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Case Index
Title
Date
(CIV) F.S., PAVANESH KUMAR MAHAJAN, V.S.M. Vs. UNION OF INDIA (UOI)
October 26, 2009
(MST.) SAHERA KHATUN @ SAHERA BANU Vs. UNION OF INDIA AND OTHERS
August 7, 2009
A J TAYENG Vs. ANSHU PRAKASH
April 9, 2009
ABDUL AWAL Vs. UNION OF INDIA (UOI) AND ORS.
August 13, 2009
ABDUL KUDDUS ALI Vs. STATE OF ASSAM
May 16, 2009
ABDUL LATIF Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA AND OTHERS
May 22, 2009
ABDUL MALIK Vs. NASHIM AKHTAR
December 4, 2009
ABDUL MOHIM Vs. STATE OF ASSAM
March 30, 2009
ABDUL RAHMAN Vs. STATE OF ASSAM
August 4, 2009
ABDUL RAHMAN Vs. STATE OF ASSAM
September 24, 2009
ABDUL RAHMAN Vs. STATE OF ASSAM
May 26, 2009
ABDUL SUFAN Vs. STATE OF TRIPURA
November 9, 2009
ABHIJIT ALIAS AJIT SARKAR Vs. STATE OF TRIPURA
May 28, 2009
ABRAR Vs. MEGHALAYA BOARD OF WAKF
January 28, 2009
ABSI YAMPANSAO Vs. STATE OF NAGALAND
August 18, 2009
ABUL KASHEM Vs. STATE OF ASSAM
July 29, 2009
ADITYA SARKAR AND ORS Vs. STATE OF ASSAM
January 27, 2009
AFAJUDDIN AHMED Vs. STATE OF ASSAM
May 14, 2009
AFTAB HUSSAIN ALIAS BHAITI Vs. STATE OF ASSAM
January 5, 2009
AHED ALI Vs. STATE OF ASSAM
December 2, 2009
AISA BIBI @ AYSHA KHATOON Vs. UNION OF INDIA & ORS.
August 13, 2009
AJIT CHANDRA PUZARI Vs. STATE OF ASSAM
September 3, 2009
AJIT KUMAR DEB Vs. STATE OF ARUNACHAL PRADESH
March 25, 2009
AKBAR ALI Vs. UNION OF INDIA
October 21, 2009
AKONI TAMULI Vs. STATE OF ASSAM
July 23, 2009
ALEK UDDIN Vs. UNION OF INDIA
December 22, 2009
ALINDRA DEBBARMA Vs. STATE OF TRIPURA
June 12, 2009
ALL ARUNACHAL PRADESH ABO TANI NIBU PRIEST WELFARE ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH
March 17, 2009
ALL GUWAHATI HAND CART PULLERS ASSOCIATION AND ORS. Vs. STATE OF ASSAM AND ORS.
November 4, 2009
AMARESH NARAYAN CHOWDHURY Vs. UNITED BANK OF INDIA
January 30, 2009
AMBAR ALI Vs. STATE OF ASSAM
December 8, 2009
AMBI RAM DAS Vs. SECRETARY DEPARTMENT OF HOME GOVERNMENT OF INDIA
July 18, 2009
AMENA KHATOON Vs. UNION OF INDIA
September 23, 2009
AMOY MORANG Vs. STATE OF ARUNACHAL PRADESH
August 5, 2009
ANAND KUNDU Vs. UNION OF INDIA
September 23, 2009
ANANDA SAIKIA Vs. UNION OF INDIA
December 22, 2009
ANIL KR PATHAK Vs. PRABIN SARMA
May 6, 2009
ANJALI MEDHI Vs. STATE OF ASSAM
June 6, 2009
ANNAYAK JAMES TAYENG Vs. STATE OF ARUNACHAL PRADESH
April 9, 2009
ANOWARA KHATUN ALIAS ANOWARA BEWA Vs. UNION OF INDIA
August 13, 2009
ANUPAM CHOWDHURY Vs. STATE OF TRIPURA
March 26, 2009
APARAJITA DUTTA Vs. STATE OF ASSAM
February 26, 2009
APURBA DAS Vs. STATE OF ASSAM
April 7, 2009
APURBA DAS Vs. STATE OF ASSAM
September 18, 2009
ARAMBAM THOMCHOU SINGH Vs. UNION OF INDIA
September 23, 2009
ARIFA BEGUM Vs. STATE OF ASSAM
November 27, 2009
ARIJIT KR ENDOW Vs. STATE OF ASSAM
August 25, 2009
ARINDAM DATTA Vs. STATE OF TRIPURA
March 12, 2009
ARJUN CHAHANI Vs. STATE OF ASSAM
August 18, 2009
ARJUN KUMAR Vs. STATE OF ASSAM
January 16, 2009
ARUN SAIKIA Vs. UNION OF INDIA
September 20, 2009
ARUNACHAL TRADE AND COMMERCIAL AGENCY Vs. STATE OF ARUNACHAL PRADESH
June 26, 2009
ASHIS KANTI SAHA Vs. STATE OF TRIPURA
August 1, 2009
ASHOK BANDHU BHOWMIK Vs. STATE OF TRIPURA
February 25, 2009
ASHOK DEB Vs. STATE OF ASSAM
November 26, 2009
ASIR ALI Vs. STATE OF ASSAM
June 11, 2009
ASSAM ROLLER FLOUR MILLS ASSOCIATION Vs. DEBESWAR BORA
October 23, 2009
ASSAM STATE ELECTRICITY BOARD Vs. R N DUTTA
March 9, 2009
ASSAM STATE ELECTRICITY BOARD Vs. R.N. DUTTA
September 9, 2009
ASSAM STATE TEXT BOOK CORPORATION EMPLOYEES UNION Vs. STATE OF ASSAM AND OTHERS
February 2, 2009
ATAL STORES Vs. JAIN ENTERPRISE
June 6, 2009
ATAUR RAHMAN ALIAS BOTOL Vs. STATE OF ASSAM
April 7, 2009
ATINDRA KUMAR ADHIKARI Vs. STATE OF ASSAM
March 18, 2009
ATU MURA Vs. STATE OF ASSAM
May 1, 2009
ATUL SARMA Vs. BHABEN CHANDRA PEGU
August 19, 2009
B CHHAWNKIMA Vs. STATE OF MIZORAM
May 5, 2009
BABUL CHANDRA BORA Vs. PRESIDING OFFICER LABOUR COURT
June 23, 2009
BABUL ROY Vs. STATE OF ASSAM
December 23, 2009
BABURAM NARZARY Vs. STATE OF ASSAM
October 22, 2009
BADARMAL DEVENDRA KUMAR SETHIA Vs. KAMAL CHAND SUNIL KUMAR SETHIA
June 6, 2009
BAHARUL ISLAM Vs. UNION OF INDIA
May 19, 2009
BAIJU BABY Vs. STATE OF ARUNACHAL PRADESH
January 13, 2009
BAKUL RANI DAS Vs. STATE OF TRIPURA
September 5, 2009
BALAI NATTA Vs. STATE OF TRIPURA
November 18, 2009
BALI CHARAN KALITA Vs. STATE OF ASSAM
February 11, 2009
BALI LOYI Vs. DEPUTY COMMISSIONER AALO
March 24, 2009
BAPHIRA KHARKONGOR Vs. STATE OF MEGHALAYA
July 15, 2009
BENU NAMASUDRA Vs. STATE OF TRIPURA
September 2, 2009
BENUDHAR DOLEY Vs. STATE OF ASSAM
May 7, 2009
BHABA SAIKIA Vs. STATE OF ASSAM
December 23, 2009
BHABEL CHANDRA SARKAR Vs. STATE OF ASSAM
January 23, 2009
BHAITI ALI Vs. STATE OF ASSAM
May 19, 2009
BHANUMATI SIKDAR Vs. BINAPANI SINGHA ROY
December 10, 2009
BHARADWAJ MRINAL CHOUDHURY Vs. SANJIB SOBHAPANDIT
February 3, 2009
BHARAT BARUAH Vs. STATE OF ASSAM AND OTHERS
January 20, 2009
BHIKAM CHAND BETALA Vs. ORIENTAL INSURANCE COMPANY LTD
December 4, 2009
BHOGESWAR BORAH Vs. STATE OF ASSAM
September 3, 2009
BHUPEN KALITA Vs. STATE OF ASSAM
February 24, 2009
BHUPINDER KUMAR Vs. UNION OF INDIA
August 6, 2009
BIBHABANANDA CHOUDHURY Vs. STATE OF ASSAM
September 1, 2009
BIBHAV BEHARI MUKHERJEE Vs. BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD
September 23, 2009
BIBUL GOGOI Vs. STATE OF ASSAM
February 11, 2009
BIDHU BHUSAN DEB Vs. STATE OF TRIPURA
October 29, 2009
BIJOY DEB ALIAS KUTU ALIAS DAYAL HARI Vs. STATE OF TRIPURA
June 3, 2009
BIJOY KUMAR GOGOI Vs. UNION OF INDIA
August 25, 2009
BIKASH DAS ALIAS RANADHIR DAS Vs. STATE OF TRIPURA
April 6, 2009
BIKASH PAUL CHOWDHURY Vs. STATE OF MEGHALAYA AND ORS.
September 2, 2009
BILAL AHMED BARLASKAR Vs. STATE OF ASSAM
November 26, 2009
BIMAL RABI DAS ALIAS JOY RAM RABI DAS Vs. JANAKI RABI DAS
May 11, 2009
BIMALENDU ROY AND ORS. Vs. STATE OF ASSAM AND ORS.
