTHERS Vs. COMMISSIONER, PATIALA DIVISION, PATIALA AND OTHERS
February 13, 2009
GURBAX RAI SAINI Vs. SHIV RAM SAINI (SINCE DECEASED) THROUGH L.RS.
February 2, 2009
GURBAZ SINGH ALIAS BAJA SINGH Vs. BHAL SINGH
August 26, 2009
GURCHARAN DASS Vs. STATE OF PUNJAB
April 23, 2009
GURCHARAN SINGH Vs. STATE OF PUNJAB
September 4, 2009
GURCHARAN SINGH Vs. DHARAM SINGH
August 4, 2009
GURCHARAN SINGH Vs. STATE OF PUNJAB
July 13, 2009
GURCHARAN SINGH Vs. THE FINANCIAL COMMISSIONER
July 31, 2009
GURCHARAN SINGH Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
January 19, 2009
GURCHARAN SINGH Vs. SURJIT SINGH AND ANOTHER
August 17, 2009
GURCHARAN SINGH AND ANR. Vs. THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
July 3, 2009
GURCHARAN SINGH AND ORS Vs. GURDEV KAUR AND OTHERS
December 4, 2009
GURCHARAN SINGH RANDHAWA Vs. JAGJIT SINGH ALIAS JIT SINGH
December 2, 2009
GURCHARAN SINGH RANDHAWA Vs. JAGJIT SINGH ALIAS JIT SINGH
December 10, 2009
GURDARSHAN SINGH Vs. PARAMJIT KAUR
August 18, 2009
GURDAS SINGH Vs. STATE OF PUNJAB
March 19, 2009
GURDEEP SINGH Vs. CHAUDHARY HARDAYAL
March 26, 2009
GURDEEP SINGH Vs. DHADOGAL CO OPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED
September 10, 2009
GURDEEP SINGH Vs. STATE OF PUNJAB
February 26, 2009
GURDEEP SINGH Vs. STATE OF PUNJAB
January 29, 2009
GURDEV KAUR Vs. GURMUKH SINGH
February 19, 2009
GURDEV SINGH Vs. STATE OF HARYANA
July 27, 2009
GURDEV SINGH Vs. STATE OF PUNJAB AND ORS.
August 3, 2009
GURDEV SINGH Vs. FINANCIAL COMMISSIONER
February 13, 2009
GURDEV SINGH Vs. UTTAMJIT SINGH
August 19, 2009
GURDEV SINGH Vs. SECRETARY TO GOVT. OF PUNJAB, COOPERATION DEPARTMENT AND ORS.
November 26, 2009
GURDEV SINGH Vs. UNION OF INDIA AND OTHERS
November 13, 2009
GURDEV SINGH (DECEASED) THROUGH LRS AND ORS. Vs. UNION TERRITORY
April 20, 2009
GURDIAL KAUR Vs. DILBAG SINGH
April 23, 2009
GURDIAL SINGH Vs. NARINDERPAL SINGH
January 21, 2009
GURDIAL SINGH Vs. STATE OF PUNJAB AND OTHERS
March 26, 2009
GURDIP KAUR Vs. STATE OF PUNJAB AND OTHERS
July 16, 2009
GURDIP KAUR Vs. SATPAL SINGH
May 14, 2009
GURDIP SINGH Vs. STATE OF PUNJAB
July 3, 2009
GURDIP SINGH Vs. MANGAL SINGH
January 8, 2009
GURDISH KAUR Vs. DARSHAN SINGH
August 5, 2009
GURDIYAL SINGH Vs. S AVTAR SINGH
April 27, 2009
GURDWARA SAHIB Vs. STATE OF PUNJAB
March 23, 2009
GURJANT SINGH Vs. STATE OF PUNJAB
December 4, 2009
GURJANT SINGH Vs. STATE OF PUNJAB
November 3, 2009
GURJANT SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
May 15, 2009
GURJANT SINGH Vs. CHARAN DASS TERIA
April 21, 2009
GURJATINDER PAL SINGH Vs. STATE OF PUNJAB
January 27, 2009
GURJIT KAUR ALIAS SATNAM KAUR Vs. JARNAIL SINGH
October 29, 2009
GURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
December 3, 2009
GURLAL SINGH Vs. STATE OF PUNJAB
January 7, 2009
GURLEEN KAUR Vs. STATE OF PUNJAB
May 30, 2009
GURMAIL SINGH Vs. STATE OF PUNJAB
May 30, 2009
GURMAIL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
October 20, 2009
GURMAIL SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
December 18, 2009
GURMANDAR SINGH AND SUKHMANDAR SINGH Vs. STATE OF PUNJAB
December 1, 2009
GURMEET KAUR Vs. MALAK SINGH
April 21, 2009
GURMEET KAUR Vs. STATE OF PUNJAB
August 10, 2009
GURMEET KAUR AND OTHERS Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR
March 20, 2009
GURMEET KAUR BATTH Vs. STATE OF PUNJAB
January 20, 2009
GURMEET KUMAR Vs. UNION OF INDIA & OTHERS
November 13, 2009
GURMEET SINGH Vs. STATEOF PUNJAB
October 23, 2009
GURMEET SINGH Vs. STATE OF PUNJAB
July 10, 2009
GURMEET SINGH PEHALWAN Vs. PREETI @ MANPREET KAUR
December 2, 2009
GURMEL SINGH Vs. JASWINDER KAUR
January 15, 2009
GURMINDER SINGH Vs. RAJNI KUMAR
March 6, 2009
GURMIT @ NITU Vs. STATE OF HARYANA
March 9, 2009
GURMIT KAUR Vs. BUTA SINGH
August 11, 2009
GURMIT SINGH Vs. STATE OF PUNJAB & ORS
August 6, 2009
GURMUKH SINGH Vs. BALKAR SINGH
October 8, 2009
GURMUKH SINGH Vs. STATE OF PUNJAB
April 27, 2009
GURMUKH SINGH Vs. STATE OF HARYANA
January 8, 2009
GURMUKH SINGH Vs. SATNAM KAUR
August 3, 2009
GURMUKH SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
February 11, 2009
GURNAM KAUR Vs. CHARANJIT KAUR AND ANR.
March 26, 2009
GURNAM SINGH Vs. PRESINDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
January 14, 2009
GURNAM SINGH Vs. STATE OF PUNJAB
May 15, 2009
GURPAL SINGH Vs. STATE OF PUNJAB
December 7, 2009
GURPAL SINGH Vs. NARINDER KAUR
March 17, 2009
GURPARKASH SINGH Vs. STATE OF PUNJAB AND ANR.
May 14, 2009
GURPREET KAUR Vs. STATE OF PUNJAB
January 7, 2009
GURPREET KAUR Vs. APPROPRIATE AUTHORITY-CUM-SENIOR MEDICAL OFFICER
December 4, 2009
GURPREET SINGH Vs. STATE OF PUNJAB
November 19, 2009
GURPREET SINGH Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD.
May 15, 2009
GURPREET SINGH Vs. JASWINDER SINGH AND ORS.
July 3, 2009
GURRAJ SINGH Vs. STATE OF PUNJAB
March 24, 2009
GURSHARAN KAUR Vs. STATE OF HARYANA
April 20, 2009
GURTEJ SINGH Vs. STATE OF PUNJAB
September 2, 2009
GURTEJ SINGH Vs. BALBIR SINGH
September 9, 2009
GURTEJ SINGH Vs. NAIB CHAND AND ANR.
May 26, 2009
GURU JAMBHESHWAR UNIVERSITY, HISAR Vs. TEJA RAM BISHNOI AND OTHERS
December 2, 2009
GURU NANAK PESTICIDES NABHA Vs. STATE OF PUNJAB
October 21, 2009
GURVINDER KAUR Vs. STATE OF PUNJAB AND ANR.
April 2, 2009
GURWINDER SINGH Vs. STATE OF PUNJAB
April 20, 2009
GURWINDER SINGH Vs. STATE OF PUNJAB
May 22, 2009
H C GARG Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
October 13, 2009
H V P N L AND ANOTHER Vs. BEHARI PARSHAD
January 23, 2009
H.C. ARORA Vs. STATE OF PUNJAB AND ORS.
October 9, 2009
H.C. ARORA Vs. STATE OF PUNJAB
November 12, 2009
H.C. PREM SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 27, 2009
H.S.E.B. Vs. PRABHU STEEL INDUSTRIES
April 29, 2009
H.S.E.B., NOW HARYANA VIDHYUT PARSARN NIGAM LTD. Vs. JAIPUR GLASS AND POTTERIES WORKS
February 11, 2009
HAKAM SINGH Vs. STATE OF PUNJAB
December 8, 2009
HAKAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 22, 2009
HAKIM KISHORILAL COLLEGE OF EDUCATION Vs. UNION OF INDIA AND OTHERS
August 13, 2009
HAMEK SINGH Vs. BACHAN KAUR
January 16, 2009
HAMIR SINGH Vs. STATE OF PUNJAB
April 15, 2009
HANS RAJ Vs. MALKIAT KAUR
September 22, 2009
HANSA DUTT PANDEY S/O SH. GOPAL DUTT PANDEY Vs. PRESIDING OFFICER, LABOUR COURT, U.T., CHANDIGARH AND OTHERS
April 2, 2009
HANUMAN Vs. SAROJ DEVI
November 11, 2009
HANUMAN Vs. STATE OF HARYANA
March 21, 2009
HARBANS KAUR Vs. STATE OF PUNJAB
April 20, 2009
HARBANS KAUR Vs. JAGTAR SINGH
July 22, 2009
HARBANS KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
March 26, 2009
HARBANS LAL Vs. DEVINDER KUMAR
November 23, 2009
HARBANS LAL Vs. SUSHMA KAPIL ALIAS NIKKY KAPIL
February 12, 2009
HARBANS LAL Vs. STATE OF PUNJAB
January 14, 2009
HARBANS SINGH Vs. STATE OF PUNJAB
December 21, 2009
HARBANS SINGH Vs. STATE OF PUNJAB
November 27, 2009
HARBANS SINGH AND PISHORI LAL Vs. STATE OF HARYANA
May 5, 2009
HARBANS SON OF SOHNA RAM Vs. STATE OF HARYANA AND ORS.
November 30, 2009
HARBHAGWAN SAWHNEY Vs. STATE OF HARYANA AND ORS.
December 1, 2009
HARBHAGWANT SINGH ALIAS NOOPI Vs. STATE OF PUNJAB
January 13, 2009
HARBHAJAN SINGH Vs. UNION OF INDIA AND OTHERS
February 25, 2009
HARBHAJAN SINGH @ BHAJJI Vs. SH. ARVIND THAKUR
September 1, 2009
HARBHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
March 6, 2009
HARBHAJAN SINGH RIAR Vs. STATE OF PUNJAB
July 23, 2009
HARCHARAN SINGH BHALLA Vs. STATE OF PUNJAB
April 18, 2009
HARDAM SINGH Vs. STATE OF PUNJAB
April 27, 2009
HARDAYAL Vs. THE STATE OF PUNJAB AND ORS.
March 17, 2009
HARDEEP KAUR Vs. STATE OF PUNJAB
December 1, 2009
HARDEEP KAUR Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
September 24, 2009
HARDEEP SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
April 21, 2009
HARDEEP SINGH CHANDI Vs. STATE OF PUNJAB
December 21, 2009
HARDEV SINGH Vs. STATE OF PUNJAB
March 3, 2009
HARDEV SINGH Vs. PREM PAL
July 30, 2009
HARDEV SINGH AND ANR. Vs. HOUSING BOARD HARYANA AND ORS.
July 13, 2009
HARDEVINDER SINGH Vs. NIRMAL KAUR
March 17, 2009
HARDIP PAL SINGH Vs. JAGAN NATH HANG GHAR
March 30, 2009
HARDWARI LAL Vs. HINDUSTAN MACHINE TOOLS
February 17, 2009
HARGOBIND Vs. REVENUE COMMISSIONER
January 21, 2009
HARI CHAND Vs. STATE OF HARYANA
January 29, 2009
HARI KISHAN @ KRISHAN AND ANOTHER Vs. STATE OF HARYANA
September 10, 2009
HARI PARKASH Vs. STATE OF PUNJAB
October 26, 2009
HARI RAM Vs. SHASHI JAIN
August 4, 2009
HARI RAM Vs. STATE OF HARYANA
July 13, 2009
HARI RAM Vs. SATBIR SINGH
February 25, 2009
HARI RAM Vs. GEETA RANI AND ORS.
September 10, 2009
HARI SINGH Vs. STATE OF HARYANA AND OTHERS
February 11, 2009
HARIKESH Vs. NARAIN DEVI
December 10, 2009
HARINDER SINGH Vs. JOGINDER SINGH BITTU
May 28, 2009
HARINDER SINGH Vs. STATE OF PUNJAB
November 4, 2009
HARIRAM S/O NEKI RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT, AND ANOTHER
May 6, 2009
HARISH CHAND Vs. STATE OF HARYANA
December 9, 2009
HARISH CHAND AND ANR. Vs. RAMESHWAR DAYAL MANGLA ALIAS RAMESH CHAND
October 9, 2009
HARISH CHANDER Vs. MOHINDER SINGH
January 27, 2009
HARISH SETHI AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 23, 2009
HARJEET KAUR Vs. STATE OF HARYANA AND ANR.
April 20, 2009
HARJEET SINGH Vs. STATE OF PUNJAB
October 8, 2009
HARJINDER KAUR Vs. STATE OF PUNJAB
March 23, 2009
HARJINDER SINGH Vs. STATE OF U.T. CHANDIGARH
March 19, 2009
HARJINDER SINGH Vs. VED PARKASH
October 30, 2009
HARJINDER SINGH Vs. STATE OF U.T. CHANDIGARH
August 5, 2009
HARJINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
April 21, 2009
HARJINDER SINGH AND VINOD KUMAR Vs. STATE OF PUNJAB
March 21, 2009
HARJIT GREWAL Vs. VINOD KUMAR BATRA
April 16, 2009
HARJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
April 21, 2009
HARJIT SINGH Vs. HAPNINDER KAUR
April 23, 2009
HARKARAN SINGH NEHAL AND ORS. Vs. SUMEETA SANDHU AND ORS.
April 20, 2009
HARLOCHAN SINGH Vs. STATE OF PUNJAB
November 25, 2009
HARMAIL SINGH Vs. GURMAIL SINGH
July 27, 2009
HARMANOHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
December 4, 2009
HARMEET SINGH Vs. RUPINDER SINGH
November 11, 2009
HARMEET SINGH Vs. UNION OF INDIA AND ANOTHER
August 26, 2009
HARMEL SINGH Vs. STATE OF PUNJAB
December 8, 2009
HARMESH CHAND Vs. STATE OF PUNJAB & OTHERS
July 31, 2009
HARMESH CHANDER KAKKAR Vs. STATE OF HARYANA
July 13, 2009
HARMESH SINGLA Vs. STATE OF PUNJAB AND ORS.
March 30, 2009
HARMNDEEP SINGH Vs. SWARAN SINGH
May 27, 2009
HARNAM SINGH Vs. THE LAND ACQUISITION COLLECTOR AND ANR.
April 24, 2009
HARNAM SINGH @ NIMMA Vs. STATE OF PUNJAB
March 3, 2009
HARNEK GILL Vs. STATE BANK OF PATIALA
March 9, 2009
HARNEK SINGH Vs. PARAMJIT SINGH
March 24, 2009
HARNEK SINGH Vs. PRESIDING OFFICER, LABOUR COURT
February 19, 2009
HARNEK SINGH Vs. STATE OF HARYANA AND OTHERS
September 5, 2009
HARNEK SINGH @ MADDI Vs. STATE OF PUNJAB
May 7, 2009
HARPAL SINGH Vs. STATE OF PUNJAB AND ORS.
April 2, 2009
HARPAL SINGH Vs. STATE OF PUNJAB AND ORS.
November 18, 2009
HARPAL SINGH Vs. FINANCIAL COMMISSIONER
November 17, 2009
HARPAL SINGH Vs. STATE OF PUNJAB
December 21, 2009
HARPAL SINGH @ KALA Vs. STATE OF PUNJAB
November 4, 2009
HARPINDER SINGH AND ORS. Vs. SHRI WAZIR SINGH (SINCE DECEASED) THROUGH LRS.
April 15, 2009
HARPREET KHATRA Vs. MANAGING COMMITTEE KHALSA COLLEGE FOR WOMEN AND OTHERS
October 20, 2009
HARPREET SINGH Vs. STATE OF HARYANA
September 1, 2009
HARPREET SINGH Vs. STATE OF HARYANA
September 15, 2009
HARPREET SINGH Vs. INTERNATIONAL CARS AND MOTORS LTD
April 24, 2009
HARPREET SINGH Vs. STATE OF PUNJAB
January 8, 2009
HARPREET SINGH Vs. GURBHEJ SINGH & ANR.
May 8, 2009
HARSHARAN SINGH Vs. FINANCIAL COMMISSIONER
January 14, 2009
HARTEJ SINGH ALIAS TEJENDRA SINGH Vs. UNION TERRITORY
March 19, 2009
HARVINDER SINGH Vs. SHEENA RANI
July 16, 2009
HARVINDER SINGH Vs. STATE OF HARYANA
March 4, 2009
HARVINDER SINGH Vs. ASSISTANT COLLECTOR OF CUSTOMS, AMRITSAR
May 20, 2009
HARWANT KUMAR Vs. STATE OF PUNJAB
May 27, 2009
HARWINDER PAL ALIAS HAPPY Vs. STATE OF PUNJAB
December 3, 2009
HARYANA CO-OP SUGAR MILLS LTD , ROHTAK Vs. PRESIDING OFFICER, INDUSTRIAL TRIFBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS
March 30, 2009
HARYANA CO-OP SUGAR MILLS LTD , ROHTAK Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
July 22, 2009
HARYANA DISTILLERY YAMUNANAGAR AND THE PANIPAT CO-OPERATIVE SUGAR MILLS LTD. Vs. THE STATE GOVERNMENT OF HARYANA AND ORS.
December 24, 2009
HARYANA FINANCIAL CORPORATION Vs. KAMAL JUNEJA AND OTHERS
December 2, 2009
HARYANA OIL CORPORATION Vs. MARKET COMMITTEE, GHARAUNDA AND ANOTHER
December 3, 2009
HARYANA POWER GENERATION CORPORATION LTD. AND ORS. Vs. MAI CHAND
April 18, 2009
HARYANA RAJYA BAL BHAWAN, CHANDIGARH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS
March 23, 2009
HARYANA ROADWAYS ENGINEERING CORPORATION THROUGH ITS GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I
May 14, 2009
HARYANA SLUM CLEARANCE BOARD Vs. PRESIDING OFFICER AND ANOTHER
April 29, 2009
HARYANA STATE Vs. HARBANS LAL
November 27, 2009
HARYANA STATE Vs. BHARAT SINGH
January 13, 2009
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. RAM SARUP AND ANR.
March 30, 2009
HARYANA STATE AND ANR. Vs. NAGAR MAL SHARMA
December 18, 2009
HARYANA STATE AND OTHERS Vs. PARDEEP KUMAR
February 17, 2009
HARYANA STATE CO OPERATIVE SUPPLY AND MAKETING FEDERATION LTD Vs. LABOUR COURT UNION TERRITORY CHANDIGARH
August 20, 2009
HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD AND ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
January 7, 2009
HARYANA STATE ELECTRICITY BOARD Vs. JAGDISH RAI AND ANR.
March 26, 2009
HARYANA STATE ELECTRICITY BOARD AND ANR. Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
April 23, 2009
HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED Vs. MRS. SHASHI KAPOOR AND ORS.
September 7, 2009
HARYANA STATE FEDERATION OF CONSUMERS CO OPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER LABOUR COURT CUM INDUSTRIAL TRIBUNAL
July 30, 2009
HARYANA STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES LIMITED Vs. SUDESH THAKUR
August 20, 2009
HARYANA STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES LIMITED Vs. HARYANA CONFED EMPLOYEES WELFARE UNION
July 28, 2009
HARYANA STATE FEDERATION OF CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA (HARYANA) AND ANOTHER
April 28, 2009
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. HARYANA CONCAST LIMITED
December 15, 2009
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT HISAR
December 4, 2009
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
February 17, 2009
HARYANA STATE PHARMACY COUNCIL Vs. SUBHASH GUPTA PROP. GOYAL MEDICAL STORE AND ORS.
September 24, 2009
HARYANA STATE PHARMACY COUNCIL, CHANDIGARH THROUGH ITS REGISTRAR Vs. SATISH KUMAR
September 24, 2009
HARYANA STATE SOCIAL WELFARE ADVISORY BOARD, CHANDIGARH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND OTHERS
July 14, 2009
HARYANA TOURISM CORPORATION LTD Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT
December 10, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIPIN SHARMA
March 18, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ZUARI INDUSTRIES
March 20, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR. Vs. OM PARKASH SHARMA
September 4, 2009
HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR Vs. KEDAR NATH
December 10, 2009
HARYANA VIDYUT PARSARAN NIGAM AND ANR. Vs. MAYUR INDUSTRIES LTD.
August 21, 2009
HARYANA VIDYUT PARSARAN NIGAM LTD. Vs. ARYA NIRMAN (ENGINEERS, CONSULTANTS, CONTRACTORS AND, GENERAL ORDER SUPPLIERS) AND ANR.
May 29, 2009
HARYANA WAKF BOARD Vs. SHABRATI KHAN
September 25, 2009
HASAI RAM Vs. STATE OF PUNJAB AND ORS.
February 11, 2009
HAV. DIWAN CHAN Vs. RAJ KUMARI
July 13, 2009
HAWA SINGH Vs. P.O., INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISSAR
November 5, 2009
HAWA SINGH Vs. STATE OF HARYANA
December 11, 2009
HAWKINS COOKERS LTD Vs. MUNICIPAL COMMITTEE
July 17, 2009
HAZARA RAM Vs. JAGIR SINGH
February 19, 2009
HAZARA SINGH AND SADHU SINGH AND ANR. Vs. THE STATE OF PUNJAB
April 20, 2009
HEENA ALIAS BABITA Vs. STATE OF HARYANA
March 27, 2009
HET RAM Vs. VIRBHAN
November 11, 2009
HET RAM Vs. STATE OF HARYANA
August 10, 2009
HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH AND ANR Vs. DILBAGH SINGH
January 20, 2009
HIND MOTORS LIMITED, PLOT NO 09, INDUSTRIAL AREA, PHASE I, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, U T OF CHANDIGARH, SECTOR 18, MADHYA MARG, CHANDIGARH AND ANOTHER
May 4, 2009
HINDU COLLEGE FOR GIRLS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
July 30, 2009
HINDU KANYA MAHAVIDALAYA, DHARIWAL (GURDASPUR) Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
July 2, 2009
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. KAINTAL AUTO ENTERPRISES
July 29, 2009
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. MULAKH RAJ AND ORS.
April 15, 2009
HINDUSTAN POLYPACKS Vs. STATE OF HARYANA
December 14, 2009
HISAR DISTRICT CENTRAL COOPERATIVE BANK LTD HISAR ITS MANAGING DIRECTOR Vs. LABOUR-CUM-CONCILIATION OFFICER, HISAR AND OTHERS
August 5, 2009
HOSHIAR SINGH AND ORS. Vs. STATE OF HARYANA
February 11, 2009
HSIDC ESTATE INDUSTRIAL ASSOCIATION AND ANR. Vs. OSAW AGRO INDUSTRIES PRIVATE LTD. AND ORS.
April 20, 2009
HUSSAN LAL Vs. STATE OF PUNJAB
April 15, 2009
HYDERABAD INDUSTRIES LTD. Vs. STATE OF HARYANA
February 3, 2009
HYGIENIC FOODS MALERKOTLA ROAD Vs. JASBIR SINGH
November 13, 2009
I F C I LTD Vs. ARIHANT COTSYN LTD
February 19, 2009
I.V.C.F. Vs. BHIWANI DENIM AND APPAREL LIMITED AND ORS.
August 18, 2009
ICICI BANK LTD Vs. SAURAV CHEMICALS LTD
September 5, 2009
ICICI LOMBARD GENERAL INSURANCE CO. Vs. JASWINDER KAUR
October 12, 2009
IDRISH Vs. JAIKAM AND ORS.
July 30, 2009
IFCI LTD. Vs. PUNJAB WIRELESS SYSTEM LTD.
January 22, 2009
IFCI VENTURE CAPITAL FUNDS LTD. Vs. BHIWANI DENIM AND APPAREL LTD.
August 18, 2009
IMPROVEMENT TRUST, MOGA Vs. PRESIDENT, LAND ACQUISITION TRIBUNAL
January 27, 2009
IN RE: DABRIWALA STEELS AND ENGINEERING CO. LTD. Vs. STATE
March 19, 2009
IN RE: MOHTA BEARINGS LTD. Vs. STATE
January 16, 2009
IN RE: PUNJAB TRACTORS LTD. Vs. STATE
January 16, 2009
INCHARGE GOVERNMENT MURGI SEVA KENDER, AMRITSAR AND OTHERS Vs. AMIR CHAND AND ANOTHER
May 1, 2009
IND-SWIFT LABORATORIES LTD Vs. UNION OF INDIA
July 3, 2009
INDE ENTERPRISES PVT LTD CHANDIGARH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMBALA AND ANOTHER
October 13, 2009
INDER GIYAN Vs. SHYAM SUNDER
October 12, 2009
INDER KUMAR DATTA Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
January 20, 2009
INDER PAL Vs. M/S MAGMA LEASING LIMITED
August 7, 2009
INDER PARSAD Vs. FRICK INDIA LIMITED AND ANOTHER
September 7, 2009
INDER SINGH Vs. FINANCIAL COMMISSIONER
October 28, 2009
INDER SINGH Vs. JOGA SINGH
July 6, 2009
INDERJIT Vs. ROOP LAL
December 14, 2009
INDERJIT KAUR AND ORS. Vs. RAJINDER SINGH
May 19, 2009
INDERJIT SHARMA Vs. MOTI LAL
April 28, 2009
INDERJIT SINGH Vs. STATE OF PUNJAB
February 13, 2009
INDERJIT SINGH Vs. STATE OF PUNJAB
May 28, 2009
INDIAN OIL CORPORATION Vs. UNION TERRITORY OF CHANDIGARH AND ANR.
October 15, 2009
INDIAN OIL CORPORATION LIMITED Vs. VERMA OIL HOUSE AND ORS.
February 3, 2009
INDIAN OIL CORPORATION LIMITED Vs. STATE OF PUNJAB
May 19, 2009
INDIAN SPECIAL CASTING PVT LTD Vs. COMMR OF C EX , LUDHIANA
February 4, 2009
INDIAN SULPHACID INDUSTRIES LTD Vs. STATE OF HARYANA AND OTHERS
May 29, 2009
INDO FURNACE (P.) LTD Vs. UNION OF INDIA
August 7, 2009
INDU Vs. STATE OF PUNJAB
December 1, 2009
INDU BALA Vs. KULDEEP SINGH AND ANR.
September 16, 2009
INFRASTRUCTURE PROJECTS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
October 30, 2009
INSP. MOHINDER SINGH Vs. STATE OF HARYANA AND ORS.
February 11, 2009
INSTRUCTORS/FOREMAN INSTRUCTORS ASSOCIATION Vs. THE STATE OF HARYANA AND ANR.
December 18, 2009
IQBAL SINGH Vs. MRIDU NAGPAL AND ANR.
