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Case Index
Title
Date
ANAND SUNDERAM Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD
October 12, 2009
ATUL MISHRA Vs. K C JAIN
May 11, 2009
CHANDRA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 25, 2009
JAMUNA PRASAD Vs. M P ELECTRICITY BOARD
November 13, 2009
JET AIRWAYS (INDIA) LTD & ANR Vs. AMIT NIMADE & ANR
January 22, 2009
K B JOSHI Vs. M P HOUSING BOARD
March 25, 2009
LAVIT JAIN Vs. RELIANCE INDIA MOBILE
May 12, 2009
M P ELECTRICITY BOARD Vs. KESHAV RAGHUVANSHI
March 18, 2009
NATIONAL SEEDS CORPORATION LTD Vs. MOHANLAL AND ORS
August 18, 2009
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GEETA BAI
August 17, 2009
POST MASTER Vs. VIJAY SINGH CHOUHAN
February 18, 2009
RAM SINGH RAI Vs. RANNO BAI BARKADE
November 13, 2009
RAMCHANDRA Vs. VIJAY
June 19, 2009
RAMESH SINGH CHOUHAN Vs. VINCON BUILDERS PVT LTD
February 2, 2009
SANDEEP AGRAWAL Vs. BOARD OF SECONDARY EDUCATION
February 19, 2009
SANJEEV GAUTAM Vs. NATIONAL INSURANCE COMPANY LIMITED
March 13, 2009
SHAILENDRA SINGH Vs. MANGLA L PARADKAR
April 2, 2009
SHAQEEL QURESHI Vs. A K DUBEY
July 9, 2009
STATE OF MADHYA PRADESH Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
January 16, 2009
UNION OF INDIA Vs. MUNICIPALITY OF ITARSI
April 4, 2009
UTI BANK LTD AND ANR Vs. R S TIWARI
June 26, 2009