May 29, 2009
BINALISH M SANGMA Vs. STATE OF MEGHALAYA
June 26, 2009
BINCHI BOJE Vs. DAKCHI KADU
March 3, 2009
BINOYA DUTTA Vs. STATE OF MEGHALAYA
December 22, 2009
BIPLAB DHAR Vs. PANNA SAHA
May 8, 2009
BIPLAB ROY Vs. STATE OF TRIPURA
March 13, 2009
BIPUL CHOUDHURY Vs. STATE OF TRIPURA
April 2, 2009
BIPUL RAVA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
January 16, 2009
BIRCHA KURMI Vs. STATE OF ASSAM
May 15, 2009
BIRENDRA RUDRAPAUL Vs. AMIYA DEBNATH
March 18, 2009
BISHU DHAR Vs. MOUSHUMI DEY DHAR
October 20, 2009
BISWA CHANDRA DEBBARMA Vs. STATE OF TRIPURA
January 21, 2009
BISWA SAIKIA Vs. STATE OF ASSAM
August 18, 2009
BISWANATH DASGUPTA Vs. UNION OF INDIA
March 9, 2009
BOARD OF SECONDARY EDUCATION Vs. PHURAILATPAM NANDAKUMAR SHARMA
February 5, 2009
BOGAN OZA Vs. LALITYA KR DAS
August 13, 2009
BOGIDHOLA TEA AND TRADING COMPANY P LTD Vs. KOTHARI PLANTATIONS AND INDUSTRIES LTD
February 3, 2009
BONGAIGAON REFINERY AND PETRO CHEMICALS LTD Vs. BUILDSWORTH PVT LTD
November 16, 2009
BRAJA KALITA Vs. BIPIN CHANDRA KALITA
October 30, 2009
BRIDHICHAND PANNALAL Vs. BHANWARLAL DUGAR
August 13, 2009
BUDHIN CHANDRA DAS Vs. UNION OF INDIA
November 20, 2009
BUDUL AHMED Vs. KUTUB ALIMAZUMDAR & ORS.
April 7, 2009
BULU DAS Vs. RATAN DAS
August 11, 2009
C LALROZAMI Vs. STATE OF MIZORAM
June 10, 2009
CENTRE MEDICAL AND SALES Vs. VICE PRESIDENT MARKETING FAIR DEAL CORPORATION PVT LTD
February 20, 2009
CHAKRESWAR KALITA ALIAS CHAKRA KALITA Vs. STATE OF ASSAM
November 11, 2009
CHAMPA BASFOR Vs. STATE OF ASSAM
February 12, 2009
CHANAM RANJIT MEITEI Vs. UNION OF INDIA
May 5, 2009
CHAND MOHAMMAD Vs. STATE OF ASSAM
November 10, 2009
CHANDRA BANSH DUBEY Vs. STATE OF ARUNACHAL PRADESH
March 10, 2009
CHAU TRINAM MANCHEY Vs. STATE OF ARUNACHAL PRADESH
February 25, 2009
CHEM TRADE INDIA (P) LTD. Vs. STATE OF ASSAM
December 10, 2009
CHENGASENG KATH Vs. STATE OF NAGALAND
May 28, 2009
CHHAWNTLUANGA Vs. STATE OF MIZORAM
June 25, 2009
CHIPAK ESSI Vs. LAI PUROIK
April 30, 2009
CHIRON GOGOI Vs. STATE OF ASSAM
April 9, 2009
CHITTA RANJAN BHATTACHARJEE Vs. STATE OF TRIPURA
December 17, 2009
CHITTA RANJAN KAR Vs. STATE OF TRIPURA
March 27, 2009
CHUMATHO POCHURY Vs. UNION OF INDIA
May 25, 2009
COMMERCIAL IRON AND STEEL COMPANY Vs. AKSHAY ISPAT AND FERRO ALLOYS PVT LTD
November 11, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. OSWAL CHEMICALS AND FERTILIZERS LTD
May 13, 2009
COMMISSIONER OF CENTRAL EXCISE Vs. JELLALPORE TEA ESTATE
April 20, 2009
COMMISSIONER OF INCOME TAX Vs. PEERCHAND RATANLAL BAID
May 15, 2009
COMMISSIONER OF INCOME TAX Vs. INDIA CARBON LIMITED
April 21, 2009
COMMISSIONER OF INCOME TAX Vs. DEEP BARUAH
November 10, 2009
COMMISSIONER OF INCOME TAX Vs. DEEP BARUAH
December 10, 2009
COMMISSIONER OF INCOME TAX Vs. DAGA ENTRADE (P) LIMITED
February 17, 2009
COMMISSIONER OF INCOME TAX Vs. SHIV SHAKTI FLOUR MILLS P. LTD.
September 15, 2009
COMMISSIONER OF INCOME-TAX Vs. BIMAL AUTO AGENCY
June 23, 2009
COMMISSIONER OF INCOME-TAX Vs. WILLIAMSON TEA (ASSAM) LTD
October 28, 2009
COMMISSIONER OF INCOME-TAX Vs. ASSAM MINERAL DEVELOPMENT CORPORATION LTD
October 20, 2009
COMMISSIONER OF INCOME-TAX Vs. NARENDRA NARAYAN BANIK
August 7, 2009
DABASREE DAS BAISHNAB Vs. MULTIMEDIA CONSULTANTS
October 28, 2009
DAGE TARAK Vs. STATE OF ARUNACHAL PRADESH
December 22, 2009
DAKHIN SALMARA MATSYAJIBI FISHERY CO OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
February 13, 2009
DAMAYANTI GOSWAMI Vs. KARUNA DAS
May 6, 2009
DAPEN BASUMATARY Vs. STATE OF ASSAM
February 4, 2009
DEEP NATH Vs. STATE OF ASSAM
August 6, 2009
DEEPAK PANYANG Vs. STATE OF ARUNACHAL PRADESH
September 10, 2009
DEORIS MARBANIANG Vs. STATE OF MEGHALAYA
November 18, 2009
DEVISON Vs. LAI AUTONOMOUS DISTRICT COUNCIL
December 7, 2009
DEVRAM GOGOI Vs. STATE OF ASSAM
April 2, 2009
DEWAN ALKASH ALI Vs. ALI BAKSH
September 18, 2009
DHANA CHANDRA MALSUM Vs. STATE OF TRIPURA
August 5, 2009
DHANEWSARI MEDHI Vs. STATE OF ASSAM
December 17, 2009
DHANU MAHILI Vs. STATE OF ASSAM
January 16, 2009
DHARAM NATH YADAV Vs. CO PRATHAM BIHAR
July 21, 2009
DHARAM NATH YADAV Vs. CO PRATHAM BIHAR AND ORS
September 21, 2009
DHIRENDRA SUTRADHAR Vs. STATE OF TRIPURA
December 9, 2009
DHRUBA CHOUDHURY Vs. STATE OF ASSAM
March 16, 2009
DIETHOZO KHAPE Vs. STATE OF NAGALAND
November 30, 2009
DIGANTA GOGOI Vs. STATE OF ASSAM
October 27, 2009
DIJEN SARMAH Vs. STATE OF ASSAM
April 30, 2009
DILIP CH BHUYAN Vs. STATE OF ASSAM
May 28, 2009
DILIP DAS Vs. STATE OF ASSAM
March 24, 2009
DILIP DEKA Vs. STATE OF ASSAM
March 26, 2009
DILIP DUTTA Vs. DIRECTOR NATIONAL INSTITUTE OF TECHNOLOGY
February 12, 2009
DILIP GOHAIN Vs. BHUPINDER SINGH
May 5, 2009
DILIP KUMAR DEB Vs. MUSSTT ATABUNNESSA
August 13, 2009
DILIP SAIKIA Vs. STATE OF ASSAM
July 31, 2009
DIMBESWAR PAWE Vs. STATE OF ARUNACHAL PRADESH
March 24, 2009
DIMBESWAR PAWE Vs. STATE OF ARUNACHAL PRADESH
November 30, 2009
DINESH CHANDRA BEY Vs. STATE OF ASSAM
July 31, 2009
DINESH CHANDRA SHIB Vs. HIRALAL SAHA
June 12, 2009
DINESH GOYENKA Vs. STATE OF ASSAM
July 28, 2009
DIPAK CHOUDHURY Vs. STATE OF TRIPURA
March 13, 2009
DIPAK DAS Vs. STATE OF TRIPURA
December 9, 2009
DIPAK DAS ALIAS DIPAK CH DAS Vs. NRIPESH CHANDRA ROY
November 13, 2009
DIPAK DEB BARMA Vs. STATE OF TRIPURA
February 12, 2009
DIPAK NATH Vs. OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
November 25, 2009
DIPEN RAJBONGSHI Vs. STATE OF ASSAM
June 23, 2009
DIPU LASKAR Vs. SAJJAD ALI CHOUDHURY
August 28, 2009
DIPUL TALUKDAR Vs. JOYNAL ABEDIN
February 9, 2009
DOHMINGTHANGA Vs. STATE OF MIZORAM
November 27, 2009
DOLLY BORPUJARI Vs. STATE OF ASSAM
December 17, 2009
DOMINIC PENDANATH Vs. STATE OF ARUNACHAL PRADESH
December 17, 2009
DR. JATIN BARUAH Vs. STATE OF ASSAM AND ORS.