September 3, 2009
IQBAL SINGH Vs. STATE OF PUNJAB
December 2, 2009
IQBAL SINGH SABHARWAL Vs. UNION OF INDIA
March 4, 2009
ISHAR SINGH Vs. STATE OF PUNJAB
December 9, 2009
ISHAR SINGH AND SONS AND ANR. Vs. SWAMI VIVEK NAND JI MAHARAJ AND ORS.
August 12, 2009
ISHWAR CHAND Vs. MUNICIPAL COMMITTEE
July 8, 2009
ISHWAR CHAND SURESH KUMAR Vs. SUNITA GARG
January 23, 2009
ISHWAR CHANDER Vs. SAROJ KARWAL
September 23, 2009
ISHWAR DUTT AND ORS. Vs. JANGRA BRAHMAN DHARAMSHALA AND ANR.
February 24, 2009
ISHWAR SINGH Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT & ANOTHER
May 8, 2009
ISHWAR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND OTHERS
May 27, 2009
ISHWAR SINGH @ ISHWAR CHAND Vs. HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD , CHANDIGARH AND OTHERS
April 20, 2009
ISHWARCHAND JAIN Vs. PUNJAB AND HARYANA HIGH COURT AND ANR.
July 1, 2009
ISMAIL Vs. HAJRA
September 11, 2009
ISRAIL Vs. USMAN
July 14, 2009
J S CONSTRUCTION Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
June 22, 2009
J.C. ENGINEERS P. LTD. Vs. KAY IRON WORKS P. LTD.
January 22, 2009
J.C.B. INDIA LIMITED Vs. UNION OF INDIA (UOI)
November 5, 2009
J.K. TYRE AND INDUSTRIES LTD. Vs. STATE OF PUNJAB AND ORS.
March 24, 2009
JAGAN NATH Vs. FINANCIAL COMMISSIONER
May 15, 2009
JAGAT ROLLER FLOUR MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
May 19, 2009
JAGBIR SINGH Vs. NIRMAL SINGH
December 21, 2009
JAGDAMBA STEEL INDUSTRIES Vs. SHER CHAND KAPOOR
September 24, 2009
JAGDEV SINGH Vs. STATE OF PUNJAB AND ANR.
March 26, 2009
JAGDEV SINGH GREWAL AND ORS. Vs. SARDARNI PREM PARKASH KAUR AND ORS.
December 17, 2009
JAGDISH Vs. STATE OF HARYANA
January 16, 2009
JAGDISH Vs. STATE OF HARYANA
July 29, 2009
JAGDISH PUNCHHI Vs. STATE OF HARYANA
February 11, 2009
JAGDISH RAI Vs. STATE OF PUNJAB
April 22, 2009
JAGDISH RAI MAKKAR Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED AND OTHERS
May 28, 2009
JAGDISH SINGH Vs. KANTA DEVI
September 3, 2009
JAGGAR SINGH Vs. BHAGWANT RAI
May 6, 2009
JAGIR KAUR Vs. GURDIAL SINGH AND ANR.
November 13, 2009
JAGIR SINGH Vs. STATE OF PUNJAB
April 16, 2009
JAGIR SINGH Vs. STATE OF PUNJAB
February 16, 2009
JAGIR SINGH Vs. STATE OF HARYANA
December 10, 2009
JAGIR SINGH Vs. STATE OF PUNJAB & OTHERS
November 10, 2009
JAGIR SINGH (DECEASED) THROUGH LRS. AND ORS. Vs. UNION TERRITORY
April 27, 2009
JAGIRI RAM Vs. RALLA
December 19, 2009
JAGJIT SINGH Vs. KRISHAN CHAND AND BROTHERS COMMISSION AGENTS
November 26, 2009
JAGJIT SINGH ALIAS JAG Vs. AMARJIT KAUR AND OTHERS
December 3, 2009
JAGJIT SINGH AND ORS. Vs. STATE OF PUNJAB
August 25, 2009
JAGMAL SINGH Vs. COMMISSIONER, AMBALA DIVISION
November 17, 2009
JAGMINDER KAUR Vs. DIDAR SINGH
January 21, 2009
JAGMOHAN SINGH Vs. STATE OF PUNJAB
May 15, 2009
JAGMOHAN SINGH Vs. STATE OF PUNJAB
July 1, 2009
JAGMOHAN SINGH BHATTI Vs. UNION OF INDIA
September 11, 2009
JAGPAL SINGH DALAL Vs. STATE OF PUNJAB
April 27, 2009
JAGPREET SINGH Vs. STATE OF PUNJAB & OTHERS
May 29, 2009
JAGSIR SINGH Vs. MAHASHA DEV RAJ
July 29, 2009
JAGTAR SINGH Vs. STATE OF PUNJAB
July 13, 2009
JAGTAR SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 30, 2009
JAGTAR SINGH Vs. STATE OF PUNJAB
December 8, 2009
JAGTAR SINGH AND ORS. Vs. NAZAR SINGH AND ANR.
February 11, 2009
JAGWANTI Vs. STATE OF HARYANA
August 18, 2009
JAI AMBE RICE MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. (PUNSUP) & ORS.
November 12, 2009
JAI BHAGWAN Vs. SURENDER SINGH
April 24, 2009
JAI BHAGWAN Vs. THE STATE OF PUNJAB
March 2, 2009
JAI BHAGWAN Vs. SMT. BABLI AND ORS.
April 2, 2009
JAI BHAGWAN AND ORS. Vs. RAGHBIR SINGH AND ORS.
March 26, 2009
JAI BHARAT GUM AND CHEMICALS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
November 19, 2009
JAI DEV SHASTRI Vs. STATE OF HARYANA
July 17, 2009
JAI DURGA COTTON MILLS Vs. STATE OF HARYANA AND ORS.
May 8, 2009
JAI JAGDAMBAY DEPOSITS PVT LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
March 6, 2009
JAI KISHAN Vs. BALBIR SINGH
March 19, 2009
JAI KRISHAN Vs. STATE OF PUNJAB
November 26, 2009
JAI LAL Vs. STATE OF HARYANA AND ORS.
May 7, 2009
JAI PAL Vs. STATE OF HARYANA
March 6, 2009
JAI PARKASH Vs. RAM NARAIN
December 3, 2009
JAI PARKASH Vs. STATE OF HARYANA AND ORS.
February 11, 2009
JAI PARKASH GOYAL Vs. GURUDWARA SINGH SABHA
May 7, 2009
JAI PARKASH SOHAR Vs. STATE OF PUNJAB
August 18, 2009
JAI PARKASH SON OF SH. UDMI Vs. STATE BANK OF PATIALA HEAD OFFICE
July 28, 2009
JAI RATH SEED STORE Vs. PUNJAB STATE THROUGH INSECTICIDE INSPECTOR
August 18, 2009
JAI SINGH Vs. SARDAR SINGH
January 21, 2009
JAI SINGH Vs. STATE OF PUNJAB
August 12, 2009
JAI SINGH AND OTHERS Vs. STATE OF PUNJAB
December 2, 2009
JAIMAL SINGH Vs. STATE OF PUNJAB THROUGH COLLECTOR ACQUISITION P.S.E.B. PATIALA
February 25, 2009
JAIN TYPE FOUNDARY AND ORS. Vs. RAJ PAL KAPOOR AND ORS.
July 1, 2009
JAIPAL Vs. STATE OF HARYANA
November 11, 2009
JAIPAL Vs. STATE OF HARYANA
May 15, 2009
JAIPAL SINGH Vs. PUNJAB AND HARYANA HIGH COURT AND ANOTHER
March 20, 2009
JAIVIR SINGH Vs. STATE OF HARYANA AND OTHERS
May 20, 2009
JALEB KHAN Vs. COMMISSIONER, GURGAON DIVISION
July 20, 2009
JAMEEL Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
July 20, 2009
JAMES HOTELS LTD Vs. UNION TERRITORY
February 24, 2009
JANAK SINGH Vs. SANT RAM
April 22, 2009
JANG SINGH & ANR. Vs. STATE OF PUNJAB & ORS.
December 15, 2009
JANKI DEVI MARIYA Vs. STATE OF HARYANA AND OTHERS
January 30, 2009
JANTA PANJOLA Vs. DAULAT RAM KISHORLAL COMMISSION AGENT
March 9, 2009
JARNAIL SINGH Vs. STATE OF PUNJAB
May 21, 2009
JARNAIL SINGH Vs. KHUSHBAKHT RAI KORA
March 9, 2009
JARNAIL SINGH Vs. GURMAIL SINGH
November 17, 2009
JARNAIL SINGH Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
August 13, 2009
JARNAIL SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 25, 2009
JASBIR KAUR Vs. SHRI VISHNU DUTT AND ORS.
March 26, 2009
JASBIR KAUR Vs. KULJIT SINGH
August 27, 2009
JASBIR KAUR AND ORS. Vs. STATE OF HARYANA AND ORS.
September 24, 2009
JASBIR KAUR AND ORS. Vs. HARJINDER KAUR
April 2, 2009
JASBIR SINGH Vs. COMMISSIONER OF INCOME TAX
November 12, 2009
JASBIR SINGH Vs. HYGIENIC FOODS, MALERKOTLA ROAD
February 5, 2009
JASBIR SINGH Vs. JALANDHAR EX-SERVICEMEN M/T COOPERATIVE LTD
January 16, 2009
JASBIR SINGH Vs. STATE OF PUNJAB
May 12, 2009
JASBIR SINGH Vs. STATE OF HARYANA
August 18, 2009
JASBIR SINGH AND ORS. ETC. ETC. Vs. STATE OF HARYANA AND ORS.
April 21, 2009
JASDEEP SINGH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
July 10, 2009
JASDEV SINGH Vs. STATE OF HARYANA
July 13, 2009
JASKARAN SINGH Vs. STATE OF PUNJAB
April 17, 2009
JASMAIR Vs. RAM BHAGAT
March 18, 2009
JASMIN ASGHAR Vs. THE STATE OF PUNJAB AND ORS.
December 15, 2009
JASPAL KAUR Vs. MAHINDER SINGH
August 27, 2009
JASPAL SINGH Vs. STATE OF HARYAN
March 18, 2009
JASPAL SINGH Vs. HARJINDER KAUR
July 29, 2009
JASPAL SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
April 21, 2009
JASPAL SINGH PANCH Vs. STATE OF PUNJAB
August 21, 2009
JASPREET KAUR Vs. STATE OF PUNJAB AND OTHERS
July 6, 2009
JASVIR INDER SINGH Vs. JASJIT INDER SINGH
August 25, 2009
JASVIR SINGH Vs. STATE OF PUNJAB
March 25, 2009
JASVIR SINGH JAWANDA Vs. SIDHSONS
January 31, 2009
JASWANT Vs. STATE OF HARYANA
July 24, 2009
JASWANT SINGH Vs. GURBAX SINGH
November 5, 2009
JASWANT SINGH Vs. SMT. MAGNI DEVI AND ORS.
April 20, 2009
JASWANT SINGH Vs. STATE OF PUNJAB
March 2, 2009
JASWANT SINGH Vs. STATE OF PUNJAB
March 21, 2009
JASWANT SINGH Vs. C.B.I.
May 25, 2009
JASWANT SINGH Vs. STATE OF PUNJAB
January 13, 2009
JASWANT SINGH Vs. STATE OF PUNJAB
December 11, 2009
JASWANT SINGH Vs. UNION TERRITORY
December 14, 2009
JASWANT SINGH Vs. SUKHJIT KAUR
September 24, 2009
JASWANT SINGH Vs. RAM SINGH
October 20, 2009
JASWANT SINGH Vs. COMMISSIONER, GURGAON DIVISION, GURGAON
December 9, 2009
JASWANT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
April 23, 2009
JASWINDER KAUR Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND OTHERS
February 17, 2009
JASWINDER KAUR Vs. RAJINDER KAUR
October 14, 2009
JASWINDER KAUR Vs. STATE OF PUNJAB
November 10, 2009
JASWINDER SINGH Vs. STATE OF PUNJAB
March 17, 2009
JASWINDER SINGH Vs. KASHMIR KAUR
January 14, 2009
JASWINDER SINGH Vs. STATE OF PUNJAB
March 26, 2009
JASWINDER SINGH ALIAS BINDER Vs. STATE OF PUNJAB
November 6, 2009
JASWINDER SINGH ALIAS SINDER Vs. STATE OF PUNJAB
August 7, 2009
JASWINDER SINGH SIDHU Vs. STATE OF PUNJAB
March 25, 2009
JASWINDKR KAUR Vs. STATE OF PUNJAB
December 14, 2009
JATINDER CHOPRA ALIAS GONNY AND ORS. Vs. STATE OF PUNJAB AND ANR.
April 21, 2009
JATINDER KAUR Vs. JASKIRAT KAUR
February 25, 2009
JATINDER KUMAR Vs. KRISHAN CHAND
August 17, 2009
JATINDER KUMAR Vs. COMMISSIONER, AMBALA DIVISION AND ORS.
July 9, 2009
JATINDER SINGH Vs. AMAR DEVI
July 15, 2009
JATINDER SINGH Vs. PUNJAB STATE
May 20, 2009
JATOLI PRIMARY AGRICULTURE COOPERATIVE SOCIETY LIMITED, JATOLI, HODEL, DISTRICT FARIDABAD Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD, AND ANOTHER
April 17, 2009
JAWALA DASS AND ORS. Vs. CHHOTU RAM AND ORS.
May 27, 2009
JAWALA DASS AND OTHERS Vs. CHHOTU RAM AND OTHERS
July 27, 2009
JAWAND SONS Vs. COMMISSIONER OF INCOME TAX (APPEALS)
November 18, 2009
JAYA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 2, 2009
JEET SINGH Vs. SARWAN SINGH
April 24, 2009
JEET SINGH Vs. REGISTRAR AND ANR.
August 26, 2009
JEET SINGH Vs. BAHADUR SINGH
July 16, 2009
JEETA RAM Vs. STATE OF HARYANA
December 3, 2009
JETHU MAL MOHAN LAL Vs. SHRI A.S. GULIANI
May 6, 2009
JIT RAM Vs. UNION OF INDIA AND OTHERS
November 23, 2009
JIT SINGH, EX-SUPERINTENDENT OF POLICE Vs. STATE OF PUNJAB AND OTHERS
September 24, 2009
JITA SINGH Vs. STATE OF PUNAJB
July 8, 2009
JITENDER Vs. STATE OF HARYANA
March 19, 2009
JITENDER KUMAR BANSAL Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED, PANCHKULA AND OTHERS
April 28, 2009
JIWAN COACH BUILDERS Vs. STATE OF PUNJAB
January 8, 2009
JIWAN DASS Vs. STATE OF HARYANA AND OTHERS
December 5, 2009
JIWAN KUMAR Vs. STATE OF HARYANA
June 9, 2009
JIWAN SINGH SUBEDAR AND ORS. Vs. UJAGAR SINGH AND ORS.
May 22, 2009
JOGA SINGH Vs. BASANT KAUR
January 29, 2009
JOGA SINGH AND ORS. Vs. PUNJAB STATE AND ORS.
April 27, 2009
JOGI RAM AND OTHERS Vs. SMT. KISHNI AND OTHERS
April 23, 2009
JOGINDER KAUR Vs. AMRIK SINGH
May 14, 2009
JOGINDER SINGH Vs. GRAM PANCHAYAT
March 23, 2009
JOGINDER SINGH Vs. STATE OF HARYANA
March 16, 2009
JOGINDER SINGH Vs. KULDEEP CHAND
November 5, 2009
JOGINDER SINGH Vs. BALDEEP SINGH
November 12, 2009
JOGINDER SINGH Vs. DEPUTY COMMISSIONER
July 17, 2009
JOGINDER SINGH Vs. HARISH KUMAR
December 8, 2009
JOGINDER SINGH Vs. KASHMIR SINGH
September 2, 2009
JOGINDER SINGH AULAKH Vs. DIRECTOR (U.T.) MINISTRY OF HUMAN RESOURCE
August 13, 2009
JORA SINGH Vs. SUKHDEV SINGH
March 26, 2009
JUBER Vs. STATE OF HARYANA
December 4, 2009
JUGAL KISHORE Vs. MUNICIPAL CORPORATION
July 31, 2009
JUGAL KISHORE Vs. PRESIDING OFFICER,LABOUR COURT,GURDASPUR
November 3, 2009
JUHRI Vs. SARFRAJ HUSSAIN
July 8, 2009
JUJ KUMAR SATHI Vs. STATE OF PUNJAB AND OTHERS
February 3, 2009
JUMLA MALKAN VILLAGE SARANGPUR Vs. UNION TERRITORY
August 5, 2009
JYOTI Vs. STATE OF HARYANA
May 27, 2009
JYOTI OBEROI Vs. AJIT M. SHARAN, IAS, COMMISSIONER-CUM-SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT
April 21, 2009
JYOTI SHARMA Vs. PARVEEN SHARMA
February 11, 2009
K K NAIR Vs. STATE OF HARYANA AND OTHERS
March 2, 2009
K L KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 6, 2009
K.B. SHARMA Vs. KEERTI KARAN DHARNI
August 6, 2009
K.C. NARWAL Vs. JAGDISH CHANDER
January 20, 2009
K.K. JERATH Vs. STATE OF U.T.
September 25, 2009
K.L. ARORA Vs. REGISTRAR, COOPERATIVE SOCIETIES
March 19, 2009
K.N. INTERPLAST PVT. LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
February 11, 2009
KABAL SINGH Vs. USHA RANI AND ORS.
March 23, 2009
KABUL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
November 17, 2009
KABUL SINGH Vs. STATE OF HARYANA
August 17, 2009
KAILASH AND ANR. Vs. YASINA AND ORS.
October 6, 2009
KAILASH CHANDER AND ANOTHER Vs. SUSHIL KUMAR AND OTHERS
December 2, 2009
KAILASHO Vs. SUKHDEV SINGH AND ORS.
May 11, 2009
KAKA RAM VERMA Vs. INDIAN RED CROSS SOCIETY, PUNJAB BRANCH AND OTHERS
March 18, 2009
KAKA SINGH ALIAS GURTEJ SINGH Vs. STATE OF PUNJAB
December 2, 2009
KAKKAR STEEL FORGINGS Vs. MESSRS BAWA INDUSTRIES LIMITED
August 10, 2009
KALA SINGH Vs. MAHINDER SINGH
May 14, 2009
KALYAN SINGH Vs. STATE OF HARYANA
February 3, 2009
KALYAN SOCIETY Vs. STATE OF HARYANA
December 3, 2009
KAM SINGH AND ORS. Vs. SUBHASH CHANDER
May 11, 2009
KAMAL JINDAL Vs. STATE OF PUNJAB
December 10, 2009
KAMALJEET SINGH Vs. STATE OF PUNJAB
December 22, 2009
KAMALJIT KAUR Vs. JASBIR KAUR
November 27, 2009
KAMALJIT KAUR Vs. STATE OF PUNJAB
July 20, 2009
KAMALJIT SINGH Vs. STATE OF PUNJAB
November 20, 2009
KAMALJIT SINGH Vs. STATE OF PUNJAB
April 17, 2009
KAMLA Vs. BHOOP SINGH
December 14, 2009
KAMLA Vs. PAWAN KUMAR AND OTHERS
December 4, 2009
KAMLA DEVI Vs. KRISHAN KUMAR
March 9, 2009
KAMLA DEVI Vs. DIDAR SINGH
December 17, 2009
KAMLA SHARMA Vs. STATE OF PUNJAB
February 3, 2009
KAMLESH Vs. STATE OF HARYANA
October 15, 2009
KAMLESH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
May 29, 2009
KAMLESH Vs. SITA DEVI
July 29, 2009
KAMLESH RANI Vs. KARTAR CHAND
September 11, 2009
KANALDEEP SINGH Vs. STATE OF PUNJAB
February 24, 2009
KANDI FRIENDS EDUCATIONAL TRUST (REGD ) Vs. KULWINDER KAUR
December 22, 2009
KANTA DEVI Vs. RAMPHAL
December 17, 2009
KANTA DEVI AND ANOTHER Vs. MEHTA SINGH AND ANOTHER
November 25, 2009
KANWALJEET KAUR W/O GURPREET SINGH AND RAMAN KUMAR Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT, EDUCATION DEPARTMENT AND ORS.
July 24, 2009
KANWALJIT SINGH Vs. STATE OF PUNJAB
August 11, 2009
KANWAR BHAN Vs. STATE OF HARYANA AND ANOTHER
October 20, 2009
KANWAR JAGDISH SINGH SAWHNEY Vs. VIJYANT CHOUDHARY
July 1, 2009
KANWAR PAL Vs. STATE OF HARYANA
March 18, 2009
KANWAR SINGH Vs. STATE OF HARYANA AND ORS.
April 23, 2009
KANWARJIT SINGH SANDHU Vs. KULVINDER KAUR
April 16, 2009
KAPAL DEV Vs. UNION OF INDIA AND OTHERS
September 5, 2009
KAPOOR SINGH Vs. OM PRAKASH
May 15, 2009
KARAJ SINGH Vs. STATE OF PUNJAB
May 12, 2009
KARAM PAL Vs. RAMESH JAIN
January 13, 2009
KARAMBIR SINGH Vs. MUNICIPAL COUNCIL THANESAR
March 26, 2009
KARAMJIT SINGH Vs. STATE OF PUNJAB & ORS.
November 26, 2009
KARAMJIT SINGH Vs. STATE OF PUNJAB
December 10, 2009
KARAMVIR Vs. ANITA SHARMA
August 5, 2009
KARAN SINGH Vs. STATE OF HARYANA AND OTHERS
December 2, 2009
KARMA Vs. STATE OF PUNJAB
May 12, 2009
KARNAIL KAUR Vs. STATE OF PUNJAB
March 26, 2009
KARNAIL SINGH Vs. STATE OF PUNJAB AND ORS.
April 21, 2009
KARNAIL SINGH Vs. KALRA BROTHERS, SIRSA
January 27, 2009
KARNAIL SINGH Vs. STATE OF PUNJAB
January 6, 2009
KARNAIL SINGH Vs. STATE OF PUNJAB
January 7, 2009
KARNAIL SINGH Vs. STATE OF HARYANA
August 13, 2009
KARNAIL SINGH Vs. ASSISTANT COMMISSIONER OF CUS , AMRITSAR
April 28, 2009
KARNAL CENTRAL COOPERATIVE BANK LIMITED AND ORS Vs. STATE OF HARYANA AND OTHERS
August 19, 2009
KARNAL IMPROVEMENT TRUST Vs. RISHI KUMAR, CONTRACTOR
July 30, 2009
KARTAR KAUR Vs. KEWAL SINGH
September 16, 2009
KARTAR KAUR Vs. GURDEEP KAUR
July 3, 2009
KARTAR SINGH Vs. PUNJAB STATE THROUGH LAND ACQUISITION COLLECTOR
May 15, 2009
KARTAR SINGH Vs. TASVIR SINGH
August 3, 2009
KARTARO BAI Vs. STATE OF PUNJAB AND ORS.
February 11, 2009
KASHMIR SINGH Vs. STATE OF PUNJAB
October 20, 2009
KASHMIR SINGH Vs. KALI CHARAN
May 12, 2009
KASHMIR SINGH Vs. STATE OF PUNJAB
August 18, 2009
KASHMIR SINGH Vs. PREET HIRE PURCHASE AND LEASING CORPORATION
April 2, 2009
KASHMIR SINGH Vs. DIRECTOR, STATE TRANSPORT, PUNJAB AND OTHERS
November 26, 2009
KASHMIR SINGH DALAL Vs. STATE OF HARYANA AND OTHERS
September 7, 2009
KASHMIRA SINGH ALIAS MOTU Vs. STATE OF HARYANA
April 28, 2009
KASHMIRA SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
April 20, 2009
KASHMIRO DEVI Vs. STATE OF PUNJAB
December 2, 2009
KAUSHAL Vs. UNION OF INDIA
December 4, 2009
KAUSHALYA DEVI Vs. STATE OF HARYANA
May 5, 2009
KAUSHALYA DEVI Vs. MUKUND LAL AND ORS.
April 27, 2009
KEDAR NATH (DEAD) THROUGH LRS. Vs. RISHI RAJ AND ORS.
November 12, 2009
KEGG FARMS PRIVATE LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, GURGAON AND ANOTHER
August 4, 2009
KEHAR SINGH Vs. UNION OF INDIA AND OTHERS
May 8, 2009
KENLOTT GAMING SOLUTIONS PVT. LTD. AND ORS. Vs. STATE OF HARYANA AND ORS.
March 3, 2009
KESAR CHAND Vs. MANAGEMENT OF ESCORTS LIMITED
December 14, 2009
KESAR SINGH Vs. CIT
September 18, 2009
KEWAL KRISHAN Vs. STATE OF PUNJAB
November 4, 2009
KEWAL KRISHAN LOMAS Vs. STATE OF PUNJAB AND OTHERS
January 13, 2009
KEWAL SINGH Vs. STATE OF PUNJAB
March 18, 2009
KHAITAN ELECTRICALS LTD. Vs. STATE OF HARYANA
February 25, 2009
KHARA SOAP FACTORY Vs. STATE OF PUNJAB AND ANR.
April 17, 2009
KHAZAN SINGH S/O RANGA SINGH Vs. STATE OF PUNJAB
July 13, 2009
KHELLO DEVI Vs. STATE OF HARYANA
September 25, 2009
KHEM CHAND AND OTHERS Vs. STATE OF HARYANA
August 17, 2009
KHEM SINGH Vs. CHIRANJIV SINGH
December 2, 2009
KHURSHID AHMAD Vs. STATE OF HARYANA AND OTHERS
July 16, 2009
KHUSHI RAM Vs. NAWAL SINGH
April 16, 2009
KIRAN JYOTI Vs. STATE OF PUNJAB AND OTHERS
January 14, 2009
KIRAN SAINI Vs. STATE OF HARYANA AND OTHERS
November 27, 2009
KIRANDEEP KAUR Vs. DR. AJINDER SINGH
March 10, 2009
KIRANJIT KAUR Vs. STATE OF PUNJAB
April 2, 2009
KIRPAL SINGH Vs. THE PUNJAB STATE
April 23, 2009
KIRPAL SINGH Vs. TAROWAT
November 17, 2009
KISAN TRACTORS Vs. STATE OF HARAYANA
March 17, 2009
KISHAN Vs. STATE OF HARYANA
November 23, 2009
KISHAN Vs. STATE OF HARYANA
April 22, 2009
KISHAN CHAND Vs. U.T. CHANDIGARH
February 3, 2009
KISHAN CHAND Vs. NIRMAL SINGH
December 18, 2009
KISHAN CHAND Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
April 2, 2009
KISHAN SINGH Vs. ARUN KUMAR
July 14, 2009
KISHORI LAL Vs. STATE OF HARYANA
March 16, 2009
KISHORI LAL AND ORS. Vs. STATE OF HARYANA
February 3, 2009
KRIPAL SINGH SANDHU Vs. STATE OF PUNJAB
August 7, 2009
KRISHAN Vs. STATE OF HARYANA
August 26, 2009
KRISHAN Vs. STATE OF HARYANA
March 17, 2009
KRISHAN GOPAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 6, 2009
KRISHAN KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
April 1, 2009
KRISHAN KUMAR Vs. COMMISSIONER OF CUSTOMS, ROHTAK
February 19, 2009
KRISHAN KUMAR Vs. GENERAL PUBLIC
December 9, 2009
KRISHAN KUMAR Vs. LEHARI SINGH
April 23, 2009
KRISHAN KUMAR Vs. SMT. NIDHI ARORA
September 24, 2009
KRISHAN KUMAR Vs. RAJMAL
February 24, 2009
KRISHAN KUMAR Vs. STATE OF HARYANA
April 30, 2009
KRISHAN KUMAR Vs. KARAM SINGH
October 27, 2009
KRISHAN KUMAR Vs. STATE OF HARYANA AND ANR.