August 7, 2009
DULAL BISWAS Vs. STATE OF TRIPURA
May 6, 2009
DULAL CH BAIDYA Vs. STATE OF TRIPURA
April 1, 2009
DULAL GOGOI Vs. STATE OF ASSAM
September 5, 2009
DUMAR BAGRA Vs. STATE OF ARUNACHAL PRADESH
February 4, 2009
DWIJEN DAS Vs. STATE OF ASSAM
May 12, 2009
E N PASLEIN Vs. UNION OF INDIA
September 2, 2009
EAST KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS Vs. STINGHSHON RONGRIN AND ANR
May 28, 2009
EASTERN BUSINESS PVT LTD Vs. MANIKA DHAR
February 26, 2009
ECOS ENGINEERS Vs. NUMALIGARH REFINERY LTD
February 5, 2009
EURICA MARBANIANG Vs. DORBARLIN KHARBITHAI
November 16, 2009
EVEREST LYNGDOH NONGPIUR Vs. STATE OF MEGHALAYA
August 28, 2009
FAGUA MEPO Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
January 7, 2009
FAZLUL HAQUE BARBHUYAN Vs. STATE OF ASSAM
January 6, 2009
FORHANA BEGUM LASKAR Vs. STATE OF ASSAM
March 30, 2009
FORHANA BEGUM LASKAR Vs. STATE OF ASSAM
June 30, 2009
FREIGHT CARRIERS Vs. STATE OF TRIPURA
September 23, 2009
G L PUBLICATIONS LTD Vs. NORTH EASTERN INDIAN TRUST FOR EDUCATION AND DEVELOPMENT
September 4, 2009
GADAPANI SAIKIA Vs. STATE OF ASSAM
July 23, 2009
GAGAN CH KALITA Vs. STATE OF ASSAM
February 25, 2009
GANESH BASUMATARY Vs. STATE OF ASSAM
May 15, 2009
GANESH CHANDRA LIKHARU Vs. STATE OF ASSAM
April 21, 2009
GANESH SINGH & ORS. Vs. STATE OF MIZORAM & ORS.
April 30, 2009
GANGADHAR KALITA Vs. STATE OF ASSAM
January 21, 2009
GAS AUTHORITY OF INDIA LTD Vs. STATE OF TRIPURA
April 14, 2009
GAS AUTHORITY OF INDIA LTD. Vs. STATE OF TRIPURA
August 14, 2009
GAURANGA CH DAS Vs. STATE OF ASSAM
June 23, 2009
GAUTAM KALITA Vs. STATE OF ASSAM
February 9, 2009
GAUTAM SARMA Vs. SANYUKTA BARUAH
May 15, 2009
GAYATRI DEVI PRASHAD Vs. SANJAY PRASHAD
November 27, 2009
GEGONG APANG Vs. STATE OF ARUNACHAL PRADESH AND ORS.
June 4, 2009
GHANSHYAM DEKA Vs. STATE OF ASSAM AND ORS
January 20, 2009
GIRINDHARILAL SARMA Vs. SAFIA AHMED
February 12, 2009
GITANJALI S BHATTACHARYYA Vs. UNION OF INDIA
January 22, 2009
GOLAP CHOUHAN Vs. STATE OF ASSAM
September 24, 2009
GOPA ROY Vs. STATE OF TRIPURA
December 7, 2009
GOPAL CH. DAS Vs. UNION OF INDIA (UOI) AND ORS.
August 13, 2009
GOPI MOHAN NATH Vs. GOPAL NUNIA & OTHERS
August 18, 2009
GOUTAM SENGUPTA Vs. STATE OF TRIPURA
August 19, 2009
GOVERNING BODY OF DIBRU COLLEGE Vs. STATE OF ASSAM
December 2, 2009
GREEN VALLEY RICE TECH PVT LTD Vs. UNION OF INDIA
October 7, 2009
GYANENDRA MOITRA Vs. JYOTIRMOY SARKAR
June 29, 2009
H K DUTTA Vs. STATE OF NAGALAND
May 29, 2009
H. PALAW AND OTHERS Vs. MARA AUTONOMOUS DISTRICT COUNCIL AND OTHERS
April 2, 2009
HALIMAN NESSA Vs. UNION OF INDIA (UOI) AND ORS.
August 7, 2009
HAMEN BHARALI Vs. STATE OF ASSAM
November 6, 2009
HAMID ALI Vs. STATE OF MANIPUR
February 10, 2009
HANIF ALI Vs. STATE OF ASSAM
August 27, 2009
HAR KUMAR DAS Vs. STATE OF ASSAM
April 9, 2009
HARE KRISHNA DAS Vs. GADADHAR CHOUDHURY AND ORS.
January 5, 2009
HARESWAR ROY Vs. MUSTT MONOWARA BEGUM
October 19, 2009
HAREZ ALI Vs. STATE OF ASSAM
July 29, 2009
HAREZ ALI Vs. STATE OF ASSAM
March 16, 2009
HASA BASUMATARY Vs. UNION OF INDIA
July 28, 2009
HASMAT ALI Vs. STATE OF ASSAM
December 15, 2009
HAZERA KHATOON Vs. UNION OF INDIA
August 7, 2009
HEADMASTERS TEACHERS IN CHARGE ASSOCIATION MANIPUR Vs. COMMISSIONER SECRETARY EDUCATION GOVERNMENT OF MANI PUR
February 17, 2009
HEMANTA KUMAR GOGOI Vs. STATE OF ASSAM
November 6, 2009
HEMENDRA NATH PATHAK Vs. GAUHATI UNIVERSITY
June 5, 2009
HEMO CHANDRA NATH Vs. STATE OF ASSAM
July 28, 2009
HERBO FOUNDATION PVT LTD Vs. UNION OF INDIA
June 24, 2009
HIGHTENSION SWITCHGEARS PRIVATE LIMITED Vs. STATE OF TRIPURA
December 23, 2009
HIMANSHU SARKAR Vs. STATE OF ASSAM AND OTHERS
August 10, 2009
HIMMER ETE Vs. STATE OF ARUNACHAL PRADESH AND ANOTHER
July 16, 2009
HINDUSTAN GOODS CARRIERS P LTD Vs. STATE OF ASSAM
May 15, 2009
HINDUSTAN PAPER CORPORATION LTD OFFICERS AND SUPERVISORS ASSOCIATION Vs. HINDUSTAN PAPER CORPORATION LTD
February 12, 2009
HIRAN MIA Vs. STATE OF TRIPURA
August 11, 2009
HIRENDRA NATH GOHAIN Vs. UNION OF INDIA
December 10, 2009
HIRENDRANATH GOHAIN Vs. UNION OF INDIA (UOI) AND ORS.
December 17, 2009
HOKA KONYAK Vs. UNION OF INDIA
December 10, 2009
HRISHIRAJ SHARMA Vs. STATE OF TRIPURA
November 17, 2009
IDRIS ALI Vs. STATE OF ASSAM
August 31, 2009
IKRAMUL HUSSAIN Vs. STATE OF ASSAM
July 3, 2009
ILA BORUAH Vs. ASSAM BOARD OF REVENUE
September 10, 2009
IMLITEMJEN TSUDIR Vs. STATE OF NAGALAND
July 15, 2009
INAMUL ISLAM Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
February 26, 2009
INDERJEET MEHTA Vs. UNION OF INDIA
August 14, 2009
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF TAXES ASSAM
February 27, 2009
INDIAN OIL CORPORATION LTD Vs. STATE OF ASSAM
January 9, 2009
INDUSTRIAL CARRIERS Vs. STATE OF ASSAM
December 23, 2009
ISHANANDA SARMA PHUKAN Vs. DISTRICT COLLECTOR JORHAT
November 20, 2009
ITANAGAR BENCH STATE OF ARUNACHAL PRADESH Vs. GEETA BALMIKI
January 8, 2009
J N BAWRI Vs. MOHENDRA KR DUDHORIA
February 9, 2009
J P RAI Vs. STATE OF ARUNACHAL PRADESH
May 28, 2009
JAHIRUL ISLAM CHOUDHURY Vs. STATE OF ASSAM
September 24, 2009
JAI PRAKASH SINGH Vs. UNION OF INDIA
September 10, 2009
JAINALUDDIN AHMED Vs. STATE OF ASSAM
April 8, 2009
JAINTIA ALLOYS P. LTD Vs. UNION OF INDIA
March 26, 2009
JAIPRAKASH ASSOCIATES LIMITED (CEMENT DEVISION) Vs. STATE OF ARUNACHAL PRADESH
March 5, 2009
JAKIR HUSSAIN Vs. SABNAM BEGUM
November 3, 2009
JAMUNA DAS Vs. STATE OF TRIPURA
November 13, 2009
JAMUNA DEBBARMA Vs. RADHESHYAM DAS
November 5, 2009
JARKAR GAMLIN Vs. TUMMAR BAGRA
July 17, 2009
JASHUBANTA SARMAH Vs. STATE OF ASSAM
July 24, 2009
JAWAHARLAL ZONGLUZU Vs. STATE OF ARUNACHAL PRADESH
September 16, 2009
JAY KUMAR BARDIA Vs. STATE OF ASSAM AND OTHERS
December 22, 2009
JAYANTI BARMAN Vs. STATE OF ASSAM AND ORS
December 7, 2009
JEHAR ALI Vs. STATE OF ASSAM
August 7, 2009
JENAR MARAK Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
May 27, 2009
JIARAT KHAN Vs. STATE OF ASSAM
February 10, 2009
JIBAN DAS Vs. STATE OF TRIPURA
September 11, 2009
JOY DEV DAS Vs. STATE OF ASSAM
April 1, 2009
JOYMANON MAIBANGSA Vs. UNION OF INDIA
February 27, 2009
JOYNAL ABEDIN Vs. STATE OF ASSAM
November 17, 2009
JULIUS EKKA Vs. STATE OF ARUNACHAL PRADESH
June 9, 2009
JURI GOGOI ALIAS CHENIMAI GOGOI Vs. UNION OF INDIA
December 16, 2009
JUTHIKA TALUKDAR Vs. STATE OF ASSAM
November 24, 2009
JYOTISH DAS Vs. STATE OF TRIPURA
June 12, 2009
JYOTSNA RANI DAS Vs. STATE OF TRIPURA
February 12, 2009
K HRANGLIANA Vs. STATE OF MIZORAM
October 29, 2009
K LALMALSAWMA Vs. STATE OF MIZORAM
April 30, 2009
K R ALVA Vs. HOUSING AND URBAN DEVELOP-MENT CORPORATION LTD
June 23, 2009
K.D.C. BONDED WAREHOUSE (P.) LTD. Vs. STATE OF ASSAM
December 9, 2009
KA BOILIN SYNGKON Vs. KA RANI SHALLAM
January 28, 2009
KABERI BORAH Vs. GAUHATI UNIVERSITY
September 8, 2009
KADING PANIO MULTIPURPOSE CO OPERATIVE SOCIETY LTD Vs. STATE OF ARUNACHAL PRADESH
March 26, 2009
KAGUM NOMUK Vs. STATE OF ARUNACHAL PRADESH
January 13, 2009
KAILASH CHANDRA SARMA Vs. BIRAJ KRISHNA DAS
February 24, 2009
KAILASH DAS Vs. STATE OF ASSAM
November 26, 2009
KALA RAM BORO ALIAS KALIA KACHARI Vs. HARENDRA MALAKAR
September 23, 2009
KALPA NATH DEKA Vs. STATE OF ASSAM
August 21, 2009
KALYAN NEOG Vs. RASHMI REKHA HAZARIKA NEOG
November 12, 2009
KAMAKHYA NARAYAN SINGH Vs. STATE OF ASSAM
March 3, 2009
KAMAKHYA PHOTO LAB P LTD Vs. COMMISSIONER OF INCOME TAX
July 2, 2009
KAMAKHYA PHOTO LAB P. LTD. Vs. COMMISSIONER OF INCOME TAX
September 15, 2009
KAMAKHYA PHOTO LAB P. LTD. Vs. COMMISSIONER OF INCOME TAX
July 1, 2009
KAMAL SAIKIA ALIAS KAMAL SONOWAL Vs. STATE OF ASSAM
August 4, 2009
KAMINI BRAHMA Vs. STATE OF ASSAM
March 30, 2009
KAMRUP DEVELOPERS PVT. LTD. Vs. STATE OF ASSAM AND ORS.
January 20, 2009
KANTI RAM MORAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 24, 2009
KAPOOR CHAND JAIN AND ORS. Vs. STATE OF ASSAM AND ORS.
July 23, 2009
KARAN LUTHRA Vs. STATE OF MEGHALAYA
November 6, 2009
KEEPER LALROHLUA THROUGH NEXT FRIEND C.LALBIAKMAWIA Vs. NATIONAL INSURANCE CO.LTD
April 30, 2009
KH JILLA SINGH Vs. STATE OF MANIPUR
September 11, 2009
KH TOMCHOU SINGH Vs. STATE OF MANIPUR
January 29, 2009
KHAGEN DAS Vs. STATE OF ASSAM
December 15, 2009
KHAGENDRA CHANDRA DEBNATH Vs. STATE OF TRIPURA
February 27, 2009
KHALASON DAIMARI Vs. UNION OF INDIA
May 11, 2009
KHORSHED ALI Vs. STATE OF ASSAM
April 24, 2009
KINA RAM MECH Vs. ASSAM CO OPERATIVE APEX BANK LTD
June 15, 2009
KIPA RAJA Vs. STATE OF ARUNACHAL PRADESH
September 15, 2009
KIRAN DEKA Vs. STATE OF ASSAM
August 6, 2009
KIRAN SARMA ALIAS KIRAN CHANDRA SARMA Vs. STATE OF ASSAM
May 27, 2009
KIRANJOY REANG Vs. STATE OF TRIPURA
December 16, 2009
KIRLI PADU Vs. STATE OF ARUNACHAL PRADESH
November 11, 2009
KISHOR SINGH RAJPUT Vs. STATE OF ASSAM AND ORS
January 21, 2009
KISHOR SINGH RAJPUT Vs. STATE OF ASSAM
February 12, 2009
KITPLY INDUSTRIES LIMITED Vs. CALIFORNIA PACIFIC TRADING CORPORATION
July 29, 2009
KITPLY INDUSTRIES LTD Vs. CALIFORNIA PACIFIC TRADING CORPORATION
December 23, 2009
KONJENGBAM IBOMCHA SINGH Vs. STATE OF MANIPUR
January 15, 2009
KRISHNA DEVI @ SABITRI DEVI Vs. UNION OF INDIA (UOI)
December 9, 2009
KRISHNA GHOSH Vs. STATE OF TRIPURA
March 12, 2009
KRITI KANTA DAS Vs. TULSI DAS
July 2, 2009
KROLION M SANGMA Vs. EXECUTIVE MEMBER, GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS
May 13, 2009
KSHITISH NATH Vs. DHARMESWARI DEVI
October 29, 2009
KULA SINGH BORDOLOI Vs. STATE OF ASSAM
May 26, 2009
KUNJABATI SINHA Vs. ADMINISTRATOR JOLAIBARI H S CLASS XII SCHOOL
February 27, 2009
KUSHA KANTA DUTTA Vs. STATE OF ASSAM
February 5, 2009
KUSHAL DUWARI Vs. STATE OF ASSAM
April 30, 2009
KUSHAL LAHAN Vs. MAYUR PANKHI CHETIA PHUKAN
November 24, 2009
KYNREMRI LYNGDOH Vs. STATE OF MEGHALAYA
October 21, 2009
LAIGI MIRI Vs. MUDANG BAT
August 26, 2009
LAISHRAM JOTIN ALIAS SURJIT SINGH Vs. STATE OF MANIPUR
February 10, 2009
LALAWMPUIA Vs. STATE OF MIZORAM
December 11, 2009
LALHMINGTHANGI SAILO Vs. STATE OF MIZORAM
January 29, 2009
LALMUANPUII Vs. STATE OF MIZORAM
January 28, 2009
LALMUANPUII Vs. STATE OF MIZORAM
August 27, 2009
LALPEKKIMA Vs. STATE OF MIZORAM
June 1, 2009
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May 8, 2009
LALREMRUATI Vs. MIZORAM STATE INFORMATION COMMISSION
November 18, 2009
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September 1, 2009
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August 18, 2009
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July 22, 2009
LALTHAI Vs. STATE OF MIZORAM
November 27, 2009
LANKESWAR MALAKAR Vs. ON DEATH OF HARENDRA NATH DEKA
April 28, 2009
LAQLJIT PASWAN Vs. ASSAM AGRICULTURAL UNIVERSITY
March 24, 2009
LASKAR BHALUKMARI SAMABAI SAMITI LTD Vs. STATE OF ASSAM
June 4, 2009
LATU DASGRAM CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ASSAM
December 8, 2009
LAXMI CHAKRABORTY Vs. STATE OF TRIPURA
September 4, 2009
LIANHNUNI Vs. STATE OF MIZORAM
July 30, 2009
LIKHA MAJ Vs. STATE OF ARUNACHAL PRADESH AND ORS
June 4, 2009
LILY BORA AND ANOTHER Vs. STATE OF ASSAM
April 7, 2009
LISEPI SANGTAM Vs. STATE OF NAGALAND
February 2, 2009
LOITONGBAM NELSON Vs. STATE OF MANIPUR
January 7, 2009
LONA SARMA Vs. STATE OF ASSAM
May 26, 2009
LONGBOI TEA COMPANY PVT LTD Vs. STATE OF ASSAM
September 16, 2009
LOYALAKPA WAHENGBAM ANANTA Vs. STATE OF MANIPUR
September 15, 2009
LUKBA RIME Vs. STATE OF ARUNACHAL PRADESH
January 8, 2009
M THANGBIKA Vs. C LIANNGHINGA
May 25, 2009
M THANGI Vs. UNION OF INDIA
September 17, 2009
M/S PIYA TRADING CO Vs. STATE OF ASSAM & OTHERS
July 3, 2009
M/S. BORGANG TEA COMPANY PVT. LTD. & ANR. Vs. STATE OF ASSAM & ORS.
June 23, 2009
M/S. FREIGHT CARRIERS (INDIA) PVT. LTD. Vs. UNION OF INDIA & ORS.
November 4, 2009
M/S. LUMINO INDUSTRIES LTD. AND OTHERS Vs. ASSAM STATE ELECTRICITY BOARD AND OTHERS
April 24, 2009
MADHU JELWA Vs. ASHOK SEBERAWAL
August 26, 2009
MADHUSHREE DAS Vs. GAUHATI UNIVERSITY
August 27, 2009
MAHANANDA GOGOI Vs. STATE OF ASSAM
January 22, 2009
MAHESH TRAVELS (P) LTD Vs. OIL AND NATURAL GAS COMMISSIONTL
February 27, 2009
MAHESWAR DOLEY Vs. KARUNA KANTA KALITA AND ORS.
September 24, 2009
MAHESWAR DOLEY Vs. STATE OF ASSAM AND OTHERS
September 24, 2009
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD Vs. DELTA CLASSIC PVT LTD
September 3, 2009
MAIBAM IBOHAL SINGH Vs. STATE OF MANIPUR AND ORS.
July 2, 2009
MAJARAF ALI MAJUMDAR Vs. STATE OF ASSAM
February 27, 2009
MAKAM KISHORE KUMAR Vs. UNION OF INDIA
July 30, 2009
MALATI DAS Vs. UNION OF INDIA (UOI) AND ORS.
August 7, 2009
MALEK UDDIN @ ABDUL MALEK @ MALEK Vs. STATE OF ASSAM AND ORS.