May 11, 2009
KRISHAN KUMAR AND ANR. Vs. RAMESHWAR DAYAL AND ORS.
July 15, 2009
KRISHAN KUMAR SARDANA Vs. SITA RAM ADLAKHA
July 14, 2009
KRISHAN KUMAR VERMA Vs. NARENDER PRABHAKAR
April 18, 2009
KRISHAN LAL Vs. RAM CHAND
January 6, 2009
KRISHAN LAL Vs. ANIL KUMAR
July 20, 2009
KRISHAN SINGH Vs. STATE OF PUNJAB
December 15, 2009
KRISHNA DEVI JASWAL Vs. SHANTI RANI
April 28, 2009
KRISHNA KAUR AND ORS. Vs. STATE OF PUNJAB
April 21, 2009
KRISHNA LIGHT CENTRE Vs. STATE OF PUNJAB
January 8, 2009
KRISHNA SHARMA Vs. STATE OF PUNJAB AND OTHERS
March 19, 2009
KUKREJA STEEL SALES AND ANR. Vs. STATE OF PUNJAB AND ORS.
October 12, 2009
KULDEEP SINGH Vs. STATE OF PUNJAB
April 21, 2009
KULDEEP SINGH Vs. STATE OF PUNJAB
May 18, 2009
KULDEEP SINGH Vs. UNION OF INDIA AND OTHERS
April 22, 2009
KULDEEP SINGH Vs. STATE OF PUNJAB
December 17, 2009
KULDEEP SINGH Vs. PRESIDING OFFICER & OTHERS
December 4, 2009
KULDIP CHAND Vs. KISHORI LAL
May 29, 2009
KULDIP CHAND Vs. THE STATE OF PUNJAB AND ORS.
February 11, 2009
KULDIP KAUR Vs. AMARJIT SINGH
September 2, 2009
KULDIP SINGH Vs. CENTRAL BANK OF INDIA
March 2, 2009
KULDIP SINGH Vs. GURMAIL SINGH
April 16, 2009
KULDIP SINGH Vs. SHAWINDER KAUR
July 8, 2009
KULDIP SINGH Vs. UNION OF INDIA AND OTHERS
November 20, 2009
KULDIP SINGH MAZDOOR SANGH Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND OTHERS
February 26, 2009
KULJIT SINGH Vs. SUKHDEV SINGH
March 25, 2009
KULJIT SINGH BASSI Vs. JANTA EXPRESS BUS SERVICE AND ORS.
September 14, 2009
KULWANT KAUR Vs. SHISHA SINGH
September 24, 2009
KULWANT KAUR Vs. STATE OF PUNJAB
December 17, 2009
KULWANT KAUR Vs. STATE OF HARYANA AND OTHERS
May 6, 2009
KULWANT RAI ALIAS MAGGAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 10, 2009
KULWANT RAI JINDAL AND ORS. Vs. VED PARKASH GOYAL AND ORS.
July 10, 2009
KULWANT SINGH Vs. STATE OF PUNJAB
December 7, 2009
KULWANT SINGH Vs. STATE OF PUNJAB AND ANOTHER
January 21, 2009
KULWANT SINGH Vs. PARGAT SINGH
February 18, 2009
KULWANT SINGH Vs. STATE OF PUNJAB
August 18, 2009
KULWANT SINGH Vs. GURBAKSH SINGH
April 23, 2009
KULWANT SINGH Vs. PUNJAB STATE FEDERATION OF COOPERATIVE SUGAR MILLS LIMITED
April 15, 2009
KULWANT SINGH Vs. JODH SINGH
November 30, 2009
KULWANT SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
December 11, 2009
KULWANT SINGH AND ANR. Vs. STATE OF HARYANA
June 9, 2009
KULWINDER KAUR Vs. STATE OF PUNJAB
December 18, 2009
KULWINDER KAUR Vs. STATE OF PUNJAB
December 21, 2009
KULWINDER SINGH Vs. STATE OF PUNJAB
July 30, 2009
KULWINDER SINGH Vs. STATE OF PUNJAB
January 20, 2009
KUMARI SANDEEP Vs. MOHINDER SINGH
July 7, 2009
KUNAN SINGH Vs. STATE OF PUNJAB
May 30, 2009
KUNAN SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
March 26, 2009
KUNDANMAL DABRIWALA Vs. DABRIWALA STEELS AND ENGG. CO. LTD.
March 19, 2009
KUNWERJEET SINGH GREWAL Vs. STATE OF PUNJAB AND ANOTHER
December 4, 2009
KURALI TOLL BRIDGE CO. PVT. LTD. Vs. STATE OF PUNJAB
August 12, 2009
KURDIA Vs. RAMESHWAR DASS
January 15, 2009
KURUKSHETRA UNIVERSITY AND ANR. Vs. RAGHBIR SINGH ISSAR AND ORS.
January 23, 2009
KURUKSHETRA UNIVERSITY AND ORS. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
November 16, 2009
KUSUM LATA THAKRAL Vs. COMMISSIONER OF INCOME TAX
July 24, 2009
KUSUM UPPAL Vs. VISHAL UPPAL
September 25, 2009
L.C. CABLE LIMITED Vs. ESCORTS LTD. AND ANR.
December 17, 2009
LABH SINGH Vs. STATE OF PUNJAB
March 19, 2009
LACHHMAN DASS Vs. STATE OF PUNJAB
September 10, 2009
LACHHMAN SINGH Vs. STATE OF HARYANA
April 21, 2009
LACHHMAN SINGH Vs. BAGGO BAI AND OTHERS
December 2, 2009
LADHA SINGH Vs. STATE OF PUNJAB
April 23, 2009
LADU RAM Vs. COMMISSIONER, HISAR DIVISION
January 7, 2009
LAHORI RAM Vs. KALI CHARAN
December 7, 2009
LAJJA RAM Vs. RATI CHAND
August 12, 2009
LAJPAT RAI Vs. STATE OF HARYANA
March 24, 2009
LAJPAT RAI Vs. HARYANA BACKWARD CLASSES & ECONOMICALLY WEAKER SECTION, KALYAN NIGAM AND ANOTHER
February 12, 2009
LAJPAT RAI TAYAL Vs. MAMAN RAM DALMIA
May 7, 2009
LAKHAN SINGH Vs. NARANG SINGH
July 8, 2009
LAKHBIR SINGH Vs. DARSHAN SINGH AND ORS.
July 2, 2009
LAKHMIR SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
November 6, 2009
LAKHVIR SINGH Vs. CHANAN MASIH
April 30, 2009
LAKHWINDER KAUR Vs. SARWAN SINGH
July 30, 2009
LAKHWINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
November 5, 2009
LAKHWINDER KUMAR Vs. PAVITTER KAUR
September 7, 2009
LAKHWINDER SINGH @ LAKHA Vs. STATE OF PUNJAB
March 26, 2009
LAKHWINDWERJEET KAUR Vs. STATE OF PUNJAB AND OTHERS
April 28, 2009
LAKMI Vs. KARAM SINGH
August 12, 2009
LAL BAHADUR Vs. STATE OF HARYANA
October 15, 2009
LAL CHAND Vs. STATE OF HARYANA
February 25, 2009
LAL CHAND Vs. RAGHU NATH
May 19, 2009
LAL SINGH AND OTHERS Vs. STATE OF HARYANA
December 3, 2009
LALINDER SINGH Vs. UNION OF INDIA
November 18, 2009
LALITA PATHANIA Vs. RANDIP SINGH PATHANIA
April 2, 2009
LALL CHAND Vs. STATE OF PUNJAB
April 1, 2009
LALLU Vs. NIRDOSH KUMAR
July 16, 2009
LARSEN & TOUBRO LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD AND ANOTHER
February 27, 2009
LATA Vs. NEERAJ PAWAR
January 14, 2009
LATA DEWAN Vs. KANTA RANI
February 18, 2009
LAWAN KUMAR Vs. STATE OF HARYANA
April 16, 2009
LAWYERS FOR HUMAN RIGHTS INTERNATIONAL Vs. STATE OF PUNJAB AND ORS.
May 15, 2009
LAXMAN SAHU Vs. INDUSTRIAL TRIBUNAL CUM- LABOUR COURT
July 28, 2009
LAXMI NARAIN Vs. STATE OF HARYANA
April 18, 2009
LAXMI NARAIN Vs. STATE BANK OF INDIA
September 16, 2009
LAYAK RAM Vs. DHARAMWATI
November 4, 2009
LEADER ENGG WORKS PROP LEADER VALVES PVT LTD , JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
May 4, 2009
LEELA Vs. RAM JATTAN
August 19, 2009
LEHRI SINGH Vs. SAWAN TRADERS
May 1, 2009
LIFE INSURANCE CORPORATION OF INDIA Vs. SMT. CHARAN KAUR AND ORS.
April 20, 2009
LIFE INSURANCE CORPORATION OF INDIA, JALANDHAR Vs. HARBANS LAL SHARMA AND OTHERS
January 13, 2009
LINDA Vs. CENTRAL BUREAU OF INVESTIGATION
January 28, 2009
LINEN RUGS Vs. COMMISSIONER OF INCOME TAX
July 22, 2009
LOK PRATHAM Vs. STATE OF HARYANA
October 9, 2009
LOONA RAM Vs. STATE OF PUNJAB
March 27, 2009
LUBHAYA RAM Vs. BALAKI RAM
December 4, 2009
LUDHIANA IMPROVEMENT TRUST Vs. PRITAM KAUR
August 5, 2009
LUDHIANA IMPROVEMENT TRUST Vs. COMMISSIONER OF INCOME TAX-III
March 26, 2009
LUXMI DEVI Vs. STATE OF PUNJAB
February 27, 2009
M I OHRI Vs. KANTI DEVI
July 7, 2009
M L KAMRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 14, 2009
M R TIWARI Vs. ASTER DURGA AND PHARMACEUTICALS LTD
February 6, 2009
M.G.S.M. JANTA COLLEGE Vs. STATE OF PUNJAB AND ORS.
May 15, 2009
M.P. SINGH Vs. INCOME TAX OFFICER
July 22, 2009
M.R.F. LIMITED Vs. S. MAJOR SINGH PUREWAL
May 4, 2009
M/S KEGG FARMS PRIVATE LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
August 4, 2009
M/S NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD Vs. STATE OF HARYANA
April 2, 2009
M/S NEW INDIA CONSTRUCTION COMPANY Vs. STATE OF HARYANA
July 22, 2009
M/S RAMA PETROCHEMICAL LTD. Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
November 27, 2009
M/S VIJAY AUTOMOBILES Vs. HINDUSTAN MACHINE TOOLS LTD. (TRACTORS) AND ANOTHER
August 13, 2009
M/S. ARORA HARDWARE STORE AND ANR. Vs. SHRI SUDERSHAN KUMAR WADHWA
December 14, 2009
M/S. SHREE GANESH WOOLEN MILLS, AMRITSAR AND ORS. Vs. PUNJAB NATIONAL BANK
November 13, 2009
MADALSA Vs. MADAN LAL
March 25, 2009
MADAN GOPAL Vs. STATE OF HARYANA
March 25, 2009
MADAN LAL Vs. LACHHMAN DASS
October 5, 2009
MADAN LAL Vs. RAVI SETIA
January 13, 2009
MADAN LAL Vs. STATE OF PUNJAB
March 6, 2009
MADAN LAL Vs. KRISHAN LAL
August 4, 2009
MADAN LAL Vs. PUSHPA
April 16, 2009
MADAN LAL Vs. HMT LTD. AND ORS.
December 21, 2009
MADAN LAL Vs. S.J. ANAND
April 1, 2009
MADAN LAL ALIAS GHUDU Vs. STATE OF PUNJAB
October 26, 2009
MADAN LAL EX CONDUCTOR NO 236/66 Vs. PRESIDING OFFICER-CUM-LABOUR COURT AND OTHERS
January 27, 2009
MADAN PAL @ MADAN LAL Vs. PARVESH KUMARI
April 23, 2009
MADAN PAL AND ANR. Vs. THE STATE OF HARYANA AND ORS.
April 15, 2009
MADAN PAL AND ORS. Vs. STATE OF PUNJAB AND ANR.
April 29, 2009
MADHU BEHAL Vs. RISHI KUMA
January 7, 2009
MADHVI PARKASH Vs. STATE OF HARYANA
August 11, 2009
MAGMA LEASING LIMITED Vs. INDER PAL
August 7, 2009
MAHABIR Vs. STATE OF HARYANA
July 28, 2009
MAHABIR SINGH Vs. FINANCIAL COMMISSIONER
July 7, 2009
MAHANT HARI GIR CHELA BABA NIHAL GIR CHELA BANKANDHI GIR Vs. PUNJAB WAKF BOARD
April 15, 2009
MAHANT KAPIL DEV Vs. SMT. PARKASH WATI AND ORS.
May 30, 2009
MAHARAJ KRISHANA KAPUR EDUCATIONAL CHARITABLE TRUST AND MANAGEMENT SOCIETY Vs. UNION OF INDIA
February 10, 2009
MAHASHWARI SYNTHETICS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
August 11, 2009
MAHAVIR PRASAD Vs. TARA CHAND
December 21, 2009
MAHAVIR SON OF MILLA RAM, RESIDENT OF VILLAGE NARAR, TEHSIL AND DISTRICT KAITHAL Vs. STATE OF HARYANA
February 3, 2009
MAHEEPINDER SINGH MAHAL & OTHERS; NAVJOT KAUR; GURSIMRAN SINGH; SAHILDEEP SINGH BHATIA Vs. STATE OF PUNJAB & OTHERS
August 25, 2009
MAHENDER KAUR Vs. STATE OF HARYANA AND ORS.
October 5, 2009
MAHENDER SINGH AND ANR. Vs. GRAM PANCHAYAT TIGRANA AND ORS.
February 11, 2009
MAHENDER SINGH JANDLIWALE Vs. CHHAJU RAM
May 5, 2009
MAHESH Vs. PRESIDING OFFICER, LABOUR COURT-III
September 10, 2009
MAHESH KUMAR Vs. MOHAN LAL
February 17, 2009
MAHESH KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY & ANR
January 9, 2009
MAHINDER KUMAR AND ORS. Vs. STATE OF PUNJAB AND ANR.
July 30, 2009
MAHINDER SINGH Vs. FINANCIAL COMMISSIONER
November 12, 2009
MAHINDER SINGH Vs. SWARAN KAUR
November 30, 2009
MAJESTIC AUTO LTD. Vs. COMMISSIONER OF SUR-TAX, (CENTRAL) LUDHIANA
July 15, 2009
MAJOR DALIP SINGH Vs. STATE OF PUNJAB
April 20, 2009
MAJOR HARMOHINDER SINGH Vs. RANJIT KAUR
April 21, 2009
MAJOR SINGH Vs. FINANCIAL COMMISSIONER
May 5, 2009
MAJOR SINGH Vs. MUKHTIAR SINGH
May 8, 2009
MAJOR SINGH Vs. MOHINDER KAUR
January 27, 2009
MAJOR SINGH Vs. STATE OF PUNJAB
November 23, 2009
MAJOR SINGH AND ANOTHER Vs. JAGAR SINGH AND ANOTHER
December 3, 2009
MAL SINGH Vs. MOHINDER SINGH
January 27, 2009
MALKIAT SINGH Vs. STATE OF PUNJAB
December 15, 2009
MALKIAT SINGH DHALIWAL Vs. MANPREET KAUR DHALIWAL
January 6, 2009
MALKIT SINGH Vs. HARJIT SINGH
September 7, 2009
MAM CHAND Vs. HALCYON PHARMACEUTICAL LTD
October 28, 2009
MAM CHAND Vs. STATE OF HARYANA
March 27, 2009
MAMAM SINGH SAINI Vs. DROPDI DEVI
July 10, 2009
MAMTA Vs. DIRECTOR, SOCIAL SECURITY AND DEVELOPMENT FOR WOMEN & CHILDREN DEPARTMENT, PUNJAB AND OTHERS
September 8, 2009
MAMTA RANI Vs. BHUPESH VERMA
August 24, 2009
MAN MOHAN SINGH Vs. STATE OF HARYANA AND ANOTHER
August 26, 2009
MAN SINGH Vs. STATE OF HARYANA AND OTHERS
November 9, 2009
MAN SINGH SAINI Vs. KULWANT SINGH
August 17, 2009
MANAGEMENT INDIAN SUGAR AND GENERAL ENGINEERING CORPORATION Vs. STATE OF HARYANA
May 18, 2009
MANAGEMENT OF CANARA BANK, H R M SECTION CIRCLE OFFICE, CHANDIGARH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, CHANDIGARH, AND ANOTHER
March 6, 2009
MANAGEMENT OF DALMIA CEMENT (BHARAT) LTD Vs. STATE OF HARYANA
January 27, 2009
MANAGEMENT OF KHARGA CANTEEN AMBALA CANTT Vs. STATE OF HARYANA
July 28, 2009
MANAGEMENT S D HIGH SCHOOL FOR BOYS, NABHA, DISTRICT PATIALA Vs. PRESIDING OFFICER LABOUR COURT, PATIALA AND ANOTHER
October 15, 2009
MANAGING COMMITTEE, INDRA HIGH SCHOOL Vs. THE PRESIDING OFFICER, SCHOOL TRIBUNAL AND ORS.
April 29, 2009
MANAGING DIRECTOR MALKIAT SINGH Vs. CHHOTE LAL
January 12, 2009
MANAGING DIRECTOR, PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION Vs. KANWAR SINGH
July 13, 2009
MANAV KALYAN SHIKSHA SAMITI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, ITS CHAIRMAN AND OTHERS
August 26, 2009
MANAV RACHNA INTERNATIONAL UNIVERSITY Vs. JITENDRA CHOUDHARY
December 3, 2009
MANBHARI DEVI Vs. YASIN KHAN
December 21, 2009
MANDIP KAUR Vs. KARAMJIT SINGH AND OTHERS
July 14, 2009
MANDIP SINGH Vs. STATE OF PUNJAB
September 4, 2009
MANDWAL ENTERPRISES Vs. EXECUTIVE ENGINEER
September 11, 2009
MANGAL GIR Vs. THE STATE OF HARYANA
August 20, 2009
MANGALJIT SINGH @ MANGA Vs. STATE OF PUNJAB
December 11, 2009
MANGAT RAM Vs. BHAG SINGH
July 22, 2009
MANGAT RAM AND ANOTHER Vs. KARAM SINGH
September 1, 2009
MANGAT SINGH AND OTHERS Vs. REGIONAL MANAGER, FOOD CORPORATION OF INDIA AND OTHERS
July 21, 2009
MANI CHHABRA Vs. ALOKA CHHABRA
March 27, 2009
MANI RAM Vs. UNION OF INDIA (UOI) AND ORS.
April 27, 2009
MANINDER KAUR Vs. PRITAM CHAND
July 7, 2009
MANINDER SINGH AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
February 2, 2009
MANISH GOYAL Vs. STATE OF PUNJAB
December 22, 2009
MANJEET SINGH Vs. SANTOSH DEVI
November 4, 2009
MANJEET SINGH AND OTHERS Vs. SECRETARY TO GOVERNMENT OF PUNJAB
April 29, 2009
MANJINDER SINGH Vs. STATE OF PUNJAB
May 5, 2009
MANJIT KAUR Vs. STATE OF PUNJAB
March 6, 2009
MANJIT KAUR Vs. VANITA
November 26, 2009
MANJIT KAUR Vs. STATE OF PUNJAB
March 27, 2009
MANJIT KAUR Vs. RUPINDER KAUR AND ANR.
November 4, 2009
MANJIT KAUR Vs. INDERJEET
December 3, 2009
MANJIT KAUR AND ANR. Vs. MANJIT SINGH
November 20, 2009
MANJIT KAUR AND ANR., Vs. STATE OF HARYANA
April 23, 2009
MANJIT SINGH Vs. UNION OF INDIA AND OTHERS
July 16, 2009
MANJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
March 6, 2009
MANJU GOENKA Vs. RAJESH KUMAR
November 16, 2009
MANMEET SINGH Vs. GURPREET KAUR
December 14, 2009
MANMOHAN KUMAR JAIN Vs. SH. JAINENDRA GURUKUL, PANCHKULA
August 10, 2009
MANMOHAN SOOD Vs. PRESIDING OFFICER, LABOUR COURT, U T AND ANOTHER
July 20, 2009
MANOHAR LAL Vs. RAJWANT SINGH
March 20, 2009
MANOJ Vs. STATE OF HARYANA
September 18, 2009
MANOJ KUMAR AGGARWAL Vs. VIJAY KUMAR
August 13, 2009
MANOJ KUMAR SANJAY KUMAR Vs. COMMISSIONER OF CUSTOMS
October 9, 2009
MANPREET SINGH Vs. UNION TERRITORY OF CHANDIGARH
December 8, 2009
MANSA COOPERATIVE SPINNING MILLS Vs. RAMESH CHAND AND OTHERS
August 20, 2009
MANSA SINGH Vs. AMANDEEP KAUR AND ORS.
August 12, 2009
MARKET COMMITTEE Vs. MAN SINGH AND ORS.
February 10, 2009
MARKET COMMITTEE, AMRITSAR Vs. KRISHAN KUMAR
January 22, 2009
MARMAN DEVI Vs. STATE OF HARYANA AND ANR.
August 4, 2009
MARUTI EMPLOYEES CO OP HOUSE BUILDING SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT GURGAON
August 31, 2009
MARUTI SUZUKI INDIA LIMITED Vs. STATE OF HARYANA AND ANR.
November 23, 2009
MARUTI SUZUKI LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNA-CUM-LABOUR COURT, GURGAON
November 26, 2009
MARUTI UDYOG LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, GURGAON AND ANOTHER
October 6, 2009
MASSA SINGH Vs. STATE OF PUNJAB
January 14, 2009
MASTER GURMIT SINGH Vs. STATE OF PUNJAB
September 7, 2009
MATA DIN Vs. HARIYANA EDUCATION BOARD
September 4, 2009
MATA GANGA KHALSA COLLEGE FOR GIRLS Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA, AND ANOTHER
May 21, 2009
MAYA DEVI Vs. TARLOCHAN SINGH CHEEMA
January 8, 2009
MAYA KISHAN Vs. KARAM SINGH
July 8, 2009
MEDICAL COUNCIL OF INDIA Vs. UNION OF INDIA ETC
February 13, 2009
MEENA DAWAR AND ORS. Vs. RAJEEV ARORA
August 26, 2009
MEENA DEVI Vs. ANIL KUMAR SHUKLA
October 5, 2009
MEENA RAWAT Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 18, 2009
MEENAKSHI Vs. STATE OF HARYANA
December 22, 2009
MEGH RAJ Vs. STATE OF PUNJAB AND OTHERS
February 25, 2009
MEGH RAJ Vs. STATE OF HARYANA
November 27, 2009
MEGH SINGH Vs. THE STATE OF HARYANA
August 19, 2009
MEHAK TRIKHA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
September 24, 2009
MEHAR SINGH Vs. BHAJAN SINGH
August 12, 2009
MEHAR SINGH Vs. STATE OF PUNJAB
May 25, 2009
MEHAR SINGH Vs. GRAM PANCHAYAT/GRAM SABHA
January 14, 2009
MEHRABI AMD ORS. Vs. THE COMMISSIONER, GURGAON DIVISION AND ORS.
February 11, 2009
MEHTAB SINGH Vs. JOGENDER SINGH AND ORS.
February 10, 2009
MEHTAB SINGH MALIK Vs. S.R. BUILDCON INDIA (P) LTD
March 31, 2009
MEWA SINGH Vs. STATE OF PUNJAB
July 3, 2009
MEWA SINGH Vs. STATE OF PUNJAB
August 21, 2009
MEWA SINGH Vs. UNION TERRITORY AND ORS.
November 17, 2009
MEWA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
January 30, 2009
MILAP KUMAR NAND RAM Vs. STATE OF PUNJAB
January 6, 2009
MILKHA SINGH Vs. STATE OF PUNJAB
April 20, 2009
MIRI PIRI COLLEGE BACHAO SANGHARSH SAMITI Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
May 15, 2009
MITTAL OVERSEAS Vs. STATE OF PUNJAB AND OTHERS
May 11, 2009
MODERN STEELS LTD. Vs. COMMISSIONER (APPEALS)
October 12, 2009
MOHAMMAD ABDUL Vs. STATE OF HARYANA
December 21, 2009
MOHAMMAD YASIN Vs. BABA UJAGGAR SHAH AND OTHERS
May 11, 2009
MOHAN CHAND Vs. STATE OF PUNJAB AND ORS.
February 11, 2009
MOHAN LAL Vs. STATE OF HARYANA
March 26, 2009
MOHAN LAL Vs. ANJU
January 27, 2009
MOHAN LAL Vs. SATISH KUMAR
August 4, 2009
MOHAN LAL Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND OTHERS
January 20, 2009
MOHAN LAL SHARMA Vs. PARVEEN
August 20, 2009
MOHAN SINGH Vs. STATE OF HARYANA
November 18, 2009
MOHD. FAROOQ Vs. PUNJAB WAKF BOARD
February 10, 2009
MOHD. JAMIL Vs. DAVINDER KAUR
December 14, 2009
MOHD. LATIF Vs. UNION OF INDIA
November 20, 2009
MOHD. NADIM Vs. STATE OF HARYANA
November 6, 2009
MOHD. SHABBIR @ SHEEBU Vs. STATE OF PUNJAB
January 21, 2009
MOHINDER KAUR Vs. BALWINDER KUMAR
November 27, 2009
MOHINDER KUMAR Vs. STATE OF U.T. CHANDIGARH
April 18, 2009
MOHINDER KUMAR AND ANOTHER Vs. SHRI BALBIR SINGH AND OTHERS
April 21, 2009
MOHINDER PAL Vs. DAYA PAL
August 18, 2009
MOHINDER PARTAP SINGH Vs. GURU NANAK KHALSA HIGH SCHOOL
April 15, 2009
MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
March 10, 2009
MOHINDER SINGH Vs. UNION TERRITORY, CHANDIGARH
August 7, 2009
MOHINDER SINGH Vs. RAJINDER KUMAR
April 20, 2009
MOHINDER SINGH Vs. STATE OF PUNJAB
April 20, 2009
MOHINDER SINGH Vs. PALA RAM AND ORS.
December 2, 2009
MOHINDER SINGH Vs. STATE OF HARYANA
February 5, 2009
MOHINDER SINGH Vs. SOHAN SINGH SETHI
April 16, 2009
MOHINDER SINGH Vs. STATE OF PUNJAB
August 8, 2009
MOHINDER SINGH Vs. STATE OF PUNJAB
August 3, 2009
MOHINDER SINGH Vs. FINANCIAL COMMISSIONER
January 27, 2009
MOHINDER SINGH Vs. SHAMSHER SINGH
December 1, 2009
MOHINDER SINGH Vs. PALA SINGH
December 2, 2009
MOHINDER SINGH Vs. MOHAN SINGH
November 19, 2009
MOHINDER SINGH Vs. STATE OF PUNJAB
July 13, 2009
MOHINDER SINGH Vs. STATE OF PUNJAB
December 17, 2009
MOHINDER SINGH Vs. THE STATE OF HARYANA AND ANR.