December 23, 2009
MALENDRA DEBBARMA Vs. STATE OF TRIPURA
July 24, 2009
MALLIKA DATTA Vs. RAKHI PAUL
September 11, 2009
MAMEZA KHATUN Vs. UNION OF INDIA AND ORS
August 7, 2009
MANAGEMENT OF DAISAJAN TEA ESTATE Vs. GENERAL SECRETARY BHARATIYA CHAH MAZDOOR SANGHA
April 24, 2009
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September 10, 2009
MANAGER POWER GRID. NER LUANGMUAL Vs. THINLAIHNEMA
September 17, 2009
MANAGING COMMITTEE OF RAM THAKUR VIDYAPEETH L P SCHOOL Vs. STATE OF ASSAM
May 12, 2009
MANAGING DIRECTOR TRIPURA SMALL INDUSTRIES CORPORATION LIMITED Vs. BISHNU KUMAR BHOWMIK
July 23, 2009
MANAGING DIRECTOR TRTC Vs. SIKHA RANI DEB
June 2, 2009
MANASH PADMABARI JINIRAM FISHERY CO OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
July 31, 2009
MANGAL DEB BARMA Vs. STATE OF TRIPURA
September 17, 2009
MANIK KUMAR LODH AND ANR. Vs. STATE OF TRIPURA
March 4, 2009
MANIK LAL CHANDA Vs. STATE OF ASSAM
March 27, 2009
MANJURUL HAQUE CHOUDHURY Vs. UNION OF INDIA
March 27, 2009
MANNA GHOSH Vs. STATE OF TRIPURA
May 14, 2009
MARION BEGUM Vs. STATE OF ASSAM
June 12, 2009
MARMIK RIBA Vs. STATE OF ARUNACHAL PRADESH
September 15, 2009
MAUSUMI BORAH Vs. STATE OF ASSAM
November 20, 2009
MD ABUL RAHIM Vs. MANAGEMENT OF CACHAR PAPER MILL HINDUSTAN PAPER CORPORATION LTD
February 26, 2009
MD ARIF AHMED Vs. STATE OF ASSAM
April 7, 2009
MD JAINAL UDDIN ALIAS ABEDINE Vs. STATE OF TRIPURA
April 3, 2009
MD KHANJAR ALI Vs. STATE OF ASSAM
March 24, 2009
MD KHURSED ALI @ KHUSED ALI KHAN AND ORS Vs. UNION OF INDIA AND ORS
August 10, 2009
MD LUTFUR RAHMAN Vs. STATE OF ASSAM AND ANR
January 22, 2009
MD SAMSUL HAQU AND ORS Vs. MEMBER, FOREIGNERS TRIBUNAL AND ORS
August 7, 2009
MD. ABDUL HALIM & ORS. Vs. STATE OF ASSAM & ORS.
February 5, 2009
MD. ABDUL KUDDUS Vs. STATE OF ASSAM AND ORS.
August 13, 2009
MD. ABDUL MOTIN AND ORS. Vs. STATE OF ASSAM AND ORS.
December 14, 2009
MD. ABUR ALI AND ORS. Vs. STATE OF ASSAM
January 6, 2009
MD. ALI RAJA Vs. STATE OF ASSAM
December 23, 2009
MD. AYUB ALI Vs. ASSAM STATE ELECTRICITY BOARD
December 21, 2009
MD. JALAL UDDIN Vs. UNION OF INDIA (UOI) AND ORS.
August 7, 2009
MD. JOYNAL MIR AND ORS. Vs. STATE OF ASSAM
July 29, 2009
MD. JUBBAR ALI Vs. STATE OF ASSAM
January 16, 2009
MEINGAMLUNG GODAIMEI Vs. GAISUILUNG GONGMEI
November 30, 2009
MES BUILDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
September 10, 2009
MICHAK SANGMA Vs. STATE OF MEGHALAYA
June 29, 2009
MICHI TARA Vs. STATE OF ARUNACHAL PRADESH
November 18, 2009
MINA KUMARI OZA DAS Vs. STATE OF ASSAM
April 21, 2009
MINAKSHI DAS ALIAS MINAKSHI DAS SAUD Vs. NUR AZAM ALI ALIAS NUR ALAM
August 14, 2009
MITHU DEB Vs. STATE OF TRIPURA
August 26, 2009
MITHUN HAGJER ALIAS ACTION DIMASA Vs. STATE OF ASSAM
June 12, 2009
MITRADEV CHANGKAKOTY Vs. ASSAM STATE TRANSPORT CORPORATION
July 14, 2009
MIZORAM COLLEGE TEACHERS ASSOCIATION AND ORS. Vs. STATE OF MIZORAM AND ORS.
October 30, 2009
MOHAN SINGH RAWAT Vs. MEGHALAYA STATE ELECTRICITY BOARD
December 10, 2009
MOHIM BORA Vs. GOVERNMENT OF ASSAM
January 20, 2009
MOHINI MOHAN DOLEY Vs. GAUHATI UNIVERSITY, REPRESENTED BY THE VICE
January 21, 2009
MOINAL ISLAM CHOUDHURY Vs. STATE OF ASSAM
February 19, 2009
MOINUL HAQUE AND ORS. Vs. STATE OF ASSAM
December 7, 2009
MOIRANGTHEM DHANESHOR SINGH Vs. STATE OF MANIPUR
December 7, 2009
MOIRANGTHEM MEGHACHANDRA MEETEI Vs. NORTH EASTERN COUNCIL
April 29, 2009
MOIRANGTHEM NABACHANDRA SINGH Vs. STATE OF MANIPUR
January 7, 2009
MOKDAM ALI Vs. STATE OF ASSAM
September 17, 2009
MONORANJAN GHOSH Vs. LAXMI BARDHAN
August 10, 2009
MORIOM BEGUM Vs. STATE OF ASSAM
September 16, 2009
MORIOM NESSA @ MOIRON @ MOIROM NESSA Vs. STATE OF ASSAM AND ORS
December 23, 2009
MOSHT MORIOM BEWA Vs. ASSAM STATE ELECTRICITY BOARD
December 10, 2009
MOSTUFA AHMED CHOUDHURY Vs. FARUQUE AHMED CHOUDHURY AND ANOTHER
May 21, 2009
MOTILAL SAHA Vs. STATE OF TRIPURA
November 16, 2009
MRIDULA CHANDA Vs. PRINCIPAL SECRETARY, N. C. HILLS AUTONOMOUS COUNCIL AND OTHERS
April 30, 2009
MRINAL KANTI DUTTA BISWAS & ORS. Vs. STATE OF ASSAM & ORS.
March 17, 2009
MRINAL KANTI ROY BARMAN Vs. STATE OF TRIPURA
September 7, 2009
MRIUDL KUMAR BHATTACHARJEE Vs. STATE OF ASSAM
June 18, 2009
MRS. MONMI SARMA Vs. GAUHATI UNIVERSITY, REPRESENTED BY ITS VICE
February 17, 2009
MUHIBAR ALI HAZARIKA Vs. UNION OF INDIA
August 4, 2009
MUKSHED ALI ALIAS MAKSHED ALI Vs. STATE OF ASSAM
January 23, 2009
MUKUNDA KALITA Vs. STATE OF ASSAM
June 2, 2009
MUKUT KALITA Vs. STATE OF ASSAM
July 31, 2009
MUNIN PHUKAN Vs. OIL AND NATURAL GAS CORPORATION LTD
February 6, 2009
MUNINDRA CHANDRA ROY Vs. UNION OF INDIA (UOI) AND ORS.
August 13, 2009
MUNMUN DUTTA Vs. UNION OF INDIA (UOI) AND ORS.
August 20, 2009
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December 22, 2009
MUSTT SAHERA KHATUN @ SAHERA BANU Vs. UNION OF INDIA AND ORS
August 1, 2009
MUZAMMIL HUSSAIN CHOUDHURY Vs. ASSAM STATE AGRICULTURAL MARKETING BOARD
November 16, 2009
N E THERMION PRIVATE LTD Vs. INDIAN OIL CORPORATION LTD
April 27, 2009
NABAKUMAR BANIK Vs. AMITA DATTA
April 3, 2009
NACHINDRA RAI Vs. STATE OF ASSAM
April 29, 2009
NAGALAND SENIOR GOVERNMENT EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF NAGALAND
October 30, 2009
NAGCHONG KIPGEN AND ORS Vs. STATE OF MANIPUR AND ANR
June 19, 2009
NAGENDRA NATH LAHKAR Vs. STATE OF ASSAM
June 23, 2009
NANDA BARUAH Vs. SOUMITRA SEN
November 6, 2009
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December 23, 2009
NANDEIBAM GRACESON MEITEI Vs. STATE OF MANIPUR
January 7, 2009
NANDITA SHIL Vs. STATE OF TRIPURA
May 4, 2009
NANOTECH PVT LTD Vs. ASSAM STATE ELECTRICITY BOARD
February 16, 2009
NANTULAL BISWAS Vs. STATE OF TRIPURA
September 11, 2009
NAOREM DEEPAK SINGH Vs. STATE OF MANIPUR
September 23, 2009
NARAYAN CHANDRA ROY Vs. STATE OF ASSAM
May 22, 2009
NARAYAN DEBNATH Vs. STATE OF ASSAM
July 23, 2009
NARAYAN MAJUMDAR Vs. STATE OF TRIPURA
May 15, 2009
NARAYAN SARKAR Vs. STATE OF TRIPURA
November 7, 2009
NARENDRA KUMAR KASAV Vs. UNION OF INDIA
July 2, 2009
NATHU RAM BISWAS @ NATHU RAM Vs. UNION OF INDIA (UOI) AND ORS.
August 10, 2009
NATIONAL INSURANCE CO LTD Vs. LALROPARA
July 29, 2009
NATIONAL INSURANCE CO LTD Vs. GIRIJA GOPALAKRISHNAN
September 16, 2009
NATIONAL INSURANCE CO LTD Vs. ISMAELI
August 19, 2009
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May 5, 2009
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June 6, 2009
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October 26, 2009
NAVAYUG MATSHYAJIBI SAMABAI SAMITY LTD. Vs. OUJARI KATAGURI BHURBANDHA MATSHYAJIBI
July 23, 2009
NEERAJ BHARALI Vs. STATE OF ASSAM
July 2, 2009
NEIDILHOU ANGAMI Vs. STATE OF NAGALAND
May 28, 2009
NEILOULHOU G B Vs. KHRIELHOULIE AND PARTY
August 21, 2009
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October 28, 2009
NETAI CHANDRA LODH Vs. STATE OF TRIPURA
June 8, 2009
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June 5, 2009
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June 5, 2009
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July 28, 2009
NEW INDIA ASSURANCE CO LTD Vs. ALAKA DUTTA BARUAH
August 10, 2009
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March 13, 2009
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October 22, 2009
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February 26, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LALRAMMAWIA
November 17, 2009
NEW INDIA ASSURANCE COMPANY LTD Vs. STATE OF TRIPURA
November 7, 2009
NGHIANGCHHANI Vs. STATE OF MIZORAM
November 13, 2009
NIJARA DEVI BARUAH Vs. GAUHATI UNIVERSITY
September 8, 2009
NIKHIL DAS Vs. STATE OF TRIPURA
June 11, 2009
NIKUNJA CHANDA Vs. STATE OF ASSAM
July 31, 2009
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June 23, 2009
NIMAI CHANDRA SARKAR Vs. STATE OF TRIPURA
March 31, 2009
NIRANJAN BORAH Vs. STATE OF ASSAM
August 25, 2009
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January 29, 2009
NIRMAL CH SAIKIA Vs. STATE OF ASSAM
February 19, 2009
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December 4, 2009
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April 1, 2009
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August 10, 2009
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September 22, 2009
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April 7, 2009
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November 11, 2009
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August 1, 2009
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February 9, 2009
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August 20, 2009
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June 9, 2009
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March 19, 2009
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January 30, 2009
OIL INDIA LIMITED Vs. LAL BABU DAS
September 23, 2009
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January 16, 2009
OKRAM INDUBALA DEVI Vs. GAUHATI HIGH COURT
July 31, 2009
ONKER BOSE Vs. UNION OF INDIA
August 20, 2009
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November 25, 2009
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February 6, 2009
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November 27, 2009
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August 21, 2009
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November 6, 2009
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October 30, 2009
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February 14, 2009
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May 19, 2009
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May 5, 2009
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March 10, 2009
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June 18, 2009
P CHANDRA MOULI Vs. UNION OF INDIA
January 25, 2009
P CHUPATHUNG JAMI Vs. STATE OF NAGALAND
May 15, 2009
P MALSAWMA Vs. STATE OF MIZORAM
December 2, 2009
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October 12, 2009
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July 28, 2009
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March 19, 2009
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February 25, 2009
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October 23, 2009
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October 23, 2009
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June 30, 2009
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August 20, 2009
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April 30, 2009
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December 11, 2009
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November 5, 2009
PARUL DAS Vs. STATE OF ASSAM
January 23, 2009
PASSANG LAMA Vs. STATE OF ARUNACHAL PRADESH
June 3, 2009
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March 5, 2009
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February 6, 2009
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October 23, 2009
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May 4, 2009
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April 28, 2009
PI ROKIMI Vs. STATE OF MIZORAM
January 29, 2009
PIJUSH K PURKAYASTHA Vs. UNION OF INDIA
November 25, 2009
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February 12, 2009
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January 9, 2009
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February 25, 2009
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August 5, 2009
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November 13, 2009
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May 21, 2009
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December 15, 2009
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June 2, 2009
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July 30, 2009
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May 28, 2009
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December 10, 2009
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August 27, 2009
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May 6, 2009
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August 21, 2009
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June 5, 2009
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June 4, 2009
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December 17, 2009
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March 20, 2009
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February 19, 2009
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February 19, 2009
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October 30, 2009
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January 7, 2009
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September 7, 2009
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October 8, 2009
PULIN BEHARI DE Vs. FOOD CORPORATION OF INDIA
June 2, 2009
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April 2, 2009
PUSMA INVESTMENT PVT LTD Vs. STATE OF MEGHALAYA
July 22, 2009
PUTUL KONCH Vs. STATE OF ASSAM
April 30, 2009
PUTUL MAJHI Vs. STATE OF ASSAM
October 29, 2009
R LALSIAMA Vs. DISTRICT COUNCIL
March 19, 2009
R ROHMINGLIANA Vs. STATE OF MIZORAM
September 2, 2009
R S SODHI Vs. PARTHA PRATIM SAIKIA
September 3, 2009
R.P. KAKOTI Vs. OIL AND NATURAL GAS COMMISSION
February 27, 2009
RABA LAXMI DEBBARMA Vs. NUPUR DEB
December 2, 2009
RABEN DAS Vs. STATE OF ASSAM
March 24, 2009
RABINDRA CHAKRABORTY Vs. NIVA ADHIKARI
June 25, 2009
RABINDRA NATH SAHA Vs. STATE OF ARUNACHAL PRADESH
March 21, 2009
RADHABARI TEA COMPANY PVT LTD Vs. MRIDUL KUMAR BHATTACHARJEE
December 2, 2009
RAFAL CHAKMA Vs. STATE OF TRIPURA
March 9, 2009
RAID LABAN COLLEGE TEACHERS WELFARE ASSOCIATION Vs. STATE OF MEGHALAYA
July 3, 2009
RAJ KUMAR AGARWALLA Vs. SHAERIAR MOIN CHOUDHURY
April 29, 2009
RAJ NARAYAN PAUL Vs. STATE OF ASSAM
July 30, 2009
RAJA RAI ALIAS RAJNARAYAN RAI Vs. SECRETARY FINANCE ESTT B DEPARTMENT
July 14, 2009
RAJANI GOSWAMI Vs. ANIL CHANDRA HALOI
August 11, 2009
RAJEEV BHUIYAN Vs. STATE OF ASSAM
December 7, 2009
RAJESH SAREEN Vs. STATE OF ASSAM
November 27, 2009
RAJESWARI DEBBARMA Vs. UNION OF INDIA
May 15, 2009
RAJIA KHATUN Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA, NEW DELHI
August 13, 2009
RAJIB PATOR Vs. STATE OF ASSAM
August 7, 2009
RAJIV GANDHI UNIVERSITY Vs. PARIMAL KUMAR CHAKRABORTY
April 29, 2009
RAJIV PHUKAN Vs. STATE OF ASSAM
March 17, 2009
RAJKUMAR KHERODA SINGH Vs. S SUNDERLAL
November 16, 2009
RAJU SAHA Vs. S DEV NATH
January 20, 2009
RAM LAGAN Vs. UNION OF INDIA
September 23, 2009
RAM PAN TANTI Vs. STATE OF ASSAM
February 12, 2009
RAMA PAUL AND ORS. Vs. STATE OF TRIPURA AND ORS.
September 8, 2009
RAMESH CHAND SHARMA Vs. UNION OF INDIA
December 4, 2009
RANDIP BORO Vs. UNION OF INDIA
February 24, 2009
RANGMON RONGPI Vs. STATE OF ASSAM
May 10, 2009
RANJIT CHANDRA BISWAS Vs. GAUHATI UNIVERSITY
March 26, 2009
RANJIT KUMAR BHUIYAN Vs. STATE OF ASSAM
May 15, 2009
RANVIJAY KUMAR GUPTA ALIAS PAPPU Vs. ANAND KISHORE MADHESIA
November 12, 2009
RATAN DAS Vs. STATE OF ASSAM
February 26, 2009
RATIRAM DAS Vs. STATE OF ASSAM AND OTHERS
February 17, 2009
RATUL KUMAR DAS Vs. STATE OF ASSAM
September 3, 2009
RAZOUVOYI FRANCIS RHAKHO Vs. STATE OF NAGALAND
August 11, 2009
REDAUL HUSSAIN KHAN Vs. STATE OF ASSAM
July 29, 2009
RIANGDO VENEERS PRIVATE LTD Vs. STATE OF MIZORAM
October 21, 2009
RINA DEVI BORA Vs. DWIJEN CH BORA
July 30, 2009
RINGU KALLEY Vs. STATE OF ARUNACHAL PRADESH
November 18, 2009
ROHIT KUMAR BHUJEL Vs. UNION OF INDIA (UOI) AND ORS.
July 10, 2009
RONGAI ALIAS HASMAT ALI Vs. STATE OF ASSAM
January 28, 2009
ROYAL BORANG Vs. STATE OF ARUNACHAL PRADESH
March 17, 2009
RUCHU NIJI Vs. STATE OF ARUNACHAL PRADESH
June 4, 2009
RUKMINI BORA Vs. STATE OF ASSAM
June 25, 2009
RUNA PAUL Vs. STATE OF TRIPURA
May 16, 2009
RUNU DEVI Vs. STATE OF ASSAM
January 21, 2009
RUNU MEDHI Vs. STATE OF ASSAM
April 29, 2009
RUP NARAYAN PRADHAN Vs. MRINAL KR ROY
June 18, 2009
RUPAM TALUKDAR Vs. STATE OF ASSAM
March 30, 2009
RUPSAI GORE Vs. STATE OF ASSAM
January 9, 2009
S A BORA Vs. STATE OF ARUNACHAL PRADESH
July 17, 2009
S B HOUSING CO OPERATIVE SO CIETY LIMITED Vs. STATE OF ASSAM
May 7, 2009
S N YADAV Vs. STATE OF MIZORAM
December 10, 2009
S R R MARAK Vs. NORTH EASTERN HILL UNIVERSITY
December 3, 2009
S SUMNYAN Vs. LIMI NIRI
February 19, 2009
SADEK ALI Vs. STATE OF TRIPURA
July 3, 2009
SAFIQUL ISLAM Vs. STATE OF ASSAM
November 16, 2009
SAFNUR ALI Vs. STATE OF ASSAM
September 1, 2009
SAGAR ENTERPRISE Vs. HINDUSTAN PAPER CORPORATION LTD
March 16, 2009
SAHIDUR RAHMAN Vs. UNION OF INDIA
February 18, 2009
SAJAL DEB Vs. ANITA DEY
October 30, 2009
SAJAL SINHA Vs. STATE OF ASSAM
June 11, 2009
SAJIRAN NESSA @ SAJIRAN KHATUN Vs. STATE OF ASSAM, THROUGH THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, HOME AFFAIRS, DISPUR GHY
December 22, 2009
SAKTI GUPTA Vs. SHANTANU GUPTA
May 29, 2009
SALAM DEWAN Vs. UNION OF INDIA AND ORS
December 22, 2009
SALEMA BIBI Vs. UNION OF INDIA
August 12, 2009
SAMAR ALI Vs. STATE OF ASSAM
April 9, 2009
SAMIR BHOWMIK Vs. STATE OF TRIPURA
December 16, 2009
SAMSUL HAQUE ALIAS SAMSUL DOCTOR Vs. STATE OF ASSAM
May 16, 2009
SAMSUL HOQUE Vs. STATE OF ASSAM
August 10, 2009
SAMSUN NEHAR BARBHUIYAN Vs. STATE OF ASSAM
August 14, 2009
SANA DEVI Vs. STATE OF MANIPUR
May 21, 2009
SANA DEVI (MISS) AND ORS Vs. STATE OF MANIPUR AND ANR
May 12, 2009
SANASAM IRABANTA SINGH Vs. STATE OF MANIPUR
November 20, 2009
SANBOR SHULLAI Vs. STATE OF MEGHALAYA
March 25, 2009
SANDIP KUMAR BUCHA Vs. STATE OF ASSAM
August 27, 2009
SANJAY PRASAD AND ORS. Vs. STATE OF ASSAM AND ANR.