July 6, 2009
MOHINDER SINGH Vs. STATE OF PUNJAB
December 8, 2009
MOHINDER SINGH AND ANR. Vs. SWARAN SINGH GREWAL AND ORS.
August 25, 2009
MOLU RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 27, 2009
MOOL CHAND YADAV @ ASHOK Vs. PHOOL SINGH
April 21, 2009
MORINDA COOPERATIVE SUGAR MILLS LIMITED, MORINDA Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
May 5, 2009
MOTI CHAND Vs. STATE OF PUNJAB
December 9, 2009
MOTI RAM GUPTA Vs. HARYANA VIDUT PRASARAN NIGAM LIMITED
July 15, 2009
MOTI SAGAR Vs. RAM MURTI AND ORS.
February 19, 2009
MR. MANAK CHAND AGARWAL, PROP. GUPTA STEEL CO. Vs. COMMISSIONER OF INCOME TAX
August 4, 2009
MRS. AVTAR SACHDEV AND ORS. Vs. UNION TERRITORY
April 2, 2009
MRS. GURTEJ SIDHU Vs. A.S. RATTAN
February 12, 2009
MRS. PUSHPA KATOCH AND ORS. Vs. RAJINDER SINGH KATOCH AND ORS.
August 21, 2009
MRS. RANBIR GUJRAL Vs. STATE OF HARYANA AND ANR.
November 12, 2009
MRS. SANTOSH GUPTA AND ANR. Vs. STATE BANK OF PATIALA AND ORS.
April 21, 2009
MRS. SHEELA Vs. INDIAN COUNCIL FOR CHILD WELFARE AND ORS.
December 10, 2009
MS ASSTT EXECUTIVE ENGINEER, PCC POLES Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
December 1, 2009
MS. AVNEET HIRA (MINOR) AND ANR. Vs. CHANDIGARH ADMINISTRATION AND ORS.
August 7, 2009
MS. NUCON SWITCHGEAR (P) LTD Vs. CHIEF ENGINEER/MM, DHBVNL
December 1, 2009
MS. REEMA TALWAR Vs. CHANDIGARH ADMINISTRATION AND ORS.
September 10, 2009
MUDHAR PLYWOOD PVT LTD Vs. UNION OF INDIA
September 11, 2009
MUKAND LAL BAWA Vs. SATWANT SINGH
June 1, 2009
MUKESH KUMAR Vs. CONTINENTAL CONSTRUCTION LIMITED
September 24, 2009
MUKESH KUMAR AND ANR. Vs. STATE OF PUNJAB AND ORS.
November 4, 2009
MUKESH KUNDU Vs. ANITA
January 8, 2009
MUKESH SHARMA Vs. U.T. ADMINISTRATION
September 2, 2009
MUKHTAJ SINGH Vs. S PRITHVIPAL SINGH
December 22, 2009
MUKHTIAR KAUR Vs. PARMINDER SINGH
July 21, 2009
MUKHTIAR SINGH Vs. BALWINDER SINGH
January 16, 2009
MULKHRAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
May 29, 2009
MUNCIPAL COMMITTEE Vs. MAHADEV GUPTA
January 14, 2009
MUNI LAL Vs. UDAI CHAND
March 2, 2009
MUNICIPAL COMMITTEE AHMEDGARH Vs. RAJINDER KUMAR AND ANOTHER
July 3, 2009
MUNICIPAL COMMITTEE, DINANAGAR Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
January 29, 2009
MUNICIPAL COMMITTEE, GURGAON THROUGH ADMINISTRATOR Vs. DREAM CITY BUILDERS PVT. LTD
January 29, 2009
MUNICIPAL COMMITTEE, SANAUR THROUGH ITS PRESIDENT/EXECUTIVE OFFICER AND ANR. Vs. SUBASH CHAND JOSHI
May 20, 2009
MUNICIPAL COMMITTEE, SMALKHA, THROUGH ITS PRESIDENT/SECRETARY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND ANOTHER
May 14, 2009
MUNICIPAL CORPORATION Vs. PRESIDING OFFICER AND OTHERS
August 7, 2009
MUNICIPAL CORPORATION AND ANR. Vs. GAURAV AND ANR.
July 17, 2009
MUNICIPAL CORPORATION FARIDABAD Vs. JANTA STEEL AND METAL CO-OPERATIVE INDUSTRIAL SOCIETY LIMITED
March 17, 2009
MUNICIPAL CORPORATION, LUDHIANA THROUGH ITS COMMISSIONER Vs. RAGHBIR KAUR
July 1, 2009
MUNICIPAL COUNCIL, KHANNA THROUGH ITS EXECUTIVE OFFICER Vs. P.O.L.C
April 30, 2009
MUNICIPAL COUNCIL, NARNAUL Vs. ATTER SINGH
February 6, 2009
MUNNA LAL Vs. SADHU RAM AND ORS.
March 10, 2009
MUNNI RAM Vs. FAKIR CHAND
October 5, 2009
MWO (HONORARY FLYING OFFICER) AMARJIT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
March 17, 2009
N K H ALLOYS Vs. COMMISSIONER OF C EX , CHANDIGARH-I
January 19, 2009
N.K. GRAM UDYOG MANDAL Vs. MEGHI DEVI
May 21, 2009
N.S. OSWAL YARNS Vs. THE STATE OF PUNJAB
March 26, 2009
NACHHATRO ALIAS ASHA KUMARI Vs. NAIB SINGH
January 12, 2009
NACHHATTAR KAUR AND ORS. Vs. AMARJIT KAUR AND ORS.
August 17, 2009
NACHHATTAR SINGH Vs. KEWAL SINGH
March 4, 2009
NACHHATTAR SINGH ALIAS KHANDA AND ORS. Vs. STATE OF PUNJAB
September 23, 2009
NAHAR SINGH Vs. STATE OF PUNJAB
July 22, 2009
NAKODAR HINDU URBAN CO OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
November 19, 2009
NAND LAL Vs. UNION OF INDIA AND OTHERS
January 14, 2009
NAND SINGH ALIAS NARANJAN SINGH Vs. NATHA RAM (DEAD THROUGH L.RS)
March 9, 2009
NANDAN AUTO TECH LIMITED Vs. UNION OF INDIA AND ORS
December 2, 2009
NANHU Vs. GRAM PANCHAYAT OF VILLAGE SHAHPUR TAGA AND ANR.
May 19, 2009
NARANJAN SINGH Vs. GRAM PANCHAYAT
February 11, 2009
NARATA MAL GUPTA AND ORS. Vs. UNION TERRITORY ADMINISTRATION AND ORS.
December 14, 2009
NARENDER @ SONI Vs. STATE OF HARYANA
December 9, 2009
NARENDER PARASHAR Vs. JAGBIR SINGH
March 10, 2009
NARESH DHANKAR AND ANR. Vs. STATE OF HARYANA AND ORS.
September 17, 2009
NARESH KUMAR Vs. STATE OF PUNJAB
March 27, 2009
NARESH KUMAR Vs. KRISHAN LAL KOHLI
May 18, 2009
NARESH KUMAR Vs. VIKAS RATHI AND OTHERS
January 7, 2009
NARESH KUMAR ALIAS GUPTA Vs. STATE OF PUNJAB
December 17, 2009
NARINDER KUMAR Vs. STATE OF PUNJAB AND OTHERS
January 6, 2009
NARINDER KUMAR Vs. STATE OF PUNJAB
April 16, 2009
NARINDER NATH KAPOOR Vs. PREM NATH KHANNA
July 20, 2009
NARINDER PAL Vs. JATINDER MOHAN DUGGAL
October 8, 2009
NARINDER SINGH Vs. U.T.
May 30, 2009
NARINDER SINGH AND ANR. Vs. MANJIT KAUR AND ANR.
August 11, 2009
NARINDERJIT SINGH Vs. STATE OF PUNJAB
March 5, 2009
NASEEB SINGH Vs. BHOLA RAM
December 3, 2009
NASHIB SINGH @ NASIBA Vs. STATE OF HARYANA
April 29, 2009
NASIB CHAND Vs. STATE OF PUNJAB
April 22, 2009
NASIB SINGH Vs. UNION OF INDIA AND OTHERS
October 12, 2009
NATH SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
February 20, 2009
NATHA SINGH Vs. MITTAL TRADERS
July 23, 2009
NATHI SINGH Vs. MANNU KHAN
January 6, 2009
NATHU RAM Vs. RATNI
January 14, 2009
NATHU RAM Vs. AKHARA PANCHAYAT
July 13, 2009
NATIONAL FERTILIZER LTD Vs. COMMISSIONER OF C EX , LUDHIANA
January 15, 2009
NATIONAL INSURANCE CO LTD Vs. HARI SINGH
July 24, 2009
NATIONAL INSURANCE CO LTD Vs. AZAD SINGH
July 20, 2009
NATIONAL INSURANCE CO. LTD Vs. KARAMJIT KAUR
October 26, 2009
NATIONAL INSURANCE COMPANY LTD Vs. SANJAY KUMAR
October 7, 2009
NATIONAL INSURANCE COMPANY LTD Vs. SUSHMA RANI AND OTHERS
February 17, 2009
NATIONAL INSURANCE COMPANY LTD. Vs. SUSHILA JAIN
October 7, 2009
NATIONAL RICE, GENERAL MILLS Vs. BANK OF INDIA
March 20, 2009
NATIONAL TEXTILE CORPORATION LTD. Vs. KHARAR WOOLLEN WORKERS UNION (REGD.), KHARAR AND OTHERS
November 3, 2009
NAUNIHAL SINGH Vs. STATE
January 12, 2009
NAUNIHAL SINGH Vs. AMARJIT SINGH
August 4, 2009
NAVAL SOOD Vs. STATE OF PUNJAB AND ORS.
February 11, 2009
NAVEEN ALIAS TINKU Vs. STATE OF HARYANA
May 4, 2009
NAVEEN KUMAR Vs. STATE OF PUNJAB
February 11, 2009
NAVEEN SHARMA Vs. STATE OF HARYANA
July 21, 2009
NAVJOT @ NAVI @ BABLU Vs. STATE OF PUNJAB
December 3, 2009
NAVNEET AGGARWAL AND ANR. Vs. NORTHERN INDIA CHEMICAL INDUSTRIES
April 21, 2009
NAZAR SINGH Vs. STATE OF PUNJAB
April 22, 2009
NEELAM Vs. VIJAY KUMAR
February 12, 2009
NEELAM Vs. OM PARKASH
April 20, 2009
NEELAM Vs. STATE OF HARYANA
December 18, 2009
NEELAM Vs. PRESIDING OFFICER
November 20, 2009
NEELAM KUMARI Vs. STATE OF PUNJAB AND ORS.
September 17, 2009
NEELAM SAINI Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND ANOTHER
August 26, 2009
NEERAJ JAIN Vs. STATE OF HARYANA AND OTHERS
December 3, 2009
NEERAJ YADAV AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
October 12, 2009
NEETU AND ANR. Vs. STATE OF HARYANA AND ORS.
April 20, 2009
NEH PAL SHARMA Vs. BIJENDER SINGH
February 12, 2009
NEKA S/O MOHINDER Vs. STATE OF PUNJAB AND ANR.
April 20, 2009
NELSON CHRISTOPHER Vs. PRITAM SINGH
November 10, 2009
NESTLE INDIA LIMITED; J S SAHOTA Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER; NESTLE INDIA LTD AND ANOTHER
September 23, 2009
NET RAM Vs. STATE OF HARYANA
December 21, 2009
NEW DIWAN OIL MILLS Vs. COMMISSIONER OF INCOME-TAX
February 24, 2009
NEW INDIA ASSURANCE CO LTD Vs. NARENDER SINGH
July 29, 2009
NEW INDIA ASSURANCE CO LTD Vs. UMESH KUMARI
October 26, 2009
NEW INDIA ASSURANCE CO LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH AND ANOTHER
September 16, 2009
NEW INDIA ASSURANCE CO. LTD Vs. BIMLA
December 1, 2009
NEW INDIA ASSURANCE CO. LTD Vs. ARUNA
October 5, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHENDER SINGH
October 26, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MEENA DEVI
November 19, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAYA DEVI
September 24, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. SANJEEV KUMAR
December 8, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. SHASHI BHUSHAN MUNJAL
October 26, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. KAMAL KUMAR AND ANOTHER
October 23, 2009
NEW INDIA ASSURANCE COMPANY LTD. Vs. PARAMJIT KAUR AND OTHERS
April 20, 2009
NEW MODEL INDUSTRIES PVT. LTD. Vs. STATE OF PUNJAB AND ANR.
November 11, 2009
NIRANJAN SINGH Vs. ASHWANI KUMAR
December 4, 2009
NIRANJAN SINGH Vs. KULWANT KAUR
May 30, 2009
NIRBHAI SINGH Vs. STATE OF PUNJAB
August 11, 2009
NIRMAL KALRA Vs. UNION OF INDIA (UOI) AND ORS.
November 4, 2009
NIRMAL KUMAR Vs. STATE OF PUNJAB
December 7, 2009
NIRMAL SINGH Vs. G.M. NORTHERN RAILWAY
September 11, 2009
NIRMAL SINGH Vs. PARGAN AND ORS.
November 10, 2009
NIRMAL SINGH Vs. STATE OF PUNJAB
February 24, 2009
NIRVAIL SINGH Vs. BRIJ LAL
April 20, 2009
NITISHREE INTERNATIONAL PVT. LTD Vs. K.N. SHUKLA
July 14, 2009
NOBAT RAM Vs. RAM JI LAL (DEAD) BY L.RS.
January 15, 2009
NOBLE ENTERPRISES Vs. RAJ PAL CHOPRA AND ORS.
February 11, 2009
NOHAR CHANDAMRIT LAL Vs. STATE OF PUNJAB
May 20, 2009
NORTHERN INDIA MOTION PICTURES ASSOCIATION Vs. HARJIT SINGH ETC.
April 21, 2009
NORTHERN INDIA SALES CORP. Vs. STATE OF HARYANA
January 28, 2009
NORTHLAND SUGAR COMPLEX LTD. Vs. SANSAR CHAND MAINI
February 19, 2009
NOTIFIED AREA COMMITTEE Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA, AND OTHERS
April 29, 2009
NOVEDAC PROSTHETIC CENTRE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 17, 2009
O P GUPTA Vs. STATE OF HARYANA
November 16, 2009
O P MITTAL Vs. STATE (UT CHANDIGARH)
December 10, 2009
O P SINDHWANI Vs. STATE OF HARYANA AND ANOTHER
July 23, 2009
OLYMPIC WOOLLEN MILLS Vs. UNION OF INDIA (UOI)
December 22, 2009
OM KUMAR JAIN Vs. RAJ KUMAR SAINI
February 3, 2009
OM PARKASH Vs. BABU RAM SHARMA
July 20, 2009
OM PARKASH Vs. SHYAM LAL
July 21, 2009
OM PARKASH Vs. TULLI RAM
February 12, 2009
OM PARKASH Vs. ISHWAR SINGH
March 2, 2009
OM PARKASH Vs. RAM SINGH
April 21, 2009
OM PARKASH Vs. HOSHIARI LAL AND ANOTHER
January 13, 2009
OM PARKASH Vs. STATE OF PUNJAB
December 21, 2009
OM PARKASH MITTAL Vs. RADHE SHYAM MITTAL
September 10, 2009
OM PRAKAH Vs. STATE OF HARYANA
September 11, 2009
OM PRAKASH Vs. STATE OF HARYANA
February 26, 2009
OM PRAKASH Vs. STATE OF HARYANA
December 15, 2009
OMAX AUTO LTD Vs. STATE OF HARYANA AND OTHERS
March 24, 2009
OMBIR ALIAS GOLI Vs. STATE OF HARYANA
July 14, 2009
ONKAR SINGH Vs. SHAM LAL AND ORS.
November 4, 2009
ORIENTAL BANK OF COMMERCE AND ANR. Vs. BIKRAM SINGH AND ORS.
May 28, 2009
ORIENTAL INSURANCE COMPANY Vs. BALJEET KAUR
October 8, 2009
ORIENTAL INSURANCE COMPANY LIMITED Vs. MAMU RAM
December 17, 2009
OSWAL AGRO FURANE WORKERS UNION THROUGH PRESIDENT Vs. OSWAL AGRO FURANE LTD
February 12, 2009
OSWAL AGRO MILLS LTD. AND ANR. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
April 1, 2009
P.S. KAPOOR Vs. UNION TERRITORY, CHANDIGARH
August 6, 2009
PADAM KUMAR JAIN, RETD. A.D AND S.J Vs. THE STATE OF PUNJAB AND ORS.
October 15, 2009
PADAM PAL Vs. STATE OF PUNJAB
August 20, 2009
PAHLAD SINGH Vs. UNION OF INDIA AND OTHERS
September 23, 2009
PALA RAM Vs. STATE OF HARYANA AND ORS.
March 31, 2009
PALA RAM Vs. STATE OF PUNJAB
February 3, 2009
PALA RAM Vs. STATE OF HARYANA
January 13, 2009
PANCHAYAT SAMITI Vs. PANCHAYAT SAMITI
April 21, 2009
PANIPAT CO-OPERATIVE SUGAR MILLS LIMITED, PANIPAT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT, AND ANOTHER
February 18, 2009
PANIPAT COOPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, AMABALA AND ANOTHER
February 20, 2009
PANIPAT COOPERATIVE SUGAR MILLS LTD , PANIPAT Vs. PRESIDING OFFICER AND ANOTHER
July 31, 2009
PANKAJ KUMAR Vs. MEENA
November 9, 2009
PANNA Vs. STATE OF PUNJAB
December 9, 2009
PARAMBIR SINGH GILL Vs. MALKIAT KAUR
May 12, 2009
PARAMJEET KAUR Vs. KARTAR KAUR
May 11, 2009
PARAMJIT KAUR Vs. UNION OF INDIA (UOI) AND ORS.
March 19, 2009
PARAMJIT KAUR ALIAS PAMMI Vs. STATE OF PUNJAB
December 4, 2009
PARAMJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 2, 2009
PARAMJIT KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
October 29, 2009
PARAMJIT SINGH Vs. STATE OF PUNJAB
January 21, 2009
PARAMJIT SINGH Vs. BIMLA DEVI
April 17, 2009
PARAMJIT SINGH Vs. STATE OF PUNJAB
October 26, 2009
PARAMOUNT IMPEX PVT. LTD. Vs. UNION OF INDIA (UOI)
October 20, 2009
PARAMPAL KAUR Vs. STATE OF PUNJAB & OTHERS
August 12, 2009
PARAMPRIT SINGH GILL Vs. STATE OF PUNJAB
February 13, 2009
PARANJIT SINGH Vs. STATE OF PUNJAB
April 30, 2009
PARBHATI AND ORS. Vs. BUDHI AND ORS.
January 23, 2009
PARBODH CHAND KAPOOR Vs. VIJAY KAPOOR
April 29, 2009
PARDEEP Vs. STATE OF HARYANA & ANOTHER
October 6, 2009
PARDEEP Vs. STATE OF HARYANA
December 1, 2009
PARDEEP KUMAR Vs. MANOJ GUPTA
March 4, 2009
PARDEEP KUMAR Vs. STATE OF PUNJAB
April 17, 2009
PARDEEP KUMAR Vs. ICICI LOMBARD GENERAL INSURANCE
November 11, 2009
PARDEEP KUMAR SHARMA Vs. GURBAX SINGH
October 6, 2009
PARGAT SINGH Vs. ZILA PARISHAD AND ANOTHER
August 21, 2009
PARIKSHAT SURI Vs. ASHOK KOHLI
May 20, 2009
PARKASH KAUR Vs. STATE OF PUNJAB
October 27, 2009
PARKASH SINGH Vs. SURJIT SINGH
November 9, 2009
PARLE BISCUITS LIMITED, THROUGH ITS ACCOUNT OFFICER SH. S.N. VERMA Vs. DISTRICT TOWN PLANNER AND ANR.
March 30, 2009
PARMA NAND Vs. STATE OF HARYANA
March 17, 2009
PARMESHWAR SINGH Vs. STATE OF PUNJAB
February 19, 2009
PARMESHWARI DASS Vs. MANJU RANI
January 9, 2009
PARMINDER KAUR Vs. STATE OF PUNJAB
December 18, 2009
PARMINDER KUMAR GOYAL Vs. PAWAN KUMAR KATIA
January 13, 2009
PARMINDER SINGH Vs. MOHAN SINGH
November 6, 2009
PARMINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
March 31, 2009
PARMINDER SINGH SODHI Vs. STATE OF PUNJAB
January 12, 2009
PARMODH SINGH Vs. DARYODHAN SINGH
August 18, 2009
PARSANI DEVI Vs. ANGREJ SINGH
July 20, 2009
PARSHANT CHANANA Vs. SEEMA ALIAS PRIYA
July 27, 2009
PARSHOTAM SINGH Vs. MANAGING DIRECTOR/SECRETARY HVPN, PANCHKULA AND ANOTHER
May 27, 2009
PARTAB @ PRATAP HABLANI Vs. STATE OF PUNJAB
December 10, 2009
PARTAP SINGH Vs. MANAGING DIRECTOR, HISSAR CENTRAL COOPERATIVE, HISSAR, AND ANOTHER
May 15, 2009
PARTAP SINGH Vs. STATE OF PUNJAB AND OTHERS
September 8, 2009
PARVEEN AKTHAR Vs. UNION OF INDIA
December 1, 2009
PARVEEN KUMAR Vs. BALJINDER KAUR
December 2, 2009
PARVEEN KUMAR Vs. INCOME TAX OFFICER
March 3, 2009
PARVEEN KUMAR AND ANOTHER Vs. STATE OF PUNJAB & OTHERS
May 12, 2009
PARVEEN KUMAR CHOPRA Vs. UNION OF INDIA
May 25, 2009
PARVEEN SHARMA Vs. HARI SINGH ESTATE EDUCATION AND CHARITABLE TRUST
March 3, 2009
PARVESH Vs. STATE OF HARYANA
August 20, 2009
PARVESH KUMAR AND OTHERS Vs. STATE OF PUNJAB
December 3, 2009
PARVESH SINGH Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
March 20, 2009
PARVINDER KUMAR @ BINDRI Vs. STATE OF PUNJAB
May 5, 2009
PARWINDER KAUR Vs. STATE OF PUNJAB
December 22, 2009
PAUL KAUR Vs. PUNJAB WAKF BOARD AND ANR.
April 1, 2009
PAVITTAR PAL KAUR Vs. SURINDER KAUR SAROYA AND OTHERS
October 7, 2009
PAWAN KUMAR Vs. STATE OF HARYANA
April 20, 2009
PAWAN KUMAR Vs. SURINDER PAL
April 17, 2009
PAWAN KUMAR Vs. STATE OF HARYANA
February 27, 2009
PAWAN KUMAR Vs. STATE OF HARYANA
May 12, 2009
PAWAN KUMAR Vs. STATE OF HARYANA
February 17, 2009
PAWAN KUMAR Vs. MURLIDHAR
December 17, 2009
PAWAN KUMAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM LABOUR COURT
April 21, 2009
PAWAN KUMAR @ PAPPU AND ANR. Vs. THE STATE OF HARYANA
December 3, 2009
PAWAN KUMAR GUPTA Vs. SURINDER KAUR
July 29, 2009
PAWAN KUMAR MITTAL Vs. GIRDHARI LAL SAROYA
November 25, 2009
PAWAN KUMAR SON OF NOHAR CHAND AND JATINDER SINGH SON OF GURMIT SINGH Vs. STATE OF PUNJAB
November 28, 2009
PAWAN MANDAL Vs. STATE OF PUNJAB
October 30, 2009
PAWITTAR SINGH Vs. UNION OF INDIA AND OTHERS
May 25, 2009
PEGASUS ASSET RECONSTRUCTION P. LTD. Vs. HARYANA CONCAST LTD.
March 20, 2009
PEPSU ROAD TRANSPORT CORPORATION Vs. SEWA SINGH AND ANR.
December 1, 2009
PEPSU ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR Vs. PRESIDING OFFICER, LABOUR COURT
May 14, 2009
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
May 27, 2009
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. STATE OF PUNJAB AND OTHERS
May 12, 2009
PFIZER EMPLOYEES UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
October 5, 2009
PHARAS RAM Vs. COLLECTOR, AMBALA
August 12, 2009
PHARMACIA INDIA PVT. LTD. Vs. RAM AVTAR
April 21, 2009
PHILIPS ELECTRONICS INDIA LIMITED Vs. STATE OF PUNJAB AND OTHERS
February 18, 2009
PHOENIX PROPERTIES PVT. LTD. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) AND ORS.
September 23, 2009
PHOOL CHAND Vs. SAROJ BALA
September 24, 2009
PHOOL KUMAR Vs. STATE OF HARYANA AND OTHERS
January 19, 2009
PHOOL SINGH Vs. GRAM PANCHAYAT AND ORS.
April 20, 2009
PHUMAN SINGH Vs. HAZARA SINGH
April 29, 2009
PIARA LAL MEHNDIRATTA Vs. OM PARKASH
December 10, 2009
PIARA SINGH Vs. KHAZAN SINGH
September 5, 2009
PIARA SINGH Vs. JODHPUR BRICK KILN AND ORS.
April 23, 2009
PIARA SINGH Vs. UNION OF INDIA AND OTHERS
November 13, 2009
PILLO DEVI Vs. PARAMJIT SINGH AND ORS.
March 26, 2009
PIRTHI CHAND KAUSHAL Vs. OM PARKASH, RAMESH KUMAR RICE MILLS AND ORS.
July 22, 2009
POLYMER PAPERS LIMITED FARIDABAD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT FARIDABAD
February 26, 2009
POOJA A RAWAT Vs. STATE OF PUNJAB
December 1, 2009
POONAM Vs. MAHENDER KUMAR
March 19, 2009
POONAM DEVI Vs. NARINDER KUMAR
September 4, 2009
POONAM GUPTA Vs. STATE OF PUNJAB
April 21, 2009
POONAM KHANNA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ETC
April 28, 2009
POONAM KUMARI Vs. STATE OF HARYANA
December 21, 2009
POONAM RANI & POONAM Vs. STATE OF HARYANA & ANOTHER
October 22, 2009
POTS INDIA Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD AND ANOTHER
July 14, 2009
POWER GRID CORPORATION OF INDIA Vs. RAJBIR SINGH
January 30, 2009
PRABH DAYAL Vs. DAULAT RAM
August 5, 2009
PRABHAKAR TRADERS Vs. VEEJAY TRADERS AND OTHERS
August 3, 2009
PRABHJOT SINGH Vs. PUNJAB UNIVERSITY CHANDIGARH
July 21, 2009
PRABHOOR SINGH HAYER Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES FARIDKOT
January 30, 2009
PRABHU DAYAL Vs. STATE OF HARYANA
April 17, 2009
PRADEEP KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 20, 2009
PRAN NATH Vs. AVTAR KAUR
August 3, 2009
PRATIBHA Vs. KURUKSHETRA UNIVERSITY AND OTHERS
December 17, 2009
PREET SINGH AND OTHERS Vs. RAJ DASS AND OTHERS
December 4, 2009
PREETPAL Vs. HUKAM CHAND
April 2, 2009
PREM CHAND Vs. SHIV SINGH
April 21, 2009
PREM CHAND Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
March 3, 2009
PREM CHAND GUPTA Vs. NIRMAL GUPTA
May 7, 2009
PREM CHAND MANCHANDA Vs. STATE OF HARYANA
January 9, 2009
PREM CHAND SHARMA Vs. COMMISSIONER OF INCOME TAX
February 3, 2009
PREM KISHAN Vs. HARYANA STATE AND ORS.
October 28, 2009
PREM KUMAR Vs. PUNJAB AND HARYANA HIGH COURT THROUGH ITS REGISTRAR AND ORS.
July 15, 2009
PREM KUMAR Vs. STATE INFORMATION COMMISSIONER
October 26, 2009
PREM KUMAR HANDA Vs. NATIONAL HOUSING BANK
December 2, 2009
PREM KUMAR RATRA Vs. MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
August 11, 2009
PREM PARKASH Vs. STATE OF HARYANA AND OTHERS
October 23, 2009
PREM SAGAR Vs. STATE OF PUNJAB
February 13, 2009
PREM SINGH Vs. DARBARA SINGH
October 5, 2009
PREM SINGH Vs. FINANCIAL COMMISSIONER, DEPARTMENT OF COOPERATION
April 21, 2009
PREM SINGH Vs. STATE OF PUNJAB AND OTHERS
August 5, 2009
PREM SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
December 16, 2009
PREMDEEP SINGH Vs. STATE OF PUNJAB
August 5, 2009
PREMPAL GANDHI Vs. COMMISSIONER OF INCOME TAX
July 22, 2009
PRINCIPAL CHIEF CONSERVATOR OF FOREST, HARYANA, PANCHKULA AND ANOTHER Vs. PAWAN KUMAR AND ANDTHER
May 1, 2009
PRINCIPAL, GOVERNMENT MODEL SENIOR SECONDARY SCHOOL, SECTOR-16, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, U T , CHANDIGARH
January 14, 2009
PRITAM SINGH Vs. EXECUTIVE ENGINEER
July 14, 2009
PRITAM SINGH Vs. THE STATE OF PUNJAB
April 23, 2009
PRITAM SINGH Vs. JUGRAJ SINGH
February 2, 2009
PRITHIPAL SINGH Vs. U.T.
May 11, 2009
PRITHPAL SINGH Vs. STATE OF PUNJAB & OTHER
September 9, 2009
PRITPAL SINGH AND ANOTHER Vs. DARSHAN SINGH
December 3, 2009
PRITPAL SINGH AURORA Vs. RAJINDER SINGH AURORA
March 18, 2009
PRIYARAJ ELECTRONICS LTD Vs. MOTOROLA INDIA P LTD
April 17, 2009
PROF KEHAR SINGH, RETIRED PROFESSOR & ORS Vs. GURU NANAK DEV UNIVERSITY & ORS
December 10, 2009
PROMILA Vs. ASHOK KUMAR
August 11, 2009
PUNEET AHLUWALIA Vs. GURJEEWAN GAREWAL
September 9, 2009
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, UNION TERRITORY, CHANDIGARH AND OTHERS
August 18, 2009
PUNJAB AGRO INDUSTRIES CORPORATION LTD Vs. PRESIDING OFFICER AND ANOTHER
August 17, 2009
PUNJAB AGRO INDUSTRIES CORPORATION LTD. Vs. AJNALA RICE MILLS
October 26, 2009
PUNJAB BEVERAGES PVT. LTD Vs. COL. A.S. JUDGE
July 16, 2009
PUNJAB BRICK KILN OWNERS ASSOCIATION (REGD ) Vs. STATE OF PUNJAB AND OTHERS
May 21, 2009
PUNJAB EX-SERVICEMEN CORPORATION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
October 7, 2009
PUNJAB KHADI AND VILLAGE INDUSTRIES BOARD AND ANR. Vs. JAGDEV SINGH AND ORS.
April 17, 2009
PUNJAB NATIONAL BANK Vs. STATE OF HARYANA
October 15, 2009
PUNJAB NATIONAL BANK Vs. R.L. VAID
March 31, 2009
PUNJAB NATIONAL FERTILIZERS AND CHEMICALS LTD. Vs. PUNJAB NATIONAL BANK
May 15, 2009
PUNJAB SINGH AND ORS. Vs. SUKHVINDER SINGH AND ANR.
April 23, 2009
PUNJAB SPINNING AND WEAVING MILLS LIMITED, BATHINDA AND ORS Vs. WORKMAN SOHAN LAL AND OTHERS
March 30, 2009
PUNJAB STATE Vs. DADA MOTOR GARAGE
February 13, 2009
PUNJAB STATE Vs. JOGINDER SINGH
January 12, 2009
PUNJAB STATE Vs. JASPAL SINGH
October 6, 2009
PUNJAB STATE Vs. HARJINDER SINGH
October 21, 2009
PUNJAB STATE ACCOUNT SERVICE ASSOCIATION Vs. STATE OF PUNJAB AND ANOTHER
September 24, 2009
PUNJAB STATE AND ANR. Vs. JASBIR KUMAR
May 8, 2009
PUNJAB STATE AND OTHERS Vs. ASHOK KUMAR
February 10, 2009
PUNJAB STATE AND OTHERS Vs. SAWINDER SINGH
December 3, 2009
PUNJAB STATE CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD Vs. PUNJAB STATE CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK PENSIONERS ASSOCIATION & OTHERS
March 10, 2009
PUNJAB STATE ELECTRICITY BOARD Vs. NARINDER SINGH AND OTHERS
January 9, 2009
PUNJAB STATE ELECTRICITY BOARD Vs. MAYA DEVI
January 21, 2009
PUNJAB STATE ELECTRICITY BOARD Vs. KAPUR SINGH
April 28, 2009
PUNJAB STATE ELECTRICITY BOARD Vs. HIM PAPERS AND PACKAGES PVT. LTD.
February 11, 2009
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
September 4, 2009
PUNJAB STATE ELECTRICITY BOARD AND OTHERS Vs. RAM DEV
July 6, 2009
PUNJAB STATE ELECTRICITY BOARD THROUGH ITS SECRETARY FINANCE (PSEB) Vs. ASHWANI KUMAR MEHTA AND OTHERS
October 5, 2009
PUNJAB STATE FEDERATION OF CONSUMER COOPERATIVE WHOLESALE STORES Vs. HOME SECRETARY, UNION TERRITORY, CIVIL SECRETARIAT
August 4, 2009
PUNJAB STATE FOREST DEVELOPMENT NIGAM LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
October 22, 2009
PUNJAB STATE HOSIERY AND KNITWEAR DEVELOPMENT CORPORATION UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
July 1, 2009
PUNJAB STATE SEEDS CORPORATION LTD Vs. LABOUR COURT LUDHIANA
August 27, 2009
PUNJAB STATE, SECRETARY TO GOVERNMENT OF PUNJAB, CHANDIGARH AND OTHERS Vs. LACHHMAN SINGH, EX-CONSTABLE
December 16, 2009
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. PAWAN KUMAR
September 17, 2009
PUNJAB WAKF BOARD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
January 19, 2009
PUNJAB WAKF BOARD (NOW HARYANA WAKF BOARD) Vs. GURUDWARA MASTGARH SAHIB COMMITTEE
August 17, 2009
PUNJAB WAREHOUSING CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
May 27, 2009
PUNJAB WATER SUPPLY & SEWERAGE BOARD Vs. VEERO
December 17, 2009
PURAN CHAND Vs. R.K. SUMAN, INCOME TAX OFFICER
October 14, 2009
PURAN CHAND Vs. KAILASH CHAND
March 3, 2009
PURAN SINGH @ SAMPURAN SINGH Vs. FINANCIAL COMMISSIONER
March 21, 2009
PYARE LAL Vs. KRISHAN LAL
April 23, 2009
R K SHAHI AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
May 29, 2009
R L SARANGAL Vs. UNION OF INDIA AND OTHERS
December 16, 2009
R.L. BHAGAT Vs. STATE OF PUNJAB
May 29, 2009
R.S. EXPORT Vs. STATE OF PUNJAB AND ANR.
October 15, 2009
R.S. MALIK Vs. SH. KRISHAN MOHAN, IAS
September 7, 2009
R.S. PRASHER Vs. STATE OF HARYANA
March 24, 2009
RACHHPAL SINGH Vs. SWARAN KAUR
March 19, 2009
RACHHPAL SINGH Vs. PUSHPA
April 20, 2009
RADHA KRISHAN RAJ PAL Vs. INDIAN RED CROSS SOCIETY
March 20, 2009
RADHEY LAL Vs. PRESIDING OFFICER, LABOUR COURT-II AND ANOTHER
March 30, 2009
RADHEY SHYAM Vs. BIMLA DEVI
August 17, 2009
RADHEY SHYAM Vs. RAJ KUMAR
November 27, 2009
RADHEY SHYAM KAPOOR Vs. STATE OF HARYANA
March 20, 2009
RAFAL SINGH Vs. STATE OF HARYANA AND ORS.
February 11, 2009
RAGHBAR DASS HUKAM CHAND AND CO. AND JAI BHARAT GUM AND CHEMICAL LTD. Vs. STATE OF HARYANA AND ORS.
May 7, 2009
RAGHBIR Vs. DHARAMPAL
May 19, 2009
RAGHBIR SINGH Vs. STATE OF PUNJAB
April 24, 2009
RAGHBIR SINGH Vs. ISHWAR AND ANOTHER
December 4, 2009
RAGHBIR SINGH (DEAD THROUGH LRS.) AND ORS. Vs. JARNAIL SINGH (DEAD THROUGH LRS.) AND ORS.
March 21, 2009
RAGHU NATH BANSAL Vs. STATE OF PUNJAB
December 9, 2009
RAGHUBIR SINGH Vs. TAJINDER PAL SINGH
August 25, 2009
RAGHUBIR SINGH Vs. HARBHAJAN SINGH
January 14, 2009
RAGHUNATH AND ORS. Vs. STATE OF HARYANA
August 25, 2009
RAHIL @ RAHUL Vs. STATE OF HARYANA
December 9, 2009
RAHUL BHAKOO Vs. GULZAR SINGH
April 17, 2009
RAHUL KALSI Vs. ANIL KUMAR AND ORS.
May 28, 2009
RAHUL MEHTA Vs. STATE OF HARYANA
January 23, 2009
RAI JASBIR SINGH Vs. STATE OF HARYANA
July 31, 2009
RAILWAY BOARD THROUGH ITS CHAIRMAN Vs. PUNJAB STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
November 27, 2009
RAJ AGRO MILLS LIMITED Vs. SHREE GOPAL VANASPATI LIMITED
July 22, 2009
RAJ BALA Vs. NEPAL SINGH
August 25, 2009
RAJ DASS AND ANOTHER Vs. MANDIR THAKUR JI WALA AND OTHERS
December 2, 2009
RAJ KALI Vs. JITENDER
August 25, 2009
RAJ KAPOOR Vs. MOHINDER SINGH
April 16, 2009
RAJ KAUR Vs. PREM CHAND
November 3, 2009
RAJ KUMAR Vs. KAILON DEVI
July 20, 2009
RAJ KUMAR Vs. DINESH KUMAR
October 28, 2009
RAJ KUMAR Vs. STATE OF PUNJAB
September 16, 2009
RAJ KUMAR Vs. MR. BAL MUKAND AND ANR.
April 23, 2009
RAJ KUMAR Vs. STATE OF PUNJAB
December 18, 2009
RAJ KUMAR Vs. STATE OF HARYANA
December 1, 2009
RAJ KUMAR AND ORS. Vs. GIAN CHAND AND ANR.
April 20, 2009
RAJ KUMAR AND ORS. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
September 11, 2009
RAJ KUMAR DUGGAL Vs. SAT PAL KUMRA
December 16, 2009
RAJ KUMAR GAUTAM Vs. STATE OF PUNJAB
July 15, 2009
RAJ KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
April 15, 2009
RAJ KUMAR VERMA AND ORS. Vs. SURINDER SINGH AND ANR.
January 9, 2009
RAJ PAL Vs. STATE OF HARYANA
March 6, 2009
RAJ PAL Vs. STATE OF HARYANA
January 13, 2009
RAJ PAL AND ANR. Vs. STATE OF PUNJAB
March 16, 2009
RAJ PAL SINGAL Vs. STATE BANK OF INDIA AND OTHERS
May 20, 2009
RAJ PAL SINGH Vs. STATE OF PUNJAB
April 29, 2009
RAJ PAL SINGH SUHAG Vs. THE STATE OF HARYANA AND ANR.
September 17, 2009
RAJ PAUL AND BROTHERS Vs. STATE OF PUNJAB
January 19, 2009
RAJ RANI Vs. KRISHAN BHATIA
May 6, 2009
RAJA FINANCE COMPANY Vs. BHUPINDER SINGH
May 29, 2009
RAJA MALWINDER SINGH Vs. CWT TAX
January 20, 2009
RAJA RAM Vs. STATE OF U.T. CHANDIGARH
May 30, 2009
RAJAN, EX CONSTABLE Vs. STATE OF PUNJAB AND OTHERS
May 27, 2009
RAJASTHAN STATE ROADWAYS CORPORATION JAIPUR Vs. SHAM LAL
August 20, 2009
RAJAT YADAV Vs. CHANDIGARH ADMINISTRATION AND ANOTHER
December 3, 2009
RAJBIR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR, AND ANOTHER
May 28, 2009
RAJBIR Vs. ROSHAN LAL AND ORS.
March 26, 2009
RAJBIR SINGH Vs. STATE OF HARYANA AND ORS.
February 11, 2009
RAJBIR SINGH Vs. STATE OF HARYANA
November 16, 2009
RAJBIR SINGH Vs. STATE OF HARYANA AND OTHERS
September 14, 2009
RAJBIR SINGH Vs. STATE OF PUNJAB
September 12, 2009
RAJBIR SINGH AND ORS. Vs. HARYANA STATE ELECTRICITY BOARD AND ORS.
January 31, 2009
RAJE RAM Vs. STATE OF HARYANA
October 26, 2009
RAJENDER Vs. STATE OF HARYANA
December 18, 2009
RAJENDER Vs. BADAMA
March 26, 2009
RAJENDER AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 8, 2009
RAJENDER SINGH Vs. NARCOTICS CONTROL BUREAU
April 23, 2009
RAJESH Vs. STATE OF HARYANA
May 12, 2009
RAJESH Vs. STATE OF HARYANA
March 24, 2009
RAJESH Vs. STATE OF HARYANA
December 21, 2009
RAJESH KANT Vs. STATE OF PUNJAB
December 10, 2009
RAJESH KUMAR Vs. CHRISTIAN MEDICAL COLLEGE, LUDHIANA AND ORS.
November 18, 2009
RAJESH KUMAR Vs. STATE OF HARYANA
December 8, 2009
RAJESH KUMAR Vs. STATE OF HARYANA AND ANR.
May 19, 2009
RAJESH KUMAR Vs. THE INSTITUTION OF ENGINEERS (INDIA)
October 15, 2009
RAJESH KUMAR Vs. FINANCIAL COMMISSIONER
August 4, 2009
RAJESH KUMAR BADHAN Vs. STATE OF PUNJAB
November 30, 2009
RAJESH KUMAR SHARMA AND ANOTHER Vs. ROSHAN LAL PURI
December 1, 2009
RAJESH SYAL Vs. COMMISSIONER OF INCOME TAX-I
September 1, 2009
RAJESHWARI Vs. KULDEEP KAUR AND ORS.
May 15, 2009
RAJINDER (DECEASED) THROUGH L.RS. AND ORS. Vs. THE STATE OF HARYANA
March 30, 2009
RAJINDER KALSI Vs. DIMPLE
September 23, 2009
RAJINDER KAUR Vs. KULDEEP SINGH
August 31, 2009
RAJINDER KAUR Vs. KULDEEP SINGH
January 21, 2009
RAJINDER KAUR Vs. STATE OF PUNJAB AND ANR.
August 4, 2009
RAJINDER KUMAR Vs. PRESIDING OFFICER, CGIT-CUM-LABOUR COURT AND OTHERS
July 1, 2009
RAJINDER KUMAR Vs. STATE OF HARYANA
December 8, 2009
RAJINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
December 22, 2009
RAJINDER KUMAR @ LADDI Vs. STATE OF PUNJAB
January 23, 2009
RAJINDER KUMAR AND OTHERS Vs. STATE OF PUNJAB & OTHERS
July 9, 2009
RAJINDER PARSHAD Vs. P O LABOUR COURT, U T CHANDIGARH AND OTHERS
April 27, 2009
RAJINDER SINGH Vs. ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
April 29, 2009
RAJINDER SINGH Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT
July 29, 2009
RAJINDER SINGH Vs. DISTRICT DEVELOPMENT AND PANCHAYAT OFFICER AND ANR.
October 26, 2009
RAJINDER SINGLA Vs. SUMAC ENGINEERING P. LTD.
May 27, 2009
RAJIV CHANANA Vs. GAURI CHANANA
March 25, 2009
RAJIV KUMAR Vs. STATE OF PUNJAB
May 1, 2009
RAJIV KUMAR Vs. STATE OF PUNJAB
May 5, 2009
RAJIV KUMAR BATRA Vs. KASHMIRI LAL SIKA
November 23, 2009
RAJIV MALHOTRA Vs. ABHA MALHOTRA
January 13, 2009
RAJIV PRASHAR Vs. NARESH DUBEY AND OTHERS
July 21, 2009
RAJNI Vs. RAJEEV DASS
September 5, 2009
RAJNISH JAIN Vs. KRISHAN KANT
November 16, 2009
RAJPAL Vs. STATE OF HARYANA
May 27, 2009
RAJPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
August 25, 2009
RAJPURA GAS HOUSE INDANE LPG DISTRIBUTOR Vs. B S KOLI
March 20, 2009
RAJRUP AND ORS. Vs. STATE OF HARYANA
January 7, 2009
RAJU Vs. STATE OF HARYANA
January 8, 2009
RAJVIR SINGH Vs. STATE OF HARYANA AND OTHERS
August 17, 2009
RAJWANT SINGH Vs. STATE OF PUNJAB AND ORS.
May 18, 2009
RAJWINDER SINGH Vs. STATE OF PUNJAB
April 18, 2009
RAKESH BHARGAVA Vs. GURDEV SINGH SYAN
January 13, 2009
RAKESH KUMAR Vs. STATE OF PUNJAB
January 22, 2009
RAKESH KUMAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 17, 2009
RAKESH KUMAR GARG Vs. VIPUL LTD.
September 23, 2009
RAKESH SHARMA Vs. STATE OF PUNJAB
March 17, 2009
RAM AVTAR Vs. LEKH RAJ
November 3, 2009
RAM CHANDER Vs. GOBIND RAM
December 18, 2009
RAM CHANDER Vs. JITA
August 12, 2009
RAM CHANDER YADAV Vs. STATE OF HARYANA AND OTHERS
July 13, 2009
RAM DASS AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 19, 2009
RAM DATT Vs. STATE OF HARYANA AND ANOTHER
September 22, 2009
RAM DHAN Vs. SURAJ MAL
May 14, 2009
RAM DHAN Vs. WAZIR CHANDER
July 7, 2009
RAM DULARI Vs. STATE OF HARYANA
July 2, 2009
RAM GOPAL Vs. BABU SINGH
July 13, 2009
RAM GOPAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 6, 2009
RAM GOPAL Vs. PRESIDING OFFICER INDUSTRIAL CUM LABOUR COURT I FARIDABAD
July 28, 2009
RAM GOPAL Vs. STATE OF HARYANA AND OTHERS
August 25, 2009
RAM JI DASS AND CO. Vs. COMMISSIONER OF INCOME TAX
November 9, 2009
RAM KANWAR Vs. ASSISTANT COLLECTOR IST GRADE
May 15, 2009
RAM KARAN Vs. LABOUR COURT, AMBALA AND ANOTHER
March 23, 2009
RAM KARAN Vs. LABOUR COURT
December 11, 2009
RAM KISHAN Vs. AVTAR CHAND AND OTHERS
December 2, 2009
RAM KISHAN ALIAS LILLI Vs. STATE OF HARYANA
February 26, 2009
RAM KUMAR Vs. STATE OF HARYANA AND ANR.
August 21, 2009
RAM KUMAR Vs. KAMLESH KUMARI
December 9, 2009
RAM KUMAR Vs. THE STATE OF HARYANA AND ANR.
March 30, 2009
RAM KUMAR Vs. M/S. E.G. ENTERPRISES AND ANOTHER
December 22, 2009
RAM KUMAR GUPTA Vs. HARYANA VIDYUT PARSARAN NIGAM LTD , PANCHKULA
August 25, 2009
RAM LAL Vs. SANTOSH KUMAR PURI
January 20, 2009
RAM LAL Vs. SANTOSH KUMAR PURI
January 23, 2009
RAM LAL Vs. RASHPAL LAL
November 17, 2009
RAM LUBHAYA Vs. S. DARSHAN SINGH
March 19, 2009
RAM MEHAR Vs. BIMLA DEVI
August 17, 2009
RAM MEHAR Vs. UOI, MINISTRY OF RAILWAYS
May 20, 2009
RAM MURTI SHARMA Vs. PUNJABI UNIVERSITY, PATIALA
December 14, 2009
RAM NARANJAN Vs. STATE OF PUNJAB
September 23, 2009
RAM NATH Vs. STATE OF HARYANA
March 3, 2009
RAM NIRANJAN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, GURGAON AND OTHERS
March 3, 2009
RAM NIWAS Vs. BHAGIRATH
August 4, 2009
RAM NIWAS Vs. BRAMCHARI AND ORS.
April 29, 2009
RAM PAIRY Vs. STATE OF PUNJAB
July 22, 2009
RAM PAL THUKRAL Vs. JAGJIT SINGH
April 22, 2009
RAM PHAL Vs. STATE OF HARYANA
March 18, 2009
RAM PHAL Vs. STATE OF HARYANA
August 11, 2009
RAM PIARI Vs. COMMISSIONER OF INCOME TAX
July 9, 2009
RAM PIARI Vs. STATE OF PUNJAB
January 12, 2009
RAM PYARI Vs. BHAGWAN DASS
December 17, 2009
RAM RATI Vs. STATE OF HARYANA
July 31, 2009
RAM RATTAN AND OTHERS Vs. FOOD CORPORATION OF INDIA AND OTHERS
January 8, 2009
RAM SANJEEVAN Vs. PRESIDING OFFICER LABOUR COURT U T
January 9, 2009
RAM SARANJIT SINGH Vs. STATE OF PUNJAB
January 28, 2009
RAM SARUP Vs. LAKHPAT SINGH
January 22, 2009
RAM SARUP Vs. STATE OF PUNJAB
August 21, 2009
RAM SARUP Vs. STATE OF HARYANA
April 15, 2009
RAM SARUP Vs. GHANSHAM DASS
February 11, 2009
RAM SARUP Vs. STATE OF PUNJAB
December 8, 2009
RAM SAWROOP Vs. COMMISSIONER, GURGAON DIVISION
April 15, 2009
RAM SINGH Vs. SATBIR
May 28, 2009
RAM SINGH Vs. HARDIP SINGH
March 24, 2009
RAMA FRUIT COMPANY Vs. STATE OF HARYANA
September 8, 2009
RAMA INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 10, 2009
RAMA INDUSTRIES LTD Vs. COMMISSIONER OF C EX , CHANDIGARH
July 14, 2009
RAMA NAND AND ANR. Vs. HUKAM SINGH
August 31, 2009
RAMANAND Vs. SEDHU
November 17, 2009
RAMESH AND ANOTHER Vs. STATE OF HARYANA
December 3, 2009
RAMESH CHAND Vs. OM PARKASH AND ANR.
August 3, 2009
RAMESH CHAND Vs. STATE OF HARYANA
March 20, 2009
RAMESH CHAND Vs. STATE OF HARYANA AND OTHERS
August 11, 2009
RAMESH CHAND Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
July 21, 2009
RAMESH CHAND Vs. KISHAN CHAND
May 7, 2009
RAMESH KUMAR Vs. STATE OF HARYANA
July 28, 2009
RAMESH KUMAR Vs. G.F.I
January 15, 2009
RAMESH KUMAR Vs. SHARDA DEVI @ ASHA DEVI
November 4, 2009
RAMESH KUMAR Vs. FURU RAM
August 11, 2009
RAMESH KUMAR Vs. ENGINEER
August 13, 2009
RAMESH KUMAR Vs. STATE OF PUNJAB
November 17, 2009
RAMESH KUMAR AND ANOTHER Vs. BRIJ BHUSHAN DHALL
April 28, 2009
RAMESH KUMAR MALIK Vs. THE ROHTAK DISTT. CO-OPERATIVE MILK PRODUCERS UNION LTD. AND ANR.
October 14, 2009
RAMESH SODHI Vs. VIMAL KAPOOR
July 1, 2009
RAMESHWAR DASS Vs. SALES TAX TRIBUNAL AND ORS.
October 29, 2009
RAMESHWAR DASS Vs. STATE OF HARYANA AND ANOTHER
November 17, 2009
RAMESHWAR DASS SHARMA Vs. STATE OF HARYANA
December 18, 2009
RAMJI DASS Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANR.
April 23, 2009
RAMJI LAL Vs. STATE OF HARYANA
May 19, 2009
RAMJI LAL Vs. STATE OF HARYANA
October 26, 2009
RAMPAL SINGH Vs. STATE OF PUNJAB
February 25, 2009
RAMPUR ENGINEERING COMPANY LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
July 29, 2009
RANBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT II, FARIDABAD
September 24, 2009
RANBIR SINGH Vs. TARA CHAND
July 10, 2009
RANBIR SINGH Vs. SATBIR SINGH
December 24, 2009
RANBIR SINGH SON OF SHER SINGH AND ANR. Vs. HARYANA FINANCIAL CORPORATION AND ANR.
December 1, 2009
RANDHIR SINGH Vs. STATE OF PUNJAB
December 21, 2009
RANDHIR SINGH Vs. SATBIR
July 8, 2009
RANDHIR SINGH Vs. SAROJ BALA
April 29, 2009
RANDHIR SINGH Vs. SURESH KUMAR
September 2, 2009
RANDHIR SINGH Vs. STATE OF HARYANA & ANOTHER
November 6, 2009
RANDIP KAUR Vs. GURMEET SINGH
April 15, 2009
RANDIP SINGH Vs. STATE OF HARYANA
May 5, 2009
RANGE FOREST OFFICER, REWARI AND ANOTHER Vs. RAM CHANDER AND ANOTHER
September 2, 2009
RANI Vs. STATE OF PUNJAB
August 3, 2009
RANI DEVI Vs. SHAKUNTLA DEVI
July 17, 2009
RANJEEV ALLOYS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
August 18, 2009
RANJIT KAUR Vs. MB. INDUSTRIES THROUGH ITS REGISTERED PARTNER SH. SUSHIL CHHABRA
May 18, 2009
RANJIT KAUR Vs. JASWANT SINGH
September 22, 2009
RANJIT KAUR Vs. UNION OF INDIA AND OTHERS
September 16, 2009
RANJIT SINGH Vs. NARANJAN SINGH
July 28, 2009
RANJIT SINGH Vs. STATE OF PUNJAB
April 23, 2009
RANJIT SINGH Vs. BALDEV SINGH
July 7, 2009
RANJIT SINGH Vs. FARIDABAD COMPLEX ADMINISTRATION
May 27, 2009
RANJIT SINGH Vs. ASHOK KUMAR
April 21, 2009
RANJIT SINGH Vs. STATE OF PUNJAB
March 26, 2009
RANJIT SINGH Vs. UNION OF INDIA AND OTHERS
November 11, 2009
RANJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
February 11, 2009
RANJIT SINGH BAJWA Vs. STATE OF PUNJAB & ANR
August 3, 2009
RANJIT SINGH SON OF SH. OMBIR SINGH Vs. FINANCIAL COMMISSIONER
April 30, 2009
RASHAD KHAN Vs. STATE OF PUNJAB
April 21, 2009
RASHPAL KAUR Vs. STATE OF PUNJAB
April 20, 2009
RATI RAM Vs. MUNICIPAL COMMITTEE CHEEKA
December 4, 2009
RATNA COMMERCIAL ENTERPRISES PVT. LTD. Vs. VASU TECH. LTD.