September 24, 2009
SANKIRTAN TANTI Vs. STATE OF ASSAM
December 17, 2009
SANSAB ALI MONDAL Vs. STATE OF ASSAM
June 16, 2009
SANTANU DEBBARMA Vs. STATE OF TRIPURA
March 26, 2009
SANTOSH KUMAR PAHARIA Vs. MEGHALI ROY
January 20, 2009
SARDAR JAGJIT SINGH BHIMRA Vs. PARAG DUTTA
February 4, 2009
SARJAN BORO Vs. STATE OF ASSAM
January 21, 2009
SARU RAM SAIKIA Vs. STATE OF ASSAM
August 28, 2009
SATI OIL UDYOG LIMITED Vs. AVANTI PROJECTS AND INFRASTRUCTURE LIMITED
December 7, 2009
SATYABRATA CHAKRABORTY Vs. STATE OF ARUNACHAL PRADESH AND ORS.
December 4, 2009
SATYAJIT ROY Vs. STATE OF TRIPURA
October 28, 2009
SATYENDRA DAS Vs. STATE OF ASSAM
March 31, 2009
SAURAV JYOTI BARMAN Vs. PARIKSHIT HALOI
February 19, 2009
SAYED MANSUR ALI Vs. UNION OF INDIA
June 23, 2009
SAYEDA BIBIJAN BEGUM Vs. KISMAT ALI
November 6, 2009
SECRETARY TO THE GOVERNMENT OF TRIPURA Vs. BABUL MAJUMDER
June 10, 2009
SEFALI MAZUMDAR Vs. UNION OF INDIA
August 20, 2009
SEKANDAR ALI Vs. UNION OF INDIA AND ORS
December 22, 2009
SH. LALREMSIAMA Vs. STATE OF MIZORAM
June 23, 2009
SHALLANG AREA COAL DEALER AND TRUCK OWNER ASSOCIATION Vs. STATE OF MEGHALAYA
June 23, 2009
SHANIA RAHMAN CHOUDHURY Vs. STATE OF ASSAM
February 27, 2009
SHEBAWHEELS PRIVATE LTD Vs. SATVIJAY INVESTMENT AND CONSULTANCY SERVICES P LTD
July 20, 2009
SHEKHAR RANJAN GUPTA Vs. STATE BANK OF INDIA
February 13, 2009
SHEO BALAK SINGH Vs. HARCHARANJIT SINGH
January 30, 2009
SHIBANI DAS GUPTA (SMT.) Vs. UNION OF INDIA & ORS.
June 12, 2009
SHREE GANESH TRADING COMPANY Vs. HINDUSTAN PAPER CORPORATION LTD.
July 2, 2009
SHREE GANESH TRADING COMPANY Vs. HINDUSTAN PAPER COPORATION LTD
June 5, 2009
SHRI NABIN BARUAH Vs. STATE OF ASSAM
January 9, 2009
SHUKHAMOY CHAKMA Vs. STATE OF TRIPURA
December 17, 2009
SHYAMAL KANTI DEB Vs. STATE OF TRIPURA
February 27, 2009
SHYAMAL KR CHOUDHURY Vs. STATE OF ASSAM
September 15, 2009
SINGHI CABLES AND CONDUCTORS PVT LTD Vs. ASSAM STATE ELECTRICITY BOARD
September 23, 2009
SINOD SHAH Vs. STATE OF MEGHALAYA
December 17, 2009
SIRAJ HAZARIKA Vs. STATE OF ASSAM
May 21, 2009
SITANGSHU SEKHAR DAS Vs. STATE OF ASSAM
May 22, 2009
SITARAM NUNIA Vs. PRABHA BALA DAS
August 25, 2009
SIYA RAM Vs. UNION OF INDIA
November 27, 2009
SMITA BARUAH Vs. STATE OF ASSAM
August 6, 2009
SMT. JEHERA BEGAM Vs. STATE OF ASSAM AND ORS.
December 17, 2009
SMT. MANALISHA BHATTARCHARYYA Vs. STATE OF ASSAM AND ORS.
May 19, 2009
SMT. RENUBALA NAMA AND ORS Vs. SMT. RENUBALA DAS
March 19, 2009
SMT. SHAKTI DAS @ SUPTI PURKAYASTHA Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS AND OTHERS
February 12, 2009
SONAJAN NESSA Vs. UNION OF INDIA AND OTHERS
December 22, 2009
SPEED SALES PRIVATE LTD Vs. UNION OF INDIA
April 27, 2009
SREI INFRASTUCTURE FINANCE LTD Vs. BHAGEERATHA ENGINEERING LTD
March 25, 2009
SRI. RAM NARESH CHOUDHURY Vs. STATE OF ASSAM AND ORS.
February 11, 2009
SRIMANTA HALOI Vs. STATE OF ASSAM
May 8, 2009
STATE BANK OF INDIA Vs. REHAN AHMED LASKAR
February 17, 2009
STATE BANK OF INDIA Vs. P ZADENGA
January 7, 2009
STATE OF ARUNACHAL PRADESH Vs. BABULAL KIMSIM
March 17, 2009
STATE OF ARUNACHAL PRADESH Vs. ONONG RATAN
April 24, 2009
STATE OF ARUNACHAL PRADESH Vs. RONDA BASUMATARY
June 9, 2009
STATE OF ARUNACHAL PRADESH Vs. TAI NGOMDIR
September 22, 2009
STATE OF ARUNACHAL PRADESH Vs. P.K. BARUAH
January 13, 2009
STATE OF ASSAM Vs. M/S MARINO DREDG CO. (P) LTD., KOLKATA, WEST BENGAL
April 27, 2009
STATE OF ASSAM Vs. AZAD ALI
October 20, 2009
STATE OF ASSAM Vs. LAKSHESWAR TALUKDAR
September 14, 2009
STATE OF ASSAM Vs. UDAY KUMAR DAS
April 28, 2009
STATE OF ASSAM Vs. DINESWAR DOLEY
May 13, 2009
STATE OF ASSAM Vs. MUHAMMAD ABDUL JALIL
February 12, 2009
STATE OF MANIPUR Vs. TOKCHOM JADUMANI SINGH
January 22, 2009
STATE OF MANIPUR Vs. CHANAMBAM BINOY SINGH
March 9, 2009
STATE OF MANIPUR Vs. ANGOM SUCHILA DEVI
March 9, 2009
STATE OF MANIPUR AND ORS. Vs. LAMPIIELPAT COLLECTIVE FARMING COOPERATIVE SOCIETY LTD. AND ORS.
April 18, 2009
STATE OF MIZORAM Vs. MIZORAM PENSIONER'S ASSOCIATION
May 8, 2009
STATE OF MIZORAM Vs. SANGLIAN
November 13, 2009
STATE OF MIZORAM Vs. BHAGHEERATHA ENGINEERING LTD
July 30, 2009
STATE OF MIZORAM AND OTHERS Vs. MASTER LALDINPUIA (THROUGH HIS FATHER, AS NEXT FRIEND)
May 26, 2009
STATE OF NAGALAND Vs. TITO
June 17, 2009
STATE OF NAGALAND Vs. TEMSUKABA
March 20, 2009
STATE OF TRIPURA Vs. PRAMIL DATTA
February 13, 2009
STATE OF TRIPURA Vs. GAYATRI ACHERJEE
March 25, 2009
STATE OF TRIPURA Vs. SHANKAR CHANDRA DEV
June 12, 2009
STATE OF TRIPURA Vs. BELA
September 11, 2009
STATE OF TRIPURA Vs. SANKAR PAUL
September 17, 2009
STATE OF TRIPURA Vs. SUBHANKAR CHOUDHURY
September 11, 2009
STATE OF TRIPURA Vs. BRAJENDRA CHANDRA DAS
October 30, 2009
STATE OF TRIPURA Vs. R.N. GHOSH
April 1, 2009
STATE OF TRIPURA Vs. BABUL CHANDRA BHOWMIK
November 25, 2009
SUBAL KUMAR DEY Vs. PUBLIC PROSECUTOR
August 17, 2009
SUBASH DEB Vs. STATE OF TRIPURA
June 26, 2009
SUBHASH DEBNATH Vs. OIL AND NATURAL GAS CORPORATION LTD
October 20, 2009
SUBHRAM RAJKHOWA Vs. GAUHATI UNIVERSITY
December 4, 2009
SUBIN PAYENG & OTHERS Vs. STATE OF ARUNACHAL PRADESH & OTHERS
November 23, 2009
SUBODH DEBBARMA Vs. STATE OF TRIPURA
August 27, 2009
SUBRATA BORAH CHOWLEK Vs. INDIAN OIL CORPORATION LTD
April 29, 2009
SUBRATA SUNDAR DAS Vs. TRIPURA CENTRAL UNIVERSITY SURJYAMANINAGAR
August 10, 2009
SUBRATA TRADE AGENCIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 10, 2009
SUBUNGCHA MWSHAHARY Vs. ASSAM PUBLIC SERVICE COMMISSION
September 2, 2009
SUDHARANI DEY Vs. BAPILAL DUTTA
January 22, 2009
SUDHIR RANJAN CHANDA Vs. UMA DUTTA
August 28, 2009
SUJIT RUDRA PAUL Vs. STATE OF TRIPURA
February 17, 2009
SUJIT RUDRA PAUL Vs. STATE OF TRIPURA
February 26, 2009
SUJIT SHIL Vs. STATE OF TRIPURA
May 8, 2009
SUKRAM EKKA Vs. STATE OF ASSAM
October 30, 2009
SUMANA DAS Vs. STATE OF ASSAM
August 25, 2009
SUNDIPLAL SIT BORIAK Vs. STATE OF ASSAM
September 24, 2009
SUNIL KUMAR SURANA Vs. GAJARAJ SURANA
August 19, 2009
SURABALA DAS Vs. STATE OF ASSAM
February 11, 2009
SURAJMAL MANGILAL Vs. LEGAL HEIRS OF DECEASED KANHAIYALAL AGARWAL
December 23, 2009
SURESH SINGH Vs. SHILLONG CLUB LTD
May 29, 2009
SURESH SINGH, M/S. BAGSITRAM RADHAKRISHNA LAITUMKHRAH, SHILLONG AND ORS. Vs. SHILLONG CLUB LTD.