April 22, 2009
RATTAN LAL Vs. RAJENDER SON OF ANT RAM
April 20, 2009
RATTAN LAL Vs. STATE OF HARYANA
March 18, 2009
RATTAN SINGH Vs. MANJIT KAUR
September 23, 2009
RATTAN SINGH Vs. STATE OF HARYANA AND ORS.
August 26, 2009
RATTAN SINGH Vs. STATE OF HARYANA AND ORS.
September 3, 2009
RATTAN SINGH Vs. STATE OF PUNJAB AND OTHERS
March 24, 2009
RAUNAQ RAM Vs. GOPAL DASS
January 8, 2009
RAVI RAJ KHANNA Vs. STATE OF PUNJAB & ANOTHER
April 21, 2009
RAVINDER KUMAR RAWAL Vs. STATE OF HARYANA
September 23, 2009
RAVINDER PAL Vs. SATISH KUMAR AND ANR.
July 15, 2009
REENA Vs. BITTU
April 16, 2009
REENA GARG Vs. STATE OF PUNJAB & OTHERS
October 21, 2009
REENA SAHNI Vs. SANDEEP SAHNI
May 19, 2009
REGAL INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
September 10, 2009
REGIONAL PROVIDENT FUND COMMISSIONER Vs. GURNAM SINGH
January 21, 2009
REKHA TOMAR Vs. SANJEEV KUMAR
August 27, 2009
RELIANCE HARYANA SEZ LTD. Vs. SHIV KUMAR AND ANR.
May 8, 2009
RENU BANSAL Vs. U T CHANDIGARH
April 24, 2009
RENU BANSAL Vs. U.T. CHANDIGARH
April 29, 2009
RENU TIWARI Vs. BALBIR DUB
November 5, 2009
RENUKA VERMA Vs. PADAM VERMA
July 1, 2009
RESHAM SINGH Vs. STATE OF PUNJAB
February 12, 2009
RESHAM SINGH Vs. FINANCIAL COMMISSIONER & SECRETARY TO GOVT
March 31, 2009
RESHMO DEVI AND ORS. Vs. RAM KUMAR
September 3, 2009
RESURGENCE INDIA Vs. STATE OF PUNJAB AND OTHERS
January 30, 2009
RICHHPAL SINGH Vs. JASPAL SINGH
December 10, 2009
RIMPAL Vs. BALINDER KUMAR
January 20, 2009
RISHI PAL Vs. LUXMI DEVI
August 27, 2009
RISHI PARKASH Vs. STATE OF HARYANA
October 14, 2009
RITESH GUPTA Vs. STATE OF PUNJAB
May 6, 2009
RITU Vs. STATE OF HARYANA
January 16, 2009
ROADMASTER INDUSTRIES OF INDIA P. LTD Vs. COMMISSIONER OF INCOME TAX
May 25, 2009
ROHIT KUMAR @ ROHIT SINGH Vs. STATE OF PUNJAB
April 18, 2009
ROHTAN SINGH Vs. CHANDER KALA
August 18, 2009
ROHTASH Vs. COMMANDANT GENERAL (HOME GUARD) AND DIRECTOR GENERAL, CIVIL DEFENCE AND ORS.
April 2, 2009
ROMESH CHANDER Vs. SOHAN LAL
August 3, 2009
ROMESH SHARMA Vs. PREM KUMAR SHARMA
May 5, 2009
ROOP SINGH Vs. MURTI SRI RADHA KRISHAN JI
February 18, 2009
ROOR SINGH Vs. THE STATE OF PUNJAB
March 26, 2009
ROPAR DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED, MILK PLANT, MOHALI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB, CHANDIGARH AND OTHERS
July 10, 2009
ROSHAN LAL Vs. STATE OF HARYANA
December 17, 2009
ROSHAN LAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
January 6, 2009
ROSHAN LAL Vs. MOHIT
January 13, 2009
RUDAR DUTT PURI Vs. STATE OF HARYANA
December 17, 2009
RUHI JOSHI Vs. SONU @ DHARMINDER SINGH
January 31, 2009
RUKHSANA A. REIN Vs. J.L. ARORA
September 23, 2009
RULDA RAM Vs. THE PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
July 23, 2009
RULDU SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
December 21, 2009
RULDU SINGH AND ANR. Vs. MOHINDER KAUR AND ANR.
April 23, 2009
RUPINDER KAUR Vs. SFL INDUSTRIES LTD.
February 19, 2009
S B KALIDHAR Vs. BOARD OF MANAGEMENT CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY
April 22, 2009
S C GOYAL Vs. STATE OF HARYANA
August 11, 2009
S K MALHOTRA Vs. STATE OF HARYANA
November 4, 2009
S N GOSWAMI Vs. PRESIDING OFFICER, LABOUR COURT-II AND ANOTHER
July 14, 2009
S P KANSAL Vs. UNION OF INDIA AND OTHERS
November 6, 2009
S P TUTEJA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED, PANCHKULA AND OTHERS
May 14, 2009
S S ARYA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM, PANCHKULA AND OTHERS
May 15, 2009
S. NIRMAL SINGH Vs. PUNJAB NATIONAL BANK
May 30, 2009
S. RAM KUMAR Vs. MICROMAX INFORMATICS LIMITED
August 13, 2009
S. SADHU SINGH Vs. COL. AVNISH SHARMA
July 29, 2009
S. SUKHDEEP SINGH JHIKKA Vs. S. AJIT SINGH DEOGAN
April 17, 2009
S. TARLOCHAN SINGH Vs. HARBHAJAN KAUR
April 21, 2009
S. TIRATH SINGH LALVANI EDUCATIONAL FOUNDATION Vs. COMMISSIONER OF INCOME
November 13, 2009
S.C. GARG AND ORS. Vs. THE STATE OF HARYANA AND ORS.
April 21, 2009
S.K. FOILS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 22, 2009
S.P. ARORA Vs. SATBIR SINGH
February 17, 2009
S.P. GUPTA Vs. STATE OF PUNJAB
September 3, 2009
S.R. SHARMA Vs. M/S HAMCO INDUSTRIES (P) LIMITED MAKSUDAN, JALANDHAR AND ANOTHER
July 23, 2009
S.S. HARBHAGWAN HIGH SCHOOL Vs. FINANCIAL COMMISSIONER
March 31, 2009
SABBIR SON OF NASRU Vs. STATE OF HARYANA
September 9, 2009
SACHDEVA AND SONS RICE MILLS PVT. LTD. Vs. STATE OF PUNJAB
March 18, 2009
SADASHIV CASTINGS LTD Vs. OMBUDSMAN ELECTRICITY PUNJAB
July 23, 2009
SADHNA Vs. KULDEEP SINGH
March 24, 2009
SADHU RAM Vs. STATE OF HARYANA
April 18, 2009
SADHU SINGH Vs. STATE OF HARYANA
March 23, 2009
SADHU SINGH Vs. STATE OF PUNJAB
November 11, 2009
SADHU SINGH Vs. THE STATE OF PUNJAB
February 11, 2009
SADIQUE ALIAS KANA Vs. STATE OF PUNJAB
December 2, 2009
SAGAR SINGH SLATHIA Vs. SURINDER PAL SINGH
January 29, 2009
SAHAB RAM Vs. BHAGWAN
February 4, 2009
SAHAB SINGH ALIAS SAT PAL Vs. STATE OF HARYANA
November 5, 2009
SAHIB KAUR Vs. STATE OF HARYANA AND ORS.
April 20, 2009
SAIN DASS RICE MILL Vs. DISTT. FOOD AND SUPPLIES CONTROLLER
July 14, 2009
SAIN PAL Vs. SMT. ASHRAFI AND ORS.
April 16, 2009
SAINI AND CO RICE MILLS Vs. STATE OF PUNJAB
September 3, 2009
SAINI KHETI SEWA CENTRE Vs. STATE OF PUNJAB
July 7, 2009
SAJJINDER SINGH Vs. STATE OF PUNJAB
March 6, 2009
SALAUDDIN Vs. STATE OF HARYANA
November 19, 2009
SALONA SHARMA ALIAS KOMAL SHARMA Vs. RAJESH SHARMA
September 23, 2009
SAMARVIR SINGH Vs. STATE OF HARYANA AND OTHERS
August 13, 2009
SAMIR DEB Vs. UNION OF INDIA AND OTHERS
June 26, 2009
SAMIR KANTI BASU Vs. UNION OF INDIA
December 23, 2009
SAMPAT Vs. LAKSHMI NARAIN
May 15, 2009
SAMPURAN SINGH Vs. STATE OF PUNJAB
February 27, 2009
SAMPURAN SINGH AND ANOTHER Vs. SMT. SAMITTRI DEVI AND ANOTHER
September 10, 2009
SAMUND SINGH Vs. UNION OF INDIA (UOI) AND ANR.
March 16, 2009
SANDEEP BANSAL Vs. M.L. HANS
August 24, 2009
SANDEEP KAUR Vs. STATE OF PUNJAB
January 14, 2009
SANDEEP KAUR AND ANR. Vs. STATE OF PUNJAB AND ORS.
December 4, 2009
SANDEEP KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 29, 2009
SANDEEP KUMAR Vs. SATISH KUMAR
August 6, 2009
SANDEEP RATHEE Vs. STATE OF HARYANA AND OTHERS
October 6, 2009
SANJAY Vs. STATE OF HARYANA
March 26, 2009
SANJAY ADLAKHA Vs. STATE OF HARYANA
March 27, 2009
SANJAY BHARDWAJ Vs. UNION TERRITORY OF CHANDIGARH AND ORS.
August 21, 2009
SANJAY KUMAR @ SANJU Vs. STATE OF HARYANA
September 9, 2009
SANJAY KUMAR BANSAL Vs. STATE OF HARYANA
February 25, 2009
SANJAY LATA Vs. AMRIT LAL GAUTAM
September 4, 2009
SANJAY LATA @ SANJU Vs. AMRIT GAUTAM
January 19, 2009
SANJAY SACHDEVA Vs. STATE OF HARYANA AND OTHERS
July 6, 2009
SANJEEV BERRY AND ANR. Vs. STATE OF HARYANA AND ANR.
February 11, 2009
SANJEEV GOYAL Vs. H.L. GOYAL
December 4, 2009
SANJEEV KUMAR Vs. BITTU
April 30, 2009
SANJEEV KUMAR @ SANJU Vs. STATE OF PUNJAB
September 23, 2009
SANJIV KUMAR Vs. DARSHAN SINGH
February 13, 2009
SANJIV KUMAR Vs. ISHWAR DASS
December 22, 2009
SANT LAL SUREKHA Vs. STATE OF PUNJAB
September 17, 2009
SANT RAM Vs. STATE OF HARYANA
August 25, 2009
SANT RAM Vs. UNION OF INDIA
October 20, 2009
SANT RAM AND BAL KISHAN Vs. STATE OF HARYANA AND ORS.
November 27, 2009
SANTA SINGH Vs. JOGINDAR SINGH
July 7, 2009
SANTOKH MASIH Vs. JOINT DEVELOPMENT COMMISSIONER
April 24, 2009
SANTOKH SINGH Vs. THE SUB DIVISIONAL OFFICER, P.S.E.B AND OTHERS
May 8, 2009
SANTOKH SINGH Vs. DARSHAN SINGH
July 23, 2009
SANTOSH DEVI Vs. KARTARA
October 22, 2009
SANTOSH DEVI Vs. ORLENTAL BANK OF COMMERCE
May 4, 2009
SARABDEEP KAUR Vs. STATE OF PUNJAB AND ANR.
April 20, 2009
SARABJIT SINGH Vs. PRESIDING OFFICER AND OTHERS
December 10, 2009
SARAVJIT SINGH Vs. STATE OF HARYANA
September 9, 2009
SARDAR SINGH Vs. STATE OF HARYANA
July 10, 2009
SARDARA SINGH Vs. BALJIT SINGH
August 10, 2009
SARDARA SINGH Vs. UNION OF INDIA AND OTHERS
November 28, 2009
SARDOOL SINGH Vs. STATE OF PUNJAB
March 27, 2009
SARDUL SINGH Vs. STATE OF HARYANA
August 12, 2009
SARDUL SINGH Vs. HARDAYAL
December 17, 2009
SARIDA Vs. STATE OF HARYANA
April 29, 2009
SARITA MAGU Vs. STATE OF HARYANA
January 16, 2009
SARLA SINGH Vs. AJAY PARTAP SINGH
July 28, 2009
SARMUKH SINGH Vs. STATE OF PUNJAB
December 8, 2009
SAROJ Vs. SARDARI LAL
March 25, 2009
SAROJ BALA Vs. PARDEEP KUMAR DHINGRA
August 11, 2009
SAROJ GOYAL AND OTHERS Vs. STATE OF PUNJAB
December 22, 2009
SAROJ RANI Vs. RAKESH KUMAR
July 15, 2009
SARVAN KUMAR BHASIN @ SAWRAN KUMAR BHASIN Vs. STATE OF HARYANA
April 18, 2009
SARVJIT KAUR Vs. DALJIT SINGH
January 30, 2009
SARWAN JANGRA AND ANOTHER Vs. SUKHRAJ SINGH
November 25, 2009
SARWAN SINGH Vs. STATE OF PUNJAB
December 22, 2009
SARWAN SINGH Vs. ONKAR SINGH
August 31, 2009
SARWAN SINGH Vs. STATE OF PUNJAB
January 12, 2009
SARWAN SINGH Vs. STATE OF PUNJAB
August 25, 2009
SARWAN SINGH Vs. STATE OF PUNJAB
March 18, 2009
SARWAN SINGH Vs. GRAM PANCHAYAT VILLAGE SRHAL MUNDI AND ORS.
March 10, 2009
SARWAN SINGH Vs. STATE OF HARYANA AND ORS.
April 16, 2009
SAT NARAIN Vs. RAM MEHAR AND ORS.
July 23, 2009
SAT PAL Vs. STATE OF HARYANA AND ORS.
March 17, 2009
SAT PAL AND SONS Vs. STATE OF PUNJAB
January 12, 2009
SAT PAL BANSAL Vs. STATE OF PUNJAB
March 10, 2009
SAT PAL BHARDWAJ Vs. UNION OF INDIA (UOI) AND ORS.
February 11, 2009
SAT PARKASH ALIAS SATPAL Vs. FINANCIAL COMMISSIONER
August 3, 2009
SAT PAUL KAGRA Vs. UNION OF INDIA
December 1, 2009
SAT PAUL KAGRA Vs. PREM LATA
December 22, 2009
SAT PRIYA MEMORIAL EDUCATION TRUST Vs. STATE OF HARYANA
March 17, 2009
SATGUR DASS SON OF SHRI DULI CHAND Vs. THE STATE OF HARYANA THROUGH EDUCATION SECRETARY AND ANR.
August 18, 2009
SATGURU TRADING CO. Vs. STATE OF PUNJAB AND ANR.
April 16, 2009
SATIA ALIAS SAT NARAIN Vs. STATE OF HARYANA
May 12, 2009
SATISH CHAND SHARMA Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
November 19, 2009
SATISH GARG Vs. SARITA GARG
April 20, 2009
SATISH KUMAR Vs. SAT PARKASH
September 18, 2009
SATISH KUMAR Vs. STATE OF PUNJAB
December 9, 2009
SATISH KUMAR Vs. STATE OF HARYANA
April 16, 2009
SATISH KUMAR Vs. UNION TERRITORY, CHANDIGARH
May 6, 2009
SATISH KUMAR Vs. STATE OF HARYANA
May 18, 2009
SATISH KUMAR Vs. CHANDER PARKASH
March 24, 2009
SATISH KUMAR Vs. SHRI NANU RAM JAIN CHARITABLE TRUST
February 6, 2009
SATISH KUMAR Vs. RAJINDER SINGH
October 20, 2009
SATISH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, U T , CHANDIGARH, AND ANOTHER
January 31, 2009
SATISH KUMAR ALIAS JALIA RAM Vs. STATE OF PUNJAB
September 24, 2009
SATISH KUMAR ALIAS RISHI Vs. STATE OF HARYANA
April 15, 2009
SATISH KUMAR AND ANR. Vs. SHRI NANU RAM JAIN CHARITABLE TRUST AND ANR.
February 16, 2009
SATISH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 8, 2009
SATISH KUMAR SEKKARI AND ORS Vs. STATE OF PUNJAB AND OTHERS
January 19, 2009
SATNAM KAUR Vs. JAGIR SINGH
May 15, 2009
SATNAM SINGH Vs. STATE OF PUNJAB
February 11, 2009
SATNAM SINGH Vs. STATE OF PUNJAB
April 30, 2009
SATNAM SINGH Vs. AVTAR SINGH
May 5, 2009
SATNAM SINGH Vs. PARKASH CHAND
August 5, 2009
SATNAM SINGH Vs. COMMISSIONER OF INCOME TAX
October 13, 2009
SATNAM SINGH Vs. STATE OF PUNJAB
August 13, 2009
SATPAL Vs. SUNITA RANI
May 5, 2009
SATPAL Vs. STATE OF PUNJAB
December 7, 2009
SATPAL DASS AND ANOTHER Vs. STATE OF PUNJAB & OTHERS
May 21, 2009
SATPAL SHARMA Vs. STATE OF PUNJAB
April 1, 2009
SATTA SON OF JEET RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR AND ANOTHER
May 28, 2009
SATVEER SINGH AND ORS. Vs. LUDHIANA IMPROVEMENT TRUST AND ORS.
January 31, 2009
SATVINDER DEV Vs. STATE OF HARYANA
March 16, 2009
SATVINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
April 21, 2009
SATWANT SINGH AND OTHERS Vs. R S RANDHAWA AND OTHERS
July 28, 2009
SATWINDER SINGH Vs. SUKHBIR SINGH
October 20, 2009
SATWINDER SINGH ALIAS KALA Vs. STATE OF PUNJAB
August 17, 2009
SATYA NARAIN Vs. STATE OF HARYANA
February 25, 2009
SATYABIR Vs. STATE OF HARYANA
February 18, 2009
SAUDAGAR SINGH Vs. AMIR SINGH
March 20, 2009
SAURER EMBROIDERY SYSTEMS (INDIA) PVT. LTD. Vs. C.C.E.
February 26, 2009
SAVINDER KAUR Vs. STATE
December 8, 2009
SAVITA PURI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
May 12, 2009
SAVITRI DEVI Vs. STATE OF HARYANAAND OTHERS
October 9, 2009
SAVITRI DEVI Vs. MEWA SINGH
January 22, 2009
SAVITRI DEVI Vs. STATE OF HARYANA AND OTHERS
August 18, 2009
SAWRAJ YADAV ALIAS SURAJ YADAV Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 2, 2009
SCIENTIFIC EDUCATIONAL ADVANCEMENT SOCIETY Vs. UNION OF INDIA
February 10, 2009
SDE P H ENGINEERING, S/DIVN NO 2 BHIWANI AND ANOTHER Vs. JAI RAM AND ANOTHER
May 5, 2009
SECRETARY TO GOVT OF PUNJAB, P W D (B/R) BRANCH, PUNJAB CIVIL SECRETARIAT, CHANDIGARH, AND OTHERS Vs. CHET SINGH AND ANOTHER
February 26, 2009
SEEMA RANI Vs. GURPREET KAUR
November 10, 2009
SEEMA RANI Vs. UNION OF INDIA
March 30, 2009
SEEMA RATHEE` Vs. AJAY KUMAR RATHEE
September 8, 2009
SEHNSI RAM Vs. STATE OF HARYANA
March 26, 2009
SEO MAJRA COOPERATIVE CREDIT AND SERVICE SOCIETY LTD Vs. TEK CHAND S/O SH HARPHOOL SINGH AND ANOTHER
February 19, 2009
SEWA RAM Vs. STATE OF PUNJAB
January 22, 2009
SEWA RAM AND KANWAR BHAN Vs. GRAM PANCHAYAT VILLAGE SHERGARH TAPU
November 3, 2009
SEWAK SINGH Vs. STATE OF HARYANA
August 11, 2009
SH. AWDESH GOSWAMI AND OTHERS Vs. M/S K.G. KHOSLA AND ANOTHER
October 4, 2009
SH. RAJ KUMAR Vs. UNION TERRITORY AND ORS.
November 5, 2009
SHAGAN LAL Vs. STATE OF PUNJAB AND ANR.
April 29, 2009
SHAILINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ANR.
April 20, 2009
SHAKTI KUMAR Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION
February 4, 2009
SHAKUNTALA Vs. RAJESH
February 25, 2009
SHAKUNTLA Vs. STATE OF HARYANA AND ORS.
March 20, 2009
SHALLU Vs. RAHUL NAHAR
December 2, 2009
SHAM JINDAL Vs. KAPIL JINDAL AND OTHERS
February 20, 2009
SHAM LAL Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
March 2, 2009
SHAM LAL SHARMA (RETD ) Vs. UNION OF INDIA AND OTHERS
March 6, 2009
SHAM SINGH Vs. FINANCIAL COMMISSIONER
May 4, 2009
SHAMA Vs. ROSHAN LAL
April 23, 2009
SHAMSHER Vs. STATE OF HARYANA
January 7, 2009
SHAMSHER SINGH Vs. FINANCIAL COMMISSIONER
October 21, 2009
SHAMSHER SINGH Vs. THE FINANCIAL COMMISSIONER AND ORS.
October 12, 2009
SHAMSHER SINGH Vs. STATE OF PUNJAB
July 1, 2009
SHAMSHER SINGH @ SHER SINGH Vs. BAHI MOHEMMED
July 16, 2009
SHAMSHER SINGH @ SHER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
April 21, 2009
SHAMSHER SINGH @ SHERA Vs. STATE OF PUNJAB & ANOTHER
November 17, 2009
SHAMSHER SINGH, SUPERINTENDENT (RETD.), PUNJAB AND HARYANA HIGH COURT Vs. HIGH COURT OF PUNJAB AND HARYANA AND ORS.
December 17, 2009
SHANKAR LAL Vs. STATE OF PUNJAB
December 10, 2009
SHANKER RICE & GENERAL MILLS, BAGHAPURANA, DISTRICT MOGA Vs. JASVIR SINGH
January 30, 2009
SHANTI DEVI Vs. SUCHITRA @ SANTOSH
February 2, 2009
SHANTI DEVI AND ORS. Vs. YASHODA BAI AND ORS.
August 11, 2009
SHARANJIT SINGH Vs. STATE OF PUNJAB
February 6, 2009
SHARBATI DEVI Vs. HARYANA ROADWAYS
March 5, 2009
SHARDA Vs. PRESIDING OFFICER, LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL, HISSAR AND OTHERS
August 27, 2009
SHARDA THAKAR Vs. JAGJIT SINGH
November 6, 2009
SHASHI BHUSHAN SHARMA Vs. STATE OF PUNJAB
September 16, 2009
SHASHI JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 8, 2009
SHASHI KUMAR Vs. FINANCIAL COMMISSIONER
June 4, 2009
SHEELA ALIAS Vs. STATE OF HARYANA
February 27, 2009
SHEELA DEVI Vs. JAI BHAGWAN ALIAS MONU ALIAS SONU
October 6, 2009
SHEETLA DEVI Vs. STATE OF PUNJAB AND OTHERS
May 28, 2009
SHEO RAM Vs. MADHU RAM
January 27, 2009
SHER SINGH Vs. PYARE
July 27, 2009
SHER SINGH Vs. GRAM PANCHAYAT
April 23, 2009
SHIKRA SINGH @ RANJIT SINGH Vs. STATE OF PUNJAB
December 4, 2009
SHIL KUMAR MARIYA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 6, 2009
SHIMBHU DAYAL YADAV Vs. STATE OF HARYANA
April 27, 2009
SHINDER PAL SINGH Vs. KARAM SINGH
April 30, 2009
SHIRDI SAI BABA MANDIR REGD Vs. VIJAY KUMAR
December 16, 2009
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. S HARJOT SINGH
February 25, 2009
SHIS RAM AND ANR. Vs. KARTA
September 24, 2009
SHIV CHARAN Vs. MISRO DEVI
February 10, 2009
SHIV CHARAN SINGH Vs. HON'BLE THE DISTRICT JUDGE, DISTRICT COURT
January 12, 2009
SHIV DAYAL Vs. THE STATE OF PUNJAB
August 4, 2009
SHIV KUMAR Vs. RAKESH KUMAR AND ANR.
September 2, 2009
SHIV KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND OTHERS
April 21, 2009
SHIV LAL Vs. UNION OF INDIA
December 21, 2009
SHIV LAL SHARMA Vs. COMMISSIONERS & SECRETARY, FOREST DEPARTMENT HARYANA CHANDIGARH AND OTHERS
July 30, 2009
SHIV SEWA SADAN Vs. CESTAT
March 25, 2009
SHIV SHAKTI CONSTRUCTIONS Vs. CHIEF ADMINISTRATOR HUDA AND ORS.
January 23, 2009
SHIVALIK DEVELOPMENT AGENCY, AMBALA Vs. PRESIDING OFFICER, LABOUR COURT AMBALA AND ANOTHER
March 10, 2009
SHIVAM INFRATECH PRIVATE LIMITED AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
December 21, 2009
SHIVAM INFRATECH PVT. LTD. AND ORS. AND VATIKA LIMITED AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 24, 2009
SHIVEN SAREEN Vs. STATE OF PUNJAB AND ANR.
April 20, 2009
SHONKA SINGH Vs. FINANCIAL COMMISSIONER
March 24, 2009
SHREE BAIDYANATH AYURVED BHAWAN LTD Vs. BHATIA ENTERPRISES
March 30, 2009
SHREE GANESH OIL AND COTTON FACTORY Vs. STATE OF PUNJAB
April 15, 2009
SHREE KRISHNA PAPER MILL AND INDUSTRIES LIMITED BAHADURGARH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT ROHTAK
August 3, 2009
SHREE KRISHNA TRADERS Vs. COMMISSIONER OF CUSTOMS
March 25, 2009
SHRI BAWA RAM Vs. KULDIP SINGH AND ORS.
April 23, 2009
SHRI BHAWANI COTTON MILLS AND INDUSTRIAL LIMITED Vs. THE STATE OF PUNJAB AND ORS.
May 15, 2009
SHRI GURU HAR KRISHAN EDUCATION TRUST AND ANR. Vs. SUKHWANT SINGH AND ORS.