May 27, 2009
SURINDERJIT SINGH SINDHU Vs. STATE OF ASSAM
April 9, 2009
SUSHEN CHANDRA DAS Vs. PRAFULL KUMAR DAS
November 18, 2009
SUSHITAL DHAR Vs. PANNA LAL GHOSH
August 7, 2009
SUSIL MALO DAS Vs. STATE OF ASSAM
June 1, 2009
SWAGMONI BORAIK Vs. STATE OF ASSAM
May 6, 2009
SWAPNA RANI SARKAR AND CHANDAN KR. SARKAR Vs. COMMISSIONER OF INCOME-TAX
August 21, 2009
SWAPNA SAHA BHOWMIK Vs. STATE OF TRIPURA
June 24, 2009
SWETA JALAN Vs. NANDALALL AND SONS TEA INDUSTRIES P LTD
April 9, 2009
SWETA JALAN Vs. NANDALALL AND SONS TEA INDUSTRIES P LTD
April 7, 2009
SYED ALI SHIKDAR Vs. STATE OF ASSAM
November 12, 2009
SYNRANIANG NONGSHLONG Vs. STATE OF MEGHALAYA
November 9, 2009
T AND I LTD Vs. SURAJ TEA MANUFACTURING CO LTD
December 7, 2009
T LALVULLIANA Vs. STATE OF MIZORAM
April 24, 2009
T THOMAS Vs. UNION OF INDIA
August 27, 2009
TABANG JAMOH Vs. STATE OF ARUNACHAL PRADESH
June 17, 2009
TADIK TABANG Vs. GUMJUM ANGO
June 17, 2009
TAGE HABUNG Vs. STATE OF ARUNACHAL PRADESH
January 7, 2009
TAKAR POYOM Vs. STATE OF ARUNACHAL PRADESH
March 5, 2009
TAKEK NIJI Vs. STATE OF ARUNACHAL PRADESH
March 3, 2009
TAMA FABRICATION WORKS Vs. STATE OF ARUNACHAL PRADESH
April 1, 2009
TAMA FABRICATION WORKS Vs. STATE OF ARUNACHAL PRADESH
August 13, 2009
TAMI NGURI Vs. STATE OF ARUNACHAL PRADESH
February 11, 2009
TAPAN KUMAR DUTTA ROY Vs. UNION OF INDIA
April 22, 2009
TAPAN KUMAR SAHA Vs. STATE OF TRIPURA
June 10, 2009
TAPAN ROY BARMAN Vs. PRASAR BHARATI BROADCASTING CORPORATION OF INDIA LTD
August 7, 2009
TAPENG GAO Vs. STATE OF ARUNACHAL PRADESH
October 22, 2009
TARABHANU Vs. UNION OF INDIA AND OTHERS
August 12, 2009
TARUN CHANDRA DEKA Vs. JAMINI MAHANTA
August 21, 2009
TARUN KANTI CHAKRABORTY Vs. STATE OF ARUNACHAL PRADESH
November 4, 2009
TATA MOTORS LIMITED Vs. DANDESWAR DAS
March 27, 2009
TECHI TELI Vs. STATE OF ARUNACHAL PRADESH
January 5, 2009
TECHNOSTRENGTH (P.) LTD. Vs. OIL INDIA LTD. AND ORS.
September 24, 2009
TEPUTHE ANGAMI Vs. UNION OF INDIA AND ORS.
July 18, 2009
TH. HEMANTA SINGH @ TH. IBOMCHA SINGH Vs. STATE OF NAGALAND AND ORS.
September 24, 2009
THANGJAM BIPIN SINGH Vs. STATE OF MANIPUR
August 11, 2009
THANURAM HAZARIKA Vs. STATE OF ASSAM
February 27, 2009
THOKCHOM ONGBI MEMI DEVI Vs. STATE OF MANIPUR
September 11, 2009
THOMAS NONGTDU Vs. STATE OF MEGHALAYA
July 22, 2009
THOUDAM SHYAM SINGH Vs. DISTRICT MAGISTRATE AND ORS.
November 27, 2009
TIJENDER KAUR Vs. COMMISSIONER OF INCOME-TAX
June 24, 2009
TIRUPATI FOOD PRODUCTS Vs. UNION OF INDIA
May 29, 2009
TOKKONG TAYENG Vs. STATE OF ARUNACHAL PRADESH
August 19, 2009
TONGBRAM NILABABU SINGH Vs. STATE OF MANIPUR
December 22, 2009
TRIPURA RAJYA NATH KALYAN SAMITY Vs. UNION OF INDIA
May 28, 2009
TUPIDHAR GOGOI Vs. GOPESH CHANDRA DAS
October 30, 2009
UJJAL TRANSPORT AGENCY (M/S) AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
April 30, 2009
UMA MINDA Vs. SUSHIL MITTAL
February 3, 2009
UMESH CHANDRA ROY Vs. STATE OF ASSAM
May 26, 2009
UMESH DEBBARMA Vs. STATE OF TRIPURA
January 15, 2009
UNION OF INDIA Vs. B B ENTERPRISES
June 1, 2009
UNION OF INDIA Vs. PRAVANJAN KISHORE DEV VARMAN
May 15, 2009
UNION OF INDIA (UOI) Vs. J.A. BROTHERS
June 5, 2009
UNION OF INDIA (UOI) AND ORS. Vs. SHRI MOHIT CH. PHANGCHO DEKARAJA
February 9, 2009
UNITED INDIA INSURANCE CO LTD Vs. VANLALHRUAIA
April 3, 2009
UNITED INDIA INSURANCE CO LTD Vs. KASIBOR RAHMAN
November 3, 2009
UNITED INDIA INSURANCE CO LTD Vs. ZORAMTHANGA
September 18, 2009
UNITED INDIA INSURANCE CO. LTD Vs. H.LALTHANKIMA
November 3, 2009
UNITED INDIA INSURANCE CO. LTD. Vs. PUSHPA CHANDRA CHAKMA AND OTHERS.
March 18, 2009
USHA SINGH Vs. BIJAY KUMAR RAWANI
January 3, 2009
UTPAL DAS Vs. STATE OF ASSAM
August 25, 2009
UTPAL KANTI SAHA Vs. STATE OF TRIPURA
February 27, 2009
UTTAM DAS Vs. STATE OF TRIPURA
March 19, 2009
VIPUL KUMAR SOLANKI Vs. GAUHATI UNIVERSITY
January 20, 2009
VISHNU COAL TRADERS LTD Vs. COAL INDIA LTD
September 18, 2009
VIVEK H WAHLANG Vs. STATE OF MEGHALAYA
December 17, 2009
VRENUBALA NAMA Vs. RENUBALA DAS
March 19, 2009
W SANATOMBI SINGH Vs. COMMISSIONER/SECRETARY (POWER), GOVT OF MANIPUR AND ORS
May 18, 2009
W. NOREN SINGH Vs. MANIPUR UNIVERSITY, REPRESENTED BY REGISTRAR M.U. CANCHIPUR, IMPHAL
April 24, 2009
WORKMAN REPRESENTED BY SECRETARY, ASSAM CHAH KARMACHARI SANGHA Vs. MANAGEMENT OF TATA REFERRAL HOSPITAL & RESEARCH CENTRE, CHABUA AND ANOTHER
September 1, 2009
WORTER KHARMALKI Vs. STATE OF MEGHALAYA
July 31, 2009
YIMI ANGU Vs. STATE OF ARUNACHAL PRADESH
February 6, 2009
YODHAN PRASAD SINGH Vs. STATE OF ARUNACHAL PRADESH
August 20, 2009
YOMKA SORA Vs. STATE OF ARUNACHAL PRADESH
March 3, 2009
YOMTO LOLLEN Vs. STATE OF ARUNACHAL PRADESH
October 20, 2009
YOUNG MEN CHRISTIAN ASSOCIATION Vs. HOLY MOTHER OF AUROBINDO ASHRAM
September 23, 2009
ZAKIR HUSSAIN Vs. UNION OF INDIA
February 25, 2009
ZENITH SERVICES Vs. STATE OF TRIPURA
September 23, 2009