March 26, 2009
SHRI KARAM CHAND, EX-DIRECTOR, OVERSEAS CABLES LIMITED Vs. D.C.M. FINANCIAL SERVICES LIMITED AND ORS.
April 2, 2009
SHRI KRISHNA OIL AND GENERAL MILLS Vs. STATE OF PUNJAB
January 22, 2009
SHRI NEELAM OSWAL Vs. SCIENCE INDIA COM. PVT. LTD. AND ORS.
May 27, 2009
SHRI NIRMAL PANCHAITI AKHARA THROUGH ITS DULY CONSTITUTED ATTORNEY SANT NAHAR SINGH Vs. GENERAL PUBLIC AND ORS.
July 23, 2009
SHRI PERMESHWAR DAYAL SHARMA Vs. STATE OF HARYANA AND ORS.
May 15, 2009
SHRI VIDYA SAGAR SETHI Vs. RAJ RANI AND ORS.
April 21, 2009
SHRIMATI MAHA DEVI Vs. UNION OF INDIA
May 15, 2009
SHRIRAM TRANSPORT FINANCE CO. LTD Vs. JASBIR SINGH @ JASVEER SINGH
July 13, 2009
SHRIRAM TRANSPORT FINANCE COMPANY LTD. Vs. SUKHDEV SINGH
April 20, 2009
SHUBHINDER SINGH BRAR Vs. HIGH COURT OF PUNJAB AND HARYANA
December 18, 2009
SHYAM KUMAR S/O LATE JAI BHAGWAN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT AND OTHERS
March 2, 2009
SHYAM LAL Vs. STATE OF HARYANA AND OTHERS
January 14, 2009
SHYAM LAL Vs. STATE OF HARYANA
May 15, 2009
SHYAM SUNDER PROP, M/S TC FILLING STATION (AD HOC) HPC PETROL PUMP, VILLAGE AJRAWAR DISTRICT KURUKSHETRA Vs. UNION OF INDIA
March 3, 2009
SI SATYABIR SINGH Vs. STATE OF HARYANA AND OTHERS
July 31, 2009
SIDDHIVINAYAK EDUCATIONAL TRUST Vs. STATE OF HARYANA
July 15, 2009
SIEL LTD Vs. STATE OF PUNJAB
July 28, 2009
SIKANDER SINGH AND ORS. Vs. STATE OF PUNJAB
April 23, 2009
SIKH EDUCATIONAL COUNCIL, FEROZEPUR CITY AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 25, 2009
SIMAR PAL SINGH Vs. HAKAM SINGH
March 2, 2009
SIMARJEET KAUR Vs. PARAMPREET SINGH
January 20, 2009
SIMPLEX STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
November 30, 2009
SINDH KNITWEARS PRIVATE LIMITED, G T ROAD, LUDHIANA Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOTHER
July 31, 2009
SIRI CHAND Vs. STATE OF HARYANA
February 13, 2009
SITA AHUJA Vs. TARUN KUMAR KHARBANDA
September 17, 2009
SITA DEVI Vs. STATE OF HARYANA
September 14, 2009
SITAL DASS Vs. STATE OF PUNJAB
November 17, 2009
SITAL SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
December 11, 2009
SITO Vs. DEPUTY COMMISSIONER
January 15, 2009
SMT. BASANTI Vs. KARAMVEER
April 21, 2009
SMT. BASANTI DEVI AND OTHERS Vs. PARMOD KUMAR AND OTHERS
October 8, 2009
SMT. BHARTI GUPTA Vs. SMT. KUNTI DEVI AND OTHERS
April 27, 2009
SMT. BIRO DEVI AND SMT. BHAGI DEVI AND ORS. Vs. SMT. HARDAI AND ORS.
April 2, 2009
SMT. BRIJ MOHINI AND ORS. Vs. INDERDEEP SINGH AND ORS.
April 20, 2009
SMT. DALIP KAUR Vs. THE STATE OF PUNJAB AND ORS.
July 14, 2009
SMT. GURMIT KAUR AND ORS. Vs. VEERO AND ANR.
May 19, 2009
SMT. HARBHAJAN KAUR Vs. UNION TERRITORY
March 26, 2009
SMT. INDERJIT KAUR Vs. SHER SINGH AND ORS.
August 26, 2009
SMT. KHAZANI DAUGHTER OF GIANI Vs. SURJA AND ANR.
May 30, 2009
SMT. KHURSHIDAN Vs. RUSTAM AND ANR.
September 16, 2009
SMT. SANTOSH Vs. UNION OF INDIA (UOI) AND ORS.
November 20, 2009
SMT. SARITA GUPTA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
January 23, 2009
SMT. SARLA DEVI Vs. DEEPAK KUMAR
November 17, 2009
SMT. SAVITA DEVI Vs. STATE OF HARYANA AND ORS.
March 26, 2009
SMT. SHAKUNTLA YADAV Vs. STATE OF HARYANA AND ANR.
February 10, 2009
SMT. VIDYA WATI (DEAD) THROUGH LRS. Vs. THE LAND ACQUISITION TRIBUNAL AND ORS.
April 21, 2009
SOFIA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 2, 2009
SOHAN LAL PAHWA Vs. PUNJAB WAKF BOARD
September 25, 2009
SOHAN SINGH Vs. STATE OF PUNJAB
March 27, 2009
SOHAN SINGH Vs. UNION OF INDIA
May 5, 2009
SOHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 16, 2009
SOM DATT SHARMA Vs. STATE OF PUNJAB
January 14, 2009
SOM NATH AND ANR. Vs. STATE OF HARYANA AND ORS.
August 17, 2009
SOMA RANI Vs. STATE OF PUNJAB
October 28, 2009
SONA KNITWEARS Vs. STATE OF PUNJAB AND ANR.
January 20, 2009
SONEPAT IMPROVEMENT TRUST Vs. NARESH CHAND
December 14, 2009
SONI DEVI Vs. UNION OF INDIA
December 3, 2009
SONIA OVERSEAS (P) LTD Vs. UNION OF INDIA
March 4, 2009
SONU Vs. STATE OF PUNJAB
November 12, 2009
SOUND FIBRE Vs. B K DUPLEX LTD
April 17, 2009
SOUND FIBRE Vs. B.K. DUPLEX LTD.
April 1, 2009
STATE BANK OF INDIA Vs. PRESIDING OFFICER AND ANR.
November 30, 2009
STATE BANK OF INDIA AND ANOTHER Vs. RAJESH BABBAR
June 22, 2009
STATE BANK OF PATIALA Vs. PRITAM SINGH BEDI AND OTHERS
January 9, 2009
STATE BANK OF PATIALA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH & ORS
January 19, 2009
STATE BANK OF PATIALA Vs. THE PRESIDING OFFICER, CENTRAL GOVT. INDUSTRY TRIBUNAL
November 4, 2009
STATE OF BANK OF INDIA Vs. VINOD KUMAR CHAWLA & ANOTHER
December 23, 2009
STATE OF HARYANA Vs. PRESIDING OFFICER
February 20, 2009
STATE OF HARYANA Vs. AMRIK SINGH
December 3, 2009
STATE OF HARYANA Vs. BUTA SINGH
January 21, 2009
STATE OF HARYANA Vs. COMMISSIONER OF CENTRAL EXCISE
December 3, 2009
STATE OF HARYANA Vs. SMT. VEENANAND KISHORE
April 4, 2009
STATE OF HARYANA Vs. SWISS FRENCH LABORATORIES
April 15, 2009
STATE OF HARYANA Vs. CROWN AGENCIES PRIVATE LIMITED
May 15, 2009
STATE OF HARYANA Vs. ROSHAN LAL MALIK, J.E. AND ANR.
April 2, 2009
STATE OF HARYANA Vs. JAI DURGA FINVEST PRIVATE LIMITED
March 21, 2009
STATE OF HARYANA Vs. SUDHA SETH
September 18, 2009
STATE OF HARYANA Vs. SHASHI KANT ALIAS BAM BAM ALIAS LAMBU
August 24, 2009
STATE OF HARYANA Vs. OM PARKASH
March 21, 2009
STATE OF HARYANA Vs. RAM KALI ETC
February 13, 2009
STATE OF HARYANA Vs. BHAGWATI CATTLE FEED INDUSTRIES
February 5, 2009
STATE OF HARYANA Vs. KEWAL DASS AND ORS.
March 16, 2009
STATE OF HARYANA Vs. AVTAR SINGH
March 3, 2009
STATE OF HARYANA Vs. SANDEEP KUMAR
January 22, 2009
STATE OF HARYANA Vs. RANDHIR SINGH
February 19, 2009
STATE OF HARYANA Vs. DILAWAR
February 26, 2009
STATE OF HARYANA Vs. ANIL
March 25, 2009
STATE OF HARYANA Vs. BALWAN
April 17, 2009
STATE OF HARYANA Vs. KRISHAN
May 27, 2009
STATE OF HARYANA Vs. SARLA RAM
March 24, 2009
STATE OF HARYANA Vs. KUNDAN LAL
February 3, 2009
STATE OF HARYANA Vs. RAMESH KUMAR
November 4, 2009
STATE OF HARYANA Vs. RAM CHANDER
February 17, 2009
STATE OF HARYANA Vs. ASHOK KUMAR
July 7, 2009
STATE OF HARYANA Vs. HARYANA ORGANICS
March 3, 2009
STATE OF HARYANA Vs. NEEL KUMAR @ ANIL KUMAR
July 17, 2009
STATE OF HARYANA Vs. MANGE RAM
January 9, 2009
STATE OF HARYANA Vs. SATISH KUMAR
January 20, 2009
STATE OF HARYANA Vs. MUNESH @ CHHOTANIA
January 8, 2009
STATE OF HARYANA Vs. SHARIF
January 29, 2009
STATE OF HARYANA Vs. RAM PHAL
May 12, 2009
STATE OF HARYANA Vs. MUKESH KUMAR AND OTHERS
March 17, 2009
STATE OF HARYANA Vs. GURBACHAN SINGH (DECEASED) THROUGH HIS L.RS.
March 30, 2009
STATE OF HARYANA Vs. BASANTI DEVI
November 18, 2009
STATE OF HARYANA Vs. ZILE SINGH
December 1, 2009
STATE OF HARYANA Vs. BHOOP SINGH AND ANOTHER
September 17, 2009
STATE OF HARYANA Vs. PRESIDING OFFICER
August 19, 2009
STATE OF HARYANA Vs. SATNAM SINGH
July 31, 2009
STATE OF HARYANA Vs. RAVINDER KUMAR
December 22, 2009
STATE OF HARYANA AND ANOTHER Vs. DEEPAK KUMAR GAUR AND OTHERS
April 28, 2009
STATE OF HARYANA AND ANOTHER Vs. RAGHBIR SINGH AND ANOTHER
May 15, 2009
STATE OF HARYANA AND ANOTHER Vs. WAZIR CHAND
February 17, 2009
STATE OF HARYANA AND ANOTHER Vs. RAJINDER SHARMA
November 9, 2009
STATE OF HARYANA AND ANR. Vs. JAGBIR SINGH AND ORS.
February 10, 2009
STATE OF HARYANA AND ANR. Vs. MITHU SINGH AND ORS.
April 27, 2009
STATE OF HARYANA AND ORS Vs. RAM AVTAR AND ANOTHER
January 6, 2009
STATE OF HARYANA AND ORS. Vs. SATYA NARAIN
February 20, 2009
STATE OF HARYANA AND ORS. Vs. SUDESH
January 6, 2009
STATE OF HARYANA AND ORS. Vs. KARAN SINGH
March 30, 2009
STATE OF HARYANA AND ORS. Vs. RAM KUMAR
March 17, 2009
STATE OF HARYANA AND OTHERS Vs. MOHINDER SINGH
December 10, 2009
STATE OF HARYANA ETC Vs. DAVENDER SINGH
January 20, 2009
STATE OF HARYANA EXECUTIVE ENGINEER, CONSTRUCTION DIVISION Vs. SATPAL
May 4, 2009
STATE OF HARYANA G M HARYANA ROADWAYS, CHANDIGARH Vs. AVTAR SINGH AND OTHERS
May 27, 2009
STATE OF HARYANA THROUGH COLLECTOR Vs. NIRMAL SINGH
August 17, 2009
STATE OF PUNJAB Vs. RAJU MASIH
May 18, 2009
STATE OF PUNJAB Vs. SH. PARAMPRIT SINGH
April 21, 2009
STATE OF PUNJAB Vs. BANTO AND ORS. AND BACHAN KAUR AND ORS.
April 20, 2009
STATE OF PUNJAB Vs. R.K. GUPTA
August 5, 2009
STATE OF PUNJAB Vs. MOHAN LAL
August 26, 2009
STATE OF PUNJAB Vs. SWARAN SINGH
May 26, 2009
STATE OF PUNJAB Vs. GURA SINGH
March 16, 2009
STATE OF PUNJAB Vs. PREM SINGH
March 23, 2009
STATE OF PUNJAB Vs. RAMA RAM
February 4, 2009
STATE OF PUNJAB Vs. NARINDER SINGH S/O TARA SINGH
May 12, 2009
STATE OF PUNJAB Vs. AJMER SINGH
January 27, 2009
STATE OF PUNJAB Vs. MITHU SINGH
July 15, 2009
STATE OF PUNJAB Vs. GURBAX SINGH
January 22, 2009
STATE OF PUNJAB Vs. DIBHAJAN SINGH
July 24, 2009
STATE OF PUNJAB Vs. MALKIAT SINGH
February 24, 2009
STATE OF PUNJAB Vs. S HARDIAL SINGH
December 17, 2009
STATE OF PUNJAB Vs. CITY PETRO
January 8, 2009
STATE OF PUNJAB Vs. LAJPAT RAI AND ANOTHER
January 21, 2009
STATE OF PUNJAB Vs. GURMUKH SINGH AND OTHERS
July 30, 2009
STATE OF PUNJAB Vs. MULAKH RAJ
August 27, 2009
STATE OF PUNJAB Vs. A S I PRITAM SINGH
December 18, 2009
STATE OF PUNJAB AND ANOTHER Vs. KARAM CHAND KALER AND ANOTHER
December 24, 2009
STATE OF PUNJAB AND ANOTHER Vs. WORKMAN, PRESIDING CITU UNION (NATHA SINGH) GANDHI CHOWK, PATHANKOT AND ANOTHER
July 27, 2009
STATE OF PUNJAB AND ANOTHER Vs. WORKMAN
August 5, 2009
STATE OF PUNJAB AND ANR. Vs. TARSEM KUMAR
November 4, 2009
STATE OF PUNJAB AND ANR. Vs. MALWA COTTON SPINNING MILLS LTD.
July 14, 2009
STATE OF PUNJAB AND ANR. Vs. FAIR DEAL FILING STATION
October 28, 2009
STATE OF PUNJAB AND ANR. Vs. SHREYANS INDUSTRIES LIMITED
December 21, 2009
STATE OF PUNJAB AND ANR. Vs. KHALSA PULP AND PAPER INDUSTRIES PVT. LTD.
July 16, 2009
STATE OF PUNJAB AND ANR. Vs. HINDUSTAN STEEL INDUSTRIES
April 28, 2009
STATE OF PUNJAB AND ANR. Vs. INDIAN COLOUR CENTRE
May 25, 2009
STATE OF PUNJAB AND ORS. Vs. JANG SINGH AND ORS.
July 1, 2009
STATE OF PUNJAB AND ORS. Vs. SURINDER PAL SHARMA AND ANR.
February 11, 2009
STATE OF PUNJAB AND ORS. Vs. JAGIR SINGH
May 25, 2009
STATE OF PUNJAB AND OTHERS Vs. SUBHASH CHANDER CHADHA AND ANOTHER
March 24, 2009
STATE OF PUNJAB AND OTHERS Vs. GURWINDER SINGH AND ANOTHER
March 30, 2009
SUB INSPECTOR RAJINDER SINGH Vs. STATE OF HARYANA & OTHERS
July 14, 2009
SUBASH CHAND Vs. STATE OF HARYANA
November 13, 2009
SUBE SINGH Vs. BATHERI DEVI
January 19, 2009
SUBE SINGH Vs. STATE OF HARYANA
March 24, 2009
SUBE SINGH EASI Vs. STATE OF HARYANA AND ORS.
April 20, 2009
SUBHADRA SHARMA Vs. STATE OF PUNJAB
December 9, 2009
SUBHASH CHAND Vs. DAKSHINI HARYANA BIJLI VITRAN NIGAM LIMITED AND ANR.
February 4, 2009
SUBHASH CHAND Vs. STATE OF HARYANA
April 21, 2009
SUBHASH CHAND @ KAKA TANEJA Vs. STATE OF HARYANA
December 21, 2009
SUBHASH CHAND GUPTA Vs. JIYA LAL SHARMA AND ANR.
August 21, 2009
SUBHASH CHANDER Vs. ANIL RAO AND ANR.
April 21, 2009
SUBHASH CHANDER Vs. PHOOLWATI
April 30, 2009
SUBHASH CHANDER AWASTHI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 3, 2009
SUBHASH CHANDER SHARMA AND ORS. Vs. PUNJAB AND HARYANA HIGH COURT AND ORS.
October 23, 2009
SUBHASH DAHIYA Vs. RAGHVIR SINGH
February 12, 2009
SUBHASH GOYAL Vs. STATE OF HARYANA
May 5, 2009
SUBHASH KUMAR Vs. USHA RANI
April 29, 2009
SUBHASH MAHAJAN Vs. SECRETARY TO GOVT OF PUNJAB AND ANOTHER
May 22, 2009
SUBHASH MANGLA Vs. MUNICIPAL COMMITTEE
April 23, 2009
SUBHASH SINGH AND ORS. Vs. JATINDER SINGH AND ORS.
September 14, 2009
SUCH CHAIN CHITS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
August 25, 2009
SUCHA SINGH Vs. STATE OF PUNJAB
January 12, 2009
SUCHA SINGH Vs. STATE OF HARYANA
October 5, 2009
SUCHA SINGH Vs. ASSISTANT COLLECTOR OF CUSTOMS, AMRITSAR
March 19, 2009
SUCHA SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND OTHERS
October 27, 2009
SUCHA SINGH AND ORS. Vs. RAJWANT KAUR AND ORS.
July 20, 2009
SUDARSHAN KUMAR BHATIA Vs. DHARAM PAL SHARMA
January 29, 2009
SUDARSHAN SEWA TRUST Vs. SUKHDEV SINGH
May 6, 2009
SUDERSHAN KUMAR Vs. SAROJ BALA AND ANR.
September 23, 2009
SUDERSHAN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 16, 2009
SUDESH KUMARI AND ANR. Vs. STATE OF HARYANA AND ORS.
December 4, 2009
SUDESH MADAN Vs. STATE OF HARYANA
January 13, 2009
SUDHA RUSTOGI COLLEGE OF DENTAL SCIENCES AND RESEARCH Vs. UNION OF INDIA AND OTHERS
November 20, 2009
SUDHA SACHDEVA Vs. TASK BPO
August 21, 2009
SUGAR Vs. STATE OF HARYANA
February 25, 2009
SUJATA SHARMA Vs. STATE OF HARYANA & ANOTHER
July 22, 2009
SUKH RAM DASS Vs. DISTRICT & SESSIONS JUDGE
February 20, 2009
SUKHBIR Vs. MATESHWAR DAYAL
February 10, 2009
SUKHBIR Vs. RAJINDER SINGH
April 20, 2009
SUKHBIR SINGH AND COMPANY Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
September 14, 2009
SUKHBIR SINGH AND OTHERS Vs. GRAM PANCHAYAT OF VILLAGE BHOPANI AND OTHERS
February 17, 2009
SUKHDEV Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, CHANDIGARH, AND ANOTHER
April 27, 2009
SUKHDEV KAUR Vs. FINANCIAL COMMISSIONER
March 17, 2009
SUKHDEV KAUR Vs. HARJINDER SINGH
December 1, 2009
SUKHDEV RAI KAUSHAL Vs. PARTUL CHAND
May 30, 2009
SUKHDEV RAJ AND ORS Vs. LABOUR COURT THROUGH ITS PRESIDING OFFICER, FARIDABAD AND ANOTHER
February 26, 2009
SUKHDEV SINGH Vs. FINANCIAL COMMISSIONER
August 24, 2009
SUKHDEV SINGH Vs. STATE OF PUNJAB
May 19, 2009
SUKHDEV SINGH Vs. STATE OF PUNJAB
May 5, 2009
SUKHDEV SINGH Vs. BABU SINGH
April 20, 2009
SUKHDEV SINGH Vs. BAKHA SINGH AND ORS.
August 21, 2009
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
November 25, 2009
SUKHDEV SINGH Vs. STATE OF PUNJAB AND ORS.
April 2, 2009
SUKHDEV SINGH @ BAJU, Vs. STATE OF PUNJAB
April 20, 2009
SUKHDEV SINGH @ SUKHA AND ORS. Vs. STATE OF PUNJAB AND ANR.
April 21, 2009
SUKHDEV SINGH ALIAS SUKKHA Vs. STATE OF PUNJAB
January 15, 2009
SUKHJINDER SINGH Vs. STATE OF PUNJAB AND ORS.
November 5, 2009
SUKHJINDER SINGH Vs. SHER SINGH
May 14, 2009
SUKHJITPAL SINGH Vs. STATE OF PUNJAB
January 29, 2009
SUKHMANDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
July 16, 2009
SUKHMANDER SINGH Vs. FINANCIAL COMMISSIONER
November 27, 2009
SUKHPAL SINGH Vs. SUKHJEET KAUR
April 21, 2009
SUKHWANT SINGH Vs. STATE OF PUNJAB
March 26, 2009
SUKHWANT SINGH Vs. DIVISIONAL FOREST OFFICER
April 2, 2009
SUKHWINDER KAUR & ORS Vs. STATE OF PUNJAB & OTHERS
July 24, 2009
SUKHWINDER KAUR AND ORS. Vs. MOHAR SINGH
November 5, 2009
SUKHWINDER KAUR SAROYA Vs. STATE OF PUNJAB
March 10, 2009
SUKHWINDER SINGH Vs. UNION OF INDIA
February 5, 2009
SUKHWINDER SINGH Vs. UNION OF INDIA (UOI) AND ANR.
August 4, 2009
SUKHWINDER SINGH Vs. STATE OF PUNJAB & ORS.
July 21, 2009
SUKSHAM BALA Vs. STATE OF PUNJAB AND OTHERS
March 5, 2009
SULTANPUR AGRO AGENCIES Vs. HMT LTD
February 13, 2009
SUMAN Vs. STATE OF HARYANA
April 15, 2009
SUMAN Vs. RAJNISH JALOTA
July 28, 2009
SUMEDHA NAGPAL Vs. GAURAV NAGPAL
March 24, 2009
SUMER Vs. STATE OF HARYANA
April 22, 2009
SUMER SINGH Vs. CHIEF CONSERVATOR OF FOREST HARYANA
November 23, 2009
SUMITRA DEVI SETHI Vs. STATE OF HARYANA
January 29, 2009
SUNAINA JODHKA Vs. STATE OF PUNJAB AND OTHERS
August 24, 2009
SUNDER LAL Vs. ANJUMAN AMDAD BAHMI CO-OPERATIVE SOCIETY
May 5, 2009
SUNEHRA RAM Vs. RAM KUMAR AND ORS.
July 9, 2009
SUNIL @ SUNIL KUMAR AND ANR. Vs. LAL SINGH @ LALIAN
March 3, 2009
SUNIL DHAWAN Vs. SATWANT KAUR AND ORS.
February 3, 2009
SUNIL KUMAR Vs. MADAN GOPAL SURI
February 24, 2009
SUNIL KUMAR Vs. HARPAL SINGH
December 18, 2009
SUNIL KUMAR SHARMA Vs. PERFEXA SOLUTIONS PVT. LTD.
January 23, 2009
SUNIL SINGH Vs. STATE OF PUNJAB AND OTHERS
January 21, 2009
SUNIL SOOD Vs. ROSHAN LAL
May 25, 2009
SUNILA SHARMA Vs. STATE OF PUNJAB & ANOTHER
July 28, 2009
SUNITA Vs. BIJENDER SINGH
March 5, 2009
SUNITA GUPTA Vs. STATE OF HARYANA
July 22, 2009
SUNITA RANI Vs. STATE OF PUNJAB
December 21, 2009
SUNITA RANI CHAURASIA Vs. MOHINDER KAUR
November 4, 2009
SUPER THREADING INDIA PVT LTD Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOTHER
October 5, 2009
SUPERINTENDING ENGINEER, P W D B/R, BHIWANI Vs. PREM KUMAR AND ANOTHER
April 28, 2009
SUPERINTENDING ENGINEER, PWD (RURAL WATER SUPPLY) CIRCLE, BATHINDA AND OTHERS Vs. WORKMAN KAKA SINGH AND ANOTHER
February 11, 2009
SURAJ PARKASH Vs. STATE OF HARYANA
January 12, 2009
SURAJ PARKASH Vs. BHOOP SINGH CHAUDHARY
October 26, 2009
SURAJ TEXTILE MILLS A UNIT OF NATIONAL TEXTILE CORPORATION Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
January 20, 2009
SURAT RAM SHARMA Vs. STATE OF PUNJAB
December 17, 2009
SURAT SINGH Vs. UNION OF INDIA
December 21, 2009
SURAT SINGH Vs. COLLECTOR, GURGAON DIVISION
May 6, 2009
SURAT SINGH Vs. STATE OF HARYANA
September 14, 2009
SURAT SINGH AND ORS. Vs. STATE OF PUNJAB
March 26, 2009
SURAT SINGH AND ORS. Vs. SATBIR AND ORS.
May 22, 2009
SURAT SINGH RATHEE Vs. UMED SINGH
May 12, 2009
SURBHI Vs. STATE OF PUNJAB AND OTHERS
September 1, 2009
SURENDER Vs. STATE OF HARYANA
April 23, 2009
SURENDER KUMAR JAIN Vs. MADHU GUPTA AND ANR.
October 15, 2009
SURENDER SINGH Vs. MANAGING DIRECTOR, HARYANA STATE FEDERATION OF CO-OPERATIVE SUGAR MILLS LIMITED AND ORS.
July 31, 2009
SURESH Vs. REKHA
July 6, 2009
SURESH Vs. MARIYAN
May 12, 2009
SURESH AGNIHOTRI Vs. STATE OF PUNJAB
August 24, 2009
SURESH CHANDER SHARMA Vs. STATE OF HARYANA
April 30, 2009
SURESH GOEL Vs. STATE OF HARYANA
April 15, 2009
SURESH KUMAR Vs. CHIEF CANAL OFFICER
October 29, 2009
SURESH KUMAR Vs. STATE OF HARYANA AND ORS.
August 4, 2009
SURESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
August 31, 2009
SURESH KUMAR AND OTHERS Vs. GRAM PANCHAYAT VILLAGE NOORWALA
January 16, 2009
SURESH KUMAR MANGAL Vs. STATE OF HARYANA
January 13, 2009
SURESH PAL Vs. STATE OF HARYANA & ANOTHER
July 17, 2009
SURESH SAGGAR Vs. VIJAY SAGGAR
October 23, 2009
SURINDER DALAL Vs. STATE OF HARYANA
April 21, 2009
SURINDER GUPTA Vs. HUKAM CHAND
February 24, 2009
SURINDER KAPOOR Vs. GURDEV SINGH
May 21, 2009
SURINDER KAUR Vs. STATE OF PUNJAB AND ORS.
November 4, 2009
SURINDER KUMAR Vs. INCOME TAX OFFICER
July 29, 2009
SURINDER KUMAR Vs. ASHOK KUMAR AND ORS.
March 30, 2009
SURINDER KUMAR Vs. STATE OF HARYANA
March 4, 2009
SURINDER KUMAR Vs. RATTAN LAL
May 21, 2009
SURINDER KUMAR Vs. STATE OF HARYANA
November 13, 2009
SURINDER KUMAR GUPTA Vs. STATE OF HARYANA AND OTHERS
July 22, 2009
SURINDER MOHAN Vs. RATTAN CHAND
April 16, 2009
SURINDER MOHAN Vs. PRITAM KAUR AND ANOTHER
April 16, 2009
SURINDER PAL Vs. STATE OF PUNJAB
April 1, 2009
SURINDER PAL Vs. NACHHATTAR SINGH AND ANOTHER
December 15, 2009
SURINDER PAL SINGH Vs. STATE OF PUNJAB
December 2, 2009
SURINDER PAL SINGH Vs. STATE OF PUNJAB AND ORS.
November 4, 2009
SURINDER PAL SINGH AND ANR. Vs. THE FINANCIAL COMMISSIONER, (APPEALS-II) AND ORS.
April 15, 2009
SURINDER PAL SINGH BHATTAL Vs. RAKESH JAIN
September 7, 2009
SURINDER PAL SINGH CHHINA Vs. STATE OF PUNJAB
June 5, 2009
SURINDER PARKASH Vs. JOGINDER SINGH BEDI
February 3, 2009
SURINDER RANDHAWA Vs. STATE OF PUNJAB
December 8, 2009
SURINDER SINGH Vs. STATE OF PUNJAB
July 31, 2009
SURINDER SINGH Vs. GURMEET KAUR
May 21, 2009
SURINDER SINGH Vs. STATE OF HARYANA
August 27, 2009
SURINDER SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION
November 12, 2009
SURINDER SINGH Vs. PUNJAB WAKF BOARD
January 7, 2009
SURINDER SINGH Vs. STATE
September 16, 2009
SURINDER SINGH Vs. RAKSHA SURAKSHA CORPS KENDRA & ANOTHER
March 9, 2009
SURINDER SINGH Vs. RAJINDER SINGH
May 18, 2009
SURINDER SINGH Vs. STATE OF HARYANA AND OTHERS
September 3, 2009
SURJAN SINGH Vs. STATE OF PUNJAB
April 20, 2009
SURJEET SINGH Vs. UNION OF INDIA
October 23, 2009
SURJEET SINGH Vs. UNION OF INDIA
July 13, 2009
SURJIT KAUR Vs. AMARJIT SINGH
July 20, 2009
SURJIT KAUR Vs. BHUPINDER SINGH WARAICH
August 13, 2009
SURJIT KAUR Vs. AVTAR SINGH
November 20, 2009
SURJIT KAUR AND ORS. Vs. DHANWANT SINGH AND ORS.
August 11, 2009
SURJIT SINGH Vs. STATE OF PUNJAB
March 19, 2009
SURJIT SINGH Vs. ADDITIONAL DEPUTY COMMISSIONER HOSHIAPUR CUM ELECTION TRIBUNAL
February 24, 2009
SURJIT SINGH Vs. STATE OF PUNJAB
December 10, 2009
SURJIT SINGH Vs. STATE OF PUNJAB
April 15, 2009
SURJIT SINGH Vs. SURINDER KAUR ALIAS SARANJIT KAUR AND ANOTHER
April 1, 2009
SURJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
August 4, 2009
SURJIT SINGH SON OF SH. MAMAN Vs. RISHI KUMAR SON OF SH. RAMESHWAR DASS AND ANR.
February 6, 2009
SURTA RAM Vs. STATE OF PUNJAB
February 26, 2009
SURYA PARKASH Vs. VINOD
March 25, 2009
SURYA PHARMACEUTICAL LTD. Vs. COMMR. OF C. EX.
March 16, 2009
SURYAKANT GUPTA Vs. RAJARAM CORN PRODUCTS (PUNJAB) LTD.
May 8, 2009
SUSHAM SINGLA Vs. JAGTUMAL MURARI LAL AND OTHERS
December 2, 2009
SUSHEEL KUMAR @ SHEEL KUMAR Vs. AVTAR SINGH
September 5, 2009
SUSHIL KUMAR Vs. GRAM PANCHAYAT
January 16, 2009
SUSHIL KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 8, 2009
SUSHIL KUMAR Vs. STATE OF PUNJAB
March 18, 2009
SUSHIL KUMAR Vs. STATE OF HARYANA
December 1, 2009
SUSHILA DEVI Vs. STATE OF HARYANA AND OTHERS
July 9, 2009
SUSHMA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 4, 2009
SWAMI PARKASH MUNI JI Vs. GENERAL PUBLIC
September 24, 2009
SWARAJ ENGINES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 2009
SWARAN SINGH Vs. SIKANDAR SINGH
October 20, 2009
SWARAN SINGH AND OTHERS Vs. STATE OF PUNJAB & OTHERS
April 22, 2009
SWARANJEET KAUR Vs. UNION OF INDIA
December 21, 2009
SWARANJIT SINGH Vs. COLLECTOR LAND ACQUISITION COLONIZATION DEPARTMENT AND ANR.
April 21, 2009
SWASTIK PIPES LTD. Vs. STATE OF HARYANA
March 17, 2009
T R MAKAN Vs. STATE OF HARYANA AND ANOTHER
August 31, 2009
T.R. RASEEN Vs. NATIONAL INSURANCE COMPANY LIMITED
October 28, 2009
T.S. CHANDHOK Vs. GUNWANT KAUR
September 14, 2009
TABBO BAI Vs. KULWANT SINGH
August 10, 2009
TAGOR PUBLIC SCHOOL Vs. PUNJAB STATE ELECTRICITY BOARD
November 9, 2009
TAISH TEX STYLES (INDIA) PVT. LTD. AND OTHERS Vs. KOHINOOR IMPEX INC.
March 10, 2009
TAKDIR SINGH Vs. THE STATE OF HARYANA AND ORS.
April 21, 2009
TAKSH-SHILA VIDYA MANDIR EDUCATION SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
February 24, 2009
TALBROS AUTOMOTIVE COMPONENTS LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD AND ANOTHER
January 12, 2009
TALVEEN KAUR Vs. PUNJAB UNIVERSITY AND ANOTHER
August 18, 2009
TALWINDER Vs. SUMITRA
August 28, 2009
TARA CHAND Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR OFFICER-I, FARIDABAD AND ANOTHER
December 21, 2009
TARA CHAND SHARMA Vs. UMA AGGARWAL
October 14, 2009
TARA CHAND, Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
April 20, 2009
TARAN SINGH Vs. SITAWANTI
August 19, 2009
TARLOK SINGH Vs. F.C.
January 15, 2009
TARN TARAN COOPERATIVE SUGAR MILLS LTD Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
July 14, 2009
TARSEM LAL Vs. STATE OF PUNJAB
March 4, 2009
TARSEM LAL Vs. HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LTD
August 12, 2009
TARSEM LAL Vs. IMPROVEMENT TRUST
August 27, 2009
TARSEM LAL JAIN Vs. SH. BALRAJ BHASIN AND ANR.
May 8, 2009
TASVEER PAUL KAUR Vs. SUKHMAHINDER SINGH
April 24, 2009
TAURU PRIMARY COOP LAND DEVELOPMENT BANK LTD TAURU, DISTRICT GURGAON (HARYANA) Vs. STATE OF HARYANA AND OTHERS
November 10, 2009
TEHAL SINGH Vs. FINANCIAL COMMISSIONER
April 27, 2009
TEJ KAUR Vs. STATE OF PUNJAB
November 5, 2009
TEJA SINGH Vs. STATE OF PUNJAB
July 17, 2009
TEJA SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
January 16, 2009
TEJA SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
April 20, 2009
TEJBIR SINGH Vs. DARSHAN KUMAR
March 5, 2009
TEJINDER KAUR @ HARMANPREET KAUR Vs. STATE OF PUNJAB
April 16, 2009
TEJINDER SINGH Vs. STATE OF HARYANA
March 6, 2009
TEJINDER SINGH Vs. RAJPAL
May 18, 2009
TEJINDER SINGH AND ANR. Vs. KULDIP SINGH AND ORS.
February 24, 2009
TEJINDER SINGH JAGGI Vs. RAJIV CHOPRA
April 20, 2009
TEJINDER SINGH MAKKAR Vs. STATE OF PUNJAB
July 30, 2009
TEJINDER WALIA Vs. STATE OF PUNJAB
January 27, 2009
TEJPAL SINGH Vs. STATE OF PUNJAB
November 12, 2009
TEJWINDER SINGH Vs. STATE OF PUNJAB
March 24, 2009
TEK CHAND Vs. THE SECRETARY, PUNJAB HOUSING DEVELOPMENT BOARD
August 5, 2009
THAKAR SINGH Vs. STATE OF PUNJAB
January 12, 2009
THAKARDWARA BHAGWAN NARAIN JI Vs. FINANCIAL COMMISSIONER
May 19, 2009
THAKUR DEVI INVESTMENTS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
July 8, 2009
THE CENTRAL COOPERATIVE BANK LTD. JIND THROUGH ITS MANAGING DIRECTOR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
April 2, 2009
THE COMMISSIONER OF INCOME TAX Vs. SMT. PRABHA SINGH
October 22, 2009
THE COMMISSIONER OF INCOME TAX Vs. NUWARE INDIA LTD.
July 31, 2009
THE COMMISSIONER OF INCOME TAX Vs. R.K. RICE MILLS
July 31, 2009
THE COMMISSIONER OF INCOME TAX Vs. RANDOM CONSTRUCTORS PVT. LTD.
July 28, 2009
THE COMMISSIONER OF INCOME TAX Vs. BRIJ PAL SHARMA, PROP. B.P. SHARMA AND CO.
July 29, 2009
THE COMMISSIONER OF INCOME TAX Vs. SMT. PARMATMA KAUR
September 23, 2009
THE COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.
September 14, 2009
THE COMMISSIONER OF INCOME TAX-I Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
August 25, 2009
THE DIVISIONAL FOREST OFFICER (TERRITORIAL) Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
April 23, 2009
THE DIVISIONAL FOREST OFFICER, SOCIETY FORESTRY NOW THE DIVISIONAL FOREST OFFICER (TERRITORIAL) Vs. KRISHNA AND ORS.
May 14, 2009
THE ESTATE OFFICER AND ANR. Vs. PARVEEN KUMAR
September 17, 2009
THE GARIB DASS CO-OP TRANSPORT SOCIEITY LTD. Vs. STATE OF HARYANA AND ORS.
April 27, 2009
THE GENERAL MANAGER, HARYANA ROADWAYS, CHANDIGARH Vs. AZAD SINGH AND OTHERS
March 5, 2009
THE HARYANA CO Vs. THE PRESIDING OFFICER, LABOUR COURT, ROHTAK AND ANOTHER
July 22, 2009
THE HARYANA STATE CO-OPERATIVE HOUSING FEDERATION LTD. Vs. RAMESH JAIN AND ORS.
February 11, 2009
THE HARYANA STATE COOPERATIVE APEX BANK LTD. Vs. PRESIDING OFFICER, LABOUR, U.T. AND ANR.
December 18, 2009
THE HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD. Vs. SMT. SUDESH THAKUR AND ORS.
August 20, 2009
THE HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD. (CONFED) Vs. THE HARYANA CONFED EMPLOYEES WELFARE UNION
July 28, 2009
THE HISSAR GEETA COOPERATIVE HOUSE BUILDING SOCIETY Vs. SHRI JEEWANDHAR JAIN AND OTHERS
March 6, 2009
THE MANAGING COMMITTEE, LYALLPUR KHALSA SENIOR SECONDARY SCHOOL Vs. BAIJ NATH YADAV (SINCE DECEASED) AND ORS.
May 18, 2009
THE PUNJAB STATE AND ORS. Vs. LACHHMAN SINGH, EX-CONSTABLE
December 16, 2009
THE STATE OF HARYANA AND ORS. Vs. ZILE SINGH AND ORS.
April 2, 2009
THE STATE OF PUNJAB Vs. BACHAN SINGH SON OF GANDA SINGH
March 25, 2009
THE STATE OF PUNJAB Vs. CHAMKAUR SINGH
December 1, 2009
THE STATE OF PUNJAB AND ORS. Vs. GURJIT SINGH
November 23, 2009
THE STATE OF PUNJAB AND ORS. Vs. WARDER MANOHAR SINGH
May 15, 2009
THURU RAM Vs. STATE OF PUNJAB
March 16, 2009
TIDDO Vs. UNION OF INDIA AND ORS
July 17, 2009
TIKKA SINGH Vs. PARAMJIT KAUR
September 4, 2009
TILAK RAJ BEDI Vs. JOINT COMMISSIONER OF INCOME TAX
October 13, 2009
TIRATH DASS ALIAS TIRATH CHAND Vs. STATE OF PUNJAB
July 17, 2009
TIRATH RAM Vs. STATE OF PUNJAB & OTHERS
April 23, 2009
TIRLOCHAN SINGH Vs. COMMISSIONER OF INCOME TAX
January 20, 2009
TODAY HOMES & INFRASTRUCTURE PVT. LTD Vs. LUDHIANA IMPROVEMENT TRUST
October 8, 2009
TRAVELS STAR HOTELS (INDIA) LIMITED Vs. UNION OF INDIA
July 1, 2009
TREHAN AUTO PARTS Vs. KULDIP SINGH SAHI
October 30, 2009
TRINAYAN SAIKIA Vs. STATE OF HARYANA
April 30, 2009
TRIPATJIT KAUR Vs. PUNJAB FINANCIAL CORPORATION
August 5, 2009
TRISHLA JAIN Vs. INCOME-TAX COMMISSIONER
January 6, 2009
TRISHLA SHARMA Vs. YASHPAL MUDGAL
January 20, 2009
U.H.B.V.N., PANIPAT Vs. VINOD KUMAR
July 22, 2009
UCO BANK Vs. NARESH KUMAR AND ANOTHER
August 13, 2009
UDAI RAM AND ORS. Vs. STATE OF HARYANA AND ANR.
April 21, 2009
UDEY SINGH Vs. GRAM PANCHAYAT NANGAL JAT
November 25, 2009
UDGEET VERMA AND ORS. Vs. PUNJAB STATE BOARD OF TECHNICAL EDUCATION AND INDUSTRIAL TRAINING AND ORS.
January 14, 2009
UHBVNL Vs. BRIJESH KUMAR GARG
January 19, 2009
UJAGAR SINGH (DECEASED) THROUGH LRS. Vs. THE UNION TERRITORY
April 21, 2009
UMAR KHAN Vs. NAWAL SINGH AND ORS.
August 24, 2009
UMED SINGH Vs. STATE OF HARYANA
March 17, 2009
UMED SINGH Vs. STATE OF HARYANA
May 18, 2009
UMED SINGH DAHIYA Vs. BALWAN SINGH
August 11, 2009
UNION OF INDIA Vs. GURDIAL SINGH
December 14, 2009
UNION OF INDIA Vs. VIKAS GUPTA
October 5, 2009
UNION OF INDIA Vs. BAWA JASBIR SINGH
May 22, 2009
UNION OF INDIA Vs. SHER SINGH
April 16, 2009
UNION OF INDIA Vs. HARI SINGH
July 30, 2009
UNION OF INDIA Vs. HAV/AA INDRAJ PRASAR
May 15, 2009
UNION OF INDIA Vs. PUNJAB WIRELESS SYSTEMS LTD.
January 22, 2009
UNION OF INDIA Vs. VED PARKASH SHARMA
May 26, 2009
UNION OF INDIA Vs. LABH SINGH
August 6, 2009
UNION OF INDIA Vs. FARIDABAD COMPLEX ADMINISTRATION
January 21, 2009
UNION OF INDIA Vs. SHAKUNTALA DEVI AND OTHERS
November 4, 2009
UNION OF INDIA (UOI) Vs. DOMINIC DAVID AND ORS.
February 24, 2009
UNION OF INDIA (UOI) AND ANR. Vs. KRISHAN GOPAL DHAWAN
February 5, 2009
UNION OF INDIA (UOI) AND ANR. Vs. STATE OF PUNJAB AND ANR.
January 28, 2009
UNION OF INDIA (UOI) AND ORS. Vs. OM PARKASH KAPOOR AND ANR.
August 7, 2009
UNION OF INDIA (UOI) AND ORS. Vs. VIJENDER KUMAR, JE (CIVIL) AND ORS.,
September 5, 2009
UNION OF INDIA (UOI) AND ORS. Vs. TARSEM LAL AND ANR.
November 4, 2009
UNION OF INDIA (UOI) AND ORS. Vs. OM PARKASH BAGRI AND ANR.
August 13, 2009
UNION OF INDIA (UOI) AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
February 12, 2009
UNION OF INDIA (UOI) AND ORS. Vs. C.L. MEENA AND ANR.
March 19, 2009
UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, NORTHERN RAILWAY Vs. VIVEK RANA
February 11, 2009
UNION OF INDIA AND Vs. AVI SHOES LTD.
January 30, 2009
UNION OF INDIA AND ANOTHER Vs. PARAS RAM AND OTHERS
December 3, 2009
UNION OF INDIA AND ANOTHER Vs. M C RALH AND ANOTHER
September 16, 2009
UNION OF INDIA AND ANOTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND ANOTHER
November 6, 2009
UNION OF INDIA AND OTHERS Vs. GUJARAT AMBUJA CEMENT LIMITED
December 3, 2009
UNION OF INDIA AND OTHERS Vs. RAM PARKASH
January 21, 2009
UNION OF INDIA AND OTHERS Vs. PREM SINGH
February 24, 2009
UNION OF INDIA AND OTHERS Vs. HARBHAJAN SINGH AND ANR
March 4, 2009
UNION OF INDIA AND OTHERS Vs. SUMANJIT SINGH AND ORS
May 19, 2009
UNION OF INDIA MINISTRY OF DEFENCE Vs. SANJEEV KUMAR
September 11, 2009
UNION OF INDIA SENIOR DIVISIONAL PERSONNEL OFFICE Vs. SUNIL KUMAR AND OTHERS
February 6, 2009
UNION TERRITORY Vs. PRABHJOT SINGH
March 26, 2009
UNITED CHAIN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
October 6, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. VED PARKASH AND ORS.
April 23, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GEETA
August 18, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARBHAJAN SINGH @ PIRTHI SINGH
October 29, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHARBATI DEVI
October 7, 2009
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MANOJ VERMA AND ORS.
April 21, 2009
UNITED OIL MILL MACHINERY AND SPARE (P) LTD. Vs. STATE OF HARYANA
October 27, 2009
UPENDRA VATSYAYAN Vs. ROBIN COLD DRINKS
November 10, 2009
UPJINDER KAUR Vs. KUNDAN LAL
December 1, 2009
URMILA DEVI Vs. DINESH
February 10, 2009
URMILA WIFE OF ROOP CHAND Vs. STATE OF HARYANA AND OTHERS
May 4, 2009
USHA ARORA Vs. STATE OF PUNJAB
November 9, 2009
USHA RANI Vs. NARESH
October 20, 2009
USHA RANI Vs. STATE OF PUNJAB
July 22, 2009
USHA RANI Vs. SARBATI DEVI
April 18, 2009
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ANOTHER Vs. EMCO LIMITED AND OTHERS
November 17, 2009
UTTAR HARYANA BIJLI VITRAN NIGAM LTD , BAHADURGARH DISTT JHAJJAR Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK AND ANOTHER
January 28, 2009
UTTAR SINGH Vs. PAL SINGH
April 20, 2009
V K VERMA Vs. CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION LIMITED
May 14, 2009
V.K. CHAUDHARY Vs. STATE OF HARYANA AND ORS.
November 11, 2009
VAIBHAV SHARMA Vs. STATE OF PUNJAB
September 22, 2009
VANDANA Vs. DEEPAK
July 29, 2009
VANDANA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
April 23, 2009
VANEET KUMAR Vs. STATE OF PUNJAB
July 14, 2009
VARDHMAN INDUSTRIES LTD. Vs. STATE OF PUNJAB AND ANR.
December 7, 2009
VARDHMAN TEXTILE LIMITED Vs. STATE OF PUNJAB
November 18, 2009
VARINDER KUMAR Vs. STATE OF HARYANA
February 11, 2009
VARINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
November 26, 2009
VARINDER KUMAR ALIAS VICKY Vs. STATE OF PUNJAB
August 6, 2009
VARINDER MOHAN Vs. STATE OF PUNJAB
January 7, 2009
VARINDER SINGH AND ANR. Vs. SURINDER SINGH AND ORS.
February 11, 2009
VARUN KAUSHAL Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
November 20, 2009
VASHISHT INDUSTRIES PRODUCTS Vs. OFFICIAL LIQUIDATOR
September 10, 2009
VASU TECH LTD. Vs. RATNA COMMERCIAL ENTERPRISES LTD.
November 10, 2009
VED DEWAN Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, JALANDHAR
December 10, 2009
VED PAL Vs. STATE OF HARYANA AND OTHERS
July 22, 2009
VED PARKASH Vs. SURENDER SINGH
February 12, 2009
VEENA RANI Vs. SOM PARKASH
August 3, 2009
VEENA SHARMA Vs. VASDEV SHARMA
January 9, 2009
VEENA SHARMA Vs. KAPOOR CHAND JAIN
August 3, 2009
VEER BHAN Vs. STATE OF HARYANA AND OTHERS
September 1, 2009
VEER SINGH Vs. STATE OF PUNJAB
December 22, 2009
VICHITTAR VEENA VATS Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, CHANDIGARH, AND OTHERS
April 20, 2009
VIDYA DEVI Vs. SHRUTI CHOUDHRY
January 21, 2009
VIDYA SAGAR Vs. MAM CHAND
August 19, 2009
VIJAY Vs. STATE OF HARYANA
March 9, 2009
VIJAY AGGARWAL Vs. RECOVERY OFFICER
July 24, 2009
VIJAY BANSAL Vs. STATE OF HARYANA
September 4, 2009
VIJAY BANSAL Vs. STATE OF HARYANA
May 15, 2009
VIJAY H.P. FILLING CENTRE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
February 6, 2009
VIJAY KUMAR Vs. ASSTT. COLLR. OF C. EX. AND CUS.
March 23, 2009
VIJAY KUMAR Vs. ISHRI DEVI
January 20, 2009
VIJAY KUMAR Vs. STATE OF PUNJAB
May 5, 2009
VIJAY KUMAR Vs. RISHI KUMAR AND ANOTHER
September 3, 2009
VIJAY KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 15, 2009
VIJAY KUMAR DHAWAN Vs. STATE OF PUNJAB
March 24, 2009
VIJAY KUMAR NAYYAR Vs. P.O.L.C.
May 28, 2009
VIJENDER KUMAR Vs. STATE OF HARYANA
August 21, 2009
VIKAS Vs. REGISTRAR, PUNJAB & HARYANA HIGH COURT AND OTHERS
December 23, 2009
VIKAS KUMAR @ VICKY Vs. STATE OF PUNJAB
December 4, 2009
VIKRAM Vs. GIAN SINGH
January 22, 2009
VIKRAM Vs. STATE OF PUNJAB
August 18, 2009
VIKRAM SINGH Vs. STATE OF HARYANA AND OTHERS
January 14, 2009
VINOD AND OTHERS Vs. STATE OF HARYANA
December 3, 2009
VINOD KRISHAN Vs. SUBHASH CHAND AND ANR.
March 26, 2009
VINOD KUMAR Vs. SAT PAUL KAPOOR
April 21, 2009
VINOD KUMAR Vs. STATE OF HARYANA
January 27, 2009
VINOD KUMAR MITTAL Vs. GIRDHARI LAL SAROA
November 17, 2009
VINOD KUMAR SHARMA Vs. GUMAN SINGH
April 23, 2009
VINOD MITTAL Vs. STATE OF HARYANA
April 27, 2009
VIPAN KUMAR Vs. ASHA LATA AHUJA
May 27, 2009
VIPAN KUMAR KHURANA Vs. MANJIT KAUR
February 26, 2009
VIR SINGH Vs. STATE OF HARYANA
March 26, 2009
VIRENDER KUMAR Vs. STATE OF HARYANA
August 25, 2009
VIRENDER PRABHAKAR AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 17, 2009
VISHAL AGGARWAL Vs. AARTI
August 13, 2009
VISHWAJIT ARORA Vs. STATE OF HARYANA
December 1, 2009
VITHAL OVERSEAS Vs. COMMISSIONER OF INCOME TAX
July 15, 2009
WARYAM SINGH Vs. PRESIDENT, LAND ACQUISITION TRIBUNAL
April 27, 2009
WASAN SINGH Vs. STATE OF PUNJAB
December 4, 2009
WATER & POWER CONSULTANCY (INDIA) LTD Vs. INTERNATIONAL BUILDING & FURNISHING CO.(CAL) PVT. LTD
April 29, 2009
WAZIR Vs. STATE OF HARYANA
April 27, 2009
WAZIR KHAN Vs. STATE OF PUNJAB
April 15, 2009
WORLD HUMAN RIGHTS PROTECTION COUNCIL Vs. UNION OF INDIA (UOI) AND ORS.
March 17, 2009
YADAV SOOD Vs. DES RAJ ANEJA
September 2, 2009
YADVINDER SINGH Vs. MANSA SINGH
May 5, 2009
YADWINDER SINGH Vs. STATE OF PUNJAB
April 15, 2009
YADWINDRA PUBLIC SCHOOL Vs. SEEMA
November 9, 2009
YAMUNA GASES AND CHEMICAL LIMITED Vs. SATNAM SINGH AND OTHERS
January 27, 2009
YASH KUMARI TRIKHA Vs. ARUN KUMAR
November 6, 2009
YASH PAL GOEL Vs. COMMISSIONER OF INCOME-TAX
January 20, 2009
YASHPAL KHANNA Vs. STATE OF PUNJAB
April 22, 2009
YASHPAL KHANNA Vs. STATE OF PUNJAB
July 20, 2009
YASHVEER SINGH Vs. THE STATE OF HARYANA AND ANOTHER
October 5, 2009
YASHVIR KUMAR Vs. STATE OF PUNJAB
January 12, 2009
YMCA INSTITUTE OF ENGINEERING FARIDABAD Vs. PRESIDING OFFICER INDUSTRIAL LABOUR COURT II FARIDABAD
July 10, 2009
YOG RAJ @ JOG RAJ Vs. BHAJAN KAUR
September 8, 2009
YOG RAJ AND ANR. Vs. CHAIRMAN, BHAKRA BEAS MANAGEMENT BOARD AND ORS.
February 11, 2009
YOGESH Vs. STATE OF HARYANA
September 17, 2009
YOGESH KUMAR VERMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
April 21, 2009
YOGINDER SHARMA AND ORS. Vs. STATE OF HARYANA AND ANR.
February 11, 2009
YUGRAJ SINGH Vs. HARBANS SINGH
December 14, 2009
YUNISH MASIH Vs. STATE OF PUNJAB
April 21, 2009
ZILE SINGH Vs. AVTAR SINGH
November 10, 2009
ZIMIDARA TRADING CO. Vs. KANWAR BHAN ALIAS KORA
April 23, 2009
ZORA SINGH Vs. AMRIK SINGH HAYER
February 6, 2009